119 NO KUMARPARTA-NIZ-JOYNAGAR GAON PANCHAYAT AND 4 ORS Vs. JAYANTA PRASAD BANIK AND 4 ORS
|
January 21, 2019 |
A BILLAT ALI @ MD BILLAL ALI LATE AMOZ @ KARIM ALI Vs. UNION OF INDIA AND 5 ORS
|
January 7, 2019 |
A. M. ENTERPRISE Vs. STATE OF ASSAM
|
November 25, 2019 |
A.M ENTERPRISE Vs. STATE OF ASSAM
|
November 6, 2019 |
AAR PEE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
|
May 13, 2019 |
AARON SOFT TECH. PVT. LTD. Vs. STATE OF ASSAM
|
April 5, 2019 |
ABC INDIA LIMITED Vs. CALCOM CEMENT INDIA LTD.
|
January 25, 2019 |
ABDUL AZID (MD.) Vs. STATE OF ASSAM
|
June 25, 2019 |
ABDUL AZIZ @ AJIT ALI Vs. UNION OF INDIA
|
March 26, 2019 |
ABDUL AZIZ AND 7 ORS Vs. STATE OF ASSAM AND 5 ORS THROUGH COMMISSIONER AND SECY , TO GOVT OF ASSAM
|
February 4, 2019 |
ABDUL BAREK Vs. UNION OF INDIA
|
March 5, 2019 |
ABDUL BAREK AND 2 ORS Vs. THE STATE OF ASSAM AND 6 ORS
|
March 5, 2019 |
ABDUL BARIK Vs. UNION OF INDIA
|
May 3, 2019 |
ABDUL GANI ALI Vs. UNION OF INDIA
|
October 24, 2019 |
ABDUL GOFUR Vs. UNITED BANK OF INDIA AND ANR REP BY ITS BRANCH MANAGER
|
January 18, 2019 |
ABDUL HAKIM Vs. UNION OF INDIA
|
November 13, 2019 |
ABDUL HALEM CHOUDHURY Vs. MUSSTT HABIBA BEGUM CHOUDHURY
|
June 21, 2019 |
ABDUL HAMID MIAH Vs. STATE OF ASSAM
|
March 28, 2019 |
ABDUL HAMID SHEIKH Vs. MUSSTT ANNA BIBI
|
June 28, 2019 |
ABDUL HASIB NAGAON Vs. STATE OF ASSAM
|
November 6, 2019 |
ABDUL HOQUE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 31, 2019 |
ABDUL JALIL Vs. UNION OF INDIA
|
January 28, 2019 |
ABDUL KADIR Vs. THE STATE OF ASSAM
|
November 5, 2019 |
ABDUL KALAM Vs. BURHAN UDDIN
|
June 12, 2019 |
ABDUL KASHIM BARBHUIYA Vs. STATE OF ASSAM
|
October 4, 2019 |
ABDUL MALEK AHMED Vs. STATE OF ASSAM
|
June 10, 2019 |
ABDUL MANNAN Vs. STATE OF ASSAM
|
April 3, 2019 |
ABDUL MAZID Vs. STATE OF ASSAM
|
December 9, 2019 |
ABDUL NOOR LASKAR Vs. STATE OF ASSAM
|
April 4, 2019 |
ABDUL RAHIM UDDIN Vs. STATE OF ASSAM
|
March 15, 2019 |
ABDUL RAHMAN Vs. UNION OF INDIA
|
August 6, 2019 |
ABDUL RASHID Vs. UNION OF INDIA.
|
May 15, 2019 |
ABDUL RASHID Vs. STATE OF ASSAM
|
January 24, 2019 |
ABDUR RASHID BARBHUYAN Vs. UNION OF INDIA.
|
February 25, 2019 |
ABDUS SALAM Vs. UNION OF INDIA AND 5 ORS
|
March 6, 2019 |
ABDUS SOBUR Vs. UNION OF INDIA
|
September 20, 2019 |
ABHIJIT DUTTA Vs. STATE OF ASSAM
|
January 23, 2019 |
ABHIJIT PAUL AND ANR. Vs. STATE OF ASSAM AND 3 ORS.
|
December 2, 2019 |
ABHIRAM BODRA Vs. STATE OF ASSAM
|
July 16, 2019 |
ABIDA BEGUM Vs. NATIONAL INSURANCE COMPANY LIMITED
|
October 24, 2019 |
ABODIA BARJU Vs. STATE OF ASSAM
|
September 17, 2019 |
ABU KHAYRUDDIN Vs. UNION OF INDIA
|
April 1, 2019 |
ABUL HUSSAIN Vs. STATE OF ASSAM
|
August 14, 2019 |
ABUL KALAM Vs. STATE OF ASSAM
|
November 15, 2019 |
ABUL KALAM AZAD Vs. STATE OF ASSAM
|
September 2, 2019 |
ABUL KALAM SK. Vs. UNION OF INDIA AND 5 ORS
|
December 4, 2019 |
ABUL KALAM TALUKDAR Vs. STATE OF ASSAM
|
June 18, 2019 |
ABUTALHA SAMSUZZUHA (MD.) Vs. STATE OF ASSAM
|
April 11, 2019 |
ACHYUT CHAMUAH Vs. STATE OF ASSAM
|
August 1, 2019 |
ACHYUT CHANDRA BARUAH Vs. GUWAHATI MUNICIPAL CORPORATION
|
July 16, 2019 |
ADITY DAS Vs. MOLOKA DAS
|
August 29, 2019 |
ADITYA BIHAR KANDALI Vs. STATE OF ASSAM
|
October 23, 2019 |
AFROZA RAHMAN Vs. STATE OF ASSAM
|
June 13, 2019 |
AFTAR HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
|
August 21, 2019 |
AGUNA BISWAS Vs. BIPUL BORO AND ORS.
|
May 2, 2019 |
AHATON BEGUM Vs. MD. MOSHAROUF HUSSAIN.
|
June 17, 2019 |
AHED ALI Vs. MORJINA KHATUN D/O LT IBRAHIM ALI MUNCHI
|
March 19, 2019 |
AHMED DARBESH Vs. UNION OF INDIA
|
January 30, 2019 |
AIMAN NESSA Vs. UNION OF INDIA
|
January 25, 2019 |
AINULLAH @ TOWAHIR ALI Vs. ABDUL KARIM
|
October 1, 2019 |
AJANTA BHUYAN Vs. SAMSHER SINGH AND 2 ORS
|
March 6, 2019 |
AJIT BUNGRUNG Vs. THE STATE OF ASSAM
|
April 25, 2019 |
AJIT RANJAN DAS Vs. INDIAN OIL CORPORATION LTD. AND 4 ORS
|
February 22, 2019 |
AJIT RANJAN DAS Vs. INDIAN OIL CORPORATION LTD
|
August 7, 2019 |
AJIT SHILL Vs. STATE OF ASSAM
|
March 7, 2019 |
AJIT TASSA Vs. STATE OF ASSAM
|
April 9, 2019 |
AJOY KUMAR BHATTACHARYYA Vs. STATE OF ASSAM AND 3 ORS REP BY CHIEF SECRETARY TO GOVT OF ASSAM
|
April 30, 2019 |
AJOY KUMAR MAJUMDER Vs. STATE OF ASSAM
|
April 3, 2019 |
AKAN KUMAR SARMA Vs. STATE OF ASSAM
|
June 20, 2019 |
AKASH MUKESH SHARMA Vs. UTTAM CHETRI
|
September 16, 2019 |
AKBAR HUSSAIN LASKAR AND ANR Vs. STATE OF ASSAM
|
March 5, 2019 |
AKHIL CHANDRA KALITA Vs. SANKAR KUMAR DEY
|
October 24, 2019 |
AKHTAR MIRZA S/O ABDUR REZZAK Vs. STATE OF ASSAM AND 3 ORS
|
May 14, 2019 |
AKIBUL ALI Vs. STATE OF ASSAM
|
August 29, 2019 |
AKIRAN NESSA Vs. UNION OF INDIA
|
November 7, 2019 |
AKKAS ALI Vs. STATE OF ASSAM
|
January 7, 2019 |
AKSHAY TEL COMMUNICATION Vs. STATE OF ASSAM
|
January 31, 2019 |
AKTARA BANU Vs. STATE OF ASSAM
|
November 13, 2019 |
AKULI MIPI Vs. STATE OF ARUNACHAL PRADESH
|
November 7, 2019 |
AL AMIN ESSENTIAL OIL INDUSTRIES Vs. STATE OF ASSAM AND 4 ORS REPRESENTED BY COMMISSIONER AND SECY TO GOVT OF ASSAM
|
February 6, 2019 |
ALA UDDIN S/O LATE RASHID ALI Vs. UNION OF INDIA AND 5 ORS
|
March 7, 2019 |
ALAKA SAIKIA DAS Vs. STATE OF ASSAM
|
July 15, 2019 |
ALAKESH DEKA Vs. THE UNION OF INDIA
|
October 4, 2019 |
ALAKESH KALITA Vs. STATE OF ASSAM
|
August 29, 2019 |
ALAM ALI Vs. UNION OF INDIA
|
September 24, 2019 |
ALFRED HUSSAIN @ ABUSARIF Vs. STATE OF ASSAM
|
November 27, 2019 |
ALI TRADING Vs. STATE OF ASSAM
|
November 25, 2019 |
ALIMUDDIN LASKAR Vs. STATE OF ASSAM AND ANR
|
May 21, 2019 |
ALL ASSAM TRAINED HOME GUARDS ASSOCIATION Vs. STATE OF ASSAM
|
May 8, 2019 |
ALLAHABAD BANK Vs. HIRANYA BORA
|
September 9, 2019 |
ALTAF HUSSAIN LASKAR Vs. STATE OF ASSAM
|
May 10, 2019 |
AMARJYOTI BARUAH S/O LATE H K BARUAH Vs. STATE CBI
|
May 4, 2019 |
AMBIKA SUPPLY AND SERVICES PVT. LTD. Vs. KANHAIYA LAL KANKANI
|
July 29, 2019 |
AMIR ALI Vs. UNION OF INDIA
|
February 8, 2019 |
AMIT BASUMATARY Vs. STATE OF ASSAM
|
November 11, 2019 |
AMIT KUMAR AGARWALA, S/O NIRANJAN KUMAR AGARWALA Vs. MAA SAARDA AND COMPANY AND ANR
|
May 9, 2019 |
AMIT NAYAK Vs. STATE OF ASSAM
|
November 7, 2019 |
AMITABH RAI SARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 29, 2019 |
AMITABH TAMULI Vs. STATE OF ASSAM
|
August 21, 2019 |
AMJAD ALI @ AMJAT ALI Vs. UNION OF INDIA AND 6 ORS.
|
December 9, 2019 |
AMOY MORANG Vs. STATE OF ARUNACHAL PRADESH
|
June 4, 2019 |
AMRIT FOOD PRODUCTS REPRESENTED BY ITS PARTNERS SUNIT KR JALAN AND SUSHIL KUMAR JALAN Vs. ASSAM STATE ELECTRICITY BOARD, REPRESENTED BY ITS CHAIRMAN
|
March 14, 2019 |
AMRIT KALITA Vs. RAJANI KANTA KALITA
|
August 29, 2019 |
AMRITA BARMAN Vs. UNION OF INDIA
|
July 29, 2019 |
AMRUL ISLAM BARBHUIYA @ AMRUL ISLAM AND 4 ORS Vs. STATE OF ASSAM AND ANR
|
April 2, 2019 |
AMZAD ALI Vs. UNION OF INDIA
|
November 5, 2019 |
AMZAD HOSSAIN PRODHANI S/O LT ISMAIL HOSSAIN PRODHANI Vs. MUNICIPAL BOARD
|
May 3, 2019 |
ANADI MISHRA Vs. UNION OF INDIA
|
June 28, 2019 |
ANANDA DAS Vs. UNION OF INDIA
|
November 25, 2019 |
ANANDA SONOWAL Vs. STATE OF ASSAM
|
January 21, 2019 |
ANANDRAM SAIKIA S/O LT LALIT CHANDRA SAIKIA Vs. STATE OF ASSAM AND 6 ORS
|
May 13, 2019 |
ANANTA DUTTA @ ANANTA KUMAR DUTTA Vs. ASSAM BOARD OF REVENUE
|
February 19, 2019 |
ANANTA HAZARIKA Vs. STATE OF ASSAM
|
April 10, 2019 |
ANANTA KUMAR NATH Vs. STATE OF ASSAM
|
January 10, 2019 |
ANANTA PRASAD SAHU Vs. GOPAL SAHU
|
September 24, 2019 |
ANARUL ISLAM AKAND Vs. STATE OF ASSAM
|
February 11, 2019 |
ANDAI BASUMATARY Vs. STATE OF ASSAM
|
November 5, 2019 |
ANDREW YULE AND COMPANY LTD. Vs. TINSUKIA VASTRA BHANDAR
|
November 11, 2019 |
ANGSUMAN SARMAH Vs. STATE OF ASSAM
|
October 21, 2019 |
ANIL KUMAR AJITSARIA Vs. ON DEATH OF UTIN @ ATINDRA CHANDRA DAS HIS LEGAL HEIR SWAPAN DAS
|
May 23, 2019 |
ANIL KUMAR HANDIQUE Vs. STATE OF ASSAM
|
October 3, 2019 |
ANIL KUMAR SABARWAL Vs. STATE OF ARUNACHAL PRADESH
|
September 26, 2019 |
ANIL RAJA Vs. STATE OF ASSAM
|
January 25, 2019 |
ANIL RAJA Vs. STATE OF ASSAM
|
January 31, 2019 |
ANIMA DAS Vs. UNION OF INDIA
|
January 3, 2019 |
ANIRBAN ROY Vs. ASSAM AGRICULTURAL UNIVERSITY
|
November 11, 2019 |
ANJAI KUMAR SINGH @ DATOL SINGH Vs. UNION OF INDIA
|
March 27, 2019 |
ANJALI BISWAS Vs. UNION OF INDIA
|
November 5, 2019 |
ANJANA DAS Vs. UNION OF INDIA
|
April 4, 2019 |
ANONTO BIKASH Vs. STATE OF MIZORAM
|
June 11, 2019 |
ANOWAR HUSSAIN Vs. UNION OF INDIA
|
August 14, 2019 |
ANOWARA KHATUN Vs. UNION OF INDIA
|
May 17, 2019 |
ANOWARA KHATUN Vs. UNION OF INDIA
|
January 21, 2019 |
ANU RAM BASUMATARY Vs. STATE OF ASSAM
|
October 1, 2019 |
ANU TALUKDAR Vs. STATE OF ASSAM
|
January 7, 2019 |
ANUP DEKA Vs. STATE OF ASSAM
|
September 26, 2019 |
ANUPAM NAG Vs. UNION OF INDIA
|
January 29, 2019 |
ANUPAMA ROY Vs. STATE OF ASSAM
|
October 25, 2019 |
ANURADHA GOGOI AND 3 ORS Vs. STATE OF ASSAM AND ANR
|
May 14, 2019 |
ANWAR HUSSAIN Vs. STATE OF ASSAM
|
December 11, 2019 |
ANWAR HUSSAIN LASKAR Vs. SITAL CHANDRA PAUL
|
January 31, 2019 |
APLUS PROJECTS AND TECHNOLOGY (P) LTD Vs. OIL INDIA LTD
|
April 11, 2019 |
APURBA BHUYAN Vs. STATE OF ASSAM
|
September 3, 2019 |
APURBA KUMAR NATH Vs. STATE OF ASSAM
|
November 6, 2019 |
ARABINDA ADHIKARY LT UPENDRA CH ADHIKARY Vs. STATE OF ASSAM AND 3 ORS
|
January 3, 2019 |
ARABINDA RABHA Vs. STATE OF ASSAM
|
May 7, 2019 |
ARADHANA HAZARIKA Vs. STATE OF ASSAM
|
December 3, 2019 |
ARCHANA PURKAYASTHA Vs. UNION OF INDIA
|
May 7, 2019 |
ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION
|
April 11, 2019 |
ARCHITA BHATTACHARYYA Vs. STATE LEVEL ELIGIBILITY TEST COMMISSION
|
April 22, 2019 |
ARCHITA CHOUDHURY D/O ANIL KUMAR CHOUDHURY Vs. ANIRUDHA ROY S/O SRIKANTA ROY
|
May 15, 2019 |
ARIF KHAN Vs. STATE OF ASSAM
|
August 22, 2019 |
ARIFUL ISLAM Vs. STATE OF ASSAM
|
November 15, 2019 |
ARKASHISH ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM
|
May 8, 2019 |
ARMAN ALI Vs. UNION OF INDIA
|
March 11, 2019 |
ARTH RURAL CONNECT SERVICES PVT. LTD. Vs. STATE OF ASSAM
|
January 18, 2019 |
ARUN BARUAH AND ANR Vs. STATE OF ASSAM
|
March 19, 2019 |
ARUN MUSHAHARY Vs. ASSAM GRAMIN VIKASH BANK
|
July 16, 2019 |
ARUN MUSHAHARY Vs. ASSAM GRAMIN VIKASH BANK
|
September 25, 2019 |
ARUNACHAL POLICE HOUSING Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2019 |
ARUNACHAL POLICE HOUSING Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2019 |
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. NEELAM TALUM
|
March 6, 2019 |
ARUNIMA BORA Vs. PRADYUNNAJIT BORA
|
September 3, 2019 |
ARUP JYOTI GOGOI Vs. STATE OF ASSAM
|
December 9, 2019 |
ARUP KR SHARMA S/O LT ABONI SARMA Vs. STATE OF ASSAM
|
February 13, 2019 |
ARUP KR. MEDHI AND 79 ORS. Vs. STATE OF ASSAM
|
March 28, 2019 |
ARUP KUMAR DAS AND 5 ORS Vs. UNION OF INDIA AND 6 ORS
|
May 16, 2019 |
ARUP MANTA Vs. STATE OF ASSAM
|
September 5, 2019 |
ASAB UDDIN Vs. STATE OF ASSAM
|
April 12, 2019 |
ASAD ULLAH Vs. STATE OF ASSAM
|
April 29, 2019 |
ASAN ALI MANDAL Vs. ABDUL HAMID SARKAR
|
November 15, 2019 |
ASHA DEVI JINDAL Vs. POWER GRID CORPORATION OF INDIA LTD
|
October 22, 2019 |
ASHA KALUWAR (JAISWAL) Vs. UNION OF INDIA
|
March 18, 2019 |
ASHIM JYOTI BORA Vs. CENTRAL BANK OF INDIA
|
June 28, 2019 |
ASHOK DUTTA Vs. STATE OF ASSAM
|
September 27, 2019 |
ASHOK KR. DEY Vs. STATE OF ASSAM
|
February 1, 2019 |
ASHOKANANDA DAS Vs. STATE OF ASSAM
|
November 22, 2019 |
ASHUTOSH GUPTA Vs. STATE OF ASSAM
|
July 15, 2019 |
ASIA KHATUN AND 2 ORS. Vs. STATE OF ASSAM
|
September 11, 2019 |
ASIF MANNAN Vs. AYESHA AFSANA SULTANA
|
November 27, 2019 |
ASITPUR TEA PVT. LTD. Vs. STATE OF ASSAM
|
October 4, 2019 |
ASOMI FINANCE PVT LTD. Vs. STATE BANK OF INDIA
|
October 24, 2019 |
ASOMIYA CLUB Vs. INDIAN NATIONAL CONGRESS
|
November 21, 2019 |
ASSAM COMPANY INDIA LTD Vs. UNION OF INDIA
|
March 7, 2019 |
ASSAM COMPANY INDIA LTD. AND ANR Vs. THE UNION OF INDIA AND 2 ORS
|
March 7, 2019 |
ASSAM FINANCIAL CORPORATION Vs. DILIP KALITA
|
March 13, 2019 |
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. Vs. BIVAKAR DUTTA
|
July 23, 2019 |
ASSAM GRAMIN VIKASH BANK Vs. UNION OF INDIA
|
September 18, 2019 |
ASSAM GRAMIN VIKASH BANK AND ANR Vs. RAVINDRA NAGAR AND 2 ORS S/O BADRI LAL NAGAR
|
April 29, 2019 |
ASSAM POLYTEX LIMITED Vs. STATE OF ASSAM
|
November 29, 2019 |
ASSAM POWER DISTRIBUTION COMPANY LIMITED Vs. RAJSHREE TEA AND INDUSTRIES (P.) LIMITED
|
September 23, 2019 |
ASSAM PUBLIC SERVICE COMMISSION Vs. PRANJAL KUMAR SARMA
|
November 8, 2019 |
ASSAM PUBLIC SERVICE COMMISSION Vs. IZAZ YUSUF AHMED
|
June 4, 2019 |
ASSAM SEEDS CORPORATION LTD Vs. LAKSHYA TRADERS
|
February 1, 2019 |
ASSAM SOCIETY OF CENTRE OF EXCELLENCE A REGISTERED NGO Vs. STATE OF ASSAM
|
August 26, 2019 |
ASSAM STATE FERTILIZER AND CHEMICALS LTD Vs. STATE OF ASSAM
|
June 14, 2019 |
ASSAM URBAN WATER SUPPLY AND SEWAGE BOARD Vs. AZIZUR RAHMAN
|
April 8, 2019 |
ASTHAMI DAS Vs. UNION OF INDIA
|
August 9, 2019 |
ASUR UDDIN Vs. UNION OF INDIA
|
November 18, 2019 |
ASURUDDIN SHEIKH, SON OF LATE DHOLAI SK Vs. STATE OF ASSAM
|
May 14, 2019 |
ATABAR ALI @ ATABAR RAHMAN Vs. UNION OF INDIA AND 6 ORS
|
December 2, 2019 |
ATABUR RAHMAN Vs. UNION OF INDIA AND 6 ORS REP BY MIN OF HOME AFFAIRS
|
February 20, 2019 |
ATAUR RAHMAN Vs. STATE OF ASSAM
|
October 3, 2019 |
ATC TELECOM INFRASTRUCTURE PRIVATE LTD. Vs. PRINCE ENTERPRISE
|
April 9, 2019 |
ATFUR RAHMAN Vs. STATE OF ASSAM AND 3 ORS
|
March 15, 2019 |
ATIFA BEGUM BARBHUIYA Vs. UNION OF INDIA
|
October 23, 2019 |
ATIFA BEGUM BARBHUIYA @ ATIFA BEGUM Vs. UNION OF INDIA
|
January 31, 2019 |
ATUL BANIA Vs. STATE OF ASSAM
|
October 29, 2019 |
AUGUSTINE M. YANTHAN Vs. STATE OF NAGALAND
|
May 20, 2019 |
AVINASH BARO Vs. UNION OF INDIA
|
November 28, 2019 |
AVINAVA PRAYASH Vs. STATE OF ASSAM
|
June 25, 2019 |
AYESHA KHATOON Vs. STATE OF ASSAM
|
April 10, 2019 |
AYUB ALI Vs. SAHAR ALI DEWAN
|
October 24, 2019 |
AZAHAR HUSSAIN Vs. UNION OF INDIA
|
January 18, 2019 |
AZAZ AHMED Vs. UNION OF INDIA
|
February 12, 2019 |
AZHAR UDDIN Vs. STATE OF ASSAM
|
May 9, 2019 |
B. Z. MARA Vs. STATE OF ARUNACHAL PRADESH
|
May 22, 2019 |
B.B. ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
|
September 11, 2019 |
BABUL AHMED LASKAR Vs. SAMIRAN BHATTACHARJEE
|
June 12, 2019 |
BABUL BORAH Vs. STATE OF ASSAM
|
June 13, 2019 |
BABUL CHANDRA DEY @ ASHIT CHANDRA DEY Vs. STATE OF ASSAM THROUGH- THE SECRETARY TO THE GOVERNMENT OF ASSAM
|
August 26, 2019 |
BABUL HUSSAIN Vs. UNION OF INDIA
|
January 23, 2019 |
BABUL MIA Vs. STATE OF ASSAM
|
November 14, 2019 |
BABULAL NAMASUDRA Vs. STATE OF ASSAM
|
November 11, 2019 |
BACCHU SK Vs. NURUL HUDA SARKAR
|
October 30, 2019 |
BACHCHU SAHA Vs. STATE OF ASSAM
|
November 11, 2019 |
BADRI NATH PANDEY Vs. STATE OF ASSAM
|
October 23, 2019 |
BADRI PRASAD BARUWATI Vs. STATE OF ASSAM
|
February 13, 2019 |
BAIHATUN NESSA Vs. STATE OF ASSAM
|
April 9, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. CHANDRA DAS
|
August 27, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. MD NIZAM UDDIN
|
June 17, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ASAMA KHATUN
|
September 9, 2019 |
BAJRANG TRADERS Vs. STATE OF ASSAM
|
September 19, 2019 |
BAKKAR ALI S/O LT ABDUL MALEK Vs. UNION OF INDIA AND 7 ORS REP BY ITS SECRETARY, DEPTT OF HOME
|
March 14, 2019 |
BAKTAR HUSSAIN Vs. STATE OF ASSAM AND 12 ORS
|
January 21, 2019 |
BAKUL BORAH Vs. STATE OF ASSAM
|
July 18, 2019 |
BAMPARA FISHERY CO-OPERATIVE SOCIETY LTD. Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
|
November 18, 2019 |
BANASHREE GOGOI Vs. STATE OF ASSAM AND 2 ORS.
