A N TRIVEDI Vs. STATE OF GUJARAT
|
April 11, 1988 |
A.K. ASHTAPULRE Vs. STATE OF GUJARAT
|
April 7, 1988 |
ABAD DAIRY DUDH VITARAN KENDRA SANCHALAK MANDAL Vs. STATE OF GUJARAT
|
October 28, 1988 |
ABDUL GAFAR UMAR Vs. STATE OF GUJARAT
|
January 10, 1988 |
AGRICULTURAL PRODUCE MARKET COMMITTEE BHAVNAGAR Vs. STATE OF GUJARAT
|
November 30, 1988 |
AHMADKHAN INAYATKHAN Vs. DISTRICT SUPERINTENDENT OF POLICE BANASKANTHA
|
December 8, 1988 |
AHMEDABAD GALLA LARI UNION Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
December 27, 1988 |
AHMEDABAD KHANGI PRATHMIK SHALA SANCHALAK SANGH Vs. STATE OF GUJARAT
|
March 30, 1988 |
AHMEDABAD NEW TEXTILE MILLS Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD
|
June 17, 1988 |
AJIT D PADIVAL Vs. UNION OF INDIA
|
March 29, 1988 |
ALEMBIC GLASS INDUSTRIES LTD. Vs. UNION OF INDIA
|
August 12, 1988 |
ALLUAUDDIN CHIRAJUDDIN SHAIKH Vs. PRAKASH DEVENDRA KAPADIA
|
January 30, 1988 |
ALOK BADRIDAS AGRAWAL Vs. B M BHATT SUPERINTENDENT CENTRAL EXCISE AHMEDABAD
|
June 16, 1988 |
AMRELI DISTRICT PANCHAYAT Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER AMRELI
|
December 20, 1988 |
AMRUTLAL J BHATT Vs. STATE GOVERNMENT OF GUJARAT
|
March 25, 1988 |
ANIL PIRA BAUDH Vs. COMMISSIONER OF POLICE, SURAT AND OTHERS
|
October 27, 1988 |
ANIRUDDHA A DAVE Vs. STATE OF GUJARAT
|
April 5, 1988 |
ARAB AHMEDBIN ABDULLA Vs. ARAB BAIL MOHMUNA SAIYADBHAI
|
February 18, 1988 |
ARUN PAPER PRODUCTS AHMEDABAD Vs. UNION OF INDIA
|
August 3, 1988 |
ARUN SUBODHBHAI MEHTA Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
June 9, 1988 |
ARUN SUBODHBHAI MEHTA Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
October 28, 1988 |
ASHOK CHIMANLAL MODY Vs. STATE OF GUJARAT
|
October 11, 1988 |
ASHWINKUMAR VADILAL PATEL DALAL Vs. P T MEHTA INCOME TAX OFFICER
|
October 14, 1988 |
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
|
July 18, 1988 |
ATULKUMAR T JADWANI PSI Vs. DEPUTY INSPECTOR GENERAL OF POLICE JUNAGADH
|
December 6, 1988 |
AVANTI ORGANISATION Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR URBAN LAND CEILING ACT RAJKOT
|
October 28, 1988 |
B T X CHEMICALS PRIVATE LIMITED NANDESARI Vs. SURAJ BHAN
|
October 14, 1988 |
BABANSING BIHARILAL BHAIYA Vs. THE COMMISSIONER OF POLICE
|
September 19, 1988 |
BABUBHAI JAHURBHAI SAIYED Vs. STATE OF GUJARAT
|
August 30, 1988 |
BAI LILAVATI Vs. VALLABHBHAI MORARJI
|
July 22, 1988 |
BALUGIRI MANIGIRI GOSWAMI Vs. ADDITIONAL DEVELOPMENT COMMISSIONER GUJARAT STATE
|
July 13, 1988 |
BALVANTSING SURSING DABHI Vs. STATE OF GUJARAT
|
October 13, 1988 |
BHAGWATIBEN SANTKUMAR BACHANI Vs. DIRECTOR OF EDUCATION, AHMEDABAD
|
September 28, 1988 |
BHAIDAS MANEK BAUDH @ SONAVANA Vs. COMMISSIONER OF POLICE, SURAT
|
December 6, 1988 |
BHAIKHA UMRAVKHA PATHAN Vs. ISMAIL GAFURBHAI VORA
|
August 31, 1988 |
BHARAT HEAVY ELECTRICALS LTD Vs. R V KRISHNARAO
|
August 24, 1988 |
