BHAGAVANDAS HARIKISHANDAS Vs. COMMISSIONER OF INCOME TAX C P U P
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November 30, 1937 |
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD EMPRESS MILLS Vs. COMMISSIONER OF INCOME TAX C P AND U P
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November 30, 1937 |
COMMISSIONER OF INCOME TAX C P U P Vs. MOTIRAM NANDRAM
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September 1, 1937 |
HAZARI LAL Vs. EMPEROR
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April 20, 1937 |
MULLA FIDA ALI SULTAN ALI Vs. COMMISSIONER OF INCOME TAX C P U P
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September 22, 1937 |
SETH KISHAN LAL Vs. COMMISSIONER OF INCOME TAX C P U P
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September 9, 1937 |
TRIMBAK TOTARAM Vs. COMMISSIONER OF INCOME TAX C P AND U P
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August 16, 1937 |