REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABBASALI TAHERALII VORA Vs. TRILOKKUMAR BABUBHAI BHASKAR FOOD INSPECTOR	February 20, 2001
ABDUL KADER JUSAB SANDHI Vs. STATE OF GUJARAT	August 13, 2001
ABDUL RAOOF ALIAS RAOOF ABDUL KADER SHAIKH Vs. STATE OF GUJARAT	June 26, 2001
ABDUL RAZAAK MOHMDBHAI Vs. STATE OF GUJARAT	October 10, 2001
ABDULLA MOHAMAD MUSLIYARAKAT Vs. DIRECTOR COMMISSIONER	June 14, 2001
ABDULSATTAR YUSUFBHAI QURESHI Vs. STATE OF GUJARAT	January 16, 2001
ABDULSATTAR YUSUFBHAI QURESHI AND ORS. Vs. STATE OF GUJARAT	January 20, 2001
ADANI EXPORTS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED	April 9, 2001
ADDI SPL LAND ACQ OFFICER Vs. MANIBEN WD O SHANKARBHAI C PATEL	November 29, 2001
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PATEL JAYANTILAL PURSHOTTAMDAS	October 24, 2001
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. ELECTRICITY MAZDOOR SABHA	August 6, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL CORPORATION OCTROI KARMACHARI SANGH	October 12, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. SAURASHTRA PAINTS PRIVATE LIMITED	December 20, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. ELLVINA	May 1, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. MEGHAJIBHAI	August 3, 2001
AHMEDABAD RASULBHAI SHAIKH Vs. STATE OF GUJARAT	March 21, 2001
AHMEDABAD SOUTH INDIAN ASSOCIATION CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 22, 2001
AHMEDSHAH BHIKHUSHAH DIWAN Vs. STATE OF GUJARAT	June 18, 2001
AJITBHAI GANPATBHAI CHAUHAN Vs. STATE OF GUJARAT	July 12, 2001
AKASH SALT INDUSTRIES Vs. STATE OF GUJARAT	March 2, 2001
AKBARMIYA AMIRMIYA Vs. STATE OF GUJARAT	October 5, 2001
AKHIL GUJARAT PRAVASI VAHAN SANCHALAK MAHAMANDAL Vs. STATE OF GUJARAT	January 16, 2001
AKHIL GUJARAT PRAVASI VAHAN SANCHALAK MAHAMANDAL AND ORS. Vs. STATE OF GUJARAT AND ORS.	August 17, 2001
ALISHA DULLASHA SAIYAD Vs. CONSERVATOR OF FORESTS	November 5, 2001
ALL GUJARAT EMPLOYEES ASSO Vs. GUJARAT DAIRY DEVELOPMENT CORPN	September 26, 2001
ALL GUJARAT EMPLOYEES ASSOCIATION Vs. GUJARAT DAIRY DEVELOPMENT CORPORATION & ORS.	July 26, 2001
ALWIN LAURENCE MEENDONSA Vs. STATE OF GUJARAT	June 16, 2001
AMARSINH MADHAVJI CHAUHAN Vs. STATE OF GUJARAT	December 5, 2001
AMBALAL S PATEL Vs. STATE OF GUJARAT	December 7, 2001
AMBICA FLOUR MILLING CORPORATION Vs. FOOD CORPORATION OF INDIA	June 11, 2001
AMERSY EXPORTS PRIVATE LIMITED Vs. STATE OF GUJARAT	June 26, 2001
AMIT B SEJU Vs. STATE OF GUJARAT	March 7, 2001
AMIT M PANCHAL Vs. STATE OF GUJARAT	January 19, 2001
AMRATBHAI NAGJIBHAI RABARI Vs. DEPUTY CONSERVATOR OF FOREST	July 24, 2001
AMRISH AND COMPANY Vs. COMMISSIONER OF INCOME TAX	October 30, 2001
AMROK LOGISTICS TRADING PRIVATE LIMITED Vs. DIGVIJAY CEMENT COMPANY LIMITED	January 16, 2001
AMRUTBEN BHAYA EBHA Vs. STATE OF GUJARAT	October 30, 2001
ANAND MUNICIPALITY Vs. NAVJEEVAN PULSE MILLS	December 10, 2001
ANARKALI SARABHAI Vs. COMMISSIONER OF GIFT TAX	September 4, 2001
ANIL ALIAS TAKLO MANILAL AGRAWAL Vs. STATE OF GUJARAT	July 24, 2001
ANIL MAHADEV MANE Vs. STATE OF GUJARAT	August 2, 2001
ANILKUMAR UMEDBHAI AMIN Vs. STATE OF GUJARAT	January 25, 2001
ANIRUDDHSINH MAHIPATSINH JADEJA Vs. STATE OF GUJARAT	August 14, 2001
ANJALAVALA RAFIQ AHMED GULAM NABI Vs. NAYANKUMAR BABULAL MISTRI	January 18, 2001
ANMOL DAIRY LIMITED Vs. STATE OF GUJARAT	August 7, 2001
ANNAPURNA UDYOG BHANDAR Vs. NASIK HING SUPPLYING COMPANY	December 6, 2001
ANVARKHAN R MAKARANI Vs. STATE OF GUJARAT	September 28, 2001
AR PROJECTS LTD Vs. STATE	June 11, 2001
ARTIBEN SASHANKBHAI VASA Vs. SASHANKBHAI PRAFULCHANDRA VASA	September 20, 2001
ARUN KUNDUVALLAPIL KRUSHNA NAYAR Vs. STATE OF GUJARAT	July 3, 2001
ARVINDBHAI KESHAVLAL PATEL Vs. HASMUKH SONI	June 22, 2001
ARVINDBHAI N LEUVA Vs. AMRELI NAGARPALIKA	April 4, 2001
ASEA BROWN BOVERI LIMITED Vs. O L OF POLYSTEELS LIMITED	February 13, 2001
ASHIMA J SHAH Vs. UNION OF INDIA	August 9, 2001
ASHOK BHATIA Vs. M K GAJERA	February 16, 2001
ASHOK OXYGEN Vs. STATE OF GUJARAT	February 14, 2001
ASHOKKUMAR PRABHUDASBHAI MODI Vs. STATE OF GUJARAT	November 27, 2001
ASHOKKUMAR SUKPALSINGH JAT Vs. STATE OF GUJARAT	August 13, 2001
ASHRAFKHAN AZADKHAN PATHAN Vs. MARIAMBIBI KADRI	June 26, 2001
ASHUTOSH PRAFULBHAI NANAVATI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 1, 2001
ASHWINBHAI C SHETH Vs. BANK OF BARODA	March 9, 2001
ASIF ALIAS ASHRAF ALIAS GANDHARO S O SULEMANBHAI ALIAS SALIMBHAI SANDHI Vs. COMMISSIONER OF POLICE	February 13, 2001
ASJWINKUMAR R PATEL Vs. EXECUTIVE DIRECTOR	December 26, 2001
ATMARAMBHAI MAGANLAL PATEL Vs. STATE OF GUJARAT	October 11, 2001
ATUL G PANDYA Vs. UNION OF INDIA	July 5, 2001
ATUL TRADING CO Vs. STATE OF GUJARAT	August 1, 2001
AVALOKITA B DESAI Vs. STATE OF GUJARAT	February 16, 2001
AVINASH SHOBHASING Vs. STATE OF GUJARAT	July 24, 2001
B A MEWADA Vs. DIRECTOR GOVERNMENT PRINTING AND STATIONERY DEPARTMENT	February 17, 2001
B C PATEL Vs. DEPUTY INSPECTOR GENERAL OF POLICE	April 12, 2001
B I ACHARYA Vs. ONGC LIMITED	March 30, 2001
B J BHAGORA Vs. UNION OF INDIA	May 2, 2001
B M GUPTA Vs. ASHOK CHANDULAL BHATT	July 27, 2001
B R GANDHI Vs. STATE OF GUJARAT	July 27, 2001
B R RAVAL Vs. DISTRICT DEVELOPMENT OFFICER DISTRICT PANCHAYAT BARODA	March 17, 2001
B R SHAH Vs. GUJ IND INVESTMENT CORPORATION LIMITED	March 17, 2001
B R SHAH Vs. COLLECTOR	July 27, 2001
B.R. RAVAL Vs. DISTRICT DEVELOPMENT OFFICER, DISTRICT PANCHAYAT, BARODA AND ANR.	February 17, 2001
BABARBHAI JAVERBHAI Vs. DISTRICT SUPERINTENDENT OF POLICE	July 2, 2001
BABU RAMESHBHAI MADRASHI Vs. STATE OF GUJARAT	July 18, 2001
BABUBHAI BHIMJIBHAI KACHADIYA Vs. STATE OF GUJARAT	May 4, 2001
BABUBHAI C KACHHADIYA Vs. RAJKOT MUNICIPAL CORPORATION	June 29, 2001
BABUBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT	August 14, 2001
BABUBHAI TALJABHAI DESAI Vs. STATE OF GUJARAT	May 10, 2001
BAHADUR ALI BABUBHAI CHARANIA Vs. STATE OF GUJARAT	July 27, 2001
BALLKHAN DOSKHAN JOYA Vs. GUJARAT ELECTRICITY BOARD	January 9, 2001
BALWANTBHAI MADHUBHAI MISTRI Vs. SARPANCH	July 24, 2001
BALWANTBHAI MAGANLAL CHAUHAN Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT	February 20, 2001
BAPUSINGH SAYABA Vs. AJAY KUMAR	May 4, 2001
BAPUUNAGAR VIDYOTEJAK TRUST Vs. STATE OF GUJARAT	July 6, 2001
BARAIYA LAKHABHAI DUDHABHAI Vs. STATE OF GUJARAT	July 20, 2001
BARDOLI NAGARPALIKA Vs. WORKMEN	October 11, 2001
BARIYA MANABHAI CHHAGANBHAI Vs. DEPUTY COLLECTOR REHABILIATION AND SPL LAND ACQ	June 26, 2001
BAROT MAFATLAL KEDARSINGH Vs. SPECIAL LAND ACQUISITION OFICER	June 19, 2001
BAVAJI MOHANBHAI KARSANBHARTI Vs. MALIYA HATINA GRAM PANCHAYAT	April 3, 2001
BENJAMIN AMITKUMAR RAJKUMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION	August 28, 2001
BHADRESHBHAI MANEKBHAI TRIVEDI Vs. STATE OF GUJARAT	October 11, 2001
BHAGUBHAI F SONI Vs. UNION BANK OF INDIA	December 13, 2001
BHAGVANBHAI KESHAVBHAI SORATHIYA Vs. MARUTKUMAR RAMBHAI PATEL	March 8, 2001
BHAGVATACHARYA NARAYANCHARYA PUBLIC TRUST Vs. STATE OF GUJARAT	February 1, 2001
BHARAT JOITARAM PATEL Vs. KANUBHAI J SHAH	February 28, 2001
BHARAT KUMAR M VYAS Vs. STATE OF GUJARAT	April 4, 2001
BHARAT RAMCHAND SHAMDASANI Vs. P C VERMA COMMISSIONER OF INCOME TAX GUJARAT III	September 28, 2001
BHARATBHAI H RAWAL Vs. JYOTSANABEN	January 15, 2001
BHARATBHAI HARIBHAI VASHI Vs. BULSAR DISTRICT CO OPERATIVE BANK LIMITED	March 23, 2001
BHARATBHAI RATANSINGH NINAMA Vs. STATE OF GUJARAT	February 8, 2001
BHARATBHAI S PATEL Vs. STATE OF GUJARAT	March 28, 2001
BHARATKUMAR GAJANAND VYAS Vs. MAHATMA GANDHI LABOUR INSTITUTE	September 3, 2001
BHARATKUMAR SHANTILAL BARBHAIYA Vs. CHIEF ADMINISTRATIVE OFFICER	March 2, 2001
BHARTI TELE TECH LIMITED Vs. CHIEF GENERAL MANAGER TELE COMMUNICATION AHMEDABAD	December 19, 2001
BHAVNABEN RAMESHCHANDRA SHAH Vs. STATE OF GUJARAT	December 7, 2001
BHAVNAGAR MUNICIPAL CORPORATION Vs. PARMAR HARESH BOTHABHAI	August 10, 2001
BHAVNAGAR MUNICIPAL CORPORATION Vs. BABUBHAI P PATEL	April 3, 2001
BHIKHABHAI KESHAVLAL PATEL Vs. ELECTION OFFICER DISTRICT CENTRAL CO OPERATIVE BANK LIMITED AND DEPUTY COLLECTOR	August 9, 2001
BHIKHABHAI RANCHHODBHAI MAKWANA Vs. STATE OF GUJARAT	April 16, 2001
BHIMJIBHAI DEVUBHAI Vs. STATE OF GUJARAT	July 24, 2001
BHIMRAO BABURAO Vs. STATE OF GUJARAT	February 9, 2001
BHOGILAL SOMNATH PATEL Vs. STATE OF GUJARAT	April 18, 2001
BHOLESHANKAR ALIAS DABLUSINH RAMSAGAR SINH Vs. STATE OF GUJARAT	September 27, 2001
BHOTHAJI SURSANGJI THAKOR Vs. SPECIAL LAND ACQUISITION OFFICER	September 20, 2001