BHARATKUMAR Vs. DIST MAGISTRATE BHARUCH
|
August 12, 1988 |
BHARATKUMAR ISHWARBHAI PATEL Vs. DISTRICT MAGISTRATE BHARUCH
|
August 12, 1988 |
BHARTIBEN NANUBHAI BALSARA Vs. STATE OF GUJARAT
|
August 25, 1988 |
BHAVSINGHBHAI DALABHAI BARIYA Vs. STATE OF GUJARAT AND ANOTHER
|
July 26, 1988 |
BHIKHABHAI CHHITABHAI Vs. STATE OF GUJARAT
|
March 8, 1988 |
BHIKHABHAI KALYANBHAI Vs. PIRABHAI VAGHABHAI
|
April 15, 1988 |
BHIKHABHAI RAMBHAI Vs. STATE OF GUJARAT
|
February 10, 1988 |
BHIKHABHAI THAKORBHAI PATEL Vs. COMMISSIONER OF POLICE SURAT CITY
|
September 14, 1988 |
BHOGILAL MANILAL PARMAR Vs. COMMISSIONER OF POLICE BARODA
|
February 18, 1988 |
BITHKO TRADERS Vs. A V M TRADERS
|
August 1, 1988 |
BOMBAY SILK MILLS LIMITED Vs. DAYASHANKER ASSISTANT COLLECTOR VALSAD
|
October 28, 1988 |
BRIJ KISHOR S GHOSH Vs. JAYANTILAL MANEKLAL BHATT
|
February 4, 1988 |
BRIJ KISHORE S. GHOSH Vs. JAYANTILAL MANEKLAL BHATT
|
July 4, 1988 |
BRIJLAL AMBARAM RANA Vs. COMMISSIONER OF POLICE SURAT
|
June 15, 1988 |
BUDHABHAI SOMABHAI PARMAR Vs. DISTRICT MAGISTRATE KHEDA
|
August 17, 1988 |
C SANGHVI AND CO Vs. CALAMA INDUSTRIES PVT LIMITED BOMBAY
|
July 29, 1988 |
CENTRAL ENGINEERING WORKS Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR RAJKOT
|
November 17, 1988 |
CHEMICALS AND ALLIED PRODUCTS BOMBAY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF GUJARAT
|
March 9, 1988 |
CHHATRODIA JASUBEN LAKHMAN Vs. STATE OF GUJARAT
|
November 18, 1988 |
CHHOTALAL GIRDHARLAL GHEEWALA Vs. DISTRICT PANCHAYAT SURAT
|
September 13, 1988 |
CHINUBHAI NANALAL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
June 18, 1988 |
CHJAY INDUSTRIES PVT LTD BOMBAY AND ANR Vs. UNION OF INDIA AND ORS
|
January 1, 1988 |
CHOTHMAL SAGANSINGH RAJPUT Vs. STATE OF GUJARAT
|
August 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. GAUTAM SARABHAI TRUST
|
April 26, 1988 |
COMMISSIONER OF INCOME TAX Vs. RAJESH TEXTILE MILLS LIMITED
|
April 30, 1988 |
COMMISSIONER OF INCOME TAX Vs. HARSHVADAN MANGALDAS
|
March 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. INSANIYAT TRUST
|
April 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI TRUST NO 3
|
April 19, 1988 |
COMMISSIONER OF INCOME TAX Vs. MOTILAL C PATEL AND COMPANY
|
April 11, 1988 |
COMMISSIONER OF INCOME TAX Vs. SARLADEVI SARABHAI TRUST NO 2
|
March 29, 1988 |
COMMISSIONER OF WEALTH TAX Vs. NIRANJAN NAROTTAM
|
July 18, 1988 |
COTSEEDS CORPORATION RAJKOT Vs. COTTON CORPORATION OF INDIA BOMBAY
|
February 26, 1988 |
D R SANGHVI AND CO AHMEDABAD Vs. VIRAT APARTMENT CO OP HOUSING SOCIETY LIMITED SURAT
|
April 8, 1988 |
DARIAPUR PATEL CO OP HOUSING SOCIETY DIVISION II AHMEDABAD Vs. STATE OF GUJARAT
|
August 18, 1988 |
DARSHANA ABHINAV SHUKLA SMT Vs. REGIONAL MANAGER ALLAHABAD BANK BOMBAY
|
November 17, 1988 |
DAYABHAI PREMABHAI Vs. COMMISSIONER OF POLICE SURAT
|
March 8, 1988 |
DEVJIBHAI B CHUDASAMA Vs. STATE OF GUJARAT
|
July 29, 1988 |
