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AARTI SHARMA Vs. STATE
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February 9, 2026 |
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AATMA RAM DUBEY Vs. STATE OF NCT OF DELHI
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January 16, 2026 |
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ABETOLI AWOMI Vs. STATE NCT OF DELHI
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February 20, 2026 |
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ABRAR Vs. N.C.T. OF DELHI
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March 18, 2026 |
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ACHAL KUMAR JINDAL Vs. STATE NCT OF DELHI
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February 28, 2026 |
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ADIL Vs. STATE NCT OF DELHI
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January 20, 2026 |
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ADITYA MOHAN NIGAM Vs. STATE (NCT OF DELHI) / KAVITA NIGAM
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January 8, 2026 |
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AEIFORIA CONSTRUCTIONS PVT. LTD. Vs. CONTINENTAL CARBON INDIA PVT. LTD.
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February 26, 2026 |
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AFSAR ALI Vs. STATE NCT OF DELHI
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January 16, 2026 |
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AFTAB AHMAD Vs. P.O.,LABOUR COURT-VIII
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February 20, 2026 |
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AFZAL Vs. STATE NCT OF DELHI
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February 24, 2026 |
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AGARWAL ASSOCIATES (PROMOTERS) LTD. Vs. SHARDA DEVELOPERS
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February 3, 2026 |
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AJAY PRASAD Vs. STATE NCT OF DELHI
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February 6, 2026 |
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AJAY SINGH Vs. STATE
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June 10, 2026 |
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AKASH KUMAR Vs. STATE NCT OF DELHI
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January 27, 2026 |
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ALAPAN BANDYOPADHYAY Vs. UNION OF INDIA
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February 19, 2026 |
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ALAUDDIN Vs. STATE
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January 20, 2026 |
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ALC FOOD PVT. LTD. Vs. YMC INDIA PVT. LTD.
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February 17, 2026 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. MEET BHADRESH SHAH
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February 28, 2026 |
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ALLIED BLENDERS AND DISTILLERS LIMITED Vs. BATRA BREWERIES AND DISTILLERIES PRIVATE LIMITED
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February 4, 2026 |
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AMAN @ PRINCE Vs. STATE NCT OF DELHI
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February 10, 2026 |
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AMAN KATHPAL Vs. UNION OF INDIA
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April 1, 2026 |
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AMAN PRATAP SINGH Vs. STATE NCT OF DELHI
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February 7, 2026 |
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AMANDEEP SINGH SRAN Vs. STATE NCT OF DELHI
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February 16, 2026 |
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AMAR N. GUGNANI Vs. NARESH KUMAR GUGNANI
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February 12, 2026 |
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AMAR PAL Vs. STATE NCT OF DELHI
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February 27, 2026 |
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AMAZON DISTRIBUTORS PVT. LTD. Vs. AJAY TIWARI
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January 14, 2026 |
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AMIR KHAN Vs. AZIZ UR REHMAN
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February 18, 2026 |
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AMIT AGGARWAL Vs. DIRECTORATE OF ENFORCEMENT
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January 29, 2026 |
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AMIT CHATURVEDI Vs. CENTRAL BUREAU OF INVESTIGATION
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February 6, 2026 |
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AMIT GULIA Vs. STATE NCT OF DELHI
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February 3, 2026 |
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AMIT KUMAR Vs. STATE NCT OF DELHI
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February 24, 2026 |
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AMIT SHARMA Vs. STATE NCT OF DELHI
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February 3, 2026 |
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AMIT TALWAR Vs. STATE NCT OF DELHI
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January 23, 2026 |
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ANAND MANDAL Vs. STATE NCT OF DELHI
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February 10, 2026 |
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ANANT KUMAR RAO Vs. UNION PUBLIC SERVICE COMMISSION
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February 13, 2026 |
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ANIL KHURANA Vs. STATE NCT OF DELHI
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January 19, 2026 |
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ANIL KUMAR Vs. STATE NCT OF DELHI
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February 24, 2026 |
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ANISH Vs. STATE
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February 17, 2026 |
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ANISH KUMAR Vs. STATE
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March 10, 2026 |
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ANJU CHADHA Vs. BHAVESH MADAN
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April 7, 2026 |
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ANKIT LAKRA Vs. STATE NCT OF DELHI
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February 6, 2026 |
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ANSUIYA EDUCATIONAL SOCIETY Vs. MEGHA
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January 21, 2026 |
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ANTONNETTE PROMILLA FERNANADEZ Vs. STATE NCT OF DELHI
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March 3, 2026 |
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ANUP GUPTA Vs. STATE NCT OF DELHI
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February 6, 2026 |
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ANURADHA Vs. STATE NCT OF DELHI
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February 17, 2026 |
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ANWAR Vs. STATE NCT OF DELHI
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March 10, 2026 |
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ARJUN BHARDWAJ Vs. KENDRIYA VIDYALAYA SANGATHAN
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January 27, 2026 |
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ARMAAN ALAM Vs. STATE OF NCT OF DELHI
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February 19, 2026 |
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ARUN KUMAR BAGLA Vs. SCJ PLASTICS LTD
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January 7, 2026 |
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ARUN KUMAR GAUTAM Vs. STATE NCT OF DELHI
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January 14, 2026 |
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ASCEND CAPITAL SERVICES PVT. LTD. Vs. LAXMI FOILS PVT. LTD.
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February 17, 2026 |
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ASHOK KUMAR Vs. STATE OF NCT OF DELHI
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April 22, 2026 |
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ASHOK KUMAR SHARMA Vs. DIRECTORATE OF ENFORCEMENT
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February 2, 2026 |
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ASHOK KUMAR SINGH Vs. DHRUB PRASAD SINGH
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February 3, 2026 |
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ASHWANI KUMAR SINGH Vs. VYAGRAH INFRASTRUCTURES PVT. LTD.