BHUPAT DEVABHAI BORICHA Vs. COMMISSIONER OF POLICE	February 9, 2001
BHUPENDRAKUMAR KANTILAL SONI Vs. STATE OF GUJARAT	June 29, 2001
BIMALSINGH DUGGAL Vs. CENTRAL BANK OF INDIA	March 29, 2001
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT	May 1, 2001
BIPINCHANDRA J DIVAN Vs. STATE OF GUJARAT	February 17, 2001
BIPINCHANDRA P PATEL Vs. ANAND AREA DEVE AUTHORITY	April 23, 2001
BIPINCHANDRA PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT	December 24, 2001
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MANAGING DIRECTOR, GUJARAT STEEL TUBES LTD.	December 27, 2001
BRIJESH ALIAS MUNNA ALIAS TAKLU PRABHUNATH TRIVEDI Vs. COMMISSIONER OF POLICE	July 23, 2001
C B I Vs. STATE OF GUJARAT	August 16, 2001
C B I THROUGH THE SUPERINTENDENT OF POLICE Vs. STATE	August 1, 2001
C G SHARMA Vs. STATE OF GUJARAT	September 5, 2001
C J BHATT PROF Vs. STATE OF GUJARAT	February 23, 2001
C K SURTI Vs. CHAIRMAN AND MANAGING DIRECTOR	February 28, 2001
C. S. R. T. C. Vs. RAMSINH B. ZALA	March 9, 2001
C.B.I. THROUGH SUPERINTENDENT OF POLICE Vs. STATE OF GUJARAT	August 13, 2001
C.K. CHOKSI & CO. Vs. COMMISSIONER OF INCOME TAX	August 16, 2001
CADILA HEALTHCARE LIMITED Vs. SWISS PHARMA PRIVATE LIMITED	August 17, 2001
CADILA LABORATORIES LTD Vs. REGISTRAR OF TRADE MARKS	June 21, 2001
CADILA PHARMACEUTICALS LTD. Vs. INSTACARE LABORATORIES PVT. LTD.	May 2, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT	April 17, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT	August 8, 2001
CENTRAL BUREAU OF INVESTIGATION GOVERNMENT OF INDIA Vs. AMARJIT SINGH THE THEN APPRAISER CUSTOMS	July 1, 2001
CENTRAL WORKSHOP Vs. JARNAIL SINGH DEVASINGH RAMGADIA	July 10, 2001
CENTRE POINT WELFARE ASSOCIATION Vs. NITA INTERNATIONAL	March 8, 2001
CHAMPAKBHAI AMIRBHAI VASAVA Vs. STATE OF GUJARAT	April 30, 2001
CHAMPAKBHAI PARSOTTAMBHAI PATEL Vs. STATE OF GUJARAT	January 11, 2001
CHANDAN METAL PRODUCT PRIVATE LIMITED Vs. SUJIT GULATI IAS OR HIS SUCCESSOR IN OFFICE	October 9, 2001
CHANDANBEN CHUNILAL PATEL Vs. STATE OF GUJARAT	October 23, 2001
CHANDRAKANT KESHAVLAL SHAH Vs. STATE OF GUJARAT	July 7, 2001
CHANDRAKANT KESHAVLAL SHAH Vs. STATE OF GUJARAT	July 26, 2001
CHANDRAKANT MULJIBHAI PARIKH Vs. STATE OF GUJARAT	February 27, 2001
CHANDRASHEKHAR GIRDHARLAL MEHTA Vs. SUB DIVISIONAL MAGISTRATE JUNAGADH	July 6, 2001
CHANDRASINH ALIAS CHANDUBHA LALUBHA Vs. STATE OF GUJARAT	July 6, 2001
CHANDUBHAI ALIAS SAMAJIBHAI Vs. STATE OF GUJARAT	April 18, 2001
CHANDUBHAI ISHWARBHAI KOLI Vs. SUPERINTENDING ENGINEER	December 19, 2001
CHAUDHARY KHANJIBHAI VELJIBHAI Vs. MEHSANA DISTICT PANCHAYAT	June 29, 2001
CHAUHAN SHAUKATALI MOGALKHAN Vs. SUB DIVISIONAL MAGISTRATE	July 20, 2001
CHAVDA JAGMALBHAI MALABHAI Vs. STATE OF GUJARAT	July 9, 2001
CHEHARAJI SHANAJI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR	September 18, 2001
CHEMINOVA INDIA LIMITED Vs. SALES TAX OFFICER	November 9, 2001
CHHANAJI MALAJI Vs. STATE OF GUJARAT	May 4, 2001
CHHOTABHAI D PATEL Vs. STATE OF GUJARAT	February 15, 2001
CHINTAN N PARIKH Vs. COMMISSIONER OF INCOME TAX	August 16, 2001
CIT Vs. GUJARAT STATE FERTILIZERS CO. LTD.	October 19, 2001
COMMERZ BANK AG Vs. ARVIND MILLS LIMITED	July 9, 2001
COMMISSIONER OF C. EX. Vs. BHUSHAN PROCESSORS PVT. LTD.	December 10, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZER AND CHEMICALS LTD.	January 22, 2001
COMMISSIONER OF GIFT TAX Vs. ARUNBHAI HARGOVANDAS PATEL	September 25, 2001
COMMISSIONER OF GIFT TAX Vs. DIPAK A SHETH	September 26, 2001
COMMISSIONER OF INCOME TAX Vs. CADILA CHEMICALS PRIVATE LIMITED	September 24, 2001
COMMISSIONER OF INCOME TAX Vs. RAMBHAI N AMIN	September 20, 2001
COMMISSIONER OF INCOME TAX Vs. TEXTILE AND GENERAL ENGINEER COMPANY	September 18, 2001
COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION	August 28, 2001
COMMISSIONER OF INCOME TAX Vs. NANALAL MANSUKHRAM	August 28, 2001
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED NOW MAFATLAL GAGALBHAI TEXTILES LIMITED	August 28, 2001
COMMISSIONER OF INCOME TAX Vs. RAMLUBHAIYA R MALHOTRA	August 13, 2001
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED	August 20, 2001
COMMISSIONER OF INCOME TAX Vs. VALLABHDAS VITHALDAS SAVITABEN VALLABHDAS	November 9, 2001
COMMISSIONER OF INCOME TAX Vs. JYOTI ELECTRIC MOTORS LIMITED	November 1, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT CARBON LIMITED	December 4, 2001
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL RANCHHODLAL CHARITABLE TRUST	October 23, 2001
COMMISSIONER OF INCOME TAX Vs. CHETAN CHEMICALS PRIVATE LIMITED	October 23, 2001
COMMISSIONER OF INCOME TAX Vs. SONA FAMILY TRUST	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. SUSSEN TEXTILE BEARINGS LIMITED	October 17, 2001
COMMISSIONER OF INCOME TAX Vs. ANILABEN UPENDRA SHAH	October 17, 2001
COMMISSIONER OF INCOME TAX Vs. VINODCHANDRA D ASARWALA	October 17, 2001
COMMISSIONER OF INCOME TAX Vs. NARENDRA N CHAUHAN	October 11, 2001
COMMISSIONER OF INCOME TAX Vs. SARABHAI CHEMICALS PRIVATE LIMITED	September 26, 2001
COMMISSIONER OF INCOME TAX Vs. MANILAL TARACHAND	September 26, 2001
COMMISSIONER OF INCOME TAX Vs. SIDHPUR ISABGUL PROCESSING CO. LTD.	June 13, 2001
COMMISSIONER OF INCOME TAX Vs. VISHWAJIT M MEHTA	July 4, 2001
COMMISSIONER OF INCOME TAX Vs. APOORVA SHANTILAL SHAH HUF	July 5, 2001
COMMISSIONER OF INCOME TAX Vs. V B NARANIA AND COMPANY	July 5, 2001
COMMISSIONER OF INCOME TAX Vs. N C MEHTA	July 4, 2001
COMMISSIONER OF INCOME TAX Vs. SHREYAS LAND DEVELOPMENT CORPN	July 9, 2001
COMMISSIONER OF INCOME TAX Vs. DAYAL B MISTRY	July 9, 2001
COMMISSIONER OF INCOME TAX Vs. MOTICHAND VIRPAL SHAH	July 23, 2001
COMMISSIONER OF INCOME TAX Vs. JESINGBHAI I SHETH	July 31, 2001
COMMISSIONER OF INCOME TAX Vs. RISHIKESH APARTMENTS CO OPERATIVE HOUSING SOCEITY LIMITED	June 14, 2001
COMMISSIONER OF INCOME TAX Vs. SIDHPUR ISABGUL PROCESSING COMPANY LIMITED	June 14, 2001
COMMISSIONER OF INCOME TAX Vs. MORMASJI MANCHARJI VAID	June 15, 2001
COMMISSIONER OF INCOME TAX Vs. VIMAL ELECTRIC COMPANY	June 15, 2001
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED	June 27, 2001
COMMISSIONER OF INCOME TAX Vs. JALARAM OIL MILLS	June 21, 2001
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED	February 15, 2001
COMMISSIONER OF INCOME TAX Vs. NUTAN MILLS LIMITED	February 6, 2001
COMMISSIONER OF INCOME TAX Vs. ATUL PRODUCTS LIMITED	February 2, 2001
COMMISSIONER OF INCOME TAX Vs. SHASHIKALABEN NAVNITLAL	January 11, 2001
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILES MILLS P LTD	January 16, 2001
COMMISSIONER OF INCOME TAX Vs. SILVER COTTON MILLS COMPANY LIMITED	January 12, 2001
COMMISSIONER OF INCOME TAX Vs. ELECON ENGG CO LTD	January 18, 2001
COMMISSIONER OF INCOME TAX Vs. U S NAVLEKAR	January 18, 2001
COMMISSIONER OF INCOME TAX Vs. PARSHOTTAMDAS K PANCHAL	January 23, 2001
COMMISSIONER OF INCOME TAX Vs. NIPA TWISTING WORKS	January 25, 2001
COMMISSIONER OF INCOME TAX Vs. SOMA TEXTILES AND INDUSTRIES LIMITED	March 5, 2001
COMMISSIONER OF INCOME TAX Vs. SHAHIBAUG ENTERPRENEURS PRIVATE LIMITED	March 8, 2001
COMMISSIONER OF INCOME TAX Vs. SARANG SPG MFG CO	March 13, 2001
COMMISSIONER OF INCOME TAX Vs. V.B. NARANIA AND CO.	August 27, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT INDUSTRIAL PRODUCTS	October 16, 2001
COMMISSIONER OF WEALTH TAX Vs. BHAGWANDAS D PATEL	March 12, 2001
COMMISSIONER OF WEALTH TAX Vs. HASMUKHLAL MAGANLAL	February 22, 2001
COMMISSIONER OF WEALTH TAX Vs. LALJIBHAI BHAGWANBHAI KHARAWLA	October 23, 2001
COMMISSIONER OF WEALTH TAX Vs. H H VIJAYKUVERBA	December 5, 2001
COMMISSIONER OF WEALTH TAX Vs. PADMABEN PANNALAL	September 25, 2001
COMMISSIONER OF WEALTH TAX Vs. CHINUBHAI HARIDAS	September 25, 2001
COMMISSIONER RAJKOT MUNICIPAL CORPORATION Vs. GEETABEN ANILKUMAR TANK C O DR CHAUDHARY	June 19, 2001
CONTROLLER OF ESTATE DUTY Vs. KANTILAL CHIMANLAL	February 22, 2001
CONTROLLER OF ESTATE DUTY Vs. VIKRAMKUMAR B PARSHAVE	September 24, 2001
CORE HEALTHCARE LIMITED Vs. STANDARD CHARTERD BANK	February 23, 2001
CORE HEALTHCARE LTD. Vs. STANDARD CHARTERED BANK	January 23, 2001
CYANIDES AND CHEMICALS CO Vs. OIL AND NATURAL GAS COMMISSION	March 23, 2001
CYANIDES AND CHEMICALS CO. BY ITS PROPRIETOR Vs. O.N.G.C. LTD., MARKETING SECTION, BARODA	March 23, 2001
D G DALAL Vs. STATE OF GUJARAT	July 17, 2001
D S NARVE DY CONSERVATOR OF FORESTS Vs. JAGDISH PRASAD 3RD SPECIAL LAND ACQUISITION	August 27, 2001
D W PARMAR Vs. STATE OF GUJARAT	March 16, 2001
DAHYABHAI CHHAGANBHAI Vs. STATE OF GUJARAT	April 19, 2001
DAKSHA N. SHAH Vs. STATE OF GUJARAT	April 27, 2001
