A LOSO Vs. STATE OF MANIPUR
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May 22, 1987 |
ACHARYA ATNATIRTHANAND AVADUTA AND TWO OTHERS Vs. STATE OF TRIPURA AND TWO OTHERS
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August 17, 1987 |
ADHIKAR GOSWAMI Vs. STATE OF ASSAM AND ORS.
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October 26, 1987 |
AHMED ALI Vs. SUPDT DIST JAIL TEZPUR
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May 21, 1987 |
AJGOR ALI Vs. STATE OF ASSAM
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August 19, 1987 |
AKANMAN BORA Vs. STATE OF ASSAM
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May 14, 1987 |
AKANMAN BORA Vs. STATE OF ASSAM
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May 19, 1987 |
ALA UDDIN Vs. SISHIR KUMAR DUTTA
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April 23, 1987 |
AMAL SAHA Vs. BASANA SAHA
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April 8, 1987 |
AMAL SAHA Vs. BASONA SHAH
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April 1, 1987 |
AMIR ALI Vs. STATE OF ASSAM
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May 26, 1987 |
AMJOT ALI MUNSHI Vs. STATE OF ASSAM
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February 6, 1987 |
ANCHAR ALI Vs. STATE OF ASSAM
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August 7, 1987 |
ANCHAR ALI AND ORS. Vs. STATE OF ASSAM AND ORS.
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July 15, 1987 |
ASHOK KHICH Vs. D.P. JESWAL
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December 14, 1987 |
BABBAN TIWARI Vs. USHA RANJAN CHAKRABORTY
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March 24, 1987 |
BEST MORNING Vs. NIRMALENDU
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June 2, 1987 |
BHADRESWAR LOYING Vs. STATE OF ASSAM
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August 5, 1987 |
BIDHAN CHANDRA CHAKMA Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA, NO
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July 21, 1987 |
BIHARILAL Vs. TAMIZUL HAQUE
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June 25, 1987 |
BIJAY KUMAR DALMIA Vs. SANWARMAL JALAL
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March 17, 1987 |
BIJAY KUMAR DALMIA Vs. SANWARMAL JALAL
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May 17, 1987 |
BIJU BORA Vs. STATE OF ASSAM
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May 11, 1987 |
BILAWATI PEGU Vs. PHUKAN PEGU
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August 25, 1987 |
BIPIN CHANDRA THAKURIA Vs. STATE OF ASSAM
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November 16, 1987 |
BRIJMOHAN BHARADWAJ Vs. PREMA PRABHA DAS
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May 12, 1987 |
CHANDRAMA SINGH Vs. STATE OF ASSAM
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August 21, 1987 |
CHUNILAL Vs. BIKASH
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July 24, 1987 |
COLLECTOR OF KAMRUP Vs. SREE APURBARAM OF BAROOAH AND ANR.
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June 22, 1987 |
DAINIK SAMBAD Vs. STATE OF TRIPURA
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December 15, 1987 |
DANDI NATH Vs. STATE OF ASSAM
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August 7, 1987 |
DANMAL PILLANIA AND ANOTHER Vs. STATE OF ASSAM
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April 2, 1987 |
DEBENDRA CH RAVA Vs. STATE OF ASSAM
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July 24, 1987 |
DEBENDRA RISHI Vs. STATE OF MEGHALAYA
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August 13, 1987 |
DEBRAJ OJAH Vs. MAHENDRA NATH BARMAN
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February 6, 1987 |
DEWAN MONTAZ ALI Vs. MUSTT. BADIRANNESSA AND ORS.
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December 3, 1987 |
DHAN PAD CHETRI Vs. STATE OF ASSAM
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August 18, 1987 |
DHANESWAR DAS AND OTHERS Vs. ARUN KUMAR BURAGOHAIN AND OTHERS
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December 3, 1987 |
DHANSIRAM AGARWALLA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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April 20, 1987 |
DHIRENDRA CH DUTTA Vs. STATE OF ASSAM
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September 8, 1987 |
DHIRESH BARMAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
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December 17, 1987 |
DILIP KUMAR KAR & ATULANANDA GOSWAMI Vs. STATE OF ASSAM AND ORS.
