ABDUL SATAR JAJI IBRAHIM Vs. SHAH MANILAL TALAKCHAND
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August 31, 1968 |
ADAM AHMED Vs. STATE OF GUJARAT
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February 2, 1968 |
ADAMBHAI RANABHAI Vs. REGIONAL TRANSPORT AUTHORITY RAJKOT
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January 30, 1968 |
AHMEDABAD MUNICIPAL CORPORATION Vs. JOITARAM GANESH
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April 15, 1968 |
AMBALAL ALIAS AJAYKUMAR DWARKADAS AMIN Vs. KHEMBAI
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March 20, 1968 |
AMBALAL RANCHHODDAS DECD Vs. SHAMJIBHAI LADHABHAI PATEL
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February 13, 1968 |
ANIL STARCH PRODUCTS LIMITED Vs. STATE OF GUJARAT
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July 18, 1968 |
ASHOKKUMAR GORDHANBHAI Vs. STATE OF GUJARAT
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July 31, 1968 |
B DAR LABORATORIES Vs. STATE OF GUJARAT
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June 19, 1968 |
B KANJIBHAI Vs. MOHANRAJ RAJENDRAKUMAR
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July 9, 1968 |
BABUSING JODHASING JAMADAR Vs. STATE OF GUJARAT
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March 14, 1968 |
BAI CHAMPA WD O NATVARLAL MOHANLAL Vs. DWARKADAS MOHANLAL
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October 24, 1968 |
BAI CHANCHALBEN WD O BHIKHABHAI KALANDAS Vs. BURJORJI DINSHAWJI SETHNA
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November 18, 1968 |
BAI CHANDANBEN JIVANLAL Vs. JOSHI L D COLLECTOR BHAVNAGAR
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October 8, 1968 |
BAI FATMA WD O SULEMAN KASIM SIMJI Vs. ISMAIL HAFIZ GULAM MOHMAD SIMJI
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February 16, 1968 |
BAI GALAL RAMSHI Vs. VRAJLAL ICHHASHANKER
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April 5, 1968 |
BAI JADAV Vs. DURLABH RANCHHOD
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December 10, 1968 |
BAI JAYABEN GIRJASHANKER OZA Vs. BAI BHANUMATI DAMJI
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February 13, 1968 |
BAI KANKU Vs. VICTORBHAI KANJIBHAI KHRISTI
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January 16, 1968 |
BAI KASHIBA WD O BALDEVDAS HATHIBHAI Vs. THAKOR FULABHAI MATHURBHAI
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November 11, 1968 |
BAI LALITA Vs. SHARDABEN
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July 23, 1968 |
BAI VASANTI WD O PATEL ISHVARLAL CHIMANLAL Vs. SURYAPRASAD ISHWARLAL
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April 16, 1968 |
BALAMAL MATLOMAL Vs. STATE OF GUJARAT
