(SHRI) SISODIA Vs. V. N. MAIDA
|
October 14, 1986 |
ABBAS HUSAIN Vs. DY POLICE COMMR SURAT
|
July 2, 1986 |
ABBAS HUSSAIN FATEH MAHAMMED Vs. DEPUTY COMMISSIONER OF POLICE SURAT
|
March 27, 1986 |
ABDUL KADER MAHOMED JHAVERI Vs. GOVERNMENT OF UNION OF INDIA
|
August 29, 1986 |
ABDUL LATIF ABUL WAHAB SHAIKH Vs. STATE OF GUJARAT
|
December 24, 1986 |
ABDUL RAZAK GULAM NABI MANSURI Vs. MANAGING TRUSTEES OF TIMBA MASJID RASULMIYA ALLARAKHAMIYA MALIK
|
January 24, 1986 |
ABDULA MAMAD MITHANI Vs. STATE OF GUJARAT
|
February 10, 1986 |
ABEDIN RASUL BOMBAYWALA Vs. COMMISSIONER OF POLICE SURAT
|
June 27, 1986 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAVILAS HOTEL
|
March 28, 1986 |
AGLOD KAMDAR UNION Vs. STATE OF GUJARAT AND OTHERS
|
July 24, 1986 |
AHMEDABAD MFG AND CALICO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1986 |
AHMEDABAD PANJARAPOLE SANSTHA Vs. MISCELLANEOUS MAZDOOR SABHA
|
March 24, 1986 |
AHMEDABAD SHAHER STHANIK SWARAJ NAGRIK SAMITTEE Vs. V H DESAI DEPUTY MUNICIPAL COMMISSIONER
|
December 15, 1986 |
ALEMBIC CHEMICAL WORKS CO. LTD. NEOMER LTD. Vs. STATE
|
September 12, 1986 |
AMAD HASAN SANGHAR Vs. STATE OF GUJARAT
|
August 25, 1986 |
AMAN SINGH AHLAVAT Vs. INDIAN PETROCHEMICALS LTD.,
|
July 23, 1986 |
AMAN SINGH AHLAWAT Vs. INDIAN PETROCHEMICALS LIMITED
|
July 3, 1986 |
AMARSING GUMAN Vs. STATE OF GUJARAT
|
September 30, 1986 |
AMBALAL SARABHAI ENTERPRISES PRIVATE LIMITED VADODARA Vs. UNION OF INDIA
|
September 10, 1986 |
AMBARAM NATHURAM PURANI Vs. STATE OF GUJARAT
|
September 1, 1986 |
AMRI NARAN Vs. SAUKEM EMPLOYEES CO OPERATIVE SOCIETY LIMITED
|
February 28, 1986 |
AMRI NARAN Vs. SAUKEM EMP CO OP SOCIETY LTD
|
February 27, 1986 |
AMRITLAL VELJIBHAI PATEL Vs. DISTRICT SUPERINTENDENT OF POLICE JAMNAGAR
|
September 4, 1986 |
AMRUT SABUR Vs. COMMISSIONER OF POLICE, AHMEDABAD AND OTHERS
|
February 21, 1986 |
ANOPSINH JATUBHA Vs. V K GUPTA DISTRICT POLICE OFFICER JAMNAGAR
|
January 23, 1986 |
ARJAN GIGA SHIYAL Vs. STATE OF GUJARAT
|
July 4, 1986 |
ARVIND MANEKLAL BHAGAT Vs. STATE OF GUJARAT
|
September 11, 1986 |
ARVINDBHAI GODARBHAI DABHI Vs. SANTABEN ARVINDBHAI DABHAI
|
November 25, 1986 |
ASHOK AMBU PARMAR Vs. COMMISSIONER OF POLICE VADODARA
|
September 25, 1986 |
ASHOKBHAI ZINABHAI RANA Vs. STATE OF GUJARAT
|
November 12, 1986 |
ASHOKKUMAR CHIMANLAL MODI Vs. CHINUBHAI NANALAL SHAH
|
October 3, 1986 |
ASHVINKUMAR VADILAL PATEL Vs. S RAJGURI
|
May 8, 1986 |
ASHWIN H ACHARYA Vs. RAM DUGDHALAYA
|
February 14, 1986 |
ASHWIN JAYANTILAL SHAH Vs. STATE OF GUJARAT
|
April 3, 1986 |
ASHWINKUMAR NAVNITLAL DESAI Vs. STATE OF GUJARAT
