A J PATEL AND ORS Vs. STATE OF GUJARAT AND ORS
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April 18, 1963 |
A S RAZVI Vs. DIVISIONAL ENGINEER TELEGRAPHS AHMEDABAD
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September 3, 1963 |
AHMEDABAD MUNI CORPN Vs. SHETH MANILAL JESHINGBHAI
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January 15, 1963 |
AMBALAL SHIVLAL Vs. D M VIN
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October 3, 1963 |
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 30, 1963 |
AMBICA MILLS LIMITED Vs. STATE OF GUJARAT
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November 15, 1963 |
AMBIKA MILLS LIMITED Vs. CIT
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August 30, 1963 |
AMRATLAL RAVJIBHAI Vs. PARI PARSHOTTAMDAS HARIVALLABHDAS
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April 30, 1963 |
ASOKA MILLS LIMITED Vs. INDUSTRIAL COURT
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September 10, 1963 |
AYER RAVJI VASTA Vs. JOSHI GOPALJI KHIMJI
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January 9, 1963 |
B M KHARWAR Vs. RAMANLAL MOTIRAM
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September 27, 1963 |
BACHIBAI ALIAS KUNVERBAI WD O SHAH THAKERSHI NENSHI Vs. SHAH VIRJI DEVJI
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January 25, 1963 |
BAHADURBHAI DAYABHAI AMIN Vs. AMBALAL UMEDDAS SHAH
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January 21, 1963 |
BAI ASMALBAI WD O VORA MAHOMEDALLI EBRAHIMJI Vs. ESMAILJI ABDULLALLI
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March 12, 1963 |
BAI GANGA Vs. HARIJAN GHIMAN SHANKER
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April 5, 1963 |
BAI HANIFA JUSAB Vs. MEMO DADA A GANI
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May 3, 1963 |
BAI MANCHHA WD O NATHUBHAI BHAGWANJI Vs. SARDAR SAJJADNASHIN SAIYAD MAHOMED BAKAR EL EDRUS
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October 5, 1963 |
BAI PANI Vs. GULAMNABI DAHYABHAI
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January 10, 1963 |
BHACHIBAI ALIAS KUNVERBAI WIDOW OF SHAH THAKERSHI NENSHI Vs. SHA VIRJI DEVJI
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January 25, 1963 |
BHALCHANDRA Vs. STATE OF GUJARAT
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February 18, 1963 |
BHARATKHAND TEXTILE MFG CO Vs. STATE OF GUJARAT
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November 22, 1963 |
BHIKHABHAI JETHABHAI Vs. J V VYAS ADDITIONAL COLLECTOR
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March 7, 1963 |
BHULABHAI DAHYABHAI Vs. P L GANDHI
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April 9, 1963 |
BHURABHAI MUGARBHAI Vs. STATE OF GUJARAT
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November 12, 1963 |
BIPINCHANDRA SHANTILAL BHATT Vs. MADHURIBEN B BHATT
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March 22, 1963 |
CAPTAIN R S SAXENA Vs. STATE OF GUJARAT
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September 10, 1963 |
CHANDULAL HARJIVANDAS Vs. COMMISSIONER OF INCOME TAX
