A.D.S. BUILDERS GUILD Vs. GOLDEN TOURIST RESORTS
|
October 6, 2000 |
ABHILASH KUMAR Vs. H P KRISHI VISHVA VIDYALAYA
|
January 6, 2000 |
ALAF DEEN Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2000 |
AMAR BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
September 29, 2000 |
AMAR NATH Vs. PROMILA DEVI
|
March 31, 2000 |
Amar Singh Vs. State of Himachal Pradesh
|
October 6, 2000 |
AMIT BHARDWAJ Vs. H.P.S.E.B, THROUGH ITS SECRETARY
|
June 26, 2000 |
AMRIT LAL Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2000 |
AMRIT SINGH Vs. STATE OF H.P.
|
December 22, 2000 |
AMRIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 26, 2000 |
ANIL KUMAR Vs. SHAKUNTLA DEVI
|
May 23, 2000 |
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 26, 2000 |
ARARIT LAL Vs. REV.TC CHACKO, PRIEST
|
July 5, 2000 |
ARSH CASTING PVT. LTD. Vs. H.P.STATE ELECTRICITY BOARD
|
June 23, 2000 |
ARTI PATEL Vs. SHAMA GULERIA
|
December 22, 2000 |
ASHA GUPTA Vs. BALBIR SINGH
|
July 21, 2000 |
ASHA GUPTA Vs. YAS PAUL
|
August 25, 2000 |
ASHA JAISWAL Vs. SHAKTI SINGH
|
September 27, 2000 |
ASHA RAM Vs. STATE OF H.P.
|
April 17, 2000 |
ASHOK KUMAR Vs. STATE OF H.P.
|
August 1, 2000 |
ASHWANI KUMAR DATTA Vs. S.C.KUMAR
|
January 7, 2000 |
ATMA RAM Vs. STATE OF H.P.
|
December 22, 2000 |
ATMA RAM AND OTHERS Vs. STATE OF H P AND OTHERS
|
December 22, 2000 |
B HAGA RAM Vs. PARVEEN KUMER
|
June 1, 2000 |
BAL BAHADUR Vs. STATE OF H P
|
December 28, 2000 |
BALAK RAM Vs. CHET RAM
|
May 3, 2000 |
BALBIR SINGH @ KAKA Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2000 |
BHADAR SINGH Vs. JUMI
|
April 5, 2000 |
BHAGWAN DASS Vs. STATE OF H.P.
|
July 26, 2000 |
BHARAT SINGH Vs. HARMEET SINGH
|
December 15, 2000 |
BHAU RAM Vs. KAMLA DEVI ALIAS
|
May 25, 2000 |
BHAWANI SINGH CHAUHAN Vs. STATE OF HP
|
March 16, 2000 |
BHUBNESH BANGA Vs. LAND ACQUISITION COLLECTOR
|
July 12, 2000 |
BHUPINDER SINGH Vs. KANCHAN RANI
|
March 28, 2000 |
BHUVNESH VERMA Vs. KASHMIRI LAL
|
November 16, 2000 |
BIDHIA Vs. GHUNGAR
|
December 7, 2000 |
BISHAN SINGH Vs. VED PARKASH
|
June 2, 2000 |
BUDH RAM ALIAS RAJINDER Vs. STATE OF H.P.
|
December 25, 2000 |
CANARA BANK Vs. SAI BOX FACTORY
|
December 26, 2000 |
CHAMAN LAI Vs. ASHA RANI
|
July 10, 2000 |
CHAND AWASTHI Vs. STATE OF H P AND OTHERS
|
June 23, 2000 |
CHANDER MOHAN SIRKECK Vs. R.K.ANAND
|
September 15, 2000 |
CHANDU LAL Vs. BIASAN DEVI
|
November 24, 2000 |
CHHANGI DEVI (THROUGH LRS.) Vs. GENERAL PUBLIC
|
September 11, 2000 |
CHUHA RAM Vs. RANJIT LAI
|
May 10, 2000 |
D.R.DIWAN Vs. STATE OF H.P.
|
December 12, 2000 |
DAOLI RAM Vs. SHIV DAYAL
|
January 3, 2000 |
DEEPAK SOOD Vs. STATE OF H.P.
|
August 25, 2000 |
DEV RAJ (DECEASED) THROUGH LRS. Vs. KARTARA
|
August 17, 2000 |
DEVINDER KUMAR ALIAS PINKU Vs. STATE OF H.P.