|
September 25, 1986 |
ASLAMBHAI ALIAS TUNDE HASUBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
|
June 23, 1986 |
ATAM SUGNOMAL POHANI Vs. GUJARAT ELECTRICITY BOARD
|
February 28, 1986 |
B B DESAI Vs. ACCOUNTANT GENERAL GUJARAT STATE
|
September 23, 1986 |
BABAKHAN ALIAS NARSINGH GULAMMOHAMAD PATHAN Vs. THE STATE OF GUJARAT
|
July 3, 1986 |
BABU @ USMANALI MUSTAKALI SAIYED Vs. THE COMMISSIONER OF POLICE
|
February 4, 1986 |
BABU KISHAN KAHAR Vs. DEPUTY COMMISSIONER OF POLICE VADODARA
|
January 9, 1986 |
BABUBHAI JASHBHAI PATEL Vs. STATE OF GUJARAT
|
November 11, 1986 |
BABUBHAI UKABHAI Vs. STATE OF GUJARAT
|
July 30, 1986 |
BAI CHATURBEN Vs. STATE OF GUJARAT
|
September 16, 1986 |
BALDEVBHAI AMBALAL PATNI Vs. STATE OF GUJARAT
|
August 21, 1986 |
BENEZIR MOHD Vs. COMMISSIONER OF POLICE
|
January 31, 1986 |
BHANABHAI SAKARLAL RANA Vs. DEPUTY POLICE COMMISSIONER, SURAT CITY, SURAT
|
March 13, 1986 |
BHANUPRASAD Vs. STATE OF GUJARAT
|
July 31, 1986 |
BHARAT PRAHLADBHAI PATEL Vs. STATE OF GUJARAT
|
December 19, 1986 |
BHAVNA CHANDRAKANT ACHARYA Vs. UNION OF INDIA
|
August 1, 1986 |
BHIKHABHAI DEVSHI Vs. STATE OF GUJARAT
|
August 28, 1986 |
BHIKHAJI MANGAJI RAMTUJI Vs. HEMANGINIBEN LAXMANRAO
|
June 19, 1986 |
BHUTABHAI ANGADBHAI Vs. GUJARAT ELECTRICITY BOARD
|
September 10, 1986 |
BILKIS Vs. VAHID SHARIF MANASIY AND ANOTHER
|
January 9, 1986 |
BROACH MUNICIPALITY Vs. RAIBEN CHIMANLAL
|
January 29, 1986 |
BUDHIYABHAI KOYABHAI Vs. STATE OF GUJARAT
|
April 9, 1986 |
C K PATEL MADHYAMIK SHALA Vs. CHAIRMAN GUJ SECONDARY EDU BOARD
|
November 29, 1986 |
C M PARIKH Vs. V M MEHTA
|
December 1, 1986 |
CHAHAL ENGG AND CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF GUJARAT
|
February 27, 1986 |
CHANDRAKANT AMBALAL GANDHI Vs. B. K. ZHA
|
January 29, 1986 |
CHANDRAKANT BRIJIAT RANA Vs. COMMISSIONER OF POLICE SURAT
|
July 15, 1986 |
CHANDRASINH MULSINH RAOL Vs. DIRECTOR GENERAL OF POLICE AHMEDABAD
|
October 3, 1986 |
CHEMICOAT LTD Vs. UNION OF INDIA
|
January 28, 1986 |
CHHAGANLAL AMBALAL MODI Vs. SARTANBHAI ODHARBHAI RABARI
|
November 13, 1986 |
CHIMAN SURAKHIA VASAVA Vs. AHMED MUSA USTAD
|
January 6, 1986 |
CHINUBHAI KALIDAS Vs. UNION OF INDIA
|
June 25, 1986 |
CHITRA PUBLICITY COMPANY Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
January 15, 1986 |
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR SALT AND INDUSTRIES WORKS PRIVATE LIMITED
|
March 5, 1986 |
COMMISSIONER OF INCOME TAX Vs. JYOTI LIMITED
|
March 5, 1986 |
COMMISSIONER OF INCOME TAX Vs. SHIV CONSTURCTIONS
|
March 7, 1986 |
COMMISSIONER OF INCOME TAX Vs. J B KHARWAR AND SONS