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September 9, 1963 |
CHANDULAL JETHALAL JAYASWAL Vs. STATE OF GUJARAT
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August 26, 1963 |
CHANDULAL SHIVLAL Vs. COMMISSIONER OF WEALTH TAX
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September 26, 1963 |
CHHAGANLAL SUSHIRAM Vs. BAI PARVATI
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October 31, 1963 |
CHHOTALALDAYALJI Vs. BAI LABHKUNVER DAHYABHAI
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January 21, 1963 |
CHHOTU ALIAS PARIA CHHAGAN Vs. STATE OF GUJARAT
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February 4, 1963 |
CHHOTU KALU IMPERIAL TOBACCO COMPANY OF Vs. LABOUR COURT
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September 10, 1963 |
COLABA LAND AND MILLS COMPANY LIMITED Vs. VASANT INVESTMENT CORP LIMITED
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July 12, 1963 |
COMMISSIONER INCOME TAX GUJARAT Vs. ROHIT MILLS LIMITED
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August 25, 1963 |
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
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August 26, 1963 |
COMMISSIONER OF INCOME TAX Vs. KANTILAL NATHUCHAND
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September 13, 1963 |
COMMISSIONER OF INCOME TAX Vs. RAJMITRA BHAILAL AMIN CHARITABLE TRUST
|
September 3, 1963 |
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL AMRATLAL
|
September 5, 1963 |
COMMISSIONER OF INCOME TAX Vs. SPUNPIPE AND CONSTRUCTION COMPANY LIMITED
|
September 19, 1963 |
COMMISSIONER OF INCOME TAX, BOMBAY NORTH, AHMEDABAD Vs. TEJAJI FARASRAM KHARAWALA LTD
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September 6, 1963 |
COMMISSIONER OF WEALTH TAX Vs. ANKLESARIA DR E D
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September 26, 1963 |
COMMISSIONER OF WEALTH TAX Vs. HARSHAD RAMBHAI PATEL
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September 24, 1963 |
COMMISSIONER OF WEALTH TAX THE GUJARAT Vs. E D ANKALESARIA DR
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September 28, 1963 |
DAHYABHAI MATHURBHAI PATEL Vs. BHAISHANKER PITAMBER
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January 25, 1963 |
DEVKISHAN FATEHCHAND Vs. BAI MARIAMBAI WD O HAJI GAFFAR
|
January 14, 1963 |
DHRANGADHRA CHEMICAL WORKS LTD Vs. I G THAKORE INDUSTRIAL TRIBUNAL
|
February 6, 1963 |
FIRM OF AMRATLAL RAVJIBHAI Vs. FIRM OF PARI PARSHOTTAMDAS HARIVALLABHADAS
|
April 30, 1963 |
GANPATSINH KALYANSINH THAKORE Vs. SHANTILAL KALYANSINH THAKORE
|
December 6, 1963 |
GIRDARDAS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1963 |
GIRDHARLAL GHELABHAI Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1963 |
GOVERNMENT PLEADER Vs. KOLI NANJI BHAGWAN
|
December 14, 1963 |
GUNVANTRAY MAGANLAL MEHTA Vs. BAI PRABHA KESHAVJI
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January 28, 1963 |
HABATULLAH HAJI FAZALE HUSSAIN Vs. STATE OF GUJARAT
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September 10, 1963 |
HANUMANTTA RAMCHANDRA Vs. STATE OF GUJARAT
|
May 2, 1963 |
HASMUKHBHAI MANMOHANDAS PATEL Vs. PUNAMCHAND KALIDAS