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February 9, 2026 |
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ASLAM Vs. STATE NCT OF DELHI
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February 16, 2026 |
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AUTOMAT IRRIGATION PVT. LTD. Vs. AQUESTIA LIMITED
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January 5, 2026 |
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AVANTHA HOLDINGS LIMITED Vs. ICICI BANK LIMITED
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February 12, 2026 |
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AVIATION SERVICES LLC Vs. STATE (NCT OF DELHI)
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February 18, 2026 |
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AVTAR Vs. STATE NCT OF DELHI
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January 21, 2026 |
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BACHU SINGH Vs. C.B.I.
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February 24, 2026 |
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BAHUBALI N. SHETTI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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February 7, 2026 |
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BALDEV SINGH Vs. C.B.I.
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January 28, 2026 |
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BANK OF MAHARASHTRA Vs. JAI KUMAR BANSAL
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February 20, 2026 |
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BARINDER KAUR Vs. DIRECTORATE OF ENFORCEMENT
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March 30, 2026 |
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BASANT KUMAR SINGH Vs. UNION OF INDIA
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February 20, 2026 |
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BENETTON INDIA PVT. LTD. Vs. GINI AND JONY LTD.
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February 26, 2026 |
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BHASKAR YADAV Vs. DIRECTORATE OF ENFORCEMENT
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February 2, 2026 |
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BIJENDER SINGH Vs. CHANDER BHAN
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June 3, 2026 |
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BITTU @ RAJESH Vs. STATE
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January 17, 2026 |
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BLS E SERVICES LIMITED Vs. UNION OF INDIA
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February 27, 2026 |
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BOTHRA SHIPPING SERVICES PVT. LTD. Vs. UNION OF INDIA
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January 13, 2026 |
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BRAMJEET SINGH Vs. STATE NCT OF DELHI
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January 19, 2026 |
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BRANDAVAN FOOD PRODUCTS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
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February 13, 2026 |
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BRIJESH KOTHIA Vs. STATE NCT OF DELHI
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May 13, 2026 |
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BRIJESH KUMAR Vs. STATE NCT OF DELHI
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February 16, 2026 |
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BRITANNIA INDUSTRIES LTD. Vs. DESI BITES SNACKS P LTD.
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February 28, 2026 |
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BSES RAJDHANI POWER LTD. Vs. DEEPAK THAKUR
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February 9, 2026 |
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CAPITAL COOPERATIVE THRIFT CREDIT SOCIETY LTD. Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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January 16, 2026 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. PRABHROOP KAUR KAPOOR
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February 19, 2026 |
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CENTRAL BUREAU OF INVESTIGTATION Vs. ASHOK KUMAR RAHEJA
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February 5, 2026 |
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CHANDNI Vs. STATE NCT OF DELHI
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February 11, 2026 |
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CHARAN SINGH Vs. STATE
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January 9, 2026 |
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CHARENJIT SINGH BAKSHI Vs. STATE NCT OF DELHI
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January 27, 2026 |
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CHHOTE SINGH Vs. STATE NCT OF DELHI
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March 3, 2026 |
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CHINK COMPONENTS PVT. LTD. Vs. TRIANGLES CONSOLIDATED PVT. LTD.
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February 16, 2026 |
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CHRISTIAN MICHEL JAMES Vs. UNION OF INDIA
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April 8, 2026 |
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COLDSMITHS RETAIL SERVICES PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS
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February 17, 2026 |
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COMMISSIONER EAST DELHI MUNICIPAL CORPORATION Vs. GANGA VERMA
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February 18, 2026 |
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COMMISSIONER OF POLICE Vs. HIRA LAL
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February 20, 2026 |
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COMMISSIONER OF POLICE Vs. CONSTABLE SANJAY KUMAR DUBEY
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January 14, 2026 |
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COMPTON COMPUTERS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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March 19, 2026 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. MANOJ KUMAR
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February 3, 2026 |
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CONSTABLE HARPREET SINGH (107020817) Vs. UNION OF INDIA
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February 5, 2026 |
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COTTAGE INDUSTRIES EXPOSITION LTD. Vs. DINESH DAYAL
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February 3, 2026 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S. N. SHIVAKUMAR
|
January 14, 2026 |
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DALMIA CEMENT (BHARAT) LIMITED Vs. ESS ESS TECHNOFABS PRIVATE LIMITED
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February 7, 2026 |
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DAYA NAND Vs. STATE NCT OF DELHI
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February 6, 2026 |
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DAYAWATI Vs. UNION OF INDIA
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February 10, 2026 |
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DEEPAK BUILDERS AND ENGINEERS LIMITED Vs. ENGINEERING PROJECTS (INDIA) LTD.
|
February 20, 2026 |
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DELHI ADMINISTRATION DOCTORS WELFARE ASSOCIATION Vs. UNION OF INDIA
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February 10, 2026 |
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DELHI COLD STORAGE PRIVATE LIMITED Vs. STATE NCT OF DELHI
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February 16, 2026 |
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DELHI DEVELOPMENT AUTHORITY Vs. KALWA
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February 27, 2026 |
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DELHI MEDICAL TECHNICAL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
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February 3, 2026 |
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DELHI PUBLIC SCHOOL, VASANT KUNJ Vs. GOVT OF NCT OF DELHI
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May 22, 2026 |
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DELHI TRANSPORT CORP. Vs. BAHADUR SINGH
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February 27, 2026 |
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DELHI TRANSPORT CORPORATION Vs. HARISH CHANDRA
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April 13, 2026 |
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DEVANGANA KALITA Vs. STATE OF DELHI, NCT
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June 5, 2026 |
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DEVI SINGH Vs. STATE
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April 28, 2026 |
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DEVKI NANDAN Vs. CAPRI GLOBALHOUSING FINANCE COMPANY LTD.
