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LARUA SAMABAI SAMITI LIMITED Vs. STATE OF ASSAM
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January 29, 2026 |
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ABDUL AJID @ MD. HARZID ALI Vs. UNION OF INDIA
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May 5, 2026 |
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ABDUL KADIR Vs. UNION OF INDIA
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February 12, 2026 |
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ABDUL KALAM Vs. UNION OF INDIA
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February 24, 2026 |
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ABDUL REJJAK Vs. UNION OF INDIA
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January 6, 2026 |
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ABDUR RAHIM Vs. STATE OF ASSAM
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January 22, 2026 |
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ABHIJIT CHAKRABORTY Vs. BIKRAMPUR CO-OP SOCIETIES LTD
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April 7, 2026 |
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ABU ANSAR AZAD Vs. STATE OF ASSAM
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January 22, 2026 |
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ABU SAMAD CHOUDHURY Vs. JAMIR UDDIN
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January 6, 2026 |
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AGLOWMED LTD. Vs. STATE OF ASSAM
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February 24, 2026 |
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AJAY KUMAR GUPTA Vs. STATE OF ASSAM
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April 22, 2026 |
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ALI HUSSAIN Vs. STATE OF ASSAM
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January 9, 2026 |
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ALOKE KUMAR GHOSHAL Vs. INDIAN INSTITUTE OF TECHNOLOGY
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February 7, 2026 |
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ALOM UDDIN LASKAR Vs. STATE OF ASSAM
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March 13, 2026 |
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AMAL KANTA DAS Vs. STATE OF ASSAM
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February 6, 2026 |
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AMAL KUMAR BORUAH Vs. STATE OF ASSAM
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February 7, 2026 |
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AMAR DEKA Vs. STATE OF ASSAM
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February 13, 2026 |
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AMINA BEGUM Vs. UNION OF INDIA
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January 7, 2026 |
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AMINUL HOQUE Vs. STATE OF ASSAM
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January 9, 2026 |
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AMIR BHUYAN Vs. STATE OF ASSAM
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January 30, 2026 |
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AMIT JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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January 30, 2026 |
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ANANTA KUMAR ROY @ ANANTA MANDAL Vs. UNION OF INDIA
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April 8, 2026 |
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ANIL NARZARY Vs. UNION OF INDIA
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January 8, 2026 |
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ANJALI DAS Vs. STATE OF ASSAM
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January 19, 2026 |
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ARAB ALI Vs. UNION OF INDIA
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January 29, 2026 |
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ARBINDO MANDAL Vs. STATE OF ARUNACHAL PRADESH
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January 7, 2026 |
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ARUP DAS Vs. UNION OF INDIA
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February 12, 2026 |
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ATUL CHANDRA DAS Vs. STATE OF ASSAM
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January 5, 2026 |
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AYATAN NESSA @ AITON NESSA Vs. UNION OF INDIA
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February 17, 2026 |
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AYSHA KHATUN Vs. STATE OF ASSAM
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February 5, 2026 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. GIRIKANTA MAHANTA
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February 18, 2026 |
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BASIRAN NESSA Vs. UNION OF INDIA
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February 9, 2026 |
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BHUPESH CHANDRA DAS Vs. STATE OF ASSAM
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January 22, 2026 |
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BHUSAN KUMAR SINGH Vs. STATE OF ASSAM
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February 12, 2026 |
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BIMAN ROY Vs. STATE OF ASSAM
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February 10, 2026 |
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BISHU DHALI Vs. STATE OF ASSAM
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February 6, 2026 |
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BISWAJIT DAS Vs. STATE OF ASSAM
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February 20, 2026 |
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BIYOLA BARUAH Vs. UNION OF INDIA
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February 6, 2026 |
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CHANAKYA MONI RAJ BORAH @ CHAYANIKA Vs. STATE OF ASSAM
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January 30, 2026 |
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CHANDRAWATI SRIVASTAV Vs. UNION OF INDIA
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March 26, 2026 |
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CHIKORAM GOWALA @ BUI KARBI ANGLONG Vs. STATE OF ASSAM
|
February 19, 2026 |
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DAYAL CONSTRUCTIONS Vs. STATE OF ASSAM
|
February 19, 2026 |
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DILIP PAUL Vs. STATE OF ASSAM
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January 9, 2026 |
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DIPAK SUBEDAR Vs. STATE OF ASSAM
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May 14, 2026 |
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DIPANNITA JAISWAL Vs. STATE OF ASSAM
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February 4, 2026 |
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DWIMU BORO Vs. BHARAT PETROLEUM CORPORATION LTD.
