A S ZINGTHAN Vs. STATE OF MANIPUR
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March 18, 1997 |
A.K. ROY CHOWDHURY Vs. UNION OF INDIA (UOI) AND ORS.
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May 13, 1997 |
ABANI BHUSAN SARKAR Vs. STATE OF TRIPURA
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July 22, 1997 |
ABANI KALITA Vs. STATE OF ASAM
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May 27, 1997 |
ABDUL ALI ALIAS ABDULLA Vs. STATE OF ASSAM
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December 3, 1997 |
ABDUL JABBAR Vs. STATE OF ASSAM
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September 22, 1997 |
ABDUL MATIN CHOUDHURY Vs. NILYANANDA DUTTA BANIK
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June 23, 1997 |
AJGARH ALI Vs. ABDUL SIDDIQUE
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February 26, 1997 |
AKHIL DAS Vs. STATE OF TRIPURA
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July 4, 1997 |
AKITOVILLAGE Vs. STATE OF NAGALAND
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September 12, 1997 |
ALKAS MIA Vs. STATE OF TRIPURA
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January 1, 1997 |
ALL MANIPUR CIVIL PENSIONERS SOCIETY Vs. STATE OF MANIPUR
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September 4, 1997 |
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES ASSOCIATION Vs. PRINCIPAL, CHIEF CONSERVATOR AND ORS.
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September 29, 1997 |
ALL MANIPUR SCIENCE GRADUATE TWO-YEARS DEGREE COURSE ASSOCIATION Vs. COMMISSIONER AND ORS
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January 22, 1997 |
ALL MANIPUR UNEEMPLOYED ASSOCIATION Vs. STATE OF MANIPUR
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August 1, 1997 |
AMAR ENTERPRISES Vs. COMMISSIONER OF TAXES
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September 5, 1997 |
AMBERLIGHT Vs. MEGHALAYA STATE ELECTRICITY BOARD
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September 9, 1997 |
AMDANG TEA CO INDIA LTD Vs. COMMISSIONER OF TAXES ASSAM
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January 28, 1997 |
AMITANGSHU DHAR Vs. PRESIDENT SHILONG CANTONMENT BOARD
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August 14, 1997 |
ANANDAPUR TEA ESTATE Vs. COMMISSIONER OF TAXES
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March 26, 1997 |
ANGPU KHALING Vs. STATE OF ASSAM
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November 17, 1997 |
ANGSHUMAN DAS GUPTA Vs. JUTE CORPORATION OF INDIA LTD
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January 6, 1997 |
ANIL DAS Vs. STATE OF ASSAM
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July 28, 1997 |
ANIL PAUL Vs. STATE OF TRIPURA
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December 11, 1997 |
ANIMA BALA BARUAH Vs. STATE OF ASSAM
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February 20, 1997 |
APOLLO MACHINERY MART Vs. STATE OF ASSAM
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March 20, 1997 |
ARDHENDU BIKASH CHAKRABOARTY Vs. STATE OF TRIPUR
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June 11, 1997 |
ARUNACHAL PRADESH FOREST CORPORATION LTD Vs. RUDRA PRASHAD PRADHAN
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July 25, 1997 |
ASHIS KUMAR DEWANJEE Vs. JAGDUARTEA AND TRADING CO
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November 9, 1997 |
ASHULI KASHIPRI Vs. MANIPUR CEMENT LTD
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September 29, 1997 |
ASSAM AGENCY Vs. COMMISSIONER OF TAXES
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February 25, 1997 |
ASSAM CARBON PRODUCTS LIMITED Vs. STATE OF ASSAM
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September 16, 1997 |
ASSAM COMPANY INDIA LTD Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
|
February 13, 1997 |
ASSAM CONDUCTORS MANUFACTURES ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
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August 28, 1997 |
ASSAM FINANCIAL CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM
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July 25, 1997 |
ASSAM FRONTIER TEA INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
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January 8, 1997 |
ASSAM INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. MANJUSHREE PATHAK
|
December 5, 1997 |
ASSAM JUDICIAL SERVICE ASSOCIATION Vs. STATE OF ASSAM
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June 17, 1997 |
ASSAM OXYGEN PVT LTD & ANOTHER Vs. ASSAM STATE ELECTRICITY BOARD & THREE OTHERS
|
March 12, 1997 |
ASSAM PESTICIDES AND AGRO CHEMICALS Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1997 |
ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. BORJALINGA TEA COMPANY
|
April 10, 1997 |
ASSAM STATE ELECTRICITY WORKERS UNION Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
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November 5, 1997 |
ASSAM STATE TRANSPORT CORPORATION Vs. BIMALA DEVI
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June 14, 1997 |
ATUL CHANDRA Vs. STATE OF ASSAM
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March 17, 1997 |
AUTO ENGINEERING WORKS Vs. BANSAL TRADING CO
|
November 28, 1997 |
BABUL BORA Vs. STATE OF ASSAM
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January 27, 1997 |
BAGHPORI MAIMAL MIN SAMABAI SAMITI LTD Vs. STATE OF ASSAM
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July 16, 1997 |
BALEN BAISHYA Vs. STATE OF ASSAM
|
April 10, 1997 |
BARAK VALLEY AGRICULTURISTS AND MACHINE OWNERRS ASSOCIATION Vs. STATE OF ASSAM
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January 2, 1997 |
BASUDEB NATH Vs. DIPTIKONA NATH
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September 9, 1997 |
BEUTI BORA Vs. TILESWAR BORA
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September 4, 1997 |
BHAGYA KALITA Vs. STATE OF ASSAM AND ORS.
