REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K SINGH Vs. BHAGWANJI JETHALAL KAGADADA	January 10, 1979
A M PATEL SMT Vs. STATE OF GUJARAT	April 11, 1979
ABDULGANI AND CO Vs. GULAM HUSSAIN MOHMADBHAI	February 16, 1979
ABDULKARIM ABDULRAHEMAN DILHIWALA Vs. ALIBHAI NOORMOHMAD KADIWALA	May 3, 1979
ABHAYRAJ S SHAH Vs. GUJARAT STATE TEXTILE CORPORATION LIMITED	November 14, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED	February 7, 1979
AGRICULTURAL PRODUCE MARKET COMMITTEE VIJAPUR Vs. ELECTION OFFICER AND DISTRICT REGISTRAR OF CO OPERATIVE SOCIETIES	October 10, 1979
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. JOSHI A V ITO	January 29, 1979
AHMEDABAD MUNICIPAL CORPORATION Vs. NAWAZKHAN AMINKHAN	January 22, 1979
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA	April 9, 1979
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA	February 12, 1979
AMARSING SETANSING MEDATIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	October 1, 1979
AMBALAL JETHABHAI PATEL Vs. VALAND PARSHOTTAMDAS NARANBHAI	July 20, 1979
AMKAR ENGINEERING WORKS Vs. SUPERINTENDENT OF CENTRAL EXCISE	January 1, 1979
APEXA CO OPERATIVE BANK LIMITED Vs. DISTRICT REGISTRAR	December 28, 1979
ARYAKUMAR MAHASABHA Vs. TOWN PLANNING OFFICER BARODA	November 21, 1979
ASHOK ATMARAM Vs. STATE OF GUJARAT	August 20, 1979
ASHWIN INDUSTRIES Vs. DEPUTY COMMISSIONER OF SALES TAX BARODA	September 20, 1979
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF GUJARAT	November 9, 1979
ATIC INDUSTRIES LTD Vs. UNION OF INDIA AND ORS	January 1, 1979
ATMANAND JAIN PUNJABI DHARMASHALA Vs. STATE OF GUJARAT	July 23, 1979
AYUB YUSUFBHAI KHARAWALA Vs. PRABHUDAS HIRALAL PRAJAPATI	November 22, 1979
B R ACHARYA Vs. STATE OF GUJARAT	September 5, 1979
B R KULKARNI DR Vs. STATE OF GUJARAT	November 14, 1979
BABUBHAI ALIAS JAYANTILAL KALYANBHAI Vs. SHAH BHARATKUMAR RATILAL	November 15, 1979
BADRISING MISHRISING Vs. PRAMOD KUMAR BHAGWATILAL BANATWALA	August 2, 1979
BAI HANSABEN GOVRDHANDAS Vs. PATEL KANAIYALAL KESHAVLAL	February 5, 1979
BAI KAWABAI YUSUFBHAI AND ORS Vs. D L VYAS SUPERINTENDENT OF CUSTOMS, BULSAR AND ANR	January 1, 1979
BAI MANI ALIAS CHANDRAMANI Vs. PATEL JAYANTILAL DAHYABHAI	May 4, 1979
BAI REVABEN WD O SITARAM GANGARAM Vs. SINDHI MEGHNATH ENSHIRAM	September 14, 1979
BAI VIRKOR Vs. PRAJAPATI DAMODAR BOGHABHAI	November 30, 1979
BALUBEN Vs. SADHURAM BHAILALBHAI PATEL	December 17, 1979
BALWANTRAI BHIMBHAI DESAI Vs. TALUKA PANCHAYAT KAMREJ	January 17, 1979
BARODA RAYON CORPN LIMITED Vs. HANUMANSINGH JAGNARAYANSINGH	November 29, 1979
