(DR.) BACHUBHAI MAFATLAL SUTHAR Vs. STATE OF GUJARAT
|
March 27, 1991 |
(M/S.) BHARAT CHEMICAL WORKS AND OTHERS Vs. GUJARAT STATE FINANCE CORPORATION, AHMEDABAD
|
July 15, 1991 |
A L KADRI Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
October 29, 1991 |
A. B. BHATT Vs. HIGH COURT OF GUJARAT
|
August 2, 1991 |
AAREX LABORATORIES Vs. UNION OF INDIA
|
March 15, 1991 |
ABDULGAFOOR MOHAMMADBHAI Vs. GENERAL POWER ATTORNY HOLDER GULAMHUSEN MANIYAR ON BEHALF OF MOHAMMAD ASGAR GULAMHUSEN
|
September 9, 1991 |
ABHANI SURESHKUMAR PARSHOTTAM Vs. GUJARAT ELECTRICITY BOARD
|
August 23, 1991 |
AFLON ENGINEERING CORPORATION Vs. UNION OF INDIA
|
January 17, 1991 |
AHER DEVSI NATHA Vs. RATHIBEN NATHUBHAI
|
January 11, 1991 |
AHMEDABAD ADVANCE MILLS LIMITED Vs. STATE OF GUJARAT
|
April 23, 1991 |
AJANTA EXHIBITORS Vs. STATE OF GUJARAT
|
May 1, 1991 |
AJITBHAI B MISTRY Vs. BOMI K DANGORA
|
December 10, 1991 |
AJITKUMAR SOMNATH PANDYA Vs. STATE OF GUJARAT
|
August 19, 1991 |
ALAM YASIN MIRZA Vs. V.K. MAKWANA
|
August 23, 1991 |
ALANG MARINE PRIVATE LIMITED Vs. GUJARAT MARITIME BOARD
|
July 22, 1991 |
ALEMBIC CHEMICAL WORKS COMPANY LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1991 |
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1991 |
AMBA GOKAL Vs. PARBAT BHUTA
|
August 6, 1991 |
AMBALAL MOTIBHAI PATEL CHAIRMAN NEW ENGLISH SCHOOL TRUST Vs. HANSABEN DINMANISHANKER SHASTRI
|
January 29, 1991 |
AMBALAL SHANKARBHAI PATEL Vs. UNION OF INDIA
|
January 28, 1991 |
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1991 |
AMUMIYAN PIRMIYAN KADRI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 18, 1991 |
ANILKUMAR SHANKARLAL JOSHI Vs. STATE OF GUJARAT
|
May 3, 1991 |
ANISH ACHYUT CHINUBHAI Vs. NANIKRAM SOBHRAJ MILLS PVT. LTD.
|
December 2, 1991 |
ANJAR MUNICIPALITY Vs. ANJAR TALUKA CO OPERATIVE SALES PURCHASE UNION
|
December 16, 1991 |
ANUP ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 25, 1991 |
ARUNKUMAR M. MEHTA Vs. STALE OF GUJARAT
|
May 2, 1991 |
ARVINDBHAI NARSINHBHAI PATEL Vs. SHARDABEHN AMARSING THAKORE
|
September 26, 1991 |
ASHOK SHANKERBHAI Vs. STATE OF GUJARAT
|
April 4, 1991 |
ASHOK THADHARAM CHAWLA Vs. MAHABALI BOGHA SHETTY
|
June 11, 1991 |
ASHOKKUMAR AND BROTHERS Vs. STATE OF GUJARAT & OTHERS
|
January 22, 1991 |
ASHVINKUMAR CHIMANLAL PARIKH Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR, URBAN LANDS, AHMEDABAD
|
July 18, 1991 |
ASMAN CHINDA BIRALI AND ANOTHER Vs. SURAT MUNICIPAL CORPORATION AND OTHERS
|
February 6, 1991 |
ASSOCIATED CEMENT COMPANY LIMITED Vs. R M GANDHI REGIONAL PROVIDENT FUND COMMISSIONER GUJARAT
|
February 6, 1991 |
ATLAS RADIO AND ELECTRONIC INDUSTRY P LTD Vs. STATE OF GUJARAT
|
July 2, 1991 |
AVCHARBHAI MOHANBHAI UPASARIA Vs. DISTRICT MAGISTRATE RAJKOT
|
February 20, 1991 |
B J PANDYA OCTROI INSPECTOR Vs. ARVINDKUMAR K HADIAL
|
December 24, 1991 |
BABU SATYAM BHAIYYA Vs. STATE OF GUJARAT
|
February 26, 1991 |
BABU SATYAM BHAIYYA Vs. STATE OF GUJARAT
|
March 26, 1991 |
BABUJI ALIAS MULSING DHUDAJI Vs. STATE OF GUJARAT
|
January 15, 1991 |
BABUSING VIRSING THAKORE Vs. STATE OF GUJARAT
|
August 22, 1991 |
BAI AMINA Vs. ABDULREHMAN GULAM MOHAMAD MANSURI
|
February 28, 1991 |
BAI LILABEHN Vs. STATE OF GUJARAT
|
March 22, 1991 |
BALVANTRAI TULSIDAS Vs. STATE OF GUJARAT
|
January 10, 1991 |
BANKIM J SHAH Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1991 |
BARODA MUNICIPAL CORPORATION Vs. GUJARAT TRADERS
|
August 20, 1991 |
BARODA RAYON CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX GUJARAT
|
March 18, 1991 |
BECHARBHAI KARSANBHAI Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 3, 1991 |
BECHARBHAI RAIJIBHAI PARMAR Vs. STATE OF GUJARAT
|
January 22, 1991 |
BENGAL ELECTRIC LAMP WORKS LTD Vs. STATE OF GUJARAT
|
June 19, 1991 |
BHAILALBHAI TRIKAMBHAI Vs. KANTILAL DEVCHAND SHAH
|
July 10, 1991 |
BHARATKUMAR MANILAL PARESH Vs. UNION OF INDIA
|
July 11, 1991 |
BHARWAD BHUTA BACHU Vs. STATE OF GUJARAT
|
April 3, 1991 |
BHATIA K M QUARRY Vs. COMMISSIONER OF INCOME TAX
|
July 4, 1991 |
BHAVABHAI BHADABHAI MARU Vs. DHANDHUKA NAGAR PANCHAYAT
|
July 2, 1991 |
BHAVAL SHIVA Vs. STATE OF GUJARAT
|
August 26, 1991 |
BHAVNAGAR CHEMICAL WORKS 1946 LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
|
March 26, 1991 |
BHAVNAGAR CHEMICAL WORKS 1946 LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
|
March 27, 1991 |
BHAVNAGAR CHEMICALS WORKS 1946 LIMITED Vs. SALES TAX OFFICER DIVISION I BHAVNAGAR
|
July 25, 1991 |
BHAVNAGAR ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
|
August 8, 1991 |
BHIL MOHANJI RANCHHODJI Vs. STATE OF GUJARAT
|
February 26, 1991 |
BHIMABHAI KALABHAI` Vs. STATE OF GUJARAT
|
November 1, 1991 |
BHUJI PRODUCTS Vs. STATE OF GUJARAT
|
July 22, 1991 |
BHUPATLAL DHARSIBHAI PAREKH Vs. COMPTENT AUTHORITY AND ADDITIONAL COLLECTOR, RAJKOT AND ANOTHER
|
June 26, 1991 |
BIBI SULTAN SAIYAD ABED SAIYED Vs. MOHAMMEDALI NAKIALIHAIDER MIRZA AND ANOTHER
|
August 12, 1991 |