DAKSHABEN L PANDYA Vs. STATE OF GUJARAT	August 9, 2001
DALAL GAURANG JITENDRA MINOR Vs. STATE OF GUJARAT	August 31, 2001
DALICHAND ALIAS BHURIYO PANNALAL LABANNA Vs. COMMISSIONER OF POLICE	February 13, 2001
DARAYAS BAMANSHAH MEDHORA Vs. NARIMAN BAMANSHA MEDHORA	November 6, 2001
DASARATHBHAI V PATEL Vs. UNION OF INDIA	October 11, 2001
DASHRATHBHAI J PATEL Vs. L I C	September 11, 2001
DEEPAK NITRITE LIMITED Vs. N H RANA	December 28, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. CORE HEALTHCARE LIMITED	April 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROHINI BUILDERS	March 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. JIVANLAL NEBHUMAL	December 24, 2001
DEPUTY COMMISSIONER OF INCOME TAX ASST Vs. MADHU SILICA PRIVATE LIMITED	April 23, 2001
DEVABHAI DHANABHAI BHARWAD Vs. STATE OF GUJARAT	September 27, 2001
DEVRAJ KANA RADA Vs. MAMLATDAR OF TALALA TALUKA	July 24, 2001
DHANABHAI AMARSHIBHAI Vs. STATE OF GUJARAT	September 18, 2001
DHANJI RAMJI Vs. STATE OF GUJARAT	October 29, 2001
DHANPAL JAYANTILAL SHAH Vs. STATE OF GUJARAT	November 5, 2001
DHARI GRAM PANCHAYAT Vs. KIRAN HIRALAL RUPARELIA	July 4, 2001
DHARMESH ALIAS NANNU NITINBHAI SHAH Vs. STATE OF GUJARAT	November 3, 2001
DHARMKRUPA KELVANI MANDAL Vs. HANSABEN K THAKKAR	January 19, 2001
DIGANTSINH DAHYABHAI VAGHELA Vs. DISTRICT MAGISTRATE	July 12, 2001
DIGVIJAY TILES AND POTTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 23, 2001
DILAVAR RUSTAMKHAN Vs. NAYNABEN VANMALIDAS CHAUHAN	August 31, 2001
DILAVAR RUSTAMKHAN Vs. NAYNABEN VANMALIDAS CHAUHAN	August 29, 2001
DILIP CHINUBHAI SHAH Vs. COMMISSIONER OF INCOME TAX	June 26, 2001
DILIPBHAI A PATEL Vs. COMMISSIONER OF INDUSTRIES	June 14, 2001
DILIPBHAI KESHAVBHAI PATEL Vs. COMMISSIONER OF POLICE	May 4, 2001
DILIPKUMAR SURYAKANT UPADHYAYA Vs. PATEL NATAVARLAL MANIBHAI	March 20, 2001
DINESH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 5, 2001
DIPALI MRUGEN PUROHIT Vs. MUNICIPAL COMMISSIONER	April 19, 2001
DIVISIONAL CONTROLLER Vs. RAGHABHAI JALMABHAI TARAL	March 20, 2001
DIVISIONAL CONTROLLER Vs. VIRAJLAL G PALA	August 13, 2001
DIVISIONAL CONTROLLER G S R T C BARODA Vs. ISHAKBHAI A MUNSHI	February 17, 2001
DIVISIONAL RAILWAY MANAGER Vs. SECRETARY	September 18, 2001
DOLAT INDUSTRIES Vs. KRISHNA OIL INDUSTRIES	September 14, 2001
DOLAT INDUSTRIES Vs. KRISHNA OIL INDUSTRIES	July 19, 2001
DOSHI FATECHAND MORARJI Vs. JAMNAGAR MUNI CORPN	August 23, 2001
DY. GENERAL MANAGER Vs. ILIAS ABDULREHMAN	July 11, 2001
ELECTREX INDIA LIMITED Vs. STATE OF GUJARAT	May 2, 2001
ESSAR PROJECTS LIMITED Vs. STATE OF GUJARAT	June 11, 2001
ESSAR STEEL LIMITED Vs. UNION OF INDIA	February 6, 2001
EX SEP KRISHNACHARI Vs. STATE OF GUJARAT	November 6, 2001
FARIDKHAN GULZARKHAN PATHAN Vs. STATE OF GUJARAT	November 29, 2001
G B SHAH Vs. GENERAL MANAGER	May 2, 2001
G E LIGHTING INDIA LIMITED Vs. STATE OF GUJARAT	April 24, 2001
G H PRAJAPATI Vs. J B BHATT	March 16, 2001
G K CHOKSI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 16, 2001
G K MADIA Vs. G I D C	December 7, 2001
GAJJAR STEEL INDUSTRIES PRIVATE LIMITED Vs. JAIRAM LALARAM	July 12, 2001
GALCHAR KETANKUMAR LAXMANBHAI MINOR THRO MOTHER PURIBEN Vs. MAMLATDAR	September 11, 2001
GANDHIDHAM MERCANTILE CO OPERATIVE BANK LIMITED Vs. NARSINHBHAI ATMARAM AGRAWAL	August 3, 2001
GANESH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ISHWARBHAI KESHAVBHAI PATEL	August 14, 2001
GANESH PROTEINS Vs. SALES TAX OFFICER	December 27, 2001
GANPATBHAI N RATHOD Vs. STATE OF GUJARAT	August 14, 2001
GARDEN FINANCE LIMITED Vs. ADDL COMMISSIONER OF INCOME TAX	November 6, 2001
GEB Vs. R K PATEL	August 9, 2001
GENERAL INSURANCE CORPORATION OF INDIA Vs. DHARI VIVID KARYAKARI SAHAKARI MANDAL LIMITED	August 6, 2001
GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER	November 6, 2001
GENERAL MANAGER ONGC LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER	June 12, 2001
GENERAL SECRETARY Vs. INDIAN OIL CORPORATION LIMITED	March 13, 2001
GENERAL SECRETARY GUJARAT MAZDOOR SENA Vs. MUNICIPAL COMMISSIONER	February 26, 2001
GHANSHYAMDASJI GURU HARIKISHANDASJI Vs. STATE OF GUJARAT	April 12, 2001
GHELAJI MATHURJI THAKOR AND ORS. Vs. GSRTC	January 18, 2001
GIRISH U SHAH Vs. GGM ONGC LIMITED	March 1, 2001
GIRISH U. SHAH Vs. G.G.M., O.N.G.C. LTD.	March 2, 2001
GIRISHBHAI ARUNBHAI DESAI Vs. STATE OF GUJARAT	July 3, 2001
GITAR LABORATORIES Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED	January 20, 2001
GLASS LINES EQUIPMENTS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 2001
GOPALJI LAXMANJI RATHOD Vs. STATE OF GUJARAT	April 17, 2001
GORDHANBHAI C PARMAR Vs. DIVISIONAL CONTROLLER	June 15, 2001
GORDHANBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT	March 15, 2001
GOVERNMENT OF GUJARAT Vs. YAKUB ISHAQ HARI	February 9, 2001
GOVINDBHAI KESHAVLAL THAKKER Vs. SAMASTA LUHANA GNATI REGD TRUST	March 2, 2001
GOVINDBHAI MANGALBHAI Vs. MACHINERY STORES TRADERS	July 12, 2001
GOVINDBHAI N MAKWANA Vs. DIVISIONAL SECURITY	January 12, 2001
GOVINDJI MANAJI Vs. SPECIAL LAND ACQUISITION OFFCER	October 11, 2001
GROUP GENERAL MANAGER O N G C LIMITED Vs. NARESHKUMAR MANILAL PARMAR	April 24, 2001
GUJARAT AGRICULTURAL UNIVERSITY Vs. GUJARAT AGRICULTURAL UNIVERSITY VAHIVATI KARMACHARI	February 8, 2001
GUJARAT AGRO OIL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX	January 12, 2001
GUJARAT AMBUJA EXPORTS LTD. Vs. GUJARAT ELECTRICITY BOARD	August 6, 2001
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. SANJAY CHANDRAKANT VYAS	August 16, 2001
GUJARAT ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 10, 2001
GUJARAT ELECTRICITY BOARD Vs. STATE OF GUJARAT	July 26, 2001
GUJARAT ELECTRICITY BOARD Vs. R K PATEL	August 9, 2001
GUJARAT HOUSING BOARD Vs. HARILAL JETHALAL	February 1, 2001
GUJARAT HOUSING BOARD Vs. KALPESHKUMAR NARANBHAI PATEL	November 8, 2001
GUJARAT KAMDAR PANCHAYAT Vs. MAIZE PRODUCTS	July 5, 2001
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT	May 4, 2001
GUJARAT MAZDOOR PANCHAYAT Vs. CONCILIATION OFFICER	November 1, 2001
GUJARAT RAJYA DAIRY KARMACHARISABHA Vs. MANAGING DIRECTOR	May 3, 2001
GUJARAT RESEARCH & MEDICAL INSTITUTE Vs. BATUK LAXMANBHAI SOLANKI	August 28, 2001
GUJARAT RURAL HOUSING BOARD Vs. KANUBHAI H. LODHA	March 9, 2001
GUJARAT STATE BRANCH OF INDIAN MEDICAL ASSOCIATION Vs. STATE OF GUJARAT	June 12, 2001
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. STATE OF GUJARAT	April 26, 2001
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT	July 19, 2001
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT	June 19, 2001
GUJARAT STATE CO OPERATIVE SUGAR INDUSTRIES SOCIETY LIMITED Vs. VINAYAKBHAI D CHAUHAN	October 23, 2001
GUJARAT STATE FINANCIAL CORPORATION Vs. ASHABEN J DAVE	April 18, 2001
GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. HARSHADBHAI SANDIPBHAI MEHTA	June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NIZAMKHAN MEHMADKHAN PATHAN	June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTIBHAI DEVKARANBHAI PATEL	June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHMEDBHAI REHAMNBHAI VOHRA TRAFFIC INSPECTOR	June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B ARUNCHANDRA AND COMPANY	June 22, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B M VAGHMASI	June 25, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHHATRAJI PRADHANJI THAKOR	June 19, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THAKORBHAI ZINABHAI GARASIA	June 20, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEEPAK MANILAL PATHAK	June 19, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. IBRAHIM YUSUF PATEL	June 26, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANKERBHAI PANABHAI BHOI	June 29, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAHIMKHAN S PATHAN	June 12, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. D H PATEL	May 3, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHIRUBHAI J JOSHI	May 3, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAHLADBHAI RATILAL	August 1, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HIRJIBHAI DAMJIBHAI	August 1, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMIRKHAN	March 23, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAGINBHAI K TANDEL	January 4, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DAHYABHAI HIRABHAI KHEMSURIYA	January 25, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SUKHDEVSINH L JADEJA	January 19, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANIBHAI RANJITBHAI MAKWANA C O AHMEDABAD MILL MAZDOOR	December 6, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LIMBABHAI RAMBHAI KOLI	August 14, 2001