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April 10, 1997 |
BHARAT HYDRO POWER CORPORATION LTD Vs. STATE OF ASSAM
|
July 19, 1997 |
BHUPENDRA KUMAR BHATTACHARJEE Vs. STATE OF ASSAM
|
June 17, 1997 |
BIJAY SINGH BIMAL KUMAR Vs. STATE OF ASSAM
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December 4, 1997 |
BIJOY KUMAR DEBNATH Vs. NEW INDIA ASSURANCE CO LTD
|
May 30, 1997 |
BIKASH SEN GUPTA Vs. MEMBER MACT KAMRUP
|
June 17, 1997 |
BIKASHINDU DAS Vs. UNION OF INDIA
|
April 29, 1997 |
BIKUL DAS Vs. STATE OF ASSAM
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August 1, 1997 |
BINOY KR BANIK Vs. NEW INDIA ASSURANCE CO
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August 27, 1997 |
BIPUL KUMAR SARMA Vs. STATE OF ASSAM
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May 28, 1997 |
BIREN BHUYAN Vs. STATE OF ASSAM
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January 17, 1997 |
BIRENDRA NATH BHUYAN Vs. STATE OF MEGAHALAYA
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August 14, 1997 |
BISHWA NATH TEWARI Vs. BHAGWATI PRASAD SIOTIA AND SONS
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February 26, 1997 |
BISHWANATH KUMALIA MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
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December 2, 1997 |
BISWANATH PAUL Vs. SADOYMANI ROY
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April 8, 1997 |
BOLORAM KALITA Vs. STATE OF ASSAM
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June 23, 1997 |
BONGAIGAON MUNICIPAL BOARD Vs. STATE OF ASSAM
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May 21, 1997 |
BORDUBI RICE FLOUR AND OIL MILLS Vs. INCOME TAX OFFICER
|
February 24, 1997 |
BOUSKATA RAVATAARY SAMABAYA SAMITY DHUBRI Vs. STATE OF ASSAM
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June 10, 1997 |
BUDDHA DEV ROY Vs. STATE OF TRIPURA AND ORS.
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February 14, 1997 |
C BIAKRINGA Vs. STATE OF MIZORAM
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August 29, 1997 |
CHANDRA NATH BHATTACHARJEE Vs. STATE OF ASSAM
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September 5, 1997 |
CHARUBALA DEVI Vs. STATE OF ASSAM
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August 19, 1997 |
CHEEMA ENTERPRISES Vs. MAYUR ENTERPRISES
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September 12, 1997 |
CHENIRAM GOGOI Vs. K K KAPUR
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November 21, 1997 |
CHITTARANJAN DAS Vs. PRAN BALLABH DAS
|
April 1, 1997 |
CHONCHITHUNG NGULLIE Vs. STATE OF NAGALAND AND OTHERS
|
March 14, 1997 |
CIVIL LIBERTIES AND HUMAN RIGHTS ORGANISATION Vs. STATE OF MANIPUR
|
August 1, 1997 |
COL P M XAVIER PRO SILCHAR Vs. UNION OF INDIA
|
April 29, 1997 |
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SHILLONG Vs. MEGHALAYA PLYWOOD LTD
|
September 22, 1997 |
COLLECTOR OF CUSTOMS PVT NORTH EASTERN REGION SHILLONG Vs. BIPLAB RAKSHIT
|
September 8, 1997 |
COMMISSIONER OF INCOME TAX Vs. A B C INDIA LIMITED
|
January 16, 1997 |
COMMISSIONER OF INCOME TAX Vs. J N SARMA
|
September 30, 1997 |
COMMISSIONER OF WEALTH TAX Vs. DILIP KUMAR SINGHANIA
|
January 16, 1997 |
COUNCIL OF BAPTIST CHURCHIES IN NORTH EASTERN INDIA Vs. SUBHRAJYOTI DAS
|
August 13, 1997 |
D G P MANIPUR Vs. SANAMAHI DEVATA
|
March 19, 1997 |
D K BISWAS Vs. STATE OF TRIPURA
|
July 31, 1997 |
DEBANANDA DEORI Vs. STATE OF ARUNACHAL PRADESH
|
August 6, 1997 |
DEBASISH MAJUMDAR Vs. SAHA BROTHERS WEST TRIPURA AGARTALA
|
May 2, 1997 |
DEBENDRA NATH Vs. STATE OF ASSAM
|
December 10, 1997 |
DEITY MAYENGBAM LAIREMBI ALIAS YAOROIBI LAIREMBI Vs. STATE OF MANIPUR
|
November 5, 1997 |
DESOUZA ISHED PEDRU Vs. STATE OF ASSAM
|
April 9, 1997 |
DEWAN MAMATAZ ALI Vs. MUSTT MEHABUBA BEGAM
|
May 13, 1997 |
DHAIRYA NATH KAKATI ALIAS DHAIRYA RAM KAKATI Vs. UNION OF INDIA
|
April 10, 1997 |
DHARMESWAR RABHA Vs. STATE OF ASSAM
|
March 3, 1997 |
DHIRENDRA NATH BAYAN Vs. ISMAIL HUSSAIN
|
December 6, 1997 |
DIBESH CHANDRA CHOUDHURY Vs. O N G C DEHRADUN
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May 2, 1997 |
DIBRUGARH UNIVERSITY, DIBRUGARH & OTHERS Vs. BHABANANDA BARMAN
|
March 17, 1997 |
DIPAK DAS Vs. DHARJYANDHAN DEB
|
April 8, 1997 |
DIPAK KUMAR GOGOI Vs. STATE OF ASSAM AND OTHERS
|
November 10, 1997 |
DONA PARTIN Vs. STATE OF ARUNACHAL PRADESH
|
November 13, 1997 |
DR. I. SHIKIKHE Vs. STATE OF NAGALAND AND ORS.