BIMALBHAI AMRATBHAI THADESAR Vs. CHETAN AMBALAL SHAH
|
February 5, 1991 |
BOMIN PRIVATE LIMITED Vs. UNION OF INDIA
|
September 16, 1991 |
BRIGADIER M C DADWAL RETD Vs. STATE OF GUJARAT
|
June 9, 1991 |
BROOKE BOND INDIA LIMITED Vs. STATE OF GUJARAT
|
June 28, 1991 |
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
|
September 3, 1991 |
BUDHIYO CHHAGANBHAI VAGHRI Vs. STATE OF GUJARAT
|
February 21, 1991 |
C A SHAH Vs. GUJARAT CANCER AND RESEARCH INSTITUTE AHMEDABAD
|
December 20, 1991 |
C D CHAUHAN Vs. RESERVE BANK OF INDIA
|
February 13, 1991 |
C G GOVINDAN Vs. STATE OF GUJARAT
|
July 18, 1991 |
C M C INDIA PRIVATE LIMITED Vs. GAUTAM RAY
|
June 27, 1991 |
C.M.C. (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
June 27, 1991 |
CAMPUS DIRECTOR GUJARAT AGRICULTURE UNIVERSITY Vs. MUKESHKUMAR P BHAYANI
|
August 21, 1991 |
CENTRAL BANK OF INDIA Vs. MOONLIGHT CERAMIC INDUSTRIES AND OTHERS
|
February 13, 1991 |
CHAISE PRODUCTS Vs. STATE OF GUJARAT
|
June 19, 1991 |
CHAMPAKLAL BECHARBHAI Vs. STATE OF GUJARAT
|
April 19, 1991 |
CHAMPAKLAL HARGOVINDDAS SHAH Vs. VALOD NAGAR PANCHAYAT
|
December 4, 1991 |
CHAULA KURUWA Vs. TOURISM CORPORATION OF GUJARAT LIMITED
|
March 11, 1991 |
CHHAGANLAL LAVJIBHAI KALARIA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLIUM CORPORATION
|
December 2, 1991 |
CHUDGAR RANCHHODLAL JETHALAL Vs. STATE OF GUJARAT
|
July 5, 1991 |
CHUNILAL MAYACHAND Vs. STATE OF GUJARAT
|
March 20, 1991 |
CLEMANT CHHOTALAL CRISTIAN Vs. PARSHOTTAM SAVJIBHAI PARMAR
|
September 25, 1991 |
COMMERCIAL TRANSPORT HIRE PURCHASE COMPANY Vs. NEW GREAT INSURANCE CO OF INDIA LIMITED
|
September 11, 1991 |
COMMISSIONER OF INCOME TAX Vs. YOGANAND TEXTILES
|
September 20, 1991 |
COMMISSIONER OF INCOME TAX Vs. ABDUL REHMAN AND SONS
|
September 7, 1991 |
COMMISSIONER OF INCOME TAX Vs. SARABHAI MANAGEMENT CORPORATION LIMITED
|
November 20, 1991 |
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
|
November 21, 1991 |
COMMISSIONER OF INCOME TAX Vs. KHAMBHATWALA M M
|
December 2, 1991 |
COMMISSIONER OF INCOME TAX Vs. BHARAT IRON AND STEEL INDUSTRIES
|
January 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. SHANTILAL KESHAVLAL
|
July 5, 1991 |
COMMISSIONER OF INCOME TAX Vs. SHIVLAL DHIRAJLAL
|
June 26, 1991 |
COMMISSIONER OF INCOME TAX Vs. ARUN TEXTILE C
|
June 25, 1991 |
COMMISSIONER OF INCOME TAX Vs. CONTRACTOR P P
|
June 10, 1991 |
COMMISSIONER OF INCOME TAX Vs. VILASBEN HASMUKHLAL SHAH
|
June 12, 1991 |
COMMISSIONER OF INCOME TAX Vs. GESKETS AND RADIATORS PRIVATE LIMITED
|
June 18, 1991 |
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
|
June 14, 1991 |
COMMISSIONER OF INCOME TAX Vs. KANTILAL AMBALAL HUF
|
June 17, 1991 |
COMMISSIONER OF INCOME TAX Vs. MEHTA N D
|
August 7, 1991 |
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
|
August 12, 1991 |
COMMISSIONER OF INCOME TAX Vs. TRANSPEK INDUSTRY PRIVATE LIMITED
|
August 14, 1991 |
COMMISSIONER OF INCOME TAX Vs. RASIKLAL C NAGRI
|
July 24, 1991 |
COMMISSIONER OF INCOME TAX Vs. GAEKWAR MILLS LIMITED
|
July 24, 1991 |
COMMISSIONER OF INCOME TAX Vs. SHIVRAJ SINGHJI M K
|
August 5, 1991 |
COMMISSIONER OF SALES TAX Vs. PFIZER LIMITED
|
March 5, 1991 |
COMMISSIONER OF SALES TAX Vs. NANDLAL MADHAVJI
|
March 7, 1991 |
COMMISSIONER OF SALES TAX AHMEDABAD Vs. SAURASHTRA RACHNATMAK SAMITI RAJKOT
|
June 19, 1991 |
COMPETENT OFFICER GUJARAT HOUSING BOARD Vs. K B PARMAR
|
April 15, 1991 |
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. RESERVE BANK OF INDIA
|
April 9, 1991 |
D J WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 9, 1991 |
DAKSHABEN DINESHBHAI PATEL Vs. DINESHBHAI BHULABHAI PATEL
|
August 5, 1991 |
DALABHAI BHIMABHAI PATEL Vs. DEPUTY COMMISSIONER OF POLICE
|
January 25, 1991 |
DANJIBHAI DEVSIBHAI PATEL Vs. SECRETARY, REVENUE DEPARTMENT (ULC) GOVERNMENT OF GUJARAT
|
July 6, 1991 |
DEPUTY COMMISSIONER OF POLICE RAJKOT Vs. HAIDERMIYA HUSENMIYA KADRI
|
July 18, 1991 |
DEVABHAI PUNJABHAI PATEL Vs. STATE OF GUJARAT
|
January 22, 1991 |
DEVCHAND M PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER, BANASKANTHA AND OTHERS
|
September 19, 1991 |
DEVJIBHAI VASHRAMBHAI SOLANKI Vs. COLLECTOR AND COMPETENT AUTHORITY
|
December 17, 1991 |
DEVKINANDAN CO OP HOUSING SOC LTD Vs. I M PUROHIT
|
September 7, 1991 |
DHANLAXMI INDUSTRIES Vs. VINODKUMAR G SARVAL
|
June 18, 1991 |
DHARAMDAS BABUBHAI KANSARA Vs. G R RAO
|
July 10, 1991 |
DHARAMPUR LEATHER CLOTH COMPANY LIMITED Vs. UNION OF INDIA
|
December 9, 1991 |
DILIPKUMAR GOKULDAS SHETH Vs. KALOL NAGAR PANCHAYAT & ANOTHER
|
August 2, 1991 |
DILIPSINHJI D RATHOD Vs. VIJAYSINH PARMAR
|
July 4, 1991 |
DINABEN VINAYKUMAR SHAH Vs. SURAT MUNICIPAL CORPORATION
|
October 16, 1991 |
DIPAK JASVANTLAL SHAH Vs. UNION OF INDIA
|
October 4, 1991 |
DOSAN NOORMOHMED HASAN Vs. VAJIRBHAI ALIMAD AMI
|
July 9, 1991 |
DWARKA CEMENT WORKS LIMITED DWARKA Vs. STATE OF GUJARAT
|
July 22, 1991 |
DWARKA CEMENT WORKS LTD. DWARKA & ORS. Vs. STATE OF GUJARAT & ANR.
