A C GUPTA Vs. RENU GAUTAM
|
July 11, 2002 |
A.S.CHANDEL Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE & AGRICULTURE
|
March 1, 2002 |
ADMAN DUNG DUNG Vs. STATE OF HIMACHAL PRADESH
|
March 25, 2002 |
AGRO INDUSTRIAL PACKAGING INDIA LTD. Vs. MEMPHIS POLYMERS LTD.
|
August 9, 2002 |
AJAY SHARMA, STATE OF H.P. Vs. STATE OF H.P., BHAGAT RAM
|
October 24, 2002 |
AJEET INTERNATIONAL Vs. H P H P M and P CORPN LTD
|
April 9, 2002 |
AMRINDER SINGH Vs. JANGIR KAUR
|
September 11, 2002 |
AMRO DEVI Vs. GURMAIL CHAND
|
March 7, 2002 |
ARJUN SINGH AND STATE OF H.P. Vs. STATE OF H.P. AND JAGDISH CHAND
|
August 23, 2002 |
ARUN KUMAR Vs. UNION OF INDIA (UOI)
|
July 26, 2002 |
ARUN KUMAR Vs. UNION OF INDIA AND OTHERS
|
June 26, 2002 |
ARVIND KUMAR Vs. STATE OF HP
|
July 11, 2002 |
ASHA DEVI Vs. BHAGAT RAM
|
December 9, 2002 |
ASHA SHARMA Vs. AMAR NATH
|
June 4, 2002 |
ASHOK KUMAR Vs. HINDUSTAN LEVER LTD.
|
July 12, 2002 |
ASHOK MADAN Vs. DIRECTOR TOWN AND COUNTRY PLANNING DEPT
|
June 7, 2002 |
ASHOK MADAN Vs. STATE OF H.P.
|
August 12, 2002 |
ASHWANI KUMAR Vs. LACHI RAM
|
July 1, 2002 |
AVINASH BAWA Vs. STATE OF H P
|
April 16, 2002 |
AVTAR SINGH AND RAJESH KUMAR Vs. STATE OF H.P.
|
July 12, 2002 |
B N MEHTA Vs. KAPOOR AGENCIES
|
December 10, 2002 |
BALBIR SINGH Vs. PARTAP SINGH
|
December 31, 2002 |
BALDEV KUMAR Vs. STATE OF H.P.
|
December 31, 2002 |
BALDEV SINGH Vs. STATE OF H P
|
August 22, 2002 |
BALI RAM Vs. MELA RAM
|
August 28, 2002 |
BALKRISHAN SHARMA Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2002 |
BALWANT KUMAR Vs. KAILASH BEHL
|
June 27, 2002 |
BARIARN SINGH Vs. AGYA RAM
|
August 26, 2002 |
BARU Vs. MILKHI RAM
|
December 30, 2002 |
BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2002 |
BHAKHRA BEAS MANAGEMENT BOARD Vs. MAHANT RAM
|
September 12, 2002 |
BHARAT BHUSHAN Vs. TRIBHUVAN KUMAR
|
December 27, 2002 |
BHARAT ROPEWAYS Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING and PROCESSING CORPORATION LTD
|
April 30, 2002 |
BHIM SAIN Vs. STATE OF H P
|
July 11, 2002 |
BHIMU DEVI Vs. LAND ACQUISITION COLLECTOR
|
March 21, 2002 |
BHUTTI WEAVERS PRODUCTION-CUM-SALES CO-OPERATIVE INDUSTRIAL SOCIETY LTD. Vs. AMARJEET SINGH
|
October 28, 2002 |
BIHARI LAL Vs. STATE OF H.P.
|
November 13, 2002 |
BIMLA ROHAL Vs. USHA
|
May 6, 2002 |
BISHAMBER NATH Vs. JOGINDER PAL SOOD
|
July 3, 2002 |
BRIJENDER SINGH Vs. SATE OF H.P.