GUJARAT STEEL AND AGRICO INDUSTRIES Vs. UNION OF INDIA	September 25, 2001
GUJARAT STEEL TUBES LIMITED Vs. BOARD OF TRUSTEES OF PORT OF KANDLA	December 28, 2001
GUJARAT VIDYAPITH Vs. GIRISH M BHATT	November 29, 2001
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. RAJESH P RAJYAGURU	July 12, 2001
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. DINESHCHANDRA BHOGILAL MAU C O MAJOOR MAHAJAN SANGH	July 18, 2001
GULAM HUSSEIN SARIGAT Vs. OFFICER ON SPL DUTY	March 15, 2001
GULAM RASUL ABDULLAH LESWALA Vs. SPECIAL LAND ACQUISTION OFFICER	January 9, 2001
GULAMMOHMAD A LAKHADAWALA Vs. STATE OF GUJARAT	January 16, 2001
H K DHRUVA Vs. UNION OF INDIA	April 10, 2001
H K DHRUVA Vs. UNION OF INDIA	April 20, 2001
H. K. DHRUVA Vs. UNION OF INDIA	March 2, 2001
HABIBBHAI RAJUBHAI SINDHI MUSLAMAN Vs. STATE OF GUJARAT	February 8, 2001
HABRON CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MEENAKSHIBEN ANANTKUMAR MACWAN	December 19, 2001
HAJIBHAI JAMADIBHAI SAIYED Vs. STATE ELECTION COMMISSION	August 31, 2001
HARESHBHAI DESHABHAI BAGDA Vs. DHORAJI NAGARPALIKA	June 11, 2001
HARIBHAI J DESAI Vs. STATE OF GUJARAT	July 19, 2001
HARIKRUSHNADAS CHHAGANLAL NANALAL AND ISHWARDAS MOHANLAL (SEVA SAMAJ TRUST) Vs. VINODCHANDRA G. VAGHELA AND ANR.	January 11, 2001
HARISH KAKWANI Vs. GUJARAT INSTITUTE OF EDUCATIONAL TECHNOLOGY	May 4, 2001
HARISH M MANKODI Vs. STATE OF GUJARAT	June 14, 2001
HARISHCHANDRASINH AJITSINH JADEJA Vs. STATE OF GUJARAT	October 25, 2001
HARSHAD V SHAH Vs. SUDARSHANBHAI R SHAH	April 26, 2001
HARSHADRAI M BHATT Vs. GRAMODYOG KENDRA	November 8, 2001
HARSUKHBHAI LAKSHMANBHAI Vs. STATE OF GUJARAT	March 17, 2001
HASANBHAI MUSABHAI PATEL Vs. STATE OF GUJARAT	September 14, 2001
HASMUKH ALIAS BATLO CHANDUBHAI PATEL Vs. STATE OF GUJARAT	February 8, 2001
HASMUKHBHAI AMBALAL PATEL Vs. SECOND ADDL SPECIAL LAND ACQUISITION OFFICER	July 26, 2001
HASMUKHRAI R BHADIYADRA Vs. DISTRICT DEVELOPMENT OFFICER	December 5, 2001
HAZARAT SAHIFFULA REFAI DARGAH PRIVATE TRUST Vs. SURAT MUNICIPAL CORPORATION	December 12, 2001
HEIR OF RAVJIBHAI S PATEL SHANTIBEN WS O RAVJI SOMA Vs. VALSAD TALUKA PATEL SAMAJ PRAGATI MANDAL	March 21, 2001
HEIRS OF DECEASED SULTANJI NOORMAHMAD CHHIPA Vs. GAFURBHAI AHMEDJI BIYAVARWALA	January 12, 2001
HEMENDRAKUMAR R PATEL Vs. MAGANBHAI DAJIBHAI	October 30, 2001
HIMANSHU S MEHTA Vs. STATE OF GUJARAT	January 20, 2001
HIMANSHU S MEHTA Vs. SUPERINTENDING ENGINEER	March 17, 2001
HIMATBHAI PANCHABHAI MAKAWANA Vs. JIVIBEN KHIMABHAI	April 20, 2001
HIMATLAL N NALIAPARA Vs. AMRELI JILLA PANCHAYAT	April 1, 2001
HIMATLAL N. NALIAPARA Vs. AMRELI JILLA PANCHAYAT	April 11, 2001
HIMATSINH DOLATSINH BARAIYA Vs. STATE OF GUJARAT	March 15, 2001
HIRACHAND SHYAMJIBHAI LODAYA Vs. COTTON CORPORATION OF INDIA	July 9, 2001
HITESHKUMAR BABUBHAI CHUNARA Vs. AHMEDABAD MUNICIPAL CORPORATION	June 12, 2001
HORST KURVES GMBH Vs. ESSAR OILS LIMITED	September 4, 2001
I I B I LIMITED Vs. O L OF RUSTOM MILLS AND INDUSTRIES LIMITED	December 10, 2001
I M PATEL Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSIONER	August 28, 2001
I O C LIMITED Vs. HARIVANTBHAI CHAMPAKLAL SHELAT	March 15, 2001
I S P L INDUSTRIES LIMITED Vs. S J MEHTA	July 19, 2001
IBRAHIM ALIAS IBU KALUMIYA MANSURI Vs. STATE OF GUJARAT	July 9, 2001
IBRAHIM HAJI AKBARALI GHASWALA Vs. STATE OF GUJARAT	August 6, 2001
ICICI LIMITED Vs. O L OF ABAD MFG AND CALICO PRINTING COMPANY LIMITED	January 19, 2001
IDRISH YAKUB MAMJI Vs. STATE OF GUJARAT	March 13, 2001
IN RE: ANMOL DAIRY LTD. Vs. UNION OF INDIA AND OTHERS	August 7, 2001
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. MAHESHCHANDRA KANAIYALAL SHAH	June 21, 2001
INDIAN FARMERS FERTILIZER CO. OP. LTD. Vs. CARGO CLEARING AGENCY	June 21, 2001
INDIAN GINNING AND PRESSING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 14, 2001
INDIAN INSTITUTE OF MANAGEMENT Vs. UKAKANT SHRIVASTVA	April 20, 2001
INDIAN INSTITUTE OF MANAGEMENT Vs. UKAKANT SHRIVASTVA	March 16, 2001
INDIAN OIL CORPORATION Vs. PATEL KHUSHALBHAI JOITRAM	October 23, 2001
INDO NIPPON FILAMENTS Vs. UNION OF INDIA	January 22, 2001
INDRAVADAN KANTILAL JOSHI Vs. TRANSPORT MANAGER	June 16, 2001
INDRESHWAR MAJOOR SAHAKARI MANDALI LIMITED Vs. TALUKA PANCHAYAT KUTIYANA	January 18, 2001
INSAFI KAMDAR MANDAL Vs. ASSISTANT COMMISSIONER OF LABOUR AND CONSILIATION OFFICER	August 9, 2001
INTER CONTINENTAL Vs. UNION OF INDIA	February 20, 2001
INTERCONTINENTAL INDIA Vs. INDIAN SUGAR AND GENERAL INDUSTRIES EXPORT IMPORT CORP	February 9, 2001
IOC LIMITED Vs. HASHMUKH PANNALAL MAJMUDAR	October 23, 2001
IQBAL AHMED MOHMAD HASAN MOMIN Vs. STATE OF GUJARAT	November 29, 2001
IQBAL GULABBHAI RATHOD Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	July 2, 2001
ISHVERLAL VASHRAMBHAI MAHERIA Vs. RAJESH NATVARLAL VYAS	April 27, 2001
ISHWARBHAI GOKULBHAI SURTI Vs. K M BHATT	December 28, 2001
ISHWRLAL KALIDAS RANA Vs. STATE OF GUJARAT	July 6, 2001
ISMAILBHAI HAJI IBRAHIMBHAI MALEK Vs. GORDHANBHAI HATHIBHAI PATEL	December 20, 2001
ISMAILSHA REHMANSHA DIWAN Vs. STATE OF GUJARAT	February 7, 2001
J D VORA Vs. STATE OF GUJARAT	September 25, 2001
J K CORPORATION LIMITED Vs. STATE OF GUJARAT	July 20, 2001
J K UDAIPUR UDYOG LTD Vs. STATE OF GUJARAT	July 20, 2001
J R PANDIT Vs. DISTRICT PANCHAYAT	March 9, 2001
JAGDEEP INDUSTRIES Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION	January 19, 2001
JAGDISH SHAMJIBHAI MAKWANA Vs. SUB DIVISIONAL MAGISTRATE BHAVNAGAR	July 27, 2001
JAGDISHBHAI BHIMRAI SETALVAD Vs. NEW BRAHMA KSHATRIYA CO OPERATIVE HOUSING SOCIETY LIMITED	March 17, 2001
JAGDISHBHAI M BHATT Vs. UNION OF INDIA	March 5, 2001
JAGDISHBHAI MAFATLAL PATEL Vs. STATE OF GUJARAT	December 27, 2001
JAGUBHA NATHUBHAS ZALA Vs. UNION OF INDIA	July 4, 2001
JAHID HABIBBHAI SHIPAI Vs. STATE OF GUJARAT	February 7, 2001
JAIRAJSINGH TEMUBHA JADEJA Vs. STATE OF GUJARAT	October 18, 2001
JALUNDRANANA KEDWANI MANDAL Vs. STATE OF GUJARAT	December 20, 2001
JANTA COMMERCIAL CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT	August 2, 2001
JAY GUJARAT PANCHAYAT VARG VIKAS MANCH Vs. STATE OF GUJARAT	August 31, 2001
JAY MAHAKALI ROLLING MILL Vs. UNION OF INDIA	August 1, 2001
JAYANTIBHAI MANGALDAS MISTRY Vs. STATE OF GUJARAT	February 8, 2001
JAYANTIBHAI NARANBHAI AMIN Vs. STATE OF GUJARAT	October 4, 2001
JAYANTILAL A GANDHI Vs. STATE OF GUJARAT	April 11, 2001
JAYANTILAL DHANJIBHAI PATEL Vs. ROHITBHAI DHANJIBHAI BIN GOKALBHAI PATEL	November 5, 2001
JAYANTILAL GANPATLAL PRAJAPATI Vs. STATE OF GUJARAT	August 9, 2001
JAYANTILAL NATHALAL SHETH Vs. STATE OF GUJARAT	June 22, 2001
JAYCHEM Vs. RAMNARAYAN SHIVNARAYAN PANDE	July 9, 2001
JAYESH MEGHANI Vs. SAURASHTRA UNIVERSITY	September 1, 2001
JAYESH RAMESHBHAI SHAH Vs. STATE OF GUJARAT	August 7, 2001
JAYESH RAMESHBHAI SHAH Vs. STATE OF GUJARAT	August 16, 2001
JAYMAL THAKORE Vs. CHARITY COMMISSIONER GUJARAT STATE	June 16, 2001
JAYNARAYAN RAMESHVARDAYAL SHREEVASTAVA Vs. STATE OF GUJARAT	April 20, 2001
JEHANGIR TEXTILE MILLS Vs. SHARDABEN WD O TEJENDRAPRASAD NARSINHRAO	July 18, 2001
JETHALAL G RAVAL Vs. STATE OF GUJARAT	July 31, 2001
JINTAL CLINICAL THERMOMETRE PRIVATE LIMITED Vs. GOVT OF GUJARAT	March 2, 2001
JITENDRASINGH ALIAS BUNTY RAMSING DHIMAN Vs. STATE OF GUJARAT	July 3, 2001
JIVAN SADHNA RAJASTHAN HINDI VIDYA MANDAL Vs. STATE OF GUJARAT	October 16, 2001
JIVANBHAI JAFFARBHAI NAYAK Vs. AMARKHAN SUBROTHIKHAN PATHAN	April 9, 2001
JODHPUR NAGARPALIKA Vs. JEEVABHAI KARSANBHAI	June 19, 2001
JOHN HAMILTON CHRISTIAN Vs. BLUE BIRD AGENCY	January 12, 2001
JYOTI LAND CORPORATION Vs. KAILASHNAGAR FLATS CO OPERATIVE HOUSING SOCIETY LIMITED	January 16, 2001
JYOTSNA NATVARLAL RAMAGIYA Vs. STATE OF GUJARAT	August 13, 2001
K B TRIVEDI Vs. STATE OF GUJARAT	October 17, 2001
K C MANI Vs. CENTRAL WEREHOUSING CORPORATION	March 2, 2001
K N MATWANI Vs. KANDLA PORT TRUST	July 10, 2001
KADVAJI ALIAS BHARATJI FULAJI Vs. STATE OF GUJARAT	August 7, 2001
KAIRA DISTICT COMPANY OP MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 2, 2001
KAKRAPAR TRIBAL WORKERS ASSOCIATION Vs. UNION OF INDIA	October 9, 2001
KALABHAI B DABHAI Vs. GORDHANBHAI G BHARAKHADA	December 26, 2001
KALIDAS ALIAS KALI RANGNATH MADRASHI Vs. COMMISSIONER OF POLICE	April 27, 2001
KALINDI INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX	December 11, 2001
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 10, 2001