|
July 27, 1991 |
DWARKA CEMENT WORKS LTD., DWARKA Vs. THE STATE OF GUJARAT
|
July 18, 1991 |
EURO INDIA INVESTMENT LIMITED Vs. CEMENT CORPORATION OF GUJARAT LIMITED
|
April 23, 1991 |
FAKRULISLAM MAHMADISLAM SAIYAD AND ANOTHER Vs. STATE OF GUJARAT
|
December 10, 1991 |
FATMABAI ISMAIL Vs. MAYABAI HIRJI
|
August 29, 1991 |
FIRDAUS AMRUT HIGHER SECONDARY SCHOOL Vs. M M DAVE
|
April 19, 1991 |
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX GUJARAT AHMEDABAD
|
March 25, 1991 |
G.H. INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE, AHMEDABAD
|
October 25, 1991 |
GAJANAN MAGANLAL PARIKH Vs. MUNICIPAL CORPORATION DANA PITH
|
April 16, 1991 |
GANDABHAI SUKHBHAI PATEL AND ANOTHER Vs. STATE OF GUJARAT
|
January 17, 1991 |
GANI ALI Vs. SAVABAI GANI
|
March 8, 1991 |
GANI ALI NALYA Vs. HAVABAI GANI AND ANOTHER
|
March 8, 1991 |
GARDEN SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 3, 1991 |
GHANSHYAM M SWAMY Vs. CLASSIC STEEL PRODUCTS
|
January 23, 1991 |
GHELANI GUNVANTLAL NANALAL Vs. D KISHORERAO ASSISTANT COLLECTOR DISTRICT SURENDRANAGAR
|
October 27, 1991 |
GOVIND NARANDAS SINDHI Vs. STATE OF GUJARAT
|
February 5, 1991 |
GOVINDBHAI B MAKWANA Vs. REGIONAL DIRECTOR
|
March 2, 1991 |
GOVINDBHAI DIPAJI SONI Vs. STATE OF GUJARAT
|
August 8, 1991 |
GOVINDBHAI HEMATBHAI PATEL Vs. PRAJAPATI MAGANLAL TRIKAMJI
|
September 11, 1991 |
GROWTH LEASING AND FINANCE LTD Vs. STATE OF GUJARAT
|
July 16, 1991 |
GUJARAT AGRO OIL ENTERPRISES LIMITED Vs. ARVIND H PATHAK
|
June 13, 1991 |
GUJARAT AGRO OIL ENTERPRISES LTD., AHMEDABAD Vs. ARVIND H. PATHAK
|
June 11, 1991 |
GUJARAT ELECTRICITY BOARD Vs. GUJARAT ELECTRICITY EMPLOYEES UNION
|
September 20, 1991 |
GUJARAT HOUSING BOARD BARODA Vs. NAVNIRMAN MAZDOOR BANDHKAM SAHAKARI MANDLI LIMITED
|
July 9, 1991 |
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
|
June 26, 1991 |
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
|
September 27, 1991 |
GUJARAT METAL ROLLING MILLS Vs. STATE OF GUJARAT
|
April 22, 1991 |
GUJARAT NYLONS LIMITED Vs. GUJARAT STATE FERTILIZERS LIMITED
|
March 7, 1991 |
GUJARAT SMALL INDUSTRIES CORPORATION Vs. RAJKOT ENGINEERING ASSOCIATION
|
August 26, 1991 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALUSINH NATHUSINH PARMAR
|
August 22, 1991 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. C V PANDOR
|
March 11, 1991 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTILAL NANDLAL DAVE
|
December 13, 1991 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTILAL M. PARMAR
|
January 25, 1991 |
GULAM YASIN MIRZA Vs. VAJESINGBHAI KESARISING MAKWANA
|
August 23, 1991 |
GUNVANTLAL MANEKCHAND Vs. ATULKUMAR AND CO
|
January 31, 1991 |
GUNVANTRAY CHHOTALAL BHATT Vs. MOHMAD KUNJUMAL
|
September 23, 1991 |
H A MEHTA Vs. STATE OF GUJARAT
|
February 4, 1991 |
H M TRIVEDI Vs. UNION OF INDIA
|
October 30, 1991 |
HAJI ABDULLA HAJI IBRAHIM MANDHRA Vs. SUPDT OF CUSTOMS BHUJ
|
November 22, 1991 |
HALAR MARITIME AGENCIES Vs. GUJARAT MARITIME BOARD
|
September 26, 1991 |
HALVAD NAGAR PANCHAYAT Vs. H N JOSHI ASSISTANT JUDGE SURENDRANAGAR
|
August 29, 1991 |
HANSABEN BIPINCHANDRA PATEL Vs. BIPINCHANDRA MAGANBHAI PATEL
|
July 15, 1991 |
HARESH KANTILAL VORA Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR RAJKOT
|
April 9, 1991 |
HARGOVANBHAI M. PATEL Vs. GUJARAT AGRICULTURAL UNIVERSITY, AHMEDABAD
|
October 22, 1991 |
HARIJAN SONBAI Vs. HARIJAN VELA GANGJI & ANOTHER
|
July 22, 1991 |
HARISH WEAVING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1991 |
HARISINH PRATAPSINH CHAVDA Vs. CHIMANBHAI J PATEL CHIEF MINISTER
|
January 8, 1991 |
HARSHADBHAI NEMCHAND SHAH Vs. RAVINDRA DAVE
|
September 3, 1991 |
HARSHVADAN DAHYALAL SEVAK FOOD INSPECTOR Vs. NARESHBHAI DEVANDAS VAGHVANI
|
July 12, 1991 |
HEMANT BHANUSHANKER VYAS Vs. K V PATEL INSPECTOR OF CUSTOMS
|
August 1, 1991 |
HIMATLAL PALUDAN SONI Vs. GUJARAT BOARD OF AYURVEDIC AND UNANI SYSTEMS OF MEDICINES
|
February 20, 1991 |
HIMMATNAGAR PANCHAYAT Vs. HIMMATNAGAR AGRICULTURAL PRODUCE MARKET COMMITTEE, HIMMATNAGAR
|
July 18, 1991 |
HINDUSTAN ENGINEERING AND CONSTRUCTION CO Vs. KALINDI CO OP HOUSING SOCIETY LIMITED
|
August 9, 1991 |
HIRALAL BALCHANDAS PATEL Vs. STATE OF GUJARAT
|
February 26, 1991 |
I C GANDIHI SILK MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1991 |
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED Vs. UNION OF INDIA
|
June 27, 1991 |
INDIRABEN WD O JITENDRAKUMAR BADAMSHI FADIYA Vs. NARAYANBHAI JUGABHAI RABARI
|
January 25, 1991 |
INDUPRASAD CHUNIBHAI PATEL Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 7, 1991 |
IQBAL ABDULKARIM DUDHWALA MOHD. AKHATAR ABDULKARIM DUDHWALA Vs. THE STATE OF GUJARAT
