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DEWAN CHAND BUILDERS AND CONTRACTORS Vs. RAYCO ENGINEERING SERVICES
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August 1, 2022 |
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DIVYAM BHATEJA Vs. BHAI PARMANAND VIDYA MANDIR
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May 27, 2022 |
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3M COMPANY Vs. VIKAS SINHA
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July 5, 2022 |
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A-ONE REALTORS PRIVATE LIMITED Vs. ENERGY EFFICIENCY SERVICES LIMITED
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May 23, 2022 |
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A. K. BUILDERS Vs. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
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February 25, 2022 |
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A.K.G INFRA STRUCTURE Vs. UNION OF INDIA
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April 28, 2022 |
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A2 INTERIORS PRODUCTS PVT. LTD Vs. RAHUL BHANDARI
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September 13, 2022 |
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A2Z INFRASERVICES LIMITED Vs. CENTRAL WORKS PUBLIC DEPARTMENT
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June 3, 2022 |
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AAA VEHICLEADES PVT LTD Vs. BALKISHAN GUPTA
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May 24, 2022 |
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AAMIR KHAN Vs. STATE
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May 24, 2022 |
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AAP KI PASAND Vs. HIMALAYAN LEAF PVT LTD
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November 30, 2022 |
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AARCITY BUILDERS PVT LTD Vs. SUBHASH SHARMA
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August 17, 2022 |
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AARIN Vs. KENDRIYA VIDYALAYA SANGATHAN
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March 16, 2022 |
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AARIN Vs. KENDRIYA VIDYALAYA SANGATHAN
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April 11, 2022 |
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AARIN Vs. KENDRIYA VIDYALAYA SANGATHAN
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April 13, 2022 |
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AASHIMA GOYAL Vs. UNION OF INDIA
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January 25, 2022 |
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AB TOWERS PRIVATE LIMITED Vs. DELHI APARTMENTS PVT. LTD.
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March 16, 2022 |
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ABBOTT HEALTHCARE PRIVATE LIMITED Vs. GLENSMITH LABS PVT. LTD
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April 18, 2022 |
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ABDUL MAJEED BABA Vs. STATE (NCT OF DELHI)
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November 3, 2022 |
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ABDUL RASHID Vs. NAWAB ALI
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July 11, 2022 |
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ABDUL REHMAN Vs. N.C.B.
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August 30, 2022 |
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ABHA GEORGE Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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February 2, 2022 |
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ABHINAV IMMIGRATION SERVICES PRIVATE LIMITED Vs. SUNITA SETH
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August 8, 2022 |
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ABHISHEK AGARWAL Vs. UNION OF INDIA
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December 9, 2022 |
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ABHISHEK BANERJEE Vs. DIRECTORATE OF ENFORCEMENT
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March 11, 2022 |
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ABHISHEK GUPTA Vs. STATE OF NCT OF DELHI
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March 16, 2022 |
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ABHISHEK GUPTA Vs. UNION OF INDIA
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May 20, 2022 |
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ABHISHEK KUMAR Vs. STATE
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December 13, 2022 |
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ABHISHEK KUMAR Vs. UNION OF INDIA
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August 30, 2022 |
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ABHISHEK KUMAR SINGH Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
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September 2, 2022 |
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ABHISHEK KUMAR SINGH Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
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April 13, 2022 |
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ABHISHEK RAY Vs. R. PAUL
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July 6, 2022 |
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ABHISHEK SINGH Vs. STATE
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August 17, 2022 |
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ABINASH KUMAR Vs. UNION OF INDIA
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March 29, 2022 |
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ACE TEL LINKERS PVT LTD Vs. SOM PRAKASH YADAV
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July 12, 2022 |
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ADANI WELSPUN EXPLORATION LIMITED Vs. UNION OF INDIA
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August 17, 2022 |
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ADEEBA ASRAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE, NEW DELHI
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June 13, 2022 |
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ADHUNIK SECURITY SERVICES Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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May 31, 2022 |
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ADITI BAKHT Vs. ABHISHEK AHUJA
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June 3, 2022 |
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ADITI GAUR Vs. GENERAL MANAGER UCO BANK
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November 24, 2022 |
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ADITI INFRABUILD AND SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 25, 2022 |
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ADITYA DAVE Vs. TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD
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February 18, 2022 |
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ADITYA RATHORE Vs. DELHI TECHNOLOGICAL UNIVERSITY
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February 9, 2022 |
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ADLEC POWER PVT. LTD. Vs. APEX HOMES PVT. LTD.
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October 14, 2022 |
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ADOBE Vs. NAMASE PATEL
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March 11, 2022 |
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ADROIT FINANCIAL SERVICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), DELHI
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September 22, 2022 |
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ADS HI TECH POLYMERS PRIVATE LIMITED Vs. GENETIX BIOTECH ASIA PRIVATE LIMITED
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February 11, 2022 |
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AEE ENGINEEERS AND CONTACTORS Vs. IGNOU
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January 12, 2022 |
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AERO CLUB Vs. BHAWNA TRADING CO.
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October 19, 2022 |
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AFFORDABLE INFRASTRUCTURE AND HOUSING PROJECTS PRIVATE LIMITED Vs. SEGROW BIO TECHNICS INDIA PRIVATE LIMITED
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December 15, 2022 |
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AFNAN RAHEES Vs. NORTH DELHI MUNICIPAL CORPORATION
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February 21, 2022 |
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AFROZ ALAM Vs. STATE
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March 11, 2022 |
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AFROZNISHA Vs. DELHI WAKF BOARD
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February 22, 2022 |
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AFSHA TALWAR Vs. UNION OF INDIA
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July 22, 2022 |
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AFTAB AHMAD Vs. MIRZA AZIZ BEG
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June 3, 2022 |
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January 24, 2022 |
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AG NEWTON REDDY Vs. UNION OF INDIA
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September 1, 2022 |
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AGBAHIA IKENNA Vs. STATE
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May 6, 2022 |
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AGHUM BAHL Vs. DSIIDC
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November 1, 2022 |
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AGRIBOARD INTERNATIONAL LLC Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS
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March 31, 2022 |
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AGRIVIDA INC Vs. UNION OF INDIA AND THE CONTROLLER GENERAL OF PATENTS
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May 23, 2022 |
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AGSON GLOBAL PVT. LTD. Vs. INDIAN OVERSEAS BANK
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February 22, 2022 |
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AHMED ALI Vs. BSES YAMUNA POWER LTD
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January 12, 2022 |
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AHUJA RADIOS Vs. NEERAJ GOEL
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May 26, 2022 |
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AIR CUSTOMS Vs. BEGAIM AKYNOVA
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January 3, 2022 |
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January 10, 2022 |
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AIR TRAFFIC SAFETY ELECTRONICS PERSONNEL ASSOCIATION (INDIA) Vs. AIRPORTS AUTHORITY OF INDIA,
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September 21, 2022 |
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July 20, 2022 |
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AIRPORTS AUTHORITY OF INDIA Vs. TDI INTERNATIONAL INDIA LTD
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August 1, 2022 |
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AIRPORTS AUTHORITY OF INDIA Vs. AIR TRAFFIC SAFETY ELECTRONICS PERSONNEL ASSOCIATION (INDIA)
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February 8, 2022 |
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AISHANI OJHA Vs. NATIONAL TESTING AGENCY
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August 26, 2022 |
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AISHWARYA ATTREY Vs. CENTRAL BUREAU OF INVESTIGATION
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July 14, 2022 |
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AJAY Vs. UNION OF INDIA
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February 10, 2022 |
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AJAY BERI Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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August 30, 2022 |
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AJAY DEDHA Vs. STATE (NCT OF DELHI)
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January 20, 2022 |
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AJAY GUPTA Vs. STATE THR CBI
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October 28, 2022 |
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AJAY KUMAR Vs. STATE OF NCT OF DELHI
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May 13, 2022 |
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AJAY KUMAR Vs. UNION OF INDIA
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November 28, 2022 |
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AJAY KUMAR Vs. UNION OF INIDA
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September 22, 2022 |
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AJAY KUMAR Vs. STATE (NCT OF DELHI)
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September 28, 2022 |
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AJAY KUMAR AWASTHI Vs. UNION OF INDIA
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December 2, 2022 |
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AJAY KUMAR GOEL Vs. UNION OF INDIA
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September 13, 2022 |
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AJAY KUMAR MITTAL Vs. UOI
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November 4, 2022 |
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AJAY KUMAR PATNAIK Vs. JAWAHAR LAL NEHRU UNIVERSITY
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July 25, 2022 |
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AJAY RAWAT Vs. UNION OF INDIA
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December 2, 2022 |
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AJAY SINGH Vs. STATE NCT OF DELHI
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April 7, 2022 |
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AJAY SRIVASTAVA Vs. STATE OF NCT OF DELHI
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March 7, 2022 |
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AJAY TYAGI Vs. B9 BEVERAGES
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December 19, 2022 |
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AJIT KUMAR CHOUDHARY Vs. UNION OF INDIA
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September 1, 2022 |
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AJIT KUMAR PANDE Vs. UOI
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November 1, 2022 |
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AKANKSHA SHARMA Vs. STATE GOVT. OF NCT OF DELHI
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April 20, 2022 |
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March 21, 2022 |
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December 6, 2022 |
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February 16, 2022 |
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AKEEL AHMAD Vs. STATE
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May 6, 2022 |
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January 18, 2022 |
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AKRITI AGGARWAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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May 19, 2022 |
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October 18, 2022 |
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April 27, 2022 |
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AKSHAY DHINGRA Vs. STATE
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December 30, 2022 |
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AKSHAY KUMAR SHAHARE Vs. NEW DELHI MUNICIPAL COUNCIL
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January 20, 2022 |
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March 22, 2022 |
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AKTIEBOLAGET VOLVO Vs. LAMINA SUSPENSION PRODUCTS LIMITED
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March 8, 2022 |
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September 27, 2022 |
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ALAPAN BANDYOPADHYAY Vs. UNION OF INDIA
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March 7, 2022 |
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ALI HUMAM Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
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October 6, 2022 |
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ALI QUAZIM Vs. STATE NCT OF DELHI
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April 21, 2022 |
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September 27, 2022 |
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ALKA GHALOT Vs. GOVT. OF NCT OF DELHI
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April 18, 2022 |
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ALKEM LABORATORIES LTD Vs. M/S. LABORATE PHARMACEUTICALS INDIA LTD
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June 17, 2022 |
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ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION Vs. UNION OF INDIA
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February 7, 2022 |
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ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION Vs. AIR INDIA ENGINEERING SERVICES LIMITED
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August 18, 2022 |
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ALLEIMA MATERIALS TECHNOLOGY (JIANGSU) CO. LTD. Vs. UNION OF INDIA
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September 6, 2022 |
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ALLERGAN INC Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARKS
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October 12, 2022 |
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July 7, 2022 |
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March 2, 2022 |
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September 27, 2022 |
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April 13, 2022 |
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July 7, 2022 |
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May 23, 2022 |
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October 31, 2022 |
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April 1, 2022 |
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February 11, 2022 |
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April 6, 2022 |
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April 6, 2022 |
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November 3, 2022 |
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March 7, 2022 |
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AMARNATH TIWARI Vs. STATE (NCT OF DELHI)
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January 24, 2022 |
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May 26, 2022 |
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November 25, 2022 |
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AMBARISH KUMAR SINGH Vs. UNION OF INDIA
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August 17, 2022 |
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AMBIENCE COMMERCIAL DEVELOPERS PVT. LTD Vs. M/S. AIDA FOODS PVT. LTD
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January 21, 2022 |
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July 7, 2022 |
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AMBIENCE PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
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January 31, 2022 |
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July 6, 2022 |
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September 5, 2022 |
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May 11, 2022 |
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April 1, 2022 |
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July 22, 2022 |
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April 5, 2022 |
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February 14, 2022 |
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August 5, 2022 |
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February 22, 2022 |
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April 29, 2022 |
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November 10, 2022 |
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August 17, 2022 |
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May 11, 2022 |
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November 9, 2022 |
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May 23, 2022 |
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May 31, 2022 |
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October 17, 2022 |
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September 16, 2022 |
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February 25, 2022 |
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September 21, 2022 |
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October 13, 2022 |
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October 31, 2022 |
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January 13, 2022 |
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July 15, 2022 |
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September 28, 2022 |
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January 4, 2022 |
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December 15, 2022 |
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May 25, 2022 |
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September 6, 2022 |
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May 27, 2022 |
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ANAND AND CO. Vs. UNION OF INDIA
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April 27, 2022 |
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November 10, 2022 |
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May 30, 2022 |
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March 14, 2022 |
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September 27, 2022 |
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September 28, 2022 |
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September 6, 2022 |
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February 10, 2022 |
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April 29, 2022 |
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March 14, 2022 |
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ANI MEDIA PVT. LTD Vs. VINAY G DAVID
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March 15, 2022 |
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November 15, 2022 |
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August 4, 2022 |
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July 7, 2022 |
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August 24, 2022 |
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January 28, 2022 |
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May 17, 2022 |
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May 19, 2022 |
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July 7, 2022 |
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February 18, 2022 |
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March 21, 2022 |
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July 21, 2022 |
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May 26, 2022 |
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April 18, 2022 |
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August 5, 2022 |
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December 22, 2022 |
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November 1, 2022 |
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November 2, 2022 |
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May 9, 2022 |
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September 21, 2022 |
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April 7, 2022 |
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July 12, 2022 |
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November 1, 2022 |
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ANIL SYAL Vs. UNION BANK OF INDIA
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January 19, 2022 |
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ANIS Vs. STATE (GOVT. OF NCT, DELHI)
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May 10, 2022 |
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ANISH DAS TALUKDAR Vs. UNION OF INDIA
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April 28, 2022 |
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ANISH GUPTA Vs. UNION OF INDIA
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July 5, 2022 |
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ANISH KUMAR Vs. UNION OF INIDA
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September 27, 2022 |
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June 3, 2022 |
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November 3, 2022 |
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ANITA Vs. RAJU
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September 7, 2022 |
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September 26, 2022 |
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November 25, 2022 |
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September 7, 2022 |
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ANITA SHARMA Vs. STATE (NCT OF DELHI)
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October 20, 2022 |
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ANJALI BHARDWAJ Vs. CPIO, SUPREME COURT OF INDIA
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July 27, 2022 |
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ANJALI BHARDWAJ Vs. CPIO, SUPREME COURT OF INDIA
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March 30, 2022 |
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April 7, 2022 |
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March 8, 2022 |
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May 24, 2022 |
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February 25, 2022 |
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ANK HOTELS PVT. LTDC Vs. M. S. DGN RESORTS PARTNERSHIP FIRM
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May 11, 2022 |
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ANKIT Vs. STATE (NCT OF DELHI)
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January 4, 2022 |
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ANKIT KAUL Vs. NATIONAL FACELESS ASSESSMENT CENTER, NEW DELHI
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April 28, 2022 |
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ANKIT NARANG Vs. STATE, GOVT. OF NCT OF DELHI
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March 10, 2022 |
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ANKITA AGRAWAL Vs. AKANKSHA BHARGAWA
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March 31, 2022 |
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ANKUR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
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July 12, 2022 |
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March 15, 2022 |
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ANMOL SOODAND OTHERS Vs. STATE(NCT OF DELHI)AND ANOTHER
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February 23, 2022 |
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ANNIE GURMEHER KAUR Vs. UNIVERSITY OF DELHI
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April 6, 2022 |
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ANOOP SINGH KARAYAT Vs. STATE
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February 16, 2022 |
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ANS CONSTRUCTIONS PVT. LTD. Vs. COMMISSIONER OF THE CENTRAL TAX GST,
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February 10, 2022 |
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October 10, 2022 |
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ANSHU RAIZADA Vs. ROCA BATHROOM PRODUCTS PRIVATE LIMITED
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August 17, 2022 |
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ANTRIX CORPORATION LTD. Vs. DEVAS MULTIMEDIA PRIVATE LIMITED
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August 29, 2022 |
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ANU GUPTA Vs. VIJAY GUPTA
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August 8, 2022 |
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ANU RAJOTIA Vs. RITA ALLAHABADI
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January 20, 2022 |
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ANUJ GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
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February 23, 2022 |
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ANUJ KAICKER Vs. PUNJAB NATIONAL BANK
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April 20, 2022 |
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ANUJ KUMAR UPADHYAY Vs. STATE NCT OF DELHI
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November 15, 2022 |
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March 14, 2022 |
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ANWAR Vs. STATE (NCT OF DELHI)
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May 26, 2022 |
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APARNA BHAT Vs. SAKSHI SINGH
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May 13, 2022 |
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APEX BUILDSYS LTD. Vs. PRIME HITECH INFRASTRUCTURE LTD.
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April 12, 2022 |
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APEX TRADERS Vs. COMMISSIONER OF CENTRAL TAXES, GST DELHI
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August 17, 2022 |
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APL APOLLO TUBES LIMITED Vs. SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
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April 13, 2022 |
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APNATIME TECH PVT. LTD. Vs. TMP TECHNOLOGIES PVT. LTD.
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August 30, 2022 |
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APURV SHANKAR Vs. UNION OF INDIA
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April 20, 2022 |
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AQUARIUS FINCAP AND CREDITS PRIVATE LIMITED Vs. NATIONAL FACELESS APPEAL CENTRE
|
September 5, 2022 |
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ARADHYA Vs. TRANSPORT DEPARTMENT, GOVT. OF NCT OF DELHI
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January 10, 2022 |
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ARCELOR MITTAL NIPPON STEEL INDIA LIMITED Vs. MIDEAST INTEGRATED STEELS LIMITED
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February 23, 2022 |
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ARDEE INFRASTRUCTURE PRIVATE LIMITED Vs. S. K. SETHI
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March 30, 2022 |
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ARINDAM SAHA Vs. DIPANWITA THAKUR
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June 3, 2022 |
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ARMTECH (INDIA) LIMITED Vs. GAIL (INDIA) LIMITED
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July 4, 2022 |
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ARMY WELFARE HOUSING Vs. PRESIDING OFFICER
|
July 14, 2022 |
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ARNAV TYAGI Vs. UNION OF INDIA
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September 28, 2022 |
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AROMATRIX FLORA PVT LTD Vs. UNION OF INDIA
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September 27, 2022 |
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AROON AVIATION SERVICES PVT LTD Vs. UNION OF INDIA
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October 10, 2022 |
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ARORA CONSTRUCTION COMPANY PVT. LTD Vs. GOVERNMENT OF NCT OF DELHI
|
February 21, 2022 |
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ARORA TOOLS PVT LTD Vs. VARDEX TOOLINGS PRIVATE LIMITED
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November 22, 2022 |
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ARRENA OVERSEAS PRIVATE LIMITED Vs. BATRA ART PRESS
|
October 28, 2022 |
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ARSHAD AHMAD Vs. STATE NCT OF DELHI
|
June 2, 2022 |
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ARSHIYA LIMITED Vs. AMIT GUPTA
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April 11, 2022 |
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ARUN CHOPRA Vs. CHANDRA ASSOCIATES PVT LTD
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May 18, 2022 |
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ARUN KUMAR GOYAY Vs. NARCOTICS CONTROL
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March 25, 2022 |
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ARUN PANDEY Vs. VIKAS ARORA
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February 16, 2022 |
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ARUNA MAHANANDA Vs. MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT
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August 31, 2022 |
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ARVIND KUMAR Vs. C.B.I.
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August 31, 2022 |
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ARVIND MEDICARE PVT. LTD. Vs. NEERU MEHRA
|
May 17, 2022 |
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ARYAN BIOLOGICAL CORPORATION Vs. VISHWAKARMA METAL BOX
|
December 7, 2022 |
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ASHA ENTERPRISES PVT. LTD. Vs. GOVT. OF NCT OF DELHI
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February 9, 2022 |
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ASHAV ADVISORY LLP Vs. PATANJALI AYURVEDA LIMITED
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January 31, 2022 |
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ASHIM GUJRAL Vs. KUVAM GUJRAL
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February 28, 2022 |
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ASHISH Vs. CENTRAL BUREAU OF INVESTIGATION
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May 13, 2022 |
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ASHISH CHAND Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
September 5, 2022 |
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ASHISH DUBEY Vs. SARA CARRIERE DUBEY
|
August 17, 2022 |
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ASHISH GUPTA Vs. TATA POWER DELHI DISTRIBUTION LTD.
|
January 14, 2022 |
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ASHISH KUMAR@PINTOO Vs. STATE
|
March 25, 2022 |
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ASHISH WINDWANI Vs. STATE (NCT OF DELHI)
|
October 12, 2022 |
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ASHOK Vs. STATE
|
November 3, 2022 |
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ASHOK BHARDWAJ Vs. DINKAR BHARDWAJ
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January 31, 2022 |
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ASHOK KUMAR Vs. ADDL.C.P. DELHI
|
October 7, 2022 |
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ASHOK KUMAR Vs. UNION OF INDIA
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February 9, 2022 |
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ASHOK KUMAR Vs. MUNNI DEVI
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August 24, 2022 |
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ASHOK KUMAR CHAUDHARY Vs. ANITA KHURANA
|
February 22, 2022 |
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ASHOK KUMAR JAIN Vs. PREM CHAND GUPTA
|
July 12, 2022 |
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ASHOK KUMAR MAKHIJA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
July 11, 2022 |
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ASHOK PANWAR Vs. BSES RAJDHANI POWER LIMITED
|
March 7, 2022 |
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ASHUTOSH BUILDERS CONTRACTORS AND ENGINEERS Vs. UNION OF INDIA
|
February 16, 2022 |
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ASHUTOSH DIWEDI Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
April 11, 2022 |
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ASHUTOSH GAUTAM Vs. ICAR
|
February 28, 2022 |
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ASHUTOSH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
May 31, 2022 |
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ASHUTOSH SINGH Vs. UNIVERSITY OF DELHI
|
April 21, 2022 |
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ASHWANI CHAWLA Vs. STATE
|
August 8, 2022 |
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ASHWANI KUMAR Vs. STATE
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December 30, 2022 |
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ASHWANI SHARMA Vs. STATE
|
May 23, 2022 |
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ASI RAVINDER SINGH Vs. UNION OF INDIA
|
February 28, 2022 |
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ASI/PHARMA BISWA PRAKASH JENA Vs. UNION OF INDIA
|
August 23, 2022 |
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ASIAN COLOUR COATED ISPAT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 3, 2022 |
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ASIAN HOTELS (NORTH) LTD. Vs. SITAL DASS SONS
|
December 22, 2022 |
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ASIF Vs. STATE (N.C.T OF DELHI
|
January 28, 2022 |
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ASLAM SHER KHAN Vs. NARINDER DHRUV BATRA
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June 24, 2022 |
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ASLAM SHER KHAN Vs. UNION OF INDIA
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May 25, 2022 |
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ASSOCIATION OF MD PHYSICIANS Vs. NATIONAL BOARD OF EXAMINATION
|
May 23, 2022 |
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ASSURED BEST CARE HOSPITAL PVT. LTD. Vs. RAJA ARORA
|
November 15, 2022 |
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ASTRA ZENECA AB Vs. NATCO PHARMA LIMITED
|
February 2, 2022 |
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ASTRAL POLY TECHNIK LIMITED Vs. ASTRALGLEE
|
August 22, 2022 |
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ASTRAL POLY TECHNIK LIMITED Vs. DHARTI PIPE
|
April 20, 2022 |
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ATEET BANSAL Vs. COMMISSIONER OF POLICE, DELHI
|
November 23, 2022 |
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ATELIER AUTOMOBILES PRIVATE LIMITED Vs. RELIGARE FINVEST LIMITED
|
December 7, 2022 |
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ATEN CAPITAL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI
|
May 18, 2022 |
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ATMA SINGH Vs. PREM SINGH
|
August 24, 2022 |
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ATUL DHARIYA Vs. UNION OF INDIA
|
January 6, 2022 |
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ATUL KUMAR Vs. NAOMI REWARI
|
February 9, 2022 |
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ATUL PUNJ Vs. IDBI BANK
|
June 15, 2022 |
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ATUL PUNJ Vs. IDBI BANK
|
November 24, 2022 |
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ATUL SAXENA Vs. STATE NCT OF DELHI
|
October 11, 2022 |
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ATUL VASHISHT Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
|
April 4, 2022 |
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AUSTIN NICHOLS & CO INC Vs. GWALIOR DISTILLERIES PRIVATE LTD
|
August 18, 2022 |
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AUTO PARIVAR CHARITABLE WELFARE SOCIETY Vs. GOVT. OF NCT OF DELHI
|
February 11, 2022 |
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AVERY DENNISON CORPORATION Vs. CONTROLLER OF PATENTS
|
November 4, 2022 |
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AVIN DALAL Vs. UNION OF INDIA
|
January 3, 2022 |
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AVINASH Vs. STATE OF N.C.T. OF DELHI
|
April 26, 2022 |
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AVINASH CHANDER Vs. AAI
|
May 19, 2022 |
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AVNEET KAUR Vs. SADHU SINGH
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June 1, 2022 |
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AWADH CONSTRUCTIONS Vs. AMARPREET SHUTTERING
|
April 13, 2022 |
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AWANEESH CHANDRA JHA Vs. ANIL PRASAD NANDA
|
July 4, 2022 |
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AXIS NIRMAN INDUSTRIES LTD Vs. RAJENDRA KUMAR (HUF)
|
July 12, 2022 |
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AXIS TRUSTEE SERVICES LIMTIED Vs. SANJEEV MAHAJAN
|
April 7, 2022 |
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AYESA INGENIERIA Y ARQUITECTURA S.A.U Vs. RAIL VIKAS NIGAM LIMITED
|
May 19, 2022 |
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AZAD KHAN Vs. STATE
|
September 27, 2022 |
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AZAD SINGH Vs. GOVT OF NCT OF DELHI
|
November 25, 2022 |
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AZHAR RASHEED Vs. STATE NCT OF DELHI
|
May 11, 2022 |
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B-EARTH & SPIRE (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
July 6, 2022 |
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B. D. KHANNA PUBLICITY Vs. JALVEEN ROSHA
|
July 4, 2022 |
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B. K. PARCHURE Vs. STATE
|
August 18, 2022 |
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B. L. KAPUR MEMORIAL HOSPITAL Vs. COMMISSIONER OF INCOME TAX
|
November 25, 2022 |
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B. TIWARI Vs. STATE
|
July 20, 2022 |
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B.B. LAL AGGARWAL Vs. STATE GOVT OF DELHI
|
April 4, 2022 |
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B.B.JOSHI Vs. M/S SHARMA FOUNDATION
|
November 9, 2022 |
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B.K.S. MOTORS (P) LTD Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
|
May 20, 2022 |
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B.S DANGWAL Vs. ASHOK TANWAR
|
July 20, 2022 |
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B.S. PURIA Vs. INDRAPRASTHA POWER GENERATION CO. LTD.
|
May 9, 2022 |
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B.T.M EXPORTS LIMITED Vs. PS EXIM (HK) LIMITED
|
December 6, 2022 |
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B4S SOLUTIONS PVT LTD Vs. ATC TELECOM INFRA STRUCTURE PVT. LTD.
|
April 1, 2022 |
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BABA RAHIM ALI SHAH Vs. ATUL KUMAR GARG
|
June 3, 2022 |
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BABA SAHEB AMBEDKAR HOSPITAL GOVT. OF NCT OF DELHI Vs. KRATI MEHROTRA
|
March 11, 2022 |
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BABITA Vs. SDMC
|
May 19, 2022 |
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BABITA GULATI Vs. TATA POWER DELHI DISTRIBUTION LTD.