|
September 30, 2002 |
CHAMARU RAM Vs. ADDITIONAL COMMISSIONER
|
March 7, 2002 |
CHANANA STEEL TUBES PRIVATE LIMITED Vs. H P S I D C
|
June 20, 2002 |
CHARAN DAS Vs. GORAKH NATH
|
May 31, 2002 |
CHARAN SINGH Vs. JOGINDER SINGH
|
January 2, 2002 |
CHET RAM Vs. ASSOCIATED CEMENT COMPANY
|
February 26, 2002 |
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2002 |
DESH RAJ SOOD Vs. CHIEF JUSTICE
|
December 2, 2002 |
DEVA BUILDERS THROUGH AND M.R.RATTAN Vs. NATHPA JHAKRI JOINT VENTURE
|
December 16, 2002 |
DEVI DASS Vs. ROOP RAM
|
August 7, 2002 |
DHAKU Vs. SHIV DUN
|
March 8, 2002 |
DHARAM PAL Vs. STATE
|
September 2, 2002 |
DR.SATISH RATHORE Vs. STATE OF H.P.
|
December 19, 2002 |
DUMNU RAM Vs. MADAN LAL
|
January 3, 2002 |
FREDRICK GEORGE Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2002 |
GEETA DEVI Vs. DIBRU RAM alias RAM RAKHA
|
November 12, 2002 |
GEETA DEVI Vs. DEVINDER NATH BHARDWAJ
|
September 13, 2002 |
GENERAL SALES LIMITED Vs. JAGDISH RANA
|
September 16, 2002 |
GIRDHARI LAL SHARMA Vs. SALIG RAM
|
September 3, 2002 |
GITA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2002 |
GLAN CHAND KHATANA Vs. INDERJIT CHOHDHA
|
May 21, 2002 |
GURDEV CHAND Vs. KANTA
|
December 26, 2002 |
GURDIAL SINGH Vs. STATE OF HP
|
February 25, 2002 |
GURSAHAI RAM Vs. SECRETARY, TRANSPORT, PUNJAB
|
January 11, 2002 |
H P CO OPERATIVE CONSUMER STORE LTD Vs. H P STATE CIVIL SUPPLIES CORPN LTD
|
August 2, 2002 |
H P S I D C Vs. R P VERMA
|
June 24, 2002 |
H.P. STATE FOREST CORPORATION Vs. CHARAN SINGH AND COMPANY
|
November 8, 2002 |
H.P.EX-SERVICEMAN CORPORATION Vs. EX-SERVICEMAN TRANSPORT UNION
|
December 19, 2002 |
H.P.GENERAL INDUSTRIES CORPORATION LTD. Vs. KHUSHBAKHAT AGRO INDUSTRIAL CO.PVT.LTD.
|
July 31, 2002 |
H.P.S.E.B. Vs. BIMLA DEVI
|
August 26, 2002 |
H.R.T.C. Vs. MADAN LAL
|
September 2, 2002 |
H.R.T.C. Vs. INDER DASS BEAKTA
|
January 2, 2002 |
H.S.GOOLERY Vs. ASHOK KUMAR SONI
|
September 5, 2002 |
HARDEVI Vs. OM PARKASH
|
November 29, 2002 |
HARI JAI SINGH Vs. SURESH KUMAR GUPTA
|
August 20, 2002 |
HARI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2002 |
HARI RAM THAKUR Vs. STATE OF HP
|
March 27, 2002 |
HARJINDER KAUR Vs. SUNITA
|
December 4, 2002 |
HARMESH SINGH Vs. NAMIT KUMAR
|
August 21, 2002 |
HEMAVATI Vs. PURAN CHAND
|
August 5, 2002 |
HIM ADVANCES AND SAVINGS PVT LTD Vs. RAVINDER KUMAR GUPTA
|
April 2, 2002 |
HIMACHAL PRADESH CONGRESS COMMITTEE (I) Vs. SALIG RAM NAND KISHORE
|
August 12, 2002 |
HIMACHAL RADESH TRANS CORPN Vs. INDER DASS BEAKTA
|
January 2, 2002 |
HIMACHAL ROAD TRANS CORPN Vs. DEVI SINGH
|
November 27, 2002 |
HIMACHAL ROAD TRANSPORT Vs. SUKH RAM
|
September 24, 2002 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HP STATE COOPERATIVE BANK LTD.
