A G VOHRA INSPECTOR OF CENTRAL EXCISE Vs. CHUNILAL MOHANLAL MODI
|
December 1, 1972 |
ABDUL REHMAN ADAMBHAI SHETH Vs. STATE OF GUJARAT
|
January 31, 1972 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SANTOSH INDUSTRIES
|
August 7, 1972 |
AHER MESA HAMIR Vs. CHARAN SHAMLA SURA
|
November 28, 1972 |
AKBARALI KASAMALI RAVJANI Vs. N G PANDYA D D O
|
April 24, 1972 |
ALIHUSEN NAJARALI Vs. STATE OF GUJARAT
|
March 15, 1972 |
AMBALAL DAHYABHAI MAKWANA Vs. ABHARAMBHAI SULEMAN VOHRA
|
July 25, 1972 |
AMRATLAL GURDIAL JAIN Vs. STATE OF GUJARAT
|
August 8, 1972 |
AMRITLAL NATHUBHAI SHAH Vs. UNION GOVERNMENT OF INDIA
|
May 4, 1972 |
ANANT MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
|
December 4, 1972 |
ARUN VAMANRAO SHASTRI Vs. LINA ARUN SHASTRI
|
September 20, 1972 |
ASMAL BAGAS ABHARAM Vs. RAJ MAHIJIBHAI PARBHATSING
|
July 28, 1972 |
ATMARAM RANCHHODBHAI Vs. GULAMHUSEIN GULAM MOHIYADDIN
|
March 2, 1972 |
BABUBHAI KHANDUBHAI DESAI Vs. AMRELI MUNICIPALITY
|
December 15, 1972 |
BABULAL CHHANALAL SHAH Vs. CHANDULAL C VALAND SUB T D INSPECTOR AHMEDABAD MUNICIPAL CORPORATION
|
September 19, 1972 |
BADRUDDIN MOHMAD ALI VORA Vs. STATE OF GUJARAT
|
September 24, 1972 |
BAI DAHI WD O ATMARAM MATHURBHAI Vs. AMULAKHBHAI GAMBHIRBHAI BAROT
|
October 25, 1972 |
BAI JEBUNNISA Vs. GULAMNABI HAKIMBHAI
|
February 11, 1972 |
BAI KANCHANGAURI CHHAGANLAL Vs. CHANDULAL VIRJIBHAI TANK
|
September 26, 1972 |
BAI KASHI WD O SHAH SHANABHAI SAKARCHAND Vs. SHAH MOHANLAL SOMCHAND
|
October 23, 1972 |
BAI MOTI VELA Vs. BAI LADHI VELA
|
October 16, 1972 |
BAI PREMI Vs. THAKORBHAI
|
March 2, 1972 |
BALDEVJI KRISHNAJI Vs. STATE OF GUJARAT
|
August 11, 1972 |
BANKIMCHANDRA SHIVSHANKER Vs. VISHNUPRASAD MAGANLAL VAIDYA
|
January 25, 1972 |
BAROT CHHABAJI MOHANJI Vs. PATEL JOITARAM UMEDRAM
|
February 11, 1972 |
BHAGWANDEV GOPALDAS SHARMA Vs. STATE OF GUJARAT
|
February 7, 1972 |
BHAISHANKER DAMODAR BHATT DR Vs. STATE OF GUJARAT
|
December 5, 1972 |
CHARITY COMMISSIONER AHMEDABAD Vs. MAHARAJGIRI SHADULGIRI
|
January 29, 1972 |
CHARITY COMMISSIONER AHMEDABAD Vs. STATE OF BOMBAY
|
November 30, 1972 |
CHARITY COMMISSIONER GUJARAT STATE Vs. BALASHANKER MAHASHANKER BHATTJI
|
August 29, 1972 |
CHHAGAN KARSAN Vs. BHAGWANJI PUNJA
|
March 18, 1972 |
CHHOTALAL VANRAVAN KAKKAD Vs. STATE OF GUJARAT
|
April 25, 1972 |
CHIMANLAL BHOGILAL SHAH Vs. STATE OF GUJARAT
|
November 21, 1972 |