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January 6, 2026 |
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ENGINEERING PROJECT (INDIA) LIMITED Vs. J.A. BROTHERS
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March 24, 2026 |
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F. LALTLANKIMA Vs. STATE OF MIZORAM
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February 13, 2026 |
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FAKRUL ISLAM Vs. STATE OF ASSAM
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March 27, 2026 |
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FARISH Vs. UNION OF INDIA
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January 6, 2026 |
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FIROZ AHMED Vs. STATE OF ASSAM
|
May 7, 2026 |
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GENERAL MANAGER, ROSEKANDY TEA ESTATE Vs. STATE OF ASSAM
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March 5, 2026 |
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GOPAL SARKAR Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
|
March 31, 2026 |
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GUNAJIT NATH Vs. HITESH DAS
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January 9, 2026 |
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HALEMA KHATOON @ HALIMA KHATUN Vs. UNION OF INDIA
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May 25, 2026 |
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HAMEDUR ISLAM Vs. STATE OF ASSAM
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March 19, 2026 |
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HANIF ALI Vs. STATE OF ASSAM
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January 29, 2026 |
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HAREJ ALI Vs. UNION OF INDIA
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March 7, 2026 |
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HAUKHENKHAMA Vs. STATE OF MIZORAM
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February 25, 2026 |
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HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. ANOWARA BEGUM
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January 8, 2026 |
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HEMEN CHANDRA DAS Vs. RAMESH CHANDRA KHAKHLARI
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February 5, 2026 |
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IMDADUL HOQUE SARKAR ALIAS EMDADUL HOQUE SARKAR Vs. STATE OF ASSAM
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February 24, 2026 |
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INDIAN OIL CORPORATION Vs. ESTEEM PROJECTS PRIVATE LIMITED
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April 20, 2026 |
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JAFOR ALI Vs. STATE OF ASSAM
|
May 18, 2026 |
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JAHIR ISLAM Vs. STATE OF ASSAM
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February 13, 2026 |
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JAHNABEE SAIKIA Vs. NATIONAL INVESTIGATION AGENCY
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May 12, 2026 |
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JALAL HUSSAIN BARRBHUIYA Vs. STATE OF MIZORAM
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February 9, 2026 |
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JATAN SAHA Vs. STATE OF ASSAM
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March 13, 2026 |
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JAYGUN BIBI Vs. UNION OF INDIA
|
March 7, 2026 |
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JITU DUTTA Vs. STATE OF ASSAM
|
February 10, 2026 |
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JYS CONSTRUCTION Vs. GENERAL MANAGER
|
February 5, 2026 |
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KALYAN GOGOI Vs. STATE OF ASSAM
|
May 11, 2026 |
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KHABIR UDDIN AHMED Vs. STATE OF ASSAM
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February 7, 2026 |
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KISHORE SAIKIA Vs. ASSAM PUBLIC SERVICE COMMISSION
