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A A KHAN(SINCE DECEASED) Vs. GAS AUTHORITY OF INDIA LTD & ANR
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May 19, 2015 |
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A K CHATURVEDI Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 13, 2015 |
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A K MITRA DECEASED THR RAJNI MITRA Vs. UOI AND ORS
|
September 21, 2015 |
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A K SINGH Vs. UNION OF INDIA AND ORS
|
December 1, 2015 |
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A M ENTERPRISES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 11, 2015 |
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A M PATHAN Vs. UNION OF INDIA AND ORS
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September 17, 2015 |
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A V SURENDER & ANR Vs. STATE OF NCT DELHI & ANR
|
November 2, 2015 |
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A-1225 THENUR PACB Vs. UNION OF INDIA & ORS
|
March 2, 2015 |
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A. KUMAR SHARMA Vs. CBI
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February 9, 2015 |
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A.K. BELWAL Vs. UOI AND ORS.
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November 23, 2015 |
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A.K. DEWAN Vs. UNION OF INDIA AND ORS.
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May 20, 2015 |
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A.K. MITTAL Vs. REGISTRAR, INDIAN INSTITUTE OF TECHNOLOGY AND ORS.
|
April 30, 2015 |
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A.K. SAINI AND ORS. Vs. UNION OF INDIA AND ORS.
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November 26, 2015 |
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A.K. SINGH Vs. THE UNION OF INDIA AND ORS.
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January 12, 2015 |
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A.R. ABDUL GAFFAR Vs. UNION OF INDIA
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January 6, 2015 |
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A.S. CHAUDHARI (LT. COL.) Vs. UNION OF INDIA THR THE SECRETARY MINISTRY OF DEFENCE AND ORS.
|
January 9, 2015 |
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A.S. KAIN AND ORS. Vs. MANAGING DIRECTOR, NATIONAL SEEDS CORPORATION LTD.
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April 10, 2015 |
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AAKASH DEEP Vs. UNION OF INDIA AND ORS.
|
February 20, 2015 |
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AAKASH DEEP CHAKRAVARTI Vs. UNION OF INDIA
|
January 9, 2015 |
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AALEY MOHD IQBAL AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
September 30, 2015 |
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AAMIR @ JAKIR @ BUDDHA Vs. STATE NCT OF DELHI
|
November 20, 2015 |
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AAMIR ASHRAF SHEIKH & ORS Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
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November 6, 2015 |
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AARJU AALAM Vs. UNIVERSITY OF DELHI AND ORS.
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October 14, 2015 |
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AARTI AGGARWAL AND ORS. Vs. MUNISH KAPILA AND ORS.
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June 29, 2015 |
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AARTI SHARMA AND ORS Vs. COMMISSIONER OF POLICE AND ORS
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November 20, 2015 |
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AAS MOHAMMAD AND ORS. Vs. STATE AND ORS.
|
May 7, 2015 |
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AAS MOHAMMAD AND ORS. Vs. GNCT OF DELHI AND ORS.
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February 9, 2015 |
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AAS MOHD Vs. RENU SETH
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September 28, 2015 |
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AATIF KHAN Vs. THE STATE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
September 2, 2015 |
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AATISHA Vs. UNIVERSITY OF DELHI AND ORS.
|
October 14, 2015 |
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ABAN EXIM PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS AND ORS.
|
April 22, 2015 |
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ABDUL ALIM Vs. THE STATE OF NCT OF DELHI
|
March 9, 2015 |
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ABDUL HAFIZ Vs. MOHD ZAKI
|
March 11, 2015 |
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ABDUL LATIF & ORS Vs. STATE (NCT OF DELHI) & ORS
|
October 29, 2015 |
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ABDUL MAZID Vs. STATE
|
April 17, 2015 |
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ABDUL MUNAF KHAN Vs. CBI
|
October 19, 2015 |
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ABDUL QUADIR KHAN Vs. UOI & ORS
|
August 27, 2015 |
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ABDUL RASHID Vs. DELHI WAQF BOARD
|
August 25, 2015 |
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ABDUL RAUF JAVED AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 17, 2015 |
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ABDUL WAHAB & ORS Vs. SARFARAZ ALI KHAN
|
May 15, 2015 |
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ABDULLA Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 30, 2015 |
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ABHEY KUMAR JAIN Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
January 16, 2015 |
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ABHIJEET INFRA PVT LTD Vs. MILSTONES SWIT CHGEARS PVT LTD
|
February 5, 2015 |
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ABHILASHA Vs. DEVENDER KUMAR
|
August 17, 2015 |
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ABHINAV CHAUDHARY Vs. DELHI TECHNOLOGICAL UNIVERSITY
|
January 20, 2015 |
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ABHINAV JINDAL AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 16, 2015 |
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ABHINAV KUMAR SAXENA AND OTHERS Vs. STATE AND ANOTHER
|
August 31, 2015 |
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ABHINAV MITRA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
November 27, 2015 |
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ABHINAV OUTSOURCING PVT LTD Vs. SUDEEP JADHAV & ANR
|
May 6, 2015 |
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ABHIPRA CAPITAL LTD. AND ORS. Vs. STATE AND ORS.
|
February 6, 2015 |
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ABHISHEK Vs. STATE OF THE NCT OF DELHI
|
February 12, 2015 |
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ABHISHEK KAPOOR AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 23, 2015 |
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ABHISHEK KUMAR Vs. STATE & ORS
|
October 6, 2015 |
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ABHISHEK KUMAR PANDEY AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
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ABHISHEK PAHWA Vs. EBACO INDIA PVT LTD & ANR
|
September 4, 2015 |
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ABHISHEK SHARMA & ORS Vs. STATE & ANR
|
November 30, 2015 |
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ABHISHEK SRIVASTAVA & ORS Vs. STATE OF NCT OF DELHI & ANR
|
December 21, 2015 |
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ABID Vs. STATE (NCT OF DELHI)
|
October 20, 2015 |
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ABID & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 23, 2015 |
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ABID AND ORS. Vs. STATE (NCT OF DELHI)
|
September 7, 2015 |
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ABNASH KAUR Vs. ACIT, CIRCLE 23(1)
|
March 17, 2015 |
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ABRAR Vs. STATE NCT OF DELHI
|
May 7, 2015 |
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ABRAR AHMAD AND ORS. Vs. THE DELHI WAQF BOARD AND ORS.
|
October 13, 2015 |
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ABRP REDDY AND ORS. Vs. STATE OF NCT, NEW DELHI AND ORS.
|
October 29, 2015 |
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ABULIAS JAED AND ORS. Vs. STATE AND ORS.
|
March 12, 2015 |
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ACB INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 24, 2015 |
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ACHAL SINGH Vs. UOI
|
February 12, 2015 |
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ACHALA SALUJA Vs. UNION OF INDIA
|
March 23, 2015 |
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ACHCHEY LAL YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 8, 2015 |
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ACURA GLASS TILES ENTERPRISES Vs. S.S. RAY
|
January 20, 2015 |
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ADARSH KUMAR PUNIYANI Vs. LAJWANTI PIPLANI
|
December 8, 2015 |
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ADARSH VIDHYA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 3, 2015 |
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ADDITIONAL COMMISSIONER OF CUSTOMS Vs. RAM NIWAS VERMA
|
August 25, 2015 |
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ADDITIONAL COMMISSIONER OF CUSTOMS Vs. VINEY JAIN
|
January 6, 2015 |
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ADEEB BEG & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
July 8, 2015 |
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ADESH KUMAR Vs. ROOP LAL AND ORS.
|
June 29, 2015 |
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ADESH KUMAR Vs. UNION OF INDIA
|
May 7, 2015 |
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ADESH KUMAR GUPTA Vs. CBI
|
September 2, 2015 |
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ADIDAS INDIA MARKETING PVT. LTD. Vs. HICARE INDIA PROPERTIES PVT. LTD.
|
October 5, 2015 |
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ADIL HUSSAIN Vs. AMTUL SHAMIM
|
April 15, 2015 |
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ADITI UPADHYAY Vs. LALIT KUMAR AND ORS.
|
August 27, 2015 |
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ADITYA @ VICKY Vs. STATE
|
September 17, 2015 |
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ADITYA BIRLA NUVO LIMITED Vs. R S SALES CORPORATION
|
May 20, 2015 |
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ADITYA GANAPA AND ORS. Vs. RELIGARE FINVEST LTD.
|
January 30, 2015 |
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ADITYA GOEL AND ORS Vs. STATE AND ANR
|
August 28, 2015 |
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ADITYA MAHAJAN Vs. SHACHI MAHAJAN
|
December 14, 2015 |
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ADITYA RAO GAUTAM Vs. STATE OF NCT OF DELHI & ANR
|
October 14, 2015 |
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ADITYA SANWAL & ORS; ASHUTOSH CHAMOLI & ORS; PALAK GUPTA; SARAPREMASHISH BUTOLA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
March 23, 2015 |
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ADOBE SYSTEMS INCORPORATED AND ORS. Vs. DHARIWAL AND ORS.
|
July 7, 2015 |
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ADVANCE MAGAZINE PUBLISHERS INC AND ANR. Vs. M/S JUST LIFESTYLE PVT. LTD.
|
July 9, 2015 |
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ADVANCED MEDICAL SCIENCE AND EDUCATION SOCIETY Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
September 18, 2015 |
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AEC SSANGYONG LTD. AND ORS. Vs. ABHISHEK KUMAR JAIN AND ORS.
|
April 7, 2015 |
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AERENS ENTERTAINMENT ZONE PVT. LTD. Vs. PHOENIX ARC PVT. LTD.
|
April 13, 2015 |
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AERO CLUB Vs. COMMISSIONER, TRADE & TAXES, DELHI
|
August 31, 2015 |
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AERO CLUB OF INDIA PVT LTD & ANR Vs. UNION OF INDIA & ANR
|
September 1, 2015 |
|
AFFLE HOLDINGS PTE LIMITED Vs. SAURABH SINGH
|
January 22, 2015 |
|
AFROJ AJAM AND ORS. Vs. THE STATE (NCT OF DELHI)
|
May 20, 2015 |
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AFSAR ALI AND ORS Vs. STATE AND ANR
|
August 25, 2015 |
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AFTAB KHAN Vs. STATE (NCT OF DELHI) & ANR
|
November 30, 2015 |
|
AFZAL Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
December 4, 2015 |
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AFZAL AND ORS. Vs. STATE (GOVT. OF NCT) OF DELHI AND ORS.
|
August 12, 2015 |
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AGAM DAYAL Vs. UOI
|
April 20, 2015 |
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AGARPARA COMPANY LTD Vs. UNION OF INDIA & ORS
|
November 30, 2015 |
|
AGENCE FRANCES PRESS Vs. ASST DIRCTOR OF INCOME TAX
|
March 23, 2015 |
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AGGARWAL SOAP FACTORY & ORS Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPM
|
December 23, 2015 |
|
AGGARWAL TRADERS Vs. GOVT OF NCT OF DELHI
|
March 10, 2015 |
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AGILENT TECHNOLOGIES INC AND ORS. Vs. AGILENT STEEL PVT. LTD.
|
April 8, 2015 |
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AGYA RAM ARORA Vs. SURJEET MECH. TOOLS
|
May 14, 2015 |
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AHESAN ABBAS AND ORS. Vs. STATE
|
February 27, 2015 |
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AHLCONS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 12, 2015 |
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AHMAD AND ORS. Vs. THE STATE AND ORS.
|
August 17, 2015 |
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AHMED (DECD.) Vs. SETH GHANSHYAM DASS (DECD.)
|
April 7, 2015 |
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AIR INDIA LTD. Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES AND ORS.
|
September 2, 2015 |
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AIR INDIA LTD. Vs. GATI LTD.
|
July 7, 2015 |
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AIR LIQUIDE NORTH INDIA PVT. LTD. Vs. INOX AIR PRODUCTS PVT. LTD.
|
January 21, 2015 |
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AIREF ENGINEERS (P) LTD. Vs. VINOD SHETTY
|
March 2, 2015 |
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AIRPORT AUTORITY OF INDIA Vs. ANKIT KUMAR AGGARWAL AND OTHERS
|
July 8, 2015 |
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AIRPORTS AUTHORITY OF INDIA Vs. VIKAS SINGH
|
November 18, 2015 |
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AIRWORTH TRAVEL & TOURS PVT. LTD. Vs. INTERNATIONAL AIR TRANSPORT ASSOCIATION
|
May 29, 2015 |
|
AISHWARYA FINANCIAL SERVICES PVT. LTD. AND ORS. Vs. FUTURE VALUE RETAIL LTD.
|
February 5, 2015 |
|
AJ Vs. MJ
|
October 16, 2015 |
|
AJAI KUMAR YADAV Vs. REGISTRAR COOPERATIVE SOCIETIES & ANR
|
December 18, 2015 |
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AJAI SAXENA Vs. UNION OF INDIA
|
March 23, 2015 |
|
AJANTA MERCHANTS PVT. LTD. Vs. DIRECTORATE OF ENFORCEMENT
|
April 9, 2015 |
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AJANTA OFFSET & PACKAGING LTD Vs. SIRROCCO PARKINSTONE INTERNATIONAL LTD
|
September 10, 2015 |
|
AJAT MITTAL Vs. STATE
|
November 5, 2015 |
|
AJAY Vs. GOVT. OF NCT DELHI AND ORS.
|
September 4, 2015 |
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AJAY AHLAWAT AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
October 15, 2015 |
|
AJAY AND ORS. Vs. STATE
|
July 23, 2015 |
|
AJAY AND OTHERS Vs. STATE NCT OF DELHI AND ANOTHER
|
September 14, 2015 |
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AJAY GAUTAM Vs. UNION OF INDIA
|
January 7, 2015 |
|
AJAY GUPTA Vs. ANSHU GUPTA
|
February 5, 2015 |
|
AJAY KUMAR Vs. STAFF SELECTION COMMISSION
|
January 21, 2015 |
|
AJAY KUMAR Vs. STATE
|
October 5, 2015 |
|
AJAY KUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
|
August 14, 2015 |
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AJAY KUMAR Vs. UNION OF INDIA AND ORS.
|
May 18, 2015 |
|
AJAY KUMAR & ORS Vs. STATE OF NCT OF DELHI & ORS
|
September 18, 2015 |
|
AJAY KUMAR @ NAND KISHOR & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 21, 2015 |
|
AJAY KUMAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 19, 2015 |
|
AJAY KUMAR BHARDWAJ Vs. DTC AND ORS.
|
March 3, 2015 |
|
AJAY KUMAR MANDAL Vs. STATE
|
August 10, 2015 |
|
AJAY KUMAR SHAMRA Vs. DILSHAD PUBLIC SCHOOL
|
February 6, 2015 |
|
AJAY MACHINE TOOLS Vs. COMMISSIONER OF SERVICE TAX
|
November 4, 2015 |
|
AJAY MADAN Vs. STATE
|
September 23, 2015 |
|
AJAY MAKEN Vs. GOVT OF NCT OF DELHI AND ORS
|
October 9, 2015 |
|
AJAY PALL Vs. CHANDA PALL
|
April 20, 2015 |
|
AJAY PATHAK Vs. STATE
|
August 21, 2015 |
|
AJAY SHARMA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 5, 2015 |
|
AJAY SURYAVANSHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 22, 2015 |
|
AJAY TAYAL Vs. STATE (NCT OF DELHI)
|
November 26, 2015 |
|
AJEET SINGH & ORS Vs. STATE OF DELHI & ORS
|
July 28, 2015 |
|
AJIT KUMAR Vs. DDA
|
January 5, 2015 |
|
AJIT KUMAR Vs. UNION OF INDIA
|
July 1, 2015 |
|
AJIT KUMAR KOMATH AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 16, 2015 |
|
AJIT KUMAR SARASWAT Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA AND ORS.
|
May 7, 2015 |
|
AJIT R. KAYAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 13, 2015 |
|
AJIT R. KYAL Vs. CBI
|
February 26, 2015 |
|
AJIT SINGH Vs. UOI AND ORS
|
August 26, 2015 |
|
AJIT SINGH Vs. CBI
|
June 30, 2015 |
|
AJIT SINGH AND ORS. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS.
|
July 24, 2015 |
|
AJIT SINGH RAWAT AND ANR Vs. STATE NCT OF DELHI AND ANR
|
September 22, 2015 |
|
AJITHKUMAR KOMATH AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 29, 2015 |
|
AJITHKUMAR KOMATH, TARUN CHANDER CHANDOLIA AND ANOTHER Vs. UOI AND ORS.
|
December 4, 2015 |
|
AJMER SINGH Vs. UOI
|
April 13, 2015 |
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AKARI ENTERPRISES LLC Vs. GENESIS LUXURY FASHION PVT LTD
|
January 16, 2015 |
|
AKASH Vs. STATE
|
March 24, 2015 |
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AKASH DHAMA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 12, 2015 |
|
AKASH KASHYAP Vs. LT. GOVERNOR OF DELHI AND ORS.
|
July 15, 2015 |
|
AKASH KUMAR AND ORS. Vs. ALL INDIA INSTITUE OF MEDICAL SCIENCES AND ORS.
|
August 21, 2015 |
|
AKBAR Vs. STATE (NCT OF DELHI)
|
October 5, 2015 |
|
AKBAR HUSSAIN Vs. JAI DEV VASHISTH
|
February 3, 2015 |
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AKHAND PRATAP SINGH Vs. CBI
|
December 22, 2015 |
|
AKHILESH KUMAR MISHRA & ORS Vs. STATE (NCT) OF DELHI
|
December 11, 2015 |
|
AKIL AND ORS. Vs. STATE NCT OF DELHI
|
May 15, 2015 |
|
AKRAM Vs. STATE (NCT) DELHI
|
May 12, 2015 |
|
AKSHAT SOOD & ORS Vs. STATE & ANR
|
December 18, 2015 |
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AKSHAY Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 10, 2015 |
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AKSHAY KUMAR ANGRISH Vs. VINOD KUMAR ANGRISH AND ORS.
|
August 5, 2015 |
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AKSHAY SINGH AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 23, 2015 |
|
AKSHITA KOHLI Vs. DIRECTORATE OF EDUCATION AND ORS.
|
July 2, 2015 |
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AKUMS DRUGS & PHARMACEUTICALS LTD Vs. AMRA REMEDIES LTD
|
July 17, 2015 |
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ALAR IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2015 |
|
ALAR INFRASTRUCTURES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
October 14, 2015 |
|
ALI SHER Vs. STATE
|
September 16, 2015 |
|
ALKA BHATIA Vs. KANHIYA LAL BHATIA
|
March 3, 2015 |
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ALKA KASANA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
August 24, 2015 |
|
ALKA SAHNI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 9, 2015 |
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ALKEM LABORATORIES LTD Vs. LALIT BOHRA
|
January 22, 2015 |
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ALL GROW & INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
|
ALL INDIA CENTRAL UNIVERSITIES OFFICERS CONFEDERATION Vs. UNION OF INDIA
|
March 2, 2015 |
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ALL INDIA EX-SERVICEMEN BANK EMPLOYEES FEDERATION Vs. CHAIRMAN STATE BANK OF INDIA
|
May 15, 2015 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. JITENDER KUMAR
|
March 17, 2015 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RAMBIR YADAV
|
April 7, 2015 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RUCHIKA MADAN
|
October 16, 2015 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. PROF KAUSHAL K VERMA
|
May 5, 2015 |
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ALL INDIA STATE BANK BACKWARD CLASSES STAFF UNION AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 2, 2015 |
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ALLIANCE STRATEGIES LTD. Vs. COMMR. OF CUS. (IMPORT AND GENERAL)
|
May 20, 2015 |
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ALLIED BLENDERS & DISTILLERS PVT LTD Vs. ROCK AND STORM DISTILLERIES PVT LTD
|
May 22, 2015 |
|
ALLURE IMPEX PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
|
ALMONDZ RE-INSURANCE BROKERS PRIVATE LIMITED Vs. STATE
|
March 17, 2015 |
|
ALOK @ LALA Vs. STATE
|
August 6, 2015 |
|
ALOK KUMAR Vs. PAWAN HANS LTD. AND ORS.
|
February 3, 2015 |
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ALOK KUMAR Vs. STATE
|
May 8, 2015 |
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ALOK KUMAR Vs. PAWAN HANS LTD
|
March 4, 2015 |
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ALOK KUMAR AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
October 9, 2015 |
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ALOK KUMAR RANJAN Vs. STATE OF NCT DELHI & ANR
|
August 5, 2015 |
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ALOK SHREWALA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
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ALOKE PERIAL (HUF) AND ORS. Vs. PIYUSH RESIDENCE PVT. LTD. AND ORS.
|
February 18, 2015 |
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ALPHA TIGER CYPRUS INVESTMENTS LTD. AND ORS. Vs. SHAKTI NATH AND ORS.
|
February 11, 2015 |
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ALSTOM INDIA LTD. Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
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ALSTOM INDIA LTD. Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
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ALSTOM T AND D INDIA LTD. Vs. SCHNEIDER ELECTRIC INFRASTRUCTURE LTD.
|
June 29, 2015 |
|
AMAN Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 14, 2015 |
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AMAN GOEL Vs. STATE OF NCT OF DELHI
|
October 12, 2015 |
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AMAN GUPTA Vs. ASHOK KUMAR SARNA
|
January 6, 2015 |
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AMAN GUPTA Vs. STATE
|
August 7, 2015 |
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AMAN KUMAR HARJAI Vs. STATE
|
January 15, 2015 |
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AMAN KUMAR RASTOGI Vs. STATE
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August 18, 2015 |
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AMAN MENDIRATTA & ANR Vs. STATE NCT OF DELHI AND ANR
|
September 29, 2015 |
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AMANDEEP KAUR Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
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AMANDEEP SINGH Vs. UNIVERSITY OF DELHI AND ORS.
|
August 4, 2015 |
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AMAR N. GUGNANI Vs. NARESH KUMAR GUGNANI
|
July 30, 2015 |
|
AMAR PAL SINGH Vs. STATE
|
March 25, 2015 |
|
AMARDEEP Vs. STATE OF DELHI
|
January 14, 2015 |
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AMARDEEP AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
December 1, 2015 |
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AMARJEET KAUR Vs. STATE OF NCT OF DELHI & ANR
|
November 2, 2015 |
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AMARJEET SAHNI Vs. STATE
|
November 26, 2015 |
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AMARJEET SINGH BINDRA AND ORS. Vs. PUNJAB & SIND BANK
|
April 22, 2015 |
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AMARJIT SINGH Vs. RAVINDER KUMAR KANDH
|
January 29, 2015 |
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AMBESH NAND KUNWAR ALIAS RATAN Vs. STATE OF NCT OF DELHI AND OTHERS
|
September 14, 2015 |
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AMBICA MENGI Vs. STATE AND ORS.
|
October 15, 2015 |
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AMBIKA SONI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 30, 2015 |
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AME DE VERRE (P) LTD. Vs. COMMISSIONER TRADE AND TAXES
|
April 24, 2015 |
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AMERICAN SCHOOL OF BOMBAY EDUCATION TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
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AMIR ABDUL RASHEED Vs. ABDUL HALEEM
|
December 16, 2015 |
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AMIR ABIDI Vs. GOVERNMENT OF NCT OF DELHI
|
May 6, 2015 |
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AMIR RAJA AND OTHERS Vs. STATE GOVT OF NCT DELHI AND OTHERS
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August 31, 2015 |
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AMIRA PURE FOODS PVT. LTD. Vs. PRECIOUS SAPPHIRES LTD. AND ORS.
|
October 29, 2015 |
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AMIT Vs. THE STATE (GOVT. OF NCT) DELHI
|
July 2, 2015 |
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AMIT Vs. UOI AND ORS.
|
October 7, 2015 |
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AMIT Vs. STATE (NCT OF DELHI) & ANR
|
July 22, 2015 |
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AMIT Vs. STATE (GOVT. OF NCT) OF DELHI
|
September 10, 2015 |
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AMIT AGGARWAL Vs. STATE
|
September 8, 2015 |
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AMIT AGGARWAL AND ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
December 18, 2015 |
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AMIT AND ORS. Vs. STATE AND ORS.
|
November 3, 2015 |
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AMIT BANSAL & ORS Vs. STATE AND ANR
|
August 25, 2015 |
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AMIT BHALLA AND ORS. Vs. BHARAT RAO
|
October 14, 2015 |
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AMIT CHAKRAPANI Vs. DAV COLLEGE MANAGING COMMITTEE
|
January 9, 2015 |
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AMIT CHAUHAN AND ORS. Vs. STATE AND ORS.
|
July 14, 2015 |
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AMIT CHOUDHARY Vs. UNION PUBLIC SERVICE COMMISSION
|
July 2, 2015 |
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AMIT GUGLANI Vs. PUSHPA GUGLANI
|
September 7, 2015 |
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AMIT GUPTA Vs. STATE
|
June 2, 2015 |
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AMIT JAIN Vs. AYURVEDA HERBAL AND ORS.
|
April 24, 2015 |
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AMIT JAIN AND ORS Vs. STATE AND ANR
|
August 14, 2015 |
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AMIT KATYAL AND ORS. Vs. HARSH GUPTA
|
August 31, 2015 |
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AMIT KUMAR Vs. STATE & ANR
|
July 17, 2015 |
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AMIT KUMAR Vs. GNCT OF DELHI & ORS
|
November 30, 2015 |
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AMIT KUMAR Vs. ANOOP KUMAR
|
November 23, 2015 |
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AMIT KUMAR Vs. UNION OF INDIA
|
February 9, 2015 |
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AMIT KUMAR & ANR Vs. DHARAM PRAKASH & ORS
|
October 28, 2015 |
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AMIT KUMAR AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
August 11, 2015 |
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AMIT KUMAR MALIK Vs. GOVT OF NCT OF DELHI & ORS
|
December 11, 2015 |
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AMIT MAHAJAN Vs. STATE OF DELHI AND ORS.
|
November 27, 2015 |
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AMIT MEHTA AND ORS. Vs. STATE AND ORS.
|
July 24, 2015 |
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AMIT MITTAL AND ORS. Vs. STATE (GNCT OF DELHI) AND ORS.
|
November 30, 2015 |
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AMIT NAGAR AND ORS. Vs. THE STATE AND ORS.
|
February 13, 2015 |
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AMIT NAGPAL Vs. STATE (NCT OF DELHI)
|
July 15, 2015 |
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AMIT PAL Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
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AMIT PAL MANNA Vs. STATE AND ORS.
|
April 20, 2015 |
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AMIT RAI SOOD AND ORS. Vs. C.B.I. AND ORS.
|
September 17, 2015 |
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AMIT RANADE AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 30, 2015 |
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AMIT SAIGAL & ORS Vs. STATE & ANR
|
September 4, 2015 |
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AMIT SHOKEEN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
|
December 21, 2015 |
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AMIT SINGH Vs. STATE AND ANOTHER
|
October 5, 2015 |
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AMIT YADAV & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 30, 2015 |
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AMITABH SINGH Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
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AMITAV CHAUDHURI Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
|
August 4, 2015 |
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AMIYA BHUSHAN SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY & ANR
|
May 20, 2015 |
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AMJAD ALI Vs. SALMA BEGUM AND ORS.
|
July 23, 2015 |
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AMKV-TECPRO Vs. GAIL (INDIA) LIMITED AND ORS.
|
January 30, 2015 |
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AMLA MAZUMDAR Vs. DINESH SHAILENDER
|
February 27, 2015 |
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AMMA CHANDRAVATI EDUCATIONAL & CHARITABLE TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 8, 2015 |
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AMOLAK SINGH AND ORS. Vs. STATE AND ORS.
|
October 15, 2015 |
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AMRAPALI BASUMATARY AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 8, 2015 |
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AMRESH KUMAR AND ORS. Vs. SAVITA DEVI AND ORS.
|
January 22, 2015 |
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AMRIK SINGH Vs. UNION OF INDIA
|
May 22, 2015 |
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AMRIK SINGH AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
|
October 8, 2015 |
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AMRIT KAUR Vs. RATTAN LAL
|
May 29, 2015 |
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AMRIT LAL GHAI AND ORS. Vs. D.D.A. AND ORS.
|
October 7, 2015 |
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AMS BUILDING MATERIALS Vs. POOJA GARG
|
May 21, 2015 |
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AMULYA MYSORE Vs. NATIONAL BOARD OF EXAMINATION
|
May 14, 2015 |
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AMZAD Vs. STATE OF NCT DELHI
|
December 9, 2015 |
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AMZAD AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
July 21, 2015 |
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ANAM Vs. STATE & ANR
|
May 5, 2015 |
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ANAND ARYA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 20, 2015 |
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ANAND CHATURVEDI Vs. PRAVESH CHATURVEDI
|
January 12, 2015 |
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ANAND KRISHNA JOHARI Vs. REGISTRAR OF COMPANIES, DELHI & HARYANA AND ORS.
|
August 10, 2015 |
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ANAND KUMAR Vs. EMKAY INDUSTRIES
|
September 30, 2015 |
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ANAND PRAKASH Vs. PARAMJEET SINGH
|
October 7, 2015 |
|
ANAND SAGAR Vs. STATE
|
January 13, 2015 |
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ANAND SHRIVASTAV AND ORS. Vs. KOTAK MAHINDRA BANK AND ORS.
|
April 20, 2015 |
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ANAND SWAROOP ARORA Vs. STATE
|
December 22, 2015 |
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ANANDA KUMAR THAKUR Vs. PWD AND ORS
|
September 23, 2015 |
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ANANT RAJ AGENCIES PVT. LTD. Vs. SHRINGAR HOTELS PVT. LTD.
|
December 22, 2015 |
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ANANT RAM; SAMEER NARULA Vs. RIDHIMA LAMBA
|
March 26, 2015 |
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ANCA MARIA NEACSU Vs. C B I
|
March 12, 2015 |
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ANEE MATHEW Vs. ST. JOHNS SCHOOL AND ORS.
|
April 24, 2015 |
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ANEES AHMAD AND ORS Vs. STATE GOVT OF NCT DELHI AND ORS
|
August 11, 2015 |
|
ANEES AND ORS. Vs. STATE
|
December 9, 2015 |
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ANGELA JAITLY Vs. KAILASH MEHNDIRATTA
|
March 12, 2015 |
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ANGOORI DEVI Vs. M B TIWARI
|
March 13, 2015 |
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ANGOORI DEVI Vs. STATE
|
January 30, 2015 |
|
ANGURI DEVI Vs. RAM CHANDER AND ORS.
|
February 23, 2015 |
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ANI TECHNOLOGIES PVT. LTD. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
August 11, 2015 |
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ANIL Vs. THE STATE NCT OF DELHI AND ORS.
|
September 15, 2015 |
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ANIL AGGARWAL Vs. STATE AND ORS.
|
August 12, 2015 |
|
ANIL AND ORS. Vs. STATE
|
October 13, 2015 |
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ANIL AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
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ANIL BAJAJ AND ORS. Vs. KIRAN MEHTA AND ORS.
|
September 14, 2015 |
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ANIL BHATIA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 19, 2015 |
|
ANIL BHEL & ORS Vs. STATE & ANR
|
November 17, 2015 |
|
ANIL CHAUDHRY Vs. NATIONAL INSURANCE CO LTD
|
February 10, 2015 |
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ANIL CHOWLA AND ORS. Vs. STATE OF (NCT) DELHI AND ORS.
|
November 27, 2015 |
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ANIL DHYANI Vs. RAJESH JAJLI
|
February 4, 2015 |
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ANIL DUTT AND ORS. Vs. STATE AND ORS.
|
October 5, 2015 |
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ANIL DUTT SHARMA Vs. UNION OF INDIA & ORS
|
September 10, 2015 |
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ANIL DUTT SHARMA Vs. UNION OF INDIA AND ORS.
|
February 18, 2015 |
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ANIL GULATI Vs. PROMILA GULATI
|
July 21, 2015 |
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ANIL GUPTA & ANR Vs. KEWAL SEHGAL & ORS
|
December 8, 2015 |
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ANIL GUPTA AND ORS. Vs. KEWAL SEHGAL AND ORS.
|
October 29, 2015 |
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ANIL JAIN AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
December 17, 2015 |
|
ANIL KUMAR Vs. STATE (GNCT OF DELHI)
|
November 6, 2015 |
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ANIL KUMAR Vs. STATE GOVT OF NCT OF DELHI AND ORS
|
September 11, 2015 |
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ANIL KUMAR Vs. GNCT OF DELHI
|
May 25, 2015 |
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ANIL KUMAR & ORS Vs. MANAGEMENT OF M/S RICHA AND COMPANY
|
September 29, 2015 |
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ANIL KUMAR & ORS Vs. STATE (NCT OF DELHI) & ORS
|
December 4, 2015 |
|
ANIL KUMAR & ORS Vs. STATE OF NCT OF DELHI & ORS
|
August 7, 2015 |
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ANIL KUMAR AGGARWAL Vs. GOVT OF NCT & ANR
|
May 18, 2015 |
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ANIL KUMAR AKARNIA Vs. UNION OF INDIA AND ORS
|
July 9, 2015 |
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ANIL KUMAR ANAND Vs. UNION OF INDIA AND ORS.
|
November 2, 2015 |
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ANIL KUMAR AND ORS. Vs. STATE AND ORS.
|
July 28, 2015 |
|
ANIL KUMAR AND ORS. Vs. STATE
|
May 29, 2015 |
|
ANIL KUMAR AND ORS. Vs. STATE AND ORS.
|
November 27, 2015 |
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ANIL KUMAR AND ORS. Vs. GOVT. OF NCT DELHI
|
December 9, 2015 |
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ANIL KUMAR CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
August 4, 2015 |
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ANIL KUMAR GUPTA Vs. DEEPIKA VERMA
|
October 14, 2015 |
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ANIL KUMAR KHANNA AND ORS. Vs. THE INDIAN TOURISM DEVELOPMENT CORPORATION LTD.
|
July 17, 2015 |
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ANIL KUMAR NASA Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
|
February 11, 2015 |
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ANIL KUMAR SAINI Vs. THE STATE (NCT) OF DELHI AND ORS.
|
October 9, 2015 |
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ANIL KUMAR TITO Vs. STATE NCT OF DELHI
|
May 29, 2015 |
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ANIL KUMAR VASHISHTHA Vs. STATE AND ORS
|
August 24, 2015 |
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ANIL KUMAR VERMA Vs. STATE
|
April 24, 2015 |
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ANIL MAHESHWARI Vs. LAMBDA EASTERN TELECOMMUNICATION LIMITED
|
October 29, 2015 |
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ANIL NARANG Vs. MOLLY KAPOOR
|
November 4, 2015 |
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ANIL PATHAK Vs. ARVIND GOYAL
|
February 6, 2015 |
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ANIL SAINI Vs. VIKESH KUMAR SINGH AND ORS.
|
May 5, 2015 |
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ANIL SHANDILYA Vs. B.K. GUPTA (HUF)
|
August 11, 2015 |
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ANIL SHANDILYA & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
|
July 10, 2015 |
|
ANIL SHARMA Vs. STATE (NCT OF DELHI) & ORS
|
July 21, 2015 |
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ANIL SINGH CHAUHAN Vs. STATE NCT OF DELHI AND ANR
|
September 16, 2015 |
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ANIL TIMBER PRIVATE LIMITED Vs. M/S ING VYASA BANK LIMITED & ORS.
|
August 3, 2015 |
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ANIRUDH ARORA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 1, 2015 |
|
ANISH AND ANOTHER Vs. GOVT. OF NCT OF DELHI) AND ORS
|
August 14, 2015 |
|
ANISUDDIN KHAN AND ANR Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 28, 2015 |
|
ANITA DEVI Vs. INDIAN OIL CORPORATION AND ORS.
|
July 6, 2015 |
|
ANITA DEVI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
August 12, 2015 |
|
ANITA JAIN Vs. STATE NCT OF DELHI & ANR
|
December 22, 2015 |
|
ANITA KHANNA Vs. JAFFREY EXPORTS PVT LTD & ANR
|
December 15, 2015 |
|
ANITA SOHARU GULERIA Vs. DIRECTOR OF EDUCATION
|
February 25, 2015 |
|
ANJALI GUPTA Vs. BABU RAM
|
March 17, 2015 |
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ANJALI KAPUR GONSALVES Vs. MADHURI KAPUR SINGH & ORS
|
August 25, 2015 |
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ANJANI TECHNOPLAST LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
October 20, 2015 |
|
ANJNA CHAUDHRY Vs. DIRECTOR GENERAL, INDO TIBETAN BORDER POLICE FORCE AND ORS.
|
February 9, 2015 |
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ANJU DEVI Vs. DIRECTOR GENERAL, EMPLOYEES STATES INSURANCE CORPORATION AND ORS.
|
September 16, 2015 |
|
ANJUM NATH Vs. BRITISH AIRWAYS
|
December 22, 2015 |
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ANKIT GUPTA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 3, 2015 |
|
ANKIT KUMAR AGGARWAL AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
|
April 9, 2015 |
|
ANKIT SETHI & ORS Vs. STATE & ANR
|
November 20, 2015 |
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ANKIT TYAGI Vs. STATE (NCT OF DELHI) AND ORS.
|
July 9, 2015 |
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ANKITA SAINI Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 6, 2015 |
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ANKUR Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
July 29, 2015 |
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ANKUR AGGARWAL Vs. STATE & ORS
|
September 29, 2015 |
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ANKUR BHATEJA Vs. PARSVANATH DEVELOPERS LTD
|
May 7, 2015 |
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ANKUR DRUGS AND PHARMA LTD. AND ORS. Vs. S.E. INVESTMENT LIMITED
|
February 25, 2015 |
|
ANKUR GARG AND ORS Vs. STATE AND ANR
|
September 28, 2015 |
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ANKUR MADAN AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 2, 2015 |
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ANKUR SABHARWAL AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
September 29, 2015 |
|
ANKUSH KUMAR Vs. STATE & ANR
|
September 30, 2015 |
|
ANNASTANCIA BHULE NDLOVU Vs. NARCOTICS CONTROL BUREAU
|
August 3, 2015 |
|
ANNIE NAGARAJA AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
|
ANOJ PODDAR & ORS Vs. STATE & ANR
|
November 3, 2015 |
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ANOOP NARANG AND ORS. Vs. UOI AND ORS.
|
September 15, 2015 |
|
ANOOP SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 9, 2015 |
|
ANOOP SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 23, 2015 |
|
ANOOP TARIYAL Vs. STATE BANK OF PATIALA & ANR
|
July 7, 2015 |
|
ANOOP TARIYAL Vs. STATE BANK OF PATIALA
|
May 15, 2015 |
|
ANSAL PROPERTIES&INFRSTRUCTURE LTD Vs. COMMISSIONER OF TRADE & TAXES,DELHI
|
November 17, 2015 |
|
ANSHUL ARORA Vs. STATE AND ANOTHER
|
August 21, 2015 |
|
ANSHUL JAIN Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD
|
February 19, 2015 |
|
ANSHUL KUMARI Vs. RESERVE BANK OF INDIA & ANR
|
May 29, 2015 |
|
ANSHUL PARMAR Vs. STATE OF NCT OF DELHI & ORS
|
September 3, 2015 |
|
ANTEX PHARMA PVT LTD Vs. SKYMAP PHARMACEUTICALS
|
March 27, 2015 |
|
ANTEX PHARMA PVT LTD Vs. MKS PHARMA LTD
|
March 27, 2015 |
|
ANTI DISCRIMINATION CORE Vs. CENTRAL ORGANIZATION ECHS & ORS
|
December 11, 2015 |
|
ANU Vs. SURESH VERMA & ORS
|
December 17, 2015 |
|
ANU ANAND Vs. DELHI CANTONMENT BOARD
|
October 28, 2015 |
|
ANU ARORA Vs. THE STATE AND ORS.
|
June 29, 2015 |
|
ANU MANGALANI Vs. RAJIV GUPTA
|
May 7, 2015 |
|
ANU PRODUCTS LTD. Vs. RAJ AGRO TECH AND ORS.
|
June 30, 2015 |
|
ANUBHAV DHAWAN Vs. VIJAY KUMAR
|
May 29, 2015 |
|
ANUJ Vs. STATE
|
October 6, 2015 |
|
ANUJ DUDEJA AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 28, 2015 |
|
ANUJ JAIN AN ORS Vs. STATE & ANR
|
December 16, 2015 |
|
ANUJ SHARMA Vs. CHANCHAL VERMA AND ANR
|
September 29, 2015 |
|
ANUJ TYAGI Vs. STATE (GOVT OF NCT OF DELHI) AND ANR
|
September 30, 2015 |
|
ANUP JOSHI Vs. STATE
|
November 20, 2015 |
|
ANUP KUMAR GUPTA Vs. SURENDER SINGH
|
September 3, 2015 |
|
ANUP KUMAR GUPTA Vs. STATE (NCT OF DELHI) AND ORS.
|
July 1, 2015 |
|
ANUP SHARMA & ORS Vs. NAGENDRA PRASAD YADAV
|
November 17, 2015 |
|
ANUP SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 2, 2015 |
|
ANUPAM ALIAS ANNU AND ANR Vs. STATE GNCT OF DELHI AND ANR
|
September 21, 2015 |
|
ANUPAM THEATRES & EXHIBITORS PVT LTD Vs. KINGDOM OF I CLOTHING PVT LTD
|
March 20, 2015 |
|
ANUPAMA DEWAN AND ORS. Vs. VINNI DUGGAL
|
September 10, 2015 |
|
ANURADHA KALRA Vs. THE DELHI DEVELOPMENT AUTHORITY
|
June 29, 2015 |
|
ANURAG BHOWMIK Vs. STATE
|
October 30, 2015 |
|
ANURAG SHARMA Vs. PREM SHARMA
|
January 27, 2015 |
|
ANUSHKA ASHOK AND ORS. Vs. THE STATE OF NCT OF DELHI AND ORS.
|
October 8, 2015 |
|
ANVESH YADAV & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 11, 2015 |
|
AOI INTERNATIONAL PRIVATE LIMITED Vs. GRAPE CITY INDIA PRIVATE LIMITED
|
November 6, 2015 |
|
APEDA ASSISTANT AND STENOGRAPHER - I EMPLOYEES ASS Vs. UNION OF INDIA & ORS
|
September 18, 2015 |
|
APEDA ASSISTANT/STENOGRAPHER-I EMPLOYEES ASSOCIATI Vs. UNION OF INDIA & ORS
|
May 20, 2015 |
|
APEX BUILDSYS LTD Vs. ASSITANT PROVIDENT FUND COMMISSIONER
|
March 23, 2015 |
|
APEX ENCON PROJECTS PVT LTD DELHI Vs. DIRECTOR GENERAL MARRIED ACCOMMODATION PROJECT DELHI
|
February 24, 2015 |
|
APEX PUBLIC SCHOOL Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
|
May 8, 2015 |
|
APEX SAFETY GLASS PRIVATE LIMITED Vs. STATE
|
May 5, 2015 |
|
APEX SECURITY AND DETECTIVE FORCE PVT. LTD. Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
|
May 8, 2015 |
|
APOLLO GROUP INC. AND ORS. Vs. K.K. MODI INVESTMENT AND FINANCIAL SERVICES PVT. LTD. AND ORS.
|
August 17, 2015 |
|
APPACHES SECURITY & ALLIED SERVICES PRIVATE LTD. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
April 30, 2015 |
|
AQUAMALL WATER SOLUTIONS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 27, 2015 |
|
ARAVALI INFRAPOWER LTD. AND ORS. Vs. R.B. GUPTA AND ORS.
|
January 27, 2015 |
|
ARAVENDRA KUMAR Vs. UNION OF INDIA AND ORS.
|
January 12, 2015 |
|
ARB INC. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
August 11, 2015 |
|
ARC OUTDOOR MEDIA LTD Vs. EAST DELHI MUNICIPAL CORPORATION & ANR
|
December 3, 2015 |
|
ARCADIA MANAGEMENT SERVICES PRIVATE LIMITED Vs. STATE
|
February 13, 2015 |
|
ARCADIA MANAGEMENT SERVICES PRIVATE LIMITED Vs. STATE
|
March 23, 2015 |
|
ARCHANA BANSAL & ORS Vs. DIRECTORATE OF EDUCATION AND ANR
|
March 4, 2015 |
|
ARCHANA CHUGH Vs. MANAGING COMMITTEE, RAMJAS SCHOOL
|
February 2, 2015 |
|
ARCHANA CHUGH AND ORS. Vs. RAMJAS SCHOOL AND ORS.
|
December 4, 2015 |
|
ARCHANA GUPTA Vs. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
July 14, 2015 |
|
ARESKO RESTAURANT PVT LTD Vs. NEW DELHI MUNICIPAL CORPORATION
|
April 10, 2015 |
|
ARIF Vs. STATE GOVT. OF NCT OF DELHI
|
January 22, 2015 |
|
ARIF Vs. CARDIO PRODUCTS CORPORATION AND ORS.
|
March 20, 2015 |
|
ARIF AND ORS. Vs. STATE
|
October 1, 2015 |
|
ARIF KHAN AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 31, 2015 |
|
ARINDAM BOSE & ANR Vs. STATE & ANR
|
December 10, 2015 |
|
ARISE INDIA LTD. Vs. ARUN MITTAL
|
April 20, 2015 |
|
ARJUN Vs. STATE NCT OF DELHI AND ORS.
|
August 8, 2015 |
|
ARJUN Vs. STATE NCT OF DELHI AND ANR
|
August 7, 2015 |
|
ARJUN Vs. STATE OF NCT OF DELHI
|
November 27, 2015 |
|
ARJUN CHOWDHRY Vs. STATE NCT OF DELHI
|
August 21, 2015 |
|
ARJUN DAIRY PVT. LTD. Vs. GOD COUNTY EDEN HOMES PVT. LTD.
|
May 6, 2015 |
|
ARJUN KUMAR Vs. STATE
|
November 26, 2015 |
|
ARJUN LAL MAKHIJA Vs. GOVERNMENT OF N C T OF DELHI & ORS
|
April 7, 2015 |
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ARKESH JAIN AND ORS. Vs. ISHRAR AND ORS.
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December 23, 2015 |
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ARMOUR SECURITY (INDIA) PVT LTD Vs. JAMIA MILLIA ISLAMIA UNIVERSITY & ANR
|
April 15, 2015 |
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ARMY PUBLIC SCHOOL AND ORS. Vs. SATYA CHHITAKA AND ORS.
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August 25, 2015 |
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ARMY WELFARE EDUCATION SOCIETY AND ORS. Vs. MANJU NAUTIYAL AND ORS.
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October 29, 2015 |
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ARN INFRASTRUCTURE INDIA PVT. LTD. Vs. AVATAR SINGH GILL (HUF)
|
October 5, 2015 |
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AROON PURIE Vs. COMMISSIONER OF INCOME TAX
|
March 27, 2015 |
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ARORA ENTERPRISES Vs. VIJAY POWER GENERATOR LTD
|
May 15, 2015 |
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ARSHEERAN BAHMEECH Vs. STATE (GOVERNMENT OF NCT OF DELHI)
|
October 7, 2015 |
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ARTISANS GUILD Vs. TIRUPATI CONSTWELL PVT. LTD.
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March 2, 2015 |
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ARUN Vs. STATE
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December 18, 2015 |
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ARUN A Vs. NATIONAL BOARD OF EXAMINATION
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March 16, 2015 |
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ARUN BANSAL Vs. ANIL KUMAR PURI AND ORS.
|
September 17, 2015 |
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ARUN CHOUDHARY Vs. THE STATE NCT OF DELHI
|
April 27, 2015 |
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ARUN GANGULI Vs. AMARESH GANGULI
|
October 15, 2015 |
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ARUN INTERNATIONAL Vs. STATE OF DELHI
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April 30, 2015 |
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ARUN KHANNA Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ORS.
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October 14, 2015 |
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ARUN KUMAR Vs. STATE (NCT OF DELHI)
|
October 7, 2015 |
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ARUN KUMAR Vs. STATE
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May 29, 2015 |
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ARUN KUMAR Vs. SALEEM ANSARI
|
March 12, 2015 |
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ARUN KUMAR Vs. UNION OF INDIA AND ORS.
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January 30, 2015 |
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ARUN KUMAR Vs. STATE (NCT) OF DELHI
|
September 4, 2015 |
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ARUN KUMAR GUPTA Vs. STATE (NCT OF DELHI)
|
April 7, 2015 |
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ARUN KUMAR GURJAR AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
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August 19, 2015 |
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ARUN KUMAR JAIN AND ORS Vs. UNION OF INDIA AND ORS
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November 18, 2015 |
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ARUN KUMAR JAIN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
February 6, 2015 |
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ARUN KUMAR MISHRA Vs. DIRECTORATE OF ENFORCEMENT
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April 9, 2015 |
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ARUN KUMAR SINHA Vs. CEMENT CORPORATION OF INDIA
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February 10, 2015 |
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ARUN LAL Vs. THE STATE (NCT OF DELHI)
|
July 17, 2015 |
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ARUN MAINI Vs. BHARAT PETROLEUM CORPORATION LTD
|
March 9, 2015 |
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ARUN OSWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 17, 2015 |
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ARUN SALUJA Vs. STATE
|
December 14, 2015 |
|
ARUN SHOKEEN @ ARUN & ORS Vs. STATE NCT OF DELHI AND ANR
|
September 29, 2015 |
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ARUN VIJ Vs. TRILOK NATH PASRICHA
|
October 5, 2015 |
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ARUNA MANGAL & ORS Vs. SUBHASH CHAND & ANR
|
November 24, 2015 |
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ARVIND Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
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ARVIND AGGARWAL Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 2, 2015 |
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ARVIND KAUSHIK AND ORS. Vs. STATE
|
January 28, 2015 |
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ARVIND KHANNA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 30, 2015 |
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ARVIND KUMAR ARORA Vs. MANAGEMENT MOTHER DAIRY
|
February 6, 2015 |
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ARVIND MADHOK Vs. STATE OF NCT OF DELHI AND ORS.
|
March 3, 2015 |
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ARVIND SARASWAT Vs. RAKESH SHARMA
|
December 7, 2015 |
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ARVINDER SINGH Vs. MANAGEMENT OF J.K. INDUSTRIES LTD. AND ORS.
|
December 2, 2015 |
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ARVINDER SINGH Vs. LAL PATHLABS PVT LTD
|
March 26, 2015 |
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ARVINDER SINGH Vs. MANAGEMENT OF J.K. INDUSTRIES LTD. AND ORS.
|
November 24, 2015 |
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AS RAWAT & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
September 16, 2015 |
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ASAD KHAN Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 23, 2015 |
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ASAD SIDDIQUI Vs. STATE
|
May 29, 2015 |
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ASCENT CONSTRUCTION PVT LTD Vs. PARSVNATH BUILDWELL PVT LTD
|
January 7, 2015 |
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ASCOT ESTATES PVT. LTD Vs. BON VIVANT LIFE STYLE PVT. LTD
|
December 10, 2015 |
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ASCOT HOTELS AND RESORTS PVT LTD Vs. PRASHANT SHARMA AND DIKSHANT SHARMA
|
March 4, 2015 |
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ASGAR Vs. STATE
|
March 20, 2015 |
|
ASHA DEVI & ANR Vs. STATE (NCT OF DELHI) & ANR
|
October 13, 2015 |
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ASHA DEVI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
|
January 29, 2015 |
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ASHA KHANNA AND ORS. Vs. PANKAJ KHANNA AND ORS.
|
January 30, 2015 |
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ASHA RAM TYAGI Vs. UNION OF INDIA & ORS
|
November 23, 2015 |
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ASHA RANI Vs. STATE
|
November 23, 2015 |
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ASHA RANI Vs. GOVT OF NCT OF DELHI & ORS
|
May 5, 2015 |
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ASHA RANI AND ORS. Vs. NDMC AND ORS.
|
July 15, 2015 |
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ASHESH DEVENDRABHAI VYAS AND ORS. Vs. STATE OF DELHI AND ORS.
|
May 11, 2015 |
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ASHIANA HOUSING LTD. Vs. TOTAL PROPERTY SOLUTIONS
|
September 2, 2015 |
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ASHIM GHOSH Vs. THE CONTROLLER OF PATENTS
|
March 26, 2015 |
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ASHIMA CHOPRA Vs. STATE OF NCT OF DELHI
|
August 14, 2015 |
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ASHIQUE ILAHI Vs. STATE( NCT OF DELHI)
|
August 3, 2015 |
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ASHISH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 3, 2015 |
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ASHISH ANAND AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
September 11, 2015 |
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ASHISH ARORA & ORS Vs. STATE & ANR
|
November 27, 2015 |
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ASHISH GOEL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
December 4, 2015 |
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ASHISH KUMAR Vs. YOGITA
|
October 1, 2015 |
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ASHISH KUMAR Vs. HARI KISHAN
|
December 14, 2015 |
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ASHISH KUMAR @ GEORGE BUSH Vs. STATE
|
August 6, 2015 |
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ASHISH MANGA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
August 5, 2015 |
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ASHISH TALGOTRA Vs. ADDL. DY. COMMISSIONER OF POLICE ARMS AND EXPLOSIVE LICENSING UNIT
|
November 23, 2015 |
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ASHOK Vs. STATE (GOVT. OF NCT) OF DELHI
|
December 9, 2015 |
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ASHOK Vs. STATE (GOVT. OF NCT) OF DELHI
|
February 26, 2015 |
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ASHOK AGGARWAL Vs. SUSHIL KUMAR AND ORS.
|
February 19, 2015 |
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ASHOK ALAGH Vs. NEELAM ALAGH AND ORS.
|
September 30, 2015 |
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ASHOK AND ORS. Vs. STATE
|
August 19, 2015 |
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ASHOK BAUGH Vs. KAMAL BAUGH AND ORS.
|
October 6, 2015 |
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ASHOK CHAWLA Vs. STATE (NCT OF DELHI)
|
April 20, 2015 |
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ASHOK DOGRA Vs. STATE
|
February 13, 2015 |
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ASHOK ENGINEERING CORPORATION Vs. BHARAT HEAVY ELECTRICALS LTD
|
May 6, 2015 |
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ASHOK GOEL Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 31, 2015 |
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ASHOK GOEL (ARCHITECT) Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
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ASHOK JOSHI Vs. DDA
|
September 17, 2015 |
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ASHOK KUMAR Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 23, 2015 |
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ASHOK KUMAR Vs. KEWAL KUMAR
|
November 27, 2015 |
|
ASHOK KUMAR Vs. GOVT OF NCT OF DELHI AND ORS
|
August 6, 2015 |
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ASHOK KUMAR Vs. STATE
|
April 7, 2015 |
|
ASHOK KUMAR Vs. PURSHOTAM LAL VERMA
|
May 12, 2015 |
|
ASHOK KUMAR Vs. STATE OF DELHI
|
February 20, 2015 |
|
ASHOK KUMAR Vs. HINDU COLLEGE
|
February 10, 2015 |
|
ASHOK KUMAR Vs. STATE (G.N.C.T. OF DELHI)
|
July 1, 2015 |
|
ASHOK KUMAR & ORS Vs. STATE & ANR
|
December 18, 2015 |
|
ASHOK KUMAR & ORS Vs. STATE & ORS
|
October 19, 2015 |
|
ASHOK KUMAR AND ORS. Vs. STATE AND ORS.
|
December 7, 2015 |
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ASHOK KUMAR AND ORS. Vs. THE VICE CHANCELLOR RASHTIRYA SANSKRIT SANSTHAN AND ORS.
|
November 24, 2015 |
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ASHOK KUMAR AND ORS. Vs. THE NARCOTICS CONTROL BUREAU
|
July 15, 2015 |
|
ASHOK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 10, 2015 |
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ASHOK KUMAR GUPTA Vs. RAJESH KUMAR AND ORS.
|
November 3, 2015 |
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ASHOK KUMAR GUPTA Vs. GOVERNMENT OF NCT OF DELHI
|
January 28, 2015 |
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ASHOK KUMAR LAYA Vs. TILAK RAJ SHARMA
|
April 8, 2015 |
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ASHOK KUMAR PAL Vs. STATE OF NCT DELHI AND ORS.
|
July 31, 2015 |
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ASHOK KUMAR TIWARI Vs. STATE OF NCT OF DELHI
|
September 9, 2015 |
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ASHOK KUMAR VERMA Vs. CONTAINER CORPORATION OF INDIA
|
April 10, 2015 |
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ASHOK MEHROTRA Vs. STATE BANK OF INDIA
|
May 26, 2015 |
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ASHOK REKHI Vs. CHANDA BHASIN AND ORS.
|
April 6, 2015 |
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ASHOK SHARMA Vs. VIJAY KUMAR GUPTA
|
April 30, 2015 |
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ASHOK SINGH Vs. RADHE RAMAN
|
January 19, 2015 |
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ASHOKA HOTEL Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 12, 2015 |
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ASHOKA PAPER PRODUCTS Vs. GOVERNMENT OF INDIA & ORS
|
November 27, 2015 |
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ASHU AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
October 14, 2015 |
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ASHU FASHION Vs. SEEMA COLLECTION & ANR.
|
December 21, 2015 |
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ASHU SHARMA Vs. STATE GOVT OF NCT OF DELHI
|
March 27, 2015 |
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ASHU VERMA & ORS Vs. STATE & ANR
|
November 27, 2015 |
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ASHWAL VADERAA Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
July 15, 2015 |
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ASHWANI JAIN AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 7, 2015 |
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ASHWANI KUMAR DUA Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LIMITED (DS
|
August 5, 2015 |
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ASHWANI KUMAR DUA Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LTD
|
May 27, 2015 |
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ASHWANI KUMAR KHANNA Vs. RAJESH VERMA
|
December 3, 2015 |
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ASHWANI SHARMA AND ORS. Vs. STATE AND ORS.
|
October 20, 2015 |
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ASIAN RUBBER INDUSTRIES Vs. VAKIL
|
April 29, 2015 |
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ASIF Vs. STATE & ORS
|
July 20, 2015 |
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ASIM CHOWDHURY Vs. SWAGATAM TOURS AND TRAVELS (P) LTD.
|
July 16, 2015 |
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ASIM KHAN Vs. ZAHID ALI
|
January 22, 2015 |
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ASLAM Vs. THE STATE (NCT OF DELHI)
|
April 24, 2015 |
|
ASLAM Vs. STATE
|
August 20, 2015 |
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ASLAM Vs. STATE NCT OF DELHI
|
December 2, 2015 |
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ASLAM Vs. STATE
|
April 20, 2015 |
|
ASMA AND ORS. Vs. THE STATE AND ORS.
|
July 31, 2015 |
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ASPAM PETRONERGY Vs. GGM COMMERCIAL CONTAINER
CORPORATION INDIA LIMITED
|
November 20, 2015 |
|
ASPIRE IMPEX PRIVATE LIMITED Vs. STATE
|
May 25, 2015 |
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ASPIRE INVESTMENTS PVT. LTD. Vs. NEXGEN EDUSOLUTIONS PVT. LTD.
|
May 1, 2015 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. HI-TECH VOCATIONAL TRAINING CENTRE
|
September 21, 2015 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER, (SOUTH) Vs. SHALOM RESTAURANT
|
February 6, 2015 |
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ASSOCIATED TRADING CO. Vs. RAM VISHAL
|
October 20, 2015 |
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ASSOCIATION OF AGRO IMPORTERS AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
ASSOCIATION OF RADIO TAXIS Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
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ATAMBIR SINGH AND ORS. Vs. STATE OF DELHI
|
July 29, 2015 |
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ATHARV DADHICH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 14, 2015 |
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ATIK-UR-REHMAN AND ORS. Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
|
November 3, 2015 |
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ATLANTA LIMITED AND ORS. Vs. IFCI LIMITED
|
October 19, 2015 |
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ATUL AGARWAL Vs. ASCENT INFRACON PVT. LTD.
|
February 10, 2015 |
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ATUL AGGARWAL Vs. DRI
|
June 30, 2015 |
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ATUL ANAND Vs. M M BHARDWAJ
|
May 22, 2015 |
|
ATUL KUMAR & ORS Vs. COMMISSIONER OF POLICE & ORS
|
November 18, 2015 |
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ATUL KUMAR VERMA Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
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ATUL NATH Vs. AMAN NATH AND ORS.
|
October 8, 2015 |
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ATV PROJECTS INDIA LIMITED Vs. PUNJAB NATIONAL BANK AND ORS.
|
April 29, 2015 |
|
AUSTICE DILAWAR @ EUSTICE DILAWAR Vs. STATE (GOVT OF NCT, DELHI)
|
March 18, 2015 |
|
AUTODESK INC & ANR Vs. MANOJ DAS & ANR
|
October 29, 2015 |
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AVADH KAUSHIK Vs. UNION OF INDIA
|
July 21, 2015 |
|
AVANTIKA NEGI & ORS Vs. UNIVERSITY OF DELHI & ORS
|
October 14, 2015 |
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AVDESH KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
July 7, 2015 |
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AVDESH KUMAR Vs. STATE NCT OF DELHI
|
December 4, 2015 |
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AVIJIT DAS Vs. UNION OF INDIA
|
May 27, 2015 |
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AVINASH CHAWLA Vs. STATE & ANR
|
December 4, 2015 |
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AVINASH EM PROJECTS PRIVATE LIMITED Vs. GAIL (INDIA) LIMITED
|
February 6, 2015 |
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AVINASH GUPTA Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
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AVINASH KUMAR Vs. UNION OF INDIA AND ORS.
|
October 29, 2015 |
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AVINASH KUMAR & ORS Vs. STATE OF NCT OF DELHI & ANR
|
November 20, 2015 |
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AVINASH SHARMA ALIAS BHOLU AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ORS
|
September 9, 2015 |
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AVINASH TRIPATHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
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AVIRAL PAWAR & ANR Vs. STATE OF NCT DELHI & ANR
|
December 21, 2015 |
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AVISHEK SHARMA AND ORS Vs. GOVT OF NCT OF DELHI ANR
|
September 16, 2015 |
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AVISHEK SINGH Vs. STATE GOVT OF NCT OF DELHI
|
September 16, 2015 |
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AVNESH AND ORS. Vs. STATE OF NCT AND ORS.
