|
A.D. PADMASINGH ISAAC Vs. S.D. MURALI & ANOTHER
|
May 3, 2013 |
|
AG. FUMAPHARM Vs. THE CONTROLLER OF PATENTS & DESIGNS PATENT
OFFICE & OTHERS
|
April 4, 2013 |
|
AJANTA PHARMA LIMITED Vs. ALLERGAN INC., ALLERGAN INDIA PRIVATE LIMITED AND THE CONTROLLER OF PATENTS AND DESIGNS
|
August 8, 2013 |
|
ALLIED BLENDERS & DISTILLERIES PVT. LTD. Vs. M/S. JOHN DISTILLERS LIMITED AND REGISTRAR OF TRADEMARKS
|
March 8, 2013 |
|
ASSOCIATED CAPSULES (P) LIMITED & ANOTHER Vs. THE CONTROLLER
OF PATENTS & DESIGNS & OTHERS
|
October 17, 2013 |
|
BAYER AKTIENGESELLSCHAFT Vs. UNION OF INDIA THROUGH THE
SECRETARY. DEPARTMENT OF INDUSTRY
|
February 22, 2013 |
|
BAYER CORPORATION Vs. UNION OF INDIA THROUGH THE SECRETARY,
DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION & OTHERS
|
March 4, 2013 |
|
BHUPINDER JAIN Vs. SACHDEVA & SONS INDUSTRIES PVT. LTD.
|
March 7, 2013 |
|
BOEHRINGER INGELHEIM INTERNATIONAL GMBH Vs. THE CONTROLLER
OF PATENTS & DESIGNS, TRADEMARKS AND GEOGRAPHICAL INDICATIONS
|
June 19, 2013 |
|
CIZER TIME INDUSTRIES Vs. BHARAT HIRALAL SUTHAR & ANOTHER
|
August 7, 2013 |
|
DHUNSERI PETROCHEM & TEA LIMITED, A COMPANY INCORPORATED UNDER
THE - PROVISIONS OF COMPANIES ACT, 1913 Vs. GOVINDRAM KHATRI & ANOTHER
|
November 13, 2013 |
|
DOUBLE COIN HOLDINGS LIMITED Vs. TRANS TYRES (INDIA) PVT.
LTD.
|
March 7, 2013 |
|
DR. P. PARIKUMAR & ANOTHER Vs. THE CONTROLLER GENERAL OF
PATENTS & ANOTHER
|
January 23, 2013 |
|
DR. REDDY'S LABORATORIES LTD Vs. M/S. REDDY PHARMACEUTICAL LIMITED AND REGISTRAR OF TRADEMARKS
|
October 29, 2013 |
|
E.S.M. ERULAPPAN PARTNER OF THE FIRM E.S.M. TEXTILES Vs. E.S.M. GURUSWAMY TRADING AS M/S. SHANTI TEXTILES AND REGISTRAR OF TRADE MARKS
|
June 3, 2013 |
|
ELECTRONIC NAVIGATION RESEARCH INSTITUTE Vs. CONTROLLER GENERAL OF PATENTS & DESIGN
|
July 5, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALLOYS WOBBEN
|
August 8, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
|
January 23, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
|
July 27, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALLOYS WOBBEN
|
March 22, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
|
July 19, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
|
June 12, 2013 |
|
ENERCON (INDIA) LIMITED Vs. ALOYS WOBBEN
|
May 31, 2013 |
|
EURO-CELTIQUE SA Vs. THE ASSISTANT CONTROLLER OF PATENTS AND
DESIGNS
|
May 2, 2013 |
|
FRESENIUS KABI ONCOLOGY LIMITED Vs. GLAXO GROUP LIMITED &
ANOTHER
|
April 1, 2013 |
|
FRESENIUS KABI ONCOLOGY LIMITED Vs. GLAXO GROUP LIMITED &
ANOTHER
|
July 27, 2013 |
|
GAJENDRA KALYANBHAI SHETH Vs. DIPAKBHAI NATWARLAL CONTRACTOR
& ANOTHER
|
October 25, 2013 |
|
GLENMARK PHARMACEUTICALS LTD. Vs. ABICEE PHARMACEUTICALS
PVT. LTD.