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January 20, 2026 |
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KUMAR SANJIT KRISHNA Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
|
March 27, 2026 |
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KUNAL KAUSHIK KASHYAP Vs. STATE OF ASSAM
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January 30, 2026 |
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KUSHAL NATH Vs. STATE OF ASSAM
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February 12, 2026 |
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LALITESWAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
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February 4, 2026 |
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LALNUNZAWMA Vs. STATE OF MIZORAM
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February 13, 2026 |
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LAMA TENZIN Vs. UNION OF INDIA
|
February 11, 2026 |
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LAXMI KARUWA Vs. STATE OF ASSAM
|
January 9, 2026 |
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LEGAL HEIRS OF RAMANI HAZARIKA Vs. UNION OF INDIA
|
March 10, 2026 |
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LIKHA NEGA Vs. STATE OF ARUNACHAL PRADESH
|
January 21, 2026 |
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LOKESH ANAND SINGHAL Vs. PRIDE REALTY
|
March 31, 2026 |
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M/S. ARYA ERECTORS INDIA PVT. LTD. Vs. STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY SEIAA
|
February 11, 2026 |
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MADHU RAM DEKA Vs. STATE OF ASSAM
|
January 22, 2026 |
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MAHABIR PRASAD AGARWALLA Vs. STATE OF ASSAM
|
February 27, 2026 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. HAKIM UDDIN
|
January 8, 2026 |
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MAHLEQUA MAHBOOBULLAH Vs. STATE OF ASSAM
|
February 13, 2026 |
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MAITRAYEE CHAKRAVARTY Vs. STATE OF ASSAM
|
January 9, 2026 |
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MALABYA BORAH Vs. STATE OF ASSAM
|
February 13, 2026 |
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MAYA BRAHMA BARMAN Vs. STATE OF ASSAM
|
February 3, 2026 |
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MAYA DAS Vs. UNION OF INDIA
|
April 30, 2026 |
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MD HAIDOR ALI Vs. STATE OF ASSAM
|
February 11, 2026 |
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MD. JAHARUL ALI @ JAHERUL ISLAM Vs. UNION OF INDIA
|
April 21, 2026 |
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MD. MANNAS ALI Vs. UNION OF INDIA
|
June 2, 2026 |
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MD. SHAFIQUR RAHMAN CHOUDHURY Vs. MD. BAHARUL ISLAM CHOUDHURY
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February 18, 2026 |
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MD. SHAH ALAM Vs. STATE OF ASSAM
|
February 4, 2026 |
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METAL SYNDICATE Vs. UNION OF INDIA
|
June 5, 2026 |
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MILI CHAUDHURY HAZARIKA Vs. STATE OF ASSAM
|
February 4, 2026 |
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MODON URANG Vs. STATE OF ASSAM
|
May 8, 2026 |
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MOKSEDUL HOQUE Vs. STATE OF ASSAM
|
January 9, 2026 |
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MONOWARA KHATUN Vs. UNION OF INDIA
|
February 9, 2026 |
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MONU TANTI Vs. STATE OF ASSAM
|
January 9, 2026 |
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MRIDUL HAZARIKA Vs. STATE OF ASSAM
|
January 6, 2026 |
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MUKESH JALAN Vs. STATE OF ASSAM
|
February 27, 2026 |
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MUKUL SK@ MUKUL HUSSAIN Vs. STATE OF ASSAM
|
January 22, 2026 |
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MUMSU BORANG Vs. STATE OF ARUNACHAL PRADESH
|
February 27, 2026 |
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NANDAN MAZUMDER Vs. SHILPI MAZUMDER