|
October 5, 2015 |
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AVNISH JAIN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
May 15, 2015 |
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AVTAR KAUR Vs. B K PRADHAN
|
May 29, 2015 |
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AVTAR SINGH Vs. GURU NANAK PUBLIC SCHOOL & ORS
|
April 16, 2015 |
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AVTAR SINGH AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
April 28, 2015 |
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AVTAR SINGH AND ORS. Vs. RAJ KUMAR AND ORS.
|
June 30, 2015 |
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AWADH Vs. STATE OF DELHI
|
March 26, 2015 |
|
AWANEESH JHA Vs. DESH RAJ
|
June 30, 2015 |
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AWAS 39423 IRELAND LTD Vs. DIRECTORATE GENERAL OF CIVIL AVIATION
|
March 19, 2015 |
|
AXIS BANK Vs. PUNJAB NATIONAL BANK AND ORS.
|
March 20, 2015 |
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AXIS ISPAT PVT. LTD. Vs. SADHNA MINES PVT. LTD.
|
February 9, 2015 |
|
AYAZ AHMED REHMANI Vs. STATE (GOVT OF NCT OF DELHI)
|
May 28, 2015 |
|
AYUSH GARG & ANR Vs. KIRORI MAL COLLEGE & ANR
|
August 12, 2015 |
|
AYUSHI Vs. DELHI TECHNOLOGICAL UNIVERSITY AND ORS.
|
July 23, 2015 |
|
AZAD Vs. SUBHASH CHAND
|
March 4, 2015 |
|
AZAD Vs. STATE (GOVT OF NCT OF DELHI)
|
November 4, 2015 |
|
AZAD SINGH Vs. STATE
|
March 12, 2015 |
|
AZHAR @ AZZU Vs. STATE & ANR
|
October 16, 2015 |
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AZHARUDDIN AND ORS. Vs. STATE AND ORS.
|
October 14, 2015 |
|
AZIM Vs. SARV UP GRAMIN BANK
|
March 24, 2015 |
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B K AGGARWAL Vs. GYASUDDIN AHMED
|
November 23, 2015 |
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B N SONS Vs. NORTHERN RAILWAY
|
January 16, 2015 |
|
B P SHUKLA Vs. ATAM VISHAL CHADHA & ORS
|
September 1, 2015 |
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B S CHAUDHARY Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY & ORS
|
October 30, 2015 |
|
B. NARAYANA PRASANNA Vs. STATE (NCT OF DELHI)
|
March 23, 2015 |
|
B. SRIRAM AND ORS. Vs. GOVT. OF NCT OF DELHI
|
November 23, 2015 |
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B. VENKATARAMAN Vs. STATE NCT OF DELHI
|
February 11, 2015 |
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B.C. UPRETI AND ORS. Vs. STATE AND ORS.
|
July 16, 2015 |
|
B.K. BHAGAT Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 1, 2015 |
|
B.K. BHAGAT Vs. NEW DELHI MUNICIPAL COUNCIL
|
May 19, 2015 |
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B.N. MAGON Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
January 27, 2015 |
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B.N.P. SINGH Vs. UNION OF INDIA AND ORS.
|
May 12, 2015 |
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B.R. ARORA & ASSOCIATES (P) LTD. Vs. AIRPORT AUTHORITY OF INDIA
|
March 10, 2015 |
|
B.R. FIBRES (P) LTD. Vs. THE COMMISSIONER VALUE ADDED TAX
|
March 17, 2015 |
|
B.R.SHARMA Vs. SYNDICATE BANK & ORS
|
December 11, 2015 |
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B.S. JASWAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
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B.S. OBEROI Vs. P.S. OBEROI AND ORS.
|
September 10, 2015 |
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BABA (PT ) NAND KISHORE MISHRA & ORS Vs. DINESH CHANDRA TYAGI & ORS
|
September 22, 2015 |
|
BABA GARMENTS PVT LTD & ANR Vs. REGISTRAR OF COMPANIES
|
December 18, 2015 |
|
BABA JOGINDER SINGH Vs. AMANDEEP KAUR
|
July 9, 2015 |
|
BABITA Vs. BSES RAJDHANI POWER LIMITED AND ORS.
|
May 28, 2015 |
|
BABITA JAIN Vs. MAYA GARG
|
March 3, 2015 |
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BABITA JOSHI Vs. DILIP RAWAT
|
April 21, 2015 |
|
BABITA RAWAT AND ORS. Vs. STATE AND ORS.
|
May 6, 2015 |
|
BABLOO Vs. STATE (NCT OF DELHI)
|
February 6, 2015 |
|
BABOO LAL SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 18, 2015 |
|
BABU LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
September 3, 2015 |
|
BABU LAL Vs. STATE
|
January 7, 2015 |
|
BABU LAL Vs. STATE GOVT OF NCT DELHI
|
July 1, 2015 |
|
BABU LAL Vs. MUKESH KUMAR
|
September 10, 2015 |
|
BABU LAL AGGARWAL Vs. STATE (NCT OF DELHI) AND ORS.
|
October 6, 2015 |
|
BABU LAL YADAV Vs. UNION OF INDIA
|
January 12, 2015 |
|
BABU MANDAL Vs. STATE OF THE NCT OF DELHI
|
January 13, 2015 |
|
BABU RAM Vs. STATE GOVT NCT OF DELHI AND ORS
|
September 2, 2015 |
|
BABU RAM OM PRAKASH Vs. PRADHAN HERBAL COMPANY
|
January 21, 2015 |
|
BABY HARMAN JOT KAUR Vs. SARVJEET SINGH
|
September 18, 2015 |
|
BACHH RAJ LOHIA AND ORS. Vs. BHANU PRATAP SINGH AND ORS.
|
February 12, 2015 |
|
BADARI MEHTO Vs. STATE OF NCT OF DELHI
|
November 19, 2015 |
|
BADARPUR THERMAL POWER STATION Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
|
March 3, 2015 |
|
BADRAAN PUNJABI Vs. STATE OF NCT OF DELHI AND ORS
|
August 10, 2015 |
|
BADRI SAHNI Vs. STATE
|
April 30, 2015 |
|
BAIJ NATH SINGH Vs. VIJENDER KUMAR @ VIJAY
|
April 28, 2015 |
|
BAIJNATH BHAGAT Vs. STATE OF NCT OF DELHI
|
October 9, 2015 |
|
BAJAJ ALLIANZ GEN INSURANCE CO LTD. Vs. MEENA AND ORS.
|
February 20, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAVINDER GOEL & ORS
|
April 23, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NASRUDDIN
|
May 28, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANJEEV @ DEV
|
March 19, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. CHITRA BAHADUR KHATRI AND ORS.
|
March 27, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VIRENDER AND ORS.
|
May 28, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. SARLA KATIYAR AND ORS.
|
February 5, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. LAL SINGH AND ORS.
|
February 19, 2015 |
|
BAJAJ ALLIANZ INSURANCE CO LTD Vs. GAJRAJ
|
May 5, 2015 |
|
BAJAJ ALLIANZ INSURANCE COMPANY LTD. AND ORS. Vs. SUNIL KUMAR AND ORS.
|
May 5, 2015 |
|
BAJRANG INTERNATIONAL AND ORS. Vs. INDIAN OIL CORPORATION LTD. (IOCL) AND ORS.
|
November 2, 2015 |
|
BAJRANG INTERNATIONAL AND ORS. Vs. INDIAN OIL CORPORATION LTD. (IOCL) AND ORS.
|
September 24, 2015 |
|
BAKSHI RAM AND SONS (HUF) Vs. UNION OF INDIA AND ORS.
|
August 18, 2015 |
|
BAL BHARATI PUBLIC SCHOOL Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
BAL BHARTI PUBLIC SCHOOL Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
|
BAL KISHAN AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
|
December 4, 2015 |
|
BAL KUMAR Vs. STATE AND ORS.
|
November 23, 2015 |
|
BAL RAM Vs. BSES RAJDHANI POWER LTD. AND ORS.
|
April 20, 2015 |
|
BALAJI HANDLOOM Vs. COMMISSIONER OF CUSTOMS (IMPORT) & ORS
|
November 23, 2015 |
|
BALAJI PRIVATE ITI Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING AND ORS.
|
October 8, 2015 |
|
BALAK RAM AND ORS. Vs. STATE
|
October 15, 2015 |
|
BALAL SHER @ BILAL SHER Vs. STATE GOVT OF NCT OF DELHI & ANR
|
August 18, 2015 |
|
BALBIR Vs. STATE
|
November 27, 2015 |
|
BALBIR CHAND Vs. STATE (NCT OF DELHI)
|
May 1, 2015 |
|
BALBIR SINGH Vs. GANGA VISHAN
|
March 8, 2015 |
|
BALBIR SINGH Vs. GANGA VISHAN
|
April 8, 2015 |
|
BALBIR SINGH Vs. STATE
|
December 18, 2015 |
|
BALBIR SINGH Vs. UOI
|
January 7, 2015 |
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BALBIR SINGH AND ORS. Vs. DEEPAK KUMAR AND ORS.
|
July 2, 2015 |
|
BALBIR SINGH MANCHANDA Vs. HARISH KUMAR AND ORS.
|
September 30, 2015 |
|
BALBIR VERMA Vs. INDIAN INSTITUTE OF ARCHITECTS & ANR
|
September 22, 2015 |
|
BALBIR VERMA Vs. THE INDIAN INSTITUTE OF ARCHITECTS AND ORS.
|
July 7, 2015 |
|
BALCHANDRA S. BAKHLE AND ORS. Vs. MODELAMA EXPORTS LTD.
|
March 26, 2015 |
|
BALIHAR SINGH VIRK AND ORS. Vs. UOI AND ORS.
|
July 15, 2015 |
|
BALJEET SINGH Vs. STATE GNCTD & ORS
|
October 7, 2015 |
|
BALJINDER SINGH Vs. CEO, BSES YAMUNA POWER LTD
|
May 27, 2015 |
|
BALJINDER SINGH SRA Vs. THE HIGH COURT OF DELHI AND ORS.
|
August 28, 2015 |
|
BALMUKAND Vs. ANUJ KUMAR
|
January 21, 2015 |
|
BALMUKUND SHARMA Vs. CEMENT CORPORATION OF INDIA & ANR
|
August 14, 2015 |
|
BALRAM Vs. NIRMALA DEVI
|
November 24, 2015 |
|
BALVIR SINGH Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
BALVIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 1, 2015 |
|
BALWAN SINGH AND ORS. Vs. STATE NCT OF DELHI
|
July 15, 2015 |
|
BALWANT KAUR Vs. DIRECTOR OF EDUCATION & ORS
|
September 10, 2015 |
|
BALWANT KAUR Vs. DIRECTOR OF EDUCATION
|
January 9, 2015 |
|
BALWANT SINGH Vs. SANJAY MALHOTRA
|
March 17, 2015 |
|
BALWANT SINGH Vs. UNION OF INDIA AND ORS.
|
August 24, 2015 |
|
BANK OF BARODA Vs. AVM HEALTH CARE PRODUCTS PVT LTD
|
July 6, 2015 |
|
BANK OF INDIA Vs. HARISH CHANDER SAH
|
October 12, 2015 |
|
BANSAL DYE CHEM PVT. LTD. Vs. COMMISSIONER VALUE ADDED TAX, DELHI AND ORS.
|
September 24, 2015 |
|
BANSI AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
March 16, 2015 |
|
BANSIDHAR BARIK Vs. INDIAN COUNCIL OF PHILOSOPHICAL RESEARCH
|
January 14, 2015 |
|
BANWARI LAL SHARMA Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
|
July 13, 2015 |
|
BANYAN TREE HOLDINGS (P) LIMITED Vs. JAMSHYAD SETHNA AND ORS.
|
November 20, 2015 |
|
BARODA ROAD TANKERS Vs. DEPUTY GENERAL MANAGER-LPG NORTH ZONE-HINDUSTAN PETROLEUM CORPORATION LTD
|
January 6, 2015 |
|
BASERA REALTECH PRIVATE LIMITED; BULBUL BUILDCON PRIVATE LIMITED; DAKSH BUILDPRO PRIVATE LIMITED; DR INFRA DEVELOPERS PRIVATE LIMITED; HI-FASHION APPARELS PRIVATE LIMITED AND ORS Vs. STATE
|
November 2, 2015 |
|
BATA INDIA LIMITED Vs. VITAFLEX MAUCH GMBH
|
August 24, 2015 |
|
BATLIVALA AND KARANI Vs. DEPUTY LABOUR COMMISSIONER AND ORS.
|
May 13, 2015 |
|
BATOOL DAWOOD AND ORS. Vs. ADDITIONAL DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA
|
February 11, 2015 |
|
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 23, 2015 |
|
BAYER CORPORATION Vs. UNION OF INDIA & ORS
|
August 12, 2015 |
|
BBEL-MIPL JOINT VENTURE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
July 7, 2015 |
|
BEDI & BEDI ASSOCIATES (REGD.) Vs. CENTRAL BOARD OF TRUSTEES
|
September 7, 2015 |
|
BEENA AGGARWAL & ORS Vs. DEEPAK ASWANI & ORS
|
July 1, 2015 |
|
BEENA ANAND Vs. ANUJ KUMAR BISHNOI & ORS
|
May 18, 2015 |
|
BEERAM SINGH RAJPUT Vs. STATE
|
December 7, 2015 |
|
BELA SHARDA Vs. STATE AND ANR
|
September 18, 2015 |
|
BELCOM JV Vs. MMTC LTD.
|
December 23, 2015 |
|
BENNETT, COLEMAN & CO. LTD. Vs. ANIL TALWAR
|
November 20, 2015 |
|
BHAG SINGH Vs. RANJIT KUMAR SANDHIR
|
April 23, 2015 |
|
BHAG SINGH SAIN Vs. UNION OF INDIA AND ORS.
|
September 15, 2015 |
|
BHAGAT SINGH Vs. STATE NCT OF DELHI
|
August 25, 2015 |
|
BHAGIRATHI GANGA EDUCATIONAL & CULTURAL SOCIETY (REGD) Vs. DELHI DEVELOPMENT AUTHORITY
|
January 8, 2015 |
|
BHAGWAN Vs. V.R.M. ESTATES PVT. LTD. AND ORS.
|
May 18, 2015 |
|
BHAGWAN DAS Vs. STATE
|
July 27, 2015 |
|
BHAGWAN DAS Vs. UNION OF INDIA & ORS
|
August 24, 2015 |
|
BHAGWAN DAS Vs. STATE OF DELHI
|
February 4, 2015 |
|
BHAGWAN DASS Vs. VIJENDER KUMAR AND ORS.
|
April 6, 2015 |
|
BHAGWAN DASS Vs. STATE
|
April 24, 2015 |
|
BHAGWAN DASS KHANNA JEWELLERS Vs. BHAGWAN DAS KHANNA JEWELLERS PVT. LTD. AND ORS.
|
July 21, 2015 |
|
BHAGWAN DEVI Vs. DEEP PUBLIC SCHOOL & ORS
|
March 23, 2015 |
|
BHAGWAN SAHAI Vs. STATE
|
January 8, 2015 |
|
BHAGWAN SINGH Vs. UNION OF INDIA
|
February 9, 2015 |
|
BHAGWAN SINGH VERMA Vs. RAJENDER SINGH
|
March 5, 2015 |
|
BHAGWANT SINGH KANWAR AND ANR Vs. RAVINDER KAUR KANWAR AND ANR
|
September 24, 2015 |
|
BHAI SARABJIT SINGH Vs. INDU SABHARWAL AND ORS.
|
October 5, 2015 |
|
BHAIYAJI GUPTA Vs. DEVENDRA CHAUDHARY, SECRETARY, DEPTT. OF PENSION AND PENSIONERS WELFARE AND ORS.
|
November 24, 2015 |
|
BHAJAN PURA CO-OPERATIVE URBAN THRIFT & CREDIT SOCIETY LTD. Vs. STATE GOVT. OF NCT DELHI AND ORS.
|
February 2, 2015 |
|
BHAKTI RAM PANDEY Vs. STATE
|
September 10, 2015 |
|
BHANWAR SINGH Vs. UNION OF INDIA AND ORS.
|
August 7, 2015 |
|
BHARAT ANEJA Vs. STATE OF NCT OF DELHI
|
March 20, 2015 |
|
BHARAT BHUSHAN AND ORS. Vs. KANTA DEVI AND ORS.
|
December 9, 2015 |
|
BHARAT BHUSHAN GUPTA Vs. VINOD KUMAR SHARMA
|
September 15, 2015 |
|
BHARAT BUILDTECH PVT. LTD. Vs. VRP LANDBASE PVT. LTD.
|
January 16, 2015 |
|
BHARAT FOILS LIMITED Vs. STATE
|
March 26, 2015 |
|
BHARAT HEAVY ELECTRICAL LTD. Vs. BADRI DASS ABBI AND ORS.
|
December 3, 2015 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. BHPV OFFICERS ASSOCIATION
|
January 29, 2015 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. P.O. LABOUR COURT- VIII AND ORS.
|
July 17, 2015 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. PUBLIC POWER CORPORATION S.A.
|
January 21, 2015 |
|
BHARAT HOTELS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T.
|
July 17, 2015 |
|
BHARAT INSULATION COMPANY Vs. SURAJ PARKASH
|
May 27, 2015 |
|
BHARAT LAL Vs. NARESH & ORS
|
September 30, 2015 |
|
BHARAT PETROLEUM CORP. LTD. Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
|
BHARAT RATTAN SHAH Vs. STATE AND ORS.
|
September 17, 2015 |
|
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. SUSHIL KUMAR
|
August 12, 2015 |
|
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. SUBHASH CHAND GUPTA
|
October 15, 2015 |
|
BHARAT SINGH Vs. UOI AND ORS.
|
October 28, 2015 |
|
BHARAT SINGH AND ORS Vs. STATE NCT OF DELHI AND ANR
|
October 1, 2015 |
|
BHARAT SOLVENT & CHEMICAL CORPORATION Vs. UNION OF INDIA AND ORS.
|
March 9, 2015 |
|
BHARTI AXA GENERAL INS CO LTD Vs. POONAM
|
February 13, 2015 |
|
BHARTI AXA GENERAL INSURANCE CO. LTD. AND ORS. Vs. POONAM AND ORS.
|
May 27, 2015 |
|
BHARTIYA FINSTOCK PRIVATE LIMITED Vs. STATE
|
January 28, 2015 |
|
BHARTIYA LOK SURAKSHA SANSTHAN Vs. AJAI PRATAP& ANR
|
January 20, 2015 |
|
BHATIA SERVICE STATION Vs. INDIAN OIL CORPORATION LTD.
|
August 21, 2015 |
|
BHAVYA INDUSTOSTEEL PVT. LTD. AND ORS. Vs. SHYAM SULPHER LTD.
|
April 16, 2015 |
|
BHAWANI PRASAD Vs. ASHA MUNDELLA
|
March 3, 2015 |
|
BHAWANI SHANKER TANK Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 8, 2015 |
|
BHAWANI VERMA Vs. UOI AND ORS.
|
September 4, 2015 |
|
BHEEM SINGH AND ORS. Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
February 4, 2015 |
|
BHIKAM CHAND AGARWAL & ANR Vs. STATE (NCT OF DELHI) & ANR
|
December 17, 2015 |
|
BHIM SAIN Vs. DELHI POWER COMPANY LIMITED
|
February 13, 2015 |
|
BHIM SEN BATRA Vs. SHREYANS BUILDWELL PVT LTD
|
May 19, 2015 |
|
BHIM SINGH Vs. STATE
|
January 22, 2015 |
|
BHIM SINGH AND ORS. Vs. RAJIV KUMAR AND ORS.
|
February 18, 2015 |
|
BHIM SINGH SAINI Vs. PREETI GUPTA
|
September 22, 2015 |
|
BHOOP SINGH Vs. UNION OF INDIA AND ORS.
|
October 7, 2015 |
|
BHOOP SINGH Vs. STATE & ANR
|
November 4, 2015 |
|
BHOOP SINGH Vs. MANAGING DIRECTOR, M/S INDIAN AIRLINES LTD &
OTHER
|
February 19, 2015 |
|
BHOOP SINGH AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NORTH EASTERN ELECTRIC POWER CORPORATION LTD. AND ORS.
|
March 19, 2015 |
|
BHOPAL KANJILAL Vs. U O I
|
December 23, 2015 |
|
BHRAM SINGH Vs. STATE & ANR
|
July 21, 2015 |
|
BHUMIKA ENTERPRISES Vs. COMMISSIONER, VALUE ADDED TAX AND ORS.
|
August 28, 2015 |
|
BHUPINDER KUMAR Vs. STATE
|
May 8, 2015 |
|
BHUPINDER KUMAR Vs. RADHA RANI AND ORS.
|
December 9, 2015 |
|
BHUPINDER PAL DHAMI & ORS Vs. STATE OF NCT OF DELHI & ANR
|
November 20, 2015 |
|
BHUPINDER SINGH Vs. PUNJAB & SIND BANK
|
April 22, 2015 |
|
BHURA Vs. THE STATE GOVT. OF NCT OF DELHI
|
March 10, 2015 |
|
BHUSHAN DAWAR AND ANR Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 9, 2015 |
|
BHUSHAN KUMAR Vs. DIRECTOR OF EDUCATION
|
January 28, 2015 |
|
BHUTTAN Vs. STATE
|
August 31, 2015 |
|
BIGTREE ENTERTAINMENT PVT. LTD. Vs. SATURDAY SUNDAY MEDIA INTERNET AND ORS.
|
December 21, 2015 |
|
BIHARI LAL Vs. STATE NCT OF DELHI
|
September 8, 2015 |
|
BIHARI LAL AGGARWAL Vs. BSES YAMUNA POWER LTD
|
May 21, 2015 |
|
BIJENDER Vs. STATE
|
February 2, 2015 |
|
BIJENDER CHAUHAN @ BIJENDER KUMAR Vs. FINANCIAL EYES(INDIA) LTD
|
January 27, 2015 |
|
BIJENDER CHAUHAN @ BIJENDER KUMAR Vs. FINANCIAL EYES(INDIA) LTD
|
February 12, 2015 |
|
BIJENDER KUMAR Vs. VIJAY KUMAR GUPTA
|
October 16, 2015 |
|
BIJENDER KUMAR & ORS Vs. STATE, NCT OF DELHI & ANR
|
July 24, 2015 |
|
BIJENDER S. Vs. UOI AND OTHERS
|
November 4, 2015 |
|
BIJENDER SINGH Vs. HARYANA ROADWAYS
|
March 9, 2015 |
|
BIJENDER SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
|
July 31, 2015 |
|
BIJENDER SINGH Vs. COMMISSIONER OF POLICE AND ANR
|
December 22, 2015 |
|
BIJENDER SINGH & ORS Vs. STATE (GOVT OF NCT OF DEHI) & ANR
|
November 19, 2015 |
|
BIJENDER SINGH @ RAJU PARCHA Vs. STATE OF NCT OF DELHI
|
August 24, 2015 |
|
BIJENDER SINGH AND ORS. Vs. STATE OF (NCT) DELHI
|
May 13, 2015 |
|
BIJENDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
BIKANERWALA FOODS PVT LTD Vs. MINISTRY OF TEXTILES
|
July 9, 2015 |
|
BIKRAM SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 27, 2015 |
|
BIKRAM SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 13, 2015 |
|
BIKRAM SINGH NEGI AND ORS. Vs. STATE OF DELHI (NCT) AND ORS.
|
March 10, 2015 |
|
BIKRAMJIT AHLUWALIA Vs. THE STATE (GOVT. OF NCT) AND ORS.
|
February 9, 2015 |
|
BIKRAMJIT AHLUWALIA AND ORS. Vs. SIMRAN AHLUWALIA AND ORS.
|
May 1, 2015 |
|
BILLA K OIL DEPOT Vs. ASSITANT COMMISSIONER (SOUTH),
FOOD & SUPPLIES, DELHI
|
February 20, 2015 |
|
BIMLA Vs. STATE OF NCT OF DELHI AND ORS.
|
May 29, 2015 |
|
BIMLA CHHABRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
|
BIMLA DEVI Vs. SHAMSHER SINGH
|
August 28, 2015 |
|
BIMLA DEVI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
October 5, 2015 |
|
BINA CHADHA Vs. UNION OF INDIA AND ANR
|
September 24, 2015 |
|
BINA DEVI Vs. SURAT NIRMAL DASS
|
May 29, 2015 |
|
BINDAL EXPORTS & IMPORTS Vs. MANIK GUPTA
|
January 14, 2015 |
|
BINDU DHANWAL Vs. BALWINDER KUMAR, VICE CHAIRMAN, DDA
|
January 19, 2015 |
|
BINDU KAPUREA Vs. GOVERNMENT OF NCT OF DELHI
|
May 25, 2015 |
|
BINDU SEHGAL Vs. UOI AND ORS.
|
November 19, 2015 |
|
BINNY LTD Vs. GOVERNMENT OF INDIA
|
March 13, 2015 |
|
BINOD KUMAR BAWARI AND OTHERS Vs. CEMENT (BHARAT) LIMITED
|
September 24, 2015 |
|
BIOLOGICAL E LTD Vs. NATIONAL PHARAMACEUTICAL PRICING AUTHORITY
|
January 22, 2015 |
|
BIONDY THOKCHOM Vs. COMMISSIONER OF POLICE DELHI AND OTHERS
|
August 24, 2015 |
|
BIPIN JAIN Vs. ABHEY KUMAR JAIN
|
February 23, 2015 |
|
BIR PAL SINGH Vs. UNION OF INDIA
|
January 12, 2015 |
|
BIRA THOIBI AND ORS. Vs. STATE (THE NCT OF DELHI) AND ORS.
|
February 4, 2015 |
|
BIRENDER GOVIL Vs. MAHA GAURI BUILDERS AND ORS.
|
June 29, 2015 |
|
BIRJU @ MATHUR BUX Vs. STATE NCT OF DELHI
|
March 19, 2015 |
|
BISHNU DAS Vs. BISHWATOSH DAS AND ORS.
|
May 1, 2015 |
|
BISHNUPRIYA COLLEGE OF EDUCATION AND ORS. Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
May 25, 2015 |
|
BITTU @ YASIN Vs. STATE GOVT NCT OF DELHI & ANR
|
November 3, 2015 |
|
BLISS REFRIGERATION PVT. LTD. Vs. NASEEB ALAM
|
September 18, 2015 |
|
BLUE STAR LIMITED Vs. ROCKLAND HOSPITALS LIMITED
|
April 6, 2015 |
|
BMA COMMODITIES LTD. Vs. STATE AND ORS.
|
August 3, 2015 |
|
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. ARYAN SEHRAWAT AND ORS.
|
September 22, 2015 |
|
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. PRASAR BHARATI BROADCASTING CORPORATION OF INDIA
|
February 4, 2015 |
|
BONN NUTRIENTS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
November 24, 2015 |
|
BOORUGLA MEHER THEJ Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ANR
|
December 10, 2015 |
|
BOOTA SINGH JOHAL Vs. UNION OF INDIA & ORS
|
November 30, 2015 |
|
BPTP LIMITED Vs. CPI INDIA I LIMITED
|
July 3, 2015 |
|
BRAHAM PRAKASH Vs. UNION OF INDIA & ORS
|
July 10, 2015 |
|
BRAHM DEV GUPTA Vs. CONTAINER CORPORATION OF INDIA AND ORS.
|
February 25, 2015 |
|
BRAHM PAL AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
|
June 30, 2015 |
|
BRAHM SINGH Vs. PRAMILA DEVI
|
September 11, 2015 |
|
BRAHM SINGH AND ORS. Vs. NISHA RANI
|
May 29, 2015 |
|
BRAHMOS AEROSPACE PVT LTD Vs. FIIT JEE LIMITED & ANR
|
July 1, 2015 |
|
BRAJESHWAR SEN Vs. J C DEB & ANR
|
December 21, 2015 |
|
BRANDS ACADEMY PVT. LTD. AND ORS. Vs. RISHU MONGA AND ORS.
|
December 11, 2015 |
|
BRAUN TEXTILES PROCESSOR Vs. COMMISSIONER OF CUSTOMS, AIR CARGO
|
November 3, 2015 |
|
BRHAM PRAKASH Vs. ASSISTANCE COMMISSIONER
FOOD & SUPPLIES (EAST)
|
February 20, 2015 |
|
BRIDGE AND ROOF COMPANY (INDIA) LTD. Vs. M.K. SINGH
|
January 6, 2015 |
|
BRIDGESTONE INDIA PVT. LTD. Vs. UOI AND ORS.
|
September 23, 2015 |
|
BRIGADE ENTERPRISES LIMITED Vs. KAMANI TUBES LTD. AND ORS.
|
November 6, 2015 |
|
BRIJ BHUSHAN Vs. UNION OF INDIA AND ORS.
|
August 11, 2015 |
|
BRIJ KISHORE GUPTA Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
|
BRIJ LAL Vs. KULDEEP KAUR
|
January 21, 2015 |
|
BRIJ MOHAN Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 17, 2015 |
|
BRIJ MOHAN Vs. MAM CHAND & ANR
|
August 24, 2015 |
|
BRIJ MOHAN & ORS Vs. STATE NCT OF DELHI & ANR
|
December 4, 2015 |
|
BRIJ RATTAN BAGRI AND ORS. Vs. UMA RANI JAIN AND ORS.
|
February 19, 2015 |
|
BRIJ VIVEK GUPTA (HUF) & ORS Vs. M C D
|
July 21, 2015 |
|
BRIJESH KUMAR Vs. STATE NCT OF DELHI
|
October 13, 2015 |
|
BRIJESH KUMAR GUPTA Vs. SHIKHA GUPTA
|
February 4, 2015 |
|
BRIJESH KUMAR SAHU Vs. CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
|
September 29, 2015 |
|
BRIJESH SINGH Vs. BHAI MATI DASS CO-OPERATIVE URBAN, T & C SOCIETY LTD.
|
December 7, 2015 |
|
BRIJESH YADAV AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 17, 2015 |
|
BRIJMOHAN BANSAL Vs. GOVERNMENT OF NCT ( DELHI)
|
November 2, 2015 |
|
BRIJWASI IMPEX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 1, 2015 |
|
BRISTOL-MYERS SQUIBB COMPANY AND ORS. Vs. J.D. JOSHI AND ORS.
|
June 29, 2015 |
|
BRISTOL-MYERS SQUIBB COMPANY AND ORS. Vs. BPS REDDY AND ORS.
|
November 17, 2015 |
|
BSES RAJDHANI POWER LTD. Vs. RATNA BHAT
|
September 21, 2015 |
|
BSES YAMUNA POWER LIMITED Vs. RAJ PAL SINGH AND ORS
|
September 18, 2015 |
|
BSES YAMUNA POWER LTD Vs. DEEPAK SARAN
|
April 29, 2015 |
|
BSES YAMUNA POWER LTD. Vs. TALUPULA ENGINEERING CO.
|
April 29, 2015 |
|
BSES YAMUNA POWER LTD. Vs. MOHAN LAL
|
April 8, 2015 |
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BSNL Vs. ASSISTANT PROVIDENT FUND COMMISIONER
|
March 3, 2015 |
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BUDH PRAKASH ALIAS BALI AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 2, 2015 |
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BUDH SINGH Vs. RAGHUBIR SINGH AND ORS.
|
September 11, 2015 |
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BUDHA AND ORS. Vs. STATE
|
November 4, 2015 |
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BUNDELA BANDHU CONSTRUCTION CO. Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
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September 28, 2015 |
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BUNDU Vs. SHAH ALAM AND ORS.
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March 9, 2015 |
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BUNTY Vs. STATE OF DELHI
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January 22, 2015 |
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BUREAU OF INDIAN STANDARDS Vs. SURESH CHANDRA GUPTA
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February 24, 2015 |
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BURGER KING CORPORATION Vs. BURGER PLACE
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September 7, 2015 |
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BURGER KING INDIA PVT LTD Vs. VISHAMBER SHEWAKRAMANI
|
February 11, 2015 |
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C LAL & ORS Vs. UNION OF INDIA AND ANR
|
May 5, 2015 |
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C P DHARMESH Vs. REGISTRAR COOPERATIVE SOCIETIES & ORS
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September 4, 2015 |
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C.D.M.O., INTEGRATED HEALTH SOCIETY Vs. VIKAS AND ORS.
|
April 23, 2015 |
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C.I.T. AND ORS. Vs. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD. AND ORS.
|
May 20, 2015 |
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C.I.T. AND ORS. Vs. ESCORTS LTD. AND ORS.
|
February 12, 2015 |
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C.M. GANGA RAM Vs. ANDHRA BANK
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August 14, 2015 |
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C.N.S. OFFICERS GUILD (REGD.) Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA AND ORS.
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December 23, 2015 |
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CADET VIVEK BOORA MINOR Vs. UNION OF INDIA
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May 21, 2015 |
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CAMBRIDGE FOUNDATION SCHOOL AND ORS. Vs. V.R. SUBRAMANIAN AND ORS.
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March 26, 2015 |
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CAMPAIGN FOR PEOPLE PARTICIPATION IN DEVELOPMENT PLANNING Vs. UNION OF INDIA AND ORS.
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July 14, 2015 |
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CANARA BANK Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
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March 26, 2015 |
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CANARA BANK AND ORS. Vs. JAGDISH MITTER MAINI
|
June 29, 2015 |
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CANBANK FACTORS LTD Vs. UNIWORD TELECOM LTD
|
March 27, 2015 |
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CAPITAL METERS LIMITED AND ORS. Vs. S. JOHNFLEX INDUSTRIES AND ORS.
|
July 3, 2015 |
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CAPT. ABEED SYED Vs. PAWAN HANS LTD. AND ANR.
|
November 18, 2015 |
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CAPTAIN SURESH NATH JHA Vs. INSTITUTE FOR STEEL DEVELOPMENT AND GROWTH AND ORS
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November 2, 2015 |
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CAREER INSTITUTE OF MEDICAL SCIENCES AND HOSPITALS AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
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CARRARA MARBLES AND GRANITE INDUSTRIES Vs. SIMPLEX ENTERPRISES
|
November 30, 2015 |
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CARZONRENT INDIA PVT. LTD. Vs. HERTZ INTERNATIONAL LTD.
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June 30, 2015 |
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CASTROL LIMITED AND ORS. Vs. HARSHAL MAHAJAN AND ORS.
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February 6, 2015 |
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CBI Vs. DHARAMBIR KHATTAR
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November 5, 2015 |
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CBI Vs. R.K. YADAV AND ORS.
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December 23, 2015 |
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CBI Vs. SRIOM DALAL
|
August 28, 2015 |
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CCPL DEVELOPERS PVT LTD & ANR Vs. GAIL (INDIA) LIMITED
|
December 15, 2015 |
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CE CONSTRUCTION LTD. AND ORS. Vs. INTERTOLL ICS INDIA (P) LTD.
|
April 20, 2015 |
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CEMENT CORPORATION OF INDIA LTD. Vs. V.K. ARORA AND ORS.
|
August 3, 2015 |
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CENTAUR HOTEL EMPLOYEES UNION (REGD.) AND ORS. Vs. HOTEL CORPORATION OF INDIA LTD. AND ORS.
|
February 11, 2015 |
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CENTRAL BOARD OF TRUSTEES, EPF Vs. EMPLOYEES PROVIDENT FUND APPELLTE TRIBUNAL AND ORS.
|
September 23, 2015 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SEA SHELL MARKETING PVT. LTD. AND ORS.
|
September 30, 2015 |
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CENTRAL BUREAU OF INVESTIGATION Vs. NCT OF DELHI & ORS
|
August 20, 2015 |
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CENTRAL BUREAU OF INVESTIGATION Vs. UNKNOWN OFFICERS OF SPECIAL FRONTIER FORCE AND ORS.
|
April 17, 2015 |
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CENTRAL BUREAU OF INVESTIGATION Vs. TDI INTERNATIONAL PVT. LTD.
|
April 6, 2015 |
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CENTRAL DAIRY FARM AND ORS. Vs. PACKRAFT INDIA PVT. LTD.
|
October 29, 2015 |
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CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANISATION Vs. LANCO INFRASTRUCTURE LTD.
|
October 6, 2015 |
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CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. KLG SYSTEL LTD
|
November 27, 2015 |
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CENTRLA BUREAU OF INVESTIGATION Vs. KULVINDER SINGH & ANR
|
July 20, 2015 |
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CEV ENGINEERING PVT. LTD. Vs. BRIJ MOHAN PUNJ
|
November 23, 2015 |
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CHADHA PAN CORNER Vs. SHANTI DEVI @ SHANTI CHHABRA
|
March 26, 2015 |
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CHAGGAN SINGH ALIAS KOOKU Vs. STATE OF NCT OF DELHI
|
August 12, 2015 |
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CHAIRMAN & MANAGING DIRECTOR, BHARAT SANCHAR NIGAM Vs. RAJ RANI CHOUDHARY
|
August 7, 2015 |
|
CHAIRMAN RAILWAY BOARD & ANR Vs. TYRIST ENTERPRISES & ANR
|
November 6, 2015 |
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CHALLENGER COMPUTERS LTD. AND ORS. Vs. COMMISSIONER OF TRADE AND TAXES, DELHI AND ORS.
|
August 21, 2015 |
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CHAMAN Vs. THE STATE (NCT OF DELHI)
|
March 20, 2015 |
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CHAMAN LAL KEWAL KRISHAN Vs. KANTA DEVI
|
May 29, 2015 |
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CHAMAN PRAKASH Vs. UNION OF INDIA AND ORS.
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September 30, 2015 |
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CHAMAN SINGH & ORS Vs. LAND ACQUISITION COLLECTOR EAST & ANR
|
December 15, 2015 |
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CHAMMI BEGUM Vs. NOOR BANO
|
January 12, 2015 |
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CHANCHAL CHOPRA AND ORS. Vs. SUNIL CHOPRA AND ORS.
|
August 7, 2015 |
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CHANCHAL CHOPRA AND ORS. Vs. SUNIL CHOPRA AND ORS.
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February 23, 2015 |
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CHAND Vs. STATE NCT OF DELHI
|
December 15, 2015 |
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CHAND AND ORS. Vs. THE STATE AND ORS.
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December 4, 2015 |
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CHAND RAM Vs. BHATERI DEVI AND ORS.
|
August 3, 2015 |
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CHAND SINGH Vs. STATE OF DELHI
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March 2, 2015 |
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CHAND SINGH Vs. STATE OF DELHI
|
March 23, 2015 |
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CHAND SINGH AND ORS. Vs. THE NARCOTICS CONTROL BUREAU
|
November 30, 2015 |
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CHANDA Vs. RAJESH SAXENA
|
October 13, 2015 |
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CHANDA VERMA AND ORS. Vs. DHEERAJ KUMAR
|
December 3, 2015 |
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CHANDAN Vs. DIPTI
|
January 19, 2015 |
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CHANDARJEET KUMAR Vs. STATE
|
November 5, 2015 |
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CHANDER BHAN DASS Vs. SURENDER PAL SINGH
|
April 6, 2015 |
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CHANDER BHAN SINGH CHAUHAN Vs. LIEUTENANT GOVERNOR OF DELHI AND ORS.
|
September 7, 2015 |
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CHANDER BHUSHAN DUBEY Vs. UNION OF INDIA & ANR.
|
April 13, 2015 |
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CHANDER DEV Vs. THE STATE
|
March 16, 2015 |
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CHANDER MOHAN LALL Vs. DLF HOME DEVELOPERS LTD & ANR
|
May 15, 2015 |
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CHANDER MUNI Vs. COMMISSIONER OF POLICE & ORS
|
August 7, 2015 |
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CHANDER PAL Vs. STATE & ANR
|
July 24, 2015 |
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CHANDER PAL Vs. STATE (GOVT OF NCT) OF DELHI
|
July 7, 2015 |
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CHANDER PRAKASH AND ORS. Vs. NCT OF DELHI AND ORS.
|
August 5, 2015 |
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CHANDER PRAKASH SONI Vs. STATE GOVT. OF NCT OF DELHI
|
October 15, 2015 |
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CHANDER SHEKHAR Vs. STATE OF NCT OF DELHI & ORS
|
December 7, 2015 |
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CHANDER SHEKHAR Vs. DELHI TRANSPORT CORPORATION & ORS
|
September 15, 2015 |
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CHANDERMA Vs. BALINDER SINGH
|
January 14, 2015 |
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CHANDERWATI & ORS Vs. NATIONAL INSURANCE CO LTD & ORS
|
May 7, 2015 |
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CHANDRA KANT BHAGERIA AND ORS. Vs. TEJ PAL SINGH AND ORS.
|
September 11, 2015 |
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CHANDRA SHEKHAR Vs. UOI AND ORS
|
April 29, 2015 |
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CHANDRA SHEKHAR Vs. GOVT OF NCT OF DELHI & ORS
|
November 27, 2015 |
|
CHANDRAKANT JHA Vs. STATE
|
April 16, 2015 |
|
CHANDRIKA PRASAD Vs. STATE
|
March 9, 2015 |
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CHANPREET SINGH CHADHA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 28, 2015 |
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CHAQUE JOUR OUTSOURCING SOLUTIONS PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX AND ORS.
|
April 7, 2015 |
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CHARAN SINGH Vs. UNION OF INDIA AND ORS.
|
March 16, 2015 |
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CHARAN SINGH Vs. BHAGMAL
|
March 13, 2015 |
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CHARAN SINGH AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
April 7, 2015 |
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CHARANJEET GABA Vs. ARJUN LAL AHUJA
|
March 13, 2015 |
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CHARANJEET GUPTA @ SUYESH GUPTA & ORS Vs. STATE OF NCT OF DELHI & ANR
|
August 18, 2015 |
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CHARU ROHTAGI Vs. KIRAN UPPAL & ANR
|
August 25, 2015 |
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CHATTAR PAL Vs. STATE NCT OF DELHI
|
April 30, 2015 |
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CHATTAR PAL Vs. STATE N C T OF DELHI
|
May 27, 2015 |
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CHATTAR SINGH Vs. UNION OF INDIA AND ORS.
|
August 24, 2015 |
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CHATTAR SINGH MATHAROO Vs. ASHWANI MUDGIL AND ORS.
|
September 16, 2015 |
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CHAUHAN KHADYA BHANDAR Vs. GOVT OF N C T OF DELHI
|
February 20, 2015 |
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CHEMICAL SYSTEMS TECHNOLOGIES (INDIA) PVT. LTD. Vs. SIMBHAOLI SUGAR MILLS LTD.
|
March 2, 2015 |
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CHEMICO MANUFACTURERS (INDIA) LIMITED Vs. STATE
|
February 6, 2015 |
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CHEMINVEST LIMITED Vs. COMMISSIONER OF INCOME TAX-VI
|
September 2, 2015 |
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CHEMROW INDIA PVT. LTD. Vs. LAKHANI FOOTCARE PVT. LTD.
|
October 29, 2015 |
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CHENNAI ENNORE PORT ROAD CO LTD Vs. RDS PROJECT LTD
|
April 23, 2015 |
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CHETAN AND ORS. Vs. STATE
|
July 16, 2015 |
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CHETAN ARORA & ANR Vs. STATE OF NCT OF DELHI & ANR
|
December 23, 2015 |
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CHETAN KAPOOR Vs. STATE
|
September 11, 2015 |
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CHETAN KUMAR Vs. UNION OF INDIA AND ORS.
|
July 28, 2015 |
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CHETAN KUMAR AGARWAL & SONS PVT. LTD. AND ORS. Vs. NEW HOLLAND FIAT (INDIA) PVT. LTD.
|
September 15, 2015 |
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CHETAN SAPRA Vs. DARSHANA RANI
|
August 5, 2015 |
|
CHETAN SHARMA @ HONEY Vs. STATE
|
October 19, 2015 |
|
CHETAN SINGH Vs. DISTRICT & SESSIONS JUDGE
|
January 14, 2015 |
|
CHETNA HARJAI Vs. VIKAS HARJAI
|
March 19, 2015 |
|
CHHAJU RAM & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
July 22, 2015 |
|
CHHOTE Vs. STATE
|
May 27, 2015 |
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CHIKTISA MULTISPECIALTY HOSPITAL Vs. UNION OF INDIA
|
January 28, 2015 |
|
CHITRA Vs. CENTRAL WAREHOUSING CORPORATION AND ORS.
|
December 3, 2015 |
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CHOICE HOTELS INTERNATIONAL INC. Vs. M. SANJAY KUMAR AND ORS.
|
February 9, 2015 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. RAMBIR AND ORS.
|
January 22, 2015 |
|
CHOUDHARY SANJHA RAM MEMORIAL EDUCATION SOCIETY Vs. UNION OF INDIA & ORS
|
September 28, 2015 |
|
CHRYSCAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 27, 2015 |
|
CHURCHILL BROTHERS SPORTS
CLUB PVT LTD Vs. UNION OF INDIA
|
January 16, 2015 |
|
CIPLA LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 24, 2015 |
|
CISCO SYSTEMS CAPITAL (INDIA) PVT. LTD. Vs. NEW DELHI TELE TECH PVT. LTD. AND ORS.
|
January 13, 2015 |
|
CIT Vs. KEI INDUSTRIES LTD.
|
March 13, 2015 |
|
CIT Vs. AMIT JAIN
|
March 3, 2015 |
|
CIT Vs. TILAK RAJ ANAND
|
March 11, 2015 |
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CIT Vs. HCIL KALINDEE ARSSPL AND ORS.
|
September 23, 2015 |
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CIT Vs. CUSHMAN AND WAKEFIELD INDIA PVT. LTD.
|
May 7, 2015 |
|
CIT Vs. ENGINEERS INDIA LTD.
|
February 26, 2015 |
|
CIT Vs. SRF LTD.
|
January 15, 2015 |
|
CIT Vs. SANJAY KUMAR GARG
|
September 2, 2015 |
|
CIT Vs. MAITHON POWER LTD
|
July 21, 2015 |
|
CIT Vs. BHARAT HOTELS AND ORS.
|
July 24, 2015 |
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CIT Vs. RAKAM MONEY MATTERS PVT. LTD.
|
October 13, 2015 |
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CIT Vs. CARYAIRE EQUIPMENTS INDIA PVT. LTD.
|
April 15, 2015 |
|
CIT Vs. BHARTI TELENET LTD.
|
February 3, 2015 |
|
CIT Vs. TRANSCEIVERS INDIA LTD.
|
January 28, 2015 |
|
CIT Vs. ARVINDER SINGH AND ORS.
|
August 24, 2015 |
|
CIT Vs. AMARSON WATCH CO.
|
January 12, 2015 |
|
CIT Vs. CENTRAL WAREHOUSING CORPORATION
|
January 15, 2015 |
|
CIT Vs. METAPHOR EXPORTS P. LTD.
|
January 13, 2015 |
|
CIT Vs. FUNNAY TIME FINVEST LTD.
|
January 13, 2015 |
|
CIT Vs. TEJ PAL SINGH KOHLI
|
January 12, 2015 |
|
CIT Vs. MODI XEROX INDIA LTD.
|
January 8, 2015 |
|
CIT AND ORS. Vs. MORGAN SECURITIES & CREDITS PVT. LTD.
|
September 23, 2015 |
|
CIT AND ORS. Vs. ALCATEL LUCENT CANADA AND ORS.
|
February 27, 2015 |
|
CIT CENTRE CIRCLE -22 Vs. KOHINOOR FOODS LTD.
|
April 20, 2015 |
|
CIT-7 Vs. RADIO TODAY BROADCASTING LTD
|
December 9, 2015 |
|
CIT-I Vs. MALIBU ESTATE P. LTD.
|
March 18, 2015 |
|
CIT-V Vs. NORTEL NETWORKS INDIA A. PVT. LTD.
|
February 24, 2015 |
|
CIT-VII Vs. MIS GREYSHAM & CO.
|
April 13, 2015 |
|
CIT-XI Vs. ZOHRA EMPORIUM
|
February 10, 2015 |
|
CITICORP & ANR Vs. DATA BASE COMPUTERS (P) LTD
|
October 29, 2015 |
|
CLASSIC ENGINEERING CO. AND ORS. Vs. THE COMMISSIONER OF SALES TAX AND ORS.
|
November 24, 2015 |
|
CMD, MTNL CORPORATE OFFICE AND ANR Vs. S K MALHOTRA
|
April 16, 2015 |
|
COBRA BEER PARTNERSHIP LTD. AND ORS. Vs. SUPERIOR INDUSTRIES LTD. AND ORS.
|
April 8, 2015 |
|
COL DEVENDER SINGH SOLANKI Vs. GOVT OF NCT OF DELHI
|
January 14, 2015 |
|
COL KARAN SINGH SOLANKI Vs. STATE & ORS
|
November 26, 2015 |
|
COL P K S BHATTY Vs. UOI
|
May 8, 2015 |
|
COL R P MENDIRATTA Vs. SANDEEP CHOUDHARY
|
May 12, 2015 |
|
COL. K.P. KUMAR Vs. UOI AND ANOTHER
|
December 23, 2015 |
|
COLGATE PALMOLIVE COMPANY AND ORS. Vs. ANCHOR HEALTH AND BEAUTY CARE PVT. LTD.
|
November 19, 2015 |
|
COMET HEALTHCARE AND CONSULTING PRIVATE LIMITED AND ORS. Vs. R.G. SCIENTIFIC ENTERPRISES PRIVATE LIMITED
|
May 25, 2015 |
|
COMMANDER AND ORS. Vs. BHUPENDRA KARDAM AND ORS.
|
July 1, 2015 |
|
COMMISIONER OF POLICE AND ORS. Vs. EX CONST RAJ KUMAR
|
February 24, 2015 |
|
COMMISSIONER Vs. DIAMOND PROTEINS P. LTD.
|
April 6, 2015 |
|
COMMISSIONER OF C. EX. Vs. KUBER TOBACCO PRODUCTS (P) LTD.
|
January 28, 2015 |
|
COMMISSIONER OF C. EX. Vs. SHAKTI FRAGRANCES PVT. LTD.
|
August 5, 2015 |
|
COMMISSIONER OF C. EX., DELHI-I Vs. HINDUSTAN MACHINES
|
July 2, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN INDUSTRIAL ENTERPRISES
|
February 5, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BREW FORCE MACHINE PVT. LTD.
|
July 31, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HALDIRAM INDIA PVT. LTD.
|
May 5, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VIJAY KUMAR ARORA
|
January 28, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. BREW FORCE MACHINE PVT. LTD.
|
July 10, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI-1 Vs. VISHNU & CO. PVT. LTD. AND ORS.
|
December 2, 2015 |
|
COMMISSIONER OF CUSTOMS Vs. ORION ENTERPRISES
|
August 25, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. CHAND GUPTA AND ORS.
|
July 31, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT HOTELS LIMITED
|
July 31, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ACCORD METAL (I) PVT. LTD.
|
January 29, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SIVALIK CELLULOSE LTD.
|
February 12, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH SURI
|
February 10, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. POOJA FORGE LTD
|
November 17, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. I.P. SUPPORT SERVICES INDIA (P.) LTD.
|
September 24, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY SINGH KADAN
|
September 14, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. V.K. NARANG HUF
|
January 8, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ALKA BHANDARI
|
January 8, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. PASUPATI SPINNING WEAVING MILLS LTD.
|
August 11, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. JCB INDIA LTD.
|
July 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL KHANDELWAL
|
April 21, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MIS BHARTI TELETECH LTD.
|
April 15, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MARUBENI INDIA PVT. LTD.
|
April 23, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VISHISHTH CHAY VYAPAR LTD.
|
April 30, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KUBER MUTUAL BENEFIT LTD.
|
February 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. HERO HONDA MOTORS LIMITED
|
February 3, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KIRAN KAPOOR
|
January 19, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUDHIR DHINGRA
|
January 30, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUBRATA ROY
|
March 17, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. DD INDUSTRIES LTD.
|
March 13, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VRM INDIA LTD.
|
March 18, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN EXPORT PRIVATE LTD
|
March 13, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MICROWAVE COMMUNICATIONS LTD
|
March 23, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN RAILWAY FINANCE CORPORATION LTD
|
March 23, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR CONCAST LTD.
|
March 11, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. TONY ELECTRONICS LTD.
|
October 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KUBER SECURITIES LTD.
|
October 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. AIR FRANCE
|
November 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ASHIAN NEEDLES PVT LTD
|
August 24, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SHRI JAI SHIV SHANKAR TRADERS PVT LTD
|
October 14, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VISHISHTH CHAY VYAPAR LTD.
|
December 3, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. THE INDIAN NEWS PAPER SOCIETY
|
December 10, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD.
|
December 22, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. DPA FINVEST SERVICES LTD.
|
July 20, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. PRAXIS INSTITUTE OF PARTICIPATORY PRACTICES
|
September 23, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VEENA KOHLI
|
September 24, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. EICHER LTD
|
April 30, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUMITOMO CORPORATION INDIA PVT. LTD.
|
May 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUMITOMO CORPORATION
|
November 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. COMMER. AND ASSOCIATES P. LTD.
|
April 7, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH SURI
|
February 9, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SATISH CHANDRA
|
February 2, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. GARG CHEAP CUT PIECE HOUSE
|
February 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LTD.
|
January 19, 2015 |
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COMMISSIONER OF INCOME TAX Vs. NISHI MEHRA AND ORS.
|
February 19, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN FARMER FERTILIZER CO-OPERATIVE
|
March 3, 2015 |
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COMMISSIONER OF INCOME TAX Vs. CANON INDIA PRIVATE LIMITED
|
August 3, 2015 |
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COMMISSIONER OF INCOME TAX Vs. KEIHIN PANALFA LTD.
|
September 9, 2015 |
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COMMISSIONER OF INCOME TAX Vs. SHIV DHOOTI PEARLS & INVESTMENT LTD.
|
December 21, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SHARDA SINHA
|
December 22, 2015 |
|
COMMISSIONER OF INCOME TAX (C)-I Vs. SURESH NANDA
|
May 27, 2015 |
|
COMMISSIONER OF INCOME TAX (C)-I Vs. MGF AUTOMOBILES LTD.
|
August 13, 2015 |
|
COMMISSIONER OF INCOME TAX (C)-II Vs. MICRA INDIA PVT. LTD.
|
January 22, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL)-I Vs. CHETAN GUPTA
|
September 15, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL)-III Vs. KABUL CHAWLA
|
August 28, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL)-III Vs. ANSHIKA CONSULTANTS PVT. LTD. AND ORS.
|
April 16, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL-II) Vs. SWANPNIL PROPERTIES (P) LTD.
|
July 28, 2015 |
|
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. BHAGWAN SHREE LAXMI NARAINDHAM TRUST
|
September 7, 2015 |
|
COMMISSIONER OF INCOME TAX (TDS)-I Vs. C.J. INTERNATIONAL HOTELS PVT. LTD.
|
February 9, 2015 |
|
COMMISSIONER OF INCOME TAX - II Vs. MULTIPLEX TRADING & INDUSTRIAL CO. LTD.
|
September 22, 2015 |
|
COMMISSIONER OF INCOME TAX -03 Vs. FLUCKY LEASING & FINANCE PVT LTD
|
December 18, 2015 |
|
COMMISSIONER OF INCOME TAX -3 Vs. FIVE VISION PROMOTERS PVT. LTD.
|
November 27, 2015 |
|
COMMISSIONER OF INCOME TAX -DELHI-III Vs. SHOKEEN PROPERTIES PVT. LTD.
|
February 18, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. RAM KISHAN KULWANT RAI CHARITABLE TRUST AND ORS.
|
May 14, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. ABHINANDAN INVESTMENT LTD. AND ORS.
|
March 20, 2015 |
|
COMMISSIONER OF INCOME TAX CENTRAL -II Vs. NAVBHARAT EXPORT
|
May 5, 2015 |
|
COMMISSIONER OF INCOME TAX CENTRAL-II Vs. DIVINE INFRACON PVT. LTD.
|
August 13, 2015 |
|
COMMISSIONER OF INCOME TAX DEL Vs. JINDAL PHOTO FILMS LTD.
|
July 20, 2015 |
|
COMMISSIONER OF INCOME TAX DEL AND ORS. Vs. SUPREME MOTORS LTD.
|
September 24, 2015 |
|
COMMISSIONER OF INCOME TAX DEL-III Vs. UNIPATCH RUBBER LTD.
|
January 5, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. RAM GOPAL
|
February 9, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. CHANDER PRAKASH PABREJA
|
February 4, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. TONY ELELCTRONICS LTD.
|
March 5, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI CENTRAL-III Vs. VISHAN DAS AND ORS.
|
May 21, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI IV Vs. DLF UNIVERSAL LTD.
|
April 16, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-21 Vs. OM PRAKASH KHAITAN
|
July 21, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-I Vs. ABHINANDAN INVESTMENT LTD.
|
November 19, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-I Vs. STAINLESS INVESTMENT LTD
|
November 19, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-II Vs. MANSAROVER INVESTMENTS LTD
|
November 19, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-II Vs. MOTHERSON AUTO P. LTD.
|
April 13, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-II Vs. JINDAL EQUIPMENT LEASING & CONSULTANCY SERVICES LTD.
|
November 19, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-III Vs. SUN INVESTMENTS LTD
|
November 19, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-IV Vs. DAIKIN AIR-CONDITIONING INDIA PVT LTD
|
March 27, 2015 |
|
COMMISSIONER OF INCOME TAX DELHI-V Vs. PROVESTMENT SECURITIES PVT. LTD.
|
November 30, 2015 |
|
COMMISSIONER OF INCOME TAX VII Vs. KAMAL KISHORE HUF
|
January 6, 2015 |
|
COMMISSIONER OF INCOME TAX, DEL Vs. RAJESH VATS
|
July 2, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. SONI ASSOCIATES (P) LTD.
|
September 8, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. HONEY ENTERPRISES
|
December 8, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. VELOCIENT TECHNOLOGIES LTD
|
May 14, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. M M AQUA TECHNOLOGIES LTD
|
May 18, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. SUDHIR BUDHRAJA
|
October 13, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI AND ORS. Vs. SUMAN DHAMIJA
|
December 8, 2015 |
|
COMMISSIONER OF INCOME TAX, DELHI VIII Vs. MUTHOOT FINANCIERS AND ORS.
|
February 3, 2015 |
|
COMMISSIONER OF INCOME TAX- 8 Vs. SARDAR EXHIBITORS PVT. LTD.
|
July 6, 2015 |
|
COMMISSIONER OF INCOME TAX-(CENTRAL)-I Vs. ARVIND KHANNA
|
April 15, 2015 |
|
COMMISSIONER OF INCOME TAX--8 Vs. SAMIAH INTERNATIONAL BUILDERS P. LTD.
|
May 29, 2015 |
|
COMMISSIONER OF INCOME TAX-08 Vs. STUDY OVERSEAS GOLBAL PVT. LTD.
|
May 22, 2015 |
|
COMMISSIONER OF INCOME TAX-08 Vs. S.G. ESTATES LTD.
|
July 29, 2015 |
|
COMMISSIONER OF INCOME TAX-09 Vs. T.G. LEISURE AND RESORTS PVT. LTD.
|
July 3, 2015 |
|
COMMISSIONER OF INCOME TAX-1 Vs. ANSAL LAND MARK TOWNSHIP (P) LTD.
|
August 26, 2015 |
|
COMMISSIONER OF INCOME TAX-14 Vs. ANIL ARORA
|
May 22, 2015 |
|
COMMISSIONER OF INCOME TAX-15 Vs. RELCOM
|
January 16, 2015 |
|
COMMISSIONER OF INCOME TAX-20 Vs. HARJEET SHARMA
|
July 28, 2015 |
|
COMMISSIONER OF INCOME TAX-20 (ERSTWHILE CIT-XII) Vs. PRIYANKA SINGHANIA
|
September 2, 2015 |
|
COMMISSIONER OF INCOME TAX-21 Vs. RAJENDER SINGH
|
May 22, 2015 |
|
COMMISSIONER OF INCOME TAX-4 Vs. G & G PHARMA INDIA LTD
|
October 8, 2015 |
|
COMMISSIONER OF INCOME TAX-5 Vs. JCDECAUX ADVERTISING INDIA (P) LTD.
|
April 23, 2015 |
|
COMMISSIONER OF INCOME TAX-7 Vs. REFAM MANAGEMENT SERVICES (P) LTD.
|
November 5, 2015 |
|
COMMISSIONER OF INCOME TAX-7 Vs. PRINCETON REALTORS PRIVATE LIMITED
|
September 21, 2015 |
|
COMMISSIONER OF INCOME TAX-7 Vs. RRJ SECURITIES LTD.
|
October 30, 2015 |
|
COMMISSIONER OF INCOME TAX-8 Vs. SOYUZ INDUSTRIAL RESOURCES LTD.
|
February 27, 2015 |
|
COMMISSIONER OF INCOME TAX-8 (ERSTWHILE CIT-III) Vs. SUZUKI MOTORCYCLE INDIA LTD
|
February 11, 2015 |
|
COMMISSIONER OF INCOME TAX-CENTRAL-I AND ORS. Vs. INDO ARAB AIR SERVICES AND ORS.
|
October 20, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. AAR ESS EXIM PVT. LTD.
|
February 5, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. BOUGAINVILLEA MULTIPLEX ENTERTAINMENT CENTRE PVT. LTD.
|
January 30, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. COTTON NATURALS (I) PVT LTD
|
March 27, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. ACTIS ADVISORS PVT. LTD.
|
December 14, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. CAIRS COMPUTER AIDED INFORMATION & SERVICES PVT LT
|
April 22, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. ACCESSION BUILDWELL (P) LTD.
|
April 27, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. JANSAMPARK ADVERTISING AND MARKETING (P) LTD
|
March 11, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. MODI RUBBER LTD.