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September 9, 1987 |
DILIP MAZUMDAR Vs. BHABEN DAS
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February 11, 1987 |
DWIJEN DEKA Vs. LALITA DAS
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April 29, 1987 |
GOLAP CHANDRA DAS Vs. STATE OF ASSAM
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June 10, 1987 |
GOPAL CHANDRA DUTTA Vs. ANAND CHANDRA DUTTA AND OTHERS
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April 8, 1987 |
GURU NANAK SAW MILL Vs. STATE OF ASSAM
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February 9, 1987 |
HADIS MIA Vs. STATE OF ASSAM
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July 1, 1987 |
HAIDAR ALI Vs. STATE OF ASSAM
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July 10, 1987 |
HANSKUMAR JAIN Vs. JADUNANDAN SHARMA
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May 14, 1987 |
HAROLD D. SANTOS Vs. BISWANATH GOENKA AND ORS.
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July 9, 1987 |
HAZI MUNIRUDDIN CHOUDHURY Vs. AMULYA CHARAN HALDAR
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August 24, 1987 |
HEMENDRA DUTTA CHOUDHURY Vs. ARUN KUMAR BORDOLOI
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August 7, 1987 |
IJIRANGBE JEME Vs. THE STATE OF ASSAM AND ORS.
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August 11, 1987 |
ISMAIL ALI Vs. STATE OF ASSAM
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January 30, 1987 |
JAHAN SANGHA Vs. STATE OF ASSAM
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December 14, 1987 |
JAMNADAS MODI CHARITY TRUST Vs. TINSUKIA MUNICIPAL BOARD AND ORS.
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August 11, 1987 |
JIBON CH BHARALI Vs. STATE OF ASSAM
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April 25, 1987 |
JOY KANTA HIRA Vs. STATE OF ASSAM
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March 23, 1987 |
JUGALKISHORE Vs. STATE OF ASSAM
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May 8, 1987 |
K VUNGZALIAN Vs. J F RATHANGLIANA
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January 23, 1987 |
K. KUGHAHO AND ANOTHER Vs. THE STATE OF NAGALAND AND OTHERS
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November 27, 1987 |
KA AMAL LYNGDOH Vs. U JABIN PAKEM
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May 15, 1987 |
KAKAYA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
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November 4, 1987 |
KAMALPUR ASSAM TEA ESTATE PRIVATE LIMITED Vs. SUPERINTENDENT OF TAXES
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October 27, 1987 |
LAKSHMI KANTA ROY CHOUDHURY Vs. DUGAR PROPERTIES AND INVESTMENT CO. AND ORS.
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December 19, 1987 |
LONGJAM ONGBI PISHAK DEVI AND ANOTHER Vs. LONGJAM ONGBI TOYAIMA DEVI AND OTHERS
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January 22, 1987 |
LT Vs. UNION OF INDIA AND OTHERS
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April 25, 1987 |
M/S. ALL INDIA GENERAL TRANSPORT CORPORATION LTD. & OTHERS Vs. M/S. GANGADHAR PURANMAL & OTHERS
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July 30, 1987 |
M/S. CHARIDUAR BRAHMAPUTRA AND KHALOIBEEL FISHERY CO Vs. THE STATE OF ASSAM & OTHERS
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June 19, 1987 |
MADHAB CHANDRA DAS Vs. THE STATE OF ASSAM & OTHERS
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April 30, 1987 |
MAKLIS UDDIN MAKLISUR RAHMAN Vs. STATE OF ASSAM
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November 18, 1987 |
MANIJAN BIBI Vs. NAMEIRAKPAM MANGI SINGH
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July 31, 1987 |
MANIKIAL ACHARJEE Vs. STATE OF ASSAM
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August 14, 1987 |
MANINDRA CHANDRA KARMAKAR Vs. STATE OF TRIPURA
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February 19, 1987 |
MANZOOR AHMED MAZUMDAR Vs. THE STATE OF MEGHALAYA & OTHERS
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June 12, 1987 |
MAYENGBAM NINGOL NONGMEIKAPAM ONGBI ANURADHA DEVI Vs. STATE OF MANIPUR
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December 15, 1987 |
MD HAFIZ Vs. NOORJAHAN
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July 10, 1987 |
MD. ABDUL MATIN AND 45 ORS. Vs. THE STATE OF ASSAM AND ANR.