|
December 19, 2019 |
BANDANA CHAKRABORTY Vs. RELIANCE GENERAL INSURANCE
|
April 9, 2019 |
BANDANA PATOWARY Vs. MANEKA MEDHI
|
November 5, 2019 |
BANESA KHATOON Vs. UNION OF INDIA
|
November 8, 2019 |
BANESHA KHATUN Vs. UNION OF INDIA AND 5 ORS
|
February 4, 2019 |
BANESHA KHATUN @ BALSHA KHATUN Vs. THE UNION OF INDIA
|
February 12, 2019 |
BANKIM HAJONG Vs. STATE OF ASSAM
|
April 9, 2019 |
BANTI DEKA Vs. ORIENTAL INSURANCE CO. LTD.
|
September 17, 2019 |
BANTI DUARAH Vs. DEBOJIT BARUAH
|
February 27, 2019 |
BARIK ENTERPRISE Vs. CENTRAL BANK OF INDIA
|
March 20, 2019 |
BASANT KUMAR AGARWAL Vs. STATE OF ASSAM
|
May 10, 2019 |
BASANTA KUMAR DOLEY Vs. STATE OF ASSAM REP BY PP, ASSAM
|
March 20, 2019 |
BASANTA KUMAR RAY Vs. RATNESWAR RAY
|
November 14, 2019 |
BASANTA PHUKON Vs. THE STATE OF ASSAM
|
April 29, 2019 |
BASANTA SAIKIA Vs. STATE OF ASSAM
|
June 24, 2019 |
BASANTI BISWAS Vs. UNION OF INDIA
|
January 21, 2019 |
BEAUTI DUTTA GOGOI AND ORS. Vs. NABA KANTA PHUKAN AND ORS.
|
April 4, 2019 |
BEGUM AFROOJA PERVEEN Vs. THE STATE OF ASSAM AND 4 ORS
|
March 1, 2019 |
BEGUM AFROOJA PERVEEN Vs. STATE OF ASSAM
|
September 3, 2019 |
BEGUM NASIMA AHMED Vs. ASSAM BOARD OF REVENUE
|
July 16, 2019 |
BENJONGTOSHI Vs. STATE OF NAGALAND
|
April 2, 2019 |
BENU BHOWMICK Vs. UNION OF INDIA AND 4 ORS REP BY MINISTRY OF HOME AFFAIRS, NEW DELHI
|
February 14, 2019 |
BHABATOSH KR ROY S/O LT NISHI KANTA ROY Vs. STATE OF ASSAM AND 3 ORS REP BY COMM AND SECY
|
March 8, 2019 |
BHABESH CH RABHA Vs. DHANU BHANGA ANCHALIK UNNAYAN SAMITY
|
June 25, 2019 |
BHADRA DAS Vs. UNION OF INDIA
|
August 26, 2019 |
BHAGIRATHI KAIRI Vs. STATE OF ASSAM
|
February 1, 2019 |
BHAIGYORAM KHAKLARY Vs. STATE OF ASSAM
|
June 11, 2019 |
BHAITY MUDI @ MIRI Vs. STATE OF ASSAM
|
May 13, 2019 |
BHARAT CHANDRA SARMA Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND 11 ORS
|
February 20, 2019 |
BHARAT CHUTIA Vs. ALOK KUMAR
|
January 9, 2019 |
BHARAT GOHAIN Vs. STATE OF ASSAM AND ANR.
|
December 3, 2019 |
BHARAT KUMAR NANDI S/O LT MOTILAL NANDI Vs. UTTAM MITRA
|
May 9, 2019 |
BHASKAR KALITA S/O LATE KESHAB KALITA Vs. SURESH SHAH S/O LATE RAM BHAGWAN SHAH
|
May 14, 2019 |
BHASKOR JYOTI BORAH Vs. UNION OF INDIA
|
October 3, 2019 |
BHUPEN BRAHMA Vs. PREETOM SAIKIA
|
April 25, 2019 |
BHUPEN NATH Vs. STATE OF ASSAM
|
September 26, 2019 |
BHUPENDRA KUMAR DAS Vs. DIPANJALI CHETIA
|
May 30, 2019 |
BIBI BORO Vs. JAYANTA GOGOI.
|
July 31, 2019 |
BIBOR ALI SEIKH Vs. STATE OF ASSAM
|
April 9, 2019 |
BIDHAN CH NATH Vs. STATE OF ASSAM
|
January 24, 2019 |
BIDISHA GOSWAMI Vs. OIL INDIA LTD
|
February 20, 2019 |
BIDYA LOCHAN BARMAN Vs. STATE OF ASSAM
|
January 28, 2019 |
BIHURAM TAW Vs. STATE OF ASSAM
|
October 21, 2019 |
BIJAY PAN TANTI Vs. STATE OF ASSAM
|
May 10, 2019 |
BIJOY RABHA Vs. UNION OF INDIA
|
January 29, 2019 |
BIJULI BALA RAVA Vs. STATE OF ASSAM
|
August 21, 2019 |
BIJULI BARMAN Vs. STATE OF ASSAM
|
December 6, 2019 |
BIKASH BARMAN Vs. SUSHANTA GHOSH
|
August 29, 2019 |
BIKASH BORAH Vs. SWAPNALI SAIKIA
|
October 4, 2019 |
BIKASH SARMA Vs. DHARITRI KALITA
|
December 9, 2019 |
BIKRAM RANA Vs. UNION OF INDIA
|
February 28, 2019 |
BILASH BASUMATHARY Vs. STATE OF ASSAM
|
September 18, 2019 |
BILLAT ALI @ MD. BILLAL Vs. UNION OF INDIA
|
January 7, 2019 |
BIMAL PAYENG S/O PURNA KANTA PAYENG Vs. STATE OF ASSAM AND 6 ORS
|
May 15, 2019 |
BIMAL SARMA Vs. DAIBAKI KUMARI DEVI
|
November 21, 2019 |
BIMALA DAS Vs. STATE OF ASSAM
|
August 29, 2019 |
BIMALENDU ROY Vs. FOOD CORPORATION OF INDIA
|
July 9, 2019 |
BINA DAS Vs. UNION OF INDIA
|
January 30, 2019 |
BINA DEVI Vs. STATE OF ASSAM
|
August 5, 2019 |
BINA DEVI Vs. NABAJIT DAS
|
June 12, 2019 |
BINA PAUL Vs. SAMYABRATA PAUL
|
September 23, 2019 |
BINAPANI MAHANTA Vs. STATE OF ASSAM
|
August 9, 2019 |
BINDU AND ANR W/O NARENDRA SINGH Vs. XXX XXX XXX AND 6 ORS
|
May 9, 2019 |
BINITA BARUAH PHUKAN Vs. AJIT BORAH
|
February 28, 2019 |
BINOD DAS Vs. STATE OF ASSAM
|
June 18, 2019 |
BINOY BOTHRA Vs. JITENDRA SINGH
|
May 6, 2019 |
BINOY KRISHNA DAS Vs. STATE OF ASSAM
|
November 26, 2019 |
BIPUL BEZBARUAH Vs. PADUMI ROY
|
May 24, 2019 |
BIPUL BORDOLOI Vs. STATE OF ASSAM
|
May 23, 2019 |
BIPUL CHANDRA BHUYAN Vs. STATE OF ASSAM
|
January 29, 2019 |
BIPUL DAS S/O K N DAS Vs. STATE OF ASSAM AND ANR
|
August 16, 2019 |
BIPUL RAY @ ROY Vs. STATE OF ASSAM
|
January 29, 2019 |
BIRABRATA ACHARJEE Vs. STATE OF ASSAM
|
November 19, 2019 |
BIREN HANDIQUE Vs. STATE OF ASSAM
|
November 26, 2019 |
BIREN MURA Vs. STATE OF ASSAM
|
November 29, 2019 |
BIRENDRA KUMAR DAS Vs. ASSAM POWER GENERATION CORPORATION LTD AND 4 ORS
|
January 21, 2019 |
BIRENDRA KUMAR DEORAH Vs. ASSAM ELECTRICITY GRID CORPORATION LTD.
|
November 1, 2019 |
BIRENDRA RAJBONGSHI Vs. PARUL RAJBONGSHI
|
January 23, 2019 |
BIRENDRA SINGHA Vs. PREMTON SINGHA
|
January 29, 2019 |
BIRI TACH Vs. STATE OF ARUNACHAL PRADESH
|
November 22, 2019 |
BIRI TAHA, SUPERINTENDENT Vs. STATE OF ARUNACHAL PRADESH
|
April 5, 2019 |
BIRKHA TAMANG Vs. STATE OF ASSAM
|
September 2, 2019 |
BIRLAN NARZARY Vs. STATE OF ASSAM
|
May 30, 2019 |
BISHNU MANDAL Vs. STATE OF ASSAM
|
July 26, 2019 |
BISHNU RANGHANG Vs. STATE OF ASSAM
|
November 1, 2019 |
BISHNU THAPA Vs. KHEM BAHADUR THAPA
|
September 9, 2019 |
BISHNUPADA DAS Vs. AJIT BANK
|
September 26, 2019 |
BISMITA SAIKIA Vs. PRANJAL DUTTA
|
January 24, 2019 |
BISWAJIT PAUL Vs. STATE OF ASSAM
|
July 25, 2019 |
BISWAJIT ROY Vs. RAJESH KEMPRAI
|
June 10, 2019 |
BISWAJIT SENGUPTA Vs. STATE OF ASSAM AND ANR
|
April 29, 2019 |
BITTINISH SHIRA Vs. UNION OF INDIA
|
October 22, 2019 |
BITTINISH SHIRA @ ABAGI SHIRA Vs. UNION OF INDIA
|
February 1, 2019 |
BLOCK DEVELOPMENT OFFICER Vs. RAJENDRA STORE
|
May 10, 2019 |
BM PAUL CHOUDHURY AND COMPANY (P) LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 8, 2019 |
BONGAIGAON REFINERY Vs. BUILDWORTH PVT LTD
|
June 25, 2019 |
BONTI SAIKIA Vs. STATE OF ASSAM
|
October 10, 2019 |
BONTI SAIKIA Vs. STATE OF ASSAM
|
September 10, 2019 |
BORNALI TAMULI Vs. STATE OF ASSAM
|
April 9, 2019 |
BORSING TIMUNG Vs. STATE OF ASSAM
|
July 18, 2019 |
BRAHMANAND PATIRI Vs. STATE OF ASSAM
|
March 28, 2019 |
BRAHMAPUTRA PART Vs. STATE OF ASSAM
|
January 30, 2019 |
BRAJEN BISWAS AND ANR Vs. UNION OF INDIA AND 7 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
February 14, 2019 |
BTL EPC LTD. Vs. STATE OF ASSAM
|
January 29, 2019 |
BUCHIYA DEVI Vs. UNION OF INDIA
|
June 13, 2019 |
BUDHA CHANDRA SINGHA Vs. DHANESHWAR SINGHA
|
September 17, 2019 |
BUDHI TALUKDAR Vs. ALI AKBAR TALUKDAR
|
October 25, 2019 |
BULON DEY Vs. GOUR DAS
|
January 30, 2019 |
BULU PROBHA BHUYAN Vs. DIPALI BHUYAN AND 11 ORS.
|
August 21, 2019 |
C JERUSALEM SUNDAY S/O C TLAKHU Vs. MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY EXECUTIVE SECRETARY
|
March 29, 2019 |
C. DAILOVA Vs. STATE OF MIZORAM
|
November 26, 2019 |
C.L. RAMMUANAWMA Vs. ACCOUNTANT GENERAL
|
April 25, 2019 |
CELINE DZUVICHU Vs. APRALE KIRHA
|
December 12, 2019 |
CENTRAL INSTITUTE OF PARAMEDICAL TECHNOLOGY AND SCIENCE SOCIETY Vs. STATE OF ASSAM
|
September 16, 2019 |
CENTURY PLYBOARDS I LTD Vs. UNION OF INDIA
|
August 26, 2019 |
CERA SANITARYWARE LIMITED Vs. GLOBAL CERAMICS PRIVATE LIMITED
|
March 11, 2019 |
CHABIR ROY BURMAN AND 4 ORS Vs. SAHNAJ AKHTAR
|
March 12, 2019 |
CHAIRMAN STATE RESOURCE CENTRE Vs. TAPAN KUMAR SARMA
|
December 2, 2019 |
CHANDAN CH. KALITA Vs. STATE OF ASSAM
|
October 4, 2019 |
CHANDAN DEKA Vs. STATE OF ASSAM
|
September 3, 2019 |
CHANDER PAL Vs. UNION OF INDIA
|
August 7, 2019 |
CHANDI RANI BARMAN Vs. UNION OF INDIA
|
April 10, 2019 |
CHANDRA KANTA BARMAN Vs. ASSAM KHADI AND VILLAGE INDUSTRY BOARD
|
March 28, 2019 |
CHAPAR SAMABAY SAMITY LTD Vs. PUTHIMARI GAON PANCHAYAT LEVEL SAMABAY SAMITY LTD AND 6 ORS
|
February 14, 2019 |
CHARULATA KALITA Vs. STATE OF ASSAMDAS
|
January 25, 2019 |
CHAYA RANI DAS Vs. STATE OF ASSAM
|
May 27, 2019 |
CHAYNA BEGUM BARBHUIYA Vs. MD UDDIN LASKAR
|
September 9, 2019 |
CHENI RAM BORA Vs. ARUN CHANDRA BORA
|
November 1, 2019 |
CHENIRAM NATH Vs. STATE OF ASSAM
|
January 7, 2019 |
CHIKHOVE KEYHO PHEK Vs. STATE OF NAGALAND AND 4 ORS.
|
November 4, 2019 |
CHITTA RANJAN DEY Vs. NILMONI NANDI
|
May 14, 2019 |
CHOGE CHEN Vs. STATE OF A P
|
April 5, 2019 |
CHOLAMANDALAN, M/S GENERAL INS. CO. LTD. DIMAPUR Vs. BIKI HUSSAIN AND 2 OTHERS
|
November 28, 2019 |
CHOTOLAL TANTI Vs. STATE OF ASSAM
|
December 4, 2019 |
CHUMCHAMO EMUNGRI Vs. A.M.BUJOR BARUA, SANJAY KUMAR
|
December 5, 2019 |
CLINIS VAPAW HLYCHHO, D/O ZATHY HLYCHHO Vs. MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY THE EXECUTIVE SECRETARY
|
March 20, 2019 |
COMMISSIONER AND SECRETARY Vs. LIPOKMAR YADEN
|
January 4, 2019 |
DAISY ROUFF Vs. DEBTS RECOVERY TRIBUNAL APSARA BUILDING
|
March 15, 2019 |
DALA SINGHA Vs. RAM KR. SINGH
|
March 27, 2019 |
DALI TUDU Vs. STATE OF ASSAM
|
April 11, 2019 |
DAMBARUDHAR BORO Vs. MINAKSHI NARZARY
|
November 4, 2019 |
DANDESWAR BORAH Vs. STATE OF ASSAM
|
September 6, 2019 |
DANI RAM DEWRI Vs. STATE OF ASSAM
|
April 9, 2019 |
DANSWRANG RAMCHIARY Vs. STATE OF ASSAM
|
November 15, 2019 |
DAROG ALI Vs. STATE OF ASSAM
|
February 13, 2019 |
DAYA BEGUM Vs. UNION OF INDIA
|
December 5, 2019 |
DAYAL CONSTRUCTIONS AND 5 ORS Vs. RANJU AGARWAL AND 6 ORS
|
April 22, 2019 |
DEATH OF MD. TAIMUDDIN Vs. MD. MAFIZUDDIN
|
November 19, 2019 |
DEATH OF PARIMAL BISWAS Vs. LAKHI BARUAH
|
November 1, 2019 |
DEATH OF RAMESH CH DAS Vs. UNION OF INDIA
|
October 22, 2019 |
DEATH OF RANJIT KUMAR CHAKRABORTY Vs. STATE OF ASSAM
|
November 29, 2019 |
DEBABRATA SAIKIA Vs. UNION OF INDIA
|
October 21, 2019 |
DEBABRATA SEN Vs. STATE OF ASSAM
|
August 6, 2019 |
DEBAJANI KALITA DEKA Vs. STATE OF ASSAM
|
September 6, 2019 |
DEBAJIT BARUAH Vs. STATE OF ASSAM AND ANR REPRESENTED BY PP, ASSAM
|
September 10, 2019 |
DEBAJIT BEZBARUAH Vs. CANARA BANK REPRESENTED BY CHAIRMAN CUM MANAGING DIRECTOR
|
February 28, 2019 |
DEBAJIT KALITA Vs. UNION OF INDIA
|
May 6, 2019 |
DEBAJIT KALITA Vs. STATE OF ASSAM
|
January 4, 2019 |
DEBALA BRAHMA Vs. STATE OF ASSAM
|
June 20, 2019 |
DEBANANDA BORAH Vs. STATE OF ASSAM
|
August 5, 2019 |
DEBANANDA TAMULI Vs. KAKUMONI KATAKY
|
August 14, 2019 |
DEBARU HEMRAM @ BOHIRA HAMRON Vs. STATE OF ASSAM
|
February 4, 2019 |
DEBASHIS CHOUDHURY Vs. NIBEDITA CHOUDHURY
|
September 24, 2019 |
DEBASRI DEB Vs. UNION OF INDIA
|
October 31, 2019 |
DEBEN DAS AND 3 ORS. Vs. ON THE DEATH OF PUTULI DEVI
|
June 10, 2019 |
DEBNATH ORAO Vs. STATE OF ASSAM
|
November 29, 2019 |
DEBOJIT DUTTA Vs. RANJIT KR. HAZARIKA
|
June 12, 2019 |
DEBU GANJU Vs. STATE OF ASSAM
|
May 17, 2019 |
DEEPA BORAH Vs. NITUL BANIA
|
October 31, 2019 |
DEEPJYOTI DAS Vs. STATE OF ASSAM
|
June 25, 2019 |
DEEPJYOTI KALITA Vs. STATE OF ASSAM
|
June 4, 2019 |
DEPALI CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
|
June 11, 2019 |
DEVASHISH DAS Vs. BHARATI DEY DAS
|
October 24, 2019 |
DHANESOR KATHAR Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
|
September 12, 2019 |
DHANSIRI VALLEY OIL CARRIER Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
August 30, 2019 |
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
December 9, 2019 |
DHARMA PROJA S/O LT RADHA NATH Vs. MUSSTT MOMINA KHATUN W/O MD ABDUL AMIR.KHAN
|
May 16, 2019 |
DHARMESWAR BORA Vs. STATE OF ASSAM
|
May 16, 2019 |
DHARMESWAR BORA Vs. STATE OF ASSAM
|
September 12, 2019 |
DHIRAJ SAIKIA Vs. STATE OF ASSAM
|
November 1, 2019 |
DHIREN CHANDRA ROBIDAS Vs. STATE OF ASSAM
|
April 2, 2019 |
DHIREN DEKA SON OF LATE BHABEN DEKA Vs. MD SAJID ALI SON OF MD KASHIM ALI
|
January 10, 2019 |
DHRUBA JYOTI BORAH S/O BENINDRA NATH BORAH Vs. UMESH PRASAD S/O RAMSEWAK PRASAD @ RAMSEWAK SAH
|
March 8, 2019 |
DHRUBA JYOTI CHOUDHURY Vs. PURABI TALUKDAR
|
August 30, 2019 |
DHUBRI LADIES CLUB Vs. STATE OF ASSAM
|
February 18, 2019 |
DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
FISHERY DEPARTMENT
|
November 8, 2019 |
DIBYAJYOTI BORAH Vs. STATE OF ASSAM
|
October 23, 2019 |
DIESELIE ISSAC SOLO Vs. STATE OF ARUNACHAL PRADESH
|
June 12, 2019 |
DIGANTA GOGOI SON OF LATE MAHESWAR GOGOI Vs. STATE OF ASSAM & ANR
|
February 14, 2019 |
DIGANTA KALITA Vs. STATE OF ASSAM AND 5 ORS
|
April 2, 2019 |
DIGANTA SAIKIA Vs. STATE OF ASSAM AND ANR
|
March 1, 2019 |
DIKUMONI DAS Vs. UNION OF INDIA.
|
April 9, 2019 |
DILIP BARUAH Vs. STATE OF ASSAM
|
May 23, 2019 |
DILIP KR. DHAR Vs. STATE OF ASSAM
|
November 13, 2019 |
DILIP KUMAR DHAR Vs. STATE OF ASSAM
|
June 11, 2019 |
DILIP PAUL S/O- LT BHUPESH CH PAUL Vs. UNION OF INDIA AND 3 ORS THROUGH SECY TO GOVT OF INDIA
|
May 15, 2019 |
DILIP PRASAD DUTTA S/O SOBHARAM DUTTA Vs. STATE OF ASSAM AND ANR
|
March 28, 2019 |
DILIP SALOI Vs. STATE OF ASSAM
|
February 28, 2019 |
DIMBESWAR DAS Vs. STATE OF ASSAM
|
June 4, 2019 |
DINA NATH RAY Vs. STATE OF ASSAM
|
November 15, 2019 |
DINESH CH. PAUL Vs. UNION OF INDIA
|
November 21, 2019 |
DINESH CH. PAUL Vs. UNION OF INDIA
|
October 4, 2019 |
DINESH CHANDRA BORAH Vs. LILY BORAH AND 5 ORS.
|
December 17, 2019 |
DINESH NARAYAN TRIPARTHI Vs. NATIONAL INSURANCE CO. LTD.
|
November 19, 2019 |
DIPAK NAYAK Vs. STATE OF ASSAM
|
June 28, 2019 |
DIPALI KALITA D/O DINANATH KALITA VILL Vs. STATE OF ASSAM AND ORS
|
April 30, 2019 |
DIPAMONI DEVI Vs. STATE OF ASSAM
|
October 24, 2019 |
DIPANKA HAZARIKA Vs. FISH FARM DEVELOPMENT ASSOCIATION
|
January 29, 2019 |
DIPANKAR DEKA Vs. SUMAN SHYAM, HITESH KUMAR SARMA
|
February 6, 2019 |
DIPANKAR KALITA Vs. STATE OF ASSAM
|
April 4, 2019 |
DIPAYAN PAUL Vs. STATE OF ASSAM
|
February 8, 2019 |
DIPEN KURMI Vs. STATE OF ASSAM
|
June 18, 2019 |
DIPENDRA ADHIKARI AND 7 ORS Vs. STATE OF ASSAM AND 2 ORS
|
January 23, 2019 |
DIPIKA GOGOI KHANIKAR Vs. PRADIP KHANIKAR
|
November 13, 2019 |
DIPTI BARUAH DAS Vs. STATE OF ASSAM
|
July 18, 2019 |
DIPU KUMAR DAS Vs. UNION OF INDIA
|
August 2, 2019 |
DIRECTOR, CBI Vs. BHAGYA KALITA
|
March 19, 2019 |
DITUMONI HAZARIKA Vs. SMTI RIMJIM BHATTACHARYA
|
March 12, 2019 |
DOGE BASAR (ACF) Vs. STATE OF ARUNACHAL PRADESH
|
September 27, 2019 |
DOLABARI KISHAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD.
|
April 11, 2019 |
DOWN TOWN HOSPITALS LTD AND ANR Vs. STATE OF ASSAM AND ANR
|
January 17, 2019 |
DR. ADITYA BIHAR KANDALI Vs. THE STATE OF ASSAM
|
February 14, 2019 |
DR. MRS. NANDITA BARUAH SARMAH Vs. THE STATE OF ASSAM AND 4 ORS
|
January 21, 2019 |
DRISTI SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
|
October 25, 2019 |
DRISTI SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA AND 4 ORS.