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 12, 2001
KALKISINH IMANALLAH DULERAY GODSAN Vs. STATE OF GUJARAT	April 17, 2001
KAMALABEN Vs. STATE OF GUJARAT	February 6, 2001
KANAIYALAL SHAMALDAS MODI Vs. CHAIRMAN L I C OF INDIA	March 1, 2001
KANAKPRABHADEVI NARPATSINHJI Vs. STATE OF GUJARAT	February 9, 2001
KANAKPRABHADEVI NARPATSINHJI Vs. STATE OF GUJARAT AND ORS.	January 12, 2001
KANARAM K. PATEL Vs. STATE OF GUJARAT	May 2, 2001
KANCHANBHAI KANBHAI TADVI Vs. MUNICIPAL CORPORATION OF THE CITY OF VADODARA	June 15, 2001
KANORIA DYECHEM LTD Vs. SALES TAX OFFICER	September 3, 2001
KANT CHETANKUMAR DHULABHAI Vs. STATE EXAMINATION BOARD	December 20, 2001
KANTABEN T SHAH Vs. DEVENDRAKUMAR C SHAH	November 1, 2001
KANTI COTTON MILLS Vs. KHODAJI GAGJIBHAI	August 28, 2001
KANTIBHAI NANUBHAI PATEL Vs. URBAN LAND TRIBUNAL	September 1, 2001
KANTIBHAI P TADVI Vs. STATE OF GUJARAT	June 27, 2001
KANTIBHAI R PATEL Vs. DIRECTOR OF LIBRARIES CENTRAL LIBRARY	August 2, 2001
KANTILAL DAMODARDAS SHAH C O RAJKUMAL PROVISIONS STORES Vs. UNION OF INDIA	April 26, 2001
KANTILAL MOHANLAL KANADLA Vs. STATE OF GUJARAT	February 17, 2001
KANTILAL SINTHABHAI MARATHE Vs. RAJKUMAR SYNTHETICS MILLS LIMITED	July 2, 2001
KANTILAL VALLABHDAS AND COMPANY Vs. KARADIA MANDABHAI NATHUBHAI	January 12, 2001
KANUBEN DAUGHTER OF JAYSINH KHUSHALSINH Vs. STATE OF GUJARAT	January 10, 2001
KANUBHAI DHULABHAI PATEL Vs. STATE OF GUJARAT	May 22, 2001
KANUBHAI PATEL Vs. STATE OF GUJARAT	July 18, 2001
KANUNI SALAH KENDRA Vs. STATE OF GUJARAT	August 4, 2001
KAPURCHAND MARKANDE RAGHUNATH PANDEY Vs. STATE OF GUJARAT	April 27, 2001
KARANSINH FATEHSINH GOHIL Vs. COMMISSIONER OF POLICE	March 9, 2001
KARSANBHAI KUNVERJIBHAI PATEL Vs. DIRECTOR OF HEALTH SERVICES	October 18, 2001
KASHYAP SURENDRABHAI NAIK Vs. D N SHAH	September 20, 2001
KASUBEN WD O VALJIBHAI HEMABHAI PARMAR Vs. STATE OF GUJARAT	August 17, 2001
KAUSHIK CONSTRUCTION COMPANY Vs. STATE OF GUJARAT	March 2, 2001
KAUSHIK KUMUDCHANDRA KAPADIA Vs. STATE OF GUJARAT	May 10, 2001
KESHAVLAL BHALABHAI Vs. STATE OF GUJARAT	February 6, 2001
KESHVANAND HARINARAYAN SWAMIALIAS KAMAL VISHWESHWER SHARMA Vs. STATE OF GUJARAT	June 26, 2001
KHAIRUNISSA SALIM MOHD QURESHI Vs. STATE	July 24, 2001
KHAMBHALIA NAGARPALIKA Vs. MAJOR SEVA SANGH	July 23, 2001
KHARA SHAMJI HIRABHAI Vs. GUJARAT STATE HANDICRAFTS AND HANDLOOM DEVELOPMENT CORPORATION LIMITED	March 29, 2001
KHIMJIBHAI NAGJIBHAI PARMAR Vs. DISTRICT MAGISTRATE	July 19, 2001
KHODABHAI CHAKUBHAI PATEL Vs. STATE OF GUJARAT	January 25, 2001
KIRANKUMAR H RUPERELIA Vs. STATE OF GUJARAT	June 14, 2001
KIRIT M BHRAMBHATT Vs. STATE OF GUJARAT	October 24, 2001
KIRITBHAI C. PATEL Vs. GIRDHARBHAI N. BAROT	March 9, 2001
KISHORE B SETALVAD Vs. COMMISSIONER OF WEALTH TAX	October 4, 2001
KOCHAKKADAM KUNJUVAVEED THOMAS Vs. D R GOHIL	June 22, 2001
KOLI BHARATBHAI UKABHAI VEGAD Vs. DISTRICT MAGISTRATE	June 19, 2001
KOLI BHARATBHAI UKABHAI VEGAD Vs. DISTRICT MAGISTRATE	May 4, 2001
KOLI KALAJI JAMAJI Vs. STATE OF GUJARAT	April 11, 2001
KOTHARI TRADERS Vs. ASHOK IRON AND STEEL	March 2, 2001
KRISHNACHARI Vs. STATE OF GUJARAT	November 7, 2001
KRUNAL OIL MARKETING LTD Vs. SALES TAX OFFICER	September 10, 2001
KRYSTAL POLYFAB LIMITED Vs. GEB	January 19, 2001
KUMBHAR PREMJI BHAGVAN Vs. A. T. GHIWALA & CO	March 2, 2001
L V GANGER Vs. STATE OF GUJARAT	July 11, 2001
LAKHTARIYA PREMJIBHAI NARASINHBHAI Vs. UNION OF INDIA	December 28, 2001
LAKME LIMITED Vs. STATE OF GUJARAT	January 18, 2001
LALAN KUMAR DUBEY Vs. RAJKUMAR SYNTHETICS MILLS LIMITED	June 14, 2001
LALJIBHAI R SOALNKI Vs. DIVISIONAL DIRECTOR	February 9, 2001
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF SALES TAX	July 1, 2001
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SALES TAX GUJARAT	July 18, 2001
LAXMI EDUCATION TRUST Vs. DIRECTOR SOCIAL WELFARE DEPTT	March 8, 2001
LAXMIDAS MOHANLAL PATEL Vs. STATE OF GUJARAT	October 25, 2001
LEGAL HEIRS OF GHANPAL JAYANTILAL SHAH AND SUKETU J SHAH Vs. STATE OF GUJARAT	November 5, 2001
LEGAL HEIRS OF PURUSHOTTAM GAJADHAR UPADHYAY Vs. POLICE COMMISSIONER	August 7, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. VASANT N MODI	June 28, 2001
LINDER FRANK WOLFGANG Vs. YOGESH D SHAH SUPDT OF CUSTOMS	March 21, 2001
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT	July 2, 2001
M N GAMALI Vs. STATE OF GUJARAT	September 27, 2001
M S UNIVERSITY Vs. VELJIBHAI D MOCHI	February 1, 2001
M. B. SHUKLA Vs. STATE OF GUJARAT	October 25, 2001
MADHU FABRICS LIMITED Vs. STATE BANK OF INDIA	January 10, 2001
MADHUKAR SONAJI PARVE Vs. STATE OF GUJARAT	March 15, 2001
MADHUKAR T BAPAT Vs. STATE OF GUJARAT	August 27, 2001
MADHUSUDAN DHARSHIBHAI TANK Vs. A RAJIV	December 13, 2001
MAGANLAL LALJIBHAI Vs. STATE OF GUJARAT	February 23, 2001
MAHADEV BHAGWANJI PATEL Vs. STATE OF GUJARAT	April 24, 2001
MAHANT JANARDANKUMAR NARAYANDAS Vs. H V BHAVNANI REGISTRAR OR HIS SUCCESSOR IN OFFICE	August 7, 2001
MAHARAJA SAYAJIRAO UNIVERSITY Vs. RAM MANGARAM MIRCHANDANI	August 8, 2001
MAHENDRA TUBE SUPPLIERS Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD	July 1, 2001
MAHENDRA TUBE SUPPLIERS, AHMEDABAD Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD	July 17, 2001
MAHENDRAKUMAR R PATEL Vs. SECRETARY TO GOVERNMENT	March 9, 2001
MAHENDRASINH ALIAS MANUDARA Vs. STATE OF GUJARAT	December 20, 2001
MAHENDRASINH PRABHATSINH VAGHELA Vs. DISTRICT MAGISTRATE	July 12, 2001
MAHESH T RABARI Vs. DIRECTOR OF PRIMARY EDUCATION	July 25, 2001
MAHESHKUMAR BABULAL SOLANKI Vs. STATE OF GUJARAT	January 9, 2001
MAHESHKUMAR NAROTTAMBHAI KANTHARIA Vs. ADMINISTRATIVE OFFICER NAGAR PRATHMIK SHIKSHAN SAMITI SURAT	March 22, 2001
MAIYUDDIN ALIAS RAJU NOORMIYA SHEIKH Vs. STATE OF GUJARAT	July 20, 2001
MANAGER Vs. MAHAGUJARAT LABOUR UNION	July 24, 2001
MANANBHAI NIRANJANBHAI SHETH Vs. MUNICIPAL CORPORATION OF AHMEDABAD	August 24, 2001
MANAVADAR MUNICIPAL BOROUGH Vs. MANISH K KHAKKHAR	July 11, 2001
MANDAVRAIJI FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED	November 9, 2001
MANGALBHAI DEVABHAI PRAJAPATI Vs. STATE OF GUJARAT	April 23, 2001
MANGALBHAI SANABHAI PATEL Vs. KASHIBEN KANTABEN WIFE OF MANGALBHAI DHANJIBHAI	September 27, 2001
MANGILAL UDERAM Vs. STATE OF GUJARAT	June 15, 2001
MANGLABEN BABUBHAI SONI Vs. STATE OF GUJARAT	August 28, 2001
MANHARDAS NARSANG BHAI NIMAVAT Vs. STATE OF GUJARAT	June 21, 2001
MANHARLAL HIRALAL PARMAR Vs. STATE OF GUJARAT	July 24, 2001
MANIYAR SOLANKI Vs. SANGHI NATHALAL	January 18, 2001
MANJULA P SHAH Vs. GOVERNMENT OF INDIA	July 3, 2001
MANOJBHAI BHAGWANDAS SHAH Vs. STATE OF GUJARAT	August 17, 2001
MANSUKHLAL BHIMJI SATWARA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	March 20, 2001
MANSUKHLAL NANJIBHAI PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 17, 2001
MANUBHAI VADILAL PATEL Vs. STATE OF GUJARAT	May 22, 2001
MARUTI TEXTILES Vs. STATE OF GUJARAT	August 28, 2001
MARY BROWN MEMORIAL TRAINING COLLEGE Vs. DIRECTOR OF PRIMARY EDUCATION	December 27, 2001
MAULANA KURESHI GULAM MUSTAFA Vs. UNION OF INDIA	April 4, 2001
MAYURDHWAJSINHJI Vs. COMMISSIONER OF WEALTH TAX	September 5, 2001
MEGHA NARANBHAI HARIJAN Vs. STATE OF GUJARAT	August 10, 2001
MEHBOOBALI HUSSAINALI MUNI Vs. STATE OF GUJARAT	August 16, 2001
MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. ELECTION OFFICER OF THE MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK	August 3, 2001
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. WORKMEN EMPLOYED	July 17, 2001
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 3, 2001
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. CIT	July 2, 2001
MEHTA RAMESHCHANDRA MANILAL Vs. SPECIAL LAND ACUISTION OFFICER	February 27, 2001
MERUBEN Vs. ADDITIONAL SPECIAL SECRETARY	September 19, 2001
MIDWEST LEASING LIMITED Vs. AMBALAL SARABHAI ENTERPRISES LIMITED	April 18, 2001
MINOR JAYESHKUMAR DHANABHAI PARMAR Vs. DEAN B J MEDICAL COLLEGE	November 8, 2001
MITESH ROLLING MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 6, 2001
MIYANA BAI AMINA SULEMAN Vs. STATE OF GUJARAT	February 7, 2001
MODERN TERRY TOWELS LTD. Vs. SOLANKI MULJIBHAI REVABHAI	December 21, 2001
MODI BACHUBHAI SAKALCHAND Vs. MARIYAMBIBI NOORMOHMED	February 13, 2001
MOHAMAD HANIF ALLANUR SHAIKH Vs. STATE OF GUJARAT	June 13, 2001
MOHAMMAD FIROZ MOHAMMAD MANJUT SAIYAD Vs. STATE OF GUJARAT	April 20, 2001
MOHAMMAD ILYAS NURUDDIN QURESHI Vs. STATE OF GUJARAT	July 24, 2001
MOHAMMEDBHAI S SHEIKH Vs. VRAJLAL MATHURDAS	December 27, 2001
MOHANBHAI JIVANBHAI PATEL Vs. STATE OF GUJARAT	July 19, 2001
