REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
HRTC Vs. SIMMI	June 24, 2013
1(A) NANKI DEVI, 1(B) SITA RAM, SON OF AND ORS. Vs. LACHHMAN	March 18, 2013
A B TOOLS (P) LTD AND ANOTHER Vs. RESERVE BANK OF INDIA AND ANOTHER	August 8, 2013
A.N. SHARMA Vs. STATE OF H.P.	July 7, 2013
ABDUL GAFFAR Vs. INDERJEET KALRA	July 3, 2013
ABHILASHA MUDHAR Vs. SH. SURINDER MUDHAR	March 25, 2013
ABHISHEK GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION	February 5, 2013
AJAY KUMAR Vs. STATE OF H.P. & ANOTHER	June 27, 2013
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	May 6, 2013
AJAY THAKUR Vs. STATE OF H.P.	October 24, 2013
AJEET SINGH AND ORS Vs. STATE OF H P	March 2, 2013
AJIT DHIMAN Vs. STATE OF H.P. AND OTHERS	May 21, 2013
AJIT JHA Vs. STATE OF H P	August 22, 2013
AJIT SINGH RANA Vs. UNION OF INDIA	May 20, 2013
AJIT SINGH VERMA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.	January 9, 2013
AJMER MOHAMMED Vs. MANMOHAN SINGH AND OTHERS	July 4, 2013
AJOULI BRAHAMANA AGRICULTURE COOPERATIVE SERVICE SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH	January 8, 2013
AKHTAR BEG Vs. ASHWANI KUMAR AND ORS.	December 20, 2013
AKSHAY DOEGAR Vs. STATE OF HIMACHAL PRADESH	August 20, 2013
AKSHAY KUMAR Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD	June 24, 2013
ALKA AGNIHOTRI Vs. STATE OF HIMACHAL PRADESH	April 17, 2013
ALOK MALHOTRA Vs. STATE OF H P & ANOTHER	July 17, 2013
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH	June 18, 2013
AMAR CHAND Vs. STATE OF H.P. AND OTHERS	November 22, 2013
AMAR DUTT AND OTHERS Vs. BABLI DEVI	August 22, 2013
AMAR NATH Vs. STATE OF H.P.	June 13, 2013
AMAR NATH Vs. ICICI BANK LTD	March 25, 2013
AMAR NATH & OTHERS Vs. CHAUDHARY AND OTHERS	July 26, 2013
AMAR SINGH Vs. STATE OF H.P.	June 27, 2013
AMARJEET SINGH Vs. STATE OF HIMACHAL PRADESH	December 2, 2013
AMARJIT GUPTA Vs. PREM MOHINI GUPTA	December 2, 2013
AMIR CHAND Vs. STATE OF HIMACHAL PRADESH	January 9, 2013
AMIT KUMAR Vs. STATE OF H.P.	December 2, 2013
AMIT SAINI Vs. H. P. PUBLIC SERVICE COMMISSION	October 18, 2013
AMRIK SINGH ALIAS BAU Vs. STATE OF HIMACHAL PRADESH	February 28, 2013
AMRIT BANASPATI CO LTD & ANOTHER Vs. STATE OF H P & OTHERS	July 8, 2013
AMRIT LAL Vs. STATE OF H.P.	June 21, 2013
AMRIT LAL ALIAS AMAR LAL AND ANOTHER Vs. DEV RAJ	August 22, 2013
AMRIT PAL Vs. YASH PAL	October 22, 2013
AMRIT RAM Vs. STATE OF H.P.	June 14, 2013
AMULYA KUMAR SAHU Vs. STATE OF H.P.	October 4, 2013
ANAND KUMAR DHIMAN Vs. STATE OF H.P.	December 6, 2013
ANGREZ SINGH Vs. STATE OF H.P.	April 3, 2013
ANIL GARG Vs. ANURADHA AND OTHERS	October 4, 2013
ANIL KUMAR Vs. PRAMODH SINGH	April 8, 2013
ANIL KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION	April 1, 2013
ANIL KUMAR Vs. STATE OF H.P.	May 2, 2013
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH	September 26, 2013
ANIL KUMAR Vs. KAMLA DEVI	November 1, 2013
ANIL KUMAR & ANOTHER Vs. DHARAMVIR SOOD & ANOTHER	August 5, 2013
ANIL KUMAR AND ANOTHER Vs. DHARAMVIR SOOD AND OTHERS	May 31, 2013
ANIL KUMAR BHARWAL Vs. STATE OF HIMACHAL PRADESH	April 9, 2013
ANIL OBEROI Vs. OBEROI PLASTICS LTD	August 23, 2013
ANIL VASHISHT Vs. STATE OF HIMACHAL PRADESH	January 4, 2013
ANJANA SOOD Vs. STATE OF H. P. THROUGH SECRETARY	April 18, 2013
ANJANA THAKUR Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY	April 11, 2013
ANJANI KUMAR Vs. DESH RAJ	September 5, 2013
ANKUSH BANYAL Vs. STATE OF H.P. & ORS.	May 27, 2013
ANOOP KUMAR Vs. STATE OF HIMACHAL PRADESH	August 30, 2013
ANSHUL CHAUHAN Vs. STATE OF H.P. & ORS.	May 27, 2013
ANURAG SHARMA Vs. SMT. PRATIBHA SHARMA	May 31, 2013
ARJUN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.	June 27, 2013
ARPANA BALI Vs. STATE OF HIMACHAL PRADESH & OTHERS	April 10, 2013
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH	September 2, 2013
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH	December 23, 2013
ARUN KUMAR, SON OF BISHAN DASS, VILL. JUNI ROAD, PANDOH, P.O. PANDOH, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. THE STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA,	January 3, 2013
ASA RAM Vs. MEDH RAM ALIAS MEDH CHAND AND OTHERS	June 21, 2013
ASAN MOHAMMAD, SON OF SHRI SOMA, RESIDENT OF VILLAGE FATEHPUR BUNGA, POST OFFICE GARDLEY, TEHSIL ANANDPUR SAHIB, DISTRICT ROPAR Vs. STATE OF HIMACHAL PRADESH	January 9, 2013
ASHA DEVI Vs. PREM SINGH	November 7, 2013
ASHISH MITTAL Vs. ANIL CHAND	September 16, 2013
ASHOK BALA Vs. SARLA DEVI	January 7, 2013
ASHOK KUMAR Vs. SATYA DEVI	May 1, 2013
ASHOK KUMAR Vs. STATE OF H.P.	April 9, 2013
ASHOK KUMAR Vs. AJAY KUMAR	December 6, 2013
ASHOK KUMAR ATTRI Vs. HIMACHAL PRADESH POWER CORPORATION LIMITED	September 30, 2013
ASHOK MADAN Vs. HIMACHAL PRADESH URBAN DEVELOPMENT AUTHORITY AND ANR.	September 27, 2013
ASHOK PLAHA Vs. SHASHI KAURA AND ANR	October 21, 2013
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
ASHWANI KUMAR Vs. STATE OF H.P. AND OTHERS	November 22, 2013
ASHWANI KUMAR Vs. REENA DEVI	April 26, 2013
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	April 5, 2013
ASLAM Vs. STATE OF H.P.	May 16, 2013
ATMA RAM Vs. STATE OF H P	July 3, 2013
ATTAR SINGH Vs. SARUP SINGH & OTHERS	June 4, 2013
ATTAR SINGH Vs. BHUP SINGH	March 28, 2013
ATTAR SINGH Vs. STATE OF HIMACHAL PRADESH	April 26, 2013
ATTAR SINGH PATHANIA Vs. COLLECTOR LAND ACQUISITION	April 9, 2013
ATUL KUMAR Vs. STATE OF HP	August 20, 2013
AVINASH CHAUHAN Vs. STATE OF H.P.	December 9, 2013
AVTAR KAUR Vs. KULWANT SINGH	October 4, 2013
AVTAR SINGH RATHORE Vs. ASHA RATHORE	September 24, 2013
BABA BALAK NATH TEMPLE TRUST Vs. PRESIDING OFFICER	June 26, 2013
BABITA RANI Vs. STATE OF HIMACHAL PRADESH	August 19, 2013
BABU RAM AND OTHERS Vs. BHIM SAIN	August 30, 2013
BAHADUR SINGH Vs. STATE OF HIMACHAL PRADESH	November 14, 2013
BAID BAI MUKUND AND SONS Vs. MOHINDER SINGH S/O SHRI FULLS SINGH	January 10, 2013
BAL DEV SINGH Vs. STATE OF HIMACHAL PRADESH	October 17, 2013
BAL KRISHAN VERMA Vs. STATE OF HIMACHAL PRADESH	June 28, 2013
BALA RAM Vs. DEVI SINGH	April 3, 2013
BALAK RAM Vs. Y.S. PARMAR UNIVERSITY	April 9, 2013
BALAK RAM Vs. HARVINDER SINGH	June 18, 2013
BALAK RAM NEGI Vs. STATE OF H.P.	March 8, 2013
BALBIR KAUR Vs. STATE OF H.P.	April 3, 2013
BALBIR KUMAR Vs. STATE OF H.P	April 29, 2013
BALDEV KUMAR Vs. STATE OF H.P.	August 27, 2013
BALDEV SINGH Vs. KARAM SINGH	October 4, 2013
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH	April 9, 2013
BALDEV SINGH Vs. STATE OF H P	July 19, 2013
BALDEV SINGH AND ANR. Vs. SAROJ DEVI	June 28, 2013
BALRAM KUMAR Vs. STATE OF HIMACHAL PRADESH	November 22, 2013
BALWANT THAKUR Vs. GENERAL MANAGER TELECOM BHARAT SANCHAR NIGAM LIMITED AND ANOTHER	June 19, 2013
BANGALU RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS	June 21, 2013
BASANT RAM Vs. STATE OF H.P.	March 23, 2013
BASIA RAM Vs. STATE OF HIMACHAL PRADESH	April 1, 2013
BATOT HYDRO POWER LTD Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION	August 22, 2013
BEER PAL Vs. STATE OF HIMACHAL PRADESH	April 5, 2013
BEGA NAND Vs. STATE OF H.P.,	March 20, 2013
BEROJGAR SHASTRI SANGH WELFARE SOCIETY Vs. STATE OF H.P.	November 12, 2013
BHAG CHAND SHARMA Vs. STATE OF HIMACHAL PRADESH	April 8, 2013
BHAGAT RAM Vs. BOARD OF DIRECTORS, H.P. STATE COOPERATIVE	April 6, 2013
BHAGAT RAM AND ANOTHER Vs. ANIL KUMAR AND OTHERS	July 31, 2013
BHAGAT RAM AND OTHERS Vs. UMESH KUMAR AND OTHERS	April 5, 2013
BHAGAT SINGH NEGI Vs. TRIPPLE ECH CONSTRUCTION PVT LTD	August 22, 2013
BHAGI RATH Vs. STATE OF HIMACHAL PRADESH	March 6, 2013
BHAGWAN SINGH @ BHAGWANU Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
BHAGWATI SHARMA Vs. STATE OF H.P.	April 6, 2013
BHAJAN DEV NEGI Vs. STATE OF HIMACHAL PRADESH	April 8, 2013
BHANU VERMA, S/O DEVINDER VERMA Vs. RAMESH KUMAR, YORKER TRENDZ, AMAR NIWAS	February 25, 2013
BHAWANI SINGH Vs. STATE OF HIMACHAL PRADESH	January 3, 2013
BHIM SEN Vs. HIMACHAL PRADESH STATE	January 1, 2013
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH	March 21, 2013
BHOJIA DENTAL COLLEGE & HOSPITAL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY	September 17, 2013
BHOOP SINGH Vs. STATE OF H P	October 21, 2013
BHUPENDER KUMAR Vs. STATE OF H.P	May 16, 2013
BHUPINDER Vs. HIMACHAL ROAD TRANSPORT CORPORATION	November 18, 2013
BHUPINDER KUMAR SHARMA Vs. RATTAN SINGH	March 22, 2013
BHUPINDER PAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 7, 2013
BHUSHAN KUMAR Vs. STATE OF H.P.	September 23, 2013
BHUVNESHWARI EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER CUM REGISTRAR	April 9, 2013
BIDYA DEVI AND ANOTHER Vs. SUBHASH CHAND AND OTHERS	March 26, 2013
BILASPUR DISTRICT TRUCK OPERATORS CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. DISTRICT CONSUMER REDRESSAL FORUM,BILASPUR	January 9, 2013
BIMAL RAJ SETHI Vs. STATE OF H.P.	June 25, 2013
BIMLA DEVI Vs. PIYUNGLA DEVI	June 24, 2013
BIMLA DEVI Vs. RAJESH KUMAR	January 9, 2013
BIMLA DEVI Vs. ARUN SHARMA	June 17, 2013
BIMLA RANI Vs. STATE OF H.P.	July 3, 2013
BINDU Vs. STATE OF HIMACHAL PRADESH	December 20, 2013
BINU BHANOT Vs. STATE OF HIMACHAL PRADESH AND OTHERS	September 23, 2013
BIR DEEN Vs. STATE OF HIMACHAL PRADESH	November 1, 2013
BOHRI DEVI @ BABITA RANI Vs. STATE OF H.P.	July 3, 2013
BP ENGINEERING WORKS, FARIDABAD Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD & AN	October 28, 2013
BUDHE RAM Vs. INDER SINGH	May 6, 2013
C L MEHRA AND SONS Vs. MEHRAS, VILLAGE AND P O PALAMPUR	April 17, 2013
CENTRAL INVESTIGATION AND SECURITY SERVICES PVT LT Vs. COMMISSIONER, WORKMENS COMPENSATION ACT AND OTHERS	July 26, 2013
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH	January 8, 2013
CHAMAN LAL Vs. MADAN LAL AND ANOTHER	April 23, 2013
CHAMAN LAL Vs. STATE OF H.P.	April 9, 2013
CHAMAN LAL Vs. KRISHAN LAL	April 3, 2013
CHAMPA DEVI Vs. HARI RAM	April 8, 2013
CHAND AND ANR. Vs. YOG RAJ AND ORS.	June 26, 2013
CHAND RAM Vs. STATE OF HIMACHAL PRADESH	January 8, 2013
CHANDAN KUMAR Vs. STATE OF H.P	May 22, 2013
CHANDER MOHAN CHAUHAN Vs. H.P. STATE ELECTRICITY BOARD LTD	May 6, 2013
CHANDER SHEKHAR Vs. STATE OF HIMACHAL PRADESH	May 30, 2013
CHANGEZ DANIEL Vs. CHURCH OF SCOTLAND	June 20, 2013
CHARU GUPTA AND OTHERS Vs. STATE OF H P	March 23, 2013
CHARU GUPTA AND OTHERS Vs. STATE OF H.P.	March 23, 2013
CHET RAM Vs. STATE OF HIMACHAL PRADESH	May 15, 2013
CHETAN SINGH Vs. LONGJIAN ROAD AND BRIDGE LTD	April 9, 2013
CHHAJU Vs. GIAN CHAND	May 13, 2013
CHIEF EXECUTIVE OFFICER Vs. RAKESH KASHYAP & OTHERS	June 17, 2013
CHIEF MANAGING DIRECTOR AND OTHERS Vs. SMT. BHADRA SHEELA	April 29, 2013
CHINT RAM Vs. STATE OF HIMACHAL PRADESH	April 1, 2013
CHUHARU RAM Vs. COLLECTOR LAND ACQUISITION, PWDQ	August 30, 2013
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH	April 6, 2013
CHUNI LAL Vs. PAWAN KUMAR	January 9, 2013
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. INDIAN MAGNETIC LTD.	November 6, 2013
COMMISSIONER OF INCOME TAX Vs. DOON VALLEY RUBBER INDUSTRIES BANGARAN ROAD, PAONTA SAHIB, DISTRICT	November 6, 2013