DHANJIBHAI DESAIBHAI Vs. BHATT NAYANKUMAR NATWARLAL
|
March 9, 1988 |
DHAROI JALASHAYA MATSYA UDYOG SAHAKARI MANDALI LIMITED Vs. GUJARAT KENDRIYA MATSYA UDYOG SANSTHA AHMEDABAD
|
April 5, 1988 |
FATEHMOHMOD ALIYASBHAI SAMANTI Vs. STATE OF GUJARAT
|
March 15, 1988 |
GARDEN SILK WEAVING FACTORY Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1988 |
GHANCHI PIRBHAI KALA DECD Vs. MEGHAMAL SIRUMAL RAJKOT
|
June 28, 1988 |
GHANSHYAM GOVINDBHAI PATEL Vs. DISTRICT MAGISTRATE, BHAVANGAR AND OTHERS
|
August 19, 1988 |
GHANSHYAM GOVINDBHAI PATEL Vs. DISTRICT MAGISTRATE
|
September 19, 1988 |
GHELABHAI POPATBHAI TARPARA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE KALAVAD
|
April 28, 1988 |
GIRDHARSINH RAMSINH PARMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE JUNAGADH
|
February 23, 1988 |
GOPALBHAI BECHARBHAI Vs. STATE OF GUJARAT
|
March 6, 1988 |
GORDHANBHAI KANJIBHAI Vs. UPLETA MUNICIPALITY
|
June 1, 1988 |
GORUMIYA NOORMIYA SHAIKH Vs. COMMISSIONER OF POLICE SURAT
|
April 18, 1988 |
GOVIND KANA Vs. KANA TIDA MOKARIA
|
July 13, 1988 |
GOVINDBHAI J ROKKADKAR Vs. STATE OF GUJARAT
|
December 9, 1988 |
GOVINDLAL DAMODARBHAI THAKKAR Vs. SALES TAX OFFICER SABARKANTHA DISTRICT
|
April 28, 1988 |
GUJARAT ELECTRICITY BOARD VADODARA Vs. KANTILAL RAJABHAI PATEL
|
February 3, 1988 |
GUJARAT RE ROLLING MILLS ASSOCIATION Vs. STATE OF GUJARAT
|
February 1, 1988 |
GUJARAT SACHIVALAYA AND ALLIED OFFICE STAFF ASSOCIATION GANDHINAGAR Vs. STATE OF GUJARAT
|
December 15, 1988 |
GUJARAT STATE FERTILIZER COMPANY LIMITED Vs. SIKKA DIGVIJAYGRAM JOINT NAGAR PANCHAYAT
|
December 12, 1988 |
GUJARAT STATE FERTILIZERS CO LTD Vs. UNION OF INDIA
|
February 11, 1988 |
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. STATE OF GUJARAT
|
September 8, 1988 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABHASHANKER K ACHARYA
|
December 6, 1988 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GURUNATH SHAHU
|
June 22, 1988 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD GANDHINAGAR Vs. UNIQUE ERECTORS GUJ PVT LIMITED
|
April 29, 1988 |
GULAM KADAR GULAM AHMED MULTANI Vs. STATE OF GUJARAT
|
March 23, 1988 |
HABIB GULAM RASUL Vs. PUNJABHAI BHAGWANBHAI DECD
|
January 18, 1988 |
HARENDRA R PANDYA Vs. BHARUCH MUNICIPALITY
|
October 7, 1988 |
HARIVADAN MODI Vs. DISTRICT MAGISTRATE BHARUCH
|
August 29, 1988 |
HATKESH MEDICAL STORES AND ANOTHER Vs. CANARA BANK, BHAVNAGAR
|
May 28, 1988 |
HIRABEN SADASHIV PAWAR Vs. COMMISSIONER OF POLICE BARODA
|
August 19, 1988 |
HITESH BHANUPRASAD SONI Vs. UNION OF INDIA
|
January 29, 1988 |
HUSSEIN HAJI HARUN ALIAS HUSSEIN KABIJU Vs. UNION OF INDIA
|
March 4, 1988 |
I K SONI Vs. STATE OF GUJARAT
|
August 29, 1988 |
INDIAN OIL CORPORATION LTD Vs. AMRATLAL CHIMANLAL
|
January 21, 1988 |
IQBAL HUSAIN AHMEDMIYA SHAIKH Vs. COMMISSIONER OF POLICE SURAT
|
December 26, 1988 |
ISHABHAI UMARBHAI Vs. STATE OF GUJARAT
|