MOHANLAL S DOPPA Vs. COMMISSIONER OF INCOME TAX	October 3, 2001
MOHANLAL THAKERSINHBHAI AMETHIA Vs. STATE OF GUJARAT	November 2, 2001
MOHMAD SALIM SABIR HUSSEIN QUERSHI Vs. STATE OF GUJARAT	October 24, 2001
MOHMED SALIM ABDUL RASID SHAIKH Vs. STATE OF GUJARAT	March 21, 2001
MUKHTIARKHAN MAGBULKHAN PATHAN Vs. STATE OF GUJARAT	July 9, 2001
MULTANSINGH VIRUSINGH Vs. JOITARAM SHIVDAS PATEL	April 25, 2001
N H MEHTA Vs. STATE OF GUJARAT	February 16, 2001
N K INDUSTRIES LIMITED Vs. STATE BANK OF INDIA	November 7, 2001
N R DESAI Vs. Y N PAREKH	March 13, 2001
N S KADRI Vs. SECRETARY	September 7, 2001
N S SHAH Vs. MANAGER INDIAN OIL CORPORATION LIMITED	December 28, 2001
NAGARJIBHAI K NAYAK Vs. STATE OF GUJARAT	July 3, 2001
NAINA J SHAH Vs. ARVINDLAL CHUNILAL	February 23, 2001
NANASAHEB BHIKHAJI RAO Vs. RAMBHAO ARJUN	March 2, 2001
NANDINI YOGENDRA KUMAR MAKWANA Vs. DEAN	March 16, 2001
NARENDRA SHANKARBHAI PATEL Vs. STATE OF GUJARAT	April 30, 2001
NARENDRABHAI SHANKARLAL JOSHI Vs. POST MASTER GENERAL	November 8, 2001
NARESH ALIAS LALO BABUBHAI Vs. STATE OF GUJARAT	July 18, 2001
NARESH RAMESHBHAI PATEL Vs. STATE OF GUJARAT	December 10, 2001
NARESHKUMAR MANILAL PARMAR Vs. ONGC LIMITED	June 19, 2001
NARMADA ALUMINIUM EXTUSION LIMITED Vs. TAJ BASHEER AHMED	September 21, 2001
NAROTTAMBHAI NATHUBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER G H B	December 20, 2001
NASIRKHAN NIVASKHAN PATHAN Vs. DISTRICT DEVELOPMENT	January 10, 2001
NASIRKHAN NIVASKHAN PATHAN Vs. DISTRICT DEVELOPMENT OFFICER	August 10, 2001
NATH TRANSPORT COMPANY Vs. POLICE COMMISSIONER	August 27, 2001
NATHUJI THAKORE Vs. STATE OF GUJARAT	February 26, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNAKUMAR KITTU NAIR	February 20, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. PRAKASHBHAI MULSHANKERBHAI PANDYA	August 1, 2001
NATIONAL WIRE MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX	July 19, 2001
NATWARBHAI JIVANBHAI PATEL Vs. STATE OF GUJARAT	August 31, 2001
NATWARLAL AMRUTLAL SHAH Vs. EMPLOYEES STATE INSURANCE SCHEME	March 22, 2001
NATWARLAL SHANKERLAL PRAJAPATI Vs. STATE OF GUJARAT	September 27, 2001
NATWARLAL SOMALAL RAWAL Vs. STATE OF GUJARAT	July 10, 2001
NAVJIVAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX	July 19, 2001
NAVJIVAN ROLLER FLOUR AND PULSE MILLS LIMITED Vs. STATE OF GUJARAT	February 16, 2001
NAVSARJAN TRUST Vs. AHMEDABAD MUNICIPAL CORPORATION	September 5, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANJANABEN SANJAYABHAI MISTRY	September 11, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRITBHAI LALCHAND SHAH	October 4, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MUNA MAYA BASANT W 0 SHER BAHADUR BASANT	February 9, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHEBUBANBIBI WD O MAHEMUDBEG AMUBEG MIRZA	March 8, 2001
NICOSULF INDUSTRIES AND EXPORTS PRIVATE LIMITED Vs. STATE OF GUJARAT	August 8, 2001
NILESH LALIT PAREKH Vs. STATE OF GUJARAT	January 9, 2001
NITA INTERNATIONAL, NITA INTERNATIONAL, NIJHAWAN T Vs. AHMEDABAD MUNICIPAL CORPORATION, AHMEDABAD MUNICIP	March 8, 2001
NOOTANN SARVA VIDYALAY KELVANIMANDAL Vs. JYOTI TRUST	October 15, 2001
NUTAN SAURASHTRA ENGINEERING WORKS Vs. GOVERNMENT OF GUJARAT	December 18, 2001
O N G C MAZDOOR SANGH Vs. OIL AND NATURAL GAS COMMISSION	December 10, 2001
OIL AND NATURAL GAS COMMISSION Vs. RABARI BABABHAI KUNSIBHAI	October 11, 2001
OIL AND NATURAL GAS COMMISSION Vs. BALARAM CEMENTS LIMITED	March 28, 2001
ONGC EMPLOYEES ASSOCIATION Vs. OIL AND NATURAL GAS COMMISSION	December 24, 2001
ONGC EMPLOYEES ASSOCIATION Vs. OIL AND NATURAL GAS CORPORATION LTD.	December 20, 2001
ORIENTAL INSURANCE COMPANY Vs. MOHIUDDIN KURESI @ MD. MOYA	May 2, 2001
ORPAT CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	December 13, 2001
P A SHUKLA Vs. DHIRUBHAI KARSANBHAI THAKKER	December 14, 2001
P D KAPDI Vs. SUPERINTENDING ENGINEER	August 9, 2001
P G PANCHOLI Vs. STATE OF GUJARAT	October 30, 2001
P P DAVE Vs. STATE OF GUJARAT	February 16, 2001
PARESHBHAI M VAGHANI Vs. PANKAJ MANSUKHBHAI SEJPAL	March 15, 2001
PARMALSINGH D RAJPUT Vs. OFFICER IN CHARGE	January 12, 2001
PARMANANDBHAI DAHYABHAI BHULA Vs. BHAMIBEN SUBHASHBHAI SONI	July 11, 2001
PASHABHAI RATNABHAI VANKAR Vs. DEPUTY CONSERVATOR OF FOREST	December 1, 2001
PATEL DHNJIBHAI PARSOTTAMBHAI Vs. STATE OF GUJARAT 3RD SPECIAL LAND ACQUISITION	October 4, 2001
PATEL DWARKADAS K Vs. STATE OF GUJARAT	March 9, 2001
PATEL GIRISHBHAI RAVJIBHAI Vs. STATE OF GUJARAT	May 10, 2001
PATEL HARISHBHAI BHANUBHAI Vs. CHIEF POST MASTER	July 27, 2001
PATEL JITENDRAKUMAR KANTILAL Vs. DISTRICT PRIMARY EDUCATION OFFICER	July 12, 2001
PATEL KANTIBHAI HARGOVINDBHAI Vs. STATE OF GUJARAT	August 16, 2001
PATEL KANTILAL VITTHALDAS Vs. STATE OF GUJARAT	May 3, 2001
PATEL KARSHANBHAI BABABHAI Vs. PATEL BHAICHANDBHAI KHUSHALBHAI	June 21, 2001
PATEL NATHABHAI RANGABHAI Vs. STATE OF GUJARAT	July 10, 2001
PATEL NIMESHBHAI JASHUBHAI Vs. STATE OF GUJARAT	February 7, 2001
PATHAN JAMALKHAN MOHMMEDKHAN Vs. DIRECTOR OF AGRICULTURE	January 12, 2001
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. WORKERS	June 19, 2001
PERSTORP AEGIS CHEMICALS LIMITED Vs. GUJARAT STATE KAMDAR SABHA	July 12, 2001
PRABHAKANT AYODHYAPRASAD Vs. UNION OF INDIA	August 16, 2001
PRABHASHANKAR NARANBHAI Vs. STATE OF GUJARAT	June 26, 2001
PRAHLADBHAI GOVINDBHAI ACHARYA Vs. PRITIBEN DEVENDRAKUMAR ACHARYA	May 22, 2001
PRAKASH PULVERISING MILLS Vs. STATE OF GUJARAT	August 16, 2001
PRAKASHBHAI BAPALAL MODI Vs. NIRMAL MADHA EDUCATION TRUST	June 14, 2001
PRANTIJ NAGAR PANCHAYAT Vs. KANTILAL GANDABHAI PRAJAPATI	June 12, 2001
PRATAPSINH VIRAJI CHUDASMA Vs. STATE OF GUJARAT	April 16, 2001
PRAVINBHAI KHIMJIBHAI THACKER Vs. STATE OF GUJARAT	July 26, 2001
PRAVINKUMAR CHANDRAKANT VYAS Vs. STATE OF GUJARAT	August 14, 2001
PRAVINSINH RANJITSINH VAGHELA Vs. STATE OF GUJARAT	March 16, 2001
PREMJIBHAI AND SONS Vs. JOINT COMMISSIONER OF INCOME TAX	January 25, 2001
PRIMO A PEREIRA Vs. STATE OF GUJARAT	November 28, 2001
PRINCIPAL Vs. V N JOSHI	July 26, 2001
PRINCIPAL SHRI JIVKOR VANITA VISHRAM Vs. SAVITA SAYMON PARMAR	July 17, 2001
PRITI BHOJNAGARWALA Vs. STATE OF GUJARAT	May 4, 2001
PRITIBEN DEVANDRAKUMAR ACHARYA Vs. STATE OF GUJARAT	March 22, 2001
PRIYA BLUE INDUSTRIES PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	January 24, 2001
PUNAMBHAI P BAROT Vs. CHAIRMAN AND MANAGING DIRECTOR	March 21, 2001
PUNJAJI BHEMAJI KHANT Vs. STATE OF GUJARAT	September 12, 2001
PURSHOTTAM ALIAS FAKIRBHAI BHIKHABHAI PATEL Vs. UNDER SECRETARY	July 30, 2001
R A JADAV Vs. MANAGING DIRECTOR	February 23, 2001
R A POTNIS Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED	January 19, 2001
R N PANA Vs. STATE OF GUJARAT	August 29, 2001
R P MISTRY Vs. REGISTRAR	December 20, 2001
R. K. JADEJA Vs. STATE OF GUJARAT	July 3, 2001
R.A. POTNIS Vs. NATIONAL TEXTILE CORPORATION (GUJARAT) LIMITED	June 21, 2001
RABARI PIRABHAI VALABHAI Vs. STATE OF GUJARAT	August 1, 2001
RABARI VIRABHAI LAKHMANBHAI Vs. MAMLATDAR	October 18, 2001
RADHESHYAM TILOCHAND AGARWAL SARAOGI Vs. UNION OF INDIA	June 14, 2001
RAFIDBHAI MOGAL Vs. JAGDISHBHAI GOVINDBHAI DHARAJIA	August 31, 2001
RAHIM Vs. STATE OF GUJARAT	April 30, 2001
RAHUL KAPUR Vs. DEAN FACULTY	July 17, 2001
RAHUL KAPUR Vs. DEAN FACULTY	August 17, 2001
RAJEEV INDRAVADAN MODI Vs. INSTANCE LABORATORIES PRIVATE LIMITED	January 23, 2001
RAJENDRAKUMAR CHHOTALAL DALVADI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C	November 1, 2001
RAJENDRAKUMAR SHARMA Vs. STATE OF GUJARAT	March 16, 2001
RAJESHBHAI CHANDUBHAI Vs. STATE OF GUJARAT	February 7, 2001
RAJESHBHAI PITAMBARBHAI Vs. STATE OF GUJARAT	February 26, 2001
RAJESHKUMAR BANSILAL KHAMAR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE	July 31, 2001
RAJESHKUMAR BHIKHABHAI PATEL Vs. STATE OF GUJARAT	January 16, 2001
RAJESHREEBEN DHARMENDRABHAI PATADIA Vs. STATE OF GUJARAT	March 27, 2001
RAJIKANT R UPADHYAY Vs. GUJARAT GOVERNMENT	June 14, 2001
RAJKOT MUNICIPAL CORPORATION Vs. BHARATKUMAR AMRUTLAL RAVAL	June 21, 2001
RAJKOT MUNICIPAL CORPORATION Vs. VIRAMBHAI DANABHAI	January 19, 2001
RAJMOTI INDUSTRIES Vs. STATE OF GUJARAT	April 11, 2001
RAJNIBEN MANHARLAL BHAGAT Vs. STATE OF GUJARAT	September 14, 2001
RAJU Vs. STATE OF GUJARAT	May 1, 2001
RAJUBHAI KALICHARAN PATEL BHAIYA Vs. STATE OF GUJARAT	February 13, 2001
RAM BUILDERS Vs. UNION OF INDIA OWNING AND MINING W R	July 6, 2001
RAM NARAYAN SEVRA Vs. STATE OF GUJARAT	July 12, 2001
RAM SHASTRI Vs. STATE OF GUJARAT	September 4, 2001
RAMABHAI ICHHABHAI CHAUHAN Vs. STATE OF GUJARAT	February 28, 2001