|
September 13, 2013 |
|
GOOD FOOD GROUP A/S, (PREVIOUSLY KNOWN AS DDG HOLDINGS A/S)
ANOTHER Vs. ASSISTANT REGISTRAR OF TRADE MARKS & OTHERS
|
April 15, 2013 |
|
GULF GATE HAIR CARE HAIR FIXING PVT. LTD. Vs. M/S. BROTHERS
GULF GATE HAIR CARE CENTRE
|
September 10, 2013 |
|
HARINARAYAN MISHRIMAL MARDA PROPRIETOR OF M/S. ANAND D/B MILLS Vs. D.R. MEHTA & ANOTHER
|
October 9, 2013 |
|
HIGHWAY INDUSTRIES LIMITED FORMERLY KNOWN AS "HIGHWAY CYCLES
INDUSTRIES LTD. Vs. M/S. DARSHAN SINGH & ANOTHER
|
September 13, 2013 |
|
HINDUSTAN UNILEVER LIMITED Vs. LABORATOIRE GARNIER & CIE &
ANOTHER
|
January 30, 2013 |
|
HINDUSTAN UNILEVER LIMITED Vs. THE CONTROLLER OF PATENTS &
DESIGNS BOUDHIK SAMPADA BHAVAN & ANOTHER
|
June 10, 2013 |
|
HINDUSTAN UNILEVER LIMITED (FORMERLY KNOWN AS HINDUSTAN LEVER
LTD.) Vs. THE CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE & OTHERS
|
April 4, 2013 |
|
ITC LIMITED Vs. REGISTRAR OF TRADE MARKS & ANR.
|
April 5, 2013 |
|
JAGDISH SWEETS & FARSAN Vs. MANJULABEN PUSHPAVADAN KANDOI
|
November 21, 2013 |
|
K.S. RAJA Vs. THE REGISTRAR OF TRADE MARKS, TRADE MARKS
REGISTRY I.P.R. BUILDIN & OTHERS
|
June 3, 2013 |
|
KITPLY INDUSTRIES LIMITED Vs. BINOD KUMAR GOLCHHA
|
March 7, 2013 |
|
LA RENON HEALTH CARE PVT. LTD. Vs. KIBOW BIOTECH INC., REP
BY ITS SENIOR VICE PRESIDENT (R&D), DR. N. RANGANAYHAN & ANOTHER
|
November 13, 2013 |
|
LAKHA RAM SHARMA Vs. BALAR MARKATING PVT. LTD. & ANOTHER
|
July 3, 2013 |
|
LML LIMITED Vs. BAJAJ AUTO LIMITED
|
May 2, 2013 |
|
LUPIN LIMITED Vs. BENTLEY & REMINGTON PVT. LIMITED & ANOTHER
|
June 5, 2013 |
|
M/S AACHI MASALA FOODS (P) LTD. & ANOTHER Vs. S.D. MURALI &
ANOTHER
|
November 5, 2013 |
|
M/S AMBIKA EXPORTS |(P) LTD. Vs. M/S AMBIKA INDUSTRIAL
CORPORATION
|
January 4, 2013 |
|
M/S GILLETTE INDIA LIMITED Vs. M/S HARBANS LAL MALHOTRA &
SONS PVT. LTD. & ANOTHER
|
June 21, 2013 |
|
M/S MAHESH CHAND DINESH KUMAR Vs. MAHESH CHAND DINESH KUMAR
& ANOTHER
|
July 12, 2013 |
|
M/S PACHRANGA INTERNATIONAL (CHANDER GROUP) Vs. M/S
PACHRANGA INTERNATIONAL PVT. LTD. & ANOTHER
|
July 12, 2013 |
|
M/S TAEGU TEC LIMITED Vs. M/S. T.T. INDUSTRIES & OTHERS
|
March 7, 2013 |
|
M/S THALAPPAKATTU BIRIYANI & FAST FOOD Vs. M/S THALAPPAKATTI
ANANDA VILAS BIRIYANI HOTEL & ANOTHER
|
April 5, 2013 |
|
M/S VAGABOND SKOR VARBERG AB, (A COMPANY DULY REGD. UNDER THE
LAWS OF SWEDEN) Vs. VAGABOND S.P.A., (AN ITALIAN CO.)