|
March 23, 2000 |
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
|
October 6, 2000 |
DILE RAM Vs. TEK CHAND
|
March 24, 2000 |
DILE RAM Vs. TEK CHAND
|
March 28, 2000 |
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. HIM KHADI GRAMODYOG ASHRAM, MISSION HOUSE, THE MALL SOLAN
|
September 7, 2000 |
DURGA NAND Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2000 |
DURGA SINGH Vs. STATE OF H.P.
|
May 10, 2000 |
DURGA SINGH Vs. KAMLA DEVI
|
December 21, 2000 |
DWARKI DEVI Vs. H.P.HOUSING BOARD
|
December 14, 2000 |
FATEH DEEN Vs. BASHIR AHMAD
|
March 1, 2000 |
GARIB DEVI Vs. MANDIR THAKUR NAR SINGH JI MAHARAJ
|
June 23, 2000 |
GIAN CHAND Vs. UNION OF INDIA (UOI)
|
April 5, 2000 |
GODHAM RAM Vs. STATE OF H.P.
|
April 18, 2000 |
Gopal Dass Verma Vs. State of H P
|
June 20, 2000 |
GOVIND RAJ GAUR Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2000 |
GULAB DASSI Vs. DURGI
|
December 22, 2000 |
GURCHARAN SINGH Vs. RAJENDER VERMA
|
December 29, 2000 |
GURDEV SINGH Vs. GULABOO
|
April 24, 2000 |
H P FINANCIAL CORPORATION Vs. PUNEET PRINTERS
|
March 31, 2000 |
H P STATE CO OPERATIVE MARKETING AND CONSUMER FEDERATION LIMITED Vs. BHAGMAL
|
May 12, 2000 |
H P STATE COUNCIL FOR CHILD WELFARE Vs. UNIQUE MIXERS AND FURNACES PRIVATE LIMITED
|
March 3, 2000 |
H.P. STATE COUNCIL FOR CHILD WELFARE Vs. UNIQUE MIXERS & FURNACES PVT. LTD.
|
March 3, 2000 |
H.P.STATE FOREST CORP. Vs. MANOHAR LAL
|
September 15, 2000 |
H.P.STATE FOREST CORPN LTD. Vs. PARAS RAM
|
December 15, 2000 |
H.P.STATE FOREST CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 29, 2000 |
H.P.STATE FOREST CORPORATION Vs. ACHHAR SINGH
|
August 3, 2000 |
H.R.T.C. Vs. BIMLA DEVI
|
February 23, 2000 |
HARDAYAL Vs. PARAS RAM
|
December 29, 2000 |
HARI SINGH Vs. STATE OF H.P.
|
September 7, 2000 |
HARINDER MOHAN CHADHA Vs. MOHINDER KUMAR & COMPANY
|
May 20, 2000 |
HARISH KUMAR Vs. STATE OF H.P.
|
August 10, 2000 |
HARJINDER KAUR ALIAS KAMAL PREET Vs. K.R.AGGARWAL
|
March 30, 2000 |
HARJINDER SINGH Vs. STATE OF HP
|
November 1, 2000 |
HARSWARUP Vs. RAM LOK SHARMA
|
May 30, 2000 |
HIGH COURT ON ITS OWN MOTION IN RE : STATE OF HIMACHAL PRADESH Vs. JAMNA DASS
|
August 10, 2000 |
HIM SPORTS Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2000 |
HIMACHAL PRADESH CIVIL SUPPLIES CORPN Vs. ORIENTAL INSURANCE CO LTD
|
December 4, 2000 |
HIMACHAL PRADESH STATE Vs. MANSON (INDIA) PVT. LTD
|
April 19, 2000 |
HIMACHAL PRADESH STATE Vs. SHIVALIK CASTING PVT. LTD
|
October 19, 2000 |
HIMACHAL PRADESH TRANS CORPN Vs. GANESHWAR SHARMA
|
September 12, 2000 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BIMLA DEVI
|
February 23, 2000 |
INCOME TAX OFFICER Vs. DAYAL SONS
|
January 3, 2000 |
JAGAT RAM Vs. TARA CHAND
|
June 29, 2000 |
JAGJIVAN PAL Vs. BIPIN SINGH PARMAR
|
November 10, 2000 |
JAGRITI DEVI Vs. STATE OF H.P.