|
February 25, 1997 |
EAGLE CONSTRUCTION Vs. UNION OF INDIA
|
March 13, 1997 |
ELANGBAM NIMAI SINGH Vs. STATE OF MANIPUR
|
May 28, 1997 |
ENGINEERS ASSOCIATION IFFCO Vs. STATE OF MANIPUR
|
May 16, 1997 |
FAZAL ALI Vs. SWARUPJAN BEGUM
|
June 27, 1997 |
FEDERATION OF INDUSTRIES OF NORTH EASTERN REGION Vs. ASSAM STATE ELECTRICITY BOARD
|
April 24, 1997 |
FOOD CORPORATION OF INDIA Vs. JAGDISH CHANDRA SAHA
|
July 31, 1997 |
FOREYEZUDDIN SHEIKH Vs. STATE OF ASSAM
|
June 30, 1997 |
G RALKAPTLUANGA Vs. STATE OF MIZORAM
|
September 9, 1997 |
G T LAL VAIPHEI Vs. SUPERINTENDENTS OF POLICE
|
September 29, 1997 |
G. RATNA DEVI Vs. STATE OF MANIPUR AND ORS.
|
May 26, 1997 |
GADADHAR BARMAN Vs. RANENDRA MOHAN PAUL
|
November 7, 1997 |
GANGA RAM BORAH Vs. STATE OF ASSAM
|
August 13, 1997 |
GANGMEI ADUMTHOI RONGMEINAGA Vs. DIST AND SESSIONS JUDGE MANIPUR
|
September 19, 1997 |
GAUHATI MUNICIPAL CORPORATION MARKET DEALERS CENTRAL ASSOCIATION Vs. COMMISSIONER G M C
|
November 13, 1997 |
GEORGE WILLIAMSON ASSAM LTD Vs. ASSISTANT COMMISSIONER OF TAXES
|
September 7, 1997 |
GHANSHYAM SHARMA Vs. UNION OF INDIA
|
July 29, 1997 |
GIRISH CHANDRA BARKOTOKY Vs. STATE OF ASSAM
|
September 16, 1997 |
Gopal Chowdhury Vs. State of Assam
|
February 28, 1997 |
GOSTHA BEHARI GHOSH Vs. STATE OF TRIPURA
|
December 9, 1997 |
GOVIND BALLAV GOSWAMI Vs. MEENA SHARMA
|
November 17, 1997 |
GOVINDA MAZUMDAR Vs. STATE OF ASSAM
|
September 15, 1997 |
GOVT PENSIONERS ASSOCIATION Vs. STATE OF TRIPURA
|
April 22, 1997 |
H D RAJKHOWA Vs. UNION OF INDIA
|
February 25, 1997 |
H DILIP KUMAR Vs. STATE OF MANIPUR
|
November 25, 1997 |
H ROHMINGTHANGA Vs. STATE OF MIZORAM
|
March 27, 1997 |
HAFIJUR RAHMAN Vs. BHAGVAN GOWAL
|
February 6, 1997 |
HAILAKANDI DISTRICT FAIR PRICE SHOP DEALERS ASSOCIATION Vs. STATE OF ASSAM AND ORS.
|
March 12, 1997 |
HECTORSON MUCHAHARI ALIAS HENGTHESA MUCHAHARI Vs. STATE OF ASSAM
|
September 26, 1997 |
HEIRS OF JATINDRA KUMAR BATTACHARJEE Vs. STATE OF TRIPURA
|
May 30, 1997 |
HEMCHANDRA KALITA Vs. STATE OF ASSAM
|
August 6, 1997 |
HIGH COURT EMPLOYEES ASSOCIATION Vs. REGISTRAR G H C
|
February 14, 1997 |
HIRALAL NAG Vs. MUSTT WAHEDA AHMED ALIAS OAHMEDA AHMED
|
August 26, 1997 |
HOKUTO SEMA Vs. UNION OF INDIA
|
May 30, 1997 |
HOTEL AND RESTAURANT Vs. ASSTT LABOUR COMMISSIONER JORHAT
|
July 30, 1997 |
HOTEL KUBER INTERNATIONAL Vs. ASSAM STATE ELECTRICITY BOARD
|
April 8, 1997 |
I IBOBI SINGH Vs. STATE OF MANIPUR
|
June 11, 1997 |
IBEYAIMA DEVI Vs. REGISTRAR CO OPERATIVE SOCIETY MANIPUR
|
November 13, 1997 |
INCOME TAX OFFICER Vs. S S AHLUWALIA
|
April 7, 1997 |
INDIAN RESEARCH INSTITUTE LTD Vs. SWAPAN PAUL
|
May 15, 1997 |
ISHAQUE ALI BARBHUYA Vs. STATE OF ASSAM
|
February 20, 1997 |
JAGDISH PRASAD SARAOGI Vs. UNION OF INDIA
|
January 6, 1997 |
JAGNESWAR DEY AND BIBHASH RANJAN DEY Vs. INCOME TAX OFFICER
|
November 13, 1997 |
JAY PRAKASH KHADARIA Vs. SHYAM SUNDER AGARWALLA
|
July 29, 1997 |
JENG HANSER Vs. KARBI ANGLONG AUTONOMOUS DIST COUNCIL
|
May 15, 1997 |
JENNY PLYWOOD INDUSTRIES LTD. Vs. STATE OF ARUNANCHAL PRADESH & OTHERS
|
March 17, 1997 |
JIBON BALLOUNG Vs. STATE OF ASSAM AND OTHERS
|
December 19, 1997 |
JOINT ACTION COMMITTEE PROTECTION ON AGRICULTURAL LAND Vs. PLANNING AND DEVELOPMENT AUTHORITY IMPHAL
|
March 21, 1997 |
