A A JARIWALA Vs. STATE OF GUJARAT
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November 19, 1964 |
A A JARIWALA AND BROS Vs. STATE OF GUJARAT
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November 16, 1964 |
ACHARYA D V PANDE Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1964 |
ADAM ASMAL ABHRAM DADABHAI Vs. HIRALAL CHIMANLAL THAKORE
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April 10, 1964 |
AHER HARSUR DESA Vs. PINJAR JHINA GOLAN
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January 14, 1964 |
AHMEDABAD MILLOWNERS ASSOCIATION THE Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT
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April 30, 1964 |
AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD Vs. JHAVERI KESHAVLAL LALLUBHAI
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August 11, 1964 |
AHMEDABAD SARANGPUR MILLS CO LTD Vs. I G THAKORE
|
October 17, 1964 |
AHMEDABAD SILK FACTORY PRIVATE LIMITED THE Vs. COMMISSIONER OF SALES TAX AHMEDABAD
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November 12, 1964 |
AMBALAL JIVABHAI PATEL Vs. INCOME TAX OFFICER
|
February 27, 1964 |
AMBUBHAI SOMABHAI PATEL Vs. KAPILABEN MULSHANKER VYAS
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July 20, 1964 |
AMRITLAL GOKALDAS MEHTA Vs. STATE OF BOMBAY
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April 6, 1964 |
ANANDILAL HARILAL PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
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July 17, 1964 |
ARUNA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1964 |
BAI CHANCHAL WD O KABHAI ALIAS KALIDAS KRISHNARAM DECEASED SUBSTITUTED Vs. GANPATRAM JADAVJI THAKER
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March 4, 1964 |
BAI KAILAS GOURI WD O ISHWARLAL RANCHHODLAL Vs. PATEL SHANABHAI NATHABHAI
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January 10, 1964 |
BAI KAMLA WD O JUGALDAS JAMNADAS Vs. B R MANE PATIL COMPETENT AUTHORITY AHMEDABAD
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November 25, 1964 |
BAPALAL KHUSHALIDAS GOSALIA Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA
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March 11, 1964 |
BARODA TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1964 |
C GOKALDAS AND CO Vs. STATE OF GUJARAT
|
November 16, 1964 |
CHANDA WD O MANJULAL VADILAL Vs. RAMANLAL MANJULAL PATEL
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January 13, 1964 |
CHANDRAKUNVERBA Vs. RANDHIRSINHJI CHANDRASINHJI
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July 16, 1964 |
CHARITY COMMISSIONER OF BOMBAY Vs. CHANDRAKANT HARMANDAS
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July 30, 1964 |
CHELARAM HASOMAL Vs. STATE OF GUJARAT
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November 20, 1964 |
CHHITABHAI UKABHAI Vs. NAGINLAL MANCHHARAM DAVE
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July 3, 1964 |
CHIMANLAL B. JOSHI Vs. NAGRASHNA (M.N.), SECOND LABOUR COURT, AHMEDABAD
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October 23, 1964 |
CHIMANLAL BHOGILAL PANCHANI Vs. CHANDANBEN MANCHAND SHAH
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August 11, 1964 |