|
August 4, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. LI & FUNG (INDIA) PVT LTD
|
March 11, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. MICRON STEELS PVT. LTD. AND ORS.
|
February 11, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. LALIT KUMAR PODDAR
|
January 14, 2015 |
|
COMMISSIONER OF INCOME TAX-II AND ORS. Vs. DELHI TRANSCO LTD.
|
August 6, 2015 |
|
COMMISSIONER OF INCOME TAX-III Vs. SHRI SHYAM SUNDER INFRASTRUCTURE (P) LTD.
|
February 4, 2015 |
|
COMMISSIONER OF INCOME TAX-III Vs. SUKARMA FINANCE LIMITED
|
April 15, 2015 |
|
COMMISSIONER OF INCOME TAX-III Vs. SMCC CONSTRUCTION INDIA LIMITED
|
July 3, 2015 |
|
COMMISSIONER OF INCOME TAX-IV Vs. PRITAM DAS NARANG
|
September 16, 2015 |
|
COMMISSIONER OF INCOME TAX-IV Vs. GRUP ISM P. LTD.
|
May 29, 2015 |
|
COMMISSIONER OF INCOME TAX-IV Vs. EDWARD KEVENTER (SUCCESSORS) PRIVATE LIMITED
|
August 20, 2015 |
|
COMMISSIONER OF INCOME TAX-IV Vs. DEN NETWORKS LIMITED
|
May 22, 2015 |
|
COMMISSIONER OF INCOME TAX-LTU Vs. POWER FINANCE CORPORATION LTD.
|
October 1, 2015 |
|
COMMISSIONER OF INCOME TAX-TDS Vs. MORADABAD TOLL ROAD COMPANY
|
February 11, 2015 |
|
COMMISSIONER OF INCOME TAX-TDS Vs. MORADABAD TOLL ROAD COMPANY
|
February 13, 2015 |
|
COMMISSIONER OF INCOME TAX-V Vs. RATHI GRAPHICS TECHNOLOGIES LTD.
|
August 6, 2015 |
|
COMMISSIONER OF INCOME TAX-V Vs. KAPIL NAGPAL
|
September 11, 2015 |
|
COMMISSIONER OF INCOME TAX-VI Vs. TRIVENI ENGG. & INDUSTRIES LTD.
|
September 22, 2015 |
|
COMMISSIONER OF INCOME TAX-VI Vs. WELLWORTH CONSTRUCTION UDYOG LTD.
|
February 25, 2015 |
|
COMMISSIONER OF INCOME TAX-VI Vs. YUM RESTAURANTS (I) PVT LTD
|
January 30, 2015 |
|
COMMISSIONER OF INCOME TAX-VI Vs. UNITECH LTD.
|
October 5, 2015 |
|
COMMISSIONER OF INCOME TAX-VII Vs. SANJAY CHITKARA
|
September 23, 2015 |
|
COMMISSIONER OF INCOME TAX-VIII Vs. SVP BUILDERS (INDIA) LIMITED; S V LIQUOR INDIA LIMITED
|
December 15, 2015 |
|
COMMISSIONER OF INCOME TAX-VIII Vs. H.P. GOEL
|
February 18, 2015 |
|
COMMISSIONER OF INCOME TAX-XI Vs. DLF COMMERCIAL PROJECT CORPORATION
|
July 15, 2015 |
|
COMMISSIONER OF INCOME TAX-XI Vs. RAJ KUMAR JAIN
|
February 20, 2015 |
|
COMMISSIONER OF INCOME TAX-XIII Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED AND ORS.
|
February 10, 2015 |
|
COMMISSIONER OF INCOME TAX-XIII Vs. VAISH ASSOCIATES
|
August 11, 2015 |
|
COMMISSIONER OF INCOME TAX-XIII Vs. NOIDA MEDICARE CENTRE LTD.
|
August 4, 2015 |
|
COMMISSIONER OF INCOME TAX-XIV Vs. VIVEK AGGARWAL
|
February 19, 2015 |
|
COMMISSIONER OF INCOME TAX-XIV Vs. VIVEK AGGARWAL
|
February 9, 2015 |
|
COMMISSIONER OF POLICE Vs. RAM KISHAN
|
August 13, 2015 |
|
COMMISSIONER OF POLICE AND ORS. Vs. CONSTABLE (MOUNTED) LAXMI NARAYAN
|
March 3, 2015 |
|
COMMISSIONER OF S.T., NEW DELHI Vs. GLOBE GROUND INDIA PVT. LTD.
|
January 9, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. JAPAN AIRLINES INTERNATIONAL CO. LTD.
|
August 25, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. AMADEUS INDIA PVT. LTD.
|
July 14, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. GECAS SERVICES INDIA PVT. LTD.
|
July 14, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. JAPAN AIRLINES INTERNATIONAL CO LTD
|
July 20, 2015 |
|
COMMISSIONER OF VALUE ADDED TAX Vs. ABHISHEK ELECTRICALS
|
May 15, 2015 |
|
COMMISSIONER OF VAT Vs. JUPITOR EXPORTS
|
February 23, 2015 |
|
COMMISSIONER, NAVODAYA VIDYALAYA SAMITI AND ORS. Vs. D.C. VERMA AND ORS.
|
May 27, 2015 |
|
COMMISSIONER, VAT Vs. A K WOOLLEN INDUSTRIES
|
February 19, 2015 |
|
COMMON CAUSE Vs. SUBHASH JAIN, EX-COUNCILLOR AND ORS.
|
February 19, 2015 |
|
COMMON CAUSE Vs. UNION OF INDIA
|
December 11, 2015 |
|
COMMR. OF C. EX. Vs. AMBEECEE CONSOLIDATED ENTERPRISES (I) P. LTD.
|
April 13, 2015 |
|
COMMR. OF C. EX. & S.T., LTU, NEW DELHI Vs. HAVELLS INDIA LTD.
|
October 6, 2015 |
|
COMMR. OF CUS. (IMPORT & GENERAL) Vs. BUHARIWAL LOGISTICS
|
December 15, 2015 |
|
COMPACT DIAGNOSTIC PVT LTD Vs. AXIS BANK & ORS
|
November 19, 2015 |
|
CONSTABLE RAM KISHAN Vs. GOVT OF NCT OF DELHI & ORS
|
August 25, 2015 |
|
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
September 21, 2015 |
|
COOK SURESH KUMAR Vs. UNION OF INDIA AND ORS.
|
February 19, 2015 |
|
COPERION IDEAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX-II
|
October 9, 2015 |
|
CORANTHUM BUILDERS(P) LTD Vs. RAGHUBIR SINGH & ORS
|
October 1, 2015 |
|
CORONATION CONSTRUCTION PVT. LTD. Vs. I.R.C.O.N. INTERNATIONAL LTD. AND ORS.
|
September 7, 2015 |
|
CORRTECH INTERNATIONAL PVT. LTD. Vs. GAIL INDIA LTD.
|
June 24, 2015 |
|
COTTAGE INDUSTRIES EXPOSITION LTD. Vs. SUBHASH CHANDER
|
July 9, 2015 |
|
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION & RURAL TECHNOLOGY (CAPART) Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
|
January 12, 2015 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. GYAN PRAKASH AGARWAL
|
April 30, 2015 |
|
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND ORS. Vs. GAUHAR RAZA AND ORS.
|
July 15, 2015 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. RAMESH KUMAR SONI AND ORS.
|
November 5, 2015 |
|
COURT ON ITS OWN MOTION Vs. RADHEY SHAM MIDDHA
|
January 22, 2015 |
|
COURT ON ITS OWN MOTION Vs. STATE OF NCT OF DELHI
|
March 25, 2015 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
May 14, 2015 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
May 13, 2015 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
March 27, 2015 |
|
COURT ON ITS OWN MOTION Vs. SEEMA SAPRA
|
December 17, 2015 |
|
COURT ON ITS OWN MOTION Vs. DEEPAK KHOSLA
|
May 29, 2015 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND ORS.
|
May 6, 2015 |
|
COURT ON ITS OWN MOTION Vs. HUKAM SINGH
|
March 17, 2015 |
|
COURT ON ITS OWN MOTION (AIR POLLUTION IN DELHI) Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
|
COVENTRY COIL-O-MATIC (HARYANA) LTD. Vs. ALCHEMIST ASSET RECONSTRUCTIONS CO. LTD. AND ORS.
|
May 14, 2015 |
|
CPL GAURAV BADHWAR Vs. UNION OF INDIA
|
February 13, 2015 |
|
CRAYONS GLOBAL FINANCE PRIVATE LIMITED AND ORS. Vs. VIMI INVESTMENTS AND FINANCE PRIVATE LIMITED
|
May 18, 2015 |
|
CREATION FOR CHILDREN INTERNATIONAL Vs. BPI (INDIA) PVT LTD & ORS
|
December 7, 2015 |
|
CREATION FOR CHILDREN INTERNATIONAL Vs. BPI (INDIA) PVT. LTD. AND ORS.
|
July 12, 2015 |
|
CREDENTIAL LEASING & CREDITS LTD. Vs. SHRUTI INVESTMENTS AND ORS.
|
June 29, 2015 |
|
CREDENTIAL LEASING & CREDITS LTD. Vs. SHRUTI INVESTMENTS AND ORS.
|
August 3, 2015 |
|
CROSS FIT INC. Vs. GURPREET SINGH AND ORS.
|
October 30, 2015 |
|
CT. (MAH.) SANTOSH KUMARI Vs. UNION OF INDIA
|
January 20, 2015 |
|
CT/GD RAMPHAL Vs. UNION OF INDIA AND ORS.
|
January 30, 2015 |
|
D D A Vs. MADHUBAN HOLIDAY INN
|
January 13, 2015 |
|
D D GEARS LIMITED Vs. LABOUR COMMISSIONER CUM SECRETARY (LABOUR)
|
March 11, 2015 |
|
D D INFOTECH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
February 18, 2015 |
|
D G EXPORTS Vs. UNION OF INDIA
|
January 7, 2015 |
|
D K ENGINEERS & BUILDERS Vs. NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
|
March 17, 2015 |
|
D K GUPTA Vs. PUNJAB NATIONAL BANK
|
January 30, 2015 |
|
D K SOOD Vs. PUNJAB NATIONAL BANK
|
March 18, 2015 |
|
D K SOOD Vs. PUNJAB NATIONAL BANK
|
May 21, 2015 |
|
D S NAGESH & ANR Vs. DIRECTORATE OF TRAINING & TECHNICAL EDUCATION GOVE
|
March 25, 2015 |
|
D S NAGESH & ANR Vs. DIRECTORATE OF TRAINING & TECHNICAL EDUCATION & OR
|
July 8, 2015 |
|
D-BLOCK PANDAV NAGAR RESIDENTS WELFARE ASSOCIATION Vs. AMIT YADAV AND ORS
|
October 13, 2015 |
|
D.C. MEHTA Vs. UNION OF INDIA AND ORS.
|
August 18, 2015 |
|
D.C.M. SHRI RAM CONSOLIDATE LTD. Vs. B.K. GUPTA AND ORS.
|
February 10, 2015 |
|
D.D.A. Vs. R.S. SAMDARIA
|
January 29, 2015 |
|
D.K. JAIN Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2015 |
|
D.N. CHAUDHARY Vs. UNION OF INDIA AND ORS.
|
November 18, 2015 |
|
D.S.S.S.B. AND ORS. Vs. RAJENDRA YADAV AND ORS.
|
April 8, 2015 |
|
D.T.C. Vs. P.O.I.T. NO. II AND ORS.
|
December 18, 2015 |
|
D.T.C. Vs. PREM SINGH
|
February 9, 2015 |
|
D.T.C. Vs. SUKHBIR SINGH AND ORS.
|
May 19, 2015 |
|
D.T.C. Vs. KARTAR SINGH
|
December 15, 2015 |
|
D.T.C. Vs. RANBIR SINGH
|
November 19, 2015 |
|
D.T.C. Vs. PRITAM LAL
|
April 20, 2015 |
|
D.T.C. AND ORS. Vs. P.O., IND. TRIBUNAL II, KKD COURT AND ORS.
|
July 31, 2015 |
|
DABUR (NEPAL)PVT LIMITED Vs. WOODWORTH TRADE LINKS PVT LIMITED
|
September 4, 2015 |
|
DALBIR SINGH & ANR Vs. STATE NCT OF DELHI & ANR
|
November 27, 2015 |
|
DALEEP SINGH CHANDRAWAT Vs. STATE
|
August 3, 2015 |
|
DALEL SINGH THR LR BALWAN SINGH Vs. LACHMAN (DECEASED) THR LRS
|
May 19, 2015 |
|
DALIP KUMAR Vs. OM PARKASH AND ORS.
|
August 13, 2015 |
|
DALIP KUMAR Vs. REGISTRAR GENERAL, NATIONAL GREEN TRIBUNAL
|
March 5, 2015 |
|
DALIP KUMAR YADAV Vs. STATE (GOVT. OF NCT) OF DELHI
|
December 11, 2015 |
|
DALJIT DUTTA Vs. SUKH DEV MONGIA
|
November 23, 2015 |
|
DALMIA BHARAT SUGAR AND INDUSTRIES LTD Vs. COMMISSISSIONER CENTRAL EXCISE AND SERVICE TAX
|
March 25, 2015 |
|
DALMIA CEMENT (BHARAT) LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
December 23, 2015 |
|
DALMIA CONSUMER CARE PVT LTD Vs. PAHARPUR 3P
|
September 2, 2015 |
|
DAN BAHADUR & ORS Vs. STATE OF NCT OF DELHI & ANR
|
September 9, 2015 |
|
DANSINGH Vs. STATE GNCT OF DELHI
|
April 15, 2015 |
|
DARCL LOGISTICS LTD Vs. SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD
|
January 19, 2015 |
|
DARSHAN KUMAR Vs. PUNJAB NATIONAL BANK AND ORS.
|
February 18, 2015 |
|
DARSHAN SINGH AND ORS. Vs. SAT PAL AND ORS.
|
September 8, 2015 |
|
DARSHNA AND ORS. Vs. STATE AND ORS.
|
August 26, 2015 |
|
DASHRATH Vs. STATE
|
November 2, 2015 |
|
DASHRATH LAL AND ORS. Vs. DELHI VIDYUT BOARD
|
November 17, 2015 |
|
DASRATH Vs. UNION OF INDIA
|
January 27, 2015 |
|
DASS BABU GUPTA & ORS Vs. DELHI DEVELOPMENT AUTHORITY AND ORS
|
August 25, 2015 |
|
DASS MOTORS Vs. ANUJ GUPTA & ANR
|
September 30, 2015 |
|
DATA ENTERPRISES AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 3, 2015 |
|
DAULAT RAM AND ORS. Vs. NATIONAL OPEN SCHOOL AND ORS.
|
November 30, 2015 |
|
DAULAT RAM GUPTA Vs. ALAKNANDA PROPERTIES P LTD
|
May 13, 2015 |
|
DAVENDER KUMAR SINGH Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
August 14, 2015 |
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DAVINDER KUMAR CHADHA AND ORS. Vs. PUSHPA RANI SAHANI
|
February 11, 2015 |
|
DAVINDER PAL & ANR Vs. STATE /NCT OF DELHI & ANR
|
December 14, 2015 |
|
DAVINDER SINGH Vs. STATE OF DELHI & ANR
|
September 28, 2015 |
|
DAWOOD AHMAD DAR Vs. UNION OF INDIA & ANR
|
May 15, 2015 |
|
DAYA NAND CHANDELA Vs. STATE
|
January 15, 2015 |
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DAYA NAND GIRI Vs. THE STATE (NCT OF DELHI)
|
April 22, 2015 |
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DAYA NARAYAN PADNEY Vs. UNION OF INDIA & ORS
|
January 19, 2015 |
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DAYA SHANKAR GUPTA AND ORS. Vs. STATE
|
October 13, 2015 |
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DAYA SHANKER RAI Vs. UNION OF INDIA & ORS
|
August 19, 2015 |
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DAYACHAND Vs. UNION OF INDIA AND ORS
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September 1, 2015 |
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DAYANAND AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 5, 2015 |
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DAYANAND KATARIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 20, 2015 |
|
DAYANAND KATARIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 21, 2015 |
|
DCM LIMITED Vs. JASSA RAM AND ORS.
|
July 2, 2015 |
|
DCM SHRIRAM CONSOLIDATED LTD. Vs. THE EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL AND ORS.
|
March 13, 2015 |
|
DD GEARS LTD. AND ORS. Vs. DD GEARS EMPLOYEES UNION AND ORS.
|
March 11, 2015 |
|
DDA Vs. B.B.S. YADAV
|
May 12, 2015 |
|
DDA Vs. CENTRAL TIMBER TRADERS
|
August 28, 2015 |
|
DDA Vs. PARAGON CONSTRUCTION(INDIA)PVT LTD
|
January 19, 2015 |
|
DDA Vs. BRAHM PRAKASH
|
January 12, 2015 |
|
DEALGOOD BUILDERS & DESIGNERS P LTD Vs. STATE
|
May 14, 2015 |
|
DEBASISH NAYAK Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD
(DFCCIL)
|
February 12, 2015 |
|
DECEASED LAXMI DEVI Vs. LAL CHAND & ORS
|
April 8, 2015 |
|
DEDICATED INVESTMENTS PRIVATE LIMITED Vs. STATE
|
May 21, 2015 |
|
DEEN MOHAMMAD DEENU Vs. GOVT OF NCT OF DELHI AND ORS
|
November 23, 2015 |
|
DEENDAYAL @ NARESH & ORS Vs. STATE & ANR
|
July 2, 2015 |
|
DEENU Vs. STATE ( NCT OF DELHI)
|
July 2, 2015 |
|
DEEP SINGH Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
|
October 30, 2015 |
|
DEEPA CHAWLA Vs. RAJIV CHAWLA
|
November 18, 2015 |
|
DEEPA SINGH Vs. SHARDA JOOTLA
|
May 21, 2015 |
|
DEEPAK Vs. STATE (NATIONAL CAPITAL TERRITORY OF DELHI)
|
May 20, 2015 |
|
DEEPAK Vs. STATE
|
April 15, 2015 |
|
DEEPAK Vs. MAYA DEVI
|
February 10, 2015 |
|
DEEPAK Vs. STATE NCT OF DELHI AND ORS.
|
July 29, 2015 |
|
DEEPAK AGGARWAL Vs. RAJ GOYAL AND ORS.
|
October 28, 2015 |
|
DEEPAK ANAND Vs. UNION OF INDIA AND ORS.
|
December 17, 2015 |
|
DEEPAK AND ORS. Vs. GOVT. OF NCT OF DELHI
|
September 18, 2015 |
|
DEEPAK AND ORS. Vs. STATE AND ORS.
|
July 3, 2015 |
|
DEEPAK BHATIA Vs. VIRENDER SINGH
|
September 18, 2015 |
|
DEEPAK CHAUDHARY Vs. UNION OF INDIA AND ORS.
|
February 12, 2015 |
|
DEEPAK DEV NATH Vs. STATE
|
May 26, 2015 |
|
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LIMITED Vs. UNION OF INDIA
|
July 7, 2015 |
|
DEEPAK GUPTA Vs. RAGHUBIR KAUR
|
September 30, 2015 |
|
DEEPAK GUPTA Vs. DHANESH KUMAR AKARIA
|
July 24, 2015 |
|
DEEPAK K. PALTA Vs. ING VYSYS BANK LTD
|
December 14, 2015 |
|
DEEPAK KUMAR Vs. STATE & ANR
|
November 20, 2015 |
|
DEEPAK KUMAR Vs. STATE
|
December 7, 2015 |
|
DEEPAK KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
|
September 8, 2015 |
|
DEEPAK KUMAR GUPTA Vs. UNIVERSITY OF DELHI
|
May 20, 2015 |
|
DEEPAK MALHOTRA Vs. UNION OF INDIA AND ORS.
|
November 3, 2015 |
|
DEEPAK NANDA AND ORS. Vs. STATE
|
November 4, 2015 |
|
DEEPAK NIJHAWAN AND ORS. Vs. R.N. ABROL
|
December 23, 2015 |
|
DEEPAK RAJDOGRA Vs. PREET SINGH BALHARA
|
September 17, 2015 |
|
DEEPAK RANA AND ANOTHER Vs. RAJBIR SINGH UPPAL AND ANOTHER
|
May 18, 2015 |
|
DEEPAK RESORTS & HOTELS PVT. LTD. Vs. ALAKNANDA PROPERTIES PVT. LTD.
|
November 6, 2015 |
|
DEEPAK ROHILLA Vs. GOVT OF NCT OF DELHI & ANR
|
July 10, 2015 |
|
DEEPAK ROY Vs. UOI
|
March 18, 2015 |
|
DEEPAK SAPRA Vs. ARAN GUPTA AND ORS.
|
January 15, 2015 |
|
DEEPAK SEHGAL Vs. STATE OF NCT OF DELHI AND ORS
|
September 11, 2015 |
|
DEEPAK SETH AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
|
DEEPAK SINGH Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 15, 2015 |
|
DEEPAK TREHAN AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 28, 2015 |
|
DEEPAK TYAGI Vs. THE LT. GOVERNOR NCT OF DELHI AND ORS.
|
December 2, 2015 |
|
DEEPAK YADAV Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
February 25, 2015 |
|
DEEPAK YADAV Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
DEEPIKA BANSAL Vs. STATE AND ORS
|
November 4, 2015 |
|
DEEPIKA KUMAR Vs. MEDHAVI KUMAR AND ORS.
|
August 26, 2015 |
|
DEEPSHIKHA AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
May 15, 2015 |
|
DEEPU DASS @ BENGALI Vs. STATE
|
February 23, 2015 |
|
DEERE AND CO. AND ORS. Vs. S. HARCHARAN SINGH AND ORS.
|
March 5, 2015 |
|
DEFENCE PUBLIC SCHOOL Vs. N.C.T. GOVERNMENT OF DELHI AND ORS.
|
February 3, 2015 |
|
DEFENCE PUBLIC SCHOOL Vs. NCT GOVT OF DELHI
|
April 10, 2015 |
|
DELHI ADMINISTRATION Vs. SANJAY JAIN & OTHERS
|
April 9, 2015 |
|
DELHI ADMINISTRATION Vs. NARAIN SINGH AND ORS.
|
December 17, 2015 |
|
DELHI ADMINISTRATION TRHOUGH DESIGNATED OFFICER Vs. ISHWAR DASS
|
May 20, 2015 |
|
DELHI AUTO & GENERAL FINANCE PVT. LTD. Vs. STATE (NCT OF DELHI) AND ORS.
|
August 3, 2015 |
|
DELHI CHEMICAL & PHARMACEUTICALS WORKS PVT. LTD. AND ORS. Vs. HIMGIRI REALTORS PVT. LTD.
|
August 4, 2015 |
|
DELHI CINE GOERS COUNCIL (REGISTERED) Vs. RAMESH DAWER
|
February 2, 2015 |
|
DELHI CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. RAVINDER SINGH AND ORS.
|
August 12, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JAI BHAGWAN GUPTA
|
December 7, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAZAQ AND ORS.
|
November 19, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER KUMAR
|
May 7, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. VEER SINGH
|
December 18, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHER NABI CHAMAN AND ORS.
|
February 24, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ARUN MISHRA
|
August 4, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAKESH BHATNAGAR
|
August 4, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. KAUSHALYA DEVI
|
August 24, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. I.J. GUPTA
|
September 8, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. CORPORATION BANK AND ORS.
|
September 30, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SATISH STEEL TRADERS
|
February 2, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATED BUILDERS
|
October 15, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SHISH PAL AND ORS.
|
June 30, 2015 |
|
DELHI DEVELOPMENT AUTHORITY Vs. HARISH CHANDER
|
November 18, 2015 |
|
DELHI DEVELOPMENT AUTHORITY AND ORS. Vs. COMPETITION COMMISSION OF INDIA AND ORS.
|
March 17, 2015 |
|
DELHI DEVELOPMENT AUTHORITY AND OTHERS Vs. SURAJ VERMA AND ANOTHER
|
July 8, 2015 |
|
DELHI EPDP COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
May 29, 2015 |
|
DELHI EPDP COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR, COOP SOCIETIES & ANR
|
August 14, 2015 |
|
DELHI GRAM VIKAS PANCHAYAT Vs. GOVT OF NCT OF DELHI
|
July 3, 2015 |
|
DELHI HIGH COURT Vs. MITSUBISHI ELECTRIC INDIA AND ORS.
|
May 14, 2015 |
|
DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED Vs. UNION OF INDIA
|
January 22, 2015 |
|
DELHI INTERNATIONAL AIRPORT PVT. LTD. Vs. RINKI AND ORS.
|
October 9, 2015 |
|
DELHI JAL BOARD Vs. V.K. DEWAN AND ORS.
|
August 6, 2015 |
|
DELHI JAL BOARD Vs. INDUSTRIAL TRIBUNAL II AND ORS.
|
August 21, 2015 |
|
DELHI JAL BOARD AND ORS. Vs. DEV RAJ KATARIA AND ORS.
|
December 9, 2015 |
|
DELHI METRO RAIL CORPORATION LTD. Vs. SATISH GUJRAL
|
July 20, 2015 |
|
DELHI NETWORK OF POSITIVE PEOPLE Vs. UNION OF INDIA
|
May 7, 2015 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. DPS FIROZABAD AND ORS.
|
September 11, 2015 |
|
DELHI SOCIETY FOR PREVENTION OF CRUELTY TO ANIMALS Vs. NAND KISHORE SHARMA
|
November 27, 2015 |
|
DELHI STATE CIVIL SUPPLIES CORPN. LTD. Vs. PRESIDING OFFICER AND ORS.
|
April 17, 2015 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. HARI PRAKASH BANSAL AND ORS.
|
July 21, 2015 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. HARPAL SINGH
|
October 8, 2015 |
|
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. MOHAN CONSTRUCTION COMPANY
|
September 2, 2015 |
|
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. VIJAY KUMAR
|
October 6, 2015 |
|
DELHI STATE INDUSTRIAL INFRASTRUCTURE & DEVELOPOMENT CORPORATION Vs. ROSHAN REAL ESTATES PVT. LTD.
|
May 1, 2015 |
|
DELHI STRUCTURES Vs. GULATI HOSPITALITY AND ORS.
|
May 6, 2015 |
|
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. III, AND ORS.
|
April 28, 2015 |
|
DELHI TRANSCO LIMITED ENGINEERS WELFARE ASSOCIATION (REGD) Vs. GOVERNMENT OF NCT OF DELHI
|
March 27, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. KUSUM KUMARI
|
March 25, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. SUNIL KUMAR
|
October 15, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. KARTARI DEVI AND ORS.
|
April 23, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. KANWAR SINGH
|
July 24, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. RAJ PAL
|
December 14, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. JAGDISH PRASHAD
|
December 23, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. SURINDER SINGH AND ORS.
|
September 2, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. BIR SINGH
|
August 18, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. VED PRAKASH
|
January 21, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. NAIN SINGH
|
October 20, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. OM DUTT
|
August 14, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. RAJINDER SINGH
|
September 23, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. GULAB SINGH
|
November 24, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. RAJINDER SINGH
|
September 18, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. DAYA RAM
|
October 7, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. JAI GOPAL
|
December 1, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. SECURITY CUM DETECTIVE SERVICES
|
March 4, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. SHISH PAL SINGH
|
December 23, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. SUBHASH CHAND AND ORS.
|
December 18, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR AND ORS.
|
April 10, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. COMMISSIONER SERVICE TAX
|
April 17, 2015 |
|
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR & ORS
|
December 16, 2015 |
|
DELHI TRANSPORT CORPORATION AND ORS. Vs. NAVJYOT SINGH AND ORS.
|
April 10, 2015 |
|
DELHI VOLUNTARY HOSPITAL FORUM AND ORS. Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
July 9, 2015 |
|
DELHI WASTE MANAGEMENT LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 20, 2015 |
|
DELITE HI-TECH FURNITURE INDUSTRIES PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
|
DELTA ENERGY SYSTEMS(INDIA) PVT LTD Vs. DIAC SERVICES
|
May 21, 2015 |
|
DELTON CABLES LIMITED Vs. UNION OF INDIA
|
December 3, 2015 |
|
DELUXE DENTELLES PVT LTD Vs. ISHPINDER KOCHHAR
|
February 2, 2015 |
|
DENEL PROPRIETARY LTD. Vs. UNION OF INDIA
|
April 9, 2015 |
|
DEPARTMENT OF CUSTOMS Vs. SHARAD GANDHI
|
March 27, 2015 |
|
DEPARTMENT OF CUSTOMS Vs. LOKESH GARG
|
February 4, 2015 |
|
DEPARTMENT OF TRANSPORT GOVERNMENT OF NCT OF DELHI Vs. STAR BUS SERVICES PVT. LTD.
|
January 13, 2015 |
|
DEPARTMENT OF TRANSPORT GOVERNMENTOF NCT OF DELHI Vs. STAR BUS SERVICES PVT LTD
|
February 20, 2015 |
|
DEPUTY GENERAL MANAGER TELECOM PROJECT, BSNL, JALA Vs. UNION OF INDIA & ORS
|
March 3, 2015 |
|
DESH RAJ Vs. UNION OF INDIA AND ORS
|
July 9, 2015 |
|
DESIGNCO Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
August 18, 2015 |
|
DESIGNERS GUILD UNITED Vs. SIMPLEX INFRASTRUCTURE LIMITED
|
January 16, 2015 |
|
DEV DUTT AND ORS. Vs. K.S. MEHRA AND ORS.
|
November 30, 2015 |
|
DEV INFRASTRUCTURES PVT LTD Vs. JAINCO DEVELOPERS PVT LTD
|
January 15, 2015 |
|
DEV NARAYAN MISHRA Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
|
DEVA SINGH Vs. STATE
|
August 5, 2015 |
|
DEVBRATA BISWAS AND ORS. Vs. THE STATE (GOVERNMENT OF NCT OF DELHI) AND ORS.
|
August 4, 2015 |
|
DEVENDER BHATI Vs. CHANDER KANTA
|
December 21, 2015 |
|
DEVENDER GUPTA AND ORS. Vs. DELHI STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
November 18, 2015 |
|
DEVENDER KUMAR Vs. KHEM CHAND
|
October 6, 2015 |
|
DEVENDER KUMAR Vs. CMD OF M/S DELHI TRANSCO LTD
|
July 21, 2015 |
|
DEVENDER KUMAR Vs. GNCT OF DELHI
|
March 5, 2015 |
|
DEVENDER SINGH AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 13, 2015 |
|
DEVENDRA NARAIAN Vs. UNION OF INDIA
|
January 6, 2015 |
|
DEVIKA BUILDERS PVT. LTD. AND ORS. Vs. NATIONAL COOPERATIVE CONSUMERS AND ORS.
|
May 8, 2015 |
|
DEVIKA K.R. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 10, 2015 |
|
DEVINDER KUMAR Vs. B S E S YAMUNA POWER LTD
|
January 20, 2015 |
|
DEVINDER KUMAR & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
December 1, 2015 |
|
DEVINDER NATH NARULA Vs. UNION OF INDIA
|
July 16, 2015 |
|
DEVPAL SINGH MEENA Vs. UNION OF INDIA
|
May 13, 2015 |
|
DEWAN CHAND Vs. UNION OF INDIA AND ORS.
|
April 23, 2015 |
|
DEWAN CHAND BATRA Vs. HARISH CHAND TANDON
|
May 14, 2015 |
|
DHANESH CHAUDHRY Vs. S C SINGHAL & ANR
|
November 2, 2015 |
|
DHANI RAM Vs. STATE GOVT. OF NCT OF DELHI
|
September 9, 2015 |
|
DHANI RAM AND ORS. Vs. STATE
|
November 19, 2015 |
|
DHANNA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 20, 2015 |
|
DHARA SINGH MEENA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 14, 2015 |
|
DHARAM NATH SHARMA Vs. STATE BANK OF INDORE AND ORS.
|
May 28, 2015 |
|
DHARAM PAL Vs. THE SECRETARY, GOVT. OF NCT OF DELHI
|
August 19, 2015 |
|
DHARAM PAL AGGAWAL Vs. UNION OF INDIA & ORS
|
July 14, 2015 |
|
DHARAM PAL DABAS Vs. NORTH DELHI MUNICIPAL CORPORATION (NDMC) AND ORS.
|
March 9, 2015 |
|
DHARAM SINGH Vs. DELHI TRANSPORT CORPORATION
|
April 29, 2015 |
|
DHARAM SINGH Vs. STATE
|
August 28, 2015 |
|
DHARAM SINGH Vs. STATE (GOVT OF NCT) OF DELHI & ANR
|
November 2, 2015 |
|
DHARAMBEER Vs. THE STATE (NCT OF DELHI) AND ORS.
|
August 5, 2015 |
|
DHARAMBIR Vs. STATE ( G N C T) OF DELHI
|
July 1, 2015 |
|
DHARAMBIR Vs. UNION OF INDIA
|
January 28, 2015 |
|
DHARAMBIR & ORS Vs. STATE & ORS
|
July 30, 2015 |
|
DHARAMBIR SINGH Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
|
DHARAMBIR SINGH Vs. HINDUSTAN UNILEVER LTD. AND ORS.
|
September 15, 2015 |
|
DHARAMPAL Vs. NORTH DELHI POWER LTD
|
February 5, 2015 |
|
DHARAMVEER SINGH Vs. STATE GOVT OF NCT OF DELHI
|
February 5, 2015 |
|
DHARAMVIR Vs. JAIN COOPERATIVE BANK LTD AND ANR
|
September 30, 2015 |
|
DHARAMVIR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 22, 2015 |
|
DHARAMVIR AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
August 24, 2015 |
|
DHARAMVIR DAHIYA Vs. THE AGRICULTURAL PRODUCE MARKET COMMITTEE AND ORS.
|
April 20, 2015 |
|
DHARAMVIR SHARMA Vs. FENA PVT. LTD.
|
March 2, 2015 |
|
DHARMABIR YADAV Vs. UNION OF INDIA & ORS
|
July 13, 2015 |
|
DHARMENDER Vs. STATE AND ORS.
|
November 2, 2015 |
|
DHARMENDER & ORS Vs. STATE & ANR
|
November 27, 2015 |
|
DHARMENDER GREWAL Vs. UNIVERSITY GRANTS COMMISSION
|
July 14, 2015 |
|
DHARMENDER KAPOOR Vs. RUPA BOSE & ANR.
|
October 13, 2015 |
|
DHARMENDER KUMAR Vs. THE STATE NCT OF DELHI AND ORS.
|
August 10, 2015 |
|
DHARMENDER PANDEY Vs. STATE
|
April 30, 2015 |
|
DHARMENDER SINGH Vs. AMIT
|
December 7, 2015 |
|
DHARMENDER SINGH Vs. UOI
|
January 6, 2015 |
|
DHARMENDRA KUMAR SHARMA Vs. STATE AND ORS.
|
September 22, 2015 |
|
DHARMENDRA MISHRA Vs. ECONOMIC TRANSPORT ORGANISATION
|
August 12, 2015 |
|
DHARMENDRA PRASAD SINGH AND ORS. Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
|
September 11, 2015 |
|
DHARMENDRA PRASAD SINGH AND ORS. Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
|
February 9, 2015 |
|
DHARMESH AND ANR Vs. STATE NCT OF DELHI AND ANR
|
August 26, 2015 |
|
DHARRAMBIR KHATTAR Vs. CENTREAL BUREAU OF INVESTIGATION
|
November 17, 2015 |
|
DHEERAJ MOR Vs. THE HONBLE HIGH COURT OF DELHI
|
February 19, 2015 |
|
DHIAN CHAND Vs. UNION OF INDIA
|
March 11, 2015 |
|
DHIRAJ JAIN Vs. ARUNENDRA KUMAR & ORS
|
December 18, 2015 |
|
DHIRAJ RANJAN Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
|
DIAMOND PRODUCTS LTD Vs. FOOTMART RETAIL INDIA LTD
|
August 7, 2015 |
|
DIGITAL RADIO (MUMBAI) BROADCASTING LTD. AND ORS. Vs. UNION OF INDIA
|
July 26, 2015 |
|
DILAWAR SHARMA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
August 14, 2015 |
|
DILEEP KUMAR Vs. STATE
|
December 2, 2015 |
|
DILEEP KUMAR GUPTA Vs. B S E S YAMUNA POWER LIMITED AND ANR
|
December 23, 2015 |
|
DILEEP SINGH BISHTA AND ORS Vs. STATE NCT OF DELHI AND ANR
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September 29, 2015 |
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DILIP @ MOGLI Vs. GOVT OF NCT OF DELHI
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September 21, 2015 |
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DILIP BHASKAR Vs. THE STATE GOVT. OF NCT DELHI AND ORS.
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February 27, 2015 |
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DILIP KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
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February 24, 2015 |
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DILIP KUMAR GOEL AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
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September 9, 2015 |
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DILIP KUMAR PANDEY Vs. UOI
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January 14, 2015 |
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DILPREET BADWAL Vs. GURU TEGH BAHADUR INSTITUTE OF TECHNOLOGY
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May 27, 2015 |
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DILSHAD AHMAD AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND OTHERS
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August 7, 2015 |
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DILSHAD AHMED Vs. STATE
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February 20, 2015 |
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DILSHAD AND ORS. Vs. STATE AND ORS.
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August 10, 2015 |
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DILWARA LEASING AND INVESTMENT LTD Vs. ADITYA INFRADEVELOPERS PRIVATE LTD& ORS
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December 7, 2015 |
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DILWARA LEASING AND INVESTMENT LTD Vs. ADITYA INFRADEVELOPERS PVT LTD AND ORS
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December 7, 2015 |
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DIN BANDHU DAS Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
September 1, 2015 |
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DIN DAYAL Vs. BHAGWAN DEVI
|
September 21, 2015 |
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DIN DAYAL SINCE DECEASED THR. LRS. Vs. BHAGWAN DEVI
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October 21, 2015 |
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DIN DAYAL YADAV Vs. UNION OF INDIA
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April 23, 2015 |
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DINESH @ BUDH RAM Vs. STATE
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October 6, 2015 |
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DINESH AGGARWAL AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
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September 30, 2015 |
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DINESH AND ORS Vs. STATE AND ANR
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August 13, 2015 |
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DINESH CHAND MISHRA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
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October 5, 2015 |
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DINESH CHAND SHARMA Vs. MANAGING COMMITTEE OF RUKMANI DEVI JAIPURIA PUBLIC
SCHOOL
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January 19, 2015 |
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DINESH CHANDRA Vs. UNION OF INDIA
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March 24, 2015 |
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DINESH KUMAR Vs. GULSHAN RAI CHADHA
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February 26, 2015 |
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DINESH KUMAR Vs. THE STATE OF NCT OF DELHI AND ORS.
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October 16, 2015 |
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DINESH KUMAR Vs. NARAYANI DEVI & ORS
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February 18, 2015 |
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DINESH KUMAR & ORS Vs. UNION OF INDIA & ORS
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July 28, 2015 |
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DINESH KUMAR & ORS Vs. STATE & ORS
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October 7, 2015 |
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DINESH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
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April 6, 2015 |
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DINESH KUMAR SETHI Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
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July 10, 2015 |
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DINESH MAHAJAN AND ORS. Vs. STATE AND ORS.
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December 11, 2015 |
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DINESH SEHGAL Vs. STATE OF NCT OF DELHI & ANR
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September 30, 2015 |
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DINESH SHARMA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 1, 2015 |
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DINESH SINGH Vs. STATE NCT OF DELHI
|
January 30, 2015 |
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DINESH YADAV Vs. STATE (NCT OF DELHI)
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July 21, 2015 |
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DINGAL Vs. STATE
|
March 13, 2015 |
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DIPAK BHATTACHARYYA Vs. THE BANKING OMBUDSMAN AND ORS.
|
February 4, 2015 |
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DIPAK KUMAR SHARMA Vs. U.O.I. AND ORS.
|
July 14, 2015 |
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DIPANKAR PAUL Vs. CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD.
|
July 14, 2015 |
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DIPTI SRIVASTAVA Vs. CHAIRMAN CUM MANAGING DIRECTOR, INDIAN AIRLINES
|
May 20, 2015 |
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DIRECTOR GENERAL E.S.I.C Vs. SATISH KUMAR AZAD AND ORS.
|
August 3, 2015 |
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DIRECTOR GENERAL OF WORKS Vs. SUSHIL KUMAR
|
January 12, 2015 |
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DIRECTOR GENERAL, C.C.R.U.M., MINISTRY OF HEALTH, GOVT. OF INDIA Vs. K.A.S. AZAMI
|
July 14, 2015 |
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DIRECTOR OF INCOME TAX Vs. ERICSSON AB
|
May 18, 2015 |
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DIRECTOR OF INCOME TAX Vs. LALA BHAGWAN DASS EDUCATIONAL TRUST
|
July 1, 2015 |
|
DIRECTOR OF INCOME TAX Vs. ERICSSON COMMUNICATIONS LTD.
|
September 4, 2015 |
|
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. ALL INDIA PERSONALITY ENHANCEMENT & CULTURAL CENTRE FOR SCHOLARS AIPECCS SOCIETY
|
October 7, 2015 |
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DIRECTOR OF INCOME TAX AND ORS. Vs. ROYAL JORDANIAN AIRLINES AND ORS.
|
November 24, 2015 |
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DIRECTOR OF INCOME TAX DELHI Vs. LUFTHANSA CARGO INDIA
|
May 27, 2015 |
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DIRECTOR OF INCOME TAX I AND ORS. Vs. MITCHELL DRILLING INTERNATIONAL PVT. LTD.
|
September 28, 2015 |
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DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. GE PACKAGED POWER INC. AND ORS.
|
January 12, 2015 |
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DIRECTORATE GENERAL OF FOREIGN TRADE Vs. MASUMI OVERSEAS PVT. LTD.
|
September 2, 2015 |
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DIRECTORATE GENERAL OF HYDROCARBONS Vs. AMBIENCE EXIM (P) LTD
|
December 23, 2015 |
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DIRECTORATE GENERAL OF HYDROCARBONS MINISTRY OF PETROLEUM AND NATURAL GAS Vs. AAMBIENCE EXIM (P) LTD.
|
July 16, 2015 |
|
DIRECTORATE OF ADULT EDUCATION Vs. BIRENDER KUMAR & ORS
|
July 9, 2015 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. GUO ZHISHENG AND ORS.
|
July 10, 2015 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. M.I. ENTERPRISES
|
October 16, 2015 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PARAMJIT SINGH GULATI
|
January 9, 2015 |
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DISCOVERY ASIA INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
November 19, 2015 |
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DIVYA AND ORS. Vs. STATE AND ORS.
|
August 14, 2015 |
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DIVYA CHOUDHARY AND ORS. Vs. GGSIP UNIVERSITY AND ORS.
|
November 23, 2015 |
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DLF LIMITED Vs. SOHUM SHOPPE LIMITED AND ORS.
|
September 28, 2015 |
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DMG CONSULTING PVT LIMITED Vs. TELECOMMUNICATION CONSULTANTS INDIA LIMITED
|
March 5, 2015 |
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DONALDSON INDIA FILTERS SYSTEMS PVT. LTD. Vs. DCIT
|
January 19, 2015 |
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DONGH LIAN KHAM AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
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DOW JONES & COMPANY Vs. INDIABULLS HOUSING FINANCE LTD. AND ORS.
|
August 13, 2015 |
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DR. K.C. VERMA Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
December 24, 2015 |
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DR. MGR EDUCATIONAL AND RESEARCH INSTITUTE UNIVERSITY Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
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DR. SUBRAMANIAN SWAMY Vs. RAJU
|
December 18, 2015 |
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DR.V.P.SHARMA Vs. DR. POONAM SHARMA
|
December 9, 2015 |
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DREAMLAND PROMOTERS & CONSULTANTS PVT. LTD. Vs. STATE AND ORS.
|
January 28, 2015 |
|
DRI Vs. RAJESH SHARMA
|
March 24, 2015 |
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DRIPLEX WATER ENGINEERING PVT. LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ORS.
|
December 4, 2015 |
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DROPTI DEVI Vs. RAM PYARI AND ORS.
|
October 5, 2015 |
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DS RANA Vs. GOVT OF NCT DELHI
|
May 27, 2015 |
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DSC LTD Vs. EARTHCON SYSTEM (I) PVT LTD
|
July 14, 2015 |
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DTC Vs. MANJEET SINGH
|
August 31, 2015 |
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DTC Vs. RAJENDER KUMAR
|
December 3, 2015 |
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DTC Vs. DTC SECURITY STAFF UNION REG.
|
November 27, 2015 |
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DTC Vs. MOHAR SINGH
|
September 9, 2015 |
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DTC Vs. ANANT RAM
|
October 16, 2015 |
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DTC Vs. MAHABIR PRASAD
|
January 29, 2015 |
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DTC AND ORS. Vs. SURAJ MAL
|
July 9, 2015 |
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DTC EMPLOYEES SUPERANNUATION (PENSION) TRUST AND ORS. Vs. U.P. CO-OP. SPINNING MILLS FEDERATION LTD. AND ORS.
|
March 9, 2015 |
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DUGAR CAPITAL SERVICES PRIVATE LIMITED AND ORS. Vs. DIPANKUR CEROILS PRIVATE LIMITED
|
March 23, 2015 |
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DUGAR GROWTH FUND PVT. LTD. Vs. MAHAMAYA BUILDERS PVT. LTD.
|
May 6, 2015 |
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DUNLOP INDIA LTD. Vs. FORECH INDIA LIMITED
|
November 16, 2015 |
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DURG PAL Vs. STATE
|
April 15, 2015 |
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DURGA NAND JHA Vs. U.O.I. AND ORS.
|
January 12, 2015 |
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DURGA PRECISION UDYOG Vs. SIYA RAM TIWARI
|
May 6, 2015 |
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DURGA SOFTELCOM PVT LTD Vs. ARICENT TECHNOLOGIES (HOLDINGS) LTD & ORS
|
August 31, 2015 |
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DURGA SOFTELECOM PVT LTD Vs. ARCENT TECHNOLOGIES (HOLDINGS) LTD
|
September 21, 2015 |
|
DURGESH BHARDWAJ & ORS Vs. MEENA KUMARI & ORS
|
April 8, 2015 |
|
DURGESH SHARMA & ORS Vs. STATE (NCT) OF DELHI & ANR
|
December 4, 2015 |
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DURHA MACHINES PVT. LTD. AND ORS. Vs. STATE BANK OF PATIALA
|
February 23, 2015 |
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DWARIKA PROJECTS LTD. Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
May 8, 2015 |
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DWARKA COURT BAR ASSOCIATION Vs. HONBLE LT GOVERNOR OF DELHI
|
February 9, 2015 |
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DWARKADHISH RESIDENTS WELFARE ASSOCIATION Vs. GOVT. OF NCT, DELHI & ORS
|
December 10, 2015 |
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DY DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. RAJIV CHANANA
|
January 13, 2015 |
|
E Vs. M/S C
|
April 13, 2015 |
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E-PROCUREMENT TECHNOLOGIES PVT. LTD. Vs. C-1, INDIA PVT. LTD. AND ORS.
|
April 13, 2015 |
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EASTERN ECONOMIST LTD. Vs. UNION OF INDIA
|
January 9, 2015 |
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EBBANI AGGARWAL Vs. SH MANGU SINGH & ORS
|
May 7, 2015 |
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EBONY RETAIL HOLDINGS LTD. Vs. SHANTI PRAKASH GUPTA AND ORS.
|
February 20, 2015 |
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ECE INDUSTRIES LTD Vs. DELHI POWER SUPPLY COMPANY LTD & ORS
|
November 23, 2015 |
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ECE INDUSTRIES LTD. Vs. DELHI POWER SUPPLY COMPANY LTD. AND ORS.
|
November 23, 2015 |
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EDARA GOPI CHAND Vs. UNION OF INDIA AND ORS.
|
October 20, 2015 |
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EDWARD KHIMANI KAMAU Vs. THE NARCOTICS CONTROL BUREAU
|
May 28, 2015 |
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EFFICIENT FRONTIER TECHNOLOGY INDIA PRIVATE LIMITED Vs. STATE
|
May 8, 2015 |
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EICHER GOODEARTH LTD. Vs. THE CIT
|
May 14, 2015 |
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EICHER GOODEARTH PVT. LTD. Vs. KRISHNA MEHTA AND ORS.
|
June 29, 2015 |
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EICHER MOTORS LIMITED Vs. SANJIV KUMAR KHATOI AND ORS.
|
January 30, 2015 |
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EICHER MOTORS LIMITED Vs. SAURABH KATAR AND OTHERS
|
December 16, 2015 |
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EKTA ARORA Vs. AJAY ARORA AND ORS.
|
August 7, 2015 |
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ELECTRIC INDUSTRIES THR MANISH JUNEJA Vs. E P F APPELLATE TRIBUNAL
|
March 17, 2015 |
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ELECTROSTEEL CASTINGS LIMTED Vs. UNION OF INDIA AND ORS.
|
November 30, 2015 |
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EMELSON AGENCIES Vs. COMMISSIONER OF TRADE & TAXES
|
July 21, 2015 |
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EMPLOYEE PROVIDENT FUND ORGANIZATION Vs. DURABLE ELECTRICAL PVT LTD & ORS & ANR
|
April 16, 2015 |
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EMPLOYEE STATE INSURANCE CORPORATION Vs. SKYLARK CAGERS INTERNATIONAL
|
October 28, 2015 |
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EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL BAR ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 18, 2015 |
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EMPLOYEES STATE INSURANCE CORPORATION (ESIC) Vs. SUMER SINGH AND ORS.
|
February 18, 2015 |
|
ENFIELD INFRASTRUCTURE LIMITED Vs. NTPC VIDYUT VYAPAR LTD.
|
January 15, 2015 |
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ENFORCEMENT DIRECTORATE Vs. SUBHASH CHANDRA TULI
|
March 25, 2015 |
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ENJAYES SPICES & CHEMICAL OIL LTD. Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION (NRDC)
|
January 20, 2015 |
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ESSAR PROJECTS (INDIA) LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
July 8, 2015 |
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ESSON FURNISHING P. LTD. Vs. PRINCIPAL C.C. (IMPORT), ICD, TUGHLAKABAD
|
September 21, 2015 |
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ESTATE OF SMT ABNASH KAUR Vs. ACIT CIRCLE 23(1), NEW DELHI
|
March 17, 2015 |
|
ESTATE OFFICER/COMMISSIONER OF C. EX. Vs. ANUP KUMAR SRIVASTAVA
|
January 28, 2015 |
|
ESUGARINDIA CLEARING CORPORATION LIMITED Vs. STATE
|
March 26, 2015 |
|
EVEREST INDUSTRIES LTD Vs. GULAB MALVIYA
|
September 29, 2015 |
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EVOLVE MARKETING SERVICES PVT. LTD. Vs. AIRCEL LTD. AND ORS.
|
September 7, 2015 |
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EX CONST RAMBIR SINGH Vs. UNION OF INDIA
|
March 27, 2015 |
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EX CONSTABLE KULDEEP SINGH Vs. UNION OF INDIA & ORS
|
September 30, 2015 |
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EX GNR BILLU RAM YADAV Vs. UNION OF INDIA
|
February 13, 2015 |
|
EX SUB MAJ PREM NATH SONI Vs. UNION OF INDIA
|
March 13, 2015 |
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EX SUB RAJENDER SINGH Vs. UNION OF INDIA AND ORS.
|
February 12, 2015 |
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EX-CONSTABLE RAJWANT Vs. UOI
|
March 23, 2015 |
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EX-CONSTABLE/DRIVER BIJENDER S. Vs. UOI AND ORS.
|
November 4, 2015 |
|
EX-HAV SAT YAVIR Vs. UOI
|
February 3, 2015 |
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EX-HC HARJINDER SINGH Vs. UOI
|
April 20, 2015 |
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EX. NK. JYOTI KANTA MAHAPATRA Vs. UNION OF INDIA AND OTHERS
|
January 21, 2015 |
|
EXCELLENT INVESTMENT SOLUTION Vs. STATE AND ORS.
|
July 3, 2015 |
|
EXECUTIVE DIRECTOR, SCHOOL OF OPEN LEARNING, UNIVERSITY OF DELHI Vs. ARJUN DEO BATRA AND ORS.
|
May 18, 2015 |
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EXPLICIT LEATHERS Vs. MOHD MUNNA
|
March 27, 2015 |
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EXQUISITE DECORS P. LTD. Vs. BAKELITE HYLAM LTD.
|
December 3, 2015 |
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EXXON MOBIL CORPORATION & ANR Vs. RAJEEV MUKUL & ANR
|
September 15, 2015 |
|
EXXON MOBILE CORPORATION & ANR Vs. ROMANIO GEORGE
|
November 20, 2015 |
|
F. HOFFMANN-LA ROCHE LTD. AND ORS. Vs. CIPLA LTD.
|
November 27, 2015 |
|
F.D. SINGH RAGHAVE Vs. DIRECTORATE GENERAL BORDER ROADS ORGANISATION
|
October 15, 2015 |
|
F.S. SAGGU Vs. THE UNION OF INDIA AND ORS.
|
May 5, 2015 |
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F.S. SAGGU Vs. THE UNION OF INDIA AND ORS.
|
September 14, 2015 |
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FAB INDIA OVERSEAS PRIVATE LTD. Vs. S.N. SHEOPURI
|
October 16, 2015 |
|
FAIRDEAL INDUSTRIES Vs. SUNIL KUMAR MISHRA
|
September 28, 2015 |
|
FAIZAN KHAN & ORS Vs. STATE & ANR
|
December 14, 2015 |
|
FAIZANUDDIN Vs. STATE (GOVT OF NCT OF DELHI)
|
December 18, 2015 |
|
FAKIR CHAND AND ORS Vs. UNION OF INDIA AND ORS
|
November 2, 2015 |
|
FAL AVAM SUBZI MANDI MASHAKHOR ASSOCIATION AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
September 9, 2015 |
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FANEESH PRASAD SHRIVASTAVA Vs. SAGRIKA DAS GUPTA & ORS
|
April 13, 2015 |
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FARIDA BEGUM BISWAS AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 2, 2015 |
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FAROOQ AHMED AND ORS Vs. SH P KRISHNAMURTHY AND ORS
|
May 6, 2015 |
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FARYAZ Vs. UNION OF INDIA AND ORS.
|
May 28, 2015 |
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FAST BOOKING (I) PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX-11 (1)
|
September 2, 2015 |
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FATHER MULLER CHARITABLE INSTITUTION Vs. UNION OF INDIA AND ORS.
|
September 29, 2015 |
|
FATHER MULLER CHARITABLE INSTITUTION Vs. UNION OF INDIA & ANR
|
September 18, 2015 |
|
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ Vs. UNION OF INDIA
|
January 19, 2015 |
|
FEDERATION OF TATA COMMUNICATIONS EMPLOYEES UNIONS Vs. UOI AND ORS.
|
July 8, 2015 |
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FERRERO SPA Vs. V M SIDDIQ
|
March 24, 2015 |
|
FERROUS INFRASTRUCTURE PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 21, 2015 |
|
FERTILISER ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
March 18, 2015 |
|
FERTILISER ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
January 6, 2015 |
|
FIITJEE (RANCHI CLASSES) LIMITED AND ORS. Vs. FIITJEE LIMITED
|
May 25, 2015 |
|
FINE PROPERTIES (P) LTD. Vs. VISHNU BHATNAGAR
|
February 4, 2015 |
|
FIROZ AHMED @ GANDHI Vs. STATE
|
May 22, 2015 |
|
FITWELL CONSTRUCTION (P) LTD. Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
|
FLAMAGAS,S A Vs. SHARAD (ALIAS RAJA)
|
January 9, 2015 |
|
FLASH PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
|
July 6, 2015 |
|
FLEVEL INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2015 |
|
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBITRATION AND ORS.
|
May 25, 2015 |
|
FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 11, 2015 |
|
FOOD CORPORATION OF INDIA Vs. U.O.I AND ORS.
|
August 3, 2015 |
|
FOOD CORPORATION OF INDIA Vs. ASHOK RICE MILLS AND ORS.
|
January 30, 2015 |
|
FOOD CORPORATION OF INDIA Vs. GURU ARJAN DEV RICE MILLS
|
January 30, 2015 |
|
FOOD CORPORATION OF INDIA Vs. KAPIL KUMAR & CO. & PARTNERS
|
April 23, 2015 |
|
FOOD CORPORATION OF INDIA Vs. APPELLANT AUTHORITY (CENTRAL) UNDER INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946 AND ORS.
|
July 22, 2015 |
|
FOOD INSPECTOR Vs. PRAFUL KUMAR
|
April 9, 2015 |
|
FOOD INSPECTOR Vs. RAJEEV BHATIA
|
March 20, 2015 |
|
FOOD INSPECTOR Vs. RAJENDER RATHORE & ORS
|
September 23, 2015 |
|
FOOD INSPECTOR Vs. VIJAY KUMAR
|
May 15, 2015 |
|
FOOD INSPECTOR Vs. BABLU SINGH
|
March 24, 2015 |
|
FOOD INSPECTOR Vs. MUKESH KUMAR SAMPAT
|
March 24, 2015 |
|
FOOD INSPECTOR Vs. RAM GOPAL
|
March 20, 2015 |
|
FOOD INSPECTOR Vs. DAYA RAM AND ORS.
|
July 7, 2015 |
|
FOOD INSPECTOR Vs. KALI CHARAN BRIJ MOHAN & ORS.
|
May 26, 2015 |
|
FOOD SAFETY & STANDARDS AUTHORITY OF INDIA Vs. DANISCO (INDIA) PVT LTD
|
April 22, 2015 |
|
FORBES FACILITY PVT. LTD. Vs. G.B. PANT HOSPITAL
|
August 20, 2015 |
|
FORBES FACILITY SERVICES PVT. LTD. Vs. G.B. PANT HOSPITAL
|
February 18, 2015 |
|
FORE SQUARE RETAIL PVT. LTD. Vs. REVELL GMBH & CO. K.G.
|
September 10, 2015 |
|
FORGINGS AND CHEMICALS INDUSTRIES LTD Vs. UNION OF INDIA
|
March 3, 2015 |
|
FORTUNE METALS LTD. Vs. KANWAR ENTERPRISES PVT. LTD.
|
February 23, 2015 |
|
FOUNDATION FOR APPLIED RESEARCH IN CANCER Vs. DDA
|
January 14, 2015 |
|
FOUNDRY VISIONMONGERS LTD. Vs. GITANJALI SEHGAL AND ORS.
|
July 1, 2015 |
|
FRESH ASSETS LTD. Vs. DDA AND ORS.
|
July 29, 2015 |
|
FULLERTON INDIA CREDIT COMPANY LIMITED Vs. JAI PRAKASH SHARMA
|
November 19, 2015 |
|
FUTURE GENERAL INDIA INS CO LTD Vs. SAROJ
|
May 22, 2015 |
|
FUTURE LIFESTYLE FASHIONS LIMITED Vs. ADIDAS INDIA MARKETING PRIVATE LIMITED
|
January 19, 2015 |
|
FUTURISTIC SALES PRIVATE LIMITED Vs. GLOBE PANEL INDUSTRIES INDIA PRIVATE LIMITED
|
January 28, 2015 |
|
FUTURISTIC SOLUTIONS LIMITED Vs. NIRMAL PROMOTERS PRIVATE LTD. AND ORS.
|
July 30, 2015 |
|
FUTURISTICS METAL TRADING PVT LTD Vs. UOI
|
January 19, 2015 |
|
G D TEWARI & CO Vs. DELHI DEVELOPMENT AUTHORITY
|
October 6, 2015 |
|
G E CAPITAL SERVICES INDIA Vs. PRABHU R
|
March 26, 2015 |
|
G S ANAND & ANR Vs. PURNA CHANDRA ROUT
|
July 9, 2015 |
|
G S BERAR & CO PVT LTD Vs. TRANS ASIAN INDUSTRIES EXPOSITIONS PVT LTD
|
February 11, 2015 |
|
G.D. ENGINEERING WORKS Vs. ARVIND KUMAR
|
October 9, 2015 |
|
G.D. KARTHIK Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
|
G.J. SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
|
G.L. SAGAR Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
G.L. SHARMA Vs. HEMANT KISHOR
|
January 13, 2015 |
|
G.M. GOUZAMING KUKI Vs. UOI AND ORS.
|
December 7, 2015 |
|
G.P. ROY Vs. UOI AND ORS.
|
December 8, 2015 |
|
G.R. MALHOTRA AND ORS. Vs. CANARA BANK AND ORS.
|
May 6, 2015 |
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G.S. GAINI AND ORS. Vs. SANJAY CHIRIPAL
|
May 5, 2015 |
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G.S. GILL Vs. STATE AND ORS.
|
August 25, 2015 |
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G.S. PAUL Vs. ESYS INFORMATION TECHNOLOGY LTD.
|
December 23, 2015 |
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G4S SECURE SOLUTIONS (INDIA) PVT. LTD. Vs. GROUP 4 SECURATAS KARAMCHARI SANGH (REGD.) AND ORS.
|
May 22, 2015 |
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GABS AND ORS. Vs. STATE BANK OF PATIALA AND ORS.
|
March 20, 2015 |
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GAFFAR AHMED Vs. STATE
|
November 23, 2015 |
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GAGAN EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
September 14, 2015 |
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GAGAN KAKKAR Vs. DHARAMPAL CHHABRA
|
July 22, 2015 |
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GAGAN KHOSLA AND ORS Vs. CANARA BANK
|
July 28, 2015 |
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GAGAN KUMAR & ORS Vs. STATE ( GOVT OF NCT) OF DELHI & ANR
|
December 18, 2015 |
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GAGANDEEP SINGH AND ORS. Vs. PRITHIPAL SINGH CHAWLA AND ORS.