COMMISSIONER OF INCOME TAX Vs. CORAL TELECOM LTD.	October 29, 2013
COMMISSIONER, INCOME TAX Vs. H.P. TOURISM DEVELOPMENT CORPORATION LTD.	May 16, 2013
COMMR. OF C. EX. Vs. H.P. EX-SERVICEMEN CORPORATION	July 5, 2013
COURT ON ITS OWN MOTION Vs. STATE OF H.P.	August 8, 2013
COURT ON ITS OWN MOTION Vs. BANSI LAL	August 14, 2013
COURT ON ITS OWN MOTION Vs. RAJU	May 17, 2013
COURT ON ITS OWN MOTION Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF HP	December 17, 2013
COURT ON ITS OWN MOTION IN REF. TO STATE OF H P Vs. STATE	July 2, 2013
D K GUPTA Vs. AHILYA DEVI	August 6, 2013
D. SHARMA Vs. THE STATE OF HIMACHAL PRADESH	January 1, 2013
DABE RAM Vs. STATE OF HIMACHAL PRADESH	November 22, 2013
DALIP KUMAR Vs. STATE OF H P	July 2, 2013
DALIP SINGH Vs. STATE OF HIMACHAL PRADESH	April 22, 2013
DALIP SINGH Vs. STATE OF H.P.	December 20, 2013
DALIP SINGH KATWAL AND ANOTHER Vs. RAVINDER SINGH KATWAL AND OTHERS	June 25, 2013
DALIP SINGH THAKUR Vs. STATE OF H.P.	July 3, 2013
DALIP SINGH THAPA Vs. STATE OF HIMACHAL PRADESH	September 3, 2013
DARSHAN LAL Vs. KHADI & VILLAGE INDUSTRIES COMMISSION & OTHERS	December 16, 2013
DAULAT RAM Vs. STATE OF H.P. AND OTHERS	November 20, 2013
DAULAT RAM Vs. RAMJI DASS AND ANOTHER	September 18, 2013
DAVINDER SOOD Vs. KAMLA AND OTHERS	September 25, 2013
DEEPAK ALIAS DEEPU Vs. STATE OF HIMACHAL PRADESH	July 8, 2013
DEEPAK ARORA AND ANOTHER Vs. VIJAY KHANNA	August 22, 2013
DEEPAK BOOT HOUSE Vs. PIYARE LAL SOOD	December 31, 2013
DEEPAK KHOSLA Vs. STATE OF HIMACHAL PRADESH	July 24, 2013
DEEPAK KUMAR Vs. RAJ KUMARI	May 30, 2013
DEEPAK MOHAN SUD Vs. DHARMENDER KUMAR	October 4, 2013
DEEPAK SHARMA Vs. RACHANA YADAV	July 31, 2013
DES RAJ Vs. WARYAM SINGH	April 26, 2013
DES RAJ Vs. STATE OF H.P.	December 10, 2013
DESH BANDHU SOOD Vs. STATE OF H.P.	July 23, 2013
DESH RAJ Vs. STATE OF H.P.	September 12, 2013
DESH RAJ Vs. STATE OF H P AND ANOTHER	March 28, 2013
DEV DUTT Vs. STATE OF H.P.	April 2, 2013
DEV RAJ Vs. STATE OF HIMACHAL PRADESH	March 4, 2013
DEV RAJ Vs. JONKI RAM	May 13, 2013
DEV RAJ Vs. STATE OF H P	October 28, 2013
DEV RAJ Vs. STATE OF H.P.	June 10, 2013
DEV RAJ Vs. JONKI RAM	April 25, 2013
DEVI RAM Vs. MANAGING DIRECTOR, H.P. HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPN. LTD.	June 21, 2013
DEVI RAM Vs. MANAGING DIRECTOR, H.P. HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPN. LTD.	June 24, 2013
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	February 25, 2013
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH	September 23, 2013
DHANI RAM Vs. STATE OF HIMACHAL PRADESH	May 16, 2013
DHANI RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS	August 5, 2013
DHARAM CHAND Vs. SURESH KUMAR AND OTHERS	June 25, 2013
DHARAM CHAND Vs. DUNI CHAND	April 4, 2013
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH	June 12, 2013
DHARAM PAUL GUPTA Vs. STATE OF H.P.	April 29, 2013
DHARAM PRAKASH Vs. STATE OF H.P.	January 10, 2013
DHARAM SINGH Vs. BHAG SINGH	May 1, 2013
DHARAMPAL Vs. STATE OF HIMACHAL PRADESH	August 13, 2013
DHARM PRAKESH BHARDWAJ Vs. STATE OF HIMACHAL PRADESH	January 11, 2013
DHARMA NAND Vs. HIMACHAL PRADESH FINANCIAL CORPORATION	February 27, 2013
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH	September 2, 2013
DHIRAJ SINGH AND ORS. Vs. SURITI ENTERPRISES	September 20, 2013
DHRUB DEV SHARMA Vs. STATE OF HIMACHAL PRADESH	June 18, 2013
DHUMIYA-GANGA SANGHARASH SAMITI Vs. STATE OF HIMACHAL PRADESH	August 16, 2013
DIGVIJAY SINGH Vs. CHIEF ENGINEER (HZ), HPPWD, HAMIRPUR	November 22, 2013
DILA RAM CHAUHAN Vs. ONKAR CHAND SHARMA	June 21, 2013
DILESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION	October 28, 2013
DILLU RAM Vs. STATE OF HIMACHAL PRADESH	September 11, 2013
DINA NATH Vs. KUBJAN DEVI	September 20, 2013
DINA NATH Vs. STATE OF HIMACHAL PRADESH	June 18, 2013
DINESH PATHANIA Vs. STATE OF HIMACHAL PRADESH	January 8, 2013
DIVISIONAL FOREST OFFICER Vs. SHRI SINGH	January 4, 2013
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH	June 28, 2013
DIWAN CHAND ALIAS CHHOTU Vs. STATE OF HIMACHAL PRADESH	November 25, 2013
DOGRA PRIVATE ITI Vs. UNION OF INDIA	June 24, 2013
DR. JASPREET KAUR RANDHAWA Vs. NATIONAL INSTITUTE OF TECHNOLOGY	February 26, 2013
DR. NAVEEN KAPLAS Vs. HIMACHAL ROAD TRANSPORT CORPORATION LIMITED AND OTHERS	April 18, 2013
DR. P.L. THAKUR Vs. LAXMI DASS MAHANT	May 28, 2013
DRANG SALT MINE LABOUR UNION Vs. M/S HINDUSTAN SALT LTD.	May 27, 2013
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH	June 27, 2013
DURGA DASS Vs. STATE OF H.P.	June 18, 2013
DURGA KANWAR Vs. STATE OF H.P.	October 21, 2013
DURGU Vs. COLLECTOR LAND ACQUISITION & ANOTHER	May 27, 2013
DUSHYANT KUMAR SHARMA Vs. HIMACHAL PRADESH CIVIL SUPPLIES CORPORATION LIMITED	March 15, 2013
EDWARD SAMUEL CHARTON HAYES Vs. STATE OF HIMACHAL PRADESH	May 8, 2013
EIH ASSOCIATED HOTELS LTD Vs. NEEMA BAKSHI	August 19, 2013
EIH ASSOCIATED HOTELS LTD. Vs. NEEMA BAKSHI	April 29, 2013
ENVI-SAVERS Vs. STATE OF H.P.	June 24, 2013
EXECUTIVE ENGINEER Vs. CHHAJE RAM	October 19, 2013
EXECUTIVE ENGINEER, HIMUDA Vs. M K MIGLANI	September 30, 2013
EXECUTIVE OFFICER Vs. BABOO RAM	August 7, 2013
FAQUIR CHAND Vs. STATE OF H.P.	May 14, 2013
FATIMA Vs. IMTIYAZ KHAN	May 8, 2013
G. D. KALTA Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
G.L.SHARMA Vs. UNION OF INDIA	September 27, 2013
GANESH SINGH @ BABA Vs. STATE OF HIMACHAL PRADESH	September 9, 2013
GANGA DEVI Vs. STATE OF HIMACHAL PRADESH	July 31, 2013
GANGA PRASHAD SON OF NANDAN YADAV Vs. STATE OF H P	July 1, 2013
GARIB DASS Vs. BIJU	January 10, 2013
GARJA RAM Vs. STATE OF HIMACHAL PRADESH	April 11, 2013
GAURAV SHARMA Vs. HARISH KUMAR SHARMA	September 19, 2013
GEETA SHARMA Vs. STATE OF H.P.	November 1, 2013
GEETA SINGH Vs. STATE OF HP AND ANOTHER	April 12, 2013
GENERAL MANAGER Vs. NASIB DEVI	May 22, 2013
GHAMO DEVI Vs. STATE OF HIMACHAL PRADESH	June 19, 2013
GIAN CHAND Vs. STATE OF H.P.	December 19, 2013
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH	November 6, 2013
GIAN CHAND AND OTHERS Vs. DURGA AND OTHERS	March 23, 2013
GILCO STEELS LTD. Vs. STATE OF HIMACHAL PRADESH	July 2, 2013
GIRISH BHAYANA Vs. STATE OF HIMACHAL PRADESH	November 5, 2013
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH	May 6, 2013
GOPAL SHARMA Vs. SANJAY KUMAR	May 13, 2013
GOPAL SINGH Vs. STATE OF HIMACHAL PRADESH	January 1, 2013
GOPI CHAND Vs. STATE OF H P	April 30, 2013
GOPINDER VATSYAYAN Vs. VIKAS KATYAYAN	November 19, 2013
GOVIND RAM Vs. MEHAR CHAND	September 2, 2013
GRAM VIKAS SMITI BAINSH, (CHHOTA NEOL), TEHSIL AND DISTRICT SHIMLA Vs. SHRI NEEL KAMAL AND ORS.	January 10, 2013
GULABA RAM Vs. STATE OF HP	January 8, 2013
GULSHAN ALIAS AJIT SADANA Vs. STATE OF H.P.	March 14, 2013
GULSHAN BEGAM AND ANOTHER Vs. SURAT RAM AND OTHERS	December 6, 2013
GULZARI LAL Vs. STATE OF H.P.	October 23, 2013
GUMAN SINGH Vs. STATE OF H.P.	July 15, 2013
GURBACHAN SINGH Vs. KARTAR SINGH AND ANOTHER	October 17, 2013
GURBACHAN SINGH Vs. STATE OF H.P.	November 8, 2013
GURDHARVA SINGH Vs. STATE OF H.P.	May 6, 2013
GURDIAL CHAND Vs. STATE OF HIMACHAL PRADESH	August 16, 2013
GURDYAL SINGH Vs. HPSEB LIMITED	August 6, 2013
H P WAKF BOARD Vs. GURCHARAN SINGH AND ORS	August 23, 2013
H P WAKF BOARD Vs. SATISH KUMAR @ SUDESH KUMAR AND OTHERS	July 22, 2013
H-PRIVATE UNIVERSITIES MANAGEMENT ASSOCIATION Vs. STATE OF H.P.	October 19, 2013
H.P. EX-SERVICEMEN TRANSPORT UNION, BARMANA Vs. UNION OF INDIA	July 26, 2013
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. DAVINDER KUMAR	April 2, 2013
H.P. SMALL SCALE FURNITURE MANUFACTURERS UNION Vs. STATE OF H.P.	July 24, 2013
H.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. MASTER SUMIT	May 1, 2013
H.P. STATE FOREST CORPORATION LTD. Vs. MOHAN SINGH	November 7, 2013
H.P.KHADI & VILLAGE INDUSTRIES BOARD Vs. SH. TEK CHAND	April 23, 2013
H.P.STATE ELECTRICITY BOARD Vs. GUDDI DEVI	January 2, 2013
H.P.STATE PUBLIC SERVICE COMMISSION Vs. OM PARKASH MEHTA	April 23, 2013
HANS RAJ Vs. STATE OF H.P	June 19, 2013
HANS RAJ Vs. STATE OF HIMACHAL PRADESH	June 28, 2013
HARBHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH	July 2, 2013
HARBHAJAN SINGH AND ANR. Vs. STATE OF HIMACHAL PRADESH	June 17, 2013
HARDEV SINGH Vs. STATE OF HIMACHAL PRADESH	February 25, 2013
HARFE RAM Vs. STATE OF H.P.	June 27, 2013
HARFE RAM Vs. STATE OF H P	July 3, 2013
HARI OM Vs. STATE OF HIMACHAL PRADESH	April 5, 2013
HARI RAM Vs. BADARI PRASHAD	August 8, 2013
HARISH KUMAR Vs. STATE OF H.P.	October 1, 2013
HARISH KUMAR Vs. STATE OF H.P.	October 22, 2013
HARISH KUMAR Vs. STATE OF H.P.	October 25, 2013
HARJEET SINGH Vs. DEVINDER KISHORE BANSAL	April 9, 2013
HARPAL SINGH Vs. HRTC	June 19, 2013
HARVEL AGUA INDIA PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH	July 2, 2013
HEM BAHADUR @ HEM RAJ Vs. STATE OF H.P.	July 5, 2013
HEM CHAND Vs. SH. DILA RAM AND OTHERS	June 20, 2013
HEM LATA Vs. DIVISIONAL COMMISSIONER, MANDI AND OTHERS	November 20, 2013
HEM RAJ Vs. STATE OF HIMACHAL PRADESH	April 4, 2013
HEM RAJ AND ORS Vs. VIDYA PARKASH AND ORS	August 19, 2013
HEM SINGH Vs. HRTC AND ANOTHER	June 19, 2013
HIM AIR PRODUCTS (P) LIMITED Vs. STATE OF HIMACHAL PRADESH AND OTHERS	July 5, 2013
HIMA Vs. LEELA AND OTHERS	July 31, 2013
HIMACHAL EDUCATION PROMOTION SOCIETY Vs. VERSUS	October 29, 2013
HIMACHAL PRADESH AGRICULTURE UNIVERSITY PENSIONERS SOCIETY Vs. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANOTHER	October 28, 2013
HIMACHAL PRADESH CRICK Vs. STATE OF H.P.	November 5, 2013
HIMACHAL PRADESH CRICKET ASSOCIATION Vs. STATE OF H.P.	September 19, 2013
HIMACHAL PRADESH HOME GUARDS AND CIVIL DEFENCE Vs. STATE OF H P AND OTHERS	April 16, 2013
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SUNDER SINGH CHANDEL	April 2, 2013
HIMACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. CHAMAN LAL	January 8, 2013
HIMACHAL PRADESH ROAD, INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. C&C CONSTRUCTIONS LIMITED	January 1, 2013
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION	August 6, 2013
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. NAPA PAPERS LIMITED	April 26, 2013
HIMACHAL PRADESH TOURISM DEV. CORP. LTD. Vs. COMMISSIONER OF INCOME TAX AND ANOTHER	June 12, 2013
HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 3, 2013
HIMACHAL PRADESH WAKF BOARD Vs. BRIJ BALA AND OTHERS	July 16, 2013
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SANGEETA	March 22, 2013
HIMACHAL ROAD TRANSPORT CORPORATIUON Vs. SHYAM LAL C/O SUNDER SINGH SIPPLY	February 26, 2013
HIMACHAL TECHNO ENGINEERS & OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS	October 4, 2013
HIMALAYA CONSTRUCTION COMPANY Vs. HPSEB	May 29, 2013
HIMALAYAN AGRIGNE PVT LTD Vs. H P STATE COOPERATIVE BANK LTD	July 12, 2013
HIMANSHU Vs. BISHAN DUTT	March 2, 2013
HIMINDER LAL Vs. STATE OF HP	June 27, 2013
HISHILAMO Vs. STATE OF H.P.	June 13, 2013
HITESH THAKUR Vs. STATE OF H.P.	August 1, 2013
HP TDC LTD. Vs. RAKESH SOOD AND ANR.	May 20, 2013