|
July 10, 1963 |
HIRA BASIYA Vs. STATE OF GUJARAT
|
March 29, 1963 |
HIRJI MADHA Vs. NAGJI KURJI
|
April 18, 1963 |
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
November 1, 1963 |
ISHWARLAL KASANJI NAIK Vs. STATE OF GUJARAT
|
July 11, 1963 |
ISMAIL FAKIR MAYAT Vs. STATE OF GUJARAT
|
October 30, 1963 |
JADEJA MERAMANJI PRAGAJI Vs. STATE OF GUJARAT
|
February 7, 1963 |
JAMNADAS JETHANAND Vs. RAM AIYAR
|
July 23, 1963 |
JASHWANTLAL MANILAL SHAH Vs. BAI KAMALA
|
July 31, 1963 |
JASMAL NAVNITLAL CHIMANLAL Vs. DESAI HARIBHAI ZAVERBHAI
|
November 15, 1963 |
JASWANTLAL LINABHAI Vs. NICHHABHAI VALLABHBHAI
|
April 17, 1963 |
JAYANTI LUXMAN Vs. STATE OF GUJARAT
|
March 21, 1963 |
JAYANTILAL AMRATLAL SHODHAN Vs. F N RANA
|
December 5, 1963 |
KANKU Vs. KHRISTI SHANABHAI FULABHAI
|
May 3, 1963 |
KANTILAL BABULAL Vs. H C PATEL SALES TAX OFFICER SURAT
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December 2, 1963 |
KANTILAL CHANDULAL PATWA Vs. CHHOTALAL SHANKERLAL TRIVEDI
|
April 9, 1963 |
KANTILAL KESHAVLAL Vs. PRABODHCHANDRA PANACHAND
|
December 20, 1963 |
KANTILAL MATHURDAS PARIKH Vs. VILLAGE PANCHAYAT OF SHIVRAJPUR
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July 25, 1963 |
KESHAVLAL TRIKAMLAL Vs. STATE OF GUJARAT
|
February 15, 1963 |
KHANT JADAV NAJA Vs. PATEL RAJA KACHRA RAKHOLIA
|
April 23, 1963 |
KRISHNARAO BALWANTRAO UDAR Vs. FATESINGH GEMALSING RANA
|
December 20, 1963 |
LALJIBHAI JODHABHAI BAR Vs. VINODCHANDRA JETHALAL PATEL
|
March 28, 1963 |
LALLUBHAI VIRCHAND Vs. RATILAL BHIKHABHAI
|
February 8, 1963 |
MADHUSUDAN DAHYABHAI PATEL Vs. MANILAL HARILAL PATEL
|
January 30, 1963 |
MAGANLAL RAMBHAI GANDHI Vs. AMBICA MILLS LTD
|
September 19, 1963 |
MAHENDRA RAMBHAI PATEL Vs. CONTROLLER OF ESTATE DUTY, GUJARAT STATE
|
October 28, 1963 |
MANILAL RAMCHAND Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1963 |
MANKAD J G Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1963 |
MATHURADAS GOVINDDAS Vs. G N GADGIL INCOME TAX OFFICER SPECIAL INVESTIGATION OFFICER AHMEDABAD
|
December 19, 1963 |
MATHURDAS GOVINDDAS Vs. G N GADGIL ITO
|
December 18, 1963 |
MEHTA GUNVANTRAY MAGANLAL Vs. BAL PRABHA KESHAVJI
|
January 28, 1963 |
MER RANMAL VEMAN Vs. MER VAJSHI PARBAT
|
April 24, 1963 |
MOHOMED YUSUF Vs. JIVRAJ PREMJIBHAI
|
January 24, 1963 |
NARENDRA MANUBHAI GHAEL Vs. BHIKHABHAI BHUKHANDAS MODI
|
February 20, 1963 |
NAROTAMDAS BHIKHABHAI Vs. STATE OF GUJARAT
|
September 2, 1963 |
NATWARLAL DAMODARDAS Vs. PADARDI VIBHAG CO OPERATIVE MULTIPURPOSE SOCIETY LIMITED
|
November 8, 1963 |
NATWARLAL MOHANLAL KHARADI Vs. STATE OF GUJARAT
|
November 22, 1963 |
NAVNITLAL GORDHANDAS DECD Vs. KESHAVLAL MAGANLAL SUTAR
|
January 28, 1963 |
NOORMIYA AHMADMIYA Vs. STATE OF GUJARAT
|
November 27, 1963 |
PARUBAI MANILAL BRAHMIN Vs. BALDEVDAS ZAVERBHAI TAPODHAN POWER OF ATTORNEY HOLDER OF MEHTA HARILAL KALIDAS
|
April 22, 1963 |
PATANWADIA BUDHAJI BAKORJI Vs. DESAI SHANTILAL KISHORDAS
|
April 16, 1963 |
PATEL DAHYABHAI MATHURBHAI Vs. DOLIA BHAISHANKER PITAMBER
|
January 25, 1963 |
PATEL MANGALBHAI NATHABHAI Vs. STATE OF GUJARAT
|
December 12, 1963 |
