|
PAWAN KUMAR Vs. STATE OF H.P.
|
January 5, 2026 |
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AAKASH THAKUR Vs. STATE OF H.P.
|
March 5, 2026 |
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AALOK SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 16, 2026 |
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ABHISHEK GULERI Vs. STATE OF H.P.
|
January 7, 2026 |
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ALOK PATEL Vs. STATE OF H.P.
|
February 25, 2026 |
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AMARJEET SINGH Vs. STATE OF H.P.
|
March 5, 2026 |
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AMIT ENTERPRISES Vs. RAMAWATI
|
April 7, 2026 |
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ANANT RAM Vs. HRTC
|
January 2, 2026 |
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ANIL KUMAR Vs. H.P. GRAMIN BANK
|
February 2, 2026 |
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ANIL KUMAR Vs. STATE OF H.P.
|
February 11, 2026 |
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ANKIT BEHAL Vs. STATE OF H.P.
|
January 7, 2026 |
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ANU SHARMA Vs. RAJ KUMAR GARG
|
January 2, 2026 |
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ARJUN RAWAL Vs. STATE OF H.P.
|
February 26, 2026 |
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ARJUN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2026 |
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ARUN SHARMA Vs. STATE OF H.P.
|
January 2, 2026 |
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ARVIND RAJTA Vs. DIRECTORATE OF ENFORCEMENT
|
January 5, 2026 |
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ARVIND VERMA Vs. DHIAN SINGH
|
March 24, 2026 |
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ARVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2026 |
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ATMA RAM Vs. SUNIL KUMAR
|
February 25, 2026 |
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BALDEV Vs. STATE OF H.P.
|
March 30, 2026 |
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BALDEV SINGH Vs. DAYAL SINGH
|
March 6, 2026 |
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BALWINDER SINGH Vs. STATE OF H.P.
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February 26, 2026 |
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BANITA CHOUDHARY Vs. STATE OF H.P.
|
January 1, 2026 |
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BASANT LAL Vs. STATE OF H.P.
|
April 17, 2026 |
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BHAG SINGH Vs. PRESIDING JUDGE, LABOUR COURT
|
February 28, 2026 |
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BHAGAT RAM Vs. MANOHAR LAL
|
February 9, 2026 |
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BHARAT SHARMA Vs. STATE OF H.P.
|
February 2, 2026 |
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BHARTI FILLING STATION Vs. RAJEEV KUMAR
|
February 23, 2026 |
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BHIMA RAM Vs. SYNDICATE BANK LTD.
|
March 2, 2026 |
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BINDRA DEVI Vs. STATE OF H.P.
|
February 10, 2026 |
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BISHAM LAL GARG Vs. HARDEI
|
April 20, 2026 |
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BRIJ LAL Vs. STATE OF H.P.
|
February 25, 2026 |
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CHAMAN LAL Vs. STATE OF H.P.
|
February 2, 2026 |
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CHANAN DASS Vs. STATE OF H.P.
|
February 9, 2026 |
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CHANAN DASS Vs. STATE OF H.P.
|
March 5, 2026 |
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CHHOTU LAL Vs. STATE OF H.P.
|
February 24, 2026 |
|
DALIP KUMAR Vs. SHREE SAI IRON AND STEEL STORE
|
February 13, 2026 |
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DEEPA KUMARI Vs. NARAIN DASS
|
March 5, 2026 |
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DEEPA SHARMA Vs. RISHAB SARSWATI
|
February 23, 2026 |
|
DES RAJ Vs. STATE OF H.P.
|
February 10, 2026 |
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DEVENDER KUMAR Vs. STATE OF H.P.
|
February 9, 2026 |
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DEVI PRASAD Vs. STATE OF H.P.
|
February 10, 2026 |
|
DILAWAR HUSSAIN Vs. STATE OF H.P.
|
February 23, 2026 |
|
DINESH KUMAR Vs. STATE OF H.P.
|
February 23, 2026 |
|
DR. VIJAY KUMAR SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
|
January 1, 2026 |
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GANESHA DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2026 |
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GAURAV SHARMA Vs. STATE OF H.P.
|
March 24, 2026 |
|
GEETA RANI Vs. STATE OF H.P.
|
March 9, 2026 |
|
GENERAL MANAGER NORTHERN RAILWAY Vs. HARI CHAND
|
January 5, 2026 |
|
GROWEL ENERGY COMPANY LTD Vs. STATE OF H.P.
|
March 20, 2026 |
|
GULSHAN Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2026 |
|
GURMEET SINGH @ MEETA Vs. STATE OF H.P.
|
January 1, 2026 |
|
HASMUKH K. CHUDGAR Vs. STATE OF H.P.
|
February 9, 2026 |
|
HEERA SINGH Vs. STATE OF H.P.