|
March 11, 1986 |
COMMISSIONER OF INCOME TAX Vs. KHARWAR J B AND SONS
|
March 11, 1986 |
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
|
March 18, 1986 |
COMMISSIONER OF INCOME TAX Vs. CHANDRAVILAS HOTEL
|
March 19, 1986 |
COMMISSIONER OF INCOME TAX Vs. MAMTA NAROTTAMDAS
|
April 8, 1986 |
COMMISSIONER OF INCOME TAX Vs. NAGRI MILLS LIMITED
|
July 18, 1986 |
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR BONE AND FERTILIZER COMPANY LIMITED
|
July 22, 1986 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA P BHOW
|
July 29, 1986 |
COMMISSIONER OF INCOME TAX Vs. MINAL RAMESHCHANDRA
|
October 13, 1986 |
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF GUJARAT
|
February 4, 1986 |
D N ANERAO ASSISTANT OF COLLECTOR OF CUSTOMS AHMEDABAD Vs. IBRAHIM AHMED BHATTI
|
May 28, 1986 |
D.N. ANERAO, ASSISTANT COLLECTOR OF CUSTOMS, AHMEDABAD Vs. IBRAHIM AHMED BHATTI AND ANOTHER
|
July 28, 1986 |
DAUD JUSAB MANEK AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 23, 1986 |
DEVJIBHAI KALABHAI PATEL Vs. STATE OF GUJARAT
|
October 21, 1986 |
DHANLAXMIBEN ANILKUMAR PADHIAR Vs. ANILKUMAR CHATURBHAI PADHIAR
|
January 17, 1986 |
DHULIBEN Vs. MAHMADIYA AMIRMIYA MALEK
|
July 8, 1986 |
DIGVIJAY CEMENT COMPANY LIMITED Vs. UNION OF INDIA
|
August 8, 1986 |
DILIP JIVANLAL PATEL Vs. STATE OF GUJARAT
|
December 19, 1986 |
DILIP K DOSHI Vs. VICE CHANCELLOR
|
June 27, 1986 |
DINESHBHAI KANTILAL SHAH Vs. STATE OF GUJARAT AND OTHERS
|
December 23, 1986 |
DISTRICT SUPERINTENDENT OF POLICE VADODARA RURAL Vs. CHHATRASINH CHANDRASINH VADAJIYA
|
April 8, 1986 |
FATESANG GIMBA VASAVA Vs. STATE OF GUJARAT
|
March 19, 1986 |
GANDHIDHAM SPINNING AND MANUFACTURING COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 3, 1986 |
GANPAT SINGH MANGAL SINGH Vs. STATE OF GUJARAT
|
September 2, 1986 |
GANPAT SINGH MANGAL SINGH Vs. STATE OF GUJARAT
|
February 9, 1986 |
GHANSHYAM KISAN BORIKAR Vs. L D ENGG COLLEGE
|
January 21, 1986 |
GOBAR JETHABHAI VAGASIA Vs. NARBHERAM VITHALDAS
|
February 24, 1986 |
GOHEL PARBHATBHAI NATHABHAI Vs. PANDYA ARVINDKUMAR AMBALAL HEIRS AND LRS OF DECEASED DECREE HOLDER PANDYA AMBALAL NARSHIBHAI
|
July 18, 1986 |
GOPALBHAI LALBHAI RANA Vs. JIVIBEN GOPALBHAI
|
March 4, 1986 |
GOPALJI JIVRAJ GANATRA Vs. S J MUNSHA
|
July 1, 1986 |
GORADIA KAMLESH HARIBHAI Vs. THE UNION OF INDIA
|
April 14, 1986 |
GUJARAT STATE MACHINE TOOLS CORPORATION LTD Vs. DEEPAK J DESAI
|
September 8, 1986 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. UNION OF INDIA
|
December 23, 1986 |
GULAM RASUL MOHAMAD GUL Vs. PATEL ROADWAYS PVT. LTD.