|
February 21, 1991 |
ISABGUL EXPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1991 |
ISHWARLAL C. PATEL Vs. DISTRICT COLLECTOR, VALSAD
|
October 18, 1991 |
ISMAIL GULAM MAHMAD DAVJI PATEL Vs. STATE OF GUJARAT
|
March 22, 1991 |
J G BAVISHI AND SONS Vs. STATE OF GUJARAT
|
July 19, 1991 |
J M MEHTA Vs. STATE OF GUJARAT
|
January 8, 1991 |
JAGMOHANDAS VITHALDAS KANSARA Vs. MOHANLAL MANEKLAL TAILOR
|
November 26, 1991 |
JAIPRAKASH INDUSTRIES LTD. Vs. SARDAR SAROVAR NARMADA NIGAM LTD.
|
April 4, 1991 |
JASWANTRAI P MEHTA Vs. COMMISSIONER OF INCOME TAX
|
June 20, 1991 |
JASWANTSINH PRUTHVISINH Vs. DEPUTRY COMMISSIONER OF POLICE, AHMEDABAD AND ANOTHER
|
September 9, 1991 |
JAYANT EXTRACTION INDUSTRIES Vs. STATE OF GUJARAT
|
July 4, 1991 |
JAYPRAKASH PARASRAM SATARE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
December 24, 1991 |
JEEVA VEIYAPURI MADRASI Vs. COMMISSIONER OF POLICE AHMEDABAD
|
February 5, 1991 |
JITENDRA GUPTA Vs. RAMCHANDRA SARDARE
|
February 8, 1991 |
JITENDRA JINABHAI MAKWANA Vs. DISTRICT PRIMARY EDUCATION COMMITTEE BHAVNAGAR
|
October 15, 1991 |
JITUBHAI SHAMJIBHAI Vs. STATE OF GUJARAT
|
December 16, 1991 |
JUNAGADH CINEMA ASSOCIATION Vs. STATE OF GUJARAT
|
June 13, 1991 |
JYOTINDRASINHJI VIKRAMSINHJI JADEJA Vs. GONDAL MUNICIPALITY
|
August 21, 1991 |
K B DANTWALA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 10, 1991 |
K K R NAIR Vs. FOOD CORPORATION OF INDIA
|
November 11, 1991 |
K M A MEMON Vs. INDIAN INSTITUTE OF MANAGEMENT AHMEDABAD
|
October 24, 1991 |
K RASIKLAL AND CO Vs. STATE OF GUJARAT
|
July 1, 1991 |
K S UNNITHAN Vs. A R C TECHNICAL ASSISTANT
|
August 23, 1991 |
KAILASHKUMAR RADHAKRISHAN KANORIA Vs. STATE OF GUJARAT
|
May 7, 1991 |
KALAJI ALIAS PRAHLADJI KESHAJI Vs. STATE OF GUJARAT
|
December 27, 1991 |
KALANIKETAN BOMBAYWALA Vs. STATE OF GUJARAT
|
December 5, 1991 |
KAMALIA BROS AND CO Vs. STATE OF GUJARAT
|
June 14, 1991 |
KANJI HARIDAS GORADIA Vs. STATE OF GUJARAT
|
September 20, 1991 |
KANJI SHAMJI PANJARI Vs. UNION OF INDIA
|
February 5, 1991 |
KANTILAL G JOSHI Vs. UNION OF INDIA
|
July 27, 1991 |
KARSANBHAI MANCHUBHAI PATEL Vs. STATE OF GUJARAT
|
November 26, 1991 |
KHAMBHATWALA M M Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1991 |
KHAVAS MEGA RAVA Vs. COLLECTOR KUCH DISTRICT
|
September 18, 1991 |
KHIMIBEHN Vs. STATE OF GUJARAT
|
August 22, 1991 |
KISHANLAL MEGHRAJ SONI Vs. COLLECTOR OF CUSTOMS
|
March 25, 1991 |
KISHORLAL PRABHUDAS GHIYA Vs. STATE OF GUJARAT
|
July 11, 1991 |
KOLI JADAV KACHARABHAI Vs. THE STATE OF GUJARAT
|
January 29, 1991 |
KOLI MALDE KARSAN Vs. STATE OF GUJARAT
|
September 17, 1991 |
KUMARI BINITA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 20, 1991 |
KUMBHAR YAKUB JUSAB Vs. BHUJ MUNICIPALITY
|
February 6, 1991 |
LALITABEN BHANABHAI Vs. LALIBEN BHANABHAI
|
February 22, 1991 |
LAVJEE PUNJA Vs. UNION OF INDIA
|
September 10, 1991 |
LAXMANSINH DANSINHJI GOHEL Vs. STATE OF GUJARAT
|
September 20, 1991 |
LAXMI STEEL COMPANY Vs. RECEIVER OF WRECK AND SUB DIVISIONAL MAGISTRATE
|
November 19, 1991 |
LILABHAI KHODABHAI BHARVAD Vs. STATE OF GUJARAT
|
March 19, 1991 |
LUHAR RAMJIBHAI DHARAMSINHBHAI Vs. KASHIBEN DHARAMSINHBHAI
|
February 26, 1991 |
M C DADWAL Vs. STATE OF GUJARAT
|
August 9, 1991 |
M G DOSHIT Vs. RELIANCE PETROCHEMICALS LIMITED
|
November 19, 1991 |
M N KHAMBHATWALA Vs. STATE OF GUJARAT
|
June 11, 1991 |
M RAVJI Vs. STATE OF GUJARAT
|
July 24, 1991 |
MADHAVRAO RAMBHAI THAKORE Vs. TRUSHABAI RAMRAO JADHAV
|
September 19, 1991 |
MADHU SILICA PRIVATE LIMITED Vs. STATE OF GUJARAT
|
February 28, 1991 |
MADHUBEHN Vs. STATE OF GUJARAT
|
December 19, 1991 |
MAFATLAL APPARELS MANUFACTURING COMPANY LIMITED Vs. MAFATLAL APPARELS WORKERS UNION
|
December 27, 1991 |
MAFATLAL INDUSTRIES LIMITED Vs. NADIAD NAGARPALIKA
|
April 12, 1991 |
MAFATLAL INDUSTRIES LTD. Vs. UNION OF INDIA
|
October 22, 1991 |
MAGANLAL GULABCHAND SHAH Vs. UNION OF INDIA
|
July 31, 1991 |
MAHARANIDAS VALLABHDAS SHAH Vs. NARENDRA JIVRAM SHAH
|
July 12, 1991 |
MAHARAOSHRI MUDANSINHJI VIJAYRAJJI Vs. STATE OF GUJARAT
|
March 7, 1991 |
MAHESHWARI MILLS LIMITED Vs. UNION OF INDIA
|
April 29, 1991 |
MAHESHWARI MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
March 19, 1991 |
MAHMEDALAM ABDUL LATIF VOHRA Vs. STATE OF GUJARAT
|
October 16, 1991 |
MALAJI MOHANJI Vs. STATE OF GUJARAT
|
January 16, 1991 |
MANEKCHOWK AND AHMEDABAD MFG CO LTD Vs. STATE OF GUJARAT
|
March 6, 1991 |
MANGAL SINGH F POON Vs. STATE OF GUJARAT
|
January 21, 1991 |
MANGUBEN WD O NATWARLAL HIRALAL PATEL Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
March 22, 1991 |