|
August 21, 2019 |
DUGDUGI KALITA Vs. STATE OF ASSAM
|
June 18, 2019 |
DUKHIA KUJUR Vs. STATE OF ASSAM
|
November 22, 2019 |
DULAL CHANDRA PAUL Vs. UNION OF INDIA AND 3 ORS
|
January 18, 2019 |
DULAL GHOSH Vs. STATE OF ASSAM
|
June 11, 2019 |
DULMONI BORDOLOI Vs. JNANDEEP RABHA AND 6 ORS
|
April 4, 2019 |
DURGA BAHADUR SONAR Vs. UNION OF INDIA
|
September 17, 2019 |
DURLAV BARUAH Vs. STATE OF ASSAM
|
March 12, 2019 |
DWIJAMONI SINGH Vs. AMAL PAUL CHOUDHURY
|
November 15, 2019 |
DWIJEN KALITA S/O LATE BALIRAM KALITA Vs. ASSAM GRAMIN VIKASH BANK AND 4 ORS
|
May 7, 2019 |
DWIJEN NATH Vs. DEBESWAR NATH
|
November 14, 2019 |
DWIJENDRALAL SUKLABAIDYA Vs. SABITA RANI SUKLABAIDYA
|
March 13, 2019 |
DWIPEN MEDHI Vs. STATE OF ASSAM
|
February 22, 2019 |
EASTWEST PROJECTS Vs. CALCOM CEMENT INDIA LTD
|
December 11, 2019 |
ELIZABETH V. KHIANGTE Vs. DISTRICT MAGISTRATE
|
November 1, 2019 |
ELOTHUNG KITHAN Vs. YANKHOSAO ERUI
|
June 13, 2019 |
EMAMI LIMITED Vs. UNION OF INDIA
|
June 25, 2019 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNION OF INDIA
|
September 13, 2019 |
ENGINEERING PROJECTS (INDIA) LIMITED Vs. STATE OF NAGALAND
|
February 28, 2019 |
ER. MINJOM PADU Vs. ARUNACHAL PRADESH INFORMATION COMMISSION
|
May 9, 2019 |
EX-GS Vs. UNION OF INDIA
|
January 25, 2019 |
EXECUTIVE ENGINEER Vs. DISTRICT JUDGE
|
May 17, 2019 |
EXECUTIVE ENGINEER PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. GOPINATH UDYOG P LTD KARIMGANJ
|
May 17, 2019 |
F LALREMSANGI Vs. STATE OF MIZORAM
|
October 31, 2019 |
F. LALREMSANGI Vs. STATE OF MIZORAM AND 4 ORS.
|
December 4, 2019 |
FAITH ENTERPRISE Vs. STATE OF ASSAM
|
November 25, 2019 |
FAKARUDDIN Vs. UNION OF INDIA
|
March 7, 2019 |
FARUK AHMED Vs. STATE OF ASSAM
|
March 12, 2019 |
FATEMA KHATUN Vs. STATE OF ASSAM
|
June 28, 2019 |
FATIMA BEGUM Vs. PRATIVA TALUKDAR AND 7 ORS.
|
April 5, 2019 |
FAZLUL KARIM Vs. MALLIKA KHATUN
|
September 10, 2019 |
FIRUJ AHMED AND 55 ORS. Vs. UNION OF INDIA AND 7 ORS
|
May 13, 2019 |
FOODEXX A PROPRIETORSHIP FIRM Vs. STATE OF ASSAM
|
August 19, 2019 |
FRIENDS DISTILLERY AND BOTTLING INDUSTRY PVT. LTD. Vs. STATE OF ASSAM
|
November 1, 2019 |
FULAN AHMED LASKAR Vs. UNION OF INDIA
|
May 21, 2019 |
G AND T BECKFIELD DRILLING SERVICES PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
March 8, 2019 |
G B CHAUDHURY HOLDINGS PVT LTD Vs. FOOD CORPORATION OF INDIA AND ANR
|
January 17, 2019 |
G.B. CHOUDHURY HOLDINGS PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
|
December 6, 2019 |
GAGAN DEAL TRADE PRIVATE LIMITED REP BY NISHANT AGARWAL Vs. UNION OF INDIA AND 5 ORS REP BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
May 4, 2019 |
GAJRAJ ENTERPRISE Vs. STATE OF ASSAM
|
December 11, 2019 |
GAMBHIR DEKA Vs. REGISTRAR, GAUHATI UNIVERSITY
|
October 1, 2019 |
GAMMON INDIA LTD. Vs. BINOD KUMAR MALPANI
|
August 16, 2019 |
GANESH CHANDRA JAGETIA Vs. MIZORAM UNIVERSITY
|
October 18, 2019 |
GANESH DAS Vs. PUTU HAZARIKA
|
January 24, 2019 |
GANESH SHILL Vs. UNION OF INDIA
|
January 21, 2019 |
GANISH MAHATO Vs. TARACHAND SONI
|
June 14, 2019 |
GAUTAM KUMAR PHUKAN Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
September 19, 2019 |
GAYATRI SALOI Vs. GAUHATI UNIVERSITY
|
June 13, 2019 |
GHANSHYAM SARDA Vs. STATE OF ASSAM AND ANR
|
March 19, 2019 |
GHAR CONSTRUCTION AND ANR Vs. NORTH EAST FRONTIER RAILWAY AND 4 ORS
|
April 22, 2019 |
GIREN RAY @ RINKU DAS Vs. STATE OF ASSAM
|
April 25, 2019 |
GIRIDHAR BARMAN AND 2 ORS Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
May 16, 2019 |
GITA BISWAS Vs. ELECTION COMMISSION OF INDIA
|
August 16, 2019 |
GKFISCON IDEAS Vs. STATE OF MIZORAM
|
July 11, 2019 |
GOFUR ALI Vs. STATE OF ASSAM
|
May 20, 2019 |
GOLAP CHANDRA HAZARIKA Vs. STATE OF ASSAM
|
December 11, 2019 |
GOLAPUDDIN SHEIKH AND 4 ORS Vs. ABDUL HAMID AND 7 ORS
|
March 18, 2019 |
GOPAL BISWAS Vs. UNION OF INDIA
|
October 22, 2019 |
GOPAL CHANDRA PAUL Vs. STATE OF ASSAM
|
February 1, 2019 |
GOPAL DEKA Vs. STATE OF ASSAM
|
February 27, 2019 |
GOPESH DEKA S/O GOLOK DEKA Vs. PHUL KUMARI DEKA D/O BANESWAR DEKA
|
March 26, 2019 |
GORE NEWAR Vs. STATE OF ASSAM
|
June 3, 2019 |
GOVERDON SAILO Vs. STATE OF MIZORAM
|
July 18, 2019 |
GREEN VALLEY CLUB Vs. MOILAPATHAR BAZAR
|
November 21, 2019 |
GUDDU TANTI Vs. STATE OF ARUNACHAL PRADESH
|
July 29, 2019 |
GULAP HUSSAIN Vs. STATE OF ASSAM
|
August 9, 2019 |
GULJAN BIBI Vs. UNION OF INDIA
|
August 7, 2019 |
GULUMAN NESSA Vs. UNION OF INDIA
|
October 25, 2019 |
GULZAR HUSSAIN, S/O SIRAJ ALI Vs. STATE OF ASSAM AND ANR
|
April 30, 2019 |
GUNA KANTA GOGOI Vs. UNION OF INDIA
|
November 15, 2019 |
GUNA KANTA SAIKIA Vs. STATE OF ASSAM
|
October 31, 2019 |
GUNA KANTA SAIKIA Vs. STATE OF ASSAM
|
October 30, 2019 |
GUNADHAR GOGOI Vs. DHRUBAJYOTI BARUAH
|
June 17, 2019 |
GUNALATA DAS Vs. STATE OF ASSAM
|
May 4, 2019 |
GUNARAM BORUAH Vs. BULAN CHANGMAI
|
August 27, 2019 |
GURDEEP SINGH Vs. STATE OF ASSAM
|
May 2, 2019 |
GYAMAR GAGUNG Vs. STATE OF ARUNACHAL PRADESH
|
November 5, 2019 |
H CHALKHUMA Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE
GOVT OF INDIA
|
April 23, 2019 |
H. LALRAMDINHLUNA Vs. STATE OF MIZORAM
|
October 18, 2019 |
HABIBUR RAHMAN AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
February 6, 2019 |
HABIJA KHATUN Vs. UNION OF INDIA
|
September 30, 2019 |
HABILUDDIN (MD) @ HABIL ALI Vs. UNION OF INDIA
|
February 14, 2019 |
HABUNG AMPI Vs. STATE OF ARUNACHAL PRADESH
|
January 18, 2019 |
HABUNG LALIN Vs. STATE OF ARUNACHAL PRADESH
|
May 9, 2019 |
HAFIZUL ISLAM Vs. STATE OF ASSAM
|
January 31, 2019 |
HAIDAR ALI AND 4 ORS S/O LT ISMAT ALI @ KISMAT ALI Vs. UNION OF INDIA AND 5 ORS
|
February 7, 2019 |
HAIDAR HUSSAIN MAZUMDAR Vs. STATE OF ASSAM
|
September 20, 2019 |
HAIDOR ALI Vs. STATE OF ASSAM
|
January 7, 2019 |
HALIRAM RAY Vs. STATE OF ASSAM
|
January 4, 2019 |
HAMELA KHATUN Vs. ASHMA KHATUN
|
January 30, 2019 |
HAMIDUL ISLAM AND 2 ORS. Vs. STATE OF ASSAM
|
January 28, 2019 |
HANIF ALI Vs. MUSSTT CHANTARA BEGUM
|
November 19, 2019 |
HANUFA BIBI Vs. UNION OF INDIA
|
November 5, 2019 |
HAPPY CHAKRABORTY Vs. JAGAT JYOTI SARMA
|
November 26, 2019 |
HAPPY CHAKRABORTY Vs. JAGTJYOTI SARMA
|
February 26, 2019 |
HAR MOHAN DAS Vs. UNION OF INDIA
|
November 20, 2019 |
HARE KRISHNA DAS Vs. STATE OF ASSAM REPRESENTED BY PP, ASSAM
|
May 16, 2019 |
HARE KRISHNA TALUKDAR Vs. STATE OF ASSAM
|
April 22, 2019 |
HAREN BORAH AND 7 ORS S/O JAGANATH BORA Vs. STATE OF ASSAM AND ANR
|
May 2, 2019 |
HAREN CHANDRA GHOSH Vs. SMTI JHARNA MANDAL
|
October 31, 2019 |
HAREN SAIKIA Vs. STATE OF ASSAM
|
January 31, 2019 |
HARIDAS DEY @ HARI DEY Vs. UNION OF INDIA
|
March 28, 2019 |
HARMOHAN BAISHYA Vs. STATE OF ASSAM
|
March 7, 2019 |
HARUN ALI AND ANR Vs. UNION OF INDIA AND 7 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
February 18, 2019 |
HASINA BEGUM Vs. UNION OF INDIA
|
September 12, 2019 |
HASINA KHATUN Vs. UNION OF INDIA
|
January 25, 2019 |
HASMOT ALI Vs. STATE OF ASSAM
|
January 9, 2019 |
HAWA KHATUN W/O KOMAR UDDIN AHMED Vs. STATE OF ASSAM AND ORS THROUGH COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
May 3, 2019 |
HAYDAR ALI MOLLAH Vs. STATE OF ASSAM
|
February 22, 2019 |
HAZARA KHATOON Vs. UNION OF INDIA
|
January 22, 2019 |
HAZARA KHATUN Vs. UNION OF INDIA AND 6 ORS
|
February 18, 2019 |
HAZARAT @ HAZARAT ALI AND 2 ORS Vs. UNION OF INDIA AND 6 ORS
|
January 21, 2019 |
HAZERA KHATOON Vs. UNION OF INDIA
|
September 19, 2019 |
HAZI LUKMAN ALI LASKAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
April 24, 2019 |
HAZRAT ALI
S/O SANTOSH ALI Vs. STATE OF ASSAM AND ANR
REPRESENTED
|
February 5, 2019 |
HAZRAT ALI Vs. STATE OF ASSAM
|
May 28, 2019 |
HDFC BANK LIMITED Vs. CHOTATINGRAI TEA ESTATE PRIVATE LIMITED
|
May 29, 2019 |
HDFC ERGO GEN INS CO. LTD Vs. SMTI KAKALI DEY
|
October 23, 2019 |
HEAD CONSTABLE NURSING ASSISTANT Vs. UNION OF INDIA
|
June 11, 2019 |
HEMA GOGOI Vs. STATE OF ASSAM
|
September 26, 2019 |
HEMA KANTA DEKA AND 5 ORS. Vs. HEMENDRA NATH DEKA.
|
April 9, 2019 |
HEMANTA MADHAV MAHANTA Vs. STATE OF ASSAM AND ANR
|
April 30, 2019 |
HEMEN DAS DOCTOR Vs. DILIMA DAS
|
September 12, 2019 |
HEMENDRA KAKOTI Vs. APARNA BARUAH
|
November 28, 2019 |
HEMO GOGOI Vs. STATE OF ASSAM
|
August 2, 2019 |
HEREMBA MASHAHARY Vs. STATE OF ASSAM
|
May 4, 2019 |
HIMANGSHU KALITA Vs. STATE OF ASSAM
|
August 28, 2019 |
HIMANGSHU ROY Vs. STATE OF ASSAM
|
June 18, 2019 |
HIMANGSHU ROY Vs. STATE OF ASSAM
|
September 30, 2019 |
HIMATSINGKA RESORTS PVT. LTD. Vs. UNION OF INDIA
|
November 4, 2019 |
HIRA BHARALI Vs. STATE OF ASSAM
|
January 24, 2019 |
HIRA BORA AND 2 ORS Vs. ABDUL LATIF AND ANR
|
March 1, 2019 |
HIRAK BARUAH Vs. SECRETARY
|
November 25, 2019 |
HIRALAL SHARMA Vs. HARISH KR SINGH
|
October 22, 2019 |
HIRAN KR NATH AND 4 ORS Vs. RAFIQUL ISLAM AND 14 ORS
|
February 15, 2019 |
HIRANMOY DAS Vs. STATE OF ASSAM
|
November 4, 2019 |
HIREN ALI Vs. STATE OF ASSAM
|
August 30, 2019 |
HIREN DAS Vs. STATE OF ASSAM
|
April 29, 2019 |
HIREN KALITA Vs. STATE OF ASSAM
|
October 3, 2019 |
HIREN SENAPATI Vs. J. B. EKKA
|
October 1, 2019 |
HITEN PATHAK Vs. STATE OF ASSAM
|
March 29, 2019 |
HITEN SARMA Vs. STATE OF ASSAM
|
August 19, 2019 |
HRANGKAPTHANGA Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM
|
March 7, 2019 |
HURA KAKU Vs. STATE OF ARUNACHAL PRADESH
|
September 4, 2019 |
HUSSAIN AHMED LASKAR Vs. STATE OF ASSAM
|
August 30, 2019 |
HUSSAIN ALI Vs. UNION OF INDIA
|
September 25, 2019 |
HUSSAIN KHAN Vs. UNION OF INDIA
|
March 7, 2019 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. R L THANPUII
|
October 21, 2019 |
IDRISH ALI Vs. STATE OF ASSAM
|
October 4, 2019 |
IKHTIAR UDDIN AHMED Vs. STATE OF ASSAM
|
June 3, 2019 |
IMAR TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
|
December 3, 2019 |
IMLIKOKLA LONGCHAR Vs. STATE OF NAGALAND
|
October 4, 2019 |
IMRAN HUSSAIN BARBHUIYAN Vs. STATE OF ASSAM
|
October 4, 2019 |
IMSENPERONG Vs. STATE OF NAGALAND REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF NAGALAND
|
April 30, 2019 |
INAMUL HAQUE Vs. STATE OF ASSAM AND 3 ORS
|
March 6, 2019 |
INAMUL HUSSAIN Vs. STATE BANK OF INDIA
|
December 4, 2019 |
INDIA MEDTRONIC PRIVATE LIMITED Vs. STATE OF ASSAM
|
September 16, 2019 |
INDIAN FARMERS FERTILIZER COOPERATIVE LTD Vs. UNION OF INDIA
|
January 4, 2019 |
INDIAN INSTITUTE OF TECHNOLOGY Vs. MINAKSHI HOSPITALITY SERVICES PVT. LTD.
|
November 22, 2019 |
INDIAN OIL CORPORATION Vs. ESTEEM PROJECTS PVT. LTD.
|
November 8, 2019 |
INDIAN OIL CORPORATION Vs. NUPUR HAZARIKA
|
March 18, 2019 |
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA AND ORS
|
January 10, 2019 |
INDIRA NEWAR Vs. UNION OF INDIA
|
November 29, 2019 |
INDRA HAZARIKA Vs. MAHENDRA NATH
|
May 20, 2019 |
INDRAJIT DAS Vs. STATE OF ASSAM
|
August 27, 2019 |
INDRESWAR BHUYAN Vs. INDU BHUYAN
|
November 5, 2019 |
ISHWAR FOOD PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
June 11, 2019 |
ISLAM UDDION BARBHUIYA Vs. STATE OF ASSAM
|
November 14, 2019 |
ISWAR PRASAD JALAN Vs. TINSUKIA MUNICIPAL BOARD
|
November 13, 2019 |
ITANAGAR BENCH TAYING ANTHONGY Vs. STATE OF ARUNACHAL PRADESH
|
January 9, 2019 |
J H GOLDENA S/O SANGLURA Vs. STATE OF MIZORAM
|
May 17, 2019 |
J M THANGKHIEW Vs. STATE OF MEGHALAYA
|
August 16, 2019 |
JABEDA BEGUM Vs. UNION OF INDIA AND ORS.
|
September 27, 2019 |
JABEEN FATIMA Vs. UNION OF INDIA.
|
April 10, 2019 |
JAGADISH CHANDRA BANIK Vs. STATE OF ASSAM
|
October 22, 2019 |
JAGADISH CHANDRA NATH S/O LOHIT Vs. STATE OF ASSAM AND 3 ORS
|
May 10, 2019 |
JAGADISH MONDAL Vs. STATE OF ASSAM
|
June 11, 2019 |
JAGAT SINH LALJI BHAI VASAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 6, 2019 |
JAGATSINH LALJIBHAI VASAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 14, 2019 |
JAGYA BARUA Vs. STATE OF ASSAM
|
November 5, 2019 |
JAHAN KARMAKAR Vs. STATE OF ASSAM
|
June 3, 2019 |
JAHAN UDDIN AND ANR Vs. UNION OF INDIA AND 6 ORS
|
May 30, 2019 |
JAHANARA BEGUM Vs. UNION OF INDIA
|
August 16, 2019 |
JAHANARA BEGUM Vs. UNION OF INDIA.
|
April 10, 2019 |
JAHANARA BEGUM Vs. STATE OF ASSAM
|
November 28, 2019 |
JAHANARA KHANAM @ JAHANARA BEGUM Vs. UNION OF INDIA
|
April 9, 2019 |
JAHANGIR BUX Vs. STATE OF ASSAM
|
January 2, 2019 |
JAHANUDDIN Vs. UNION OF INDIA
|
December 3, 2019 |
JAHIDA KHATOON Vs. UNION OF INDIA AND 5 ORS
|
January 4, 2019 |
JAHIDUL SIKDAR Vs. STATE OF ASSAM
|
June 7, 2019 |
JAHIR ALI Vs. UNION OF INDIA
|
November 4, 2019 |
JAHIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
|
August 7, 2019 |
JAHURA BIBI Vs. UNION OF INDIA
|
August 8, 2019 |
JAHURA KHATOON Vs. UNION OF INDIA
|
August 9, 2019 |
JAHURA KHATUN Vs. UNION OF INDIA
|
December 3, 2019 |
JAI GURU MATA INFRASTRUCTURE (PVT ) LTD Vs. ASSAM GRAMIN VIKASH BANK
|
June 28, 2019 |
JAI KISHAN SHARMA Vs. UNION OF INDIA
|
September 6, 2019 |
JAI KISHAN SHARMA Vs. UNION OF INDIA
|
December 20, 2019 |
JAIFUL BEGUM Vs. THE UNION OF INDIA AND 5 ORS
|
March 14, 2019 |
JAINAL SWIKH @ ABEDIN Vs. UNION OF INDIA
|
January 21, 2019 |
JAKIR HUSSAIN Vs. STATE OF ASSAM
|
May 23, 2019 |
JAKIR HUSSAIN Vs. STATE OF ASSAM
|
January 11, 2019 |
JALAL UDDIN S/O MD ROFIK UDDIN Vs. UNION OF INDIA AND 5 ORS
|
February 21, 2019 |
JAMAL UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
April 2, 2019 |
JAMALUDDIN SHEIKH Vs. UNION OF INDIA
|
February 13, 2019 |
JAMIL AHMED Vs. UNION OF INDIA
|
November 1, 2019 |
JAMILA KHATUN Vs. STATE OF ASSAM
|
September 11, 2019 |
JAMUNA GOUR Vs. STATE OF ASSAM
|
May 20, 2019 |
JAMUNA GOUR AND 2 ORS. Vs. STATE OF ASSAM
|
July 24, 2019 |
JANGLUN SINGSON Vs. UNION OF INDIA
|
December 20, 2019 |
JANTI SARMAH Vs. ON DEATH OF AMRIT SARMA HIS LEGAL HEIRS SAPNA SARMA WIFE.
|
June 26, 2019 |
JATIN Vs. STATE OF ASSAM
|
September 4, 2019 |
JATIN CHANDRA ROY Vs. STATE OF ASSAM AND ANR
|
January 31, 2019 |
JATIN DAS Vs. STATE OF ASSAM
|
December 12, 2019 |
JATIN MALI Vs. STATE OF ASSAM
|
June 3, 2019 |
JATIN MANDAL Vs. UNION OF INDIA.
|
April 9, 2019 |
JAYANTA BARUAH Vs. JAGAT NARAYAN JADAV
|
July 24, 2019 |
JAYANTA BARUAH Vs. UNION OF INDIA
|
December 20, 2019 |
JAYANTA BARUAH Vs. UNION OF INDIA AND 6 ORS
|
December 16, 2019 |
JAYANTA BORKAKOTY Vs. STATE OF ASSAM
|
March 28, 2019 |
JAYANTA KUMAR BARUAH Vs. STATE OF ASSAM
|
March 15, 2019 |
JAYANTA SAIKIA S/O SADAN CHANDRA SAIKIA Vs. PURBANCHAL EDUCATION WELFARE SOCIETY (PEWS) AND 2 ORS
|
January 9, 2019 |
JAYNAL ABDIN Vs. STATE OF ASSAM
|
October 31, 2019 |
JAYSHREE ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM AND 5 ORS
|
March 6, 2019 |
JAYSHREE ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM
|
November 4, 2019 |
JAYSHREE ENTRADE PVT. LTD. Vs. UNION OF INDIA
|
February 12, 2019 |
JEET AMRIT BARUAH Vs. STATE OF ASSAM
|
June 20, 2019 |
JELEKHA KHATUN Vs. UNION OF INDIA
|
September 19, 2019 |
JHULLU KUMAR DAS S/O LT MOTILAL DAS Vs. INDIAN RAILWAYS
|
May 10, 2019 |
JHUNU SARKAR KUNDA Vs. BIKASH KUNDA
|
October 31, 2019 |
JIAUL ALI Vs. UNION OF INDIA
|
October 1, 2019 |
JIBAN ALI Vs. UNION OF INDIA
|
February 19, 2019 |
JITEN MAHILI Vs. STATE OF ASSAM
|
September 16, 2019 |
JITLAL MAHATO Vs. STATE OF ASSAM
|
April 3, 2019 |
JITUL DEKA Vs. STATE OF ASSAM
|
October 30, 2019 |
JITUMANI DAS Vs. INDIAN OIL CORPORATION LTD.
|
February 6, 2019 |
JOHN RAMMAWIA ZOTLANG Vs. STATE OF MIZORAM
|
November 29, 2019 |
JOHURA KHATUN Vs. STATE OF ASSAM
|
October 23, 2019 |
JOLEN KANDULANA Vs. STATE OF ASSAM
|
February 13, 2019 |
JONAKI @ SANUARA BEGUM Vs. UNION OF INDIA
|
October 1, 2019 |
JONGSHER ALI Vs. UNION OF INDIA
|
April 29, 2019 |
JONI KORAMUDI D/O- GAULTO KORAMUDI Vs. STATE OF ASSAM AND ORS
|
April 30, 2019 |
JOY KANTA SINHA S/O LT KRISHNA MOHAN SINHA Vs. STATE OF ASSSAM
|
May 10, 2019 |
JOYDEEP GOALA Vs. STATE OF ASSAM
|
October 1, 2019 |
JOYDEV BARHOI Vs. JITEN SARKAR
|
March 27, 2019 |
JOYGUN NESSA Vs. UNION OF INDIA
|
December 9, 2019 |
JOYMUDDIN SEIKH AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
May 20, 2019 |
JOYNAL ABEDIN Vs. STATE OF ASSAM
|
September 27, 2019 |
JOYNAL UDDIN AND 10 ORS. Vs. UNION OF INDIA AND 5 ORS
|
December 2, 2019 |
JOYTISH CHOUDHURY AND ORS CHOUDHURY Vs. APURBA KR CHOUDHURY AND ORS
|
March 26, 2019 |
JSB CEMENT LLP. A LIMITED Vs. STATE OF ASSAM
|
November 18, 2019 |
JUBEDA KHATOON Vs. UNION OF INDIA
|
January 7, 2019 |
JUGAL THAKURIA, SON OF LATE MADAN THAKURIA Vs. STATE OF ASSAM
|
May 7, 2019 |
JUNPENG Z F/N - ZHANGKHIM Vs. STATE OF NAGALAND.