|
August 24, 1986 |
H. L. PANDYA Vs. GUJ. AGRI. UNIVERSITY
|
June 24, 1986 |
HABIB NOORBHAI MIYANA Vs. STATE OF GUJARAT
|
November 17, 1986 |
HAJI NOORMMOMAD JUSAB MITHANI Vs. UNION OF INDIA
|
April 1, 1986 |
HARIJAN GOVIND JADAV Vs. STATE OF GUJARAT
|
February 20, 1986 |
HARIJAN MAHENDRAKUMAR BUDHARAM Vs. B J MEDICAL COLLEGE
|
January 6, 1986 |
HARJIVAN PURSHOTTAMDAS THANKI Vs. STATE OF GUJARAT
|
August 26, 1986 |
HARUNBHAI BACHUBHAI MANSURI Vs. STATE OF GUJARAT
|
October 1, 1986 |
HINDUSTAN TRADING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1986 |
HIRA BACHU VORA Vs. STATE OF GUJARAT
|
September 12, 1986 |
HIRABEN Vs. STATE OF GUJARAT
|
August 7, 1986 |
HUSEIN JUMA DAFAR Vs. STATE OF GUJARAT
|
March 31, 1986 |
IBRAHIM DAUD THAIM Vs. STATE OF GUJARAT
|
February 12, 1986 |
IBRAHIM DAUD THAIM Vs. STATE OF GUJARAT
|
February 13, 1986 |
INDIAN OIL CORPORATION LIMITED Vs. MAHENDRABHAI R PATEL
|
April 16, 1986 |
INDOTEX MACHINERY WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 21, 1986 |
INDUMATI A PATEL Vs. STATE OF GUJARAT
|
September 4, 1986 |
ISMAIL IBRAHIM MANDRA Vs. STATE OF GUJARAT
|
July 22, 1986 |
J T KOTAK AND CO Vs. STATE OF GUJARAT
|
April 18, 1986 |
JABBAR SULEMAN Vs. STATE OF GUJARAT
|
March 10, 1986 |
JAGDISHCHANDRA CHANDULAL SHAH Vs. STATE OF GUJARAT
|
September 4, 1986 |
JAGJIVANBHAI Vs. MUKUNDLAL
|
September 17, 1986 |
JAKU MOHMAD Vs. STATE OF GUJARAT
|
December 23, 1986 |
JAYANTIBHAI HARIBHAI Vs. NARANBHAI DEVABHAI TADVI
|
September 19, 1986 |
JAYENDRASINH LALUBHA JADEJA Vs. DISTRICT SUPERINTENDENT OF POLICE SURAT
|
July 24, 1986 |
JINA MOHAN Vs. STATE OF GUJARAT
|
December 22, 1986 |
K K ARORA AND SONS Vs. MEGHRAJ AND SONS
|
October 8, 1986 |
KADAR ISMAIL VORA Vs. STATE OF GUJARAT
|
September 12, 1986 |
KALIDAS Vs. POLICE COMMR BARODA
|
July 17, 1986 |
KALIDAS DEVJI MALI VAGHARI Vs. POLICE COMMISSIONER, BARODA AND OTHERS
|
August 1, 1986 |
KAMLESH HARIBHAI GORADIA Vs. UNION OF INDIA
|
April 14, 1986 |
KAMRUDDIN ALIBHAI SHAIKH Vs. STATE OF GUJARAT AND OTHERS
|
December 24, 1986 |
KANTIBHAI BHAGWANBHAI KAHAR Vs. B U GAD
|
March 13, 1986 |
KANUBHAI APABHAI Vs. THE STATE OF GUJARAT
|
July 23, 1986 |
KASAM NOORMOHMED SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
December 23, 1986 |
KAUSHIK CHAMPAKLAL VAKANI Vs. STATE OF GUJARAT & OTHERS
|
December 29, 1986 |
KAUSHIK JAGMOHAN UPADHYAYA Vs. STATE OF GUJARAT
|
October 16, 1986 |
KIRITKUMAR M BRAHMBHATT Vs. DIRECTOR GENERAL OF POLICE
|
August 7, 1986 |
KISHOR AMRATLAL PATEL S O DETENU AMRATLAL MOHANLAL PATEL Vs. RAJIV TAKRU
|
October 8, 1986 |
KOKILABEN AND OTHERS Vs. HARSHADBHAI NARANDAS PATEL
|
January 24, 1986 |
KOLI CHHAGAN KABABHAI Vs. STATE OF GUJARAT
|
September 18, 1986 |