CHUNILAL HARAKCHAND Vs. STATE OF GUJARAT
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November 24, 1964 |
COLLECTOR OF MEHSANA THE Vs. BHARAT VIJAY MILLS LIMITED
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March 2, 1964 |
COMMISIONER OF INCOME TAX Vs. BAI VINA
|
October 22, 1964 |
COMMISSIONER OF INCOME TAX Vs. SHANTILAL PUNJABHAI
|
October 1, 1964 |
COMMISSIONER OF INCOME TAX Vs. SANDESH LIMITED
|
October 7, 1964 |
COMMISSIONER OF INCOME TAX Vs. VORA L H
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September 18, 1964 |
COMMISSIONER OF INCOME TAX Vs. TEJAJI FARASRAM KHARAWALA LIMITED
|
September 6, 1964 |
COMMISSIONER OF WEALTH TAX Vs. NEW RAJPUR MILLS LIMITED
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October 27, 1964 |
DAHYALAL AMRATLAL BHAGAT Vs. BAI MADHUKANTA
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June 22, 1964 |
DARSHAN SURENDRA PAREKH Vs. COMMISSIONER OF EXPENDITURE TAX
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October 26, 1964 |
DHRANGADHRA TRADING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1964 |
DIGVERENDRASINHJI OF BANSDA H H Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1964 |
DOSHIBAI KHANNA Vs. SANDHI SULEMAN GULMAMAD
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December 12, 1964 |
F Y KHAMBHATY Vs. COMMISSIONER OF INCOME TAX
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October 20, 1964 |
FIRM OF FAKIRBHAI KARSANJI Vs. GULABBHAI KHANDUBHAI DESAI
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January 7, 1964 |
GIRASIA LAKHUBHA PATHUBHA Vs. STATE OF GUJARAT
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September 22, 1964 |
GIRDHARLAL GHELABHAI Vs. CIT
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August 22, 1964 |
GIRDHARLAL LALJIBHAI Vs. M N NAGRASHNA
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January 8, 1964 |
GOSWAMI MAHARAJ GOVINDRAIJI RANCHHODLALJI MAHARAJ Vs. COMMISSIONER INCOME TAX GUJARAT
|
August 27, 1964 |
GOSWAMI MAHARAJ RANCHHODRAIJI GOVINDLALJI Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1964 |
GOVINDLAL BHIKHABHAI Vs. STATE OF GUJARAT
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June 26, 1964 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY
|
July 20, 1964 |
H H IQBAL MOHMAD KHAN Vs. CONTROLLER OF ESTATE DUTY GUJARAT AHMEDABAD
|
February 19, 1964 |
H H MAHARAJASAHEB DIGVERENDRASINGHJI Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1964 |
HARIPRASAD RAGHURAM DAVE Vs. STATE OF GUJARAT
|
August 28, 1964 |
HATIMA EBRAHIM Vs. ISABAI ABDUL KARIM
|
August 13, 1964 |
HAZRAT PIRMOHAMED SHAH SAHEB ROJA COMMITTEE Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
September 25, 1964 |
HIMATSINGH BADHARSING Vs. STATE OF GUJARAT
|
February 13, 1964 |
HIRALAL HARJIVANDAS Vs. STATE OF GUJARAT
|
March 6, 1964 |
HIRALAL HIMATLAL SHAH Vs. BANSILAL CHHAGANLAL SHAH
|
August 19, 1964 |
HIRALAL VALLABHRAM Vs. SHETH KASTURBHAI LALBHAI
|
June 18, 1964 |
IBRAHIM ISABHAI Vs. UNION OF INDIA
|
April 9, 1964 |
INDUPRASAD DEVSHANKER BHATT Vs. J P JANI INCOME TAX OFFICER
|
December 15, 1964 |
ISMAIL AHMED Vs. STATE OF GUJARAT
|
January 21, 1964 |
ISMAIL RASUL SHAIKH Vs. STATE OF GUJARAT