|
July 3, 2002 |
HINSU Vs. KHINDU
|
September 3, 2002 |
HIROO RAM Vs. NIRMALA DEVI
|
May 28, 2002 |
I.T.C.LIMITED Vs. KHANAM M.JAVED
|
October 1, 2002 |
IACOPO LOMBARDI Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2002 |
IAN ROYLANCE STILIMAN Vs. STATE OF H P
|
January 11, 2002 |
INDER PRATAP SINGH Vs. STATE OF H P
|
June 21, 2002 |
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 24, 2002 |
INDERJIT SINGH AVTAR SINGH Vs. NATHPA JHAKRI POWER CORPORATION
|
December 10, 2002 |
INSURANCE COMPANY Vs. JAI PIDI EDUCATED UNEMPLOYED SOCIETY LTD.
|
September 4, 2002 |
ISHARI LAL Vs. SOLMA
|
March 21, 2002 |
JAGANNATH Vs. KULLU MUNICIPAL COMMITTEE
|
January 1, 2002 |
JAGAT SINGH Vs. BABU RAM
|
August 22, 2002 |
JAGDISH CHANDRA MEHTA Vs. USHA
|
June 18, 2002 |
JAI KUMAR Vs. YADAV NANDAN MALHOTRA
|
March 26, 2002 |
JAI PARKASH Vs. STATE OF H.P.
|
May 10, 2002 |
JAMNA DEVI Vs. UNION OF INDIA
|
March 30, 2002 |
JASWANTI DEVI Vs. SUNIL MEHRA
|
September 13, 2002 |
JAYANT KUMAR ROY Vs. SHAM KUMAR
|
September 16, 2002 |
JAYEE WOLLEN MILLS Vs. CHATTER PAL SHARMA
|
March 20, 2002 |
JEET RAM Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2002 |
JEET RAM ALIAS MEET RAM Vs. SITA RAM
|
July 12, 2002 |
JITENDER SODHI Vs. V.K.UPPAL
|
December 9, 2002 |
JOGI RAM AND COMPANY Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2002 |
JOGINDER KUMAR GAUTAM Vs. STATE BANK OF INDIA
|
August 5, 2002 |
JOGINDER SINGH Vs. NAURATI DEVI
|
August 23, 2002 |
JURGEN LUDWIG SCHMITT Vs. STATE OF H.P.
|
January 20, 2002 |
JURGEN LUDWIG SCHMITT Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2002 |
JUSTICE P N NAG Vs. STATE OF H P
|
September 27, 2002 |
JUSTICE P.N.NAG (RETD.) Vs. STATE OF H.P.
|
July 27, 2002 |
KAHAN CHAND Vs. STATE OF H.P.
|
July 5, 2002 |
KALYAN SINGH Vs. RANJOT SINGH
|
March 22, 2002 |
KAMAL ABROL Vs. BHAGWAN DASS
|
August 21, 2002 |
KAMLA NAND Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2002 |
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2002 |
KARUNA Vs. JIWAN PARKASH
|
January 11, 2002 |
KASHI RAM Vs. HARBHAJAN SINGH BHAJJI
|
April 4, 2002 |
KHUSHI RAM Vs. FINDHI
|
June 5, 2002 |
KIRAN DEVI Vs. STATE OF H.P.
|
December 23, 2002 |
KIRAN MALHOTRA Vs. H.P.UNIVERSITY
|
June 21, 2002 |
KISHORI LAL Vs. KARNAL SINGH
|
August 29, 2002 |
KRIPA RAM Vs. MAINA
|
May 23, 2002 |
KRISHAN DASS ALIAS KISAN DASS Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2002 |
KRISHNA DEVI Vs. PRAGO DEVI
|
July 31, 2002 |
KRISHNA DEVI Vs. HARBHAJAN LAL
|
January 11, 2002 |
KULTAR SINGH DOGRA AND YOG RAJ Vs. BHARTI TELENET LTD.
|
December 16, 2002 |
L.I.C OF INDIA Vs. LAXMI DEVI
|
August 22, 2002 |
LAL CHAND Vs. STATE OF H.P.
|
July 5, 2002 |
LATIF MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2002 |
LATISH KUMAR Vs. STATE BANK OF INDIA
|
June 27, 2002 |
LIFE INSURANCE CORPN OF INDIA LTD Vs. KIRAN BALA
|
October 25, 2002 |
LT.COL.SUDHIR JUNG Vs. JIJU RAM
|
December 30, 2002 |
M.C.MEHTA Vs. KAMAL NATH
|
March 15, 2002 |
M.L.GUPTA Vs. UNION OF INDIA (UOI)
|
July 25, 2002 |
MADAN LAL BUTAIL Vs. DINESH KUMAR SOOD
|
April 4, 2002 |
MAHAJAN Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2002 |
MAHENDRA PAL Vs. STATE OF H.P.