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February 16, 2026 |
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DHARMENDER SINGH Vs. STATE
|
February 16, 2026 |
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DINESH Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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February 16, 2026 |
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DIRECTORATE GENERAL OF GST INTELLIGENCE Vs. GIRISH SACHDEVA
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June 5, 2026 |
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DIRECTORATE OF ESTATES MINISTRY OF HOUSING AND URBAN AFFAIRS Vs. RAJIV SARIN
|
January 20, 2026 |
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DIVYA ASHISH JAMWAL Vs. INDIA YAHAMA MOTOR PVT. LTD.
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February 24, 2026 |
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DR ATUL PANDEY Vs. UNION OF INDIA
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June 1, 2026 |
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E. TRAV TECH LIMITED Vs. UNION OF INDIA
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March 10, 2026 |
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ERA INFRA ENGINEERING LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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March 23, 2026 |
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EX-SERVICEMEN WELFARE UNION Vs. UNION OF INDIA
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January 5, 2026 |
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FEDERAL BANK LTD. Vs. B. M. BAJAJ
|
February 6, 2026 |
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FRESH AND HEALTHY ENTERPRISE LTD Vs. GLOBAL AGRISYSTEM PVT LTD
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February 11, 2026 |
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FURKAN Vs. STATE NCT OF DELHI
|
February 9, 2026 |
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GANGADHARAN C. Vs. STATE (NCT OF DELHI)
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February 9, 2026 |
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GAURAV Vs. STATE NCT OF DELHI
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January 13, 2026 |
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GAURAV ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
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February 2, 2026 |
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GEETA DEVI Vs. EXPORT INSPECTION COUNCIL
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February 19, 2026 |
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GEETA PUBLISHING HOUSE Vs. SUBHASH DEY
|
May 13, 2026 |
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GENIEMODE GLOBAL PVT LTD. Vs. PRIYANKA IMPEX PRIVATE LIMITED
|
February 24, 2026 |
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GHUNNA RAM Vs. UNION OF INDIA
|
March 9, 2026 |
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GIRIRAJ ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
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May 6, 2026 |
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GITANJALI ARORA Vs. PARITOSH CHANDIOK
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February 23, 2026 |
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GOBIND SWAROOP PARWANI Vs. STATE NCT OF DELHI
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February 10, 2026 |
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GOVIND JEE DAIRY MILK PVT. LTD. Vs. SSP PRIVATE LIMITED
|
February 25, 2026 |
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GOVT OF NCT OF DELHI Vs. SHRI RAM VEER SINGH
|
April 2, 2026 |
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GOYAL MG GASES PVT LTD Vs. CLASSIC MOTORS PVT LTD
|
May 12, 2026 |
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GUR KAUR MINOR Vs. UNION OF INDIA
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April 20, 2026 |
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GURU HARKRISHAN PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
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February 23, 2026 |
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GURUVACHAN SINGH Vs. UNION OF INDIA
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February 16, 2026 |
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HABIBUR MOLLA @ SONU Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 21, 2026 |
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HALA KAMEL ZABAL Vs. ARYA TRADING LTD.
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February 6, 2026 |
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HARISH KUMAR Vs. STATE NCT OF DELHI
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January 16, 2026 |
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HARISH VERMA Vs. MAMTA RANI
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February 6, 2026 |
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HETALI ENTERPRISES Vs. VIJAY PURUSHOTTAM KALE
|
April 7, 2026 |
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HIMANSHU NAYAK Vs. STATE NCT OF DELHI
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January 20, 2026 |
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HINDUSTAN LEVER LTD. Vs. RAKESH GOYAL
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February 28, 2026 |
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HIRA SINGH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
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February 13, 2026 |
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HITESH BHUGRA Vs. STATE NCT OF DELHI
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January 13, 2026 |
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INDIAN OIL CORPORATION LTD. Vs. SUZLON ENERGY LTD
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January 13, 2026 |
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INDRA Vs. GOVT OF NCT OF DELHI
|
May 27, 2026 |
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INNOVATIVE DERMA CARE Vs. VARDHAMAN SKINCARE PVT. LTD.
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February 28, 2026 |
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IRCON INTERNATIONAL LIMITED Vs. TANTIA CONSTRUCTION LIMITED
|
May 19, 2026 |
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IRCON INTERNATIONAL LTD. Vs. AFCONS INFRASTRUCTURE LTD.
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February 13, 2026 |
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ISLAM Vs. STATE (GOVT. OF NCT) DELHI
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January 22, 2026 |
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J. P. GAUTAM Vs. UNION OF INDIA
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February 12, 2026 |
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JAGDISH PRASAD JAISWAL Vs. UNION OF INDIA THROUGH.
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February 20, 2026 |
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JAGTAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
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February 24, 2026 |
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JAI MANGAL RAI Vs. UNION OF INDIA
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January 5, 2026 |
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JAI PARKASH Vs. SATPAL LUTHRA
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January 19, 2026 |
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JAKIR HUSSAIN Vs. STATE NCT OF DELHI
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January 21, 2026 |
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JALALUDDIN @ PAPPU Vs. STATE NCT OF DELHI
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February 9, 2026 |
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JAMIA HAMDARD Vs. JOGINDER SINGH
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February 26, 2026 |
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JAYANT VATS Vs. STATE
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February 17, 2026 |
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JES AND BEN GROUPO PVT. LTD. Vs. SHAKTI TRADING CO.
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January 27, 2026 |
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JFC FINANCE (INDIA) LIMITED Vs. ARVIND GARG LIQUIDATOR OF MOSER BAER SOLAR LTD.