|
December 2, 2022 |
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BABITA SHARMA Vs. SHANKAR COOP. URBAN T/C SOCIETY
|
May 26, 2022 |
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BABLU TIWARI Vs. STATE OF NCT OF DELHI
|
April 27, 2022 |
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BABU & CO. Vs. DEEPANSHU GOEL
|
December 12, 2022 |
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BABU KHAN Vs. UNION OF INDIA
|
November 3, 2022 |
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BAGENDER MANJHI Vs. STATE (GOVT. OF NCT) DELHI
|
October 18, 2022 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. JAGJIT SINGH
|
October 27, 2022 |
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BAL KRISHAN Vs. TARA SHAHZAD BAHADUR
|
April 6, 2022 |
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BALAJI PRIME BUILDHOME PVT LTD Vs. KASHIPUR INFRASTRUCTURE AND FREIGHT TERMINAL PVT LTD
|
April 12, 2022 |
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BALESH JAIN SONS HUF Vs. ASSISSTANT COMMISSIONER OF INCOME TAX
|
September 6, 2022 |
|
BALI Vs. STATE
|
March 14, 2022 |
|
BALJIT SINGH Vs. STATE
|
June 13, 2022 |
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BALWANT SINGH DHAMRAIT Vs. STATE BANK OF INDIA
|
October 20, 2022 |
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BANARSI LAL Vs. STATE
|
December 2, 2022 |
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BANK OF BARODA Vs. MAHESH GUPTA
|
December 9, 2022 |
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BANK OF BARODA Vs. UNION BANK OF INDIA,
|
February 21, 2022 |
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BASF SE Vs. GSP CROP SCIENCE PRIVATE LIMITED
|
October 7, 2022 |
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BAVNEET SINGH ALAGH Vs. STATE NCT OF DELHI
|
April 5, 2022 |
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BAXTER INDIA PRIVATE LIMITED Vs. ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 2022 |
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BEENA DEVI Vs. MADHVI JAIN
|
July 20, 2022 |
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BELA GOYAL PROPRIETOR OF ISPAT SANGRAH (INDIA) Vs. VIIPL - MIPL JV (JAIPUR)
|
January 3, 2022 |
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BELL FINVEST INDIA LIMITED Vs. A. U. SMALL FINANCE BANK LIMITED
|
November 4, 2022 |
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BELL SPORTS, INC. Vs. REGISTRAR OF TRADEMARKS
|
October 19, 2022 |
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BENITA SHARMA Vs. ANIL KUMAR SHARMA
|
December 12, 2022 |
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BENJAMIN BENJAMIN AND VATS Vs. NORTH DELHI MUNICIPAL CORPORATION
|
February 9, 2022 |
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BENNETT, COLEMAN & COMPANY LIMITED Vs. SERAPHIC DIVINE BEAUTY PRIVATE LIMITED
|
May 18, 2022 |
|
BENNETT, COLEMAN AND COMPANY LIMITED Vs. E1 ENTERTAINMENT TELEVISION, LLC
|
November 28, 2022 |
|
BERAR & CO. PVT. LTD. Vs. TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD.
|
February 18, 2022 |
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BERNADETTE LAKRA Vs. GOVT. OF NCT OF DELHI
|
September 6, 2022 |
|
BEST BUILDWELL PRIVATE LIMITED. Vs. INCOME TAX OFFICER, CIRCLE 4 (2), DELHI
|
August 1, 2022 |
|
BEST BUILDWELL PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 2, 2022 |
|
BEST MARINE PRIVATE LTD Vs. COMMISSIONER OF VAT
|
November 11, 2022 |
|
BESTECH INDIA PRIVATE LIMITED Vs. IDBI BANK LIMITED
|
September 27, 2022 |
|
BGR MINING AND INFRA LIMITED Vs. NTPC LIMITED
|
September 22, 2022 |
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BHAG SINGH GAMBHIR Vs. RAMA ARORA
|
July 8, 2022 |
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BHAGWAN DAS VASUDEVA Vs. STATE (NCT OF DELHI)
|
July 22, 2022 |
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BHAGWAN DASS Vs. VINITA
|
March 28, 2022 |
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BHAGWAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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March 22, 2022 |
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BHAGWATI TRANSFORMER CORP. Vs. GOVERNMENT OF NCT OF DELHI
|
March 8, 2022 |
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BHAJAN SINGH Vs. S. LACHHMAN SINGH
|
May 27, 2022 |
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BHARAT Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 19, 2022 |
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BHARAT Vs. STATE OF NCT OF DELHI
|
July 4, 2022 |
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BHARAT ALUMINIUM COMPANY LTD. Vs. UNION OF INDIA
|
January 14, 2022 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. VASAVI POWER SERVICES PVT. LTD
|
January 19, 2022 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. ABB INDIA LTD
|
December 23, 2022 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. BHATIA ENGINEERING COMPANY
|
July 18, 2022 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX -1
|
April 25, 2022 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. RAM RAJ
|
July 4, 2022 |
|
BHARAT INVESTMENT CORPORATION Vs. SANJANA SAINI
|
May 19, 2022 |
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BHARAT KUMAR Vs. UNION OF INDIA
|
November 24, 2022 |
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BHARAT PETRORESOURCES LIMITED Vs. JSW ISPAT SPECIAL PRODUCTS LIMITED
|
February 11, 2022 |
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BHARAT SANCHAR NIGAM LIMITED Vs. TERACOM LIMITED
|
March 28, 2022 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. VINOD KUMAR TYAGI
|
May 2, 2022 |
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BHARAT SERUMS & VACCINES LIMITED Vs. UNION OF INDIA
|
September 22, 2022 |
|
BHARAT SHARMA Vs. STATE
|
May 13, 2022 |
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BHARATI SHIVAJI Vs. UNION OF INDIA
|
February 25, 2022 |
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BHARATI SHIVAJI Vs. UNION OF INDIAAND ANOTHER
|
February 15, 2022 |
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BHARTI ANAND Vs. SUSHANT ANAND
|
April 26, 2022 |
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BHARTI BABBAR Vs. AMIT BABBAR
|
November 17, 2022 |
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BHARTI P. PATEL Vs. MR HARCHARAN SINGH RANAUTA
|
February 17, 2022 |
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BHARTIYA CHIKITSA KENDRIYA PARISHAD Vs. P.O. INDUSTRIAL TRIBUNAL
|
December 21, 2022 |
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BHASKAR INDUSTRIES PVT. LTD. Vs. NATIONAL TEXTILE CORPORATION
|
January 12, 2022 |
|
BHAVANISHANKAR H. SHARMA Vs. SRS PRIVATE INVESTMENT POWAI LIMITED
|
April 21, 2022 |
|
BHAVYA BISHNOI Vs. INCOME TAX OFFICE
|
April 25, 2022 |
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BHAWAR SINGH GURJAR Vs. UNION OF INDIA
|
October 28, 2022 |
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BHIKAM MASIH Vs. TRIG DETECTIVES PRIVATE LIMITED
|
January 3, 2022 |
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BHIM SEN BANSAL Vs. UNION OF INDIA
|
September 15, 2022 |
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BHOPAL DAL UDYOG Vs. FOOD CORPORTION OF INDIA
|
January 4, 2022 |
|
BHOPAL SINGH Vs. URMILA DEVI
|
October 19, 2022 |
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BIBHU DUTT MISHRA Vs. UNION OF INDIA
|
May 26, 2022 |
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BIKRAM SINGH Vs. DELHI TRANSPORT
|
October 11, 2022 |
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BIKRAMJIT SINGH Vs. STATE
|
November 10, 2022 |
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BIMAL KUMAR BIMLESH Vs. UNION OF INDIA
|
April 4, 2022 |
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BIMAL KUMAR JAIN Vs. DIRECTORATE OF ENFORCEMENT
|
September 13, 2022 |
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BIMLA DEVI CHURIWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
November 17, 2022 |
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BINDA DEVI Vs. UNION OF INDIA
|
November 18, 2022 |
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BIOGENETIC DRUGS PVT. LTD. Vs. CENTRAL MEDICAL SERVICES SOCIETY
|
December 22, 2022 |
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BIPIN BIHARI LENKA Vs. NARCOTIC CONTROL BUREAU
|
April 25, 2022 |
|
BIRI SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 26, 2022 |
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BIRPAL SINGH Vs. NUTAN MARATHI SENIOR SECONDARY SCHOOL
|
September 2, 2022 |
|
BITHI ROHATGI Vs. VARUN KAKKAR
|
May 31, 2022 |
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BIZIBI INFOTECH PVT LTD.(BIPL) Vs. HCL INFOSYSTEM LTD.
|
September 6, 2022 |
|
BLACK DIAMOND TRACKPARTS PRIVATE LIMITED Vs. BLACK DIAMOND MOTORS PRIVATE LIMITED
|
February 22, 2022 |
|
BLUE HEAVEN COSMETICS PRIVATE LIMITED Vs. DEEPAK ARORA
|
April 6, 2022 |
|
BLUE HEAVEN COSMETICS PVT LTD Vs. MIDIE COSMETICS
|
April 11, 2022 |
|
BLUE HEAVEN COSMETICS PVT LTD Vs. SHIVANI COSMETICS
|
May 18, 2022 |
|
BLUE WATER EXPOTRADE INDIA PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF GST
|
May 13, 2022 |
|
BMO TRUST COMPANY Vs. STATE BANK OF INDIA
|
March 15, 2022 |
|
BOEHRINGER INGELHEIM INTERNATIONAL Vs. CONTROLLER OF PATENTS
|
July 12, 2022 |
|
BOLT TECHNOLOGY OU Vs. UJOY TECHNOLOGY PRIVATE LIMITED
|
August 29, 2022 |
|
BOSCO JOSEPH Vs. RAJ KUMAR
|
July 11, 2022 |
|
BOUTIQUE INTERNATIONAL PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4 (2) DELHI
|
October 7, 2022 |
|
BRAJENDRA SINGH BHADOURIYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 30, 2022 |
|
BRANDAVAN FOOD PRODUCTS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED (IRCTC)
|
May 24, 2022 |
|
BRIDGESTONE CORPORATION Vs. CONTROLLER GENERAL OF PATENTS DESIGNS & TRADE MARKS
|
October 12, 2022 |
|
BRIG SK GUPTA Vs. UNION OF INDIA
|
January 18, 2022 |
|
BRIG. SK GUPTA Vs. UNION OF INDIA
|
February 3, 2022 |
|
BRIGHT LIFECARE PVT. LTD. Vs. VINI COSMETICS PVT. LTD.
|
July 7, 2022 |
|
BRIJ MOHAN Vs. GOVT OF NCT OF DELHI
|
October 18, 2022 |
|
BRIJ MOHAN RASIWASIA Vs. BUTNA DEVI
|
October 31, 2022 |
|
BRIJ MOHAN SEHGAL Vs. PANKAJ SANGHI
|
October 31, 2022 |
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BRIJESH GUPTA Vs. SAROJ GUPTA
|
December 13, 2022 |
|
BRIJESH GUPTA Vs. SAROJ GUPTA
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December 12, 2022 |
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BRIJESH GUPTA Vs. SAROJ GUPTA
|
November 9, 2022 |
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BRINDA KARAT Vs. STATE OF NCT OF DELHI
|
June 13, 2022 |
|
BRINDCO SALES PVT. LTD Vs. GOVT. OF NCT OF DELHI
|
December 1, 2022 |
|
BRISKWORLD VENTURES PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
|
October 14, 2022 |
|
BRISTOL DEALCOM PVT. LTD. Vs. MURTI DEVI
|
December 21, 2022 |
|
BRITANNIA INDUSTRIES LTD Vs. PARLE BISCUITS PVT. LTD
|
April 19, 2022 |
|
BRITISH SCHOOL SOCIETY Vs. SANJAY GANDHI EDUCATIONAL SOCIETY
|
April 25, 2022 |
|
BRITISH SCHOOL SOCIETY Vs. SANJAY GANDHI EDUCATIONAL
|
April 15, 2022 |
|
BSES RAJDHANI POWER LTD Vs. NORTHERN REGIONAL POWER COMMITTEE
|
June 1, 2022 |
|
BSES RAJDHANI POWER LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
January 7, 2022 |
|
BUDH RAM Vs. UOI & ORS
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September 22, 2022 |
|
BUNDU KHAN Vs. SNEH MEHTA
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August 17, 2022 |
|
BURBERRY LTD Vs. ADITYA VERMA
|
March 29, 2022 |
|
BURGER KING CORPORATION Vs. SWAPNIL PATIL
|
May 10, 2022 |
|
BW BUSINESSWORLD MEDIA PVT. LTD Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
|
January 10, 2022 |
|
C. P. TRIVEDI Vs. UNION OF INDIA
|
January 25, 2022 |
|
C.L.CHOUKSEY HOMEOPATHY MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
April 27, 2022 |
|
CABLE NEWS NETWORK INC Vs. FAYYAZ SHAIKH
|
May 19, 2022 |
|
CADENCE REAL ESTATES PRIVATE LIMITED Vs. ACIT/DCIT
|
March 30, 2022 |
|
CALVIN KLEIN ARVIND FASHION PRIVATE LIMITED Vs. SADDAM HUSSAIN
|
September 5, 2022 |
|
CANARA BANK Vs. HELM DUNGEMITTEL GMBH
|
April 6, 2022 |
|
CAPITAL LAND BUILDERS PRIVATE LIMITED Vs. SHIV KUMAR JINDAD
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January 19, 2022 |
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CAPITOL ART HOUSE (P) LTD Vs. NEHA DATTA
|
June 1, 2022 |
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CAPT HARVINDER SINGH SANDHU Vs. ALLIANCE AIR AVIATION LTD.
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January 28, 2022 |
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CAPT SIMRANJIT SINGH SAMBHI Vs. STATE (NCT OF DELHI)
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March 7, 2022 |
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CARS 24 SERVICES LIMITED Vs. SEA GATE FACILITYMANAGEMENT (P) LIMITED
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May 6, 2022 |
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CASENAME COUNCEL FILE NO RADICO KHAITAN LTD Vs. REGISTRAR OF TRADE MARKS
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May 18, 2022 |
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CATCHY PROP-BUILD PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 17, 2022 |
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CBI Vs. SACHIN GARG
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March 9, 2022 |
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CBI Vs. DEVENDRA JAIN
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February 23, 2022 |
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CELERITY INFRASTRUCTURE PVT. LTD Vs. DY COMMISSIONER OF INCOME TAX CIRCLE
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July 19, 2022 |
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CEMENT CORPORATION OF INDIA Vs. PROMAC ENGINEERING INDUSTRIES LIMITED
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March 29, 2022 |
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CENTRAL BOARD OF TRUSTEES (EPFO) Vs. M/S ERA INFRA ENGINEERING LTD.
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May 31, 2022 |
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CENTRAL BUREAU OF INVESTIGATION Vs. PREM BHUTANI
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April 4, 2022 |
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November 15, 2022 |
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CENTRAL BUREAU OF INVESTIGATION Vs. STATE
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April 19, 2022 |
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CENTRAL BUREAU OF INVESTIGATION Vs. S ESWARA REDDY
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July 4, 2022 |
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CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE Vs. SALMA KHATOON
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February 11, 2022 |
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CENTRAL WAREHOUSING CORPORATION Vs. GOVT OF INDIA
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May 31, 2022 |
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CGMP PROJECTS PVT LTD Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
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June 2, 2022 |
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CHAIRMAN, ARYA GIRLS SENIOR SECONDARY SCHOOL Vs. DIRECTOR
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January 24, 2022 |
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CHAMAN LAL MARWAH Vs. NAZIR UL ISLAM
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July 14, 2022 |
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CHAMPA LAL PRAJAPAT Vs. UNION OF INDIA
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September 21, 2022 |
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February 16, 2022 |
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April 6, 2022 |
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CHANCHAL VERMA Vs. ANURAG VERMA
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September 20, 2022 |
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January 31, 2022 |
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November 24, 2022 |
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July 4, 2022 |
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October 27, 2022 |
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May 27, 2022 |
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CHARAN PAL SINGH Vs. OMWATI KOAK
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November 18, 2022 |
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November 21, 2022 |
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CHARTERED INSTITUTE OF TAXATION Vs. INSTITUTE OF CHARTERED TAX ADVISERS OF INDIA LTD
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March 29, 2022 |
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CHARU OBEROI Vs. STATE
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January 31, 2022 |
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CHARU SONEJA Vs. STATE (NCT OF DELHI)
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January 3, 2022 |
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CHEM ACADEMY PRIVATE LIMITED Vs. PRAVEEN MALIK
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August 4, 2022 |
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CHETAN PRAKASH Vs. STATE ( GOVT NCT OF DELHI)
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June 3, 2022 |
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CHIDI BERR NWAYOGA Vs. STATE
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August 24, 2022 |
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CHIEF COMMISSIONER OF INCOME TAX -(OSD)- CENTRAL -1 Vs. R.J. CORP. LTD.
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October 11, 2022 |
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CHIEF MANAGER PUNJAB AND SIND BANK Vs. SHRI PARAMJIT SINGH NANDA
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February 8, 2022 |
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CHINA CONSTRUCTION SAUSUM INDIA PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-17
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August 8, 2022 |
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CHINTELS INDIA LTD. Vs. BHAYANA BUILDERS PVT. LTD.
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July 8, 2022 |
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CHIRAG SHAH Vs. A GOVERNMENT OF INDIA UNDERTAKING
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October 10, 2022 |
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CHITHRA N Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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July 12, 2022 |
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CHOICE HOTELS INTERNATIONAL Vs. ORAVEL STAYS PRIVATE LIMITED
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July 7, 2022 |
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CHRISTIAN MICHEL JAMES Vs. CENTRAL BUREAU OF INVESTIGATION
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March 11, 2022 |
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CHUGAI SEIYAKU KABUSHIKI KAISHA Vs. NATCO PHARMA LIMITED
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June 3, 2022 |
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CHUGAI SEIYAKU KABUSHIKI KAISHA Vs. CONTROLLER OF PATENTS AND DESIG
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April 6, 2022 |
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CITY X-RAY & SCAN CLINIC (P) LTD. Vs. MEDEOR HOSPITAL LTD.
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January 19, 2022 |
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CIVIL SERVICES OFFICERS INSTITUTE (CSOI) Vs. HARI OM MARATHA
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April 6, 2022 |
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CJDARCL LOGISTICS LTD. Vs. RITES LTD
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June 1, 2022 |
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COBRA INSTALACIONES Y SERVICIOS, S.A. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD.
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May 6, 2022 |
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COL VIVEK SHARMA Vs. UNION OF INDIA
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September 21, 2022 |
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COLDSMITHS RETAIL SERVICES PRIVATE LIMITED Vs. NIRULAS CORNER HOUSE PRIVATE LIMITED
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April 4, 2022 |
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COLONEL G.P SINGH Vs. UNION OF INDIA
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May 13, 2022 |
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COLORBAR COSMETICS PRIVATE LIMITED Vs. FACES COSMETICS INDIA PRIVATE LIMITED
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May 11, 2022 |
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COMBITIC GLOBAL CAPLET PVT. LTD Vs. UNION OF INDIA
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September 2, 2022 |
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COMMISSIONER OF INCOME TAX Vs. INDIA TRADE PROMOTION ORGANISATION
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January 11, 2022 |
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COMMISSIONER OF INCOME TAX Vs. RADISSON HOTEL INTERACTION INCORPORATED
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November 10, 2022 |
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COMMISSIONER OF INCOME TAX Vs. DAIKIN SHRI RAM AIRCON PVT LTD
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October 17, 2022 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI Vs. INDIA TRADE PROMOTION ORGANISATION
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January 12, 2022 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI Vs. SHUGAN CHANDRA KOTHARI TRUST
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March 2, 2022 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI Vs. HAMDRD NATIONAL FOUNDATION (INDIA)
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April 6, 2022 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI Vs. INDIA HIV AIDS ALLIANCE
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April 1, 2022 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI Vs. HAMDARD NATIONAL FOUNDATION (INDIA)
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February 16, 2022 |
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COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. INTELSAT CORPORATION
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September 21, 2022 |
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COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. NAGRAVISION S.A.
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September 21, 2022 |
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COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. GRACEMAC CORPORATION
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March 7, 2022 |
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COMMISSIONER OF INCOME TAX (TDS)-2 Vs. TATA TELESERVICES LTD.
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May 30, 2022 |
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COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION 3 Vs. ZAHEER MAURITIOUS
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July 18, 2022 |
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COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 Vs. MICROSOFT CORPORATION
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May 19, 2022 |
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COMMISSIONER OF INCOME TAX -EXEMPTION Vs. GS1 INDIA
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May 12, 2022 |
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COMMODORE PAVAN CHAUHAN Vs. ANUSHA CHAUHAN
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January 18, 2022 |
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COMMONWEALTH HUMAN RIGHTS INITIATIVE Vs. UNION OF INDIA
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February 14, 2022 |
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CONARCH ASSOCIATES Vs. UNION OF INDIA
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April 28, 2022 |
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CONCEPT COMMUNICATIONS LTD Vs. BHARAT SANCHAR NIGAM LTD
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June 3, 2022 |
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CONCEPT COMMUNICATIONS LTD. Vs. BHARAT SANCHAR NIGAM LTD.
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January 20, 2022 |
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CONNOISSEUR FOODS HOSPITALITY SERVICES Vs. CONNOISSEUR FOODS HOSPITALITY SERVICES
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June 1, 2022 |
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CONSULTING ENGINEERS GROUP LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
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October 6, 2022 |
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CONTAINER CORPORATION OF INDIA LIMITED Vs. WATRANA TRACTION COMPANY
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January 17, 2022 |
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CONTAINER CORPORATION OF INDIA LTD Vs. SHIVAKRITI INTERNATIONAL LTD
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June 3, 2022 |
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CONTIASIA HOSPITALITY AND HR SOLUTIONS PVT LTD Vs. COMMANDANT TSP VIII BATTALION
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April 18, 2022 |
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CONTINENTAL ENGINEERING CORPORATION Vs. SUGESAN TRANSPORT PVT. LTD
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January 10, 2022 |
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CORONATION INFRASTRUCTURE PVT. LTD Vs. TATA CAPITAL FINANCIAL SERVICES LTD
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October 12, 2022 |
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CORPORATE WARRANTIES INDIA PVT LTD. Vs. SALUJA CONSTRUCTION COMPANY LIMITED
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April 1, 2022 |
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COSCO INTERNATIONAL PRIVATE LIMITED Vs. JAGAT SINGH DUGAR
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April 6, 2022 |
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COSMO ENTERPRISE Vs. UNION OF INDIA
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June 3, 2022 |
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COURT ON ITS OWN MOTION Vs. GNCT OF DELHI
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April 7, 2022 |
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COURT ON ITS OWN MOTION Vs. STATE
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April 20, 2022 |
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CPL DEEPAK KUMAR Vs. UNION OF INDIA
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July 26, 2022 |
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CROSS FIT LLC Vs. RTB GYM AND FITNESS CENTRE
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September 6, 2022 |
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CXL TITON ELECTRONICS PVT LTD. Vs. JOINT SECRETARY, MINISTRY OF FISHERIES, ANIMAL HUSBANDRY AND DAIRYING
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January 18, 2022 |
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D. S. BHANDARI Vs. UNION OF INDIA
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February 15, 2022 |
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D.A.V. COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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December 5, 2022 |
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D.B. MATHUR Vs. PUNJAB NATIONAL BANK
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February 7, 2022 |
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D.C.NARNOLIA Vs. CANARA BANK
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August 1, 2022 |
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May 20, 2022 |
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DALIP SINGH Vs. UDAI PRATAP SINGH
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May 24, 2022 |
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DALMIA CEMENT (EAST) LIMITED Vs. JAIPRAKASH ASSOCIATES LIMITED
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February 14, 2022 |
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DAMINI MANCHANDA Vs. AVINASH BHAMBHANI
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July 8, 2022 |
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DANISH @ BEHRA Vs. STATE
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July 8, 2022 |
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DASPR PIPES PVT LTD Vs. TATA POWER DELHI DISTRIBUTION LTD.
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March 2, 2022 |
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DAVINDER SINGH THAPAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 13, 2022 |
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DAYAWATI Vs. GOVT OF NCT OF DELHI
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October 17, 2022 |
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DB CORP LTD Vs. SHAILJA NAQVI
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July 21, 2022 |
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DBM COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
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December 28, 2022 |
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DEAN CHANDLER Vs. SAZERAC BRANDS LLC
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March 16, 2022 |
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DECATHLON SPORTS INDIA PVT. LTD Vs. STATE OF NCT OF DELHI
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August 4, 2022 |
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DEEPAK Vs. RAMESH SETHI
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April 8, 2022 |
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DEEPAK Vs. STATE NCT OF DELHI
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February 4, 2022 |
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DEEPAK AGARWAL Vs. UNION OF INDIA
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March 29, 2022 |
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DEEPAK GOYAL Vs. STATE
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February 22, 2022 |
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DEEPAK KUMAR SHAMI Vs. STATE OF NCT OF DELHI
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January 7, 2022 |
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DEEPAK MARTIN CALEB Vs. BSES
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July 18, 2022 |
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DEEPAK MEHTA Vs. YASHI MULTIMEDIA PVT. LTD
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November 1, 2022 |
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DEEPAK RANA Vs. JAGAT GANGA CHARITABLE TRUST
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December 8, 2022 |
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DEEPAK RAUTELA Vs. PEARL GLOBAL INDUSTRIES LTD.
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November 17, 2022 |
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DEEPALI DESIGNS EXHIBITS PRIVATE LIMITED Vs. ENCOMPASS EVENTS PRIVATE LIMITED
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October 10, 2022 |
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DEEPANSHU KHANNA Vs. UNIVERSITY OF DELHI
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February 3, 2022 |
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DEEPAYAN MOHANTY Vs. CARGILL INDIA PVT LTD
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March 29, 2022 |
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DEEPIKA ANAND Vs. DIRECTORATE OF EDUCATION, DELHI
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February 24, 2022 |
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DEEPMALA Vs. STATE
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September 9, 2022 |
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DEERE AND COMPANY Vs. JITENDER KUMAR GAUR
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November 23, 2022 |
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DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION LTD
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June 20, 2022 |
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DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
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March 10, 2022 |
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DELHI AND DISTRICT CRICKET ASSOCIATION Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX, DELHI NORTH
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May 23, 2022 |
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DELHI CANTONMENT BOARD Vs. RAM SHARAN
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January 17, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. HELLO HOME EDUCATION SOCIETY
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February 22, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. WATCON WATER SPECIALISTS PVT. LTD.
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April 19, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. DEPUTY CONSERVATOR OF FORESTS
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July 29, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHAIL SHUKLA
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July 29, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUNIL KUMAR
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February 2, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. DINESH KUMAR
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November 24, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. AJAB SINGH
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July 29, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. AADHAR STUMBH
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August 23, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHREYA
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October 14, 2022 |
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DELHI DEVELOPMENT AUTHORITY Vs. EROS RESORTS AND HOTELS LTD
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April 7, 2022 |
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DELHI ELECTRICAL CONTRACTOR WELFARE ASSOCIATION Vs. BSES YAMUNA POWER LTD
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July 13, 2022 |
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DELHI JAL BOARD Vs. MOHINI ELECTRICALS LTD
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July 4, 2022 |
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DELHI JAL BOARD Vs. ITS WORKMEN (SRI PREM RAM)
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November 16, 2022 |
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DELHI METRO RAIL CORPORATION LTD Vs. J. KUMAR-CRTG JV
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April 25, 2022 |
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DELHI PUBLIC SCHOOL DWARKA Vs. SARIKA PRASAD
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October 14, 2022 |
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DELHI SARKARI RATION DEALERS SANGH DELHI Vs. COMMISSIONER FOOD AND SUPPLIES GOVT OF NCT OF DELHI
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May 19, 2022 |
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DELHI SIKH GURDWARA MANAGEMENT Vs. RAVINDER KAUR BHATIA
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May 30, 2022 |
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DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CO. LTD. Vs. H.R. BUILDERS
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June 3, 2022 |
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DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. WELL PROTECT MANPOWER SERVICES PVT. LTD.
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March 30, 2022 |
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DELHI TECHNOLOGICAL UNIVERSITY Vs. B.S.RAWAT
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August 8, 2022 |
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DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD Vs. BAREFOOT HOLIDAYS INDIA PVT LTD
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July 13, 2022 |
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DELHI TRANSPORT CORPORATION Vs. RAJ KUMAR GUPTA
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March 15, 2022 |
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DELHI TRANSPORT CORPORATION Vs. SH ASHOK KUMAR
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July 22, 2022 |
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DELHI TRANSPORT CORPORATION Vs. KALU PRASAD
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October 17, 2022 |
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DELTON CABLES LIMITED Vs. UNION OF INDIA
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September 14, 2022 |
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DEPARTMENT OF POSTS Vs. SURINDER BABU JAIN
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May 25, 2022 |
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DEPUTY COMMISSIONER EXCISE Vs. 2 BANDITS RESTAURANT
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May 31, 2022 |
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DEPUTY COMMISSIONER OF POLICE Vs. NEELAM RANI
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October 14, 2022 |
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DEPUTY DIRECTOR OF INCOME TAX Vs. XIONGWEI LI
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September 20, 2022 |
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DESH DEEPAK SRIVASTAVA Vs. DELHI HIGH COURT
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July 18, 2022 |
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DEV CHAND Vs. BSES YAMUNA POWER LTD.