JOREHAUT GROUP LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 27, 1997 |
JYOTI RUPA DAS Vs. STATE OF ASSAM
|
November 24, 1997 |
K PAOTHING Vs. CHAIRMAN L I C I BOMBAY
|
March 20, 1997 |
KAJAL KANTI SINHA Vs. STATE OF TRIPURA & OTHERS
|
December 19, 1997 |
KAMAL CHANDRA SARMA Vs. STATE OF ASSAM
|
December 4, 1997 |
KAMAL GOGOI ALIAS BHAITI GOGOI Vs. STATE OF ASSAM
|
September 25, 1997 |
KAMRUP FORWARDING AGENCY Vs. UNION OF INDIA
|
February 13, 1997 |
KAMRUP PAPER MILLS LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
September 2, 1997 |
KEDAR NATH SINGH Vs. STATE OF ASSAM
|
December 17, 1997 |
KH IBOTON SINGH Vs. DIRECTOR GENERAL BOARD SECURITY FORCE
|
June 20, 1997 |
KHAGEN JITA Vs. STATE OF ASSAM
|
February 11, 1997 |
KHURAIJAM INDRAJIT SINGH Vs. STATE OF MANIPUR
|
December 18, 1997 |
KONSABA IBOCHOU Vs. STATE OF MANIPUR
|
December 5, 1997 |
KRISHNA MOHAN BANIK Vs. INCOME TAX OFFICER
|
September 15, 1997 |
KRISHNA PADA DAS Vs. UNION OF INDIA
|
November 25, 1997 |
KRIUS WAHLANG Vs. STATE OF MEGALAYA
|
September 8, 1997 |
KUNJA KISHORE GOLMI Vs. STATE OF MANIPUR
|
September 29, 1997 |
KUNTALA DEKA Vs. STATE OF ASSAM
|
March 27, 1997 |
LAKHMINATH DUTTA Vs. GUNIN BORA
|
September 15, 1997 |
LAL KALANDI Vs. STATE OF ASSAM
|
February 5, 1997 |
LAXMANLAL JEE MANDIR Vs. LAXMIRAM AGARWALLA
|
August 29, 1997 |
LEKH RAJ RANA Vs. INSPECTOR GENERAL OF POLICE
|
April 10, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BIPUL BHARALI
|
December 19, 1997 |
LOITONGBAM DHIREN Vs. STATE OF MANIPUR
|
September 10, 1997 |
M AJEM JAMIR Vs. STATE OF NAGALAND
|
February 4, 1997 |
M S ASSOCIATES Vs. STATE OF ASSAM
|
July 9, 1997 |
M T VARGHESE Vs. STATE OF ASSAM
|
May 13, 1997 |
M TOSHIMEREN AIER Vs. STATE OF NAGALAND
|
April 10, 1997 |
M.K. CHANDA Vs. STATE OF NAGALAND AND ORS.
|
March 5, 1997 |
M/S. ARYA CO Vs. STATE OF ASSAM & OTHERS
|
February 11, 1997 |
MAHABIR TRANSPORT AGENCY Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
September 11, 1997 |
MAHANTA RAGHAV DAS Vs. STATE OF MEGHALAYA
|
August 4, 1997 |
MAHESH CHANDRA SARMA Vs. UMA SHANKAR MISHRA
|
August 8, 1997 |
MAHIRUDDIN BORBHUIYA Vs. MUSTT RYTHUN NESSA
|
April 9, 1997 |
MAL CHANDRA PEGU Vs. KARUNA DUTTA AND FIVE ORS. AND
|
March 12, 1997 |
MAN SAROVAR HOTEL Vs. TELECOM DIST MANAGER KAMRUP TELECOM DISTRICT GUWAHATI
|
February 5, 1997 |
MANAGEMENT OF GAUHATI REFINERY IOC LTD Vs. MRIGEN SAIKIA
|
May 16, 1997 |
MANAGEMENT OF GLAXO INDIA LTD Vs. STATE OF ASSAM
|
January 6, 1997 |
MANAGING DIRECTOR ASTC Vs. NARESWAR DUTTA
|
August 29, 1997 |
MANBA THEWBIANG LYNGDOH Vs. STATE OF MEGHALAYA
|
February 11, 1997 |
MANIJAN BIBI Vs. STATE OF MANIPUR
|
July 25, 1997 |
MANINDRA DEB BARMA Vs. AURABINDA PAUL
|
September 30, 1997 |
MANIPUR CO OP DEPT OFFICER ASSOCIATION Vs. STATE OF MANIPUR
|
March 31, 1997 |
MANIPUR JANATA FLOUR MILLS PVT LTD Vs. STATE OF MANIPUR
|
December 18, 1997 |
MANIPUR SECRETARIAT STENOGRAPHARS ASSOCIATION Vs. STATE OF MANIPUR
|
March 31, 1997 |
MANJUSHREE CHAKRAVORTY Vs. BIMLENDU DAS
|
January 16, 1997 |
MATIAS KASHYAP Vs. STATE OF ASSAM
|
April 7, 1997 |
MATILAL BHATTACHARJEE Vs. DINABANDHU DAS
|
April 11, 1997 |
MAYANGLAMBAM SUSHIL KUMAR SINGH Vs. STATE OF MANIPUR
|
March 14, 1997 |
MD AYUB Vs. STATE OF ASSAM
|
November 29, 1997 |
MD BAHAR ALI Vs. STATE OF ASSAM
|