|
October 25, 2013 |
|
M/S. AACHI MASALA FOODS (P) LTD. Vs. S.D. MURALI AND THE REGISTRAR OF TRADE MARKS
|
July 8, 2013 |
|
M/S. AMRUTHA AROMATICS REPRESENTED BY ITS PARTNER & OTHERS Vs. M/S. N.RANGA RAO & SONS & ANOTHER
|
June 3, 2013 |
|
M/S. ANUJ TEXTILES PVT. LIMITED Vs. M/S. ANUSHREE TEXTILES
PVT. LTD.
|
September 20, 2013 |
|
M/S. BRIGHT ELECTRICALS Vs. SHARDA RANI CHAMPA LAL JAIN &
ANOTHER
|
October 31, 2013 |
|
M/S. BRIGHT ELECTRICALS Vs. RAMESH SHAH & ANOTHER
|
May 31, 2013 |
|
M/S. BRITANNIA INDUSTRIES LIMITED Vs. PEPSICO INC. AND THE DEPUTY REGISTRAR OF TRADE MARKS OFFICE OF THE TRADE MARK REGISTRY
|
August 26, 2013 |
|
M/S. CANDIA (FORMERLY KNOWN AS CANDIA, S.A.,) (A COMPANY DULY
ORGANIZED AND EXISTING UNDER THE LAWS OF FRANCE) Vs. M/S. GLENMARK
PHARMACEUTICALS LTD.
|
October 29, 2013 |
|
M/S. CHIRAYU PHARMACEUTICALS, DINDAYAL MARKET Vs. M/S. EMAMI
LIMITED
|
May 31, 2013 |
|
M/S. DEJAMUS ASSETS LIMITED Vs. M/S. CASIO KEISANKI
KABUSHIKI KAISHA & ANOTHER
|
September 13, 2013 |
|
M/S. FOCUS OPTIC Vs. VIKAS GULATI & SMT. SHARDA GULATI
TRADING AS M/S. FOCUS VISION CARE & ANOTHER
|
October 25, 2013 |
|
M/S. HAB PHARMACEUTICALS & RESEARCH LIMITED Vs. VEE EXCEL DRUGS & PHARMACEUTICALS PVT. LTD., THE REGISTRAR OF TRADE MARKS MUMBAI AND THE REGISTRAR OF TRADE MARKS NEW DELHI
|
July 31, 2013 |
|
M/S. HALDIRAM (INDIA) PVT. LTD. & OTHERS Vs. THE REGISTRAR
OF TRADE MARKS, OFFICE OF THE TRADE MARKS REGISTRY & OTHERS
|
April 26, 2013 |
|
M/S. HARI RUBBER PRIVATE LTD. Vs. M/S. HONDA RUBBER PRIVATE
LIMITED
|
June 7, 2013 |
|
M/S. INDIAN FARMERS FERTILIZER COOPERATIVE LTD. Vs. SARANJIT
SINGH AND CHARANJEET SINGH TRADING AS M/S. KAWAL LUBRICANT & ANOTHER
|
September 23, 2013 |
|
M/S. ITC LIMITED Vs. M/S.CADBURY SCHWEPPES OVERSEAS LTD.
|
October 31, 2013 |
|
M/S. ITC LIMITED Vs. M/S. THREE-N-PRODUCTS PVT. LTD.