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May 24, 2022 |
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DEVASRI BALI Vs. CENTRAL BOARD OF SECONDRY EDUCATION
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August 26, 2022 |
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June 10, 2022 |
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DEVENDER KUMAR Vs. STATE
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November 11, 2022 |
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DEVENDER PAL SINGH Vs. UNION OF INDIA
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July 29, 2022 |
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DEVENDER SHUKLA Vs. STATE OF NCT
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November 24, 2022 |
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DEVKI NANDAN GARG Vs. DIRECTORATE OF ENFORCEMENT
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September 26, 2022 |
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DFM FOODS LTD Vs. ISHVI FOOD PRIVATE LIMITED
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December 12, 2022 |
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DHANALAKSHMI SRINIVASAN MEDICAL COLLEGE Vs. UNION OF INDIA
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November 11, 2022 |
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DHANANJAY RATHI Vs. SHREE VASU STEELS PRIVATE LIMITED
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June 15, 2022 |
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DHANWANTI Vs. STATE
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November 22, 2022 |
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DHARAM PAL Vs. STATE (NCT OF DELHI)
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October 27, 2022 |
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DHARAM RAJ Vs. JAI KISHAN
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May 27, 2022 |
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DHARAM VIR Vs. STATE (GOVT. OF NCT DELHI)
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December 21, 2022 |
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DHARAMRAJ Vs. INCOME TAX OFFICER
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January 17, 2022 |
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DHARAMVIR AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
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July 7, 2022 |
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DHARMALINGAM Vs. UNION OF INDIA
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March 28, 2022 |
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DHARMENDER Vs. STATE (NCT OF DELHI)
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November 1, 2022 |
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DHARMENDER JOSHI Vs. HIGH COURT OF DELHI
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August 16, 2022 |
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DHARMENDER RANA Vs. UNION OF INDIA
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April 1, 2022 |
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DHARMENDER VERMA Vs. TAKEN DAS CHABBRA
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April 6, 2022 |
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DHAWLENDU Vs. VASUDHA MISHRA
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March 2, 2022 |
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DHIRENDER CHHAUNKAR Vs. STATE (NCT OF DELHI)
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May 27, 2022 |
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DHL INTERNATIONAL GMBH Vs. DLH EXPRESS SERVICES PRIVATE LIMITED
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April 22, 2022 |
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DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
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March 4, 2022 |
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DHRUV JYOTI GOEL Vs. STATE
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April 27, 2022 |
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DHRUV MEHTA Vs. AROON MEHTA
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September 8, 2022 |
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DHRUV TEWARI Vs. DIRECTORATE OF ENFORCEMENT
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July 4, 2022 |
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DHRUW KANT JHA Vs. NETAJI SUBHAS UNIVERSITY OF TECHNOLOGY
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March 14, 2022 |
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DIAMOND ENTERTAINMENT TECHNOLOGIES PVT. LTD. Vs. RELIGARE FINVEST LIMITED
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October 14, 2022 |
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DIGAMBER JAIN MAHILA ASHRAM Vs. UNION OF INDIA
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March 8, 2022 |
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DIGVIJAY JAIN Vs. UNION OF INDIA
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March 22, 2022 |
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DILIP KUMAR Vs. GOVT OF NCT OF DELHI
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July 7, 2022 |
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DILIP KUMAR SWAIN Vs. UNION OF INDIA
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April 8, 2022 |
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DIN DAYAL Vs. CENTRAL INDUSTRIAL SECURITY FORCE
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May 9, 2022 |
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DINA NATH Vs. SH SUBHASH CHAND SAINI
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May 19, 2022 |
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DINESH KUMAR Vs. STATE
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October 12, 2022 |
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DINESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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July 11, 2022 |
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DINESH KUMAR Vs. UNIVERSITY OF DELHI
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August 3, 2022 |
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DINESH KUMAR Vs. HIGH COURT OF DELHI
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September 28, 2022 |
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DINESH KUMAR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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November 22, 2022 |
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DINESH KUMAR Vs. STATE (NCT OF DELHI)
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November 4, 2022 |
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DINESH SHARMA Vs. STATE OF NCT OF DELHI
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October 18, 2022 |
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DINESH SHARMA Vs. KRISHNA KAINTH
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April 19, 2022 |
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DINESH SINGH Vs. UNION OF INDIA
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February 11, 2022 |
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DIPENDER Vs. STATE (GNCT OF DELHI)
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November 1, 2022 |
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DIPENDRA Vs. UNION OF INDIA
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February 28, 2022 |
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DIPIKA SEN Vs. P.K.AGRAWAL
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April 6, 2022 |
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DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE Vs. FIBROPLAST MARINE PVT. LTD.
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May 4, 2022 |
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DIRECTORATE GENERAL OF TRADE REMEDIES Vs. JINDAL SAW
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July 25, 2022 |
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DIRECTORATE OF ENFORCEMENT Vs. SATYENDAR KUMAR JAIN
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June 3, 2022 |
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DIRECTORATE OF ENFORCEMENT Vs. JATINDER PAL SINGH
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July 20, 2022 |
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DIRECTORATE OF ENFORCEMENT Vs. PC FINANCIAL SERVICES PRIVATE LIMITED
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October 31, 2022 |
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DIRECTORATE OF ENFORECEMENT Vs. GAGANDEEP SINGH
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February 17, 2022 |
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DISTRICT & SESSIONS JUDGE (HQS.) Vs. NARENDER KUMAR
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October 7, 2022 |
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DIVIJ SINGH KADAN Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, DELHI
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May 27, 2022 |
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DIVYA CAPITAL ONE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 7(1) DELH
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May 12, 2022 |
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DJB INFRASTRUCTURES AND DEVELOPERS INDIA PVT. LTD. Vs. STATE
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November 21, 2022 |
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DLF HOMES RAJAPURA PVT. LTD Vs. LATE O.P. MEHTA
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July 11, 2022 |
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DLF LIMITED Vs. RANUTROL INDUSTRIES PVT LTD.
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January 18, 2022 |
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DLF LTD. Vs. IL&FS ENGINEERING AND CONSTRUCTION COMPANY
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December 21, 2022 |
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DOCTUTORIALS EDUTECH PRIVATE LIMITED Vs. TELEGRAM FZ-LLC
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July 14, 2022 |
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DORO DESIGNS PVT. LTD. Vs. RADIUM CREATION LTD.
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January 12, 2022 |
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DR PRANNOY ROY Vs. UNION OF INDIA
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June 1, 2022 |
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DR RAMESH CHANDER MUNJAL Vs. DR SURAJ MUNJAL
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April 13, 2022 |
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DR VIDYOTTMA JHA Vs. GOVT OF NCT OF DELHI
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April 5, 2022 |
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DR VISHAL DAHIYA Vs. MEDICAL COUNSELLING COMMITTEE MCC
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February 15, 2022 |
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DR. ABHINAV KUMAR Vs. UNION OF INDIA
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July 29, 2022 |
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DR. ABHISHEK KUMAR Vs. GOVT. OF NCT OF DELHI
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December 23, 2022 |
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DR. AHMAD KAMAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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December 23, 2022 |
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DR. L. PRAVEEN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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September 6, 2022 |
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DR. M.K. SHAH MEDICAL COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA
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April 1, 2022 |
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DR. MAHENDRA SINGH RANA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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May 25, 2022 |
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DR. PRADEEP DUTTA Vs. STATE (NCT OF DELHI)
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May 2, 2022 |
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DR. REDDYS LABORATORIES LIMITED Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADEMARKS
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May 18, 2022 |
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DR. SANJIV BANSAL Vs. DR. MANISH BANSAL
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February 15, 2022 |
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DR. SURAJ MUNJAL Vs. CHANDAN MUNJAL
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June 3, 2022 |
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DR. YOGESH KUMAR TRIKHA Vs. STATE
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January 21, 2022 |
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DREAM CARE FURNISHINGS PVT. LTD. Vs. MEENA ENTERPRISES.
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April 11, 2022 |
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DREAMS LINGERIE PRODUCTS Vs. AKASH CHAWDHARY
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September 21, 2022 |
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DS CONFECTIONERY PRODUCTS LIMITED Vs. NIRMALA GUPTA
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November 22, 2022 |
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DTC Vs. SHYAM SUNDER
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November 30, 2022 |
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DURGESH NANDINI Vs. DELHI TRANSPORT CORPORATION
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August 24, 2022 |
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DUSHYANT KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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May 31, 2022 |
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DWARKA PRIVATE-ITI Vs. DIRECTORATE GENERAL OF TRAINING
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April 19, 2022 |
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DY. COMMISSIONER FOR INCOME TAX (EXEMPTION) Vs. PROFESSIONAL ASSISTANCE FOR DEVELOPMENT ACTION
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July 19, 2022 |
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DYNAMIC DRILLING AND SERVICES PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
December 22, 2022 |
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EARTHZ URBAN SPACES PVT LTD Vs. RAVINDER MUNSHI
|
June 2, 2022 |
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EASY TRIP PLANNERS LTD Vs. ONE97 COMMUNICATIONS LTD
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July 25, 2022 |
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EBAY INC. Vs. MOHD. WASEEM T.
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November 17, 2022 |
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EBERA NWANAFORO Vs. NARCOTICS CONTROL BUREAU
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May 31, 2022 |
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EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. GTL INFRASTRUCTURE LIMITED
|
February 4, 2022 |
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EGIS INDIA CONSULTING ENGINEERS PRIVATE LIMITED Vs. PAWAN HANS LIMITED
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January 18, 2022 |
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EICORE TECHNOLOGIES PRIVATE LIMITED Vs. EEXPEDISE TECHNOLOGIES PRIVATE LIMITED
|
November 15, 2022 |
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EJIKE JONAS ORJI Vs. NARCOTICS CONTROL BUREAU
|
June 13, 2022 |
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ELCOM INNOVATION PVT. LTD. Vs. HARISH SHARMA
|
April 21, 2022 |
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ELECON ENGINEERING COMPANY LIMITED Vs. ENERGO ENGINEERING PROJECTS LIMITED
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September 13, 2022 |
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ELITE PACKAGING Vs. VASU POLYMERS INDIA PVT. LTD.
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September 1, 2022 |
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ELSEVIER LTD Vs. ALEXANDRA ELBAKYAN
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February 10, 2022 |
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EMANDI A. R. AJAY KUMAR Vs. UNION OF INDIA
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May 9, 2022 |
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EMEKA CHARLES OMUKA Vs. NARCOTIC CONTROL BUREAU
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April 19, 2022 |
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ENGINEERS INDIA LIMITED Vs. KIMIYA ENGINEERS PRIVATE LIMITED
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April 18, 2022 |
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ENTREPRENEUR MEDIA, INC Vs. SENIOR EXAMINER OF TRADE MARKS DELHI
|
October 14, 2022 |
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ENVIRAD PROJECTS PVT. LTD. Vs. NTPC LTD.
|
January 18, 2022 |
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EPSILON EDUVENTURES PRIVATE LIMITED Vs. NIKHIL GOEL
|
May 5, 2022 |
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EPSILON EDUVENTURES PRIVATE LIMITED Vs. BIKASH DASH
|
May 5, 2022 |
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ERICSSON INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 7, 2022 |
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ERINA MICHAEL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 22, 2022 |
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ERNST AND YOUNG U.S. LLP Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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May 20, 2022 |
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ESHA KEDIA Vs. MILAN R. PAREKH
|
October 7, 2022 |
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ESL STEEL LIMITED Vs. UNION OF INDIA
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August 1, 2022 |
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ESTEEM PROJECTS PRIVATE LIMITED Vs. LLOYD INSULATIONS INDIA LTD
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December 5, 2022 |
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ESTER INDUSTRIES LTD Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
May 27, 2022 |
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ESTER INDUSTRIES LTD. Vs. ASSISTANT CIT, NEW DELHI
|
May 24, 2022 |
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EUREKA FORBES LIMITED Vs. NATIONAL INTERNET EXCHANGE OF INDIA
|
September 23, 2022 |
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EUROPEAN UNION REPRESENTED BY THE EUROPEAN COMMISSION Vs. UNION OF INDIA
|
May 31, 2022 |
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EVALUESERVE SEZ (GURGAON) PVT. LTD Vs. NATIONAL COMMISSION FOR MINORITIES
|
May 10, 2022 |
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EVAM CONSTRUCTIONS PVT LTD. Vs. WEI GROW HOTEL CONCEPTS PVT LTD
|
January 20, 2022 |
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EVEREADY INDUSTRIES INDIA LTD. Vs. KKR INDIA FINANCIAL SERVICES LIMITED
|
February 7, 2022 |
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EVERGREEN LAND MARK PVT LTD. Vs. JOHN TINSON AND CO PVT LTD
|
February 10, 2022 |
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EX CPL RAM KUNWAR Vs. UNION OF INDIA
|
September 12, 2022 |
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EX HC GD GANGA SINGH Vs. UNION OF INDIA
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January 19, 2022 |
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EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION Vs. S&P INFRASTRUCTURE DEVELOPERS (P) LTD.
|
July 4, 2022 |
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EXIDE INDUSTRIES LIMITED Vs. KRISHNA INTERNATIONAL
|
March 29, 2022 |
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EXTRAMARKS EDUCATION INDIA PRIVATE LIMITED Vs. MES CENTRAL SCHOOL
|
May 11, 2022 |
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EXTREME COATING PRIVATE LTD. Vs. JOTUN INDIA PRIVATE LTD.
|
August 3, 2022 |
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EXXON MOBIL CORPORATION Vs. MOBOL ARMOUR CORPORATION LLP
|
March 24, 2022 |
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FACEBOOK INDIA ONLINE SERVICES PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
September 28, 2022 |
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FADA TRADING PRIVATE LIMITED Vs. COMMISSIONER GOODS AND SERVICE TAX
|
April 7, 2022 |
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FAIM Vs. COMMISSIONER EMPLOYEES COMPENSATION
|
November 11, 2022 |
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FAJALUR RAHAMAN Vs. I.P.G.C.L.
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January 19, 2022 |
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FANTOOSH YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
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September 27, 2022 |
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FARHEEN SAINI Vs. STATE OF NCT OF DELHI
|
January 24, 2022 |
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FATEH SAHARAN Vs. ROHIT SAHARAN
|
January 14, 2022 |
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FAUZIA SULTANA Vs. STATE
|
October 31, 2022 |
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FDC LIMITED Vs. NILRISE PHARMACEUTICALS PVT. LTD.
|
September 23, 2022 |
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FERMINA DEVELOPERS PRIVATE LIMITED Vs. INDIABULLS HOUSING FINANCE LIMITED
|
December 19, 2022 |
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FEROZE AHMAD Vs. MUKESH MARWAH
|
May 26, 2022 |
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FIITJEE LIMITED Vs. VIDYA MANDIR CLASSES LTD.
|
February 16, 2022 |
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FIJA Vs. STATE GOVT OF NCT OF DELHI
|
August 17, 2022 |
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FILM KAUR Vs. STATE (GOVT.OF NCT DELHI)
|
August 22, 2022 |
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FIROZ AHMAD Vs. STATE CONSUMER DISPUTES REDRESSAL
|
July 13, 2022 |
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FIRST SOLAR POWER INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 7-1 DELHI
|
May 26, 2022 |
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FLIPKART INTERNET PRIVATE LTD. Vs. STATE OF NCT OF DELHI
|
August 17, 2022 |
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FLORENTINE ESTATES OF INDIA LTD Vs. LOKESH DAHIYA
|
November 11, 2022 |
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FLYOVER DISTILLERS AND BOTTLERS PRIVATE LIMITED Vs. OM SONS MARKETING PRIVATE LIMITED
|
May 9, 2022 |
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FOOD CORPORATION OF INDIA Vs. M/S. ADANI AGRI LOGISTICS LTD.
|
July 5, 2022 |
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FOOD CORPORATION OF INDIA Vs. GOVT.OF INDIA
|
December 12, 2022 |
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FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA
|
July 12, 2022 |
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FOOMILL PVT. LTD. Vs. AFFLE (INDIA) LTD.
|
March 25, 2022 |
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FORTUNE BUILDERS PVT. LTD. Vs. BLUE STAR LTD
|
April 8, 2022 |
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FORTUNE LAND AND HOUSING PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
|
August 17, 2022 |
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FOX MANDAL AND CO. Vs. RAVI BISHNOI
|
August 29, 2022 |
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FRANCIS DANIEL LEE Vs. STATE
|
February 21, 2022 |
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FRANKFINN AVIATION SERVICES PRIVATE LIMITED Vs. TATA SIA AIRLINES LTD.
|
October 28, 2022 |
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FRANKFINN ENTERTAINMENT COMPANY PVT. LTD Vs. UNISYS INFOSOLUTIONS PVT. LTD
|
March 2, 2022 |
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FRESENIUS MEDICAL CARE INDIAPRIVATE LIMITED Vs. KERRY INDEV LOGISTICS PRIVATE LIMITED
|
July 4, 2022 |
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FURNITURE BLOCK MARKET ASSOCIATION Vs. NORTH DELHI MUNICIPAL CORPORATION
|
January 25, 2022 |
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FUSSY FINANCIAL SERVICES PVT LTD Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
|
March 29, 2022 |
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FUTURE COUPONS PRIVATE LIMITED Vs. AMAZON.COM NV INVESTMENT HOLDINGS LLC
|
November 22, 2022 |
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FUTURE RETAIL LTD. Vs. AMAZON.COM NV INVESTMENT HOLDINGS LLC
|
January 4, 2022 |
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G. G. CONSTRUCTIONS PVT. LTD Vs. BIKRAMJIT SINGH
|
August 17, 2022 |
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G. VEERABAHU Vs. UNION OF INDIA
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February 11, 2022 |
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G.D. BUILDERS Vs. KLJ DEVELOPERS PVT. LTD
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November 1, 2022 |
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G.M SINGH Vs. TRILOCHAN SINGH
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October 20, 2022 |
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G.S BERAR AND CO. PVT. LTD. Vs. TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD
|
June 1, 2022 |
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G.S SANDHU Vs. GEETA AGGARWAL
|
January 14, 2022 |
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G4S SECURE SOLUTIONS INDIA PRIVATE LIMITED Vs. RB PROMOTERS PVT LTD
|
April 29, 2022 |
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GAIL (INDIA) LIMITED Vs. RATHI STEEL AND POWER LTD.
|
February 16, 2022 |
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GAIL (INDIA) LIMITED Vs. KESAR ALLOYS & METALS PRIVATE LIMITED
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March 25, 2022 |
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GAIL (INDIA) LTD Vs. GUPTA BROS
|
January 11, 2022 |
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GAIL(INDIA) LTD. Vs. TRIVENI ENGINEERING & INDUSTRIES LTD
|
May 12, 2022 |
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GAIN CHAND Vs. STATE
|
January 12, 2022 |
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GAIN CHAND @ RAHUL Vs. STATE GOVT. OF NCT
|
January 12, 2022 |
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GAJENDER KUMAR Vs. JANAK RAJ NOW DECEASED
|
May 27, 2022 |
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GALAV FOODS Vs. UNION OF INDIA
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February 14, 2022 |
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GALLUS CHATTELS PVT. LTD Vs. ISHWAR INDUSTRIES LTD.
|
May 17, 2022 |
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GAMMON ENGINEERS AND CONTRACTORS PVT. LTD. Vs. RAIL VIKAS NIGAM LIMITED
|
February 28, 2022 |
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GAMMON INDIA LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 24, 2022 |
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GANESH GOURI INDUSTRIES Vs. R. C. PLASTO TANKS AND PIPES PVT. LTD.
|
January 28, 2022 |
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GANESH PUN Vs. UNION OF INDIA NARCOTICS CONTROL BUREAU
|
June 3, 2022 |
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GARG BUILDERS Vs. SIDCULCONCOR INFRA COMPANY LIMITED SCICL
|
February 8, 2022 |
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GARG BUILDERS Vs. HINDUSTAN PREFAB LTD.
|
May 2, 2022 |
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GARG ROAD LINES Vs. NATIONAL INSURANCE CO. LTD
|
March 9, 2022 |
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GARG ROAD LINES Vs. NATIONAL INSURANCE CO. LTD.
|
March 11, 2022 |
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GAURAV ARORA Vs. STATE OF NCT DELHI
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March 22, 2022 |
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GAURAV DALAL Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS
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January 18, 2022 |
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GAURAV KUMAR CHAUDHARY Vs. STATE OF NCT OF DELHI
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September 20, 2022 |
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GAURAV MALIK Vs. CENTRAL BUREAU OF INVESTIGATION
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April 26, 2022 |
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GAURAV MALIK Vs. STATE OF NCT DELHI
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March 15, 2022 |
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GAURAV MENDIRATTA Vs. NARCOTICS CONTROL BUREAU
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February 7, 2022 |
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GAURI SHANKAR Vs. CENTRAL RESERVE POLICE FORCE
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May 13, 2022 |
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GAURI SHARMA Vs. DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF DELHI
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February 22, 2022 |
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GAUTAM BARMAN Vs. RAISINA BENGALI SCHOOL SOCIETY
|
May 6, 2022 |
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GAUTAM PATHAK Vs. EAST DELHI MUNICIPAL CORPORATION
|
January 12, 2022 |
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GAUTAM THAPAR Vs. DIRECTORATE OF ENFORCEMENT
|
March 2, 2022 |
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GAVADE KISAN BAPU Vs. UNION OF INDIA
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April 4, 2022 |
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GEETA Vs. AJAY MISHRA
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November 9, 2022 |
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GEETA DEVI Vs. KAVITA
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May 11, 2022 |
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GEETA KUMARI, LADY CONST/GD CISF . Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
|
May 4, 2022 |
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GEETA PODDAR Vs. SATYA DEVELOPERS PRIVATE LIMITED
|
August 31, 2022 |
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GEETA SINGH Vs. PRADEEP SINGH
|
April 29, 2022 |
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GENERAL MANAGER, CMS, ONGC HOSPITAL Vs. GOVIND SINGH BISHT
|
January 27, 2022 |
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GERMANIUM TECHNOLOGIES LIMITED Vs. INDIAN OIL CORPORATION LTD.
|
August 25, 2022 |
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GHULAM SARWAR Vs. NILOFAR KHAN
|
August 5, 2022 |
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GIAN CHAND BANSIWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 15, 2022 |
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GIANI S FOODS PRIVATE LIMITED Vs. KESHAV AGGARWAL, TRADING AS M/S. KESHAV FOODS
|
February 7, 2022 |
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GITA RATTAN INTERNATIONAL BUSINESS SCHOOL Vs. NORTH DELHI MUNICIPAL CORPORATION
|
January 19, 2022 |
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GKB OPTOLAB PVT. LTD Vs. CREONS ADVERTISING PVT. LTD
|
May 19, 2022 |
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GKC PROJECTS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
December 19, 2022 |
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GLITTER OVERSEAS Vs. MMTC LIMITED
|
July 15, 2022 |
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GLOBAL CAR GROUP LTD. Vs. MOHIT GOYAL
|
January 19, 2022 |
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GLOBAL COORDINATES Vs. SIMRIT SINGH
|
April 13, 2022 |
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GLOBE CAPITAL MARKET LIMITED Vs. VINEET SECURITIES PRIVATE LIMITED
|
September 15, 2022 |
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GLOCALEDGE CONSULTANTS PVT LTD Vs. REC POWER DISTRIBUTION COMPANY
|
February 21, 2022 |
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GM MODULAR PVT. LTD. Vs. SYSKA LED LIGHTS PVT. LTD.
|
August 22, 2022 |
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GMR POCHANPALLI EXPRESSWAYS LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
April 6, 2022 |
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GO DIGIT GENERAL INSURANCE CO. LTD Vs. SHIV KUMAR
|
December 8, 2022 |
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GOEL ROAD CARRIERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 2, 2022 |
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GOGORO INC Vs. CONTROLLER OF PATENTS AND DESIGNS
|
August 24, 2022 |
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GOOGLE ASIA PACIFIC PTE LTD Vs. COMMISSIONER OF INCOME TAX
|
February 3, 2022 |
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GOPALA KRISHNA MOOTHA Vs. STATE GOVT OF NCT OF DELHI
|
February 21, 2022 |
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GOPI CHAND Vs. VIJAY KAPOOR
|
July 25, 2022 |
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GOPI CHAND GUPTA Vs. MOHD. MOHSIM
|
July 26, 2022 |
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GORAKH SINGH Vs. UNION OF INDIA
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May 26, 2022 |
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GORANG GUPTA Vs. GOVT OF NCT OF DELHI
|
December 19, 2022 |
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GOVERNMENT E MARKETPLACE Vs. UNILEX CONSULTANTS
|
April 18, 2022 |
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GOVIND SINGH BHAKUNI Vs. REGISTRAR GENERAL
|
December 22, 2022 |
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GOVT OF NCT OF DELHI Vs. SATBIR
|
May 6, 2022 |
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GOVT OF NCT OF DELHI Vs. AMIRA NISAR
|
January 7, 2022 |
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GOVT OF NCT OF DELHI Vs. PRIYANKA
|
September 22, 2022 |
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GOVT. OF NCT DELHI Vs. VIRENDER KUMAR CHOUDHARY
|
October 19, 2022 |
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GOVT. OF NCT OF DELHI Vs. LATE SHRI ASHOK KUMAR SINGH
|
October 12, 2022 |
|
GOVT. OF WEST BENGAL Vs. ARSH VERMA
|
April 7, 2022 |
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GOYAL MG GASES PRIVATE LIMITED Vs. NEELACHAL ISPAT NIGAM LIMITED
|
March 11, 2022 |
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GRAND REALITY PVT. LTD. Vs. NANAK MEHTA
|
March 31, 2022 |
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GREAT GETSBY CLUB OF INDIA REGD Vs. DELHI DEVELOPMENT AUTHORITY
|
January 4, 2022 |
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GREEN GENE ENVIRO PROTECTION AND INFRASTRUCTURE PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
|
October 12, 2022 |
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GREESH KUMAR BANSAL Vs. ASIAN HOTELS (NORTH) LIMITED
|
February 21, 2022 |
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GS SHERGILL Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LTD
|
November 11, 2022 |
|
GUJARAT GAS LIMITED Vs. VEDANTA LIMITED
|
May 12, 2022 |
|
GULATI ENTERPRISES Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
|
May 18, 2022 |
|
GULZARI Vs. STATE
|
October 6, 2022 |
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GUNEET BHASIN Vs. STATE OF NCT OF DELHI
|
November 14, 2022 |
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GURDEEP SINGH Vs. JASPAL KAUR
|
February 24, 2022 |
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GURDEEP SINGH Vs. STATE
|
September 19, 2022 |
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GURJEET SINGH Vs. STATE OF NCT OF DELHI
|
September 7, 2022 |
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GURJIT SINGH SANDHU Vs. STATE OF NCT OF DELHI
|
March 22, 2022 |
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GURKIRPAL SINGH Vs. BSES RAJDHANI POWER LIMITED
|
February 3, 2022 |
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GURNAM SINGH Vs. STATE NCT OF DELHI
|
January 31, 2022 |
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GURPREET DHARIWAL Vs. AMIT JAIN
|
March 16, 2022 |
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GURVEER SINGH Vs. STATE
|
May 23, 2022 |
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GYAN BHARTI INSTITUTE OF SKILL DEVELOPMENT Vs. GOVERNMENT OF NCT DELHI
|
March 10, 2022 |
|
GYAN PRAKASH Vs. DELHI TRANSCO LTD.
|
November 11, 2022 |
|
GYANDEEP SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
March 25, 2022 |
|
H. S. SAHNI Vs. MUKUL SINGHAL
|
November 10, 2022 |
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H.R. CHOUDHURY Vs. POWER GRID CORPORATION OF INDIA LTD
|
October 11, 2022 |
|
H.S. RAI Vs. UOI
|
August 30, 2022 |
|
H.S. SAHN Vs. MUKUL SINGHAL
|
January 17, 2022 |
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H.S. SAHNI Vs. MUKUL SINGHAL
|
November 11, 2022 |
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HAKIM Vs. STATE (NCT OF DELHI)
|
October 13, 2022 |
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HAKIM SINGH Vs. NEW KANPUR AGRA TRASPORT COMPANY
|
September 6, 2022 |
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HAMDARD NATIONAL FOUNDATION (INDIA) Vs. SADAR LABORATORIES PVT LTD
|
December 21, 2022 |
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HAMDARD NATIONAL FOUNDATION (INDIA) Vs. SADAR LABORATORIES PVT. LTD.