KOLI UKA PUNJA Vs. STATE OF GUJARAT
|
July 24, 1986 |
LAKHANPAL NATIONAL LIMITED Vs. INCOME TAX OFFICER BARODA
|
March 31, 1986 |
LATIF ADAM Vs. STATE OF GUJARAT
|
December 22, 1986 |
LATIF KHAMISA Vs. STATE OF GUJARAT
|
April 21, 1986 |
LEELABEN AMRATPURI GOSWAMI Vs. GOSWAMI BABUPURI DHANPURI
|
April 16, 1986 |
M R BHANSALI AND CO Vs. UNION OF INDIA
|
September 8, 1986 |
M S DESAI AND CO Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
July 18, 1986 |
MADHUSINH BHARATSINH CHARAN Vs. DEPUTY COMMISSIONER OF POLICE AHMEDABAD
|
August 8, 1986 |
MAGANBHAI SAMPATBHAI MALI Vs. NARKALI WD O RAMAVTAR LOCHAN GUPTA
|
May 2, 1986 |
MAHBOOB IBRAHIM PATEL Vs. B K JHA
|
February 5, 1986 |
MAKBULNISA FADRUDDIN AND ANOTHER Vs. SAIYAD SADRUDDIN SAIYADALI
|
September 17, 1986 |
MANHARLAL NENSHI Vs. MEENA AGENCIES RAJKOT
|
January 23, 1986 |
MANIBHAI GORDHANBHAI PATEL Vs. PATEL AMBALAL PRABHUDAS SINCE DECD
|
September 10, 1986 |
MANJIBHAI ISSABHAI Vs. STATE OF GUJARAT
|
October 17, 1986 |
MANJU SINGH KUM Vs. DEAN B J MEDICAL COLLEGE AHMEDABAD
|
January 13, 1986 |
MANSUKHBHAI POPATBHI PATEL Vs. STATE OF GUJARAT
|
October 8, 1986 |
MAVJIBHAI KARSANBHAI RAMANI Vs. DISTRICT MAGISTRATE
|
December 24, 1986 |
MEGHJI JETHABHAI VANKAR Vs. STATE OF GUJARAT
|
October 24, 1986 |
MEHBOOB IBRAHIM PATEL BROTHER IN LAW OF THE DETENU MAKBUL ALIBHAI PATEL Vs. B K JHA POLICE COMMISSIONER AHMEDABAD
|
February 5, 1986 |
MER ALSI LAKHAND BHIMA Vs. DISTRICT MAGISTRATE
|
February 28, 1986 |
MER RANA SAVDAS Vs. DISTRICT MAGISTRATE
|
January 29, 1986 |
MINOR MAHESHWATIBEN Vs. STATE OF GUJARAT
|
April 21, 1986 |
MOHMADMIYA NAZIRMIYA SINDHI Vs. DISTRICT MAGISTRATE PALANPUR
|
September 9, 1986 |
MOTILAL JIVANBHAI PATEL Vs. JESANGBHAI NAGJIBHAI PATEL
|
April 8, 1986 |
MUKESH GOPALDAS PATEL Vs. A I SAIYED DEPUTY POLICE COMMISSIONER AHMEDABAD
|
January 15, 1986 |
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. HUSSAINMIYA CHANDMIYA
|
February 20, 1986 |
NANIBEN Vs. VIDHYABEN AMBALAL MISTRY
|
March 21, 1986 |
NARAYANLAL HIMATLAL BHATT Vs. STATE OF GUJARAT
|
April 4, 1986 |
NARBHERAM Vs. STATE OF GUJARAT
|
August 5, 1986 |
NARSINH CHHOGAJI Vs. POLICE COMMISSIONER
|
September 8, 1986 |
NATHABHAI GOVINDBHAI & ANOTHERAPPLICANTS Vs. GULABBEN
|
October 8, 1986 |
NATIONAL INSURANCE COMPANY LTD Vs. HUMNBHAI CHHIPABHAI CHAUDHARI
|
July 10, 1986 |
NATWAR RUBBER PRODUCT Vs. G S KAGZI
|
February 5, 1986 |
NEW INDIA ASSURANCE CO. LTD. Vs. GUJARAT ELECTRICITY BOARD
|
June 18, 1986 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GORDHANBHAI AMBALAL BAROT
|
January 6, 1986 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANABHAI ARJANBHAI
|
April 3, 1986 |
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. AMINBHAI PIRMOHOMAD MASTER