|
August 31, 2000 |
JAGTAR SINGH Vs. STATE OF H.P.
|
August 7, 2000 |
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2000 |
JANAK RAJ Vs. MANJU BALA
|
December 29, 2000 |
JEEVO ALIAS JEEVAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2000 |
JHILO DEVI Vs. DHANI RAM
|
March 27, 2000 |
JOTI RAM Vs. BHAGAT SINGH
|
January 6, 2000 |
KALIMA PLASTIC PRIVATE LIMITED Vs. H P FINANCIAL CORPORATION
|
January 6, 2000 |
KAMLA DEVI Vs. JASWANT SINGH DOD
|
August 11, 2000 |
KAMLA SHARMA Vs. RADHEY SHYAM
|
August 17, 2000 |
KARAM CHAND Vs. STATE OF H.P.
|
March 3, 2000 |
KARAM CHAND Vs. PUNJAB NATIONAL BANK
|
March 23, 2000 |
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 18, 2000 |
KAUSHALYA BUTAIL Vs. MADAN LAL BUTAIL
|
September 8, 2000 |
KHEM SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2000 |
KINJLAK M. KALIA Vs. HIMACHAL PRADESH KRISHI VISHVAVIDYALA
|
September 25, 2000 |
KRISHAN BAHADUR Vs. STATE OF H.P.
|
December 21, 2000 |
KULDEEP MARIA Vs. SHANTI DEVI
|
July 6, 2000 |
KULDIP CHAND Vs. SHIV RAM
|
April 11, 2000 |
KULDIP KUMAR Vs. ROOP PAL SHARMA
|
August 3, 2000 |
KUMAR AND COMPANY Vs. STATE OF HIMACHAL PRADESH
|
January 23, 2000 |
KUNDAN LAL AHUJA Vs. B.K.SHARMA
|
June 22, 2000 |
KUNJ BEHARI LAL BUTAIL Vs. STATE OF HP
|
February 18, 2000 |
KUNJI DEVI Vs. CHAMAN LAL
|
July 11, 2000 |
LACHHI DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 27, 2000 |
LAKSHMAN SINGH Vs. PIAR DEVI
|
December 22, 2000 |
LAL SINGH Vs. PARVATOO.
|
August 3, 2000 |
LAXMI CHAND Vs. CHAMAN LAL
|
February 25, 2000 |
LEELA Vs. DRUMTI DEVI
|
June 29, 2000 |
LIAQ RAM Vs. GENERAL PUBLIC
|
September 11, 2000 |
LILA DEVI Vs. STATE OF H.P.
|
November 10, 2000 |
MAHANT MADHO RAM Vs. GIRI RAM
|
March 28, 2000 |
MAHBOOB ALI Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2000 |
MAJOR LEKH RAM SHARMA Vs. COL.AMBA PRASHAD GAUTAM
|
May 26, 2000 |
MANBHARI DEVI AND Vs. STATE
|
June 30, 2000 |
MANDI URBAN CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR CO OPERATIVE
|
July 4, 2000 |
MANI RAM Vs. STATE OF HIMACHAL PRADESH
|
November 10, 2000 |
MANSHA RAM Vs. STATE OF H.P.
|
June 19, 2000 |
MATHU RAM AND ORS. Vs. HARI NAND AND ORS.
|
September 8, 2000 |
MEGH RAM Vs. ONKAR CHAND
|
March 28, 2000 |
MELA RAM Vs. STATE BANK OF INDIA
|
July 21, 2000 |
MOHAN MEAKIN LTD. Vs. SURJIT BEVERAGES PVT. LTD.
|
March 20, 2000 |
MOHINDER LAL GUPTA Vs. KAUSHALYA DEVI VOHRA
|
September 28, 2000 |
MOHINDER SINGH Vs. BADRI NATH
|
March 16, 2000 |
MOHINDER SINGH Vs. RULIA
|
April 11, 2000 |
MOHINDER SINGH Vs. CHARAN DASS
|
October 6, 2000 |
MOHIT CHOPRA Vs. H.P.KRISHI VISHVAVIDYALAYA, PALAMPUR
|
November 22, 2000 |
MOON HOTEL PVT.LIMITED Vs. VENU BAKSHI
|
July 4, 2000 |
MOTI LAL Vs. TOTA RAM
|
December 15, 2000 |
MUKHTIAR DEVI Vs. GAURAN
|
April 26, 2000 |
MUNGALl DEVI Vs. KHUB RAM
|
August 10, 2000 |
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 1, 2000 |
NAGESH KUMAR Vs. KEWAL KRISHAN
|
May 12, 2000 |
NANDRESH KUMAR Vs. H.P.STATE CIVIL SUPPLIES CORPORATION
|
September 5, 2000 |
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2000 |
NARANJAN CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2000 |
NATIONAL INSURANCE CO LTD Vs. PRITO
|
January 4, 2000 |
NATWAR LAL Vs. STATE OF H.P.