|
July 2, 2002 |
MANI RAM Vs. SUDESH KUMARI
|
December 4, 2002 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2002 |
MANSA DEVI Vs. REWAT RAM
|
April 30, 2002 |
MARIGOLD PAPERS LIMITED Vs. RENUKA PACKAGES PVT. LTD
|
March 22, 2002 |
MARYADA Vs. H.P.UNIVERSITY
|
January 9, 2002 |
MEGH PAL THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 18, 2002 |
MOHAMMAD LADDU Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2002 |
MOHAN DASS Vs. DISTRICT AND SESSIONS JUDGE
|
December 31, 2002 |
MOHAN MEAKIN Vs. HIMALAYA ENTERPRISES AND CO.
|
October 8, 2002 |
MOHAN MEAKIN LIMITED Vs. INTERNATIONS TRADE
|
September 23, 2002 |
MUNSHI RAM Vs. SURESH KUMAR
|
March 26, 2002 |
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2002 |
NAINU RAM Vs. STATE OF HP
|
June 28, 2002 |
NANAK CHAND Vs. NATIONAL HYDROELECTRIC POWER CORPORATION
|
July 2, 2002 |
NAND KISHORE Vs. MOHD. IDRISH
|
December 12, 2002 |
NARAIN SINGH BRAMTA Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2002 |
NAROTAM RAM Vs. LAND ACQUISITION COLLECTOR
|
September 25, 2002 |
NARPAT RAM Vs. HINDUSTAN SALT LTD
|
March 27, 2002 |
NATHAN Vs. NOKHU RAM
|
October 8, 2002 |
NATIONAL INS.CO. Vs. BIDHI CHAND
|
January 11, 2002 |
NATIONAL INSURANCE CO LTD Vs. SATYA DEVI
|
April 10, 2002 |
NAWAB DEEN Vs. SOHAN SINGH
|
April 2, 2002 |
NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 25, 2002 |
NIRMALA DEVI Vs. STATE OF H.P.
|
November 17, 2002 |
NIRMLA DEVI Vs. SURESH KUMAR
|
March 15, 2002 |
NUPUR Vs. SANDEEP
|
March 8, 2002 |
OM PARKASH Vs. KULBHUSHAN
|
March 27, 2002 |
OMKAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 6, 2002 |
ONKAR CHAND Vs. JAGTAMBA DEVI
|
April 9, 2002 |
ORIENTAL INSURANCE CO LTD Vs. GIAN CHAND
|
January 1, 2002 |
ORIENTAL INSURANCE CO. LTD Vs. LAL CHAND
|
April 2, 2002 |
PADMO Vs. SURAT RAM
|
April 12, 2002 |
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2002 |
Parma Nand Vs. Arvind Diwan
|
July 15, 2002 |
PARVESH TANWAR Vs. UNION OF INDIA
|
January 9, 2002 |
PAWAN KUMAR SOOD Vs. INDER KRISHAN MEHTA
|
May 10, 2002 |
PHOOL KUMARI Vs. NANDU RAM
|
September 17, 2002 |
POOJA SARAN Vs. H.P.UNIVERSITY
|
December 24, 2002 |
PRAKASH CHAND Vs. SATPAL SOOD
|
June 4, 2002 |
PRAN NATH KHANNA Vs. STATE OF H.P.
|
March 1, 2002 |
PRAN NATH TIKKU Vs. RAJINDER MAHESHWARI
|
July 25, 2002 |
PREM SHARMA Vs. NISHI SHARMA
|
June 7, 2002 |
PRITAM CHAND Vs. STATE OF H.P.