|
June 28, 2013 |
|
M/S. IZUK CHEMICAL WORKS Vs. M/S SAHAJANAND MEDICAL
TECHNOLOGIES (P) LTD. & ANOTHER
|
July 3, 2013 |
|
M/S. JAGUAR CARS LIMITED Vs. M/S MANUFACTURE DES MONTRES
JAGUAR S.A., A SOCIETE ANONYME ORGANISED UNDER THE LAWS OF SWITZERLAND &
ANOTHER
|
April 30, 2013 |
|
M/S. K.L. STEELS PVT. LTD. Vs. M/S. HANS METAL PVT. LTD. &
OTHERS
|
September 20, 2013 |
|
M/S. KAIRA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. DEPUTY REGISTRAR OF TRADE MARKS & OTHERS
|
March 7, 2013 |
|
M/S. LOWENBRAU BUTTENHEIM Vs. M/S. LOWENBRAU MUNCHEN
|
May 6, 2013 |
|
M/S. MANDOM CORPORATION Vs. M/S. FEM CARE PHARMA LIMITED
|
April 5, 2013 |
|
M/S. MARC ENTERPRISES PVT. LTD. Vs. GAURAV ARYA PROPRIETOR,
M/S. FIVE STAR ELECTRICALS (INDIA) & ANOTHER
|
June 18, 2013 |
|
M/S. MEX SWITCHGEARS PVT. LTD. Vs. KAMAX-WERKE RUDOLF KELLERMANN GMGH & CO. KG. PETER SHETTER ALLEE 29 AND REGISTRAR OF TRADE MARKS, TRADE MARK REGISTRY
|
August 26, 2013 |
|
M/S. NEON LABORATORIES LTD. Vs. ASSISTANT REGISTRAR OF TRADE MARKS AND M/S. MEDICAL TECHNOLOGIES LTD.
|
April 30, 2013 |
|
M/S. NIRMA LIMITED Vs. M/S. AUTOMITE (INDIA) ALSO AS RIMA
SEWING COMPANY
|
September 13, 2013 |
|
M/S. NIRMAL INDUSTRIAL CONTROLS PVT. LTD. Vs. M/S NIRMA
CHEMICAL WORKS PVT. LTD. & OTHERS
|
September 13, 2013 |
|
M/S. P.K. OVERSEAS PVT. LTD Vs. M/S. KRBL LTD
|
July 12, 2013 |
|
M/S. PANACEA BIOTEC LTD. Vs. M/S. NEON LABORATORIES PVT. LTD.
|
October 7, 2013 |
|
M/S. PAWAN KUMAR SUSHIL KUMAR AGRO(P) LTD. Vs. M/S SHRINIWAS
JHAWAR & ANOTHER
|
January 4, 2013 |
|
M/S. RAJAN JHIRIWAL Vs. YOGESH KUMAR AGGARWAL
|
April 15, 2013 |
|
M/S. SDP INDUSTRIES PVT. LTD. FORMERLY KNOWN AS M/S. SAURASH
DAIRY PRODUCTS PVT. LTD. Vs. M/S. RAJASTHAN CO-OPERATIVE DAIRY
FEDERATION LTD.
|
June 25, 2013 |
|
M/S. SHALIMAR CHEMICAL WORKS LIMITED Vs. THE REGISTRAR OF TRADE MARKS, THE DEPUTY REGISTRAR OF TRADE MARKS AND BOMBAY VARIETY STORES
|
October 25, 2013 |
|
M/S. SHREEDHAR MILK FOODS PVT. LTD. Vs. MR. VIKAS TYAGI AND THE REGISTRAR OF TRADE MARKS
|
July 8, 2013 |
|
M/S. SONY KABUSHIKI KAISA ALSO TRADING AS SONY CORPORATION Vs. PURUSHOTTAM AGARWAL & ASHOK AGARWAL, TRADING AS M/S. A.B. TEXTILES
& ANOTHER
|
October 25, 2013 |
|
M/S. SUN PHARMACEUTICALS INDUSTRIES LIMITED Vs. M/S. OPTICA
PHARMACEUTICALS
|
September 20, 2013 |
|
M/S. TAGEU TEC LIMITED Vs. RIKHAB CHAND JAIN TRADING AS M/S.