RAMABHAI KANABHAI CHAVDA Vs. STATE OF GUJARAT	April 30, 2001
RAMABHAI NATHABHAI JADAV Vs. STATE OF GUJARAT	November 8, 2001
RAMAJI VALAJI RABARI Vs. SPECIAL LAND ACQUISITION OFFICER	October 19, 2001
RAMALABHAI JAHALABHAI GANAVA Vs. STATE OF GUJARAT	October 23, 2001
RAMANBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT	January 22, 2001
RAMANBHAI H PARMAR Vs. SONI SUSHILABEN OCHCHANLAL	September 21, 2001
RAMANBHAI MAGANBHAI TURI Vs. DISTT SUPDT OF POLICE	December 20, 2001
RAMANBHAI NAGARJI NAYAK Vs. COMMISSIONER	July 31, 2001
RAMBHAI L PATEL Vs. COMMISSIONER OF INCOME TAX	August 9, 2001
RAMCHANDRA ART SILK YARN Vs. UNION OF INDIA	April 4, 2001
RAMDEV EXPORTS Vs. COMMISSIONER OF INCOME TAX	June 29, 2001
RAMESH NARSINHJI CAHAUHAN Vs. STATE OF GUJARAT	January 24, 2001
RAMESH NARSINHJI CHAUHAN Vs. STATE OF GUJARAT	January 23, 2001
RAMESH VALLABHBHAI LUHANA Vs. COMMISSIONER OF POLICE	July 11, 2001
RAMESHBHAI NAGARBHAI PARMAR Vs. HALVAD NAGARPALIKA	January 25, 2001
RAMESHCHANDRA G SONI Vs. STATE OF GUJARAT	July 20, 2001
RAMESHCHANDRA KAKARAM SHARMA Vs. STATE OF GUJARAT	January 20, 2001
RAMESHCHANDRA KANJI JOSHI Vs. STATE OF GUJARAT	September 20, 2001
RAMESHKUMAR BHAVERLAL JAIN Vs. STATE OF GUJARAT	June 16, 2001
RAMESHKUMAR BHAVERLAL JAIN Vs. STATE OF GUJARAT	June 18, 2001
RAMJAN LIYAKATBHAI PATHAN Vs. STATE OF GUJARAT	July 18, 2001
RAMJIBHAI RUPABHAI CHAUHAN Vs. STATE OF GUJARAT	August 13, 2001
RAMKRISHNA MILLS CO. LTD. Vs. UNION OF INDIA	September 11, 2001
RAMSWARUP PURANDAS MODI Vs. STATE OF GUJARAT	February 16, 2001
RANAJI BHERAJI VANJARA Vs. BAKORE GRAM PANCHAYAT	August 27, 2001
RANJANBEN RAMBHAI PATEL Vs. STATE OF GUJARAT	September 24, 2001
RAO SWETA LOKNATH Vs. EXECUTIVE SECRETARY CENTRAL DEGREE ADMISSION COMMITTEE	February 26, 2001
RASHMINBHAI MAFATBHAI PATEL Vs. STATE OF GUJARAT	May 21, 2001
RATANBHAI VILIYABHAI KUVAR Vs. STATE OF GUJARAT	August 30, 2001
RATANLAL GULABCHAND GUPTA Vs. SAHARA SEV GRUH UDYOG BHANDAR	February 20, 2001
RATHOD PANKAJKUMAR GOPALBHAI Vs. SECRETARY REVENUE DEPTT	December 18, 2001
REGENCY SANITARY WARE PVT. LTD. Vs. MADHUSUDAN INDUSTRIES LTD.	April 21, 2001
REGIONAL AUTHORITY AND DISCIPLINARY AUTHORITY Vs. NAVINCHANDRA P JOSHI	October 17, 2001
REGIONAL DIRECTOR Vs. O L OF PRASAD MILLS LIMITED	July 3, 2001
RESERVE BANK OF INDIA Vs. LALBHAI FINANCE LTD.	October 23, 2001
RITURAJ TALKIES Vs. MAMLATDAR CUM PRESCRIBED OFFICER	July 10, 2001
RONSON INDUSTRIAL ENGINEERS PRIVATE LIMITED Vs. STATE OF GUJARAT	August 10, 2001
RPG LIFE SCIENCES LIMITED Vs. COMMISSIONER OF SALES TAX	April 24, 2001
S D PATEL Vs. STATE OF GUJARAT	March 23, 2001
S H SAIYAD Vs. OIL AND NATURAL GAS COMMISSION	July 24, 2001
S M EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF GUJARAT	August 10, 2001
S.M. EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF GUJARAT	August 9, 2001
SADHURAM GORDHANDAS Vs. COMMISSIONER OF INCOME TAX	September 14, 2001
SAGAR ENTERPRISES Vs. ASSISTANT COMMISSIONER	December 26, 2001
SAIYAD ALUMUDDIN SAIYAD MOHMADKADRI Vs. STATE OF GUJARAT	January 16, 2001
SAIYED IQBAL Vs. AHMEDABAD MUNICIPAL CORPORATION	August 17, 2001
SAKAR ALI SAUKAT ALI SAIYED Vs. COMMISSIONER OF CUSTOMS	June 18, 2001
SAKRABHAI BUCHABHAI Vs. AHMEDABAD MUNICIPAL CORPORATION	August 14, 2001
SAKRABHAI MANABHAI PARMAR Vs. DIVISIONAL CONTROLLER	June 26, 2001
SALIM ALIAS SALIM JOL MOHAMMAD QURESHI Vs. STATE OF GUJARAT	July 24, 2001
SAMRATHDAN DAJIBHAI Vs. STATE OF GUJARAT	July 20, 2001
SANDEEP BRAHMBHATT MANAGING TRUSTEE Vs. STATE OF GUJARAT	August 17, 2001
SANDEEP HARESHBHAI AGRAWAL Vs. ALLAUDIN JAMALUDDIN	May 3, 2001
SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI	January 20, 2001
SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI AND ORS.	January 10, 2001
SANTUBHAI RANCHODBHAI PATEL Vs. SPL. LAQ OFFICER	November 8, 2001
SARABHAI TECHNOLOGICAL DEVELOPMENT SYNDICATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 2001
SARAFAT LIYAKATBHAI PATHAN Vs. STATE	July 18, 2001
SARALADEVI SARABHAI Vs. COMMISSIONER OF INCOME TAX	January 9, 2001
SARDAR PATEL UNIVERSITY Vs. HARIKRISHNA CHANDULAL TRIVEDI	July 5, 2001
SATHALIYA KANJIBHAI RAJABHAI Vs. DISTRICT EDUCATION OFFICER	August 6, 2001
SATHWARA SURESHKUMAR GANGARAM Vs. STATE OF GUJARAT	December 27, 2001
SATISH MAGANLAL VORA Vs. UNION OF INDIA	April 10, 2001
SATYA PAL GUSAIN Vs. STATE OF GUJARAT	July 4, 2001
SAURASHTRA CHEMICALS Vs. DEPUTY SECRETARY	June 16, 2001
SAURASHTRA MEDICAL CENTRE Vs. PRESIDENT MAHA GUJARAT MEDICAL STAFF UNION	June 13, 2001
SAYAJI IRON AND ENGG CO Vs. COMMISSIONER OF INCOME TAX	July 25, 2001
SETALVAD BROTHERS Vs. M K MEERANI ADDITIONAL COMMISSIONER OF INCOME TAX	February 28, 2001
SEVAKRAM PRABHUDAS Vs. DEPUTY MUNICIPAL COMMISSIONER	August 6, 2001
SHAKTISINH GHANSHYAMSINH PARMAR Vs. KASHMIRADEVI SHAKTISINH PARMAR	December 13, 2001
SHAMALSHA GIRDHARI COMPANY Vs. STATE OF GUJARAT	January 9, 2001
SHAMLAJI AROGYA SEVA TRUST Vs. STATE OF GUJARAT	January 24, 2001
SHAMLAJI AROGYA SEVA TRUST Vs. STATE OF GUJARAT	March 17, 2001
SHANKERBHARTI BABABHARTI SARKHEJ DEV SHERI Vs. TRANSPORT MANAGER AMTS	June 25, 2001
SHANKERLAL KANAIYALAL NARWELE Vs. DIVISIONAL SECURITY COMMISSIONER	February 1, 2001
SHANTABEN HARILAL BRAHMBHATT Vs. HASMUKHLAL MANEKLAL CHOKSHI	January 12, 2001
SHANTABEN RATILAL MAHAVANSHI Vs. ADMINISTRATIVE OFFICER	October 9, 2001
SHANTIBEN L CHRISTIAN Vs. ADMINISTRATIVE OFFICER AHMEDABAD MUNICIPAL SCHOOL BOARD	May 4, 2001
SHANTINIKETAN EDUCATION TRUST Vs. SECRETARY EDUCATION DEPTT	October 24, 2001
SHETH BROTHERS Vs. JOINT COMMISSIONER OF INCOME TAX	June 22, 2001
SHIVALAYA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SHANTABEN T PATEL	February 6, 2001
SHOBHANABEN JETHABHAI KANERIA Vs. STATE OF GUJARAT	August 14, 2001
SHOBHNABEN MANILAL Vs. AHMEDABAD MUNICIPAL CORPORATION	August 16, 2001
SINKANDABEG A MIRZA Vs. GSRTC	October 5, 2001
SIRAJKHAN SATTARKHAN PATHAN Vs. STATE OF GUJARAT	August 24, 2001
SIRHIND STEEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 28, 2001
SMPS CONSULTANTS ARCHITECTS AND ENGINEERS Vs. STATE OF GUJARAT	December 6, 2001
SOHIL SAFI MOHAMMAD VOHRA Vs. STATE OF GUJARAT	May 15, 2001
SOHINA RAMJANALI HEMANI Vs. REGIONAL PASSPORT OFFICER	March 30, 2001
SOLANKI BHARATKUMAR KHUSHALBHAI Vs. DISTRICT PRIMARY EDUCATION OFFICER	July 12, 2001
SOMABHAI CHANABHAI Vs. STATE OF GUJARAT	March 20, 2001
SONALBEN VASUDEV PRASAD JANI Vs. MUNICIPAL GIRLS HIGH SCHOOL	July 31, 2001
SONI SANTABEN DEVSHIBHAI LODHIYA Vs. BHAGWANJI P. MARDIYA	June 19, 2001
SONIA JOSEPH GONSALVES Vs. JOSEPH AVROZ GONSALVES	January 23, 2001
SORABJI DERABJI VESUNA Vs. NANJIBHAI JIRABHAI UMARIGAR	August 28, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. RAMABHAI PRAHLADBHAI PATEL	September 14, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. RAMANBHAI HARIBHAI	September 26, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. THAKOR BABUJI GALAJI	October 11, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. KODARBHAI JENABHAI	October 4, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. SHANAJI AMBARAM THAKORE	October 12, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. NATHAJI KACHARAJI	April 4, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. KISHORBHAI JIBHAIBHAI	July 26, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. MOTIBHAI NAGJIBHAI PATEL	July 12, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. LILAVATIBEN KODAR RANCHHOD	July 19, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. ISHWARBHAI BAKORBHAI DECD	July 17, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. AMRUTBHAI CHUNILAL	June 18, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. KODARBHAI JENABHAI	September 27, 2001
SPECIAL LAND ACQUISITION OFFICER, VADODARA & ANR. Vs. RAMANBHAI HARIBHAI AND ANR.	July 26, 2001
STATE BANK OF INDIA Vs. BHIKHABHAI NARHARSINH MAHIDA	July 27, 2001
STATE OF GUJARAT Vs. KUSUMBEN E BORASADA	July 31, 2001
STATE OF GUJARAT Vs. SATISH HIMMATLAL RUPARELIYA	August 2, 2001
STATE OF GUJARAT Vs. MANILAL DHURABHAI PATEL	July 4, 2001
STATE OF GUJARAT Vs. AJITSINH ANDUBHA PARMAR	July 6, 2001
STATE OF GUJARAT Vs. DHARMENDRASINH alias MANSINH RATANSINH MAKWANA	July 10, 2001
STATE OF GUJARAT Vs. NATHAJI DAJIJI	July 9, 2001
STATE OF GUJARAT Vs. HAMIRBHAI TABHABHAI	June 19, 2001
STATE OF GUJARAT Vs. KALIDAS KUBERBHAI MACHHI	June 19, 2001
STATE OF GUJARAT Vs. VASTAJI HAJURJI THAKORE	May 2, 2001
STATE OF GUJARAT Vs. MAHESHKUMAR JAGUBHAI NALIAPARA	June 12, 2001