|
April 22, 2015 |
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GAIL (INDIA) LIMITED Vs. BETA INFRATECH PRIVATE LIMITED
|
December 23, 2015 |
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GAIL (INDIA) LTD Vs. HINDUSTAN SANITARYWARE & INDUSTRIES LTD
|
August 13, 2015 |
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GAIL (INDIA) LTD. Vs. SURYA ROSHINI LTD.
|
April 13, 2015 |
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GAIL (INDIA) LTD. Vs. PETROLEUM & NATURAL GAS REGULATORY BOARD AND ORS.
|
October 14, 2015 |
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GAIL INDIA LIMITED Vs. AVINASH EM PROJECTS PVT. LTD.
|
May 1, 2015 |
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GAJINDER LOOND Vs. ZEDAK INDUSTRIES AND ORS.
|
July 21, 2015 |
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GALDHAN SANGAI AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
February 27, 2015 |
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GAMMON INDIA LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
|
April 15, 2015 |
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GANESH GUPTA @ DEEPAK GUPTA & ANR Vs. STATE (NCT OF DELHI) & ANR
|
July 22, 2015 |
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GANESH SINGH Vs. ADYA PRASAD SINGH
|
November 27, 2015 |
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GANESH TEA CENTRE Vs. REGISTRAR OF COPYRIGHTS & ORS
|
May 7, 2015 |
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GANESHI LAL JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
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GANGA DEVI AND ORS. Vs. SANJEEV SHARMA AND ORS.
|
February 23, 2015 |
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GANGES CONCAST INDUSTRIES LIMITED Vs. STATE
|
February 6, 2015 |
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GANGOTRI ENTERPRISES LTD. Vs. NTPC LTD.
|
May 7, 2015 |
|
GANPAT & ANR Vs. STATE & ORS
|
November 23, 2015 |
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GANRAJ SUGARS PRIVATE LIMITED Vs. STATE
|
February 13, 2015 |
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GARIMA CHAUDHARY Vs. UNION OF INDIA
|
May 8, 2015 |
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GARIMA YADAV Vs. DEAN, SOCIAL SCIENCES FACULTY, DELHI UNIVERSITY &
|
August 31, 2015 |
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GARVIT INDORA Vs. STATE NCT OF DELHI
|
May 22, 2015 |
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GAURAN PROPERTIES PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
December 1, 2015 |
|
GAURAV BAKSHI & ORS Vs. STATE ( GOVT OF NCT OF DELHI ) & ANR
|
October 16, 2015 |
|
GAURAV GUPTA Vs. SAT PAL
|
January 14, 2015 |
|
GAURAV GUPTA AND ORS. Vs. DIRECTOR OF ENFORCEMENT
|
May 29, 2015 |
|
GAURAV JAIN Vs. HINDUSTAN LATEX FAMILY PLANNING PROMOTION TRUST (HLFPPT)
|
January 7, 2015 |
|
GAURAV JAIN Vs. MANISH KUMAR GARG AND ORS.
|
December 3, 2015 |
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GAURAV JAIN Vs. HINDUSTAN LATEX FAMILY PLANNING PROMOTION TRUST AND ORS.
|
August 6, 2015 |
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GAURAV KARAMKR Vs. STATE (NCT OF DELHI) & ANR
|
November 4, 2015 |
|
GAURAV KATARA AND ORS. Vs. STATE AND ORS.
|
July 6, 2015 |
|
GAURAV MAGGO Vs. THE STATE OF NCT, DELHI
|
May 29, 2015 |
|
GAURAV MALHOTRA & ORS Vs. STATE GOVT OF NCT OF DELHI
|
August 3, 2015 |
|
GAURAV PURI & ORS Vs. STATE & ANR
|
November 4, 2015 |
|
GAURAV RAJ RAWAL AND ORS. Vs. STATE AND ORS.
|
December 8, 2015 |
|
GAURAV RAJPUT AND ORS. Vs. STATE OF DELHI AND ORS.
|
February 11, 2015 |
|
GAURAV RALHAN AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
|
September 21, 2015 |
|
GAURAV RISHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 22, 2015 |
|
GAURAV SECURITY SERVICE Vs. DELHI TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LTD.
|
July 9, 2015 |
|
GAURAV SHARMA & ORS Vs. STATE & ORS
|
July 21, 2015 |
|
GAURAV SHUKLA Vs. STATE
|
October 15, 2015 |
|
GAURI SHANKER Vs. GOVT OF N C T OF DELHI
|
February 20, 2015 |
|
GAUTAM @ RAVINDER KHARI AND ORS. Vs. STATE OF DELHI GOVERNMENT OF NCT OF DELHI AND ANR.
|
January 9, 2015 |
|
GAUTAM JAIN Vs. STATE (NCT OF DELHI)
|
December 2, 2015 |
|
GAUTAM KHAITAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 4, 2015 |
|
GAUTAM KHANNA Vs. THE STATE (NCT OF DELHI)
|
August 13, 2015 |
|
GAUTAM PRASAD SINGH Vs. STATE & ANR
|
July 13, 2015 |
|
GAUTAM SONI & ANR Vs. STATE & ORS
|
August 24, 2015 |
|
GAYA PRASAD Vs. UNION OF INDIA
|
March 23, 2015 |
|
GAYASUDDIN & ORS Vs. MOHD ASQIN & ANR
|
October 28, 2015 |
|
GAYNESH P SOTI Vs. DEEN DAYAL UPADHYAYA COLLEGE & ANR
|
May 5, 2015 |
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GCG TRANSGLOBAL HOUSING PROJECT PVT. LTD. Vs. SURAKSHIT EXPORTS PRIVATE LTD. AND ORS.
|
February 11, 2015 |
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GE CAPITAL SERVICES INDIA Vs. PRAYAG SCANNING PVT. LTD. AND ORS.
|
September 14, 2015 |
|
GE CAPITAL SERVICES INDIA Vs. K.M. VEERAPPA REDDY AND ORS.
|
October 16, 2015 |
|
GEETA Vs. STATE (GOVT OF NCT OF DELHI)
|
March 5, 2015 |
|
GEETA AND ORS. Vs. DINESH CHANDER AND ORS.
|
January 13, 2015 |
|
GEETA DEVI Vs. UPDATER SERVICES (P) LTD. AND ORS.
|
January 28, 2015 |
|
GEETA DEVI & ANR Vs. STATE
|
July 28, 2015 |
|
GEETU AND ORS. Vs. RAVINDER
|
July 28, 2015 |
|
GENENTECH INC. AND ORS. Vs. DRUGS CONTROLLER GENERAL OF INDIA AND ORS.
|
November 2, 2015 |
|
GENERAL MANAGER NORTHERN RAILWAY AND ORS. Vs. SHALAV RASTOGI AND ORS.
|
May 5, 2015 |
|
GENERAL MOTORS INDIA PRIVATE LIMITED Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION A
|
December 21, 2015 |
|
GEWA SAMPADA CGHS LTD. AND ORS. Vs. THE REGISTRAR COOPERATIVE SOCIETIES
|
December 3, 2015 |
|
GHAN SHYAM KAPOOR Vs. LT. GOVERNOR OF DELHI AND ORS.
|
December 18, 2015 |
|
GHANSHYAM Vs. STATE
|
March 24, 2015 |
|
GHASITA SINGH Vs. RAM PRAG KOIREE
|
July 21, 2015 |
|
GIAN CHAND Vs. DTC
|
October 5, 2015 |
|
GIAN CHAND GUPTA & ANR Vs. STATE & ANR
|
August 13, 2015 |
|
GIANWATI TAXAK Vs. THE UNIVERSITY OF DELHI AND ORS.
|
March 5, 2015 |
|
GILEAD PHARMASSET, LLC Vs. UNION OF INDIA AND ORS.
|
January 30, 2015 |
|
GIRDHARI & ANR Vs. STATE & ANR
|
December 23, 2015 |
|
GIRISH @ BHOLA & ORS Vs. STATE OF DELHI & ORS
|
December 18, 2015 |
|
GIRISH BABU GUPTA Vs. OMKAR SINGH
|
February 11, 2015 |
|
GIRISH KHORWAL & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 31, 2015 |
|
GIRWAR SINGH AND ORS Vs. C B I
|
April 19, 2015 |
|
GL SOFTWARE LIMITED AND ORS. Vs. GLOBAL LOGIC INDIA LIMITED
|
May 25, 2015 |
|
GLAXO GROUP LTD. AND ORS. Vs. S.D. GARG AND ORS.
|
May 12, 2015 |
|
GLOBAL ENGINEERING SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 21, 2015 |
|
GLORIA CHAUHAN Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 3, 2015 |
|
GLOSSY COLOR & PAINTS PVT. LTD. AND ORS. Vs. MONA AGGARWAL AND ORS.
|
September 9, 2015 |
|
GMR CHHATTISGARH ENERGY LIMITED Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
|
GMR KISHANGARH UDAIPUR AHMEDABAD EXPRESSWAY LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
June 29, 2015 |
|
GOBIND LAL Vs. AKSHAY
|
March 17, 2015 |
|
GOLAM BISWAS Vs. UNION OF INDIA AND ORS.
|
March 4, 2015 |
|
GOLDEN INDIA EXPOTRADE PVT. LTD. Vs. TIRUPATI BUILDING & OFFICES PVT. LTD.
|
January 29, 2015 |
|
GOLDEN PEAKOCK OVERSEAS LIMITED Vs. STATE
|
March 26, 2015 |
|
GOLDEN PEAKOCK OVERSEAS LIMITED AND ORS. Vs. GPL EXPORTS LIMITED
|
March 26, 2015 |
|
GOLDSPIN INDUSTRIES LTD Vs. AUTHORIZED OFFICER, CANARA BANK
|
May 1, 2015 |
|
GOLF TECHNOLOGIES (P) LTD. AND ORS. Vs. AXIS BANK LTD. AND ORS.
|
May 29, 2015 |
|
GOLF TECHNOLOGIES (P) LTD. AND ORS. Vs. AXIS BANK LTD. AND ORS.
|
June 1, 2015 |
|
GOODLUCK CAPITAL (P) LTD. Vs. JHARKHAND ISPAT PVT. LTD.
|
February 26, 2015 |
|
GOODWILL APARTMENTS PVT LTD Vs. LEISURE HOTELS PVT LTD & ANR
|
December 7, 2015 |
|
GOOGLE INC Vs. COMPETITION COMMISSION OF INDIA
|
April 27, 2015 |
|
GOPAL Vs. HINDUSTAN TIMES LTD.
|
November 30, 2015 |
|
GOPAL @ AJAY Vs. STATE OF NCT OF DELHI
|
October 9, 2015 |
|
GOPAL BHAGNANI Vs. RAMESH CHAND
|
March 11, 2015 |
|
GOPAL KRISHAN BHASIN Vs. STATE BANK OF PATIALA AND ORS.
|
March 25, 2015 |
|
GOPAL KRISHAN CHANDNA Vs. GURMEET KAUR
|
May 21, 2015 |
|
GOPAL KRISHAN PODDAR Vs. BHAWAN PODDAR & ORS
|
December 22, 2015 |
|
GOURAV JOSHIYA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
May 25, 2015 |
|
GOURAV JOSHIYA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
June 5, 2015 |
|
GOVERNMENT OF NCT OF DELHI Vs. BINATA NAHA AND ORS.
|
March 27, 2015 |
|
GOVERNMENT OF NCT OF DELHI Vs. JANGLI RAM
|
July 3, 2015 |
|
GOVERNMENT OF NCT OF DELHI AND ORS. Vs. S.D. SHARMA
|
March 4, 2015 |
|
GOVERNMENT OF NCT OF DELHI AND ORS. Vs. POONAM GUPTA AND ORS.
|
December 8, 2015 |
|
GOVIND Vs. STATE OF DELHI
|
February 4, 2015 |
|
GOVIND & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 24, 2015 |
|
GOVIND @ SURAJ & ORS Vs. STATE (NCT OF DELHI) & ANR
|
July 10, 2015 |
|
GOVIND SINGH AND ORS. Vs. STATE
|
July 16, 2015 |
|
GOVINDA Vs. STATE GOVT. OF NCT DELHI AND ORS.
|
October 5, 2015 |
|
GOVINDRAJ AMUTHA Vs. CUSTOMS
|
July 8, 2015 |
|
GOVINDRAJ AMUTHA Vs. CUSTOMS
|
August 7, 2015 |
|
GOVT OF DELHI AND ORS. Vs. NORTH DELHI POWER LTD. AND ORS.
|
August 31, 2015 |
|
GOVT OF NCT OF DELHI Vs. PREM CHAND AND ORS
|
September 15, 2015 |
|
GOVT OF NCT OF DELHI Vs. BHAGVIR SINGH
|
April 15, 2015 |
|
GOVT OF NCT OF DELHI Vs. VIRENDER KUMAR
|
May 7, 2015 |
|
GOVT OF NCT OF DELHI & OTHERS Vs. BHAGWAT SWAROOP
|
September 29, 2015 |
|
GOVT SCHOOL TEACHERS ASSOCIATION (MIGRANTS) REGD Vs. UNION OF INDIA
|
May 18, 2015 |
|
GOVT. OF NCT OF DELHI Vs. MANBHAR DEVI
|
September 21, 2015 |
|
GOVT. OF NCT OF DELHI AND ORS. Vs. D.K. SATSANGI AND ORS.
|
September 17, 2015 |
|
GOVT. OF NCT OF DELHI AND ORS. Vs. PHILOMINA MARY AND ORS.
|
October 16, 2015 |
|
GOVT. OF NCT OF DELHI AND ORS. Vs. KRISHAN KUMAR
|
September 16, 2015 |
|
GOVT. OF NCT OF DELHI AND ORS. Vs. B.D. GUPTA
|
April 16, 2015 |
|
GRAM SUDHAR SAMITI Vs. GOVT OF N C T OF DELHI AND ORS
|
July 10, 2015 |
|
GRANDER BHUSHAN DUBEY Vs. UNION OF INDIA AND ORS.
|
April 13, 2015 |
|
GRANT THORNTON INDIA LLPP Vs. SILVERDALE SERVICES LTD.
|
April 9, 2015 |
|
GRANULES INDIA LTD Vs. UNION OF INDIA
|
April 6, 2015 |
|
GRASSMORE TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
March 3, 2015 |
|
GREAT EASTERN ENERGY CORPORATION LIMITED Vs. UNION OF INDIA
|
May 27, 2015 |
|
GREENPEACE INDIA SOCIETY Vs. UNION OF INDIA
|
May 27, 2015 |
|
GREENPEACE INDIA SOCIETY Vs. UNION OF INDIA AND ORS.
|
January 20, 2015 |
|
GROUP CAPT (DR) B S NAYYAR Vs. UNION OF INDIA & ORS
|
August 21, 2015 |
|
GROUP CAPTAIN (T S) RAJEEV VARSHNEY Vs. INDIAN ROAD CONGRESS & ANR
|
August 20, 2015 |
|
GROUPE SEB INDIA PRIVATE LIMITED Vs. COMMERCIAL TAXES DEPARTMENT AND ORS.
|
September 21, 2015 |
|
GROUPON, INC Vs. MOHAN RAO AND ORS.
|
August 24, 2015 |
|
GROVER TEX PRINTS P LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT) & ORS
|
November 23, 2015 |
|
GROW MORE AGRI-COMMODITIES INDIA PRIVATE LIMITED Vs. STATE
|
May 25, 2015 |
|
GSM (OPERATIONS) PTY LTD Vs. JAI KUMAR SETHIA
|
February 19, 2015 |
|
GUDDU AND ORS. Vs. STATE NCT OF DELHI
|
September 8, 2015 |
|
GUDIA Vs. MUKESH
|
January 12, 2015 |
|
GUDIYA KHATOON Vs. THE STATE (NCT OF DELHI)
|
November 30, 2015 |
|
GUDOO DIWAKAR & ANR Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
|
November 2, 2015 |
|
GUGAN Vs. COMMISSIONER OF POLICE AND ORS.
|
March 27, 2015 |
|
GUJRATI KELAVANI HITWARDHAK MANDAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
|
January 19, 2015 |
|
GULAB SINGH Vs. STATE OF NCT OF DELHI AND ORS.
|
December 23, 2015 |
|
GULAB SINGH Vs. SATYENDER SINGH AND ORS.
|
September 2, 2015 |
|
GULAB SINGH Vs. SHER SINGH
|
May 5, 2015 |
|
GULAB SINGH SRIVASTAVA Vs. SAFDARJUNG HOSPITAL & ORS
|
September 9, 2015 |
|
GULLU & ANR Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
|
December 15, 2015 |
|
GULSHAN CHAUDHARY Vs. UNION OF INDIA AND ORS.
|
October 5, 2015 |
|
GULSHAN JIT SINGH Vs. JASWINDER SINGH & ORS
|
September 16, 2015 |
|
GULSHAN KUMAR AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
|
August 11, 2015 |
|
GULSHAN KUMAR RANA Vs. STATE OF NCT OF DELHI AND ANR
|
August 10, 2015 |
|
GULSHAN RAI MONGA Vs. SANJAY MALHOTRA AND ORS.
|
February 4, 2015 |
|
GULSHAN SETHI AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
August 4, 2015 |
|
GULSHAN YADAV Vs. SUSHMA YADAV & ORS
|
November 19, 2015 |
|
GULZAR AHMAD Vs. P K GUPTA & ORS
|
May 7, 2015 |
|
GULZAR SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL
|
May 1, 2015 |
|
GUNADHAR JANA Vs. KARIM
|
December 3, 2015 |
|
GUNDEEP SINGH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 16, 2015 |
|
GUNITA SODHI Vs. NAV AURO INVESTMENT PVT LTD
|
March 25, 2015 |
|
GUNJAN KUMAR Vs. VIPIN PARWANDA & ANR
|
September 14, 2015 |
|
GUNJAN KUMAR Vs. VIPIN PARWANDA
|
April 21, 2015 |
|
GUNVIR SINGH SAINI Vs. GOVT OF NCT OF DELHI
|
December 11, 2015 |
|
GUPTA SUBHASH & SONS Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
August 14, 2015 |
|
GURBACHAN SINGH Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
|
GURBACHAN SINGH SALUJA Vs. HONG KONG & SHANGHAI BANKING CORPORATION
|
February 3, 2015 |
|
GURBAKSHISH SINGH BATRA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
February 2, 2015 |
|
GURBIR KAUR Vs. BDR BUILDERS & DEVELOPERS PVT. LTD.
|
August 25, 2015 |
|
GURCHARAN SINGH Vs. PUNJAB AND SIND BANK
|
April 30, 2015 |
|
GURCHARAN SINGH Vs. CUSTOMS
|
March 17, 2015 |
|
GURCHARAN SINGH Vs. SARASWATI MISHRA & ORS
|
April 23, 2015 |
|
GURDEEP ARORA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
October 9, 2015 |
|
GURDEEP KAUR Vs. COMMISSIONER OF CUSTOMS
|
September 17, 2015 |
|
GURDEEP SINGH Vs. PUNJAB & SIND BANK AND ORS.
|
January 16, 2015 |
|
GURDEV SINGH DHINDSA & ANR Vs. CARBON POD INDIA LIMITED & ORS
|
December 17, 2015 |
|
GURINDERPAL SINGH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
October 12, 2015 |
|
GURMEET KAUR BAKASHI Vs. RAVINDER SINGH CHOUDHARY
|
February 3, 2015 |
|
GURMEET SINGH Vs. GURDIT SINGH
|
January 9, 2015 |
|
GURMEET SINGH Vs. MANJEET SINGH
|
May 25, 2015 |
|
GURMINDER JIT SINGH MODI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
July 10, 2015 |
|
GURNAM KAUR AND ORS. Vs. PRITAM SINGH BHATIA AND ORS.
|
April 10, 2015 |
|
GURNAM SINGH AND ORS Vs. UNION OF INDIA
|
July 22, 2015 |
|
GURPREET SINGH Vs. GURMEET SINGH CHOPRA
|
December 17, 2015 |
|
GURTEJ SINGH & ORS Vs. STATE ( NCT) OF DELHI & ANR
|
November 6, 2015 |
|
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. MANI RASTOGI AND ORS.
|
August 26, 2015 |
|
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. KAMAL KANT AGARWAL
|
March 23, 2015 |
|
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. Vs. SMIT RAJPUT AND ORS.
|
May 1, 2015 |
|
GURU HARKISHAN PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION AND ORS.
|
May 14, 2015 |
|
GURU HARKRISHAN PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
|
March 27, 2015 |
|
GURVINDER SINGH BHATIA Vs. CBI
|
October 29, 2015 |
|
GVR INFRA PROJECTS LTD. Vs. NATIIONAL HIGHWAY AUTHORITY OF INDIA AND ORS.
|
September 8, 2015 |
|
GYAN CHAND AND ORS. Vs. STATE
|
December 17, 2015 |
|
GYAN DEO MANI TRIPATHI Vs. UNIVERSITY OF DELHI
|
March 13, 2015 |
|
GYAN PARKASH AND ORS. Vs. STATE
|
February 10, 2015 |
|
GYANENDER SINGH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 20, 2015 |
|
GYANWATI @ ARTI CHAUHAN & ORS Vs. STATE (NCT OF DELHI) & ANR
|
October 16, 2015 |
|
H K BASOYA Vs. UNION OF INDIA
|
May 7, 2015 |
|
H.C. UMAKANT PANDEY Vs. UNION OF INDIA AND ORS.
|
August 6, 2015 |
|
H.K. CHADHA Vs. BASTI SUGAR MILLS CO. LTD. AND ORS.
|
September 3, 2015 |
|
H.N. WADHWA Vs. PUNJAB NATIONAL BANK AND ORS.
|
May 14, 2015 |
|
H.P. GUPTA Vs. DELHI ADMINISTRATION AND ORS.
|
August 27, 2015 |
|
H.R. SIDDIQUE Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
|
January 9, 2015 |
|
H.S. BEDI Vs. INDERJEET SINGH
|
October 16, 2015 |
|
H.S. BEDI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 14, 2015 |
|
HAIDER ALI Vs. STATE
|
September 10, 2015 |
|
HAJI BAJRUDDIN ALIAS HAJI BADRUDDIN AND ANOTHER Vs. STATE AND ORS
|
August 24, 2015 |
|
HAJI MUL @ DANISH Vs. STATE NCT OF DELHI
|
February 2, 2015 |
|
HAKUMAT RAI Vs. DELHI AGRICULTURAL MARKETING BOARD
|
April 29, 2015 |
|
HALDIRAM BHUJIAWALA Vs. ANAND KUMAR DEEPAK KUMAR
|
February 10, 2015 |
|
HALDIRAM BHUJIAWALA AND ORS. Vs. ANAND KUMAR DEEPAK KUMAR AND ORS.
|
October 19, 2015 |
|
HAMDARD LABORATORIES INDIA AND ORS. Vs. ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
|
September 18, 2015 |
|
HAMDARD NATIONAL FOUNDATION (INDIA) AND ORS. Vs. ABDUL JALIL AND ORS.
|
November 16, 2015 |
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HAMIDA BEGUM Vs. LAND & BUILDING DEPARTMENT
|
August 6, 2015 |
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HANDA DIARY MILK & ANR Vs. POPULAR HOSIERY MILLS & ORS
|
May 7, 2015 |
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HANNY MEHTA AND ORS. Vs. THE STATE (DELHI ADMN.) AND ORS.
|
November 18, 2015 |
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HANS KUMAR JAIN Vs. RENU GANDOTRA
|
March 3, 2015 |
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HANS RAJ Vs. BHIM RAO AMBEDKAR COLLEGE
|
March 3, 2015 |
|
HANS RAJ @ SONU Vs. STATE
|
August 26, 2015 |
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HANS RAJ AND ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 15, 2015 |
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HANS RAJ GUPTA Vs. INDER RAJ SINGH
|
January 9, 2015 |
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HANS RAJ JAIN Vs. ELECTION COMMISSION OF INDIA
|
March 19, 2015 |
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HANSRAJ & ORS Vs. STATE OF DELHI & ANR
|
November 2, 2015 |
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HANUMAN DASS GOEL AND ORS. Vs. POONAM CHAND GOEL AND ORS.
|
February 24, 2015 |
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HANUMAN SINGH POONIA Vs. UNION OF INDIA AND ORS
|
September 8, 2015 |
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HARBANS KAUR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 2, 2015 |
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HARBHAJAN SINGH Vs. UNION OF INDIA & ORS
|
October 16, 2015 |
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HARBHAJAN SINGH CHOPRA AND ORS. Vs. FOUNTAINHEAD MOTELS PVT. LTD. AND ORS.
|
July 29, 2015 |
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HARCHAND SINGH Vs. NARINDER KAUR & ORS
|
November 18, 2015 |
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HARDEEP SINGH Vs. SAVITA
|
September 23, 2015 |
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HARDEV SINGH AKOI Vs. GOVERNMENT OF NCT OF DELHI
|
April 6, 2015 |
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HARDICON LTD. Vs. MADAN LAL
|
March 12, 2015 |
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HARE RAM SAHU & ORS Vs. POONAM & ANR
|
November 20, 2015 |
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HARENDER SINGH Vs. THE STATE (NCT OF DELHI) AND ORS.
|
September 4, 2015 |
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HARGOBIND TRAVELS Vs. UNION OF INDIA & ORS
|
September 8, 2015 |
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HARI CHAND SAINI Vs. DELHI METRO RAIL CORPORATION LTD (DMRC)
|
April 21, 2015 |
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HARI DURGA TRAVELS Vs. COMMISSIONER OF TRADE & TAXES
|
May 14, 2015 |
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HARI DUTT SHARMA Vs. DELHI JAL BOARD
|
October 6, 2015 |
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HARI KANT KUKRETI AND ANR Vs. STATE
|
August 28, 2015 |
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HARI KISHAN Vs. SCINDIA POTTERIES & SERVICES PVT. LTD.
|
November 24, 2015 |
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HARI KISHAN Vs. RANJEET
|
March 17, 2015 |
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HARI KISHAN AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 6, 2015 |
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HARI OM GUPTA Vs. GOVT. OF NCT OF DELHI
|
November 5, 2015 |
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HARI OM JHA Vs. STATE NCT OF DELHI ANDANOTHER
|
August 24, 2015 |
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HARI PRAKASH Vs. UNION OF INDIA & ORS
|
November 24, 2015 |
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HARI PRAKASH Vs. VIPIN KUMAR AGGARWAL AND ORS.
|
October 30, 2015 |
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HARI PRAKASH AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
|
October 7, 2015 |
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HARI RAM Vs. SHANTI DEVI AND ORS.
|
October 5, 2015 |
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HARI RAM GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
January 30, 2015 |
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HARI SARAN SHARMA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
February 20, 2015 |
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HARI SHANKAR KUMAR Vs. STATE GOVT. OF NCT OF DELHI
|
October 9, 2015 |
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HARI SINGH Vs. STATE OF NCT OF DELHI
|
December 11, 2015 |
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HARI SINGH AND ORS Vs. STATE OF NCT DELHI & ANR
|
September 17, 2015 |
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HARINDER DEWAN Vs. RAVI DEWAN
|
September 11, 2015 |
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HARINDER NAGAR Vs. KUSUMLATA
|
March 27, 2015 |
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HARIOM Vs. STATE OF NCT OF DELHI
|
June 10, 2015 |
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HARIOM & ORS Vs. STATE OF NCT OF DELHI & ANR
|
December 1, 2015 |
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HARISH Vs. STATE OF DELHI
|
July 16, 2015 |
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HARISH ANIL VASANT Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2015 |
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HARISH C. RAI Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
October 5, 2015 |
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HARISH CHAND Vs. MUKESH KUMAR AND ORS.
|
February 5, 2015 |
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HARISH CHAND TANDON Vs. DARPAN TANDON AND ORS.
|
September 23, 2015 |
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HARISH CHANDER Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 23, 2015 |
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HARISH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY
|
February 4, 2015 |
|
HARISH K BAGHEL Vs. STATE OF NCT OF DELHI & ANR
|
December 22, 2015 |
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HARISH KUMAR Vs. COMMISSIONER, SOUTH DELHI MUNICIPAL CORPORATION
|
February 23, 2015 |
|
HARISH KUMAR BHATEJA Vs. BHAGWAN DASS
|
January 5, 2015 |
|
HARISH LAMBA Vs. KASHMIRI LAL
|
April 28, 2015 |
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HARISH MANCHANDA AND ORS Vs. STATE AND ANOTHER
|
August 18, 2015 |
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HARISH MASAND AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
June 29, 2015 |
|
HARISH RELAN Vs. KAUSHAL KUMARI RELAN AND ORS.
|
August 3, 2015 |
|
HARISH SHARMA & ANR Vs. STATE ( NCT OF DELHI)
|
November 26, 2015 |
|
HARJINDER PAL SINGH Vs. ONKAR SINGH
|
December 15, 2015 |
|
HARJINDER SINGH Vs. UOI AND ORS.
|
April 20, 2015 |
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HARJINDER SINGH ANAND Vs. DALJEET SINGH ANAND
|
July 15, 2015 |
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HARJINDER SINGH AND ORS. Vs. THE STATE OF NCT DELHI AND ORS.
|
October 30, 2015 |
|
HARJINDER SINGH NAMDHARI Vs. NATIONAL BUILDING CONSTRUCTION COMPANY LTD.
|
September 24, 2015 |
|
HARKESH (DECEASED) Vs. UNION OF INDIA
|
January 13, 2015 |
|
HARMEET SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 15, 2015 |
|
HARMEET SINGH AND ORS. Vs. STATE
|
August 27, 2015 |
|
HARMESH SINGH AND ORS. Vs. THE STATE NCT OF DELHI
|
October 14, 2015 |
|
HARMINDER SINGH KOGHAR Vs. RAMNATH EXPORTS PRIVATE LTD. AND ORS.
|
September 1, 2015 |
|
HARMINDER SINGH SURI Vs. AMRIK SINGH SURI
|
July 1, 2015 |
|
HARPAL SINGH Vs. SONIA SINGH
|
July 10, 2015 |
|
HARPAL SINGH Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
HARPAL SINGH & ANR Vs. ICICI LOMBARD & ANR
|
April 21, 2015 |
|
HARPAL SINGH AND ORS. Vs. THE STATE AND ORS.
|
July 7, 2015 |
|
HARPAL SINGH AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
October 5, 2015 |
|
HARPHOOL KUMAWAT Vs. UNION OF INDIA
|
January 20, 2015 |
|
HARPHOOL SINGH Vs. DAROPTI & ORS
|
September 22, 2015 |
|
HARPIARI DEVI AND ORS. Vs. RAM KISHAN AND ORS.
|
March 19, 2015 |
|
HARPREET SINGH Vs. STATE & ORS
|
September 4, 2015 |
|
HARPREET SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
January 14, 2015 |
|
HARPREET SINGH KLER Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
|
HARPREET SINGH MAKBKAR AND ORS. Vs. PUNJAB AND SIND BANK
|
August 18, 2015 |
|
HARSH AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 16, 2015 |
|
HARSH GUPTA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 5, 2015 |
|
HARSH KUMAR Vs. DAYAL SINGH COLLEGE AND ORS.
|
October 28, 2015 |
|
HARSHARAN SINGH Vs. SURINDER KAUR NARULA & ORS
|
April 21, 2015 |
|
HARVANSH PANDIT AND ORS. Vs. THE STATE AND ORS.
|
July 29, 2015 |
|
HARVEER SINGH & ORS Vs. STATE & ANR
|
August 28, 2015 |
|
HARVINDER PAL SINGH Vs. LAJ PAL SINGH AND ORS.
|
October 12, 2015 |
|
HARVINDER PAL SINGH AND ORS. Vs. S.K. MUKHERJEE AND ORS.
|
August 21, 2015 |
|
HARVINDER SINGH Vs. STATE
|
February 3, 2015 |
|
HARVINDER SINGH @ LALE @ HARBINDER Vs. STATE
|
November 5, 2015 |
|
HARVINDER SINGH RANA Vs. NATIONAL SEED CORPORATION LTD.
|
August 4, 2015 |
|
HARYANA PACKAIDS PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
March 4, 2015 |
|
HARYANA PANEER BHANDAR Vs. COMMISSIONER OF INCOME TAX
|
November 5, 2015 |
|
HARYANA ROADWAYS DELHI Vs. RAKESH KUMAR AND ORS.
|
April 17, 2015 |
|
HASIBUN NISHA KHATUN ALIAS HASIBUN Vs. STATE NCT OF DELHI AND ANOTHER
|
August 7, 2015 |
|
HASMULLAH (MOHD.) Vs. GOVT. OF NCT OF DELHI AND ANOTHER
|
September 2, 2015 |
|
HAV DADASO SAMPATRAO PHADTARE Vs. UNION OF INDIA
|
January 21, 2015 |
|
HAV PREM SINGH Vs. UOI
|
March 20, 2015 |
|
HAVELLS INDIA LTD Vs. AMRITANSHU KHAITAN
|
March 17, 2015 |
|
HAVILDAR KAILASH BABU DIXIT Vs. UOI
|
March 13, 2015 |
|
HAWALDAR PANDEY Vs. STATE(GOVT OF NCT OF DELHI)
|
December 21, 2015 |
|
HAZRAT ALI AND ORS Vs. STATE AND ANR
|
August 12, 2015 |
|
HAZRAT MAULANA ARSHAD MADANI AND ORS. Vs. QARI MOHAMMAD USMAN AND ORS.
|
April 10, 2015 |
|
HCL COMNET SYSTEMS Vs. V. RAMGOPAL
|
May 19, 2015 |
|
HCL INFOSYSTEM LTD Vs. UNION OF INDIA
|
April 21, 2015 |
|
HCL LIMITED Vs. THE COMMISSIONER OF INCOME TAX NEW DELHI
|
February 3, 2015 |
|
HCL TECHNOLOGIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 15, 2015 |
|
HCL TECHNOLOGIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
July 16, 2015 |
|
HDFC BANK LIMITED Vs. MOHD SHAFEEQ
|
July 13, 2015 |
|
HDFC BANK LTD Vs. SUDESH KUMAR
|
February 9, 2015 |
|
HDFC ERGO GEN INS CO LTD Vs. ANITA KOHLI
|
February 10, 2015 |
|
HDFC ERGO GEN INSURANCE CO LTD Vs. NIRMALA DEVI
|
March 3, 2015 |
|
HDFC ERGO GEN. INSURANCE CO. LTD. Vs. BABLU SAHANI AND ORS.
|
March 3, 2015 |
|
HDFC ERGO GEN. INSURANCE CO. LTD. Vs. BABY KHUSHBU AND ORS.
|
March 3, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
|
February 20, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. LALTA DEVI
|
January 12, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. MOHD. IZAJUL AND ORS.
|
February 18, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. AISA AND ORS.
|
February 18, 2015 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. BABLU SAHNI AND ORS.
|
April 22, 2015 |
|
HEERA SINGH Vs. THE STATE NCT OF DELHI AND ORS.
|
December 1, 2015 |
|
HEERAL YADAV Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
& ANR
|
November 23, 2015 |
|
HEJIAN SOLIDKEY PETROLEUM MACHINERY CO LTD Vs. INDIAN OIL CORPORATION LTD
|
July 28, 2015 |
|
HEJIAN SOLIDKEY PETROLEUM MACHINERY CO. LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
September 18, 2015 |
|
HELAMIN TECHNOLOGY HOLDING SA AND ANOTHER Vs. HARIBANSH RAI AND OTHERS
|
December 9, 2015 |
|
HELAMIN TECHNOLOGY HOLDING SA AND ORS. Vs. HARIBANSH RAI AND ORS.
|
September 12, 2015 |
|
HELP INDIAN AGAINST CORRUPTION (NGO) Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
December 2, 2015 |
|
HEM CHAND Vs. STATE (N C T OF DELHI)
|
March 27, 2015 |
|
HEM CHAND AND ORS Vs. STATE & ORS
|
July 13, 2015 |
|
HEM CHAND GARG Vs. SHREE CHAND
|
April 6, 2015 |
|
HEM CHAND SHARMA AND ORS. Vs. INNOVATIVE TEXTILES LTD. AND ORS.
|
March 26, 2015 |
|
HEM SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
March 5, 2015 |
|
HEMANG SINGH @ HIMANSHU SINGH & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 22, 2015 |
|
HEMANT Vs. STATE NCT OF DELHI
|
December 16, 2015 |
|
HEMANT MALVIYA Vs. CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) AND ORS.
|
July 1, 2015 |
|
HEMANT SINGH GUSAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR
|
December 11, 2015 |
|
HENNA GEORGE Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
|
HERO REALITY LIMITED Vs. BRAJESH NAGAR AND ORS.
|
July 13, 2015 |
|
HIGHWAY ENGINEERING CONSULTANTS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 27, 2015 |
|
HILL COUNTRY PROPERTIES LIMITED Vs. UNION OF INDIA
|
February 9, 2015 |
|
HIM LOGISTICS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
November 2, 2015 |
|
HIMACHAL FUTURISTIC COMMUNICATIONS LTD Vs. BHARAT SANCHAR NIGAM LTD
|
April 17, 2015 |
|
HIMADRI DUTTA Vs. JOGINDER SINGH
|
May 26, 2015 |
|
HIMALAYAN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
HIMALAYAN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ORS.
|
August 11, 2015 |
|
HIMANK ALIAS HUNNY Vs. STATE NCT OF DELHI AND ORS
|
September 16, 2015 |
|
HIMANSHU Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 22, 2015 |
|
HIMANSHU @ CHINU Vs. STATE
|
February 6, 2015 |
|
HIMANSHU BHATT Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION AND ORS.
|
September 28, 2015 |
|
HIMANSHU DEV Vs. STATE (NCT OF DELHI)
|
July 1, 2015 |
|
HIMANSHU JAIN Vs. STATE GOVT OF NCT OF DELHI
|
September 14, 2015 |
|
HIMANSHU PAL Vs. UNIVERSITY OF DELHI AND ANR.
|
November 5, 2015 |
|
HIMANSHU PANDE Vs. UNION OF INDIA
|
March 23, 2015 |
|
HINDALCO INDUSTRIES LTD Vs. SUMAN LATA TUTEJA
|
January 29, 2015 |
|
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. IRCON INTERNATIONAL LIMITED
|
December 23, 2015 |
|
HINDUSTAN MOTORS LTD. Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
September 28, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD & ORS Vs. JYOTI RUBBER UDHYOG (INDIA) LTD
|
September 29, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
|
August 25, 2015 |
|
HINDUSTAN PLYWOOD COMPANY Vs. RISHI AHUJA
|
August 24, 2015 |
|
HINDUSTAN TIMES LIMITED Vs. AITA RAM
|
February 23, 2015 |
|
HIRA LAL Vs. STATE
|
February 24, 2015 |
|
HIRA LAL Vs. DIRECTOR OF EDUCATION, GOVT. OF NCT OF DELHI AND ORS.
|
September 14, 2015 |
|
HIRA SINGH & ORS Vs. UNION OF INDIA & ORS
|
December 4, 2015 |
|
HIRA SINGH AND ORS Vs. STATE OF NCT OF DELHI & ANR
|
September 18, 2015 |
|
HIRANMOY CHAKRAVARTY Vs. STATE (NCT OF DELHI) & ANR
|
September 18, 2015 |
|
HITACHI METGLAS (INDIA) PRIVATE LIMITED Vs. STATE
|
March 23, 2015 |
|
HITESH ARORA & ORS Vs. STATE NCT OF DELHI & ANR
|
October 12, 2015 |
|
HITESH SHARMA Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 20, 2015 |
|
HK Vs. PK
|
August 27, 2015 |
|
HOLY FAMILY HOSPITAL Vs. CENTRAL INFORMATION COMMISSION
|
March 4, 2015 |
|
HOME CABLE NETWORK PVT. LTD. Vs. MEDIA PRO ENTERPRISE INDIA PVT. LTD. AND ORS.
|
May 15, 2015 |
|
HONDA CARS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX & ANR
|
April 21, 2015 |
|
HONDA SIEL POWER PRODUCTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 23, 2015 |
|
HONEY ENTERPRISES Vs. COMMISSIONER OF INCOME TAX, DELHI
|
December 8, 2015 |
|
HONEYWELL INTERNATIONAL INC. Vs. PRAVIN THORAT AND ORS.
|
August 24, 2015 |
|
HONGKONG & SHANGHAI Vs. UNION OF INDIA
|
February 3, 2015 |
|
HOSHIYAR SINGH Vs. STATE
|
February 9, 2015 |
|
HOSHIYARI DEVI & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 27, 2015 |
|
HOTEL QUEEN ROAD P. LTD. Vs. UOI AND ORS.
|
May 25, 2015 |
|
HOTEL RANI CASTLE Vs. E.P.F. APPELLATE TRIBUNAL AND ORS.
|
March 3, 2015 |
|
HOTEL TAJ PALACE Vs. JAGAT SINGH AND ORS.
|
November 18, 2015 |
|
HOUSING DEVELOPMENT FINANCE CORP LTD Vs. ANKIT SAXENA
|
January 8, 2015 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. RAVINDRA DHANKAR AND ORS.
|
September 14, 2015 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. SANDEEP KUMAR AND ORS.
|
March 11, 2015 |
|
HT MUSIC AND ENTERTAINMENT CO LTD Vs. UNION OF INDIA
|
March 19, 2015 |
|
HUKUM SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
February 4, 2015 |
|
HUMAN FUNDAMENTAL RIGHTS ASSOCIATION (REGD ) AND O Vs. UNION OF INDIA AND ORS
|
September 17, 2015 |
|
HUNGAMA DIGITAL MEDIA ENTERTAINMENT PVT. LTD. Vs. ADB MOBILE ENTERTAINMENT AND ORS.
|
August 28, 2015 |
|
HYDERABAD DUTY FREE RETAIL LIMITED Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
|
HYUNDAI ROTEM COMPANY Vs. DELHI METRO RAIL CORPORATION
|
November 23, 2015 |
|
I D PANDEY Vs. CENTRAL INFORMATION COMMISSIONER AND ORS
|
September 18, 2015 |
|
I.K. SAINI Vs. DELHI POLICE AND ORS.
|
December 2, 2015 |
|
I.P. GROVER AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 5, 2015 |
|
I.S. DYE STUFF INDUSTRIES LTD. Vs. UOI AND ORS.
|
February 9, 2015 |
|
I.T.E. INDIA PVT. LTD. Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION
|
January 19, 2015 |
|
I.U. KHAN Vs. UNION OF INDIA AND ORS.
|
October 12, 2015 |
|
IACM SMART LEARN LIMITED AND ORS. Vs. GLOBAL THINK COMPUTER
|
February 23, 2015 |
|
IBITOROKO MELVILE DAVIS Vs. STATE (NCT OF DELHI)
|
October 20, 2015 |
|
ICICI BANK LIMITED Vs. MANISH
|
September 30, 2015 |
|
ICICI BANK LIMITED Vs. PREM CHAND SHARMA
|
October 5, 2015 |
|
ICICI BANK LIMITED Vs. SUNITA MITTAL
|
September 28, 2015 |
|
ICICI BANK LIMITED Vs. YOGESH GROVER
|
September 30, 2015 |
|
ICICI BANK LIMITED Vs. NITIN SETHI AND ANR
|
October 5, 2015 |
|
ICICI BANK LIMITED Vs. SHAKUNTLA GUPTA
|
August 12, 2015 |
|
ICICI BANK LIMITED Vs. DES RAJ AND ORS.
|
October 5, 2015 |
|
ICICI BANK LTD Vs. SATVEER SINGH
|
November 6, 2015 |
|
ICICI BANK LTD Vs. RATHI SYNTEX LTD & ANR
|
November 6, 2015 |
|
ICICI BANK LTD Vs. RAM PRAKASH & ANR
|
October 30, 2015 |
|
ICICI BANK LTD Vs. SATVEER YADAV & ANR
|
October 30, 2015 |
|
ICICI BANK LTD Vs. RAHUL YADAV
|
October 30, 2015 |
|
ICICI BANK LTD Vs. TRICE INFOTECH PVT LTD & ANR
|
October 30, 2015 |
|
ICICI BANK LTD Vs. SHAMIM AHMED
|
October 30, 2015 |
|
ICICI BANK LTD Vs. MOHD RIYAZ
|
September 15, 2015 |
|
ICICI BANK LTD Vs. RANJULA YADAV
|
September 15, 2015 |
|
ICICI BANK LTD Vs. SANJAY BARUA
|
September 15, 2015 |
|
ICICI BANK LTD Vs. SATISH KUMAR
|
September 15, 2015 |
|
ICICI BANK LTD Vs. RAJ KUMAR TYAGI
|
September 15, 2015 |
|
ICICI BANK LTD Vs. SUNIL KUMAR
|
September 15, 2015 |
|
ICICI BANK LTD Vs. VIJAY KUMAR GUPTA
|
September 15, 2015 |
|
ICICI BANK LTD Vs. PAWAN KUMAR YADAV
|
December 23, 2015 |
|
ICICI BANK LTD. Vs. ASTHA KUMAR AND ORS.
|
November 6, 2015 |
|
ICICI BANK LTD. Vs. GURDEEP SINGH
|
October 30, 2015 |
|
ICICI BANK LTD. Vs. AMAR PAL
|
September 15, 2015 |
|
ICICI BANK LTD. Vs. COLLAGE ESTATES PVT. LTD. AND ORS.
|
September 15, 2015 |
|
ICICI BANK LTD. Vs. VISHAL BAISLA
|
September 15, 2015 |
|
ICICI BANK LTD. Vs. RATHI SYNTEX LTD. AND ORS.
|
November 6, 2015 |
|
ICICI BANK LTD. Vs. JITENDRA KR. SINGH AND ORS.
|
November 6, 2015 |
|
ICICI BANK LTD. Vs. K.P. MURGESAN
|
November 6, 2015 |
|
ICICI LOMBARD GENERAL INS. CO. LTD. Vs. PRAMILA AND ORS.
|
February 20, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ROJIDA KHATUN & ORS
|
July 16, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SITA RAM GARG & ORS
|
January 19, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAMTA & ORS
|
April 6, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SH ADITYA KALRA
|
May 27, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHANDER PAL SINGH
|
March 5, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PITAMBAR YADAV
|
March 25, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAMESH CHANDRA
|
February 26, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JYOTI MALHOTRA
|
January 8, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ANJANA PATIAL
|
January 16, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. AVDESH KUMAR
|
January 12, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJPAL
|
May 26, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SAJJAN LAL
|
January 12, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KASIB AND ORS.
|
March 17, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JITENDER KUMAR AND ORS.
|
February 24, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. RENU AND ORS.
|
March 12, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. LAL BABU JHA AND ORS.
|
February 23, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. RAM MANIK AND ORS.
|
January 16, 2015 |
|
ICICI LOMBARD GIC LTD Vs. VISHAL HIRA MERCHANTS PVT LTD
|
March 5, 2015 |
|
IDBI BANK LIMITED Vs. ESSLON SYNTHETICS LTD. AND ORS.
|
January 28, 2015 |
|
IDEB PROJECTS PVT LTD Vs. AIRPORTS AUTHORITY OF INDIA
|
May 20, 2015 |
|
IDHA IRON AND STEEL COMPANY LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
|
IFB INDUSTRIES LTD. Vs. UNION OF INDIA
|
September 10, 2015 |
|
IFCI FACTORS LTD. Vs. MAVEN INDUSTRIES LTD. AND ORS.
|
November 20, 2015 |
|
IFCI LIMITED Vs. S. SURENDRA AND OTHERS
|
August 4, 2015 |
|
IFFCO TOKIO GEN INS CO LTD Vs. SHEELA
|
January 27, 2015 |
|
IFFCO TOKIO GEN INS CO. LTD. Vs. MITHU SARKAR AND ORS.
|
February 19, 2015 |
|
IFFCO TOKIO GEN. INS. CO. LTD. Vs. SACHIN KUMAR AND ORS.
|
May 19, 2015 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAM NARESH
|
May 27, 2015 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. REEMA MEHTA
|
May 25, 2015 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SATENDRA YADAV
|
January 29, 2015 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. INDO RAMA SYNTHETICS LTD.
|
January 20, 2015 |
|
IFFO TOKIO GENERAL INSURANCE CO. LTD. Vs. PARSAN AND ORS.
|
May 20, 2015 |
|
IISCO OFFICERS ASSOCIATION Vs. STEEL AUTHORITY OF INDIA LTD
|
March 18, 2015 |
|
IKLAKH Vs. STATE
|
January 27, 2015 |
|
IKRAR Vs. STATE GOVT OF NCT OF DELHI
|
November 5, 2015 |
|
IMPACT ENTERPRISES Vs. UNION BANK OF INDIA
|
December 22, 2015 |
|
IMRAN ALI Vs. UNION OF INDIA
|
January 14, 2015 |
|
IMRAN AND ORS. Vs. STATE
|
April 22, 2015 |
|
IMRAN HUSSAIN AND ORS Vs. STATE NCT OF DELHI AND ORS
|
September 8, 2015 |
|
IN RE: ALL INDIA FILM CORPORATION PRIVATE LIMITED AND ORS. Vs. STATE
|
October 5, 2015 |
|
IN RE: ALL INDIA FILM CORPORATION PRIVATE LIMITED AND ORS. Vs. STATE
|
April 29, 2015 |
|
IN RE: ALLIED TRADEMART PRIVATE LIMITED AND ORS. Vs. STATE
|
April 23, 2015 |
|
IN RE: AMERICAN EXPRESS FOREIGN EXCHANGE SERVICES INDIA LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: ANM FINCAP PRIVATE LIMITED AND ORS. Vs. STATE
|
November 2, 2015 |
|
IN RE: APEX SAFETY GLASS PRIVATE LIMITED AND ORS. Vs. STATE
|
October 5, 2015 |
|
IN RE: ATLANTIC VISION PRIVATE LIMITED AND ORS. Vs. STATE
|
November 2, 2015 |
|
IN RE: AVALOKITESHVAR VALINV LIMITED AND ORS. Vs. STATE
|
April 16, 2015 |
|
IN RE: B-CORE SOFTWARE PVT. LTD. Vs. STATE
|
May 7, 2015 |
|
IN RE: BANK STREET SECURITIES PRIVATE LIMITED AND ORS. Vs. STATE
|
November 2, 2015 |
|
IN RE: BANKEY BIHARI MARKETING PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: BASERA REALTECH PRIVATE LIMITED AND ORS. Vs. STATE
|
November 2, 2015 |
|
IN RE: BGK COMMODITIES PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: BHARTI INFOTEL PRIVATE LIMITED Vs. STATE
|
November 2, 2015 |
|
IN RE: BOOM INVESTMENTS PRIVATE LIMITED AND ORS. Vs. STATE
|
November 6, 2015 |
|
IN RE: BRISTOL ENTERPRISES PRIVATE LIMITED AND ORS. Vs. STATE
|
November 16, 2015 |
|
IN RE: C. A. PROCESS INDUSTRIES PRIVATE LIMITED AND ORS. Vs. STATE
|
January 28, 2015 |
|
IN RE: CAPITAL 18 FINCAP PVT. LTD. Vs. STATE
|
July 17, 2015 |
|
IN RE: CENTURION INFRASTRUCTURE PRIVATE LIMITED AND ORS. Vs. STATE
|
November 16, 2015 |
|
IN RE: CENTURY SEEDS PRIVATE LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: CHANDPUR ENTERPRISES LIMITED AND ORS. Vs. STATE
|
September 11, 2015 |
|
IN RE: CHEMICO MANUFACTURERS (INDIA) LIMITED AND ORS. Vs. STATE
|
September 11, 2015 |
|
IN RE: COMPANIES ACT, 1956 & THE COMPANIES ACT, 2013 Vs. STATE
|
April 16, 2015 |
|
IN RE: COURT ON ITS OWN MOTION Vs. STATE
|
November 6, 2015 |
|
IN RE: COURT ON ITS OWN MOTION Vs. OBSESSION NAAZ (FIRM)
|
January 22, 2015 |
|
IN RE: DAYCO ENGINE SYSTEMS PRIVATE LIMITED AND ORS. Vs. STATE
|
October 5, 2015 |
|
IN RE: DCM ENGINEERING LIMITED AND ORS. Vs. STATE
|
September 1, 2015 |
|
IN RE: DLF CITY DEVELOPERS PRIVATE LIMITED AND ORS. Vs. STATE
|
September 9, 2015 |
|
IN RE: DOLPHIN HOLDINGS PRIVATE LIMITED AND ORS. Vs. STATE
|
September 11, 2015 |
|
IN RE: EROS RESORTS AND HOTELS LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: FELIX SOFTWARE SOLUTIONS PRIVATE LIMITED AND ORS. Vs. STATE
|
July 27, 2015 |
|
IN RE: FIL INDIA BUSINESS SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
|
April 16, 2015 |
|
IN RE: FIL INDIA BUSINESS SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: GANRAJ SUGARS PRIVATE LIMITED AND ORS. Vs. STATE
|
July 27, 2015 |
|
IN RE: GENUINE ENTERPRISES PRIVATE LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: INC RESEARCH CDS SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
|
August 18, 2015 |
|
IN RE: JAISINGH WIRES PRIVATE LIMITED AND ORS. Vs. STATE
|
September 11, 2015 |
|
IN RE: LETTUCE ENTERTAIN YOU LIMITED AND ORS. Vs. STATE
|
November 6, 2015 |
|
IN RE: LIFELONG FINISHING ACADEMY PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: MAGIC TRADELINK PRIVATE LIMITED AND ORS. Vs. STATE
|
September 9, 2015 |
|
IN RE: MAHARANIE TRADERS PRIVATE LIMITED AND ORS. Vs. STATE
|
November 6, 2015 |
|
IN RE: MAPSA LOGISTICS PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: MOUNT ECHO BUILDWELL PRIVATE LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: N.V. RESORTS PRIVATE LIMITED AND ORS. Vs. STATE
|
August 18, 2015 |
|
IN RE: NAVEEN IMPORT PRIVATE LIMITED AND ORS. Vs. STATE
|
July 21, 2015 |
|
IN RE: NEC INDUSTRIAL PROJECTS LIMITED AND ORS. Vs. STATE
|
September 9, 2015 |
|
IN RE: NIIT LIMITED AND ORS. Vs. STATE
|
May 8, 2015 |
|
IN RE: OM JEE SNACKS PRIVATE LIMITED AND ORS. Vs. STATE
|
September 11, 2015 |
|
IN RE: ONE STAR REALTY PRIVATE LIMITED AND ORS. Vs. STATE
|
October 5, 2015 |
|
IN RE: P.R. KUMAR CORPORATE SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: PARASABHA CONSTRUCTION PRIVATE LIMITED AND ORS. Vs. STATE
|
September 1, 2015 |
|
IN RE: PILANI SOFT LABS PRIVATE LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: PURIFLAIR INDIA PRIVATE LIMITED Vs. STATE
|
September 28, 2015 |
|
IN RE: RAJENDRA RAVINDRA PRINTERS PRIVATE LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: RAMPGREEN SOLUTIONS PRIVATE LIMITED Vs. STATE
|
March 17, 2015 |
|
IN RE: RELIGARE CAPITAL MARKETS LIMITED Vs. STATE
|
March 23, 2015 |
|
IN RE: RPS VIKAS CASTINGS PRIVATE LIMITED AND ORS. Vs. STATE
|
May 8, 2015 |
|
IN RE: SAI PRECIOUS GEMS AND JEWEL AND ORS. Vs. STATE
|
April 8, 2015 |
|
IN RE: SHIVA AGRO PRIVATE LIMITED AND ORS. Vs. STATE
|
May 5, 2015 |
|
IN RE: SHIVRAJ EXIM PVT. LTD. AND ORS. Vs. STATE
|
April 16, 2015 |
|
IN RE: SKYWAY VENTURES LIMITED AND ORS. Vs. STATE
|
August 18, 2015 |
|
IN RE: SPECTRUM REALTY PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: SPRINGER EDITORIAL SERVICES PRIVATE LIMITED Vs. STATE
|
September 28, 2015 |
|
IN RE: SUNSHINE GLOBAL AGRO LIMITED AND ORS. Vs. STATE
|
August 18, 2015 |
|
IN RE: UNICOMMERCE ESOLUTIONS PVT. LTD. AND ORS. Vs. STATE
|
October 20, 2015 |
|
IN RE: ZF COMPONENTS INVESTMENT PRIVATE LIMITED AND ORS. Vs. STATE
|
September 21, 2015 |
|
INDEPENDENT NEWS SERVICES PVT LTD(INDIA TV) Vs. CRAZI MOBAPPS
|
February 26, 2015 |
|
INDER DEV YADAV Vs. GOVT. OF NCT AND ORS.
|
September 16, 2015 |
|
INDER KUMAR GUPTA Vs. SUMER CHAND GUPTA
|
May 29, 2015 |
|
INDER KUMAR LAMBA Vs. VEENA SETHI & ORS
|
November 24, 2015 |
|
INDER KUMAR SHARMA Vs. THE GENERAL MANAGER, NORTHERN RAILWAY BARODA HOUSE AND ORS.
|
September 3, 2015 |
|
INDER MOHAN ARORA Vs. PAWAN KUMAR JAIN
|
September 9, 2015 |
|
INDER SINGH Vs. UNDER SECRETARY, MINISTRY OF HOME AFFAIRS
|
January 12, 2015 |
|
INDER SINGH ALIAS INDAL Vs. STATE AND ANR
|
September 29, 2015 |
|
INDER SINGH AND ORS. Vs. STATE OF DELHI
|
November 27, 2015 |
|
INDERJEET Vs. UNION OF INDIA AND ORS
|
September 9, 2015 |
|
INDERJEET Vs. MANAGEMENT OF ANU ENTERPRSIES AND ORS.
|
November 5, 2015 |
|
INDERJEET SINGH Vs. STATE NCT OF DELHI
|
March 5, 2015 |
|
INDERJIT MEHTA Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
INDERJIT NARULA AND ORS. Vs. ROHIT DUA AND ORS.
|
January 28, 2015 |
|
INDERPEET SINGH CHAWLA AND ORS Vs. STATE AND ANR
|
September 8, 2015 |
|
INDERPREET KAUR Vs. HDFC BANK AND ANR
|
August 13, 2015 |
|
INDIA CARES Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
February 5, 2015 |
|
INDIA EXPORT HOUSE (P) LTD. Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE AND ORS.
|
September 10, 2015 |
|
INDIA INFOLINE & ORS Vs. STATE & ANR
|
August 3, 2015 |
|
INDIA TRADE PROMOTION ORGANIZATION Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS)
|
January 22, 2015 |
|
INDIAN ASSOCIATION FOR SOCIAL PSYCHIATRY Vs. UNION OF INDIA AND ORS.
|
April 15, 2015 |
|
INDIAN ASSOCIATION FOR SOCIAL PSYCHIATRY Vs. UNION OF INDIA & AND ANOTHER
|
April 15, 2015 |
|
INDIAN BANK Vs. REXIMA EXPORTS PVT. LTD. AND ORS.
|
May 18, 2015 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS. Vs. AMAR SINGH AND ORS.
|
May 15, 2015 |
|
INDIAN INSTITUTE OF TECHNOLOGY (IIT) KHARAGPUR Vs. CENTRAL VIGILANCE COMMISSION (CVC) AND ORS.
|
August 7, 2015 |
|
INDIAN MICRO ELECTRONICS (P) LTD. Vs. CHANDRA INDUSTRIES AND ORS.
|
June 30, 2015 |
|
INDIAN NAVIGATION CO. Vs. WORKS THR. ENGINEERING WORKERS LAL JHANDA UNION
|
August 7, 2015 |
|
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 12, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. RADHEY SHYAM
|
September 15, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. KAPIL BAGRI
|
August 10, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. SANJEEV KUMAR
|
January 6, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. AIR LIQUIDE GLOBAL E&C SOLUTIONS (INDIA) PVT. LTD.
|
April 22, 2015 |
|
INDIAN OVERSEAS BANK Vs. RAJAT SHARMA
|
May 25, 2015 |
|
INDIAN OVERSEAS BANK Vs. ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION & ANR
|
November 27, 2015 |
|
INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD (IRCTC) Vs. SRINATHJI CATERERS
|
January 27, 2015 |
|
INDIAN RAILWAY FINANCE CO. LTD. AND ORS. Vs. YATENDER KUMAR SHARMA AND ORS.
|
September 10, 2015 |
|
INDIAN RED CROSS SOCIETY Vs. SHIVANI ADHIKARI
|
September 3, 2015 |
|
INDIAN TRADE PROMOTION ORGANIZATION Vs. ANIL KUMAR KHANNA
|
August 3, 2015 |
|
INDIRA DEY Vs. UNION OF INDIA AND ORS.
|
September 24, 2015 |
|
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. UNION OF INDIA AND ORS.
|
August 5, 2015 |
|
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. PRESIDENCY EDUCATIONAL TRUST
|
May 27, 2015 |
|
INDIRA SETH AND ANR. Vs. VIKAS MADAN AND ANR.
|
August 24, 2015 |
|
INDO ALUSYS INDUSTRIES LTD. Vs. GNCT OF DELHI AND ORS.
|
August 12, 2015 |
|
INDOSOLAR LTD Vs. UNION OF INDIA
|
July 3, 2015 |
|
INDRAJIT GHOSH Vs. THE REGISTRAR, JAWAHARLAL NEHRU UNIVERSITY AND ORS.
|
March 12, 2015 |
|
INDRAPRASTHA POWER GENERATION CO. LTD. Vs. FAHEEM BAIG
|
January 9, 2015 |
|
INDU Vs. MODEST KETKI CGHS LTD & ANR
|
September 22, 2015 |
|
INDUS COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 29, 2015 |
|
INDUSTRIA DE DISENO TEXTILE SA Vs. ORIENTAL CUISINES PVT. LTD. AND ORS.
|
May 19, 2015 |
|
INDUSTRIES (INDIA) LTD. Vs. STATE & ANR.
|
October 16, 2015 |
|
INFO EDGE (INDIA) LTD. Vs. RAKESH KALIA
|
December 15, 2015 |
|
ING VYSYA BANK LTD. Vs. INDERJIT SINGH AND ORS.