|
January 6, 2022 |
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HANSA DUTT LOHANI Vs. DG BSF
|
February 25, 2022 |
|
HANUMAN BENIWAL Vs. VINAY MISHRA
|
June 13, 2022 |
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HANZLA IQBAL Vs. STATE
|
August 24, 2022 |
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HARCHARAN DASS GUPTA Vs. HINDUSTAN PRE-FAB LIMITED
|
May 27, 2022 |
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HARDEEP Vs. STATE
|
November 22, 2022 |
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HARDEEP KAPOOR Vs. RAJESH VERMA
|
August 1, 2022 |
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HARDEEP SINGH Vs. STATE
|
November 18, 2022 |
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HARDEV DOHIL Vs. PUNJAB NATIONAL BANK
|
August 16, 2022 |
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HARDEV SINGH Vs. INCOME TAX OFFICER WARD 62(1), DELHI
|
May 18, 2022 |
|
HARDWARI LAL RANA Vs. UNION OF INDIA
|
April 8, 2022 |
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HARGOVIND Vs. GOVT OF NCT DELHI
|
November 21, 2022 |
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HARI CHAND Vs. STATEAND ANOTHER
|
March 8, 2022 |
|
HARI OM Vs. STATE
|
May 24, 2022 |
|
HARI SHAMSHER KAUSHIK Vs. JASBIR SINGH, MANAGING DIRECTOR
|
May 9, 2022 |
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HARI SHAMSHER KAUSHIK Vs. ACCURA CARE PHARMACEUTICALS PVT. LTD.
|
May 9, 2022 |
|
HARI SINGH Vs. LAND AND BUILDING DEPARTMENT
|
August 18, 2022 |
|
HARI SINGH Vs. STATE (NCT OF DELHI)
|
December 23, 2022 |
|
HARIKALA Vs. STATE
|
July 4, 2022 |
|
HARINDER KUMAR Vs. GIRISH PESHORIA
|
August 29, 2022 |
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HARINDER SINGH CHAWLA Vs. RUPINDER NAYAR
|
April 29, 2022 |
|
HARISH BHARDWAJ Vs. MEHSAR JAHAN
|
May 26, 2022 |
|
HARISH FABIANI Vs. ENFORCEMENT DIRECTORATE
|
September 26, 2022 |
|
HARISH GUPTA Vs. U.O.I.
|
August 5, 2022 |
|
HARISH KATHURIA Vs. STATE
|
May 24, 2022 |
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HARISH KUMAR SHARMA Vs. UNION OF INDIA
|
November 1, 2022 |
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HARISH SAINI Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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July 22, 2022 |
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HARISH TIWARI Vs. STATE
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October 13, 2022 |
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HARJI ENGINEERING WORKS PRIVATE LIMITED Vs. PUNJAB AND SIND BANK
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July 18, 2022 |
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HARJINDER KAUR Vs. PARAMJIT SINGH JAUHAR
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November 14, 2022 |
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HARJIT KAUR Vs. SHANKAR MUKHERJEE
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February 22, 2022 |
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HARKESH CHADHA Vs. STATE
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July 15, 2022 |
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HARNAM SINGH Vs. GOVERNMENT OF NCT OF DELHI
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November 25, 2022 |
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HARPAL SHARMA Vs. STATE OF NCT OF DELHI
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July 14, 2022 |
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HARSH NEWAR Vs. STATE
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February 14, 2022 |
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HARSH SEHGAL Vs. STATE
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May 13, 2022 |
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HARSH VIBHORE SINGHAL Vs. CABINET SECRETARY, GOVERNMENT OF INDIA
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December 22, 2022 |
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HARSHIT DHAWAN Vs. CHANDER SHEKHAR DHAWAN
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January 6, 2022 |
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HARSHIT NANDRAJOG Vs. STATE
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December 1, 2022 |
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HARVIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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February 9, 2022 |
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HARYANA PESTICIDES MANUFACTURES ASSOCIATION Vs. WILLOWOOD CHEMICALS PRIVATE LIMITED
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September 12, 2022 |
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HARYANA STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LIMITED Vs. INDO ARYA LOGISTICS
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January 9, 2022 |
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HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. INDO ARYA LOGISTICS
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January 19, 2022 |
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HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. IDBI BANK LIMITED
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March 29, 2022 |
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HARYANA STATE JUDO ASSOCIATION Vs. JUDO FEDERATION OF INDIA
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June 2, 2022 |
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HARYANA VIDYUT PRASARAN NIGAM LIMITED Vs. COBRA INSTALACIONES Y SERVICES SA AND SHYAM INDUS POWER SOLUTION PVT LTD
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May 6, 2022 |
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HARYANA VIDYUT PRASARAN NIGAM LIMITED Vs. COBRA INSTALACIONES Y. SERVICES, S.A. & SHYAM INDUS POWER SOLUTION PVT. LTD.
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April 25, 2022 |
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HAVELLS INDIA LIMITED Vs. L. RAMESH
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February 24, 2022 |
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HAVELLS INDIA LIMITED Vs. PANASONIC LIFE SOLUTIONS INDIA PVT LTD
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May 31, 2022 |
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HDFC LTD Vs. ANUKARAN MALIK
|
January 3, 2022 |
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HEAD DIGITAL WORKS PRIVATE LIMITED Vs. TICTOK SKILL GAMES PRIVATE LIMITED
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May 10, 2022 |
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HEETICH MARKETING-UND Vs. GUPTA STORE
|
June 1, 2022 |
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HELL ENERGY Vs. KRITI KARKI TRADING
|
June 1, 2022 |
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HELL ENERGY MAGYARORSZAG KFT Vs. SHRI BRAHM SHAKTI PRINCE BEVERAGES PVT LTD
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July 21, 2022 |
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HEMA GUSAIN Vs. INDIA INTERNATIONAL CENTRE
|
July 6, 2022 |
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HEMANT KUMAR Vs. STATE
|
August 31, 2022 |
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HEMANT VERMA Vs. DAINA TECHNO SOLUTIONS PVT. LTD.
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August 2, 2022 |
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HEMRAJ Vs. STATE
|
October 17, 2022 |
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HERO FINCORP LIMITED Vs. STATE (NCT OF DELHI)
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January 4, 2022 |
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HERO FINCORP LIMITED Vs. S.R.STORE
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January 10, 2022 |
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HERO FINCORP LIMITED Vs. SAMTEL HAL DISPLAY SYSTEMS LIMITED
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April 21, 2022 |
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HERO FINCORP. LIMITED Vs. FEEDBACK POWER OPERATIONS AND MAINTENANCE SERVICES PVT. LTD.
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May 4, 2022 |
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HERO MOTO CORP LTD Vs. UPPER INDIA TRADING CO. (DELHI) PVT LTD
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March 25, 2022 |
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HERO MOTOCORP LTD Vs. UNION OF INDIA
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October 10, 2022 |
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HFCL ADVANCE SYSTEMS PRIVATE LIMITED Vs. CENTRE FOR DEVELOPMENT OF ADVANCE COMPUTING (C-DAC)
|
March 4, 2022 |
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HFCL LIMITED Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
|
June 3, 2022 |
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HI-TECH POLYMERS PRIVATE LIMITED Vs. D. R. POLYMERS LTD
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April 28, 2022 |
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HIMANI WALIA Vs. HEMANT WALIA
|
March 23, 2022 |
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HIMANSHU BANSAL Vs. UNION OF INDIA
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October 18, 2022 |
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HIMANSHU KUMAR Vs. STATE NCT OF DELHI
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May 5, 2022 |
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HIMANSHU SHEKHAR Vs. PRABHAT SHEKHAR
|
May 31, 2022 |
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HINDUSTAN ANTIBIOTICS LTD. Vs. SANDEEP GUPTA
|
November 10, 2022 |
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HINDUSTAN CLEANENERGY LIMITED Vs. MAIF INVESTMENTS INDIA 2 PTE LIMITED
|
January 20, 2022 |
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HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAYS & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
April 27, 2022 |
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HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. INDIAN STRATEGIC PETROLEUM RESERVES LIMTED (ISPRL)
|
February 24, 2022 |
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HINDUSTAN ENGINEERING AND INDUSTRIES LIMITED Vs. SPICEJET LIMITED
|
March 29, 2022 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. M/S. DHAMPUR SUGAR MILLS LTD
|
January 6, 2022 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. DHAMPUR SUGAR MILLS
|
May 18, 2022 |
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HINDUSTAN UNILEVER LIMITED Vs. UNILEVERR1.IN
|
April 28, 2022 |
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HINDUSTAN UNILEVER LIMITED Vs. SETHI AGENCIES
|
September 26, 2022 |
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HITESH BHARDWAJ Vs. GOVT. OF NCT OF DELHI
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May 24, 2022 |
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HITESH GOLA Vs. ROYAL BANK OF SCOTLAND, INDIA
|
April 25, 2022 |
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HLL LIFECARE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 7, 2022 |
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HT MEDIA LIMITED Vs. DIPALI SANTOSH RAO
|
April 19, 2022 |
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HT MEDIA LIMITED Vs. WWW.HINDUSTANTIMES.TECH
|
May 24, 2022 |
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HTC CORPORATION Vs. LV DEGAO
|
April 6, 2022 |
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HUAWEI TELECOMMUNICATIONS (INDIA) CO. PVT. LTD Vs. WIPRO LIMITED
|
January 24, 2022 |
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HUDA ANSARI Vs. JAMIA MILLIA ISLAMIA
|
July 6, 2022 |
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HUGO BOSS TRADE MARK MANAGEMENT GMBH AND CO. KG Vs. ASHOK KUMAR
|
February 23, 2022 |
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HUMESH Vs. STATE
|
November 14, 2022 |
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HUNCH CIRCLE PRIVATE LIMITED Vs. FUTURETIMES TECHNOLOGY INDIA PVT LTD
|
February 2, 2022 |
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HYATT INDIA CONSULTANCY PVT LTD Vs. UNION OF INDIA
|
December 5, 2022 |
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I A HOUSING SOLUTION PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 2, 2022 |
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I MONEY WALLET PRIVATE LTD. Vs. NATIONAL FACELESS ASSESSMENT CENTRE
|
September 21, 2022 |
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IC 57454M COL JPS BAKSHI Vs. UNION OF INDIA
|
June 3, 2022 |
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ICICI BANK LIMITED Vs. RASHMI SHARMA
|
January 12, 2022 |
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ICICI BANK LTD Vs. VINOD GUPTA
|
January 7, 2022 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SAROJ GAUTAM
|
November 4, 2022 |
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IDBI BANK LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
June 1, 2022 |
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IFCI RETIREES WELFARE FORUM Vs. IFCI LIMITED
|
March 4, 2022 |
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IHHR HOSPITALITY (ANDHRA) PVT. LTD. Vs. SEEMA SWAMI
|
November 4, 2022 |
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IIFL FINANCE LIMITED Vs. VINAY JAIN
|
April 5, 2022 |
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IJM GAYATRI JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
October 7, 2022 |
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IL AND FS ENERGY DEVELOPMENT COMPANY LIMITED Vs. AMITY UNIVERSITY
|
February 9, 2022 |
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ILASHREE NATH GUPTA Vs. KAMLA GUPTA
|
November 28, 2022 |
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IMAGINE MARKETING PRIVATE LIMITED Vs. GREEN ACCESSORIES
|
March 21, 2022 |
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IMRAN Vs. STATE OF DELHI THROUGH COMMISSIONER OF DELHI POLICE
|
July 6, 2022 |
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IMRAN Vs. STATE
|
December 28, 2022 |
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IN RE: HOUSING FOR THE POOR IN DELHI Vs. IN RE: HOUSING FOR THE POOR IN DELHI
|
June 1, 2022 |
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INCRED FINANCIAL SERVICES LTD. Vs. SHREE KAMAKSHI MOTORS
|
February 2, 2022 |
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INDER PAL SINGH Vs. UNION OF INDIA
|
November 24, 2022 |
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INDERPREET SINGH Vs. CHANDEEP SINGH
|
November 10, 2022 |
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INDIA POWER CORPORATION LIMITED Vs. EASTERN COALFIELDS LIMITED
|
September 13, 2022 |
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INDIA POWER CORPORATION LIMITED (FORMERLY KNOWN AS DPSC LTD.) Vs. EASTERN COALFIELDS LIMITED
|
March 2, 2022 |
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INDIA TOURISM DEVELOPMENT CORPORATION LIMITED (ITDC) Vs. BOUGAINVILLEA MULTIPLEX ENTERTAINMENT CENTRE PVT. LTD. (BMEL)
|
May 27, 2022 |
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INDIA TOURISM DEVELOPMENT CORPORATION LTD. (ITDC) Vs. BOUGAINVILLEA MULTIPEX & ENTERTAINMENT CENTRE PVT. LTD.
|
April 1, 2022 |
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INDIABULLS HOUSING FINANCE LTD Vs. GNEX PROJECTS PRIVATE LIMITED
|
March 14, 2022 |
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INDIAN BANK Vs. PRAVEEN KUMAR
|
August 24, 2022 |
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INDIAN HOTELS COMPANY LTD. Vs. UNION OF INDIA
|
March 31, 2022 |
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INDIAN OIL CORPORATION LIMITED Vs. ALL INDIA PETROLEUM DEALERS ASSOCIATION REGISTERED
|
January 10, 2022 |
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INDIAN OIL CORPORATION LTD Vs. STANDARDCASTING PVT LTD
|
May 13, 2022 |
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INDIAN PROFESSIONAL NURSES Vs. GOVERNMENT OF NCT OF DELHI
|
May 17, 2022 |
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INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD Vs. DEEPAK AND CO
|
June 2, 2022 |
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INDIAN RAILWAY MOBILE CATERERS ASSOCIATION Vs. UNION OF INDIA
|
February 17, 2022 |
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INDIAN YARN LIMITED Vs. ACIT, CIRCLE-10(1) DELHI, CIVIC CENTRE
|
May 26, 2022 |
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INDIRA KUMARI Vs. BIMLA RANI
|
January 25, 2022 |
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INDIRA UPPAL Vs. UNION OF INDIA
|
July 28, 2022 |
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INDIYAA DISTRIBUTION NETWORK LLP Vs. P. SINGH
|
November 25, 2022 |
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INDO INTERNATIONAL TOBACCO LTD Vs. SHRI VIVEK PRASAD
|
January 11, 2022 |
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INDRA PASRICHA Vs. DEEPIKA CHAUHAN
|
April 19, 2022 |
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INDRAPRASTHA POWER GENERATION CO LTD Vs. SOMEER CHATERJEE
|
September 9, 2022 |
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INDRAPRASTHA WORLD SCHOOL Vs. CHITRA SRIVASTAVA
|
January 10, 2022 |
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INDU RANI @INDU RATHI Vs. PUSHPA
|
December 1, 2022 |
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INDUS TOWERS LTD (EARLIER KNOWN AS BHARTI INFRATEL LTD) Vs. INCOME TAX OFFICER
|
May 10, 2022 |
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INSITUFORM PIPELINE REHABILITATION PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
|
January 7, 2022 |
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INSOLVENCY AND BANKRUPTCY BOARD OF INDIA Vs. STATE BANK OF INDIA
|
November 28, 2022 |
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INSP. ATTAR SINGH Vs. UNION OF INDIA
|
September 21, 2022 |
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INTAS PHARMACEUTICALS PRIVATE LIMITED Vs. INTRA LIFE PRIVATE LIMITED
|
June 2, 2022 |
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INTEL CORPORATION Vs. S.P. GUPTA
|
October 7, 2022 |
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INTEL CORPORATION Vs. RAKESH JAIN
|
April 20, 2022 |
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INTER IKEA SYSTEMS B V Vs. ITALICA FLOOR TILES PVT. LTD
|
January 3, 2022 |
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INTERGLOBE TECHNOLOGY QUOTIENT PVT LTD. Vs. SHREE SATI TRAVELS PVT LTD.
|
February 4, 2022 |
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IQRA PARVEEN Vs. SATYAWATI COLLEG E
|
July 18, 2022 |
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IRCON INTERNATIONAL LIMITED Vs. GPT-RAHEE JV
|
March 25, 2022 |
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IRCON INTERNATIONAL LIMITED Vs. KAMAL BUILDERS
|
June 2, 2022 |
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IRCON INTERNATIONAL LTD. Vs. REACON ENGINEERS (INDIA) PVT. LTD.
|
July 4, 2022 |
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IREO PRIVATE LIMITED Vs. VIBHOR HOME DEVELOPERS PRIVATE LIMITED
|
July 29, 2022 |
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IREO PRIVATE LIMITED Vs. VIBHOR HOME DEVELOPERS PVT LTD ORS.
|
July 26, 2022 |
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ISHWAR SINGH Vs. STATE AND ANR.
|
April 26, 2022 |
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ISMILE Vs. STATE OF NCT DELHI
|
November 24, 2022 |
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ISRAR TOMAR Vs. STATE
|
April 11, 2022 |
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J. P. DHAWAN Vs. DEPUTY COMMISSIONER SOUTH WEST DISTRICT
|
September 1, 2022 |
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J.K. LAKSHMI CEMENT LTD. Vs. MASTER AVISHKAR
|
May 24, 2022 |
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J.S.ARORA Vs. D.V.C.
|
January 18, 2022 |
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JA ENTERTAINMENT PVT LTD Vs. SITHARA ENTERTAINMENT
|
July 11, 2022 |
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JAEWOO PARK Vs. STATE OF NCT OF DELHI
|
July 14, 2022 |
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JAG PARVESH SURA Vs. UPPAL ENGINEERING CO PVT LTD
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May 24, 2022 |
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JAGBIR Vs. STATE (N.C.T. OF DELHI)
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July 22, 2022 |
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JAGDISH PABREJA Vs. SHALU PABREJA
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November 2, 2022 |
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JAGDISH SINGH SHARY Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
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July 25, 2022 |
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JAGJEET SINGH Vs. UNION OF INDIA
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May 9, 2022 |
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JAGMIT SINGH Vs. SONIA SINGH
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February 8, 2022 |
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JAGMOHAN KASHYAP Vs. GOVT. OF NCT OF DELHI
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May 27, 2022 |
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JAGRAN PRAKASHAN LIMITED Vs. REGISTRAR OF TRADE MARKS, DELHI
|
May 13, 2022 |
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JAHAN SINGH Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD
|
February 10, 2022 |
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JAI BHAGWAN SHARMA Vs. MUNNI DEVI
|
June 2, 2022 |
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JAI KISHAN DATWANI Vs. STATE, GOVT. OF NCT DELHI
|
May 9, 2022 |
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JAI KUMAR JAIN Vs. STATE (GOVT OF NCT OF DELHI)
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May 13, 2022 |
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JAI PRAKASH Vs. STATE
|
July 4, 2022 |
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JAI RAJ SOLANKI Vs. UNION OF INDIA
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November 24, 2022 |
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JAI SHREE HOLIDAYS AND TOURS PVT LTD Vs. PRAKASH VERMA
|
November 25, 2022 |
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JAI SINGH GOEL Vs. CHIEF COMMISSIONER OF INCOME TAX(CENTRAL)
|
February 25, 2022 |
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JAIDEEP SINGH Vs. GOVERNMENT OF NCT OF DELHI
|
August 24, 2022 |
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JAIMEET SINGH KALRA Vs. STATE
|
June 2, 2022 |
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JAIN CO-OPERATIVE BANK LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
|
July 15, 2022 |
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JALDHI OVERSEAS PTE LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
January 5, 2022 |
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JAMAHIR ALIAS JAWAHAR Vs. STATE GOVT OF NCT OF DELHI
|
May 18, 2022 |
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JAMES PASCAL Vs. NARCOTIC CONTROL BUREAU
|
September 21, 2022 |
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JAMMU & KASHMIR BANK LIMITED Vs. AVTAR KRISHAN BHAT
|
February 15, 2022 |
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JAMSHED ADIL KHAN Vs. UNION TERRITORY OF JAMMU
|
July 8, 2022 |
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JANKI Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
October 7, 2022 |
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JANODAYA EKTA SAMITI Vs. GOVT. OF NCT OF DELHI
|
December 15, 2022 |
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JANTA ASSOCIATES & CO. LTD. Vs. INDIAN OIL FOUNDATION
|
October 6, 2022 |
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JASBIR SINGH Vs. STATE
|
May 12, 2022 |
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JASMINE BUILDMART PVT. LTD. Vs. NEERU JAIN
|
March 28, 2022 |
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JASPREET SINGH Vs. SWANEET KUKREJA
|
February 28, 2022 |
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JASPRIYA BHASIN Vs. STATE (NCT OF DELHI)
|
August 5, 2022 |
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JASVEER LAL GOUR Vs. DELCAP FINANCIAL PVT LTD
|
May 25, 2022 |
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JASVINDER KAUR Vs. UNION OF INDIA
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February 18, 2022 |
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JASWEEN SANDHU Vs. STATE
|
September 6, 2022 |
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JASWINDER KOHLI Vs. HARKISHAN
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May 25, 2022 |
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JATAYU ENTERPRISES SERVICES Vs. XXX
|
May 10, 2022 |
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JATINDER PAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 17, 2022 |
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JATINDER PAL SINGH Vs. TEJINDER SINGH
|
February 10, 2022 |
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JATINDER SINGH CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 12, 2022 |
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JAVAHAR LAL Vs. OVT INDIA PVT. LIMITED
|
August 8, 2022 |
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JAYA ASRANI Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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May 24, 2022 |
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JAYABRATA BOSE Vs. UNION OF INDIA
|
January 19, 2022 |
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JAYANT NANDA Vs. UNION OF INDIA
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March 11, 2022 |
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JBM ELECTRIC VEHICLES PRIVATE LIMITED Vs. UNION OF INDIA
|
May 27, 2022 |
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JCS HEALTHCARE PVT. LTD. Vs. MEDEOR HOSPITAL LIMITED
|
April 8, 2022 |
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JEET NATH Vs. GOVIND RAM BAFNA
|
April 28, 2022 |
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JEEVAGAN NARAYANA SWAMI NADAR Vs. UNION OF INDIA
|
December 9, 2022 |
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JEPS PHARMA LTD Vs. OFFICE OF COMISSIONER OF INDUSTRIES
|
September 23, 2022 |
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JHAJJZ PVT. LTD Vs. STATE OF NCT OF DELHI
|
September 2, 2022 |
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JHUGGI JHOPRI VIKAS SAMITI, NETAJI NAGAR Vs. SURESH KUMAR
|
July 6, 2022 |
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JINDAL DRILLING AND INDUSTRIES LTD. Vs. NARESH KUMAR AGARWAL
|
October 10, 2022 |
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JINDAL EXPORTS AND IMPORTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 2, 2022 |
|
JINDAL KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
July 18, 2022 |
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JINDAL REALTY LIMITED Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
|
April 20, 2022 |
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JINDAL REALTY LIMITED Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
|
April 21, 2022 |
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JINDAL STAINLESS (HISAR) LTD Vs. SOURABH JINAL
|
January 3, 2022 |
|
JITENDER KUMAR Vs. STATE OF NCT OF DELHI
|
August 26, 2022 |
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JITENDER NATH Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 28, 2022 |
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JITENDRA KOHLI Vs. CONTROLLER OF PATENTS
|
May 17, 2022 |
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JITENDRA KUMAR GARG Vs. MANJU GARG
|
April 26, 2022 |
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JITINDER TIWARI Vs. UNION OF INDIA
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August 8, 2022 |
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JIVA INSTITUTE OF VEDIC SCIENCE Vs. PUNEET CHHATWAL
|
May 25, 2022 |
|
JIVANLAL JOITARAM PATEL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 8, 2022 |
|
JMC PROJECTS (INDIA) LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 11, 2022 |
|
JMC PROJECTS (INDIA) LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 4, 2022 |
|
JMC PROJECTS (INDIA) LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 3, 2022 |
|
JMD BUILDCON Vs. SUDHA DEWAN
|
September 27, 2022 |
|
JOGINDER SANSANWAL Vs. SOHAN
|
October 17, 2022 |
|
JOGINDER SINGH LATHER Vs. STATE (NCT OF DELHI)
|
November 19, 2022 |
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JOGINDER TULI Vs. STATE NCT OF DELHI
|
January 17, 2022 |
|
JOHNEY REBERIO Vs. UNION OF INDIA
|
October 14, 2022 |
|
JOHNSON CONTROLS-HITACHI AIR CONDITIONING INDIA LIMITED Vs. MAHAMAYA INFRASTRUCTURE PRIVATE LIMITED
|
February 2, 2022 |
|
JOHNSON JACOB Vs. STATE
|
July 4, 2022 |
|
JOHRINA BEGUM Vs. SUKHBIR SINGH
|
February 14, 2022 |
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JOLLY SINGH Vs. STATE
|
December 7, 2022 |
|
JONES LNG LASALLE PROPERTY CONSULTANTS (INDIA) PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 21, 2022 |
|
JOSE INACIO COTA Vs. UNION OF INDIA
|
May 11, 2022 |
|
JOY DEV NATH Vs. STATE (NCT OF DELHI)
|
January 28, 2022 |
|
JUKI INDIA PRIVATE LIMITED Vs. CAPITAL APPARELS TECHNOLOGY PRIVATE LIMITED
|
April 7, 2022 |
|
JUSTICE FOR ALL Vs. VENKATESHWAR GLOBAL SCHOOL
|
May 26, 2022 |
|
JWO RK JAISWAL EDN INSTR Vs. UNION OF INDIA
|
March 29, 2022 |
|
JYOTHISH PRABHAKARAN Vs. UNION OF INDIA
|
September 13, 2022 |
|
JYOTI @ GAYATRI Vs. ROHIT SHARMA @ SANTOSH SHARMA
|
June 10, 2022 |
|
JYOTI PHOGAT Vs. ASHWANI KADIAN
|
May 27, 2022 |
|
JYOTI TRIVEDI Vs. CENTRAL INFORMATION COMMISSION
|
December 8, 2022 |
|
JYOTI YADAV Vs. NEERAJ YADAV
|
March 21, 2022 |
|
K R ANAND Vs. NAVAYUGA ENGINEERING CO LTD
|
September 13, 2022 |
|
K. K. RAO Vs. STATE OF NCT OF DELHI
|
November 9, 2022 |
|
K. RAJAPANDIAN Vs. STATE OF NCT OF DELHI
|
May 6, 2022 |
|
K. Z. KHAN Vs. NATIONAL COMMISSION FOR WOMEN
|
March 7, 2022 |
|
K.B.G. ENGINEERS Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT
|
June 3, 2022 |
|
K.B.G. ENGINEERS Vs. DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORATION LTD.
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July 28, 2022 |
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K.K WINE Vs. NATIONAL E-ASSESSMENT CENTRE DELHI
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July 18, 2022 |
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K.N RAO Vs. COMPOSITE SECURITIES LTD
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January 28, 2022 |
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K.P.R. NAIR Vs. JYOTIKA OGUZ
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August 18, 2022 |
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K.V. SAGAR Vs. GOVERNMENT OF NCT
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April 12, 2022 |
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KABITA GHOSH Vs. CENTRAL BUREAU OF INVESTIGATION
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April 13, 2022 |
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KAILASH CHAND Vs. UOI
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December 13, 2022 |
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November 10, 2022 |
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KAILASH GAHLOT Vs. VIJENDER GUPTA
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March 7, 2022 |
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KAKE DI HATTI Vs. SHREE FOODS
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January 13, 2022 |
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KALE RAM Vs. NARCOTICS CONTROL BUREAU
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March 10, 2022 |
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KALENDRA NARAYAN SINGH Vs. ANIL KUMAR SINHA
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April 11, 2022 |
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KALI DEVI MEENA Vs. UNION OF INDIA
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November 17, 2022 |
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KALLURI RAMI REDDY Vs. UNION OF INDIA
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May 17, 2022 |
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KAMAL ENTERPRISE Vs. HERO MOTOCORP LTD.