BEHRAMSHAW HORMANSHAH BHARDA Vs. DASTORJI DR HORMASDYAR KAYOJI MIRZA	July 13, 1979
BHABHUTMAL RIKHAJI SHARMA Vs. MANUBHAI MADHAVJI PATEL	April 24, 1979
BHAGWATI SPG AND WVG WORKS Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED	May 7, 1979
BHAGWATI SPINNING & WEAVING WORKS Vs. AHMEDABAD NEW COTTON MILLS CO. LTD.	May 7, 1979
BHAVNAGAR MUNICIPALITY Vs. TIRATHDAS RUPCHAND	July 30, 1979
BHOGILAL VITHALDAS SANGHANI Vs. SAROJBAHEN DHIRAJLAL RANPURA DR SMT	February 19, 1979
BHOI VANAJI DHULAJI Vs. PATEL SHIVABHAI KASHIBHAI	December 6, 1979
BHUPENDRA M PATEL Vs. STATE OF GUJARAT	February 2, 1979
C P PANDYA Vs. MOTILAL LALLU	June 18, 1979
CARTYBON PRIVATE LIMITED Vs. STATE OF GUJARAT	September 27, 1979
CHALTHAN KAMDAR MANDAL Vs. COMMISSIONER OF LABOUR AHMEDABAD	December 27, 1979
CHAMPABEN Vs. GOPINATH GANGADHAR DECD	February 9, 1979
CHAMPAKLAL BHUDARLAL Vs. J B JHALA	August 10, 1979
CHANDANBEN M NAGRASHNA SMT Vs. STATE OF GUJARAT	November 20, 1979
CHANDRAKANT MOHANLAL THAKKAR Vs. GADHADA TALUKA PANCHAYAT	June 28, 1979
CHANDU KALYAN RATHOD Vs. STATE OF GUJARAT	April 23, 1979
CHAUDHARI JOITAJI CHHAGANJI Vs. BAI GAJARIBEN WD O THAKARDA KHODAJI MOHANJI	September 17, 1979
CHELABHAI NATHABHAI PATEL Vs. STATE OF GUJARAT	October 15, 1979
CHHAGAN NATHA TADVI Vs. STATE OF GUJARAT	August 1, 1979
CHHANA GANDA HALPATI Vs. STATE OF GUJARAT	April 13, 1979
CHHOTUBHAI BECHARBHAI PATEL Vs. NAGIN V GANDHI	January 23, 1979
CHIEF CONTROLLING REVENUE AUTHORITY GUJARAT STATE Vs. HOUSING COMMISSIONER GUJARAT HOUSING BOARD	October 12, 1979
CHRISTI VALJIBHASI GANGUBHAI Vs. VINAYAK RATANCHAND JAYRAM	September 26, 1979
CHUNILAL MAHIJIBHAI Vs. SHANKERBHAI HARJIBHAI	July 24, 1979
CHUNILAL NATHUBHAI Vs. ABDUL RAZAK SHAIKH	June 18, 1979
CIBATUL LIMITED Vs. UNION OF INDIA	February 21, 1979
CIBATUL LIMITED Vs. UNION OF INDIA	February 20, 1979
COMMISSIONER OF INCOME TAX Vs. VAJULAL CHUNILAL HUF	February 5, 1979
COMMISSIONER OF INCOME TAX Vs. BAL UTKARSH SOCIETY	February 7, 1979
COMMISSIONER OF INCOME TAX Vs. YUVRANI PREMKUMARI	February 1, 1979
COMMISSIONER OF INCOME TAX Vs. JYOTHI LIMITED	February 27, 1979
COMMISSIONER OF INCOME TAX Vs. JYOTI LTD	February 28, 1979
COMMISSIONER OF INCOME TAX Vs. MAHENDRASINGH MOHANSINGH	January 24, 1979
COMMISSIONER OF INCOME TAX Vs. VIMLABEN BHAGWANDAS PATEL	January 25, 1979
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS TRIKAMBHAI PATEL	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD JUPITOR SPG WVG AND MFG COMPANY LIMITED	January 22, 1979
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI JOGIBHAI PATEL	October 15, 1979