CHODHARI MADHAJI GANESHIJI Vs. PATEL MAGANDAS BECHARDAS
|
September 15, 1972 |
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED
|
August 17, 1972 |
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD RANA CASTE ASSOCIATION
|
June 29, 1972 |
COMMISSIONER OF INCOME TAX Vs. SAYAJI MILLS LIMITED
|
July 10, 1972 |
COMMISSIONER OF INCOME TAX Vs. NATWARLAL TRIBHOVANDAS
|
July 13, 1972 |
COMMISSIONER OF INCOME TAX Vs. CHUNILAL KHUSHALDAS
|
July 17, 1972 |
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS PRIVATE LIMITED
|
July 21, 1972 |
COMMISSIONER OF WEALTH TAX Vs. KANTILAL MANILAL
|
June 27, 1972 |
COMMISSIONER OF WEALTH TAX Vs. SAYAJI MILLS LIMITED
|
July 13, 1972 |
COMMISSIONER OF WEALTH TAX Vs. KANTILAL MANILAL
|
June 26, 1972 |
COMMISSIONER OF WEALTH TAX Vs. AHMED IBRAHIM SAHIGARA
|
December 21, 1972 |
CONTROLLER OF ESTATE DUTY Vs. NIRMALA CHANDULAL
|
August 20, 1972 |
DAHYA DEVA Vs. STATE OF GUJARAT
|
February 23, 1972 |
DAHYABHAI RANCHHODDAS SHAH Vs. JAYANTILAL MOHANLAL
|
March 18, 1972 |
DAVE RAMSHANKAR JIVATRAM Vs. BAI KAILASGAURI
|
September 26, 1972 |
DHANUBEN WD O KALIDAS NATHUDAS Vs. ZAVERBHAI KALIDAS
|
August 10, 1972 |
FAKIR MOHEBUBSHAH AHMEDSHAH Vs. BAI CHANDBU
|
March 21, 1972 |
FATEHSING DAHYABHAI PARMAR Vs. STATE OF GUJARAT
|
October 19, 1972 |
GORDHANBHAI MOTIBHAI BARVA Vs. MOHANBHAI JITABHAI
|
March 18, 1972 |
GULABSING KABHAI Vs. PATEL CHIMANBHAI SHIVABHAI
|
April 7, 1972 |
HARIVADAN KANAIYALAL Vs. STATE OF GUJARAT
|
August 16, 1972 |
HARKISHANDAS CHUNILAL CHOKSHI Vs. PRABHAVATIBEN WD O SHAH AMBALAL LAXMICHAND
|
November 30, 1972 |
HATHISANG KALYANSANG Vs. JASUBHA DANSANGJI
|
February 18, 1972 |
HIMATLAL GOVINDJI Vs. COMMISSIONER OF WEALTH TAX
|
June 30, 1972 |
HIMATRAM HARGOVANDAS VACHHIYAT Vs. DURLABHRAM NARBHERAM GHARIWALA
|
June 27, 1972 |
HIND ENGINEERING CO RAJKOT Vs. COMMISSIONER OF SALES TAX GUJARAT
|
December 4, 1972 |
HORMASJI SORABJI PATEL Vs. GUJARAT REVENUE TRIBUNAL
|
December 22, 1972 |
I M NAYAK Vs. KANTILAL AMBALAL SHAH
|
February 22, 1972 |
ISMAIL KARIMJI DEVDIWALA Vs. MUNICIPAL CORPORATION AHMEDABAD
|
July 13, 1972 |
JAGATSING KISHORSINGH DARBAR Vs. STATE OF GUJARAT
|
April 21, 1972 |
JAGMOHAN RATILAL SHETH Vs. JAYANTILAL LAXMISHANKER
|
October 3, 1972 |
JAISUKHLAL MOHANLAL Vs. SHANTILAL UMEDRAM
|
December 16, 1972 |
JANARDAN KASHINATH KARULKAR Vs. CHARITY COMMISSIONER GUJARAT STATE
|
October 24, 1972 |