|
February 16, 2026 |
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NANDITA SINHA Vs. BISHU SINHA
|
February 9, 2026 |
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NARAYAN CHANDRA DEY Vs. D. S. REALTORS
|
February 19, 2026 |
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NARAYAN PRASAD RABHA Vs. STATE OF ASSAM
|
January 30, 2026 |
|
NARJINA Vs. STATE OF ASSAM AND
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January 28, 2026 |
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NASIMUDDIN Vs. UNION OF INDIA
|
February 17, 2026 |
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NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT LIMITED Vs. SH. T. ZAHLUTA
|
January 30, 2026 |
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NATIONAL INVESTIGATION AGENCY Vs. BISHNU NARZARY
|
January 30, 2026 |
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NIRMAL DUTTA Vs. STATE OF ASSAM
|
February 16, 2026 |
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NITUL SARMAH Vs. STATE OF ASSAM
|
January 9, 2026 |
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NORBU SAIDU Vs. STATE OF ARUNACHAL PRADESH
|
January 21, 2026 |
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NRIPEN RABHA Vs. STATE OF ASSAM
|
March 17, 2026 |
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NUMALIGARH REFINERY LIMITED Vs. STATE OF ASSAM
|
February 27, 2026 |
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NUR SEIKH Vs. UNION OF INDIA
|
February 6, 2026 |
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PALLAB BORKAKOTY Vs. STATE OF ASSAM
|
June 8, 2026 |
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PARIMAL DEBNATH Vs. STATE OF ASSAM
|
February 12, 2026 |
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PARMESHWARI TEA COMPANY Vs. STATE OF ASSAM
|
January 6, 2026 |
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PHANI CHANDRA DAS Vs. SUNIL DAS
|
January 30, 2026 |
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POBITRA GOGOI Vs. STATE OF ASSAM
|
January 20, 2026 |
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PRASANTA KUMAR BORAH Vs. STATE OF ASSAM
|
March 20, 2026 |
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PRAVA RANI BASUMATARY Vs. STATE OF ASSAM
|
February 23, 2026 |
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PROMOD CHANDRA KAKATI Vs. STATE OF ASSAM
|
January 30, 2026 |
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RAFIK ALI Vs. STATE OF ASSAM
|
February 26, 2026 |
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RAJAT RABHA Vs. STATE OF ASSAM
|
January 9, 2026 |
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RAJEEV GOSWAMI Vs. ON THE DEATH OF RADHIKA PRASAD KHOUND
|
February 5, 2026 |
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RAJU CHOWHAN Vs. INDIAN OIL CORPORATION LIMITED
|
February 18, 2026 |
|
RAM LOCHAN CHOUDHURY Vs. STATE OF ASSAM
|
February 25, 2026 |
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RANA CONSTRUCTION AND ENGINEERS PVT. LTD. Vs. STATE OF ASSAM
|
January 22, 2026 |
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RANA DEB SAIKIA Vs. UNION OF INDIA
|
February 10, 2026 |
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RANJAN DEKA Vs. STATE OF ASSAM
|
January 30, 2026 |
|
RATAN MEDHI Vs. STATE OF ASSAM
|
January 30, 2026 |
|
REZZAK ALI Vs. PRINCIPAL SECRETARY, COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
|
February 3, 2026 |
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RUPAM NATH Vs. PIYA NATH
|
March 30, 2026 |
|
S. S. ENTERPRISE Vs. UNION OF INDIA
|
February 3, 2026 |
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SADOU AXOM PRATHAMIK TET UTT-IRNO SIKSHAK SAMAJ Vs. STATE OF ASSAM
|
January 9, 2026 |
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SAGAR SOBAR Vs. STATE OF ARUNACHAL PRADESH
|
March 9, 2026 |
|
SAHAR VANU NESSA Vs. UNION OF INDIA
|
May 26, 2026 |
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SAJAL KAMAL DAS Vs. STATE OF ASSAM
|
April 6, 2026 |
|
SALEHA KHATUN Vs. UNION OF INDIA
|
March 25, 2026 |
|
SALEHA KHATUN Vs. UNION OF INDIA
|
January 20, 2026 |
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SANJIV TEA INDUSTRY PVT. LTD. Vs. ASSAM POWER DISTRIBUTION CO. LTD.