MANIBEN VALABHAI Vs. FACTORY MANAGER, SHREE SHUBHALAXMI MILLS
|
September 4, 1991 |
MANILAL BHANABHAI PATEL Vs. UNION OF INDIA
|
August 16, 1991 |
MANKUNVARBA MANHARSINH VAGHELA Vs. THARAD NAGAR PANCHAYAT
|
August 2, 1991 |
MANUBHAI M DESAI Vs. STATE OF GUJARAT
|
March 15, 1991 |
MCB PRIVATE LIMITED Vs. SLM MANEKLAL LIMITED
|
November 29, 1991 |
MCGAW RAVINDRA LABORATORIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1991 |
MCGAW RAVINDRA LABORATORIES INDIA LIMITED Vs. UNION OF INDIA
|
January 23, 1991 |
MERCHANT STEEL INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISES
|
February 19, 1991 |
MINABEN ARVINDLAL GANDHI Vs. STATE OF GUJARAT
|
June 14, 1991 |
MINDERN HANDELE COMPAGNIE NETHERLAND Vs. STATE TRADING CORPORATION OF INDIA
|
July 15, 1991 |
MINOR ANISH ACHYUT CHINUBHAI Vs. NANIKRAM SOBHRAJ MILLS PRIVATE LIMITED
|
December 2, 1991 |
MISTRY GOPAL KEHTA Vs. DHUDARMAL MANGATMAL AND SONS
|
August 28, 1991 |
MODASA NAGRIK SAHAKARI BANK LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS, AHMEDABAD
|
October 8, 1991 |
MODIPON LTD Vs. STATE OF GUJARAT
|
March 18, 1991 |
MOHANBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
|
May 2, 1991 |
MOHMAD KASIM ABDUL LATIF MEMAN Vs. STATE OF GUJARAT
|
September 23, 1991 |
MOHMADBHAI AHMEDBHAI MALEK Vs. STATE OF GUJARAT
|
March 27, 1991 |
MOHTA ISPAT LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
|
February 19, 1991 |
MUKESH PRAGJIBHAI BHOJANI Vs. DIRECTOR OFFENCE OF ROJGAR AND TALIM SANSTHAN
|
August 1, 1991 |
MUKUND A. SAYANI Vs. UNION OF INDIA
|
March 26, 1991 |
MUKUNDSING YADAV Vs. MAJOR JOGENDRASING Z YADAV
|
October 30, 1991 |
MULJIBHAI MAFATLAL BARAIYA Vs. DIRECTOR OF MEDICAL EDUCATION AND RESEARCH AHMEDABAD
|
August 26, 1991 |
MUNICIPAL COMMISSIONER BARODA Vs. SANATKUMAR D BRAHMBHATT
|
April 24, 1991 |
MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD Vs. CHELARAM AND SONS
|
April 9, 1991 |
MUNUND GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
October 28, 1991 |
N D BUCH Vs. STATE OF GUJARAT
|
September 23, 1991 |
NANAVATI CHEMICAL INDUSTRIES Vs. UNION OF INDIA
|
March 8, 1991 |
NANU GORDHAN Vs. STATE OF GUJARAT
|
July 24, 1991 |
NARSINHBHAI CHHOTABHAI PATEL AND ANOTHER Vs. DAHYABHAI CHHOTABHAI AND OTHERS
|
August 7, 1991 |
NATHALAL ASHARAM Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1991 |
NATUBHAI SHIVABHAI CHAVDA Vs. DHIRAJLAL MADHAVDAS BHARTI
|
August 16, 1991 |
NATVARLAL PITAMBERDAS PATEL Vs. STATE OF GUJARAT
|
May 1, 1991 |
NATWARBHAI Vs. ADDL SPL LAND ACQUISITION OFFICER AHMEDABAD
|
March 12, 1991 |
NATWARBHAI SAKARBHAI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
March 13, 1991 |
NATWARLAL PITAMBER DAS PATEL Vs. STATE OF GUJARAT
|
March 1, 1991 |
NAVSARI COTTON AND SILK MILLS LTD Vs. UNION OF INDIA
|
March 25, 1991 |
NAVSARI OIL PRODUCTS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
December 4, 1991 |
NAVSARI YARN TRISTERS Vs. BANK OF BARODA
|
July 3, 1991 |
NAWABKHAN GULABKHAN Vs. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
|
February 20, 1991 |
NEHAL D KOTHARI Vs. DIRECTOR GENERAL OF HEALTH SERVICES NEW DELHI
|
August 16, 1991 |
NIRUBEN WD O JYOTINDRABHAI YAGNIK Vs. KIRITKUMAR RAMANLAL RAVAL
|
January 25, 1991 |
NIZAMUDDIN FAKIRUDDIN KAZI Vs. STATE OF GUJARAT
|
April 29, 1991 |
OFFICER ON SPECIAL DUTY LAND ACQUISITION GIDC AHMEDABD Vs. JAMKUBEHN KALIDAS SODHA
|
June 20, 1991 |
OFFICIAL LIQUIDATOR HIMALAYA TOOLS INDIA PRIVATE LIMITED Vs. GUJARAT STATE FINANCE CORPORATION
|
August 2, 1991 |
ORIENTAL FIRE & GENERAL INSURANCE CO. LTD Vs. SHIRAJBHAI MOHMADBHAI VORA & ORS
|
September 30, 1991 |
PANKAJ D SUTHAR Vs. STATE OF GUJARAT
|
July 26, 1991 |
PANNABEN RAMANLAL SONI Vs. JITENDRA KUMAR CHIMANLAL SONI
|
March 26, 1991 |
PARAMOUNT KUMKUM PVT. LTD. Vs. UNION OF INDIA
|
May 2, 1991 |
PAREKH ELECTRIC WIRE INDUSTRIES PVT LTD Vs. STATE OF GUJARAT
|
April 15, 1991 |
PARSHURAM POTTERY WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1991 |
PARSOTTAMBHAI PARMABHAI Vs. SHIVANAND JHA D S P KHEDA
|
January 9, 1991 |
PATEL BROS AND CO Vs. STATE OF GUJARAT
|
April 9, 1991 |
PATEL JAGRUTIBEN Vs. GUJARAT SECONDARY EDUCATION BOARD
|
February 28, 1991 |
PATEL MANUBHAI ALIAS NARESHKUMAR GANDABHAI PATEL Vs. STATE OF GUJARAT
|
October 22, 1991 |
PATEL PLASTICS Vs. UNION OF INDIA
|
September 11, 1991 |
PATEL TALKIES Vs. STATE OF GUJARAT
|
March 13, 1991 |
PRABHAT SILK AND COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
March 22, 1991 |
PRABHAVATIBEN BIPINCHANDRA RANGUNWALA Vs. BIPINCHANDRA DHANSUKHALAL
|
August 22, 1991 |
PRABHAVATIBEN BIPINCHANDRA RANGUNWALA Vs. BIPINCHANDRA DHANSUKHLAL AND ANR.