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February 28, 1968 |
BALDEVBHAI NATHABHAI Vs. STATE OF GUJARAT
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August 2, 1968 |
BHARAT SURYODAYA MILLS CO LTD Vs. MOHATTA BROS
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April 1, 1968 |
BHARATKUMAR CHINUBHAI Vs. COMMISSIONER OF INCOME TAX
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August 30, 1968 |
BHARUCHA P M AND COMPANYMPANY Vs. VENKATESAN G S ITO
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October 11, 1968 |
BIHARILAL KANAIYALAL DR Vs. STATE OF GUJARAT
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August 1, 1968 |
BUDHUKHOKHAR SHAHBHAI Vs. STATE OF GUJARAT
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October 25, 1968 |
CET Vs. AMBALAL SARABHAI
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September 11, 1968 |
CHAMPAKLAL SOHANLAL Vs. J H SHAH
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July 9, 1968 |
CHANDAN METAL PRODUCTS PVT LTD Vs. STATE OF GUJARAT
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July 3, 1968 |
CHHATRASING RUPSINH BHALAVAT Vs. STATE OF GUJARAT
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February 9, 1968 |
CHITRANJAN MANILAL SHAH Vs. MANE PATIL COLLECTOR OF AHMEDABAD
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December 11, 1968 |
CHUNILAL DAHYABHAI Vs. DHARAMSHI NANJI
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May 1, 1968 |
COLLECTOR OF BARODA Vs. HARIDAS MAGANLAL PARIKH
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July 26, 1968 |
COLLECTOR OF PANCHMAHALS Vs. DESAI KESHAVLAL PANALAL DECD
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August 13, 1968 |
COMMISSIONER OF EXPENDITURE TAX GUJARAT I AHMEDABAD Vs. AMBALAL SARABHAI
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September 18, 1968 |
COMMISSIONER OF GIFT TAX Vs. KARNAJI LUMBAJI
|
September 19, 1968 |
COMMISSIONER OF INCOME Vs. SAKARLAL BALABHAI
|
January 17, 1968 |
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
|
October 3, 1968 |
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED
|
September 4, 1968 |
COMMISSIONER OF INCOME TAX Vs. SAKARLAL BALABHAI
|
January 15, 1968 |
COMMISSIONER OF INCOME-TAX Vs. ARVIND NARROTTAM
|
August 22, 1968 |
COMMISSIONER OF SALES TAX Vs. ANIL CO-OPERATIVE CREDIT SOCIETY
|
November 11, 1968 |
COMMISSIONER OF SALES TAX Vs. GODREJ SOAP PVT LTD
|
June 26, 1968 |
COMMISSIONER OF WEALTH TAX Vs. KESHAV MILLS COMPANY LIMITED
|
September 9, 1968 |
CONTROLLER OF ESTATE DUTY Vs. CHANDRAVADAN AMRATLAL BHATT
|
October 4, 1968 |
CONTROLLER OF ESTATE DUTY Vs. HUSENBHAI MOHAMEDBHAI BADRI
|
October 3, 1968 |
DAHYA REVLA Vs. REVA CHHITA
|
January 16, 1968 |