March 18, 1997 |
MD FAZIRUDDIN Vs. STATE OF ASSAM
|
September 26, 1997 |
MD HASAN RAJA Vs. STATE OF ASSAM
|
January 10, 1997 |
MD HASEN ALI Vs. STATE OF ASSAM
|
February 28, 1997 |
MD HASNUR CHOUDHURY Vs. SISIR KUMAR LAHKAR
|
September 19, 1997 |
MD JAMAL ABEDIN Vs. STATE OF ASSAM
|
January 7, 1997 |
MD MOHIN ALI Vs. COMMISSIONER GAUHATI MUNICIPAL CORPORATION
|
February 4, 1997 |
MD MUSLIMUDDIN Vs. STATE OF TRIPURA
|
January 8, 1997 |
MD SAQUIE Vs. ROHINIDHAR BARUA
|
September 9, 1997 |
MD SUKUR AU Vs. STATE OF ASSAM
|
March 20, 1997 |
MD TAHER ALI Vs. STATE OF MANIPUR
|
May 29, 1997 |
MEGHALAYA PLYWOODS LTD Vs. UNION OF INDIA
|
September 22, 1997 |
MERRY ALIAS MALU Vs. STATE OF NAGALAND
|
February 25, 1997 |
MISS S. KHER ALI SUMI Vs. STATE OF NAGALAND AND OTHERS
|
October 20, 1997 |
MITHUN DEB Vs. STATE OF TRIPURA
|
September 12, 1997 |
MODERN SUPPLY AGENCY Vs. ANWARA BEGUM BORBHUIYA
|
February 13, 1997 |
MOHAMMAD MOHAR ALI Vs. MOHAMMAD MAMUD ALI
|
July 25, 1997 |
MOHAN TANIT Vs. STATE OF ASSAM
|
November 25, 1997 |
MONHARI KALITA Vs. TARA NATH SARMA
|
December 19, 1997 |
MONISIKHA BARUA Vs. HINDUSTAN FERTILIZER CORPN. LTD
|
May 9, 1997 |
MONORANJAN DUTTA Vs. SHIBANI DEY
|
September 30, 1997 |
MOOLCHAND AND CO Vs. STATE OF ASSAM
|
September 2, 1997 |
MOTILAL NUNIA Vs. FAIZUR RAHAMN
|
September 16, 1997 |
MUKUL MANDAL Vs. STATE OF ASSAM
|
March 27, 1997 |
MUSLIMUDDIN Vs. STATE OF TRIPURA
|
August 13, 1997 |
MUSTT BEGUM NESSA Vs. ANANDIRAM MANKIMURA
|
September 15, 1997 |
MUSTT BEGUM NESSA Vs. ANANDIRAM MANKI MURA
|
September 25, 1997 |
NAGARIK COMMITTEE Vs. STATE OF ASSAM
|
April 28, 1997 |
NAGEN DAS @ BALAI DAS Vs. STATE OF ASSAM
|
July 23, 1997 |
NAGEN DAS ALIAS BALAI DAS Vs. STATE OF ASSAM
|
June 23, 1997 |
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
|
January 7, 1997 |
NANGKAR TAMING Vs. STATE OF ASSAM
|
February 3, 1997 |
NAR JAMAL Vs. STATE OF ASSAM
|
September 17, 1997 |
NAREN NEOG ALIAS NAREN Vs. STATE OF ASSAM
|
June 23, 1997 |
NARSINGARH MINI BUS OWNERS SYNDICATE Vs. STATE OF TRIPURA
|
September 30, 1997 |
NATIONAL AIRPORT AUTHORITY Vs. PARADISE HOTEL AND RESTAURANT
|
August 14, 1997 |
NATIONAL INSURANCE CO Vs. AMAL KANTI DAS
|
May 14, 1997 |
NAZIMUDDIN MAJUMDAR Vs. ANIMESH BHATTACHARJEE
|
December 12, 1997 |
NAZUMAL HAQUE Vs. ABU BAKKAR SIDDIQUE JOTDAR
|
January 29, 1997 |
NECEM CEMENTS LTD Vs. STATE OF ASSAM
|
May 13, 1997 |
NECOM TRADE AND SUPPLIERS Vs. STATE OF ASSAM
|
March 6, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. RITA DEVI
|
June 14, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. RANJIT GHOSH
|
November 18, 1997 |
NEYVILLE ENGENEERING ASSOCIATES Vs. STATE OF ASSAM
|
March 23, 1997 |
NGAMKHOLET LHANGHAL Vs. SECRETARY EDUCATION GOVT OF MANIPUR
|
November 13, 1997 |
NILA GHOSH Vs. STATE OF TRIPURA
|
January 16, 1997 |
NILI CHOUDHURY Vs. STATE OF ASSAM
|
June 5, 1997 |
NIRANJAN SARKAR Vs. SWAPNA DAM
|
May 2, 1997 |
NIRMAL DEY AND ANR. Vs. STATE OF TRIPURA AND ORS.
|
January 6, 1997 |
NIRU HATI BARUAH Vs. STATE OF ASSAM
|
April 11, 1997 |
NISHINDRA HAJONG Vs. STATE OF MEGHALAYA
|
March 3, 1997 |
NIVA DEBV Vs. AMALENDU BHUSAN DEB
|
December 19, 1997 |
NO 35 PAKARIA MIN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
January 27, 1997 |
NOMAL CH. BHUYAN Vs. STATE OF ASSAM AND ORS.