|
November 1, 2019 |
JUNU DEKA Vs. STATE OF ASSAM
|
November 21, 2019 |
JUPITER COKE INDUSTRIES Vs. STATE OF ASSAM
|
October 21, 2019 |
JYOTI DUTTA Vs. STATE OF ASSAM AND ORS
|
February 7, 2019 |
JYOTI PROVA DEKA Vs. DIGANTA DEKA
|
February 11, 2019 |
JYOTI REKHA BORA MAHANTA D/O BHUMIDHAR BORA Vs. HAREN MAHANTA S/O LATE ABANI KANTA MAHANTA
|
April 30, 2019 |
JYOTIKA KALITA Vs. PANKAJ KALITA
|
March 7, 2019 |
JYOTIRMOY KALITA S/O HARE KALITA Vs. JONAMONI KALITA W/O JYOTIRMOY KALITA
|
May 7, 2019 |
K SAKO & 50 OTHERS Vs. UNION OF INDIALAWSUITDOWNLOAD
|
March 14, 2019 |
KABIN RONGHANG AND 5 ORS Vs. UNION OF INDIA AND 11 ORS
|
September 11, 2019 |
KABIR ALI Vs. STATE OF ASSAM
|
November 18, 2019 |
KABIR KHAN Vs. UNION OF INDIA
|
August 16, 2019 |
KABUL HUSSAIN CHOUDHURY Vs. STATE OF ASSAM AND ANR
|
May 27, 2019 |
KACHU SEIKH Vs. STATE OF ASSAM AND ANR
|
March 1, 2019 |
KADARJAN NESSA Vs. UNION OF INDIA
|
May 4, 2019 |
KAGE ADO Vs. STATE OF ARUNACHAL PRADESH
|
May 30, 2019 |
KAILASH CHAND SHARMA Vs. PURSOTTAM LAL SHARMA
|
October 24, 2019 |
KAILASH CHANDRA DUTTA Vs. STATE OF ASSAM
|
April 9, 2019 |
KAILASH KUMAR Vs. GANESH KUMAR
|
January 17, 2019 |
KAJIMUDDIN Vs. STATE OF ASSAM
|
March 26, 2019 |
KAJOL CHAKRABORTY Vs. STATE OF ASSAM
|
December 20, 2019 |
KALIA GOGOI Vs. STATE OF ASSAM
|
April 9, 2019 |
KALICHARAN DEKA Vs. STATE OF ASSAM
|
February 13, 2019 |
KALIRAM KONWAR Vs. UNION OF INDIA
|
June 26, 2019 |
KALPANA BHUIYAN DAS W/O GAUTAM DAS Vs. GAUTAM DAS AND ANR
|
March 8, 2019 |
KALPANA DAS Vs. ANIL MANDAL
|
February 1, 2019 |
KALPANA SARKAR Vs. STATE OF ASSAM
|
August 8, 2019 |
KALPITA DEB Vs. KAJORI DEB
|
November 1, 2019 |
KALPITA DEB Vs. KAJORI DEB
|
February 28, 2019 |
KALPITA DEB Vs. KAJORI DEB
|
February 28, 2019 |
KAMAKHYA CHANDRA DAS Vs. PRAKASH CHANDRA SAHA
|
October 23, 2019 |
KAMAL BORAH Vs. BIREN SAIKIA AND ORS
|
May 2, 2019 |
KAMAL KISHORE KANOO Vs. STATE OF ASSAM
|
January 22, 2019 |
KAMAL UDDIN AND 9 ORS. Vs. STATE BANK OF INDIA.
|
March 29, 2019 |
KAMALA BORUAH Vs. DHRITI RANJAN ROY
|
June 3, 2019 |
KAMALA KANTA SHARMA Vs. ZONAL OFFICE LIFE INSURANCE
|
March 28, 2019 |
KAMALA RANI TELI Vs. RAM PRASAD KEOT
|
November 1, 2019 |
KAMALESWAR SARMA S/O LT CHANDI RAM SARMA Vs. UNION OF INDIA AND 3 ORS THROUGH CHIEF POSTMASTER GENERAL
|
March 8, 2019 |
KAMESWAR SINGH Vs. STATE OF ASSAM
|
April 10, 2019 |
KAMOLINA BASUMATARY Vs. ASSAM STATE ELECTRICITY BOARD A S E B
|
May 13, 2019 |
KANAI KARMAKAR Vs. SUBAL KARMAKAR
|
February 20, 2019 |
KANAK CHANDRA DAS Vs. STATE OF ASSAM
|
November 29, 2019 |
KANKAN DAS Vs. MANASHI KALITA
|
August 16, 2019 |
KANU BHATTACHARJEE Vs. STATE OF ASSAM
|
November 19, 2019 |
KAPHOT DAM Vs. STATE OF ASSAM
|
March 28, 2019 |
KAPILI NADI MATSHYAJIBI SAMITI LTD Vs. STATE OF ASSAM
|
May 7, 2019 |
KARMA ENTERPRISES AND ANR. Vs. STATE OF ASSAM
|
November 8, 2019 |
KARUNA BHATTA Vs. CEMENT CORPORATION OF INDIA
|
July 16, 2019 |
KARUNA KALITA S/O LT MANIK CH KALITA Vs. STATE OF ASSAM
|
March 14, 2019 |
KARUNA MOHAN DAS Vs. STATE OF ASSAM
|
July 15, 2019 |
KAUSHIK BARUA Vs. PALLAVI BARUA
|
November 29, 2019 |
KAYAKUCHI GAON MEEN SAMABAI SAMITEE LTD.
SARKAR Vs. STATE OF ASSAM
|
October 29, 2019 |
KENDRIYA VIDYALAYA SANGATHAN KARIMGANJ Vs. JAGATYJOTI KR DAS
|
June 24, 2019 |
KESANG DONGDUP Vs. STATE OF ARUNACHAL PRADESH
|
September 4, 2019 |
KESHAB KALITA Vs. STATE OF ASSAM
|
September 27, 2019 |
KESHARI CHAND GOEL Vs. DINESH KR AGARWAL
|
May 2, 2019 |
KESING JAMES Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 29, 2019 |
KEVIYIEBEI AND 2 ORS. Vs. AILONG PHOM.
|
November 5, 2019 |
KEVYA KANTA GOGOI Vs. STATE OF ASSAM
|
January 21, 2019 |
KH GOPENDRA SINGH Vs. STATE REPRESENTED BY NIA ASSAM AT GUWAHATI
|
July 22, 2019 |
KH. SANJEEV KUMAR SINGH Vs. O. MEMA DEVI
|
July 16, 2019 |
KHAGEN CHANDRA DAS Vs. STATE OF ASSAM
|
November 22, 2019 |
KHAGEN DEKA AND 3 ORS. Vs. STATE OF ASSAM
|
July 22, 2019 |
KHAGEN HAZARIKA Vs. PUNIRAM NATH
|
November 4, 2019 |
KHAGEN KALITA Vs. STATE OF ASSAM
|
July 15, 2019 |
KHAGEN PATAR Vs. STATE OF ASSAM
|
June 11, 2019 |
KHAGENDRA DAS Vs. STATE OF ASSAM
|
January 17, 2019 |
KHAGENDRA PRASAD BHARALI Vs. THE STATE OF ASSAM AND 4 ORS.
|
February 18, 2019 |
KHAIRUN NEHAR Vs. UNION OF INDIA
|
September 20, 2019 |
KHAIRUN NESSA Vs. UNION OF INDIA.
|
May 7, 2019 |
KHANINDRA KALITA S/O NARAYAN KALITA Vs. STATE OF ASSAM AND 8 ORS
|
March 6, 2019 |
KHODI ANGAMI Vs. STATE OF NAGALAND.
|
December 13, 2019 |
KHOGEN CHETRI S/O LATE AM BAHADUR CHETRI Vs. STATE OF ASSAM AND ANR
|
August 27, 2019 |
KHUDEJA BEGUM Vs. UNION OF INDIA
|
May 13, 2019 |
KHUDEZA KHATUN Vs. UNION OF INDIA.
|
January 25, 2019 |
KHUKOMONI SINHA Vs. ABUL HUSSAIN CHOUDHURY
|
October 25, 2019 |
KHUSHBAN BIBI Vs. UNION OF INDIA AND 5 ORS
|
March 1, 2019 |
KINKAR PAUL Vs. DIPERNITA PAUL
|
April 25, 2019 |
KISHAN RABHA S/O TL RATNESHWAR RABHA Vs. STATE OF ASSAM
|
February 15, 2019 |
KISHLAY FOODS PVT. LTD. Vs. RIDHI SIDHI ENTERPRISE
|
September 23, 2019 |
KISHORE BHOWAL Vs. UNION OF INDIA AND 3 ORS REP BY SECY TO GOVT OF INDIA
|
January 10, 2019 |
KISHORE DEKA Vs. STATE OF ASSAM
|
April 8, 2019 |
KISHORE KUMAR AGARWALA Vs. STATE OF ASSAM
|
May 28, 2019 |
KISHORE KUMAR BHATTACHARJEE AND 9 ORS. Vs. STATE OF ASSAM
|
November 6, 2019 |
KISHORE SARMA, SON OF LAKHESWAR SARMA Vs. STATE OF ASSAM
|
February 14, 2019 |
KISHORE TAYE @ BABUL Vs. STATE OF ASSAM AND ANR
|
February 1, 2019 |
KITAB ALI TALUKDAR Vs. STATE OF ASSAM
|
December 19, 2019 |
KITFOR RAHMAN Vs. UNION OF INDIA.
|
February 27, 2019 |
KON URANG Vs. STATE OF ASSAM
|
January 28, 2019 |
KONSENG BARUAH
S/O- LT SURENDRA BARUAH Vs. STATE OF ASSAM AND 7 ORS
|
February 5, 2019 |
KOREN HAZARIKA Vs. STATE OF ASSAM
|
January 3, 2019 |
KOSTURI BALAL RAY Vs. DIVISIONAL MANAGER.
|
September 16, 2019 |
KRIPA SINDHU DAS Vs. STATE OF ASSAM
|
August 16, 2019 |
KRISHNA BISWAS Vs. SEC STATE OF ASSAM AND 2 ORS
|
May 15, 2019 |
KRISHNA GOPAL KARMAKAR Vs. JANARDHAN SAHA
|
November 15, 2019 |
KRISHNA KANTA BHUYAN Vs. OIL INDIA LTD
|
September 10, 2019 |
KRISHNADHAN SINGHA Vs. BIJU GHOSH
|
November 19, 2019 |
KUKIL DAS Vs. STATE OF ASSAM
|
September 5, 2019 |
KULADHAR DEKA Vs. STATE OF ASSAM
|
August 1, 2019 |
KULADIP MEDHI Vs. STATE OF ASSAM
|
November 7, 2019 |
KULJIT SINGH SETHI Vs. STATE OF ASSAM AND ANR REP BY PP
|
January 18, 2019 |
KULSUM NESSA Vs. THE UNION OF INDIA
|
November 6, 2019 |
KUMAR DEORI S/O PRAFULLA DEORI Vs. STATE OF ASSAM AND ANR
|
April 25, 2019 |
KUMAR SUBHA Vs. STATE OF MIZORAM
|
July 11, 2019 |
KUMUD CHOUDHURY Vs. STATE OF ASSAM
|
April 12, 2019 |
KURU TAI Vs. STATE OF ARUNACHAL PRADESH
|
July 18, 2019 |
KUSHA PHUKAN Vs. MAHANANDA SINHA
|
May 28, 2019 |
KUSUM DEVI Vs. STATE OF ASSAM
|
December 20, 2019 |
KUTUB UDDIN AHMED Vs. UNION OF INDIA AND 6 ORS
|
March 19, 2019 |
L.R. STORE Vs. STATE OF ASSAM
|
November 25, 2019 |
LABA KANTA MILI Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 22, 2019 |
LAKHI RAM BORA AND 22 ORS Vs. STATE OF ASSAM AND ORS
|
April 25, 2019 |
LAKHIMAI BHAGAWATI Vs. STATE OF ASSAM
|
September 11, 2019 |
LAKHYAJYOTI BARUAH AND ANR Vs. OIL INDIA LIMITED
|
March 19, 2019 |
LAKSHAN CH DAS @ LAKHYAN CH DAS @ LAKHAN DAS Vs. UNION OF INDIA AND 3 ORS REP BY MINISTRY OF HOME AFFAIRS, GOVT OF INDIA
|
February 14, 2019 |
LAKSHMI UPADHAYA Vs. STATE OF ASSAM
|
November 18, 2019 |
LALBIAKMAWII D/O L NK HRANGHLIRA (L) Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVT OF INDIA
|
April 24, 2019 |
LALHUALLIANA Vs. STATE OF MIZORAM
|
July 11, 2019 |
LALLIANSANGI Vs. STATE OF MIZORAM
|
January 17, 2019 |
LALMOHAN DAS AND 4 ORS Vs. THE UNION OF INDIA AND 6 ORS
|
March 8, 2019 |
LALNGAICHAMI Vs. RAJKUMAR MALA SINHA
|
August 6, 2019 |
LALNGHINGLOVA S/O LATE EX NK HMINGTHANGA Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
March 25, 2019 |
LALRAMMAWIA Vs. MIZORAM PUBLIC SERVICE COMMISSION
|
April 10, 2019 |
LALREMRUATA RALTE Vs. STATE OF MIZORAM
|
February 22, 2019 |
LALRINGZAUVA @ TAWIA Vs. STATE OF MIZORAM
|
March 29, 2019 |
LALRINGZOVI Vs. STATE OF MIZORAM
|
August 29, 2019 |
LALRINKIMI TOCHHAWNG Vs. K. VANLALHMANGAIHI AND 4 ORS.
|
December 17, 2019 |
LALROZAMA RALTE Vs. STATE OF MIZORAM
|
July 15, 2019 |
LALSANGLIANA SAILO Vs. HMINGCHUNGNUNGA,
|
March 13, 2019 |
LALTHANKIMA Vs. STATE OF MIZORAM
|
August 2, 2019 |
LALTHLAMUANI D/O THANGKHAWSAWIA (L) Vs. STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
|
March 27, 2019 |
LALTHUAMA Vs. STATE OF MIZORAM
|
May 31, 2019 |
LALTLANLIANI NGURKAPRUMA Vs. STATE OF MIZORAM
|
September 4, 2019 |
LALZUILIANA Vs. STATE OF MIZORAM
|
May 3, 2019 |
LANKESWAR LANG Vs. STATE OF ASSAM
|
November 27, 2019 |
LATSAM KHIMHUN Vs. STATE OF ARUNACHAL PRADESH
|
January 11, 2019 |
LATU DAS Vs. STATE OF ASSAM
|
October 29, 2019 |
LEGAL HEIRS ASHMAT KHA Vs. UNION OF INDIA
|
January 30, 2019 |
LEGAL HEIRS BASANTI DEVI Vs. LEGAL HEIRS FULKI CHOUDHURY
|
February 26, 2019 |
LEGAL HEIRS BINOD KUMAR JAIN Vs. STATE OF ASSAM
|
May 4, 2019 |
LEGAL HEIRS OF LATE INDRA MOHAN DAS Vs. DHRUBA CH. DAS AND ANR
|
March 12, 2019 |
LEGAL HEIRS PURNIMA KALITA Vs. BILIN KALITA
|
May 7, 2019 |
LEGAL HEIRS SMT. MALAYA DAS Vs. STATE OF ASSAM
|
April 30, 2019 |
LEGAL HEIRS TARIF UDDIN Vs. MAFIZUDDIN
|
November 19, 2019 |
LENA SOLO W/O SRI MIZU ISAC SOLO Vs. THE STATE OF ARUNACHAL PRADESH
|
June 12, 2019 |
LIFE INSURANC CORPORATION OF INDIA Vs. ASPHIA AHMED
|
December 19, 2019 |
LIKHA RINA Vs. STATE OF ARUNACHAL PRADESH
|
May 2, 2019 |
LIKHA TECH Vs. STATE OF ARUNACHAL PRADESH AND 6 ORS.
|
December 4, 2019 |
LILAMBAR SONOWAL @ NILAMBAR AND ANR Vs. STATE OF ASSAM
|
March 1, 2019 |
LILIJAN BIBI Vs. STATE OF ASSAM
|
August 16, 2019 |
LIMAAKUM Vs. STATE OF NAGALAND
|
March 11, 2019 |
LIMATOSHI Vs. STATE OF NAGALAND
|
December 13, 2019 |
LIMRAS LOTTERY TRADING AND CO PVT. LTD. Vs. SOLE ARBITRATOR
|
December 17, 2019 |
LINEE GOSWAMI Vs. TEZPUR UNIVERSITY
|
March 5, 2019 |
LOBJAN Vs. UNION OF INDIA AND 4 ORS.
|
April 9, 2019 |
LOHIT KAKOTI S/O LATE PADMADHAR KAKOTI Vs. PUSPA BORA D/O CHAKRA BORA
|
March 15, 2019 |
LOKESWAR SONOWAL Vs. STATE OF ASSAM
|
April 11, 2019 |
LONGKIRI TIMUNG Vs. STATE OF ASSAM
|
August 14, 2019 |
LONGRU MUNDA Vs. JABAN ALI
|
April 4, 2019 |
LOWER ASSAM INTER DISTRICT STAGE CARRIAGE BUS OWNERS ASSOCIATION Vs. STATE OF ASSAM
|
March 19, 2019 |
LUCY VANLALHRUAII Vs. DISTRICT COLLECTOR, AIZAWL
|
June 3, 2019 |
LUQMAN ANSARI Vs. STATE OF ASSAM
|
August 8, 2019 |
LUT AHMED BARBHUIYA Vs. STATE OF ASSAM
|
November 11, 2019 |
LUT AHMED BARBHUIYA Vs. SHAHID AHMED MAZUMDER AND 5 ORS
|
January 23, 2019 |
LUTOVI SEMA Vs. STATE OF NAGALAND
|
April 12, 2019 |
M. B. RUBBER PVT. LTD. Vs. STATE OF ASSAM
|
October 10, 2019 |
M. JAMES TUNGOE Vs. STATE OF NAGALAND
|
November 20, 2019 |
M. THANGI Vs. STATE OF MIZORAM
|
September 27, 2019 |
M/S OTTIS INFRASTRUCTURE Vs. STATE OF ASSAM
|
July 10, 2019 |
M/S PHUKAN AND CO Vs. OIL INDIA LTD.
|
May 9, 2019 |
M/S. PIONEER FOREIGN LIQUOR SHOP AND ANR. Vs. THE UNION OF INDIA AND 2 ORS
|
February 4, 2019 |
MAA MANASHA PRINTERS Vs. STATE OF ASSAM
|
November 27, 2019 |
MACHINE SALES AND SERVICE Vs. JUGAL KISHORE LOHIA
|
November 19, 2019 |
MADAN CH. NATH Vs. UNION OF INDIA
|
June 13, 2019 |
MADAN KALITA Vs. PARESH BARUAH
|
April 3, 2019 |
MADHAB CH BARMAN @ MADAN MOHAN BARMAN Vs. STATE OF ASSAM
|
February 14, 2019 |
MADHAB DEKA AND 4 ORS Vs. STATE OF ASSAM AND 4 ORS.
|
December 2, 2019 |
MADHU BORA Vs. STATE OF ASSAM
|
August 2, 2019 |
MADHU DAS Vs. SATYABATI DAS
|
June 13, 2019 |
MADRASSA EDUCATION DEVELOPMENT ASSOCIATION Vs. STATE OF ASSAM
|
July 22, 2019 |
MAHADEV DAS Vs. STATE OF ASSAM AND ORS
|
April 5, 2019 |
MAHADEV MUNDA AND 14 ORS. Vs. STATE OF ASSAM
|
July 19, 2019 |
MAHALAXMI INDIA PVT. LTD Vs. UNION OF INDIA
|
January 17, 2019 |
MAHENDRA NATH DAS Vs. STATE OF ASSAM
|
May 28, 2019 |
MAHENDRA SUTRADHAR Vs. UNION OF INDIA
|
June 11, 2019 |
MAHESH CHANDRA DEV Vs. UNION OF INDIA MINISTRY OF FINANCE (BANKING DIVISION)
|
May 23, 2019 |
MAHESH DEKA Vs. BOARD OF DIRECTORS
|
November 6, 2019 |
MAHESH DEKA AND 4 ORS Vs. STATE OF ASSAM AND 14 ORS
|
May 7, 2019 |
MAHESH SHARMA Vs. MASKARA TEA ESTATE
|
September 25, 2019 |
MAHIRUDDIN Vs. UNION OF INDIA
|
May 6, 2019 |
MAHMUDA BEGUM Vs. STATE OF ASSAM
|
March 5, 2019 |
MAIMANA BIBI Vs. UNION OF INDIA AND 6 ORS
|
March 1, 2019 |
MAINAK PATRA Vs. ELLORA PATRA MAHANTA
|
April 2, 2019 |
MAINAK PATRA Vs. SMTI ELLORA PATRA MAHANTA
|
April 2, 2019 |
MAINUL HAQUE LASKAR Vs. STATE OF ASSAM
|
March 5, 2019 |
MAJIRAN NESSA Vs. UNION OF INDIA
|
November 11, 2019 |
MAKBUL HUSSAIN Vs. UNION OF INDIA
|
November 6, 2019 |
MALATI BEPARI Vs. STATE OF ASSAM
|
November 15, 2019 |
MALATI MUNDARI Vs. STATE OF ASSAM
|
April 8, 2019 |
MALEKJAN BIBI Vs. UNION OF INDIA.
|
February 25, 2019 |
MALSAWMKIMA Vs. STATE OF MIZORAM
|
July 10, 2019 |
MAMATA BHOWMIK Vs. UNION OF INDIA
|
February 19, 2019 |
MAMATA DAS CHOUDHURY Vs. SUMIT CHOUDHURY
|
November 22, 2019 |
MAMONI DEKA Vs. STATE OF ASSAM
|
October 23, 2019 |
MAMTA BAGARIA Vs. NEW INDIA ASSURANCE CO. LTD.