|
January 28, 1986 |
OZA KUMBHAR NARAN ALA Vs. MEHTA NANALAL JETHABHAI SINCE DECD
|
September 16, 1986 |
P W D EMPLOYEES UNION Vs. STATE OF GUJARAT
|
July 16, 1986 |
PANCHAL MANILAL CHHAGANLAL Vs. MISTRY MULSHANKER CHHOTALAL
|
March 21, 1986 |
PASABHAI KANABHAI PARMAR Vs. STATE OF GUJARAT
|
April 10, 1986 |
PATEL MAGANLAL DHANJIBHAI GODHASARA Vs. PATEL LAXMIDAS NARANBHAI KANASAGARA
|
July 25, 1986 |
PATEL SHANTABEN Vs. PATEL MANHARBHAI PARSHOTTAMBBAI AND ANOTHER
|
April 7, 1986 |
PATHU DEVAYAT KATHI Vs. STATE OF GUJARAT
|
March 17, 1986 |
PAULBHAI K MACWAN Vs. STATE OF GUJARAT
|
September 17, 1986 |
PRABHUBBAI SENGABBAI VASAVA Vs. STATE OF GUJARAT
|
March 6, 1986 |
PRAFULCHANDRA SOMALAL VASANI Vs. STATE OF GUJARAT
|
October 1, 1986 |
PRAVIN NARAYAN LUHAR Vs. DEPUTY POLICE COMMISSIONER, SURAT AND ANOTHER
|
June 24, 1986 |
PREMA KORGAOKAR MISS Vs. MUSTAK AHMAD
|
October 3, 1986 |
R. A. GOENKA Vs. STATE OF GUJARAT
|
January 15, 1986 |
RABARI BHIKA HAMALYA Vs. STATE OF GUJARAT
|
April 7, 1986 |
RABARI MERAMAN NATHA ALIAS MERKO Vs. DISTRICT MAGISTRATE JUNAGADH
|
September 22, 1986 |
RADHAKRISHAN BIHARILAL Vs. CHATURSINGH GOVINDSINGH THAKAR
|
October 8, 1986 |
RAJKOT ENGINEERING ASSOCIATION Vs. UNION OF INDIA
|
March 31, 1986 |
RAMCHANDRA KASHIRAM VORA Vs. STATE OF GUJARAT
|
May 14, 1986 |
RAMESH BHIMRAO SINDE Vs. STATE OF GUJARAT
|
July 24, 1986 |
RAMESH RAMKISHAN ROHILA Vs. STATE OF GUJARAT
|
November 11, 1986 |
RAMESHCHANDRA Vs. STATE OF GUJARAT
|
May 14, 1986 |
RAMESHCHANDRA RATILAL LAPSIWALA Vs. STATE OF GUJARAT
|
July 30, 1986 |
RAMJIBHAI BARJULBHAI Vs. BHAGLABHAI JESHLABHAI
|
June 26, 1986 |
RANA VAJUBHA GUMANSINGH Vs. RANA KATUBHAI GUMANSINGH
|
March 11, 1986 |
RANCHHOD RAMJI MACHI Vs. B J GADHVI DEPUTY POLICE COMMISSIONER SURAT
|
February 17, 1986 |
RANCHHODBHAI S DALWADI Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
July 17, 1986 |
RASIKLAL FULCHAND Vs. CENTRAL BANK OF INDIA
|
August 4, 1986 |
RASUL ADAM VOTRA Vs. OIL AND NATURAL GAS COMMISSION
|
September 12, 1986 |
RATHOD PUNJABHAI DEVABHAI Vs. STATE OF GUJARAT
|
June 23, 1986 |
RAUNAQ INTERNATIONAL LIMITED Vs. OTA KANDLA PVT LIMITED
|
December 23, 1986 |
RAVABHAI RANCHABHAI BHARWAD Vs. STATE OF GUJARAT
|
March 21, 1986 |
RAYABHAI PUNJABHAI Vs. STATE OF GUJARAT
|
December 22, 1986 |
REVABEN P. PARMAR Vs. R.R. YADAV
|
February 6, 1986 |
S V MEHTA Vs. RAMESH N PATEL
|
February 4, 1986 |
SABER PARSINH BHABHOR Vs. STATE OF GUJARAT
|
October 1, 1986 |
SAIRABIBI Vs. STATE OF GUJARAT
|
September 12, 1986 |
SAMPATRAJ JAVANMAL SHAH Vs. DISTRICT MAGISTRATE
|
March 12, 1986 |
SANJAY MUKUNDRAI DESAI Vs. REGISTRAR SOUTH GUJARAT UNIVERSITY
|
April 23, 1986 |