March 7, 1988 |
ISHWARBHAI MULCHANDDAS MODI Vs. VADNAGAR NAGRIK CO OPERATIVE BANK LIMITED
|
February 8, 1988 |
J J SHRIMALI Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
|
August 8, 1988 |
J K DAVE Vs. STATE OF GUJARAT
|
October 14, 1988 |
JAGDISHCHANDRA CHANDULAL SHAH Vs. STATE OF GUJARAT
|
August 26, 1988 |
JAGJIVANBHAI MOTIRAI Vs. STATE OF GUJARAT
|
July 29, 1988 |
JAMNADAS HIRALAL MENDHA Vs. STATE OF GUJARAT
|
April 12, 1988 |
JAYANTILAL L SHAH Vs. ASHA T SHAH MISS
|
August 23, 1988 |
JAYANTILAL R AGRAVAL Vs. GUJARAT ELECTRICITY BOARD
|
July 29, 1988 |
JUMEDAR MANDAL SHREE SAYAJI HIGH SCHOOL BARODA Vs. DISTRICT EDUCATION OFFICER BARODA
|
October 12, 1988 |
K N THANAKI Vs. STATE OF GUJARAT
|
December 21, 1988 |
KALIDAS DEVJI MALI Vs. COMMISSIONER OF POLICE VADODARA
|
October 10, 1988 |
KANAYALAL Vs. STATE OF GUJARAT
|
May 20, 1988 |
KANAYALAL HADMATRAI KHATWANI Vs. STATE OF GUJARAT
|
April 18, 1988 |
KANTILAL HARGOVANDAS Vs. MANIRAMDASJI GURU NARAYANDASJI
|
February 16, 1988 |
KANTILAL HARGOVANDAS ALIAS SADHU RAMDASJI GURU RAMSEVAKDAS Vs. MANIRAMDASJI GURU NARAYANDASJI RAMANANDI SADHU
|
March 16, 1988 |
KANTILAL MANILAL Vs. STATE OF GUJARAT & OTHERS
|
November 19, 1988 |
KANUBHAI BABUBHAI PATEL Vs. GUJARAT ELECTRICITY BOARD BARODA
|
April 15, 1988 |
KAPURJI NAVAJI KHATIK Vs. DEPUTY SECRETARY,FOOD & CIVIL SUPPLIES DEPARTMENT
|
September 20, 1988 |
KARSANBHAI R PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
December 19, 1988 |
KATHIAWAR MOTORS Vs. V T SHAH SALES TAX OFFICER NO 2 DIVISION 1 RAJKOT
|
March 25, 1988 |
KHEMABHAI VIRABHAI Vs. ASHOK MILLS COMPANY LIMITED AHMEDABAD
|
September 6, 1988 |
KIRITKUMAR SOMALAL JANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 19, 1988 |
KRISHNAKUNJ CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 26, 1988 |
LALLUBHAI JOGIBHAI PATEL Vs. STATE OF GUJARAT
|
October 11, 1988 |
M I ISANI EXECUTIVE ENGINEER SURENDRANAGAR DISTRICT PANCHAYAT Vs. SURENDRANAGAR JILLA PANCHAYAT BANDHAKAM MAJOOR SANGH
|
November 15, 1988 |
M S DESAI AND CO Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
November 24, 1988 |
MADHUBEN KESHAVLAL SHAH Vs. STATE OF GUJARAT
|
February 18, 1988 |
MAHESH MAGANLAL JANI Vs. UNION OF INDIA
|
April 1, 1988 |
MAHESHWARI MILLS LTD. Vs. UNION OF INDIA AND OTHERS
|
March 8, 1988 |
MANGALPRASAD JETHALAL UPADHYAYA Vs. TOFIKBHAI KARIMBHAI
|
June 18, 1988 |
MANILAL RANCHHODDAS Vs. STATE OF GUJARAT
|
June 27, 1988 |
MANJURHUSEN AHMEDHUSEN Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
October 28, 1988 |
MANMOHANDAS KARSHANDAS KHARVA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
October 13, 1988 |
MANNSING BABUSING THAKORE Vs. COMMISSIONER OF POLICE
|
March 7, 1988 |
MANSINGH RAMSWARUP TOMAR Vs. STATE OF GUJARAT
|
October 10, 1988 |
MANUBHAI ALIAS MANIBHAI PARSHOTTAMDAS PATEL Vs. RAMCHANDRA BHOGILAL BHATT
|
August 30, 1988 |
MANUBHAI SARDARSING JADEJA Vs. BHUPENDRA JIVANLAL MISTRY