PATEL RAOJIBHAI KALIDAS Vs. STATE OF GUJARAT SACHIVALAYA
|
July 30, 1963 |
PETLAD BULKHIDAS MILLS CO LTD Vs. UNION OF INDIA
|
September 30, 1963 |
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD
|
September 10, 1963 |
PRAFULLAVADAN DINKERRAY SAIYED Vs. CHOKSHI BHUDERBHAI MATHURBHAI
|
August 1, 1963 |
PRAHLADBHAI SATARAMDAS Vs. ASHABAI TRIKAMJI
|
December 10, 1963 |
PRATAPGIRI SHIVGIRI Vs. STATE OF GUJARAT
|
November 4, 1963 |
PRAVIN BROS Vs. STATE OF GUJARAT
|
November 4, 1963 |
R C TRUST Vs. RAMCHANDRA J AGARWAL
|
February 6, 1963 |
RAJKOT SEEDS OIL AND BULLION MERCHANTS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1963 |
RAMESHCHANDRA BALABHAI DESAI Vs. PADMABEN KALIDAS DESAI
|
January 8, 1963 |
RATILAL KHUSHALDAS PATEL Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1963 |
SAIYAD ALI EBRAHIM Vs. STATE
|
April 11, 1963 |
SALMAN RAJE Vs. MADHAVSANG BANESANG
|
February 6, 1963 |
SARASWATIBAN LALLUBHAI PARIKH Vs. KANTILAL PURSHOTTAMDAS
|
October 10, 1963 |
SAVABHAI NANJIBHAI Vs. D M VIN PRESIDING OFFICER FIRST LABOUR COURT
|
September 27, 1963 |
SHAH HIRALAL HIMATLAL Vs. M G PATHAK
|
April 1, 1963 |
SHAH YESHWANT MAGANLAL Vs. TRUSTEES OF TRUST SHAH MAGANLAL KHUSHALDAS
|
July 25, 1963 |
STAE OF GUJARAT Vs. PATEL PARSHOTTAMBHAI DESAIBHAI
|
November 8, 1963 |
STATE Vs. RAMPRAKASH P PURI
|
November 20, 1963 |
STATE OF BOMBAY NOW STATE OF GUJARAT Vs. AMARSINH RAVAL
|
January 16, 1963 |
STATE OF GUJARAT Vs. MOHAMEDELI ABDULLABHAI PANWALA
|
January 18, 1963 |
STATE OF GUJARAT Vs. CHANDRAMANISHANKER JADHAVLAL SANGHVI
|
February 6, 1963 |
STATE OF GUJARAT Vs. JAYANTILAL GOKULDAS
|
March 30, 1963 |
STATE OF GUJARAT Vs. MADHAVBHAI NAROTTAM
|
March 12, 1963 |
STATE OF GUJARAT Vs. SHANTABEN
|
August 6, 1963 |
STATE OF GUJARAT Vs. ASANDAS KIMMATRAI KEVALRAMANNI
|
August 28, 1963 |
STATE OF GUJARAT Vs. J L VAKHARIA
|
August 22, 1963 |
STATE OF GUJARAT Vs. V L VAKHARIA
|
August 22, 1963 |
STATE OF GUJARAT Vs. KAMLASHANKER BHULESHWAR
|
April 16, 1963 |
STATE OF GUJARAT Vs. RAMANLAL SANKALCHAND AND CO
|
November 8, 1963 |
STATE OF GUJARAT Vs. JAGANBHHAI BNAGWANBHAI
|
November 4, 1963 |
STATE OF GUJARAT Vs. MARTANDRAI GANGASHANKAR SHASTRY
|
December 12, 1963 |
STATE OF GUJARAT Vs. HIRALAL DEVJI
|
December 20, 1963 |
STATE OF GUJARAT Vs. CHANDULAL BHIKHALAL
|
December 16, 1963 |
STATE OF GUJARAT Vs. BHIKHUBHAI RANCHHODJI DESAI
|
September 3, 1963 |
STATE OF GUJARAT Vs. KANAIYALAL PRABHUDAS
|
September 4, 1963 |
SURENDRA MAGANLAL KATHIA Vs. BAI NARMADA WD O JETHALAL KHEMCHAND
|
January 31, 1963 |
TATA CHEMICALS LIMITED Vs. KAILASH C ADHVARYU
|
November 23, 1963 |
THAKORLAL AMARTLAL VAIDYA HOLDER OF POWER OF ATTORNEY OF MAHARAJKUMAR INDRAJITSINHJI Vs. GUJ REV TRIBUNAL
|
February 18, 1963 |
UPLETA MUNICIPALITY Vs. SOBHAGCHAND PANACHAND
|
September 30, 1963 |
VAISWANER TRADING CO Vs. STATE OF GUJARAT
|
October 31, 1963 |
VIKRAM MILLS COMPANY LTD Vs. INDUSTRIAL COURT N A VYAS
|
August 8, 1963 |
VRAJLAL BHUKHANDAS Vs. STATE OF GUJARAT
|
November 1, 1963 |
YUSUFBHAI ISMAILBHAI Vs. VAKIL MOHANLAL
|
September 18, 1963 |
ZAVERCHAND LAXMICHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1963 |