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February 11, 2026 |
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JIA LAL KISHORI LAL PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
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February 5, 2026 |
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JITENDAR KUMAR SHARMA Vs. ANITA ANAND
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February 25, 2026 |
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JOHAN KEVAT Vs. STATE NCT OF DELHI
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January 13, 2026 |
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JOINT ACTION COUNCIL OF SERVICE DOCTORS ORGANISATION Vs. UNION OF INDIA
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February 10, 2026 |
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JOLLY BATOO Vs. GOVERNMENT OF NCT OF DELHI
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March 2, 2026 |
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JSW ISPAT STEEL LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED
|
March 9, 2026 |
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JUBILANT MARKETING PVT. LTD. Vs. ROBBINS TUNNELING AND TRENCHLESS TECHNOLOGY INDIA PVT. LTD
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April 9, 2026 |
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JUHURUL SEKH Vs. STATE NCT OF DELHI
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February 11, 2026 |
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JYOTI Vs. STATE NCT OF DELHI
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February 26, 2026 |
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KAILASH CHAND Vs. ADESH KUMAR BARUA
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June 3, 2026 |
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KALI CHARAN Vs. UNION OF INDIA
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March 10, 2026 |
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KARAN Vs. STATE NCT OF DELHI
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February 17, 2026 |
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KARIX MOBILE PRIVATE LIMITED Vs. NATIONAL INFORMATICS CENTRE SERVICES INC
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April 2, 2026 |
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KASHIF Vs. NARCOTIC CONTROL BUREAU
|
February 12, 2026 |
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KAUSHLENDER BHARDWAJ Vs. STATE NCT OF DELHI
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January 21, 2026 |
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KAWALJIT KAUR Vs. STATE NCT OF DELHI
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January 20, 2026 |
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KHURANA EDUCATIONAL SOCIETY (REGD.) Vs. SMT. SHASHI BALA
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February 26, 2026 |
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KING GOSWAMI Vs. STATE NCT OF DELHI
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January 14, 2026 |
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KISHAN Vs. USHA DEVI
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February 10, 2026 |
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KITOKO NGIEMBO ALAIN Vs. CUSTOMS
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February 16, 2026 |
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KULDEEP SHARMA Vs. LALITA DEVI
|
February 20, 2026 |
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KULDEEP SINGH SENGER Vs. CENTRAL BUREAU OF INVESTIGATION
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January 19, 2026 |
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KUNAL STRUCTURE INDIA PVT. LTD. Vs. INSTAPOWER LTD.
|
February 17, 2026 |
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KUSUM ROADWAYS Vs. HEMKUND FILL AND DRIVE
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February 10, 2026 |
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L AND D JV Vs. CONTAINER CORPORATION OF INDIA LTD.
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February 3, 2026 |
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L. AND D. JV. Vs. CONTAINER CORPORATION OF INDIA LTD.
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February 3, 2026 |
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LAKSHMI DEVI Vs. UNION OF INDIA
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January 27, 2026 |
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LAL BAHADUR Vs. DEVENDER GANDHI
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February 25, 2026 |
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LALIT KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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February 18, 2026 |
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LALIT MOHAN KAPUR Vs. NEW DELHI MUNICIPAL COUNCIL
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February 13, 2026 |
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LAXMAN Vs. D. V. SINGH
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February 24, 2026 |
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LAXMAN INDUSTRIES LIMITED Vs. UNION OF INDIA
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April 10, 2026 |
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LAXMI KUMAR KAPUR Vs. RAVI KAPUR
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May 29, 2026 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. G.K. NIJHAWAN
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February 9, 2026 |
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LOKESH Vs. STATE NCT OF DELHI
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January 21, 2026 |
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M.C.D. Vs. HARDAYAL SINGH MEENA
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January 14, 2026 |
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M.V. OMNI PROJECTS (INDIA) LTD Vs. UNION OF INDIA
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January 14, 2026 |
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MADANJIT KUMAR Vs. CENTRAL ELECTRONICS LIMITED
|
February 10, 2026 |
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MADHU SHUDHAN DUTTO Vs. STATE GOVT. OF NCT OF DELHI
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January 15, 2026 |
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MAHANAGAR TELEPHONE NIGAM LTD. Vs. SHRI RAM RATAN
|
February 25, 2026 |
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MAJ (RETD) SUKESH BEHL PROPRIETOR, M/S PEARL ENGINEERING COMPANY Vs. KONINKLIJKE PHILIPS NV
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January 5, 2026 |
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MALABAR GOLD AND DIAMOND LIMITED Vs. UNION OF INDIA
|
January 16, 2026 |
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MAMTA DEVI Vs. STATE NCT OF DELHI
|
February 11, 2026 |
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MAN INDUSTRIES (INDIA) LIMITED Vs. GAIL (INDIA) LIMITED
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March 11, 2026 |
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MAN SINGH Vs. U.O.I.
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February 6, 2026 |
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MANARAJIYA Vs. UNION OF INDIA
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January 21, 2026 |
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MANISH RAWAT Vs. STATE NCT OF DELHI
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February 27, 2026 |
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MANMOHAN KUMAR Vs. NEELAM KHURANA
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January 21, 2026 |
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MANOJ Vs. STATE NCT OF DELHI
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January 5, 2026 |
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MANOJ SWAMI Vs. STATE
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February 27, 2026 |
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MARIYAM Vs. STATE NCT OF DELHI
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January 21, 2026 |
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MEENAKSHI GUPTA Vs. POOJA ARORA
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February 3, 2026 |
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MEET BHADRESH SHAH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 2, 2026 |
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MILLENIUM REALTECH PVT. LTD. Vs. OPAQUE INFRASTRUCTURE PVT. LTD.
|
February 16, 2026 |
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MODERN CONSTRUCTION CO. Vs. HITECH ENTERPRISES
|
February 25, 2026 |
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MOHAN LAL CHOUDHARY Vs. STATE
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March 9, 2026 |
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MOHAN YADAV Vs. STATE
|
February 2, 2026 |
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MOHD AKHTAR Vs. ABDUL REHAN
|
January 15, 2026 |
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MOHD AZIM Vs. DELHI DEVELOPMENT AUTHORITY
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January 27, 2026 |
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MOHD BURHAN & ORS. Vs. TRILOKI NATH (SINCE DECEASED) THROUGH LRS & ORS.