|
February 6, 1988 |
MANUSING B THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD
|
March 7, 1988 |
MAXSPIN ENGINEERS AHMEDABAD Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 4, 1988 |
MEMON YAQUBBHAI JANMOHMED Vs. STATE OF GUJARAT
|
August 10, 1988 |
MER VAJA MERAMAN Vs. STATE OF GUJARAT
|
March 9, 1988 |
MIHIR TEXTILES LTD Vs. UNION OF INDIA
|
March 8, 1988 |
MODERN FOOD INDUSTRIES INDIA LTD Vs. M D JUVEKER
|
January 20, 1988 |
MODY MANSUKHRAM PUNJIRAM Vs. SHAH BABULAL DAHYABHAI
|
June 16, 1988 |
MODY MANSUKHRAM PUNJIRAM DECD Vs. SHAH BABULAL DAHYABHAI
|
September 13, 1988 |
MOHAMAD AKHATAR ABDUL KARIM Vs. STATE OF GUJARAT
|
March 30, 1988 |
MOHANLAL KISHANCHAND SINDHI Vs. DISTRICT MAGISTRATE, BANASKANTHA
|
March 30, 1988 |
MOHMED HANIF MEHMUD MALEK@ BHURI Vs. JAGTHEESA PANDIAN, DISTRICT MAGISTRATE, BHARUCH
|
December 20, 1988 |
MOTIBHAI RANCHHODBHAI PATEL Vs. JETHABHAI CHHELABHAI HEIRS OF DECD CHHELABHAI RANCHHODBHAI
|
January 21, 1988 |
MUKESHKUMAR MAGANLAL PATEL Vs. DIRECTOR OF PRIMARY EDUCATION GUJARAT STATE
|
October 19, 1988 |
N N PATEL Vs. STATE OF GUJARAT
|
December 29, 1988 |
NANIBEN DAISANGBHAI CHAUDHARI SMT Vs. STATE OF GUJARAT
|
December 29, 1988 |
NARANBHAI JIVRAM PATEL Vs. NARANBHAI JETHIDAS PATEL
|
August 19, 1988 |
NARANBHAI LALLUBHAI PATEL Vs. B S OZA
|
March 7, 1988 |
NARAYAN VANMALIDAS VALAND Vs. DEPUTY COMMISSIONER OF POLICE BARODA CITY
|
August 22, 1988 |
NARESHKUMAR AMBALAL MODI Vs. STATE OF GUJARAT
|
August 4, 1988 |
NASIMBANU MUNNAMIYA SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
|
March 17, 1988 |
NATHALAL BAHECHARDAS PATEL Vs. STATE OF GUJARAT
|
September 21, 1988 |
NAVINCHANDRA M RANDERIA Vs. STATE OF GUJARAT
|
October 18, 1988 |
P P PAREKH Vs. STATE OF GUJARAT
|
March 25, 1988 |
PALANPUR MUNICIPALITY AND ANOTHER Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
July 15, 1988 |
PANACHAND SOMABHAI Vs. STATE OF GUJARAT
|
May 25, 1988 |
PANDYA PURNABEN PRANSHANKAR Vs. DIRECTOR OF EDUCATION HIGHER SECONDARY EDUCATION DEPARTMENT GANDHINAGAR
|
February 26, 1988 |
PARSHOTTAMBHAI PREMJIBHAI PATELIA Vs. SUPERINTENDING ENGINEER GUJARAT ELECTRICITY BOARD ANAND
|
December 14, 1988 |
PARVATIBEN KISHANLAL SONI Vs. STATE OF GUJARAT AND OTHERS
|
October 26, 1988 |
PATEL LILABHAI AMBALAL Vs. PATEL KANUBHAI MAFATLAL
|
February 22, 1988 |
PATEL NANJI DEVJI Vs. PATEL JIVRAJ MANJI
|
February 20, 1988 |
PATEL VASHRAM GOPALBHAI Vs. STATE OF GUJARAT
|
September 5, 1988 |
PHYSICAL RESEARCH LABORATORY Vs. MUKUL SINHA DR
|
June 18, 1988 |
POPAT MOHAN VAGHARI Vs. STATE OF GUJARAT
|
September 8, 1988 |
POPATLAL VASUDEV VYAS Vs. GUJARAT WATER S AND S BOARD GANDHINAGAR
|
March 24, 1988 |
PRAMODBHAI BHULABHAI DESAI Vs. OFFICER ON SPECIAL DUTY NO 2 LAND ACQUISITION AHMEDABAD
|
July 22, 1988 |
PRATAPBHAI S JIBHAI MAHIDA Vs. DISTRICT MAGISTRATE KHEDA
|
June 20, 1988 |