|
November 14, 2019 |
MAMUDA BEGUM Vs. STATE OF ASSAM
|
September 20, 2019 |
MANAGEMENT OF GHOGRAJAN TEA ESTATE Vs. WORKMAN OF GHOGRAJAN TEA ESTATE
|
January 7, 2019 |
MANAGEMENT OF GODREJ CONSUMER PRODUCTS LTD. Vs. STATE OF ASSAM
|
March 29, 2019 |
MANAGEMENT OF LALLACHERA TEA ESTATE Vs. SURAJ DEO TIWARI
|
December 10, 2019 |
MANAGEMENT OF LILY HOTEL Vs. STATE OF ASSAM AND 3 ORS
|
May 21, 2019 |
MANAGEMENT OF NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED Vs. WORKMEN REPRESENTED BY PRESIDENT
|
June 19, 2019 |
MANASH BORUAH Vs. STATE OF ASSAM
|
July 29, 2019 |
MANGALA TANTI AND 3 ORS. Vs. STATE OF ASSAM
|
July 26, 2019 |
MANGYANG LIMA Vs. STATE OF NAGALAND
|
January 9, 2019 |
MANIA MUNDA Vs. STATE OF ASSAM
|
December 11, 2019 |
MANIK ALI Vs. STATE OF ASSAM
|
March 18, 2019 |
MANIK CH BAISHYA AND ANR Vs. IKON DAS AND 22 ORS
|
January 22, 2019 |
MANIK DAS Vs. STATE OF ASSAM
|
June 14, 2019 |
MANIK SARKAR Vs. RAJU SARKAR
|
November 14, 2019 |
MANIK TRADE CO. Vs. STATE OF ASSAM
|
November 25, 2019 |
MANJIT MAHANTA Vs. STATE OF ASSAM
|
September 23, 2019 |
MANJUL DEB Vs. VIDEOCON INDUSTRIES LTD
|
April 30, 2019 |
MANNA BHATTACHARJEE Vs. SMTI SWATI BHATTACHRJEE
|
March 13, 2019 |
MANOJ KUMAR BARMAN Vs. CENTRAL BURU OF INVESTIGATION
|
June 28, 2019 |
MANOJ KUMAR RAY Vs. STATE OF ASSAM
|
June 21, 2019 |
MANOJ KUMAR SHAHANI Vs. STATE OF ASSAM
|
December 3, 2019 |
MANOWARA BEGUM (MST.) Vs. STATE OF ASSAM
|
January 17, 2019 |
MANTOSH PAUL S/O LATE BHUPESH RANJAN PAUL Vs. STATE OF ASSAM
|
May 7, 2019 |
MANTU ALI Vs. STATE OF ASSAM
|
July 16, 2019 |
MANTU BARUAH Vs. STATE OF ASSAM
|
October 3, 2019 |
MANURANJAN NATH Vs. STATE OF ASSAM AND 6 ORS
|
March 15, 2019 |
MANZUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM
|
September 6, 2019 |
MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY EXECUTIVE SECRETARY Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
|
February 28, 2019 |
MARFAT ALI Vs. UNION OF INDIA
|
May 8, 2019 |
MARKASH JAJARA Vs. STATE OF ASSAM
|
March 12, 2019 |
MAURJAN BEGUM @ MAYURJAN BEGUM @ MAYARJAN NESSA Vs. UNION OF INDIA AND 6 ORS
|
January 9, 2019 |
MAYA RANI DAS Vs. UNION OF INDIA
|
October 1, 2019 |
MAYARUN NESSA Vs. UNION OF INDIA
|
November 7, 2019 |
MAYONG ANCHALIC KRISHAK SOMMITTEE Vs. UNION OF INDIA
|
May 2, 2019 |
MAZIDA KHATUN Vs. UNION OF INDIA
|
November 11, 2019 |
MAZUMDAR ENTERPRISE Vs. UNION OF INDIA
|
May 28, 2019 |
MD ABDUL AZID Vs. STATE OF ASSAM
|
June 25, 2019 |
MD ABDUL LATIF Vs. TRIDIP ROY
|
June 4, 2019 |
MD ABDUL MOTALIB Vs. STATE OF ASSAM AND ANR
|
April 22, 2019 |
MD ABDUL SATTAR Vs. COMMISSIONER
|
September 17, 2019 |
MD ALTAF HUSSAIN Vs. RAMANI PADA PAUL
|
March 5, 2019 |
MD ALTAF HUSSAIN ALIAS ALTAF Vs. STATE OF ASSAM
|
February 8, 2019 |
MD ASKON ALI Vs. STATE OF ASSAM AND ANR
|
February 4, 2019 |
MD AYAM ALI Vs. RINA BEGUM
|
April 25, 2019 |
MD BILLAL HUSSAIN AND ANR Vs. STATE OF ASSAM AND ANR
|
May 14, 2019 |
MD DULALUDDIN Vs. STATE OF ASSAM
|
May 31, 2019 |
MD EBAD HUSSAIN Vs. STATE OF ASSAM
|
September 19, 2019 |
MD FAKAR UDDIN BARBHUIYA AND ANR Vs. STATE OF ASSAM
|
January 18, 2019 |
MD FARJUL ALI Vs. STATE OF ASSAM
|
December 20, 2019 |
MD FULBAR ALI Vs. UNION OF INDIA AND 3 ORS
|
February 7, 2019 |
MD GAFAR ALI @ BHAKU SINGH ALI Vs. STATE OF ASSAM
|
April 24, 2019 |
MD GULJAR HUSSAIN S/O MD ATIKUR RAHMAN Vs. STATE OF ASSAM
|
May 16, 2019 |
MD HABIBUR RAHMAN Vs. STATE OF ASSAM
|
April 3, 2019 |
MD HARUNAR RASHID Vs. STATE OF ASSAM
|
June 28, 2019 |
MD IMAMUL HAQUE Vs. JAYANTA KUMAR BARUAH AND 4 ORS
|
March 15, 2019 |
MD IMDAD ALI SON OF LATE IBRAHIM ALI Vs. FOOD CORPORATION OF INDIA
|
January 25, 2019 |
MD IMRUL ISLAM Vs. STATE OF ASSAM
|
July 25, 2019 |
MD ISLAM UDDIN Vs. UNION OF INDIA AND 4 ORS
|
January 17, 2019 |
MD JAKIR HUSSAIN Vs. UNION OF INDIA
|
September 11, 2019 |
MD JALAL UDDIN Vs. STATE OF ASSAM
|
June 28, 2019 |
MD JALAL UDDIN Vs. STATE OF ASSAM
|
October 24, 2019 |
MD MAINUL HOQUE CHOUDHURY Vs. STATE OF ASSAM
|
January 23, 2019 |
MD MIRAJUDDIN AHMED Vs. STATE OF ASSAM
|
August 1, 2019 |
MD MOHIRUDDIN ALI Vs. STATE OF ASSAM
|
August 27, 2019 |
MD MOJIBUR RAHMAN, S/O LATE ABUL HUSSAIN Vs. STATE OF ASSAM, REPRESENTED BY PRINCIPAL SECRETARY TO GOVT OF ASSAM
|
March 14, 2019 |
MD MOYNUL HOQUE Vs. STATE OF ASSAM AND 4 ORS
|
May 22, 2019 |
MD MUJIROT KHAN Vs. STATE OF ASSAM
|
June 18, 2019 |
MD NAJRUL ISLAM Vs. STATE OF ASSAM
|
May 30, 2019 |
MD NAZIMUDDIN LASKAR S/O MD ALTAB ALI LASKAR Vs. STATE OF ASSAM GHC, GHY
|
May 16, 2019 |
MD NURUL ALI SON OF MD PHUKAN ALI Vs. STATE OF ASSAM
|
May 9, 2019 |
MD NURUL ISLAM Vs. MD AMIR KHAN
|
August 26, 2019 |
MD RAHIMUDDIN HUSSAIN S/O MD NIZAM HUSSAIN Vs. CHOLA M/S GENERAL INSURANCE CO LTD AND 2 ORS
|
March 13, 2019 |
MD REHIM UDDIN LASKAR Vs. STATE OF ASSAM AND ANR
|
April 8, 2019 |
MD REYAJ ALI Vs. UNION OF INDIA AND 5 ORS
|
March 6, 2019 |
MD SAHAB UDDIN Vs. STATE OF ASSAM
|
April 24, 2019 |
MD SAHAB UDDIN Vs. STATE
|
April 25, 2019 |
MD SAIFUL ISLAM Vs. STATE OF ASSAM
|
August 1, 2019 |
MD SAJAHAN ALI Vs. BAJAL ALLIANZ GENERAL INSURANCE CO LTD AND ANR
|
May 24, 2019 |
MD SOBOR ALI Vs. STATE OF ASSAM
|
November 1, 2019 |
MD SULTAN AHMED BARBHUIYA Vs. MUSTT RUSTANA BEGUM BARBHUIYA
|
May 28, 2019 |
MD ZAKIR HUSSAIN TAPADAR Vs. STATE OF ASSAM AND 3 ORS REP BY ITS COMMISSIONER AND SECY
|
February 12, 2019 |
MD. ABDUL AWAL Vs. STATE OF ASSAM
|
May 2, 2019 |
MD. ABDUL LATIF Vs. LALOI MIA
|
November 22, 2019 |
MD. ABDUL MANNAN AHMED AND 2 ORS. Vs. STATE OF ASSAM
|
February 27, 2019 |
MD. ABDUL SALAM Vs. INDRA DEO HARIJAN
|
April 9, 2019 |
MD. ABUL HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
|
April 11, 2019 |
MD. ALTAF HUSSAIN Vs. STATE OF ASSAM
|
May 6, 2019 |
MD. ASAB UDDIN Vs. STATE OF ASSAM
|
April 12, 2019 |
MD. ATIKUR RAHMAN Vs. STATE OF ASSAM
|
July 15, 2019 |
MD. ATIKUR RAHMAN Vs. UNION OF INDIA
|
September 23, 2019 |
MD. AZAD ALI Vs. STATE OF ASSAM
|
September 5, 2019 |
MD. GAJIBAR RAHMAN Vs. SABJAN NESSA
|
February 28, 2019 |
MD. HAFIZUR RAHMAN Vs. STATE OF ASSAM
|
February 26, 2019 |
MD. HANIF ALI Vs. STATE OF ASSAM
|
April 1, 2019 |
MD. HARMUZ ALI Vs. STATE OF ASSAM
|
February 21, 2019 |
MD. HUSSAIN AHMED AND ORS Vs. MD. MAHMOD ALI AND ORS
|
December 17, 2019 |
MD. KALU SHEIKH Vs. ON DEATH OF SHAHJAHAN ALI
|
November 22, 2019 |
MD. KAZIM UDDIN Vs. NATIONAL INVESTIGATION AGENCY (NIA) REPRESENTED BY SC, NIA.
|
December 18, 2019 |
MD. MANNAS ALI Vs. UNION OF INDIA AND 4 ORS.
|
July 30, 2019 |
MD. MAZIBAR RAHMAN Vs. STATE OF ASSAM
|
January 30, 2019 |
MD. MONIRUL ISLAM Vs. STATE OF ASSAM
|
January 29, 2019 |
MD. MUMINUL HASAN LASKAR Vs. STATE OF ASSAM
|
February 13, 2019 |
MD. MUSTAQUE AHMED LASKAR Vs. STATE OF ASSAM
|
November 25, 2019 |
MD. NAZRUL ISLAM Vs. STATE OF ASSAM
|
November 4, 2019 |
MD. OMAR Vs. STATE OF ASSAM
|
November 25, 2019 |
MD. PADDIS ALI Vs. STATE OF ASSAM
|
April 11, 2019 |
MD. REHAT ALI Vs. UNION OF INDIA
|
May 3, 2019 |
MD. SABIR AHMED BARBHUIYA Vs. STATE OF ASSAM
|
August 6, 2019 |
MD. SAFIQUL ISLAM Vs. ON DEATH OF LAKHESWAR DEKA
|
November 13, 2019 |
MD. SAFIQUL ISLAM Vs. LEGAL HEIRS RENUPRAVA DEKA
|
November 13, 2019 |
MD. SAFIQUL ISLAM Vs. LAKHESWAR DEKA AND ORS.
|
July 22, 2019 |
MD. SAHIDUL ISLAM Vs. STATE OF ASSAM
|
December 4, 2019 |
MD. SAMED ALI Vs. STATE OF ASSAM
|
July 30, 2019 |
MD. SELIM MANCHURI Vs. UNITED INDIA INSURANCE CO. LTD.
|
June 18, 2019 |
MD. TAJAL HUSSAIN Vs. STATE OF ASSAM
|
November 25, 2019 |
MD. TAMINUR HUSSAIN BARLASKAR Vs. THE UNION OF INDIA AND 5 ORS
|
February 21, 2019 |
MD. YASHIN ALI Vs. STATE OF ASSAM
|
November 18, 2019 |
MD.RIZAUDDIN AHMED Vs. MD.IMRAN SHAH
|
January 31, 2019 |
MEGHA JAIN, WIFE OF KARTIK JAIN, DAUGHTER OF MAHABIR JAIN Vs. KARTIK JAIN, SON OF SANJEEV JAIN
|
May 2, 2019 |
MEHER ALI Vs. STATE OF ASSAM AND ANR
|
May 17, 2019 |
MEHERUN NESSA Vs. UNION OF INDIA
|
October 24, 2019 |
MIHIN TAJANG Vs. STATE OF ARUNACHAL PRADESH
|
July 23, 2019 |
MIHIR CHAKROBORTY AND 4 ORS Vs. STATE OF ASSAM AND 5 ORS
|
September 11, 2019 |
MIJINK BASUMATARY Vs. STATE OF ASSAM
|
June 28, 2019 |
MILTON GOGOI Vs. STATE OF ASSAM
|
May 20, 2019 |
MINARA BEGUM Vs. DIVISIONAL MANAGER
|
November 15, 2019 |
MINARUL HOQUE Vs. STATE OF ASSAM
|
July 19, 2019 |
MINERAL OIL WORKERS UNION Vs. UNION OF INDIA
|
March 5, 2019 |
MINOMOTI GOGOI PHUKON Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD AND 5 ORS
|
March 20, 2019 |
MINU KALITA Vs. STATE OF ASSAM
|
September 19, 2019 |
MINUWARA BEGUM Vs. STATE OF ASSAM
|
November 18, 2019 |
MITALEE CHOUDHURY Vs. STATE OF ASSAM
|
April 29, 2019 |
MITHILESH KUMAR GUPTA Vs. STATE OF ASSAM
|
June 14, 2019 |
MITHU CHETIA BORA Vs. STATE OF ASSAM
|
December 3, 2019 |
MITI PERME MITKONG Vs. STATE OF ARUNACHAL PRADESH
|
August 8, 2019 |
MITON KANTI NATH Vs. KANAK CHANDRA SARMA
|
March 11, 2019 |
MIZORAM CHAKMA STUDENTS Vs. STATE OF MIZORAM
|
February 22, 2019 |
MIZORAM SSA TEACHERS ASSOCIATION Vs. STATE OF MIZORAM REPRESENTED
|
April 23, 2019 |
MOFIDA AHMED Vs. STATE OF ASSAM AND 4 ORS.
|
December 17, 2019 |
MOFIDA KHATUN Vs. STATE OF ASSAM
|
May 27, 2019 |
MOHAMMAD KADAR ALI @ KADER ALI Vs. UNION OF INDIA
|
February 20, 2019 |
MOHAMMED RAFI KN Vs. STATE OF ASSAM
|
April 11, 2019 |
MOHANLAL CHAUHAN Vs. SUMAN SHYAM, HITESH KUMAR SARMA
|
February 12, 2019 |
MOHAR CH BARMAN Vs. STATE OF ASSAM
|
October 29, 2019 |
MOHESH MUNDA AND 2 ORS Vs. STATE OF ASSAM
|
March 15, 2019 |
MOHIT DWIVEDI S/O- CHAVI NATH DWEVEDI Vs. JAGAJOG REP BY ITS PARTNER.POONAM HAZARIKA
|
May 9, 2019 |
MOIDUL ISLAM Vs. STATE OF ASSAM
|
April 9, 2019 |
MOIN UDDIN Vs. ABDUL HEKIM
|
October 23, 2019 |
MOINA BORA Vs. STATE OF ASSAM
|
March 11, 2019 |
MOINUL HOQUE Vs. MD. ABDUL HALIM
|
November 26, 2019 |
MOINUL HOQUE BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
|
March 13, 2019 |
MOKIBUL ISLAM Vs. UNION OF INDIA
|
March 20, 2019 |
MOLOY BORA Vs. UNION OF INDIA
|
March 12, 2019 |
MOMIN UDDIN AHMED Vs. STATE OF ASSAM
|
July 22, 2019 |
MOMIRUL RAHMAN Vs. UNION OF INDIA
|
February 22, 2019 |
MON MAYUR SHARMAH Vs. STATE OF ASSAM
|
November 21, 2019 |
MONI DAS @ MONINDRA DAS Vs. STATE OF ASSAM
|
March 15, 2019 |
MONIR UDDIN (MD.) Vs. UNION OF INDIA
|
January 28, 2019 |
MONISH DAS Vs. UNION OF INDIA
|
June 11, 2019 |
MONISH DAS Vs. UNION OF INDIA
|
September 11, 2019 |
MONJULA BEGUM Vs. UNION OF INDIA
|
January 31, 2019 |
MONMI SAIKIA Vs. BODOLAND UNIVERSITY REP BY VICE CHANCELLOR
|
January 22, 2019 |
MONODUTI NANDI Vs. UNION OF INDIA
|
January 21, 2019 |
MONORANJAN KONWAR Vs. STATE OF ASSAM
|
February 7, 2019 |
MONOWARA KHATUN Vs. UNION OF INDIA
|
February 12, 2019 |
MONOWARA KHATUN Vs. UNION OF INDIA
|
November 14, 2019 |
MOON SAIKIA Vs. DEATH OF MAKIB AHMED
|
December 3, 2019 |
MOTHONG CHUTIA @ NAGESWAR Vs. STATE OF ASSAM
|
March 27, 2019 |
MOTILAL GORH @ LITY Vs. STATE OF ASSAM
|
December 2, 2019 |
MOTIOR RAHMAN Vs. UNION OF INDIA
|
November 26, 2019 |
MOUSUMI MAZUMDAR W/O ABDUL MOTLEB Vs. STATE OF ASSAM
|
January 11, 2019 |
MOYNAL HOQUE, SON OF KHABIRUDDIN Vs. STATE OF ASSAM, (TO BE REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM, GAUHATI HIGH COURT)
|
May 13, 2019 |
MOYUR UDDIN BARBHUIYA Vs. TANTIA CONSTRUCTION CO LTD
|
August 27, 2019 |
MOZIBOR RAHMAN Vs. JABEDA KHATUN
|
February 11, 2019 |
MRIDUL MAZUMDAR Vs. AJAY KUMAR GUPTA
|
March 28, 2019 |
MRIDULA CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
|
May 7, 2019 |
MRIGEN BORTHAKUR Vs. UNION OF INDIA
|
August 28, 2019 |
MRINAL BAISHYA Vs. STATE OF ASSAM
|
August 29, 2019 |
MRINAL BAISHYA Vs. STATE OF ASSAM
|
November 26, 2019 |
MRS. ARIFA BEGUM AND 19 ORS Vs. THE STATE OF ASSAM AND 3 ORS
|
February 15, 2019 |
MUHI GOGOI Vs. STATE OF ASSAM
|
October 21, 2019 |
MUJIBUR RAHMAN Vs. GUWAHATI MUNICIPAL CORPORATION
|
January 10, 2019 |
MUKTAR HUSSAIN LASKAR Vs. UNION OF INDIA
|
January 18, 2019 |
MUKUL CHANDRA BAISHYA Vs. NATIONAL INSURANCE COMPANY LTD.
|
October 24, 2019 |
MUKUNDA DAS Vs. STATE OF ASSAM
|
December 6, 2019 |
MUKUNDA NATH Vs. STATE OF ASSAM
|
April 5, 2019 |
MUSLIM ALI Vs. ON DEATH OF FECHAI MIA HIS HEIR ABDUL JALIL
|
June 18, 2019 |
MUSLIMA BEGUM LASKAR Vs. STATE OF ASSAM
|
April 1, 2019 |
MUSSTT ANJU BIBI Vs. STATE OF ASSAM
|
October 1, 2019 |
MUSSTT KHADEJA BEGUM Vs. UNION OF INDIA
|
September 10, 2019 |
MUSSTT MALEKA KHATUN @ MALIKA KHATUN Vs. UNION OF INDIA
|
March 20, 2019 |
MUSSTT MAMUDA BEGUM Vs. STATE OF ASSAM
|
September 20, 2019 |
MUSSTT RABIA BEGUM @ KHATUN Vs. STATE OF ASSAM
|
March 12, 2019 |
MUSSTT. HASINA BHANU Vs. UNION OF INDIA
|
December 3, 2019 |
MUSSTT. NILBHAN Vs. UNION OF INDIA
|
September 11, 2019 |
MUSSTT. NILBHAN Vs. UNION OF INDIA
|
September 17, 2019 |
MUSTT HAWA KHATUN Vs. ABDUL AZIZ
|
July 24, 2019 |
MUSTT MINARA BEGUM AND 4 ORS Vs. ASSAM STATE ELECTRICITY BOARD
|
September 10, 2019 |
MUSTT. MOMINA KHATUN Vs. SALEHA BEGUM
|
August 29, 2019 |
MUSTT. NURNESA KHATUN Vs. UNION OF INDIA
|
December 9, 2019 |
N AMARJIT SINGHA Vs. STATE OF ASSAM
|
September 10, 2019 |
N LUNGMUANA Vs. UNION OF INDIA
|
May 31, 2019 |
N T AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
June 7, 2019 |
N. BANGKUP LONGLENG Vs. STATE OF NAGALAND.
|
November 29, 2019 |
N. T. AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
June 12, 2019 |
N.S. AREA AND RUDALI PATH UNNAYAN SAMITEE Vs. TAPASH CHAKRABORTY
|
December 3, 2019 |
NABAB SINGH @ NAWAB SINGH Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2019 |
NABAJYOTI BARMAN, SON OF ROHINI KANTA BARMAN Vs. ABDUL HAMID MIAH
|
August 29, 2019 |
NABI HUSSAIN Vs. THE STATE OF ASSAM
|
April 22, 2019 |
NABIBON NISHA Vs. UNION OF INDIA AND 4 ORS.
|
May 13, 2019 |
NABIR HUSSAIN Vs. STATE OF ASSAM
|
November 1, 2019 |
NAGALAND PUBLIC SERVICE COMMISSION Vs. TOVIHOLI SWU
|
December 12, 2019 |
NAJRUL ISLAM Vs. UNION OF INDIA
|
November 4, 2019 |
NALINI MORANG Vs. STATE OF ASSAM AND 6 ORS
|
December 2, 2019 |
NAMRI NCHANG Vs. NAMDUADI RANGKAU ZELIANG
|
February 1, 2019 |
NANDITA KONWAR Vs. STATE OF ASSAM
|
February 27, 2019 |
NANI GOPAL DEB Vs. SHYAMAL RISHI
|
February 26, 2019 |
NANI GOPAL PALIT Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 28, 2019 |
NANILA BASUMATARY Vs. STATE OF ASSAM
|
January 7, 2019 |
NAOREM JUGIN Vs. STATE OF ASSAM
|
December 11, 2019 |
NARA KANTA DUTTA Vs. STATE OF ASSAM AND ANR
|
April 2, 2019 |
NAREN CH. DEKA Vs. NATIONAL TELEGRAPH TRAINING AND COMMERCIAL INSTITUTE
|
June 21, 2019 |
NAREN KHAKHLARI Vs. SWAPNA BALA BORO
|
April 11, 2019 |
NASHIR ALI Vs. UNION OF INDIA
|
June 3, 2019 |
NASIMA BEGUM Vs. KERAMAT ALI.
|
April 9, 2019 |
NASREEN HUSSAIN Vs. STATE OF ASSAM
|
May 13, 2019 |
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. T. K. ENGINEERING CONSORTIUM PVT. LTD.
|
September 23, 2019 |
NATIONAL INSTITUTE FOR OPEN SCHOOLING Vs. PRINCE WAZIR A. MAJUMDAR
|
November 27, 2019 |
NATIONAL INSURANCE CO LIMITED REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER Vs. LALNUNPARI D/O LALTANNGAIA
|
March 29, 2019 |
NATIONAL INSURANCE CO LTD Vs. JITU DEKA
|
August 29, 2019 |
NATIONAL INSURANCE CO LTD Vs. BINU BORA
|
August 27, 2019 |
NATIONAL INSURANCE CO LTD Vs. FAIRUN NESSA
|
August 28, 2019 |
NATIONAL INSURANCE CO LTD Vs. ABDUR RASHID MONDAL AND 7 ORS
|
February 7, 2019 |
NATIONAL INSURANCE CO LTD Vs. BUDHESWAR HANDIQUE AND 2 ORS
|
February 8, 2019 |
NATIONAL INSURANCE CO LTD Vs. ANJANA JHA AND 6 ORS W/O LATE RATAN KUMAR.JHA
|
May 15, 2019 |
NATIONAL INSURANCE CO LTD Vs. SIKANDAR ALI AND 2 ORS
|
May 20, 2019 |
NATIONAL INSURANCE CO LTD Vs. SANTANA GOSWAMI AND ORS
|
May 24, 2019 |
NATIONAL INSURANCE CO LTD Vs. AFJAL KHAN AND ANR
|
May 20, 2019 |
NATIONAL INSURANCE CO. LTD Vs. MD.SHIDUL ISLAM
|
March 12, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. MD. ISMAIL HUSSAIN
|
September 3, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. MD. ABDUL HAI
|
September 3, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. IMAN ALI
|
September 17, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. KUNDAL DAS
|
September 25, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. DIPMONI SARMAH.
|
October 21, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. SOMIRAN NESSA
|
November 11, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. ISMAIL KHAN
|
October 25, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. REKHA MONI SHARMA
|
March 7, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSPA KUKURACHOWA.