COMMISSIONER OF INCOME TAX Vs. SHILABEN KANCHANLAL RANA	November 8, 1979
COMMISSIONER OF INCOME TAX Vs. SUMATILAL CHHOTALAL SHAH	November 21, 1979
COMMISSIONER OF INCOME TAX Vs. INDIRABEN JAISUKHLAL DESAI	December 26, 1979
COMMISSIONER OF INCOME TAX Vs. PREMANAND INDUSTRIAL CO OPERATIVE SERVICE SOCIETY LIMITED	December 13, 1979
COMMISSIONER OF INCOME-TAX, GUJARAT-III Vs. SHILABEN KANCHANLAL RANA	November 9, 1979
CONTROLLER OF ESTATE DUTY Vs. JAYANTILAL KESHAV MEHTA LATE	January 19, 1979
CONTROLLER OF ESTATE DUTY Vs. LILAVATI MULJIBHAI	February 6, 1979
D H GAJJAR AND CO Vs. STATE OF GUJARAT	July 26, 1979
DADIA JAYANTILAL MOTICHAND Vs. SHAH BABULAL BECHARDAS	December 10, 1979
DAHIBEN JIVANBHAI Vs. JIVANBHAI GOVINDBHAI BAROT	March 6, 1979
DAHIBEN LAKHABHAI Vs. ADMINISTRATIVE OFFICER	May 9, 1979
DAHYABHAI DEVJIBHAI VASAVA Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER REV BROACH	December 11, 1979
DAHYABHAI MANCHHARAM BHANDARI Vs. RATILAL MAGANLAL	June 18, 1979
DEEPAK DWARKADAS PATEL Vs. STATE OF GUJARAT	March 23, 1979
DEPUTY COLLECTOR OF RAJPIPLA Vs. BALUBHAI MULJIBHAI MACHHI	August 1, 1979
DEVCHANDBHAI JAGUBHAI PATEL Vs. STATE OF GUJARAT	December 14, 1979
DEVIBEN WD O SADHURAM JOTURAM Vs. MOTIRAM HOTAMCHAND	February 28, 1979
DINABEN WD O HIRJIBHAI HORMASJI DORDI Vs. TAIMURUS ARDESAR DIVECHA	April 9, 1979
DINESHCHANDRA CHUNILAL Vs. THAKKAR CHHOTALAL POPATLAL	February 27, 1979
DINUBHAI ISHVARLAL PATEL Vs. K D DIXIT ITO	January 11, 1979
DUDHIA FOREST CO OP LABOURERS AND ARTISANS SOCIETY LIMITED Vs. MOHMED SAIYED AND ABDUL REHMANS AND CO	February 12, 1979
FATIMABEN WD O ABDUL RASAK ABDUL GANI Vs. FARUQ SAMSUDDIN	September 10, 1979
GANGABEN Vs. JASODABEN	December 7, 1979
GANGABEN ISHWARBHAI PATEL Vs. DINKARRAI VADILAL TRIVEDI	December 28, 1979
GOVIND KRISHNA ABHYANKAR Vs. KAMALAKAR VISHNU GANPULE	November 6, 1979
GUJARAT STATE FERTILISERS CO. LIMITED Vs. UNION OF INDIA	December 5, 1979
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MALUBAI MENAND WIFE OF DECD KANA KACHRA	April 23, 1979
GULAB SINGH PARIHAR Vs. GENERAL MANAGER WESTERN RAILWAY	September 26, 1979
GULABMIYA AJURMIYA Vs. DAMOR HAJUR LALA	July 31, 1979
GULAM MUSTAFA ABDUL RAHIM Vs. KHATKI IBRAHIM GANIBHAI	July 11, 1979
GURDIPSINH S O BISENSINGH SADHU Vs. CHAUHAN BHUPENDRAKUMAR UDESING	July 3, 1979
H H PARMAR Vs. COLLECTOR RAJKOT	July 24, 1979
HARESH OCTROI CO Vs. S RAMABHADRAN	November 8, 1979
HARILAL CHAKUBHAI ZAVERI Vs. JAYANTILAL KIRCHAND MAKANI	May 11, 1979
HARISHCHANDRA HOTCHAND SAIJANI Vs. SYNDICATE BANK	July 18, 1979
HEMATLAL MULJI LOHANA Vs. STATE OF GUJARAT	January 17, 1979