|
January 2, 2026 |
|
HEM CHAND Vs. STATE OF H.P.
|
January 1, 2026 |
|
HIMANSHU Vs. STATE OF H.P.
|
March 19, 2026 |
|
INDER SINGH Vs. TEJ RAM SHARMA
|
January 23, 2026 |
|
ISHWAR BHARTI Vs. DEVINDER KUMAR
|
January 21, 2026 |
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JAGDISH JASWAL Vs. STATE OF H.P.
|
March 2, 2026 |
|
JAGDISH KUMAR Vs. STATE OF H.P.
|
January 16, 2026 |
|
JAI CHAND Vs. STATE OF H.P.
|
February 20, 2026 |
|
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2026 |
|
JITENDER KUMAR Vs. STATE OF H.P.
|
February 19, 2026 |
|
KAILASH CHAND Vs. STATE OF H.P.
|
February 26, 2026 |
|
KALU RAM @ CHANDEY RAM Vs. STATE OF H.P
|
January 5, 2026 |
|
KAMALDEEP SHARMA Vs. MANAGING DIRECTOR, HRTC
|
February 2, 2026 |
|
KAMALJEET Vs. MUNICIPAL CORPORATION, SHIMLA
|
January 2, 2026 |
|
KANKO DEVI Vs. STATE OF H.P.
|
January 1, 2026 |
|
KARAN SINGH Vs. STATE OF H.P.
|
January 2, 2026 |
|
KAUSHALYA DEVI Vs. SUINI (SINCE DECEASED THROUGH HER LRS)
|
March 31, 2026 |
|
KEWAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
February 26, 2026 |
|
KHEKH RAM Vs. STATE OF H.P.
|
February 10, 2026 |
|
KHEM RAJ Vs. STATE OF H.P.
|
January 8, 2026 |
|
KHEM SINGH Vs. NAZEER MOHD
|
February 25, 2026 |
|
KHEM SINGH Vs. DILA RAM
|
March 24, 2026 |
|
KHUMBIYA RAM Vs. H.P. STATE CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK
|
January 23, 2026 |
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KISHORI LAL Vs. SURENDER KUMAR
|
February 23, 2026 |
|
KRANTI VEER SINGH Vs. STATE OF H.P.
|
February 23, 2026 |
|
KULDEEP SINGH Vs. STATE OF H.P.
|
February 4, 2026 |
|
KULDIP KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
March 2, 2026 |
|
KUSHAGRA GAUTAM Vs. MANAV BHARTI UNIVERSITY
|
March 5, 2026 |
|
LAKHWINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2026 |
|
LAL SINGH Vs. STATE OF H.P.
|
March 6, 2026 |
|
LUDER DUTT Vs. HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LIMITED
|
March 6, 2026 |
|
MAHENDER PUN Vs. STATE OF H.P.
|
February 27, 2026 |
|
MANPREET SINGH / VIKAS RANA Vs. STATE OF H.P.
|
March 3, 2026 |
|
MANSOOR ALI Vs. STATE OF H.P.
|
March 5, 2026 |
|
MOHAN SINGH CHAUHAN Vs. STATE OF H.P.
|
February 24, 2026 |
|
MOHIT CHAUDHARY Vs. STATE OF H.P.
|
March 10, 2026 |
|
MUKESH THAKUR Vs. STATE OF H.P.
|
February 27, 2026 |
|
MUNISH KUMAR Vs. STATE OF H.P.
|
January 2, 2026 |
|
NANAK SINGH Vs. MAST RAM
|
January 2, 2026 |
|
NARESH CHAND Vs. KALASHAN DEVI
|
March 6, 2026 |
|
NARINDER KUMAR Vs. STATE OF H.P.
|
February 5, 2026 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MALA VATI
|
February 27, 2026 |
|
NEETA DEVI Vs. STATE OF H.P.
|
February 2, 2026 |
|
NEHRU YUVA CLUB OF VILLAGE MANLOG-BADOG Vs. STATE OF H.P.
|
March 10, 2026 |
|
NEK RAM Vs. STATE OF H.P.
|
March 17, 2026 |
|
NEK SINGH Vs. CHAMPA DEVI
|
March 17, 2026 |
|
NIKHIL Vs. SHOURYA INDUSTRIES
|
January 5, 2026 |
|
NIKHIL PATIYAL Vs. STATE OF H.P.
|
March 10, 2026 |
|
NIKI PARMAR Vs. STATE OF H.P.
|
February 23, 2026 |
|
NIKKA RAM Vs. PADAM NATH
|
March 5, 2026 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARAMU
|
January 2, 2026 |
|
PALI DIWAN Vs. CENTRAL BUREAU OF INVESTIGATIONS
|
January 1, 2026 |
|
PAWAN KUMAR Vs. STATE OF H.P.
|
January 8, 2026 |
|
PRAKASH CHAND Vs. STATE OF H.P.
