| Case Title | Date |
|---|---|
| C.C. SAHOO SONS Vs. CENTRAL BANK OF INDIA | March 30, 2010 |
| CENTRAL BANK OF INDIA Vs. SANJAY GOSWAMI | December 22, 2010 |
| CROSS COUNTRY HOTELS LTD. Vs. TOURISM FINANCE CORPORATION OF INDIA LTD. | February 5, 2010 |
| GURMUKH SINGH Vs. STATE BANK OF INDIA | January 12, 2010 |
| JYOTI EXTRACTION PVT. LTD. Vs. UNION BANK OF INDIA | June 25, 2010 |
| MOTOR AND GENERAL FINANCE LTD. Vs. PUNJAB AND SIND BANK | January 19, 2010 |
| O.P. AGGARWAL Vs. BANK OF RAJASTHAN LTD. | February 8, 2010 |
| PADMA PAPER MILLS LTD. Vs. CORPORATION BANK | January 18, 2010 |
| PUNJAB AND SIND BANK Vs. G.S. REKHI | January 19, 2010 |
| PUNJAB AND SIND BANK Vs. RANG TECHNOLOGIES (INDIA) LTD. | January 27, 2010 |
| RAMAN CHOPRA Vs. INDIAN BANK | January 18, 2010 |
| SAROJDEVI Vs. BANK OF INDIA | January 18, 2010 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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