|
July 17, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DHANJIT KALITA
|
September 10, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RANA ALI
|
August 29, 2019 |
NATIONAL INSURANCE COMPANY LTD. Vs. ZAITHANGI,W/O C LALHMINGLIANA
|
September 19, 2019 |
NATIONAL INSURANCE COMPANY LTD. Vs. YATUP MARDA
|
October 25, 2019 |
NATIONAL INVESTIGATION AGENCY (NIA), NEW DELHI Vs. HELATOLI ROCHILL AND ORS
|
February 8, 2019 |
NATIONAL HYDRO POWER CORPORATION (NHPC) Vs. SRI KIRI DINI BOGUM
|
January 17, 2019 |
NAVAJIT PATOWARY Vs. KARABI THAKURIA PATOWARY
|
April 2, 2019 |
NAVODAYA VIDYALAYA SAMITI Vs. RAMESHWAR RAM
|
January 3, 2019 |
NAYAK INFRASTRUCTURE PVT. LTD. Vs. NORTHEAST FRONTIER RAILWAY
|
November 15, 2019 |
NAYANDHIJU SHARMA Vs. STATE OF ASSAM
|
December 4, 2019 |
NAYANJYOTI BHUYAN Vs. STATE OF ASSAM
|
February 21, 2019 |
NAYANJYOTI KALITA Vs. MARAMI KALITA
|
April 10, 2019 |
NAYANMONI HAZARIKA Vs. STATE OF ASSAM
|
December 17, 2019 |
NAYANTARA BISWAS Vs. UNION OF INDIA
|
April 3, 2019 |
NAZAR ALI AND ANR Vs. STATE OF ASSAM
|
May 21, 2019 |
NAZIB ALI Vs. STATE OF ASSAM
|
November 14, 2019 |
NAZIM UDDIN Vs. STATE OF ASSAM
|
August 29, 2019 |
NAZIMA KHATUN Vs. STATE OF ASSAM
|
October 3, 2019 |
NAZIMUDDIN AHMED (MD.) Vs. STATE OF ASSAM
|
March 8, 2019 |
NCHUNGO HUMTSOE Vs. STATE OF NAGALAND
|
November 8, 2019 |
NESAR AHMED Vs. KOLKATA MUNICIPAL CORPORATION AND 12 ORS
|
March 7, 2019 |
NETRAMONI KAKATI Vs. STATE OF ASSAM
|
May 21, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. ABHARANI HANDIQUE
|
June 19, 2019 |
NEW INDIA ASSURANCE CO LTD Vs. JISHU BHATTACHARJEE
|
May 30, 2019 |
NEW INDIA ASSURANCE CO. LTD Vs. BINA SAIKIA
|
January 25, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. HIMANGKU KR. DAS
|
January 23, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. MD JIABUR RAHMAN
|
September 12, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. D. RABI HUSSAIN
|
September 12, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. MD. SAIDUL HAQUE
|
September 4, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. RUMI BEWA
|
September 3, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. BASAT ALI
|
September 11, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. TAPAN CH DAS
|
September 11, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. KARTIK SAHA
|
September 20, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. RINA MECH
|
February 28, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. SH. K. VANLALTHANZUALA
|
October 3, 2019 |
NEW INDIA ASSURANCE CO.LTD. Vs. BULU DAS
|
March 13, 2019 |
NEW INDIA ASSURANCE COMPANY LTD Vs. LALMIHRIATA S/O LALLURA
|
May 3, 2019 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SANGEETA GOGOI
|
March 8, 2019 |
NEWAJ UDDIN LASKAR S/O- SAFIUR RAHMAN LASKAR Vs. E DOIMARI
|
March 15, 2019 |
NG CHIAIPAI Vs. SH TLACHO
|
October 17, 2019 |
NIBU ROY AND ANR Vs. STATE OF ASSAM AND ANR
|
February 19, 2019 |
NIKBIA TALOM Vs. STATE OF ARUNACHAL PRADESH
|
October 22, 2019 |
NILANJAN ROY CHOUDHURY Vs. HIRAMONI TALUKDAR ROY CHOUDHURY
|
August 16, 2019 |
NILJAN Vs. UNION OF INDIA AND 6 ORS.
|
December 6, 2019 |
NIPEN DAS Vs. STATE OF ASSAM
ASSAM
|
November 7, 2019 |
NIRALA CHOUDHURY Vs. STATE OF ASSAM
|
May 7, 2019 |
NIRANJAN MANDAL Vs. UNION OF INDIA AND 4 ORS.
|
March 14, 2019 |
NIRMAL CHANDRA PAUL Vs. JYOTSNA PAUL
|
March 15, 2019 |
NIRMAL DEBNATH Vs. STATE OF ASSAM AND 2 ORS
|
February 20, 2019 |
NIRMAL GORANA Vs. UNION OF INDIA
|
October 23, 2019 |
NIRMALI HAZARIKA Vs. UNION OF INDIA
|
May 3, 2019 |
NIROD KUMAR DEKA Vs. ORIENTAL BANK OF COMMERCE
|
September 30, 2019 |
NIROD PHUKAN Vs. STATE OF ASSAM
|
September 24, 2019 |
NISHEVI ACHUMI Vs. STATE OF NAGALAND AND 4 ORS.
|
September 6, 2019 |
NISITA ENTERPRISE PVT LTD Vs. STATE BANK OF INDIA
|
October 3, 2019 |
NITUPAN DAS Vs. STATE OF ASSAM
|
January 4, 2019 |
NITYA BORA @ NITYANANDA Vs. STATE OF ASSAM
|
January 29, 2019 |
NITYA DAS Vs. UNION OF INDIA AND 5 ORS
|
March 19, 2019 |
NIZAM UDDIN @ NIZAM UDDIN BARBHUIYA Vs. UNION OF INDIA
|
February 21, 2019 |
NIZARA RAMCHIARY Vs. STATE OF ASSAM
|
July 30, 2019 |
NO 147, MANIPUR FISHERY COOP SOCIETY LTD Vs. STATE OF ASSAM AND 4 ORS
|
February 5, 2019 |
NOKLEM MANHAM AND 4 ORS Vs. STATE OF ARUNACHAL PRADESH AND 3 ORS
|
March 19, 2019 |
NOOR ALAM @ NUR ALOM Vs. UNION OF INDIA
|
January 3, 2019 |
NOOR HUSSAIN Vs. UNION OF INDIA AND 6 ORS
|
March 19, 2019 |
NOOR JAHAN KHATUN Vs. UNION OF INDIA
|
September 10, 2019 |
NOOR ZAMAL SEIKH Vs. STATE OF ASSAM
|
November 29, 2019 |
NOORI KHATOON Vs. UNION OF INDIA
|
January 25, 2019 |
NORTHEAST CONSTRUCTION CO. Vs. UNION OF INDIA.
|
August 27, 2019 |
NRIPEN KALITA Vs. PADMINI KALITA (BHUYAN)
|
February 27, 2019 |
NRIPENDRA NATH SEAL Vs. STATE OF ASSAM
|
August 29, 2019 |
NRL ENERGY STATION NAZIRA Vs. STATE OF ASSAM
|
November 28, 2019 |
NUMALIGARH REFINERY LIMITED Vs. JAHURA BEWA
|
January 17, 2019 |
NUMALIGARH REFINERY LTD. Vs. STATE OF ASSAM
|
February 28, 2019 |
NUMEN ENTERPRISES PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
January 29, 2019 |
NUR BOKTO SHEIKH Vs. UNION OF INDIA.
|
May 7, 2019 |
NUR ISLAM SARKAR Vs. STATE OF ASSAM
|
November 29, 2019 |
NUR MAHAMMAD BEPARI Vs. UNION OF INDIA
|
March 7, 2019 |
NUR NEHAR BEGUM Vs. STATE OF ASSAM
|
February 5, 2019 |
NURBHANU Vs. UNION OF INDIA
|
November 20, 2019 |
NUREZA BEGUM Vs. UNION OF INDIA
|
November 15, 2019 |
NUREZZAMAN ISLAM Vs. STATE OF ASSAM
|
June 19, 2019 |
NURSING ASSTT/HAV FORCE NO. 371073 DILWAR SINGH CHAUHAN Vs. UNION OF INDIA
|
October 21, 2019 |
NURUL HAQUE LASKAR Vs. STATE OF ASSAM
|
March 25, 2019 |
NURUL HAQUE LASKAR (MD) Vs. STATE OF ASSAM
|
January 9, 2019 |
NURUL ISLAM Vs. UNION OF INDIA
|
March 7, 2019 |
NURUL ISLAM Vs. STATE OF ASSAM
|
July 22, 2019 |
NURUL ISLAM LASKAR Vs. STATE OF ASSAM
|
August 22, 2019 |
NURUZ ZAMAN Vs. ASSAM STATE ELECTRICAL BOARD AND 13 ORS
|
May 23, 2019 |
OGUL YAO Vs. STATE OF ARUNACHAL PRADESH
|
September 4, 2019 |
OIL & NATURAL GAS CORPORATION LIMITED Vs. JAY BEE ENERGY PRIVATE LIMITED
|
May 13, 2019 |
OIL AND NATURAL GAS CORPORATION Vs. UNION OF INDIA AND ORS
|
January 7, 2019 |
OIL AND NATURAL GAS CORPORATION LTD. Vs. NORTH EASTERN ENGINEERS
|
March 12, 2019 |
OIL INDIA LTD Vs. DEWANCHAND RAMSARAN INDUSTRIES P LTD
|
March 20, 2019 |
OMAR ALI ALIAS OMAR FARUK Vs. STATE OF ASSAM
|
March 26, 2019 |
ON DEATH OF KRISHNA BISWAS Vs. KESHAB CHANDRA DEY
|
November 21, 2019 |
ON DEATH OF MAGNI DEVI JAIN HER LEGAL HEIRS BINOD KUMAR JAIN AND ORS W/O PANNA LAL JAIN Vs. STATE OF ASSAM AND ORS REP BY ITS CHIEF SECY
|
May 4, 2019 |
ON DEATH OF MD SAMSER ALI HIS LEGAL HEIRS Vs. REGIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
|
June 18, 2019 |
ON DEATH OF MD. TAIMUDDIN Vs. MD. MAFIZUDDIN
|
November 19, 2019 |
ON DEATH OF RANJIT KUMAR CHAKRABORTY Vs. STATE OF ASSAM
|
November 29, 2019 |
ON THE DEATH OF ABALA BALA NATH Vs. FIREN RAM NATH
|
September 19, 2019 |
ON THE DEATH OF ANOWARA KHATUN HER LEGAL HEIRS Vs. STATE OF ASSAM
|
December 3, 2019 |
ON THE DEATH OF MAHABAT ALI Vs. DEATH OF ABDUS SABUR
|
November 6, 2019 |
ON THE DEATH OF PANMATI DEVI Vs. THE UNION OF INDIA AND ORS
|
January 24, 2019 |
ORIENTAL INSURANCE CO LTD Vs. JAIYANUL ISLAM AND ANR
|
January 9, 2019 |
ORIENTAL INSURANCE CO LTD Vs. INAL ALI AND ORS
|
January 22, 2019 |
ORIENTAL INSURANCE CO LTD Vs. MD ZAKIR.HUSSAIN AND ANR
|
May 15, 2019 |
ORIENTAL INSURANCE CO LTD Vs. MINU RANI PAUL ANDORS
|
May 24, 2019 |
ORIENTAL INSURANCE CO LTD Vs. SANJOY JAIN
|
February 13, 2019 |
ORIENTAL INSURANCE CO LTD Vs. CHAMPABATI RAY
|
October 1, 2019 |
ORIENTAL INSURANCE CO LTD Vs. SABITRI DAS
|
September 25, 2019 |
ORIENTAL INSURANCE CO LTD Vs. MOHAN SINHA
|
August 27, 2019 |
ORIENTAL INSURANCE CO LTD Vs. JUNU BAISHYA
|
August 27, 2019 |
ORIENTAL INSURANCE CO LTD , Vs. TILAK CH SARMAH AND ANR,
|
January 17, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. MALINA BASUMATARY
|
November 15, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. MD DARAJ ALI
|
September 17, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. MD APIJUL RAHMAN
|
September 19, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. MANOMANTI CHOUHAN
|
January 30, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. MD. MOZAMIL ALI
|
October 22, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. ARATI CHIK
|
May 24, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. RUPCHAN ALI
|
May 16, 2019 |
ORIENTAL INSURANCE COMPANY LTD Vs. HUNMANI DEWGHORIA
|
November 13, 2019 |
ORIENTAL INSURANCE COMPANY LTD Vs. VANLALRUATFELI
|
June 13, 2019 |
ORIENTAL INSURANCE COMPANY LTD Vs. LALAWMPUII
|
May 20, 2019 |
ORIENTAL INSURANCE COMPANY LTD Vs. BELA SHAH AND 4 ORS
|
May 21, 2019 |
ORIENTAL INSURANCE COMPANY LTD, GUWAHATI Vs. BINITA BORA AND 3 ORS
|
September 10, 2019 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SRI GULLU WORRANG.
|
July 29, 2019 |
ORIENTAL INSURNCE CO LTD, REPRESENTED BY REGIONAL MANAGER Vs. DILIP RABHA AND 2 ORS, S/O SOMESWAR RABHA
|
March 14, 2019 |
OSMAN GONI SK AND 3 ORS. Vs. STATE OF ASSAM
|
December 11, 2019 |
P P ENTERPRISES Vs. UNION OF INDIA AND ANR REPRESENTED BY GENERAL MANAGER
|
February 14, 2019 |
P. L. ZOHMINGLIANA Vs. STATE OF MIZORAM
|
July 16, 2019 |
PABITRA BHARALI Vs. STATE OF ASSAM
|
February 20, 2019 |
PABITRA DAS Vs. MIR ALFAZ ALI,S.HUKATO SWU
|
February 17, 2019 |
PABITRA KR. NATH Vs. UNION OF INDIA
|
May 30, 2019 |
PABITRA RAY Vs. STATE OF ASSAM
|
October 22, 2019 |
PADMA KALITA Vs. STATE OF ASSAM
|
May 28, 2019 |
PADMAMATI MARDI Vs. STATE OF ASSAM
|
September 4, 2019 |
PADMINI DEKA Vs. PULAKESH BARUAH
|
February 15, 2019 |
PADMINI SAIKIA Vs. STATE OF ASSAM
|
August 6, 2019 |
PADUM BORDOLOI AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
April 1, 2019 |
PAKSING MALLING Vs. STATE OF ARUNACHAL PRADESH
|
June 11, 2019 |
PALAHARTAL SCHEDULE FISHERY COOPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
|
April 9, 2019 |
PALASH BHARALI Vs. STATE OF ASSAM
|
November 6, 2019 |
PALASH PHUKAN Vs. STATE OF ASSAM
|
February 22, 2019 |
PALLOBI BORDALOI Vs. STATE OF ASSAM
|
May 30, 2019 |
PANDU RAILWAY BAZAR COMMITTEE Vs. UNION OF INDIA
|
February 12, 2019 |
PANI RAM DAS Vs. STATE OF ASSAM AND 4 ORS
|
January 23, 2019 |
PANKAJ KUMAR GHOSH Vs. STATE OF ASSAM
|
September 2, 2019 |
PANKAJ ROY Vs. SANGITA PATOA
|
December 19, 2019 |
PANNA DEB Vs. STATE OF ASSAM
|
May 6, 2019 |
PARBATI DEVI W/O RAM SUMAT CHOWHAN Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
May 13, 2019 |
PARESH BHARALI AND 2 ORS. Vs. STATE OF ASSAM
|
February 21, 2019 |
PARGHAT KOIBARTA MIN SHILPA Vs. STATE OF ASSAM
|
February 19, 2019 |
PARIKHIT PATHAK AND ANR Vs. JOY MADHAB BARUAH AND 11 ORS.
|
December 19, 2019 |
PARISKAR BEGUM Vs. UNION OF INDIA.
|
February 26, 2019 |
PARTHA PRATIM BORTHAKUR Vs. MAYURPLY INDUSTRIES PVT LTD
|
March 25, 2019 |
PATILADOHA GAON PANCHAYAT SAMABAY SAMITTEE LTD AND 2 ORS Vs. STATE OF ASSAM AND 6 ORS
|
April 2, 2019 |
PATIMA LINGGI Vs. STATE OF ARUNACHAL PRADESH
|
May 30, 2019 |
PAULUSH TIRKEY Vs. STATE OF ASSAM
|
October 1, 2019 |
PEOPLES COMMITTEE FOR CONSTITUTIONAL RIGHTS AND ANR Vs. STATE OF ASSAM AND 12 ORS REP BY CHIEF SECRETARY
|
March 14, 2019 |
PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND AND 9 ORS.
|
October 18, 2019 |
PHAGULAL PRASAD Vs. UDDHAB CHANDRA DAS
|
November 4, 2019 |
PHANINDRA DAS Vs. STATE OF ASSAM
|
November 6, 2019 |
PHUKAN DEORI Vs. UNION OF INDIA
|
November 14, 2019 |
PHUNU HASDA Vs. STATE OF ASSAM
|
January 3, 2019 |
POHARJAN NESSA Vs. UNION OF INDIA
|
November 11, 2019 |
POMPI DAS @ POMPI RANI DAS Vs. RAJU CHANDRA DAS
|
February 15, 2019 |
POWER GRID CORPORATION OF INDIA LTD Vs. ON DEATH OF ABDUL KHALIQUE
|
August 8, 2019 |
PRABHAT GOGOI Vs. STATE OF ASSAM
|
December 17, 2019 |
PRABHAT KALITA Vs. STATE OF ASSAM
|
January 3, 2019 |
PRABHAT KR DAS Vs. STATE OF ASSAM
|
June 24, 2019 |
PRABHAT KR. DAS Vs. STATE OF ASSAM
|
March 26, 2019 |
PRABIN KR HAZARIKA Vs. ON DEATH OF NAGEN DEKA HIS LEGAL HEIR
|
June 27, 2019 |
PRADIP BORA Vs. STATE OF ASSAM
|
January 7, 2019 |
PRADIP CHANDRA NATH Vs. STATE OF ASSAM
|
May 3, 2019 |
PRADIP DAS Vs. UMA SARKAR
|
November 7, 2019 |
PRADIP DAS @ PRADIP SARKAR Vs. UMA SARKAR AND ANR
|
March 1, 2019 |
PRADIP HAZARIKA Vs. STATE OF ASSAM
|
October 21, 2019 |
PRADIP KUMAR GOSWAMI Vs. STATE OF ASSAM
|
June 13, 2019 |
PRADIP KUMAR RAY Vs. FOOD CORPORATION OF INDIA AND 2 ORS
|
February 26, 2019 |
PRADIP KUMAR ROY Vs. SUDARSHAN PAUL
|
May 15, 2019 |
PRADYUT NATH Vs. JHUMKI NATH
|
August 8, 2019 |
PRAGATI SELF EMPLOYMENT SOCIETY PSES AND ANR REP BY ITS DIRECTOR Vs. STATE OF ASSAM AND 5 ORS
|
April 22, 2019 |
PRAHALAD SARKAR @ PALLAB SARKAR Vs. STATE OF ASSAM
|
January 24, 2019 |
PRAMILA MISHRA Vs. STATE OF ASSAM
|
October 31, 2019 |
PRAMITA KEMPRAI Vs. SUBHANKAR HOJAI
|
July 17, 2019 |
PRAMOD DAS Vs. UNION OF INDIA
|
January 31, 2019 |
PRAN DAS Vs. UNION OF INDIA
|
November 18, 2019 |
PRANITA KEOT Vs. STATE OF ASSAM
|
July 18, 2019 |
PRANJAL DOLEY Vs. STATE OF ASSAM
|
August 30, 2019 |
PRANJAL KUMAR SARMA Vs. STATE OF ASSAM
|
August 8, 2019 |
PRANJIT KAKATI Vs. STATE OF ASSAM AND 4 ORS
|
May 20, 2019 |
PRANJIT ROY S/O ANIL CHANDRA ROY Vs. UNION OF INDIA
|
February 7, 2019 |
PRANJIT SAIKIA Vs. PROJECT DIRECTOR, PROJECT IMPLEMENT UNIT , JICA AND 4 ORS.
|
September 20, 2019 |
PRANJYOTI HAZARIKA Vs. STATE OF ASSAM
|
August 16, 2019 |
PRASANTA BHARALI S/O SRI DIMBESWAR BHARALI Vs. STATE OF ASSAM
|
December 17, 2019 |
PRASANTA DAS Vs. STATE OF ASSAM
|
December 11, 2019 |
PRASANTA KUMAR DUTTA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION AND 4 ORS.
|
December 16, 2019 |
PRASANTA PAUL S/O LATE PRAVATH CHANDRA PAUL Vs. STATE OF ASSAM
|
April 25, 2019 |
PRASENJIT DAS Vs. STATE OF ASSAM
|
January 11, 2019 |
PRATAP KUMAR BANDYOPADHYAY Vs. UNION OF INDIA
|
March 19, 2019 |
PRATUL BEZBARUAH Vs. STATE OF ASSAM
|
October 4, 2019 |
PREM KUMAR KAHAR Vs. STATE OF ASSAM
|
August 1, 2019 |
PREMCHAN MANDAL AND 8 ORS. Vs. STATE OF ASSAM AND 10 ORS.
|
December 5, 2019 |
PRINCE GOYEL Vs. STATE OF ASSAM
|
November 5, 2019 |
PRINCIPAL COMMISSIONER OF INCOME TAX AND ANR Vs. OIL INDIA LTD
|
February 20, 2019 |
PRISTINE HINDUSTAN INFRAPROJECTS PVT. LTD. Vs. NORTH EAST FRONTIER RAILWAY.
|
December 11, 2019 |
PRITHWIRAJ ROY S/O LT PARESH CHANDRA ROY Vs. UNITED BANK OF INDIA AND ANR
|
January 24, 2019 |
PRITHWIRAJ ROY S/O LT PARESH CHANDRA ROY Vs. UNITED BANK OF INDIA AND ANR OFFICER
|
January 24, 2019 |
PRITISHA BORAH Vs. STATE OF ASSAM
|
October 30, 2019 |
PRIYAKSHI RAJKHOWA Vs. STATE OF ASSAM
|
August 9, 2019 |
PROF ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION
|
August 16, 2019 |
PROF. DR. GANESH CHANDRA JAGETIA Vs. MIZORAM UNIVERSITY R/B VICE CHANCELLOR, TANHRIL, AIZAWL
|
October 4, 2019 |
PROMOD TALUKDAR Vs. STATE OF ASSAM
|
May 30, 2019 |
PROMODA INGTI SAIKIA Vs. SANJIB KUMAR DEKA
|
August 22, 2019 |
PRONAB BHARALI Vs. UNION OF INDIA
|
November 1, 2019 |
PROTECH REALTORS PVT. LTD Vs. STATE OF ASSAM
|
October 31, 2019 |
PUGI KAMBU Vs. STATE OF ARUNACHAL PRADESH
|
November 27, 2019 |
PUJA BARDHAN D/O SURAJIT BARDHAN Vs. STATE OF ASSAM AND 4 ORS MAJI
|
January 25, 2019 |
PUJA DEVI Vs. STATE OF ASSAM
|
November 11, 2019 |
PULAK CHANDRA DEVNATH Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
|
March 11, 2019 |
PULEN DEY Vs. STATE OF ASSAM
|
November 15, 2019 |
PUNIT KUMAR BAGARIA Vs. ASSAM STATE POWER DISTRIBUTION COMPANY LIMITED
|
March 11, 2019 |
PURBANCHAL EDUCATION WELFARE SOCIETY Vs. STATE OF ASSAM
|
September 3, 2019 |
PURNA KANTA BORAH Vs. STATE OF ASSAM
|
June 4, 2019 |
PURNABATI BRAHMA Vs. STATE OF ASSAM
|
November 13, 2019 |
PURNANANDA PRESS Vs. CHORUS MACHINERIES
|
September 20, 2019 |
PURNENDU SEKHAR DEBNATH Vs. STATE OF ASSAM
|
February 13, 2019 |
PURNIMA DAS Vs. UNION OF INDIA
|
November 1, 2019 |
PURNIMA DEY Vs. UNION OF INDIA
|
October 1, 2019 |
PURSANGMA JAMIR Vs. UNION OF INDIA
|
October 4, 2019 |
PURUSHOTTAM LALL BASUDEO Vs. STATE OF ASSAM
|
June 28, 2019 |
PUSHPA KUMARI Vs. UNION OF INDIA
|
October 25, 2019 |
PUTUL CHANDRA BARUAH Vs. STATE OF ASSAM
|
September 10, 2019 |
R REMTHANGA Vs. F LALREMRUATA
|
March 7, 2019 |
R. LALAWMPUII Vs. UNION OF INDIA
|
November 15, 2019 |
RABIA BEGUM Vs. STATE OF ASSAM
|
March 12, 2019 |
RABIAL HAQUE MONDAL Vs. MOZIBAR RAHMAN
|
August 9, 2019 |
RABINDRA CHANDRA DAS Vs. MD SAIFUDDIN AHMED
|
June 25, 2019 |
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
|
December 9, 2019 |
RABINDRA SINGH Vs. UNION OF INDIA
|
January 29, 2019 |
RAFIKUL ISLAM AND ANR Vs. UNION OF INDIA
|
March 7, 2019 |
RAGINI KUMARI Vs. SATISH KUMAR
|
April 25, 2019 |
RAHELA BIBI Vs. THE UNION OF INDIA AND 4 ORS
|
March 6, 2019 |
RAHIM UDDIN LASKAR Vs. STATE OF ASSAM
|
April 26, 2019 |
RAHIMA KHATUN Vs. UNION OF INDIA
|
January 7, 2019 |
RAHUL AMIN AND 2 ORS Vs. UNION OF INDIA
|
March 7, 2019 |
RAHUL KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
April 11, 2019 |
RAINATH DAS Vs. UNION OF INDIA AND 6 ORS
|
November 29, 2019 |
RAJ KUMAR PRADHAN Vs. STATE OF ASSAM
|
February 7, 2019 |
RAJA NATH TAYE Vs. NUMALIGARH REFINERY LTD.
|
September 19, 2019 |
RAJAB ALI Vs. STATE OF ASSAM
|
November 8, 2019 |
RAJANI RAJBANGSHI Vs. NATGHAR
|
November 15, 2019 |
RAJEN BORO Vs. STATE OF ASSAM
|
October 25, 2019 |
RAJEN CHOUDHURY Vs. STATE OF ASSAM
|
September 2, 2019 |
RAJEN NGATEY Vs. STATE OF ASSAM
|
August 29, 2019 |
RAJESH KUMAR JALAN Vs. ENFORCEMENT DIRECTORATE
|
February 1, 2019 |
RAJIB BAROOAH Vs. B AND A LTD.