HIMATLAL CHANDULAL Vs. STATE OF GUJARAT	August 22, 1979
HIMATLAL CHANDULAL Vs. STATE OF GUJARAT	August 25, 1979
HIRALAL DEVJI KHARVA HEIRS OF DECD DEVJI SHAMJI KHARVA Vs. LADHIBAI GOKAL WD O GOKAL JADAV KHARVA HEIRS OF DECD KARVA GOKAL JADAV	November 21, 1979
HIRJI T SANGHAVI Vs. STATE OF GUJARAT	September 11, 1979
HIRJIBHAI HARIBHAI TRAMBADIA Vs. STATE OF GUJARAT	August 21, 1979
HITENDRAKUMAR THAKORDAS RAVAL Vs. STATE OF GUJARAT	July 5, 1979
HUSSEINBHAI IBRAHIMBHAI MALEK Vs. P V BHATT	March 8, 1979
IAMUDDIN M MALEK Vs. STATE OF GUJARAT	April 11, 1979
IBRAHIM A BHIKHI Vs. ADDL DEVELOPMENT COMMISSIONER	October 12, 1979
IBRAHIM MOHMADSALEM BHAM Vs. MOHMED AJAM HATIA	December 14, 1979
INDEQUIP ENGINEERING LIMITED Vs. STATE OF GUJARAT	August 10, 1979
INDIAN OVERSEAS BANK Vs. NARANPRASAD GOVINDLAL PATEL	August 3, 1979
INDUBEN CHHAGANOMAL Vs. ARJANDAS JETHANAND CHHABARIA	September 10, 1979
ISHWARLAL LABHSHANKER TRIVEDI Vs. STATE OF GUJARAT	October 4, 1979
JAGANNATH GOVIND SHETTY Vs. JAYANTILAL PURSHOTTAMDAS PATEL	July 9, 1979
JAGDISH RAMNARAIN Vs. NARAINBHAI MOTIBHAI VALAND	May 2, 1979
JAIN DIGAMBER CHAITYALAYA ALIAS JAIN DIGAMBAR SANGH Vs. SHYAMSUNDAR MANEKLAL	September 25, 1979
JASWANTLAL RATILAL VORA HEIR OF KAMLABEN RATILAL VORA Vs. SUBHADRABEN WD O SURAJMAL BHAGABHAI	December 18, 1979
JAYANTILAL KHETSI GADA Vs. STATE OF GUJARAT	September 14, 1979
JAYANTILAL PRANLAL THAKORE DR Vs. SHRIKANT JASVANTLAL THAKKAR	September 13, 1979
JAYANTILAL TRIBHOVAN VYAS Vs. STATE OF GUJARAT	December 4, 1979
JEKISON HARIBHAI Vs. GULABDAS ATMARAM	July 26, 1979
JYOTI LIMITED BARODA Vs. UNION OF INDIA	June 27, 1979
K D THAKAR Vs. COMMISSIONER OF INCOME TAX	January 29, 1979
K M DALAL Vs. UNION OF INDIA	January 16, 1979
K M THAKER Vs. STATE OF GUJARAT	March 2, 1979
KALABHAI VALLABHBHAI Vs. STATE OF GUJARAT	August 2, 1979
KALIDAS VANMALIBHAI Vs. STATE OF HARYANA	January 15, 1979
KANABHAI NAGAJAN Vs. BROOKE BOND INDIA LIMITED JAMNAGAR	July 26, 1979
KANBI MANJI ABJI Vs. KANBI VELJI MANJI	January 12, 1979
KARSHAN VELSHI MINOR Vs. SHANKERRAM SHIVRAM JOSHI	June 28, 1979
KESHAVLAL A PATEL Vs. KARSANDAS AMBALAL MARFATIA	August 10, 1979
KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD Vs. ITS WORKMEN	January 30, 1979
KHIMJIBHAI GOVINDBHAI PARMAR Vs. RATILAL KESHAVLAL CHAUHAN	December 5, 1979
KHODABHAI BHAGWANBHAI Vs. HAJI TAPU	April 26, 1979
KUPARPAL M APPA Vs. DODIA PANKAJKUMAR S	November 15, 1979
LAKHIBEN Vs. BAI SUNA	August 9, 1979
LALAITHA JADAVJI LAXMICHAND Vs. JAMANADAS KANJI	May 11, 1979
LAXMAN KUMAJIBHAI BAROT Vs. HARISHCHANDRA SINGH COMMISSIONER OF POLICE AHMEDABAD	August 17, 1979