|
August 27, 1991 |
PRABHUDAS BADAJI PANDAV Vs. FARIDMIYA HUSEINMIYA KADARI
|
May 7, 1991 |
PRADIPKUMAR KARUNASHANKER JOSHI Vs. JASHWANTIBEN JAYASHANKER JOSHI
|
July 24, 1991 |
PRAVINBHAI GUNUBHA CHUDASAMA Vs. STATE OF GUJARAT AND ANOTHER
|
August 13, 1991 |
PREMKUMAR P PANDYA Vs. DENA BANK
|
September 18, 1991 |
PROF A N KARIA Vs. M S UNIVERSITY BARODA
|
February 13, 1991 |
PUJ KHENGAR NYALCHAND Vs. THACKER SHANKERLAL NARANJI
|
August 2, 1991 |
R ATMARAM BASUDIWALA Vs. STATE OF GUJARAT
|
July 2, 1991 |
R R SHAH Vs. R BASU MUNICIPAL COMMISSIONER AHMEDABAD
|
April 3, 1991 |
R S CHHAYA Vs. STATE OF GUJARAT
|
September 23, 1991 |
RABARI DEVABHAI VASTABHAI Vs. DISTRICT REGISTRAR JUNAGADH
|
March 19, 1991 |
RABARI KARSAN BAVAN Vs. THE DISTRICT MAGISTRATE, JUNAGADH AND ORS.
|
March 18, 1991 |
RAFIK AMAD VAID Vs. STATE OF GUJARAT
|
December 10, 1991 |
RAJARAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1991 |
RAJASTHAN METAL INDUSTRIAL CORPORATION Vs. STATE OF GUJARAT
|
July 8, 1991 |
RAJENDRA MANUBHAI PATEL Vs. STATE
|
May 2, 1991 |
RAJESH SADASHIV Vs. STATE OF GUJARAT
|
October 7, 1991 |
RAJIV COTTON TRADERS Vs. OFFICIAL LIQUIDATOR
|
March 14, 1991 |
RAJKOT DISTRICT PANCHAYAT Vs. MANSUKHLAL DALICHAND MEHTA
|
March 6, 1991 |
RAJKOT MUNICIPAL CORPORATION Vs. MANJULABEN WD O JAYANTILAL CHHAGANLAL
|
March 20, 1991 |
RAJPUT ANIL RAMSINH Vs. STATE OF GUJARAT
|
April 24, 1991 |
RAMABEN KANTILAL VITHALANI Vs. STATE OF GUJARAT
|
March 15, 1991 |
RAMANLAL DALSUKHBHAI PATEL Vs. STATE OF GUJARAT
|
July 24, 1991 |
RAMANLAL R SINGHVI Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1991 |
RAMCHANDRA HIRACHAND BHATIA Vs. CHUNILAL KHODIDAS
|
July 10, 1991 |
RAOJIBHAI MOTIBHAI THAKOR Vs. SHANTABEN KALIDAS CHAUHAN
|
October 23, 1991 |
RASIKLAL NATHULAL SHAH Vs. DISTRICT MAGISTRATE HIMATNAGAR
|
March 8, 1991 |
RASIKLAL NATHULALA SHAH Vs. DISTRICT MAGISTRATE, HIMATNAGAR
|
March 18, 1991 |
RATANSING PRATAPSINH BARIA Vs. STATE OF GUJARAT
|
October 14, 1991 |
RAVJIBHAI MAGANBHAI PATEL Vs. ADDITIONAL CHIEF SECRETARY, REVENUE DEPARTMENT (APPEALS), STATE OF
GUJARAT
|
August 6, 1991 |
RAXABEHN Vs. STATE OF GUJARAT
|
October 1, 1991 |
RAZAQ MOOSA MOKHA ANVAR AVUB THAIM Vs. THE STATE OF GUJARAT
|
August 14, 1991 |
ROHIT PULP AND PAPER MILLS LTD Vs. STATE OF GUJARAT
|
March 8, 1991 |
RUKSHMANIBEN RANCHHODDAS Vs. KANCHANBEN RATILAL
|
September 25, 1991 |
RUPESHKUMAR MAHENDRAKUMAR MANIYAR Vs. SMT. KIRTIBEN RUPESHKUMAR MANIYAR
|
July 24, 1991 |
S R BHATT Vs. STATE OF GUJARAT
|
October 16, 1991 |
S R PATEL Vs. REGIONAL MANAGER BANK OF BARODA
|
July 22, 1991 |
SABARKANTHA JILLA RU UTPADAKONI CO OP SPINNING MILLS LIMITED Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
January 25, 1991 |
SAFIMAHMAD IBRAHIM VORA Vs. STATE OF GUJARAT
|
April 30, 1991 |
SAGAR TILES CO Vs. STATE OF GUJARAT
|
December 12, 1991 |
SAIJPUR BOGHA NAGAR PALIKA OCTROI KARMACHARI MANDAL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
January 29, 1991 |
SALIM RAJMOHMAD PATHAN Vs. STATE OF GUJARAT
|
October 3, 1991 |
SATELLITE ENGINEERING LTD. Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE
|
March 6, 1991 |
SATISH JAGDISHCHANDRA MISTRY Vs. STATE OF GUJARAT
|
September 25, 1991 |
SAURABHKUMAR KANTILAL PARIKH Vs. SALES TAX OFFICER III OFFICE OF ASSISTANT SALES TAX COMMISSIONER RECOVERY AHMEDABAD
|
July 17, 1991 |
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1991 |
SAVITABEHN MOHANLAL PATEL Vs. MUNICIPAL COMMISSIONER AHMEDABAD MUNICIPAL CORPOATION
|
June 28, 1991 |
SAVJIBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT & OTHERS
|
August 28, 1991 |
SECOND ADDL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. RANCHHODBHAI DESAIBHAI PATEL
|
February 11, 1991 |
SHAH KALIDAS MADHAVLAL JAIN Vs. B L THAKORE
|
January 19, 1991 |
SHAH TEXTILE MILLS PVT LTD Vs. STATE OF GUJARAT
|
March 21, 1991 |
SHAILESHKUMAR VANECHAND DOSHI Vs. STATE OF GUJARAT
|
July 24, 1991 |
SHANKERBHAI KANJIBHAI Vs. DAGDUBHAI GOVINDBHAI
|
June 26, 1991 |
SHANTABEN CHINUBHAI Vs. COMMISSIONER OF WEALTH TAX
|
September 5, 1991 |
SHANTILAL UDAYCHAND BOHRA Vs. SUMAN BHAILAL PATEL
|
April 19, 1991 |
SHARPEX ENGINEERING WORKS Vs. STATE OF GUJARAT
|
June 17, 1991 |
SHAW WALLACE AND COMPANY LIMITED Vs. REPUTE FERTILIZERS