JORAVARSINHJI HIMATSJNHJI RANA Vs. STATE OF GUJARAT
|
September 18, 1972 |
JORWARSINHJI HIMATSINHJI RANA Vs. GUJARAT STATE
|
September 18, 1972 |
JOSHI MULSHANKER SOMNATH Vs. GUJARAT AYURVED UNIVERSITY
|
September 22, 1972 |
JUNAGADH SALT AND ALLIED CHEMICAL WORKS Vs. STATE OF GUJARAT
|
April 4, 1972 |
JUVANSINGH LAKHUBHAI JADEJA Vs. STATE OF GUJARAT
|
April 17, 1972 |
KACHARABHAI ISHWARBHAI PATEL Vs. GOPALBHAI C PATEL
|
February 14, 1972 |
KADARBHAI MAHOMADBHAI Vs. HARIBHAI RANCHHODBHAI DESAI
|
April 24, 1972 |
KANTILAL ISHWERLAL SHAH Vs. MUKUNDRAI KESHAVLAL PARIKH DR
|
August 9, 1972 |
KANUBHAI CHHAGANLAL BRAHMBHATT Vs. STATE OF GUJARAT
|
April 28, 1972 |
KARIMBHAI ALIAS ABDUL KARIM Vs. BAI MARIAMBIBI
|
November 20, 1972 |
KEVALDAS KALABHAI Vs. CHAMPAKLAL CHIMANLAL SODAGAR
|
April 5, 1972 |
KOLI DANA NATHU Vs. G GHOSH SUB DIV MAGISTRATE RAJKOT
|
April 20, 1972 |
KRISHNAMUKHLAL BHAGWANDAS SHROFF Vs. SHA BHAGWAN KASHIDAS
|
November 20, 1972 |
LADY TANUMATI GIRIJAPRASAD CHINUBHAI SINCE DECD Vs. SPECIAL LAND ACQUISITION OFFICER WESTERN RLY
|
December 22, 1972 |
LAMBHA V K S S MANDALI LTD Vs. DISTRICT REGISTRAR CO OP SOCIETIES RURAL AHMEDABAD
|
October 26, 1972 |
LAXMIRAM RATANJI Vs. SPECIAL LAND ACQUISITION OFFICER O N G C BROACH
|
July 26, 1972 |
MADHUKANTABEN WD O MAGANLAL DWARKADAS SHAH Vs. STATE OF GUJARAT
|
November 30, 1972 |
MAHAUVA MUNICIPALITY MAHUVA Vs. MEHTA KIRITKUMAR UMEDCHAND
|
February 22, 1972 |
MALAVIA BROTHERS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1972 |
MANDAL GINNING AND PRESSING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1972 |
MANGALBHAI FULABHAI NAI Vs. PARSHOTTAM GARBADBHAI PARMAR
|
September 20, 1972 |
MANMATH MANIDHARPRASAD VYAS Vs. CHUNILAL MAGANLAL PATEL
|
January 19, 1972 |
MANORAMA PRAHLADBHAI MANORE Vs. PRAHLADBHAI ARJUNBHAI MANORE
|
September 18, 1972 |
MANSUKHLAL KAPURCHAND SANGHVI Vs. SHUSHILABEN DURLABHJI VIRANI
|
September 22, 1972 |
MATHURBHAI HIRJIBHAI PATEL Vs. STATE OF GUJARAT
|
September 8, 1972 |
MEHTA POPATLAL BHANUSHANKER Vs. KASHIBEN BHANABHAI
|
March 1, 1972 |
MIR GULAM GHOS MOHMADKHAN VALDE SARDAR MIR HAFIZUDIN AHMEDKHAN Vs. HOLEDIN SAYAID MAHEBOOB ALIKHAN VALDE NAVAB SAYAID ABDUL HAQ DALERUL MULK OF BROACH
|
October 11, 1972 |
MOHMADHUSSAIN KAMALBHAI MOMIN Vs. SHOKATALI MUNSHI SHEKH
|
December 7, 1972 |
MOTIBHAI NATHABHAI Vs. RAMCHANDRA MARTANDRAY VAHIVATDAR TRUSTEE OF RAMJI MANDIR BARODA
|