|
October 16, 2015 |
|
INLAND ROAD TRANSPORT PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 12, 2015 |
|
INNOVATIVE REALTORS PVT LTD Vs. SUSHMA SACHDEVA
|
October 19, 2015 |
|
INNOVOLT INC. Vs. KEVIN POWER SOLUTIONS LTD.
|
November 23, 2015 |
|
INSPECTOR (MAHILA) RAVINA Vs. UOI AND ORS.
|
August 6, 2015 |
|
INSTITUTE OF CHARTERED
ACCOUNTANTS OF INDIA & ANR Vs. OM PRAKASH VERMA & ORS
|
May 5, 2015 |
|
INSTITUTE OF GEOINFORMATICS (P) LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
May 19, 2015 |
|
INSTITUTE OF INTERNATIONAL EXCELLENCE AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 17, 2015 |
|
INSTITUTE OF PUBLIC HEALTH Vs. UNION OF INDIA AND ORS.
|
May 1, 2015 |
|
INSTITUTE OF RURAL DEVELOPMENT
AND SOCIAL CONSCIOU Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
& ANR
|
October 29, 2015 |
|
INTEGRATED WASTE MANAGEMENT AND URBAN SERVICES COMPANY (TAMIL NADU) LIMITED Vs. STATE
|
January 28, 2015 |
|
INTER ALLIANCE CONSULTANTS PRIVATE LIMITED Vs. STATE
|
January 28, 2015 |
|
INTER IKEA SYSTEMS B V Vs. QUESS CORP LIMITED
|
November 4, 2015 |
|
INTERLUDE TECHNOLOGIES Vs. POPULAR ENTERTAINMENT NETWORK LTD. AND ORS.
|
November 23, 2015 |
|
INTERNATIONAL HISPACOL S.A. Vs. CASTMASTER ENTERPRISE PVT. LTD.
|
February 18, 2015 |
|
INTERNATIONAL METRO CIVIL CONTRACTORS Vs. COMMISSIONER OF TRADE & TAXES, DELHI
|
March 27, 2015 |
|
INTERNATIONAL TRACTORS LTD. AND ORS. Vs. PUNJAB TRACTORS LTD. AND ORS.
|
September 8, 2015 |
|
IP SUPPORT SERVICES (INDIA) PVT LTD ; LECOANET HEMANT INDIA PVT LTD Vs. MILLENNIUM PLAZA LIMITED
|
July 15, 2015 |
|
IP UNITY COMMUNICATIONS LIMITED Vs. STATE
|
May 25, 2015 |
|
IQBAL Vs. STATE OF NCT OF DELHI & ANR
|
September 18, 2015 |
|
IQBAL @ BUNTY Vs. STATE
|
October 15, 2015 |
|
IQBAL GAZI Vs. STATE
|
January 9, 2015 |
|
IQBAL SINGH Vs. SUBHASH CHAND
|
January 27, 2015 |
|
IQBAL SINGH Vs. SANJAY GUPTA & ANR
|
April 23, 2015 |
|
IQRAR AHMED Vs. ALLAUDDIN
|
April 15, 2015 |
|
IRCON INTERNATIONAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 15, 2015 |
|
IRCON INTERNATIONAL LTD. Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
|
IRFAN BADSHAH Vs. STATE
|
March 24, 2015 |
|
IRFANA AND ANOTHER Vs. AYYUB KHAN
|
December 14, 2015 |
|
IRSHAD AHMED Vs. STATE NCT OF DELHI
|
December 11, 2015 |
|
ISHA Vs. BALBIR SINGH AND ORS.
|
January 15, 2015 |
|
ISHAK KHAN Vs. HAZRAT ALI AND ORS.
|
September 9, 2015 |
|
ISHAN EDUCATION RESEARCH SOCIETY AND ORS. Vs. NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS AND ORS.
|
July 2, 2015 |
|
ISHMANI AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 2, 2015 |
|
ISHTIYAQ AHMED Vs. DELHI DEVELOPMENT AUTHORITY & ORS
|
April 8, 2015 |
|
ISHWAR SAINI Vs. VIDEOCON INDUSTRIES LTD. AND ORS.
|
September 14, 2015 |
|
ISHWAR SINGH ALIAS ISHWAR BHALLA AND ORS Vs. STATE AND ANR
|
December 4, 2015 |
|
ISHWAR SINGH SHARMA Vs. BHARAT PETROLEUM CORPORATION LTD & ANR
|
December 1, 2015 |
|
ISHWAR SINGH SHARMA Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
December 1, 2015 |
|
ISTIKHAR AHMAD AND ORS. Vs. STATE AND ORS.
|
October 16, 2015 |
|
ITD-ITD CEM JV Vs. COMMISSIONER OF TRADE AND TAXES
|
May 14, 2015 |
|
ITI LTD Vs. BHARAT PHOTO CIRCUITS LTD
|
September 18, 2015 |
|
J C CONSTRUCTION Vs. NATIONAL BUILDING CONSTRUCTIONS CORPORATION LTD
|
March 18, 2015 |
|
J C T HIND Vs. UOI
|
February 5, 2015 |
|
J K DASS GUPTA Vs. SUDHIR CHAUDARY
|
October 28, 2015 |
|
J K MITTAL Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
September 9, 2015 |
|
J K TRAVELS Vs. UOI
|
January 19, 2015 |
|
J L CHAUDHARY Vs. NORTH DELHI MUNICIPAL CORPORATION
|
October 28, 2015 |
|
J P SHRIVASTAVA Vs. UNIVERSITY OF DELHI & ANR
|
November 17, 2015 |
|
J S DESIGNERS LTD Vs. REGIONAL P F COMMISSIONER-II
|
March 20, 2015 |
|
J S TOMAR Vs. GOVT OF NCT OF DELHI AND ORS
|
August 19, 2015 |
|
J TECH COMMUNICATION INDIA PRIVATE LIMITED Vs. STATE
|
May 18, 2015 |
|
J. KHUSHALANI Vs. BADARPUR THERMAL POWER STATION AND ORS.
|
May 5, 2015 |
|
J.J. LAL Vs. UNION OF INDIA & ORS
|
December 23, 2015 |
|
J.P. SINGH Vs. SUKHBIR SINGH
|
November 27, 2015 |
|
J.P. SINGH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 23, 2015 |
|
J.S. TOMAR Vs. UOI AND ORS.
|
March 26, 2015 |
|
JACOB PULIYEL Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
JAG PERVESH SINGH Vs. MANJEET KAUR
|
December 15, 2015 |
|
JAGAN NATH SYAL Vs. COMMISSIONER OF GIFT TAX
|
July 20, 2015 |
|
JAGAT CINEMA Vs. UNION OF INDIA
|
March 20, 2015 |
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JAGBIR SINGH Vs. STATE & ANR
|
November 2, 2015 |
|
JAGBIR SINGH Vs. JAI SINGH & ANR
|
December 18, 2015 |
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JAGBIR SINGH AND ANR. Vs. DHARAMVIR AND ORS.
|
April 8, 2015 |
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JAGBIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 6, 2015 |
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JAGDEO SINGH Vs. THE STATE AND ORS.
|
February 11, 2015 |
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JAGDEV SINGH SETHI Vs. KANWALJIT SINGH SETHI
|
December 9, 2015 |
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JAGDISH Vs. NARENDER & ORS (IFFCO TOKIO GENERAL INS CO LTD )
|
July 16, 2015 |
|
JAGDISH AMBEDKAR Vs. UNION OF INDIA AND ORS.
|
January 30, 2015 |
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JAGDISH CHAND Vs. FOOD CORPORATION OF INDIA & ORS
|
December 16, 2015 |
|
JAGDISH CHAND GUPTA Vs. UNION OF INDIA
|
July 20, 2015 |
|
JAGDISH GUPTA Vs. STATE (GOVT. OF NCT OF DELHI)
|
September 28, 2015 |
|
JAGDISH PRASAD Vs. STATE
|
March 3, 2015 |
|
JAGDISH PRASAD Vs. STATE AND ORS.
|
February 27, 2015 |
|
JAGDISH PRASAD Vs. DELHI DEVELOPMENT AUTHORITY
|
May 20, 2015 |
|
JAGDISH PRASAD Vs. DELHI MEDICAL COUNCIL
|
May 18, 2015 |
|
JAGDISH PRASAD AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
April 15, 2015 |
|
JAGDISH SHARMA Vs. THE HONKONG AND SHANGHAI BANKING CORPORATION LTD.
|
December 16, 2015 |
|
JAGE RAM AND ORS. Vs. STATE OF DELHI
|
April 15, 2015 |
|
JAGESH CHANDRA MISHRA Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
|
January 21, 2015 |
|
JAGJEET SINGH Vs. STATE (NCT OF DELHI)
|
April 6, 2015 |
|
JAGJIT SINGH OBEROI Vs. RANJEET KAUR AND ORS.
|
July 9, 2015 |
|
JAGJIWAN CO-OPP. GROUP HOUSING SOCIETY LTD. Vs. UNION OF INDIA AND ORS.
|
July 7, 2015 |
|
JAGMINDER SINGH AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
July 21, 2015 |
|
JAGMOHAN KHERA Vs. GOPAL KRISHAN KHERA
|
June 29, 2015 |
|
JAGMOHAN MALHOTRA Vs. ADESH KUMAR & ORS
|
May 20, 2015 |
|
JAGMOHAN SINGH KOCHHAR Vs. SATWANT SINGH KOCHHAR
|
October 15, 2015 |
|
JAGPREET KAUR GANDHI Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
|
JAGRAN PRAKASHAN LIMITED Vs. UNION OF INDIA
|
March 12, 2015 |
|
JAGRAN PRAKASHAN LIMITED AND ORS. Vs. UNION OF INDIA
|
November 17, 2015 |
|
JAGRITI PLASTICS LTD. AND ORS. Vs. COMMISSIONER OF TRADE & TAXES
|
October 1, 2015 |
|
JAGSON INTERNATIONAL LTD Vs. OIL & NATURAL GAS CORPORATION LTD
|
July 13, 2015 |
|
JAH DEVELOPERS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 5, 2015 |
|
JAHANGIR ALAM Vs. STATE
|
January 20, 2015 |
|
JAI BALAJI SECURITY SERVICES (REGD.) Vs. A.P.F.C.DELHI (NORTH)
|
December 16, 2015 |
|
JAI BHAGWAN Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
|
November 5, 2015 |
|
JAI BHAGWAN & ORS Vs. LT GOVERNOR OF DELHI & ORS
|
September 15, 2015 |
|
JAI BHAGWAN NANDAL Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR
|
December 4, 2015 |
|
JAI BHAGWAN YADAV AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 15, 2015 |
|
JAI DUTT Vs. GOVT OF NCT OF DELHI & ANR
|
November 2, 2015 |
|
JAI KISHAN Vs. THE STATE GOVT. OF NCT OF DELHI
|
August 13, 2015 |
|
JAI KISHAN @ KISHAN @ JYOTI Vs. STATE
|
August 7, 2015 |
|
JAI KISHORE Vs. STATE
|
August 3, 2015 |
|
JAI KUMAR & ORS Vs. STATE, GOVT OF NCT OF DELHI & ANR
|
October 6, 2015 |
|
JAI KUNWAR Vs. DHARAM DEVI
|
August 10, 2015 |
|
JAI MOAL KURIAN @ DR JAI SUNNY GEORGE Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 10, 2015 |
|
JAI NARAIN Vs. COLLECTOR (NORTH WEST)
|
January 6, 2015 |
|
JAI NARAIN AND ORS. Vs. NAGENDER AND ORS.
|
March 25, 2015 |
|
JAI PRAKASH Vs. SCHOOL MANAGEMENT OF ITL PUBLIC SCHOOL AND ORS.
|
July 28, 2015 |
|
JAI PRAKASH AND ANR Vs. STATE AND ORS
|
September 17, 2015 |
|
JAI PRAKASH PANDEY Vs. PRABHAWATI AND ORS.
|
October 14, 2015 |
|
JAI PRAKASH SINGH Vs. STATE OF DELHI (NCT)
|
July 6, 2015 |
|
JAI VIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
August 11, 2015 |
|
JAIBEER SINGH Vs. JAI BHAGWAN SINGH
|
August 31, 2015 |
|
JAIBHARAT TEXTILE & REAL ESTATE LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
November 5, 2015 |
|
JAIBHARAT TEXTILE AND REAL ESTATE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
December 17, 2015 |
|
JAIBHARAT TEXTILE AND REAL ESTATE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
|
January 16, 2015 |
|
JAIDEEP SETH Vs. URMILA SETH AND ORS.
|
December 1, 2015 |
|
JAIMALA Vs. STATE (GOVT OF NCT OF DELHI)& ANR
|
December 18, 2015 |
|
JAIMEET KAUR MEHAR Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
JAINTIA HIGHWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 6, 2015 |
|
JAIPAL SINGH Vs. STATE
|
September 10, 2015 |
|
JAISHREE Vs. STATE, GOVT. OF NCT OF DELHI AND ORS.
|
November 20, 2015 |
|
JAMIA HAMDARD Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
March 20, 2015 |
|
JAMIA HAMDARD (DEEMED UNIVERSITY) AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 12, 2015 |
|
JAMIA HAMDARD (DEEMED UNIVERSITY) AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 20, 2015 |
|
JAMIA MILLIA ISLAMIA Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
August 13, 2015 |
|
JAMNA DATWANI Vs. KISHIN DATWANI & ORS
|
July 23, 2015 |
|
JAMSHED ANSARI Vs. UNION OF INDIA
|
March 27, 2015 |
|
JAMUNA SINGH Vs. SANGRAM SINGH
|
October 6, 2015 |
|
JANG BAHADUR SINGH GUJRAL Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2015 |
|
JANG SINGH Vs. UOI AND ORS.
|
March 19, 2015 |
|
JANGYA NARAYAN MISHRA Vs. STATE
|
August 6, 2015 |
|
JANNAT KHAN Vs. RANBIR SIGH VIJAYRAN
|
December 15, 2015 |
|
JARDEN CONSUMER SOLUTIONS OF INDIA (P) LTD Vs. RAHUL MEHTA
|
January 27, 2015 |
|
JARDINE FARMS PVT. LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 6, 2015 |
|
JASBIR KAUR AND ORS. Vs. STATE
|
May 22, 2015 |
|
JASBIR SINGH Vs. SURJEET KAUR & ORS
|
November 27, 2015 |
|
JASBIR SINGH Vs. STATE AND OTHERS
|
August 19, 2015 |
|
JASBIR SINGH Vs. Y.S. COOPER CAMBATA AVIATION PVT. LTD.
|
October 14, 2015 |
|
JASBIR SINGH AND ORS. Vs. STATE
|
July 16, 2015 |
|
JASBIR SINGH LAMBA AND ORS. Vs. PHOOLWATI AND ORS.
|
July 31, 2015 |
|
JASBIR SINGH PANJA LABANA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
November 12, 2015 |
|
JASBIR SINGH PANJA LABANA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
December 11, 2015 |
|
JASMINE KAUR CHAWLA Vs. STATE
|
November 16, 2015 |
|
JASPER INFOTECH PVT LTD Vs. DEEPAK ANAND & ORS
|
December 23, 2015 |
|
JASVINDER SINGH AND ANR Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 28, 2015 |
|
JASWANT ALIAS KALE AND ORS. Vs. STATE (GOVT. OF NCT) OF DELHI
|
November 24, 2015 |
|
JASWANT SANGWAN AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
|
September 16, 2015 |
|
JASWANT SINGH Vs. STATE (GNCT OF DELHI)
|
September 11, 2015 |
|
JASWANT SINGH Vs. UNION OF INDIA
|
January 5, 2015 |
|
JASWINDER SINGH Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 11, 2015 |
|
JATIN DHILLON & ANR Vs. VIGNESHWARA DEVELOPPERS
|
October 20, 2015 |
|
JAVED Vs. NAZRIN PARVEEN AND ORS.
|
December 18, 2015 |
|
JAVED ALI Vs. STATE
|
May 25, 2015 |
|
JAWAHAR CHIT (P) LTD Vs. RITIKA CHAUDHARY
|
January 5, 2015 |
|
JAWAHAR LAL NEHRU UNIVERSITY Vs. DASHRATH AND ORS.
|
May 19, 2015 |
|
JAWAHAR LAL UPADHYAY Vs. UNION OF INDIA & ANR
|
December 7, 2015 |
|
JAWAHAR NAGAR INDUSTRIAL WELFARE SOCIETY Vs. B S E S YAMUNA POWER LTD AND ORS
|
December 9, 2015 |
|
JAY PRATAP SINGH Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
|
JAY SHANKAR PANDEY Vs. RAJYA SABHA SECRETARIATE
|
December 16, 2015 |
|
JAYANT KUMAR TREHAN Vs. HDFC BANK LTD.
|
February 25, 2015 |
|
JAYASWAL NECO INDUSTRIES LTD Vs. SARDA ENERGY AND MINERALS LTD
|
February 24, 2015 |
|
JAYASWAL NECO INDUSTRIES LTD. Vs. UOI AND ORS.
|
March 5, 2015 |
|
JAYDEEP SINGH Vs. UNION OF INDIA
|
March 11, 2015 |
|
JAYGEE HOSPITALITY SERVICES PRIVATE LIMITED Vs. PVR LIMITED
|
January 22, 2015 |
|
JAYJEET SINGH Vs. STATE
|
March 10, 2015 |
|
JCB INDIA LIMITED AND ORS. Vs. THE COMPETITION COMMISSION OF INDIA AND ORS.
|
October 5, 2015 |
|
JCL INFRA LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 17, 2015 |
|
JEET RAM Vs. UNION OF INDIA
|
January 7, 2015 |
|
JEETU SAINI Vs. STATE, N.C.T. OF DELHI
|
May 20, 2015 |
|
JET LITE (INDIA) LTD. AND ORS. Vs. COMMISSIONER OF INCOME TAX-XVI AND ORS.
|
November 4, 2015 |
|
JHALANI TOOL (I) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, FARIDABAD
|
September 17, 2015 |
|
JHAMMAN LAL Vs. TARA CHAND SHARMA
|
July 2, 2015 |
|
JHAMMAN LAL (DECEASED) ,HARISH KAPOOR Vs. AJAY KUMAR & ORS
|
April 6, 2015 |
|
JHANG BIRADARI HOUSING RESIDENTS SOCIETY Vs. BHARAT BHUSHAN SACHDEVA & ORS.
|
August 13, 2015 |
|
JHANG BIRADARI HOUSING RESIDENTS SOCIETY Vs. BHARAT BHUSHAN SACHDEVA AND ORS.
|
February 4, 2015 |
|
JHANG BIRADARI HOUSING RESIDENTS SOCIETY Vs. BHARAT BHUSHAN SACHDEVA AND ORS.
|
August 24, 2015 |
|
JHANSI ORAI TOLLWAY PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
October 9, 2015 |
|
JHARNA BANERJEE Vs. UNION OF INDIA
|
January 8, 2015 |
|
JIA LAL MALHOTRA & CO Vs. UNION OF INDIA
|
February 10, 2015 |
|
JINDAL STEEL & POWER LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
|
JINDAL STEEL AND POWER LIMITED Vs. SAP INDIA PVT. LTD.
|
June 29, 2015 |
|
JISAN AND ORS. Vs. STATE
|
July 21, 2015 |
|
JITENDER Vs. STATE (NCT OF DELHI)
|
January 15, 2015 |
|
JITENDER Vs. STATE (G.N.C.T. OF DELHI)
|
April 7, 2015 |
|
JITENDER Vs. STATE (NCT OF DELHI)
|
August 11, 2015 |
|
JITENDER @ JITU & ORS Vs. STATE OF DELHI & ORS
|
November 17, 2015 |
|
JITENDER @ RAJA & ORS Vs. STATE & ANR
|
November 27, 2015 |
|
JITENDER AHUJA Vs. STATE AND ORS.
|
October 5, 2015 |
|
JITENDER AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 14, 2015 |
|
JITENDER BANSAL Vs. STATE & ANR
|
October 5, 2015 |
|
JITENDER CHAWLA AND ORS. Vs. CHOUDHARY CEMENT AGENCY AND ORS.
|
September 22, 2015 |
|
JITENDER GAUR AND ORS. Vs. THE STATE AND ORS.
|
April 9, 2015 |
|
JITENDER KUMAR CHURAMANI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
March 2, 2015 |
|
JITENDER TALWAR AND ORS. Vs. STATE AND ORS.
|
April 9, 2015 |
|
JITENDER YADAV Vs. INDRA GANDHI NATIONAL OPEN UNIVERSITY
|
February 27, 2015 |
|
JITENDER YADAV Vs. UNION OF INDIA AND ORS.
|
August 24, 2015 |
|
JITENDRA MOHAN GULATI Vs. HIRA LAL SINGH
|
April 8, 2015 |
|
JITENDRA MOHAN SINGH Vs. BHARAT HEAVY ELECTRICALS LTD.
|
September 21, 2015 |
|
JITENDRA NATH SINGH Vs. UNION OF INDIA AND ORS.
|
February 2, 2015 |
|
JITENDRA PAL AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
November 6, 2015 |
|
JITENDRA SINGH CHAHAR Vs. UNION OF INDIA AND ORS
|
August 12, 2015 |
|
JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE AND ORS. Vs. THE INDIAN HOTELS COMPANY LIMITED AND ORS.
|
December 4, 2015 |
|
JIWAN INDUSTRIES PVT. LTD. Vs. ANUPAM PRODUCTS LTD. AND ORS.
|
February 26, 2015 |
|
JIYAUL AND ORS. Vs. STATE
|
September 16, 2015 |
|
JOGESHWAR AND ORS. Vs. STATE AND ORS.
|
October 12, 2015 |
|
JOGINDER KHURANA Vs. RAJINDER BHATIA
|
August 12, 2015 |
|
JOGINDER PAL BHATIA AND ORS. Vs. STATE
|
April 15, 2015 |
|
JOGINDER SINGH Vs. DWARKA PRASAD
|
May 27, 2015 |
|
JOGINDER SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 4, 2015 |
|
JOGINDER SINGH AND ORS. Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
|
July 6, 2015 |
|
JOGINDER SINGH BAGGA Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
JOGINDER SINGH LOGANI Vs. STATE (CBI)
|
September 4, 2015 |
|
JOGINDER SINGH SETHI Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 13, 2015 |
|
JOGINIDER SINGH AND ORS. Vs. C. B. I. AND ORS.
|
November 30, 2015 |
|
JOHN NAGAR Vs. HANS NAGAR AND ORS.
|
February 4, 2015 |
|
JOHNSON & JOHNSON Vs. LUPIN LIMITED AND ORS.
|
February 27, 2015 |
|
JOHNSON & JOHNSON LTD. Vs. WEIGHTS & MEASURES DEPARTMENT AND ORS.
|
November 20, 2015 |
|
JOHNSON MATTHEY INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 2015 |
|
JOHNSON WATCH COMPANY PVT LTD Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
April 23, 2015 |
|
JOINT INVESTMENTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2015 |
|
JOLLY VIDEOTRONICS Vs. SATISH THAPAR AND ORS.
|
July 8, 2015 |
|
JOTINDER SHARMA Vs. SEEMA CHOWDHARY & ANR
|
August 14, 2015 |
|
JOULE INFRASTRUCTURE PRIVATE LTD & ANR Vs. INDIAN OVERSEAS BANK & ANR
|
September 2, 2015 |
|
JRD STOCK BROKERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2015 |
|
JSL MEDIA LTD. Vs. ADVERT COMMUNICATIONS PVT. LTD.
|
November 4, 2015 |
|
JUDGE ROAD LINES Vs. DEPUTY GENERAL MANAGER-LPG NORTH ZONE INDIAN OIL CORPORATION AND ORS.
|
September 21, 2015 |
|
JUGAL KISHORE Vs. LIEUTENANT GOVERNOR, DELHI AND ORS.
|
August 25, 2015 |
|
JUGAL KISHORE KHANNA AND ORS. Vs. THE SWATANTRA HOUSE BUILDING SOCIETY LTD.
|
August 3, 2015 |
|
JUGJEEV SARNA Vs. STATE
|
February 18, 2015 |
|
JUSTICE U.N. BACHAWAT (RTD.) AND ORS. Vs. CHIEF POST MASTER GENERAL AND ORS.
|
June 30, 2015 |
|
JUTE INVESTMENT COMPANY LTD. AND ORS. Vs. IDBI CAPITAL MARKET SERVICES LIMITED AND ORS.
|
November 16, 2015 |
|
JYOTI Vs. STATE AND ORS.
|
February 4, 2015 |
|
JYOTI PRADEEP BHAT & ORS Vs. STATE OF NCT OF DELHI
|
October 15, 2015 |
|
JYOTI SATEEJA Vs. INTERNATIONAL COMMITTEE OF THE RED CROSS AND ORS.
|
March 9, 2015 |
|
JYOTSNA SHARMA Vs. UNIVERSITY OF DELHI & ORS
|
February 9, 2015 |
|
K C SHARMA Vs. YAMUNA POWER LIMITED
|
March 18, 2015 |
|
K K BHARDWAJ Vs. NEELAM NAGPAL
|
March 24, 2015 |
|
K K SPUN PIPE PVT LTD Vs. BRIJ GOPAL CONSTRUCTION COMPANY PVT LTD
|
January 8, 2015 |
|
K L CHHABRA Vs. ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK
|
July 21, 2015 |
|
K L MANHAS Vs. UNION OF INDIA AND ORS
|
September 11, 2015 |
|
K R CHITRA Vs. SUPREME COURT LEGAL SERVICES COMMITTEE & ANR
|
September 30, 2015 |
|
K S AHLUWALIA & ORS Vs. UNION OF INDIA & ORS
|
May 19, 2015 |
|
K S MEENA Vs. NCT OF DELHI
|
January 22, 2015 |
|
K V R MURTHY Vs. DHARAMWATI DEVI
|
April 15, 2015 |
|
K. BANGARU NAIDU AND ORS. Vs. MINISTRY OF HOME AFFAIRS AND ORS.
|
December 7, 2015 |
|
K. DHANALAKSHMI Vs. THE CENTRAL BUREAU OF INVESTIGATION
|
April 20, 2015 |
|
K. LALITHA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 28, 2015 |
|
K. PUGAZHENDI AND ORS. Vs. AMBUJA BHUSHAN JAISWAL
|
October 20, 2015 |
|
K. PUGAZHENDI AND ORS. Vs. AMBUJA BHUSHAN JAISWAL
|
October 15, 2015 |
|
K.K. SHARMA Vs. CITI BANK AND ORS.
|
September 21, 2015 |
|
K.K. VERMA AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
April 27, 2015 |
|
K.L. CHHABRA Vs. THE ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK
|
July 21, 2015 |
|
K.M. CAPITAL LTD. AND ORS. Vs. REGISTRAR OF COMPANIES AND ORS.
|
April 17, 2015 |
|
K.M. TOMAR Vs. STATE BANK OF INDIA AND ORS.
|
November 6, 2015 |
|
K.P. SHARMA Vs. UNION OF INDIA AND ORS.
|
September 14, 2015 |
|
K.S. BHATNAGAR Vs. STATE AND ORS.
|
February 6, 2015 |
|
K.V. KULKARNI Vs. BANK OF INDIA AND ORS.
|
July 14, 2015 |
|
KAILASH Vs. STATE
|
December 1, 2015 |
|
KAILASH CHAND Vs. DTC
|
February 2, 2015 |
|
KAILASH CHAND Vs. GANESH
|
September 29, 2015 |
|
KAILASH CHAND GUPTA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
October 9, 2015 |
|
KAILASH CHAWLA Vs. COMMISSIONER OF SERVICE TAX
|
November 6, 2015 |
|
KAJAL JAIN Vs. BANARSIDAS CHANDIWALA INSTITUTE OF PROFESSIONAL STUDIES AND ORS.
|
May 26, 2015 |
|
KAJAL MAHANTA Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
|
KALAWATI @ CHANDER KALA Vs. GOVT OF NCT OF DELHI
|
February 18, 2015 |
|
KALAWATI DEVI AND ORS. Vs. ANIL KUMAR AND ORS.
|
February 26, 2015 |
|
KALEEQ AHMAD Vs. GOVT OF NCT OF DELHI & ANR
|
October 16, 2015 |
|
KALI RAM & ORS Vs. STATE & ANR
|
December 4, 2015 |
|
KALICHARAN AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
April 30, 2015 |
|
KALLU MAL Vs. BABU RAM AND OTHERS
|
September 24, 2015 |
|
KALMART SYSTEMS (M) SDN BHD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.
|
March 4, 2015 |
|
KALPANA DEVI Vs. SUDAMA SINGH AND ORS.
|
November 24, 2015 |
|
KALPANA MEHDIRATTA Vs. AIR FORCE BAL BHARATI SCHOOL AND ORS.
|
April 8, 2015 |
|
KALPANA THAKUR AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
September 17, 2015 |
|
KALPTARU AGRO LTD. Vs. SEBI
|
September 23, 2015 |
|
KAMAL Vs. STATE GOVT OF NCT OF DELHI
|
December 14, 2015 |
|
KAMAL Vs. STATE OF NCT (DELHI)
|
November 2, 2015 |
|
KAMAL BAJAJ Vs. THE STATE AND ORS.
|
November 27, 2015 |
|
KAMAL BUDHIRAJA AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
November 16, 2015 |
|
KAMAL CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
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September 30, 2015 |
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KAMAL DEEP SINGH & ORS Vs. STATE & ANR
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August 3, 2015 |
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KAMAL GHANSALA Vs. AMIT KUMAR
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February 19, 2015 |
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KAMAL GHANSHYAMDAS BHATIA Vs. RELIGARE FINVEST LTD
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February 11, 2015 |
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KAMAL GUPTA Vs. STATE (GOVT. OF NCT OF DELHI)
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October 6, 2015 |
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KAMAL KANT AND COMPANY LLP Vs. RAASHEE FRAGRANCES INDIA PVT. LTD.
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November 4, 2015 |
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KAMAL KISHOR Vs. ADDL. DCP-I NORTH WEST DISTT. DELHI AND ORS.
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July 23, 2015 |
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KAMAL KISHORE @ KP & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
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November 5, 2015 |
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KAMAL KISHORE AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
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August 5, 2015 |
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KAMAL KUMAR GROVER Vs. SETHANI INDERMANI JATIA CHARITABLE TRUST
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April 21, 2015 |
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KAMAL MITRA CHENOY AND ORS. Vs. DUNLOP INDIA LTD. AND ORS.
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March 18, 2015 |
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KAMAL NARAYAN KAUL Vs. GOVT. OF NCT OF DELHI AND ORS.
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March 9, 2015 |
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KAMAL PURI Vs. STATE & ANR
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December 16, 2015 |
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KAMAL SARDANA & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
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November 2, 2015 |
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KAMAL SINGH CHAUHAN & ANR Vs. STATE (NCT OF DELHI) & ANR
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December 15, 2015 |
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KAMAL SRIVASTAVA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
July 31, 2015 |
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KAMAL TABREZ & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
|
November 27, 2015 |
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KAMINI Vs. NEW INDIA ASS CO LTD
|
February 9, 2015 |
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KAMINI & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
November 4, 2015 |
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KAMLA Vs. STATE GOVT. OF NCT OF DELHI
|
November 17, 2015 |
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KAMLA B TEKCHANDANI Vs. NARINDER KAUR
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July 6, 2015 |
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KAMLA DEVI Vs. PARVATI TAAK AND OTHERS
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December 22, 2015 |
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KAMLA DEVI Vs. UNION OF INDIA AND ORS.
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February 3, 2015 |
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KAMLA DEVI MEMORIAL EDUCATIONAL WELFARE AND CHARITABLE SOCIETY Vs. UOI AND ORS.
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February 2, 2015 |
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KAMLA SINGH Vs. P K GUPTA
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April 9, 2015 |
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KAMLESH Vs. TAJUDDIN KHAN
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April 20, 2015 |
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KAMLESH Vs. STATE OF NCT OF DELHI
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November 2, 2015 |
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KAMLESH Vs. DILBAGH SINGH AND ORS
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April 29, 2015 |
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KAMLESH & ORS Vs. STATE
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November 24, 2015 |
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KAMLESH CHAND Vs. RAJINDER SINGH AHLAWAT
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May 19, 2015 |
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KAMLESH GOPAL Vs. UNION OF INDIA
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May 20, 2015 |
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KAMLESH GUPTA & ANR Vs. BUDHU & ANR
|
December 1, 2015 |
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KAMLESH KAUR SHERMA AND ORS. Vs. HEMANSHU MALHOTRA AND ORS.
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April 30, 2015 |
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KAMLESH KUMAR AND ORS. Vs. STATE OF DELHI
|
April 13, 2015 |
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KAMLESH KUMARI Vs. S MANMOHAN SINGH
|
February 3, 2015 |
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KAMLESH KUMARI AND ORS. Vs. ROHTAS GOYAL AND ORS.
|
October 5, 2015 |
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KAMLESH KUMARI AND ORS. Vs. ROHTAS GOYAL AND ORS.
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October 29, 2015 |
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KAMLESH MALHOTRA Vs. UNION OF INDIA
|
May 22, 2015 |
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KAMLESH PRATAP SINGH Vs. UNITED BANK OF INDIA
|
May 5, 2015 |
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KAMLESH SONI Vs. NARESH KUMAR DUGGAL
|
March 23, 2015 |
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KAMLESH SONI Vs. NARESH KUMAR DUGGAL
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March 25, 2015 |
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KAMRAN ZAFAR KHAN Vs. STATE OF NCT OF DELHI & ANR
|
July 30, 2015 |
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KAMRUDDIN @ GUDDA Vs. STATE
|
September 7, 2015 |
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KANACHUR ISLAMIC EDUCATION TRUST (R) Vs. THE MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
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September 1, 2015 |
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KANCHAN Vs. FEROZ KHAN GHAZI AND ORS.
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April 6, 2015 |
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KANCHAN BATHEJA Vs. PRAMOD BATHEJA AND ORS.
|
March 17, 2015 |
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KANGRA ADARSH COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. GOVT. OF NCT OF DELHI
|
January 15, 2015 |
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KANHAIYA Vs. STATE
|
November 20, 2015 |
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KANHAIYA AND ORS. Vs. STATE AND ORS.
|
February 24, 2015 |
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KANHAIYA AND ORS. Vs. STATE AND ORS.
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September 18, 2015 |
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KANHIYA LAL SHARMA & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 31, 2015 |
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KANIJAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 21, 2015 |
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KANISHK KAPOOR & ANR Vs. STATE & ANR
|
May 26, 2015 |
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KANSAL WOOLEN AND HOSIERY MILLS PVT. LTD. Vs. USHA SINGH AND ORS.
|
March 24, 2015 |
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KANTA DEVI Vs. SARVODAYA KANYA VIDYALAYA
|
May 18, 2015 |
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KANTA GUPTA AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 18, 2015 |
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KANTA RANI Vs. KISHAN LAL
|
February 23, 2015 |
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KANUNGO MEDIA PVT LTD Vs. RGV FILM FACTORY & ORS
|
July 20, 2015 |
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KANWAL JEET SINGH Vs. STATE (GOVT OF NCT OF DELHI)
|
February 24, 2015 |
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KANWAL KRISHAN RAMPAL & ANR Vs. STATE (NCT OF DELHI) & ANR
|
December 11, 2015 |
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KANWAL SIBAL Vs. NEW DELHI MUNICIPAL COUNCIL
|
May 27, 2015 |
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KANWAR PAL Vs. SHAKUNTALA AND ORS.
|
January 29, 2015 |
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KANWAR SINGH SAINI Vs. YUSUF AND ORS.
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March 26, 2015 |
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KAPIL DEV Vs. UNION OF INDIA
|
December 21, 2015 |
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KAPIL KAPOOR AND ANOTHER Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
August 26, 2015 |
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KAPIL RAJ BANSAL & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
November 16, 2015 |
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KAPILA BHATNAGAR Vs. AJAY GIROTRA
|
October 6, 2015 |
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KAPIS IMPESX PVT LTD Vs. VIPIN KOHLI & ANR
|
September 4, 2015 |
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KARAN Vs. STATE
|
February 19, 2015 |
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KARAN Vs. STATE (NCT OF DELHI)
|
November 6, 2015 |
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KARAN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
July 7, 2015 |
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KARAN CHOPRA Vs. MEENAKSHI KHANNA
|
February 10, 2015 |
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KARAN KHANNA Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 20, 2015 |
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KARAN NATH Vs. MINAKSHI NATH
|
February 9, 2015 |
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KARAN PAL AND ORS Vs. STATE OF NCT OF DELHI AND ANR
|
September 7, 2015 |
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KARAN SINGH Vs. STATE
|
May 13, 2015 |
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KARAN SINGH AND ORS. Vs. STATE
|
April 30, 2015 |
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KARANVEER SINGH Vs. NCT OF DELHI AND ORS.
|
September 22, 2015 |
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KARIMUDDIN & ORS Vs. STATE OF NCT DELHI & ANR
|
July 23, 2015 |
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KARTAR SINGH Vs. D.D.A.
|
July 3, 2015 |
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KARTIK PANDIT & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 2, 2015 |
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KARTIK SAWHNEY Vs. UNION OF INDIA
|
April 30, 2015 |
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KARUN RAJ NARANG AND ORS. Vs. EASTERN MEDIKIT LTD.
|
November 17, 2015 |
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KARUNA CHHATWAL Vs. GOVERNMENT OF NCT DELHI
|
December 30, 2015 |
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KARUNA GUPTA (SENIOR CITIZEN) Vs. BALVINDER KUMAR, VICE CHAIRMAN, DDA
|
January 6, 2015 |
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KASHI NATH SHUKLA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 17, 2015 |
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KASHI VISHWANATH STEELS LTD. Vs. KYS MANUFACTURER AND EXPORTER PVT. LTD.
|
May 20, 2015 |
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KASHMIRI LAL BHUTANI Vs. ARVIND KUMAR ADUKIA
|
February 12, 2015 |
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KASHMIRI LAL SURINDER KUMAR Vs. VEER BHAN RAMESH KUMAR & ORS
|
July 7, 2015 |
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KASHUDHAN KUTIR UDYOG Vs. HINDUSTAN UNILEVER LTD.
|
October 14, 2015 |
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KASIF Vs. STATE
|
July 30, 2015 |
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KASTURI CHOUDHURY Vs. JANKI DEVI MEMORIAL COLLEGE AND ORS.
|
April 7, 2015 |
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KATARY TEA ESTATE Vs. UNION OF INDIA
|
February 20, 2015 |
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KATHURIA PUBLIC SCHOOL AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
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KAUSHALYA DEVI Vs. UNION OF INDIA
|
March 16, 2015 |
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KAUSHALYA DEVI AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
|
September 15, 2015 |
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KAVI ARORA AND ORS. Vs. THE REGISTRAR OF COMPANIES AND ORS.
|
September 17, 2015 |
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KAVI GHEI & ANR Vs. SAFFRON REFCON PVT LTD & ORS
|
April 7, 2015 |
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KAVITA Vs. SANDEEP AND ORS.
|
September 8, 2015 |
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KAVITA GOSAIN Vs. LT GOVERNOR OF DELHI & ORS
|
April 21, 2015 |
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KAVITA KACKER Vs. MUKESH KUMAR & ANR
|
October 12, 2015 |
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KB WATTS Vs. VIPIN KALRA
|
May 15, 2015 |
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KDS CORPORATION PVT. LTD. AND ORS. Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.
|
April 7, 2015 |
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KEASHAV SINGH Vs. DIRECTOR GENERAL, BSF
|
January 28, 2015 |
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KEDIA (AGENCIES) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 7, 2015 |
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KELA DEVI AND ORS Vs. STATE AND ORS
|
October 5, 2015 |
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KERNEL SYSTEMS PRIVATE LIMITED Vs. STATE
|
May 5, 2015 |
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KESARI NANDAN KAUSHIK Vs. SIRIKISHAN AND ORS.
|
September 9, 2015 |
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KESHAV DUTT AND ORS. Vs. DELHI TOURISM & TRANSPORT DEVELOPMENT CORPORATION LIMITED AND ORS.
|
April 7, 2015 |
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KESHAV KUMAR SINGH & ANR Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
December 11, 2015 |
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KEVENTER AGRO LIMITED Vs. KALYAN VYAPAR PVT. LTD. AND ORS.
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November 30, 2015 |
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KEWAL KRISHAN ARORA Vs. UNION OF INDIA
|
August 20, 2015 |
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KEYENCE CORPORATION Vs. VACHHANI JALPA PANKAJ
|
June 29, 2015 |
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KHACHERU RAM Vs. STATE
|
November 2, 2015 |
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KHALID Vs. STATE
|
May 14, 2015 |
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KHALID IMAM Vs. UNION OF INDIA & ORS
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September 8, 2015 |
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KHALID IMAM Vs. UNION OF INDIA AND ORS.
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September 1, 2015 |
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KHANNA STORE Vs. GOVT OF N C T OF DELHI
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February 20, 2015 |
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KHEM CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 23, 2015 |
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KHEM SINGH Vs. RAKESH ARORA
|
November 27, 2015 |
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KHOOB SINGH Vs. STATE AND ORS.
|
September 7, 2015 |
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KHUBAIB AZAM AND OTHERS Vs. STATE GOVT OF NCT DELHI AND OTHERS
|
August 31, 2015 |
|
KHUSHI COAL TRANSPORT PVT
LTD Vs. UNION OF INDIA
|
January 15, 2015 |
|
KHUSHI MOHD Vs. LAND & BUILDING DEPARTMENT & ANR
|
December 15, 2015 |
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KHUSHWANT SINGH AND ORS. Vs. HINDUSTAN PETROLEUM CORP. LTD. AND ORS.
|
November 23, 2015 |
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KIMAN DASS AND ORS. Vs. STATE AND ORS.
|
July 13, 2015 |
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KING POINT ENTERPRISES CO. LTD. Vs. ALI ASGAR AND ORS.
|
February 24, 2015 |
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KIRAN Vs. STATE
|
October 14, 2015 |
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KIRAN ARORA Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
|
December 1, 2015 |
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KIRAN DEWAN AND ORS Vs. STATE NCT OF DELHI AND ORS
|
September 10, 2015 |
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KIRAN SINGH Vs. CISF
|
April 27, 2015 |
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KIRIT FILMS PVT. LTD. AND ORS. Vs. EAGLE THEATERS AND ORS.
|
March 10, 2015 |
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KIRLOSKAR CONSTRUCTIONS AND ENGINEERS LTD Vs. INDIAN OIL CORPORATION LTD
|
January 22, 2015 |
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KIRTIKA MUKESH BURA Vs. JAGJIT SINGH
|
March 23, 2015 |
|
KISHAN Vs. STATE
|
July 17, 2015 |
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KISHAN AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
February 20, 2015 |
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KISHAN CHAND Vs. MEERA
|
December 17, 2015 |
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KISHAN CHAND AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 6, 2015 |
|
KISHAN CHAND SAINI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 16, 2015 |
|
KISHAN LAL Vs. STATE (NCT OF DELHI)
|
March 2, 2015 |
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KISHAN MAL MOHNOT (SINCE DECEASED) Vs. UNION OF INDIA AND ORS.
|
May 25, 2015 |
|
KISMAT ALI Vs. STATE AND ORS.
|
December 2, 2015 |
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KITSON ENTERPRISES PRIVATE LIMITED Vs. STATE
|
March 23, 2015 |
|
KLEN & MARSHALLS MANUFACTURERS AND EXPORTERS LTD. Vs. POWER GRID CORPORATION INDIA LTD. AND ORS.
|
September 9, 2015 |
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KMJ LAND DEVELOPERS INDIA LTD. Vs. KARAN REALTECH PVT. LTD. AND ORS.
|
October 13, 2015 |
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KMS CARGO SERVICES Vs. SKY 2C FREIGHT SYSTEMS INDIA PVT. LTD. AND ORS.
|
December 23, 2015 |
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KODAK INDIA PVT LTD Vs. ARS GRAPHICS
|
April 17, 2015 |
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KOHLAPUR ZILHASHETKARIINKARI SOOT GIRNI LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 9, 2015 |
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KOTAK MAHINDRA BANK LTD Vs. CANARA BANK
|
February 20, 2015 |
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KOTAK MAHINDRA BANK LTD Vs. ANUJ KUMAR TYAGI
|
December 17, 2015 |
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KOTAK MAHINDRA PRIME LTD Vs. TATTVA REALTORS PRIVATE LIMITED & ORS
|
July 6, 2015 |
|
KOTAK MAHINDRA PRIME LTD. Vs. KAMAL CHAUHAN AND ORS.
|
December 23, 2015 |
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KRANTI KUMAR PARAKH Vs. ANNRAJ NARAIN DASS AND ORS.
|
June 30, 2015 |
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KRBL LTD. Vs. LAL MAHAL LTD. AND ORS.
|
February 23, 2015 |
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KRBL LTD. Vs. LAL MAHAL LTD. AND ORS.
|
December 1, 2015 |
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KRISHAK BHARAT Vs. UNION OF INDIA AND ORS.
|
August 7, 2015 |
|
KRISHAK BHARATI COOP. LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 6, 2015 |
|
KRISHAN Vs. DELHI TRANSPORT CORPORATION
|
February 20, 2015 |
|
KRISHAN Vs. STATE
|
February 3, 2015 |
|
KRISHAN & ORS Vs. MANAGEMENT OF AIR FORCE (SCHOOL)
|
July 29, 2015 |
|
KRISHAN GOPAL AGRAWAL AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
May 12, 2015 |
|
KRISHAN GOPAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 18, 2015 |
|
KRISHAN GOPAL AND ORS. Vs. ONGC AND ORS.
|
October 12, 2015 |
|
KRISHAN ISTWAL AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 26, 2015 |
|
KRISHAN KANT GUPTA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
July 6, 2015 |
|
KRISHAN KUMAR Vs. STATE BANK OF INDIA AND ORS.
|
February 10, 2015 |
|
KRISHAN KUMAR & KRISHANPAL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 22, 2015 |
|
KRISHAN KUMAR AGGARWAL Vs. SUDHERSHANA TAYAL
|
November 6, 2015 |
|
KRISHAN KUMAR AND ORS. Vs. STATE
|
August 6, 2015 |
|
KRISHAN KUMAR KASHYAP Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ORS.
|
February 23, 2015 |
|
KRISHAN KUMAR KATHURIA Vs. INDER KUMAR KATHURIA
|
April 13, 2015 |
|
KRISHAN KUMAR VATS Vs. BSES YAMUNA POWER LTD. AND ORS.
|
February 6, 2015 |
|
KRISHAN LAL Vs. D.D.A.
|
August 14, 2015 |
|
KRISHAN LAL Vs. MANJU
|
March 4, 2015 |
|
KRISHAN LAL & ANR Vs. STATE OF NCT OF DELHI & ANR
|
November 17, 2015 |
|
KRISHAN LAL ARORA Vs. GURBACHAN SINGH AND ORS.
|
August 14, 2015 |
|
KRISHEN K SETH Vs. UNION OF INDIA
|
January 19, 2015 |
|
KRISHNA Vs. STATE
|
July 24, 2015 |
|
KRISHNA Vs. STATE (GOVT. OF NCT) OF DELHI
|
February 6, 2015 |
|
KRISHNA AHLUWALIA & ORS Vs. NARENDER SINGH BEDI & ORS
|
April 8, 2015 |
|
KRISHNA DEVI AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
August 20, 2015 |
|
KRISHNA KANT DUBEY Vs. UNION OF INDIA & ORS
|
October 1, 2015 |
|
KRISHNA KESHAV LABORATORIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 11, 2015 |
|
KRISHNA RAJAURIA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
March 18, 2015 |
|
KRITIKA MISHRA Vs. MINISTRY OF SCIENCE & TECHNOLOGY & ANR
|
September 15, 2015 |
|
KRNAL AGRICULTURAL INDUSTRIES LTD Vs. PRINCE INDUSTRIES
|
February 5, 2015 |
|
KROWN AGRO FOODS PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE
|
March 27, 2015 |
|
KSHITIJ MITTRA & ORS Vs. SAKSHI GHAI MITTRA & ORS
|
October 28, 2015 |
|
KSHITIZ DIWAKAR Vs. DELHI UNIVERSITY AND ORS.
|
April 15, 2015 |
|
KUBER DUTT SHARMA Vs. STATE AND ORS.
|
May 12, 2015 |
|
KULBHUSHAN DANIA Vs. ASHOK KUMAR DANIA AND ORS.
|
May 21, 2015 |
|
KULBHUSHAN DANIA Vs. ASHOK KUMAR DANIA AND ORS.
|
September 10, 2015 |
|
KULBHUSHAN KHOSLA Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2015 |
|
KULBHUSHAN RAI BAJAJ Vs. A J S BUILDERS LTD & ANR
|
September 1, 2015 |
|
KULDEEP & ORS Vs. STATE & ORS
|
December 4, 2015 |
|
KULDEEP KAUR Vs. STATE (NCT OF GOVT. OF DELHI) AND ORS.
|
October 13, 2015 |
|
KULDEEP KUMAR Vs. STATE OF DELHI & ANR
|
September 23, 2015 |
|
KULDEEP KUMAR AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
|
August 13, 2015 |
|
KULDEEP MEHTA AND ANR Vs. STATE & ANR
|
July 27, 2015 |
|
KULDEEP RAWAT & ORS Vs. STATE & ANR
|
December 18, 2015 |
|
KULDEEP SINGH & ORS Vs. S D M (KALKAJI) & ORS
|
July 20, 2015 |
|
KULDEEP SOBTI Vs. PAHWA BUILDTECH PVT. LTD. AND ORS.
|
April 30, 2015 |
|
KULDIP KAUR Vs. SURINDER KAUR & ANR
|
November 6, 2015 |
|
KULDIP KAUR Vs. SURINDER KAUR
|
February 5, 2015 |
|
KULDIP SINGH Vs. BANARASI DASS
|
September 4, 2015 |
|
KULDIP SINGH Vs. SAVITRI DEVI AND ORS.
|
October 29, 2015 |
|
KULRAWAT SINGH Vs. UOI AND ORS.
|
January 6, 2015 |
|
KULWANT Vs. STATE
|
October 15, 2015 |
|
KULWANT SINGH Vs. MANOJ WADHWA
|
May 25, 2015 |
|
KULWANT SINGH AND ORS. Vs. MAHARANI BAGH RESIDENTS WELFARE AND ORS.
|
September 15, 2015 |
|
KUMAR ALUMINIUM LTD Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD
|
January 29, 2015 |
|
KUMAR APURVA Vs. VALUEFIRST DIGITAL MEDIA PVT. LTD.
|
March 23, 2015 |
|
KUMAR PAL Vs. STATE
|
August 12, 2015 |
|
KUMAR PAL Vs. STATE
|
December 16, 2015 |
|
KUMAR SAUMITRA AND ORS. Vs. STATE AND ORS.
|
October 13, 2015 |
|
KUMAR SAURABH Vs. UNIVERSITY OF DELHI AND ORS.
|
December 7, 2015 |
|
KUMARI SELJA AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
|
KUMARI SUSHILA YADAV Vs. ATUL CHAUDHARY
|
April 29, 2015 |
|
KUMER SINGH Vs. UNION OF INDIA
|
January 22, 2015 |
|
KUNDAN & SONS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
|
March 3, 2015 |
|
KUNDAN HOUSE FLAT OWNRS WELFARE ASSOCIATION(REGD) Vs. GURUCHARAN SINGH BHASIN & ANR
|
May 26, 2015 |
|
KUNDAN SINGH Vs. THE STATE
|
November 24, 2015 |
|
KUNJAN SAINI & ANR Vs. STATE OF NCT DELHI
|
September 22, 2015 |
|
KUSHAL INFRAPROJECT INDUSTRIES (INDIA) LTD. Vs. STATE AND ORS.
|
October 16, 2015 |
|
KUSHAL INFRAPROJECTS INDUSTRIES (INDIA) LIMITED Vs. RAM KARAN
|
March 13, 2015 |
|
KUSHAL KHURANA AND ORS. Vs. STATE AND ORS.
|
July 28, 2015 |
|
KUSHAL RAJORA Vs. STATE & ANR
|
August 4, 2015 |
|
KUSUM Vs. RELIANCE GEN INS CO LTD
|
February 24, 2015 |
|
KUSUM KUMRIA AND ORS. Vs. PHARMA VENTURE (INDIA) PVT. LTD. AND ORS.
|
October 20, 2015 |
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KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
|
January 14, 2015 |
|
L & T FINANCE LIMITED Vs. SHREE BRICKS UDYOG
|
January 13, 2015 |
|
L & T FINANCE LIMITED Vs. OBER CONSTRUCTION ENTERPRISES PVT LTD
|
January 13, 2015 |
|
L & T FINANCE LIMITED Vs. OM CONSTRUCTIONS
|
January 13, 2015 |
|
L J PRIVATE ITI & ANR Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING & ORS
|
October 20, 2015 |
|
L OREAL Vs. SIGMA ENTERPRISES AND ORS.
|
November 6, 2015 |
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L.N. KHEMKA AND ORS. Vs. IFCI LIMITED AND ORS.
|
March 11, 2015 |
|
L.S. MONGA KARTA OF L.S. MONGA & SONS HUF Vs. HARVIK BROTHERS
|
May 29, 2015 |
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LADO Vs. NANNU RAM
|
May 20, 2015 |
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LAGUNA FARMS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
December 1, 2015 |
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LAHMEYER HOLDING GMBH Vs. DEPUTY DIRECTOR OF INCOME TAX
|
May 19, 2015 |
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LAJJAWATI Vs. UNION OF INDIA
|
January 12, 2015 |
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LAJPAT RAI Vs. D D A
|
March 23, 2015 |
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LAKHAN AND ORS Vs. STATE AND ANR
|
September 29, 2015 |
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LAKHANI FOOTWEAR LIMITED Vs. UOI
|
January 19, 2015 |
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LAKHANI RUBBER WORKS Vs. UOI
|
January 19, 2015 |
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LAKHBIR SINGH Vs. ARUN KHANNA
|
July 23, 2015 |
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LAKHI CHAND PASWAN Vs. STATE (NCT OF DELHI)
|
January 27, 2015 |
|
LAKHWINDER P. SINGH Vs. V. SOMASUNDARAN, SECRETARY, UNION OF INDIA, MINISTRY OF WOMEN AND CHILD DEVELOPMENT, THR. STANDING COUNSEL AND OTHERS
|
October 9, 2015 |
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LAKHWINDER SINGH Vs. THE FOOD CORPORATION OF INDIA AND ORS.
|
March 12, 2015 |
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LAL BAHADUR GAUR Vs. SHRESTHPRIYA FINANCE & INVESTMENT LTD
|
December 11, 2015 |
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LAL CHAND Vs. MAYA DEVI
|
February 4, 2015 |
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LAL MANI AND ORS. Vs. STATE AND ORS.
|
November 6, 2015 |
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LAL SINGH Vs. DELHI TRANSPORT CORPORATION
|
April 8, 2015 |
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LALA DIWAN CHAND TRUST Vs. NEW DELHI MUNICIPAL COUNCIL
|
January 19, 2015 |
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LALIT JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
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LALIT KAPUR Vs. VINOD KUMAR KAPUR & ORS
|
August 12, 2015 |
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LALIT KHURANA & ANR Vs. STATE & ORS
|
July 22, 2015 |
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LALIT KUMAR Vs. MURLIDHAR SHYAM SUNDER
|
January 29, 2015 |
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LALIT KUMAR Vs. STATE NCT OF DELHI
|
January 19, 2015 |
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LALIT KUMAR Vs. NAGESHWAR PANDEY
|
May 27, 2015 |
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LALIT KUMAR ARYA AND ORS. Vs. PRABHAT ZARDA FACTORY INTERNATIONAL (NOIDA) AND ORS.
|
November 2, 2015 |
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LALIT KUMAR CHOUDHARY; ABHISHEK YADAV Vs. UNION OF INDIA
|
March 2, 2015 |
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LALIT KUMAR KAIN & ORS Vs. STATE NCT OF DELHI & ORS
|
December 18, 2015 |
|
LALIT MOHAN GUPTA Vs. STATE OF DELHI AND & ANR
|
December 21, 2015 |
|
LALIT PRASAD Vs. THE MANAGING DIRECTOR, FOOD CORPORATION OF INDIA
|
April 13, 2015 |
|
LALITA Vs. NORTH MUNICIPAL CORPORATION OF DELHI
|
March 27, 2015 |
|
LALITA AND ORS. Vs. THE DIRECTORATE OF EDUCATION AND ORS.
|
March 3, 2015 |
|
LALLAN SHAH Vs. BAJRANG GOYAL
|
May 5, 2015 |
|
LALMON MISHRA Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
LALTA PRASAD Vs. STATE
|
December 7, 2015 |
|
LALU @ SUNDER Vs. STATE OF NCT DELHI & ORS
|
November 17, 2015 |
|
LANCO INFRATECH LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
|
January 19, 2015 |
|
LANCOME PARFUMS ET BEAUTE AND CIE Vs. NAVIN AND ORS.
|
January 27, 2015 |
|
LARK LABORATORIES (INDIA) LTD. Vs. COMMISSIONER, TRADE & TAXES, DELHI AND ORS.
|
September 30, 2015 |
|
LARSEN AND TOUBRO LTD. (L&T) Vs. LACHMI NARAIN TRADES AND ORS.
|
August 31, 2015 |
|
LATA AND ORS. Vs. GOVT. OF NCT OF DELHI
|
July 14, 2015 |
|
LATA SHARMA Vs. K.R. SAINI AND ORS.
|
October 16, 2015 |
|
LATE PREM RAJ CHAUDHARY Vs. BABU RAM AND ORS.
|
August 27, 2015 |
|
LATOOR SINGH Vs. STATE OF NCT OF DELHI
|
March 17, 2015 |
|
LAV KUSH Vs. STATE
|
August 20, 2015 |
|
LAVERANA GMBH & CO. KG Vs. MAC PERSONAL CARE PVT. LTD. AND ORS.
|
February 19, 2015 |
|
LAVLESH KUMAR Vs. STATE
|
October 6, 2015 |
|
LAXMAN PRASAD GUPTA & ANR Vs. JASPAL SINGH
|
December 8, 2015 |
|
LAXMAN SINGH RAWAT AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
December 4, 2015 |
|
LAXMAN SINGH, CISF Vs. UNION OF INDIA
|
March 23, 2015 |
|
LAXMI JAIN Vs. STATE (NCT OF DELHI)
|
September 21, 2015 |
|
LAXMI NARAYAN & ANR Vs. GOVT OF NCT, DELHI & ANR
|
December 11, 2015 |
|
LAXMI NARAYAN GUPTA Vs. STATE
|
May 14, 2015 |
|
LAXMI TRADING CORPORATION Vs. PEC LTD
|
May 29, 2015 |
|
LEADING POINT POWERTRONICS PRIVATE LIMITED Vs. STATE
|
May 21, 2015 |
|
LEAYAN GLOBAL PVT. LTD. Vs. BHAVYA
|
April 8, 2015 |
|
LEELADHAR KACHROO Vs. STATE & ANR
|
December 18, 2015 |
|
LEENA TUTEJA Vs. UNION OF INDIA
|
March 25, 2015 |
|
LEKH RAJ SHARMA Vs. YASH PAL GUPTA
|
June 30, 2015 |
|
LIC HOUSING FINANCE LIMITED Vs. MAHESH MITTAL & ORS
|
July 20, 2015 |
|
LIFE INSURANCE CORP OF INDIA Vs. OP DHINGRA
|
December 11, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. R.K. MAHAJAN AND ORS.
|
November 27, 2015 |
|
LIFELONG FINISHING ACADEMY PRIVATE LIMITED Vs. STATE
|
February 6, 2015 |
|
LILLY ICOS LLC. Vs. AJANTA PHARMA LIMITED
|
August 11, 2015 |
|
LINDA EASTWOOD Vs. UNION OF INDIA AND ORS.
|
December 23, 2015 |
|
LION SERVICES LTD. Vs. DLF PROJECTS LTD.
|
February 10, 2015 |
|
LIQUIDATOR POLYMERLAND INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 19, 2015 |
|
LIQUIDE AIR(NORTH) INDIA PVT LTD Vs. INOX PRODUCTS AIR(PVT) LTD
|
January 21, 2015 |
|
LIVING MEDIA INDIA LTD. Vs. STV ENTERPRISES LTD.
|
April 20, 2015 |
|
LIYAQAT ALI Vs. NCT OF DELHI & ORS
|
October 8, 2015 |
|
LNJ FINANCIAL SERVICES LIMITED AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
April 20, 2015 |
|
LOK NATH Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 7, 2015 |
|
LOKENDER KUMAR TYAGI Vs. UNION OF INDIA AND ORS.
|
December 9, 2015 |
|
LOKENDER PAL Vs. UOI AND ORS.
|
October 5, 2015 |
|
LOKESH Vs. STATE, NCT OF DELHI & ANR
|
July 24, 2015 |
|
LOKESH GOYAL & ORS Vs. SAKSHAM GOYAL
|
September 10, 2015 |
|
LOKESH KHANNA Vs. STATE
|
November 6, 2015 |
|
LOKESH MISHRA Vs. STATE OF NCT OF DELHI
|
August 25, 2015 |
|
LOOM CRAFTS FURNITURE INDIA PVT LTD Vs. MT & T RENTALS LTD
|
December 8, 2015 |
|
LOOM CRAFTS FURNITURE INDIA PVT. LTD. Vs. MT & T RENTALS LTD.
|
August 12, 2015 |
|
LORD BUDDHA SIKSHA PRATISTHAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
LORD KRISHNA TEXTILE MILLS/ NATIONAL TEXTILE CORPORATION LTD Vs. RAMPAL SINGH; KAMRUJAMA; YASHPAL; GHANSHYAM
|
April 17, 2015 |
|
LOUIS VUITTON MALLETIER Vs. MANOJ KHURANA AND ORS.