|
October 30, 2019 |
RAJIB BHARALI Vs. STATE OF ASSAM
|
February 18, 2019 |
RAJIB KUMAR MOHOTTA Vs. STATE OF ASSAM
|
November 1, 2019 |
RAJIB LOCHAN BORAH Vs. STATE OF ASSAM
|
February 21, 2019 |
RAJKUMAR BAISHYA Vs. UNION OF INDIA
|
November 20, 2019 |
RAJLAKSHMI DRUGS Vs. NUMALIGARH REFINERY LIMITED AND 5 ORS
|
May 22, 2019 |
RAJU ALI Vs. STATE OF ASSAM
|
June 7, 2019 |
RAJU DAS Vs. STATE OF ASSAM
|
March 12, 2019 |
RAJU MAHANTA S/O LATE BHUPENDRA NATH MAHANTA Vs. BOARD OF SECONDARY EDUCATION (SEBA) AND 3 ORS
|
January 9, 2019 |
RAKESH AGARWAL Vs. RAM AVATAR BANSAL
|
March 28, 2019 |
RAKESH AGARWALA Vs. ASSAM CIVIL SERVICE OFFICERS ASSOCIATION
|
December 3, 2019 |
RAKIB AHMED Vs. RAFIQUL AWAL
|
July 31, 2019 |
RAKIBUDDIN AHMED Vs. STATE OF ASSAM
|
October 4, 2019 |
RAMA RANI DAS Vs. RAKHI SEN
|
September 17, 2019 |
RAMANI KALITA Vs. STATE OF ASSAM
|
April 22, 2019 |
RAMEN DAS Vs. STATE OF ASSAM
|
November 6, 2019 |
RAMENDRA KR SINHA Vs. SOBHA RANI SINHA
|
April 11, 2019 |
RAMENDRA NATH BAISHYA Vs. STATE OF ASSAM
|
June 27, 2019 |
RAMENDRA NATH DAS Vs. THE STATE OF ASSAM
|
April 26, 2019 |
RAMENDRA YADAV Vs. STATE OF ASSAM
|
February 1, 2019 |
RAMESH BHUMIJ Vs. STATE OF ASSAM
|
January 23, 2019 |
RAMESH KUMAR SINGHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 25, 2019 |
RAMESH RAJBONGSHI Vs. STATE OF ASSAM
|
February 6, 2019 |
RAMESH TAKU Vs. STATE OF ARUNACHAL PRADESH
|
December 20, 2019 |
RAMESH TANTI Vs. STATE OF ASSAM
|
May 10, 2019 |
RAMESH TUDU Vs. STATE OF ASSAM
|
August 26, 2019 |
RAMESWAR TALUKDAR Vs. STATE OF ASSAM
|
June 7, 2019 |
RAMJAN ALI SHEIKH @ RAMJAN ALI Vs. UNION OF INDIA AND 5 ORS
|
March 1, 2019 |
RANA ASHOK DORA Vs. STATE OF ASSAM
|
December 20, 2019 |
RANA ROY CHOUDHURY Vs. SABITRY BHOWMIK AND 5 ORS
|
March 19, 2019 |
RANJAN DAIMARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 4, 2019 |
RANJIT ARJYA Vs. STATE OF ASSAM
|
July 19, 2019 |
RANJIT BORA Vs. STATE OF ASSAM
|
July 30, 2019 |
RANJIT CH. DAS Vs. UNION OF INDIA.
|
February 26, 2019 |
RANJIT DEBNATH Vs. STATE OF ASSAM
|
April 30, 2019 |
RANJIT DIBRAGEDE Vs. STATE OF ASSAM
|
May 17, 2019 |
RANJIT KUMAR NATH Vs. STATE OF ASSAM
|
November 18, 2019 |
RANJIT SARKAR @ TOPA SARKAR Vs. JAYDEB DAS AND 9 ORS.
|
December 5, 2019 |
RANJIT TANTI Vs. STATE OF ASSAM
|
November 8, 2019 |
RANTU DUTTA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
April 30, 2019 |
RASE PRIYA Vs. UTTAM BARMAN
|
August 27, 2019 |
RASHESWAR CHANDRA PAUL Vs. STATE OF ASSAM
|
August 27, 2019 |
RASHID ALI AKOND Vs. STATE OF ASSAM
|
May 6, 2019 |
RASMIREKHA BEGUM Vs. STATE OF ASSAM
|
February 11, 2019 |
RATAN GUHA AND 4 ORS Vs. STATE OF ASSAM AND 4 ORS
|
January 22, 2019 |
RATAN KUMAR GHOSH Vs. STATE OF ASSAM
|
August 28, 2019 |
RATNA VERMA Vs. STATE OF ASSAM
|
July 24, 2019 |
RATNESWAR KUMAR Vs. CHIEF GENERAL MANAGER
|
September 26, 2019 |
RATUL KUMAR Vs. STATE OF ASSAM
|
October 21, 2019 |
RATUL TATIK Vs. STATE OF ARUNACHAL PRADESH
|
November 29, 2019 |
RAVI BROTHERS Vs. GUWAHATI MUNICIPAL CORPN AND 5 ORS
|
March 6, 2019 |
RAVI BROTHERS A REGISTERED PARTNERSHIP FIRM Vs. GUWAHATI MUNICIPAL CORPORATION
|
May 28, 2019 |
REAL TIME TECHNOLOGY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 9, 2019 |
REBATI BHARALI Vs. STATE OF ASSAM
|
August 8, 2019 |
REGISTRAR GENERAL OF GAUHATI HIGH COURT Vs. THE UNION OF INDIA AND ORS
|
February 13, 2019 |
REJIA BEGUM ABDUL HAFIJ Vs. UNION OF INDIA
|
September 18, 2019 |
REJIA KHATUN Vs. STATE OF ASSAM
|
March 28, 2019 |
RELIANCE GENERAL INSURANCE CO LTD Vs. AJOY PANIKA
|
October 24, 2019 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PROBIN MORANG AND 7 ORS.
|
April 5, 2019 |
RELIANCE GENERAL INSURANCE CO.LTD Vs. ASATAN NESSA
|
August 28, 2019 |
RESHKA RAHUT Vs. STATE OF ASSAM
|
November 27, 2019 |
RIANGDO VENEERS PVT. LTD Vs. STATE OF ASSAM
|
September 27, 2019 |
RIAZI BEGUM Vs. NAJIMA HAQUE
|
February 21, 2019 |
RIDLEY LIFE SCIENCE PVT. LTD. Vs. STATE OF ASSAM
|
November 14, 2019 |
RIKBI TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
|
March 7, 2019 |
RINA BORAH Vs. STATE OF ASSAM
|
August 1, 2019 |
RISHI GUPTA Vs. UNION OF INDIA
|
June 4, 2019 |
RITA DAS MOZUMDAR Vs. STATE OF ASSAM
|
November 18, 2019 |
RITOM BORA Vs. STATE OF ASSAM
|
April 5, 2019 |
RITUPAN DUTTA Vs. OIL INDIA LTD
|
March 19, 2019 |
RIZAUL ALAM CHOUDHURY Vs. THE STATE OF ASSAM AND 4 ORS
|
April 10, 2019 |
RNT ENTERPRISE AND 2 ORS. Vs. ALLAHABAD BANK
|
February 13, 2019 |
RNT PLANTATIONS LIMITED Vs. UNION OF INDIA
|
February 12, 2019 |
ROBIJUL ALI Vs. STATE OF ASSAM
|
July 18, 2019 |
ROFIQUL HOQUE AND 4 ORS Vs. REZANUR ISLAM AND 3 ORS
|
December 6, 2019 |
ROHIT DEEP Vs. STATE OF ASSAM
|
March 27, 2019 |
ROKIBUL ISLAM Vs. STATE OF ASSAM
|
May 3, 2019 |
RONGOGE MEGA FOOD PARK PRIVATE LTD. Vs. UNION OF INDIA
|
June 26, 2019 |
ROSANGLIANA SAILO Vs. STATE OF MIZORAM
|
July 12, 2019 |
ROTHANGPUIA Vs. STATE OF MIZORAM
|
January 29, 2019 |
ROUCHANARA BEGUM D/O KHORSED ALI Vs. STATE OF ASSAM AND ANR
|
February 5, 2019 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. LEGAL HEIRS UJJALA NAG
|
June 26, 2019 |
RUBU OPO Vs. STATE OF ARUNACHAL PRADESH
|
March 1, 2019 |
RUBUL BARUAH Vs. RUPTRISHNA DUTTA
|
April 9, 2019 |
RUBUL CHANGMAI S/O DHANIRAM CHANGMAI Vs. STATE OF ASSAM REPRESENTED BY HOME SECY
|
April 26, 2019 |
RUDRA BAHADUR SONAR Vs. STATE OF ASSAM
|
May 6, 2019 |
RUHUL AMIN Vs. STATE OF ASSAM
|
November 21, 2019 |
RUKIA BEGUM Vs. STATE OF ASSAM
|
September 19, 2019 |
RUKIYA BEGUM Vs. UNION OF INDIA
|
October 22, 2019 |
RUPA DAS @ RUPA BATI SARKAR Vs. UNION OF INDIA
|
January 29, 2019 |
RUPAHI UNION CO-OP FISHERY Vs. STATE OF ASSAM
|
January 31, 2019 |
RUPAK CHOWDHURY Vs. STATE OF ASSAM AND ANR
|
January 22, 2019 |
RUPAK ROY AND ANR Vs. STATE OF ASSAM
|
June 20, 2019 |
RUPALI NAUG Vs. RAJ KUMAR BAJAJ
|
November 19, 2019 |
RUPALIMA DAS Vs. STATE OF ASSAM
|
June 12, 2019 |
RUPAMONI KALITA Vs. KAUSHIK KALITA
|
June 24, 2019 |
S M CEMENT INDUSTRIES Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
April 22, 2019 |
S MAKHU Vs. STATE OF MIZORAM
|
May 28, 2019 |
S. K. PRAMANIK Vs. STATE OF ASSAM
|
January 3, 2019 |
SABEITUO MECHULHO Vs. STATE OF NAGALAND
|
June 13, 2019 |
SABJAN NESSA @ SHABJAN NESSA Vs. UNION OF INDIA AND 4 ORS
|
February 21, 2019 |
SABURAN BEWA Vs. UNION OF INDIA
|
March 20, 2019 |
SAD UDDIN MAZARBHUIYA Vs. ABDUL KADIR CHOUDHURY
|
November 13, 2019 |
SAFARUDDIN Vs. UNION OF INDIA
|
October 23, 2019 |
SAFIKUL ISLAM Vs. UNION OF INDIA
|
January 23, 2019 |
SAFIYA BEGUM Vs. UNION OF INDIA
|
May 13, 2019 |
SAHANUR ALI Vs. UNION OF INDIA
|
October 3, 2019 |
SAHAR BANU BIBI Vs. UNION OF INDIA.
|
February 25, 2019 |
SAHEB ALI Vs. UNION OF INDIA AND 9 ORS
|
March 15, 2019 |
SAHERA KHATUN Vs. UNION OF INDIA
|
June 12, 2019 |
SAHIRUDDIN KHAN Vs. RAJKUMAR VERMA
|
April 9, 2019 |
SAHJAHAN @ SWAHJAHAN S/O AMAN ULLAH Vs. UNION OF INDIA AND 5 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
March 14, 2019 |
SAHJAHAN ALI Vs. STATE OF ASSAM
|
December 19, 2019 |
SAIBUDDIN TALUKDAR @ SAHABUDDIN TALUKDAR S/O LT JOBBAR ALI @ JOBBAN ALI Vs. UNION OF INDIA AND 4 ORS
|
March 7, 2019 |
SAIDUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM
|
June 11, 2019 |
SAILENDRA NATH SARMA Vs. THE STATE OF ASSAM AND 4 ORS
|
January 22, 2019 |
SAJJAN KUMAR AGARWALLA Vs. EDISON INTERNATIONAL
|
January 23, 2019 |
SAKILA SABAR @ MINA Vs. STATE OF ASSAM
|
April 5, 2019 |
SAKINA KHAN @ SAKINA BEGUM Vs. UNION OF INDIA
|
September 18, 2019 |
SAKUNTALA DEVI Vs. STATE OF ASSAM
|
September 11, 2019 |
SALEMA KHATOON @ SALEMA BIBI Vs. UNION OF INDIA
|
March 12, 2019 |
SALETUL BEWA Vs. RANU DAS
|
May 9, 2019 |
SALIK UDDIN AHMED Vs. STATE OF ASSAM
|
November 8, 2019 |
SAMAD ALI Vs. UNION OF INDIA
|
January 21, 2019 |
SAMBHU KARMAKAR Vs. STATE OF ASSAM
|
May 23, 2019 |
SAMEER ALAM Vs. NESAR AHMED
|
June 7, 2019 |
SAMIRAN NESSA Vs. UNION OF INDIA
|
February 26, 2019 |
SAMPRITI BARMAN (SAIKIA) @ SAMPRITI SAIKIA BARMAN AND 4 ORS. Vs. PRAKASH KUMAR DUTTA
|
February 19, 2019 |
SAMSIR UDDIN Vs. STATE OF ASSAM
|
November 25, 2019 |
SAMSIR UDDIN Vs. STATE OF ASSAM
|
November 6, 2019 |
SAMSUDDIN Vs. UNION OF INDIA AND 7 ORS
|
March 5, 2019 |
SAMSUL ALI Vs. STATE OF ASSAM
|
May 23, 2019 |
SAMSUL HAQUE Vs. JAMIRAN NESSA WIFE
|
November 1, 2019 |
SAMSUL HOQUE Vs. UNION OF INDIA
|
January 9, 2019 |
SAMSUL ISLAM CHOWDHURY Vs. STATE OF ASSAM
|
November 7, 2019 |
SAMSUN NEHAR Vs. UNION OF INDIA
|
September 20, 2019 |
SANATAN BAISHYA Vs. MANAGING DIRECTOR, ASTC
|
April 9, 2019 |
SANATAN PAUL Vs. STATE OF ASSAM
|
July 15, 2019 |
SANGAMITRA SADHU Vs. UNION OF INDIA AND 3 ORS
|
March 25, 2019 |
SANGITA RAJBONGSHI Vs. PANKAJ KUMAR DAS
|
September 13, 2019 |
SANGSER ALI Vs. UNION OF INDIA
|
February 28, 2019 |
SANGTEI ENTERPRISE Vs. STATE OF ASSAM
|
November 25, 2019 |
SANGTEI ENTERPRISE Vs. STATE OF ASSAM
|
October 25, 2019 |
SANIWARA KHATUN Vs. STATE OF ASSAM
|
October 23, 2019 |
SANJAY GOSWAMI Vs. SRABANA GOSWAMI
|
February 18, 2019 |
SANJAY KR JHA Vs. NILAM JHA
|
September 23, 2019 |
SANJAY KR. SINGH Vs. STATE OF ASSAM
|
June 20, 2019 |
SANJAY KUMAR ALE Vs. OIL INDIA LIMITED.
|
July 19, 2019 |
SANJAY KUMAR JHA Vs. NILAM JHA
|
September 23, 2019 |
SANJEEV TEKRIWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 27, 2019 |
SANJIB BRAHMA Vs. STATE OF ASSAM
|
April 8, 2019 |
SANJIB DAS Vs. STATE OF ASSAM
|
August 2, 2019 |
SANJIB KR BARUA Vs. STATE OF ASSAM
|
November 11, 2019 |
SANJIB KR GHOSH Vs. STATE OF ASSAM
|
August 27, 2019 |
SANJIT KUMAR Vs. UNION OF INDIA.
|
April 3, 2019 |
SANJU RABIDAS Vs. STATE OF ASSAM
|
May 14, 2019 |
SANKAR BISWAS Vs. STATE OF ASSAM
|
July 17, 2019 |
SANKAR CHANDRA PAUL Vs. PRAKASH CHANDRA SAHA
|
October 23, 2019 |
SANKAR MURMU BISWANATH CHARIALI Vs. STATE OF ASSAM
|
July 16, 2019 |
SANTANU DEBNATH Vs. BANTI GHOSH
|
January 29, 2019 |
SANTI DEVI Vs. WALLUS SAHID
|
October 23, 2019 |
SANTOSH KUMAR MISHRA Vs. STATE OF ASSAM
|
September 26, 2019 |
SANTOSH KUMAR THAKUR Vs. UNION OF INDIA
|
May 29, 2019 |
SARADA KALITA Vs. NISHAMANI KALITA
|
August 27, 2019 |
SARADA TRADERS Vs. STATE OF ASSAM
|
November 25, 2019 |
SARAIGHAT PHOTO TYPES PVT LTD Vs. STATE OF ASSAM
|
June 12, 2019 |
SARAIGHAT PHOTO TYPES PVT. LTD. Vs. RAJEN BORTHAKUR
|
November 15, 2019 |
SARALA BEGUM Vs. RATIKA BEGUM
|
June 3, 2019 |
SARIFUL ISLAM Vs. UNION OF INDIA
|
June 7, 2019 |
SARITA AGARWAL AND ANR Vs. UNITED BANK OF INDIA AND 2 ORS
|
May 29, 2019 |
SARITA SONI Vs. STATE OF ASSAM
|
March 26, 2019 |
SARMENT TERANG Vs. STATE OF ASSAM
|
March 28, 2019 |
SAROJANI SIKDAR Vs. UNION OF INDIA
|
November 13, 2019 |
SARUBHAYAGHATOWAR Vs. STATE OF ASSAM
|
August 6, 2019 |
SASHANKAR SONOWAL Vs. UNION OF INDIA.
|
February 21, 2019 |
SATGURU ENGINEERS Vs. UNION OF INDIA
|
September 30, 2019 |
SATRONG RIVER DEVELOPMENT COMMITTEE Vs. STATE OF ASSAM
|
June 19, 2019 |
SATYABRATA BHATTACHARJEE Vs. RAVI SUREKHA PROPIETOR OF M/S MARUTI DRUG DISTRIBUTORS
|
May 23, 2019 |
SATYAJIT GOGOI Vs. STATE OF ASSAM
|
November 29, 2019 |
SATYAJIT GOGOI Vs. STATE OF ASSAM
|
November 29, 2019 |
SATYAN CHOUDHURY AND 2 ORS Vs. STATE OF ASSAM AND ANR REP BY PP
|
January 22, 2019 |
SAURADEEP DEY Vs. UNION OF INDIA
|
November 4, 2019 |
SAURAV SUREKA Vs. AJIT BORTHAKUR
|
December 18, 2019 |
SAYAM UDDIN Vs. UNION OF INDIA
|
February 19, 2019 |
SAYED ALI SHEIKH Vs. UNION OF INDIA
|
May 21, 2019 |
SAYERA BEGUM BARBHUIYA Vs. STATE OF ASSAM
|
November 11, 2019 |
SCHOOL SELECTION COMMITTEE Vs. STATE OF ASSAM
|
April 1, 2019 |
SECRETARY TO GOVT OF MIZORAM Vs. A LALTLANKIMA
|
April 23, 2019 |
SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. SITA KARKI
|
August 2, 2019 |
SEEMA BAKSHI Vs. STATE OF ASSAM
|
November 5, 2019 |
SETHI COKE INDUSTRIES Vs. STATE OF ASSAM
|
November 19, 2019 |
SETI BIBI Vs. UNION OF INDIA AND 4 ORS
|
January 17, 2019 |
SEW NAFRA POWER CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH
|
October 30, 2019 |
SEWALI DEKA TALUKDAR Vs. STATE OF ASSAM
|
June 14, 2019 |
SH LALMAWIA, S/O LALTHANGA Vs. S. I. LALNUNTLUANGA
|
September 19, 2019 |
SH V VANLALHRUAIA, S/O V LALZARA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
January 23, 2019 |
SH. F. LALLIANZUALA Vs. STATE OF MIZORAM
|
February 18, 2019 |
SH. LALMAWIA Vs. STATE OF MIZORAM
|
September 19, 2019 |
SH. VANLALFAKZUALA Vs. STATE OF MIZORAM
|
April 8, 2019 |
SHABASTA BHANU Vs. UNION OF INDIA
|
November 20, 2019 |
SHAFIKUL ISLAM Vs. AKLIMA KHATUN
|
November 6, 2019 |
SHAHEN SHAH Vs. STATE OF ASSAM
|
November 15, 2019 |
SHAHERA KHATUN Vs. UNION OF INDIA AND 4 ORS
|
February 5, 2019 |
SHAHIDULLAH ALI @ MD. SAHIDULLAH @ SAHIDUL ISLAM Vs. UNION OF INDIA
|
April 24, 2019 |
SHAHIDUR RAHMAN Vs. STATE OF ASSAM
|
April 4, 2019 |
SHAHIN AHMED BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
|
February 1, 2019 |
SHAJU SK. AND 200 ORS. Vs. STATE OF ASSAM AND 9 ORS.
|
December 4, 2019 |
SHAMARTHA BHANU @ SAMARTA BHAN Vs. UNION OF INDIA
|
November 29, 2019 |
SHANKAR TANTI Vs. STATE OF ASSAM
|
July 15, 2019 |
SHANTI BHUYAN BARMAN Vs. CHAIRMAN, ASSAM BOARD OF REVENUE
|
January 7, 2019 |
SHARIFA KHATUN @ SARIFA BIBI Vs. STATE OF ASSAM
|
January 31, 2019 |
SHARIFA KHATUN AND 3 ORS. Vs. STATE OF ASSAM
|
July 10, 2019 |
SHASHINDRA NATH BAISHYA Vs. STATE OF ASSAM
|
December 6, 2019 |
SHASYED FOKIR Vs. STATE OF ASSAM
|
October 30, 2019 |
SHELLEY DAS CHOWDHURY PRINCIPAL, KALAIN HIGHER SECONDARY SCHOOL Vs. SIRAZUL AMBIA AND 8 ORS
|
April 29, 2019 |
SHEO PRASAD RAM Vs. UNION OF INDIA AND ORS REP BY SECY TO GOVT OF INDIA
|
February 5, 2019 |
SHER ALI AND ANR S/O LATE NASADDI Vs. STATE OF ASSAM AND ANR
|
May 4, 2019 |
SHIBADHAN DAS Vs. UNION OF INDIA
|
January 23, 2019 |
SHIVALAYA - KCC (JV) Vs. STATE OF ASSAM
|
September 19, 2019 |
SHIYAB UDDIN Vs. STATE OF ASSAM AND ANR
|
February 21, 2019 |
SHOHIDUL ISLAM TALUKDAR Vs. STATE OF ASSAM
|
February 15, 2019 |
SHREE LAXMI STORES Vs. CHANDANMAL CHHAJER
|
June 20, 2019 |
SHREE SHYAM ISPAT Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
June 4, 2019 |
SHRI NAMRI NCHANG Vs. SHRI NAMDUADI RANGKAU ZELIANG
|
February 1, 2019 |
SHRI OJING JAMOH Vs. STATE OF ARUNACHAL PRADESH
|
May 13, 2019 |
SHYAM SUNDAR DEBNATH Vs. NABENDU KISHORE SINHA
|
February 18, 2019 |
SILVER DROP FOOD AND BEVERAGES PVT LTD Vs. STATE OF ASSAM
|
May 28, 2019 |
SIMNATH MODI @ BHETKA Vs. STATE OF ASSAM
|
April 4, 2019 |
SIROJA BEGUM Vs. STATE OF ASSAM
|
July 16, 2019 |
SMT. DEEPA TALUKDAR AND 3 ORS Vs. THE STATE OF ASSAM AND 17 ORS
|
March 15, 2019 |
SMTI ASHA DEVI JINDAL Vs. POWER GRID CORPORATION OF INDIA LTD.