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April 21, 2022 |
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May 23, 2022 |
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November 21, 2022 |
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April 12, 2022 |
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KAMDHENU LIMITED Vs. RAGHUNATH VIRDHARAM BISHNOI
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March 24, 2022 |
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KAMDHENU LIMITED Vs. AASHIANA ROLLING MILLS LTD
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August 5, 2022 |
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KAMINI SADH Vs. SPECIAL DIRECTOR OF ENFORCEMENT
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May 31, 2022 |
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KAMLA Vs. STATE OF NCT OF DELHI
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May 6, 2022 |
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KAMLADLTYYA CONSTRUCTION PVT. LTD Vs. RAIL LAND DEVELOPMENT AUTHORITY
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December 16, 2022 |
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KAMLESH KESWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 49(1), DELHI
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September 22, 2022 |
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KAMLESH KUMAR JHA Vs. DIRECTORATE GENERAL BORDER ROADS
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February 3, 2022 |
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KAMLESH PRASAD Vs. DISTRICT & SESSION JUDGE, DELHI
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September 14, 2022 |
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KAMRUDDIN Vs. STATE (NCT OF DELHI)
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November 10, 2022 |
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KANA RAM MEENA Vs. GOVERNMENT OF NCT OF DELHI
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November 16, 2022 |
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KANAN SARKAR Vs. STATE GNCT OF DELHI
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October 18, 2022 |
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KANCHANA RAI Vs. RAJYA SABHA SECRETARIAT
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February 22, 2022 |
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KANISHKA IMPEX PVT LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
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June 1, 2022 |
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KANODIA TECHNOPLAST LIMITED Vs. A.P. TRADING COMPANY
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January 28, 2022 |
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KANTI BIJLEE UTPADAN NIGAM LTD Vs. PALTECH COOLING TOWERS & EQUIPMENTS LTD
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July 5, 2022 |
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KANWAL NAIN SINGH MOKHA Vs. REKHA KHURANA
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August 2, 2022 |
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KANWARJEET SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
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March 24, 2022 |
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KAPIL KUMAR Vs. STATE
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March 7, 2022 |
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KAPOOR INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 6, 2022 |
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KAPSONS WORLDWIDE Vs. JOINT LABOUR COMMISSIONER
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February 9, 2022 |
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April 4, 2022 |
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KARAMBIR SINGH KHATRI Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
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February 21, 2022 |
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KARAMJIT SINGH Vs. STATE (N.C.T. OF DELHI)
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March 22, 2022 |
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KARAN SINGH MEENA Vs. REGISTRAR GENERAL, DELHI HIGH COURT
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September 26, 2022 |
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KARIDA REAL ESTATES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 2, 2022 |
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KARIM Vs. STATE
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September 2, 2022 |
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KARIM HOTEL PVT LTD Vs. KAREEM DHANANI
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May 27, 2022 |
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December 8, 2022 |
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KARTAR SINGH Vs. SURESH CHHIKARA
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March 28, 2022 |
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January 24, 2022 |
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KASHISH UPPAL Vs. SHRIRAM HOUSING FINANCE LTD
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May 25, 2022 |
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KASTUR Vs. UNION OF INDIA
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December 22, 2022 |
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KATARIA CARRIERS Vs. NATIONAL INSURANCE COMPANY LIMITED
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November 25, 2022 |
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KAUSHALYA DEVI Vs. STATE (GOVT. OF NCT OF DELHI) .
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October 19, 2022 |
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KAVITA TUSHIR Vs. PUSHPRAJ DALAL
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January 5, 2022 |
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KAYOOM Vs. STATE
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May 9, 2022 |
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April 12, 2022 |
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May 17, 2022 |
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April 12, 2022 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. KOMENDRA PRAKASH GAUTAM
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February 14, 2022 |
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KENT RO SYSTEM LTD. Vs. GATTUBHAI
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March 23, 2022 |
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KERZNER INTERNATIONAL LIMITED Vs. VIKAS AGGARWAL
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May 13, 2022 |
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January 10, 2022 |
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KETAN RIBBONS PVT LTD Vs. NATIONAL FACELESS ASSESSMENT CENTRE DELHI
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May 18, 2022 |
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May 31, 2022 |
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KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. RAMAN GUPTA
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March 4, 2022 |
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KHATU SHYAM COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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February 22, 2022 |
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April 4, 2022 |
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KHOSLA MEDICAL INSTITUTE Vs. DELHI DEVELOPMENT AUTHORITY
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December 1, 2022 |
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April 6, 2022 |
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KHURSHID ALAM Vs. STATE
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July 4, 2022 |
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January 7, 2022 |
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June 2, 2022 |
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March 14, 2022 |
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July 20, 2022 |
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April 19, 2022 |
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March 24, 2022 |
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July 4, 2022 |
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October 14, 2022 |
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May 4, 2022 |
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August 17, 2022 |
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August 16, 2022 |
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KIRAN INFRA ENGINEERS LIMITED Vs. NORTHERN RAILWAY
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May 6, 2022 |
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October 12, 2022 |
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KIRAN MITTAL Vs. KANIKA MITTAL
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August 26, 2022 |
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KIRAN TANEJA Vs. STATE (GNCT OF DELHI)
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September 6, 2022 |
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KIRORI MAL COLLEGE Vs. DR. KUSUM LATA
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October 10, 2022 |
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KISHAN Vs. STATE
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March 21, 2022 |
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KISHAN CHAND DASS Vs. M/S. KUONI TRAVEL (INDIA) PRIVATE LTD.
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November 22, 2022 |
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KISHAN CHAND WADHWA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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June 2, 2022 |
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KISHAN LAL GUPTA Vs. KEWAL KRISHAN BANSAL
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July 11, 2022 |
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KISHAN LAL TANEJA Vs. GOVT. OF NCT OF DELHI
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May 24, 2022 |
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KISHAN YADAV Vs. STATE (NCT OF DELHI)
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November 10, 2022 |
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KISHORE KUMAR Vs. ESTATE OFFICER, DIRECTORATE OF ESTATES
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October 13, 2022 |
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KISHORE KUMAR ARORA Vs. UNION OF INDIA
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May 26, 2022 |
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KLJ ORGANIC LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 18, 2022 |
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KNITPRO INTERNATIONAL Vs. EXAMINER OF TRADE MARKS
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July 13, 2022 |
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KOMAL CHADHA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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December 21, 2022 |
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KOMAL RASTOGI Vs. DIRECTORAL GENERAL CENTRAL RESERVE POLICE FORCE
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January 18, 2022 |
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February 15, 2022 |
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KONINKLIJKE PHILIPS N.V. Vs. VIVO MOBILE COMMUNICATION CO. LTD
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January 7, 2022 |
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KONKAN RAILWAY CORPORATION LTD Vs. SMS INFRASTRUCTURE LTD.
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April 11, 2022 |
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KONNECT HOSPITALITY Vs. COMMISSIONER OF POLICE
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July 29, 2022 |
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KONNECT HOSPITALITY Vs. COMMISSIONER OF POLICE
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July 7, 2022 |
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KORES (INDIA) LIMITED Vs. DOMS INDUSTRIES PRIVATE LIMITED
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February 3, 2022 |
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KOTAK MAHINDRA PRIME LIMITED Vs. ACS CARS PRIVATE LIMITED
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April 28, 2022 |
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KOTESHWARI ORUGANTI Vs. STATE OF NCT OF DELHI
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March 22, 2022 |
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KOUSIK DAS MAHAPATRA Vs. GOVT. OF NCT DELHI
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January 13, 2022 |
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KRANTI ARORA Vs. DIGJAM LTD
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July 8, 2022 |
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KRBL LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1), DELHI
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October 19, 2022 |
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KRBL LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 1, 2022 |
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KRBL LTD Vs. CBI
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February 8, 2022 |
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KRIPA SHANKER SHUKLA Vs. UNION OF INDIA THROUGH HOME SECRETARY
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August 30, 2022 |
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KRISHAN CHAND GARG Vs. NIDHI GARG
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November 9, 2022 |
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KRISHAN DAS CHOUDHRY Vs. RAJESH ALIAS RAJ CHAUDHARY
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August 17, 2022 |
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KRISHAN GOPAL ARYA Vs. LT. GOVERNOR OF DELHI
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September 27, 2022 |
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KRISHAN KAKKAR Vs. KIRAN CHANDER
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May 25, 2022 |
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KRISHAN KUMAR Vs. STATE (GNCT) OF DELHI
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January 21, 2022 |
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KRISHAN KUMAR LAL Vs. UNION OF INDIA
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May 18, 2022 |
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KRISHAN PAWDIA Vs. STATE, NCT OF DELHI
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June 3, 2022 |
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KRISHNA FASHION Vs. UNION OF INDIA
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January 18, 2022 |
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KRISHNA TRADING COMPANY Vs. UNION OF INDIA
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January 5, 2022 |
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KRISHNA WADEHRA Vs. RAM PARSAD
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July 5, 2022 |
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KRISHNAN SUBRAMANIAN Vs. STATE OF NCT OF DELHI
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May 10, 2022 |
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KRISHNAN SUBRAMANIAN Vs. STATE OF NCT OF DELHI
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May 9, 2022 |
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KSHIPRA JATANA Vs. ASSTT. COMMISSIONER OF INCOME TAX CIRCLE
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May 20, 2022 |
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KTECH ENGINEER BUILDERS Vs. UNION OF INDIA
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February 7, 2022 |
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KULBIR SAHI Vs. UNION OF INDIA
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August 1, 2022 |
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KULDEEP SHARMA Vs. STATE GOVT. OF NCT OF DELHI
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February 11, 2022 |
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KULDEEP SINGH BAWEJA Vs. AMARJEET SINGH KHURANA
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July 11, 2022 |
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KULDEEP SINGH DHANKAR Vs. CENTRAL BUREAU OF INVESTIGATION
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April 26, 2022 |
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January 17, 2022 |
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KULJEET SINGH Vs. JHONSON BENCHAMIN
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March 16, 2022 |
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KULMOHAN SINGH Vs. SATINDER SINGH BHASIN
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March 23, 2022 |
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KULVINDER SINGH KOHLI Vs. STATE OF NCT OF DELHI
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June 10, 2022 |
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KUMUD CHAWLA Vs. STATE OF NCT OF DELHI
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November 22, 2022 |
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KUMUD GUPTA Vs. UNION OF INDIA
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February 24, 2022 |
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KUNAL BHANDARI Vs. STATE
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December 2, 2022 |
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KURIAN ENERGIEKANRI INDIA PVT LTD Vs. STATE OF NCT OF DELHI
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November 24, 2022 |
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KURZ INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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March 3, 2022 |
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KUSH RAJ BHATIA Vs. M/S. DLF POWER & SERVICES LTD
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December 6, 2022 |
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KUSH RAJ BHATIA Vs. DLF POWER AND SERVICES LIMITED
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October 12, 2022 |
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KUSHAL ANAND Vs. MANDHIR SACHDEVA
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July 18, 2022 |
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KUSUM LATA Vs. STATE (GOVT. OF NCT DELHI)
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April 12, 2022 |
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KUSUMRAJ INSTITUTE OF TEACHER TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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March 9, 2022 |
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L. PRAVEEN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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September 5, 2022 |
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LAKHWINDER P. SINGH Vs. IIHMR
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September 21, 2022 |
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LALIT KUMAR KAIN COMMANDANT Vs. DIRECTOR GENERAL
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July 4, 2022 |
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LALIT KUMAR PODDAR Vs. INCOME TAX OFFICER
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May 9, 2022 |
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LALIT RAJ Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
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March 16, 2022 |
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LANDMARK PROPERTY DEVELOPMENT AND COMPANY LTD. Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD.
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January 5, 2022 |
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LAVA INTERNATIONAL LTD. Vs. RALLY INFRA PVT. LTD
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January 11, 2022 |
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LAXMAN Vs. STATE
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March 4, 2022 |
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LAXMAN DASS BHATIA Vs. PARVEEN CHATTERJEE
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July 29, 2022 |
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LAXMAN THAKUR Vs. STATE (GOVT. OF NCT OF DELHI)
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December 14, 2022 |
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LAXMI Vs. SHYAM PRATAP
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April 28, 2022 |
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LAXMI NARAYAN JILOWA Vs. UNION OF INDIA
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February 3, 2022 |
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LEASEPLAN INDIA PRIVATE LIMITED Vs. SAGAR TOUR AND TRAVELS
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April 13, 2022 |
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LEELA DHAR Vs. STATE
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August 16, 2022 |
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LEELA MATHUR Vs. MUNICIPAL CORPORATION OF DELHI
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September 2, 2022 |
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LEVITATE MOBILE TECHNOLOGIES PVT LTD Vs. STANDARD CHARTERED BANK
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September 1, 2022 |
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LG ELECTRONICS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-13(1)
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February 25, 2022 |
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LIFESTAR PHARMA PRIVATE LIMITED Vs. STARLIFE HEALTHCARE
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April 18, 2022 |
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LIVING MEDIA INDIA LIMITED Vs. SATBIR BHARDWAJ
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April 13, 2022 |
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LKT ENGINEERING CONSULTANTS LTD Vs. PLANNING AND INFRASTRUCTURAL DEVELOPMENTS CONSULTANTS PVT LTD
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April 1, 2022 |
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LOUIS DREYFUS COMPANY INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 22, 2022 |
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LOUIS VUITTON MALLETIER Vs. FUTURETIMES TECHNOLOGY INDIA PRIVATE LIMITED
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March 24, 2022 |
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LT COL OMENDRA CHAUHAN Vs. UNON OF INDIA
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August 16, 2022 |
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LT COL PARAMPREET SINGH KOCHAR Vs. UNION OF INDIA
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September 1, 2022 |
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LT. GEN (RETD.) TEJINDER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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July 20, 2022 |
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LUCINA LAND DEVELOPMENT LIMITED Vs. UNION OF INDIA
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April 27, 2022 |
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LUMAX INDUSTRIES LIMITED Vs. HINDUSTAN AUTO INDUSTRIES
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May 9, 2022 |
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LUV SHARMA Vs. STATE
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January 19, 2022 |
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M. H. PATEL Vs. NATIONAL CONSUMER DISPUTE REDRESSAL COMMISSION
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November 23, 2022 |
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M. K. SAINI Vs. INDRAPRASTHA POWER GENERATION COMPANY LTD
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April 8, 2022 |
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M. L. BROTHER LLP Vs. MAHESHKUMAR BHURALAL TANNA
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May 12, 2022 |
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M. NAGESWARA RAO Vs. UNION OF INDIA
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April 7, 2022 |
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M. P. STATE CO-OP OILSEED GROWERS FEDERATION LTD Vs. UNION OF INDIA
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May 12, 2022 |
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M. SONS GEMS N JJEWELLERY PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
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October 14, 2022 |
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M. VICTIM Vs. STATE OF NCT OF DELHI
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July 14, 2022 |
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M.A. SIKANDAR Vs. UNIVERSITY OF DELHI
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July 27, 2022 |
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M.K.BHARGAVA SINCE DECEASED THROUGH LRS Vs. SUKHDEV RAJ ARORA AND ORS
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March 23, 2022 |
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M/S GARRISON ENGINEER (CENTRAL), DELHI CANTT Vs. M.J. PRASAD
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March 15, 2022 |
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M/S KMP EXPRESSWAYS LTD. Vs. IDBI BANK LIMITED
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March 29, 2022 |
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M/S KUMAR FOOD INDUSTIRES LTD Vs. UNION OF INDIA
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March 10, 2022 |
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M/S TPF ENGINEERING PVT. LTD. Vs. UNION OF INDIA
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June 17, 2022 |
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M/S. AWADH CONSTRUCTIONS Vs. M/S. AMARPREET SHUTTERING
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April 13, 2022 |
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M/S. DROOSHBA FABRICATORS Vs. M/S. INDURE PRIVATE LIMITED
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August 26, 2022 |
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M/S. DRS LOGISTICS (P) LTD Vs. GOOGLE INDIA PVT. LTD.
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April 21, 2022 |
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M/S. GOPAL LIFESCIENCES Vs. EMPLOYEE STATE INSURANCE CORPORATION
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October 7, 2022 |
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M/S. INCRED FINANCIAL SERVICES LTD Vs. M/S. SHREE KAMAKSHI MOTORS
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February 2, 2022 |
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M/S. JBM ECOLIFE MOBILITY PRIVATE LIMITED Vs. UNION OF INDIA
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May 10, 2022 |
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M/S. JBM ELECTRIC VEHICLES PRIVATE LIMITED Vs. UNION OF INDIA
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August 8, 2022 |
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M/S. PRABHU LAND & FINANCE Vs. UNION OF INDIA
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January 14, 2022 |
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M/S. SATISH CHAND RAJESH KUMAR PVT. LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
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April 29, 2022 |
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M/S. WHITEFIELDS OVERSEAS LTD. Vs. M/S. DIAT AGRO HOLDINGS PVT. LTD.
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November 10, 2022 |
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MAA HARSIDDHI INFRA DEVELOPERS PRIVATE LIMITED Vs. MAHAVIR TRANSMISSION LIMITED
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May 5, 2022 |
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MAAN PHARMACEUTICALS LTD. Vs. MINDWAVE HEALTHCARE PVT. LTD.
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September 12, 2022 |
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MACART EQUIPMENT PRIVATE LIMITED Vs. DELHI INTERNATIONAL ARBITRATION CENTRE
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May 13, 2022 |
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MADAN LAL SURYAWANSHI Vs. TARA DEVI
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July 12, 2022 |
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MADAN TRADING CO.PRIVATE LIMITED Vs. GOVT. OF NCT OF DELHI
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December 6, 2022 |
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MADHU GUPTA Vs. NORTH DELHI MUNICIPAL CORPORATION
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March 10, 2022 |
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MADHU JAIN Vs. SHASHI RANI
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November 28, 2022 |
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MAGNUM INTERNATIONAL TRADINGCOMPANY PVT. LTD. Vs. VIKAS DHAWAN
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December 15, 2022 |
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MAHA LAXMI HOSIERY Vs. GOVIND SINGH
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June 6, 2022 |
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MAHARAJA AGRASEN INSTITUTE OF TECHNOLOGY Vs. GOVT. OF NCT DELHI
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December 13, 2022 |
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MAHARAJA JAGAT SINGH Vs. LT.COL. SAWAI BHAWANI SINGH
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August 22, 2022 |
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MAHARAJA RANJIT SINGH GAEKWAD Vs. UNION OF INDIA
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October 6, 2022 |
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MAHASHIAN DI HATTI PVT. LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 1, 2022 |
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MAHAVIR PRASAD GUPTA Vs. UNION OF INDIA
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February 23, 2022 |
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MAHAVIR SINGH Vs. NCT OF DELHI
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November 24, 2022 |
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MAHAVIR TRANSMISSION LIMITED Vs. DIRECTORATE GENERAL OF GST INTELLIGENCE
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January 31, 2022 |
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MAHESH Vs. CHANDER PRAKASH RISHI
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July 11, 2022 |
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MAHESH Vs. STATE (GOVT OF NCT OF DELHI)
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February 8, 2022 |
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MAHESH CHAND KHANDELWAL Vs. DELHI HARDWARE STORES
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April 19, 2022 |
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MAHESH KAPOOR Vs. LT. GOVERNOR OF DELHI
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September 23, 2022 |
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MAHESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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March 9, 2022 |
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MAHESH KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
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May 23, 2022 |
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MAHINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
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September 27, 2022 |
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MAINI SCAFFOLD SYSTEMS Vs. S. K. JAIN
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May 5, 2022 |
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MAINUDEEN Vs. STATE
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April 29, 2022 |
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MAJOR NISHANT KAUSHIK Vs. UNION OF INDIA
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October 11, 2022 |
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MAJOR SURESH YADAV Vs. SH. JUGAL UPPAL
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January 6, 2022 |
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MAKE MY TRIP (INDIA) PRIVATE LIMITED Vs. OWNERS OF HTTPS://WWW.MAKEMYTRIPMOOD.COM
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November 25, 2022 |
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MAKEMYTRIP INDIA PRIVATE LIMITED Vs. BOOKING.COM
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April 27, 2022 |
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MAKEMYTRIP INDIA PRIVATE LIMITED Vs. BOOKING.COM B.V.
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April 17, 2022 |
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MALINI MEHRA Vs. STATE OF NCT OF DELHI
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April 4, 2022 |
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MAMTA Vs. RISHIPAL
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March 28, 2022 |
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MAMTA DESAUR Vs. VIVEK AGGARWAL
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September 16, 2022 |
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MAMTA DEVI Vs. STATE OF NCT OF DELHI
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June 1, 2022 |
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MAMTA GOEL Vs. DHANRAJ MITTAL
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December 8, 2022 |
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MAMTA GUPTA Vs. ADDL./JOINT/DEPUTY/ASSISSTANT COMMISSIONER OF INCOME TAX
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May 25, 2022 |
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MAMTA TYAGI Vs. STATE OF DELHI
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October 20, 2022 |
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MAN MOHAN PATNAIK Vs. CISCO SYSTEMS CAPITAL INDIA PVT.LTD.
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December 2, 2022 |
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MANAGEMENT ALUMNI CO-OP. GROUP HOUSING SOCIETY LTD Vs. ANIRUDH THAREJA
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November 1, 2022 |
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MANAGEMENT OF GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. LOKESH KUMAR
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September 6, 2022 |
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MANAGING COMMITTEE OF THE PINNACLE SCHOOL Vs. DIRECTORATE OF EDUCATION
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July 18, 2022 |
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MANHARLEEN KAUR Vs. UNION OF INDIA
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July 11, 2022 |
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MANI SHANKAR Vs. STATE NCT OF DELHI
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October 20, 2022 |
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MANIKANDAN B. Vs. PAVAN GAUR
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April 13, 2022 |
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MANINDER KALRA Vs. ALKA SINGH
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September 12, 2022 |
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MANIPAL BUSINESS SOLUTIONS PRIVATE LIMITED Vs. AURIGAIN CONSULANTS PRIVATE LIMITED
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August 17, 2022 |
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MANISH AGGARWAL Vs. RCI INDUSTRIES AND TECHNOLOGIES LTD
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May 5, 2022 |
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MANISH BHALLA Vs. MRIDUL GUPTA
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January 7, 2022 |
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MANISH DEV MALHOTRA Vs. STATE OF NCT OF DELHI
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May 6, 2022 |
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MANISH ELECTRICALS Vs. AIR PORT AUTHORITY OF INDIA
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December 5, 2022 |
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MANISH GUPTA Vs. STATE NCT OF DELHI
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April 22, 2022 |
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MANISH GUPTA Vs. UTI INFRASTRUCTURE TECHNOLOGY AND SERVICES LIMITED
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September 5, 2022 |
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MANJEET Vs. KULDEEP
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May 30, 2022 |
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MANJU AGGARWAL Vs. PRAYAG POLYTECH PRIVATE LIMITED
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November 2, 2022 |
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MANJU DEVI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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July 14, 2022 |
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MANJULA AGGARWAL Vs. SH VINOD KAKKAR SINCE DECEASED
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August 17, 2022 |
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MANKIND PHARMA LIMITED Vs. TATA MEDICAL AND DIAGNOSTICS LIMITED
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March 30, 2022 |
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MANKIND PHARMA LIMITED Vs. REGISTRAR OF TRADE MARKS
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May 18, 2022 |
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MANMOHAN BAHL Vs. STATE OF NCT OF DELHI
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September 9, 2022 |
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MANOHAR LAL SHARMA ADVOCATE Vs. UNION OF INDIA
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March 3, 2022 |
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MANOHAR SITARAM PATIL Vs. STATE OF NCT OF DELHI
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April 4, 2022 |
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MANOJ BAJPAI Vs. SEEMA JASSAL
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April 4, 2022 |
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MANOJ GULSHAN Vs. ZEE LEARN LTD
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January 25, 2022 |
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June 28, 2022 |
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MANOJ KUMAR Vs. DELHI JAL BOARD
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July 19, 2022 |
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MANOJ KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
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May 17, 2022 |
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MANOJ KUMAR AGRAWAL Vs. DELHI DEVELOPMENT AUTHORITY
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September 28, 2022 |
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MANOJ KUMAR GUPTA Vs. NIBHA KUMARI
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September 23, 2022 |
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MANOJ KUMAR SINGH Vs. BORDER SECURITY FORCE
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May 20, 2022 |
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MANOJ LOHARIA Vs. SANJEEV GUPTA
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April 13, 2022 |
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MANOJ MISHRA Vs. UNION OF INDIA
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July 22, 2022 |
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MANOJ PANT Vs. JAWAHARLAL NEHRU UNIVERSITY
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February 18, 2022 |
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MANOJ SHARMA Vs. UNION OF INDIA
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August 8, 2022 |
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MANRAJ ENTERPIRSES Vs. UNION OF INDIA
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October 11, 2022 |
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MANSI GUPTA Vs. PREM AMAR
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March 30, 2022 |
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MANTOO SHARMA Vs. STATE
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May 24, 2022 |
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MARLO OR FAB GOLD Vs. ARVIND
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October 7, 2022 |
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MARSHAL INFRADEVELOPERS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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March 29, 2022 |
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MASPAR INDUSTRIES PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX TDS
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April 27, 2022 |
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MATTEL, INC Vs. JAYANT AGARWALA
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March 9, 2022 |
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MAX HEALTHCARE INSTITUTE LTD. Vs. MAX 24X7 MEDICOS
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April 8, 2022 |
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MAYANK GARG Vs. DELHI HIGH COURT
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September 12, 2022 |
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MAYUR BANDHEKAR Vs. MINISTRY OF LABOUR AND EMPLOYMENT
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June 1, 2022 |
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MAYUR BATRA Vs. ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE
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March 16, 2022 |
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MBD PRINTOGRAPHICS PVT. LTD. Vs. PARAGON PAPER INDUSTRIES
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January 13, 2022 |
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MBL INFRASTRUCTURES LTD Vs. TELECOMMUNICATION CONSULTANTS OF INDIA
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December 20, 2022 |
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MBL INFRASTRUCTURES LTD. Vs. RITES LIMITED
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October 14, 2022 |
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MCCAIN FOODS INDIA PVT LTD Vs. BHARAT KUMAR THAKOR
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April 21, 2022 |
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MD AZAM ANSARI Vs. UNION OF INDIA
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December 15, 2022 |
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MD IRSHAD Vs. STATE NCT OF DELHI
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May 5, 2022 |
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MD. ABDUL AHAD AZIM Vs. UNION OF INDIA
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April 27, 2022 |
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MD. AYUB Vs. TARA INTERNATIONAL
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October 13, 2022 |
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MD. EHRAZ ZAFAR Vs. UNION OF INDIA
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February 17, 2022 |
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MD. EHRAZ ZAFAR Vs. UNION OF INDIA
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January 17, 2022 |
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MD. ISLAMUDDIN Vs. S. S. KAPOOR
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November 1, 2022 |
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MDC PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
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February 16, 2022 |
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MEBIGO LABS PRIVATE LIMITED Vs. POCKET FM PRIVATE LIMITED
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November 24, 2022 |
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MEENA CHAWLA Vs. SDREEN INDIA PVT. LTD.
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September 9, 2022 |
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MEENA KUMARI Vs. EDMC
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June 3, 2022 |
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MEENAKSHI Vs. STATE
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December 1, 2022 |
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November 22, 2022 |
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MEENAKSHI INTERNATIONAL Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
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September 16, 2022 |
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MEENAKSHI MANNA Vs. SURITI MANNA
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May 12, 2022 |
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MEENU CHAUFLA Vs. INCOME TAX OFFICER WARD 49(1), DELHI
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May 27, 2022 |
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MEENU SRIVASTAVA Vs. GOVERNMENT OF NCT OF DELHI
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June 29, 2022 |
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MEET MALHOTRA Vs. UNION OF INDIA
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August 1, 2022 |
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MEHENDIRAM FOODS PRODUCTS PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI
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October 17, 2022 |
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MEHJABEEN Vs. BSES RAJDHANI POWER LIMITED
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July 8, 2022 |
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MEHRA JEWEL PALACE PVT. LTD. Vs. MINISO LIFE STYLE PVT. LTD.