SHAH VARDHILAL AMRITLAL Vs. BHURALAL AND BHAGAJI
|
April 2, 1986 |
SHANTILAL MOHANLAL SHAH Vs. CHANDRAKANT AMBALAL THAKKAR
|
November 13, 1986 |
SHARADCHANDRA CHIMANLAL Vs. STATE OF GUJARAT
|
March 14, 1986 |
SHARDUL SINGH TAHILSING Vs. PRAKASH KAUR SHARDULSING KULDIP KAUR
|
March 31, 1986 |
SHEELA ASHOK RANA Vs. M M MEHTA
|
March 3, 1986 |
SHETH RANCHHOD VANAJI Vs. HARIJAN LUMBA DHANA
|
July 4, 1986 |
SHIV CONSTRUCTIONS COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1986 |
SHIV KUMAR TIWARI Vs. UNION OF INDIA
|
February 14, 1986 |
SHIVLAL THAKERSHI GOTECHA Vs. COMPETENT AUTHORITY
|
June 20, 1986 |
SHIVRAM Vs. CHIMANLAL
|
April 21, 1986 |
SHOBHANABEN BIPINBHAI MOHANLAL TRIVEDI Vs. DISTRICT MAGISTRATE, SURAT
|
March 19, 1986 |
SHRIVAS RAJESHKUMAR Vs. CHAIRMAN SELECTION COMMITTEE
|
June 17, 1986 |
SODHABHAI CHAKABHAI SHIYAL Vs. UNION OF INDIA
|
May 1, 1986 |
SOMABHAI SHAMALBHAI PATEL Vs. STATE OF GUJARAT
|
May 1, 1986 |
STANDARD RADIATORS Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1986 |
STATE OF GUJARAT Vs. MAHESH
|
March 11, 1986 |
STATE OF GUJARAT Vs. BHARWAD VADVA RANA
|
March 31, 1986 |
STATE OF GUJARAT Vs. JIBHAI MANABHAI VAGHRI
|
March 10, 1986 |
STATE OF GUJARAT Vs. SAVABHAI ALIAS SONABHAI MOHANLAL BARIA
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January 6, 1986 |
STATE OF GUJARAT Vs. MANGALDAS KANCHANLAL RANA
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January 10, 1986 |
STATE OF GUJARAT Vs. CENTRAL BANK OF INDIA AHMEDABAD
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April 23, 1986 |
STATE OF GUJARAT Vs. JASWANTSINGH PURENSINGH
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April 24, 1986 |
STATE OF GUJARAT Vs. THAKARDA VIRAMJI GOLBAJI
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April 9, 1986 |
STATE OF GUJARAT Vs. KARANBHAI
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July 10, 1986 |
STATE OF GUJARAT Vs. MOHANLAL MOTILAL AND CO
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November 27, 1986 |
STATE OF GUJARAT Vs. HARISHKUMAR S VYAS
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October 6, 1986 |
STATE OF GUJARAT Vs. ALI ABA
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September 4, 1986 |
STATE OF GUJARAT Vs. MANGAL TRADERS JAMNAGAR
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September 17, 1986 |
STATE OF GUJARAT Vs. R N VORA
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September 16, 1986 |
STATE OF GUJARAT Vs. RAJUBHAI HATHIBHAI PATEL
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September 30, 1986 |
STATE OF GUJARAT Vs. HALWANTSINH
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September 25, 1986 |
STATE OF GUJARAT Vs. BALWANTSINH KARSANSINH VAGHELA