|
October 22, 2019 |
SMTI JAMUNA DAS Vs. RAM CHANDRA DAS
|
January 4, 2019 |
SMTI JYOTI DUTTA Vs. STATE OF ASSAM
|
February 18, 2019 |
SMTI MAMONI DEKA Vs. STATE OF ASSAM
|
October 23, 2019 |
SMTI MAMTA CHOWDHURY Vs. SUMIT CHOUDHURY
|
January 31, 2019 |
SMTI NAMITA BALA BARMAN Vs. STATE OF ASSAM
|
March 18, 2019 |
SMTI PURNIMA DAS Vs. SMTI REEMA BRAHMIN
|
February 5, 2019 |
SMTI PUSHPA KUMARI Vs. UNION OF INDIA
|
October 25, 2019 |
SMTI SUJATA NATH Vs. STATE OF ASSAM
|
November 29, 2019 |
SOBOR ALI Vs. STATE OF ASSAM
|
November 1, 2019 |
SOKINA KHATUN Vs. STATE OF ASSAM
|
November 15, 2019 |
SOLU GOUR Vs. STATE OF ASSAM
|
July 31, 2019 |
SOMBARU NARZARY Vs. STATE OF ASSAM
|
December 5, 2019 |
SONADHAR DEKA Vs. STATE OF ASSAM
|
April 10, 2019 |
SONARAM HASDA Vs. STATE OF ASSAM
|
November 1, 2019 |
SONSENI BEGUM @ SUNCHANI Vs. UNION OF INDIA
|
October 25, 2019 |
SONU NAHAK Vs. STATE OF ASSAM
|
July 23, 2019 |
SPECIAL RESERVE FORCE PROGRESSIVE SOCIETY Vs. STATE OF ASSAM
|
November 18, 2019 |
SPORTS INDIA CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
|
January 10, 2019 |
SRI MOYNAL HOQUE Vs. STATE OF ASSAM
|
May 13, 2019 |
SRI NILANJAN ROY CHOUDHURY Vs. HIRAMONI TALUKDAR ROY CHOUDHURY
|
August 16, 2019 |
SRI PRASANTA PAUL Vs. STATE OF ASSAM
|
April 25, 2019 |
SRI RAJ MOHAN HAZARIKA AND 3 ORS. Vs. PURNA KANTA SINGHA.
|
July 31, 2019 |
SRI RAJESWAR RAI MEDHI Vs. THE STATE OF ASSAM.
|
January 23, 2019 |
SRI SIVA DEURI Vs. STATE OF ASSAM
|
April 4, 2019 |
SRIKANTA ROY Vs. STATE OF ASSAM AND ANR
|
May 21, 2019 |
STAR CEMENT LTD Vs. STATE OF ASSAM
|
September 27, 2019 |
STATE Vs. ARUP DAS @ BIKRAM ASSAM
|
April 22, 2019 |
STATE BANK OF INDIA Vs. PRASANTA KUMAR GANGULY AND 3 ORS
|
January 22, 2019 |
STATE BANK OF INDIA AND 3 ORS. Vs. HEMENDRA NATH DEKA
|
February 12, 2019 |
STATE OF ARUNACHAL PRADESH Vs. LIKHA SONI
|
January 7, 2019 |
STATE OF ARUNACHAL PRADESH Vs. PHUPLU SINGPHO MIAO
|
September 23, 2019 |
STATE OF ARUNACHAL PRADESH Vs. JUMDO JINI
|
May 3, 2019 |
STATE OF ARUNACHAL PRADESH AND 5 ORS Vs. TAI NIKIO
|
March 20, 2019 |
STATE OF ASSAM Vs. HITESH KUMAR, SARMA
|
November 21, 2019 |
STATE OF ASSAM Vs. UTPAL CHANDRA BHUYAN
|
November 21, 2019 |
STATE OF ASSAM Vs. KOKRAJHAR
|
November 20, 2019 |
STATE OF ASSAM Vs. PHAGULAL PRASAD
|
November 7, 2019 |
STATE OF ASSAM Vs. HR SRINATH- (JV) AND 4 ORS.
|
October 25, 2019 |
STATE OF ASSAM Vs. MD BASERUDDIN
|
October 24, 2019 |
STATE OF ASSAM Vs. MANOJ KONWAR
|
June 14, 2019 |
STATE OF ASSAM Vs. OKRAM PRASANTA SINGHA
|
June 14, 2019 |
STATE OF ASSAM Vs. EVER ASSAM TEA PRIVATE LIMITED
|
August 21, 2019 |
STATE OF ASSAM Vs. BANASHREE GOGOI.
|
December 20, 2019 |
STATE OF ASSAM Vs. DILIP CHAKRABORTY
|
May 7, 2019 |
STATE OF ASSAM Vs. ATIN GOGOI
|
December 3, 2019 |
STATE OF ASSAM Vs. M. B. RUBBER PVT. LTD.
|
November 5, 2019 |
STATE OF ASSAM Vs. BHARAT BHUSAN RAJKHOWA
|
August 30, 2019 |
STATE OF ASSAM AND 3 ORS Vs. ASSAM AYURVEDIC DOCTORS SERVICE ASSOCIATION AND 4 ORS
|
January 11, 2019 |
STATE OF ASSAM AND 3 ORS. Vs. BHARAT BHUSAN RAJKHOWA
|
December 17, 2019 |
STATE OF ASSAM AND 5 ORS. Vs. KOKRAJHAR, GOSSAIGAON AND CHIRANG DISTRICT RELIEF COORDINATION COMMITTEE AND 19 ORS.
|
November 20, 2019 |
STATE OF MIZORAM Vs. K. D. CHHARO
|
July 24, 2019 |
STATE OF MIZORAM R/B SECRETARY Vs. J R MANKUNGI & 27 ORS
|
February 19, 2019 |
STATE OF MIZORAM R/B SECRETARY Vs. LALRAMLIANI TOCHHAWNG & 14 ORS
|
February 19, 2019 |
STATE OF MIZORAM R/B SECRETARY Vs. F CHHUNGHNEMI & 6 ORS
|
February 19, 2019 |
STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL Vs. R CHALBAWIHA S/O LALDANGA (L)
|
March 26, 2019 |
STATE OF MIZORAM REPRESENTED BY SECRETARY TO GOVT OF MIZORAM Vs. CHAWNGTHANKIMA
|
April 24, 2019 |
STATE OF NAGALAND Vs. MERANG JAMIR
|
May 30, 2019 |
STATE OF NAGALAND Vs. CHUBANUNGSANG IMCHEN
|
October 9, 2019 |
STATE OF NAGALAND Vs. KRISHNANANDAN PASWAN
|
October 18, 2019 |
STATE PROJECT DIRECTOR Vs. GLOBAL AGRI SYSTEM PVT. LTD.
|
October 3, 2019 |
SUBASH MAZUMDER Vs. PHOENIX TEA AND AGRICULTURAL FARM P LTD
|
June 11, 2019 |
SUBHASH JAIN Vs. GUWAHATI MUNICIPAL CORPORATION
|
September 27, 2019 |
SUBIDITA NATH Vs. INDIAN OIL CORPORATION LTD.
|
August 19, 2019 |
SUBIR KR DAS S/O BHUPENDRA DAS Vs. STATE OF ASSAM AND ANR
|
January 4, 2019 |
SUBODH CHANDRA SAHA Vs. PUNJAB NATIONAL BANK AND 2 ORS
|
May 30, 2019 |
SUBRATA DEBROY S/O LATE TEZENDRA LAL DEBROY Vs. KALPANA DAS D/O LATE SACHINDRA DAS
|
April 29, 2019 |
SUCHITRA HIRA Vs. UNION OF INDIA
|
January 30, 2019 |
SUDHIR ROY AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
|
January 4, 2019 |
SUDHIR TANTI Vs. STATE OF ASSAM
|
March 27, 2019 |
SUDIP DHAR, S/O RUKMINI DHAR Vs. STATE OF ASSAM REPRESENTED BY LD PUBLIC PROSECUTOR
|
May 9, 2019 |
SUFIA KHATUN Vs. UNION OF INDIA
|
September 16, 2019 |
SUHAGI NESSA Vs. UNION OF INDIA
|
November 1, 2019 |
SUJAL KHA Vs. MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
|
February 19, 2019 |
SUJATA BORUAH Vs. STATE OF ASSAM
|
November 14, 2019 |
SUJATA NATH Vs. STATE OF ASSAM
|
October 29, 2019 |
SUJAY ROY AND 3 ORS. Vs. STATE OF ASSAM AND 5 ORS
|
December 2, 2019 |
SUJIT KUMAR SAIKIA, SON OF SOMESWAR SAIKIA Vs. STATE OF ASSAM
|
February 14, 2019 |
SUJIT MURA Vs. STATE OF ASSAM
|
May 6, 2019 |
SUKHLAL MAJHI AND ANR Vs. STATE OF ASSAM
|
March 26, 2019 |
SUKHRAM MUNDA Vs. STATE OF ASSAM
|
February 22, 2019 |
SUMAN ROY AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR
|
January 17, 2019 |
SUMIT DEB Vs. ANJALEE DAS
|
December 10, 2019 |
SUMIT KABRA Vs. STATE OF ASSAM
|
March 19, 2019 |
SUNIL BARBARUAH Vs. REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
|
September 10, 2019 |
SUNIL DAS Vs. STATE OF ASSAM
|
June 11, 2019 |
SUNIL MISHRA Vs. UNION OF INDIA
|
September 12, 2019 |
SUNIT KUMAR DAS AND 2 ORS. Vs. STATE OF ASSAM
|
January 11, 2019 |
SUNIT MAL Vs. STATE OF ASSAM
|
February 7, 2019 |
SUNITA AGARWAL Vs. STATE OF ASSAM
|
March 14, 2019 |
SUNITA MECH Vs. UNION OF INDIA
|
March 20, 2019 |
SUNITA URANG Vs. ORIENTAL INSURANCE CO. LTD.
|
November 28, 2019 |
SUPERINTENDENT OF POLICE AND HEAD OF BRANCH CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF ARUNACHAL PRADESH AND 4 ORS
|
December 16, 2019 |
SUPERTON ELECTRONICS PRIVATE LIMITED Vs. STATE OF ASSAM
|
March 25, 2019 |
SUPRATIK DEY Vs. NILOTPAL DEY
|
January 11, 2019 |
SURANA FINANCE Vs. ANANTA TALUKDAR
|
August 26, 2019 |
SURENDRA BHALOTIA Vs. STATE OF ASSAM AND ANR
|
January 17, 2019 |
SURESH CHANDER PARASHAR Vs. UNION OF INDIA
|
December 5, 2019 |
SURJEET SINGH PANESAR Vs. RENU PROBHA BRAHMA
|
April 2, 2019 |
SUSHIL KAKOTI EX. STORE CLERK Vs. STATE OF ASSAM
|
September 16, 2019 |
SUSHIL MANDAL Vs. UNION OF INDIA AND 6 ORS.
|
December 5, 2019 |
SUSMITA SUTRADHAR DAS Vs. STATE OF ASSAM
|
August 6, 2019 |
SWADIN NOKAR Vs. STATE OF ARUNACHAL PRADESH
|
July 24, 2019 |
SWAPAN KUMAR DAS Vs. ANJALI DAS
|
April 3, 2019 |
SWAPNA BORDOLOI @ DAS Vs. MD YASIN ALI AND 3 ORS
|
April 22, 2019 |
SWAPNA HAZARIKA Vs. STATE OF ASSAM
|
March 20, 2019 |
SYED MUHIBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 2019 |
SYED MUJAFFAR HUSSAIN Vs. SYEDA NAHIDA MONTAZ
|
March 27, 2019 |
SYED NAJIRUL HUSSAIN Vs. STATE OF ASSAM AND 3 ORS
|
May 20, 2019 |
SYEDA MISHALI NAZA Vs. STATE OF ASSAM
|
October 23, 2019 |
T. HOSHELI SEMA Vs. STATE OF NAGALAND
|
September 18, 2019 |
T. ZAKUNGA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
August 9, 2019 |
TABAK HANKER Vs. STATE OF ARUNACHAL PRADESH
|
June 11, 2019 |
TACHI HEMI Vs. STATE OF ARUNACHAL PRADESH
|
June 10, 2019 |
TAGE JERANG Vs. TAJE JERANG
|
February 21, 2019 |
TAHIDUR RAHMAN Vs. STATE OF ASSAM
|
September 18, 2019 |
TAHURA KHATUN Vs. UNION OF INDIA
|
January 17, 2019 |
TAI NIKIO Vs. STATE OF ARUNACHAL PRADESH
|
January 21, 2019 |
TAIJUDDIN AHMED Vs. STATE OF ASSAM
|
May 16, 2019 |
TAIJUL ISLAM S/O LT AJGAR ALI Vs. UNION OF INDIA AND 4 ORS
|
February 21, 2019 |
TAJ UDDIN LASKAR Vs. STATE OF ASSAM
|
June 20, 2019 |
TAJING YAYING Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
|
May 29, 2019 |
TAJUL ISLAM Vs. STATE OF ASSAM
|
November 5, 2019 |
TALEBAR RAHMAN Vs. UNION OF INDIA
|
October 22, 2019 |
TAMA FABRICATION Vs. STATE OF ARUNACHAL PRADESH
|
October 4, 2019 |
TAMANG TAGGU Vs. STATE OF ARUNACHAL PRADESH
|
March 12, 2019 |
TAMIJ UDDIN LASKAR S/O LATE TUTI RAJA LASKAR Vs. MUSSTT MAJIBUN NESSA W/O LATE SAMAN ALI CHOUDHURY AND ORS
|
March 14, 2019 |
TANA YALLU Vs. STATE OF ARUNACHAL PRADESH
|
November 18, 2019 |
TANGIR TAMUT Vs. STATE OF ARUNACHAL PRADESH
|
May 24, 2019 |
TANIL DUTTA Vs. OIL INDIA LTD
|
May 8, 2019 |
TAP PUNU Vs. STATE OF ARUNACHAL PRADESH
|
March 27, 2019 |
TAPAN BISWAS Vs. UNION OF INDIA
|
December 9, 2019 |
TAPAN KR KALITA, S/O LATE MOHAN KALITA Vs. DIGANTA KALITA AND ANR, S/O LATE SUREN KALITA
|
May 14, 2019 |
TAPAN KUMAR SARMA Vs. UNION OF INDIA.
|
February 26, 2019 |
TAPEN SIGA Vs. DIKTO YEKAR
|
February 1, 2019 |
TARA MIA Vs. UNION OF INDIA
|
November 6, 2019 |
TARANI KANTA SARMA Vs. UNION OF INDIA
|
April 11, 2019 |
TARH POWAK Vs. TARH TATUP
|
October 1, 2019 |
TARUN NARAH DHARMESWAR NARAH Vs. STATE OF ASSAM
|
August 21, 2019 |
TASHI DHONDUP Vs. BANDANA NASI
|
October 12, 2019 |
TASOK HARI Vs. STATE OF ARUNACHAL PRADESH
|
December 20, 2019 |
TAYING ANTHONY Vs. STATE OF ARUNACHAL PRADESH
|
January 9, 2019 |
TAYO LAHA S/O TAYO TARANG Vs. STATE OF ARUNACHAL PRADESH
|
September 25, 2019 |
TEA BROKERS GUWAHATI PVT LTD Vs. STATE OF ASSAM AND 2 ORS
|
April 22, 2019 |
TEJIRON NESSA W/O MANIK ALI Vs. UNION OF INDIA AND 5 ORS
|
February 13, 2019 |
THAKURMANI NAMASUDRA Vs. UNION OF INDIA.
|
March 27, 2019 |
THENGALBARI ESTATES (PVT) LIMITED Vs. GREENFIELD CROPS PRIVATE LIMITED
|
September 20, 2019 |
TIKENDRA BARUAH Vs. STATE OF ASSAM
|
February 27, 2019 |
TIKENDRAJIT BORAH Vs. STATE OF ASSAM
|
May 20, 2019 |
TILAK GOGOI Vs. SUREN GOGII
|
June 18, 2019 |
TILAK GOGOI Vs. UNITED BANK OF INDIA AND 2 ORS
|
January 4, 2019 |
TIMES NOW Vs. IMKONGNUKSHI IMCHEM
|
July 26, 2019 |
TINZING DORMA Vs. NEW INDIA ASSURANCE CO LTD
|
June 11, 2019 |
TITUN KOIRI Vs. STATE OF ASSAM
|
December 2, 2019 |
TIYESWAR CHETIA Vs. STATE OF ASSAM
|
August 27, 2019 |
TOINGAM KONYAK Vs. STATE OF NAGALAND
|
March 11, 2019 |
TOKO SHAMA Vs. STATE OF ARUNACHAL PRADESH
|
July 16, 2019 |
TOMEZ UDDIN @ TOMEZ UDDIN KHAN Vs. STATE OF ASSAM
|
March 28, 2019 |
TOP PRINTERS REP. BY ITS PROPRIETOR SRI SHAHJAHAN KAZI Vs. STATE OF ASSAM
|
July 18, 2019 |
TOSHI KABA Vs. STATE OF ASSAM
|
April 4, 2019 |
TRINATH GHOSH Vs. UNION OF INDIA.
|
April 2, 2019 |
TRIPTI DAS Vs. SAJJAT ALI CHOUDHURY
|
November 14, 2019 |
TSUKJEMSOWA LONGCHAR Vs. STATE OF NAGALAND
|
April 24, 2019 |
TSUKTINUNGBA Vs. LIMATOSHI.
|
January 30, 2019 |
TULUMONI DEVI Vs. LAWANU BORDOLOI
|
November 28, 2019 |
TULUNG MANKI MURA Vs. STATE OF ASSAM
|
July 17, 2019 |
TUMTO KARGA Vs. STATE OF ARUNACHAL PRADESH
|
March 6, 2019 |
TUNU URANG Vs. STATE OF ASSAM
|
December 19, 2019 |
TURAB ALI Vs. STATE OF ASSAM
|
December 18, 2019 |
TUTU DAS Vs. STATE OF ASSAM
|
November 6, 2019 |
UDAY BURAGOHAIN Vs. STATE OF ASSAM
|
June 27, 2019 |
UDAY SHANKAR PRASAD CHAURASIA Vs. UNION OF INDIA
|
March 29, 2019 |
UDHAY BHANU @ UDHAY KHATUN W/O- MEHER ALI Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF HOME AFFAIRS
|
March 14, 2019 |
UJIR ALI Vs. STATE OF ASSAM
|
February 8, 2019 |
UMA DAS Vs. STATE OF ASSAM
|
December 11, 2019 |
UMESH CH. BISWAS Vs. STATE OF ASSAM
|
July 24, 2019 |
UMESH DEKA Vs. STATE OF ASSAM
|
June 17, 2019 |
UNION OF INDIA Vs. COLLECTOR
|
June 4, 2019 |
UNION OF INDIA Vs. RAIL TRACK CONCRETE PRODUCTS PVT. LTD.
|
April 9, 2019 |
UNION OF INDIA Vs. BIDESWAR MISHRA
|
July 18, 2019 |
UNION OF INDIA Vs. RINA KOIRI.
|
January 23, 2019 |
UNION OF INDIA Vs. J P RATERIA AND CO
|
August 22, 2019 |
UNION OF INDIA Vs. RAITANI ENGINEERING WORKS PVT LTD
|
August 22, 2019 |
UNION OF INDIA Vs. SANTOSH KUMAR SINGH
|
August 29, 2019 |
UNION OF INDIA Vs. DIPA DAS
|
August 26, 2019 |
UNION OF INDIA Vs. SHREE SHIV SAI STEEL INDUSTRIES
|
September 10, 2019 |
UNION OF INDIA Vs. ANOWARA BEGUM
|
September 10, 2019 |
UNION OF INDIA Vs. ARUP JYOTI KARMAKAR
|
February 15, 2019 |
UNION OF INDIA Vs. STATE OF ASSAM
|
November 20, 2019 |
UNION OF INDIA Vs. BICHITRA SARMAH
|
February 20, 2019 |
UNION OF INDIA Vs. M.S SUN RISE
|
February 26, 2019 |
UNION OF INDIA AND 3 ORS Vs. SHISHU PAL @ SHIV PAL
|
February 7, 2019 |
UNION OF INDIA AND 3 ORS. Vs. TANU RAM NARZARY
|
February 25, 2019 |
UNION OF INDIA AND 3 ORS. Vs. PURUSHOTTAM DASS
|
November 18, 2019 |
UNION OF INDIA AND 4 ORS Vs. TARUN CHANDRA BORO
|
March 6, 2019 |
UNION OF INDIA AND 5 ORS Vs. ROHINI KALITA W/O LT ANIL KALITA EX-LOCO PILOT GOODS UNDER RANGIA DIVISION
|
February 7, 2019 |
UNION OF INDIA REPRESENTED BY GENERAL MANAGER Vs. BAJAJ TRADING COMPANY
|
April 26, 2019 |
UNION OF INDIA REPRESENTED BY GENERAL MANAGER WORKS Vs. ARUNODAY CONSTRUCTION P LTD
|
February 14, 2019 |
UNION PUBLIC SERVICE COMMISSION UPSC REP BY ITS SECY Vs. NITYANANDA BORKAKOTY
|
March 7, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. BIJANTI BALA ROY
|
September 5, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. C LALTHANLIANA
|
May 1, 2019 |
UNITED INDIA INSURANCE CO. LTD Vs. JURIE PHUKAN
|
February 21, 2019 |
UNITED INDIA INSURANCE CO. LTD Vs. SRI DEBAJIT TERON AND ANR
|
April 5, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. NAMITA BALA DAS
|
November 21, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. JUNMONI CHETRY
|
July 25, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. PARUL ROY.
|
July 15, 2019 |
UNITED INDIA INSURANCE CO.LTD. Vs. BHARAT HAZARIKA
|
January 30, 2019 |
UNITED INDIA INSURANCE COMPANY Vs. NAREN DEKA S/O TITHIRAM DEKA
|
May 7, 2019 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MD. JAKIR ISLAM
|
September 24, 2019 |
UPEN CH BORAH Vs. STATE OF ASSAM
|
June 11, 2019 |
USHA DEVI Vs. NAGENDRA SAH
|
January 25, 2019 |
USHA RANI DAS Vs. STATE OF ASSAM
|
February 1, 2019 |
UTPAL DAS S/O LATE HIRANYA KUMAR DAS Vs. RINKI SARKAR D/O SABIN SARKAR
|
March 8, 2019 |
UTPAL GHOSH BISWAS Vs. STATE OF ASSAM AND ANR
|
March 1, 2019 |
UTPAL GOGOI Vs. RUNU BORGOHAIN
|
January 22, 2019 |
UTSAV DEKA Vs. STATE OF ASSAM
|
June 18, 2019 |
UTTAM DAOLAGUPU Vs. STATE OF ASSAM
|
September 3, 2019 |
UTTAM DAS, SON OF LATE MOTILAL DAS, Vs. STATE OF ASSAM,
|
May 16, 2019 |
UTTAM GHOSE Vs. STATE OF ASSAM
|
November 5, 2019 |
UTTAM KUMAR CHAKRABORTY Vs. STATE OF ASSAM
|
August 28, 2019 |
UTTAM SAHA S/O LT NARESH SAHA Vs. UNION OF INDIA AND 5 ORS
|
February 7, 2019 |
VABEILAI Vs. STATE OF MIZORAM
|
April 30, 2019 |
VANLALFAKZUALA Vs. STATE OF MIZORAM
|
November 14, 2019 |
VANLALRUATPUIA Vs. STATE OF MIZORAM
|
October 22, 2019 |
VICKY KUMAR PATEL Vs. STATE OF ASSAM
|
August 16, 2019 |
VIJAY KUMAR KEKDAS LAWHATRE Vs. UNION OF INDIA
|
September 30, 2019 |
WAHIDA KHATUN @ WAHIDA BEGAM Vs. UNION OF INDIA
|
October 30, 2019 |
WANGRANG WANGJEN Vs. LONGWANG WANGHAM
|
May 27, 2019 |
WILSON JERANG Vs. STATE OF ARUNACHAL PRADESH
|
June 20, 2019 |
WORKMAN - DHARMESWAR MIRDHA Vs. MANAGEMENT OF HOOLUNGURIE TEA ESTATE
|
September 20, 2019 |
X X X GUWAHATI, ASSAM Vs. IN RE
|
January 28, 2019 |
Y LOTHA Vs. UNION OF INDIA
|
October 24, 2019 |
Y. VIKHEHO SWU Vs. SUKHATO A.SEMA (DR.)
|
February 20, 2019 |
YASHIN ALI (MD.) Vs. STATE OF ASSAM
|
November 18, 2019 |
YIMO GEYI Vs. STATE OF ARUNACHAL PRADESH
|
December 4, 2019 |
YONGNYAH VILLAGE Vs. STATE OF NAGALAND
|
June 26, 2019 |
YURA YOLLONG Vs. STATE OF ARUNACHAL PRADESH
|
October 22, 2019 |
ZAKIR AHMED CHOWDHURY Vs. ASSAM POWER DISTRIBUTION CO LTD AND ORS
|
January 22, 2019 |
ZAKIR HUSSAIN SARKAR Vs. STATE OF ASSAM
|
October 4, 2019 |
ZENEISIILE ATE LOUCII Vs. NEIPHREZO KEDITSU
|
April 4, 2019 |
ZIABUR RAHMAN S/O ABDUL AJIT Vs. UNION OF INDIA AND 6 ORS
|
January 9, 2019 |
ZINNATUL ISLAM KHAN Vs. STATE OF ASSAM
|
November 25, 2019 |
ZOSIAMLIANA COLNEY Vs. STATE OF MIZORAM
|
July 19, 2019 |
ZOTHANSANGA, S/O SAITHANGPUII SAILO Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY TO THE GOVERNMENT OF MIZORAM
|
March 28, 2019 |