STATE OF GUJARAT Vs. PUNAMCHAND BHOGILAL SHAH	June 15, 2001
STATE OF GUJARAT Vs. AMRUTBHAI CHUNIBHAI	June 15, 2001
STATE OF GUJARAT Vs. BHANUBEN BHANJIBHAI DHOKIYA	June 14, 2001
STATE OF GUJARAT Vs. MANIBEN	April 3, 2001
STATE OF GUJARAT Vs. NARAYANBHAI DHARMABHAI KADAM	March 27, 2001
STATE OF GUJARAT Vs. SAURASHTRA OIL MILLS ASSOCIATION	April 19, 2001
STATE OF GUJARAT Vs. VASJHRAM M PAGI	April 20, 2001
STATE OF GUJARAT Vs. BABUBHAI K SALAT	March 15, 2001
STATE OF GUJARAT Vs. BHIKHABHAI KALAJI THAKORE	March 13, 2001
STATE OF GUJARAT Vs. NARANBHAI SAMJI PATEL	March 2, 2001
STATE OF GUJARAT Vs. NANJI JINA	March 8, 2001
STATE OF GUJARAT Vs. A A PATHAN BARODA	January 20, 2001
STATE OF GUJARAT Vs. ANTHENY FRANCIS KODERO	January 9, 2001
STATE OF GUJARAT Vs. ANIRUDDHSINH MAHIPATSINH JADEJA	January 16, 2001
STATE OF GUJARAT Vs. BHUPENDRAKUMAR JAGJIVANDAS PATEL	January 12, 2001
STATE OF GUJARAT Vs. GOPAL GLASS WORKS PRIVATE LIMITED	January 12, 2001
STATE OF GUJARAT Vs. PROPRITOR P M SANGHAVI AND COMPANY	February 16, 2001
STATE OF GUJARAT Vs. KHASIA GABHA BHUPAT	February 15, 2001
STATE OF GUJARAT Vs. CHANDRAKANT GORDHANDAS SHETH	February 14, 2001
STATE OF GUJARAT Vs. RATHOD MANPRITSINH MAHENDRASINH	February 17, 2001
STATE OF GUJARAT Vs. R M CHAUDHARY	February 17, 2001
STATE OF GUJARAT Vs. DAHYABHAI KALIDAS	September 28, 2001
STATE OF GUJARAT Vs. SOLANKI BALVANTSINH SHANABHAI	September 26, 2001
STATE OF GUJARAT Vs. CHAIRMAN SECRETARY RAJDHANI CO OPERATIVE HOUSING SOCIETY LIMITED	October 5, 2001
STATE OF GUJARAT Vs. MURTUZA ALI MEHBOOBALI MERCHANT	October 5, 2001
STATE OF GUJARAT Vs. ASHULAL NANJI BISNOL	October 1, 2001
STATE OF GUJARAT Vs. URMILABEN CHHATRASINH NAHARSINH	December 12, 2001
STATE OF GUJARAT Vs. ASHULAL NANJI BISNOL	November 3, 2001
STATE OF GUJARAT Vs. HINDUSTAN PACKAGING COM LIMITED	November 5, 2001
STATE OF GUJARAT Vs. MANIBEN	September 3, 2001
STATE OF GUJARAT Vs. SANKALCHAND P VACHHETA	August 31, 2001
STATE OF GUJARAT Vs. RAMESHBHAI DAHYABHAI HARIJAN	August 16, 2001
STATE OF GUJARAT Vs. JAMNAGAR JILLA KHANGI PRATHMIKSHIKSHAK SANGH	August 13, 2001
STATE OF GUJARAT Vs. RAJDHANI CO-OP HOUSING SOCIETY LIMITED	October 5, 2001
STATE OF GUJARAT Vs. HEIRS OF DECD. PATEL ISHWARBHAISHANKARBHAI	July 17, 2001
STATE OF GUJARAT Vs. SHANKARBHAI K. PARMAR	October 15, 2001
STATE OF GUJARAT ON BEHALF J J VAGHELA SENIOR INSPECTOR Vs. PRAKASHBHAI LALJIBHAI SHAH	July 17, 2001
STEEL BUILD Vs. K MUKUND	October 2, 2001
STEEL BUILD Vs. K. MUKUND & COMPANY	October 25, 2001
SUBODHCHANDRA GULABBHAI DESAI Vs. STATE OF GUJARAT	March 8, 2001
SUDHIRBHAI AMRUTLAL SHAH Vs. STATE OF GUJARAT	June 12, 2001
SUGRABIBI WIDOW OF MOHMADBHAI KADARBHAI LAKHDAWALA Vs. STATE OF GUJARAT	August 28, 2001
SUKHIBEN VASTIMAL SONI Vs. STATE OF GUJARAT	October 30, 2001
SULEMAN ABDULLAH HOKLA Vs. DEPUTY CONSERVATOR OF FORESTS	July 16, 2001
SUO MOTU Vs. STATE OF GUJARAT	April 11, 2001
SUO MOTU Vs. REGISTRAR, GUJARAT HIGH COURT	January 19, 2001
SUO MOTU FOR B K DUDANI Vs. STATE OF GUJARAT	March 8, 2001
SUPER BOTTLING PAMANDAS NARANDAS Vs. STATE OF GUJARAT	September 13, 2001
SUPERINTENDING ENGINEER Vs. DAHYABHAI RANCHHODBHAI PARMAR	August 13, 2001
SURAT MAHILA NAGRIK SAHAKARI BANK LIMITED Vs. MAMTABEN MAHENDRABHAI JOSHI	April 21, 2001
SURAT PANJRAPOLE Vs. STATE OF GUJARAT	March 27, 2001
SURAT TEXTILE MARKET CO OPERATIVE SHOPS AND WAREHOUSING SOCIETY Vs. COMMISSIONER	July 18, 2001
SURESH GULABSING KUSHVAH AND RAVIKARAN KAMTAPRASAD YADAV Vs. STATE OF GUJARAT	June 22, 2001
SURESH GULABSING KUSHVAH AND RAVIKARAN KAMTAPRASAD YADAV Vs. STATE OF GUJARAT	June 25, 2001
SURESH H RAJPUT Vs. JAYANTILAL BHIKHABHAI SHAH	March 22, 2001
SURESHBHAI H SOLANKI Vs. STATE OF GUJARAT	March 15, 2001
SURESHBHAI SOMABHAI PATEL Vs. STATE OF GUJARAT	January 19, 2001
SURESHKUMAR DODIA Vs. CHIEF OFFICER PRESIDENT	May 4, 2001
SURESHKUMAR MAGANLAL PATEL Vs. STATE OF GUJARAT	May 1, 2001
SWASTIK TEXTILE ENGINEERING PRIVATE LIMITED Vs. STATE OF GUJARAT	June 28, 2001
SWASTIK TEXTILES ENGINEERS PRIVATE LIMITED Vs. DAULATRAM BABURAV	June 12, 2001
T K RABARI Vs. GUJ SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED	June 12, 2001
TAIYABJI FIDAHUSEN CHALLAWALA Vs. STATE OF GUJARAT	January 22, 2001
TARUN ENGINEERING WORKS Vs. U D RATHOD	July 5, 2001
TATA IRON AND STEEL CO. LTD. Vs. FLEETWELD (INDIA) LTD.	September 25, 2001
TETRA PAK INDIA LTD Vs. SALES TAX OFFICER	November 5, 2001
TEXTILE LABOUR ASSOCIATION Vs. UNION OF INDIA	June 12, 2001
THAKOR DAYALSING DOHJI Vs. STATE OF GUJARAT	August 3, 2001
THAKOR GIRISHJI ALIAS GIDHAJI JENAJI Vs. DISTRICT MAGISTRATE	August 7, 2001
THAKOR UDAJI ABHUJI AND THAKOR PRAHLADJI MANAJI Vs. STATE OF GUJARAT	June 26, 2001
THAKRAR PRAKASH BHIMJI Vs. SECRETARY	August 30, 2001
TILAKLAL CHANANMAL SAHANI Vs. STATE OF GUJARAT	September 27, 2001
TOHID HAJI GAFFAR INDIAN INNHABITANT Vs. UNION OF INDIA	December 12, 2001
TOPLINE SHOES LTD. Vs. RESERVE BANK OF INDIA	October 23, 2001
TORRENT PHARMACEAUTICALS LIMITED Vs. WELLCOME FOUNDATION LIMITED	July 11, 2001
TRANSPORT MANAGER Vs. MANJUR AHMED HUSSAINMIYA	July 18, 2001
TRIVEDI AMTHALAL LALJIBHAI Vs. COLLECTOR BANASKANTHA	December 18, 2001
UDAYKUMAR H DAVE Vs. STATE OF GUJARAT	April 23, 2001
UDESINH ALIAS TAPO SURABHAI Vs. STATE OF GUJARAT	February 19, 2001
UMAKANT S DESHPANDE Vs. G E B	August 3, 2001
UNA T L KHEDUT SAHKARI KHAND UDYOG SAHKARI MANDLI LIMITED Vs. UGABHAI B RATHOD	September 14, 2001
UNION BANK OF INDIA Vs. O.L. OF GUJARAT STATE TEXTILE CORP.	May 1, 2001
UNION OF INDIA Vs. H K DHRUVA	August 24, 2001
UNION OF INDIA Vs. K B PARMAR	August 17, 2001
UNION OF INDIA Vs. DURGAPRASAD MATAV	June 28, 2001
UNION OF INDIA Vs. SARDAR AHMAD NAZIR AHMAD	June 28, 2001
UNION OF INDIA Vs. PUNJABHAI JAWABHAI	June 28, 2001
UNION OF INDIA Vs. B R DAVE	April 17, 2001
UNION OF INDIA GENERAL MANAGER Vs. FATA RUPA VILLAGE DHANMNOD	June 28, 2001
UNITED AGENCIES Vs. AHMEDABAD MERCANTILE CO OPERATIVE LIMITED	June 18, 2001
UNITED INDIA INSURANCE CO LTD Vs. SHIVRAM MANSANG MAKWANA	January 22, 2001
URMILABEN BABULAL PATEL Vs. DIVYALATABEN MANUPRASAD MEHTA	May 4, 2001
USMANKHAN YASINKHAN PATHAN Vs. STATE OF GUJARAT	August 1, 2001
V I GOSAI Vs. STATE OF GUJARAT	February 23, 2001
V K MANSURI Vs. OIL AND NATURAL GAS COMMISSION	November 6, 2001
V N SHAH Vs. HINDUSTAN ZINC LIMITED	October 10, 2001
VADODARA DISTRICT PANCHAYAT Vs. RAMESHBHAI AMARSINH PARMAR	June 12, 2001
VADODARA JILLA MAZDOOR SANGH Vs. INDIAN OIL CORPORATION LIMITED	June 19, 2001
VAHERSINH RAMJIBHAI Vs. STATE OF GUJARAT	April 26, 2001
VARDHMAN RAJKUMAR JAIN Vs. STATE OF GUJARAT	August 9, 2001
VARSHA PLASTICS PVT. LTD. Vs. UNION OF INDIA	April 25, 2001
VARVABHAI NATHABHAI RABARI Vs. STATE OF GUJARAT	October 4, 2001
VASANTRAI J MALI Vs. KANTILAL ZAVERBHAI PATEL	November 3, 2001
VASUDAVE HARISHANKER Vs. DWARKADAS VITHALDAS	March 20, 2001
VASUDEV HARILAL UPADHYAYA Vs. STATE OF GUJARAT	February 23, 2001
VATSALABEN WD O DADURAO LAXMANRAO MURUDKAR Vs. YAKUBBHAI ADAMBHAI MANSURI	September 28, 2001
VELJIBEN ALIAS GAGABEN WD O BALSINH GAMJIBHAI PATEL Vs. STATE OF GUJARAT	August 17, 2001
VELJIBHAI D MOCHI Vs. M S UNIVERSITY	April 4, 2001
VILASGIRI BHIMGIRI Vs. VISA SRIMALI VANIK SONI CASTE TRUST	August 30, 2001
VIMAL M PATEL Vs. STATE OF GUJARAT	March 13, 2001
VIMAL SHANTILAL SHAH Vs. STATE OF GUJARAT	March 13, 2001
VINAYAKRAO S DESAI Vs. INTERLINK PETROLEUM LIMITED	March 1, 2001
VINODBALA BIHARILAL RAVAL Vs. STATE OF GUJARAT	May 2, 2001
VINODRAY PRAGJIBHAI REVESHIA Vs. STATE OF GUJARAT	May 22, 2001
VINUBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT	August 31, 2001
VINUBHAI RAMJIBHAI MISARIYA Vs. STATE OF GUJARAT	August 17, 2001
VINUGIRI MOTIGIRI Vs. STATE OF GUJARAT	July 20, 2001
VIRSINH DALCHAND NIM Vs. VINODCHANDRA A VYAS	January 19, 2001
VISHNUBHAI AMBALAL PATEL Vs. SHANKERJI P THAKORE	March 27, 2001
VISHVANATH KALUBHAI KRISTI Vs. STATE OF GUJARAT	December 13, 2001
VOLTAS LIMITED Vs. UNION OF INDIA	February 7, 2001
VORA KADARBHAI MAJIDBHAI Vs. MANSURI JUSABHAI SHAKURBHAI	January 19, 2001
VRAJLAL NATHJIBHAI SARAIYA AND MATHURIBEN VRAJLAL NATHAJI Vs. PUSHPABEN	February 6, 2001
WELDING RODS PRIVATE LIMITED Vs. INDO BORAX AND CHEMICALS LIMITED	December 28, 2001
WINE SHOP THRO PARTNER KALINDI Vs. STATE OF GUJARAT	December 13, 2001
Y N GADHVI Vs. GPSC	July 10, 2001
ZALA PRAVINSIGH LALSIGH Vs. SECRETARY	July 24, 2001
ZONAL MANAGER Vs. AKHILBHAI B MEHTA	December 20, 2001

Year 2001 of HIGH COURT OF GUJARAT

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