PRAVINKUMAR MANILAL MEHTA Vs. JYOTINDRA M BHATT
|
December 7, 1988 |
PREMCHAND MANEKCHAND KOTHARI AND ANOTHER Vs. STATE OF GUJARAT
|
December 12, 1988 |
PURSHOTTAMBHAI RAMDAS PATEL Vs. APPELLATE OFFICER AND DISTRICT REGISTRAR CO OPERATIVE SOCIETIES RURAL DEBT BROACH
|
January 28, 1988 |
RABARI KALUBHAI VALABHAI Vs. STATE OF GUJARAT
|
September 28, 1988 |
RAHIMBHAI ABDULBHAI Vs. STATE OF GUJARAT
|
September 26, 1988 |
RAJ NARAIN BAJPAI Vs. CENTRAL BOARD OF SECONDARY EDUCATION NEW DELHI
|
August 22, 1988 |
RAJGOR SHANTILAL SHIVJI Vs. TRUSTEES OF JIVIBAI alias MONGIBAI WILL TRUST
|
March 16, 1988 |
RAJIBHAI T CHOITANI Vs. STATE OF GUJARAT
|
September 30, 1988 |
RAJIYABANU Vs. POLICE COMMISSIONER AHMEDABAD
|
August 26, 1988 |
RAJIYABANU Vs. POLICE COMMISSIONER AHMEDABAD
|
August 29, 1988 |
RAJNIKANT UTTAMRAM VANKAWALA Vs. P K BANSAL POLICE COMMISSIONER SURAT
|
March 1, 1988 |
RAJPUT KARANSINH GAGJI Vs. SUB DIVISIONAL MAGISTRATE BHAVNAGAR
|
June 24, 1988 |
RAMANBHAI SHIVABHAI PATEL Vs. THE COMMISSIONER OF POLICE, BARODA
|
December 26, 1988 |
RAMANLAL P SHAH PROF Vs. STATE OF GUJARAT
|
February 24, 1988 |
RAMESH LALLU JAKHRA Vs. STATE OF GUJARAT
|
August 5, 1988 |
RAMJI SUNAJI MARWARI Vs. STATE OF GUJARAT
|
September 20, 1988 |
RAMKARAN R RAJPUT Vs. VIJAY CO OP BANK LIMITED AHMEDABAD
|
June 18, 1988 |
RANA NARENDRASINHJI JORAWARSINHJI Vs. DIPCHAND GATORBHAI AND CO A REGISTERED PARTNERSHIP FIRM
|
January 19, 1988 |
RANJITSINH DILUBHA JADEJA Vs. DISTRICT MAGISTRATE JAMNAGAR
|
August 22, 1988 |
RASIKLAL DAMJIBHAI Vs. STATE OF GUJARAT
|
December 28, 1988 |
RASINGBHAI KALIBHAI VASAVA Vs. DISTRICT MAGISTRATE BHARUCH
|
October 18, 1988 |
RELIANCE CELLULOSE PRODUCTS LIMITED Vs. O N G C
|
February 17, 1988 |
ROSHANBIBI Vs. POLICE COMMR SURAT
|
December 30, 1988 |
ROSHANBIBI MOHMADKHAN PATHAN Vs. COMMISSIONER OF POLICE SURAT
|
December 30, 1988 |
RUPANI SPINNING MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 19, 1988 |
S L M MANEKLAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1988 |
SALAMBHAI LAKHABHAI KHANT Vs. STATE OF GUJARAT
|
August 16, 1988 |
SANJIV BHARDWAJ Vs. HASMUKHLAL RAMBHAI PATEL
|
September 30, 1988 |
SARLABEN VIRSING Vs. STATE OF GUJARAT
|
September 1, 1988 |
SAURASHTRA AUTO RICKSHAW DRIVERS ASSOCIATION RAJKOT Vs. STATE OF GUJARAT
|
December 26, 1988 |
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. ESMA INDUSTRIES PVT LIMITED
|
November 19, 1988 |
SHARDABEN KANTILAL PANCHAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 26, 1988 |
SHIVLALBHAI VALLABHBHAI Vs. OIL AND NATURAL GAS COMMISSION
|
January 25, 1988 |
SIDIQ HAJI ISMAIL Vs. STATE OF GUJARAT
|
September 29, 1988 |
SOMABHAI MANGALBHAI DABHI Vs. STATE OF GUJARAT
|
February 6, 1988 |
SONI VARSHABEN RASIKLAL Vs. DIRECTOR OF EDUCATION GANDHINAGAR
|
December 7, 1988 |
STATE OF GUJARAT Vs. SWAMI AMAR JYOTI SHYAM
|
January 1, 1988 |
STATE OF GUJARAT Vs. KRUSHNMORARI RAMKRUSHNA GUPTA