|
December 20, 2000 |
NEERAJ ACHARYA Vs. STATE OF HIMACHAL PRADESH
|
June 22, 2000 |
NEERU JAIN Vs. STATE OF H.P.
|
August 17, 2000 |
NEERU JAIN AND ANOTHER Vs. STATE OF H P
|
August 18, 2000 |
NEW INDIA ASSURANCE CO. Vs. BALU
|
July 4, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURAJ PARKASH
|
January 4, 2000 |
NIRMALA Vs. HARI SINGH
|
September 15, 2000 |
OM PARKASH Vs. VED PARKASH
|
January 4, 2000 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2000 |
PARDEEP KUMAR Vs. STATE OF H.P.
|
January 6, 2000 |
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2000 |
PARTAP MALIK Vs. STATE OF H.P.
|
April 17, 2000 |
PARVEEN KUMARI Vs. GANGI DEVI
|
September 15, 2000 |
Pinja Ram alias Chain Singh Vs. State of H P
|
September 4, 2000 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2000 |
PRADEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2000 |
PREM CHAND Vs. RUP CHAND AND OTHERS
|
April 26, 2000 |
PREM KUMAR MALIK Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2000 |
PREM SHARMA Vs. SIBY THOMAS
|
July 5, 2000 |
PREM SINGH Vs. STATE OF H.P.
|
May 26, 2000 |
PURAN CHAND Vs. MELA SINGH
|
June 5, 2000 |
PUSHAP LATA SHARMA Vs. RAMESH KUMARI
|
June 23, 2000 |
PUSHPA DEVI Vs. STATE OF H.P.
|
May 29, 2000 |
PYARE LAI SEHGAL Vs. KAMLESH VERMA
|
April 28, 2000 |
PYARE LAL Vs. SHAM LAL
|
March 24, 2000 |
RAI SINGH ALIAS RAJU Vs. STATE OF H P
|
September 14, 2000 |
RAI SINGH NARAIN SINGH Vs. O.BANK, BADRIPUR BRANCH
|
December 20, 2000 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 17, 2000 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2000 |
RAJAN YADAV Vs. HIMACHAL PRADESH UNIVERSITY
|
September 28, 2000 |
RAJEEV KUMAR Vs. STATE OF H.P.
|
May 9, 2000 |
RAJEEV KUMAR Vs. STATE OF H P
|
June 9, 2000 |
RAJINDER Vs. TARSEM CHAND
|
November 29, 2000 |
RAJINDER KUMAR Vs. SHYAM LAI
|
September 21, 2000 |
RAJINDER KUMAR Vs. SOMA DEVI
|
May 12, 2000 |
RAJINDER PARSHAD Vs. LACHHMAN DASS
|
August 18, 2000 |
RAJINDER SINGH Vs. STATE OF H.P.
|
June 20, 2000 |
RAJIV KUMAR Vs. BISHNA
|
February 25, 2000 |
RAKESH MOHAN Vs. BRIG. KAPIL MOHAN
|
April 11, 2000 |
RAM CHANDER Vs. STATE OF H P
|
April 4, 2000 |
RAM DASS Vs. STATE OF H.P.
|
October 5, 2000 |
RAM LUBHAYA Vs. MALTI NEGI
|
November 10, 2000 |
RAM PARKASH Vs. STATE OF H.P.
|
March 1, 2000 |
RAM RAKHA Vs. BRAHMA NAND
|
March 1, 2000 |
RAMAN KUMAR Vs. BHUPENDER LAL KAUSHAL
|
July 31, 2000 |
RANBAXY LABORATORIES LIMITED Vs. JERATH ELECTRONICS AND ALLIED INDUSTRIES
|
January 5, 2000 |
RANBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 23, 2000 |
RANGI LAL Vs. STATE OF H.P.
|
June 27, 2000 |
RANJIT SINGH GULERIA Vs. UNION OF INDIA
|
November 8, 2000 |
RASHMIBALA Vs. STATE OF H.P.