|
January 1, 2026 |
|
PRETO DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2026 |
|
PRINCE SHARMA Vs. STATE OF H.P.
|
March 10, 2026 |
|
PURAN CHAND Vs. STATE OF H.P.
|
February 20, 2026 |
|
PUSHAP LATA Vs. STATE OF H.P.
|
February 11, 2026 |
|
RADHA DEVI Vs. STATE OF H.P.
|
March 7, 2026 |
|
RAJ KUMAR SHANDIL Vs. STATE OF H.P.
|
March 6, 2026 |
|
RAJ KUMARI Vs. VIPAN KUMAR
|
March 2, 2026 |
|
RAJEEV GUPTA Vs. STATE OF H.P
|
February 28, 2026 |
|
RAJEEV KUMAR HUDDEN Vs. AMAR CHAND BISHT
|
March 9, 2026 |
|
RAJEEV KUMAR VERMA Vs. SECRETARY, NATIONAL HIGHWAY AUTHORITY
|
January 2, 2026 |
|
RAJESH CHAUHAN Vs. M/S MOUNT KAILASH PROCESSED FOOD PVT. LTD.
|
March 3, 2026 |
|
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2026 |
|
RAJINDER KUMAR Vs. STATE OF H.P.
|
January 1, 2026 |
|
RAJIV RANA Vs. STATE OF H.P.
|
February 23, 2026 |
|
RAJNISH SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2026 |
|
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2026 |
|
RAKESH KUMAR Vs. STATE OF H.P.
|
January 9, 2026 |
|
RAKESH KUMAR Vs. STATE OF H.P.
|
March 7, 2026 |
|
RAM LAL Vs. SHIV LAL
|
March 10, 2026 |
|
RAM SINGH Vs. STATE OF H.P.
|
February 16, 2026 |
|
RAMA GUPTA Vs. STATE OF H.P.
|
January 9, 2026 |
|
RAMESH KALIA Vs. MOHAMMAD HAMEED
|
March 2, 2026 |
|
RAVI Vs. STATE OF H.P.
|
January 23, 2026 |
|
RAVINDER PANWAR Vs. VARINDER
|
April 23, 2026 |
|
RAVINDER SINGH Vs. STATE OF H.P.
|
February 2, 2026 |
|
REETA DEVI Vs. STATE OF H.P.
|
January 28, 2026 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SAPNA DEVI
|
March 18, 2026 |
|
RICHA SHARMA Vs. STATE OF H.P.
|
January 9, 2026 |
|
ROHIT Vs. STATE OF H.P.
|
March 10, 2026 |
|
ROSHAN LAL Vs. STATE OF H.P.
|
January 23, 2026 |
|
S.K. SHAIRFUDEEN Vs. STATE OF H.P.
|
January 1, 2026 |
|
SACHIN AGNIHOTRI Vs. STATE OF H.P.
|
March 6, 2026 |
|
SACHIN SHARMA Vs. STATE OF H.P.
|
March 10, 2026 |
|
SAGAR SINGH Vs. STATE OF H.P.
|
February 26, 2026 |
|
SAKSHAM BHARDWAJ Vs. STATE OF H.P.
|
April 10, 2026 |
|
SANDEEP KAUR Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2026 |
|
SANJAY KUMAR Vs. STATE OF H.P.
|
February 25, 2026 |
|
SANJAY SHARMA Vs. STATE OF H.P.
|
March 2, 2026 |
|
SANJEEV KUMAR Vs. STATE OF H.P.
|
February 5, 2026 |
|
SANSARO DEVI Vs. VIKRAM SINGH
|
February 12, 2026 |
|
SASHI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2026 |
|
SATISH KUMAR Vs. STATE OF H.P.
|
April 8, 2026 |
|
SATISH KUMAR Vs. PUNJAB NATIONAL BANK
|
January 23, 2026 |
|
SAURABH PATIAL Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2026 |
|
SEEMA THAKUR Vs. STATE OF H.P.
|
January 13, 2026 |
|
SHAKIL AKHTAR Vs. BARDU RAM
|
March 2, 2026 |
|
SHAMMI SHARMA Vs. STATE OF H.P.
|
January 2, 2026 |
|
SHASHI YADAV Vs. STATE OF H.P.
|
March 2, 2026 |
|
SHIV DAYAL Vs. KANSHI RAM
|
April 9, 2026 |
|
SOHAN SINGH Vs. STATE OF H.P.