|
June 6, 2002 |
PUNJAB NATIONAL BANK Vs. NARAIN DASS
|
October 3, 2002 |
PUNJAB SI SIND BANK SHIMLA Vs. HIMACHAL LITHOGRAPHERS
|
May 6, 2002 |
RAJ KUMAR ALIAS BHAMBU Vs. STATE OF HP
|
April 10, 2002 |
RAJ KUMAR ALIAS KHEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 12, 2002 |
RAJ KUMARI Vs. SURESH KUMAR
|
August 7, 2002 |
RAJEEV DUTTA Vs. PUNJAB WAKF BOARD
|
November 28, 2002 |
RAJESH HAMDARD Vs. STATE OF H.P.
|
May 22, 2002 |
RAJESHWAR SINGH Vs. STATE OF H.P.
|
August 7, 2002 |
RAJESHWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 18, 2002 |
RAJINDER ALIAS RAJU Vs. STATE OF H.P.
|
November 1, 2002 |
RAJINDER KUMAR Vs. STATE OF HP
|
June 5, 2002 |
RAJINDER SINGH, PARTAP SINGH Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD.
|
July 16, 2002 |
RAKESH KUMAR Vs. BHIM BAHADUR
|
September 24, 2002 |
RAKESHWAR LAL SOOD Vs. STATE OF H.P.
|
September 25, 2002 |
RAM KRISHAN Vs. TARA CHAND
|
March 27, 2002 |
RAM LAL Vs. VIJENDER CHANDEL
|
August 7, 2002 |
RAM LAL Vs. SHER SINGH
|
January 11, 2002 |
RAM PAL Vs. AGYA RAM
|
April 11, 2002 |
RAM PRAKASH Vs. STATE OF H.P.
|
June 17, 2002 |
RAMA NAND Vs. NATIONAL INSURANCE COMPANY
|
October 24, 2002 |
RAMESH CHAND Vs. SANT KUMAR
|
April 22, 2002 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2002 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2002 |
RAMESH CHAND ALIAS RODU Vs. STATE OF HIMACHAL PRADESH
|
June 6, 2002 |
RANBAXY LABORATORIES LTD Vs. JERATH ELECTRONICS
|
November 14, 2002 |
RANBIR SINGH Vs. STATE OF H.P.
|
March 25, 2002 |
RANJIT MAL KASTIA Vs. REGISTRAR OF COMPANIES
|
March 6, 2002 |
RANVIR KUTHIALA Vs. DEVI DASS
|
April 23, 2002 |
RAVI TIKU Vs. HIMALYAN PIPE INDUSTRIES
|
May 27, 2002 |
RELIANCE TELECOM LTD. Vs. H.P.STATE ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD
|
June 26, 2002 |
RESIDENTS OF TATTA PANI Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2002 |
REWAL SINGH Vs. STATE OF HP
|
May 20, 2002 |
RIBI DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
April 12, 2002 |
ROHIT MAHAJAN Vs. DAV COLLEGE MANAGEMENT COMMI.
|
September 9, 2002 |
SAILO RAM Vs. KULDIP CHAND
|
December 13, 2002 |
SANDEEP KUMAR Vs. STATE OF H P
|
April 12, 2002 |
SANJAY GUPTA Vs. STATE OF H.P.
|
July 3, 2002 |
SANJEEV CHANDEL Vs. STATE OF H P
|
October 10, 2002 |
SANJEEV CHAUHAN Vs. H.P.STATE FOREST CORPORATION LTD.
|
August 23, 2002 |
SANT KUMAR Vs. ARYA SMAJ, DHARAMSALA
|
January 1, 2002 |
SAPNA Vs. PARKASH CHAND
|
September 25, 2002 |
SARDAR MOHINDER SINGH Vs. RATTAN SINGH
|
October 3, 2002 |
SARIF MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2002 |
SARWAN DASS Vs. SALAM JEET
|
October 28, 2002 |
SATISH KUMAR Vs. SANTOSH KUMAR
|
November 14, 2002 |
SATYA CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2002 |
SATYA DEVI Vs. GAURAN DEVI
|
January 1, 2002 |
SATYA DEVI SHARMA Vs. MEGH PAL
|
April 23, 2002 |
SATYA PAL Vs. RATTAN CHAND
|
January 30, 2002 |
SATYA PAL SOOD Vs. SHAKUNTLA SHARMA
|
June 20, 2002 |
SATYA SECURITIES Vs. UMA ERRY
|
April 2, 2002 |
SAWAPAN KUMAR Vs. SANJAY KUMAR
|
December 6, 2002 |
SECRETARY PUNJAB STATE ELECTRICITY BOARD Vs. O P CHAWLA
|
September 2, 2002 |
SEEMA TRADING COMPANY Vs. P N B
|
May 16, 2002 |
SESH RAM Vs. RESHMU
|
December 28, 2002 |
SHAKUNTLA DEVI Vs. SANTOSH
|
March 13, 2002 |
SHANKAR Vs. RUKMANI
|
August 28, 2002 |
SHANKAR LAL Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2002 |
SHIV KUMAR Vs. THE UNION OF INDIA
|
May 3, 2002 |
SHIV LAL Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2002 |
SHIV RAM Vs. STATE OF H.P.