November 15, 1972 |
MUKTA JESING Vs. VALLABHADAS KALIDAS
|
October 24, 1972 |
NANALAL GIRDHARLAL Vs. GULAMNABI JAMALBHAI MOTORWALA
|
March 2, 1972 |
NANIKRAM GELLARAM Vs. DRUPADIBEN
|
September 28, 1972 |
NATUBHAI GORDHANDAS PATEL Vs. STATE OF GUJARAT
|
October 4, 1972 |
NAVGUJARAT PAPER INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
September 8, 1972 |
NEW ASARWA MFG COMPANY LIMITED Vs. JETHA PARMA
|
May 3, 1972 |
NORTHEN INDIA MOTOR OWNERS INSURANCE COMPANY LIMITED Vs. MAGAN SHANAJI SOLANKI
|
November 23, 1972 |
OKHA GRAM PANCHAYAT Vs. ESSO STANDARD EASTERN CORPORATION
|
April 24, 1972 |
P DATANI AND CO Vs. STATE OF GUJARAT
|
November 28, 1972 |
PARTNERS CHHOTALAL MULJIBHAI AND CO Vs. BANK OF INDIA LIMITED
|
December 18, 1972 |
PATEL AMARSHIBHAI DHARAMSHIBHAI Vs. LAKADIA KANTILAL DAMODAR
|
November 28, 1972 |
PATEL ASHABHAI SOMABHAI Vs. PATEL ISHWARBHAI LALLUBHAI
|
December 21, 1972 |
PATEL CHATURBHAI VALDAS Vs. HIRABHAI JOITARAM
|
May 1, 1972 |
PATEL CONSTRUCTION AND CO Vs. SHAH RAICHAND AMULAKH
|
September 8, 1972 |
PATEL GORDHAN KANJIBHAI Vs. ATLAS ENGINEERING CO WORKS
|
March 28, 1972 |
PATEL KHODIDAS GANGARAM RAMCHAND Vs. S K CHAUDHRI
|
March 20, 1972 |
PATEL NAROTTAM TULSIDAS Vs. STATE OF GUJARAT
|
September 8, 1972 |
PATEL PARSHOTTAMDAS NARSINHBHAI Vs. BAI DHABU alias MEMUDABIBI
|
May 2, 1972 |
PATEL SHAKRABHAI ATMARAM Vs. BAI KANKU WD O PATEL TRIKAMLAL ATMARAM
|
February 18, 1972 |
PATEL V J AND P J PATEL Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1972 |
PATHAN MUKHATYARKHAN AJAMKHAN Vs. PATHAN USMANKHAN REHMATKHAN
|
October 21, 1972 |
POONJABHAI VANMALIDAS AND SONS HUF Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1972 |
PRABHULAL JESHANKER Vs. JAYABEN JETHALAL
|
November 10, 1972 |
PRANLAL JAYANAND THAKORE Vs. VASUDEV RAMCHANDRA SHELAT
|
July 12, 1972 |
R C THAKKAR Vs. BOMBAY HOUSING BOARD
|
May 5, 1972 |
RAGHA ALIAS RUGNATH MAHADEV Vs. RAMJI BAVA
|
December 7, 1972 |
RALLIS INDIA LTD Vs. R S JOSHI SALES TAX OFFICER CITY DIVISION II AHMEDABAD
|
September 14, 1972 |
RAMANLAL MADHAVLAL KHARVA Vs. STATE OF GUJARAT
|
January 10, 1972 |
RAMANLAL PURSHOTTAMDAS CHOKSHI Vs. UNION OF INDIA
|
May 2, 1972 |
ROSHANALI AKBARALLI Vs. NABIJI NATHAJI VOHRA DECD HIS LEGAL HEIRS
|
November 30, 1972 |
SAJJANARAJ SWARUPCHAND Vs. MEHTA COMMERCIAL CO
|
April 28, 1972 |
SANDHI MAMAD KALA Vs. STATE OF GUJARAT
|
September 14, 1972 |