LEKHRAJ SABUMAL Vs. STATE OF GUJARAT	August 10, 1979
LILAVATIBEN HARJIVANDAS KOTECHA Vs. INCOME TAX OFFICER	January 29, 1979
LILAVATIBEN HARJIVANDAS KOTECHA Vs. SHAH J V ITO	January 25, 1979
M L PANDYA Vs. STATE OF GUJARAT	December 13, 1979
MAGANLAL MORARBHAI Vs. COMMISSIONER OF INCOME TAX	January 31, 1979
MAGANLAL PARSHOTTAMDAS SEVNIWALA Vs. CHIMANLAL DAHYABHAI MODI	May 3, 1979
MAHENDRAKUMAR NAGINDAS PATEL Vs. KANTILAL NANALAL PATEL	July 25, 1979
MAHMAD GULAM HUSEN MURAD Vs. LAXMIBEN WD O GOVINDRAM HOTCHAND HEIRS OF DECD GOVINDRAM HOTCHAND	December 5, 1979
MAHOMED HANIF DALLU Vs. LUNKARAN GANPATRAM SHARMA	March 19, 1979
MALEK DOSUMIYA JAMIYATMIYA HEIRS OF DECD GULAMRASOOL SARFUDDIN MALEK Vs. PATHAN RASULKHAN MOHMEDKHAN HEIRS OF DECD DULHANBIBI	October 17, 1979
MALOD TRANSPORT CO Vs. MEMON JIKARBHAI DANDBHAI	November 14, 1979
MANGALDAS HIRJI MAHESHWARI Vs. STATE OF GUJARAT	March 9, 1979
MEFUJABEN WD O KUTUBUDDIN IBRAHIM Vs. NAVINCHANDRA MOHANLAL LADHAWALA	July 30, 1979
MEHERABANOO GULAMHUSSEIN VADIVALA HEIRS OF HABIBBHAI HASHAMBHAI VADIVALA Vs. UNION OF INDIA	July 10, 1979
MERANI RUPI VINZA HEIRS OF DECD MER MIYAJAR KANDHA Vs. MALIBAI KESHAV	September 12, 1979
METEOR SATELLITE LIMITED Vs. INCOME TAX OFFICER	June 20, 1979
MIYA DARIAVKHAN NATHUBHAI Vs. OZA SHANKARLAL SHAMBHUDAS	November 14, 1979
MOHANBHAI BHOMRAJ Vs. STATE OF GUJARAT	February 13, 1979
MOHMAD ASGAR ABDUL KARIM Vs. ABDUL BASIR ABDUL	December 21, 1979
MOTICHAND HORKHCHAND SHAH Vs. DHANLAXMI NYALCHAND SHAH SMT	July 23, 1979
MULJIBHAI HIRABHAI Vs. DAHYABHAI DAJIBHAI PATEL	September 27, 1979
MULLA MAHMADBHAI ABDULLABHAI Vs. MANEK JAMSHEDJI RATANSHAH GHEYARA	December 26, 1979
MULSHANKER KUNVERJI GOR Vs. JUVANSINHJI SHIVUBHA JADEJA	September 18, 1979
MUNICIPAL CORPORATION RAJKOT Vs. STATE OF GUJARAT	November 16, 1979
MURU MALDE Vs. AHERANI MATUBAI KARANA	December 20, 1979
NARENDRA RASIKLAL SHAH Vs. ADAMBHAI IBRAHIM VORA	August 29, 1979
NATHALAL GOVINDJI VAGHELA Vs. STATE OF GUJARAT	August 31, 1979
NATHUBHAI GANDHABHAI Vs. BHAGUBHAI ICHUBHAI	March 7, 1979
NATVARBHAI PURSHOTTAMBHAI PATEL Vs. SECRETARY PARIAJ HIGH SCHOOL	September 7, 1979
NATVARLAL SANKALCHAND PATEL Vs. STATE OF GUJARAT	September 26, 1979
NATVERLAL JETHALAL PATEL Vs. KALYANSING BHIKHABHAI CHAUHAN	July 3, 1979
NATWARLAL POPATLAL MARU Vs. JAYABEN DAMODAR TANK HEIRS OF DECD DAMODAR TRIKAMJI TANK SMT	October 9, 1979
NAVYUG INDUSTRIES Vs. STATE OF GUJARAT	November 6, 1979
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL REHMAN HASANBHAI	June 22, 1979
NEW SWADESHI MILLS OF AHMEDABAD LIMITED Vs. STATE OF GUJARAT	September 11, 1979