|
August 20, 2015 |
|
LOVE KUMAR Vs. STATE OF DELHI
|
March 24, 2015 |
|
LRS INSTITUTE OF TUBERCULOSIS & ALLIED DISEASES Vs. BABU LAL
|
August 20, 2015 |
|
LT COL (RETD ) N S GULIA Vs. GENERAL SECRETARY, INDIAN EX-SERVICES
LEAGUE
|
January 29, 2015 |
|
LT COL SK AHLUWALIA Vs. UNION OF INDIA
|
April 7, 2015 |
|
LT COL VIJAY SINGH Vs. UOI AND ANR
|
August 13, 2015 |
|
LT R P YADAV Vs. UNION OF INDIA & ANR
|
February 19, 2015 |
|
LT. COL. A.S. CHAUDHARI Vs. UNION OF INDIA
|
January 9, 2015 |
|
LUCKNOW MEDICAL AGENCIES Vs. MOHAN SINGH
|
January 30, 2015 |
|
LUDHIANA IMPROVEMENT TRUST Vs. MAPLETREE PROPERTY & INFRASTRUCTURE PVT. LTD. AND ORS.
|
July 17, 2015 |
|
LUMINOUS POWER TECHNOLOGY PVT. LTD. Vs. VINAY AGGARWAL
|
February 2, 2015 |
|
LUV MALHOTRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
|
M ARUMUGAM AND ANR Vs. VIMAL AGENCY AND ORS
|
November 2, 2015 |
|
M B MUGHAL Vs. REGISTRAR OF COOPERATIVE SOCIETIES & ANR
|
August 3, 2015 |
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M C GUPTA Vs. RAMESH CHANDRA GUPTA
|
January 6, 2015 |
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M L BHUYAN Vs. UNION OF INDIA
|
March 23, 2015 |
|
M L KARIR Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
March 13, 2015 |
|
M LACHHMANDAS AND CO Vs. UOI
|
January 16, 2015 |
|
M M KASHYAP Vs. SUREKHA KASHYAP
|
December 15, 2015 |
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M R BHANGALYA Vs. UNION OF INDIA
|
March 3, 2015 |
|
M R UNIYAL Vs. MGMT OF CEMENT CORP OF INDIA & ANR
|
November 24, 2015 |
|
M S ADIL Vs. SYNDICATE BANKS
|
March 11, 2015 |
|
M VADIVELU Vs. RAJKISHAN & CO
|
February 3, 2015 |
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M VELAYUDHAN NAIR Vs. UNION OF INDIA
|
May 18, 2015 |
|
M. MURUGESAN Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
|
May 6, 2015 |
|
M.C. GOYAL Vs. SARDAR MEHAR SINGH
|
January 30, 2015 |
|
M.C.D. Vs. SURENDER KUMAR AND ORS.
|
November 30, 2015 |
|
M.C.D. Vs. RAJNI SHARMA AND ORS.
|
March 2, 2015 |
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M.K. BHANDARI Vs. CHETAN TANWAR
|
August 7, 2015 |
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M.K. SAINI Vs. INDRAPRASTHA POWER GENERATION CO. LTD. (IPGCL)
|
April 7, 2015 |
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M.L. BANSAL Vs. PUNJAB NATIONAL BANK
|
January 16, 2015 |
|
M.L. MEENA Vs. STATE (CBI)
|
April 7, 2015 |
|
M.M. SHAWL Vs. STATE (GOVT. OF NCT) DELHI AND ORS.
|
November 27, 2015 |
|
M.P. GOENKA Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
January 14, 2015 |
|
M.P. NAURIYAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 10, 2015 |
|
M.R. TUNDWAL Vs. UNION OF INDIA AND ORS.
|
May 12, 2015 |
|
M.S. FRANK Vs. DELHI UNIVERSITY AND ORS.
|
July 17, 2015 |
|
M.S. SHOES EAST LTD. Vs. PRESSMAN LTD.
|
January 8, 2015 |
|
M.S.T. SHAHEEN AND ORS Vs. FATIMA BEGUM
|
November 23, 2015 |
|
M/S CITI BANK Vs. COMMISSIONER OF SALES TAX
|
December 14, 2015 |
|
M/S IMS MERCANTILES PVT. LTD Vs. UNION OF INDIA AND ORS
|
December 11, 2015 |
|
MAA BACCHAN DEVI TEACHERS
TRAINING COLLEGE AND ANR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
& ANR
|
October 29, 2015 |
|
MAAN SINGH Vs. STATE
|
August 11, 2015 |
|
MAAN SINGH Vs. STATE
|
March 5, 2015 |
|
MAAN SINGH AND ORS. Vs. ANUPAM BHUSHAN
|
July 20, 2015 |
|
MADAN LAL Vs. STATE AND ORS.
|
October 5, 2015 |
|
MADAN LAL Vs. STATE (NCT OF DELHI) AND ORS.
|
April 7, 2015 |
|
MADAN LAL AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
October 1, 2015 |
|
MADAN MOHAN Vs. UNION OF INDIA & ORS
|
July 28, 2015 |
|
MADAN MOHAN TIWARI Vs. UNION OF INDIA AND ORS.
|
August 10, 2015 |
|
MADAN SINGH Vs. STATE
|
November 18, 2015 |
|
MADHO SINGH CHAUHAN Vs. RITA
|
December 3, 2015 |
|
MADHU Vs. RANBIR SINGH DABAS
|
May 29, 2015 |
|
MADHU Vs. STATE AND ORS.
|
August 25, 2015 |
|
MADHU BALA & ORS Vs. STATE
|
October 16, 2015 |
|
MADHU GHANSHYAM HINGORANI Vs. STATE AND ORS.
|
November 26, 2015 |
|
MADHU GUPTA Vs. MUKESH BANSAL
|
October 19, 2015 |
|
MADHU MANAK TALA Vs. MOHD HANIF
|
May 20, 2015 |
|
MADHU OBEROI Vs. SATINDER MEHTA (NEW DECEASED)
|
January 19, 2015 |
|
MADHU RANI Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 22, 2015 |
|
MADHU SUDAN SINGH Vs. UNION OF INDIA AND ORS.
|
November 18, 2015 |
|
MADHU TRANSPORT COMPANY PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 29, 2015 |
|
MADHUKAR ARENJA Vs. SUNIL BHATIA
|
October 7, 2015 |
|
MADHUKAR ARENJA Vs. SUNIL BHATIA
|
July 10, 2015 |
|
MADHUR COURIER SERVICE Vs. UNION OF INDIA AND ORS.
|
December 3, 2015 |
|
MADHUR ESHWAR RAO BASUDE AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
December 17, 2015 |
|
MADHUR KISHORE BHATNAGAR Vs. STATE
|
March 27, 2015 |
|
MADHURIMA CHANDRA AND ORS. Vs. ANSUN ELECTRONICS PVT. LTD. AND ORS.
|
February 3, 2015 |
|
MADHUSUDAN CORPORATE ADVISORS PRIVATE LIMITED Vs. STATE
|
March 17, 2015 |
|
MADHVI ARORA Vs. STATE (NCT OF DELHI) AND ORS.
|
September 22, 2015 |
|
MADHVI GUPTA Vs. SNEHA RAJPAL
|
November 30, 2015 |
|
MADHVI GUPTA Vs. GOVT OF NCT
|
May 14, 2015 |
|
MAGNUM BUILDERS & DEVELOPERS Vs. UOI
|
March 26, 2015 |
|
MAHABIR PRASAD AGGARWAL Vs. GOPAL KRISHAN PURI
|
March 27, 2015 |
|
MAHABIR SINGH Vs. PRABHA GAUTAM
|
August 27, 2015 |
|
MAHADEV NAAG AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
March 23, 2015 |
|
MAHADEV PRASAD KHANNA Vs. UNION OF INDIA
|
January 12, 2015 |
|
MAHALAKSHMI CABLE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2015 |
|
MAHAMEDHA URBAN COOPERATIVE BANK LTD Vs. DELHI STATE COOPERATIVE BANK LTD
|
April 30, 2015 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MOHD SHER BAHADUR
|
August 24, 2015 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. FUJITSHU INDIA PRIVATE LIMITED
|
February 20, 2015 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. HCL INFOTECH LTD.
|
May 19, 2015 |
|
MAHANAND Vs. UNION OF INDIA & ORS
|
August 27, 2015 |
|
MAHARAJA AGARSEN MODEL SCHOOL Vs. SUMAN ABBI AND ORS.
|
November 26, 2015 |
|
MAHARAJA AGRASEN MODEL SCHOOL Vs. WORKMEN THROUGH VYAPAR TATHA UDHYOG KARAMCHARI SANGH
|
January 27, 2015 |
|
MAHARASHTRA HYBRID SEED CO. Vs. UNION OF INDIA
|
January 9, 2015 |
|
MAHAVIR PARASAD AND ORS. Vs. STATE OF (NCT) DELHI AND ORS.
|
November 27, 2015 |
|
MAHAVIR PRASAD Vs. STATE & ORS
|
August 13, 2015 |
|
MAHAVIR PRASAD Vs. VED BHARAT KAPOOR
|
January 9, 2015 |
|
MAHAVIR PRASAD Vs. DEVINDER KUMAR SHARMA
|
January 30, 2015 |
|
MAHAVIR PRASAD & ORS Vs. STATE OF DELHI & ORS
|
July 21, 2015 |
|
MAHAVIR SINGH Vs. STATE OF NCT DELHI AND ORS.
|
August 7, 2015 |
|
MAHAVIR YADAV Vs. STATE
|
October 5, 2015 |
|
MAHBOOB ALI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 21, 2015 |
|
MAHENDER JAIN AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL)
|
March 20, 2015 |
|
MAHENDER KAUSHIK & ANOTHER Vs. STATE OF DELHI
|
August 3, 2015 |
|
MAHENDER KAUSHIK AND ORS. Vs. STATE OF DELHI
|
November 24, 2015 |
|
MAHENDER KUMAR Vs. STATE ( GOVT OF NCT DELHI)
|
October 30, 2015 |
|
MAHENDER KUMAR VERMA AND ORS Vs. STATE GOVT NCT OF DELHI AND ANR
|
September 23, 2015 |
|
MAHENDER SINGH Vs. CHANDA CHAWLA
|
April 24, 2015 |
|
MAHENDER SINGH Vs. LT. GOVERNOR OF DELHI AND ORS.
|
August 25, 2015 |
|
MAHENDER SINGH Vs. STATE
|
October 14, 2015 |
|
MAHENDRA SINSINWAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 1, 2015 |
|
MAHESH Vs. STATE (GOVT OF NCT OF DELHI)
|
January 12, 2015 |
|
MAHESH Vs. STATE
|
August 7, 2015 |
|
MAHESH BATRA AND ORS. Vs. STATE OF NCT OF DELHI
|
February 10, 2015 |
|
MAHESH CHAND Vs. STATE & ANR
|
December 21, 2015 |
|
MAHESH CHANDER JOSHI Vs. MAHKARWATI AND ORS.
|
September 2, 2015 |
|
MAHESH CHANDRA GURANI Vs. TATA POWER DELHI DIST. LTD.
|
September 23, 2015 |
|
MAHESH DUTT Vs. RAMJAS FOUNDATION
|
April 6, 2015 |
|
MAHESH MAHESHWARI AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 17, 2015 |
|
MAHESH SHARMA Vs. UNION OF INDIA
|
April 13, 2015 |
|
MAHESH SINGH YADAV AND ORS Vs. STATE AND ANR
|
September 18, 2015 |
|
MAHINDER KAUR AND ORS. Vs. PAMELA MANMOHAN SINGH AND ORS.
|
May 29, 2015 |
|
MAHINDER NAGPAL Vs. UOI AND ORS.
|
April 27, 2015 |
|
MAHINDER SINGH Vs. MURTI DEVI & ORS
|
July 3, 2015 |
|
MAHINDRA & MAHINDRA LTD Vs. UNION OF INDIA
|
March 27, 2015 |
|
MAHIPAL AND ORS. Vs. STATE OF DELHI
|
October 19, 2015 |
|
MAHIPAL SINGH Vs. STATE
|
April 20, 2015 |
|
MAHIPAL SINGH Vs. UNION OF INDIA
|
August 4, 2015 |
|
MAHIPAL SINGH Vs. NATIONAL SEEDS CORPORATION
|
July 31, 2015 |
|
MAHMOOD Vs. STATE NCT OF DELHI AND ANOTHER
|
August 28, 2015 |
|
MAINA DEVI Vs. RATI RAM
|
November 30, 2015 |
|
MAINA DEVI Vs. RATI RAM AND ORS.
|
January 8, 2015 |
|
MAINUDDIN Vs. THE STATE (NCT OF DELHI)
|
April 17, 2015 |
|
MAJ AJIT SINGH RATHI & ANR Vs. VIJAY LAXMI & ANR
|
May 19, 2015 |
|
MAJOR GENERAL R P MUND Vs. UNION OF INDIA AND ORS
|
September 30, 2015 |
|
MAKHAN SINGH AND OTHERS Vs. STATE AND ANOTHER
|
September 1, 2015 |
|
MAKHNI KAUR Vs. THE DELHI URBAN SHELTER IMPROVEMENT BOARD (DUSIB)
|
November 23, 2015 |
|
MAKISUDDIN & ANR Vs. MOHALLA & PANCHAYAT GHAR & ORS
|
September 28, 2015 |
|
MALA Vs. STATE
|
February 23, 2015 |
|
MALKEET SINGH & ORS Vs. UNION OF INDIA & ORS
|
September 11, 2015 |
|
MALKEET SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
MALLA REDDY INSTITUTE OF MEDICAL SCIENCES AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 29, 2015 |
|
MALLA REDDY MEDICAL COLLEGE FOR WOMEN AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
MALLO MAL MALHOTRA Vs. SURESH KUMAR
|
May 7, 2015 |
|
MALTI CHAUHAN Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
December 4, 2015 |
|
MALTI GAUTAM Vs. UNION OF INDIA AND ANR
|
August 19, 2015 |
|
MALTI GAUTAM Vs. UNION OF INDIA AND ORS
|
September 21, 2015 |
|
MAMRAM PROJECTS PRIVATE LIMITED Vs. STATE
|
March 17, 2015 |
|
MAMTA ANAND Vs. RAVINDER KAUR
|
October 19, 2015 |
|
MAMTA BEN Vs. UNION OF INDIA AND ORS.
|
May 6, 2015 |
|
MAMTA YADAV Vs. STATE NCT OF DELHI AND ANR
|
September 17, 2015 |
|
MAN MOHAN AND ORS. Vs. STATE (GNCT OF DELHI)
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December 14, 2015 |
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MAN SINGH THAPA Vs. STATE
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July 17, 2015 |
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MANAGEMENT MUNICIPAL CORP OF DELHI Vs. WORKMEN THR GENERAL MAZDOOR UNION
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December 11, 2015 |
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MANAGEMENT OF ASHOK HOTEL Vs. WORKMEN OF ASHOKA HOTEL & ORS
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August 7, 2015 |
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MANAGEMENT OF CPWD Vs. ABDUL GAFFAR & ORS
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December 10, 2015 |
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MANAGEMENT OF HINDUSTAN TIMES LTD. Vs. AITA RAM AND ORS.
|
September 14, 2015 |
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MANAGEMENT OF M/S AMALGAMATED COMPONENTS (P) LTD. Vs. SHRI RADHEY SHYAM SHARMA
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October 29, 2015 |
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MANAGEMENT OF SURAJ CINEMA Vs. PRESIDING OFFICER (LABOUR COURT NO. 7) AND ORS.
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April 16, 2015 |
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MANAGING COMMITTEE NATIONAL PUBLIC SCHOOL Vs. GOVT OF NCT OF DELHI
|
January 19, 2015 |
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MANAK DEVI Vs. SHEELA DEVI (D)
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August 17, 2015 |
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MANDEEP & ORS Vs. STATE (NCT) OF DELHI
|
December 14, 2015 |
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MANDEEP SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR.
|
May 7, 2015 |
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MANDEEP SINGH AND ORS. Vs. THE DIRECTORATE OF REVENUE INTELLIGENCE
|
November 3, 2015 |
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MANEESH PHARMACEUTICALS LTD Vs. UNION OF INDIA
|
March 3, 2015 |
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MANGAT RAI Vs. ESPERANTO MEDIA & ORS
|
November 30, 2015 |
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MANGAT RAI SHARMA Vs. INDIAN BANK
|
April 6, 2015 |
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MANGAT RAM Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 4, 2015 |
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MANGE RAM GUPTA Vs. STATE (GOVT OF NCT) & ANR
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April 20, 2015 |
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MANGTU RAM Vs. GOVT. OF NCT OF DELHI AND ORS.
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August 26, 2015 |
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MANI BUDHANKAR Vs. UNION OF INDIA AND ORS.
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July 13, 2015 |
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MANI KAMAT Vs. STATE GOVT. OF NCT OF DELHI
|
July 28, 2015 |
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MANI LAL Vs. MATCHLESS INDUSTRIES OF INDIA
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November 18, 2015 |
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MANIK CHAND Vs. GNCT OF DELHI
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April 28, 2015 |
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MANINDER SINGH Vs. STATE AND ORS.
|
April 22, 2015 |
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MANIRAM SHARMA Vs. CENTRAL INFORMATION COMMISSION
|
April 27, 2015 |
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MANISH Vs. STATE
|
May 14, 2015 |
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MANISH Vs. STATE
|
October 1, 2015 |
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MANISH & CO. Vs. DEVENDER KUMAR MISHRA
|
August 14, 2015 |
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MANISH @ MANNI Vs. STATE NCT OF DELHI
|
September 3, 2015 |
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MANISH AND ORS. Vs. STATE AND ORS.
|
December 15, 2015 |
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MANISH DAK Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
|
May 28, 2015 |
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MANISH GHAI Vs. STATE
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October 9, 2015 |
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MANISH KUMAR Vs. PROMOD KUMAR & ANR
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November 24, 2015 |
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MANISH KUMAR Vs. STATE (NCT OF DELHI) AND ORS.
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March 3, 2015 |
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MANISH KUMAR Vs. CHAMAN LAL AND ORS.
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December 11, 2015 |
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MANISH KUMAR KHANNA Vs. THE HONBLE DELHI HIGH COURT AND ORS.
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February 27, 2015 |
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MANISH KUMAR KWATRA & ORS Vs. STATE (GOVT OF NCT OF DELHI ) & ANR
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December 2, 2015 |
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MANISH KUMAR TRIPATHI & ORS Vs. STATE ( NCT OF DELHI) & ANR
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November 20, 2015 |
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MANISH SETHI AND ORS. Vs. SALIMUDDIN AND ORS.
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September 23, 2015 |
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MANISH TEHLAN Vs. STATE (GOVT OF NCT OF DELHI)
|
February 18, 2015 |
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MANISHA SHARMA Vs. COMMISSIONER OF DELHI POLICE
|
November 3, 2015 |
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MANJEET SINGH KOHLI Vs. MIRAJUDDIN & ANR
|
August 6, 2015 |
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MANJIT KAUR & ANR Vs. NETRA PAL
|
September 9, 2015 |
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MANJIT RAI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
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October 7, 2015 |
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MANJIT SINGH Vs. VANI JAIN
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February 24, 2015 |
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MANJIT SINGH Vs. STATE OF PUNJAB
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September 21, 2015 |
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MANJIT SINGH BHATI Vs. STATE (NCT OF DELHI)
|
May 15, 2015 |
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MANJU & ORS Vs. STATE & ORS
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September 16, 2015 |
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MANJU ANAND AND ORS. Vs. GEETA CHOPRA AND ORS.
|
November 4, 2015 |
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MANJU BAHRGAVA Vs. KAMLESH GUPTA
|
November 5, 2015 |
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MANJU BALA Vs. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI A
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November 3, 2015 |
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MANJU BHARGAVA Vs. GOVT OF NCT OF DELHI
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July 15, 2015 |
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MANJU DEVI Vs. PARTAP SINGH
|
February 23, 2015 |
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MANJU GUPTA Vs. PRATAP SINGH
|
May 22, 2015 |
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MANJU LATA GUPTA Vs. UNION OF INDIA AND ORS.
|
March 13, 2015 |
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MANJU MEHRA & ANR Vs. DEV PRATAP SEONIE & ORS
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May 19, 2015 |
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MANJU SHARMA Vs. UNION OF INDIA AND ORS
|
November 3, 2015 |
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MANJU SHARMA @ MAYA DEVI Vs. KALAWATI
|
January 12, 2015 |
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MANJUNATH Vs. D R I, NOIDA, U P
|
November 20, 2015 |
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MANKHANCHING TOMBING Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
April 28, 2015 |
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MANKIND PHARMA LTD Vs. SANJEEV KUMAR AGGARWAL
|
January 16, 2015 |
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MANKIND PHARMA LTD. Vs. CADILA PHARMACEUTICALS LTD. AND ORS
|
January 22, 2015 |
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MANMEET SINGH ALAG & ORS Vs. STATE OF NCT OF DELHI & ANR
|
December 7, 2015 |
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MANMOHAN AND ORS Vs. STATE AND ANR
|
September 28, 2015 |
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MANOHAR LAL Vs. GOVT OF NCT OF DELHI
|
March 10, 2015 |
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MANOHAR LAL Vs. UNION OF INDIA
|
February 24, 2015 |
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MANOHAR LAL AND ORS. Vs. THE REGISTRAR, CO-OP. GROUP HOUSING SOCIETY AND ORS.
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May 5, 2015 |
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MANOHAR LAL SHARMA Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
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MANOHAR LAL SHARMA Vs. REGISTRAR GENERAL, SUPREME COURT OF INDIA
|
March 10, 2015 |
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MANOHAR LAL SHARMA Vs. UNION OF INDIA AND ORS.
|
December 17, 2015 |
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MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD.
|
April 16, 2015 |
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MANOJ Vs. BARFI DEVI AND ORS.
|
September 3, 2015 |
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MANOJ Vs. STATE
|
October 15, 2015 |
|
MANOJ Vs. STATE (NCT) DELHI
|
March 12, 2015 |
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MANOJ Vs. SARITA DEVI
|
September 16, 2015 |
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MANOJ Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 1, 2015 |
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MANOJ Vs. STATE
|
April 24, 2015 |
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MANOJ & ORS Vs. STATE ( NCT OF DELHI) & ANR
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October 5, 2015 |
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MANOJ @ KRISHNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
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December 1, 2015 |
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MANOJ AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 9, 2015 |
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MANOJ BAJPAI Vs. STATE OF DELHI
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May 21, 2015 |
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MANOJ GUPTA Vs. STATE & ANR
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December 18, 2015 |
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MANOJ JAIN Vs. ANAND KUMAR JAIN AND ORS.
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July 7, 2015 |
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MANOJ JAIN Vs. SURINDER KUMAR JAIN AND ORS.
|
July 7, 2015 |
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MANOJ KUMAR Vs. R.K. SINGH
|
September 14, 2015 |
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MANOJ KUMAR Vs. THE STATE (NCT) OF DELHI AND ORS.
|
November 19, 2015 |
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MANOJ KUMAR Vs. RAJINDER SINGH SAWHNEY AND ORS.
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April 16, 2015 |
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MANOJ KUMAR Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
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MANOJ KUMAR Vs. O.P. JOSHI
|
November 3, 2015 |
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MANOJ KUMAR Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
March 3, 2015 |
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MANOJ KUMAR Vs. UNION OF INDIA & ORS
|
September 16, 2015 |
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MANOJ KUMAR Vs. THE STATE OF NCT OF DELHI
|
February 27, 2015 |
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MANOJ KUMAR AGARWAL Vs. CBI
|
May 11, 2015 |
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MANOJ KUMAR AND ORS. Vs. STATE
|
August 5, 2015 |
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MANOJ KUMAR AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 12, 2015 |
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MANOJ KUMAR AND ORS. Vs. THE STATE AND ORS.
|
December 21, 2015 |
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MANOJ KUMAR KANOJIA Vs. STATE OF DELHI & ANR
|
December 18, 2015 |
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MANOJ KUMAR RANA Vs. SPORTS AUTHORITY OF INDIA
|
September 16, 2015 |
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MANOJ KUMAR YADAV Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 20, 2015 |
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MANOJ MALHOTRA Vs. UNIVERSITY OF DELHI
|
May 5, 2015 |
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MANOJ SEHGAL AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
March 4, 2015 |
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MANOJ TOMAR Vs. NEENA KHATTER AND ORS.
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October 13, 2015 |
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MANPOWER CO-OPERATIVE GROUP HOUSING SOCIETY Vs. OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 24, 2015 |
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MANPREET BAKSHI & ORS Vs. STATE ( DELHI ADMINISTRATION) & ANR
|
November 2, 2015 |
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MANPREET SINGH Vs. LAND ACQUISITION COLLECTOR & ORS
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October 6, 2015 |
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MANPREET SINGH & ANR Vs. STATE OF NCT OF DELHI & ANR
|
November 4, 2015 |
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MANSHER SINGH GHUMAN Vs. STATE OF NCT OF DELHI
|
December 22, 2015 |
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MANU ENTERPRISES & ANR Vs. RAM PRATAP GOEL
|
July 13, 2015 |
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MANU KUMAR AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
|
January 20, 2015 |
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MANU NARANG & ANR Vs. THE LT. GOVERNOR, GOVERNMENT NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
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December 23, 2015 |
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MANU SINGH Vs. STATE OF NCT OF DELHI AND ORS.
|
September 3, 2015 |
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MANU SRIVASTAVA AND ORS. Vs. STATE AND ORS.
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November 2, 2015 |
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MANUSHI SANGATHAN Vs. GOVT. OF DELHI AND ORS.
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August 20, 2015 |
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MANUSHI SANGATHAN, DELHI Vs. GOVT. OF DELHI AND ORS.
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September 2, 2015 |
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MANZOOR-UL-HAQ Vs. GOVT OF NCT OF DELHI & ORS
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October 6, 2015 |
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MAPLE SOLUTIONS LTD Vs. BANK OF INDIA
|
April 27, 2015 |
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MAPSA TAPES PRIVATE LTD. Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
May 6, 2015 |
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MARGUERITE CHAWLA Vs. KIRAN ABNASHI CHAWLA AND ORS.
|
October 5, 2015 |
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MARICO LTD. AND ORS. Vs. STATE OF DELHI AND ORS.
|
January 27, 2015 |
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MARINERS BUILDCON INDIA LTD Vs. K V MAKKAR CONTRACTS
|
January 15, 2015 |
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MAROOF AND ORS. Vs. STATE
|
May 12, 2015 |
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MARUTI SUZUKI INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
December 11, 2015 |
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MASHBRA INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
|
April 16, 2015 |
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MASIH UL MULK HAKIM AJMAL KHAN Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 1, 2015 |
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MASOOM AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
April 9, 2015 |
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MASROOF AHMAD AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
September 1, 2015 |
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MASROOR AKHTAR @ GUDDU Vs. STATE
|
October 20, 2015 |
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MASS ESTATE (P) LTD. Vs. LT. GOVERNOR OF DELHI AND ORS.
|
May 18, 2015 |
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MASTER ARHAM(MINOR) & ANR Vs. ABHINAV JAIN
|
April 10, 2015 |
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MASTER DAVINDER SINGH Vs. MINISTRY OF SPORTS & YOUTH AFFAIRS, GOVT OF INDIA
|
July 20, 2015 |
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MASTER NEELANSH SHARMA Vs. RAMJAS SCHOOL AND ORS.
|
August 17, 2015 |
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MASTER RAJAT MANN Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
May 7, 2015 |
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MASTER RIGVED AND ORS. Vs. JAGBIR AND ORS.
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May 27, 2015 |
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MASTER SHIVRAJ SINGH Vs. GOVT OF NCT OF DELHI & ORS
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July 9, 2015 |
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MASTER SUBIN BABU Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 31, 2015 |
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MASTER TARNPREET SINGH VIRK Vs. UNION OF INDIA
|
January 5, 2015 |
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MASUMI OVERSEAS PVT. LTD. Vs. DIRECTORATE GENERAL OF FOREIGN TRADE
|
April 15, 2015 |
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MATA SANTOSH DEVI PRIVATE ITI Vs. DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING AND
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October 20, 2015 |
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MATA VAISHNO FINSEC (P) LTD. Vs. SHAILENDER
|
February 12, 2015 |
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MATANG SINGH Vs. CBI
|
June 5, 2015 |
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MAUSAM ALI Vs. STATE (DELHI ADMN )
|
November 18, 2015 |
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MAXGROW PTE LTD. Vs. CHEMINOVA INDUSTRIES (P.) LTD.
|
April 29, 2015 |
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MAYA DEVI Vs. RAFEEQA KHATOON
|
February 24, 2015 |
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MAYA DEVI AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
July 14, 2015 |
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MAYA DEVI INSTITUTE OF ADVANCED EDUCATION PVT. ITI Vs. C.E.O., NATIONAL ACCREDITATION BOARD FOR EDUCATION & TRAINING, QUALITY COUNCIL OF INDIA AND ORS.
|
August 27, 2015 |
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MAYA JAIN Vs. YASH CHHABRA
|
April 27, 2015 |
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MAYANK BATHEJA Vs. STATE (NCT OF DELHI) AND ORS.
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December 4, 2015 |
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MAYAR INFRASTRUCTURE DEVELOPMENT PVT LTD Vs. APFC, DELHI
|
March 17, 2015 |
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MAYO INTERNATIONAL SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 13, 2015 |
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MAYUR RECREATIONAL & DEV. LTD. Vs. CIT
|
February 13, 2015 |
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MBL INFRASTRUCTURES LTD. Vs. TELECOMMUNICATION CONSULTANTS INDIA LTD.
|
January 16, 2015 |
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MBS IT INSTITUTE PRIVATE LIMITED Vs. STATE
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May 18, 2015 |
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MC-ROTEM-MELCO CONSORTIUM Vs. M/S DELHI METRO RAIL CORPORATION LIMITED
|
January 5, 2015 |
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MCD Vs. BHARAT BHUSHAN JAIN
|
May 11, 2015 |
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MCD GENERAL MAZDOOR UNION Vs. UNION OF INDIA
|
April 8, 2015 |
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MCD GENERAL MAZDOOR UNION Vs. MCD
|
March 10, 2015 |
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MD ARIF Vs. STATE
|
October 1, 2015 |
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MD EARUL HOQUE & ORS Vs. UNION OF INDIA & ORS
|
April 23, 2015 |
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MD IKRAM Vs. STATE GOVT OF NCT DELHI & ANR
|
October 30, 2015 |
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MD PANAULLAH Vs. STATE OF DELHI
|
May 6, 2015 |
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MD ZIAUL HAQUE AND ORS Vs. PK TRIPATHI AND ORS
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September 10, 2015 |
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MECHANICAL DEPARTMENT PRIMARY CO-OPERATIVE BANK Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
|
December 15, 2015 |
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MEDICAL COUNCIL OF INDIA Vs. JAMIA HAMDARD (DEEMED UNIVERSITY) AND ORS.
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September 22, 2015 |
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MEDICAL COUNCIL OF INDIA Vs. AMMA CHANDRAVATI EDUCATIONAL AND CHARITABLE TRUST
|
May 5, 2015 |
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MEDICITI INSTITUTE OF MEDICAL SCIENCES (MIMS) AND ORS. Vs. UNION OF INDIA AND ORS.
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August 13, 2015 |
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MEENA ADVERTISERS Vs. DELHI METRO RAIL CORPORATION LTD.
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July 16, 2015 |
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MEENA CHAUDHARY Vs. BSES RAJDHANI POWER LIMITED AND ORS.
|
May 12, 2015 |
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MEENA DEVI Vs. SHIV PRASAD
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January 16, 2015 |
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MEENA SHARMA Vs. RAJIV KUMAR; DHARAM PAL
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March 3, 2015 |
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MEENAKSHI GAUTHAM Vs. P.K. PRADHAN AND ORS.
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September 2, 2015 |
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MEENU AGGARWAL Vs. SDMC
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April 15, 2015 |
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MEENU AND ORS. Vs. INTEGRATED DISTRICT HEALTH SOCIETY AND ORS.
|
January 28, 2015 |
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MEENU GUPTA Vs. UNION OF INDIA
|
December 9, 2015 |
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MEENU SHOKEEN AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
|
December 22, 2015 |
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MEENU UPADHYAY Vs. KANWAR PAL SINGH
|
February 25, 2015 |
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MEERA DHINGRA Vs. DEEPAK KAPOOR
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February 25, 2015 |
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MEETA DEVI & ORS Vs. GOVT OF NCT OF DELHI & ANR
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October 30, 2015 |
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MEGA CABS (P.) LTD. Vs. UNION OF INDIA
|
May 22, 2015 |
|
MEGHRAJ MEMORIAL EDUCATIONAL
AND SOCIAL WELFARE TR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
& ANR
|
October 29, 2015 |
|
MEHAR CHAND SHARMA Vs. MANJEET SINGH KOHLI AND ORS.
|
October 1, 2015 |
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MEHAR SINGH Vs. CEMENT MANUFACTURES ASSOCIATION
|
September 10, 2015 |
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MEHAR SINGH Vs. NATIONAL SEED CORPORATION LIMITED
|
April 8, 2015 |
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MEHBOOB ALAM Vs. KHUSHAL SINGH
|
October 20, 2015 |
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MEHBOOB HASAN Vs. STATE (GOVT OF NCT OF DELHI)
|
February 19, 2015 |
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MEHDUL Vs. STATE (NCT OF DELHI)
|
December 10, 2015 |
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MEHFOOZ KHAN Vs. STATE (NCT OF DELHI) AND ORS.
|
January 21, 2015 |
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MEI POWER PVT LTD Vs. M M T C LIMITED
|
December 8, 2015 |
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MELA RAM AGGARWAL Vs. INDU DEVI
|
August 13, 2015 |
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MERCK SHARP & DOHME CORPORATION AND ORS. Vs. GLENMARK PHARMACEUTICALS LTD.
|
October 7, 2015 |
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MERCK SHARP AND DOHME CORPORATION Vs. GLENMARK PHARMACEUTICALS
|
March 20, 2015 |
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MERCURY ESTATES Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
September 15, 2015 |
|
MERINO INDUSTRIES LTD Vs. SUNTOUCH LAMINATE PVT LTD
|
October 30, 2015 |
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METROPOLITAN SOCIAL ART & CULTURAL SOCIETY Vs. DELHI STATE GOVERNMENT AND ORS.
|
August 17, 2015 |
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METSO MINERALS (INDIA) PVT. LTD. Vs. SHIVGIRI ASSOCIATES AND ORS.
|
November 5, 2015 |
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MGR HOLDING (P) LTD. Vs. LOIL OVERSEAS FOODS LTD. AND ORS.
|
September 9, 2015 |
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MGS (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
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MICROMAX MEDIA PVT. LTD. Vs. INGRAM MICRO INDIA PVT. LTD. AND ORS.
|
November 23, 2015 |
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MICROSOFT CORPORATION & ANR Vs. MAHESH K SHIVAKANTH & ORS
|
November 6, 2015 |
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MICROSOFT CORPORATION & ORS Vs. SATISH PARAKH & ORS
|
September 2, 2015 |
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MICROSOFT CORPORATION AND ANR Vs. NILESH AND ANR
|
May 18, 2015 |
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MICROSOFT CORPORATION AND ANR Vs. KETAN AND ANR
|
May 19, 2015 |
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MICROSOFT CORPORATION AND ORS. Vs. DEEPAK AND ORS.
|
February 23, 2015 |
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MICROSOFT CORPORATION AND ORS. Vs. SUSHEEL KUMAR AND ORS.
|
September 23, 2015 |
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MICROSOFT CORPORATION AND ORS. Vs. AJEL TECHNOLOGIES PVT. LTD. AND ORS.
|
October 28, 2015 |
|
MICROSOFT CORPORATION AND ORS. Vs. AMRITBIR SINGH
|
February 18, 2015 |
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MICROSOFT CORPORATION AND ORS. Vs. SUJAN KUMAR AND ORS.
|
December 23, 2015 |
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MIDAS HYGIENE INDUSTRIES PVT LTD Vs. SUDHIR BHATIA
|
November 4, 2015 |
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MIDAS HYGIENE INDUSTRIES PVT. LTD. Vs. SUDHIR BHATIA
|
April 11, 2015 |
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MIDAS TOUCH INVESTORS ASSOCIATION Vs. UNION OF INDIA
|
December 17, 2015 |
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MILIND MADHUKAR BHUSARI Vs. UNION OF INDIA & ORS
|
November 4, 2015 |
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MILLENNIUM PLAZA LTD. AND ORS. Vs. LECOANET HEMANT INDIA PVT. LTD. AND ORS.
|
July 15, 2015 |
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MIND NEXGENTECH LTD Vs. GREEN MAX SYSTEMS
|
January 8, 2015 |
|
MINISTRY OF DEFENCE, GOVERNMENT OF INDIA Vs. CENREX SP. Z.O.O AND ORS.
|
December 8, 2015 |
|
MINISTRY OF INFORMATION AND BROADCASTING Vs. ASSOCIATION OF RADIO OPERATORS OF INDIA AND ORS.
|
November 30, 2015 |
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MINISTRY OF ROAD TRANSPORT AND HIGHWAYS GOVERNMENT OF INDIA Vs. DSC VENTURES PVT LTD
|
March 3, 2015 |
|
MINTU MANDAL Vs. STATE
|
August 20, 2015 |
|
MINU KASHYAP Vs. SHRI LAL BAHADUR SHASTRI RASHTRIYA SANSKRIT VIDYAPEETH
|
January 16, 2015 |
|
MIR SINGH & ORS Vs. GOVT OF NCT & ORS
|
July 13, 2015 |
|
MIRZA INTERNATIONAL LTD Vs. PAULS FOOT PRINTS
|
October 29, 2015 |
|
MIRZA ISLAM BAIG AND ORS. Vs. STATE AND ORS.
|
July 17, 2015 |
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MISHIRA RAKESH VISHWAMBHAR Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
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MISRA AUTOMATICS PVT LTD Vs. SATHYA MOORTHY
|
November 17, 2015 |
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MITHLESH Vs. STATE NCT OF DELHI
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September 24, 2015 |
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MITHLESH KUMAR KUSHWAHA Vs. STATE
|
September 21, 2015 |
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MITHLESH SINGHAL Vs. GOVT OF NCT OF DELHI AND ORS
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November 30, 2015 |
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MITHU RAI Vs. STATE
|
February 10, 2015 |
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MITISH BIRDI Vs. STATE AND ORS.
|
October 16, 2015 |
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MITRA GUHA BUILDERS (INDIA) CO. Vs. AIR FORCE NAVAL HOUSING BOARD AND ORS.
|
March 17, 2015 |
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MITSUBISHI ELECTRIC INDIA PVT. LTD. Vs. ANUP MITTAL
|
May 14, 2015 |
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MMTC LIMITED Vs. TRANSAMMONIA AG. ZURICH
|
March 11, 2015 |
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MMTC LTD. Vs. ANGLO AMERICAN METALLURGICAL COAL PTY. LTD.
|
July 10, 2015 |
|
MOBINTECO LIMITED Vs. STATE
|
March 3, 2015 |
|
MODELAMA EXPORTS LTD Vs. TRIMURTI EXPORTS
|
March 26, 2015 |
|
MODERN COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
October 20, 2015 |
|
MODERN INDUSTRIES Vs. EXECUTIVE DIRECTOR RAILWAY STORES
|
May 26, 2015 |
|
MODERN LAMINATORS PVT. LTD. Vs. HANUMAN HOSIERY MILLS
|
October 1, 2015 |
|
MODI ALKALIES CHEMICALS LTD. Vs. SHIVA PAPER MILLS LTD.
|
April 8, 2015 |
|
MODI TELECOMUNICATION LTD. Vs. UOI
|
November 26, 2015 |
|
MODISON METAL LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 23, 2015 |
|
MOHAMMAD AMAJAD Vs. SARAH AMAJAD @ SONIA DHIR
|
January 29, 2015 |
|
MOHAMMAD ASLAM Vs. GULISTA
|
January 29, 2015 |
|
MOHAMMAD YUNUS KHAN Vs. STATE & ORS.
|
May 18, 2015 |
|
MOHAMMAD YUSUF & ORS Vs. PROF S K SOPORI & ANR
|
July 16, 2015 |
|
MOHAMMED FAROOK Vs. DELHI METRO RAIL CORPORATION & ORS
|
May 13, 2015 |
|
MOHAN Vs. STATE (GOVT OF NCT, DELHI)
|
October 28, 2015 |
|
MOHAN ALWANI Vs. DIRECTOR, ENFORCEMENT DIRECTORATE AND ORS.
|
May 6, 2015 |
|
MOHAN BATRA Vs. THE STATE AND ORS.
|
November 4, 2015 |
|
MOHAN DEI AND ORS. Vs. STATE
|
April 20, 2015 |
|
MOHAN ENERGY CORPORATION LTD. AND ORS. Vs. STATE AND ORS.
|
October 7, 2015 |
|
MOHAN GUPTA Vs. B K NAGPAL & ANR
|
September 2, 2015 |
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MOHAN KUKREJA AND ORS. Vs. STATE AND ORS.
|
December 3, 2015 |
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MOHAN LAL Vs. GOVT OF N C T OF DELHI
|
February 20, 2015 |
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MOHAN LAL CHANDAN AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
August 11, 2015 |
|
MOHAN LAL MEHTA AND ORS. Vs. STATE AND ORS.
|
October 9, 2015 |
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MOHAN LAL SHARMA AND ORS. Vs. STATE AND ORS.
|
December 21, 2015 |
|
MOHAN LAL SHARMA AND OTHERS Vs. STATE AND OTHERS
|
November 2, 2015 |
|
MOHAN MADAN Vs. SHEEL GULATI
|
August 19, 2015 |
|
MOHAN MURTI Vs. DEUTACHE RANCO
|
February 27, 2015 |
|
MOHAN NAIR Vs. RAJIV GUPTA AND ORS.
|
May 1, 2015 |
|
MOHAN NARAYANAN Vs. FEDERAL MOGUL GOETZE INDIA LTD
|
April 29, 2015 |
|
MOHAN OVERSEAS LTD. Vs. RAM KUMAR SHARMA
|
August 26, 2015 |
|
MOHAN S. LAKHANI Vs. INCOME TAX OFFICER AND ORS.
|
February 11, 2015 |
|
MOHAN SINGH MARKET AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 19, 2015 |
|
MOHD AALIM AND ORS Vs. STATE NCT OF DELHI AND ORS
|
September 16, 2015 |
|
MOHD ABRAR Vs. PREM CHAND @ PREM SINGH
|
January 13, 2015 |
|
MOHD AKHTAR AND OTHERS Vs. STATE AND ANOTHER
|
August 17, 2015 |
|
MOHD AKMAL KHAN Vs. STATE OF NCT OF DELHI & ANR
|
December 18, 2015 |
|
MOHD ALI Vs. STATE (NATIONAL CAPITAL TERRITORY OF DELHI)
|
October 19, 2015 |
|
MOHD AMZAD @ BHOLU & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
July 21, 2015 |
|
MOHD ANEES AND ANR Vs. STATE
|
December 9, 2015 |
|
MOHD ANISH Vs. STATE (NCT) DELHI
|
October 19, 2015 |
|
MOHD AQUEEL Vs. STATE & ANR
|
April 8, 2015 |
|
MOHD ARIF Vs. DND BUILDCON & ORS
|
May 7, 2015 |
|
MOHD ARIF Vs. DND BUILDCON
|
May 18, 2015 |
|
MOHD ARIF AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 24, 2015 |
|
MOHD ARIF SEIKH Vs. STATE
|
February 13, 2015 |
|
MOHD ASHRAF AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND ANOTHER
|
August 27, 2015 |
|
MOHD ASIF & ANR Vs. CENTRAL BOARD OF SECONDARY
EDUCATION & ANR
|
October 28, 2015 |
|
MOHD ASLAM Vs. STATE GOVT OF NCT OF DELHI
|
October 30, 2015 |
|
MOHD ASLAM Vs. RAMESH THAKUR
|
December 18, 2015 |
|
MOHD DANISH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
October 7, 2015 |
|
MOHD FAIZAN ALIAS POPI AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND ANOTHER
|
August 27, 2015 |
|
MOHD FARMAN & ORS Vs. STATE & ANR
|
December 11, 2015 |
|
MOHD FOZAIB Vs. UNION OF INDIA & ANR
|
February 19, 2015 |
|
MOHD GUDDU SHAH Vs. STATE NCT OF DELHI
|
September 21, 2015 |
|
MOHD HUSSAIN Vs. STATE
|
February 2, 2015 |
|
MOHD IDRIS Vs. SADAT ALI KHAN
|
April 20, 2015 |
|
MOHD ILYAS Vs. MOHD ATIQ
|
August 13, 2015 |
|
MOHD IRFAN & ORS Vs. STATE NCT OF DELHI & ORS
|
July 15, 2015 |
|
MOHD IRFAN & ORS Vs. STATE & ANR
|
October 30, 2015 |
|
MOHD IRFAN & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 30, 2015 |
|
MOHD ISMAIL Vs. ASS MECHANICAL ENGINEERING CO
|
March 23, 2015 |
|
MOHD JAFFAR ALI @ BABA Vs. STATE (GOVT OF NCT OF DELHI)
|
February 27, 2015 |
|
MOHD MAROOF @ IBRAHIM & ORS Vs. STATE
|
May 12, 2015 |
|
MOHD MEHBOOB ALAM Vs. STATE (GOVT OF NCT) DELHI
|
July 17, 2015 |
|
MOHD MOIN @ MUNNA Vs. STATE ( NCT OF DELHI)
|
December 2, 2015 |
|
MOHD NAFEES QURESHI AND ANR Vs. STATE OF NCT OF DELHI AND ANR
|
September 4, 2015 |
|
MOHD NASIM AND ORS Vs. STATE NCT OF DELHI AND ORS
|
September 24, 2015 |
|
MOHD RAIZ (RAIZ AHMED) Vs. STATE OF NCT OF DELHI & ORS
|
October 20, 2015 |
|
MOHD RIYAZ Vs. STATE
|
September 10, 2015 |
|
MOHD ROZWAN AND ORS Vs. STATE OF NCT OF DELHI AND ORS
|
September 9, 2015 |
|
MOHD SAAD Vs. JAMIA MILLIA ISLAMIA & ORS
|
July 9, 2015 |
|
MOHD SABIR Vs. STATE
|
October 8, 2015 |
|
MOHD SAIDAB @ AJAJ Vs. STATE
|
September 1, 2015 |
|
MOHD SALAUDDIN Vs. STATE
|
March 20, 2015 |
|
MOHD SALIM @ REHMATULLAH Vs. UNION OF INDIA & ANR
|
December 23, 2015 |
|
MOHD SAMI Vs. STATE OF NCT OF DELHI AND ANR
|
September 11, 2015 |
|
MOHD SARFARAJ Vs. STATE
|
April 24, 2015 |
|
MOHD SHAHDAT & ORS Vs. STATE & ANR
|
October 16, 2015 |
|
MOHD SHAHID ALIAS SHAHID KHAN AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 7, 2015 |
|
MOHD SHAHNAWAZ ZAHEER Vs. GOVERNMENT OF NCT OF DELHI
|
April 29, 2015 |
|
MOHD SUBAN & ANR Vs. D D A & ANR
|
December 14, 2015 |
|
MOHD SWALEHEEN Vs. GOVT OF NCT OF DELHI
|
August 26, 2015 |
|
MOHD UMAR & ORS Vs. STATE & ANR
|
November 24, 2015 |
|
MOHD USMAN Vs. STATE
|
February 13, 2015 |
|
MOHD USMAN AND ORS Vs. STATE AND ORS
|
August 24, 2015 |
|
MOHD YUNUS Vs. JAI BHAGWAN SHARMA
|
May 29, 2015 |
|
MOHD ZAHID & ORS Vs. STATE & ANR
|
December 9, 2015 |
|
MOHD ZAKI & ORS Vs. STATE & ANR
|
December 11, 2015 |
|
MOHD. HAROON Vs. JAMIA HAMDARD UNIVERSITY AND ORS.
|
March 20, 2015 |
|
MOHINDER KUMAR JAIN Vs. UOI & ORS
|
September 11, 2015 |
|
MOHINDER KUMAR MEHRA Vs. ROOP RANI MEHRA
|
March 10, 2015 |
|
MOHINDER PAL SINGH Vs. KAMALPREET KAUR LAMBA AND ORS.
|
February 21, 2015 |
|
MOHINDER PAL SINGH Vs. STATE (NCT OF DELHI) AND ORS.
|
March 3, 2015 |
|
MOHINI Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
September 14, 2015 |
|
MOHIT Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
July 7, 2015 |
|
MOHIT CHOPRA Vs. ANIL ANAND
|
November 27, 2015 |
|
MOHIT DHAWAN AND ORS. Vs. STATE AND ORS.
|
May 5, 2015 |
|
MOHIT GUPTA Vs. REGIONAL PASSPORT OFFICE, GOVT. OF INDIA, MINISTRY OF EXTERNAL AFFAIRS
|
September 23, 2015 |
|
MOHIT KAPOOR & ORS Vs. STATE OF NCT OF DELHI
|
November 24, 2015 |
|
MOHIT KUMAR Vs. QUALITY PRINTERS PVT LTD & ORS
|
August 26, 2015 |
|
MOHIT KUMAR Vs. VIMAL DHASMANA
|
February 2, 2015 |
|
MOHIT MEHTA Vs. NAYANIKA THAKUR
|
December 7, 2015 |
|
MOHIT OVERSEAS Vs. COMMISSIONER OF CUSTOMS & ANR
|
February 6, 2015 |
|
MOHIT TIWARI Vs. KRISHAN PAL
|
March 25, 2015 |
|
MOHIT YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 9, 2015 |
|
MOHSIN AND ANR Vs. STATE AND ORS
|
September 2, 2015 |
|
MONA DEVI Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 12, 2015 |
|
MONALISA JOSHI Vs. UNION OF INDIA
|
January 20, 2015 |
|
MONIKA AGGARWAL Vs. STATE & ANR
|
May 29, 2015 |
|
MONIKA ARORA Vs. KAMLA ARORA & ORS
|
January 20, 2015 |
|
MONIKA CHADHA Vs. STATE (GOVT OF NCT OF DELHI) AND ORS.
|
March 23, 2015 |
|
MONNET ISPAT & ENERGY LTD Vs. SARDA ENERGY & MINERALS LTD
|
June 5, 2015 |
|
MONNET ISPAT AND ENERGY LIMITED Vs. ROHAN SANGHVI
|
November 4, 2015 |
|
MONTBLANC SIMPLO GMBH Vs. CHUNNI LAL HAZARI LAL & ORS
|
April 30, 2015 |
|
MONTREAUX RESORTS P. LTD. Vs. SONIA KHOSLA
|
January 13, 2015 |
|
MONTREAUX RESORTS PVT LTD Vs. SONIA KHOSLA
|
August 19, 2015 |
|
MONTY SEHGAL Vs. STATE
|
September 15, 2015 |
|
MONU KUMAR Vs. STATE & ANR
|
December 11, 2015 |
|
MONU KUMAR @ MONU Vs. GOVT OF NCT OF DELHI
|
January 7, 2015 |
|
MOOL CHAND Vs. DY DIRECTOR DDA & ANR
|
November 30, 2015 |
|
MOOL CHAND KHAIRATI RAM TRUST Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
July 27, 2015 |
|
MOOL RAJ TYAGI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 7, 2015 |
|
MORGAN INDUSTRIES LIMITED Vs. E P F APPELLATE TRIBUNAL
|
March 20, 2015 |
|
MORPH INFORMATION TECHNOLOGIES PVT LTD Vs. GAURAV KAPOOR
|
December 18, 2015 |
|
MOTHER DAIRY Vs. ARVIND KUMAR ARORA
|
February 6, 2015 |
|
MOTHER DAIRY FOOD PROCESSING LTD. Vs. MOTHER DAIRY FOOD PROCESSING EMPLOYEES UNION AND ORS.
|
February 11, 2015 |
|
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD. Vs. SRI VINAYAKA MILK PRODUCTS
|
July 15, 2015 |
|
MOTHER DAIRY FRUIT AND VEGETABLE PRIVATE LIMITED Vs. HATIM ALI AND ORS.
|
February 2, 2015 |
|
MOTI MAHAL DELUX-II Vs. KIRAN DUTTA
|
January 9, 2015 |
|
MOTOROLA INC. AND ORS. Vs. MOTOROLA AUTO INDIA PVT. LTD. AND ORS.
|
November 6, 2015 |
|
MOUNT CARMEL SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
August 20, 2015 |
|
MRF LIMITED Vs. COMMISSIONER OF TRADE AND TAXES
|
May 14, 2015 |
|
MRIDULA DEVI Vs. UNION OF INDIA AND ORS.
|
January 30, 2015 |
|
MS DELHI TOURIST BUS SERVICE Vs. DAYAL SINGH
|
October 28, 2015 |
|
MS FARHA QURESHI Vs. STATE NCT OF DELHI AND ANOTHER
|
December 11, 2015 |
|
MST. SHAHEEN & ORS Vs. FATIMA BEGUM
|
November 23, 2015 |
|
MTNL AND ORS. Vs. JASBIR SINGH
|
May 29, 2015 |
|
MUDDI Vs. JAMILA BEGUM & ORS
|
September 24, 2015 |
|
MUHAMMAD KHAN AND ORS. Vs. BISHAN CHAND AND ORS.
|
February 27, 2015 |
|
MUKESH Vs. UNION OF INDIA & ORS
|
August 28, 2015 |
|
MUKESH Vs. DEVKI NANDAN JOSHI
|
March 17, 2015 |
|
MUKESH Vs. STATE OF NCT OF DELHI
|
September 23, 2015 |
|
MUKESH & ORS Vs. G N C T D & ANR
|
December 7, 2015 |
|
MUKESH & ORS Vs. STATE & ANR
|
December 4, 2015 |
|
MUKESH @ JASWANT Vs. STATE OF DELHI & ANR
|
July 28, 2015 |
|
MUKESH AGGARWAL Vs. ATUL GUPTA
|
January 14, 2015 |
|
MUKESH AGGARWAL Vs. ATUL GUPTA
|
January 30, 2015 |
|
MUKESH AND ORS. Vs. STATE AND ORS.
|
April 17, 2015 |
|
MUKESH BHARGAVA AND ORS. Vs. OFFICIAL LIQUIDATOR AND ORS.
|
November 24, 2015 |
|
MUKESH CHANDRA TIWARI Vs. UNION OF INDIA AND ORS.
|
September 15, 2015 |
|
MUKESH GULATI Vs. SURAJ PRAKASH CHAUHAN AND ORS.
|
November 6, 2015 |
|
MUKESH KUMAR Vs. STATE
|
August 17, 2015 |
|
MUKESH KUMAR Vs. GOVT OF NCT OF DELHI
|
February 10, 2015 |
|
MUKESH KUMAR Vs. STATE
|
February 2, 2015 |
|
MUKESH KUMAR Vs. THE ADMINISTRATOR (NZRE)
|
July 16, 2015 |
|
MUKESH KUMAR Vs. UNION OF INDIA & ORS
|
August 24, 2015 |
|
MUKESH KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 11, 2015 |
|
MUKESH KUMAR Vs. UNION OF INDIA & ORS
|
September 16, 2015 |
|
MUKESH KUMAR Vs. RANJANA ARORA
|
November 5, 2015 |
|
MUKESH KUMAR Vs. ADMINISTRATOR
|
May 21, 2015 |
|
MUKESH KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 1, 2015 |
|
MUKESH KUMAR GUPTA Vs. SURENDRA KUMAR GUPTA
|
July 7, 2015 |
|
MUKESH KUMAR PRASAD Vs. STATE
|
June 3, 2015 |
|
MUKESH LATA Vs. UNION PUBLIC SERVICE COMMISSION & ANR
|
September 28, 2015 |
|
MUKESH RAO AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 20, 2015 |
|
MUKESH SHARMA Vs. SATBIR SINGH
|
August 21, 2015 |
|
MUKESH TOKAS Vs. STATE & ANR
|
November 2, 2015 |
|
MUKHTIAR SINGH Vs. THE CHIEF ENGINEER (I&F) IRRIGATION AND FLOOD CONTROL DEPARTMENT AND ORS.
|
July 13, 2015 |
|
MUKHTIYAR SINGH @ BABLOO Vs. STATE
|
August 11, 2015 |
|
MUKUL GUPTA Vs. MANAGEMENT DEVELOPMENT INSTITUTE
|
January 27, 2015 |
|
MUKUL GUPTA Vs. MANAGEMENT DEVELOPMENT INSTITUTE AND ORS.
|
February 20, 2015 |
|
MUKUL MISHRA Vs. DELHI ELECTRICITY REGULATORY COMMISSION AND ORS.
|
December 23, 2015 |
|
MULTANI PROPERTIES AND INVESTMENTS COMPANY PRIVATE LIMITED Vs. H THIRTY SIX ENTERPRISES PRIVATE LIMITED
|
November 2, 2015 |
|
MULTITECH CONSTRUCTION CO. Vs. GOVT. OF NCT OF DELHI
|
February 5, 2015 |
|
MUNCH FOOD PRODUCTS LTD Vs. S K SHEORAN
|
January 19, 2015 |
|
MUNESHWAR LAL Vs. UNION OF INDIA AND ORS.
|
September 14, 2015 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM MILAN
|
December 7, 2015 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
|
November 27, 2015 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SADHNA GROVER
|
March 18, 2015 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RISHI PAL SINGH
|
October 6, 2015 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BHARAT OVERSEAS P. LTD. AND ORS.
|
July 9, 2015 |
|
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN, VIRENDER KUMAR AND ORS.
|
October 7, 2015 |
|
MUNISH SHARMA & ORS Vs. LALIT SHARMA & ORS
|
July 3, 2015 |
|
MUNNA LAL Vs. UNION OF INDIA & ORS
|
August 24, 2015 |
|
MUNNA LAL Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
March 11, 2015 |
|
MUNNA LAL AND ORS. Vs. STATE
|
November 30, 2015 |
|
MUNNI @ MUNIJA Vs. STATE
|
November 18, 2015 |
|
MUNNI BEGUM Vs. JAGBIR SINGH YADAV AND ORS.
|
February 5, 2015 |
|
MUNNI DEVI Vs. ASHA SHARMA & ANR
|
October 13, 2015 |
|
MURARI LAL Vs. MADAN LAL MOONDRA
|
June 30, 2015 |
|
MURARI LAL Vs. D.C.M. LTD. AND ORS.
|
July 7, 2015 |
|
MURTI DEVI Vs. STATE
|
July 16, 2015 |
|
MUSHIR AHMED AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 5, 2015 |
|
MUZAFFAR ALI Vs. STATE
|
July 7, 2015 |
|
MUZAMMIL QURESHI Vs. STATE (GOVT OF NCT OF DELHI)
|
December 22, 2015 |
|
MUZZAFFAR ALI ALIAS SUKKA Vs. STATE GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
July 6, 2015 |
|
MVL INDUSTRIES LIMITED AND ORS. Vs. IFCI FACTORS LIMITED
|
October 7, 2015 |
|
MYNAH DESIGNS Vs. NAUSHAD
|
October 13, 2015 |
|
N K TRIPATHI Vs. GOVT OF NCT OF DELHI
|
April 10, 2015 |
|
N M INDUSTRIES PVT LTD Vs. YES BANK LIMITED & ORS
|
May 20, 2015 |
|
N M JAIN Vs. VIJAYA BANK
|
March 20, 2015 |
|
N S ASSOCIATES PVT LTD Vs. NATIONAL BUILDING CONSTRUCTIONS LIMITED
|
March 25, 2015 |
|
N S RANA Vs. HINDUSTAN PETROLIEUM CORPORATION LTD
|
August 4, 2015 |
|
N. BHARDWAJA Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
|
N. GNANASAMBANDAN Vs. STATE OF NCT OF DELHI AND ORS.
|
March 18, 2015 |
|
N. JAGANNATHAN Vs. PUNJAB NATIONAL BANK
|
March 11, 2015 |
|
N. RAJASHEKAR Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
N. SIVA KRISHNA Vs. NATIONAL BOARD OF EXAMINATION AND ORS.
|
April 24, 2015 |
|
N.C. SUNDAR SINGH Vs. UOI AND ORS.
|
September 30, 2015 |
|
N.K. JAIN Vs. A. RANGARAJ AND ORS.
|
November 26, 2015 |
|
N.K. SECURITIES AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 11, 2015 |
|
N.M. JAIN Vs. K.P. HEGDE AND ORS.
|
February 27, 2015 |
|
N.R. PARASHAR Vs. MANAGING COMMITTEE CAMBRIDGE SCHOOL SRINIWASPURI AND ORS.
|
February 11, 2015 |
|
N.S. MITTAL AND ORS. Vs. ERICSSON INDIA PRIVATE LIMITED
|
March 26, 2015 |
|
N.V. MARKETING PVT. LTD. Vs. UNION OF INDIA
|
September 9, 2015 |
|
NABCO BATTERIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2015 |
|
NADEEM Vs. THE STATE NCT OF DELHI
|
May 14, 2015 |
|
NADEEM & ORS Vs. ANJUM & ANR
|
October 16, 2015 |
|
NADEEM AKHTAR & ORS Vs. STATE & ORS
|
August 4, 2015 |
|
NADEEM AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 23, 2015 |
|
NAFEES QURESHI AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 4, 2015 |
|
NAFIS KHAN Vs. STATE
|
August 10, 2015 |
|
NAGINA & ORS Vs. PULTA RAM & ORS
|
April 15, 2015 |
|
NAGPAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
April 21, 2015 |
|
NAIB SUB (CLK/SD) ARAVENDRA KUMAR Vs. UNION OF INDIA AND ORS
|
December 1, 2015 |
|
NAIK NAVEEN KUMAR Vs. UOI
|
February 27, 2015 |
|
NAIK SATYA NARAIN AND ORS. Vs. STATE AND ORS.