T.T. INDUSTRIES
|
November 21, 2013 |
|
M/S. THREE-N-PRODUCTS PVT. LTD. Vs. M/S. DABUR AYURVET
LIMITED
|
July 12, 2013 |
|
M/S. USHODAYA ENTERPRISES PRIVATE LIMITED Vs. HE REGISTRAR
OF TRADE MARKS, TRADE MARKS REGISTRY & ANOTHER
|
October 31, 2013 |
|
M/S. WOCKHARDT PVT. LIMITED Vs. M/S. KAMARON LABORATORIES LTD. AND REGISTRAR OF TRADE MARKS
|
November 13, 2013 |
|
M/S.TVS MOTOR CO. LTD. Vs. BAJA AUTO LTD.
|
March 8, 2013 |
|
MAHILA GRIHA UDYOG LIJJAT PAPPAD Vs. M/S. LAHEJJAT TEA
|
May 6, 2013 |
|
MANOHAR LALL & BROTHERS, INDIAN REGISTERED PARTNERSHIP FIRM Vs. THE DY. REGISTRAR OF TRADE MARKS, TRADE MARK REGISTRY & ANOTHER
|
October 25, 2013 |
|
MEX SWITCHGEARS PVT. LTD. Vs. JAI DURGA ELECTRICALS & OTHERS
|
November 21, 2013 |
|
MONSANTO TECHNOLOGY LLC BUILDING E2NA Vs. THE CONTROLLER OF
PATENTS & DESIGNS, TRADEMARK AND GEOGRAPHICAL INDICATIONS & ANOTHER
|
July 5, 2013 |
|
MYLAN (PREVIOUS MATRIX) LABORATORIES LIMITED Vs. PFIZER
INC., A US CORPORATION HAVING OFFICE AT EASTERN POINT ROAD, GROTON &
OTHERS
|
May 14, 2013 |
|
MYLAN (PREVIOUSLY MATRIX) LABORATORIES LIMITED Vs. PFIZER INC. & ORS.
|
September 13, 2013 |
|
MYLAN (PREVIOUSLY MATRIX) LABORATORIES LIMITED A COMPANY
REGISTERED UNDER THE COMPANIES ACT 1956 Vs. PFIZER INC., A US
CORPORATION HAVING OFFICE AT EASTERN POINT ROAD, GROTON & OTHERS
|
November 13, 2013 |
|
N. RAM CHANDRA MISSION Vs. NAVNEET KUMAR SAXENA & ANOTHER
|
July 25, 2013 |
|
NWL FRANCE SERVICE SAS (FORMERLY KNOWN AS SANFORD ECRITURE) Vs. THE DEPUTY REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY & ANOTHER
|
July 5, 2013 |
|
NWL FRANCE SERVICES SAS Vs. DEPUTY REGISTRAR OF TRADE MARKS
& ANOTHER
|
June 5, 2013 |
|
PARIMAL SHASHIKANT DASANI & ANOTHER Vs. M/S. PAANERI & OTHERS
|
July 12, 2013 |
|
PHARMACIA AND UPJOHN COMPANY Vs. UNION OF INDIA, THROUGH THE
SECRETARY, DEPARTMENT OF INDUSTRY
|
February 13, 2013 |
|
PREM PRAKASH ELECTRICALS Vs. THAKUR SPARE PARTS & ANR.
|
June 28, 2013 |
|
PRIME CABLE INDUSTRIES Vs. M/S RAVIN CABLES LIMITED
|
August 7, 2013 |
|
RAISH CHANDER SHUKLA Vs. ABDUL GHAFFER TRADING AS M/S. ABDUL
GHAFFER & CO.
|
October 31, 2013 |
|
RAJ KUMAR GAUTAM & OTHERS Vs. RAVI KUMAR & ANOTHER
|
October 31, 2013 |
|
RAJ RATAN APPLIANCES (INDIA) Vs. M/S MAYA APPLIANCES PVT.