NIKHIL V VACHARAJANI DR Vs. STATE OF GUJARAT	August 1, 1979
ORIENT CLUB Vs. WEALTH TAX OFFICER	July 19, 1979
P K MARTIYANI MRS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD	November 14, 1979
PAREKH MANHARLALVRAJLAL Vs. BIMASHRI RAHIMBAKHT ADILKHANJI	September 18, 1979
PARIKH C AND COMPANY Vs. COMMISSIONER OF INCOME TAX	July 19, 1979
PARVIZ NARIMAN KOTHAWALA Vs. STATE OF GUJARAT	January 16, 1979
PATEL BHAGWANBHAI NAROTTAMDAS Vs. AUTHORISED OFFICER OF DISTRICT REGISTRAR OF CO OPERATIVE SOCIETIES MEHSANA	October 4, 1979
PATEL GANESHBHAI HARISING Vs. BAVA HIRABHARTHI SHANKERBHARTHI	August 9, 1979
PATEL JAIKRISHNA MOTIBHAI Vs. SHANTABEN WD O ISHWARBHAI FAKIRBHAI	July 12, 1979
PATEL JASMAT VIRJI Vs. STATE OF GUJARAT	July 31, 1979
PATEL KANTILAL GORDHANBHAI Vs. SOMABHAI PARSHOTTAM PRAJPATI	October 5, 1979
PITAMBER PARSHOTAM Vs. LILABEN BHALCHANDBHAI	September 25, 1979
PREMJI KHIMRAJ SHAH Vs. INCOME TAX OFFICER	January 22, 1979
R D PARMAR Vs. AHMEDABAD DISTRICT PANCHAYAT	February 1, 1979
RABARI BABAJI Vs. STATE OF GUJARAT	November 6, 1979
RABARI MAHADEV AMRA Vs. PRANT OFFICER RADHANPUR	January 15, 1979
RABARI PRABHAT HARJI Vs. PATEL CHANDULAL TRIKAMLAL	December 14, 1979
RAJASTHAN GOLDEN TRANSPORT CO PRIVATE LIMITED Vs. UNITED INDIA FIRE AND GENERAL INSU COMPANY LIMITED	October 5, 1979
RAJIV RAMANLAL Vs. ASHOK MILLS LIMITED	October 1, 1979
RAMANLAL AMRATLAL SHODHAN Vs. STATE OF GUJARAT	June 20, 1979
RANCHHODBHAI JORABHAI Vs. BAI RAI	December 6, 1979
RAOJIBHAI CHHOTABHAI PATEL HEIRS OF DECD CHHOTABHAI LALLUBHAI Vs. VITHALBHAI PARSHOTTAMBHAI	August 16, 1979
RASIKLAL NARMADASHANKER TRIVEDI Vs. DILIPKUMAR VASANTBHAI KOTAK	May 9, 1979
RAVRAJA PADAMSINHJI DOLATSINHJI Vs. COLLECTOR MEHSANA	December 12, 1979
ROSHANLAL FULCHAND Vs. CHIEF CONTROLLING REVENUE AUTHORITY	December 4, 1979
RUPARELIA PRAMODRAI MANILAL Vs. DEVELOPMENT COMMISSIONER GUJARAT STATE	December 26, 1979
S M VYAS Vs. SUDHABEN SUKETHU SUTARIA SMT	June 27, 1979
SAHAKARI KHAND UDYOG MANDALI LTD Vs. STATE OF GUJARAT	November 15, 1979
SANMUKHRAI KHANDUBHAI DESAI Vs. ARVIND JEKISHANDAS SHROFF	November 26, 1979
SARADHCHANDRA SUGHADLAL PATEL Vs. STATE OF GUJARAT	May 2, 1979
SARDAR KHETI VISHAYAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD Vs. NATVERLAL K SHAH	November 27, 1979
SARDARSINH BHARATSINH RANA Vs. UNION OF INDIA	July 9, 1979
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA	January 19, 1979
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	January 31, 1979
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA	October 9, 1979