DHULABHAI KALUBHAI Vs. GANESHBHAI FULABHAI
|
February 15, 1968 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. HIMATRAM RAMDAS
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October 30, 1968 |
FULSINH KESRISINHJI Vs. VALLABHDAS HARGOVANDAS
|
June 19, 1968 |
GANIBHAI MUSABHAI Vs. STATE OF GUJARAT
|
March 20, 1968 |
GANPATRAO DIYAJIRAO Vs. ABDUL HAMID HAJI AHMAD
|
September 25, 1968 |
H H MAHARAO SHRI MADANSINHJI SAHEB OF KUTCH Vs. STATE OF GUJARAT
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July 31, 1968 |
HARJI HIRA RABARI Vs. E N RENISON DEPUTY COMM OF POLICE
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April 25, 1968 |
HEIRS OF LATE JATASHANKER Vs. HEIRS OF LATE MAVJI
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March 14, 1968 |
INDRAVADAN PARSHOTTAMDAS DESAI Vs. INDRAVADAN ABMALAL MEHTA
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January 23, 1968 |
JATASHANKER FULCHAND MEHTA Vs. MAVJI TRIKAM
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March 14, 1968 |
JAYABEN GIRJASHANKAR OZA Vs. BHANUMATI DAMJI
|
February 13, 1968 |
JAYANTILAL AMRUTLAL SHODHAN Vs. UNION OF INDIA
|
March 14, 1968 |
JAYANTILAL THAKORDAS Vs. STATE OF GUJARAT
|
July 2, 1968 |
JAYKANT HARKISHANDAS SHAH Vs. DURGASHANKER VALJI PANDYA
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December 3, 1968 |
JENATBIBI Vs. KASAMBHAI NURBHAI RADHANPURI
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September 25, 1968 |
JESHINGBHAI NATHUBHAI Vs. STATE OF GUJARAT
|
September 2, 1968 |
JHALAWAR ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. WADHWAN CITY MUNICIPALITY
|
March 21, 1968 |
KALARIA OIL MILLS Vs. STATE OF GUJARAT
|
July 10, 1968 |
KANJI MULJI KANANI Vs. MANGLABEN PARMANAND
|
July 8, 1968 |
KANTILAL TRIKAMLAL Vs. CONTROLLER OF ESTATE DUTY
|
September 26, 1968 |
KARIO ALIAS MANSIGH MALU Vs. STATE OF GUJARAT
|
September 10, 1968 |
KHAMBHALIA MUNICIPALITY Vs. CHUNILAL BHAGWANJI
|
November 16, 1968 |
KHUBCHANDANI MEHERCHAND Vs. HIRALAL DAYALAL
|
November 26, 1968 |
KIKABHAI BHAGUBHAI Vs. COMMISSIONER OF WEALTH TAX
|
September 18, 1968 |
KIKABHAI SAMSUDDIN Vs. CONTROLLER OF ESTATE DUTY
|
October 10, 1968 |
KISHORCHANDRA BHANUSHANKER Vs. BHAVNAGAR MUNICIPALITY
|
October 8, 1968 |
KOLI TRIKAM JIVRAJ Vs. STATE OF GUJARAT
|
January 12, 1968 |
L N BHAGWATI Vs. PRABHAKAR MADHAVRAV JAMBEKAR
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March 12, 1968 |
LALLUBHAI NARANBHAI Vs. STATE OF GUJARAT
|
April 17, 1968 |
LALMIYA SULAMHUSEN Vs. SHAIKH AHMED SHAIKH DAWOOD
|
March 20, 1968 |
LAXMIBEN GIRDHARLAL HEIRS OF DECD DR GIRDHARLAL Vs. STATE OF GUJARAT
|
August 6, 1968 |
LAXMIDAS RAMJI Vs. BAI SAVITA TULIDAS LOHANA
|
September 17, 1968 |
LILLAPORE GRAM PANCHAYAT Vs. ZINABHAI KALIDAS