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December 7, 1987 |
MD. ABDUS SATTAR AND 5 ORS. Vs. THE UNION OF INDIA (UOI) AND 2 ORS.
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November 27, 1987 |
MIJANUR RAHMAN Vs. TAJUDDIN AHMED
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November 24, 1987 |
MINAKSHI Vs. BIRESH RANJAN
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July 1, 1987 |
MINI DREAMLAND AND ANR. Vs. THE STATE OF MEGHALAYA AND ORS.
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September 8, 1987 |
MISS HAGE YALYO DAI AND ANR. Vs. SHRI HAGE TABIN
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July 17, 1987 |
MOHAMMAD ALI KHAN Vs. DEPUTY COMMISSIONER, KAMRUP, GAUHATI AND OTHERS
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July 15, 1987 |
MOHAMMAD NURUL HAQUE Vs. STATE OF ASSAM
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May 26, 1987 |
MOULABI HUSSAIN AHMED Vs. STATE OF ASSAM
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July 20, 1987 |
MRS. ARATI DUTTA Vs. MESSRS EASTERN TEA ESTATE (P) LTD.
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June 4, 1987 |
MUHIBUR RAHMAN Vs. STATE OF ASSAM
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August 19, 1987 |
MUJIBUR RAHMAN Vs. MUSTAFIZUR RAHMAN AND ORS.
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May 9, 1987 |
NAGA PEOPLES MOVEMENT FOR HUMAN RIGHTS Vs. UNION OF INDIA
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October 28, 1987 |
NAGA PEOPLES MOVEMENT FOR HUMAN RIGHTS (NPMHR) Vs. UNION OF INDIA (UOI) AND ORS.
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December 15, 1987 |
NANAB ALI ALIAS SAMSUDDIN Vs. STATE OF ASSAM
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April 1, 1987 |
NAOSAM NINGOL CHANDAM ONGBI NENGSHITOMBI DEVI Vs. RISHANG KEISHING, CHIEF MINISTER OF MANIPUR AND ORS.
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September 11, 1987 |
NEW INDIA ASSURANCE COMPANY Vs. MEMBER, MOTOR ACCIDENT CLAIM
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November 17, 1987 |
NIRMALENDU BISWAS Vs. STATE
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June 30, 1987 |
NIRMALENDU BISWAS Vs. THE STATE
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June 20, 1987 |
ON THE DEATH OF RASHIK ROY HIS HEIRS SMTI RENU ROY AND OTHERS Vs. SHRI BOLO RAM KALITA
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December 9, 1987 |
ON THE DEATH OF RASHIK ROY HIS HEIRS SMTI. RENU ROY AND ORS. Vs. SHRI. BOLO RAM KALITA
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November 2, 1987 |
ORIENTAL FIRE AND GENERAL INS CO Vs. NANI BALA DEVI
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January 5, 1987 |
P K OLEARY Vs. STATE OF ASSAM
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August 31, 1987 |
PHATIK CHANDRA GOGOI Vs. STATE OF ASSAM
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February 20, 1987 |
PRABIN CHANDRA BONGJANG Vs. THE COLLECTOR, KAMRUP
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June 21, 1987 |
PRADIP KUMAR SAVASORIA Vs. SRIMATI KATARINA MARAK
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December 1, 1987 |
PRAFULLA BORA Vs. STATE OF ASSAM
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March 3, 1987 |
PRANAB KUMAR Vs. DIBRUGARH UNIVERSITY
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September 21, 1987 |
PURNA KOCH @ PURNA KANTA KOCH Vs. LOKNATH DUTTA
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May 9, 1987 |
RADHESHYAM AGARWALLA Vs. STATE OF ASSAM
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September 10, 1987 |
RAMJAN ALI Vs. STATE OF ASSAM
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August 14, 1987 |
RATAN MIA Vs. STATE OF ASSAM
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August 11, 1987 |
RATNESWAR DUTTA & OTHERS Vs. THE STATE OF ASSAM & OTHERS
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June 12, 1987 |
S N HAZARIKA Vs. P SARMA BARUA
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May 9, 1987 |
SABDAR MEAN AND SABDAR ALIKHAN Vs. JADU GOALA
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February 4, 1987 |
SAMARESH KUMAR BHATTACHARJEE Vs. STATE OF ASSAM AND OTHERS
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July 17, 1987 |
SAMIR RANJAN BARMAN Vs. BHANU LAL SAHA
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December 23, 1987 |
SANKARLAL BAGRI Vs. STATE OF ASSAM & OTHERS
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November 19, 1987 |
SHEODHARI DAS ALIAS SRIDHARI DAS Vs. ASSAM BOARD OF REVENUE AND ORS.