LTD. & ANOTHER
|
September 30, 2013 |
|
RASHID BHAI Vs. THE REGISTRAR OF TRADE MARKS THE REGISTRAR
OF TRADE MARKS REGISTRY & ANOTHER
|
April 15, 2013 |
|
RELAXO FOOTWEARS LIMITED & ANOTHER Vs. BATA INDIA LIMITED &
OTHERS
|
February 8, 2013 |
|
RESPROTECT GMBH, GERMANY Vs. THE CONTROLLER OF PATENTS &
DESIGNS & ANOTHER
|
April 1, 2013 |
|
ROYAL ORCHID HOTELS LIMITED Vs. REGISTRAR OF TRADE MARKS THE
TRADE MARKS REGISTRY & ANOTHER
|
June 18, 2013 |
|
SH. RAJIV JAIN Vs. SH. DINESH KUMAR AGARWAL
|
September 13, 2013 |
|
SH. TIKKAM CHAND & ANOTHER Vs. ASSISTANT REGISTRAR OF TRADE
MARKS TRADE MARKS REGISTRY NEW DELHI & OTHERS
|
January 2, 2013 |
|
SHALIGRAM D. ANAND Vs. SANJAY KANODIA & ANOTHER
|
September 13, 2013 |
|
SHIVKUMAR SHANKARRAO THAKUR KARTA OF SHIVKUMAR SHANKARRAO
THAKUR, H.U.F. & OTHERS Vs. JAKIR HOSSAIN & OTHERS
|
June 28, 2013 |
|
SHRI KISHORE JAIN, SHRI CHANDER MOHAN JAIN, SHRI ANIL JAIN AND MRS. MANJU JAIN Vs. SHRI RUPLAL
|
October 25, 2013 |
|
SHRI RAJ BAHADUR GUPTA PROPRIETOR & ANOTHER Vs. REGISTRAR OF
TRADE MARKS & OTHERS
|
March 7, 2013 |
|
SOCIETE DES PRODUITS NESTLE Vs. SWARAJ INDUSTRIAL AND DOMESTIC APPLIANCES PVT. LTD., THE CONTROLLER OF GENERAL OF PATENTS AND THE SR. EXAMINER OF TRADEMARKS
|
May 31, 2013 |
|
SUDHEER BAHL Vs. KHYBER RESTAURANT & ANR.
|
September 13, 2013 |
|
SUDHEER BAHL, TRADING AS KHYBER RESTAURANT Vs. M/S. KHYBER
RESTAURANT, PARTNERSHIP FIRM OF VINODKUMAR, JAYANTILAL AMIN & PRAKASH
JAYANTILAL AKIN & ANOTHER
|
November 13, 2013 |
|
SUGEN INC. AND PHARMACIA & UPJOHN COMPANY LLC Vs. CONTROLLER GENERAL OF PATENTS, DESIGN, TRADEMARK AND GEOGRAPHICAL INDICATIONS, PATENT OFFICE ANDCIPLA LTD.
|
April 5, 2013 |
|
SUNIL GROVER, TRADING AS ANALOG SYSTEMS Vs. SHARP KABUSHIKI
KAISHA & ANOTHER
|
September 20, 2013 |
|
SUNSHINE CORPORATION AND NEW GOODLUCK MARKET Vs. M/S. SUNLAC PAINTS LIMITED AND ASSISTANT REGISTRAR OF TRADE MARKS
|
November 13, 2013 |
|
SYGENTA PARTICIPATIONS AG OF SCHWARZWALDALLEE Vs. UNION OF
INDIA THROUGH THE SECRETARY DEPARTMENT OF INDUSTRY & OTHERS
|
January 29, 2013 |
|
T. VARADARAJ PAI, PROPRIETOR M/S. SRI LAXMI VENKATARAMANA
INDUSTRIES Vs. KIRAN KUMAR, PROPRIETOR, ?KIRAN PRODUCTS & ANOTHER
|
July 4, 2013 |
|
TARAK CHANDRA ROY TRADING Vs. JIATUBHAI PATEL PROPRIETOR
|
August 28, 2013 |
|
THOMSON REUTERS GLOBAL RESOURCES Vs. THE CONTROLLER GENERAL
OF PATENTS, DESIGNS & TRADE MARKS & OTHERS
|
March 8, 2013 |
|
TITAN INDUSTRIES LTD. Vs. SAINT WATCHES PVT. LTD. & ANOTHER
|
October 1, 2013 |
|
TRICHEM Vs. SOLUX CORPORATION & ANOTHER
|
May 2, 2013 |
|
WALTER BUSHNEL PVT. LTD. Vs. MANKIND PHARMA PVT. LTD. &
ANOTHER
|
October 31, 2013 |
|
ZYDUS WELLNESS LIMITED ZYDUS TOWER Vs. THE REGISTRAR OF
TRADE MARKS THE TRADE MARKS REGISTRY NATIONAL CHAMBERS & ANOTHER
|
October 31, 2013 |
LOGIN