|
November 18, 1968 |
M B THARADA Vs. STATE OF GUJARAT
|
September 2, 1968 |
MADHAVJI KHATAU KATIRA Vs. TRIKAMDAS NARANDAS TANNA
|
June 28, 1968 |
MAFATLAL KHODIDAS Vs. GIRDHARLAL DHURABHAI
|
November 26, 1968 |
MAGANLAL NARANDAS THAKKAR Vs. ARJAN BHANJI KANBI
|
December 10, 1968 |
MAGANLAL SHIVLAL Vs. MEMON DAUDBHAI MITHABHAI
|
December 12, 1968 |
MAHMADHUSEIN KURBANHUSEIN MITHIBORWALA Vs. ONALI FIDAALI
|
November 6, 1968 |
MAKWANA MOHANLAL PUNABHAI Vs. C H DAVE
|
September 27, 1968 |
MANASVI D M Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1968 |
MANEKLAL NATTHALAL JINGAR Vs. OCHHAVLAL CHHAGANLAL
|
December 3, 1968 |
MANHARLAL MANILAL SHAH Vs. OFFICIAL LIQUIDATOR
|
July 25, 1968 |
MANHARLAL MANILAL SHAH Vs. OFFICIAL LIQUIDATOR THE RAJ RATNA NARANBHAI MILLS COMPANY LIMITED
|
June 18, 1968 |
MANHERLAL H BAROT Vs. RAVJI JADAV
|
March 14, 1968 |
MANIBHAI SHIVABHAI Vs. STATE OF GUJARAT
|
December 4, 1968 |
MANILAL BHULABHAI SOLANKI Vs. R PARTHSARTHI COLLECTOR OF BULSAR
|
November 26, 1968 |
MANSA NAGAR PANCHAYAT Vs. A K CHAKRAVARTY DISTRICT DEVELOPMENT OFFICER MEHSANA
|
July 19, 1968 |
MANSHANKAR PRABHASHANKER DWIVEDI Vs. STATE OF GUJARAT
|
September 9, 1968 |
MODI NARANDAS CHHAGANLAL Vs. JAMNADAS MANEKLAL
|
February 1, 1968 |
MOHMAD YASIN Vs. STATE OF GUJARAT
|
March 7, 1968 |
MRIDULA A SARABHAI Vs. COMMISSIONER OF EXPENDITURE TAX
|
September 18, 1968 |
MUKUNDLAL HIRALAL Vs. STATE OF GUJARAT
|
June 28, 1968 |
NAGINLAL JORAVARMAL Vs. STATE OF GUJARAT
|
February 27, 1968 |
NANJI PANCHA Vs. DAULAL NARAINDAS
|
April 18, 1968 |
NARENDRASINGH MOTILAL JOHARY Vs. KARAMCHAND PREMCHAND PVT LIMITED
|
October 4, 1968 |
NATVARLAL DAMODARDAS Vs. STATE OF GUJARAT
|
January 31, 1968 |
NENCHAND DHULABHAI Vs. STATE OF GUJARAT
|
January 16, 1968 |
NEW SAURASHTRA VANASPATI CO MORVI Vs. B A MAHARAJA SALES TAX OFFICER DIVISION I RAJKOT
|
July 11, 1968 |
NOORBHAI JAMALBHAI Vs. AMBALAL CHUNILAL
|
August 28, 1968 |
OD ZAVERBHAI GOBARBHAI Vs. STATE OF GUJARAT
|
December 5, 1968 |
OFFICIAL TRUSTEE Vs. CONTROLLER OF ESTATE DUTY
|
September 25, 1968 |
PANNA SANJAY TRUST Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1968 |
PARMAR BHIKHABHAI DHULABHAI Vs. STATE OF GUJARAT
|
November 11, 1968 |
PATEL LAXMIDAS KARMAN Vs. STATE OF GUJARAT
|
July 8, 1968 |
PATEL RATNABHAI UKABHAI Vs. RUPJIBHAI FULJIBHAI VALVI
|
March 26, 1968 |
PETLAD BULAKHIDAS MILLS CO LTD Vs. UNION OF INDIA
|
November 22, 1968 |
PIRUBHAI RAMJUBHAI MAMOMEDAN Vs. TRIKAMLAL NANJIBHAI
|
December 7, 1968 |
POONEKAR V L Vs. COLLECTOR OF CENTRAL EXCISE L S KAUL BARODA AND
|
December 10, 1968 |
PRAKASH TRADING CO Vs. STATE OF GUJARAT
|
July 3, 1968 |
PRINCE RANJITSINH P GAEKWAD Vs. COMMISSIONER OF WEALTH TAX
|