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. RAM KUMAR	January 7, 2013
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. ASHA DEVI	August 14, 2013
IN RE: M/S. SABOO ISPAT PRIVATE LIMITED; M/S. SABOO ALLOY PRIVATE LIMITED; M/S. SABOO TOR PRIVATE LIMITED Vs. STATE	June 28, 2013
INDIRA DEVI Vs. STATE OF H.P. AND OTHERS	March 21, 2013
IQBAL KAUR Vs. NEW INDIA ASSURANCE COMPANY LIMITED	April 26, 2013
ISHWAR DUTT DHIMAN AND ANOTHER Vs. STATE OF H P	July 19, 2013
JAGAT RAM Vs. NIRMALA DEVI	May 13, 2013
JAGAT RAM Vs. STATE OF H.P.	June 19, 2013
JAGAT RAM ALIAS LAXMAN Vs. STATE OF HIMACHAL PRADESH	October 15, 2013
JAGDISH CHAND Vs. STATE OF H.P.	September 23, 2013
JAGDISH CHAND Vs. STATE OF H.P.	September 11, 2013
JAGDISH CHAND Vs. STATE OF H.P. AND ORS.	June 27, 2013
JAGDISH CHAND Vs. STATE OF H.P.	May 7, 2013
JAGDISH CHAND SANKHYAN Vs. STATE OF H.P. & ANR.	June 24, 2013
JAGDISH SON Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION	January 9, 2013
JAGSON AIRLINES LIMITED Vs. STATE OF HIMACHAL PRADESH	September 5, 2013
JAGTAMBA DEVI Vs. HEM RAJ & OTHERS	May 3, 2013
JAI INDER PAL SINGH Vs. JASVINDER SINGH NARULA	September 24, 2013
JAI NAND SHARMA Vs. H.P.S.E.B. LTD	March 15, 2013
JAMSHED ALI Vs. KABIR SHARMAN	April 11, 2013
JANAK SINGH RANA Vs. HPSEB LIMITED	June 13, 2013
JANAK THAKUR Vs. STATE OF HIMACHAL PRADESH THROUGH LD. A.G.	January 22, 2013
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH	November 29, 2013
JARNAIL SINGH, JASVEER SINGH AND RAMESH KUMAR Vs. SH. VINOD, SHRI KRISHAN SINGH AND SMT. YASHODA	March 14, 2013
JASBIR SINGH Vs. STATE OF H.P.	September 25, 2013
JASKARAN SINGH Vs. STATE OF HIMACHAL PRADESH	October 25, 2013
JASVINDER KAUR AND ANOTHER Vs. TATA MOTORS FINANCE LTD	September 17, 2013
JASVIR SINGH AND ANOTHER Vs. STATE OF H P AND ANOTHER	September 5, 2013
JASWINDER SINGH Vs. STATE OF HIMACHAL PRADESH	May 30, 2013
JEET CHAND Vs. AMAR NATH	June 21, 2013
JHS SVENDGAARD LABORATORIES LIMITED Vs. PROCTER & GAMBLE HOME PRODUCTS LIMITED AND OTHERS	September 13, 2013
JHS SVENDGAARD LABORATORIES LIMITED Vs. PROCTER AND GAMBLE HOME PRODUCT LIMITED	December 3, 2013
JIMEE Vs. STATE OF HIMACHAL PRADESH	October 4, 2013
JIT RAM Vs. STATE OF HIMACHAL PRADESH	April 29, 2013
JITENDER CHAUDHARY Vs. STATE OF H P	July 16, 2013
JITENDER KUMAR AND OTHERS Vs. RAM SWARUP AND OTHERS	October 22, 2013
JIWAN LAL Vs. STATE OF HIMACHAL PRADESH	June 13, 2013
JIWAN LAL TANDIYAL Vs. SAINIK SCHOOLS SOCIETY & OTHERS	April 29, 2013
JIWAN MEHTA Vs. EMMBROS METALS (P) LTD	September 13, 2013
JIWAN SINGH AND OTHERS Vs. RAJINDER SHARMA AND OTHERS	November 22, 2013
JIWANAND SHARMA Vs. STATE OF HIMACHAL PRADESH	July 3, 2013
JIYA LAL Vs. STATE OF HIMACHAL PRADESH	August 30, 2013
JOG RAJ Vs. STATE OF H P	June 10, 2013
JOGINDER SINGH Vs. DESH RAJ	May 10, 2013
JOGINDER SINGH Vs. STATE OF H.P & OTHERS	December 24, 2013
JOGINDER SINGH Vs. LIC HOUSING FINANCE	April 8, 2013
JOGINDER SINGH Vs. STATE OF H.P. & OTHERS	December 16, 2013
JOGINDER SINGH @ JEAN Vs. STATE OF HIMACHAL PRADESH	May 30, 2013
JOGINDER SINGH VERMA Vs. STATE OF H.P.	July 2, 2013
JULFI RAM Vs. STATE OF HIMACHAL PRADESH	January 3, 2013
JYOTI GAUTAM Vs. STATE OF HIMACHAL PRADESH AND ORS.	June 17, 2013
JYOTI LAL HANDA Vs. O.C. SHARMA	September 3, 2013
JYOTSANA CHAUHAN Vs. SUNEEL CHAUHAN	July 18, 2013
K.C.TUNDKIA Vs. STATE BANK OF INDIA	July 23, 2013
KAILASHO DEVI Vs. UNION OF INDIA	June 13, 2013
KALA DEVI Vs. BHAGWAN DASS CHAUHAN	July 31, 2013
KALI RAM Vs. STATE OF H.P.	April 30, 2013
KAMAL KISHOR Vs. STATE OF H.P	June 17, 2013
KAMAL SINGH Vs. STATE OF H.P.	June 19, 2013
KAMAL SINGH DHAULTA AND ORS Vs. CBI, SHIMLA, HIMACHAL PRADESH AND ANOTHER	August 13, 2013
KAMAL THAPA Vs. STATE BANK OF PATIALA	April 11, 2013
KAMALJIT ALIAS KAMAL Vs. STATE OF HIMACHAL PRADESH	September 2, 2013
KAMLA ALIAS LASO Vs. PESHO	April 8, 2013
KAMLA DEVI AND OTHERS Vs. NAGESH MAHAJAN AND OTHERS	June 10, 2013
KAMLA SETHI WIFE OF BALRAJ SETHI Vs. VARINDER KUMAR SON OF BANARSI LAL	March 20, 2013
KAMLESH KUMARI Vs. STATE OF H.P.	November 5, 2013
KANGRA VALLEY SMALL TEA PLANTERS ASSN & OTHERS Vs. STATE OF H P AND ORS	July 19, 2013
KANSHI RAM Vs. STATE OF HIMACHAL PRADESH	March 1, 2013
KANTA DEVI Vs. STATE OF H.P.	April 4, 2013
KAPOOR CHAND Vs. RAM LOK AND ANOTHER	May 17, 2013
KAPOOR SINGH Vs. STATE OF H.P.	July 11, 2013
KARAM CHAND Vs. JASBIR KAUR	August 16, 2013
KARAM CHAND & ANOTHER Vs. SHAKTI CHAND	July 16, 2013
KARAM CHAND S/O BABU RAM Vs. KEHAR SINGH	January 3, 2013
KARAM SINGH Vs. STATE OF H.P	May 20, 2013
KARAN SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	October 15, 2013
KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH	August 27, 2013
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH	November 13, 2013
KAUL SINGH Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
KEHAR SINGH Vs. HPSEB LIMITED	June 14, 2013
KESAR SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH	July 10, 2013
KHADI ASHRAM Vs. HIMACHAL KHADI ASHRAM SHIMLA	August 1, 2013
KHATRI RAM Vs. STATE OF H.P.	January 1, 2013
KHAWAJA KHALLILULLAH Vs. SHAMEM BUTT	April 1, 2013
KHURSHEID AND ANR Vs. SHAMIM AKHTAR	August 12, 2013
KHUSHAL CHAND Vs. SHBOHA LAL AND ANR.	September 25, 2013
KHUSHI RAM Vs. STATE OF H.P.	June 12, 2013
KIRAN BALA Vs. SANJEEV RATTAN	April 8, 2013
KIRAN BALA Vs. SANJEEV RATTAN	May 8, 2013
KIRAN SOOD Vs. RAKESH SOOD	April 25, 2013
KIRPA RAM Vs. H.P. STATE CO-OPERATIVE BANK	May 6, 2013
KISHAN Vs. TULKI DEVI	January 4, 2013
KISHAN CHAND Vs. DURGA	August 21, 2013
KISHAN LAL Vs. STATE OF HIMACHAL PRADESH	April 9, 2013
KISHOR KUMAR Vs. STATE OF HIMACHAL PRADESH	January 2, 2013
KISHORE KUMAR @ KISHORE Vs. STATE OF HIMACHAL PRADESH	June 13, 2013
KISHORI LAL Vs. STATE OF H.P.	June 20, 2013
KISHORI LAL Vs. DINESH KUMAR	June 17, 2013
KISHORI LAL AND OTHERS Vs. VISHWA NATH AND ANOTHER	July 22, 2013
KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH	May 24, 2013
KRISHAN CHAND Vs. KANSHI RAM	June 25, 2013
KRISHAN DASS Vs. SHRI RAM NATH	April 26, 2013
KRISHAN GOPAL SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.	March 15, 2013
KRISHAN KUMAR S/O LATE MAM RAJ AGGARWAL KARTA MAM Vs. HOTZ INDUSTRIES LIMITED AND ORS	February 25, 2013
KRISHAN LAL AND ANOTHER Vs. RAM DITTA AND OTHERS	June 21, 2013
KRISHAN SINGH Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA	April 29, 2013
KRISHANU AND ANOTHER Vs. DESH RAJ AND OTHERS	August 21, 2013
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	January 9, 2013
KULDEEP SINGH Vs. SANTOSH DUTTA AND ORS	August 5, 2013
KULDEEP SINGH Vs. ONKAR CHAND SHARMA	July 31, 2013
KULDEEP SINGH SON OF SH. INDER SINGH Vs. STATE OF HIMACHAL PRADESH	March 6, 2013
KUNJ BIHARI Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
KUSHAL CHAND AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	September 16, 2013
LACHHU RAM Vs. THE LAND ACQUISITION COLLECTOR (NATHPA JHAKRI) AND OTHERS	August 20, 2013
LAGAN DASS Vs. H.P.STATE ELECTRICITY BOARD	August 8, 2013
LAIQ RAM Vs. STATE OF H P	April 30, 2013
LAL CHAND Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
LAL SINGH Vs. STATE OF H. P.	December 11, 2013
LAND ACQUISITION COLLECTOR & ANOTHER Vs. NARDA DEVI AND ANOTHER	March 21, 2013
LASHKARI RAM Vs. BAKSHI RAM	October 18, 2013
LAXMI SINGH Vs. MANAGING DIRECTOR, HRTC	October 18, 2013
LEK RAM Vs. BHURI S. SIHAG	October 3, 2013
LEKH RAJ TEKRA Vs. RANIA AND OTHERS	August 2, 2013
LEKH RAM Vs. STATE OF H.P.	August 8, 2013
LEKH RAM KAUNDAL Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
LEKH RAM, JEET SINGH AND MOHAN SINGH Vs. SHRI DURGA AND ORS.	March 18, 2013
LIAQ RAM SHARMA AND OTHERS Vs. HIRA NAND SHARMA AND ANOTHER	June 19, 2013
LLOYD ELECTRIC AND ENGINEERING LTD. Vs. STATE OF H.P.	May 24, 2013
LOK RAJ SAINI Vs. M/S. CHINNAMMAN MARKETER PRIVATE LTD.	November 13, 2013
M.L. GHORIA Vs. STATE OF HIMACHAL PRADESH	March 1, 2013
M/S A.C. BUILDERS & DEVELOPERS Vs. M/S ONAM EDUCATIONAL SOCIET	April 22, 2013
M/S EIDER TECHNOLOGIES LTD Vs. STATE OF H.P.	July 31, 2013
M/S GAMMON INDIA LTD Vs. STATE OF H.P.	July 25, 2013
M/S HOTEL NEW KENILWORTH INTERNATIONAL Vs. ASSESSING AUTHORITY-CUM-LUXURY TAX OFFICER, KULLU	July 26, 2013
M/S KILITCH DRUGS (INDIA) LTD. AND ANOTHER Vs. M/S GUPTA ELECTRICALS	May 29, 2013
M/S MAHINDRA & MAHINDRA FINANCE SERVICES LTD Vs. IRISH GROVER	May 1, 2013
M/S MALHOTRA MEDICAL STORE Vs. M/S ABHINAV ASSOCIATES	June 14, 2013
M/S MOONLEY INDUSTRIES Vs. HIMACHAL PRADESH STATE COOPERATIVE BANK LTD.	June 11, 2013
M/S PREET HOTEL PVT. LTD Vs. ASSESSING AUTHORITY-CUM-LUXURY TAX OFFICER	July 26, 2013
M/S RANA WINES Vs. STATE OF H.P.	May 14, 2013
M/S SHARMA MEDICAL AGENCY Vs. STATE OF HIMACHAL PRADESH	November 15, 2013
M/S SIDHARTHA SUPER SPINNING MILLS LTD Vs. MUNI LAL	August 14, 2013
M/S V.K. SOOD ENGINEERS & CONTRACTORS Vs. STATE OF H.P.	June 24, 2013
M/S. A.G. CONSTRUCTION CO. Vs. STATE OF H.P. & OTHERS	June 27, 2013
M/S. JAIKRISHAN STEEL AND WOODEN FURNITURE UDYOG Vs. STATE OF H.P.	July 24, 2013
M/S. MAHINDRA & MAHINDRA FINANCE SERVICES LTD. AND ANOTHER Vs. IRISH GROVER	May 14, 2013
M/S. MAJESTIC INDUSTRIES LTD. Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE AND ANOTHER	June 26, 2013
M/S. MET TRADE INDIA LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS	July 16, 2013
M/S. MINHAS INDUSTRIES Vs. CHAIRMAN, HPSEB AND ORS.	June 26, 2013
M/S. SHIWALIK CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. RAJ KUMAR AND OTHERS	December 6, 2013
M/S. VIDYA INFRASTRUCTURE AND DEVELOPERS Vs. GUARDIAN WATER RESOURCES PVT. LTD.	April 22, 2013
M/S.AMBA METALS Vs. STATE OF H.P.	May 23, 2013
M/S.AMBUJA CEMENTS LTD Vs. UNION OF INDIA	September 30, 2013
M/S.BRAHAM DASS Vs. NATIONAL INSURANCE COMPANY	May 3, 2013
M/S.PUNJAB COMMUNICATIONS LIMITED Vs. M/S.BHARAT SANCHAR NIGAM LIMITED	July 26, 2013
MADAN GOPAL Vs. STATE OF HIMACHAL PRADESH	March 2, 2013
MADAN LAL Vs. NATIONAL INSURANCE COMPANY	December 20, 2013
MADAN LAL Vs. STATE OF H.P	October 21, 2013
MADAN LAL Vs. PUSHPA DEVI	June 26, 2013
MADAN LAL @ SONU @ TIDU Vs. STATE OF HIMACHAL PRADESH	November 13, 2013
MADAN MOHAN Vs. ISHWAR CHAND	July 8, 2013
MAHARAJA LAKSHMAN SEN MEMORIAL COLLEGE Vs. STATE OF H.P.	October 19, 2013
MAHENDER KUMAR Vs. STATE OF H.P.	April 4, 2013
MAHENDER SINGH CHANDEL Vs. GENERAL MANAGER AND ANOTHER	June 19, 2013
MAHENDER SINGH MAKTA Vs. MANAGING DIRECTOR PERSONNEL, HPSEBL	July 29, 2013
MAHESH KUMAR Vs. RADHA DEVI	April 6, 2013
MAHESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.	June 28, 2013
MAHESH UDYOG Vs. AGRICULTURE PRODUCE MARKET COMMITTEE	January 11, 2013
MAINA DEVI Vs. JIA LAL AND OTHERS	June 21, 2013
MAJOR VIKALP PUROHIT Vs. UNION OF INDIA	July 1, 2013
MALKA DEVI Vs. STATE OF H.P.	August 12, 2013
MAM CHAND SHARMA Vs. STATE OF H.P.	October 23, 2013
MANGAT RAM Vs. CHURA DUTT AND ANOTHER	August 19, 2013
MANGI RAM & OTHERS Vs. UNION OF INDIA & OTHERS	May 22, 2013
MANGLESHWAR SHARMA Vs. STATE OF H.P. AND OTHERS	May 13, 2013
MANGNI RAM Vs. UNION OF INDIA	November 13, 2013