|
May 4, 2002 |
SHIV RAM THROUGH HIS LRS. Vs. KRISHAN SINGH
|
September 18, 2002 |
SHRI DEV RAJ Vs. MANSHA RAM
|
August 28, 2002 |
SHRI ISHWAR DASS Vs. STATE OF H.P.
|
June 20, 2002 |
SHRIKI RAVIT Vs. STATE OF H.P.
|
May 9, 2002 |
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2002 |
SINGH RAM Vs. KAMLA
|
November 14, 2002 |
SITO Vs. AMAR NATH
|
April 17, 2002 |
SOHAN LAL Vs. SARLA DEVI
|
January 9, 2002 |
SOM KUMAR Vs. DISTRICT AND SESSIONS JUDGE
|
April 5, 2002 |
SOM NATH Vs. STATE OF HP
|
May 13, 2002 |
SOMA DEVI Vs. RATTAN CHAND
|
January 11, 2002 |
SONIA BHALLA Vs. RAJNEESH AGGARWAL
|
March 18, 2002 |
STATE OF H P Vs. BHIM SINGH
|
March 6, 2002 |
STATE OF H P Vs. LATIF MOHAMMED
|
March 22, 2002 |
STATE OF H P Vs. KATARLA BUILDERS
|
April 30, 2002 |
STATE OF H P Vs. AMAR SINGH
|
June 4, 2002 |
STATE OF H P Vs. KANTI GROVER
|
July 3, 2002 |
STATE OF H P Vs. SUKH RAM
|
July 8, 2002 |
STATE OF H P Vs. CHET RAM
|
July 10, 2002 |
STATE OF H P Vs. RASHEED AHMED
|
December 5, 2002 |
STATE OF H P Vs. LAL SINGH
|
July 25, 2002 |
STATE OF H P Vs. SAINU RAM
|
July 15, 2002 |
STATE OF H P Vs. MUNSHI RAM
|
November 7, 2002 |
STATE OF H P Vs. DES RAJ
|
August 27, 2002 |
STATE OF H.P. Vs. GURDEEP LAL
|
March 14, 2002 |
STATE OF H.P. Vs. VINOD KUMAR
|
September 13, 2002 |
STATE OF H.P. Vs. KALAWATI
|
November 1, 2002 |
STATE OF H.P. Vs. BIDHI CHAND Accused
|
March 13, 2002 |
STATE OF HIMACHAL PRADESH Vs. SANDYA DEVI
|
April 22, 2002 |
STATE OF HIMACHAL PRADESH Vs. SURAT RAM
|
May 10, 2002 |
STATE OF HIMACHAL PRADESH Vs. KAKA RAM
|
June 27, 2002 |
STATE OF HIMACHAL PRADESH Vs. SURAT SINGH
|
September 9, 2002 |
STATE OF HIMACHAL PRADESH Vs. SONDHU
|
November 28, 2002 |
STATE OF HIMACHAL PRADESH Vs. KANGRA WHOLE SALE CORPORATION SOCIETY
|
June 28, 2002 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
|
April 2, 2002 |
STATE OF HP Vs. RAJ KUMAR
|
May 2, 2002 |
STATE OF HP Vs. RAM LUBHAYA
|
April 9, 2002 |
STEEL STRIPS LTD Vs. HIM TEKNOFORGE LTD
|
September 2, 2002 |
STERLING HOLIDAY RESORTS INDIA LTD. Vs. SUNILA MALIK
|
May 13, 2002 |
SUKARAM BHARDWAJ AND MEENAKSHI KUMARI Vs. STATE OF H.P.
|
October 31, 2002 |
SUKH RAM Vs. STATE OF H.P.
|
April 9, 2002 |
SUMAN KUMAR Vs. STATE OF HP
|
March 5, 2002 |
SUNIL KUMAR Vs. DEVINDER KUMAR
|
March 25, 2002 |
SURESH KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2002 |
SURESH SHARMA Vs. VEERA BALI
|
February 28, 2002 |
SURINDER KUMAR Vs. STATE OF H P
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December 3, 2002 |
SURINDER SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
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March 1, 2002 |
SURJIT SINGH Vs. STATE OF H.P.