|
January 9, 1964 |
JAMNADAS CHHOTALAL DESAI Vs. C L NANGIA DEPUTY COLLECTOR CENTRAL EXCISE
|
July 31, 1964 |
JANSATTA KARYALAYA Vs. COMMISSIONER OF INCOME TAX GUJARAT
|
August 19, 1964 |
JAWAHARLAL GULABCHAND Vs. SURAT DAIRY COMPANY LIMITED
|
February 21, 1964 |
JAYANTILAL PURSHOTTAMDAS Vs. STATE OF GUJARAT
|
February 6, 1964 |
JAYANTILAL RUPCHAND SHAH Vs. STATE OF GUJARAT
|
October 1, 1964 |
JAYANTILAL TRAMBAKLAL PATEL Vs. B M GANDHI THE SALES TAX OFFICER RECOVERY BRANCH
|
December 4, 1964 |
JOSHI KANTILAL VADILAL Vs. MEHTA GIRDHARLAL DAYARAM
|
January 30, 1964 |
KADI MUNICIPALITY Vs. NEW CHHOTALAL MILLS COMPANY LTD
|
July 27, 1964 |
KAJAJI RAMJI Vs. STATE OF GUJARAT
|
January 20, 1964 |
KALUBHAI KESRISINGH MAHIDA Vs. STATE OF GUJARAT
|
November 26, 1964 |
KESARICHAND AMRUTLAL SHAH Vs. SAKARCHAND MANEKCHAND CHANDIALI
|
August 3, 1964 |
KESHAVLAL GIRDHARLAL GANDHI Vs. PATEL VITHALBHAI SHANKARBHAI DECEASED HIS HEIRS BAI SURAJ
|
April 2, 1964 |
KHURESHI IBRAHIM AHMEDA Vs. AHMED HAJI KHANMAHOMAD
|
June 19, 1964 |
KUMBHAR MUSA ALIB Vs. STATE OF GUJARAT
|
June 29, 1964 |
LALJIMAL PREMSUKHDAS Vs. B K KOMBRABAIL DIV SUPERINTENDENT WR
|
October 1, 1964 |
LAXMANDAS SEJRAM Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1964 |
M DADUBHAI AND CO Vs. C C TRIVEDI
|
November 27, 1964 |
MAFATLAL MANILAL SHAH Vs. C C SHAH
|
August 18, 1964 |
MAGANLAL HARIBHAKTI Vs. GIRIRAJ A PARIKH
|
December 7, 1964 |
MANILAL BHUKHANDAS CHEVLI Vs. INDUSTRIAL COURT GUJARAT
|
February 5, 1964 |
MANILAL MAGANLAL Vs. STATE OF GUJARAT
|
November 9, 1964 |
MARSDEN SPG CO LTD Vs. L V POL SUPDT CENTRAL EXCISE TEX AHMEDABAD
|
November 18, 1964 |
MEHRAMANSINHJI ALIAS MAHAMMED MASOOD JALULLUDDIN THAKORE Vs. STATE OF BOMBAY NOW GUJARAT
|
August 14, 1964 |
MEHTA JIVANLAL VASANTJI Vs. TRUTEES OF GAYATRI MANDIR
|
September 16, 1964 |
MER VAS DEVA Vs. STATE OF GUJARAT
|
May 1, 1964 |
MOHANLAL MAGANLAL Vs. SAVITABEN alias SHANTABEN
|
September 15, 1964 |
MOHANLAL MEGANLAL Vs. SAVITABEN
|
September 15, 1964 |
MOHMADMIYA KASAMMIYA Vs. INDUSTRIAL COURT GUJARAT
|
March 17, 1964 |
MULU LAXMAN Vs. STATE OF GUJARAT
|
April 6, 1964 |
MUNICIPAL CORPORATION AHMEDABAD Vs. PREMCHAND MAHASUKHRAM
|
April 29, 1964 |
NATHALAL DHANJIBHAI Vs. MAJUMDAR K P ITO
|
December 11, 1964 |
NATWARLAL VITHALDAS PATEL Vs. MUNICIPALITY OF VADNAGAR
|
October 23, 1964 |
NAVANAGAR TRANSPORT AND INDUSTRIES LIMITED Vs. M M PARIKH INCOME TAX OFFICER
|
February 21, 1964 |
PANDYA MANUBHAI MULJIBHAI ALIAS HIMATLAL Vs. UMRETH TOWN MUNICIPALITY
|
January 20, 1964 |
PAREKH RAMNIKLAL GORDHANDAS Vs. JAISWAL MATHURLAL SHANKERLAL
|
August 27, 1964 |
PARMAR TEJA KAMA Vs. GADHECHA MANILAL SHAVCHAND
|
July 7, 1964 |
PATEL KANCHANBHAI MANGALBHAI Vs. MANEKLAL MAGANLAL GANDHI
|
March 24, 1964 |
PATEL PRATAPSINH HIRABHAI Vs. PANCHMAHALS DISTRICT PANCHAYAT GODHRA
|
October 21, 1964 |
PATEL RAGHAV NATHA Vs. G F MANKODI COMMISSIONER RAJKOT
|
July 27, 1964 |
PIRBHAI JANUBHAI SHAIKH Vs. B R MANEPATIL COLLECTOR OF AHMEDABAD
|
December 10, 1964 |
PRABHUDAS JAGJIVANDAS Vs. INCOME TAX OFFICER
|
February 25, 1964 |
PRABHUDAS RAMJI Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1964 |
PUNJA MAVA Vs. STATE OF GUJARAT
|
April 15, 1964 |