MANI DEVI Vs. MOTI RAM	November 25, 2013
MANISH AND ORS. Vs. BHARAT BHUSHAN AND ORS.	June 21, 2013
MANISH KUMAR Vs. SANJAY KUMAR	October 28, 2013
MANISH KUMAR Vs. H.P. PUBLIC SERVICE COMMISSION	June 13, 2013
MANJEET KUMAR Vs. STATE OF HIMACHAL PRADESH	May 3, 2013
MANJEET SINGH Vs. STATE OF H.P.	November 25, 2013
MANJIT KUMAR Vs. STATE OF H P	July 8, 2013
MANJIT SINGH Vs. SMT. CHITER LEKHA AND ANOTHER	June 19, 2013
MANJU CHAWLA Vs. BHARAT SANCHAR NIGAM LTD.	October 4, 2013
MANJU MAMIK WIDOW OF RANJIT SINGH Vs. HARJEET KAUR WIFE OF ABHASH SINGH	April 25, 2013
MANMOHAN BAHADUR SAINI AND OTHERS Vs. STATE OF H P AND OTHERS	October 24, 2013
MANMOHAN BRAMTA Vs. STATE OF HP	October 3, 2013
MANMOHAN SINGH Vs. ARUN SEN	October 25, 2013
MANOHAR LAL KHULLAR Vs. STATE OF H.P.	August 2, 2013
MANOJ CHAUHAN Vs. STATE OF HIMACHAL PRADESH	April 25, 2013
MANOJ RAJAN Vs. STATE OF HP	June 14, 2013
MANTHRO DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 30, 2013
MARS BUILDERS Vs. AMAR SINGH ALIAS AMAR NATH AND OTHERS	September 24, 2013
MAST RAM SHARMA Vs. CHAIRMAN, HIMACHAL PRADESH SCHOOL EDUCATION BOARD DHARAMSHALA	January 9, 2013
MASTER ARSH Vs. STATE OF HIMACHAL PRADESH	September 2, 2013
MAYA DEVI AND ORS Vs. RATTAN LAL AND ORS	March 19, 2013
MEENA DEVI Vs. STATE OF H.P. & OTHERS	June 18, 2013
MEENA KUMARI Vs. BHUPENDER KAUSHAL AND OTHERS	July 4, 2013
MEENA VAIDYA Vs. STATE OF H.P.	June 20, 2013
MEENAKSHI MAHAJAN Vs. STATE OF H.P.	July 23, 2013
MEERA CHANDEL Vs. STATE OF H.P.	April 9, 2013
MEERA DEVI Vs. STATE OF H.P.	September 23, 2013
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH	August 21, 2013
MEHAR SINGH AND ORS. Vs. JASWANT SINGH AND ORS.	October 18, 2013
MESSRS. SUDARSHNA WIRE INDUSTRIES PVT. LTD. AND MESSRS. RELIANCE CAPITAL LIMITED Vs. MESSRS SUDARSHNA WIRE INDUSTRIES PVT. LTD.	March 19, 2013
MIAN RAM MALHOTRA Vs. SARDAR TARLOCHAN SINGH	September 27, 2013
MICHAEL DEASOUZA & ANR Vs. RAJINDER & OTHERS	August 1, 2013
MINDLU Vs. STATE OF HIMACHAL PRADESH	July 17, 2013
MINTU ALIAS RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	November 13, 2013
MISRO SON OF MASTA AND ORS Vs. DHARAMU SON OF TOTU	March 1, 2013
MISS SHYAMA SOOD Vs. STATE OF HIMACHAL PRADESH	April 3, 2013
MOHAN BAG Vs. R.P. SINGH AND ANOTHER	May 1, 2013
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH	January 11, 2013
MOHAN LAL Vs. STATE OF H P AND ANOTHER	December 4, 2013
MOHAN MEAKIN LIMITED Vs. THE STATE OF HIMACHAL PRADESH AND ORS.	June 18, 2013
MOHAN SINGH Vs. BHIKHAM RAM AND OTHERS	August 27, 2013
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER	March 23, 2013
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH	November 11, 2013
MOHD IQBAL Vs. STATE OF HIMACHAL PRADESH	October 22, 2013
MOHD. AKHTAR & ANOTHER Vs. MUNICIPAL COUNCIL & OTHERS	May 7, 2013
MOHINDER Vs. RUCHI	August 6, 2013
MOHINDER LAL Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
MOHINDER LAL PURI Vs. STATE OF HIMACHAL PRADESH	May 27, 2013
MOHINDER MAHAJAN Vs. STATE OF H.P.	September 23, 2013
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH	June 17, 2013
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH	November 7, 2013
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY POWER	January 1, 2013
MOHINDERJEET SINGH Vs. KAMLA DEVI	June 21, 2013
MOHIT SOOD Vs. STATE OF HIMACHAL PRADESH	May 6, 2013
MOMTA AGRICULTURAL COOPERATIVE SOCIETY Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
MONA DEVI Vs. AMBA DUTT SHYARMA	September 11, 2013
MOTI RAM AND OTHERS Vs. MITHNU RAM	July 31, 2013
MRS. ASHA SHARMA AND ANOTHER Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS	June 19, 2013
MS. VANEETA, DAUGHTER OF SHRI BIHARI LAL, RESIDENT OF VILLAGE THARASS, POST OFFICE HURLA, TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (HOME), TO THE GOVERNMENT OF HIMACHAL PRADESH	January 9, 2013
MST. DEVLI Vs. SHRI KALYAN CHAND AND OTHERS	June 21, 2013
MUKESH DHANAIK Vs. STATE OF HIMACHAL PRADESH	December 16, 2013
MUKESH KUMAR Vs. STATE OF H.P.	July 3, 2013
MUKESH MALHOTRA Vs. STATE OF HIMACHAL PRADESH	November 19, 2013
MUKESH SHARMA Vs. STATE OF HIMACHAL PRADESH	April 4, 2013
MUNICIPAL CORPORATION, SHIMLA THROUGH ITS COMMISSIONER Vs. H.P. INDUSTRIAL TRIBUNAL-CUM-LABO UR COURT	April 12, 2013
MUNICIPAL COUNCIL, NURPUR Vs. HARBANS SINGH	March 23, 2013
MUNSHI LAL Vs. RAJIV VAIDYA	May 31, 2013
NAGAR PANCHAYAT BANJAR Vs. STATE OF H.P.	May 13, 2013
NAIN SINGH TOMAR Vs. STATE OF H.P.	August 23, 2013
NALNEESH SHARMA Vs. STATE OF H P AND ANOTHER	August 27, 2013
NANAK CHAND AND ANOTHER Vs. RATTAN LAL AND OTHERS	June 17, 2013
NAND LAL AND ANR Vs. ROSHANI DEVI AND ANR	September 18, 2013
NANT RAM Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH	November 19, 2013
NAR BAHADUR Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AU	July 5, 2013
NARAIN DASS NAIK Vs. STATE OF H.P. AND ANOTHER	May 28, 2013
NARAINU DEVI Vs. STATE OF H.P.	June 20, 2013
NARAYAN DASS Vs. H.P. STATE ELECTRICITY BOARD	January 1, 2013
NARENDER SINGH AND ANOTHER Vs. STATE OF H.P. AND ANOTHER	May 2, 2013
NARESH KUMAR Vs. RAJINDER SINGH	August 7, 2013
NARESH KUMAR AND ORS Vs. MUNICIPAL COUNCIL, SOLAN AND ORS	March 18, 2013
NARESH KUMAR SHARMA SON OF RAMA NAND Vs. STATE OF HIMACHAL PRADESH	February 25, 2013
NARESH KUMAR, SON OF SHRI RAM PRASHAD, RESIDENT OF VILLAGE KAILASHPUR, POST OFFICE AND DISTRICT SONIPAT, HARYANA Vs. STATE OF HIMACHAL PRADESH	January 9, 2013
NARESH KUMARI W/O DESH RAJ Vs. STATE OF H P	March 12, 2013
NARESH PALIWAL Vs. STATE OF HIMACHAL PRADESH	January 7, 2013
NARESH SHARMA Vs. HP PUBLIC SERVICE COMMISSION	October 22, 2013
NARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	November 29, 2013
NARINDER KUMAR Vs. STATE OF H.P.	November 25, 2013
NARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	September 30, 2013
NARINDER KUMAR MAHAJAN Vs. VIPAN KHANNA	November 27, 2013
NARVADA CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 23, 2013
NASIB SINGH Vs. HIMAT	June 19, 2013
NATHI DEVI W/O. KALU RAM Vs. DAULAT RAM S/O. HUKKAM RAM	January 9, 2013
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. VIJAY KUMAR SHARMA	January 3, 2013
NATIONAL INSURANCE CO LTD Vs. HUKAM CHAND	April 18, 2013
NATIONAL INSURANCE COMPANY Vs. SHYAM LAL AND ORS.	June 24, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MANJU SHARMA	December 26, 2013
NATIONAL INSURANCE COMPANY LTD Vs. MEENA SHARMA WD/O LATE SH. DEVINDER KUMAR SHARMA	March 6, 2013
NATIONAL INSURANCE COMPANY LTD Vs. RUBDHA DEVI	April 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. KESRI DEVI	April 1, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SANDHYA DEVI AND OTHERS	August 26, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. PARWATI	December 23, 2013
NATWAR SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	April 30, 2013
NAVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH	June 20, 2013
NAVIN KUMAR VERMA Vs. STATE OF H.P.	April 4, 2013
NAZAR DEEN SON OF SHRI MAKHBOOL ALI Vs. SADAR DEEN SON OF SHRI MAKHBOOL ALI	April 5, 2013
NEELAM KALIA Vs. RAJESH KALIA	January 3, 2013
NEELAM SHARMA Vs. STATE OF H.P.	December 9, 2013
NEHA SHARMA Vs. STATE OF HIMACHAL PRADESH	April 2, 2013
NEO CORP INTERNATIONAL LIMITED AND ORS Vs. STATE OF HIMACHAL PRADESH AND OTHERS	April 8, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMAL KANT ASHU AND OTHERS	December 20, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUREKHA	July 23, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. KASHMIR SINGH AND OTHERS	January 7, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJ KUMAR	January 2, 2013
NEW KRISHNA FRUIT AGENCY Vs. SAT PAL SHARMA	March 7, 2013
NIRMAL KAUR AND OTHERS Vs. STATE OF H P AND OTHERS	July 22, 2013
NIRMAL SINGH Vs. STATE OF HIMACHAL PRADESH	July 26, 2013
NIRMALA ALIAS MALARU Vs. STATE OF HIMACHAL PRADESH	May 30, 2013
NIRMALA DEVI Vs. VIJAY PAL SINGH & OTHERS	July 29, 2013
NIRMALA DEVI Vs. LEELA DEVI AND ORS	October 22, 2013
NIRMALA DEVI Vs. LAL CHAND	August 6, 2013
NISHA SHARMA Vs. STATE OF HIMACHAL PRADESH	October 4, 2013
NISHA SHARMA Vs. STATE OF HIMACHAL PRADESH	January 8, 2013
NISHTHA Vs. STATE OF H.P.	September 27, 2013
NITIN Vs. H.P. UNIVERSITY	November 21, 2013
NITIN KHANNA Vs. STATE OF HIMACHAL PRADESH	March 15, 2013
NITYANAND SHARMA Vs. STATE OF H.P.	June 17, 2013
OM PARKASH Vs. KULBHUSHAN	April 8, 2013
OM PARKASH Vs. STATE OF HIMACHAL PRADESH	December 24, 2013
OM PARKASH Vs. SWARAN LATA AND OTHERS	August 19, 2013
OM PARKASH AND ORS Vs. STATE OF H P & ORS	October 4, 2013
OM PARKASH SOOD Vs. MUNISH KASHYAP AND OTHERS	August 8, 2013
OM PRAKASH Vs. SATE OF H.P. AND ANOTHER	November 20, 2013
OM PRAKASH SHARMA Vs. H.P.TOURISM DEVELOPMENT CORPORATION	January 20, 2013
OM PRAKASH SHARMA Vs. H.P.TOURISM DEVELOPMENT CORPORATION	January 10, 2013
ONKAR SINGH Vs. STATE OF HIMACHAL PRADESH	October 14, 2013
ONKAR SINGH AND OTHERS Vs. BANTO DEVI	August 20, 2013
ORIENTAL INSURANCE CO LTD Vs. MOOL CHAND BISHT	January 9, 2013
ORIENTAL INSURANCE CO LTD Vs. GURNAM SINGH	March 12, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMA DEVI AND OTHERS	August 2, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RUMILA DEVI	December 20, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. NARENDER KUMAR AND OTHERS	March 26, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA DEVI	April 5, 2013
ORIENTAL INSURANCE COMPANY LTD. SHIMLA Vs. SANTOSH KUMARI WIFE OF SH RAVINDER	January 8, 2013
P C ROHAL Vs. STATE OF H P AND ANOTHER	September 21, 2013
P R RAJPAL Vs. STATE OF HIMACHAL PRADESH	March 15, 2013
P.A. TIMES INDUSTRIES Vs. APEX MARKETING.	July 1, 2013
P.C.GULERIA Vs. STATE OF H.P.	August 12, 2013
PANCH RAM Vs. STATE OF HIMACHAL PRADESH	April 25, 2013
PANKAJ CHAUHAN Vs. STATE OF HIMACHAL PRADESH	January 9, 2013
PANKAJ KUMAR Vs. R.N. BATTA	November 7, 2013
PANKAJ SHARMA Vs. STATE OF HIMACHAL PRADESH & OTHERS	May 30, 2013
PANKAJ SONI Vs. INDER SINGH CHANDEL	October 25, 2013
PARAM DEV Vs. CENTRAL BUREAU OF INVESTIGATION	July 31, 2013
PARAMJIT KAUR Vs. JASWINDER SINGH	August 14, 2013
PARAS RAM Vs. HPSEB LTD	October 23, 2013
PARAS RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED	January 9, 2013
PARAT SINGH Vs. STATE OF HIMACHAL PRADESH	October 17, 2013
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	December 13, 2013
PARDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH	December 10, 2013
PARKASH CHAND Vs. CENTRAL BUREAU OF INVESTIGATION	December 23, 2013
PARKASH CHAND Vs. SATISH SAROTRI AND ORS	January 10, 2013
PARKASH CHAND SAKLANI Vs. ADDL. CHIEF SECRETARY (HORTICULTURE) AND OTHERS	June 25, 2013
PARKASH PUNN Vs. STATE OF HIMACHAL PRADESH	December 4, 2013
PARMA RAM Vs. STATE OF HIMACHAL PRADESH	April 16, 2013
PARMINDER SINGH Vs. JAGDEV SINGH	May 14, 2013
PARMOD CHAND Vs. STATE OF HIMACHAL PRADESH	March 18, 2013
PARMOD KUMAR Vs. STATE OF HIMACHAL PRADESH	October 14, 2013
PARSINU DEVI Vs. DWARKU & OTHERS	August 1, 2013
PARTAP CHAND AND ORS Vs. STATE OF HIMACHAL PRADESH	March 12, 2013