SAURASHTRA PAINTS PRIVATE LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION	November 15, 1979
SHAH BHARATKUMAR PREMCHAND Vs. MOTILAL BHARUMAL	September 26, 1979
SHAH CHANDULAL GOKALDAS Vs. PATEL BALDEVBHAI RANCHHODDAS	February 8, 1979
SHAH CHATRABHUJ NARSHI Vs. NENSIBHAI SHAVANJIBHAI GOHIL	August 17, 1979
SHAKERLAL NATHUBHAI Vs. CHHOTUBHAI NAVALBHAI	July 19, 1979
SHAKTI POTTERY WORKS Vs. VIRJIBHAI BECHARBHAI	September 20, 1979
SHALIBHADRA SHAH Vs. CHANDRAKANT BHARTHI alias CHANDRAKANT NARSIBHAI PATEL	January 10, 1979
SHANTABEN JERAMBHAI CHAVDA SMT Vs. LALLUBHAI JERAMBHAI CHAVDA	December 11, 1979
SHANTABEN TULSIDAS SHARMA Vs. TULSIDAS MADHAVDAS SHARMA	December 3, 1979
SHEIKH MAZMUSHA SALEHIN SHEIKH NURMOHA ED Vs. SAIFUDDIN MOHAMEDBHAI	May 10, 1979
SHIRAZBHAI G MUNSHI Vs. RAMJUJI GABHARUJI	September 17, 1979
SHIVLAL NATHURAM VAISHNAV Vs. HARSHADRAI HARIBHAI OZA HEIRS OF DECD SMT SULOCHANA	July 26, 1979
SIMON CARVES INDIA LIMITED Vs. STATE OF GUJARAT	February 6, 1979
SOMAJI VIRAJI Vs. REGISTRAR HIGH COURT OF GUJARAT	December 19, 1979
STATE OF GUJARAT Vs. AHMEDABAD EAGLE ENGG ENTERPRISE PRIVATE LIMITED	November 30, 1979
STATE OF GUJARAT Vs. KANBI KALYAN JIVA	November 30, 1979
STATE OF GUJARAT Vs. LAVARAM RAMCHANDRA	August 23, 1979
STATE OF GUJARAT Vs. BHAVANJI SHAMJI	August 1, 1979
STATE OF GUJARAT Vs. PETHALJI NATHABHAI CHAWDA	August 2, 1979
STATE OF GUJARAT Vs. RANJEETRAI GANGADHAR SHASTRI	September 19, 1979
STATE OF GUJARAT Vs. JASHUBHAI PRABHUDAS	February 8, 1979
STATE OF GUJARAT Vs. CHANDULAL JETHALAL	February 13, 1979
STATE OF GUJARAT Vs. PATEL OIL MILL DEPAT	February 20, 1979
STATE OF GUJARAT Vs. SHANABHAI DAHYABHAI PATEL	March 8, 1979
STATE OF GUJARAT Vs. KANTILAL CHIMANLAL	March 20, 1979
STATE OF GUJARAT Vs. TRAMBAKLAL FULSHANKER TRIVEDI	April 10, 1979
STATE OF GUJARAT Vs. GHANSHYAM SALT WORKS	March 26, 1979
STATE OF GUJARAT Vs. KALIDAS NANJIBHAI PARMAR	March 27, 1979
STATE OF GUJARAT Vs. THAKOREBHAI KAMLASHANKAR	April 6, 1979
STATE OF GUJARAT Vs. KHARVA GABHA MAVJI	January 16, 1979
STATE OF GUJARAT Vs. AGRO CHEMICAL AND ANIMAL	January 29, 1979
STATE OF GUJARAT Vs. MAHARAJ SAJJAN SINGHJI NAHERSINGHJI	July 20, 1979
STATE OF GUJARAT Vs. NAROTTAMDAS BHIKHABHAI MISTRY	July 23, 1979
STATE OF GUJARAT Vs. NATHIBEN HEIRS OF RABARI HARIBHAI RANCHHODBHAI DECD	July 19, 1979
STATE OF GUJARAT Vs. HIRALAL MOTILAL LUHAR	July 23, 1979
STATE OF GUJARAT Vs. R J OZA	July 23, 1979
STATE OF GUJARAT Vs. GANDABHAI ARJANBHAI	May 11, 1979
STATE OF GUJARAT Vs. SULTANBHAI GULABBHAI	June 25, 1979
STATE OF GUJARAT Vs. CAMBAY MUNICIPALITY	June 25, 1979