PURSHOTTAM ALIAS GAGUBHAI LADHABHAI Vs. STATE OF GUJARAT
|
August 31, 1964 |
RAJKUNVERBA WD O JADEJA PRATAPSINHJI KHANJI Vs. RANDHIRSINHJI KALYANSINHJI
|
April 6, 1964 |
RAMAN A AND COMPANY Vs. INCOME TAX OFFICER
|
December 18, 1964 |
RAMGOPAL AND SONS Vs. SALES TAX OFFICER
|
November 27, 1964 |
RAMPRASAD DALSUKHRAM SONI Vs. SOMABHAI KACHARABHAI MAKWANA
|
February 6, 1964 |
RASIKLAL CHIMANLAL NAGRI Vs. COMMISSIONER OF WEALTH TAX
|
November 10, 1964 |
RAYMA JUSAB ALIMAMAD Vs. STATE OF GUJARAT
|
September 14, 1964 |
S TAJBHAI AND SONS Vs. STATE OF GUJARAT
|
November 18, 1964 |
SAKARLAL NARANLAL Vs. COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD
|
September 1, 1964 |
SAMPATRAJ CHHOGALALJI Vs. V S PATEL SALES TAX OFFICER
|
December 4, 1964 |
SARASWATI OIL MILLS Vs. STATE OF GUJARAT
|
November 14, 1964 |
SARASWATIBEN LALLUBHAI PARIKH Vs. KANTILAL PURSHOTTAM PATEL
|
February 3, 1964 |
SATUBHA K VAGHELA Vs. SAYLA TALUKA PANCHAYAT
|
October 6, 1964 |
SAYAJI MILLS LTD Vs. STATE OF GUJARAT
|
November 30, 1964 |
SEHJATKHAN JUMMAKHAN Vs. STATE OF GUJARAT
|
July 14, 1964 |
SHAH JAYANTILAL BAPULAL Vs. THAKORE BHARATSINH DAMANSINH
|
September 27, 1964 |
SHANKERLAL LALLUBHAI SINCE DECASED Vs. BAI JIVKOR
|
December 15, 1964 |
SHASHIBALA NAVNITLAL Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1964 |
SHETH MOHANLAL GANPATRAM Vs. SAYAJI JUBILEE COTTON AND JUTE MILLS COMPANY LIMITED
|
February 18, 1964 |
SHIVABHAI CHHOTABHAI Vs. RAVJIBHAI MOTIBHAI
|
September 25, 1964 |
SINDHU RESETTLEMENT CORPORATION LTD., ADIPUR Vs. THAKORE
|
June 30, 1964 |
STATE OF BOMBAY NOW THE STATE OF GUJARAT Vs. ISHWARLAL NANDLAL MAULA
|
February 25, 1964 |
STATE OF GUJARAT Vs. AMRUTLAL PRABHUDAS
|
January 21, 1964 |
STATE OF GUJARAT Vs. RAMESHBHAI PARMANAND SHAH
|
January 17, 1964 |
STATE OF GUJARAT Vs. HEMANG PRAMESHRAI DESAI
|
January 17, 1964 |
STATE OF GUJARAT Vs. GANDHI JAYANTILAL SANKALCHAND
|
January 11, 1964 |
STATE OF GUJARAT Vs. M A PLEADER
|
June 24, 1964 |
STATE OF GUJARAT Vs. MUNIRUDDIN SHABHUDDIN
|
August 5, 1964 |
STATE OF GUJARAT Vs. CHAMPAKLAL SOMABHAI SONI
|
August 17, 1964 |
STATE OF GUJARAT Vs. CHHOTALAL PITAMBARDAS
|
November 20, 1964 |
STATE OF GUJARAT Vs. UMEDRAM LALLUBHAI
|
November 23, 1964 |
STATE OF GUJARAT Vs. TAMAKUWALA AND SONS
|
November 19, 1964 |
STATE OF GUJARAT Vs. AMBALAL VITHALDAS
|
October 23, 1964 |
STATE OF GUJARAT Vs. PATEL KALIDAS NARANBHAI
|
December 18, 1964 |
SUBODHCHANDRA HIMATLAL Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT GUJARAT
|
November 30, 1964 |
SWASTIK OIL MILLS Vs. STATE OF GUJARAT AHMEDABAD
|
October 21, 1964 |
SWASTIK TEXTILE TRADING COMPANY LIMITED Vs. UNION OF INDIA
|
November 16, 1964 |
TARAMATI PRANLAL SHAH Vs. ADDL DISTRICT MAGISTRATE KUTCH
|
February 14, 1964 |
THAKKAR KALYANJI KHESTI Vs. THAKKAR LILADHAR CHHAGANLAL DECEASED HENCE HIS HEIRS
|
August 12, 1964 |
THAKORE SAHEBKHANJI HEMATKHANJI Vs. STATE OF GUJARAT
|
July 17, 1964 |
THAKRANI GULABKUNVERBA Vs. STATE OF GUJARAT
|
August 27, 1964 |
UMRAOMIYA AKBARMIYA MALEK Vs. BHULABHAI MATHURBHAI PATEL
|
July 28, 1964 |
VAHIWATDARS OF AMBAJI TEMPLE Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1964 |
VAJSI DEVA MEHR Vs. STATE OF GUJARAT
|
April 15, 1964 |