PARTAP SINGH Vs. SURESH VERMA	March 7, 2013
PARVEEN DOGRA Vs. STATE OF HIMACHAL PRADESH	January 3, 2013
PAT RAM Vs. SEWATI	November 1, 2013
PAWAN KUMAR Vs. SUMAN LATA	August 12, 2013
PAWAN KUMAR Vs. ANJANA KUMARI	June 24, 2013
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH	April 8, 2013
PHOOLAN DEVI AND OTHERS Vs. KARAM SINGH AND ANOTHER	September 9, 2013
PIARA SINGH Vs. STATE OF HIMACHAL PRADESH	September 9, 2013
POOJA BHALLA Vs. STATE OF H.P.	August 8, 2013
PRABAL SINGH Vs. KALLU ALIAS KALI RAM AND ORS	August 21, 2013
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	October 29, 2013
PRADEEP KUMAR Vs. STATE OF H.P. THROUGH SECRETARY OF HIGHER EDUCATION SHIMLA	January 22, 2013
PRAKASH CHAND Vs. HP STATE ELECTRICITY BOARD LTD	July 23, 2013
PRAVEEN KUMAR Vs. STATE OF H.P.	May 13, 2013
PREM BAHADUR Vs. STATE OF HIMACHAL PRADESH	February 25, 2013
PREM CHAND Vs. LASHKARI RAM	September 18, 2013
PREM CHAND Vs. RAJAN CHOPRA	May 27, 2013
PREM CHAND Vs. HARDIP SINGH	June 20, 2013
PREM KUMAR Vs. TEK SINGH	March 26, 2013
PREM LAL Vs. STATE OF HIMACHAL PRADESH	January 1, 2013
PREM LAL Vs. STATE OF HIMACHAL PRADESH	August 21, 2013
PREM LAL Vs. JAGAT RAM	October 4, 2013
PREM LAL Vs. STATE OF HIMACHAL PRADESH	October 30, 2013
PREM LAL Vs. SUKH RAM	November 18, 2013
PREM LATA SHARMA Vs. STATE OF H.P. AND OTHERS	October 15, 2013
PREM PARKASH KHATRI Vs. STATE OF HIMACHAL PRADESH	April 1, 2013
PREM SAGAR Vs. STATE OF H.P. AND OTHERS	June 11, 2013
PREM SINGH Vs. STATE OF H.P.	January 1, 2013
PREM SINGH Vs. STATE OF H.P. & ORS.	June 13, 2013
PREM VERMA Vs. SAT PAL	January 9, 2013
PREMA Vs. STATE OF HIMACHAL PRADESH	December 5, 2013
PREMWATI Vs. MANOJ SHARMA	December 20, 2013
PRESIDENT, SHASTRA SOCIETY FOR HEALTH & SOCIAL TRANSFORMATION, REHABILITATION Vs. KIMTU DEVI W/O. ROOP SINGH KAPOOR	January 9, 2013
PRITAM CHANDEL Vs. ROGI KALYAN SAMITI INDIRA GANDHI MEDICAL COLLEGE	August 12, 2013
PRITAM SINGH DHIMAN Vs. H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY	April 2, 2013
PRITHI PAUL Vs. STATE OF H.P.	April 9, 2013
PRITHVI CHAND Vs. SANTOSH	September 26, 2013
PRIYANKA DEHAL Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD AND ORS.	June 24, 2013
PRIYANKA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.	September 30, 2013
PRO-BONO PUBLIC HEALTH CARE LTD AND ANOTHER Vs. RELIANCE BULK DRUGS & FORMULATIONS LTD AND ANOTHER	July 24, 2013
PTR GIAN CHAND Vs. STATE OF H.P.	August 27, 2013
PUNIT THAKUR Vs. STATE OF HIMACHAL PRADESH	November 15, 2013
PUNNU RAM Vs. P.C. KAPOOR	October 18, 2013
PURAN CHAND Vs. MUNICIPAL CORPORATION	September 19, 2013
PURAN CHAND Vs. COLLECTOR, LAND ACQUISITION, HPPWD	August 5, 2013
PURAN CHAND Vs. STATE OF HIMACHAL PRADESH	April 4, 2013
PURSHOTAM Vs. CENTRAL BUREAU OF INVESTIGATION	September 25, 2013
PURSHOTAM GULERIA Vs. STATE OF HP AND OTHERS	October 18, 2013
PUSHPA DEVI Vs. DAULAT RAM	May 14, 2013
PYARE LAL Vs. STATE OF H.P.	June 19, 2013
PYARE LAL AND OTHERS Vs. SANSAR CHAND SAHANI AND OTHERS	February 25, 2013
R R SHARMA Vs. GOPLA AND ORS	October 24, 2013
R.N. MADAN Vs. EXECUTIVE ENGINEER	June 21, 2013
R.S. PURAN MULL TRUST Vs. DYAL SONS	July 8, 2013
RACHNA RAM AND ANOTHER Vs. STATE OF H P	July 16, 2013
RACHNA SHARMA Vs. MEENA KUMARI SHARMA	January 4, 2013
RADHEY SHYAM Vs. STATE OF HIMACHAL PRADESH	April 9, 2013
RAFIQ AHMAD Vs. STATE OF H.P. AND OTHERS	November 21, 2013
RAGHUVIR SINGH Vs. STATE OF HIMACHAL PRADESH	June 27, 2013
RAJ KRISHAN Vs. STATE OF H.P.	October 4, 2013
RAJ KUMAR Vs. TRIDENT POWER SYSTEM LIMITED & ANOTHER	November 12, 2013
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	November 5, 2013
RAJ KUMAR Vs. STATE OF H.P.	June 27, 2013
RAJ KUMAR AND ANR. Vs. STATE OF HIMACHAL PRADESH AND OTHERS	April 10, 2013
RAJ KUMAR BHARMORIA Vs. STATE OF HIMACHAL PRADESH	May 22, 2013
RAJ KUMAR SHARMA Vs. STATE OF H P	July 31, 2013
RAJ KUMAR SHARMA Vs. STATE OF H.P.	September 19, 2013
RAJ KUMAR SHARMA Vs. HIGH COURT OF HIMACHAL PRADESH	August 16, 2013
RAJ PAL KAPIL Vs. STATE OF HIMACHAL PRADESH	July 17, 2013
RAJA RAM Vs. SHILLO AND ORS.	June 26, 2013
RAJA RAM Vs. JAGDISH SINGH	June 24, 2013
RAJAN KUMAR Vs. STATE OF HIMACHAL PRADESH	June 21, 2013
RAJEEV KUMAR Vs. RAJ KUMARI BIRDI	December 2, 2013
RAJEEV KUMAR Vs. STATE OF H.P.	May 28, 2013
RAJEEV KUMAR AND OTHERS Vs. STATE OF H.P. & ANOTHER	June 13, 2013
RAJEEV SHARMA Vs. ANAHITA BROADWAYS	July 29, 2013
RAJEEV SOOD Vs. STATE OF HIMACHAL PRADESH	July 24, 2013
RAJEEV SOOD AND ANOTHER Vs. BUDHI SINGH CHAUHAN	July 31, 2013
RAJEEV VERMA Vs. CHIEF SECRETARY, GOVERNMENT OF HIMACHAL PRADESH	June 10, 2013
RAJESH Vs. STATE OF H.P.	November 22, 2013
RAJESH CHANDER SOOD Vs. STATE OF H.P.	December 19, 2013
RAJESH KUMAR Vs. STATE OF H.P	April 25, 2013
RAJESH KUMAR Vs. STATE OF H P	August 13, 2013
RAJESH KUMAR Vs. STATE OF H.P.	December 26, 2013
RAJESH KUMAR S/O SUCHETA RAM Vs. STATE OF HIMACHAL PRADESH	March 20, 2013
RAJESH MUKHIYAN Vs. STATE OF HIMACHAL PRADESH	August 14, 2013
RAJESH PATHANIA Vs. STATE OF H.P.	October 25, 2013
RAJESH SHARMA Vs. STATE OF H.P.	November 12, 2013
RAJESH SHARMA Vs. STATE OF H.P.	June 28, 2013
RAJESH THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION	May 22, 2013
RAJESH VERMA Vs. STATE OF H.P.	May 3, 2013
RAJESHWAR SABHARWAL Vs. M/S UNIVERSAL APPLE ASSOCIATES	November 22, 2013
RAJESHWAR SINGH Vs. STATE OF H.P.	July 31, 2013
RAJESHWAR VERMA Vs. STATE OF HP	November 7, 2013
RAJINDER BHASKAR Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
RAJINDER KUMAR Vs. STATE OF H.P.	October 4, 2013
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	May 17, 2013
RAJINDER PARSHAD DOGRA Vs. RAJ KUMAR KATARIA	July 26, 2013
RAJINDER SINGH Vs. STATE OF HP	July 3, 2013
RAJINDER SINGH Vs. H P STATE FOREST CORPORATION LIMITED	July 4, 2013
RAJINDER SINGH Vs. STATE OF H.P. AND OTHERS	November 20, 2013
RAJINDER SINGH RANA Vs. STATE OF HIMACHAL PRADESH	June 18, 2013
RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH	June 10, 2013
RAJIV SHARMA Vs. SMRITI SHARMA	May 6, 2013
RAJNI DEVI Vs. HIMACHAL PRADESH UNIVERSITY	October 24, 2013
RAJNI DEVI Vs. STATE OF H.P.	August 22, 2013
RAJPAL SINGH Vs. JAGDISH CHAND	April 8, 2013
RAKESH Vs. POONAM	January 9, 2013
RAKESH Vs. STATE OF HP	April 24, 2013
RAKESH & RAJESH WIRES PVT LTD Vs. RAKESH & RAJESH WIRES PVT LTD	March 19, 2013
RAKESH CHAND Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
RAKESH CHANDER Vs. STATE OF H.P.	October 17, 2013
RAKESH KASHYAP Vs. STATE OF H.P.	September 24, 2013
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	May 27, 2013
RAKESH KUMAR Vs. STATE OF H.P AND OTHERS	November 12, 2013
RAKESH KUMAR Vs. STATE OF H P AND OTHERS	April 29, 2013
RAKESH KUMAR ALIAS RAKA Vs. STATE OF HIMACHAL PRADESH	November 20, 2013
RAKESH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	May 9, 2013
RAKESH KUMAR DHIMAN Vs. ANJNA KUMARI AND ANOTHER	July 12, 2013
RAKESH KUMAR THAKUR Vs. SECRETARY ( PUBLIC WORKS)	May 7, 2013
RAKESH THAKUR Vs. STATE OF H.P.	May 16, 2013
RAKHI SHARMA Vs. HIMACHAL PRADESH UNIVERSITY	May 8, 2013
RAKHI SHARMA Vs. HIMACHAL PRADESH UNIVERSITY	May 28, 2013
RAKSHA DEVI Vs. STATE OF HIMACHAL PRADESH	December 11, 2013
RAM DASS Vs. STATE OF HIMACHAL PRADESH	April 4, 2013
RAM DIAL Vs. SATYA DEVI	June 12, 2013
RAM GOPAL Vs. HARJINDER SINGH	May 20, 2013
RAM KRISHAN Vs. RAMESH KUMAR	October 29, 2013
RAM KRISHAN Vs. RAMESH KUMAR	October 25, 2013
RAM KUMAR Vs. STATE OF H.P.	April 22, 2013
RAM KUMAR Vs. MANGAT RAM	July 4, 2013
RAM KUMAR SHARMA Vs. TRILOK SINGH AND OTHERS	July 24, 2013
RAM LAL @ RAM AVTAR Vs. STATE OF HIMACHAL PRADESH	August 2, 2013
RAM NATH Vs. STATE OF H.P.	October 14, 2013
RAM PAL @ BHONSHU Vs. STATE OF HIMACHAL PRADESH	October 1, 2013
RAM PAL AND ANOTHER Vs. HP HOUSING & URBAN DEVELOPMENT AUTHORITY AND ANOTHER	November 14, 2013
RAM RAKHI Vs. SUDAM SINGH AND OTHERS	June 21, 2013
RAM RATTAN Vs. MUNICIPAL CORPORATION	August 20, 2013
RAM SARAN AND ORS Vs. DIVISIONAL FOREST OFFICER AND ORS	March 18, 2013
RAM SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	December 31, 2013
RAM SINGH Vs. INDIAN RAILWAYS	March 5, 2013
RAM SWAROOP AGGARWAL Vs. STATE OF HIMACHAL PRADESH	May 29, 2013
RAMESH CHAND Vs. ISHWAR DASS DHIMAN	December 24, 2013
RAMESH CHAND SON OF KARAM CHAND Vs. JOGINDER SINGH SON OF GAIN SINGH KANGRIA	January 11, 2013
RAMESH CHANDER Vs. NAND KISHORE AND OTHERS	June 19, 2013
RAMESH KUMAR Vs. DINESH KUMAR	July 31, 2013
RAMESH KUMAR Vs. STATE OF H P	August 5, 2013
RAMESH KUMAR Vs. FOOD CORPORATION OF INDIA	January 10, 2013
RAMESH KUMAR SAINI Vs. STATE OF HIMACHAL PRADESH	January 10, 2013
RAMESH KUMAR SOOD Vs. VEENA SOOD	April 8, 2013
RAMESH LAL THAKUR AND ANOTHER Vs. STATE OF H.P. AND ANOTHER	June 19, 2013
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH	July 9, 2013
RAMILA KUMARI Vs. STATE OF HIMACHAL PRADESH	January 9, 2013
RAMZAN Vs. STATE OF HIMACHAL PRADESH	October 14, 2013
RANBIR SINGH Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.	March 14, 2013
RANDHIR SINGH & OTHERS Vs. GOPAL KRISHAN	August 12, 2013
RANJANA KUMARI Vs. SANJAY KUMAR	August 20, 2013
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH	April 4, 2013
RANJNA KUMARI, HAMIRPUR DISTRICT Vs. UNION OF INDIA	January 8, 2013
RATTAN CHAND Vs. NANKU	December 10, 2013
RATTAN CHAND Vs. STATE OF H.P.	July 23, 2013
RATTAN LAL Vs. ROOP DEVI	January 11, 2013
RATTAN LAL & ORS. Vs. NASEEM JAN & ORS.	June 18, 2013
RATTAN SHARMA Vs. STATE OF H.P.	April 2, 2013
RATTAN SINGH Vs. STATE OF H.P. AND OTHERS	November 29, 2013
RATTANI DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 9, 2013
RATTU DEVI Vs. SATISH KUMAR	December 13, 2013
RAVI BHUSHAN HIRA AND ANR. Vs. M/S. ALIVE HEALTH CARE	June 17, 2013
RAVI KUMAR & ANR Vs. STATE BANK OF INDIA	April 5, 2013
RAVINDER DATYAL Vs. TIRATH RAM	December 13, 2013
RAVINDER KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
RAVINDER SINGH Vs. SANTOSH KUMAR AND OTHERS	December 6, 2013
RAVINDRA Vs. STATE OF H.P.	January 1, 2013
RAVINDRA DEVI ALIAS INDRA Vs. BRIJ LAL	April 12, 2013
RAVINDRA NATH S/O PREM NATH DUBEY AMD ORS Vs. N H P C LTD AND ORS	March 11, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NIRMALA DEVI	December 4, 2013
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MAYA WATI AND OTHERS	May 10, 2013
RESIDENTS OF VILLAGE KHATA Vs. STATE OF H.P.	September 18, 2013
RIKHI RAM KAUNDAL SON OF MAHANT RAM Vs. STATE OF HP	January 1, 2013
RITA DEVI Vs. KANCHAN BALA AND ORS	March 18, 2013
ROHTASH Vs. STATE OF H.P.	June 19, 2013
ROOP KISHORE Vs. STATE OF HIMACHAL PRADESH AND ORS.	June 24, 2013
ROOP LAL Vs. MANOJ KUMAR	April 22, 2013
ROOP LAL SHUKLA Vs. STATE OF H.P. AND OTHERS	July 9, 2013
ROOP SINGH Vs. AMAR SINGH	March 2, 2013
ROOPAN DEVI Vs. STATE OF H.P.	April 26, 2013
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH	November 11, 2013
ROSHAN LAL BHARDWAJ Vs. ASHOK SUD	October 4, 2013
ROSHAN LAL NARULA Vs. GURCHARAN SINGH	July 12, 2013
ROSHANI DEVI Vs. STATE OF H.P.	November 8, 2013