|
December 4, 2015 |
|
NAIPAL SINGH Vs. O P KAIM
|
December 21, 2015 |
|
NAKUL BENIWAL Vs. STATE NCT OF DELHI AND ANOTHER
|
August 26, 2015 |
|
NAMISH @ NEMESH KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 27, 2015 |
|
NAMITA MALLIK Vs. NISHANT KUMAR
|
March 24, 2015 |
|
NANAK CHAND Vs. STATE NCT OF DELHI AND ANR
|
November 30, 2015 |
|
NANAK CHAND Vs. GOVT OF NCT OF DELHI
|
August 6, 2015 |
|
NANAK CHAND Vs. THE STATE
|
November 19, 2015 |
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NANAK CHAND Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 11, 2015 |
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NAND KISHORE DECD Vs. YASHPAL BHATIA
|
January 8, 2015 |
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NAND KISHORE KALRA Vs. HARISH MATHUR
|
August 5, 2015 |
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NAND KISHORE MISHRA AND ORS. Vs. DINESH CHANDRA TYAGI AND ORS.
|
September 22, 2015 |
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NAND KISHORE SAINI Vs. GAJ RAJ SINGH
|
February 4, 2015 |
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NAND LAL Vs. PADAM SHARMA
|
May 19, 2015 |
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NANDAN Vs. STATE
|
July 27, 2015 |
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NANDAN MISHRA Vs. UNIVERSITY OF DELHI
|
May 12, 2015 |
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NANDITA NARAIN Vs. DELHI UNIVERSITY
|
January 9, 2015 |
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NANDU SAHANI Vs. STATE (GOVT. OF NCT)
|
March 4, 2015 |
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NAR SINGH PRASAD ROY Vs. UNION OF INDIA AND ORS.
|
August 5, 2015 |
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NARAINS INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA
|
January 13, 2015 |
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NARAYAN KUMAR Vs. STATE AND ORS.
|
July 3, 2015 |
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NARAYAN PARWAL Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
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NARCOTICS CONTROL BUREAU Vs. BELLA MALOI
|
May 15, 2015 |
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NARCOTICS CONTROL BUREAU Vs. NTHADISENG JOSEPHINA BULAYA AND ORS.
|
February 24, 2015 |
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NARENDAR SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 30, 2015 |
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NARENDER KUMAR Vs. STATE
|
January 14, 2015 |
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NARENDER KUMAR ABBOTT Vs. UNION OF INDIA AND ORS.
|
September 23, 2015 |
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NARENDER KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
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NARENDER PAL AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
August 7, 2015 |
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NARENDER PAL ARORA Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
July 1, 2015 |
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NARENDER PRAKASH KOHLI Vs. UOI
|
May 8, 2015 |
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NARENDER SINGH Vs. PUBLIC GRIEVANCES COMMISSION
|
May 26, 2015 |
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NARENDER SINGH Vs. GNCT OF DELHI AND ORS
|
December 16, 2015 |
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NARENDER SINGH Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
October 16, 2015 |
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NARENDER SINGH AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
|
November 27, 2015 |
|
NARENDER SINGH RANA Vs. DIRECTOR, NEHRU MEMORIAL MUSEUM & LIBRARY
|
February 2, 2015 |
|
NARESH @ TINKOO Vs. STATE (GOVT OF NCT), DELHI
|
July 7, 2015 |
|
NARESH AND ORS. Vs. STATE
|
July 30, 2015 |
|
NARESH BAHUGUNA Vs. LALITA BAHUGUNA & ORS
|
March 23, 2015 |
|
NARESH BHAI Vs. UNION OF INDIA & ORS
|
July 20, 2015 |
|
NARESH DAHIYA Vs. UOI AND ORS.
|
December 21, 2015 |
|
NARESH GAUTAM Vs. STATE
|
February 9, 2015 |
|
NARESH GOEL AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 28, 2015 |
|
NARESH GUPTA AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
|
NARESH JAIN & ORS Vs. STATE OF NCT OF DELHI
|
July 13, 2015 |
|
NARESH KOHLI Vs. LILLIPUT KIDSWEAR LTD & ANR
|
July 7, 2015 |
|
NARESH KUMAR Vs. HIROSHI MANIWA AND ORS.
|
November 5, 2015 |
|
NARESH KUMAR & ORS Vs. STATE GOVERNMENT OF NCT OF DELHI & ANR
|
August 4, 2015 |
|
NARESH KUMAR AND ORS. Vs. STATE OF DELHI
|
September 29, 2015 |
|
NARESH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
|
NARESH KUMAR AND ORS. Vs. THE DISTRICT AND SESSIONS JUDGE AND ORS.
|
July 9, 2015 |
|
NARESH KUMAR BANSAL Vs. DEVENDER KUMAR SHARMA
|
October 19, 2015 |
|
NARESH KUMAR ETC Vs. SATENDER KUMAR ETC
|
May 6, 2015 |
|
NARESH KUMAR LAMBA Vs. STATE & ORS
|
September 14, 2015 |
|
NARESH KUMAR SHARMA Vs. UNION OF INDIA
|
January 21, 2015 |
|
NARESH KUMAR SINGHAL & ORS Vs. STATE OF NCT DELHI & ANR
|
December 1, 2015 |
|
NARESH KUMAR SODHI Vs. HARI RAM CHAURASIA
|
February 24, 2015 |
|
NARESH KUMAR YADAV Vs. UNION OF INDIA
|
January 27, 2015 |
|
NARESH THARAD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
January 20, 2015 |
|
NARINDER KAUR OBEROI AND ORS. Vs. STATE AND ORS.
|
March 4, 2015 |
|
NARINDER KUMAR KHANNA Vs. GENERAL INSURANCE CORPORATION OF INDIA
|
February 2, 2015 |
|
NARINDER SINGH AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
August 28, 2015 |
|
NARINDERJIT SINGH LAMBA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
October 20, 2015 |
|
NAROTTAM KUMAR JHA Vs. UNION OF INDIA
|
February 18, 2015 |
|
NAROTTAM SINGH BAKSHI Vs. CORPORATE PERSONNEL MANAGER ENGINEER INDIA LTD
|
February 4, 2015 |
|
NARPAT SINGH & ORS Vs. STATE NCT OF DELHI AND ANR
|
September 10, 2015 |
|
NASEEB Vs. STATE OF NCT OF DELHI
|
March 23, 2015 |
|
NASEEM AKHTAR & ORS Vs. STATE NCT OF DELHI & ORS
|
July 15, 2015 |
|
NASHRULLA Vs. STATE (NCT OF DELHI)
|
July 9, 2015 |
|
NASIM Vs. STATE
|
May 5, 2015 |
|
NASIR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 13, 2015 |
|
NASIR Vs. STATE
|
November 18, 2015 |
|
NATHIA AND ORS. Vs. IMTIAZ AND ORS.
|
February 9, 2015 |
|
NATHIMAL GUPTA Vs. INDERPRASTHA POWER GENERATION CO LTD
|
August 17, 2015 |
|
NATHU RAM Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 17, 2015 |
|
NATHU RAM Vs. RAJ BHUSHAN GUPTA
|
November 4, 2015 |
|
NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERA Vs. ALIMENTA SA
|
April 16, 2015 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
|
December 2, 2015 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
|
December 3, 2015 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED Vs. INDIAN RAILWAYS CONSTRUCTION COMPANY LTD.
|
September 14, 2015 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. PRADEEP CHOPRA
|
July 21, 2015 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. MOALA JAMIR
|
February 20, 2015 |
|
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. Vs. HARJINDER SINGH NAMDHARI
|
April 15, 2015 |
|
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD. Vs. INDIAN COUNCIL FOR HISTORICAL RESEARCH AND ORS.
|
September 22, 2015 |
|
NATIONAL COUNCIL OF SCIENCE MUSEUMS Vs. BRIDGE AND ROOF COMPANY (INDIA) LTD
|
January 30, 2015 |
|
NATIONAL FERTILIZERS LIMITED Vs. ASHOK KUMAR AHLUWALIA
|
July 28, 2015 |
|
NATIONAL FRONT OF INDIAN TRADE UNIONS (DHN) Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
|
NATIONAL HIGHWAY AUGHORITY OF INDIA Vs. ITD-SDV (JV)
|
December 1, 2015 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
|
December 7, 2015 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. PRAKASH ATLANTA JV
|
August 7, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY INDIA (NHAI) Vs. YOU ONE-MAHARIA (JV) & ORS F+
|
November 4, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO LTD
|
May 14, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. D.S. TOLL ROAD LTD. AND ORS.
|
February 26, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. LUCKNOW VARANASI TOLLWAYS PVT. LTD.
|
February 27, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE CONSTRUCTIONS LTD.
|
March 4, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL SUNCON (JV)
|
January 9, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC-VEE
|
March 10, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURE ENGINEERS LTD. AND ORS.
|
May 22, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD.
|
August 11, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH-ATLANTA JV
|
August 12, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LTD
|
January 16, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
June 29, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
November 18, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. KNR-PATEL (JV)
|
April 27, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
April 21, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD & AFCONS PAULING (INDIA) LTD
|
January 28, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SSANGYONG ENGINEERING & CONSTRUCTION CO LTD
|
January 19, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BUMI HIWAY (M) SDN BHD
|
March 25, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRICON INFRASTRUCTURE PVT. LIMITED
|
October 1, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUNWAY CONSTRUCTION SDN BHD
|
July 17, 2015 |
|
NATIONAL INSTITUTE OF ELECTRONIC AND INFORMATION T Vs. DELHI SC/ST/OBC MINORITIES, HANDICAPPED FINANCIAL
|
September 11, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. RAJNI & ORS
|
November 18, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. BABU LAL & ANR
|
October 29, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. TINKU @ ANIL KUMAR & ORS
|
April 15, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. GYATRI DEVI & ORS
|
April 13, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI & ORS
|
April 15, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. DINESH TIWARI & ORS
|
February 13, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. SHASHI GOEL & ORS
|
February 13, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. SANT BAKSH AND ORS
|
January 22, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. NITASHA RANI
|
April 28, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. PRAKASHO DEVI
|
March 17, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. SUMITRA SOHNI
|
February 18, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. HOSHIAR SINGH
|
February 11, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. MANOJ KUMAR
|
March 19, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. DHAN LAXMI
|
March 10, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI
|
January 21, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. MASTER RAVI KUMAR
|
February 26, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. PRAKASH CHAND
|
January 9, 2015 |
|
NATIONAL INSURANCE CO LTD. Vs. SALMA FARHEEN AND ORS.
|
February 20, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. SAVITA SHARMA AND ORS.
|
May 7, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAMESH KUMARI AND ORS.
|
December 7, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. PREM AND ORS.
|
January 16, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. RANJANA DEVI AND ORS.
|
January 15, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. KRIPA SHANKAR SHARMA AND ORS.
|
January 20, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SHANTI DEVI AND ORS.
|
February 18, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. CHINAR ROADLINES
|
April 17, 2015 |
|
NATIONAL INSURANCE COMPANY Vs. RAJNI AND ORS.
|
January 29, 2015 |
|
NATIONAL INSURANCE COMPANY Vs. HARPAL SINGH @ HARPHOOL SINGH
|
May 26, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SALIM
|
May 26, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA GUPTA
|
February 11, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NIRMALA @ NIRMAL
|
February 11, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. VAKIL PASWAN
|
February 24, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DEEPAK JINDAL & ORS
|
December 1, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHABANA AND ORS.
|
February 26, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ONKAR SINGH AND ORS.
|
April 23, 2015 |
|
NATIONAL INVESTOR FORUM REGD. Vs. GOLDEN FORESTS INDIA LTD.
|
January 8, 2015 |
|
NATIONAL PETROLEUM CONSTRUCTION COMPANY AND ORS. Vs. DIRECTOR OF INCOME TAX AND ORS.
|
September 28, 2015 |
|
NATIONAL PROJECTS CONSTRUCTION Vs. P.O., INDUSTRIAL TRIBUNAL AND ORS.
|
November 5, 2015 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION (NRDC) Vs. ENJAYES SPICES & CHEMICAL OIL LTD. AND ORS.
|
May 26, 2015 |
|
NATUROL BIOCHEMICAL AND FOODS LIMITED Vs. BOARD FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
|
May 26, 2015 |
|
NATWAR RATERIA Vs. CBI
|
February 20, 2015 |
|
NAUSHAD Vs. STATE (NCT OF DELHI)
|
April 16, 2015 |
|
NAV CHETNA KALYAN SAMITI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 30, 2015 |
|
NAVAL SINGH Vs. GOVT OF NCT OF DELHI
|
February 10, 2015 |
|
NAVAL SONI Vs. SURINDER SONI
|
March 9, 2015 |
|
NAVDEEP KOLI Vs. SUDHA
|
October 7, 2015 |
|
NAVDEEP SINGH @ NAVDEEP GAHLAWAT & ANR Vs. STATE ( GOVT OF NCT DELHI) & ANR
|
November 20, 2015 |
|
NAVEEN Vs. GOVT OF NCT OF DELHI
|
April 13, 2015 |
|
NAVEEN & ORS Vs. STATE & ANR
|
October 16, 2015 |
|
NAVEEN CHAND LAL CHAND BHATIA Vs. KHUSHBU NAVEEN CHAND BHATIA AND ORS.
|
June 30, 2015 |
|
NAVEEN CHANDER Vs. STATE (NCT OF DELHI) AND ORS.
|
March 10, 2015 |
|
NAVEEN DABAS AND ORS. Vs. STATE
|
February 27, 2015 |
|
NAVEEN DAGAR Vs. STATE (GOVT OF NCT OF DELHI)
|
December 2, 2015 |
|
NAVEEN DAHIYA Vs. GNCT OF DELHI AND ORS.
|
February 11, 2015 |
|
NAVEEN GAHLOT & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 30, 2015 |
|
NAVEEN GARG Vs. RAJRANI GARG AND ORS.
|
August 19, 2015 |
|
NAVEEN GOEL Vs. STATE NCT OF DELHI AND ANOTHER
|
August 21, 2015 |
|
NAVEEN GUPTA & ORS Vs. STATE & ANR
|
July 3, 2015 |
|
NAVEEN JINDAL Vs. ZEE MEDIA CORPORATION LTD
|
March 5, 2015 |
|
NAVEEN KUMAR Vs. CHAIRMAN, DELHI TRANSPORT CORPORATION
|
September 4, 2015 |
|
NAVEEN KUMAR & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
October 20, 2015 |
|
NAVEEN KUMAR @ PANKAJ Vs. STATE GOVT OF NCT OF DELHI & ANR
|
December 15, 2015 |
|
NAVEEN KUMAR SHARMA & ORS Vs. STATE & ANR
|
December 4, 2015 |
|
NAVEEN MALHOTRA Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 25, 2015 |
|
NAVEEN MALHOTRA AND ANOTHER Vs. STATE AND ANR
|
August 10, 2015 |
|
NAVEEN NANGIA Vs. CHITRA GAUBA NANGIA
|
May 28, 2015 |
|
NAVEEN RANA Vs. STATE
|
September 23, 2015 |
|
NAVEEN SAGGI Vs. PREM LATA VERMA
|
July 6, 2015 |
|
NAVEEN SINGHAL Vs. RAGHUBIR SARAN AMIT KUMAR & ANR
|
August 24, 2015 |
|
NAVEEN TANDON & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
November 27, 2015 |
|
NAVEESH TEJPAL ALIAS KITTU TEJPAL Vs. KUNWAR ALIAS MINTY TEJPAL AND ORS.
|
April 10, 2015 |
|
NAVSANSAD VIHAR CGHS LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
July 20, 2015 |
|
NAWAB @ BABLU AND ORS Vs. STATE OF NCT OF DELHI AND ANR
|
September 30, 2015 |
|
NAWAB ALI Vs. RUKHSANA & ORS
|
December 14, 2015 |
|
NAYASYLEE TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 4, 2015 |
|
NDMC AND ORS. Vs. BRIJ MOHAN SHARMA AND ORS.
|
June 29, 2015 |
|
NEELAM AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
August 6, 2015 |
|
NEELAM IMPORTS AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 16, 2015 |
|
NEELAM KAPUR Vs. DIRECTOR OF EDUCATION AND ORS.
|
September 3, 2015 |
|
NEELAM KUMARI Vs. THE PERSONNEL MANAGER, CENTRAL WAREHOUSING CORPORATION
|
July 14, 2015 |
|
NEELAM NAGPAL AND ANR Vs. SYNDICATE BANK AND ORS
|
September 1, 2015 |
|
NEELAM SHARMA Vs. UNION OF INDIA
|
September 11, 2015 |
|
NEELAM SIBAL Vs. STATE (NCT OF DELHI) AND ORS.
|
October 13, 2015 |
|
NEELIMA BAGARIA Vs. STANDARD CHARTERED BANK AND ORS.
|
December 3, 2015 |
|
NEENA MOHINI WILLIAMS AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 5, 2015 |
|
NEENA NARANG Vs. UNION OF INDIA & ORS
|
October 6, 2015 |
|
NEERA MAHAJAN Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
July 7, 2015 |
|
NEERA SINGH Vs. J M FINANCE ASSET RECONSTRUCTION & ORS
|
December 1, 2015 |
|
NEERAJ Vs. STATE
|
March 25, 2015 |
|
NEERAJ Vs. STATE AND ORS.
|
August 4, 2015 |
|
NEERAJ AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 24, 2015 |
|
NEERAJ BAHL AND ORS Vs. STATE AND ANR
|
August 7, 2015 |
|
NEERAJ KUMAR Vs. SURAJ PRAKASH
|
March 12, 2015 |
|
NEERAJ KUMAR Vs. DELHI POLICE
|
March 10, 2015 |
|
NEERAJ KUMAR AND ORS Vs. STATE AND ORS
|
October 6, 2015 |
|
NEERAJ SHUKLA Vs. FRANKFINN AVIATION SERVICES (P) LTD
|
January 30, 2015 |
|
NEERAJ SOOD AND ORS. Vs. STATE OF DELHI AND ORS.
|
December 8, 2015 |
|
NEERAJ VAID Vs. INDIAN OVERSEAS BANK
|
January 30, 2015 |
|
NEERAV J. SHAH AND ORS. Vs. STATE AND ORS.
|
March 23, 2015 |
|
NEERJA BHARGAVA Vs. STATE OF NCT DELHI AND ORS.
|
September 28, 2015 |
|
NEERU AHUJA Vs. DAV COLLEGE MANAGING COMMITTEE
|
May 27, 2015 |
|
NEETA GUPTA Vs. THE COMMISSIONER OF POLICE AND ORS
|
November 4, 2015 |
|
NEETI BAGH WELFARE ASSOCIATION (REGD.) Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
August 26, 2015 |
|
NEETU ALIAS SAKSHI SHARMA AND ORS Vs. STATE OF NCT OF DELHI AND ANR
|
September 11, 2015 |
|
NEETU SINGH AND ORS. Vs. RAJEEV SAUMITRA
|
November 4, 2015 |
|
NEETU THAKUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
February 23, 2015 |
|
NEHA GUPTA Vs. UNIVERSITY OF DELHI
|
March 17, 2015 |
|
NEHA JAIN & ANR Vs. GUNMALA DEVI JAIN & ANR
|
July 30, 2015 |
|
NEK RAM Vs. STATE OF N.C.T. OF DELHI
|
March 17, 2015 |
|
NEM SINGH Vs. STATE
|
September 7, 2015 |
|
NEO URBAN Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
|
August 11, 2015 |
|
NEPAL SINGH Vs. UPENDER SINGH
|
August 13, 2015 |
|
NERAJ KUMAR SINGH Vs. UNION OF INDIA
|
February 25, 2015 |
|
NETRA PAL Vs. BHOLE SHANKAR
|
May 6, 2015 |
|
NETRAPAL Vs. NCB
|
September 9, 2015 |
|
NEW AGE ADVERTISING & PRINTERS Vs. RAJINDER KUMAR
|
January 14, 2015 |
|
NEW DELHI INSTITUTE OF MANAGEMENT STUDIES Vs. DELHI MAHILA SAMARJ TRUST
|
May 19, 2015 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. PROMINENT HOTELS LIMITED
|
September 11, 2015 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. KANWAL SIBAL & ORS
|
August 18, 2015 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. BUDH RAM
|
September 4, 2015 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. PURAN
|
January 27, 2015 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. MAN CHAND
|
January 30, 2015 |
|
NEW DELHI MUNICIPAL COUNCIL AND ORS. Vs. SHATRUGHAN PRASAD TIWARI
|
July 15, 2015 |
|
NEW DELHI TELE TECH PVT. LTD. Vs. CISCO SYSTEMS CAPITAL (INDIA) PVT. LTD.
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January 12, 2015 |
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NEW DELHI TELEVISION LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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March 24, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. MAHENAZ
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January 15, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. POOJA
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January 21, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. CHANDER SHEKHAR
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January 12, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. NUTAN DEVI
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January 22, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. RENU GUPTA
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January 12, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. DEEPAK AGGARWAL
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January 29, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. AMRIT SINGH
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January 13, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMARI SHARMA
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January 13, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. CHAND TARA BEGUM
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February 11, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. SHER SINGH
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March 2, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. SHANTI
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January 8, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. POONAM
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January 12, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. SANJEEV KUMAR KAPUR
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March 20, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. TARANDEEP SINGH ANAND
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December 18, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. NIRMALA DEVI
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May 26, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. HAJRA KHATOON & ORS
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April 15, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. POORNANAND & ORS
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April 23, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. TRILOK SINGH @ TRILOKI & ORS
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April 6, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. RUBY RANI
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March 18, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. SUNNY
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March 18, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR & ORS
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March 27, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. NARESH & ORS
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January 13, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. RAM LAL SAHU & ORS
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August 19, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHD HASIM & ORS
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May 7, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. NEELAM SHARMA & ANR
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April 28, 2015 |
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NEW INDIA ASSURANCE CO LTD Vs. DHOORA RAM & ORS
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December 17, 2015 |
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NEW INDIA ASSURANCE CO LTD AND ORS Vs. DEVNATH THAKUR & ORS
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April 22, 2015 |
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NEW INDIA ASSURANCE CO. LTD. Vs. NARESH KUMAR AND ORS.
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March 27, 2015 |
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NEW INDIA ASSURANCE CO. LTD. Vs. MUKESH KUMAR AND ORS.
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February 18, 2015 |
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NEW INDIA ASSURANCE CO. LTD. Vs. RAJ KUMAR AND ORS.
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September 1, 2015 |
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NEW INDIA ASSURANCE CO. LTD. Vs. PREM RANI AND ORS.
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March 18, 2015 |
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NEW INDIA ASSURANCE CO. LTD. Vs. PAROSI DAS AND ORS.
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January 20, 2015 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA AND ORS.
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January 13, 2015 |
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NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. NARENDER SINGH
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September 30, 2015 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARSH MISHRA AND ORS.
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June 29, 2015 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. HARMEET KAUR
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January 15, 2015 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. LAXMI DEVI @ LACHHO DEVI AND ORS
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April 13, 2015 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SHAKUNTALA DEVI AND ORS.
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August 6, 2015 |
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NEW INDIA ASSURANE CO LTD Vs. ANIL KAUSHIK
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February 26, 2015 |
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NEW INDIA ASSURANE CO LTD Vs. ARTI DEVI & ORS
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February 26, 2015 |
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NEW INDIA COLOUR CO. LTD. Vs. HANUNG TOYS AND TEXTILES LTD. AND ORS.
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April 27, 2015 |
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NEW INDIA INS CO LTD Vs. BIMLESH
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March 5, 2015 |
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NEW INDIA SANITARY WORKS Vs. KHURSHID AHMED AND ORS.
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December 22, 2015 |
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NEXGEN EDUSOLUTIONS PVT. LTD. Vs. ASPIRE INVESTMENTS PVT. LTD.
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September 30, 2015 |
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NEXUS DESIGN PROJECT PVT LTD Vs. TRAVEL FOODS SERVICES (DELHI TERMINAL 3) PVT LTD
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February 27, 2015 |
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NHPC LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
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May 28, 2015 |
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NIAGARA HOTELS AND BUILDERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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March 25, 2015 |
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NIAZ AHMAD Vs. INDCAP LEASING AND FINANCE PVT. LTD.
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April 24, 2015 |
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NICE CHARITABLE & WELFARE SOCIETY Vs. BSES RAJDHANI POWER LTD & ORS
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April 24, 2015 |
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NIDHI GOYAL Vs. FACULTY OF MEDICAL SCIENCES, UNIVERSITY OF DELHI
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March 19, 2015 |
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NIKHIL KUNDRA & ORS Vs. STATE OF DELHI & ORS
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August 12, 2015 |
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NIKHIL VIG & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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September 2, 2015 |
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NIMBUS COMMUNICATIONS LTD. Vs. PRASAR BHARTI AND ORS.
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April 6, 2015 |
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NINA KHANNA Vs. NARAYAN PARWAL
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January 8, 2015 |
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NIPUN MALHOTRA Vs. GOVERNMENT OF DELHI NCT
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December 23, 2015 |
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NIRAJ CHANDRA Vs. DAV COLLEGE MANAGING COMMITTEE AND ORS.
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August 12, 2015 |
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NIRANKAR RASTOGI Vs. JOINT COMMISSIONER OF POLICE AND ORS.
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September 18, 2015 |
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NIRMAL FIBRES (P) LTD Vs. NORTHERN RAILWAYS & ANR
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May 1, 2015 |
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NIRMAL GUPTA Vs. YOGESH SETHI
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March 18, 2015 |
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NIRMAL KASHYAP Vs. STATE OF MADHYA PRADESH & ORS
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July 21, 2015 |
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NIRMAL KASHYAP Vs. STATE OF M P & ORS
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April 24, 2015 |
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NIRMAL KAUR Vs. SURJIT KAUR AND ORS.
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November 4, 2015 |
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NIRMAL KUMAR Vs. TOMMY HILFIGER LICENSING LLC AND ORS.
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January 9, 2015 |
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NIRMAL KUMARI SACHDEVA Vs. RACHNA KHANNA AND ORS.
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July 20, 2015 |
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NIRMALA DEVI Vs. DIRECTORATE OF EDUCATION AND ORS.
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May 18, 2015 |
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NIRMALA JAIN AND ORS. Vs. G.S. BATRA AND ORS.
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March 27, 2015 |
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NIRMALA TOMY Vs. GOVT. OF NCT OF DELHI AND ORS.
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January 7, 2015 |
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NIRMALA VERMA Vs. BALJINDER SINGH
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February 26, 2015 |
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NISAR AHMED Vs. AGYAPAL SINGH
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February 11, 2015 |
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NISCHINT CHADHA AND ORS Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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August 25, 2015 |
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NISCHINTAPUR TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 27, 2015 |
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NISHA Vs. GOVERNMENT OF NCT OF DELHI & ORS
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September 21, 2015 |
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NISHA GOEL AND ORS. Vs. NCT OF DELHI AND ORS.
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July 9, 2015 |
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NISHA JAIN Vs. STATE
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March 17, 2015 |
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NISHA PRIYA BHATIA Vs. SHASHI PRABHA AND ORS.
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November 2, 2015 |
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NISHA SHARMA AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
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August 26, 2015 |
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NISHANT JAIN Vs. SHEFALI JAIN
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May 20, 2015 |
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NISHAR AHMAD & ORS Vs. STATE ( NCT ) OF DEHI & ANR
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October 13, 2015 |
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NITCO ROADWAYS PVT. LTD. AND ORS. Vs. MOHAN SINGH RAWAT AND ORS.
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October 15, 2015 |
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NITESH NOX AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
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November 3, 2015 |
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NITIN CHANDRA Vs. SARDAR GURDEEP SINGH
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September 18, 2015 |
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NITIN GARG Vs. SARASWATI STEEL & ORS
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September 29, 2015 |
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NITIN JAIN Vs. GEETA RAHEJA
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October 15, 2015 |
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NITIN KUMAR Vs. STAFF SELECTION COMMISSION
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July 9, 2015 |
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NITIN KUMAR Vs. STATE
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April 6, 2015 |
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NITIN KUMAR AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
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July 20, 2015 |
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NITIN KUMAR AND ORS. Vs. STATE AND ORS.
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October 16, 2015 |
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NITU RANI Vs. STATE ( NCT OF DELHI) & ORS
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November 24, 2015 |
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NIWAS GUPTA@CHEENI Vs. ARVIND KUMAR AGGARWAL
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January 22, 2015 |
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NIZAMUDDIN Vs. RAMZANI
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February 20, 2015 |
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NIZAMUDDIN & ORS Vs. STATE GOVT OF NCT OF DELHI & ORS
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December 18, 2015 |
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NODDY AUTO PVT LTD Vs. HONDA CARS INDIA LTD
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March 27, 2015 |
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NOIDA MINT EMPLOYEES UNION AND ORS. Vs. UNION OF INDIA AND ORS.
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February 2, 2015 |
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NOIDA SECURITY PRINTERS PVT LTD Vs. AGGARWAL MERCHANTS PVT LTD & ORS
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August 6, 2015 |
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NON-APPLICANT/TRANSFEROR COMPANY Vs. STATE
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May 25, 2015 |
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NOOR MOHD & ORS Vs. STATE ( NCT OF DELHI) & ANR
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October 29, 2015 |
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NOORJADI KHATOON Vs. PINTU YADAV
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May 29, 2015 |
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NORDIC INTERTRADE Vs. STEEL AUTHORITY OF INDIA LTD.
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April 21, 2015 |
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NORTH DELHI MUNICIPAL CORPORATIN AND ORS. Vs. ONIKA MEHROTRA AND ORS.
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July 14, 2015 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. DEVI DUTT SHARMA
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August 18, 2015 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. ASHOK KUMA JAIN
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April 16, 2015 |
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NORTH DELHI MUNICIPAL CORPORATION Vs. ASHOK KUMAR JAIN
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April 16, 2015 |
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NORTH DELHI POWER LTD Vs. RAVINDER SINGH
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October 12, 2015 |
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NORTH DELHI POWER LTD Vs. VEENA RANI AC
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March 27, 2015 |
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NORTH DELHI POWER LTD. Vs. SAROVER HOSPITAL AND ORS.
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February 25, 2015 |
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NORTHERN COALFIELDS LIMITED Vs. D.B. GOSWAMI AND ORS.
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February 11, 2015 |
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NORTHERN RAILWAY Vs. PIONEER PUBLICITY CORPORATION PVT. LTD. AND ORS.
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September 1, 2015 |
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NOVARTIS A.G. AND ORS. Vs. CIPLA LTD.
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November 27, 2015 |
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NOVARTIS AG Vs. CIPLA LTD
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January 9, 2015 |
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NOVARTIS AG AND ORS. Vs. INTAS PHARMACEUTICALS LTD.
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April 24, 2015 |
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NOVATEUR ELECTRICAL AND DIGITAL SYSTEMS Vs. UNION OF INDIA
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March 18, 2015 |
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NRP PROJECTS PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
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May 6, 2015 |
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NTPC Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
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July 6, 2015 |
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NTPC LTD Vs. PATEL ENGINEERING LTD
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February 21, 2015 |
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NTPC LTD. Vs. PATEL ENGINEERING LTD.
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April 24, 2015 |
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NU-RUBBER PRODUCTS PRIVATE LIMITED Vs. STATE
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May 25, 2015 |
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NUGENT ESTATES LTD. Vs. MS SHOES EAST LTD.
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September 1, 2015 |
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NUPUR ENTERPRISES AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
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April 17, 2015 |
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NURUDDIN AND ORS. Vs. STATE
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March 4, 2015 |
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NUTAN Vs. STATE GOVT OF NCT OF DELHI & ORS
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November 6, 2015 |
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OBSURGE BIOTECH LTD Vs. GOODMAN GILMANS LIFE SCIENCES PVT LTD
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February 6, 2015 |
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OBSURGE BIOTECH LTD. Vs. GOODMAN GILMANS LIFE
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August 18, 2015 |
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OIL & NATURAL GAS CORPORATION LTD Vs. AMTEK GEOPHYSICAL PVT LTD
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August 25, 2015 |
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OK PLAY INDIA LIMITED Vs. PRADEEP TAYAL
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April 15, 2015 |
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OM Vs. THE MANGT. OF CHHOTU RAM EDUCATIONAL TRUST
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August 12, 2015 |
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OM CARRYING CORPORATION Vs. TILAK NARANG AND ORS.
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December 9, 2015 |
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OM DAIRY Vs. PUSHPA SINGHAL
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March 13, 2015 |
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OM KANWAR Vs. DELHI TRANSPORT CORPORATION
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September 23, 2015 |
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OM KRISHAN SEHRAWAT & ORS Vs. STATE (NCT OF DELHI) & ANR
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July 22, 2015 |
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OM PAL Vs. STATE ( NCT OF DELHI)
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December 2, 2015 |
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OM PARKASH Vs. STATE
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February 10, 2015 |
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OM PARKASH Vs. BSES RAJDHANI POWER LTD
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January 6, 2015 |
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OM PRAKASH Vs. INSPECTOR GENERAL/N.S.
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January 12, 2015 |
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OM PRAKASH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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November 27, 2015 |
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OM PRAKASH Vs. UOI
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March 5, 2015 |
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OM PRAKASH Vs. UNION OF INDIA AND ORS
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January 12, 2015 |
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OM PRAKASH Vs. UNION OF INDIA AND ORS.
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April 22, 2015 |
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OM PRAKASH Vs. UNION OF INDIA AND ORS.
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March 10, 2015 |
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OM PRAKASH Vs. GURDEV SINGH
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May 20, 2015 |
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OM PRAKASH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
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December 4, 2015 |
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OM PRAKASH & ORS Vs. PREM SINGH
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December 8, 2015 |
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OM PRAKASH & ORS Vs. UNION OF INDIA & ORS
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December 15, 2015 |
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OM PRAKASH & ORS Vs. STATE ( NCT OF DELHI ) & ANR
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December 16, 2015 |
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OM PRAKASH AND ORS. Vs. BIRBAL SINGH AND ORS.
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November 3, 2015 |
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OM PRAKASH AND ORS. Vs. DELHI JAL BOARD
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October 7, 2015 |
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OM PRAKASH AND ORS. Vs. STATE AND ORS.
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August 7, 2015 |
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OM PRAKASH BHATNAGAR Vs. UNION OF INDIA AND ORS.
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November 23, 2015 |
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OM PRAKASH MAKHIJA Vs. MANOHAR LAL
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July 21, 2015 |
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OM PRAKASH SHARMA Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
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October 7, 2015 |
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OM PRAKASH SHARMA Vs. ONIDA SAVAK LTD
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July 6, 2015 |
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OM PRAKASH SHARMA Vs. BANK OF INDIA AND ANR.
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April 16, 2015 |
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OM PRAKASH SHARMA & ORS Vs. STATE & ANR
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December 18, 2015 |
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OM RAJ Vs. UNION OF INDIA
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March 13, 2015 |
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OM SARAN GUPTA Vs. NISHI GUPTA
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March 9, 2015 |
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OM SHIVAY ENTERPRISES Vs. THE CHIEF COMMISSIONER OF CUSTOMS AND ORS.
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February 2, 2015 |
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OM WATI Vs. RESERVE BANK OF INDIA
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March 3, 2015 |
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OMBIR SINGH Vs. STATE
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December 4, 2015 |
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OMCE JORDAN Vs. SUDARSHAN OVERSEAS LTD & ORS
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October 29, 2015 |
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OMESH CHANDER KASHYAP Vs. UNION OF INDIA
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December 9, 2015 |
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OMVATI Vs. STATE OF NCT OF DELHI AND ANR
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August 21, 2015 |
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OMWATI Vs. ASHOK KUMAR ARORA & ORS
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October 29, 2015 |
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OMWAY BUILD ESTATE PRIVATE LIMITED AND ORS. Vs. RAVI SHARMA AND ORS.
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July 8, 2015 |
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ONIKA MEHROTRA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
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April 27, 2015 |
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ONIL SADH Vs. FEDERAL BANK LTD. AND ORS.
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November 6, 2015 |
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ONKAR SHARMA Vs. DISCIPLINARY AUTHORITY-CUM- DY GENERAL MANAGER, PUNJAB NATIONAL BANK
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January 15, 2015 |
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OPAQUE INFRASTRUCTURE PVT LTD Vs. MILLENNIUM REALTECH PVT LTD
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August 20, 2015 |
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OPAQUE INFRASTRUCTURE PVT. LIMITED Vs. UNION OF INDIA AND ORS.
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March 17, 2015 |
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OPAQUE INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA AND ORS.
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March 26, 2015 |
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ORACLE INDIA PRIVATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 9, 2015 |
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ORACLE SYSTEMS CORPORATION Vs. ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 2(1), INTERNATIONAL TAXATION, NEW DELHI
|
October 8, 2015 |
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ORIENTAL INSRURANCE CO LTD Vs. SANGEETA
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February 9, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. BALRAJ SINGH
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March 26, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. OCEANIC SOLVENT INDUSTRIES LTD
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January 28, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. ASHOK KUMAR VALECHA
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January 28, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. RAHUL SHARMA
|
January 27, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. KUNAL SADH
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January 8, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. POONAM & ORS
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January 19, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. MUKESH KUMAR AND ORS
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January 21, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. MANURA & ORS
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February 20, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. WARISH AHMED & ORS
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February 20, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. SAMEENA KHATOON & ORS
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April 22, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. ZARINA KHATOON & ORS
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April 22, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. BIJENDER SINGH & ORS
|
April 10, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. AKILA
|
March 13, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. POOJA SHARMA & ORS
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August 14, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. KANTA DEVI & ANR
|
July 17, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. SANTOSH KUMAR SINGH & ORS
|
September 30, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. PARVATI DEVI
|
May 28, 2015 |
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ORIENTAL INSURANCE CO LTD Vs. GARGI SINGH
|
May 6, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. GANESH CHAURASIA AND ORS.
|
May 6, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. M.K. SHARMA AND ORS.
|
January 12, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. SUDHIR KUMAR JHA AND ORS.
|
December 9, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. SINADHU DEVI AND ORS.
|
February 19, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. B.N. VENKAMMA AND ORS.
|
February 19, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. BIJENDER SINGH AND ORS.
|
December 8, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. BASANT AND ORS.
|
March 26, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. KAILA DEVI AND ORS.
|
March 18, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. JITENDER AND ORS.
|
June 29, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. KESHAV NAND SHARMA AND ORS.
|
March 2, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHAKUNTALA DEVI AND ORS.
|
August 4, 2015 |
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ORIENTAL INSURANCE CO. LTD. Vs. PRIDHI SINGH AND ORS.
|
July 28, 2015 |
|
ORIENTAL INSURANCE COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 15, 2015 |
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ORIENTAL INSURANCE COMPANY AND ORS. Vs. BABITA DEVI AND ORS.
|
January 19, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MEERA DEVI
|
January 19, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. KASHMIR SINGH
|
January 13, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. STATE
|
March 10, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ABHISHEK YADAV
|
March 13, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MOHD IDRISH
|
May 27, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. GURDAYAL SINGH
|
March 18, 2015 |
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ORIENTAL INSURANCE COMPANY LTD Vs. NARESH KUMAR & ORS
|
April 22, 2015 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. TIMAL
|
January 14, 2015 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SUDA AND ORS.
|
February 26, 2015 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. ROSHAN LAL AND ORS.
|
April 21, 2015 |
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ORIENTAL SERVICES PVT LTD Vs. STATE OF NCT OF DELHI & ORS
|
October 13, 2015 |
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ORIENTAL SERVICES PVT. LTD. Vs. STATE OF NCT OF DELHI AND ORS.
|
October 13, 2015 |
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ORIX AUTO INFRASTRUCTURE SERVICES LTD. Vs. COMMISSIONER, DVAT AND ORS.
|
February 5, 2015 |
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OSS TECHNOLOGIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 2, 2015 |
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OSWAL AGRO MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
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January 12, 2015 |
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OUTDOOR ASSOCIATES Vs. SOUTH DELHI MUNICIPAL CORPORATION
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August 6, 2015 |
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OXFORD MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA AND ORS.
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September 30, 2015 |
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OXFORD MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA AND ORS.
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September 21, 2015 |
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OZONE SPA PRIVATE LIMITED Vs. PURE FITNESS AND ORS.
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July 29, 2015 |
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P & R OVERSEAS PVT. LTD. AND ORS. Vs. AUTHORIZED OFFICER, ORIENTAL BANK OF COMMERCE AND ORS.
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February 23, 2015 |
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P K CHATURVEDI Vs. UNION OF INDIA & ORS
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October 8, 2015 |
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P K MOHANDAS Vs. UNION OF INDIA
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May 20, 2015 |
|
P K S BHATTY Vs. UOI
|
March 9, 2015 |
|
P K SURESH Vs. ASHCON BUILDERS (P) LTD
|
May 7, 2015 |
|
P P SINGH Vs. STATE
|
February 3, 2015 |
|
P. PRADHA SARADHI Vs. UNIVERSITY OF DELHI
|
March 12, 2015 |
|
P.C. BANDIVADEKAR Vs. STATE (NCT) OF DELHI AND ORS.
|
April 15, 2015 |
|
P.C. DHINGON Vs. C.B.I.
|
April 24, 2015 |
|
P.C. GARG Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
P.C. JEWELLER (EXPORT) Vs. COMMISSIONER OF CUSTOMS EXPORT
|
March 25, 2015 |
|
P.C. SHEKHAR Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
July 29, 2015 |
|
P.K. KULSHRESTHA Vs. SARVESH PATNI AND ORS.
|
February 10, 2015 |
|
P.K. MUDGIL Vs. UNION OF INDIA AND ORS.
|
October 15, 2015 |
|
P.L. VERMA AND ORS. Vs. UOI AND ORS.
|
October 8, 2015 |
|
P.N. SALUJA Vs. STATE BANK OF INDIA
|
November 2, 2015 |
|
P.N. SHUKLA Vs. UNION OF INDIA AND ORS.
|
September 29, 2015 |
|
P.P. MALHOTRA AND ORS. Vs. REGISTRAR CO-OPERATIVE SOCIETY PARLIAMENT STREET NEW DELHI AND ORS.
|
September 10, 2015 |
|
P.R. COMMISSIONER OF INCOME TAX (CENTRAL-II) AND ORS. Vs. AAKASH AROGYA MANDIR PVT. LTD. AND ORS.
|
July 28, 2015 |
|
P.R. COMMISSIONER OF INCOME TAX-09 Vs. TUPPERWARE INDIA PVT. LTD.
|
August 10, 2015 |
|
P.S. BHARDWAJ Vs. MUNNA LAL GUPTA
|
October 19, 2015 |
|
P.S. DABAS AND ORS. Vs. LT. GOVERNOR AND ORS.
|
August 31, 2015 |
|
P.S. PATHRUDU Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
|
P.S. SHARMA AND ORS. Vs. STATE AND ORS.
|
July 14, 2015 |
|
P.S. SHETTY Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 29, 2015 |
|
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. UNION OF INDIA
|
March 25, 2015 |
|
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
August 19, 2015 |
|
PACKBILL ENTERPRISES Vs. DINESH KUMAR MISHRA @ PAPPU
|
May 25, 2015 |
|
PACKRAFT INDIA PVT. LTD. Vs. CENTRAL DAIRY FARM AND ORS.
|
May 19, 2015 |
|
PADMINI HINDUPUR Vs. ABHIJIT S BELLUR
|
February 24, 2015 |
|
PAHLAD Vs. STATE
|
July 15, 2015 |
|
PAITRICK CLUB Vs. D.D.A. AND ANOTHER
|
December 8, 2015 |
|
PAL NEWS MEDIA (P) LTD. AND ORS. Vs. SUPER CASSETTES INDUSTRIES LTD.
|
April 9, 2015 |
|
PAL RADIATOR AND OIL COLLER Vs. RAKESH KUMAR
|
May 20, 2015 |
|
PALAM COLONY MARKET ASSOCIATION Vs. ASHOK KUMAR NIGAM AND OTHERS
|
September 14, 2015 |
|
PALLAVI BHATT Vs. UNION OF INDIA
|
January 20, 2015 |
|
PALLAVI SHARMA Vs. COLLEGE OF VOCATIONAL STUDIES AND ORS.
|
July 10, 2015 |
|
PALLAVI SHARMA Vs. COLLEGE OF VOCATIONAL STUDIES & ANR
|
July 6, 2015 |
|
PALLAVI SINHA AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
May 6, 2015 |
|
PALOGIX INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA MINISTRY OF RAILWAY
|
April 15, 2015 |
|
PAMINDER GUJRAL Vs. KIRNAJIT GUJRAL
|
July 6, 2015 |
|
PAMMI AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
July 21, 2015 |
|
PAN INDIA MOTORS PVT. LTD. AND ANR. Vs. STATE AND ANR.
|
April 15, 2015 |
|
PANCHAM HOTELS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
May 11, 2015 |
|
PANCHAYATI AKHARA NAYA UDASEEN Vs. UNION OF INDIA AND ORS.
|
December 8, 2015 |
|
PANCHSHIL INFRASTRUCTURE HOLDINGS PVT. LTD. Vs. UOI AND ORS.
|
July 15, 2015 |
|
PANCHSHILA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED & ORS. Vs. STATE (GOVT) OF NCT OF DELHI & ORS.
|
July 17, 2015 |
|
PANCHSHILA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ORS. Vs. STATE (GOVT.) OF NCT OF DELHI AND ORS.
|
July 28, 2015 |
|
PANINIYA SANSKRIT COLLEGE TRUST Vs. UNION OF INDIA & ORS
|
August 26, 2015 |
|
PANJWANI PACKAGING LTD. AND ORS. Vs. ALLAHABAD BANK
|
February 25, 2015 |
|
PANKAJ AGARWAL & ORS Vs. GOVT OF NCT OF DELHI & ANR
|
July 9, 2015 |
|
PANKAJ BAJAJ AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
September 23, 2015 |
|
PANKAJ BALI Vs. MAYA PROPERTIES PVT. LTD. AND ORS.
|
October 29, 2015 |
|
PANKAJ BHARDWAJ AND ORS. Vs. STATE AND ORS.
|
December 4, 2015 |
|
PANKAJ BHATIA Vs. S AJEET SINGH & ORS
|
October 28, 2015 |
|
PANKAJ BUTALIA Vs. CENTRAL BOARD OF FILM CERTIFICATION AND ORS.
|
May 25, 2015 |
|
PANKAJ GAHLOT AND ORS. Vs. STATE AND ORS.
|
November 27, 2015 |
|
PANKAJ GARG Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 13, 2015 |
|
PANKAJ GAUTAM Vs. STATE
|
December 11, 2015 |
|
PANKAJ GOEL AND ORS Vs. GOVT NCT OF DELHI & ANR
|
November 24, 2015 |
|
PANKAJ JAISWAL & ORS Vs. STATE AND ANOTHER
|
July 14, 2015 |
|
PANKAJ KUMAR SHUKLA Vs. UNION OF INDIA AND ORS.
|
May 29, 2015 |
|
PANKAJ MURGAI Vs. STATE & ANR
|
August 4, 2015 |
|
PANKAJ PRAKASH Vs. THE STATE AND ORS.
|
September 11, 2015 |
|
PANKAJ SHARMA Vs. STATE (N.C.T. OF DELHI) AND ORS.
|
November 27, 2015 |
|
PANKAJ VERMA Vs. BRANDHOUSE RETAILS LTD.
|
May 18, 2015 |
|
PAPPU Vs. SANJAY
|
February 18, 2015 |
|
PAPPU RAM AND ORS. Vs. STATE AND ORS.
|
August 6, 2015 |
|
PAPPU RAMASARE CHOURASIYA Vs. RELIGARE FINVEST LTD
|
July 6, 2015 |
|
PAPPU SINGH Vs. STATE GOVT OF NCT OF DELHI
|
July 15, 2015 |
|
PARA MEDICAL STAFF WELFARE ASSOCIATION OF MCD Vs. NORTH DELHI MUNICIPAL CORPORATION (NDMC) & ORS
|
September 2, 2015 |
|
PARAMETRIC TECHNOLOGY CORPORATION & ANR Vs. M D PRABHU & ANR
|
December 17, 2015 |
|
PARAMJEET SINGH @ PAMMA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 22, 2015 |
|
PARAMJEET SINGH KHURANA Vs. PUNJAB AND SIND BANK
|
February 23, 2015 |
|
PARAMJIT SINGH ALIAS BANTY AND ORS Vs. STATE OF NCT OF DELHI AND ANR
|
August 18, 2015 |
|
PARAMOUNT RESIDENCY PRIVATE LIMITED AND ORS. Vs. PARAMOUNT PROPBUILD PRIVATE LIMITED
|
May 18, 2015 |
|
PARAMVIR SINGH AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND ANOTHER
|
November 6, 2015 |
|
PARAS BUILDTECH INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 18, 2015 |
|
PARAS JAIN Vs. INSTITUTE OF COMPANIES SECRETARIES OF INDIA
|
July 10, 2015 |
|
PARAS RAM AND ORS. Vs. OM PRAKASH AND ORS.
|
October 14, 2015 |
|
PARAS RAM SHARMA Vs. GOVT OF NCT OF DELHI
|
March 17, 2015 |
|
PARASRAM INDUSTRIES PVT LTD Vs. INCOME TAX OFFICER WARD 8(3) & ANR
|
December 11, 2015 |
|
PARDEEP KUMAR AGARWAL & ORS Vs. STATE & ORS
|
September 28, 2015 |
|
PARMA NAND YADAV Vs. UNION OF INDIA
|
February 12, 2015 |
|
PARMAL Vs. UNION OF INDIA
|
January 19, 2015 |
|
PARMANAND Vs. STATE AND ORS
|
August 4, 2015 |
|
PARMANAND Vs. STATE AND ANOTHER
|
August 4, 2015 |
|
PARMANAND ADVANI Vs. RAIL VIKAS NIGAM LTD.
|
January 20, 2015 |
|
PARMOD KUMAR Vs. THE STATE
|
September 23, 2015 |
|
PARMOD KUMAR DHAILWAL Vs. GNCT OF DELHI
|
May 26, 2015 |
|
PARSURAM PANDEY Vs. STATE OF DELHI
|
November 18, 2015 |
|
PARTHO BHATTACHARYA Vs. LD PRESEDING OFFICER, DEBT RECOVERY TRIBUNAL III
|
September 9, 2015 |
|
PARUL GOEL AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 23, 2015 |
|
PARUL GUPTA Vs. SIDHARTHA SAREEN AND ORS.
|
October 20, 2015 |
|
PARUL HOMOEO LABORATORY PVT. LTD. Vs. ROYAL GROUP
|
August 14, 2015 |
|
PARVEEN AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
September 29, 2015 |
|
PARVEEN GABA Vs. STATE
|
July 22, 2015 |
|
PARVEEN JAIN Vs. STATE AND ORS.
|
August 27, 2015 |
|
PARVEEN KUMAR BENIWAL Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 29, 2015 |
|
PARVEEN TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2015 |
|
PARVENDER KUMAR & ORS Vs. GOVT OF NCT OF DELHI & ANR
|
August 4, 2015 |
|
PARVIN KUMAR & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
August 18, 2015 |
|
PARVINDER Vs. STATE
|
April 20, 2015 |
|
PARWEEN Vs. STATE
|
February 3, 2015 |
|
PATNA WATER SUPPLY DISTRIBUTION NETWORKS PVT. LTD. Vs. UNITED BANK OF INDIA AND ORS.
|
February 27, 2015 |
|
PAVAN CHAWLA AND ANR Vs. ALAPE KAUR AND ORS
|
May 5, 2015 |
|
PAVAN DATTA Vs. STATE
|
September 8, 2015 |
|
PAVIK LIFESTYLE PVT LTD Vs. MADHVI SINGH & ANR
|
April 21, 2015 |
|
PAWAN CHADHA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
November 3, 2015 |
|
PAWAN GULIANI & ORS Vs. UNION OF INDIA & ORS
|
October 1, 2015 |
|
PAWAN KUMAR Vs. CHAIRMAN, NTRO & ORS
|
October 8, 2015 |
|
PAWAN KUMAR Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
August 25, 2015 |
|
PAWAN KUMAR Vs. DELHI TRANSPORT CORPORATION
|
January 16, 2015 |
|
PAWAN KUMAR Vs. UNION OF INDIA
|
January 15, 2015 |
|
PAWAN KUMAR Vs. PARAMJIT SINGH GILL
|
March 25, 2015 |
|
PAWAN KUMAR SEN Vs. CENTRAL WAREHOUSING CORPORATION
|
October 29, 2015 |
|
PAWAN KUMAR SETH Vs. CUSTODIAN OF ENEMY PROPETY OF INDIA
AND ORS
|
January 16, 2015 |
|
PAWAN SINGH Vs. STATE AND ORS.
|
February 4, 2015 |
|
PCL INTER TECH LENHYDRO CONSORTIUM (JV) Vs. THDC INDIA LTD
|
September 17, 2015 |
|
PCL-SUNCON (JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 2, 2015 |
|
PCP INTERNATIONAL LIMITED Vs. LANCO INFRATECH LIMITED
|
July 17, 2015 |
|
PEOPLE FOR ANIMALS Vs. MOHAZZIM AND ORS.
|
May 15, 2015 |
|
PEPSI FOODS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 19, 2015 |
|
PEPSICO INC & ANR Vs. JAGDAMBA FOOD & ANR
|
December 23, 2015 |
|
PEPSICO INC. AND ORS. Vs. VOMARA DISTRIBUTORS AND ORS.
|
January 7, 2015 |
|
PEPSICO, INC. AND ORS. Vs. CR ASSOCIATES AND ORS.
|
August 26, 2015 |
|
PES INSTALLATIONS PVT LTD Vs. UNION OF INDIA
|
March 27, 2015 |
|
PES INSTALLATIONS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
|
PEYYETI MURALI KRISHNA KUMAR & ANR Vs. PRAJESH DAGAR & ANR
|
December 16, 2015 |
|
PFIZER PRODUCTS INC. AND ORS. Vs. SEEKO BIOTICS
|
July 17, 2015 |
|
PFIZER PRODUCTS, INC Vs. LIFELINE MEDICOS & ORS
|
December 14, 2015 |
|
PHILCO OVERSEAS LIMITED Vs. STATE
|
May 8, 2015 |
|
PHILIPS INDIA LTD Vs. SANT KRIPA APPLIANCES PVT LTD
|
September 4, 2015 |
|
PHILIPS INDIA PVT. LTD. Vs. SHREE SANT KRIPA APPLIANCES PVT. LTD.
|
January 19, 2015 |
|
PHOENIX INDUSTRIES LTD. AND ORS. Vs. RAM SINGH BHANDARI
|
April 7, 2015 |
|
PHONOGRAPHIC PERFORMANCE LTD. Vs. UOI
|
January 9, 2015 |
|
PHONOGRAPHIC PERFORMANCE LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 8, 2015 |
|
PHOOL KUMAR Vs. MAHINDRA AND MAHINDRA
|
August 17, 2015 |
|
PHOOL KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 13, 2015 |
|
PHOOL SINGH Vs. STATE
|
April 29, 2015 |
|
PHOOLWATI Vs. NATHO DEVI
|
January 12, 2015 |
|
PINKI AND ORS. Vs. STATE
|
October 14, 2015 |
|
PINKI CHOPRA Vs. GULSHAN BIR KAUR (SINCE DECEASED)
|
January 8, 2015 |
|
PINKI RANI AND ORS. Vs. STATE
|
January 8, 2015 |
|
PINTOO BISWAS AND ORS. Vs. STATE
|
December 11, 2015 |
|
PIYARE LAL AND ORS. Vs. PAWAN KUMAR
|
November 3, 2015 |
|
PLANNERS INDIA INFRASTRUCTURE PVT. LTD. Vs. BANSAL SALES CORPORATION
|
November 17, 2015 |
|
PLAYWELL IMPEX (P) LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
October 9, 2015 |
|
PNB HOUSING FINANCE LIMITED Vs. USHA RANI
|
March 11, 2015 |
|
POOJA DUTT GUPTA Vs. STATE ( NCT OF DELHI)
|
December 1, 2015 |
|
POOJA KAPOOR Vs. ARN INFRASTRUCTURE INDIA LTD
|
February 20, 2015 |
|
POOJA KHANNA Vs. STATE
|
September 23, 2015 |
|
POOJA KHEMKA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
|
September 23, 2015 |
|
POOJA SHARMA Vs. STATE (NCT OF DELHI) & ANR
|
February 4, 2015 |
|
POONAM & ORS Vs. UNION OF INDIA (MINISTRY OF RAILWAYS)
|
October 29, 2015 |
|
POONAM BABBAR AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
September 11, 2015 |
|
POONAM GOLA Vs. THE STATE (NCT OF DELHI) AND ORS.
|
May 26, 2015 |
|
POONAM KHANNA Vs. LAV KUMAR KAULE
|
April 28, 2015 |
|
POONAM KHURANA AND ORS. Vs. VED PARKASH KHURANA AND ORS.
|
August 17, 2015 |
|
POONAM SHARMA Vs. NIPUL SHARMA
|
December 8, 2015 |
|
POONNAMMA VISHWANATHAN Vs. MOOLCHAND KHAIRATI RAM HOSPITAL AND ORS.
|
December 21, 2015 |
|
POORAN LAL SHARMA Vs. KARAN KUMAR AND ORS.
|
February 13, 2015 |
|
POWER GRID CORPN. OF (I) LTD. Vs. RPG TRANSMISSION LTD.
|
July 1, 2015 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. IVRCL LIMITED
|
May 22, 2015 |
|
POWERLITE ELECTRICALS INDIA P LTD Vs. COMMISSIONER TRADE AND TAXES DELHI
|
March 23, 2015 |
|
PPI ENTERPRISES PRIVATE LIMITED AND ORS. Vs. REGISTRAR OF COMPANIES
|
December 1, 2015 |
|
PR COMMISSIONER OF INCOME TAX-06 Vs. MC DONALDS INDIA (P) LTD
|
November 5, 2015 |
|
PR. CIT Vs. CITI FINANCIAL CONSUMER FINANCE INDIA LTD.
|
September 28, 2015 |
|
PR. CIT-1 Vs. ATLANTA CAPITAL PVT. LTD.
|
September 21, 2015 |
|
PR. COMMISSIONER OF INCOME TAX Vs. E-FUNDS INTERNATIONAL INDIA PVT. LTD.
|
October 6, 2015 |
|
PR. COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR BANSAL
|
July 29, 2015 |
|
PR. COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED FINVEST & HOLDINGS PVT. LTD.
|
August 19, 2015 |
|
PR. COMMISSIONER OF INCOME TAX - 10(2) AND ORS. Vs. GROZ ENGINEERING TOOLS PVT. LTD.
|
September 4, 2015 |
|
PR. COMMISSIONER OF INCOME TAX -5 Vs. JKD CAPITAL & FINLEASE LTD.
|
October 13, 2015 |
|
PR. COMMISSIONER OF INCOME TAX DELHI-2 Vs. BHARTI OVERSEAS PVT. LTD.
|
December 17, 2015 |
|
PR. COMMISSIONER OF INCOME TAX, DELHI-2 NEW DELHI Vs. CITI FINANCIAL CONSUMER FINANCE INDIA PVT. LTD.
|
July 17, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-03 Vs. FLUCKY LEASING & FINANCE PVT. LTD.
|
December 18, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-06 Vs. MATRIX CELLULAR (INTERNATIONAL) SERVICES P. LTD.
|
July 12, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-06 Vs. MATCHLESS GLASS SERVICES PVT. LTD
|
December 18, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-06 Vs. NIKKI DRUGS & CHEMICALS PVT. LTD.
|
December 3, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-08 Vs. SHRI JAI SHIV SHANKAR TRADERS PVT. LTD.
|
October 14, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-09 Vs. TOLL GLOBAL FORWARDING INDIA PVT. LTD.
|
December 10, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-18 Vs. SILVER LINE
|
November 4, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-21 Vs. OM PRAKASH AGGARWAL
|
July 29, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-3 Vs. FORTUNE TECHNOCOMPS (P) LIMITED
|
May 20, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-3 Vs. FORTUNE POLYMERS INDUSTRIES PVT. LTD.
|
July 13, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-4 Vs. G & G PHARMA INDIA LTD.
|
October 8, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-5 Vs. JINDAL SAW LTD.
|
July 29, 2015 |
|
PRABHASH CHAND JAIN Vs. STATE & ANR
|
August 4, 2015 |
|
PRABHAT KUSHAWAHA AND ORS. Vs. STATE AND ORS.
|
February 13, 2015 |
|
PRABHATAM ADVERTISEMENT PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI (SOUTH ZONE) NEW DELHI
|
August 28, 2015 |
|
PRABHATO DEVI (SINCE DECEASED) Vs. NARESH KUMAR
|
October 6, 2015 |
|
PRABHJEET SINGH Vs. BHUPINDER SINGH
|
August 26, 2015 |
|
PRABHU DAYAL AGGARWAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 2, 2015 |
|
PRABHU DAYAL DANDRIYAL Vs. UNION OF INDIA AND ORS.
|
December 17, 2015 |
|
PRABHU DAYAL GUPTA Vs. JOY ALUKKAS TRADERS INDIA P LTD
|
December 11, 2015 |
|
PRABHU DAYAL RANGWALA AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
|
PRABHU DAYAL TRILOK CHAND Vs. THE ORIENTAL INSURANCE CO. LTD.
|
January 6, 2015 |
|
PRABHUDAYAL BATRA Vs. SHREYANS BUILDWELL PVT. LTD.
|
March 10, 2015 |
|
PRACHAR CONSTRUCTIONS PRIVATE LIMITED Vs. STATE
|
May 25, 2015 |
|
PRADEEP Vs. THE STATE NCT OF DELHI
|
August 21, 2015 |
|
PRADEEP Vs. STATE NCT OF DELHI
|
December 1, 2015 |
|
PRADEEP & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 19, 2015 |
|
PRADEEP AND ORS. Vs. STATE (N.C.T. OF DELHI) AND ORS.