September 9, 1968 |
QHUNA BHIKHA PATEL Vs. STATE OF GUJARAT
|
April 18, 1968 |
RAJPUT TEJSINH PRATAPSINGH Vs. STATE OF GUJARAT
|
August 18, 1968 |
RAMANLAL GOVINDRAM Vs. AHMEDABAD MUNICIPAL CORPORATION
|
November 20, 1968 |
RAMJI POPATBHAI PATEL Vs. JAMNADAS SHAH COMMISSIONER RAJKOT
|
April 16, 1968 |
RANCHHODBHAI JETHABHAI Vs. PARSHOTTAM GALABHAI
|
March 29, 1968 |
RANCHHODLAL NARANDAS Vs. NATVERLAL CHUNILAL KHAMAR
|
January 24, 1968 |
RATIA MOHAN Vs. STATE OF GUJARAT
|
March 6, 1968 |
RAVINDRA GUNVANTLAL Vs. CONTROLLER OF ESTATE DUTY
|
September 21, 1968 |
SAKARCHAND CHHAGANLAL Vs. CONTROLLER OF ESTATE DUTY
|
October 4, 1968 |
SANKALCHAND VARCHHASJI Vs. KHENGARAM VARDHAJI
|
February 19, 1968 |
SATUBHA K VAGHELA Vs. MOOSA RAZA THE DISTRICT DEVELOPMENT OFFICER AHMEDABAD
|
February 21, 1968 |
SHAH SHIVLAL BHOGILAL Vs. SHAH VADILAL DIPCHAND
|
February 6, 1968 |
SHANTABEN S KAPADIA Vs. CONTROLLER OF ESTATE DUTY
|
September 19, 1968 |
SHANTI KUSUM DAS GUPTA Vs. OIL AND NATURAL GAS COMMISSION DEHRA DUN UTTAR
|
September 3, 1968 |
SHANTILAL CHANDULAL SHAH Vs. INDUSTRIAL COURT AHMEDABAD
|
September 25, 1968 |
SHANTILAL RATANJI DESAI Vs. MANGUBHAI CHHOTUBHAI DESAI
|
November 20, 1968 |
SHIVKUMAR ATMARAM Vs. STATE OF GUJARAT
|
December 6, 1968 |
STATE OF GUJARAT Vs. GIRASIA MANGALSINH KESHUBHA
|
December 13, 1968 |
STATE OF GUJARAT Vs. SHAH VELJIBHAI MOTICHAND LUNAWADA
|
November 12, 1968 |
STATE OF GUJARAT Vs. SAMAJ ALIAS ISMAIL AHMED
|
February 6, 1968 |
STATE OF GUJARAT Vs. BHOGILAL LALLUBHAI PANDYA
|
February 22, 1968 |
STATE OF GUJARAT Vs. AMBALAL MANGALDAS PATEL
|
March 6, 1968 |
STATE OF GUJARAT Vs. PAGI BHURABHAI RUMALBHAI
|
March 27, 1968 |
STATE OF GUJARAT Vs. VORA SAIFUDDIN AKBARALI
|
April 30, 1968 |
STATE OF GUJARAT Vs. B G BATWARA AND CO
|
June 19, 1968 |
STATE OF GUJARAT Vs. YAKUBBHAI HAJIHAKUMUTDIN AND CO
|
June 21, 1968 |
STATE OF GUJARAT Vs. SURAT PANJARAPOLE
|
June 17, 1968 |
STATE OF GUJARAT Vs. KESHAVLAL MANGUBHAI
|
June 18, 1968 |
STATE OF GUJARAT Vs. HINDUSTAN TRADERS RAJKOT
|
June 21, 1968 |
STATE OF GUJARAT Vs. SANT KABIR CEMENT MOULDING WORKS
|
June 26, 1968 |
STATE OF GUJARAT Vs. MUKHI STORES
|
November 11, 1968 |
SUVARNABEN Vs. RASHMIKANT CHINUBHAI SHAH
|
December 11, 1968 |
TARWADI RAVISHANKER MOHANLAL Vs. COLLECTOR PANCHMAHALS
|
June 21, 1968 |
TESTEELS LTD Vs. N M DESAI
|
April 5, 1968 |
THAKKAR VITHALBHAI HARGOVIND Vs. KACHHIA JAGJIVAN MOTILAL DECD
|
September 24, 1968 |
TRILOCHANA GIRDHARLAL PATEL HEIRS OF Vs. STATE OF GUJARAT
|
August 7, 1968 |
V L POONEKAR Vs. L S KAUL COLLECTOR CENTRAL EXCISE BARODA
|
December 10, 1968 |
VADILAL DIPCHAND Vs. SHIVLAL BHOGILAL
|
February 6, 1968 |
ZARIN RUSTOMJI MUNSHI MISS Vs. SANTUBHAI MANILAL PATEL
|
April 24, 1968 |