RUCHI SANGAL Vs. STATE OF HIMACHAL PRADESH	October 23, 2013
RUCHIRA PAPERS LTD Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION	November 11, 2013
RULDA RAM Vs. SANJU RAM AND OTHERS	October 15, 2013
S.C. JOHNSON PRODUCTS PVT. LTD. Vs. UNION OF INDIA	February 25, 2013
S.E. EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE	June 17, 2013
SABNAM SHARMA Vs. H P BOARD OF SCHOOL EDUCATION AND OTHERS	May 10, 2013
SACHIN Vs. STATE OF H.P.	June 28, 2013
SADA RAM AND OTHERS Vs. STATE OF H.P. AND OTHERS	October 25, 2013
SAI RAM EDUCATION TRUST Vs. ASSTT. CIT	May 8, 2013
SAMARJIT SINGH PATHANIA Vs. STATE OF H.P.	January 3, 2013
SANATHAN DHARAM SABHA, GANJ MANDI, SHIMLA Vs. SURJAN SINGH & OTHERS	April 12, 2013
SANDEEP PAREKH Vs. STATE OF H.P.	September 26, 2013
SANDEEP THAKUR Vs. STATE OF HIMACHAL PRADESH	April 8, 2013
SANDHIA DEVI Vs. TARA CHAND	September 10, 2013
SANJAY Vs. STATE OF H.P.	November 15, 2013
SANJAY KANWAR @ SANJU Vs. STATE OF H.P	July 5, 2013
SANJAY KUMAR Vs. STATE OF H.P.	June 26, 2013
SANJAY KUMAR Vs. STATE OF H.P.	April 2, 2013
SANJAY KUMAR Vs. HRTC	June 19, 2013
SANJAY KUMAR @ SANJU Vs. STATE OF H P	July 3, 2013
SANJAY KUMAR ALIAS SANJU Vs. STATE OF HIMACHAL PRADESH	April 18, 2013
SANJAY SHARMA Vs. STATE OF HIMACHAL PRADESH	December 23, 2013
SANJAY SOOD Vs. STATE BANK OF INDIA AND OTHERS	July 25, 2013
SANJEEV BHARDWAJ Vs. STATE OF H.P. AND OTHERS	September 20, 2013
SANJEEV KUMAR Vs. STATE	January 10, 2013
SANJEEV KUMAR Vs. STATE OF H.P.	December 26, 2013
SANJEEV KUMAR Vs. STATE OF H.P.	April 1, 2013
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH	April 16, 2013
SANJIV KUMAR BELDAR OFFICE OF ASSISTANT ENGINEER Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, SHIMLA THROUGH ITS SECRETARY	January 9, 2013
SANT RAM Vs. STATE OF HIMACHAL PRADESH	April 10, 2013
SANTOKH SINGH Vs. VARINDER KUMAR	December 2, 2013
SANTOSH DEVI Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION	April 3, 2013
SANTOSH JAIN Vs. STATE OF H P AND OTHERS	October 23, 2013
SANTOSH KUMARI Vs. ANIL CHAUHAN	August 26, 2013
SANTOSH RANA Vs. SATLUJ MOTORS	April 8, 2013
SANTOSH SHARMA Vs. ICICI BANK LTD	March 25, 2013
SARDAR TARA SINGH S/O SARDAR VIR SINGH Vs. TRILOK SINGH S/O VIR SINGH	March 20, 2013
SARITA MAHLA Vs. STATE OF H.P. & OTHERS	October 4, 2013
SARVINDER SINGH Vs. STATE OF HIMACHAL PRADESH	January 22, 2013
SARWAN Vs. STATE OF HIMACHAL PRADESH AND ORS	March 6, 2013
SASHI KUMAR Vs. STATE OF HIMACHAL PRADESH	January 7, 2013
SASHI PAL Vs. STATE OF H.P. AND ORS.	May 6, 2013
SATISH KUMAR Vs. DAGU RAM	October 22, 2013
SATISH KUMAR Vs. HPSEB LTD	November 6, 2013
SATISH KUMAR VIJ Vs. STATE OF HIMACHAL PRADESH AND ORS.	August 12, 2013
SATISH KUMAR VIJ Vs. STATE OF H P AND ANOTHER	August 8, 2013
SATNAM SINGH Vs. STATE OF HIMACHAL PRADESH	May 28, 2013
SATYA AND COMPANY Vs. INDIAN OIL CORPORATION LIMITED	June 11, 2013
SATYA DEVI Vs. KHEM CHAND	June 14, 2013
SATYA DEVI Vs. DARSHAN SINGH	April 6, 2013
SATYA DEVI Vs. STATE OF H.P.	April 2, 2013
SATYA PRAKASH Vs. STATE OF H.P.	January 9, 2013
SAVITA KUMARI BADHAN Vs. STATE OF H.P.	October 24, 2013
SAVITRI DEVI Vs. MADAN LAL BHARDWAJ AND OTHERS	July 24, 2013
SCHHIDA NAND Vs. STATE OF HIMACHAL PRADESH	March 1, 2013
SEEMA SHARMA Vs. LOKAYUKTA HIMACHAL PRADESH	February 28, 2013
SEVA SINGH Vs. AMAR NATH	December 13, 2013
SH. ANIL KUMAR Vs. SH. HUKAM CHAND	May 24, 2013
SH. BHOLA NAND Vs. STATE OF HIMACHAL PRADESH	November 12, 2013
SH. BRIJ LAL Vs. SH. RAKESH KUMAR AND OTHERS	April 18, 2013
SH. DINESH VERMA Vs. STATE OF H.P. & OTHER	December 17, 2013
SH. GAURAV JAIN Vs. M/S HIMACHAL PRADESH FINANCE CORPORATION	May 15, 2013
SH. HARSH VARDHAN VAIDYA Vs. STATE OF HIMACHAL PRADESH	November 1, 2013
SH. KRIPAL SINGH Vs. STATE OF H.P. AND ORS.	March 14, 2013
SH. LEELADHAR Vs. STATE OF H.P. AND ORS.	June 17, 2013
SH. MANMOHAN SINGH Vs. MAGMA FINANCE LTD. AND ANR.	December 2, 2013
SH. MANOJ KUMAR Vs. SH. SATISH CHAND & OTHERS	December 16, 2013
SH. MOHINDER SINGH Vs. ADITYA AND OTHERS.	May 8, 2013
SH. NIKKU RAM AND ORS. Vs. STATE OF HP, THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS, GOVERNMENT OF HIMACHAL PRADESH AND THE DIVISIONAL FOREST OFFICER, FOREST DIVISION BILASPUR	March 14, 2013
SH. PARAS RAM Vs. SH. SITA RAM	July 5, 2013
SH. RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	May 23, 2013
SH. RAM KRISHAN Vs. SH. RAM KRISHAN PRADESH	May 20, 2013
SH. RAMESH CHAND Vs. STATE OF H.P. & OTHERS	October 15, 2013
SH. ROOP SINGH Vs. LD. PRESIDING JUDGE LABOUR COURT	May 17, 2013
SH. SHAILENDER ATTRI Vs. SMT. KAVITA SHARMA	May 17, 2013
SH. SUKRU RAM Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FORESTS) AND ORS.	March 6, 2013
SH. VIPTU RAM Vs. GANGA DASS	May 7, 2013
SH.TEJASVI CHAND PARKASH NEGI SON Vs. SH. AMRIT SON OF SH.CHET RAM	March 6, 2013
SHAFI Vs. STATE OF HIMACHAL PRADESH	October 14, 2013
SHAGUN SHARMA Vs. STATE OF H.P.	December 4, 2013
SHAILZA Vs. STATE OF H.P. & OTHERS	June 19, 2013
SHAKTI CHAND AND OTHERS Vs. CHAMARU AND OTHERS	March 20, 2013
SHAKUN INFRASTRUCTURE DEVELOPMENT LIMITED Vs. RAJ KUMARI	August 5, 2013
SHAKUNTLA DEVI Vs. STATE OF H.P. AND OTHERS	April 29, 2013
SHAKUNTLA SHARMA Vs. JOGINDER KAUR AND OTHERS	May 9, 2013
SHALENDER KUMAR Vs. KIRANBIR SANDHU AND OTHERS	June 25, 2013
SHAMA NAND KALTA Vs. STATE OF H.P.	April 3, 2013
SHAMSHER CHAND Vs. STATE OF HIMACHAL PRADESH	January 8, 2013
SHANKAR DAS AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND CONNECTED MATTER	March 2, 2013
SHANTI Vs. STATE OF HIMACHAL PRADESH	June 28, 2013
SHANTO DEVI Vs. STATE OF H P	August 19, 2013
SHASHI BAHADUR Vs. STATE OF H P	September 5, 2013
SHASHI MEHTA Vs. STATE OF HIMACHAL PRADESH	December 30, 2013
SHELLY MAHAJAN Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD	January 22, 2013
SHER MANGAT RAM Vs. KRISHNA DEVI	August 27, 2013
SHER SINGH Vs. STATE OF H P	June 11, 2013
SHER SINGH Vs. STATE OF HIMACHAL PRADESH	July 3, 2013
SHER SINGH Vs. STATE OF H P	July 2, 2013
SHER SINGH Vs. STATE OF HIMACHAL PRADESH	May 17, 2013
SHER SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER	May 27, 2013
SHER SINGH S/O SH. SUCHA SINGH Vs. STATE OF HP	March 5, 2013
SHIKSHA THROUGH HER MOTHER Vs. STATE OF HIMACHAL PRADESH	March 1, 2013
SHIVA INSTITUTE OF ENGINEERING & TECHNOLOGY Vs. STATE OF H.P.	August 2, 2013
SHRAWAN Vs. STATE OF HIMACHAL PRADESH	February 25, 2013
SHRI ANUP KUMAR SHARMA PRESENTLY POSTED AS ASSTT. PROFESSOR PHYSICS IN RGM GOVERNMENT DEGREE COLLEGE Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF H.P. AND DIRECTOR OF EDUCATION	January 3, 2013
SHRI ASHOK KUMAR & ORS. AND SHRI PRAFUL KUTHIALA & ANR. Vs. STATE OF HIMACHAL PRADESH & ORS.	November 6, 2013
SHRI BHAG CHAND Vs. THE STATE OF H.P. AND OTHERS	April 22, 2013
SHRI GANGU RAM MUSAFIR Vs. SHRI SURESH KASHYAP AND OTHERS	December 6, 2013
SHRI GIAN CHAND Vs. SHRI AMAR CHAND & ANOTHER	June 17, 2013
SHRI GURBAX SINGH Vs. THE SHIMLA URBAN COOPERATIVE BANK AND ANOTHER	June 21, 2013
SHRI GURMAIL CHAND AND ANOTHER Vs. SHRI YOG RAJ	June 27, 2013
SHRI KARAM SINGH Vs. SHRI HOSHIAR SINGH	May 15, 2013
SHRI MANI RAM Vs. SHRI TULSI RAM AND ANOTHER	June 14, 2013
SHRI MURLI MANOHAR GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA	May 27, 2013
SHRI NIWAS SHARMA Vs. STATE OF H.P.	September 23, 2013
SHRI OM PARKASH Vs. SMT. SUNAINA DEVI	March 1, 2013
SHRI PREM MASIH Vs. SMT. USHA DEVI AND ORS.	June 17, 2013
SHRI ROSHAN LAL Vs. SHRI RAM SHRUP	March 2, 2013
SHRI SANTOSH KUMAR Vs. STATE OF HIMACHAL PRADESH	November 12, 2013
SHRI SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	March 14, 2013
SHUKRU RAM Vs. STATE OF H P	September 11, 2013
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS	November 29, 2013
SHYAM LAL Vs. SHYAM LAL	April 25, 2013
SIPPI DEVI Vs. LAJA DEVI	March 26, 2013
SIRI KANT Vs. SHRI DHARAM PARKASH	May 16, 2013
SITA DEVI AND ANOTHER Vs. SUBHASH CHAND AND OTHERS	July 25, 2013
SITTU KHAN Vs. SMT. HUSSAN BANO	March 13, 2013
SLIADI RAM Vs. KAMAL DUTT	April 25, 2013
SMT. GOPI DEVI AND OTHERS Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY AND ANOTHER	December 6, 2013
SMT. KURMILA DEVI Vs. STATE OF H.P. AND OTHERS	May 6, 2013
SMT. LEELA DEVI Vs. SMT. NIRMALA DEVI AND OTHERS	May 6, 2013
SMT. NEETA DEVI Vs. SH. KANSHI RAM AND OTHERS	May 16, 2013
SMT. NIRMALA DEVI AND ORS. Vs. FINANCIAL COMMISSIONER, HIMACHAL PRADESH AND ORS.	January 3, 2013
SMT. RADHIKA Vs. SIKENDER SAINI	October 15, 2013
SMT. REETA MAHINDROO Vs. STATE OF H.P. & ANR.	June 26, 2013
SMT. ROOP KAUR AND OTHERS Vs. STATE OF H.P. AND OTHERS	May 3, 2013
SMT. SATYA SHARMA Vs. UNION OF INDIA AND ANR.	June 17, 2013
SMT. SAVITA Vs. SH. SURINDER KUMAR AND OTHERS	June 19, 2013
SMT. SHANTI DEVI ALIAS SANTI DEVI THROUGH SHRI NAGINDER SINGH AS GENERAL POWER OF ATTORNEY Vs. SMT. GEETA DEVI AND ORS.	February 25, 2013
SMT. SUREKHA GUPTA Vs. STATE OF H.P. AND OTHERS	June 19, 2013
SMT. TARA KUMARI Vs. STATE OF H.P. AND OTHERS	June 19, 2013
SMT. URMIL VERMA Vs. SMT. VEENA SHARMA AND ANR.	May 29, 2013
SOM DUTT AND ANOTHER Vs. PADAM CHAND AND OTHERS	May 16, 2013
SOM DUTT SHARMA Vs. SHAKUNTLA DEVI AND ORS	September 17, 2013
SOM KIRTI ALIAS SOM K. NATH Vs. STATE OF H.P.	October 1, 2013
STATE GOVERNMENT Vs. KASHMIR SINGH GULERIA	May 7, 2013
STATE OF H P Vs. PARDEEP SINGH	August 1, 2013
STATE OF H P Vs. DES RAJ	January 11, 2013
STATE OF H P Vs. RAJINDER KUMAR	May 9, 2013
STATE OF H P Vs. SURINDER PAL SINGH	May 31, 2013
STATE OF H P Vs. GULAM RASUL	October 23, 2013
STATE OF H P Vs. SANTOKH SINGH	November 6, 2013
STATE OF H P Vs. SANDEEP SINGH AND OTHERS	August 1, 2013
STATE OF H P Vs. DHIAN SINGH & ORS	July 2, 2013
STATE OF H P Vs. ASHA THAKUR AND ANOTHER	July 2, 2013
STATE OF H P Vs. BIMLA RANI	July 4, 2013
STATE OF H P Vs. RAM KUMAR & ANR	June 10, 2013
STATE OF H P Vs. SANDEEP KUMAR AND OTHERS	July 10, 2013
STATE OF H P Vs. MANJEET SINGH	July 4, 2013
STATE OF H P Vs. SATINDER KUMAR & OTHERS	July 8, 2013
STATE OF H P Vs. BALBIR KALTA AND OTHERS	July 16, 2013
STATE OF H P Vs. RAM KRISHAN & OTHERS	July 18, 2013
STATE OF H P Vs. JAI KISHAN	April 24, 2013
STATE OF H P Vs. RAJ KUMAR ALIAS RAJU	March 25, 2013
STATE OF H P Vs. HEM RAJ WALIA	April 5, 2013
STATE OF H P Vs. JIEU NATH	May 28, 2013
STATE OF H P & OTHERS Vs. BALBIR SINGH & OTHERS	September 5, 2013
STATE OF H P AND ANOTHER Vs. R D SHARMA	December 3, 2013
STATE OF H P AND OTHERS Vs. NAND LAL GULERIA	August 23, 2013
STATE OF H.P. Vs. MAHANAND	April 26, 2013
STATE OF H.P. Vs. GOPI SINGH	June 27, 2013
STATE OF H.P. Vs. DEEPAK KUMAR	May 27, 2013
STATE OF H.P. Vs. BRIJESH KUMAR	June 24, 2013
STATE OF H.P. Vs. BICHITTER SINGH	September 17, 2013
STATE OF H.P. Vs. SANJAY KUMAR	September 17, 2013
STATE OF H.P. Vs. MEHBOON KHAN	September 24, 2013
STATE OF H.P. Vs. SUNDER	September 21, 2013
STATE OF H.P. Vs. DAYA SINDHU	April 1, 2013
STATE OF H.P. Vs. HEM RAJ WALIA	April 5, 2013
STATE OF H.P. Vs. SARWAN SINGH	April 9, 2013
STATE OF H.P. Vs. RAJINDER KUMAR	April 5, 2013
