AVTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 29, 1983 |
B.N. PANDEY Vs. INDRA CHEHAN
|
March 15, 1983 |
B.N.GHILDYAL Vs. UNION OF INDIA
|
May 30, 1983 |
BELA SINGH Vs. NEENA KUMARI KAUSHIK
|
June 23, 1983 |
BESRIA Vs. STATE OF HIMACHAL PRADESH
|
March 25, 1983 |
BROOKE BOND TEA INDIA LTD. Vs. STATE OF HIMACHAL PRADESH
|
March 6, 1983 |
CHUHROO RAM Vs. STATE
|
July 6, 1983 |
CITIZENS OF SIMLA Vs. STATE OF HIMACHAL PRADESH
|
January 14, 1983 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
September 30, 1983 |
COURT ON ITS OWN MOTION Vs. K.C. KHANNA
|
August 29, 1983 |
COURT ON ITS OWN MOTION Vs. MAST RAM TANTA
|
January 13, 1983 |
COURT ON ITS OWN MOTION IN THE MATTER OF MITHU RAM ALIAS HARBANS SINGH Vs. STATE OF H P
|
November 8, 1983 |
DIGAMBER JAIN SABHA Vs. STATE OF HIMACHAL PRADESH
|
June 22, 1983 |
DINESH KUMAR Vs. TILAK RAJ
|
July 29, 1983 |
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 25, 1983 |
HARI CHAND KHIMTA Vs. KARAM CHAND
|
April 14, 1983 |
HIMACHAL FRUIT GROWERS CO OP MARKETING AND PROCESSING SOC LTD Vs. UPPER INDIA FOOD PRESERVERS AND PROCESSORS P LTD
|
July 6, 1983 |
HIMACHAL PRADESH NASHABANDI PARISHAD Vs. STATE OF HIMACHAL PRADESH
|
September 30, 1983 |
HIMACHAL PRADESH STATE FOREST CORPORATIONSIMLA Vs. HARI CHAND
|
August 18, 1983 |
HIMACHAL ROAD TRANSPORT Vs. GURDEV KAUR
|
April 7, 1983 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KISHAN SINGH
|
November 9, 1983 |
HUKAM SINGH Vs. NAG SINGH
|
September 16, 1983 |
IKHLAQ MOHAMED Vs. UNION OF INDIA
|
January 11, 1983 |
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 14, 1983 |
INDIAN BANK Vs. NARINDER KUMAR GUPTA
|
June 22, 1983 |
JADRANGAL CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. NARPAT RAM
|
November 15, 1983 |
JAGDISH SINGH Vs. STATE OF HIMACHAI PRADESH THROUGH COLLECTOR, UNA
|
October 31, 1983 |
KANSHI RAM Vs. LACHHMAN
|
January 7, 1983 |
KANSHI RAM Vs. LACHHMAN
|
October 7, 1983 |
KAVIRAJ BHUPENDER NATH GUPT Vs. UNION OF INDIA
|
August 3, 1983 |
KEWAL SINGH Vs. SAT MAHAJAN
|
December 9, 1983 |
KHEM SINGH Vs. KAPUR SINGH
|
March 25, 1983 |
KR. BRIJ BALA Vs. STATE OF H.P. AND OTHERS
|
August 22, 1983 |
LAL SINGH Vs. MUNSHI RAIN
|
October 28, 1983 |
LEKH RAM Vs. GOPAL
|
November 19, 1983 |
MADAN MOHAN JAGGA Vs. STATE OF HIMACHAL PRADESH
|
September 13, 1983 |
MASTER ASHWANI KUMAR MINOR Vs. BOARD OF SCHOOL EDUCATION FOR HIMACHAL PRADESHSIMLA AND
|
July 20, 1983 |
MATHU RAM Vs. STATE OF HIMACHAL PRADESH
|
November 8, 1983 |
MUNICIPAL CORPORATION Vs. K C KHANNA
|
August 29, 1983 |
NAROTTAM DATT SHARMA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
June 27, 1983 |
NATHU Vs. STATE OF H P
|
November 21, 1983 |
PARMINDER LAL SARIN Vs. SUMAN LATA
|
July 27, 1983 |
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 10, 1983 |
PURI AGRO INDUSTRIAL CORPORATION Vs. NAHAN FOUNDRY LTD.
|
July 26, 1983 |
PUSHPENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 27, 1983 |
R.C.SHARMA Vs. UNION OF INDIA
|
June 21, 1983 |
RAM ASHRA HARI CHAND Vs. TARA CHAND
|
April 4, 1983 |
RAMESH CHAND ALIAS MOHAMMED HUSSAIN Vs. STATE OF HIMACHAL PRADESH
|
December 1, 1983 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 1, 1983 |
RATTANI DEVI Vs. RAJINDER PAL
|
October 29, 1983 |
RIKHI RAM KAUNDAL Vs. GANU RAM
|
January 7, 1983 |
S C DOGRA Vs. STATE OF HIMACHAL PRADESH
|
May 23, 1983 |
SANATAN DHARAM PRATINIDHI SABHA Vs. STATE OF HIMACHAL PRADESH
|
August 12, 1983 |
SAT PAL Vs. STATE OF HIMACHAL PRADESH
|
August 11, 1983 |
SETH SUNDER PARSHAD AND SONSNEW DELHI Vs. STATE OF HIMACHAL PRADESH
|
May 10, 1983 |
STATE OF HIMACHAL PRADESH Vs. THAKUR DASS
|
June 22, 1983 |
SWARAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 20, 1983 |
TAKRI DEVI Vs. RAMA DOGRA
|
June 6, 1983 |
THOILU Vs. KRISHAN GOPAL
|
November 11, 1983 |
TOTA Vs. PYARE LAL
|
September 22, 1983 |
VIDYA DHAR Vs. MOHAN LAL
|
August 25, 1983 |
VINAY SAIHGAL Vs. STATE OF HIMACHAL PRADESH
|
August 3, 1983 |