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May 25, 2022 |
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MEHROON NISHA Vs. BEDO
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November 10, 2022 |
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MERCK SHARP AND DOHME CORP Vs. YMS LABORATORIES PRIVATE LIMITED
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December 15, 2022 |
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MERETE SIMONSEN Vs. STATE
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May 13, 2022 |
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MERINO INDUSTRIES LIMITED Vs. MAYANK BANSAL
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February 7, 2022 |
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MERTA INVESTMENT PVT. LTD. Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
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May 24, 2022 |
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META PLATFORMS, INC Vs. NOUFEL MALOL
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July 6, 2022 |
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MGF DEVELOPMENTS LTD Vs. STATE OF NCT OF DELHI
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September 12, 2022 |
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MICHELLE CAMILLERI Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
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November 25, 2022 |
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MICROMAX INFORMATICS LIMITED Vs. STAR MOBITEL LIMITED
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February 24, 2022 |
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MICROSOFT CORP. Vs. RUPESH WAIDANDE
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December 14, 2022 |
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MIKKO VAULT LLC. Vs. REGISTRAR OF TRADE MARKS
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October 18, 2022 |
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MILASH ARROL NORONHA Vs. UNION OF INDIA
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January 4, 2022 |
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MILLENNIUM EDUCATION FOUNDATION Vs. EDUCOMP INFRASTRUCTURE AND SCHOOL MANAGEMENT LIMITED
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May 13, 2022 |
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MILLENNIUM SCHOOL Vs. PAWAN DAWAR
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May 10, 2022 |
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MINISTRY OF YOUTH AFFAIRS & SPORTS Vs. AGILITY LOGISTIC PVT. LTD
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April 7, 2022 |
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MIRIC BIOTECH LTD. Vs. ANIL KUMAR AGGARWAL
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October 18, 2022 |
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MIS. STELLAR INFORMATION TECHNOLOGY PRIVATE LTD Vs. CHANDAN KUMAR CHAUDHARY
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July 21, 2022 |
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MISS M (MINOR) Vs. STATE OF NCT DELHI
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January 5, 2022 |
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March 4, 2022 |
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MITHLESH JAIN Vs. STATE OF NCT OF DELHI
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January 11, 2022 |
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MITHLESH SHARMA Vs. AMAN GUPTA
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August 18, 2022 |
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MITHUN BHATNAGAR Vs. STATE
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July 20, 2022 |
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MITTAL ELECTRONICS Vs. SUJATA HOME APPLIANCES PRIVATE LIMITED
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February 9, 2022 |
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MITTAL INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 21, 2022 |
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MITTAL INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 10, 2022 |
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MIZPAH CHARITABLE TRUST Vs. UNION OF INDIA
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September 15, 2022 |
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MKJ MANUFACTURING PVT LTD Vs. SOUTH DELHI MUNICIPALCORPORATION
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June 1, 2022 |
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MODI-MUNDIPHARMA BEAUTY PRODUCTS PRIVATE LIMITED Vs. S.M. ENTERPRISES
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January 7, 2022 |
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MODICARE LIMITED Vs. REGISTRAR OF TRADEMARKS
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April 19, 2022 |
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MODICARE LIMITED Vs. REGISTRAR OF TRADEMARKS
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April 4, 2022 |
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MOHAMED ANAS Vs. NARCOTICS CONTROL BUREAU
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February 23, 2022 |
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MOHAMMAD JAVED MALIK Vs. JAMIA MILLIA ISLAMIA
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February 21, 2022 |
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MOHAMMED ISHAM Vs. UNION OF INDIA
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January 6, 2022 |
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MOHAN BIR SINGH Vs. GURMUKH SINGH
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May 6, 2022 |
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MOHAN INVESTMENTS AND PROPERTIES PRIVATE LIMITED Vs. AAINA FARMS PRIVATE LIMITED
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February 15, 2022 |
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MOHAN PRASAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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January 6, 2022 |
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MOHAN SAKPAL Vs. ABHAY GOYAL
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September 7, 2022 |
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MOHAN SINGH JOGI Vs. STATE (NCT OF DELHI)
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May 31, 2022 |
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MOHD AHSAN Vs. CUSTOMS
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September 16, 2022 |
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MOHD AKHTAR Vs. STATE OF NCT OF DELHI
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September 28, 2022 |
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MOHD ANAS Vs. STATE ( GOVT NCT OF DELHI)
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May 19, 2022 |
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MOHD ARIF Vs. SOUTH DELHI MUNICIPAL CORPORATION
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March 10, 2022 |
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MOHD DANISH KHAN Vs. UNION OF INDIA
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November 1, 2022 |
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MOHD IRFAN Vs. DANISH
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February 23, 2022 |
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MOHD KASHIF Vs. UNION OF INDIA
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October 18, 2022 |
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MOHD SADDIQUE Vs. BSES RAJDHANI POWER LIMITED
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January 3, 2022 |
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MOHD SALIM Vs. MOHD. NABI
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December 7, 2022 |
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January 28, 2022 |
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September 12, 2022 |
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January 18, 2022 |
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March 11, 2022 |
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December 30, 2022 |
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January 7, 2022 |
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MOHD. AKIL Vs. STATE OF NCT OF DELHI
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April 13, 2022 |
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MOHD. AQIL Vs. MOHD. ZAHID
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May 13, 2022 |
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MOHD. AZHARUDDIN Vs. STATE (NCT OF DELHI)
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May 17, 2022 |
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August 17, 2022 |
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January 18, 2022 |
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October 17, 2022 |
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MOHD. HANIF Vs. NCB
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April 12, 2022 |
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MOHD. IMRAN Vs. STATE (GOVT. OF NCT OF DELHI)
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March 29, 2022 |
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February 15, 2022 |
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July 14, 2022 |
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MOHD. MANSOOR Vs. STATE (GOVT. OF NCT OF DELHI)
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July 26, 2022 |
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MOHD. NAZIM Vs. STATE (G.N.C.T. OF DELHI)
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January 25, 2022 |
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MOHD. RAFAT KHAN Vs. TECKINFO SOLUTIONS PVT LTD
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September 27, 2022 |
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MOHD. SADAB KHAN Vs. STATE GOVT.OF NCT OF DELHI
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August 8, 2022 |
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MOHD. SHOAIB @ CHUTWA Vs. STATE
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January 18, 2022 |
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MOHD. TABSIR Vs. STATE NCT OF DELHI
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February 1, 2022 |
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MOHD. TAHIR Vs. STATE
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January 18, 2022 |
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MOHINDER PAL SINGH Vs. RIMA GULSHAN
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July 22, 2022 |
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MOHIT Vs. UNION OF INDIA
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February 9, 2022 |
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MOHIT BANSAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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January 21, 2022 |
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MOHIT KUMAR Vs. STATE NCT OF DELHI
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April 28, 2022 |
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MOHIT MITTAL Vs. KANIKA JAIN
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April 11, 2022 |
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MOHIT SAINI Vs. UNION OF INDIA
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May 6, 2022 |
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MONA Vs. STATE NCT OF DELHI
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July 22, 2022 |
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MONDELEZ INDIA FOODS PVT. LTD. Vs. NEERAJ FOOD PRODUCTS
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July 26, 2022 |
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MONTY Vs. UNION OF INDIA
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March 25, 2022 |
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MONU KHAN Vs. UNION OF INDIA
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August 25, 2022 |
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MOONSHINE TECHNOLOGY PRIVATE LIMITED Vs. TICTOK SKILL GAMES PRIVATE LIMITED
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January 31, 2022 |
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MOROCCANOIL ISRAEL LIMITED Vs. MODICARE LIMITED
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November 18, 2022 |
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MOS UTILITY PRIVATE LIMITED Vs. INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD
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October 10, 2022 |
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MOTHER DAIRY FRUIT AND VEGETABLE PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1) NEW DELHI
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September 28, 2022 |
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MOTHER SPARSH BABY CARE PVT LTD Vs. AAYUSH GUPTA
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March 22, 2022 |
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MOVIE TIMES CINEPLEX PRIVATE LIMITED Vs. MRG DEVELOPERS PRIVATE LIMITED
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April 4, 2022 |
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MRS. JAYANTI DALMIA Vs. DY. COMMISSIONER OF INCOME TAX
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March 9, 2022 |
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MRS. X Vs. GNCTD
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December 6, 2022 |
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MS BAREILLY HIGHWAYS PROJECTS LIMITED Vs. MS BAREILLY HIGHWAYS PROJECTS LIMITED
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November 15, 2022 |
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MS CHARU KAIN Vs. HIGH COURT OF DELHI
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June 3, 2022 |
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MS KIMAYA BUILDTECH LLP Vs. RAMESH KAUL
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December 1, 2022 |
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MS MANIKA BATRA Vs. TABLE TENNIS FEDERATION OF INDIA
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February 11, 2022 |
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MS. AMBIENCE PVT. LTD Vs. M/S. PLANET ADVERTISING PVT. LTD.
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August 4, 2022 |
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MS. BYGGING INDIA LIMITED Vs. MS BHARAT HEAVY ELECTRICALS LIMITED
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October 11, 2022 |
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MS. CHHAVI Vs. UNION OF INDIA
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May 18, 2022 |
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MS. S.H.KHAN AND CO. Vs. GOVERNMENT OF NCT OF DELHI
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June 10, 2022 |
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MS.JASWINDER KOHLI Vs. HARKISHAN
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May 25, 2022 |
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MSK PROJECTS LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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July 19, 2022 |
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MUDULI SUPRAVA Vs. STATE OF NCT OF DELHI
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April 19, 2022 |
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MUFG BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
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October 19, 2022 |
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MUFG BANK LTD Vs. COMMISSIONER OF INCOME TAX
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November 25, 2022 |
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MUFG BANK, LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 17, 2022 |
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MUHSIN ALI Vs. NARCOTICS CONTROL BUREAU
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January 25, 2022 |
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MUKESH BHATIA Vs. STATE NCT OF DELHI
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April 12, 2022 |
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MUKESH KHURANA Vs. STATE OF NCT DELHI
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April 13, 2022 |
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MUKESH KUMAR Vs. KAMLESH DEVI
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February 28, 2022 |
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MUKESH KUMAR Vs. STATE
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July 8, 2022 |
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MUKESH KUMAR SINGH Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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July 22, 2022 |
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September 1, 2022 |
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MUKHTER AHAMED Vs. STATE OF NCT OF DELHI
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March 10, 2022 |
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MUKISH Vs. STATE
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May 19, 2022 |
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MUKTA AGARWAL Vs. VINEET GUPTA
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November 18, 2022 |
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MUKUT HOUSE DEVELOPERS PRIVATE LIMITED Vs. GURINDER SINGH KAIRON
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October 31, 2022 |
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MULTITEX FILTERATION ENGINEERS LIMITED Vs. IDBI BANK LIMITED
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September 15, 2022 |
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MUMTAZ Vs. STATE (NCT OF DELHI)
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December 28, 2022 |
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MUNESH KUMARI Vs. SOUTH DELHI MUNICIPAL CORPORATION
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May 18, 2022 |
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MUNICIPAL CORPORATION OF DELHI Vs. ISHWAR
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June 1, 2022 |
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MUNICIPAL CORPORATION OF DELHI Vs. DEPUTY LABOUR COMMISIONER
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October 14, 2022 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAJO
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November 11, 2022 |
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MUNINDER PANJETA Vs. STATE OF NCT OF DELHI
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September 16, 2022 |
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MURARI MIRCHANDANI Vs. STATE
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June 2, 2022 |
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MURARI MIRCHANDANI Vs. JATINDER SARDNA
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November 18, 2022 |
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MURLI DHAR Vs. APSARA BISCUITS COMPANY
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November 16, 2022 |
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N.D. TYAGI Vs. POWER FINANCE CORPORATION LTD
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May 18, 2022 |
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N.D.P.L. Vs. AMAN NASHA MUKTI KENDRA
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March 30, 2022 |
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N.D.TYAGI Vs. POWER FINANCE CORPORATION LTD.
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August 2, 2022 |
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N.T.P.C. Vs. BADARPUR POWER ENGINEERS AND WORKERS UNION
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November 23, 2022 |
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N.V. SATHEESH MADHAV Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS
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December 23, 2022 |
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NADEEM Vs. STATE (GOVT. OF NCT DELHI)
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April 28, 2022 |
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NAFE SINGH Vs. NARCOTICS CONTROL BUREAU
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October 10, 2022 |
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NAMAN SHARMA Vs. STATE THROUGH NARCOTICS CONTROL BUREAU
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March 4, 2022 |
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NANCY GILL Vs. STATE
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February 8, 2022 |
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NAND KISHORE Vs. STATE ELECTION COMMISSIONER
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December 2, 2022 |
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NAND KISHORE GARG Vs. GOVT OF NCT OF DELHI
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July 27, 2022 |
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NANDAN SINGH KORANGA Vs. UNION OF INDIA
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May 25, 2022 |
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NARENDER Vs. STATE OF NCT OF DELHI
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September 2, 2022 |
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NARENDER BAHADUR SINGH Vs. MANAGEMENT OF CORPORATION BANK
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September 21, 2022 |
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NARENDER KHANNA Vs. CVC
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October 18, 2022 |
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NARENDRA NAHATA Vs. SHREE AGGARSEN NORTH EX WELFARE SOCIETY
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May 20, 2022 |
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NARESH CHAND JAIN Vs. STATE OF NCT OF DELHI AT NEW DELHI
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October 19, 2022 |
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NARESH CHAND TYAGI Vs. DEVENDER KUMAR TYAGI
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February 17, 2022 |
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NARESH KHER Vs. S. JAGJIT SINGH
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February 3, 2022 |
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NARESH KUMAR Vs. UNION OF INDIA
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August 25, 2022 |
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NARESH KUMAR BERI Vs. UNION OF INDIA
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October 31, 2022 |
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NARESH KUMAR GUPTA Vs. SATYA PAL
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January 19, 2022 |
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NARINDER KUMAR GOVIL Vs. M.K.GOVIL
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August 8, 2022 |
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NAS Vs. DELHI GUEST HOUSE SERVICES PRIVATE LIMITED
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September 28, 2022 |
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NASIMUDDIN Vs. SOUTH DELHI MUNICIPAL CORPORATION
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February 23, 2022 |
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NASTOR FARIRAI ZISO Vs. NCB
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April 11, 2022 |
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NATCO PHARMA LIMITED Vs. UNION OF INDIA
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July 12, 2022 |
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NATHU RAM Vs. D.D.A
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February 1, 2022 |
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NATIONAL BOARD OF EXAMINATION Vs. ASSOCIATION OF MD PHYSICIANS
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August 5, 2022 |
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NATIONAL COOPERATIVE DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
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July 19, 2022 |
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NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. SAVITA DEVI MAHAVIDYALAYA
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November 22, 2022 |
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NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. OM COLLEGE OF EDUCATION
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April 20, 2022 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SHREE JAGANNATH EXPRESSWAYS PVT. LTD.
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March 7, 2022 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MEP CHENNAI BYPASS TOLL ROAD PVT. LTD.
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May 9, 2022 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. IRB. AHMEDABAD VADODRA SUPER EXPRESS TOLLWAYS PVT. LTD.
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July 4, 2022 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. TANTIA RAXAUL TOLLWAYS PRIVATE LIMITED
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September 9, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UEM ESSAR JOINT VENTURE
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March 22, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL STICCO (JV)
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March 23, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. VIJAYAWADA TOLLWAYS PVT. LTD
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May 13, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ABHIJEET ANGUL SAMBALPUR TOLL ROAD LIMITED
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February 28, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO LTD
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January 12, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. CONTINENTAL ENGINEERING CORPORATION
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April 13, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. JMC CONSTRUCTIONS PVT. LTD.
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September 2, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUNCON SOMA (JV)
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November 28, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MAPEX INFRASTRUCTURE PRIVATE LIMITED
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February 7, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. C.P. RAMA RAO
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February 17, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IRB GOA TOLLWAY PRIVATE LTD.
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February 21, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IRB PATHANKOT AMRITSAR TOLL ROAD LTD
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March 8, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL NAGPUR BETUL HIGHWAYS PRIVATE LIMITED
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March 29, 2022 |
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NATIONAL INSURANCE AND INDEMNITY CORPORATION Vs. VIRAT TRAVELS
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April 6, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. PANKAJ MALHOTRA
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November 18, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. SANJAIDA
|
November 9, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DIGITAL WORLD
|
April 8, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DIGITAL WORLD
|
August 8, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DEVENDER MALHOTRA
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May 23, 2022 |
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NATIONAL INSURANCE COMPANY LTD. Vs. MEENA DEVI AND ORS
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November 17, 2022 |
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NATIONAL INSURANCE COMPANY LTD. Vs. RANI
|
October 17, 2022 |
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NATIONAL PEROXIDE LIMITED Vs. UNION OF INDIA
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June 13, 2022 |
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NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. MAK CONTROLS AND SYSTEMS PRIVATE LIMITED
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July 5, 2022 |
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NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. SMS PHARMACEUTICALS LTD
|
April 26, 2022 |
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NATIONAL SEEDS CORPORATION LTD Vs. NATIONAL AGRO SEEDS CORPORATION
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May 31, 2022 |
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NATIONAL SEEDS CORPORATION LTD Vs. NATIONAL AGRO SEEDS CORPORATION (INDIA)
|
January 5, 2022 |
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NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. EQUIPMENT CONDUCTORS & CABLES LIMITED
|
December 8, 2022 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
|
July 27, 2022 |
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NATRAJ POLYCHEM PRIVATE LIMITED Vs. ICICI BANK LIMITED
|
January 28, 2022 |
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NAUSHAD Vs. STATE GOVT. OF NCT OF DELHI
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May 23, 2022 |
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NAVAL KISHORE DIXIT Vs. UNION OF INDIA
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November 23, 2022 |
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NAVAL KUMAR Vs. COMMISSIONER OF CENTRAL TAXES GST DELHI EAST
|
March 8, 2022 |
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NAVDEEP SHIPPING PVT LTD Vs. DISTRIBUTION LOGISTICS INFRASTRUCTURE PVT LTD
|
April 5, 2022 |
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NAVED Vs. STATE
|
May 11, 2022 |
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NAVEEN KUMAR Vs. CANARA BANK
|
April 11, 2022 |
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NAVIN SONI Vs. MUNISH SONI
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April 26, 2022 |
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NAVJEET HARJINDER GADHOKE Vs. UNION OF INDIA
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November 17, 2022 |
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NAYAB Vs. STATE
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October 20, 2022 |
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NAZIR KHAN Vs. STATE OF NCT OF DELHI
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December 14, 2022 |
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NEELAM BATRA Vs. V. RAMCHANDRA RAO
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January 3, 2022 |
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NEELAM CHAUHAN Vs. STATE GOVT. OF NCT OF DELHI
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August 2, 2022 |
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NEELAM KOCCHAR Vs. NEERA JAIN
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October 18, 2022 |
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NEELAM KUMARI Vs. NEW INDIA ASSURANCE CO. LTD.
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November 25, 2022 |
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NEELAM TIWARI Vs. STATE OF NCT DELHI
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January 21, 2022 |
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NEERA MEHTA Vs. MINISTRY OF RAILWAYS
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February 3, 2022 |
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NEERAJ AGARWAL Vs. NORTH DELHI MUNICIPAL CORPORATION
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January 27, 2022 |
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NEERAJ BHAS Vs. DIVISIONAL COMMISSIONER, DELHI
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July 8, 2022 |
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NEERAJ BHASIN Vs. DIVISIONAL COMMISSIONER, DELHI
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August 25, 2022 |
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NEERAJ BHATT Vs. STATE (NCT OF DELHI
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July 4, 2022 |
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NEERAJ SHARMA Vs. VINAY SHEEL SAXENA
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April 28, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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May 20, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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April 25, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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June 1, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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March 7, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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September 22, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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January 14, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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February 15, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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March 15, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
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March 22, 2022 |
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NEETA BHARDWAJ Vs. KAMLESH SHARMA
|
March 31, 2022 |
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NEETU Vs. ORIENTAL INS. CO. LTD.
|
March 25, 2022 |
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NEETU SINGH Vs. TELEGRAM FZ LLC
|
August 30, 2022 |
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NEHA DEVI Vs. GOVT OF NCT OF DELHI
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May 30, 2022 |
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NEHA SAINI Vs. RAGHUBIR SINGH
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July 7, 2022 |
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NEMI CHAND GOD Vs. STATE (NCT OF DELHI)
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January 20, 2022 |
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NEPTUNE INDIA LTD Vs. NEW DELHI MUNICIPAL COUNCIL
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February 8, 2022 |
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NEW BHARAT OVERSEAS Vs. KIAN AGRO PROCESSING PRIVATE LIMITED
|
December 23, 2022 |
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NEW INDIA ASSURANCE CO LTD Vs. SHYAM SUNDER
|
September 20, 2022 |
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NEW INDIA ASSURANCE CO. LIMITED Vs. FARZANA RAHAT
|
November 24, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SWETA DEVI
|
February 4, 2022 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KHANNA PAPER MILLS LIMITED
|
December 5, 2022 |
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NEW MILLENNIUM EDUCATION SOCIETY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
September 16, 2022 |
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NEWGEN SOFTWARE TECHNOLOGIES LIMITED Vs. OXYGEN BUSINESS PARK PRIVATE LIMITED
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February 7, 2022 |
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NIKHIL CHAWLA Vs. COCA COLA COMPANY
|
September 12, 2022 |
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NILOFAR SINGH Vs. PRAMOD DANG
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November 22, 2022 |
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NIMIT KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
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June 2, 2022 |
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NIRMA LIMITED Vs. PURNIMA GUPTA
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September 28, 2022 |
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NIRMAL JINDAL Vs. SHYAM SUNDER TYAGI
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May 13, 2022 |
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NISHA Vs. UNION OF INDIA
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February 15, 2022 |
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NISHANT CHAWLA Vs. TELECOM DISPUTES SETTLEMENT
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July 12, 2022 |
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NISHANT KHATRI Vs. JAWAHARLAL NEHRU UNIVERSITY
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November 1, 2022 |
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NISHANT MUTTREJA Vs. STATE OF NCT OF DELHI
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December 16, 2022 |
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NITENDRA SHARMA Vs. UNION OF INDIA
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May 31, 2022 |
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NITIN KHETAN Vs. EKTA KHETAN
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May 27, 2022 |
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NITIN KUMAR JAIN Vs. UNION OF INDIA
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January 3, 2022 |
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NITIN REKHAN Vs. UNION OF INDIA
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July 15, 2022 |
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NITISH JAISWAL Vs. RAM KISHORE TYAGI
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November 11, 2022 |
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NIZAMUDDIN KHAN Vs. STATE
|
May 26, 2022 |
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NOKIA TECHNOLOGIES OY Vs. GUANGDONG OPPO MOBILE TELECOMMUNICATIONS CORP LIMTED
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November 17, 2022 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. DEEPAK KUMAR
|
September 16, 2022 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. RENU NANGIA
|
January 27, 2022 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. NEERAJ KUMAR
|
January 5, 2022 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. CHATAR SINGH
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June 1, 2022 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. IJM CORPORATION BERHAD
|
April 26, 2022 |
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NORTH END FOODS MARKETING PRIVATE LIMITED Vs. JAI HANUMAN RICE & GENERAL MILLS
|
February 23, 2022 |
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NOVAR TIS AG Vs. MEDIPOL PHARMACEUTICALS INDIA PVT. LTD.
|
April 7, 2022 |
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NOVARTIS AG Vs. WINDLAS BIOTECH PVT LTD
|
March 25, 2022 |
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NOVARTIS AG Vs. CONTROLLER OF PATENTS & DESIGNS
|
August 23, 2022 |
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NOVARTIS AG Vs. MSN LABORATORIES PRIVATE LIMITED
|
May 26, 2022 |
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NOVARTIS AG Vs. CENTURION REMEDIES PRIVATE LIMITED
|
May 26, 2022 |
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NOVARTIS AG Vs. ZYDUS HEALTHCARE LIMITED
|
December 12, 2022 |
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NOVI DIGITAL ENTERTAINMENT PVT. LTD. Vs. W1.123 MOVIES11.COM
|
July 21, 2022 |
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NTPC VIDYUT VYAPAR NIGAM LTD. Vs. NEWTON SOLAR PVT. LTD.
|
July 6, 2022 |
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NTPC VIDYUT VYAPAR NIGAM LTD. Vs. DDE RENEWABLE ENERGY PVT. LTD
|
July 6, 2022 |
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NTT INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
April 28, 2022 |
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NUTAN THAKUR Vs. SHIV NATH THAKUR
|
December 8, 2022 |
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NYONI ENTERPRISES PVT. LTD Vs. SOUTH DELHI MUNCIPAL CORPORATION
|
April 7, 2022 |
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O. M. PARMAR Vs. HARSH VARDHAN NAYYAR
|
November 24, 2022 |
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OCM SINGAPORE NJORD HOLDINGS HARDRADA PTE LTD Vs. PRERIT GOEL
|
May 6, 2022 |
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ODO THE LUXURIOUS YOU Vs. UNION OF INDIA
|
June 2, 2022 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. M/S. UNITED DRILLING TOOLS LIMITED
|
December 12, 2022 |
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OIL INDUSTRY DEVELOPMENT BOARD Vs. GODREJ AND BOYCE MFG. CO. LTD.
|
February 2, 2022 |
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OM FOODS PRODUCTS Vs. HANS HERBAL
|
February 8, 2022 |
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OM LOGISTICS LTD Vs. SH MAHENDRA PANDEY
|
March 15, 2022 |
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OM PRAKASH Vs. DELHI PINJRAPOLE SOCIETY
|
August 26, 2022 |
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OM PRAKASH ARORA Vs. MEENAKSHI SARDANA
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July 28, 2022 |
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OM PRAKASH CHAUTALA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 1, 2022 |
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OM PRAKASH GUPTA Vs. ANJANI GUPTA
|
March 8, 2022 |
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OM PRAKASH KASAT Vs. DELHI DEVELOPMENT AUTHORITY
|
May 26, 2022 |
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OM PRAKASH MEENA Vs. UNION OF INDIA
|
January 19, 2022 |
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OMAXE BUILDHOME PVT LTD Vs. IBRAT FAIZAN
|
March 31, 2022 |
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OMBIR SINGH Vs. STATE
|
July 22, 2022 |
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OMEGA FINVEST LLP Vs. DIRECT NEWS PRIVATE LIMITED
|
October 11, 2022 |
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OMESH JAIN Vs. INCOME TAX OFFICER WARD
|
November 10, 2022 |
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OMID HUSSAIN KHILL Vs. STATE (N.C.T OF DELHI)
|
September 20, 2022 |
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OMITA MAGO Vs. AHLCON PUBLIC SCHOOL
|
March 24, 2022 |
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OMKAR DUBEY Vs. STATE
|
September 1, 2022 |
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OMKAR NATH Vs. NATIONAL FACELESS ASSESSMENT CENTRE DELHI
|
March 10, 2022 |
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OMMORROWLAND LIMITED Vs. ENSOURCE FINANCE LIMITED
|
April 27, 2022 |
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ORCHID INFRASTRUCTURE DEVELOPERS (P). LTD. Vs. FIVE STAR CONSTRUCTIONS PVT. LTD
|
July 19, 2022 |
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ORCHID REALTORS (P) LTD Vs. UNION OF INDIA
|
March 29, 2022 |
|
ORIENTAL INSURANCE CO LTD Vs. LEELAWATI
|
September 27, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. E-MEDITEK INSURANCE TPA LTD
|
March 10, 2022 |
|
ORIENTAL INSURANCE OC. LTD Vs. SARITA NAYAK MUKHERJEE
|
March 2, 2022 |
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ORISSA CONCRETE AND ALLIED INDUSTRIES LTD Vs. UNION OF INDIA
|
April 5, 2022 |
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ORIX LEASING AND FINANCIAL SERVICES INDIA LTD Vs. BELOORBAYIR BIOTECH LIMITED
|
April 28, 2022 |
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OSRAM GMBH Vs. TEJMEET SINGH SETHI
|
June 3, 2022 |
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OVERNITE EXPRESS LIMITED Vs. DELHI METRO RAIL CORPORATION
|
August 22, 2022 |
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OYO HOTELS AND HOMES PVT. LTD Vs. PARVEEN JUNEJA
|
April 28, 2022 |
|
P. S. GAHLAUT Vs. ADJUDICATING AUTHORITY, PMLA
|
December 19, 2022 |
|
P.K. ADVERTISING SERVICES PVT. LTD. Vs. NORTH DELHI MUNICIPAL CORPORATION
|
May 6, 2022 |
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P.R COMMISSIONER OF INCOME TAX-12 NEW DELHI Vs. HARISH KUMAR HUF
|
May 25, 2022 |
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P.S. HOODA Vs. UNION OF INDIA
|
January 5, 2022 |
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PAAM PHARMACEUTICAL DELHI LTD Vs. STATE
|
November 14, 2022 |
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PACIFFIC SPIRITS PVT. LTD. Vs. MINUS30 PRIVATE LTD.