STATE OF H.P. Vs. JAGAT RAM	April 8, 2013
STATE OF H.P. Vs. VINOD KUMAR	April 11, 2013
STATE OF H.P. Vs. BALJINDER KUMAR ALIAS BILLA	April 4, 2013
STATE OF H.P. Vs. AMAR NATH	June 21, 2013
STATE OF H.P. Vs. MANOJ SINGH AND OTHERS	June 21, 2013
STATE OF H.P. Vs. KHATTAR SINGH	May 8, 2013
STATE OF H.P. Vs. SANJAY KUMAR	September 4, 2013
STATE OF H.P. Vs. KULDEEP KUMAR	March 7, 2013
STATE OF H.P. Vs. MEHAR DIN SAYYAD	August 21, 2013
STATE OF H.P. Vs. TARA CHAND	August 21, 2013
STATE OF H.P. Vs. GOPAL SHARMA	August 14, 2013
STATE OF H.P. Vs. CHIEF COMMISSIONER OF INCOME TAX, SHIMLA	July 23, 2013
STATE OF H.P. Vs. PARVEEN KUMAR AND ORS.	June 18, 2013
STATE OF H.P. Vs. KULDEEP KUMAR ALIAS KAKU	March 20, 2013
STATE OF H.P. Vs. SHYAM LAL	June 19, 2013
STATE OF H.P. Vs. AEHSAN	June 19, 2013
STATE OF H.P. Vs. DAULAT RAM AND OTHERS	May 28, 2013
STATE OF H.P. Vs. BELI RAM	July 3, 2013
STATE OF H.P. Vs. SUBHASH CHAND	July 3, 2013
STATE OF H.P. Vs. KANTA DEVI	June 10, 2013
STATE OF H.P. Vs. KULDEEP SINGH	June 11, 2013
STATE OF H.P. Vs. DIWAN THAPA @ RAMJI	June 18, 2013
STATE OF H.P. Vs. GIAN PRAKASH	October 3, 2013
STATE OF H.P. Vs. RAVINDER KUMAR	October 21, 2013
STATE OF H.P. Vs. RAM MURTI	December 16, 2013
STATE OF H.P. Vs. PARMINDER SINGH ALIAS PINKU	April 11, 2013
STATE OF H.P. Vs. SANTOKH SINGH	November 28, 2013
STATE OF H.P. Vs. BHUPINDER SINGH ALIAS VICKY	December 19, 2013
STATE OF H.P. & OTHERS Vs. VEENA DEVI	November 25, 2013
STATE OF H.P. AND OTHERS Vs. PREM PRAKASH KHATRI	November 20, 2013
STATE OF HIMACHAL PRADESH Vs. BHAGAL CHAND	October 17, 2013
STATE OF HIMACHAL PRADESH Vs. SUDESH KUMAR & ANOTHER	May 21, 2013
STATE OF HIMACHAL PRADESH Vs. HARI SINGH	May 21, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ	March 4, 2013
STATE OF HIMACHAL PRADESH Vs. SORTINO FRANCESCO	January 8, 2013
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR	April 3, 2013
STATE OF HIMACHAL PRADESH Vs. HARBANS LAL	September 21, 2013
STATE OF HIMACHAL PRADESH Vs. SH. NAND LAL	June 17, 2013
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL	May 20, 2013
STATE OF HIMACHAL PRADESH Vs. JEET SINGH	May 20, 2013
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND BHARDWAJ	September 11, 2013
STATE OF HIMACHAL PRADESH Vs. COMPANA IVANO	July 23, 2013
STATE OF HIMACHAL PRADESH Vs. BACHHI RAM	August 13, 2013
STATE OF HIMACHAL PRADESH Vs. DES RAJ	August 6, 2013
STATE OF HIMACHAL PRADESH Vs. GURMEET SINGH	May 3, 2013
STATE OF HIMACHAL PRADESH Vs. ATMA RAM & ANR.	May 13, 2013
STATE OF HIMACHAL PRADESH Vs. NARESH CHAUHAN & ANR.	May 13, 2013
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND	March 14, 2013
STATE OF HIMACHAL PRADESH Vs. PYARE LAL	May 7, 2013
STATE OF HIMACHAL PRADESH Vs. HEMANT KUMAR	November 12, 2013
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND	December 23, 2013
STATE OF HIMACHAL PRADESH Vs. RAJESHWAR SINGH	June 24, 2013
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR	April 26, 2013
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR AND OTHERS	April 23, 2013
STATE OF HIMACHAL PRADESH Vs. RAMANDEEP KAUR	June 25, 2013
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR @ SANJU	May 29, 2013
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR	December 26, 2013
STATE OF HIMACHAL PRADESH Vs. ISHWAR SINGH AZAD	May 28, 2013
STATE OF HIMACHAL PRADESH Vs. SANGAT RAM	May 28, 2013
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR	May 17, 2013
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR SONDHI	November 18, 2013
STATE OF HIMACHAL PRADESH Vs. ANUJ THAKUR	April 30, 2013
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM	December 30, 2013
STATE OF HIMACHAL PRADESH Vs. HARDYAL SINGH	June 17, 2013
STATE OF HIMACHAL PRADESH Vs. GOPAL SINGH SISODIA	March 13, 2013
STATE OF HIMACHAL PRADESH Vs. JHOR SINGH & ORS.	May 27, 2013
STATE OF HIMACHAL PRADESH Vs. MANJEET SINGH ALIAS MANJU	March 20, 2013
STATE OF HIMACHAL PRADESH Vs. PIARE LAL	April 30, 2013
STATE OF HIMACHAL PRADESH Vs. RAJAN KUMAR	June 26, 2013
STATE OF HIMACHAL PRADESH Vs. KARTAR CHAND	May 14, 2013
STATE OF HIMACHAL PRADESH Vs. NAWAB KHAN	May 16, 2013
STATE OF HIMACHAL PRADESH Vs. KULDIP SINGH ALIAS DIPPU	May 23, 2013
STATE OF HIMACHAL PRADESH Vs. KARAM SINGH & OTHERS	May 28, 2013
STATE OF HIMACHAL PRADESH Vs. TINCHU RAM L.RS.	June 28, 2013
STATE OF HIMACHAL PRADESH Vs. RULDU RAM L.RS.	June 28, 2013
STATE OF HIMACHAL PRADESH Vs. RAM NATH S/O BHUMISAR DUBEY	January 2, 2013
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR	April 16, 2013
STATE OF HIMACHAL PRADESH Vs. OM PARKASH	April 30, 2013
STATE OF HIMACHAL PRADESH Vs. DEV RAJ @ HAPPY	April 29, 2013
STATE OF HIMACHAL PRADESH Vs. PHOOL CHAND	April 30, 2013
STATE OF HIMACHAL PRADESH Vs. SALEEM @ JALLA	April 30, 2013
STATE OF HIMACHAL PRADESH Vs. RAM RATTAN	May 8, 2013
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR SON OF SITA RAM	March 20, 2013
STATE OF HIMACHAL PRADESH Vs. PARDEEP KUMAR AND ORS	March 8, 2013
STATE OF HIMACHAL PRADESH Vs. PREM SINGH	March 2, 2013
STATE OF HIMACHAL PRADESH Vs. JASWANT SINGH @ RANA @ BANTI AND ORS	February 27, 2013
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR SON OF DHARMA	February 27, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ SON OF BALAK RAM AND ORS	March 1, 2013
STATE OF HIMACHAL PRADESH Vs. BALDEV SINGH SON OF THUNDU RAM	January 11, 2013
STATE OF HIMACHAL PRADESH Vs. SACHIN KUMAR S/O KISHORI LAL AND ORS	February 25, 2013
STATE OF HIMACHAL PRADESH Vs. RAM CHAND SON OF JAGAT RAM	February 25, 2013
STATE OF HIMACHAL PRADESH Vs. GOPI CHAND	April 26, 2013
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR	April 30, 2013
STATE OF HIMACHAL PRADESH Vs. SES RAM	May 3, 2013
STATE OF HIMACHAL PRADESH Vs. HEMANT MAHASHWARI	May 1, 2013
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND	June 26, 2013
STATE OF HIMACHAL PRADESH Vs. PRADEEP KUMAR	June 26, 2013
STATE OF HIMACHAL PRADESH Vs. JAGDEEP KUMAR	June 25, 2013
STATE OF HIMACHAL PRADESH Vs. DHANI RAM	May 17, 2013
STATE OF HIMACHAL PRADESH Vs. KALYAN CHAND	January 1, 2013
STATE OF HIMACHAL PRADESH Vs. VAJINDER PAL	January 8, 2013
STATE OF HIMACHAL PRADESH Vs. VINEY KUMAR ALIAS BINU	February 26, 2013
STATE OF HIMACHAL PRADESH Vs. ELECHMECH ENGINEERS	September 21, 2013
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR GARG	July 22, 2013
STATE OF HIMACHAL PRADESH Vs. LAL SINGH	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. NARESH CHAND	August 16, 2013
STATE OF HIMACHAL PRADESH Vs. DEVINDER SINGH	August 21, 2013
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR	July 31, 2013
STATE OF HIMACHAL PRADESH Vs. CHANDER PARKASH ALIAS PINKU	June 12, 2013
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR	July 8, 2013
STATE OF HIMACHAL PRADESH Vs. HARI SINGH	July 4, 2013
STATE OF HIMACHAL PRADESH Vs. DINESH SINGH AND OTHERS	August 21, 2013
STATE OF HIMACHAL PRADESH Vs. PUNIT AND OTHERS	August 8, 2013
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH AND OTHERS	August 1, 2013
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND & OTHERS	July 30, 2013
STATE OF HIMACHAL PRADESH Vs. NAND LAL	July 31, 2013
STATE OF HIMACHAL PRADESH Vs. BALAK RAM	July 19, 2013
STATE OF HIMACHAL PRADESH Vs. SAMPAT JAHORAR	July 19, 2013
STATE OF HIMACHAL PRADESH Vs. JARAM SINGH & ANOTHER	July 19, 2013
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR AND ANOTHER	July 19, 2013
STATE OF HIMACHAL PRADESH Vs. MEHAR SINGH & ANOTHER	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS RAJU	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. AGARSEN	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. JITENDER SINGH	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. MONU S/O HAMRAJ DEEN	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. RAJENDER @ ANU & ANOTHER	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. TATINDER SINGH @ BILLU	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. PRITAM SINGH AND ANOTHER	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. MUNISH KUMAR AND ANOTHER	July 8, 2013
STATE OF HIMACHAL PRADESH Vs. GORKHA SINGH	July 15, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ	July 16, 2013
STATE OF HIMACHAL PRADESH Vs. CHINTA DEVI & OTHERS	June 10, 2013
STATE OF HIMACHAL PRADESH Vs. MANSA RAM & OTHERS	June 10, 2013
STATE OF HIMACHAL PRADESH Vs. KALI RAM	June 10, 2013
STATE OF HIMACHAL PRADESH Vs. LAL SINGH @ LALIA	June 10, 2013
STATE OF HIMACHAL PRADESH Vs. DAYA RAM AND OTHERS	May 24, 2013
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM AND OTHERS	May 10, 2013
STATE OF HIMACHAL PRADESH Vs. SUKHDEV SINGH @ PHUMAN AND OTHERS	May 10, 2013
STATE OF HIMACHAL PRADESH Vs. ANTI DEVI	July 2, 2013
STATE OF HIMACHAL PRADESH Vs. RATTAN LAL & OTHERS	July 2, 2013
STATE OF HIMACHAL PRADESH Vs. DEEN MOHD	July 3, 2013
STATE OF HIMACHAL PRADESH Vs. LAL CHAND	November 1, 2013
STATE OF HIMACHAL PRADESH Vs. SOMA DEVI	October 22, 2013
STATE OF HIMACHAL PRADESH Vs. SUKH RAM AND ANOTHER	October 21, 2013
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH	September 17, 2013
STATE OF HIMACHAL PRADESH Vs. GARIBU ALIAS RAJIV KUMAR AND OTHERS	September 18, 2013
STATE OF HIMACHAL PRADESH Vs. DEV RAJ	September 19, 2013
STATE OF HIMACHAL PRADESH Vs. SIMRANJIT ALIAS SUNNY SON OF SHRI RANBIR SINGH	January 1, 2013
STATE OF HIMACHAL PRADESH Vs. DARSHAN SINGH ALIAS GURDARSHAN	January 1, 2013
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN	November 20, 2013
STATE OF HIMACHAL PRADESH Vs. KISHAN SINGH	November 19, 2013
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH	June 18, 2013
STATE OF HIMACHAL PRADESH Vs. SATPAL	June 28, 2013
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH RANA	July 1, 2013
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR	June 27, 2013
STATE OF HIMACHAL PRADESH Vs. DAYA RAM	June 24, 2013
STATE OF HIMACHAL PRADESH Vs. PREM RAJ	July 4, 2013
STATE OF HIMACHAL PRADESH Vs. FUNDI DEVI AND ORS.	November 27, 2013
STATE OF HIMACHAL PRADESH Vs. RAM SINGH AND OTHERS	May 29, 2013
STATE OF HIMACHAL PRADESH Vs. HARPREET SINGH ALIAS HAPPY	May 6, 2013
STATE OF HIMACHAL PRADESH Vs. PAPPU KUMAR	May 6, 2013
STATE OF HIMACHAL PRADESH Vs. HANS RAJ	May 6, 2013
STATE OF HIMACHAL PRADESH Vs. PARSHANT GILL	April 25, 2013
STATE OF HIMACHAL PRADESH Vs. DEEP RAM	April 26, 2013
STATE OF HIMACHAL PRADESH Vs. LAL BAHADUR	April 24, 2013
STATE OF HIMACHAL PRADESH Vs. HARI SINGH	May 14, 2013
STATE OF HIMACHAL PRADESH Vs. JEET RAM	May 3, 2013
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN @ BALI	May 14, 2013
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH	December 2, 2013
STATE OF HIMACHAL PRADESH Vs. SITA RAM	November 20, 2013
STATE OF HIMACHAL PRADESH Vs. DHARAM PAL	January 8, 2013
STATE OF HIMACHAL PRADESH AND EXECUTIVE ENGINEER, IRRIGATION AND PUBLIC HEALTH DIVISION Vs. SHRI NOKHI RAM	March 13, 2013
STATE OF HIMACHAL PRADESH AND ORS Vs. AMAN CHAUDHARY AND ORS	August 7, 2013
STATE OF HIMACHAL PRADESH. Vs. MAHENDER THAPA	July 1, 2013
