| Case Title | Date |
|---|---|
| BYRAMJI CO Vs. COMMISSIONER OF INCOME TAX C P U P | January 29, 1943 |
| CENTRAL INDIA SPININNG WEAVING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX C P AND U P | January 25, 1943 |
| COMMISSIONER OF INCOME TAX C P U P Vs. SETH REMAKRISHNA RAMNATH | March 16, 1943 |
| MOHAN LAL HIRA LAL Vs. COMMISSIONER OF INCOME TAX C P U P | January 18, 1943 |
| NAZAR ALI ISHABHAI Vs. COMMISSIONER OF INCOME TAX LUCKNOW | January 29, 1943 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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