|
September 19, 1991 |
SHITAIPRASAD LALLURAM Vs. STATE OF GUJARAT
|
September 18, 1991 |
SHREE VALLABH GLASS WORKS LTD Vs. STATE OF GUJARAT
|
April 11, 1991 |
SHREEJI TRADERS Vs. STATE OF GUJARAT
|
April 24, 1991 |
SHREYABEN R MUKHARJEE Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1991 |
SHRI N. RAVINDRAN NAIR Vs. THE GOVT. OF GUJARAT, THROUGH THE UNDER SECRETARY, HOME DEPTT. (SPL), SACHIVALAYA, GANDHINAGAR
|
December 23, 1991 |
SHRINATHJI MECHANICAL WORKS Vs. STATE OF GUJARAT
|
August 2, 1991 |
SHYAMDUTT UPADHYAY Vs. STATE OF GUJARAT
|
September 23, 1991 |
SOLANKI RAVIBHAI DIPUBHAI Vs. STATE OF GUJARAT
|
September 10, 1991 |
SONAL GUM INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1991 |
SONI BHAGWANDAS NARBHERAM Vs. BINDUBEN GULABRAI
|
January 10, 1991 |
STATE BANK OF INDIA Vs. KUSUM VALLABHDAS THAKKAR
|
January 23, 1991 |
STATE OF GUJARAT Vs. BHAGWATI CONSTRUCTION COMPANY
|
January 22, 1991 |
STATE OF GUJARAT Vs. DEVJI BECHAR
|
January 15, 1991 |
STATE OF GUJARAT Vs. C K PATEL
|
February 13, 1991 |
STATE OF GUJARAT Vs. RASHISH AHMED RAFIK AHMED
|
February 14, 1991 |
STATE OF GUJARAT Vs. BADAL RAMJIBHAI SAGAR
|
February 15, 1991 |
STATE OF GUJARAT Vs. MURLIDHARAN
|
February 16, 1991 |
STATE OF GUJARAT Vs. SUBHASH S DESAI
|
February 26, 1991 |
STATE OF GUJARAT Vs. PFIZER LTD
|
March 4, 1991 |
STATE OF GUJARAT Vs. ESSO STANDARD
|
February 28, 1991 |
STATE OF GUJARAT Vs. NILESH CHANDRAKANTH SHETH
|
April 26, 1991 |
STATE OF GUJARAT Vs. DIAMOND OPTICAL MART
|
April 26, 1991 |
STATE OF GUJARAT Vs. DALPATSINH BHAGWANSINH DODIYA
|
April 20, 1991 |
STATE OF GUJARAT Vs. CHUNILAL JIVRAJBHAI
|
April 23, 1991 |
STATE OF GUJARAT Vs. KISHOR TIMBER
|
April 2, 1991 |
STATE OF GUJARAT Vs. POLYTHREADS
|
April 3, 1991 |
STATE OF GUJARAT Vs. NEWAGE HOSE MANUFACTURING CO
|
March 22, 1991 |
STATE OF GUJARAT Vs. VINUBHAI MAGANLAL THAKKER
|
March 22, 1991 |
STATE OF GUJARAT Vs. BHAGWATI GENERAL AGENCY
|
April 1, 1991 |
STATE OF GUJARAT Vs. LINA TRADERS
|
April 2, 1991 |
STATE OF GUJARAT Vs. GOKALDAS TRADING COMPANY
|
March 13, 1991 |
STATE OF GUJARAT Vs. C K GAUZE BANDAGE MANUFACTURING COMPANY
|
March 13, 1991 |
STATE OF GUJARAT Vs. PATEL HARDAS GORDHAN
|
August 13, 1991 |
STATE OF GUJARAT Vs. SAMA ALANA ABDULLA
|
August 13, 1991 |
STATE OF GUJARAT Vs. CHANDULAL MANILAL ACHARYA AHMEDABAD
|
August 9, 1991 |
STATE OF GUJARAT Vs. SARATSINH R SISODIA
|
July 31, 1991 |
STATE OF GUJARAT Vs. INDIAN PETROCHEMICALS CORPORATION LTD
|
June 18, 1991 |
STATE OF GUJARAT Vs. KOSAN GAS COMPANY
|
June 17, 1991 |
STATE OF GUJARAT Vs. HARIDAS MULJI THAKKER
|
June 14, 1991 |
STATE OF GUJARAT Vs. ATUL METAL CORPORATION
|
June 14, 1991 |
STATE OF GUJARAT Vs. ANAND TALUKA CO-OPERATIVE COTTONSEEDS GINNING AND PRESSING SOCIETY LTD
|
June 13, 1991 |
STATE OF GUJARAT Vs. CHUNILAL MAYACHAND MEHTA
|
June 13, 1991 |
STATE OF GUJARAT Vs. MINAKSHI METAL CORPORATION
|
June 13, 1991 |
STATE OF GUJARAT Vs. AJAY TRADING COMPANY
|
June 12, 1991 |
STATE OF GUJARAT Vs. CHEM-DYES CORPORATION
|
June 12, 1991 |
STATE OF GUJARAT Vs. DANABHAI BHULABHAI
|
June 12, 1991 |
STATE OF GUJARAT Vs. BHAYALAL JADAVJI AND COMPANY
|
June 30, 1991 |
STATE OF GUJARAT Vs. MEGHDOOT LAMINARD LTD
|
June 27, 1991 |
STATE OF GUJARAT Vs. KATHI MALSIYA VAGHA
|
July 1, 1991 |
STATE OF GUJARAT Vs. T J PATEL
|
December 19, 1991 |
STATE OF GUJARAT Vs. MAMADRAHIM HAJI NODE
|
December 6, 1991 |
STATE OF GUJARAT Vs. DILIPKUMAR RATILAL SHAH
|
August 23, 1991 |
STATE OF GUJARAT Vs. BAVAJI MULDAS BALAKDAS
|
October 28, 1991 |
STATE OF GUJARAT Vs. RAJPUT RAMJI RATA AND OTHERS
|
August 16, 1991 |
STATE OF GUJARAT Vs. DIWALIBEN RADHAV KHANT
|
September 9, 1991 |
STATE OF GUJARAT Vs. KANTIBHAI BABABHAI PANCHAL
|
October 8, 1991 |
STATE OF GUJARAT Vs. H C VORA
|
October 4, 1991 |
STATE OF GUJARAT Vs. MOTIBHAI JETHABHAI MAKWANA
|
October 16, 1991 |
STATE OF GUJARAT Vs. HARGOVANDAS DEVRAJBHAI PATEL
|
October 11, 1991 |
STATE OF GUJARAT Vs. A.S. PATEL
|
March 4, 1991 |
STATE OF GUJARAT Vs. AMJIBHAI HIRABHAI
|
September 3, 1991 |
STATE OF GUJARAT Vs. KANTILAL M. ACHARYA
|
December 19, 1991 |
STATE OF GUJARAT Vs. SURESHBHAI @ SURENDRA BHAI VITHALBHAI
|
July 19, 1991 |
SUDA LAKHMAN RABARI Vs. STATE OF GUJARAT
|
September 13, 1991 |