STATE OF HP Vs. AJAY SINGH THAKUR	October 29, 2013
STATE OF HP Vs. UJJAGAR SINGH	October 22, 2013
STATE OF HP Vs. HARISH KUMAR	July 29, 2013
SUBASH CHAND Vs. STATE OF H.P.	April 8, 2013
SUBHASH CHAND Vs. SHADI LAL	May 16, 2013
SUBHASH CHAND Vs. STATE OF H.P.	May 7, 2013
SUBHASH CHAND AND OTHERS Vs. RAVINDER KUMAR AND OTHERS	October 21, 2013
SUBHASH CHAND PATHANIA Vs. STATE OF H.P.	May 3, 2013
SUBHASH CHAND SOOD (HUF) Vs. COMMISSIONER OF INCOME TAX	June 27, 2013
SUBHASH GUPTA Vs. STATE OF H.P. AND ANR.	June 17, 2013
SUBHASH SHARMA Vs. ANIL KUMAR SOOD	August 19, 2013
SUBOTH SHAROTI Vs. STATE OF H.P.	January 11, 2013
SUCHET SINGH Vs. TEJ SINGH	May 13, 2013
SUCHETA PATHANIA Vs. STATE OF HP	July 11, 2013
SUDESH SODHI Vs. M C SHIMLA AND ANOTHER	May 2, 2013
SUDHA KHERA Vs. RATTANJIT SINGH	August 21, 2013
SUDHIR SINGH Vs. STATE OF HIMACHAL PRADESH	November 13, 2013
SUJAN SINGH AND ORS. Vs. RACHHPAL SINGH	October 21, 2013
SUKH DAYAL Vs. STATE OF HIMACHAL PRADESH	June 12, 2013
SUKH DEV Vs. AMAR NATH	May 7, 2013
SUKHVINDER SINGH Vs. JASPAL SINGH	April 17, 2013
SULENDER SINGH AND OTHERS Vs. PRITAM AND OTHERS	March 23, 2013
SUMAN KUMARI Vs. STATE OF H.P.	November 18, 2013
SUMER CHAND Vs. MUNNI LAL	August 13, 2013
SUMIT KUMAR Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD, THROUGH ITS SECRETARY	November 22, 2013
SUMITRA CHANDEL Vs. STATE OF HIMACHAL PRADESH	April 12, 2013
SUMNA Vs. MUNSHI RAM	August 2, 2013
SUMNA DEVI AND OTHERS Vs. DHANU ALIAS DHANI RAM	May 21, 2013
SUNDER LAL Vs. NISHA DEVI	July 12, 2013
SUNDER SINGH Vs. SHRIKANT BALDI	May 20, 2013
SUNEEL KUMAR Vs. STATE OF HIMACHAL PRADESH	October 1, 2013
SUNEEL KUMAR Vs. ANJANA DEVI AND ANOTHER	July 18, 2013
SUNIL BARBARA Vs. STATE OF HIMACHAL PRADESH	May 10, 2013
SUNIL CHAUDHARY Vs. MEENA	July 8, 2013
SUNIL CHAUHAN Vs. STATE OF HIMACHAL PRADESH	April 4, 2013
SUNIL JASWAL Vs. HIMACHAL PRADESH UNIVERSITY AND ANOTHER	July 29, 2013
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH	December 31, 2013
SUNIL KUMAR @ SAHIL Vs. STATE OF HIMACHAL PRADESH	September 26, 2013
SUNIL SINGH Vs. STATE OF HIMACHAL PRADESH	November 19, 2013
SUNITA Vs. STATE OF H P	October 4, 2013
SUNITA KASHYAP Vs. STATE OF H P AND ANOTHER	December 4, 2013
SUNNY KASHYAP Vs. STATE OF HIMACHAL PRADESH	December 17, 2013
SUREINDER SINGH Vs. KULDEEP SINGH	April 5, 2013
SURENDER KUMAR Vs. STATE OF H.P.	November 1, 2013
SURENDER KUMAR Vs. STATE OF HIMACHAL PRADESH	January 1, 2013
SURENDER SINGH Vs. STATE OF HIMACHAL PRADESH	May 10, 2013
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH	July 11, 2013
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS	September 2, 2013
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH	April 3, 2013
SURESH KUMAR Vs. STATE OF H.P.	June 24, 2013
SURESH KUMAR Vs. STATE OF H.P.	December 5, 2013
SURESH KUMAR AND OTHERS Vs. DEVINDER SINGH RANOUT AND OTHERS	November 22, 2013
SURINDER KUMAR Vs. STATE OF H P	July 10, 2013
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	April 11, 2013
SURINDER KUMAR Vs. STATE OF H P	May 23, 2013
SURINDER KUMAR SOOD Vs. STATE OF H.P.	July 31, 2013
SURINDER MOHAN KATWAL Vs. KAUL SINGH THAKUR	June 18, 2013
SURINDER NATH Vs. BIHARI LAL	October 18, 2013
SURINDER PAL BAMBA Vs. JOGINDER LAL KUTHIALA	February 28, 2013
SURINDER RANA Vs. STATE OF H.P.	October 15, 2013
SURINDER SINGH Vs. KUBJA DEVI AND OTHERS	July 4, 2013
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 31, 2013
SURINDER SINGH S/O SH VIJAY SINGH, H P Vs. EXECUTIVE ENGINEER, HPSEB DIVISION RAMPUR, SHIMLA	February 27, 2013
SURINDERA DEVI Vs. VEENA DEVI	October 4, 2013
SURJIT SINGH Vs. STATE OF H.P	May 24, 2013
SURYA PARKASH Vs. GEETA DEVI	April 23, 2013
SUSHEEL KUMAR ABROL Vs. VINAY JAIN	December 16, 2013
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH	January 10, 2013
SUSHIL KUMAR ALIAS SHASHI Vs. STATE OF HIMACHAL PRADESH	May 21, 2013
SUSHIL KUMAR PRESENTLY SERVING AS T.G.T.(ARTS) ON PARA BASIS IN GOVERNMENT MIDDLE SCHOOL MATEHAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.	January 9, 2013
SUSHMA DADWAL Vs. STATE OF HIMACHAL PRADESH	November 5, 2013
SUSHMA MEHTA Vs. MEHAR SINGH AND OTHERS	April 24, 2013
SWAPAN KUMAR THAKUR Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION	March 1, 2013
SWARAN KANTA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ANOTH	July 23, 2013
SWARNA DEVI Vs. STATE OF H.P.	August 8, 2013
SWATANTER MAHINDROO Vs. STATE OF HIMACHAL PRADESH	January 3, 2013
SWIFT TALK Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE	July 16, 2013
T.R SHARMA Vs. Y.S PARMAR, UNIVERSITY	June 25, 2013
TARA CHAND Vs. STATE OF HIMACHAL PRADESH	April 11, 2013
TARA DEVI Vs. BISHAN DASS	June 11, 2013
TARA DEVI AND OTHERS Vs. RAMA DEVI AND OTHERS	April 22, 2013
TARUN CHAUDHARY Vs. STATE OF HIMACHAL PRADESH	April 5, 2013
TARUN MAHANT Vs. SURBHI MAHANT	May 3, 2013
TEJ SINGH Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. & ANOTHER	June 17, 2013
TEJ SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.	May 29, 2013
TEJASVITA CHANDEL Vs. HIMACHAL PRADESH FINANCIAL CORPORATION AND OTHERS	July 11, 2013
TEK CHAND Vs. STATE OF H.P.	November 29, 2013
TEK CHAND VAIDYA Vs. STATE OF HIMACHAL PRADESH AND OTHERS	June 26, 2013
TEK RAM Vs. KAKA AND ASSOCIATES	July 15, 2013
TEK SINGH Vs. HIMACHAL GRAMIN BANK &OTHERS	May 3, 2013
THAKARI DEVI AND OTHERS Vs. KANTA DEVI AND OTHERS	May 1, 2013
THAKUR DASS Vs. STATE OF HIMACHAL PRADESH	April 6, 2013
THAKUR DASS BHARDWAJ & ORS. Vs. STATE OF HIMACHAL PRADESH & ORS.	May 26, 2013
THAKUR SEN NEGI Vs. SUKH LAL SHARMA	June 17, 2013
THE DOON TEMPO OPERATOR'S UNION Vs. ARIHANT INDUSTRIES LTD	September 4, 2013
THE HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. M/S KANOI HERBALS (P) LTD. AND OTHERS	July 18, 2013
THE STATE OF H.P. Vs. KHEM RAJ SHARMA	January 1, 2013
TIKAM RAM Vs. STATE OF HIMACHAL PRADESH	April 5, 2013
TIKKAM RAM Vs. STATE OF H.P.	December 30, 2013
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH	April 9, 2013
TILAK RAJ Vs. STATE OF H.P.	September 17, 2013
TONKU RAM Vs. STATE OF H P AND ANOTHER	May 3, 2013
TORRENT PHARMACEUTICALS LTD Vs. EXCISE & TAXATION COMMISSIONER	September 4, 2013
TRIPTA DEVI Vs. STATE OF H. P.	June 18, 2013
TRIPTA SHARMA Vs. STATE OF H P	November 20, 2013
TRIPURA COLONIZERS PVT LTD Vs. STATE OF H. P.	June 18, 2013
TULA RAM Vs. STATE OF H.P.	June 12, 2013
TULSI RAM Vs. UNION OF INDIA AND ANR.	June 17, 2013
UDAY RAM Vs. GEETA RAM	June 17, 2013
UMA DEVI AND ANOTHER Vs. DINESH KUMAR GUPTA AND OTHERS	May 8, 2013
UMED RAM AND OTHERS Vs. UMED RAM AND OTHERS	August 6, 2013
UNION OF INDIA Vs. MEERA BUILDERS	September 20, 2013
UNION OF INDIA THROUGH THE SECRETARY Vs. NO 14285635 EX HAV GIAN CHAND SHARMA	December 19, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. SAMU DEVI AND OTHERS	November 15, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUREKHA	December 13, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. RAM PAL	April 8, 2013
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. IMA GURANG AND OTHERS.	December 13, 2013
UNPA Vs. STATE OF HIMACHAL PRADESH	March 14, 2013
UPENDER SINGH Vs. STATE OF HIMACHAL PRADESH	April 16, 2013
URMILA DEVI Vs. STATE OF H P	September 9, 2013
URMILA DEVI Vs. STATE OF H.P.	December 18, 2013
USHA DOGRA Vs. SANTOSH KUMAR AND OTHERS	April 25, 2013
VAKAR CHAUDHARY Vs. STATE OF H P	July 22, 2013
VANDNA KUMARI SHARMA Vs. STATE OF H.P.	January 3, 2013
VARINDER KHURANA Vs. STATE OF HIMACHAL PRADESH AND OTHERS	April 24, 2013
VARINDER KUMAR Vs. KAMLA SETHI	April 10, 2013
VASU DEV SINGH AND OTHERS Vs. RAM SINGH AND OTHERS	September 25, 2013
VED PARKASH AND OTHERS Vs. PUNNU AND OTHERS	August 20, 2013
VED PARKASH KALIA Vs. ANJANA RANI	July 12, 2013
VED PRAKASH Vs. STATE INFORMATION COMMISSIONER	March 6, 2013
VEERO DEVI Vs. BIHARI LAL	April 8, 2013
VERDANT ENERGY PRIVATE LTD Vs. STATE OF H.P.	November 13, 2013
VIDYA DEVI Vs. JAGDISH CHAND	July 17, 2013
VIDYA SAGAR Vs. KHIMI DEVI	September 24, 2013
VIDYA SAGAR GUPTA Vs. RAMESH KUMAR SHARMA	September 5, 2013
VIDYA SHARMA Vs. STATE OF H.P.	April 2, 2013
VIJAY KUMAR Vs. BALDEV CHAND AND OTHERS	March 23, 2013
VIJAY KUMAR Vs. STATE OF H.P.	November 22, 2013
VIJAY KUMAR Vs. UNION OF INDIA AND OTHERS	June 25, 2013
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	November 11, 2013
VIJAY KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH	July 27, 2013
VIJAY KUMARI Vs. STATE OF H P	March 14, 2013
VIJENDER CHANDEL AND ORS Vs. SUKH RAM AND ORS	March 14, 2013
VIJENDER DUTT SHARMA Vs. STATE OF H.P.	September 23, 2013
VIKAS PREMI Vs. SES RAM	June 20, 2013
VIKAS SHARMA Vs. STATE OF H.P.	August 27, 2013
VIKRAM CHAUHAN Vs. STATE OF HIMACHAL PRADESH	January 22, 2013
VIKRAM CHAUHAN Vs. MANAGING DIRECTOR	May 14, 2013
VIKRANT KATOCH Vs. UNION OF INDIA	October 17, 2013
VIKRANT KUMAR RAJ Vs. STATE OF HIMACHAL PRADESH	April 23, 2013
VINAY SHARMA Vs. RAM PARKASH CHAUHAN	August 19, 2013
VINOD KARNAL Vs. STATE OF H P	June 11, 2013
VINOD KUMAR Vs. KHEM DUTT	April 5, 2013
VINOD KUMAR Vs. H P WAKF BOARD, SHIMLA	August 2, 2013
VINOD KUMAR Vs. H.P. WAKF BOARD	July 17, 2013
VINOD KUMAR AND OTHERS Vs. M.S. FARUQI AND OTHERS	June 26, 2013
VINOD KUMAR SHARMA Vs. H.P. STATE CO-OPERATIVE BANK LTD	August 16, 2013
VINOD KUMAR THAKUR Vs. CHIEF EXECUTIVE OFFICER-CUM-SECRETARY	August 16, 2013
VINODBHAI Vs. STATE OF H.P	April 5, 2013
VIPIN KUMAR Vs. STATE OF H.P.	September 26, 2013
VIPTA NAND Vs. STATE OF H.P.	August 14, 2013
VIRAN BALI Vs. JARNAIL SINGH AND ANOTHER	December 13, 2013
VIRENDER KUMAR Vs. STATE OF H.P.	August 26, 2013
VIRENDER KUMAR Vs. STATE OF H.P.	April 2, 2013
VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH	November 14, 2013
VIRENDER SINGH GULARIA Vs. STATE OF H.P	July 4, 2013
VIRESH KUMAR Vs. STATE OF H.P.	April 8, 2013
VISHAL PURI Vs. ASHOK KUMAR	June 25, 2013
VISHAL SINGH Vs. STATE OF H.P. AND OTHERS	December 5, 2013
VISHAMBER Vs. STATE OF H.P.	August 22, 2013
VISHAV RAJ SINGH Vs. HARSHWARDHAN SINGH	June 19, 2013
VIVEK DUTT DANGWAL, S/O PREM BALLABH DANGWAL Vs. GURVINDER PAL S/O GIAN SINGH	February 25, 2013
VIVEK KOHLI Vs. STATE OF H.P.	June 26, 2013
WARYAM SINGH Vs. UNION OF INDIA	June 21, 2013
Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. KANTA DEVI	March 23, 2013
YANTAN DOLMA Vs. STATE OF HIMACHAL PRADESH	December 31, 2013
YASH PAL SINGH Vs. STATE OF HIMACHAL PRADESH	May 6, 2013
YASH PAL SINGH AND OTHERS Vs. TAJINDER KAUR AND OTHERS	July 18, 2013
YASHPAL Vs. STATE OF H.P.	November 15, 2013
YASHPAL DHIMAN Vs. CENTRAL BUREAU OF INVESTIGATION	September 13, 2013
YOG RAJ Vs. STATE OF HIMACHAL PRADESH	February 25, 2013
YOGESH BHARDWAJ Vs. HIMACHAL PRADESH UNIVERSITY	January 8, 2013
YOGESHWAR LAL CHOPRA Vs. PARMINDER SINGH RANA	December 3, 2013
YOUTH ENGINEER CO Vs. UNION OF INDIA AND ANOTHER	May 9, 2013
ZUMILA ZAMINDRAN Vs. ZUMULA ZAMINDARAN, GANGA LAL	January 9, 2013

Year 2013 of HIGH COURT OF HIMACHAL PRADESH

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