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January 5, 2026 |
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MOHD FAHAD Vs. STATE NCT OF DELHI
|
January 9, 2026 |
|
MOIDEEN KUTTY K. Vs. DIRECTORATE OF ENFORCEMENT
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February 16, 2026 |
|
MRIDULA DEVI Vs. UOI
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June 4, 2026 |
|
MS SHASHI GARG Vs. MS RENU GARG
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February 24, 2026 |
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MS. SAROJ BALA Vs. STATE NCT OF DELHI
|
February 4, 2026 |
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MUNNA Vs. STATE
|
February 26, 2026 |
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MURARI KUMAR SINGH Vs. UNION OF INDIA
|
March 10, 2026 |
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N.A.SEBASTIAN Vs. UNION OF INDIA
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February 2, 2026 |
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NARENDER KUMAR GOLA Vs. KISHITIZ GOEL
|
May 18, 2026 |
|
NARENDRA SINGH Vs. UNION OF INDIA
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March 9, 2026 |
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NARINDER KUMAR NANGIA Vs. STATE
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April 17, 2026 |
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NARODE CHAITALI TRYMBAK Vs. UNION OF INDIA
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May 14, 2026 |
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NATHOO RAM JOLLY Vs. RAKHEE MARWAH
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May 18, 2026 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. BIRENDER KUMAR TIWARI
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February 26, 2026 |
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NAVEEN SHOKEEN Vs. STATE NCT OF DELHI
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January 23, 2026 |
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NAVENDU AGRAWAL Vs. MRS VARTIKA GOYAL
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February 3, 2026 |
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NAYYAR ABBAS Vs. STATE NCT OF DELHI
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February 6, 2026 |
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NEELAM BHATIA Vs. RITU BHATIA
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January 29, 2026 |
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NEERAJ Vs. STATE
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January 21, 2026 |
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NEERAJ SINGH Vs. UNION OF INDIA
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February 10, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SALEEM KHAN MEWATI
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March 3, 2026 |
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NIKHIL BHATIYA Vs. SONAM SINGH BHATIYA
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May 5, 2026 |
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NIRMAL KUMAR Vs. STATE OF NCT OF DELHI
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May 8, 2026 |
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NISHA Vs. STATE NCT OF DELHI
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January 13, 2026 |
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NOOR MOHAMMAD Vs. STATE NCT OF DELHI
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February 24, 2026 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. SHRI DARSHAN SINGH
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January 20, 2026 |
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NORTHERN RAILWAY Vs. MUNICIPAL CORPORATION OF DELHI
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February 24, 2026 |
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NS 22921A MAJOR DEVANJANA GHOSHAL Vs. UNION OF INDIA
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February 24, 2026 |
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OBINNA THEODORE ONYENETO Vs. FOREIGNERS REGIONAL REGISTRATION OFFICE
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March 13, 2026 |
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ODEON BUILDERS PVT. LTD. Vs. SASUMOROV ENTERPRISES PVT. LTD.
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February 27, 2026 |
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OMPAL YADAV Vs. FARHAN EMPEXO EXPORT AND IMPORT CO.
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February 9, 2026 |
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OPERATION MERCY INDIA FOUNDATION Vs. FACEBOOK INC
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February 7, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. MANOJ JAIN
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February 3, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. HAAZARI SINGH RAWAT
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January 28, 2026 |
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PADMAJA KUMARI PARMAR Vs. LAKSHYARAJ SINGH MEWAR
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March 17, 2026 |
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PAHALMAN BUDHA MAGAR Vs. STATE NCT OF DELHI
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January 21, 2026 |
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PAISALO DIGITAL LIMITED Vs. SUN CORP
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February 27, 2026 |
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PANDROL RAHEE TECHNOLOGIES PVT LTD Vs. IRCON INTERNATIONAL LTD
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May 20, 2026 |
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PANKAJ Vs. STATE NCT OF DELHI
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January 12, 2026 |
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PANKAJ MUNDOTIYA Vs. STATE NCT OF DELHI
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February 4, 2026 |
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PARAMJEET SINGH Vs. BSES RAJDHANI POWER LTD.
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March 30, 2026 |
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PARDEEP SINGH RATHEE Vs. STATE N.C.T. OF DELHI
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February 2, 2026 |
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PARMANAD Vs. STATE NCT OF DELHI
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March 9, 2026 |
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PARVIN JUNEJA Vs. CENTRAL BUREAU OF INVESTIGATION
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February 6, 2026 |
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PASSCODE HOSPITALITY PRIVATE LIMITED Vs. PHONOGRAPHIC PERFORMANCE LIMITED.
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January 20, 2026 |
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PAWAN KUMAR Vs. UNION OF INDIA
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February 20, 2026 |
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PAWAN KUMAR GOEL Vs. DR. DHAN SINGH
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February 17, 2026 |
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PAWAN KUMAR MISHRA Vs. STATE NCT OF DELHI
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February 17, 2026 |
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PINKI KUMARI Vs. UNION OF INDIA
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February 4, 2026 |
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PRABHROOP KAUR KAPOOR Vs. UNION OF INDIA
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February 5, 2026 |
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PRADEEP GUPTA Vs. STATE
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February 10, 2026 |
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PRADEEP KUMAR Vs. STATE NCT OF DELHI
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January 12, 2026 |
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PRADEEP SHARMA Vs. STATE ( N.C.T OF DELHI)
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January 14, 2026 |
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PRAMOD KUMAR Vs. GANNON DUNKERLEY AND CO. LTD.
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January 20, 2026 |
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PRANNOY ROY Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
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January 19, 2026 |
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PRASAR BHARATI Vs. STRACON INDIA LTD.