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July 14, 1987 |
SHRI ABEDUR RAHMAN Vs. SHRI BANAMALI CHOUDHURY
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October 28, 1987 |
SHRI BALABHADRA NATH ROY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, WESTERN RA
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June 24, 1987 |
SHRI CHELIE KEVICHUSA Vs. HOKISE SEMA AND OTHERS
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July 29, 1987 |
SHRI DHAN BAHDUR NEWAR AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
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May 26, 1987 |
SHRI DUGDHA NATH SARMA Vs. SMTI. SARADA BEZBARUA & OTHERS
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April 2, 1987 |
SHRI DURGADAS PURKAYASTHA Vs. HONBLE GAUHATI HIGH COURT AND ORS.
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September 1, 1987 |
SHRI GOJENDRA CHANDRA BORA Vs. STATE OF ASSAM REPRESENTED BY HOME SECRETARY, GOVT. OF ASSAM & OTHERS
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May 11, 1987 |
SHRI GOKUL CHANDRA HOJAI Vs. THE STATE OF ASSAM AND ORS.
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December 4, 1987 |
SHRI GOPAL CHANDRA LEKHARU Vs. SMT. HIRA LEKHARU
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November 16, 1987 |
SHRI HARENDRA KUMAR BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
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November 20, 1987 |
SHRI HEMANTA KUMAR ROY Vs. CHAIRMAN, ASSAM STATE ELECTRICITY BOARD, NARANGI & OTHERS
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May 14, 1987 |
SHRI HEMENDRA KUMAR BHATTACHARJEE Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND ORS.
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September 7, 1987 |
SHRI INDRACHAND JAJU Vs. THE SUB-DIVISIONAL OFFICER AND ANR.
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August 4, 1987 |
SHRI JOLESWAR KALITA Vs. THE STATE OF ASSAM AND OTHERS
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October 28, 1987 |
SHRI K. SHETRIMAYUM KULLA SINGH Vs. WANGKHEM NINGOL PHEIROIJAM ONGBI NUPIMACHA DEVI
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August 31, 1987 |
SHRI MEWALAL Vs. CHIEF PROJECT MANAGER, THE NATIONAL HYDRO ELECTRIC POWER CORPORATION, LOKTAK, MANIPUR AND OTHERS
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December 8, 1987 |
SHRI NILMANI DUTTA & OTHERS Vs. STATE OF ASSAM & OTHERS
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March 6, 1987 |
SHRI OHIDUZ ZAMAN Vs. STATE OF ASSAM AND OTHERS
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November 2, 1987 |
SHRI PREMESWAR DAS AND SHRI NITYANANDA GOGOI Vs. THE STATE OF ASSAM AND ANOTHER
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December 22, 1987 |
SHRI SANKAR GOALA AND ORS. Vs. SHRI MUFIZUDDIN AND ORS.