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September 25, 1986 |
STATE OF GUJARAT Vs. ALIBBHAI IJJATKHAN
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December 29, 1986 |
SURESH SHETTY DADA BABULA PARMAR Vs. COMMISSIONER OF POLICE
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December 23, 1986 |
THAKORBHAI VIRJIBHAI VASAVA Vs. STATE OF GUJARAT
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April 7, 1986 |
TRIBHOVANDAS BHAGWANDAS Vs. JAI KISHAN VALLABHBHAI RUPAREL
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August 18, 1986 |
TRUSTEES OF JAM JODHPUR STHANAKVASI VARDHMAN VANIK JAIN SANGH Vs. TRAMBAKLAL JIVARAM
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April 17, 1986 |
UDAYSHANKAR BHAI Vs. HEIRS AND LEGAL REPRESENTATIVES
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July 15, 1986 |
UNION GOVERNMENT OF INDIA Vs. BAI SATYABHAMA
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June 26, 1986 |
UNION OF INDIA Vs. ABDUL SATTAR ABDUL GANI
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November 11, 1986 |
UNION OF INDIA Vs. K K BAXI
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September 2, 1986 |
USHAKANT NARANBHAI PATEL Vs. STATE OF GUJARAT
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April 15, 1986 |
VAGADIA PARMABHAI BHURABHAI Vs. T J TRIVEDI UNDER SECRETARY TO GOVERNMENT
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March 6, 1986 |
VAGHAJIBHAI RAMABHAI PANDYA Vs. STATE OF GUJARAT
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April 2, 1986 |
VEDPRAKASH Vs. STATE OF GUJARAT
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April 25, 1986 |
VEDPRAKASH DEVKINANDAN CHIRIPAL Vs. STATE OF GUJARAT
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December 3, 1986 |
VIJAYBIR ALIAS ABBAL DADA DEVISINH RAJPUT Vs. I S SHETHI POLICE SUPERINTENDENT AHMEDABAD
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January 17, 1986 |
VIJAYKUMAR MULJIBHAI JASANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION RAJKOT
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March 10, 1986 |
VIKRAMBHAI MAYABHAI Vs. STATE OF GUJARAT
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February 28, 1986 |
VINODRAI RAMNIKIAL SONI Vs. STATE OF GUJARAT
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November 13, 1986 |
WIDOW OF DEVENDRA RATILAL PATHAK Vs. STATE OF GUJARAT
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September 8, 1986 |
YAMUNA ENGINEERING CO Vs. BANK OF BARODA
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February 21, 1986 |
ZARIN NOORMAMAD KASAM Vs. STATE OF GUJARAT AND ANOTHER
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January 24, 1986 |