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January 23, 2026 |
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PRASHANT JAIN Vs. STATE NCT OF DELHI
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February 16, 2026 |
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PRATIMA MAHAJAN Vs. STATE NCT OF DELHI
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January 21, 2026 |
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PRAVIN BATANIYA Vs. UNION OF INDIA
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April 30, 2026 |
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PRECISION SCIENTIFIC AND TESTING EQUIPEMNT PVT. LTD. Vs. BRAHMANAND GAUTAM
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February 18, 2026 |
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PREETI AGGARWAL Vs. STATE NCT OF DELHI
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February 4, 2026 |
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PRERNA GUPTA Vs. REGISTRAR GENERAL OF DELHI HIGH COURT
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February 6, 2026 |
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PRESS COUNCIL OF INDIA Vs. PRESS CLUB, MUMBAI
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January 16, 2026 |
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PRIYANKA Vs. UNION OF INDIA
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February 13, 2026 |
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PROSECUTRIX (X) Vs. STATE
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February 17, 2026 |
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PUNIT Vs. STATE NCT OF DELHI
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February 16, 2026 |
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PUNJAB & SIND BANK Vs. RAMESH CHANDRA SEMWAL
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February 27, 2026 |
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PUNJAB NATIONAL BANK Vs. C.J. ARORA
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February 13, 2026 |
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May 2, 2026 |
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PUSHPA JAIN Vs. RAMESH KUMAR JAIN
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January 20, 2026 |
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R. USHA Vs. CENTRAL BUREAU INVESTIGATION
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February 24, 2026 |
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R.S. MEENA Vs. M.C.D.
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February 25, 2026 |
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RAGINI GUPTA Vs. STATE NCT OF DELHI
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January 20, 2026 |
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RAHMAN Vs. STATE NCT OF DELHI
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January 21, 2026 |
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RAHUL Vs. UNION OF INDIA
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February 3, 2026 |
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RAJ KUMAR RASTOGI Vs. DELHI PRESS LTD.
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February 6, 2026 |
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RAJ MAHATO Vs. STATE OF NCT OF DELHI
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May 15, 2026 |
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RAJA KUMAR Vs. STATE NCT OF DELHI
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January 20, 2026 |
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RAJAT Vs. STATE NCT OF DELHI
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February 9, 2026 |
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RAJEEV GUPTA Vs. FASHION MAKERS GROUP
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February 3, 2026 |
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RAJEEV MIGLANI Vs. URMIL GUJRAL
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March 27, 2026 |
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RAJESH Vs. STATE
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February 23, 2026 |
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RAJESHWAR DAYAL AGGARWAL Vs. ENICAR MACHINE (INDIA)
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May 11, 2026 |
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RAJIVE SAWHNEY Vs. DEVIKA MEHRA
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February 25, 2026 |
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RAJNI Vs. STATE NCT OF DELHI
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February 20, 2026 |
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RAJVEER SINGH Vs. STATE GOVT OF NCT DELHI
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March 3, 2026 |
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RAKESH KUMAR AGGARWAL Vs. INTELECTUAL PROERTY APPLELLATE BOARD
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February 28, 2026 |
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RAKESH RAY Vs. PRITI RAY
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February 19, 2026 |
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RAM CHANDER Vs. STATE NCT OF DELHI
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February 27, 2026 |
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RAM DAYAL Vs. KIRAN ENGINEERING AND SUPPLIERS
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February 28, 2026 |
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RAM SWAROOP GUPTA Vs. STATE NCT OF DELHI
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January 21, 2026 |
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RAMAN GANDHI Vs. BAR COUNCIL OF DELHI
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June 6, 2026 |
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RANBIR KUMAR SINGHLA Vs. ESPAL AND COMPANY
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February 26, 2026 |
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RAUNAK KUMAR Vs. STATE NCT OF DELHI
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January 5, 2026 |
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RAVI Vs. STATE NCT OF DELHI
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February 17, 2026 |
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RAVINDER DUTTA Vs. PARVINDER DUTTA
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January 20, 2026 |
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RAVINDER KUMAR Vs. DEPUTY LABOUR COMMISSIONER
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January 12, 2026 |
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RAVINDER RANA Vs. UNION OF INDIA
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February 5, 2026 |
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RCCIVL-LITL (JV) Vs. UNION OF INDIA
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January 6, 2026 |
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REEMA ARORA Vs. STATE
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February 20, 2026 |
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REENA GROVER Vs. RAMESH GROVER
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February 9, 2026 |
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REKHA DEWAN Vs. STATE NCT OF DELHI
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February 9, 2026 |
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RENU GOYAL Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LTD
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February 10, 2026 |
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RENU MATHUR Vs. RAMESH CHANDER GUPTA
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January 29, 2026 |
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RHINO FINANCE PRIVATE LIMITED Vs. GOLDEN BAG TECHNOLOGY PRIVATE LIMITED
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February 9, 2026 |
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ROHAN SHARMA Vs. STATE NCT OF DELHI
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February 23, 2026 |
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ROHIT GAGERNA Vs. STATE NCT OF DELHI
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February 9, 2026 |
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ROHIT LAMBA Vs. STATE NCT OF DELHI
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February 7, 2026 |
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S AND S CONSTRUCTION CO. Vs. UNION OF INDIA
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January 21, 2026 |
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SAGAR Vs. STATE NCT OF DELHI
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February 16, 2026 |
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SAGAR Vs. STATE NCT OF DELHI
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January 16, 2026 |
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SAHIL WAJID Vs. STATE NCT OF DELHI
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February 3, 2026 |
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June 1, 2026 |
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SALIM MALIK MUNNA Vs. STATE
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May 21, 2026 |
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January 29, 2026 |
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January 5, 2026 |
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SANDDEP Vs. STATE NCT OF DELHI