|
March 1, 1988 |
STATE OF GUJARAT Vs. LALJI POPAT
|
April 2, 1988 |
STATE OF GUJARAT Vs. M.B. AHUJA AND ANOTHER
|
April 8, 1988 |
STATE OF GUJARAT Vs. JITENDRA GANGADAS PAREKH
|
June 16, 1988 |
SULEMAN HUSA DEVJI Vs. STATE OF GUJARAT
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September 2, 1988 |
SUNIL FULCHAND SHAH Vs. UNION OF INDIA
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April 29, 1988 |
SURAJMAL KANAIYALAL SONI Vs. STATE OF GUJARAT
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August 9, 1988 |
SURYAPUR CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
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December 28, 1988 |
T K RABARI Vs. STATE OF GUJARAT
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April 8, 1988 |
TAKHATSINH MOTISINH PARMAR Vs. DISTRICT SUPERINTENDENT OF POLICE BARODA
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September 19, 1988 |
TATA CHEMICALS LTD Vs. STATE OF GUJARAT
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February 22, 1988 |
TESTEELS LIMITED Vs. RADHABEN RANCHHODLAL CHARITABLE TRUST
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April 15, 1988 |
THAKAR BHANUPRASAD KRIPASHANKER Vs. JADAV MAHIJIBHAI DESAIBHAI
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March 1, 1988 |
U S SHAH DR Vs. GUJARAT AGRICULTURAL UNIVERSITY BANASKANTHA
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June 1, 1988 |
UNION OF INDIA Vs. WOOD PAPERS LIMITED BILIMORA
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July 29, 1988 |
UNITED INDIA INSURANCE CO., BHAVNAGAR Vs. USHABEN JENUBHAI BAJRANGI AND ANOTHER
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November 21, 1988 |
V I KHALIFA Vs. SATUBHA TANUBHAI VAGHELA
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January 29, 1988 |
VAIDYA HARISHANKAR LAXMIRAM RAJYAGURU Vs. PRATAPRAY HARISHANKAR RAJYAGURU
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February 23, 1988 |
VANJA GOPALJI DAMJI Vs. GONDAL MUNICIPALITY
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September 7, 1988 |
VIJAY J GADHVI Vs. STATE OF GUJARAT
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March 28, 1988 |
VIJYABEN VASHRAM Vs. STATE OF GUJARAT
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June 21, 1988 |
VIKRAMSINH PRAVINSINH RANA Vs. STATE OF GUJARAT
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July 14, 1988 |
WIMCO LIMITED Vs. LIBERTY MATCH CO
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July 7, 1988 |
WINDEL SUBMERSIBLE PVT LTD Vs. UNION OF INDIA
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September 7, 1988 |
YASHKAMAL BUILDERS BARODA Vs. STATE OF GUJARAT
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August 22, 1988 |
YASHWANTLAL A PATEL Vs. INSPECTING ASSISTANT C I T ACQ RANGE I AND II AHMEDABAD
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July 28, 1988 |