|
November 5, 1997 |
NONGKHLAW CLAN Vs. UNION OF INDIA
|
July 28, 1997 |
NORTH EAST GASES P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 12, 1997 |
NUR ISLAM Vs. MUSTT SAMASTA BANU
|
August 28, 1997 |
O KULLABI SINGH Vs. STATE OF MANIPUR
|
December 5, 1997 |
O LOHARII Vs. SPEAKER MANIPUR L A
|
January 22, 1997 |
OCTAVIOUS STEEL AND CO LTD Vs. G C GOGOI
|
November 24, 1997 |
OIL AND NATURAL GAS COMMISSION Vs. SPECIAL JUDL OFFICER
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January 1, 1997 |
OIL AND NATURAL GAS COMPANY LTD Vs. PABITRA GOGOI
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May 13, 1997 |
OIL INDIA LTD Vs. OIL INDIA
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February 27, 1997 |
OKRAM DAMU SINGH Vs. DIST COLLECTOR LAND ACQUISITION IMPHAL
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August 28, 1997 |
OM PRAKASH SINGH Vs. STATE OF NAGALAND
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July 29, 1997 |
ONGER LUEN Vs. TONGPANG CHIBA
|
November 12, 1997 |
ORIENTAL INSURANCE CO LTD Vs. NIRMAL DEBBARMA
|
September 19, 1997 |
ORIENTAL INSURANCE CO LTD Vs. GANPAT RAM NAYAK
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August 14, 1997 |
P K DAS Vs. PRESIDING OFFICER
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August 28, 1997 |
P LILY Vs. UNION OF INDIA
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January 5, 1997 |
P THYAGRAJAN Vs. UNION OF INDIA
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December 15, 1997 |
P.C. BORTHAKUR & ANOTHER Vs. STATE OF ARUNANCHAL PRADESH & OTHERS
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March 17, 1997 |
PALARPAM FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
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May 28, 1997 |
PANNA SINGH Vs. HIMANGSHU KARMAKAR
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February 5, 1997 |
PANNALAL GUPTA Vs. KUMUD RANJAN GUPTA
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June 30, 1997 |
PARAMANANDA SARKAR Vs. STATE OF TRIPURA
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July 21, 1997 |
PATRICIN MUKHIM Vs. STATE OF MEGHALAYA
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March 27, 1997 |
PAY RECTIFICATION DEMAND COMMITTEE Vs. STATE OF MANIPUR
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November 20, 1997 |
PRADIP NANDY Vs. STATE OF ASSAM
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July 19, 1997 |
PRANAB BORA ALIAS SWAPNIL DEKA RAJA Vs. STATE OF ASSAM
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June 23, 1997 |
PRANAB HAZARIKA Vs. EMPLOYEE STATE INSURANCE CORPN
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July 29, 1997 |
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
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August 28, 1997 |
PRESIDENT MANIPUR PRADESH CONGRESS COMMITTEE Vs. SPEAKAR MANIPUR LEGISLATIVE ASSEMBLY
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June 27, 1997 |
PRITUO SOLO Vs. UNION OF INDIA
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June 23, 1997 |
PROMILA BORO Vs. STATE OF ASSAM AND ORS.
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May 5, 1997 |
PULOTO KIHO Vs. STATE OF NAGALAND
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May 13, 1997 |
PURBANCHAL STEEL LTD Vs. ASSAM STATE ELECTRICITY BOARD
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February 13, 1997 |
R K KAMALA DEVI Vs. REGISTRAR JUDL GAUHATI HIGH COURT
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November 11, 1997 |
R K MANI SINGH Vs. IMPHAL URBAN CO OP BANK LTD
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August 19, 1997 |
R K RABIDAS Vs. SHRINATH GOALA
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November 21, 1997 |
R K SUPPLY CORPORATION Vs. COMMISSIONER OF TAXES
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September 24, 1997 |
R K TAMPHASANA DEVI Vs. STATE OF MANIPUR
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January 22, 1997 |
R.P. NINGON Vs. STATE OF MANIPUR AND OTHERS
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November 19, 1997 |
RAGHVENDRA AWASTHI Vs. STATE OF ASSAM
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June 17, 1997 |
RAJANI BHUJAL Vs. STATE OF MEGHALAYA
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May 13, 1997 |
RAJAT KANTI CHOUDHURY Vs. STATE OF MEGHALAYA
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November 20, 1997 |
RAJENDRA NAHATA Vs. SUPERINTENDENT OF TAXES
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August 7, 1997 |
RAJKISHORE SAHA Vs. PANNALAL GHOSH
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May 2, 1997 |
RAJKUMAR JALAN Vs. STATE OF ASSAM
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February 4, 1997 |
RAKHAL CHAKRABORTY Vs. SANJIB KUMAR ROY
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August 8, 1997 |
RAM KRISHNA PAUL Vs. STATE OF MEGHALAYA
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August 5, 1997 |
RAMEN SAIKIA Vs. STATE OF ASSAM
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January 9, 1997 |
RAMENDRA NATH DEY Vs. STATE OF TRIPURA
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April 29, 1997 |
RAMESH CH. DAS Vs. STATE OF ASSAM & OTHERS
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September 23, 1997 |
RAMESHWAR KALITA Vs. STATE OF ASSAM
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January 28, 1997 |
RAMKANWAR DESWAL Vs. UNION OF INDIA
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July 28, 1997 |
RAMPAL JOSHI Vs. STATE OF ASSAM
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August 14, 1997 |
RAMPRIT MISRA Vs. STATE OF ASSAM C B I
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January 1, 1997 |
RANJIT DEBNATH Vs. PARIMAL CHAKRABORTY
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July 16, 1997 |
RANJIT NATH Vs. STATE OF ASSAM
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August 12, 1997 |
RASARAJ DEBNATH Vs. CALCUTTA UNIVERSITY
|
July 22, 1997 |
RECOMMANDED FRESH TEACHER CANDIDATES ASSOCIATION Vs. STATE OF MANIPUR
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September 29, 1997 |
RINA CHANDA Vs. SITANGSHU SEKHAR CHANDA
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January 1, 1997 |
RINCHIN KHANDU KHRIMEY Vs. NIMA TSERING KHRIME
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January 6, 1997 |
RINGKAHAO HORAM Vs. STATE OF NAGALAND
|
February 27, 1997 |
RONIX POLYMER PVT LTD Vs. STATE OF TRIPURA
|
November 24, 1997 |
ROWSHANARA AHMED Vs. STATE OF ASSAM
|
March 17, 1997 |
S P B P TEA INDUSTRIES LTD Vs. DESOUZA I P
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April 9, 1997 |
S SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
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September 29, 1997 |
SABYASACHI BHATTACHARJEE Vs. STATE OF TRIPURA
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January 21, 1997 |
SADANANDA KEOT Vs. JONA RAM SAIKIA
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August 28, 1997 |
SAIGEETA ABASHEB ACHREKAR Vs. STATE OF ASSAM
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February 13, 1997 |
SALAM KORA SINGH Vs. STATE OF MANIPUR
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May 30, 1997 |
SAMARENDRA BHOWMIK Vs. STATE OF TRIPURA
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August 1, 1997 |
SAMIR SAHA Vs. STATE OF TRIPURA
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June 5, 1997 |
SANGITA ADVERTISING AGENCY Vs. UNION OF INDIA
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January 29, 1997 |
SANKAR MEDHI Vs. STATE OF ASSAM
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May 29, 1997 |
SANKAR MODHI Vs. STATE OF ASSAM
|
March 29, 1997 |
SANT MAYA DEVI Vs. A.S.E.B AND ORS.