|
April 26, 2022 |
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PADAM KUMAR DAGAR Vs. STATE (GOVT. OF NCT, DELHI)
|
July 28, 2022 |
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PAHWA BUILDTECH PVT. LTD Vs. JAGMOHAN SINGH ARORA
|
June 1, 2022 |
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PALWINDER KUMAR KWATRA Vs. CANARA BANK
|
February 15, 2022 |
|
PANCHI @ PANCHPAL Vs. STATE (NCT OF DELHI)
|
October 7, 2022 |
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PANIPAT JALANDHAR NH 1 TOLLWAY PRIVATE LIMITED FORMERLY KNOWN AS M S SOMA ISOLUX NH 1 TOLLWAY PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
January 17, 2022 |
|
PANKAJ Vs. STATE
|
December 23, 2022 |
|
PANKAJ Vs. STATE (GOVT. OF NCT OF DELHI)
|
August 18, 2022 |
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PANKAJ BANSAL Vs. SUPERINTENDENT OF POLICE (HQ), CENTRAL BUREAU OF INVESTIGATION
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March 8, 2022 |
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PANKAJ JAIN Vs. PARUL JAIN
|
June 22, 2022 |
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PANKAJ SAINI Vs. INCOME TAX OFFICER
|
June 2, 2022 |
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PANKAJ SHEHRAWAT Vs. STATE NCT OF DELHI
|
May 17, 2022 |
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PANKAJ SINGH Vs. STATE(NCT OF DELHI)
|
January 21, 2022 |
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PANKAJA PANDA Vs. LEELA KAPILA
|
May 10, 2022 |
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PANNA LAL Vs. BHAGMAL KATARIA
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May 23, 2022 |
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PAPPU SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
May 18, 2022 |
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PARAMJEET SINGH Vs. MAHAVIR PRASAD
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February 28, 2022 |
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PARASHAR NARAYAN SHARMA Vs. UNION OF INDIA
|
May 17, 2022 |
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PARDEEP Vs. DELHI DEVELOPMENT AUTHORITY
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October 18, 2022 |
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PARDEEP Vs. UNION OF INDIA
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May 20, 2022 |
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PARDEEP THROUGH PAIROKAR Vs. ANIL THROGH PAIROKAR
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October 31, 2022 |
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PARMINDER KHETARPAL Vs. STATE OF NCT DELHI
|
November 23, 2022 |
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PARMOD KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
July 18, 2022 |
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PARSU RAM Vs. STATE
|
July 18, 2022 |
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PARSVNATH DEVELOPERS LTD Vs. RAIL LAND DEVELOPMENT AUTHORITY
|
February 16, 2022 |
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PARSVNATH DEVELOPERS LTD. Vs. FUTURE RETAIL LIMITED
|
April 12, 2022 |
|
PARTHA GHOSH Vs. REGISTRAR OF COMPANIES
|
December 12, 2022 |
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PARVEEN KUMAR Vs. STATE
|
January 17, 2022 |
|
PARVEZ Vs. STATE
|
January 18, 2022 |
|
PARVEZ @ TANTRIK Vs. STATE
|
September 20, 2022 |
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PASHUPATI PROPERTIES ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL TAXES GST DELHI, (EAST)
|
March 8, 2022 |
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PAVAN GAUR Vs. N. SAIRAJ
|
March 8, 2022 |
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PAWAN KUMAR Vs. DIVISIONAL COMMISSIONER
|
October 14, 2022 |
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PAWAN KUMAR CHOTIA Vs. STATE OF NCT OF DELHI
|
April 27, 2022 |
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PAWAN KUMAR KAKARIA Vs. ANIL KUMAR RAI
|
October 7, 2022 |
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PAWANDEEP SINGH Vs. REGISTRAR OF TRADEMARKS
|
March 23, 2022 |
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PAWANJIT SINGH BAWA Vs. STATE OF NCT OF DELHI
|
June 3, 2022 |
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PCIT (CENTRAL)-3, NEW DELHI Vs. PROMINENT REAL TECH PVT.L TO.
|
July 12, 2022 |
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PCIT -7 Vs. SHALIMAR TOWN PLANNERS PVT. LTD.
|
July 22, 2022 |
|
PCIT, DELHI-7 Vs. RATNAGIRI GAS AND POWER PVT. LTD
|
October 13, 2022 |
|
PCJ SECURITIES PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
May 4, 2022 |
|
PEE EMPRO EXPORTS P. LTD. Vs. STATE
|
November 25, 2022 |
|
PEEYUSH AGGARWAL Vs. STATE
|
December 22, 2022 |
|
PEPS INDUSTRIES PRIVATE LIMITED Vs. KURLON LIMITED
|
October 7, 2022 |
|
PERCEPT ADVERTISING LTD. Vs. BHARAT SANCHAR NIGAM LTD
|
April 1, 2022 |
|
PERFETTI VAN MELLE S.P.A Vs. SURESH NANIK LILARAM HINGORANI
|
September 1, 2022 |
|
PERNOD RICARD INDIA PRIVATE LIMITED Vs. FROST FALCON DISTILLERIES LIMITED
|
March 2, 2022 |
|
PHENOMENON AGENTS LTD. Vs. POWEREYE ELECTRONICS
|
June 15, 2022 |
|
PHILIPS LIGHTING HOLDING B.V. Vs. JAI PRAKASH AGARWAL
|
July 5, 2022 |
|
PHILLIPS 66 COMPANY Vs. RAAJ UNOCAL LUBRICANTS LIMITED
|
October 6, 2022 |
|
PHONOGRAPHIC PERFORMANCE LIMITED Vs. LOOKPART EXHIBITIONS AND EVENTS PRIVATE LIMITED
|
May 11, 2022 |
|
PHONOGRAPHIC PERFORMANCE LIMITED Vs. UNION OF INDIA
|
March 9, 2022 |
|
PHOOL KUMAR MEHRA Vs. STATE OF DELHI
|
August 5, 2022 |
|
PHOOL WATI Vs. OM PRAKASH
|
May 10, 2022 |
|
PINK CITY EXPRESSWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
June 15, 2022 |
|
PINK CITY EXPRESSWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
June 3, 2022 |
|
PIONEER NUTS AND BOLTS PRIVATE LIMITED Vs. TUFFBRACE FASTENERS PRIVATE LIMITED
|
October 10, 2022 |
|
PISCESIA POWER TRANSMISSION PVT. LTD Vs. SAVRONIK ELEKTRONIK SANAYI VE TICARET A.S.
|
May 17, 2022 |
|
PIYUSH KUMAR Vs. UNION OF INDIA
|
January 10, 2022 |
|
PKF SRIDHAR AND SANTHANAM Vs. AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA
|
January 6, 2022 |
|
PLUSPLUS LIFESCIENCES LLP Vs. SHIWANI SINGH
|
November 30, 2022 |
|
POOJA DUBEY Vs. MANISH KUMAR
|
September 28, 2022 |
|
POOJA SAROJ Vs. MINISTRY OF LABOUR AND EMPLOYMENT, GOVT. OF INDIA
|
February 10, 2022 |
|
POONAM Vs. STATE NCT OF DELHI
|
February 16, 2022 |
|
POONAM BHANOT Vs. VIRENDER SHARMA
|
July 18, 2022 |
|
POONAM SETHI Vs. SANJAY SETHI
|
January 7, 2022 |
|
POSITIVE REAL TECH PVT. LTD. Vs. JYOTI ELECTRICALS
|
May 13, 2022 |
|
PR. CIT -1, DELHI Vs. CRYSTAL CROP PROTECTION PVT. LTD.
|
July 25, 2022 |
|
PR. COMMISSIONER OF CUSTOMS Vs. KUNAL LALANI
|
March 28, 2022 |
|
PR. COMMISSIONER OF INCOME TAX Vs. ERA INFRASTRUCTURE (INDIA) LTD.
|
July 20, 2022 |
|
PR. COMMISSIONER OF INCOME TAX Vs. DENTSPLY INDIA PVT. LTD.
|
July 18, 2022 |
|
PR. COMMISSIONER OF INCOME TAX Vs. G.R. GOENKA EDUCATION SOCIETY
|
September 22, 2022 |
|
PR. COMMISSIONER OF INCOME TAX Vs. KARUNA GARG
|
November 23, 2022 |
|
PR. COMMISSIONER OF INCOME TAX Vs. OIL INDUSTRY DEVELOPMENT BOARD
|
November 21, 2022 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3 Vs. AGSON GLOBAL PRIVATE LIMITED
|
January 19, 2022 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 Vs. PANCHMUKHI MANAGEMENT SERVICES PVT. LTD.
|
September 26, 2022 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 Vs. S.S. CON BUILD PVT. LTD
|
April 28, 2022 |
|
PR. COMMISSIONER OF INCOME TAX -2- AGRA Vs. MADHUR MITTAL
|
April 27, 2022 |
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July 14, 2022 |
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February 7, 2022 |
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December 26, 2022 |
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November 22, 2022 |
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May 30, 2022 |
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July 18, 2022 |
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November 11, 2022 |
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January 4, 2022 |
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January 13, 2022 |
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April 21, 2022 |
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August 17, 2022 |
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March 15, 2022 |
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July 21, 2022 |
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December 16, 2022 |
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RAMESHWARI DEVI Vs. MASTER YASH TYAGI
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October 27, 2022 |
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RAMESTH CONSTRUCTIONS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 5, 2022 |
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RAMJAN ALIAS PAGLA Vs. STATE (GNCT OF DELHI)
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July 4, 2022 |
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RAMJI DAS DHAL CONSTRUCTION PVT. LTD Vs. CHIEF ENGINEER (AF) WAC, PALAM
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May 31, 2022 |
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RAMNISH GEER Vs. CBI
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November 4, 2022 |
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RAMPHOOL Vs. GOVERNMENT OF NCT OF DELHI
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February 24, 2022 |
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RAMVIR SINGH Vs. SANGEETA AGGARWAL
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March 31, 2022 |
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RANA KAPOOR Vs. DIRECTORATE OF ENFORCEMEN
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November 25, 2022 |
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RANAJIT ROY Vs. GOVT OF NCT OF DELHI
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December 19, 2022 |
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RANDHAWA CONSTRUCTION PVT LTD. Vs. HCBS PROMOTERS AND DEVELOPERS PVT LTD.
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February 16, 2022 |
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RANDHIR SINGH Vs. LT. GOVERNOR OF DELHI
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September 2, 2022 |
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RANI DEVI JESWANI Vs. SEEMA HAROON
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July 4, 2022 |
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RANJANA MITRA PROPRIETOR OF MS V2 ASSOCIATES Vs. MOHIT NARANG PROPRIETOR
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November 1, 2022 |
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RANJEET KUMAR Vs. UNION OF INDIA
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August 25, 2022 |
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RANJEET KUMAR RAM Vs. UNION OF INDIA
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November 28, 2022 |
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RAPID CONSTRUCTIONS Vs. SOUTH DELHI MUNICIPAL CORPORATION
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March 25, 2022 |
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RASHI MISRA Vs. B. KALYANA RAMAN
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April 26, 2022 |
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RASHID @ RAJA Vs. STATE
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January 18, 2022 |
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August 16, 2022 |
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RASHMI BHATT Vs. SECRETARY CUM LABOUR COMMISSIONER
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December 13, 2022 |
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November 25, 2022 |
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RATAN EXPORTS & INDUSTRIES LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
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June 13, 2022 |
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RATNAGIRI GAS AND POWER PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19(1) DELHI
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October 10, 2022 |
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RATNESH PATEL Vs. UNION OF INDIA
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September 6, 2022 |
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RATTAN MEHTA Vs. GAYATRI SHAH
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August 29, 2022 |
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October 19, 2022 |
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February 23, 2022 |
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November 2, 2022 |
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RAVI GANJOO Vs. UNION OF INDIA
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February 23, 2022 |
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May 9, 2022 |
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February 1, 2022 |
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RAVI KUMAR BAJAJ Vs. ASHOK BAJAJ
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February 7, 2022 |
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RAVI KUMAR SINGH Vs. UNION OF INDIA
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November 1, 2022 |
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RAVI M. NAIR Vs. UNION OF INDIA
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November 1, 2022 |
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April 4, 2022 |
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August 17, 2022 |
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RAVINDER Vs. STATE
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January 5, 2022 |
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RAVINDER KAUR KHURANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28-1 DELHI
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May 18, 2022 |
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RAVINDER KUL Vs. NEW DELHI MUNICIPAL COUNCIL
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June 17, 2022 |
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August 24, 2022 |
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RAVINDER KUMAR SHARMA Vs. RAMA KANT MISHRA
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August 8, 2022 |
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September 20, 2022 |
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March 2, 2022 |
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September 1, 2022 |
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May 18, 2022 |
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February 24, 2022 |
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January 31, 2022 |
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RAYEES AHMAD SHAH Vs. UNION OF INDIA
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February 10, 2022 |
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April 19, 2022 |
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April 5, 2022 |
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April 6, 2022 |
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April 6, 2022 |
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April 12, 2022 |
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REDDYS LABORATORIES LIMITED Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADEMARKS
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May 18, 2022 |
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REDDYS LABORATORIES LIMITED Vs. CONTROLLER OF PATENTS
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November 10, 2022 |
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April 12, 2022 |
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April 26, 2022 |
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October 6, 2022 |
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May 25, 2022 |
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October 27, 2022 |
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August 16, 2022 |
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January 10, 2022 |
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March 30, 2022 |
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November 11, 2022 |
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March 29, 2022 |
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March 16, 2022 |
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February 18, 2022 |
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December 8, 2022 |
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October 18, 2022 |
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RINKU Vs. UNION OF INDIA
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December 1, 2022 |
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RINKU GUPTA Vs. NEW DELHI MUNICIPAL COUNCIL
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March 25, 2022 |
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November 3, 2022 |
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October 20, 2022 |
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April 29, 2022 |
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July 7, 2022 |
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April 18, 2022 |
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May 11, 2022 |
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August 18, 2022 |
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January 6, 2022 |
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May 24, 2022 |
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March 10, 2022 |
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April 5, 2022 |
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May 24, 2022 |
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February 25, 2022 |
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November 25, 2022 |
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August 17, 2022 |
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June 3, 2022 |
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July 19, 2022 |
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January 21, 2022 |
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ROGER SHASHOUA Vs. MUKESH SHARMA
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February 2, 2022 |
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April 8, 2022 |
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December 8, 2022 |
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December 9, 2022 |
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May 2, 2022 |
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September 20, 2022 |
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February 28, 2022 |
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July 7, 2022 |
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August 25, 2022 |
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April 20, 2022 |
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March 8, 2022 |
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September 26, 2022 |
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August 23, 2022 |
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February 9, 2022 |
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October 14, 2022 |
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December 2, 2022 |
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October 28, 2022 |
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May 18, 2022 |
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March 23, 2022 |
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August 18, 2022 |
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July 12, 2022 |
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October 14, 2022 |
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June 1, 2022 |
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September 23, 2022 |
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April 18, 2022 |
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July 27, 2022 |
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November 17, 2022 |
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May 24, 2022 |
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November 24, 2022 |
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March 24, 2022 |
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November 24, 2022 |
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March 29, 2022 |
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April 1, 2022 |
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November 17, 2022 |
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November 15, 2022 |
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October 7, 2022 |
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March 22, 2022 |
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December 8, 2022 |
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February 22, 2022 |
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November 16, 2022 |
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December 9, 2022 |
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April 24, 2022 |
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October 11, 2022 |
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September 2, 2022 |
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October 6, 2022 |
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March 23, 2022 |
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July 11, 2022 |
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July 11, 2022 |
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March 2, 2022 |
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October 12, 2022 |
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May 30, 2022 |
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June 13, 2022 |
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May 24, 2022 |
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October 18, 2022 |
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September 26, 2022 |
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January 5, 2022 |
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July 12, 2022 |
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October 12, 2022 |
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July 28, 2022 |
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May 4, 2022 |
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April 19, 2022 |
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March 16, 2022 |
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May 11, 2022 |
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February 23, 2022 |
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May 30, 2022 |
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December 20, 2022 |
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August 24, 2022 |
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December 7, 2022 |
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November 30, 2022 |
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March 29, 2022 |
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January 27, 2022 |
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February 23, 2022 |
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May 18, 2022 |
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May 18, 2022 |
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July 18, 2022 |
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October 10, 2022 |
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February 14, 2022 |
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January 7, 2022 |
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SANGHVI MOVERS LIMITED Vs. VIVID SOLAIRE ENERGY PRIVATE LIMITED
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December 15, 2022 |
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SANGITA TOMAR Vs. UNION OF INDIA
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September 1, 2022 |
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SANJANA RAI Vs. STATE
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May 9, 2022 |
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February 10, 2022 |
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October 27, 2022 |
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March 30, 2022 |
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May 9, 2022 |
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August 22, 2022 |
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September 22, 2022 |
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March 16, 2022 |
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SANJAY GUPTA Vs. STATE
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March 24, 2022 |
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SANJAY KUMAR Vs. UNION OF INDIA
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May 4, 2022 |
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December 15, 2022 |
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July 13, 2022 |
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December 8, 2022 |
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May 20, 2022 |
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August 8, 2022 |
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December 12, 2022 |
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November 17, 2022 |
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May 24, 2022 |
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January 24, 2022 |
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SANJAY YADAV Vs. NORTH DELHI MUNICIPAL CORPORATION
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April 29, 2022 |
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SANJEET KUMAR AGRAWAL Vs. DELHI DEVELOPMENT AUTHORITY
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September 28, 2022 |
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December 9, 2022 |
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March 25, 2022 |
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October 14, 2022 |
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April 27, 2022 |
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January 3, 2022 |
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May 11, 2022 |
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December 9, 2022 |
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April 13, 2022 |
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May 19, 2022 |
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March 30, 2022 |
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April 20, 2022 |
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January 18, 2022 |
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January 4, 2022 |
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September 20, 2022 |
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SANTOSH KUMAR Vs. UNION OF INDIA
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June 13, 2022 |
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August 8, 2022 |
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October 13, 2022 |
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March 15, 2022 |
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February 3, 2022 |
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February 4, 2022 |
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February 11, 2022 |
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November 1, 2022 |
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SAPTAGIRI RESTAURANT PVT LTD Vs. AIRPORT AUTHORITY OF INDIA
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December 19, 2022 |
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SAPTAGIRI RESTAURANT PVT. LTD. Vs. AIRPORT AUTHORITY OF INDIA
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August 25, 2022 |
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SARADA CONSTRUCTION Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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March 28, 2022 |
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SARASWATI Vs. CHIEF ELECTORAL OFFICER, GNCTD
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June 3, 2022 |
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October 14, 2022 |
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SARIKA KUMARI Vs. UNION OF INDIA
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September 14, 2022 |
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SARITA BAKSHI Vs. STATE
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June 3, 2022 |
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October 18, 2022 |
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SAROJ BHATIA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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September 1, 2022 |
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SAROJ SALKAN Vs. HUMA SINGH
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November 15, 2022 |
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November 25, 2022 |
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SARVAN KUMAR Vs. STATE (NCT OF DELHI
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July 18, 2022 |
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July 12, 2022 |
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September 2, 2022 |
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February 11, 2022 |
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SARVINDER SINGH Vs. VIPUL TANDON
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July 14, 2022 |
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May 25, 2022 |
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SATHISH BABU SANA Vs. CENTRAL BUREAU OF INVESTIGATION
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January 28, 2022 |
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SATINDER KUMAR GUPTA Vs. DIVINE INFRACON PRIVATE LIMITED
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November 15, 2022 |
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SATINDERJEET SINGH Vs. SAMEER SONDHI
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February 28, 2022 |
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SATISH CHAND RAJESH KUMAR PVT. LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
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February 10, 2022 |
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SATISH CHAND RAJESH KUMAR PVT. LTD. Vs. NEW DELHI MUNICIPAL
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May 30, 2022 |
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SATISH CHANDRA Vs. KRISHAN KUMAR
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May 31, 2022 |
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SATISH KANSAL Vs. SYNERGY TRADECO NV
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January 17, 2022 |
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SATISH KUMAR Vs. GOVT. OF NCT OF DELHI
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January 14, 2022 |
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SATISH KUMAR AGGARWAL Vs. SUBHA AGGARWAL
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October 19, 2022 |
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SATISH KUMAR JAIN Vs. STATE
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May 20, 2022 |
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SATISH KUMAR KHURANA Vs. STATE
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August 22, 2022 |
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SATISH MOHAN AGGARWAL Vs. STATE
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May 31, 2022 |
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SATISH SACHIV BABA Vs. CPWD (M.R.D.)
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April 1, 2022 |
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SATPAL GARG Vs. BSES RAJDHANI POWER LIMITED
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February 3, 2022 |
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SATULA DEVI Vs. GOVT. OF NCT OF DELHI
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January 6, 2022 |
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SATULA DEVI Vs. GOVT. OF NCT OF DELHI
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July 11, 2022 |
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SATYA DEV PRAJAPATI Vs. DELHI HIGH COURT
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November 21, 2022 |
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SATYA PRAKASH Vs. UNION OF INDIA
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July 15, 2022 |
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SATYAM THAPLIYAL Vs. AIR INDIA LIMITED
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September 26, 2022 |
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SATYANARAKHANDELWAL Vs. PREM ARORA
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July 18, 2022 |
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SATYENDAR KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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April 26, 2022 |
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SATYENDER SRIVASTAV Vs. STATE OF NCT OF DELHI
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May 18, 2022 |
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SAURABH AGARWAL Vs. STATE OF GOVERNMENT OF NCT OF DELHI
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May 6, 2022 |
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SAURABH AGGARWAL Vs. STATE
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January 12, 2022 |
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SAURABH MITTAL Vs. UNION OF INDIA
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February 11, 2022 |
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SAURABH SHUKLA Vs. MAX BUPA HEALTH INSURANCE CO. LTD.
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December 13, 2022 |
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SAYA BUILDCON PRIVATE LIMITED Vs. VIJAY KUMAR AGGARWAL
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May 9, 2022 |
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SCHNEIDER ELECTRIC INDIA PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 1, 2022 |
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SCHNEIDER ELECTRIC SOUTH EAST ASIA (HQ) PTE LTD Vs. ASST COMMISSIONER OF INCOME TAX INTERNATIONAL
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March 28, 2022 |
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SCHOOL OF OPEN LEARNING Vs. AJAY SHANKAR SAXENA
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January 4, 2022 |
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SCOUTS AND GUIDES FOR ANIMALS AND BIRDS Vs. UNION OF INDIA
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September 2, 2022 |
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SEAL FOR LIFE INDUSTRIES US LLC Vs. REGISTRAR OF TRADE MARKS
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October 14, 2022 |
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SEEMA Vs. NEW INDIA ASSURANCE
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October 20, 2022 |
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SEEMA RANI Vs. STATE GOVT OF NCT OF DELHI
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November 24, 2022 |
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SEETHA KUMARI Vs. BAJAJ FINANCE LIMITED
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February 2, 2022 |
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SEHNAZ Vs. STATE
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June 1, 2022 |
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SEMCO INFRATECH PVT LTD Vs. SIMLA CHEMICALS PVT. LTD.
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May 19, 2022 |
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SEQUOIA FITNESS & SPORTS TECHNOLOGY PVT. LTD. Vs. GD GOENKA PVT. LTD.
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October 31, 2022 |
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SETH PROPERTIS Vs. NEW DELHI MUNICIPAL COUNCIL
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March 2, 2022 |
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SETTU Vs. STATE NCT OF DELHI
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March 10, 2022 |
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SEVEN SEAS HOSPITALITY PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL
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May 2, 2022 |
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SGT. NAVNEET KUMAR SINGH Vs. UNION OF INDIA
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August 22, 2022 |
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SH ANKUR GUPTA Vs. UNION OF INDIA
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March 25, 2022 |
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SH KALE RAM Vs. AJAY
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December 23, 2022 |
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SH MANPREET SINGH Vs. SH GURUCHARAN SINGH
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March 31, 2022 |
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SH SHAILESH DESHWAL Vs. STATE OF N.C.T. OF DELHI
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August 3, 2022 |
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SH YASHU Vs. STATE
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October 31, 2022 |
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SH. HANSRAJ Vs. EMPLOYEES STATE INSURANCE CORPORATION
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January 6, 2022 |
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SH. HARISH KATHURIA Vs. STATE
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May 24, 2022 |
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SH. HARNAM DASS LUTHRA Vs. USHA CHAUHAN
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January 18, 2022 |
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SH. KULVINDER SINGH Vs. SH. GULAM MOINUDDIN
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October 11, 2022 |
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SH. PARDEEP SETHI Vs. USHA RANI SETHI
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August 3, 2022 |
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SH.BHAGWAN DASS Vs. POONAM
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January 28, 2022 |
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SHADAB Vs. STATE
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April 26, 2022 |
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SHAHAM AZAD Vs. STATE NCT OF DELHI
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October 10, 2022 |
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SHAHEED TEG BHADUR COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
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March 7, 2022 |
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SHAHEEN BEGUM Vs. SAIRO BANO
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June 3, 2022 |
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SHAHID HUSSAIN Vs. STATE (NCT OF DELHI)
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December 12, 2022 |
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SHAHRUKH Vs. STATE
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January 18, 2022 |
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SHAHZAD ALI Vs. STATE (NCT OF DELHI)
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February 24, 2022 |
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SHAILENDRA GHAI Vs. ANIL GHAI
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January 31, 2022 |
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SHAILENDRA KUMAR YADAV Vs. STATE
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April 5, 2022 |
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SHAILENDRA PAUL Vs. MUKESH AGGARWAL
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May 18, 2022 |
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SHAKARPUR SLUM UNION Vs. DDA
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August 2, 2022 |
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SHAKILUDDIN @ BABLOO Vs. STATE
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January 4, 2022 |
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SHAKTHI FASHION Vs. BURBERRY LIMITED
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May 24, 2022 |
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SHAKTI INDUSTRIES Vs. UNION OF INDIA
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January 13, 2022 |
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SHAKTI OIL AND CHEMICAL CO. Vs. COMMISSIONER OF DGST DELHI
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May 12, 2022 |
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SHAKTI SINGH ARYA Vs. UNION OF INDIA
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March 10, 2022 |
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SHAKUNTALA Vs. RANI
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July 20, 2022 |
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SHAKUNTLA Vs. RAJINDER SINGH DESWAL
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September 26, 2022 |
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SHALEN BHARDWAJ Vs. MINISTERY OF HOME AFFAIRS
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March 25, 2022 |
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SHALLY Vs. RAM MOHAN GAUTAM
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November 24, 2022 |
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SHALU Vs. STATE NCT OF DELHI
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May 13, 2022 |
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SHAMBHUNATH RAI Vs. AJAY KUMAR BHALLA
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March 22, 2022 |
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SHAMPA GHOSH Vs. ALOK KUMAR DEY
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November 23, 2022 |
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SHAMROCK GEOSCIENCE LTD Vs. KABA INFRATECH PRIVATE LIMITED
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October 6, 2022 |
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SHANGHAI ELECTRIC GROUP CO LTD Vs. RELIANCE INFRASTRUCTURE LTD
|
July 19, 2022 |
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SHANTI DEVI Vs. BSES YAMUNA POWER LIMITED
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June 2, 2022 |
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SHARAFAT SHEIKH Vs. UNION OF INDIA
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September 2, 2022 |
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SHARANYA KAJA Vs. DIRECTORATE GENERAL OF HEALTH SERVICES
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February 4, 2022 |
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SHARMA AND ASSOCIATES Vs. NEW DELHI MUNICIPAL COUNCIL
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May 4, 2022 |
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SHARMILA SENGUPTA Vs. DEEPANKAR SEN
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March 24, 2022 |
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SHARUKH @ TANNU Vs. STATE
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March 22, 2022 |
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SHASHI BHUSHAN PATHAK Vs. UNION OF INDIA
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September 2, 2022 |
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SHASHI SEHDEV Vs. NARENDER KUMAR SHARMA
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July 6, 2022 |
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SHEELA ABHAY LODHA Vs. STATE
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November 19, 2022 |
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SHEELA DEVI Vs. OFFICE OF COMMISSIONER EXCISE GOVT. OF N.C.T. OF DELHI
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December 5, 2022 |
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SHEENA OVERSEAS PVT LTD Vs. ASSETS CARE & RECONSTRUCTION ENTERPRISE LTD
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January 5, 2022 |
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SHEENI TONG Vs. UNION OF INDIA
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December 9, 2022 |
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SHEIKH ABEDDIN Vs. IQBAL AHMED
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September 22, 2022 |
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SHEIKH ANWAR Vs. STATE
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August 17, 2022 |
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SHEIKH ISHRAFIL Vs. STATE (NCT) OF DELHI
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June 2, 2022 |
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SHEKHAWATI SHIKSHAK PARSIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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March 3, 2022 |
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SHENZHEN SHANDONG NUCLEAR POWER CONSTRUCTION COMPANY LIMITED Vs. VEDANTA LIMITED
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April 27, 2022 |
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SHER MOHAMMAD Vs. MUNICIPAL CORPORATION OF DELHI
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November 9, 2022 |
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SHER SINGH Vs. STATE
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November 14, 2022 |
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SHERRY GEORGE Vs. GOVT. OF NCT OF DELHI
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April 13, 2022 |
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SHIKSHA Vs. UNION OF INDIA
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July 4, 2022 |
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SHILPA SINGH Vs. VIKAS KHANNA
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April 13, 2022 |
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SHILPI CHATTERJEE Vs. UNION OF INDIA
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July 7, 2022 |
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SHINE TRAVELS & CARGO PVT. LTD. Vs. MITISUI PRIME ADVANCED COMPOSITE INDIA LTD.