STATE OF GUJARAT Vs. UMARBHAI KASAMBHAI	April 27, 1979
STATE OF GUJARAT Vs. NIMBAJI RAMCHANDRA	April 18, 1979
STATE OF GUJARAT Vs. SUBAMIYA DOSMOHMED	April 12, 1979
STATE OF GUJARAT Vs. NANUPRASAD KHEMCHAND SHARMA	July 2, 1979
STATE OF GUJARAT Vs. BALDEVDAS PRATAPDAS SADHU	January 29, 1979
STATE OF GUJARAT Vs. GANESHMAL JASHRAJ FOOD INSPECTOR, DISTRICT PANCHAYAT, BHARUCH	January 30, 1979
STATE OF GUJARAT Vs. M/S. PUNJAB TYRES AND ANOTHER	January 16, 1979
STATE OF GUJARAT Vs. HASMUKHLAL AMBALAL JARIWALA	January 12, 1979
SUBHASH INDUSTRIES Vs. BHAGWANDAS RATANJI PANCHAL	November 6, 1979
SUHRID GEIGY LIMITED Vs. CHEMICAL MAZDOOR SABHA	August 23, 1979
SULEMAN ISUBJI DADABHAI Vs. NARANBHAI DAHYABHAI PATEL	July 27, 1979
SUMITRABEN RATILAL SHAH Vs. MEGHRAJ TRIKAMDAS	April 17, 1979
SURENDRAPRASAD JAYASHANKER Vs. STATE OF GUJARAT	November 6, 1979
SWAROOPCHAND BHAICHAND ZOTA Vs. STATE OF GUJARAT	January 15, 1979
SWISHFLO PRIVATE LIMITED Vs. N R JADAV	January 1, 1979
TARABAI LALJI MRS Vs. COLLECTOR JAMNAGAR	March 7, 1979
TARABEN RAMANLAL MODI Vs. BAI KAMLA WD O JASHBHAI SHANKERBHAI	October 1, 1979
TASVINABEN PRATAPBHAI CHOKSHI Vs. ISMAIL IBRAHIM	June 22, 1979
TELI NATHU DINA Vs. GULAMALI KAMALBHAI MOMIN	December 4, 1979
TEXTILE LABOUR UNION BHAVNAGAR Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED BHAVNAGAR	September 10, 1979
TRIKAMDAS N CHANGRANI Vs. STATE OF GUJARAT	January 31, 1979
UMESH MULCHANDRAI CHHATRAPATI Vs. PROF HATHISING SURAJMAL JAIN	January 17, 1979
UNION OF INDIA Vs. SALEMOHAMAD ABDULLA KARA	October 18, 1979
UNION OF INDIA Vs. TOLARAM HARIRAM	October 16, 1979
UNION OF INDIA Vs. SAGAR TEXTILE MILLS PVT LIMITED	October 16, 1979
UNION OF INDIA Vs. BAI KAMLADEVI WD O HIMATRAM PARDESHIRAM	December 19, 1979
UNION OF INDIA AND ORS Vs. CMC INDIA AHMEDABAD	January 1, 1979
V B PATEL Vs. STATE OF GUJARAT	August 24, 1979
VALLABHBHAI KHUSHALBHAI PATEL Vs. STATE OF GUJARAT	July 25, 1979
VANAND BABU CHAKU Vs. KESHAVLAL DURLABHJI VIRANI HEIRS OF DECD DURLABHJI SHAMJI VIRAM	December 14, 1979
VASO NAGAR PANCHAYAT Vs. JASHBHAI ISHWARBHAI AMIN	January 31, 1979
VIJAY TEXTILE Vs. UNION OF INDIA	January 24, 1979
VIMLABEN HARIBHAI MATHURBHAI PARMAR Vs. GUJARAT REVENUE TRIBUNAL	December 6, 1979
VINOD RAO Vs. PRESIDING OFFICER 1ST LABOUR COURT AHMEDABAD	September 21, 1979
VINODKUMAR HEMATRAM DAVE Vs. SECONDARY EDUCATION TRIBUNAL	December 17, 1979
VIRENDRA DWARKADAS MEHTA Vs. RAJKAMAL FOUNDRY	October 12, 1979
YUNUS HABIBBHAI TAILI Vs. STATE OF GUJARAT	December 4, 1979

Year 1979 of HIGH COURT OF GUJARAT

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