|
February 27, 2026 |
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SANKAR NARAYAN NANDI Vs. STATE OF ASSAM
|
January 30, 2026 |
|
SANTOSH KUMAR PODDER Vs. STATE OF ASSAM
|
January 20, 2026 |
|
SH. MALSAWMKIMA Vs. STATE OF MIZORAM
|
February 27, 2026 |
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SHAFIQUR RAHMAN CHOUDHURY Vs. BAHARUL ISLAM CHOUDHURY
|
February 18, 2026 |
|
SHAH ALAM Vs. STATE OF ASSAM
|
February 4, 2026 |
|
SHAJIRAN @ SAZIRAN BEWA Vs. UNION OF INDIA
|
May 21, 2026 |
|
SHARP TANK STRUCTURALS PVT. LTD., MUMBAI Vs. UNION OF INDIA
|
January 28, 2026 |
|
SHEIKH ABDULLAH Vs. STATE OF ASSAM
|
January 5, 2026 |
|
SHIVA PRASAD SARMA Vs. STATE OF ASSAM
|
February 11, 2026 |
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SIBO PRASAD CHOUDHURY Vs. BICKY KHAN
|
February 24, 2026 |
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SIDDHARTHA NARAYAN DEB Vs. STATE OF ASSAM
|
February 2, 2026 |
|
SOFIKUL ISLAM @ SOFIQUL ISLAM Vs. STATE OF ASSAM
|
May 8, 2026 |
|
SOLIM UDDIN Vs. STATE OF ASSAM
|
January 5, 2026 |
|
SPS CONSTRUCTION INDIA PVT. LTD. Vs. UNION OF INDIA
|
February 18, 2026 |
|
STATE Vs. KUMUD SALOI
|
February 5, 2026 |
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STATE OF ARUNACHAL PRADESH Vs. DEBASHIS DEY
|
January 9, 2026 |
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STATE OF ARUNACHAL PRADESH Vs. L. Y. ENTERPRISES
|
February 27, 2026 |
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STATE OF ASSAM Vs. KAWAIMARI NA PAMUA LP SCHOOL LAKHIMPUR
|
May 4, 2026 |
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STATE OF ASSAM Vs. MADHAB CHANDRA KALITA
|
February 5, 2026 |
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STATE OF ASSAM Vs. KALPANA DEVI
|
January 6, 2026 |
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SUFIA KHATUN Vs. UNION OF INDIA
|
May 20, 2026 |
|
SUFIYA BEGUM Vs. UNION OF INDIA
|
February 6, 2026 |
|
SUMAR ALI Vs. STATE OF ASSAM
|
February 9, 2026 |
|
SURAJIT BARMAN Vs. PUNJAB NATIONAL BANK
|
March 26, 2026 |
|
SURYA BUSINESS PRIVATE LIMITED Vs. STATE OF ASSAM
|
February 12, 2026 |
|
TAFIKA MANOWARA RAHMAN Vs. STATE OF ASSAM
|
January 6, 2026 |
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TASMINA KHATUN Vs. UNION OF INDIA
|
March 23, 2026 |
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TAYAB ALI Vs. ON THE DEATH OF NAIMUDDIN HIS LEGAL HEIRS
|
February 18, 2026 |
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TECHNOCOM Vs. UNION OF INDIA
|
January 9, 2026 |
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THE MANAGEMENT OF ASSAM CO OPERATIVE JUTE MILLS LTD Vs. STATE OF ASSAM
|
March 27, 2026 |
|
TINSUKIA DEVELOPMENT CORPORATION Vs. STATE OF ASSAM
|
February 18, 2026 |
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TRIBENI METALLOYS PVT. LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
March 7, 2026 |
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TUFAZZUL HUSSAIN Vs. FULMALA KHATUN
|
January 20, 2026 |
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TUSHAR KASERA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 19, 2026 |
|
UDIPTA MECH Vs. UNION OF INDIA
|
February 25, 2026 |
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UNION OF INDIA Vs. NUMALIGARH REFINERY LTD
|
March 24, 2026 |
|
UTTAM DAS Vs. STATE OF ASSAM
|
March 23, 2026 |
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VERSHA TECHNOTRADE PVT. LTD. Vs. STATE OF ASSAM
|
January 9, 2026 |
|
VICTOR DAS Vs. UNION OF INDIA
|
February 20, 2026 |
|
VIMAL KATIYAR Vs. STATE OF ASSAM
|
February 5, 2026 |
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ZONUNMAWII Vs. STATE OF ASSAM
|
February 11, 2026 |