|
June 8, 2000 |
RAVI DATT Vs. STATE OF H.P.
|
July 20, 2000 |
RAVINDER KUMAR Vs. STATE OF H.P.
|
July 3, 2000 |
REETA BARWAL Vs. STATE OF H P
|
July 21, 2000 |
REETA ROY Vs. STATE OF HIMACHAL PRADESH
|
May 23, 2000 |
RENU CHADHA Vs. ASHA KUMARI
|
December 8, 2000 |
ROOP KUMARI Vs. STATE OF HP
|
May 19, 2000 |
S.D.O.(ELECTRICITY) Vs. J.N.BAROWALIA
|
May 21, 2000 |
SADA NAND CHAUHAN Vs. STATE OF H.P.
|
October 6, 2000 |
SADA RAM Vs. STATE OF H.P.
|
April 19, 2000 |
SADA RAM Vs. BALBIR SINGH
|
July 13, 2000 |
SAINI AND CO Vs. UNION OF INDIA
|
September 8, 2000 |
SAMTEL WORKERS UNION Vs. STATE OF H P
|
May 24, 2000 |
SANJEEV KAUL Vs. STATE OF HP
|
November 29, 2000 |
SANJEEV KUMAR ALIAS SONU Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2000 |
SANTOSH KUMAR PAL AND OTHERS Vs. STATE OF H P
|
September 14, 2000 |
SARDAR MOHINDER SINGH Vs. RATTAN SINGH
|
March 28, 2000 |
SARITA MEHTA Vs. SHARVANJIT SINGH
|
May 29, 2000 |
SARWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2000 |
SATI RATTNAM ARVINDAN Vs. KASTURI LAL
|
October 5, 2000 |
SATISH KUMAR Vs. B S KOMAL
|
April 3, 2000 |
SATPAL Vs. STATE OF H.P.
|
August 14, 2000 |
SEED ALU SUPPLIERS SYNDICATE Vs. UNION OF INDIA
|
August 29, 2000 |
SHAKTI SINGH Vs. SLATE OF H.P.
|
February 25, 2000 |
Shankar Dass Vs. State of H P
|
June 2, 2000 |
SHASHI SYAL Vs. RAM PIARI
|
December 22, 2000 |
SHASHI VIKRANT Vs. STATE OF HP
|
August 31, 2000 |
SHIV LAL AND Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2000 |
SHIV RAM Vs. STATE OF HP
|
October 22, 2000 |
SHUBH TIMB STEELS LTD. Vs. STATE OF H.P.
|
March 31, 2000 |
SINGH RAM Vs. BHAGAT SINGH
|
July 7, 2000 |
SINGHU Vs. STATE OF H.P.
|
July 21, 2000 |
SOHAN LAL KHANNA Vs. AMAR SINGH
|
August 24, 2000 |
SOHAN THAKUR Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2000 |
STATE BANK OF INDIA Vs. YOU AMM STEEL FABRICATION INDUSTRY
|
March 16, 2000 |
STATE BANK OF INDIA Vs. RENUKA FOOTWEARS PVT.LIMITED
|
September 8, 2000 |
STATE OF H.P. Vs. SURINDER KUMAR
|
July 20, 2000 |
STATE OF H.P. Vs. KISHAN CHAND
|
July 3, 2000 |
STATE OF H.P. Vs. JASPAL SINGH
|
February 12, 2000 |
STATE OF H.P. Vs. GIRJA KUMAR
|
January 4, 2000 |
STATE OF H.P. Vs. PADAM DASS
|
November 15, 2000 |
STATE OF H.P. Vs. AVINASH CHAND
|
July 14, 2000 |
STATE OF H.P. Vs. GURNAM SINGH
|
July 10, 2000 |
STATE OF H.P. Vs. JOGINDER SINGH
|
December 5, 2000 |
STATE OF H.P. Vs. RAJINDER KUMAR THAPAR
|
March 15, 2000 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP CHAND
|
July 6, 2000 |
STATE OF HIMACHAL PRADESH Vs. KALYAN CHAND
|
August 2, 2000 |
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND
|
May 19, 2000 |
STATE OF HIMACHAL PRADESH Vs. C.L.MALHOTRA
|
July 17, 2000 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH alias SOM PARKASH
|
March 29, 2000 |
STATE OF HIMACHAL PRADESH Vs. CHET RAM
|
April 19, 2000 |
STATE OF HIMACHAL PRADESH Vs. RAJPAL
|
November 28, 2000 |
STATE OF HIMACHAL PRADESH Vs. DURGA SINGH AND PINTO
|
November 15, 2000 |
STATE OF HIMACHAL PRADESH Vs. SUDESH KUMAR
|
July 20, 2000 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
July 6, 2000 |
STATE OF HIMACHAL PRADESH Vs. SHRI GIAN CHAND
|
May 25, 2000 |
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
|
April 11, 2000 |
STATE OF HIMACHAL PRADESH Vs. BHUP SINGH
|
April 18, 2000 |
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