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August 16, 2002 |
SURJIT VERMA Vs. BAWA JUNG BAHADUR
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September 2, 2002 |
SUSHIL KUMAR Vs. JAGDISH RAM
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January 1, 2002 |
TAKEO TAKAHASHI Vs. STATE OF HIMACHAL PRADESH
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January 2, 2002 |
TARA CHAND Vs. PUSHPA DEVI
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April 6, 2002 |
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
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September 19, 2002 |
TECHNO ELECTRIC & ENGINEERING COMPANY LTD. Vs. NATHPA JHAKRI POWER CORPORATION LTD.
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May 24, 2002 |
TEJWANT SINGH Vs. SHEELA DEVI
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March 21, 2002 |
THAKUR DASS Vs. LAND ACQUISITION COLLECTOR
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November 8, 2002 |
THE BRANCH POST MASTER Vs. INDER CHAUDHARY
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April 8, 2002 |
THE KHADEEN COOPERATIVE AGRICULTURAL SERVICE Vs. AMARJIT SINGH BAWA
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February 25, 2002 |
THE NEW INDIA Vs. KHUSHAL CHAND CHAUHAN ASSURANCE COMPANY
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December 23, 2002 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SOLAN FILLING STATION
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June 3, 2002 |
THE SECRETARY, PUNJAB SEB. Vs. O.P.CHAWLA
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September 2, 2002 |
TITU SINGH Vs. STATE OF H.P.
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April 26, 2002 |
TOKHA Vs. BIRU
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November 29, 2002 |
TOM MARSHALL Vs. STATE OF H.P.
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November 21, 2002 |
UCO BANK Vs. JAGDISH RAM
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January 25, 2002 |
UJJAL SINGH Vs. PUNJAB WAKF BOARD, AMBALA
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April 12, 2002 |
UMA SHANKAR Vs. STATE OF HIMACHAL PRADESH
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July 5, 2002 |
UMAR DIN Vs. JAMNA DASS
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November 21, 2002 |
UNION OF INDIA Vs. MADAN LAL
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October 7, 2002 |
UNION OF INDIA Vs. PUNJAB COMMUNICATIONS LTD
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November 1, 2002 |
UNITED COMMERCIAL BANK Vs. MANI RAM
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October 23, 2002 |
UNITED INDIA INSURANCE CO LTD Vs. GULAB SINGH CHAUHAN
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September 18, 2002 |
UNITED INDIA INSURANCE CO LTD Vs. SUMITRA DEVI
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July 25, 2002 |
UNITED INDIA INSURANCE CO LTD Vs. SHILA DEVI
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March 13, 2002 |
UNIVERSAL SHIMLA Vs. H.P CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD.
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April 24, 2002 |
USHA SOOD, ASHOK SOOD AND DIVYA SOOD Vs. STATE OF H.P.
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October 1, 2002 |
VARINDER KUMAR GARG Vs. FINANCIAL COMMISSIONER & SECY, TO GOVT.OF H.P.DEPT.OF HOUSING
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June 18, 2002 |
VERMA CARTON INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
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February 28, 2002 |
VIDHYA CHAND Vs. SHAIMU DEVI
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August 29, 2002 |
VIJAY CHANDLA Vs. PARVEEN CHANDLA
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August 13, 2002 |
VIJAY KUMAR Vs. JASWINDER SINGH
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March 18, 2002 |
VIJAY KUMAR SETHI Vs. KANWAR BHUPINDER SINGH
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October 7, 2002 |
VINOD KUMAR Vs. PURAN CHAND AND ANOTHER
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June 20, 2002 |
YOGESHWER Vs. STATE OF HP
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March 1, 2002 |