| Case Title | Date |
|---|---|
| AMRITRAJ INVESTMENT (P) LTD. Vs. DHANALAKSHMI BANK LTD. | February 3, 2011 |
| AVIS MARINE ENGINEERS (P.) LTD. Vs. A.R.C.I. LTD. | March 8, 2011 |
| BALLIA ETAWA GRAMIN BANK Vs. RAMJI SINGH | December 14, 2011 |
| BANK OF BARODA Vs. SARVOTTAM NAMKIN PVT. LTD. | April 18, 2011 |
| GOLDY FIN AGRO COTTON PVT. LTD. Vs. STATE BANK OF INDIA | September 16, 2011 |
| HIRALAL BAKARAM TAKWAT Vs. CENTRAL BANK OF INDIA | March 22, 2011 |
| PUNJAB NATIONAL BANK Vs. RAJESH & CO | June 20, 2011 |
| SAWARIA AGARWAL Vs. STATE BANK OF INDIA | December 1, 2011 |
| STATE BANK OF INDIA Vs. DRT | December 8, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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