SARABHAI JESHIGBHAI CHOKSHY Vs. BABULAL alias CHANDULAL LALLUBHAI DARJI
|
February 18, 1972 |
SATWARA KARSAN SAVA Vs. SATWARA JETHA KARSAN
|
December 4, 1972 |
SAURASHTRA MAZOOR MAHAJAN SANGH RAJKOT Vs. D M VIN
|
December 12, 1972 |
SHAH HIRALAL GORDHANDAS Vs. SHAH PARSHOTTAMDAS MULJIBHAI
|
July 3, 1972 |
SHAH VELJI NAGJI Vs. HEMKUVERBAI alias MITHIBAI VALLABHJI
|
August 7, 1972 |
SHAKRAJI CHATURJI RAVAL Vs. STATE OF GUJARAT
|
February 24, 1972 |
SHAMJIBHAI DHANJIBHAI Vs. STATE OF GUJARAT
|
August 29, 1972 |
SHANABHAI MOTIBHAI Vs. H S RATHOD PSI BORSAD
|
October 26, 1972 |
SHANTILAL BABUBHAI Vs. BAI CHHANI
|
February 10, 1972 |
SHANTILAL CHANDRASHANKER Vs. BAI BAJI WD O BHURA ANOP
|
September 15, 1972 |
SHIVPRASAD UMASHANKER Vs. MUNICIPALITY OF PALITANA
|
January 10, 1972 |
SRINIVAS VAMAN KARVE Vs. CHANDANBEN JAYANTILAL DALAL
|
September 29, 1972 |
STATE OF GUJARAT Vs. THAKORE HEMSING ABHESING SINCE DECD
|
October 27, 1972 |
STATE OF GUJARAT Vs. IBRAHIM AKBARALI
|
October 21, 1972 |
STATE OF GUJARAT Vs. K A PATEL
|
November 22, 1972 |
STATE OF GUJARAT Vs. MAHANT RANCHHODDAS GURU ATMARAMDASJI
|
August 18, 1972 |
STATE OF GUJARAT Vs. CHHAGANLAL MAVJI
|
August 14, 1972 |
STATE OF GUJARAT Vs. THAKORBHAI VALLABHBHAI NAIK
|
March 14, 1972 |
SURAT BOROUGH MUNICIPALITY Vs. ISHVARLAL MANCHHARAM BACHKANIWALA
|
March 17, 1972 |
SURYAKANT ALIAS SURESH LAXMISHANKER Vs. INDUMATI VITHALDAS DAIYA
|
March 10, 1972 |
UNION OF INDIA Vs. CHAROTAR TOBACCO COMPANY
|
February 11, 1972 |
V B SHUKLA FOOD INSPECTOR Vs. PRAKASH VISHANDAS
|
July 31, 1972 |
VADILAL SOMABHAI AND CO Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
February 24, 1972 |
VAIDYA TRAMBAKLAL PURSHOTTAM LRS AND HEIRS OF DECD PURUSHOTTAM DUNGARJI Vs. MADHAVJI PREMJI
|
July 21, 1972 |
VALDAS Vs. BAI JIVI
|
May 1, 1972 |
VALJIBHAI LALABHAI Vs. MUNI CORPN OF AHMEDABAD
|
June 22, 1972 |
VALLEY NOOR MOHOMAD Vs. STATE OF GUJARAT
|
April 18, 1972 |
VANAND SAVJI TAPU Vs. BAI JAIKUNVER DURLABHJI
|
September 21, 1972 |
VARIETY BODY BUILDERS Vs. UNION OF INDIA OWNING AND REPRESENTING WRLY
|
December 11, 1972 |
VIDYABEN WD O NANDSHANKAR VISHVANATH BHATT Vs. JAGDISHCHANDRA NANDSHANKAR BHATT
|
July 20, 1972 |
VIRBALA WIFE OF SHAH HARICHAND RATANCHAND Vs. SHAH HARICHAND RATANCHAND
|
July 10, 1972 |
VOHRA BAI KHATIJA ISABHAI Vs. VOHRA KARIMBHAI ISSABHAI
|
September 22, 1972 |
VOHRA HABSU Vs. SHAH CHHAGANLAL DEVACHAND
|
February 24, 1972 |