SUDHAKAR PANDALIK GORSHA Vs. STATE OF GUJARAT
|
December 13, 1991 |
SUDHIR MAKANJI KANAR Vs. DY. COMMISSIONER OF POLICE
|
February 8, 1991 |
SUKHDEVSINH BALUBHA ZALA Vs. THE STATE OF GUJARAT
|
January 19, 1991 |
SUKUMAR MEHTA Vs. DISTRICT REGISTRAR BIRTHS AND DEATHS
|
August 28, 1991 |
SULOCHANABEN Vs. PANDURANG TOLARAM KHATRI
|
February 5, 1991 |
SUMHADI BIN MAORAIS INDONESIAN NATIONAL Vs. UNION OF INDIA
|
December 5, 1991 |
SUMITRABEN RAMUJILAL VYAS Vs. UNION OF INDIA
|
March 26, 1991 |
SUNIL HARISHBHAI PATEL Vs. BIJAL SUNIL PATEL
|
April 10, 1991 |
SUPO DYES CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1991 |
SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
|
August 9, 1991 |
SURESH MOHAN SONAVANE Vs. DEPUTY POLICE COMMISSIONER SURAT CITY
|
January 28, 1991 |
SURESHCHANDRA CHANDULAL PATNI Vs. NATWARLAL KESHAVLAL PATNI
|
December 19, 1991 |
SURINDER KUMAR AGGARWAL Vs. OIL & NATURAL GAS COMMISION AND ANOTHER
|
February 16, 1991 |
SUSHILABEN MOHANLAL Vs. MALI CHUNILAL HARGOVIND
|
January 16, 1991 |
SUSHILABEN RAMESHCHANDRA RANA Vs. RAMESHCHANDRA AMBALAL RANA
|
February 6, 1991 |
SWASTIK ENGINEERING AND MANUFACTURING COMPANYMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
January 16, 1991 |
T S RABARI Vs. GOVERNMENT OF GUJARAT
|
August 5, 1991 |
TATA METALS AND STRIPS LTD Vs. STATE OF GUJARAT
|
April 23, 1991 |
THAKARDA HAMIRJI GAJUJI Vs. STATE OF GUJARAT
|
October 29, 1991 |
THAKORE Vs. STATE OF GUJARAT
|
April 2, 1991 |
THAKOREBHAI GANGARAM Vs. RAMANLAL MAGANLAL RESHAMWALA
|
July 8, 1991 |
THE STATE OF GUJARAT Vs. VINAYKANT KAPOORCHAND
|
April 4, 1991 |
TODARMAL JIVA JADAV Vs. KANDLA PORT TRUST
|
March 14, 1991 |
TRANSPORT CORPORATION OF INDIA LIMITED Vs. INDIAN RAYON CORPORATION VERAVAL
|
August 14, 1991 |
TRIKAMBHAI BHAGVANBHAI PATEL Vs. STATE OF GUJARAT AND OTHERS
|
November 19, 1991 |
TRUSTEES OF SURAT PARSI PANCHAYAT FUND AND PROPERTIES TRUST Vs. KETAN TEXTILE
|
August 29, 1991 |
UNION OF INDIA Vs. DHARAMSI F ZALA
|
March 20, 1991 |
UNION OF INDIA Vs. STATE OF GUJARAT
|
April 11, 1991 |
UNITED FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MANIBEHN WINDOWS OF GOVINDBHAI RAMJIBHAI
|
February 26, 1991 |
USHABEN JOSHI Vs. STATE OF GUJARAT
|
October 14, 1991 |
VALLABH GLASS WORKS Vs. STATE OF GUJARAT
|
April 16, 1991 |
VANITABEN NARANBHAI Vs. NARANBHAI RAGHAVBHAI MAKWANA
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January 19, 1991 |
VANTHALI VIBHAGIYA NAGARIK SAHAKARI BANK LIMITED Vs. STATE OF GUJARAT
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October 3, 1991 |
VARSINH BHAGWAN Vs. STATE OF GUJARAT
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June 28, 1991 |
VASANTKUMAR DURGASHANKAR JOSHI Vs. STATE OF GUJARAT
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December 18, 1991 |
VELJIBHAI M DESAI Vs. STATE OF GUJARAT
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April 27, 1991 |
VESTABHAI MADHUBHAI MACHHI MITNA Vs. TARACHAND VESTABHAI MACHHI
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August 12, 1991 |
VIJAY FOUNDRY AND MACHINERY WORKS Vs. STATE OF GUJARAT
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June 21, 1991 |
VINESH HIRALAL VAGHELA Vs. STATE OF GUJARAT
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January 8, 1991 |
VINODKUMAR BAVABHAI Vs. DEPUTY COLLECTOR GONDAL
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June 28, 1991 |
VIRENDRA BALAWANTRAI RAWAL Vs. DISTRICT SUPERINDENDENT OF POLICE VALSAD
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August 29, 1991 |
VISHNUPRASAD G. DODIYA Vs. KHODIDAS DAHYABHAI & OTHERS
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November 22, 1991 |
WALKER ANJARIA AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 11, 1991 |
WESTERN INDIA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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December 2, 1991 |
WIGMAN ELECTRICAL ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
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March 12, 1991 |
WINTEX MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 5, 1991 |
YAKUBBHAI AHMEDJI MISTRI Vs. IMAMUDDIN HUSENUDDIN KADRI
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January 30, 1991 |