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November 25, 1987 |
SHYAM SUNDER SARMA Vs. STATE OF ASSAM
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March 11, 1987 |
SIRIS KUMAR DAS Vs. NAGENDRA NATH DAS
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April 3, 1987 |
SMT. LEENA DAS Vs. PRESIDING OFFICER, STATE TRANSPORT APPELLATE, TRIBUNAL, ASSAM
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April 3, 1987 |
SMTI LEISHANGTHEM ONGBI IBEMHAL DEVI Vs. THE STATE OF MANIPUR AND OTHERS
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December 15, 1987 |
SMTI. SHILPI RANI SAHA & 7 OTHERS Vs. STATE OF ASSAM & OTHERS
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May 26, 1987 |
SMTI. SIKMIK RAJKHOWA Vs. STATE OF ASSAM AND ORS.
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December 16, 1987 |
SONFULIA CHANDIK Vs. CHATURBHUJ GUPTA
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June 19, 1987 |
SRI BHAVEN CHANDRA PEGU AND Vs. THE STATE OF ASSAM AND ORS.
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September 21, 1987 |
SRI CHIDANANDA DUTTA AND OTHERS Vs. THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, FINANCE (TAXATION BRANCH). GAUHATI AND OTHERS
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November 18, 1987 |
SRI DURGADHAR SONOWAL Vs. DEPUTY COMMISSIONER AND ORS.
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August 12, 1987 |
SRI KESHARDEO KHEMANI AND OTHERS Vs. SRI BINOY KUMAR KEDIA
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June 4, 1987 |
SRI VED PRAKASH GOEL Vs. SRI P. BANIA, SUPERINTENDENT OF POLICE, CMS SPECIAL VIGILANCE CELL, ASSAM, DISPUR AND ANOTHER
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August 31, 1987 |
SRIMATI SUKTA RANI NAUG Vs. SRI NANI GOPAL NAUG
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June 19, 1987 |
SRINIVAS GOPAL Vs. UNION TERRITORY OF ARUNACHAL PRADESH
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August 14, 1987 |
STATE Vs. W P F ROBERTS
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May 26, 1987 |
STATE OF ASSAM Vs. ROHINI KANTA ROY
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May 28, 1987 |
STATE OF ASSAM Vs. DEBENDRA LAL SAMAJPATI AND OTHERS
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July 13, 1987 |
STATE OF MEGHALAYA Vs. JOHN FRANCIS MANLIANA
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February 11, 1987 |
STATE OF TRIPURA Vs. NIRANJIT SINGH
|
February 24, 1987 |
SUNIL KR SARKAR Vs. AGHOR KR BASU
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May 9, 1987 |
SUREN CHANDRA PAUL Vs. DARA SINGH
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March 18, 1987 |
SURENDRA MOHAN Vs. KHETRINATH
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May 15, 1987 |
TAPAN BARUAH Vs. LAKSHMI KANTA DAS
|
May 26, 1987 |
THE LILONG CHAOBOK FISHING AND AGRICULTURAL MULTIP Vs. THE STATE OF MANIPUR AND OTHERS
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March 31, 1987 |
THE MANAGER, BIRJHORA TEA ESTATE Vs. ASSISTANT EXECUTIVE ENGINEER AND ORS.
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November 17, 1987 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI BALINDRA NATH SARMA AND ORS.
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August 28, 1987 |
THE STATE BANK OF INDIA Vs. LAISHRAM MOHAN SINGH AND ANR.
|
February 2, 1987 |
THE WORKMAN OF NAHARANI TEA ESTATE & ORS. Vs. THE MANAGER OF NAHARANI TEA ESTATE
|
August 22, 1987 |
UNION OF INDIA Vs. SANTI BALA DEY
|
May 22, 1987 |
UNION OF INDIA AND ANR. Vs. FOOD CORPORATION OF INDIA
|
September 18, 1987 |
UNITED COMMERCIAL BANK Vs. M/S. REKHAB CHAND SOHANLAL
|
November 24, 1987 |
UNITED INDIA INSURANCE CO. LTD Vs. MUKTI NATH DAS
|
June 10, 1987 |
USHA KANTA CHAKRAVORTY Vs. STATE OF ASSAM & OTHERS
|
July 10, 1987 |
YENDREMBAM ONGBI MUNAL DEVI Vs. STATE OF MANIPUR
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January 20, 1987 |