|
May 12, 2000 |
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI
|
July 28, 2000 |
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMARI
|
July 27, 2000 |
STATE OF HIMACHAL PRADESH Vs. DESH RAJ
|
September 22, 2000 |
STATE OF HIMACHAL PRADESH Vs. NITU SINGH
|
September 21, 2000 |
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
|
April 5, 2000 |
STATE OF HIMACHAL PRADESH Vs. JEET RAM
|
July 13, 2000 |
STATE OF HIMACHAL PRADESH Vs. R K SINGHA
|
March 31, 2000 |
STATE OF HIMACHAL PRADESH Vs. EDWARD SAMUAL CHARETON
|
February 22, 2000 |
State of Himachal Pradesh Vs. Shahbaz Khan
|
June 2, 2000 |
STATE OF HIMACHAL PRADESH Vs. HALLI DEVI
|
May 4, 2000 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
May 12, 2000 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL SHARMA
|
November 22, 2000 |
STATE OF HIMACHAL PRADESH Vs. ROLF DAGFINN BAJARBO
|
December 18, 2000 |
SUDESH ENTERPRISES Vs. STATE OF H.P.
|
June 6, 2000 |
SUDRIPTO ROY Vs. SURESH KUMAR
|
October 27, 2000 |
SULOCHANA DEVI Vs. UNITED COMMERCIAL BANK
|
August 3, 2000 |
SUMEDHA KAILASH Vs. SUPERINTENDENT OF POLICE
|
September 18, 2000 |
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2000 |
SURINDER SINGH Vs. STATE OF H P
|
August 3, 2000 |
SURJEET MALHAN Vs. JOHAN TINSON & CO.
|
November 3, 2000 |
SUSHIMA KISHANDEV KAUSHAL Vs. COUNCIL FOR TIBETAN EDUCATION
|
July 21, 2000 |
TARA DUTT Vs. STATE OF HIMACHAL PRADESH
|
April 11, 2000 |
TEJ SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 28, 2000 |
TIBETAN ADMINISTRATIONS WELFARE SOCIETY Vs. UNION OF INDIA
|
November 17, 2000 |
TULSI RAM Vs. KRISHNI DEVI
|
May 3, 2000 |
UCO BANK Vs. LEKH RAM
|
November 13, 2000 |
UDEY RAM Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2000 |
UDHO Vs. RAM KISHAN
|
May 9, 2000 |
UNITED INDIA INSURANCE CO Vs. KULDEEP SINGH
|
September 26, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. NIRMALA CHAUHAN
|
August 3, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. PREM SINGH
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December 21, 2000 |
USHA VERMA Vs. STATE OF HP
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May 19, 2000 |
UTPAL DASS Vs. STATE OF H.P.
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September 15, 2000 |
VALLABH ALOYS (P) LTD. Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
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May 23, 2000 |
VARINDER KUMAR @ BABLA Vs. STATE OF HIMACHAL PRADESH
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July 14, 2000 |
VIDYA SAGAR Vs. UNION OF INDIA
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March 30, 2000 |
VIJAY KUMAR Vs. PUNJAB NATIONAL BANK
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April 6, 2000 |
VIMAL CHOPRA Vs. CHAUDHARY RAM
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December 15, 2000 |
VIRBHADRA SINGH Vs. KAINTHLA ENQUIRY COMMISSION
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October 24, 2000 |
WIPRO GE MEDICAL SYSTEMS LTD. Vs. STATE OF HIMACHAL PRADESH
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November 9, 2000 |
YASH PAL SHARMA Vs. PUREWAL AND ASSOCIATES LTD.
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September 7, 2000 |
ZALAM SINGH Vs. SHIV RAM
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December 28, 2000 |