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July 28, 1997 |
SANWARMAL AGARWAL; SHYAMSUNDAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 28, 1997 |
SANWARMAL AGRAWALA Vs. COMMISSIONER OF INCOME TAX
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September 5, 1997 |
SARDAR HARVINDER SINGH SEIGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 12, 1997 |
SARDAR MALL SHIVDAYAL Vs. COMMISSIONER OF TAXES
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December 5, 1997 |
SATYANARAYAN PRASAD JAISWAL Vs. JAMUNA PRASAD JAISWAL
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November 13, 1997 |
SATYENDRA GHOSH Vs. BANI BHATTACHARJEE
|
September 19, 1997 |
SECRETARY OF THE GOVERNOR OF ASSAM Vs. MADAN CHANDRA MAHANTA
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January 1, 1997 |
SEWAT RABHA Vs. STATE OF ASSAM
|
January 8, 1997 |
SHAILA BALA GHOSH Vs. NITAI CH SAHA
|
April 23, 1997 |
SHAMMIM RAHMAN ALIAS QUEEN MARY Vs. UNION OF INDIA
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September 8, 1997 |
SHEO KUMAR AGARWAL Vs. STATE OF ARUNACHAL PRADESH
|
August 12, 1997 |
SHYAM CHARAN BHUYAN Vs. STATE OF ASSAM
|
November 6, 1997 |
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA
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January 21, 1997 |
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
|
January 1, 1997 |
SIAMKUNGI OF CHALTLANG LILYVENG Vs. STATE OF MIZORAM
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August 12, 1997 |
SINAM KULA SINGH Vs. ACCOUNT GENERAL (A&E), MANIPUR AND OTHERS
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May 26, 1997 |
SIRISH PAUL Vs. STATE OF TRIPURA
|
January 6, 1997 |
SOMESWAR NATH Vs. STATE OF ASSAM
|
February 26, 1997 |
SOUGAIJAM TOMBA SINGH Vs. STATE OF MANIPUR
|
January 30, 1997 |
SRI NANI MALI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
December 10, 1997 |
STATE BANK OF INDIA Vs. SATYABRATA BHATTACHARJEE
|
September 19, 1997 |
STATE OF ASSAM Vs. SUNANDA KALITA
|
September 23, 1997 |
STATE OF ASSAM Vs. JOYDEB BHATTACHARJEE
|
September 17, 1997 |
STATE OF ASSAM Vs. R K KRISHNA KUMAR
|
September 10, 1997 |
STATE OF ASSAM Vs. BADAN CHANDRA DIHINGIA
|
January 30, 1997 |
STATE OF ASSAM Vs. HALADHAR KALITA GAUHATI HIGH COURT
|
April 9, 1997 |
STATE OF ASSAM Vs. MUKUNDA OJA
|
April 10, 1997 |
STATE OF ASSAM Vs. PRATIMA DAS
|
September 5, 1997 |
STATE OF ASSAM Vs. UNION OF INDIA
|
June 12, 1997 |
STATE OF ASSAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 25, 1997 |
STATE OF ASSAM AND OTHERS Vs. 5305 HAV AJIT RAN JAN NATH
|
June 12, 1997 |
STATE OF MANIPUR Vs. SHRI SADHAN JIBON SINGH
|
September 29, 1997 |
STATE OF MANIPUR Vs. R K SANATOMBA DEVI
|
November 14, 1997 |
STATE OF MANIPUR Vs. N SANAHANBI DEVI
|
November 11, 1997 |
STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POSTS VACANCIES SUBSTTUTE TEACHERS ASSOCIATION
|
December 4, 1997 |
STATE OF MIZORAM Vs. KISHAN SINGH
|
August 1, 1997 |
STATE OF MIZORAM Vs. MIZORAM ENGINEERING SERVICE ASSOCIATION
|
February 28, 1997 |
STATE OF NAGALAND Vs. HUSKA SUMI
|
February 25, 1997 |
STATE OF NAGALAND AND ORS Vs. HUSKA SUMI
|
February 5, 1997 |
STATE OF TRIPURA Vs. PRAFULLA KUMAR DAS
|
May 2, 1997 |
STATE OF TRIPURA Vs. SUJIT CHAKRABORTY
|
September 9, 1997 |
STATE OF TRIPURA Vs. NARESH CHANDRA PAUL
|
September 8, 1997 |
STATE OF TRIPURA Vs. ABHIJIT MAJUMDAR
|
July 26, 1997 |
STATE OF TRIPURA Vs. SUKESH RANJAN BISWAS
|
June 9, 1997 |
STATE OF TRIPURA Vs. NARESH CHANDRA PAUL
|
September 9, 1997 |
STATE OF TRIPURA Vs. ATANU SINHA
|
September 11, 1997 |
STATE OF TRIPURA Vs. APANGSHU MOHAN
|