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February 18, 2022 |
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SHIPALI SHARMA Vs. STATE
|
August 18, 2022 |
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SHIV BALAK GOSWAMI Vs. PANKAJ PURI
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May 17, 2022 |
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SHIVA Vs. STATE NCT OF DELHI
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May 20, 2022 |
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SHIVAM SONI Vs. STATE(GNCTD)
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April 7, 2022 |
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SHIVANI SAXENA Vs. DIRECTORATE OF ENFORCEMENT
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March 22, 2022 |
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SHIWANG TRIPATHI Vs. UNION OF INDIA
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June 3, 2022 |
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SHOLAY MEDIA ENTERTAINMENT Vs. YOGESH PATEL
|
May 9, 2022 |
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SHREE KRIPA AGRO Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
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May 6, 2022 |
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SHREE VARDHMAN INFRAHOME PRIVATE LIMITED Vs. SWADESH KUMAR
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June 2, 2022 |
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SHRENUJ INVESTMENT AND FINANCE PRIVATE LIMITED Vs. STCI FINANCE LIMITED
|
April 13, 2022 |
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SHREYA YADAV Vs. NATIONAL TESTING AGENCY
|
June 2, 2022 |
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SHREYSHA TEXTILES PVT. LTD. Vs. VISS INCORPORATION
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October 28, 2022 |
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SHRI ARUN KUMAR Vs. STATE
|
February 1, 2022 |
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SHRI ASHOK PANWAR Vs. BSES RAJDHANI POWER LIMITED
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March 7, 2022 |
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SHRI FAJALUR RAHAMAN Vs. I.P.G.C.L.
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January 19, 2022 |
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SHRI NAND KISHORE Vs. DILSHAD PUBLIC SCHOOL
|
December 9, 2022 |
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SHRI RAM GENERAL INSURANCE CO LTD Vs. ADITYA KISHORE CHATURVEDI
|
December 7, 2022 |
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SHRI SAI CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, WARD 43-6
|
May 12, 2022 |
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SHRIM INDUSTRIES PVT LTD Vs. AUTHORIZED OFFICER BANK OF BARODA
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April 12, 2022 |
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SHUBHAM HP SECURITY FORCE PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
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March 11, 2022 |
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SHUBHAM THAKRAL Vs. INCOME TAX OFFICER
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June 3, 2022 |
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SHUDH ENTERPRISE Vs. GROFERS INDIA PVT LTD
|
May 5, 2022 |
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SHYAM BHARTEEY Vs. CENTRAL BOARD OF FILM CERTIFICATION REGIONAL OFFICER DELHI
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December 2, 2022 |
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SHYAM COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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February 22, 2022 |
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SHYAM INCORPORATION Vs. SHREE BALAJI INDUSTRIES
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May 18, 2022 |
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SHYAM SUNDER TYAGI Vs. NIRMAL JINDAL
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May 30, 2022 |
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SHYAMA POWER INDIA LIMITED Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
|
July 7, 2022 |
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SI DAYA CHAND Vs. GOVT. OF NCT OF DELHI
|
November 23, 2022 |
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SI/GD ASHOK KUMAR Vs. UNION OF INDIA
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August 30, 2022 |
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SIDDHARTH DIWAN Vs. UNION OF INDIA
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December 5, 2022 |
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SIDDHARTHA THOMAS Vs. COUNCIL OF ARCHITECTURE
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March 2, 2022 |
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SIDDHATHA SINGH Vs. AJIT SINGH BAWA
|
July 12, 2022 |
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SIDDHI FERROUS Vs. UPPAL BUILDERS
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May 12, 2022 |
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SIDDHI MARGARINE SPECIALTIES LTD. Vs. ZYDUS WELLNESS LTD.
|
February 15, 2022 |
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SIDHARTH JEITLEY Vs. STATE
|
November 14, 2022 |
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SIGNATORY Vs. STATE BANK OF INDIA
|
May 10, 2022 |
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SIKANDAR Vs. STATE OF DELHI
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May 30, 2022 |
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SIKANDER SONI Vs. STATE
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September 1, 2022 |
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SIKKA MOTORS PVT LTD Vs. HYUNDAI MOTOR INDIA LTD (HMIL)
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April 27, 2022 |
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SIMRAN SODHI Vs. SANDEEP SINGH
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November 11, 2022 |
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SIMRANJEET KAUR Vs. STATE OF GOVT OF NCT OF DELHI
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October 11, 2022 |
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SIMRANJIT SINGH SAMBHI Vs. STATE (NCT OF DELHI)
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March 7, 2022 |
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SIMRIT SINGH Vs. GLOBAL COORDINATES
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January 4, 2022 |
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SINGH & SINGH LAW FIRM L.L.P Vs. SINGH & SINGH LAW, PLLC
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May 10, 2022 |
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SINGH ASSOCIATES Vs. UNION OF INDIA
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October 11, 2022 |
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SIRAJ KHAN Vs. MOHD MANGE KHAN
|
May 25, 2022 |
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SIRONA HYGIENE PRIVATE LIMITED Vs. PARULBEN NAVNATH CHOTHANI TRADING AS SHIV ENTERPRISE
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April 25, 2022 |
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SITA CHAUDHRY Vs. VERINDER SINGH
|
July 29, 2022 |
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SIYA RAM DASS Vs. TATA POWER DELHI DISTRIBUTION LIMITED
|
May 24, 2022 |
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SKA INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
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May 23, 2022 |
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SKYLINK CONSTRUCTION PVT. LTD. Vs. SACHIN MITTAL
|
July 25, 2022 |
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SNAPDEAL PRIVATE LIMITED Vs. GODADDYCOM LLC
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April 18, 2022 |
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SNAPDEAL PRIVATE LIMITED Vs. GODADDYCOM LLC
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July 13, 2022 |
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SNEHA SRIVASTAVA Vs. AMITA SINHA
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October 10, 2022 |
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SNG DEVELOPERS LIMITED Vs. VARDHMAN BUILDTECH PRIVATE LIMITED
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October 7, 2022 |
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SOM PRAKASH Vs. STATE
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October 10, 2022 |
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SOMA RANI Vs. LT. GOVERNOR OF DELHI
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September 23, 2022 |
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SOMNATH PAL Vs. DRI
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April 11, 2022 |
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SOMWATI Vs. EDMC
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June 3, 2022 |
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SONA BLW PRECISION FORGINGS LTD Vs. SONAE EV PRIVATE LIMITED
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August 2, 2022 |
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SONATA PARASHAR Vs. TUSHAR GOYAL
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September 2, 2022 |
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SONIA Vs. JAGAT SINGH GAHLOT
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November 25, 2022 |
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SONIA Vs. SURJEET SINGH
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March 24, 2022 |
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SONU KHATRI Vs. STATE (G.N.C.T OF DELHI)
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February 7, 2022 |
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SONYA KAPUR Vs. CONTROLLER GENERAL OF PATENT, DESIGNS AND TRADMARK
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December 12, 2022 |
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SOOTHE HEALTHCARE PRIVATE LIMITED Vs. DABUR INDIA LIMITED
|
March 3, 2022 |
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SOOTHE HEALTHCARE PRIVATE LIMITED Vs. DABUR INDIA LIMITED
|
July 11, 2022 |
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SORIN GROUP ITALIA S.R.L Vs. NEERAJ GARG
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October 28, 2022 |
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SOTEFIN SA Vs. INDRAPRASTHA CANCER SOCIETY AND RESEARCH CENTER
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February 17, 2022 |
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SOURABH MAGOO Vs. STATE ( GNCT OF DELHI)
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January 10, 2022 |
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SOURABH SHRIVASTAVA Vs. UNION OF INDIA
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April 13, 2022 |
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SOUTH ASIAN STOCKS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE22(2) DELHI
|
August 2, 2022 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. PIONEER PUBLICITY CORPORATION PRIVATE LIMITED
|
October 6, 2022 |
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SOUTH INDIAN BANK LTD Vs. TRANSSTROY DINDIGUL - THENI - KUMILI TOLLWAYS PVT. LTD.
|
May 12, 2022 |
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SOWIL LIMITED Vs. INDIAN HIGHWAYS MANAGEMENT COMPANY LIMITED
|
February 22, 2022 |
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SPACE 4 BUSINESS SOLUTION PVT LTD Vs. DEPARTMENT OF FOOD SUPPLY & CONSUMER AFFAIRS
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December 8, 2022 |
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SPECTRUM POWER GENERATION LIMITED Vs. GAIL (INDIA) LIMITED
|
December 6, 2022 |
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SPLENDOR BUILDWELL PVT LTD Vs. RAJESH KUMAR PASRICHA
|
April 19, 2022 |
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SPML INFRA LTD. Vs. TRISQUARE SWITCHGEARS PVT. LTD.
|
July 6, 2022 |
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SPORTA TECHNOLOGIES Vs. UNFADING OPC PRIVATE LIMITED
|
April 1, 2022 |
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SPORTA TECHNOLOGIES PVT. LTD. Vs. VIRAT SAXENA
|
November 25, 2022 |
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SPRINGBOARD SOLUTIONS PVT LTD Vs. FINAXAR TECHNOLOGY SOLUTIONS PRIVATE LIMITED
|
April 22, 2022 |
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SRF LTD Vs. UNION OF INDIA
|
July 14, 2022 |
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SRI LAKSHMI NARAYANA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
|
January 25, 2022 |
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SRICO PROJECTS PVT. LTD Vs. CENTRAL RAILSIDE WAREHOUSE CO. LTD.
|
January 28, 2022 |
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SRINIVASA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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November 2, 2022 |
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SRISHTI MADURAI EDUCATIONAL RESEARCH FOUNDATION Vs. GOVT. OF NCT OF DELHI
|
July 27, 2022 |
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ST STEPHEN HOSPITAL COLLEGE OF NURSING Vs. UNION OF INDIA
|
May 27, 2022 |
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ST. MARTINS DIOCESAN SCHOOL Vs. GOVT OF NCT OF DELHI
|
December 19, 2022 |
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STAHL CRANESYSTEMS INDIA P. LTD. Vs. DELHI METRO RAIL CORPORATION LTD
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September 22, 2022 |
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STAR INDIA PRIVATE LIMITED Vs. LIVE.FLIXHUB.NET
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March 11, 2022 |
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STAR INDIA PVT LTD Vs. AFILMYWAP
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January 17, 2022 |
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STAR INDIA PVT. LTD. Vs. WATCHONLINEMOVIESHD ONLINE
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November 30, 2022 |
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STAR INDIA PVT. LTD. Vs. AIRHDX. COM
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November 30, 2022 |
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STAR REALCON PVT. LTD Vs. PR. COMMISSIONER OF INCOME TAX
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February 28, 2022 |
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STAR TELEVISION PRODUCTIONS LIMITED Vs. EUROSPORT
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September 9, 2022 |
|
STARBUCKS CORPORATION Vs. LOL CAFE
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November 17, 2022 |
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STARBUCKS CORPORATION Vs. TEAQUILA A FASHION CAFE
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May 6, 2022 |
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STARNET COMMUNICATIONS PVT. LTD. Vs. BHARAT SANCHAR NIGAM LIMITED
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February 2, 2022 |
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STATE Vs. DENIS JAUREGUL MENDIZABAL
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December 22, 2022 |
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STATE Vs. PAPPU
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October 13, 2022 |
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STATE Vs. SHIV KUMAR
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May 20, 2022 |
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STATE Vs. BRAHIM TYAGI
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August 5, 2022 |
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STATE Vs. RAHUL
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September 9, 2022 |
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STATE Vs. IMRAN
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September 27, 2022 |
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STATE Vs. ABUZAR
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November 10, 2022 |
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STATE Vs. SAMEER @ ALLAUDIN
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February 18, 2022 |
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STATE Vs. PRAMOD KUMAR
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November 22, 2022 |
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STATE (GNGT OF DELHI) Vs. SANTOSH KUMAR
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September 27, 2022 |
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STATE (GOVT OF NCT OF DELHI) Vs. MANOJ KUMAR @ MEENU
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December 20, 2022 |
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STATE (NCT OF DELHI) Vs. SUNIL KUMAR PROPRIETOR JAI MATA DI LOGISTICS
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December 2, 2022 |
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STATE (NCT OF DELHI) Vs. VARUN DASS
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September 20, 2022 |
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STATE (NCT OF DELHI) Vs. KARAN SINGH
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November 2, 2022 |
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STATE BANK OF INDIA Vs. V.K.BAKSHI
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August 8, 2022 |
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STATE NCT OF DELHI Vs. AKASH
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May 9, 2022 |
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STATE NCT OF DELHI Vs. RIYAZUDDIN
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November 15, 2022 |
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STATE OF NCT DELHI Vs. TABISH KHAN
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October 14, 2022 |
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STATE OF NCT OF DELHI Vs. PRADEEP KUMAR
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May 27, 2022 |
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STATE OF NCT OF DELHI Vs. SHIVJANAM
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April 18, 2022 |
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STATE OF WEST BENGAL Vs. ALANKRITA PANDEY
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August 17, 2022 |
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STEELBIRD HI-TECH INDIA LTD Vs. TAZEEN FAROOQUI
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September 13, 2022 |
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STELLA INDUSSTRIES LTD Vs. VERO MODA RETAILS PRIVATE LTD
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May 25, 2022 |
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STENOVATE SYNERGIES AND EXPORTS PRIVATE LIMITED Vs. FALCON SYNERGIES HONG KONG LIMITED
|
April 19, 2022 |
|
STEPHEN Vs. STATE
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July 4, 2022 |
|
STERLITE TECHNOLOGIES LIMITED Vs. HFCL LIMITED
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September 14, 2022 |
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SUBE SINGH Vs. GOVT OF NCT OF DELHI
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October 14, 2022 |
|
SUBHAN KHAN Vs. MOHD FAIZAL
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August 22, 2022 |
|
SUBHASH CHAND Vs. SOUTH DELHI MUNICIPAL CORPORATION
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January 20, 2022 |
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SUBHASH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY
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January 17, 2022 |
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SUBHASH CHANDER VERMA Vs. GOVERNMENT OF NCT OF DELHI
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December 9, 2022 |
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SUBHASH CHANDRA AGARWAL Vs. PLANET MEDIA SERVICES LIMITED
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December 7, 2022 |
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SUBHASH CHHILAR Vs. UNION OF INDIA
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December 21, 2022 |
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SUBRAMANIAN SWAMY Vs. UNION OF INDIA
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January 6, 2022 |
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SUBROS EDUCATIONAL SOCIETY Vs. UNION OF INDIA
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May 19, 2022 |
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October 6, 2022 |
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June 1, 2022 |
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April 28, 2022 |
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November 24, 2022 |
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May 2, 2022 |
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December 8, 2022 |
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September 13, 2022 |
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November 14, 2022 |
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SUDHIR BHATIA TRADING AS V. BHATIA INTERNATIONAL Vs. CENTRAL GOVERNMENT OF INDIA
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May 19, 2022 |
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SUDHIR GAHLOT Vs. SOUTH DELHI MUNICIPAL CORPORATION
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April 13, 2022 |
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April 4, 2022 |
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March 30, 2022 |
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May 4, 2022 |
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September 27, 2022 |
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March 28, 2022 |
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November 21, 2022 |
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May 20, 2022 |
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January 17, 2022 |
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August 4, 2022 |
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August 3, 2022 |
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January 24, 2022 |
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August 22, 2022 |
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August 1, 2022 |
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April 22, 2022 |
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January 10, 2022 |
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May 24, 2022 |
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November 1, 2022 |
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April 20, 2022 |
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November 10, 2022 |
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December 12, 2022 |
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March 28, 2022 |
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August 8, 2022 |
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April 12, 2022 |
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June 3, 2022 |
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January 25, 2022 |
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November 22, 2022 |
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January 25, 2022 |
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February 22, 2022 |
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May 13, 2022 |
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August 26, 2022 |
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September 27, 2022 |
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January 17, 2022 |
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January 4, 2022 |
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July 11, 2022 |
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April 29, 2022 |
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February 7, 2022 |
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November 1, 2022 |
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September 14, 2022 |
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March 21, 2022 |
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March 3, 2022 |
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November 3, 2022 |
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August 29, 2022 |
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April 12, 2022 |
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December 15, 2022 |
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February 2, 2022 |
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November 29, 2022 |
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April 8, 2022 |
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March 15, 2022 |
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June 3, 2022 |
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June 13, 2022 |
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April 5, 2022 |
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September 2, 2022 |
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October 17, 2022 |
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February 10, 2022 |
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July 25, 2022 |
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November 18, 2022 |
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October 17, 2022 |
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May 25, 2022 |
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August 3, 2022 |
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December 30, 2022 |
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January 11, 2022 |
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April 19, 2022 |
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May 18, 2022 |
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July 11, 2022 |
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July 11, 2022 |
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February 11, 2022 |
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May 31, 2022 |
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October 19, 2022 |
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February 10, 2022 |
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April 28, 2022 |
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November 16, 2022 |
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April 12, 2022 |
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May 6, 2022 |
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December 26, 2022 |
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February 16, 2022 |
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October 14, 2022 |
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January 5, 2022 |
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December 23, 2022 |
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July 6, 2022 |
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June 20, 2022 |
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January 3, 2022 |
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November 29, 2022 |
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September 13, 2022 |
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July 29, 2022 |
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November 24, 2022 |
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January 4, 2022 |
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February 25, 2022 |
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May 17, 2022 |
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August 18, 2022 |
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December 26, 2022 |
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March 22, 2022 |
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April 11, 2022 |
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April 26, 2022 |
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November 11, 2022 |
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April 6, 2022 |
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March 31, 2022 |
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February 1, 2022 |
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January 27, 2022 |
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January 17, 2022 |
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February 9, 2022 |
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March 8, 2022 |
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September 19, 2022 |
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March 23, 2022 |
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May 20, 2022 |
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February 8, 2022 |
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January 18, 2022 |
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September 23, 2022 |
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December 14, 2022 |
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December 19, 2022 |
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August 18, 2022 |
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February 22, 2022 |
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February 11, 2022 |
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March 29, 2022 |
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January 4, 2022 |
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December 15, 2022 |
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February 3, 2022 |
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December 30, 2022 |
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January 5, 2022 |
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January 28, 2022 |
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April 27, 2022 |
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April 27, 2022 |
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April 27, 2022 |
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December 27, 2022 |
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October 11, 2022 |
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August 18, 2022 |
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April 26, 2022 |
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May 30, 2022 |
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April 27, 2022 |
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April 19, 2022 |
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October 20, 2022 |
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November 9, 2022 |
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August 1, 2022 |
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April 22, 2022 |
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May 19, 2022 |
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February 9, 2022 |
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May 30, 2022 |
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October 12, 2022 |
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July 12, 2022 |
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July 20, 2022 |
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April 21, 2022 |
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May 18, 2022 |
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March 15, 2022 |
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October 10, 2022 |
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April 20, 2022 |
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May 17, 2022 |
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July 26, 2022 |
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August 17, 2022 |
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March 24, 2022 |
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February 9, 2022 |
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February 18, 2022 |
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September 22, 2022 |
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September 23, 2022 |
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October 20, 2022 |
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December 9, 2022 |
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November 16, 2022 |
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March 25, 2022 |
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May 23, 2022 |
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January 7, 2022 |
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May 9, 2022 |
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April 11, 2022 |
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January 6, 2022 |
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September 14, 2022 |
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August 29, 2022 |
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August 8, 2022 |
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May 2, 2022 |
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May 25, 2022 |
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December 5, 2022 |
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December 12, 2022 |
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March 3, 2022 |
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May 23, 2022 |
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July 27, 2022 |
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January 17, 2022 |
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January 24, 2022 |
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July 21, 2022 |
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February 14, 2022 |
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February 21, 2022 |
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April 27, 2022 |
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October 10, 2022 |
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September 26, 2022 |
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September 21, 2022 |
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January 31, 2022 |
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November 17, 2022 |
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February 28, 2022 |
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August 4, 2022 |
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January 18, 2022 |
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May 18, 2022 |
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July 20, 2022 |
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April 11, 2022 |
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May 31, 2022 |
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February 22, 2022 |
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UV ASSEST RECONSTRUCTION COMPANY LTD Vs. UNION OF INDIA
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December 6, 2022 |
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August 5, 2022 |
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February 11, 2022 |
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October 6, 2022 |
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April 29, 2022 |
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April 5, 2022 |
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VAIBHAV MALIK Vs. UNION OF INDIA
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January 25, 2022 |
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June 3, 2022 |
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December 20, 2022 |
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April 7, 2022 |
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January 3, 2022 |
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March 24, 2022 |
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October 6, 2022 |
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May 12, 2022 |
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April 4, 2022 |
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March 10, 2022 |
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September 21, 2022 |
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August 4, 2022 |
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November 25, 2022 |
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October 31, 2022 |
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December 15, 2022 |
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October 17, 2022 |
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August 26, 2022 |
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August 18, 2022 |
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April 19, 2022 |
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July 12, 2022 |
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February 24, 2022 |
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January 17, 2022 |
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September 2, 2022 |
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April 19, 2022 |
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April 28, 2022 |
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December 23, 2022 |
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September 9, 2022 |
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November 25, 2022 |
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VIDYA Vs. UNION OF INDIA
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May 20, 2022 |
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VIDYA BHARATI SCHOOL Vs. DIRECTORATE OF EDUCATION
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September 16, 2022 |
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June 13, 2022 |
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March 11, 2022 |
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March 8, 2022 |
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September 6, 2022 |
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November 21, 2022 |
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July 4, 2022 |
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March 10, 2022 |
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March 8, 2022 |
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November 21, 2022 |
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May 26, 2022 |
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February 17, 2022 |
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January 3, 2022 |
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VIJAY KUMAR YADAV Vs. UNION OF INDIA
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February 7, 2022 |
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September 27, 2022 |
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December 19, 2022 |
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October 31, 2022 |
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September 13, 2022 |
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January 24, 2022 |
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July 7, 2022 |
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January 12, 2022 |
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February 7, 2022 |
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VIKAS GUPTA Vs. SANJIV GUPTA
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September 26, 2022 |
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May 25, 2022 |
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September 27, 2022 |
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VIKAS KUMAR Vs. STATE OF NCT OF DELHI
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March 16, 2022 |
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July 21, 2022 |
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April 4, 2022 |
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VIKASH Vs. UNION OF INDIA
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April 29, 2022 |
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VIKASH CHOPRA Vs. SOUTH DELHI MUNICIPAL CORPORATION
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March 9, 2022 |
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April 11, 2022 |
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November 11, 2022 |
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November 25, 2022 |
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May 2, 2022 |
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June 3, 2022 |
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VIKRANT Vs. UNION OF INDIA
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October 17, 2022 |
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VIKRANT KAPILA Vs. PANKAJA PANDA
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October 11, 2022 |
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VIL ROHTAK JIND HIGHWAY PVT. LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 28, 2022 |
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VINAY KHURANA Vs. SHWETA KHURANA
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February 18, 2022 |
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January 17, 2022 |
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March 30, 2022 |
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April 4, 2022 |
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May 26, 2022 |
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May 25, 2022 |
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June 3, 2022 |
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November 21, 2022 |
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March 9, 2022 |
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VINEETA SINGH VERMA Vs. SDMC
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March 10, 2022 |
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February 9, 2022 |
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May 27, 2022 |
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November 16, 2022 |
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December 8, 2022 |
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December 12, 2022 |
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November 3, 2022 |
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August 8, 2022 |
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September 20, 2022 |
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May 9, 2022 |
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March 24, 2022 |
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November 16, 2022 |
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July 22, 2022 |
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February 22, 2022 |
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November 1, 2022 |
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August 1, 2022 |
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July 19, 2022 |
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March 16, 2022 |
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February 22, 2022 |
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October 13, 2022 |
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November 23, 2022 |
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June 2, 2022 |
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January 6, 2022 |
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January 25, 2022 |
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June 3, 2022 |
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February 1, 2022 |
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February 1, 2022 |
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July 11, 2022 |
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November 10, 2022 |
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August 5, 2022 |
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August 22, 2022 |
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July 14, 2022 |
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VISHWANATH PRATAP SINGH Vs. ELECTION COMMISSION OF INDIA
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June 10, 2022 |
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VISTRAT REAL ESTATES PRIVATE LIMITED Vs. ASIAN HOTELS NORTH LTD
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April 22, 2022 |
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August 5, 2022 |
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April 11, 2022 |
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September 23, 2022 |
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June 1, 2022 |
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December 2, 2022 |
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August 23, 2022 |
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VOLTAS LIMITED Vs. ASHOK KUMAR
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June 20, 2022 |
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April 12, 2022 |
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April 11, 2022 |
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January 7, 2022 |
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WAHID AHMED Vs. STATE OF NCT OF DELHI
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September 16, 2022 |
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WARNER BROS. ENTERTAINMENT INC Vs. HTTPS://WWW2.FILMLINKS4U.IS
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June 1, 2022 |
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May 31, 2022 |
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February 21, 2022 |
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February 4, 2022 |
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February 2, 2022 |
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February 3, 2022 |
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May 30, 2022 |
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November 28, 2022 |
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November 4, 2022 |
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October 10, 2022 |
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August 1, 2022 |
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September 21, 2022 |
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November 1, 2022 |
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January 5, 2022 |
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WHATSAPP LLC Vs. COMPETITION COMMISSION OF INDIA
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August 25, 2022 |
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March 15, 2022 |
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WING FLOW CONSTRUCTIONS PVT. LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
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February 8, 2022 |
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August 22, 2022 |
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WOCKHARDT LIMITED Vs. UNION OF INDIA
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October 13, 2022 |
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WORKMAN, SH.N.K.GARG Vs. JAI PRAKASH ASSOCIATES PRIVATE LIMITED
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October 31, 2022 |
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WORLD PHONE INTERNET SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
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December 8, 2022 |
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X Vs. PRINCIPAL SECRETARY HEALTH
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July 15, 2022 |
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X Vs. Y
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March 10, 2022 |
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X Vs. GOVERNMENT OF NCT OF DELHI
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July 19, 2022 |
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X Vs. Y
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April 4, 2022 |
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X Vs. STATE (NCT OF DELHI)
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March 4, 2022 |
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XXXXX Vs. STATE GOVT OF NCT OF DELHI
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October 20, 2022 |
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February 1, 2022 |
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YASH PAL SINGH Vs. SECRETARY (LAND & BUILDING DEPARTMENT)
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October 11, 2022 |
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February 10, 2022 |
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February 16, 2022 |
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August 3, 2022 |
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February 23, 2022 |
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March 8, 2022 |
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November 25, 2022 |
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November 25, 2022 |
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June 10, 2022 |
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January 7, 2022 |
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January 21, 2022 |
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April 29, 2022 |
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May 19, 2022 |
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September 23, 2022 |
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October 31, 2022 |
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YOUNG MENS TENNIS CLUB Vs. NDMC
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October 10, 2022 |
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July 4, 2022 |
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ZAKIR KHAN Vs. UNION OF INDIA
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May 2, 2022 |
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ZAPDOR ENGINEERING PVT. LTD. Vs. ASSISTANT PF COMMISSIONER NOIDA
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September 5, 2022 |
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ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. INDUSIND BANK LIMITED
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September 13, 2022 |
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July 28, 2022 |
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ZELOS DEVELOPERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1) DELHI
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September 21, 2022 |
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ZOSTEL HOSPITALITY PRIVATE LIMITED Vs. ORAVEL STAYS PRIVATE LIMITEDAND ANOTHER
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February 14, 2022 |
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ZUHOOR INTERNATIONAL Vs. UNION OF INDIA
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May 31, 2022 |
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