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January 16, 2026 |
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SANDEEP Vs. STATE
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March 10, 2026 |
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March 28, 2026 |
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SANDHYA Vs. STATE NCT OF DELHI
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February 9, 2026 |
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SANGEETA Vs. STATE NCT OF DELHI
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February 24, 2026 |
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SANJAY CHATURVEDI Vs. CENTRAL BUREAU OF INVESTIGATION
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February 6, 2026 |
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SANJAY GARMENTS Vs. RAKESH KUMAR
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May 14, 2026 |
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SANJEEVAN MEDICAL RESEARCH CENTRE Vs. STATE
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January 19, 2026 |
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March 19, 2026 |
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January 28, 2026 |
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April 23, 2026 |
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SARVESH SINGH Vs. STATE NCT OF DELHI
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February 10, 2026 |
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May 18, 2026 |
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SATINDER PAL Vs. GOVT OF NCT OF DELHI
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January 27, 2026 |
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SATYA NARAIN, SINCE DECEASED Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
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January 9, 2026 |
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February 9, 2026 |
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January 14, 2026 |
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January 21, 2026 |
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February 5, 2026 |
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SAURABH Vs. STATE NCT OF DELHI
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February 16, 2026 |
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SAURABH Vs. STATE NCT OF DELHI
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February 17, 2026 |
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SAURABH SHARMA Vs. STATE NCT OF DELHI
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February 23, 2026 |
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SAURAV AGGARWAL Vs. STATE NCT OF DELHI
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February 4, 2026 |
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SAVITRI Vs. STATE OF DELHI
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February 4, 2026 |
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SH BADSHAH Vs. UNION OF INDIA
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April 29, 2026 |
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SH RAKESH KUMAR NANDA DECEASED Vs. SH JITENDER SINGH
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February 11, 2026 |
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SHABNAM BHANDARI GROVER Vs. UNION OF INDIA
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February 10, 2026 |
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SHAHEEDA BEGUM QURESHI Vs. STATE NCT OF DELHI
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January 20, 2026 |
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SHAILENDER KUMAR PALL Vs. STATE NCT OF DELHI
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May 4, 2026 |
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SHAKEEL Vs. STATE NCT OF DELHI
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January 21, 2026 |
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January 27, 2026 |
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January 5, 2026 |
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January 5, 2026 |
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SHATAN BISHNOI Vs. STATE NCT OF DELHI
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March 9, 2026 |
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SHIVA Vs. STATE NCT OF DELHI
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January 2, 2026 |
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SHRAWAN Vs. STATE
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January 21, 2026 |
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SHRI DHANRAJ Vs. STATE NCT OF DELHI
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February 4, 2026 |
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SHRI GIAN CHAND RALHAN Vs. SHRI GURVINDER SINGH BAKSHI
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February 17, 2026 |
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SHRI HARENDAR SINGH Vs. MINISTRY OF HOUSING AND URBAN AFFAIRS
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February 17, 2026 |
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SHRI SARVESH PURI Vs. SHRI RISHAB KUMAR
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January 5, 2026 |
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SHRI VINOD KUMAR PATHROR Vs. UNION OF INDIA
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February 27, 2026 |
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SHUBHAM Vs. STATE NCT OF DELHI
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February 11, 2026 |
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SHUBHAM KUMAR SINGH Vs. UNION OF INDIA
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February 5, 2026 |
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SHYAM SUNDER Vs. SURENDER SINGH VERMA
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March 23, 2026 |
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SHYAM VEER SINGH Vs. UNION OF INDIA
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February 27, 2026 |
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SIDDHANTH MENDIRATTA Vs. MADHU CHAWLA
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January 28, 2026 |
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February 23, 2026 |
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SMT CHANDA DEVI Vs. UNION OF INDIA
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February 5, 2026 |
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SMT JAI PALI Vs. PREM SAHDEV
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February 18, 2026 |
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SMT SUNIL Vs. STATE NCT OF DELHI
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February 16, 2026 |
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February 16, 2026 |
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SMT. SONU W/O SHRI NARESH Vs. HUKAM SINGH
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June 8, 2026 |
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SONU HALDER Vs. STATE NCT OF DELHI
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January 12, 2026 |
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SRK DEVBUILD PVT LTD Vs. GOVERNMENT OF NCT OF DELHI
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February 26, 2026 |
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STATE Vs. RAM PARKASH S/O SHRI GANESHI LAL
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March 16, 2026 |
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STATE Vs. SANTOSH CHOUDHARY
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February 23, 2026 |
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STATE Vs. PAWAN
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May 7, 2026 |
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STATE ( NCT OF DELHI) Vs. SWEETY
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March 25, 2026 |
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STATE (GOVT OF NCT OF DELHI) Vs. OM PRAKASH
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March 10, 2026 |
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STATE NCT OF DELHI Vs. SHEEL KUMAR
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January 15, 2026 |
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STATE OF NCT OF DELHI Vs. SUMIT
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February 17, 2026 |
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STATE OF NCT OF DELHI Vs. DINESH KUMAR JAIN
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January 13, 2026 |
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STATE OF NCT OF DELHI Vs. SANJAY KUMAR
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January 13, 2026 |
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STATE OF NCT OF DELHI Vs. ASHA KAUR
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February 5, 2026 |
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February 18, 2026 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
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February 27, 2026 |
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STUTI SINGH Vs. DEEPAK LUTHRA
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February 12, 2026 |
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SUBE SINGH Vs. C.B.I.