September 16, 1997 |
STATE OF TRIPURA Vs. KANULAL DAS
|
September 23, 1997 |
STEEL AUTHORITY OF INDIA LTD Vs. ASHOK INDUSTRIES
|
November 24, 1997 |
STELDA THABAH Vs. STATE OF MEGHALAYA
|
August 8, 1997 |
SUBAL GOPE Vs. STATE OF TRIPURA
|
February 14, 1997 |
SUBHAS CHANDRA BHOWMIK Vs. KALYANI BHOWMIK
|
June 20, 1997 |
SUDHANGSHU MOHAN DEB Vs. NIRODA SUNDARI DHUPI ALIAS DAS
|
January 22, 1997 |
SUDHIR DEBNATH Vs. STATE OF TRIPURA
|
January 21, 1997 |
SUKURJAN BIBI Vs. STATE OF ASSAM
|
November 21, 1997 |
SUNITI NATH Vs. STATE OF TRIPURA
|
February 28, 1997 |
Supengnungla Vs. State of Nagai
|
September 23, 1997 |
SURAJ SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
November 11, 1997 |
SURCHANDRA SINGH Vs. STATE OF MANIPUR
|
January 21, 1997 |
SURESH KR JAIN Vs. TIRTHA NATH SAIKIA
|
December 6, 1997 |
SURESHSAIKIA Vs. STATE OF ARUNACHAL PRADESH
|
November 13, 1997 |
SURMA VALLEY SAW MILL P LIMITED Vs. STATE OF ASSAM
|
July 25, 1997 |
SURMA VALLEY SAW MILLS PVT LTD Vs. UNION OF INDIA
|
April 2, 1997 |
SURMAN ALI LASKAR Vs. STATE OF ASSAM
|
July 1, 1997 |
SURYA NARAYAN JHA Vs. RAMESHWAR PRASAD AND OTHERS
|
September 23, 1997 |
SUSHIL CHOUDHURY Vs. STATE OF TRIPURA
|
May 2, 1997 |
SUSHIL KUMAR BERI Vs. JYOTI RANI BERI
|
December 6, 1997 |
T C TELI M L A Vs. UNION OF INDIA
|
September 8, 1997 |
TADON TATIK Vs. STATE OF ARUNACHAL PRADESH
|
June 24, 1997 |
TARUN BARMAN Vs. STATE OF ASSAM
|
April 11, 1997 |
THAKURSIDAS BANWARILAL Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1997 |
THONGKHOJAM BAITE Vs. STATE OF MANIPUR
|
April 29, 1997 |
TIKARAM SHARMA Vs. STATE OF NAGALAND
|
April 1, 1997 |
TILAK GOGOI Vs. PRABIN CHUTIA
|
December 8, 1997 |
TRIPURA CHEMISTS AND DRUGISTS ASSOCIATION Vs. STATE OF TRIPURA
|
July 5, 1997 |
TRIPURA CHEMISTS AND DRUGISTS ASSOCIATION Vs. STATE OF TRIPURA
|
May 16, 1997 |
TRIPURA FIBRE GLASS INDUSTRIES Vs. STATE OF TRIPURA
|
June 19, 1997 |
TRIPURA GRAMIN BANK Vs. BIJAN BHATTACHARJEE
|
December 9, 1997 |
UMA CHARAN PANDA Vs. UNION OF INDIA
|
March 6, 1997 |
UNION OF INDIA Vs. MURALI MANAHAR ENTERPRISES
|
March 20, 1997 |
UNION OF INDIA Vs. SUDARSHAN PLYWOOD INDUSTRIES LTD
|
April 9, 1997 |
UNION OF INDIA Vs. COLLECTOR OF KAMRUP
|
June 6, 1997 |
Union of India Vs. Lalit Baruah
|
July 7, 1997 |
UNION OF INDIA Vs. KALIMULLA KHAN
|
September 9, 1997 |
UNION OF INDIA Vs. CORPORAL SHARMA A K
|
July 31, 1997 |
UNION OF INDIA Vs. MOLENDRA CHOWDHURY
|
November 20, 1997 |
UNION PF INDIA Vs. PURANJYA BHATTACHARJEE
|
November 19, 1997 |
UNITED INDIA INSURANCE CO Vs. SUHAGINI PAUL
|
January 21, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. JYOTSNA RANI BAISHYA
|
January 7, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. MEERA DEVI
|
May 13, 1997 |
UTTAM KUMAR SEN Vs. GITA DAS CHOUDHURY
|
September 11, 1997 |
VICTOR CANE INDUSTRIES Vs. COMMISSIONER OF TAXES
|
September 5, 1997 |
VICTORY VENEERS PVT LTD Vs. STATE OF NAGALAND
|
August 8, 1997 |
VIJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
|
July 3, 1997 |
VILLAGE Vs. SATOI VILLAGE
|
August 8, 1997 |
VUXUTO ACHUMI Vs. UNION OF INDIA
|
May 13, 1997 |
W MEMCHA DEVI Vs. STATE OF MANIPUR
|
September 29, 1997 |
WAIROKPAM SAGORCHANDRA SINGH Vs. STATE OF MANIPUR
|
November 12, 1997 |
WAITING HINDI MATRICULATE TEA CHERS ASSOCIATION Vs. STATE OF MANIPUR
|
August 21, 1997 |
WORLD WATCH INTERNATIONAL Vs. UNION OF INDIA
|
December 19, 1997 |
Y SHAMUNGOU SINGH Vs. STATE OF MANIPUR
|
March 27, 1997 |
YEGHOTO SUMI Vs. STATE OF NAGALAND
|
May 9, 1997 |
ZOHAMINGTHANGA Vs. STATE OF MIZORAM
|
December 8, 1997 |
ZUBENI Vs. STATE OF NAGALAND AND OTHERS
|
February 25, 1997 |