|
February 25, 2026 |
|
STATE OF H.P. Vs. SAROOP KUMAR
|
February 23, 2026 |
|
STATE OF H.P. Vs. GIRDHARI LAL
|
April 21, 2026 |
|
STATE OF H.P. Vs. SURESH KUMAR
|
March 9, 2026 |
|
STATE OF H.P. Vs. TARA SINGH
|
March 9, 2026 |
|
STATE OF H.P. Vs. ABC
|
January 1, 2026 |
|
STATE OF H.P. Vs. DHRUV DEV
|
February 24, 2026 |
|
STATE OF H.P. Vs. MEERA DEVI
|
March 23, 2026 |
|
STATE OF H.P. Vs. PURSHOTTAM DEV
|
March 9, 2026 |
|
STATE OF H.P. Vs. MOHAN SINGH @ SETHI
|
February 26, 2026 |
|
STATE OF HIMACHAL PRADESH Vs. CHANDERBHAN
|
February 25, 2026 |
|
STATE OF HIMACHAL PRADESH Vs. PREM CHAND (DECEASED)
|
January 5, 2026 |
|
SUBHASH CHAND Vs. STATE OF H.P.
|
February 25, 2026 |
|
SUDHIR SRIVASTAVA INNOVATIONS PVT. LTD. Vs. DIRECTORATE OF MEDICAL EDUCATION
|
January 9, 2026 |
|
SUKHWINDER SINGH Vs. STATE OF H.P.
|
January 19, 2026 |
|
SUMIT KUMAR Vs. STATE OF H.P.
|
April 2, 2026 |
|
SUNIL DUTT Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 6, 2026 |
|
SUNIL DUTT SHARMA Vs. STATE OF H.P.
|
February 4, 2026 |
|
SUNITA DEVI Vs. STATE OF H.P.
|
February 18, 2026 |
|
SUPREETY JAGOTA Vs. HEPESH JAGOTA
|
January 1, 2026 |
|
SURAJ MOHAN Vs. STATE OF H.P.
|
February 5, 2026 |
|
SURENDER KUMAR Vs. H.P. STATE FOREST DEVELOPMENT CORPORATION
|
January 2, 2026 |
|
SURENDER SINGH Vs. MANAGING DIRECTOR HP STATE CIVIL SUPPLIES CORPORATION LTD.
|
February 17, 2026 |
|
SURINDER KUMAR Vs. PRITAM CHAND
|
March 9, 2026 |
|
SURMUKH SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 24, 2026 |
|
SUSHEEL KUMAR Vs. STATE OF H.P.
|
January 1, 2026 |
|
THAKUR ALKA Vs. STATE OF H.P.
|
January 28, 2026 |
|
THE COLLECTOR LAND ACQUISITION HPPWD Vs. BANSI RAM
|
March 12, 2026 |
|
TILAK RAJ Vs. STATE OF H.P.
|
March 6, 2026 |
|
TRIBHUWAN Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2026 |
|
USHA MANGESH Vs. STATE OF H.P.
|
February 9, 2026 |
|
UTTAM RAM Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2026 |
|
VANDANA DHIMAN Vs. STATE OF H.P.
|
February 16, 2026 |
|
VEER CHAND Vs. STATE OF H.P.
|
April 7, 2026 |
|
VIJAY KUMAR Vs. STATE OF H.P.
|
February 23, 2026 |
|
VIJAY KUMAR NEGI Vs. RAHUL HUDDONE
|
January 16, 2026 |
|
VIJAY LAXMI VERMA Vs. STATE OF H.P.
|
February 23, 2026 |
|
VIJAY SINGH Vs. STATE OF H.P.
|
March 9, 2026 |
|
VIJAY SINGH Vs. STATE OF H.P.
|
February 9, 2026 |
|
VIJAY SINGH Vs. STATE OF H.P.
|
February 23, 2026 |
|
VIKRAM CHAND Vs. STATE OF H.P.
|
January 2, 2026 |
|
VIKRAM JEET SINGH Vs. STATE OF H.P.
|
January 13, 2026 |
|
VIKRAMJEET SINGH Vs. STATE OF H.P.
|
April 16, 2026 |
|
VINOD KUMAR Vs. STATE OF H.P.
|
March 25, 2026 |
|
VINOD KUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
|
February 17, 2026 |
|
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2026 |
|
VISHAVDEEP ALIAS VISHWADEEP ALIAS AALA Vs. STATE OF H.P.
|
April 6, 2026 |
|
VISHWA MOHAN DEV CHAUHAN Vs. STATE OF H.P.
|
February 25, 2026 |
|
VIVEK SHARMA Vs. NCB
|
March 16, 2026 |
|
WASIM AKRAM Vs. STATE OF H.P.
|
February 25, 2026 |
|
XYZ Vs. STATE OF H.P.
|
February 23, 2026 |
|
XYZ Vs. STATE OF H.P.
|
January 8, 2026 |
|
YASH PAL Vs. STATE OF H.P.
|
February 2, 2026 |
|
YASH PAL Vs. STATE OF H.P.
|
April 1, 2026 |
|
YOGESH KUMAR Vs. STATE OF H.P.
|
March 5, 2026 |