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May 5, 2026 |
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SUCHI AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1) NEW DELHI
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February 13, 2026 |
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SUDARSHAN Vs. STATE
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April 15, 2026 |
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SUHAIL Vs. STATE NCT OF DELHI
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March 9, 2026 |
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SUMEET SURI Vs. STATE
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January 7, 2026 |
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SUMESH KUMAR DUA Vs. GOVT. OF NCT OF DELHI
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February 27, 2026 |
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SUMIT CHATURVEDI Vs. CENTRAL BUREAU OF INVESTIGATION
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February 6, 2026 |
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SUMRAT Vs. STATE NCT OF DELHI
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January 14, 2026 |
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SUNIL KUMAR Vs. STATE NCT OF DELHI
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February 13, 2026 |
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SUNIL KUMAR SINGH Vs. STATE
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February 7, 2026 |
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SUNIL KUMAR TIWARI Vs. STATE NCT OF DELHI
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January 20, 2026 |
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SUNMEET SINGH Vs. DIVYANK BOSE
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February 27, 2026 |
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SUPHIYAN ALI Vs. STATE NCT OF DELHI
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January 21, 2026 |
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SURINDER KUMAR WADHWA Vs. KONINKLIJKE PHILIPS N.V.
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February 26, 2026 |
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February 3, 2026 |
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TAJINDER KAUR Vs. STATE (GOVT. OF NCT OF DELHI)
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February 13, 2026 |
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TASLEEM Vs. STATE (GOVT. OF NCT OF DELHI)
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February 26, 2026 |
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TASLIMA Vs. STATE NCT OF DELHI
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February 17, 2026 |
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TEERTHANKAR MAHAVEER UNIVERSITY Vs. HARMEET SINGH
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February 25, 2026 |
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TEKRAM ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
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April 16, 2026 |
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TERIX COMPUTER SERVICE INDIA PVT, LTD, Vs. TPM GURU PRIVATE LTD
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February 28, 2026 |
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THYROCARE TECHNOLOGIES LIMITED Vs. MOHIT
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January 27, 2026 |
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TUSHAR Vs. STATE NCT OF DELHI
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February 23, 2026 |
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TV TODAY NETWORK LIMITED Vs. NEWS LAUNDRY MEDIA PRIVATE LIMITED
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March 20, 2026 |
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UDAIVEER SINGH Vs. GOVT OF NCT OF DELHI
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January 27, 2026 |
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UDIT MISHRA Vs. STATE NCT OF DELHI
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February 17, 2026 |
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UGRAKANT JHA Vs. KIRAN ENGINEERING
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February 28, 2026 |
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UNION OF INDIA Vs. SHRIRAM COCONUT PRODUCTS
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March 12, 2026 |
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UNION OF INDIA Vs. SHUBHAM PANDEY
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February 20, 2026 |
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UNION OF INDIA Vs. DELHI RACE CLUB (1940) LTD
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May 26, 2026 |
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UNION OF INDIA Vs. SUB TRILOK CHAND
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May 29, 2026 |
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UNION OF INDIA Vs. THE KHETRI TRUST
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June 2, 2026 |
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UNION OF INDIA Vs. KAPIL GURJAR
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January 16, 2026 |
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UNION OF INDIA Vs. RAJESH
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January 23, 2026 |
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USHA RANI GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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June 4, 2026 |
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VALIDAD KHAN @ MULLAH Vs. UNION OF INDIA
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March 12, 2026 |
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VANDANA RANA Vs. BAL SINGH RANA
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January 23, 2026 |
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January 16, 2026 |
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VARUN KUMAR SINGH Vs. STATE (SHO RAJINDER NAGAR)
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February 3, 2026 |
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VENKATACHALAM THANGAVELU Vs. ITO, WARD 70(1), DELHI
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January 20, 2026 |
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VENUGOPAL N DHOOT Vs. RELIGARE FINVEST LIMITED
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February 24, 2026 |
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February 20, 2026 |
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VIJAI PRAKASH SHUKLA Vs. U.O.I.
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February 20, 2026 |
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March 9, 2026 |
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February 18, 2026 |
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February 10, 2026 |
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January 5, 2026 |
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February 25, 2026 |
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January 5, 2026 |
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January 5, 2026 |
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VINEET SOROUT Vs. STATE NCT OF DELHI
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March 3, 2026 |
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VINOD KUMAR JAIN Vs. UNION OF INDIA
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February 10, 2026 |
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March 24, 2026 |
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February 27, 2026 |
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VISHAL CHOUDHARY Vs. SNPC MACHINES PRIVATE LIMITED
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January 16, 2026 |
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January 30, 2026 |
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WADIA TECHNO ENGINEERING SERVICES LIMITED Vs. DIRECTOR GENERAL OF MARRIED ACCOMMODATION PROJECT
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March 24, 2026 |
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WALMARK HOLDINGS LIMITED Vs. FORTIS HEALTHCARE LIMITED
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January 21, 2026 |
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WARIS ALI Vs. STATE NCT OF DELHI
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February 11, 2026 |
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WASIM KHAN Vs. STATE NCT OF DELHI
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February 6, 2026 |
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WORKING NEWS CAMERAMEN’S ASSOCIATION Vs. PRESS COUNCIL OF INDIA
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January 16, 2026 |
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XXXXXXX Vs. STATE NCT OF DELHI
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February 16, 2026 |
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XYZ Vs. STATE OF NCT OF DELHI
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March 10, 2026 |
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YADAV VIVEK KUMAR PARASNATH Vs. UNION OF INDIA
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April 21, 2026 |
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YANGTZE MEMORY TECHNOLOGIE CO. LTD. Vs. UNION OF INDIA
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February 3, 2026 |
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YASMEEN Vs. MOHD ANIS
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May 23, 2026 |
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YOGESH @ MONU @ HARVINDER Vs. STATE NCT OF DELHI
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January 19, 2026 |
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February 26, 2026 |
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YUSUF KHAN Vs. STATE NCT OF DELHI
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February 24, 2026 |
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ZAHID Vs. GOVT. OF NCT OF DELHI
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April 6, 2026 |
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ZIMALAYA DRUGS PVT. LTD. Vs. DABUR INDIA LIMITED
|
January 28, 2026 |
LOGIN