|
May 5, 2015 |
|
PRADEEP KAUR Vs. H S KHURANA
|
March 11, 2015 |
|
PRADEEP KHANNA Vs. RENU KHETARPAL
|
April 10, 2015 |
|
PRADEEP KUMAR Vs. STATE AND ANR
|
September 9, 2015 |
|
PRADEEP KUMAR & ORS Vs. STATE AND ANR
|
August 25, 2015 |
|
PRADEEP KUMAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
February 24, 2015 |
|
PRADEEP KUMAR AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 7, 2015 |
|
PRADEEP KUMAR GATHANIA Vs. STATE
|
March 27, 2015 |
|
PRADEEP KUMAR PRAHARAJ Vs. SUDERSHAN PATRA
|
December 16, 2015 |
|
PRADEEP PALIWAL Vs. STATE
|
December 23, 2015 |
|
PRADEEP PASWAN Vs. STATE (GOVT OF NCT) DELHI
|
April 28, 2015 |
|
PRADEEP SINGH AHLUWALIA Vs. SECRETARY, MINISTRY OF TOURISM AND ORS.
|
September 22, 2015 |
|
PRADEEP SINGH JADON Vs. UNION OF INDIA & ANR
|
February 2, 2015 |
|
PRADIP BURMAN Vs. INCOME TAX OFFICE
|
December 2, 2015 |
|
PRADIP GHOSH Vs. STATE GOVT OF NCT OF DELHI
|
December 10, 2015 |
|
PRADNYA NAGAR AND ORS. Vs. ROHIT NAGAR AND ORS.
|
September 10, 2015 |
|
PRAHLAD MAHTO Vs. STATE OF NCT OF DELHI
|
October 16, 2015 |
|
PRAKASH CHANDRA MISHRA Vs. GNCT OF DELHI AND ORS.
|
February 20, 2015 |
|
PRAKASH CHANDRA SINGH Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
|
PRAKASH G. TAHILRAMANI Vs. DDA
|
May 18, 2015 |
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PRAKASH HOSPITAL PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
|
January 19, 2015 |
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PRAKASH KEDIA Vs. UNION OF INDIA
|
February 19, 2015 |
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PRAKASH SINGH AND ORS Vs. STATE
|
August 24, 2015 |
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PRAMEET NARULA Vs. SANJEEV KUMAR CHOUDHARY
|
November 3, 2015 |
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PRAMILLA DEVI Vs. BRAHM SINGH
|
February 12, 2015 |
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PRAMOD KUMAR Vs. UNION OF INDIA
|
February 6, 2015 |
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PRAMOD KUMAR Vs. R C JAIN
|
February 2, 2015 |
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PRAMOD KUMAR SINGH Vs. UNION OF INDIA
|
January 22, 2015 |
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PRAMOD RAMJEE SAHARE Vs. UNION OF INDIA
|
January 6, 2015 |
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PRAN KUMAR KAUL Vs. INDIAN OVERSEAS BANK AND ORS.
|
July 10, 2015 |
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PRAN KUMAR KAUL Vs. INDIAN OVERSEAS BANK AND ORS.
|
April 28, 2015 |
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PRAN MEHRA Vs. COMPETITION COMMISSION OF INDIA
|
February 26, 2015 |
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PRANAB GOBINDA BHAUMIK Vs. CHANDU YADAV AND ORS.
|
August 28, 2015 |
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PRANAV AND ORS. Vs. THE STATE OF NCT OF DELHI
|
December 18, 2015 |
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PRANIDHI COMMERCE PVT. LTD. Vs. RELIGARE FINVEST LTD.
|
January 20, 2015 |
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PRASHANT KUMAR SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR
|
July 20, 2015 |
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PRASHANT MAHESHWARI & ORS Vs. STATE NCT OF DELHI & ANR
|
November 4, 2015 |
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PRASHANT OJHA Vs. SHALU OJHA
|
April 6, 2015 |
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PRASHEEL BHARADWAJ Vs. REGISTRAR COOP. SOCIETIES AND ORS.
|
October 1, 2015 |
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PRATAP SINGH Vs. UNION OF INDIA AND ORS
|
July 9, 2015 |
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PRATEEK Vs. UNION OF INDIA AND ANR
|
December 16, 2015 |
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PRATEEK SEJWAL Vs. STATE ( NCT OF DELHI) & ANR
|
October 12, 2015 |
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PRATEEK SHRIVASTAV Vs. AMRIT CHADHA AND ORS.
|
December 8, 2015 |
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PRATIMA SRIVASTAVA Vs. STATE OF NCT OF DELHI AND ORS.
|
July 21, 2015 |
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PRAVEEN Vs. STATE
|
May 14, 2015 |
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PRAVEEN AND ORS. Vs. STATE
|
November 30, 2015 |
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PRAVEEN ARORA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 18, 2015 |
|
PRAVEEN ARYA Vs. PADMINI SINGLA AND ORS.
|
August 11, 2015 |
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PRAVEEN JAIN Vs. LAND ACQUISITION COLLECTOR (NORTH)
|
January 19, 2015 |
|
PRAVEEN KHOLI Vs. KOMAL
|
March 13, 2015 |
|
PRAVEEN KOHLI Vs. KOMAL @ KAMLESH
|
May 20, 2015 |
|
PRAVEEN KUMAR Vs. SHOBHA DEVI & ANR
|
August 11, 2015 |
|
PRAVEEN KUMAR Vs. MINISTRY OF RAILWAY & ORS
|
November 17, 2015 |
|
PRAVEEN KUMAR Vs. UNION OF INDIA
|
January 14, 2015 |
|
PRAVEEN KUMAR @ KANHAIYA Vs. STATE
|
April 27, 2015 |
|
PRAVEEN KUMAR AND ORS. Vs. STATE AND ORS.
|
July 14, 2015 |
|
PRAVEEN MAHAJAN Vs. REGISTRAR COOPERATIVE SOCIETIES
|
May 7, 2015 |
|
PRAVEEN SHARMA Vs. JAI PRAKASH SHARMA
|
May 18, 2015 |
|
PRAVEEN SHRIVASTAVA Vs. ALLAHABAD BANK
|
September 16, 2015 |
|
PRAVESH JUGRAN & ANR Vs. SHARANG JAIN & ANR
|
October 16, 2015 |
|
PRAVESH MIGLANI Vs. PUNAM ANAND KUMAR
|
March 18, 2015 |
|
PRECISE ESTATES PVT LTD Vs. UNION OF INDIA
|
January 13, 2015 |
|
PREDEEP KUMAR VERMA Vs. APARNA MEHRA AND ORS.
|
January 21, 2015 |
|
PREETI CHANDRA Vs. KAUTAN KRAFT AND ORS.
|
February 4, 2015 |
|
PREETI WADHWAN AND ORS. Vs. STATE
|
September 7, 2015 |
|
PREETINDER SINGH THAPAR Vs. HARDEEP SINGH THAPAR AND ORS.
|
November 4, 2015 |
|
PREM Vs. ARYA SAMAJ SAKET
|
February 26, 2015 |
|
PREM CHAND Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
|
PREM CHAND Vs. RAKESH GARG
|
March 4, 2015 |
|
PREM CHAND INDRIYAS Vs. CALMANT KOTI AND ORS.
|
October 15, 2015 |
|
PREM CHAND RANA & ANR Vs. RAMESH CHANDER & ANR
|
October 19, 2015 |
|
PREM CHAND SHARMA AND ORS. Vs. RAM GOPAL
|
April 7, 2015 |
|
PREM KUMAR Vs. UNION OF INDIA AND ORS.
|
February 9, 2015 |
|
PREM KUMAR BANSAL Vs. AMBRISH GARG
|
April 13, 2015 |
|
PREM KUMAR GUPTA Vs. BANK OF INDIA AND ORS.
|
March 9, 2015 |
|
PREM LATA Vs. CENTRAL INFORMATION COMMISSION AND ORS.
|
February 27, 2015 |
|
PREM LATA SONI AND ORS. Vs. RAJENDER SONI
|
September 7, 2015 |
|
PREM MARDI Vs. UNION OF INDIA AND ORS.
|
September 16, 2015 |
|
PREM NARAIN SHARMA Vs. MEHAR CHAND (DECEASED)
|
January 15, 2015 |
|
PREM SHARMA & ANR Vs. UNION OF INDIA & ORS
|
April 21, 2015 |
|
PREM SINGH Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ORS
|
August 21, 2015 |
|
PREM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
March 13, 2015 |
|
PREM SINGH Vs. STATE (NCT OF DELHI)
|
September 15, 2015 |
|
PREM SINGH (HAV) Vs. UOI AND OTHERS
|
March 20, 2015 |
|
PREM WATI SAINI Vs. SURESH CHAND SAINI
|
January 27, 2015 |
|
PREMADHAR MEMORIAL CHARITABLE TRUST Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
PREMWATI Vs. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
July 14, 2015 |
|
PREMWATI Vs. BHAGWATI DEVI
|
August 28, 2015 |
|
PRESIDENCY KID LEATHER PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
March 3, 2015 |
|
PRESTIGE FOODS LTD Vs. STC OF INDIA
|
April 13, 2015 |
|
PRIME MINISTERS NATIONAL RELIEF FUND Vs. ASEEM TAKYAR
|
November 19, 2015 |
|
PRIMO CONSTRUCTION CO. Vs. ENERGO ENGINEERING PROJECTS LTD. AND ORS.
|
September 18, 2015 |
|
PRINCE KUMAR Vs. INSTITUTE OF COMPANY SECRET ARIES OF INDIA
|
February 3, 2015 |
|
PRINCE VASHISTA Vs. STATE ( NCT OF DELHI) & ORS
|
December 18, 2015 |
|
PRINCIPAL COMMISSIONER OF CUSTOM Vs. RISO INDIA PVT. LTD.
|
October 7, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CONTROL AND SWITCHGEAR CONTRACTORS LTD.
|
August 24, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KURELE PAPER MILLS P. LTD.
|
July 6, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SHIPYARD LIMITED
|
August 25, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX - 21 Vs. UNIVERSAL PRECISION SCREWS
|
October 6, 2015 |
|
PRINCIPAL COMMISSIONER OF SERVICE TAX DELHI-II Vs. TOPS SECURITY LTD.
|
December 5, 2015 |
|
PRIT PAL SINGH Vs. RAMESH KUMAR DORA
|
April 23, 2015 |
|
PRITAM KAUR Vs. UNION OF INDIA AND ORS.
|
April 13, 2015 |
|
PRITAM SINGH Vs. SANJAY SHARMA & ANR
|
April 23, 2015 |
|
PRITAM SINGH Vs. REGISTRAR OF FIRM AND SOCIETY AND ANR
|
April 9, 2015 |
|
PRITAM SINGH AND ORS. Vs. STATE AND ORS.
|
August 14, 2015 |
|
PRITAM SINGH BHATTI Vs. STATE
|
October 12, 2015 |
|
PRITESH KUMAR SINGH Vs. PEEPEE PUBLISHERS & DISTRIBUTORS (P) LTD. AND ORS.
|
July 23, 2015 |
|
PRITHIPAL SINGH Vs. AVTAR SINGH WALIA
|
November 26, 2015 |
|
PRITI SHARMA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
March 25, 2015 |
|
PRITI SHARMA Vs. THE GOVERNMENT OF NCT OF DELHI AND ORS.
|
August 6, 2015 |
|
PRITPAL SINGH GULATI AND ORS. Vs. JAI GAJANAN ENTERPRISES PVT. LTD. AND ORS.
|
September 2, 2015 |
|
PRIYA PARAMESWARAN PILLAI Vs. UNION OF INDIA
|
March 12, 2015 |
|
PRIYA SHARMA Vs. EAST DELHI MUNICIPAL CORPORATION & ORS
|
July 9, 2015 |
|
PRIYA SWAMI Vs. STATE
|
January 15, 2015 |
|
PRIYANEET KAUR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 23, 2015 |
|
PRIYANKA Vs. STATE
|
May 20, 2015 |
|
PRIYANKA KATHURIA Vs. STATE OF DELHI AND ORS
|
August 17, 2015 |
|
PRIYANKA OVERSEAS (P) LTD. AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
February 5, 2015 |
|
PRO COMMISSIONER OF INCOME TAX Vs. VIJAY CONDUCTORS INDIA PVT. LTD. AND ORS.
|
September 29, 2015 |
|
PROEL S P A Vs. PINE CREEK TECH INC
|
February 27, 2015 |
|
PROF D K SENGUPTA Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
January 27, 2015 |
|
PROF R CHANDRA Vs. GNCT OF DELHI & ORS
|
September 23, 2015 |
|
PROFESSOR J P SHRIVASTAVA Vs. UNIVERSTIY OF DELHI AND ANR
|
April 10, 2015 |
|
PROGRESSIVE ESTATES & PROMOTERS PVT. LTD. Vs. COMMR. OF S.T.
|
August 5, 2015 |
|
PROGRESSIVE FINLEASE LTD. Vs. USHA SRIVASTAVA
|
October 5, 2015 |
|
PROGRESSIVE SHELTERS PVT LTD & ORS Vs. STATE
|
July 22, 2015 |
|
PROMILA GULATI Vs. ANIL GULATI
|
February 12, 2015 |
|
PROMILA NANDA Vs. STATE NCT OF DELHI
|
September 16, 2015 |
|
PROMINENT HOTELS PVT. LTD. AND ORS. Vs. STATE
|
June 5, 2015 |
|
PSB PROPERTIES PRIVATE LIMITED Vs. STATE
|
May 25, 2015 |
|
PSB REALTORS PRIVATE LIMITED Vs. STATE
|
March 26, 2015 |
|
PUBLIC WORKS DEPARTMENT Vs. ASHOK KUMAR
|
May 15, 2015 |
|
PULSE REALTY PRIVATE LIMITED Vs. STATE
|
March 17, 2015 |
|
PUMA SE & ANR Vs. FOOTWEAR (KLICK) INDIA PVT LTD & ORS
|
November 3, 2015 |
|
PUNEET @ TITU Vs. STATE OF DELHI
|
December 21, 2015 |
|
PUNEET AND ORS. Vs. THE STATE AND ORS.
|
August 19, 2015 |
|
PUNEET BANSAL AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
April 17, 2015 |
|
PUNEET BHATIA AND ORS. Vs. KARISHMA BHATIA AND ORS.
|
November 30, 2015 |
|
PUNEET GUPTA Vs. RUCHIKA GUPTA
|
December 9, 2015 |
|
PUNEET JAIN & ORS Vs. STATE (NCT OF DELHI) & ANR
|
September 9, 2015 |
|
PUNEET KOHLI Vs. BEANT SINGH
|
November 26, 2015 |
|
PUNEET OBEROI Vs. NUPUR SAINI & ANR
|
September 4, 2015 |
|
PUNEET SINGH Vs. MODERN SCHOOL AND ORS.
|
August 18, 2015 |
|
PUNITA MAKKAR Vs. STATE
|
November 30, 2015 |
|
PUNJ LLOYD LTD Vs. GVK POWER (GOINDWAL SAHIB) LTD
|
April 21, 2015 |
|
PUNJAB & SIND BANK Vs. AVIN LIGHT INDUSTRIES PVT LTD & ORS
|
July 10, 2015 |
|
PUNJAB & SIND BANK Vs. RAMANJIT KAUR
|
February 5, 2015 |
|
PUNJAB & SIND BANK Vs. NAND LAL PHATNANI AND ORS.
|
October 9, 2015 |
|
PUNJAB & SIND BANK Vs. NARAIN DASS AGENCIES (SOUTH) AND ORS.
|
July 15, 2015 |
|
PUNJAB AND SIND BANK Vs. MMTC LIMITED AND ORS.
|
November 27, 2015 |
|
PUNJAB NATIONAL BANK Vs. KOHINOOR FOODS LIMITED
|
February 13, 2015 |
|
PUNJAB NATIONAL BANK Vs. ARTI SHARMA
|
January 20, 2015 |
|
PUNJAB NATIONAL BANK Vs. BSES RAJDHANI POWER LTD.
|
November 23, 2015 |
|
PUNJAB NATIONAL BANK & ANR Vs. H N WADHWA
|
July 3, 2015 |
|
PUNJAB NATIONAL BANK AND ORS. Vs. KINGFISHER AIRLINES LIMITED AND ORS.
|
December 17, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. CEYLON BISCUITS PVT. LTD. AND ORS.
|
March 2, 2015 |
|
PUNJAB STATE TRANSMISSION CORPORATION LTD Vs. UNION OF INDIA
|
March 9, 2015 |
|
PUNJAB STORES Vs. CHIEF EXECUTIVE OFFICER, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
|
November 6, 2015 |
|
PUNJABI ACADEMY Vs. E P F APPELLATE TRIBUNAL
|
March 17, 2015 |
|
PUR POLYURETHANE PRODUCTS PVT. LTD. AND ORS. Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS.
|
September 10, 2015 |
|
PURAN Vs. STATE
|
January 15, 2015 |
|
PURAN CHAND Vs. RAJ KUMAR AND ORS.
|
December 1, 2015 |
|
PURAN CHAND Vs. PAWAN KUMAR AND ORS.
|
April 29, 2015 |
|
PURAN CHAND AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 11, 2015 |
|
PURAN CHAND DHARMARTH Vs. UNION OF INDIA
|
September 29, 2015 |
|
PURAN CHAND NEHLANI & ORS Vs. STATE & ANR
|
July 16, 2015 |
|
PURAN CHAND SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)
|
September 22, 2015 |
|
PURI CONSTRUCTION P LTD Vs. LARSEN AND TOUBRO LTD
|
April 30, 2015 |
|
PURNA NAND Vs. UNION OF INDIA
|
January 19, 2015 |
|
PURSHOTTAM DASS Vs. M L VOHRA
|
December 21, 2015 |
|
PUSHPA AHUJA AND ORS. Vs. STATE AND ORS.
|
April 27, 2015 |
|
PUSHPA DEVI Vs. STATE
|
May 28, 2015 |
|
PUSHPA HURRIA Vs. JASVINDER SINGH
|
March 17, 2015 |
|
PUSHPA SINGH Vs. DIRECTOR OF EDUCATION AND ORS.
|
March 9, 2015 |
|
PUSHPENDER SINGH AND ORS. Vs. STATE AND ORS.
|
October 12, 2015 |
|
PUSHPINDER KAUR Vs. TARA ATRI
|
January 7, 2015 |
|
PUSHPLATA Vs. SURESH
|
May 6, 2015 |
|
PWI NORTHERN RAILWAY Vs. JAI KARAN @ NAND LAL & ORS
|
August 14, 2015 |
|
PYAR CHAND Vs. JAGJIT SINGH SAWHNEY AND ORS.
|
September 14, 2015 |
|
PYARE LAL Vs. STATE
|
September 29, 2015 |
|
PYARE LAL Vs. GOVT OF NCT OF DELH & ORS
|
May 18, 2015 |
|
QUADRANT EPP SURLON INDIA LTD Vs. BAGPET INDUSTRIES LIMITED
|
August 3, 2015 |
|
QUAMUDDIN AND ORS. Vs. UNION OF INDIA
|
July 8, 2015 |
|
QUASIM ALI Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
|
June 30, 2015 |
|
QUEENY PRADHAN Vs. RAKESH KUMAR
|
September 8, 2015 |
|
R A SINGH Vs. UNION OF INDIA
|
March 2, 2015 |
|
R B CHAUHAN Vs. FOOD CORPORATION OF INDIA
|
February 19, 2015 |
|
R C SOOD & CO DEVELOPERS PVT LTD Vs. ANIL BANSAL & ORS
|
August 18, 2015 |
|
R G PAREEK Vs. DENA BANK AND ORS
|
September 30, 2015 |
|
R K AGGARWAL Vs. LAND & BUILDING DEPARTMENT
|
August 6, 2015 |
|
R K ASSOCIATES & HOTELIERS PVT LTD Vs. INDIAN RAILWAYS CATERING & TOURISM CORPORATION (IRCTC)
|
May 18, 2015 |
|
R K DHIMAN Vs. UNION OF INDIA & ORS
|
November 3, 2015 |
|
R K JAIN Vs. CENTRAL INFORMATION COMMISSION
|
May 22, 2015 |
|
R K MADAAN Vs. STATE
|
March 19, 2015 |
|
R K SRIVASTAVA Vs. STATE, CBI
|
May 6, 2015 |
|
R L KALA & ORS Vs. UOI & ORS
|
September 2, 2015 |
|
R M KHIYANI Vs. GOVT OF N C T & ORS
|
November 20, 2015 |
|
R N SRIVASTAVA Vs. UNION OF INDIA & ORS
|
August 21, 2015 |
|
R P MEENA Vs. NORTH DELHI MUNICIPAL CORPORATION & ORS
|
October 13, 2015 |
|
R P S PANWAR Vs. C B I
|
March 17, 2015 |
|
R P SHARMA Vs. D K KAUSHIK
|
February 24, 2015 |
|
R R CARGO SERVICES Vs. UNION OF INDIA & ORS
|
July 14, 2015 |
|
R RENUKA Vs. UNION OF INDIA
|
March 9, 2015 |
|
R S JUNEJA & ORS Vs. M C D
|
July 21, 2015 |
|
R S PANWAR Vs. FOOD CORPORATION OF INDIA
|
January 30, 2015 |
|
R VENKATANARAYANAN Vs. GOVT OF N C T
|
December 2, 2015 |
|
R. CHANDRA Vs. GNCT OF DELHI AND ORS.
|
September 23, 2015 |
|
R. KANNAN Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
|
R. MURGADAS AND ORS. Vs. SATYA PAL AND ORS.
|
April 29, 2015 |
|
R.C. GUPTA & BROTHERS Vs. B.S.E.S. RAJDHANI AND ORS.
|
May 18, 2015 |
|
R.K. CHAUHAN Vs. COMMISSIONER, MCD AND ORS.
|
September 9, 2015 |
|
R.K. INDUSTRIAL CORPORATION Vs. VANSON MEDICAL STORES AND ORS.
|
June 29, 2015 |
|
R.K. JAIN AND ORS. Vs. UNION OF INDIA
|
November 6, 2015 |
|
R.K. SAXENA Vs. UNION OF INDIA AND ORS.
|
February 24, 2015 |
|
R.K. SILK MILLS (INDIA) LIMITED Vs. MCD AND ORS.
|
March 2, 2015 |
|
R.K. TARUN Vs. UNION OF INDIA AND ORS.
|
November 19, 2015 |
|
R.L. SAHI Vs. SYNDICATE BANK AND ORS.
|
April 17, 2015 |
|
R.L. TRADERS Vs. INCOME TAX OFFICER
|
March 9, 2015 |
|
R.N. RATTAN Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
October 19, 2015 |
|
R.P. DHIMAN Vs. NORTH DELHI POWER LTD. (NDPL) AND ORS.
|
January 29, 2015 |
|
R.P. KALIA Vs. UNION OF INDIA AND ORS.
|
September 28, 2015 |
|
R.P. MENDIRATTA Vs. SANDEEP CHOUDHARY
|
May 12, 2015 |
|
R.P. MUND AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
R.P. YADAV Vs. UNION OF INDIA AND ORS.
|
February 19, 2015 |
|
R.P.S. PANWAR AND ORS. Vs. C.B.I.
|
April 17, 2015 |
|
R.S. AGARWAL Vs. THE REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
September 23, 2015 |
|
R.S. BEDI AND ORS. Vs. THE ASST. COMMISSIONER OF INCOME TAX-VI
|
October 28, 2015 |
|
R.S. CHHABRA Vs. GOPAL KRISHAN KAPOOR
|
May 6, 2015 |
|
R.S. INFRAPROJECTS PVT. LTD. Vs. ZAMIL INFRA PVT. LTD. AND ORS.
|
March 23, 2015 |
|
R.S. JINDAL Vs. DELHI DEVELOPMENT AUTHORITY
|
April 23, 2015 |
|
RABBU KHAN AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 8, 2015 |
|
RABIA @ MAMTA & ANR Vs. NCT OF DELHI & ORS
|
October 20, 2015 |
|
RABIA AND ORS. Vs. NCT OF DELHI AND ORS.
|
December 3, 2015 |
|
RABIA AND ORS. Vs. NCT OF DELHI AND ORS.
|
October 20, 2015 |
|
RACHNA KANSAL Vs. STATE
|
September 22, 2015 |
|
RACHNA KUMARI PRASAD Vs. SHYAMA PRASAD MUKHERJI COLLEGE (FOR WOMEN)
|
March 17, 2015 |
|
RACHNA PANDEY AND ORS Vs. STATE AND ANR
|
August 14, 2015 |
|
RADHA KRISHAN Vs. UNION OF INDIA AND ORS.
|
February 24, 2015 |
|
RADHA KRISHAN VERMA & ANR Vs. RAKESH KUMAR VERMA & ANR
|
August 5, 2015 |
|
RADHA RANI GUPTA Vs. UNION OF INDIA
|
March 18, 2015 |
|
RADHEY SHYAM Vs. GNCT OF DELHI
|
January 22, 2015 |
|
RADHEY SHYAM Vs. UNION OF INDIA AND ORS.
|
February 27, 2015 |
|
RADHEY SHYAM Vs. STATE, (NCT OF DELHI) & ANR
|
November 20, 2015 |
|
RADHEY SHYAM AND ORS. Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
April 15, 2015 |
|
RADHIKA BAHL Vs. D.K. UPADHYAYA DIG (PERS)
|
February 20, 2015 |
|
RADLAY METAL PRODUCTS PVT. LTD. AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
March 17, 2015 |
|
RAFFIQUE Vs. STATE (GOVT. OF NCT OF DELHI)
|
December 16, 2015 |
|
RAFI AHMAD @ HAZI RAFIQ Vs. STATE & ANR
|
December 14, 2015 |
|
RAFIQ Vs. STATE
|
July 23, 2015 |
|
RAFIQ & ORS Vs. STATE & ANR
|
December 8, 2015 |
|
RAGHBIR AND ORS. Vs. PURAN KUMAR CHUG AND ORS.
|
April 20, 2015 |
|
RAGHUBIR SARAN CHARITABLE TRUST Vs. RAYMOND LTD
|
November 2, 2015 |
|
RAGHUVINDER HARNA Vs. STATE OF NCT OF DELHI
|
November 5, 2015 |
|
RAHIL NARULA & ANR Vs. STATE & ORS
|
November 27, 2015 |
|
RAHUL Vs. STATE NCT OF DELHI
|
January 21, 2015 |
|
RAHUL Vs. ALLIED REALITY PRIVATE LTD. AND ORS.
|
August 18, 2015 |
|
RAHUL ALIAS GUDDU AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 11, 2015 |
|
RAHUL AND ORS. Vs. STATE
|
October 14, 2015 |
|
RAHUL BHATIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 9, 2015 |
|
RAHUL DHIR Vs. STATE (NCT OF DELHI) AND ORS.
|
October 9, 2015 |
|
RAHUL DUBEY Vs. STATE AND OTHERS
|
August 17, 2015 |
|
RAHUL GANDHI AND ORS. Vs. SUBRAMANIAN SWAMY AND ORS.
|
December 7, 2015 |
|
RAHUL HARGUN Vs. VASDEV HARGUN & OR
|
March 26, 2015 |
|
RAHUL JAIN Vs. VASANT RAJ PANDIT
|
August 12, 2015 |
|
RAHUL KATIYAR Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 14, 2015 |
|
RAHUL KHANNA Vs. UNION OF INDIA AND ORS.
|
October 28, 2015 |
|
RAHUL KUMAR MEHROLIYA AND ORS. Vs. THE STATE OF NCT OF DELHI AND ORS.
|
December 2, 2015 |
|
RAHUL MOHINDRA Vs. SHIV NARESH SPORTS PVT. LTD.
|
October 5, 2015 |
|
RAHUL PAL @ VICKY Vs. PREETI JAIN & ANR
|
July 31, 2015 |
|
RAHUL PRASAD SINGH Vs. THE STATE
|
August 5, 2015 |
|
RAHUL RANA Vs. STATE OF THE NCT OF DELHI
|
April 13, 2015 |
|
RAHUL SHARMA & ORS Vs. STATE (DELHI ADMINISTRATION)
|
November 23, 2015 |
|
RAHUL SHARMA @ BADAL Vs. STATE
|
October 6, 2015 |
|
RAHUL SINGH CHOUDHARY Vs. STATE GOVT. OF NCT OF DELHI
|
February 2, 2015 |
|
RAHUL TRIPATHI Vs. DIRECTOR GENERAL SASHASTRA SEEMA BAL
AND ANR
|
November 23, 2015 |
|
RAHUL VAID Vs. BALRAJ VAID AND ORS.
|
July 14, 2015 |
|
RAI FOUNDATION Vs. THE DIRECTOR DIRECTORATE OF ENFORCEMENT AND ORS.
|
February 20, 2015 |
|
RAISA BEGUM Vs. STATE
|
October 9, 2015 |
|
RAISA BEGUM Vs. STATE
|
May 21, 2015 |
|
RAISUDDIN AND ORS. Vs. AZHAR AND ORS.
|
October 16, 2015 |
|
RAJ BUILDCON CONSTRUCTION LTD & ORS Vs. KOTAK MAHINDRA BANK P LTD
|
May 29, 2015 |
|
RAJ DULARI BHASIN Vs. COMMISSIONER OF INCOME TAX
|
December 21, 2015 |
|
RAJ FURNITURES Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
February 25, 2015 |
|
RAJ HANS TOWERS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 27, 2015 |
|
RAJ KACHROO Vs. EDCIL (INDIA) LTD
|
February 3, 2015 |
|
RAJ KAMAL PRAKASHAN PVT. LTD. Vs. JHARKHAND SHIKSHA PRIYOJNA
|
January 29, 2015 |
|
RAJ KARAN Vs. ALL INDIA WOMENS CONFERENCE
|
February 5, 2015 |
|
RAJ KAUSHAL Vs. STATE & ANR
|
July 30, 2015 |
|
RAJ KISHAN RAMPAL & ORS Vs. STATE OF NCT OF DELHI & ORS
|
December 11, 2015 |
|
RAJ KISHORE PANDEY Vs. RUCHIKA VIJ
|
September 14, 2015 |
|
RAJ KUMAR Vs. NORTH DELHI POWER LTD
|
November 17, 2015 |
|
RAJ KUMAR Vs. MEER SINGH @ MEERU
|
August 11, 2015 |
|
RAJ KUMAR Vs. STATE OF DELHI
|
March 26, 2015 |
|
RAJ KUMAR & ASSOCIATES PVT LTD Vs. HANS RAJ
|
March 17, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE
|
September 11, 2015 |
|
RAJ KUMAR AND ORS. Vs. THE STATE AND ORS.
|
November 2, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE
|
April 8, 2015 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF NCT DELHI AND ANOTHER
|
August 31, 2015 |
|
RAJ KUMAR CHOUDHARY & ANR Vs. STATE (NCT OF DELHI) & ANR
|
November 20, 2015 |
|
RAJ KUMAR GUPTA Vs. PUNJAB NATIONAL BANK
|
May 22, 2015 |
|
RAJ KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 8, 2015 |
|
RAJ KUMAR JAIN Vs. VALLABHBHAI PATEL CHEST INSTITUTE
|
December 23, 2015 |
|
RAJ KUMAR RASTOGI Vs. P O LABOUR COURT-X
|
May 18, 2015 |
|
RAJ KUMAR SAHNI & SONS(HUF) Vs. G B TOOLS & ORGINGS LTD & ORS
|
July 20, 2015 |
|
RAJ KUMAR SHARMA AND ORS. Vs. STATE AND ORS.
|
September 17, 2015 |
|
RAJ KUMAR UPPAL Vs. STATE OF NCT OF DELHI AND ORS.
|
September 3, 2015 |
|
RAJ KUMAR VERMA AND ORS. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
September 18, 2015 |
|
RAJ NANDAN SAHNI Vs. STATE
|
July 23, 2015 |
|
RAJ PAL Vs. DTC AND ORS.
|
October 12, 2015 |
|
RAJ PAL Vs. NEHRU LAL
|
January 12, 2015 |
|
RAJ PAL Vs. RAM PHAL
|
September 18, 2015 |
|
RAJ PAL SINGH Vs. SYNDICATE BANK
|
April 8, 2015 |
|
RAJ RANI Vs. KASHMIRAN MATHUR @ KASHMIRAN SAHAI
|
May 19, 2015 |
|
RAJ ROOP AND ORS Vs. JITENDER SINGH & ORS
|
September 16, 2015 |
|
RAJ SHEKHAR AGRAWAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 14, 2015 |
|
RAJ SINGH @ RAJU Vs. STATE
|
December 16, 2015 |
|
RAJ SINGH AND ORS. Vs. STATE
|
August 25, 2015 |
|
RAJ SINGH DECD Vs. UNION OF INDIA
|
August 17, 2015 |
|
RAJA RAM Vs. STATE
|
May 27, 2015 |
|
RAJA RAM Vs. NORTH MUNICIPAL CORPORATION OF DELHI
|
February 5, 2015 |
|
RAJA RAM & ORS Vs. STATE & ANR
|
October 13, 2015 |
|
RAJAN ANAND Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 3, 2015 |
|
RAJAN PAL Vs. MANMOHAN SINGH AND ORS.
|
November 19, 2015 |
|
RAJAN SINGH @ BOBBY Vs. STATE (NCT OF DELHI)
|
November 3, 2015 |
|
RAJAN YADAV & ORS Vs. STATE (NCT OF DELHI ) & ORS
|
December 21, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JOGINDER SINGH AND ORS.
|
May 22, 2015 |
|
RAJAT KUMAR & ORS Vs. STATE OF NCT OF DELHI & ANR
|
October 13, 2015 |
|
RAJAT MITTAL Vs. STATE
|
November 5, 2015 |
|
RAJAT SHARMA Vs. STATE OF NCT OF DELHI
|
April 21, 2015 |
|
RAJAT VIKAS Vs. STATE AND ORS
|
September 7, 2015 |
|
RAJBIR Vs. STATE
|
March 13, 2015 |
|
RAJBIR AND ORS. Vs. STATE
|
May 20, 2015 |
|
RAJBIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 8, 2015 |
|
RAJBIR SINGH Vs. HEMANT KUAMR
|
May 22, 2015 |
|
RAJBIR SINGH Vs. MAHENDER SINGH AND ORS.
|
September 10, 2015 |
|
RAJBIR SINGH Vs. AJAY PAL & ANR
|
July 6, 2015 |
|
RAJBIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
August 4, 2015 |
|
RAJBIR SINGH UPPAL Vs. COOKE & KELVEY P. LTD.
|
October 7, 2015 |
|
RAJEEV Vs. STATE
|
September 17, 2015 |
|
RAJEEV AGARWAL AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
November 2, 2015 |
|
RAJEEV AGGARWAL Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
September 11, 2015 |
|
RAJEEV AGNIHOTRI AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
April 15, 2015 |
|
RAJEEV CHAWLA Vs. STATE
|
July 13, 2015 |
|
RAJEEV GAUR Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
July 20, 2015 |
|
RAJEEV GUPTA Vs. DELHI METRO RAIL CORPORATION LIMITED
|
September 15, 2015 |
|
RAJEEV GUPTA & ORS Vs. STATE OF NCT OF DELHI & ANR
|
December 2, 2015 |
|
RAJEEV GUPTA AND OTHERS Vs. STATE AND ANOTHER
|
August 26, 2015 |
|
RAJEEV K. SAKSENA Vs. GOVT. OF NCT OF DELHI
|
September 15, 2015 |
|
RAJEEV KAUSHAL Vs. INSTITUTE OF LIVER & BILIARY SCIENCE
|
March 2, 2015 |
|
RAJEEV KUMAR Vs. UNION OF INDIA AND ORS.
|
April 8, 2015 |
|
RAJEEV KUMAR Vs. UNION OF INDIA
|
February 23, 2015 |
|
RAJEEV SAUMITRA Vs. NEETU SINGH AND ORS.
|
September 9, 2015 |
|
RAJEEV SHARMA Vs. THE STATE AND ORS.
|
February 27, 2015 |
|
RAJEEV TANDON & ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
March 20, 2015 |
|
RAJENDER BHATI & ORS Vs. STATE & ORS
|
October 19, 2015 |
|
RAJENDER GAUTAM Vs. SHIV SHANKAR SINGHAL
|
May 7, 2015 |
|
RAJENDER GUPTA Vs. STATE OF NCT OF DELHI
|
October 19, 2015 |
|
RAJENDER JAINA Vs. NATIONAL FEDERATION OF BLIND
|
February 2, 2015 |
|
RAJENDER KANAUJIA Vs. ASHA RANI GUPTA
|
August 12, 2015 |
|
RAJENDER KATARIA Vs. SH P KRISHNAMURTHY AND ORS
|
May 6, 2015 |
|
RAJENDER KUMAR Vs. UNION OF INDIA & ORS
|
September 8, 2015 |
|
RAJENDER KUMAR Vs. GOVT OF NCT OF DELHI & ORS
|
April 13, 2015 |
|
RAJENDER KUMAR Vs. PUNJAB NATIONAL BANK
|
April 27, 2015 |
|
RAJENDER KUMAR AGGARWAL Vs. KAMLESH
|
November 6, 2015 |
|
RAJENDER KUMAR SANGWAN AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
April 10, 2015 |
|
RAJENDER PRASAD Vs. PUNJAB NATIONAL BANK
|
May 1, 2015 |
|
RAJENDER SINGH Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
July 2, 2015 |
|
RAJENDER SINGH Vs. STATE BANK OF INDIA
|
February 18, 2015 |
|
RAJENDER SINGH & ORS Vs. STATE ( GNCT OF DELHI) & ANR
|
October 9, 2015 |
|
RAJENDER THR. PAROKAR Vs. STATE
|
January 7, 2015 |
|
RAJENDRA KAROTIA AND ORS. Vs. SHOKIN KHAN AND ORS.
|
October 30, 2015 |
|
RAJENDRA KATARIA Vs. BALDESH KUMAR KAUSHIK AND ORS.
|
February 10, 2015 |
|
RAJENDRA KUMAR AND ORS. Vs. THE GOVT. OF NCT OF DELHI
|
January 27, 2015 |
|
RAJENDRA SINGH Vs. STATE BANK OF INDIA
|
April 27, 2015 |
|
RAJENDRA SINGH Vs. U.O.I. AND ORS.
|
December 22, 2015 |
|
RAJENDRA SINGH Vs. STATE OF NCT DELHI AND ORS
|
September 24, 2015 |
|
RAJENDRA SINGH Vs. DIRECTOR OF EDUCATION AND ORS.
|
October 15, 2015 |
|
RAJENDRA THAKUR Vs. UNDER SECRETARY, GOVERNMENT OF INDIA AND ORS.
|
April 20, 2015 |
|
RAJESH Vs. STATE
|
October 14, 2015 |
|
RAJESH Vs. STATE
|
October 5, 2015 |
|
RAJESH Vs. STATE (NCT OF DELHI)
|
November 23, 2015 |
|
RAJESH Vs. STATE OF NCT OF DELHI AND ANOTHER
|
August 28, 2015 |
|
RAJESH Vs. STATE AND ANR
|
August 19, 2015 |
|
RAJESH Vs. STATE NCT OF DELHI
|
July 9, 2015 |
|
RAJESH Vs. STATE (GOVT OF NCT ) OF DELHI
|
August 6, 2015 |
|
RAJESH & ORS Vs. STATE & ANR
|
July 6, 2015 |
|
RAJESH & ORS Vs. STATE OF DELHI & ORS
|
December 11, 2015 |
|
RAJESH @ KALA Vs. STATE (NCT OF DELHI)
|
October 20, 2015 |
|
RAJESH ANAND Vs. STATE GOVT OF NCT OF DELHI
|
August 4, 2015 |
|
RAJESH AND ORS. Vs. ASHA CHAUDHARY AND ORS.
|
December 8, 2015 |
|
RAJESH AND ORS. Vs. STATE AND ORS.
|
October 9, 2015 |
|
RAJESH AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 9, 2015 |
|
RAJESH BANSAL Vs. AMIT SINGHAL
|
May 14, 2015 |
|
RAJESH CHAUDHARY Vs. STATE
|
December 22, 2015 |
|
RAJESH DAGAR AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR OF AIR INDIA
|
December 14, 2015 |
|
RAJESH DHINGRA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
September 8, 2015 |
|
RAJESH GIRI Vs. SUBHASH MITTAL AND ORS.
|
July 15, 2015 |
|
RAJESH GUPTA Vs. HARISH GUPTA
|
March 5, 2015 |
|
RAJESH GUPTA & ANR Vs. STATE (NCT OF GOVT OF DELHI) & ANR
|
December 1, 2015 |
|
RAJESH JAIN AND ORS. Vs. QAZI SHAMIM AHMED AND ORS.
|
May 6, 2015 |
|
RAJESH KAPOOR Vs. PUBLIC ENTERPRISES SELECTION BOARD AND ANR
|
July 16, 2015 |
|
RAJESH KAPOOR Vs. PUBLIC ENTERPRISES SELECTION BOARD AND ORS.
|
July 20, 2015 |
|
RAJESH KHANNA Vs. STATE OF NCT OF DELHI AND ORS
|
September 23, 2015 |
|
RAJESH KHANNA Vs. DEPUTY LABOUR COMMISSIONER SOUTH AND ORS.
|
April 10, 2015 |
|
RAJESH KHANNA Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
|
RAJESH KUMAR Vs. DELHI TRANSPORT CORPORATION
|
September 15, 2015 |
|
RAJESH KUMAR Vs. STATE
|
December 16, 2015 |
|
RAJESH KUMAR Vs. UNION OF INDIA AND ORS
|
August 11, 2015 |
|
RAJESH KUMAR Vs. STATE (NCT) OF DELHI AND ORS.
|
February 25, 2015 |
|
RAJESH KUMAR Vs. STATE (NCT OF DELHI)
|
December 18, 2015 |
|
RAJESH KUMAR Vs. EMPORIUM INCHARGE BHARAT LEATHER CORPORATION LTD
|
March 4, 2015 |
|
RAJESH KUMAR Vs. STATE BANK OF INDIA
|
February 9, 2015 |
|
RAJESH KUMAR & ANR Vs. HARISH KATARIA & ORS
|
July 9, 2015 |
|
RAJESH KUMAR @ GAPODI Vs. STATE
|
October 8, 2015 |
|
RAJESH KUMAR AND ORS Vs. STATE GOVT OF NCT OF DELHI
|
September 16, 2015 |
|
RAJESH KUMAR AND ORS Vs. UNION OF INDIA AND ORS
|
September 1, 2015 |
|
RAJESH KUMAR ARORA AND ORS Vs. STATE OF GOVT OF NCT DELHI AND ANR
|
September 8, 2015 |
|
RAJESH KUMAR BHOLA Vs. RAVINDER SINGH AND ORS.
|
December 7, 2015 |
|
RAJESH KUMAR GANDHI Vs. SHRIRAM INSTITUTE FOR INDUSTRIAL RESEARCH
|
July 27, 2015 |
|
RAJESH KUMAR GIRI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 2, 2015 |
|
RAJESH KUMAR GUPTA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 30, 2015 |
|
RAJESH KUMAR GUPTA Vs. SUSHIL MARWAH
|
March 27, 2015 |
|
RAJESH KUMAR GUPTA Vs. STATE
|
December 8, 2015 |
|
RAJESH KUMAR PANDEY Vs. SHANTI DEVI
|
March 13, 2015 |
|
RAJESH KUMAR SINGH Vs. STATE OF NCT DELHI AND ORS.
|
May 19, 2015 |
|
RAJESH KUMAR YADAV ALIAS RAJESH YADAV Vs. GOVT OF NCT OF DELHI & ORS
|
November 2, 2015 |
|
RAJESH KUMARI Vs. UNION OF INDIA AND ORS.
|
October 15, 2015 |
|
RAJESH NIGAM & ANR Vs. NORTH DELHI MUNICIPAL CORPORATION & ORS
|
July 28, 2015 |
|
RAJESH SINGH & ANR Vs. STATE ( GOVERNMENT OF NCT OF DELHI) & ANR
|
December 18, 2015 |
|
RAJESH SINHA AND ORS. Vs. STATE
|
April 6, 2015 |
|
RAJESH THAKUR Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
|
RAJESH YADAV Vs. UNION OF INDIA
|
February 5, 2015 |
|
RAJESH YADAV & ORS Vs. STATE
|
July 22, 2015 |
|
RAJESH YADAV AND ORS. Vs. STATE AND ORS.
|
September 3, 2015 |
|
RAJESHWAR DAYAL Vs. GENERAL MANAGER, CENTRAL WEST RAILWAY & ORS
|
November 6, 2015 |
|
RAJESHWAR KUMAR GUPTA Vs. STATE
|
February 9, 2015 |
|
RAJIA BEGUM Vs. STATE
|
October 9, 2015 |
|
RAJINDER KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD AND ANR
|
August 3, 2015 |
|
RAJINDER KUMAR GARG AND ORS. Vs. HARBHAJAN SINGH AND ORS.
|
August 14, 2015 |
|
RAJINDER MOHAN MALHOTRA Vs. VICE-CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
|
September 3, 2015 |
|
RAJINDER PAL SINGH Vs. GOVT OF DELHI
|
February 20, 2015 |
|
RAJINDER PRASAD AND ORS. Vs. MUKESH AND ORS.
|
December 15, 2015 |
|
RAJINDER SINGH Vs. ANAND & ANR
|
December 15, 2015 |
|
RAJINDER SINGH Vs. CENTRAL BOARD OF TRUSTEE AND ORS.
|
October 14, 2015 |
|
RAJINDER SINGH @ PRASAD Vs. C B I
|
March 2, 2015 |
|
RAJINDER SINGH AND ORS. Vs. STATE (GOVT. OF NCT) DELHI AND ORS.
|
February 13, 2015 |
|
RAJINDER SINGH LAMBA Vs. MONU (ICICI LOMBARD & HDFC INSURANCE)
|
January 28, 2015 |
|
RAJINDER SINGH PATHANIA Vs. UNION OF INDIA AND ORS.
|
December 2, 2015 |
|
RAJINDER SINGH SAINI Vs. SH KARAMVIR SAINI
|
May 26, 2015 |
|
RAJINDRA KUMAR Vs. PUNJAB NATIONAL BANK
|
January 27, 2015 |
|
RAJIV Vs. STATE
|
August 10, 2015 |
|
RAJIV Vs. STATE
|
May 6, 2015 |
|
RAJIV ANHAL Vs. MCD AND ORS.
|
September 30, 2015 |
|
RAJIV JOSHI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
November 4, 2015 |
|
RAJIV K. KATARIA Vs. AJAY
|
December 4, 2015 |
|
RAJIV KAPOOR Vs. PRAVEEN AGGARWAL
|
August 18, 2015 |
|
RAJIV KAPUR & ANR Vs. GIRISH KAPUR & ORS
|
August 3, 2015 |
|
RAJIV KUMAR AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
|
October 30, 2015 |
|
RAJIV MEHTA Vs. RASHMI MEHTA & ORS
|
November 30, 2015 |
|
RAJIV MEMORIAL ACADEMIC WELFARE SOCIETY K.D. MEDICAL COLLEGE, HOSPITAL & RESEARCH CENTRE AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
|
RAJIV NARANG AND OTHERS Vs. STATE AND OTHERS
|
October 30, 2015 |
|
RAJIV SHARMA & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 6, 2015 |
|
RAJIV SHARMA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 17, 2015 |
|
RAJKUMAR @ RAM LADHETE YADAV & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
August 5, 2015 |
|
RAJKUMAR KHATREE @ TONI & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 21, 2015 |
|
RAJKUMAR PANDEY Vs. ADDITIONAL COMMISSONER OF POLICE & ANR
|
September 29, 2015 |
|
RAJNEESH KUMAR Vs. STATE FARMS CORPORATION OF INDIA LTD, CHAIRMAN CUM
|
August 3, 2015 |
|
RAJNEESH KUMAR Vs. STATE FARMS CORPORATION OF INDIA LTD.
|
February 20, 2015 |
|
RAJNESH AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
August 11, 2015 |
|
RAJNESH SHARMA AND ORS. Vs. STATE GOVT. OF NCT DELHI AND ORS.
|
August 11, 2015 |
|
RAJNI GUPTA Vs. JOY ALUKKAS TRADERS INDIA P LTD
|
December 11, 2015 |
|
RAJNI JAIN AND ORS. Vs. PARAG JAIN
|
February 9, 2015 |
|
RAJNISH AND ORS. Vs. STATE (NCT OF DELHI)
|
July 22, 2015 |
|
RAJNISH B. BHATIA Vs. CBI AND ORS.
|
September 9, 2015 |
|
RAJNISH KOHLI Vs. HCL TECHNOLOGIES LTD
|
December 2, 2015 |
|
RAJPAL Vs. STATE NCT OF DELHI AND ANR
|
September 11, 2015 |
|
RAJPAL Vs. STATE (GOVT OF NCT OF DELHI)
|
April 15, 2015 |
|
RAJPAL CHATAULA Vs. NATIONAL AVIATION COMPANY OF INDIA LTD (FORMERLY AIR INDIA LTD )
|
January 30, 2015 |
|
RAJSHREE EDUCATIONAL TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 16, 2015 |
|
RAJU Vs. STATE AND ORS.
|
January 21, 2015 |
|
RAJU & ANR Vs. KANTI DEVI
|
August 31, 2015 |
|
RAJU & ORS Vs. STATE AND ORS
|
July 24, 2015 |
|
RAJU @ GAYUR Vs. STATE
|
December 10, 2015 |
|
RAJU AND ORS. Vs. STATE AND ORS.
|
December 4, 2015 |
|
RAJU CHAUDHARY Vs. UNION OF INDIA
|
January 5, 2015 |
|
RAJU GAS SERVICE Vs. SAROJ BALA & ORS
|
September 10, 2015 |
|
RAJU SEHGAL AND ANR Vs. STATE NCT OF DELHI AND ANR
|
September 28, 2015 |
|
RAJWATI Vs. UPDATER SERVICES (P) LTD
|
January 28, 2015 |
|
RAKESH Vs. THE STATE OF (NCT) DELHI
|
July 31, 2015 |
|
RAKESH & ORS Vs. STATE & ANR
|
November 2, 2015 |
|
RAKESH AGGARWAL Vs. STATE AND ORS
|
September 10, 2015 |
|
RAKESH AND ORS Vs. SUNITA AND ANR
|
September 14, 2015 |
|
RAKESH AND ORS. Vs. STATE AND ORS.
|
November 27, 2015 |
|
RAKESH AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
March 10, 2015 |
|
RAKESH AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI)
|
December 21, 2015 |
|
RAKESH AND OTHERS Vs. STATE AND OTHERS
|
August 17, 2015 |
|
RAKESH BAHADUR MATHUR Vs. GOVT OF NCT OF DELHI AND ORS
|
July 10, 2015 |
|
RAKESH BENIWAL Vs. UPDATER SERVICES (P) LTD
|
January 28, 2015 |
|
RAKESH BHARDWAJ AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 29, 2015 |
|
RAKESH CHAND AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
December 18, 2015 |
|
RAKESH CHHABRA Vs. ANSUL ARYA AND ORS.
|
March 19, 2015 |
|
RAKESH GUPTA Vs. NIRMAL NANDA
|
September 24, 2015 |
|
RAKESH GUPTA Vs. RAMESH GUPTA
|
July 31, 2015 |
|
RAKESH KAPOOR AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
December 11, 2015 |
|
RAKESH KHATRI AND ORS. Vs. THE STATE (GNCT OF DELHI) AND ORS.
|
February 3, 2015 |
|
RAKESH KUMAR Vs. CIDEAS INVESTMENT INDIA PVT. LTD.
|
December 11, 2015 |
|
RAKESH KUMAR Vs. GEETA KAUR
|
May 20, 2015 |
|
RAKESH KUMAR AND COMPANY Vs. UNION OF INDIA
|
April 15, 2015 |
|
RAKESH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
|
RAKESH KUMAR GARG Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2015 |
|
RAKESH KUMAR GARG AND ORS. Vs. DSE FINANCIAL SERVICE LTD.
|
September 18, 2015 |
|
RAKESH KUMAR GIRI Vs. VEER SINGH & ORS
|
April 23, 2015 |
|
RAKESH KUMAR GUPTA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
November 27, 2015 |
|
RAKESH KUMAR JAIN Vs. AEZ INFRATECH PVT LTD
|
February 10, 2015 |
|
RAKESH KUMAR JAIN Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
|
RAKESH KUMAR MEHRA AND ORS. Vs. STATE AND ORS.
|
August 24, 2015 |
|
RAKESH KUMAR SACHDEVA Vs. PREM ARORA
|
July 22, 2015 |
|
RAKESH KUMAR SANWARIA Vs. GUDDI
|
January 8, 2015 |
|
RAKESH KUMAR SHARMA Vs. MEENA BHATIA AND ORS.
|
March 4, 2015 |
|
RAKESH MATHUR Vs. STATE OF NCT OF DELHI
|
September 28, 2015 |
|
RAKESH MAYOR Vs. VIGNESHWARA DEVELOPERS PVT LTD
|
July 23, 2015 |
|
RAKESH PANDEY Vs. STATE
|
March 9, 2015 |
|
RAKESH PRASAD & ORS Vs. NCT OF DELHI & ANR
|
November 18, 2015 |
|
RAKESH RAJ Vs. STATE OF DELHI
|
January 19, 2015 |
|
RAKESH SACHDEVA Vs. NARESH SACHDEVA
|
November 19, 2015 |
|
RAKESH SEHGAL & ANR Vs. STATE & ANR
|
August 24, 2015 |
|
RAKESH SETHI Vs. UNION OF INDIA AND ORS.
|
August 21, 2015 |
|
RAKESH SONEKAR & ORS Vs. STATE OF NCT DELHI & ANR
|
July 20, 2015 |
|
RAKESH TIWARI Vs. GOVT OF NCT OF DELHI
|
October 19, 2015 |
|
RAKESH TIWARI Vs. UNION OF INDIA AND ORS.
|
March 13, 2015 |
|
RAKHEE GUPTA Vs. PRAMOD BAJAJ
|
September 10, 2015 |
|
RAKHI MEHRA Vs. UNION OF INDIA AND ANR
|
September 9, 2015 |
|
RAM ASHISH Vs. THE STATE
|
August 17, 2015 |
|
RAM ASHREY Vs. SULEKH CHAND SINGHAL
|
September 24, 2015 |
|
RAM AVTAR GARG Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
July 10, 2015 |
|
RAM AVTAR SHARMA Vs. MAHARAJA AGRASEN COLLEGE
|
November 16, 2015 |
|
RAM BAHADUR Vs. STATE
|
July 8, 2015 |
|
RAM BALRAM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 17, 2015 |
|
RAM CHANDER Vs. STATE (NCT OF DELHI)
|
July 22, 2015 |
|
RAM CHANDER SHAHNI Vs. STATE
|
July 16, 2015 |
|
RAM CHANDRA KRISHAN CHANDRA Vs. SANSAR CHANDRA KAPOOR
|
February 26, 2015 |
|
RAM CHARAN Vs. RAM GOPAL
|
September 28, 2015 |
|
RAM DAYAL Vs. STATE ( NCT OF DELHI)
|
November 5, 2015 |
|
RAM DAYAL & ORS Vs. STATE OF DELHI & ORS
|
August 4, 2015 |
|
RAM DEVI Vs. DIRECTOR GENERAL, BSF
|
May 27, 2015 |
|
RAM DILAWRI AND ORS. Vs. STATE OF NCT OF DELHI
|
June 29, 2015 |
|
RAM DITTI & ANR Vs. DELHI DEVELOPMENT AUTHORITY
|
July 17, 2015 |
|
RAM DITTI AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
February 19, 2015 |
|
RAM GOPAL Vs. RAM CHARAN
|
January 30, 2015 |
|
RAM HIT @ RAM CHANDER Vs. RAM HANS
|
January 20, 2015 |
|
RAM KARAN Vs. UOI
|
January 5, 2015 |
|
RAM KARAN Vs. STATE AND ORS.
|
April 13, 2015 |
|
RAM KARAN & ORS Vs. STATE & ORS
|
December 21, 2015 |
|
RAM KARAN PATHAK Vs. STATE
|
May 1, 2015 |
|
RAM KAWAR Vs. SMC GLOBAL SECURITIES LTD
|
March 4, 2015 |
|
RAM KHILARI Vs. STATE GOVT NCT DELHI & ANRS
|
April 21, 2015 |
|
RAM KISHAN Vs. STATE
|
April 20, 2015 |
|
RAM KISHAN Vs. UNION OF INDIA & ORS
|
December 7, 2015 |
|
RAM KISHAN Vs. RAMESH KUMAR
|
January 21, 2015 |
|
RAM KISHORE Vs. STATE OF NCT DELHI AND ANR
|
September 8, 2015 |
|
RAM KISHORE AND ANR Vs. SHUVA DEVI & ORS
|
July 17, 2015 |
|
RAM KISHORE VASHISHT Vs. FOOD CORPORATION OF INDIA
|
January 15, 2015 |
|
RAM KRIPAL SINGH CONSTRUCTION PVT LTD Vs. DAV COLLEGE MANAGING COMMITTEE
|
March 17, 2015 |
|
RAM KUMAR Vs. STATE
|
January 5, 2015 |
|
RAM KUMAR Vs. STATE (GNCT OF DELHI)
|
July 6, 2015 |
|
RAM KUMAR Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2015 |
|
RAM KUMAR AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
April 27, 2015 |
|
RAM KUMAR AND ORS. Vs. THE ADMINISTRATOR OF UNION TERRITORY OF DELHI AND ORS.
|
September 14, 2015 |
|
RAM KUMAR PATHAK AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 15, 2015 |
|
RAM LAKHAN Vs. STATE
|
April 27, 2015 |
|
RAM LAL Vs. STATE OF NCT OF DELHI AND ANR
|
September 14, 2015 |
|
RAM LAL YADAV Vs. STATE
|
November 20, 2015 |
|
RAM LUBHAI Vs. SANJAY BHASIN AND ORS.
|
July 8, 2015 |
|
RAM MANN Vs. DELHI STATE IND. DEV. CORPN. AND ORS.
|
February 18, 2015 |
|
RAM MURAT Vs. DYNATECH CONTROLS (P) LTD.
|
August 28, 2015 |
|
RAM NANDAN Vs. STATE (GOVT NCT OF DELHI)
|
July 21, 2015 |
|
RAM NARESH SHARMA Vs. UNION OF INDIA
|
August 26, 2015 |
|
RAM NATH Vs. SECRETARY MINISTRY OF DEFENCE
|
March 27, 2015 |
|
RAM NIWAS Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
October 9, 2015 |
|
RAM NIWAS Vs. STATE (GOVT. OF NCT) OF DELHI
|
May 15, 2015 |
|
RAM NIWAS GUPTA AND ORS. Vs. MCD
|
December 8, 2015 |
|
RAM NIWAS JAIN Vs. MINISTRY OF HOME AFFAIRS
|
January 20, 2015 |
|
RAM NIWAS KAUSHIK Vs. STATE (GOVT OF NCT OF DELHI)
|
August 21, 2015 |
|
RAM PHAL Vs. STATE
|
May 28, 2015 |
|
RAM PIYARI DEVI CHARITABLE TRUST AND ORS. Vs. DIRECTOR GENERAL OF INCOME TAX, DELHI AND ORS.
|
September 24, 2015 |
|
RAM PRAKASH & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
July 8, 2015 |
|
RAM PRATAP GOEL Vs. MANU ENTERPRISES
|
January 14, 2015 |
|
RAM PYARI Vs. RAM DULARI
|
November 3, 2015 |
|
RAM SAGAR Vs. STATE
|
August 25, 2015 |
|
RAM SANJIVAN & ORS Vs. DELHI POLICE PUBLIC SCHOOL & ORS
|
December 17, 2015 |
|
RAM SARAN Vs. ASHA RANI
|
March 20, 2015 |
|
RAM SAROOP Vs. DHANNI DEVI
|
January 7, 2015 |
|
RAM SHAKAL @ PAPPU Vs. STATE GOVT OF NCT OF DELHI
|
January 22, 2015 |
|
RAM SHARAN DAS BATRA Vs. RELIANCE WEBSTORE LIMITED
|
May 12, 2015 |
|
RAM SHREE Vs. SANJEEV JAIN
|
September 9, 2015 |
|
RAM SINGH Vs. DTC AND ORS.
|
September 23, 2015 |
|
RAM SINGH Vs. THE MANAGEMENT OF CPWD
|
September 8, 2015 |
|
RAM SINGH CHAUHAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 19, 2015 |
|
RAM SINGH SETIA Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
|
RAM SUMIRAN PAL Vs. STATE
|
February 2, 2015 |
|
RAM SURESH Vs. BUNTY AND ORS.
|
February 18, 2015 |
|
RAM SWAMI ALIAS SONU AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 7, 2015 |
|
RAMA GOEL Vs. MOTI GUPTA
|
February 10, 2015 |
|
RAMA PANDEY Vs. UNION OF INDIA AND ORS.
|
July 17, 2015 |
|
RAMA SHANKER Vs. PRITHVI NARAIN BERRY & SONS (HUF)
|
April 22, 2015 |
|
RAMA SINHA Vs. CANARA BANK
|
March 13, 2015 |
|
RAMAKANT DUGGAL AND OTHERS Vs. GOVT OF NCT OF DELHI AND ANOTHER
|
August 21, 2015 |
|
RAMAN MAHINDRA AND ORS. Vs. ADARSH BALA SUD AND ORS.
|
February 19, 2015 |
|
RAMANJIT GROVER Vs. INDERPREET SINGH
|
February 4, 2015 |
|
RAMASHRAY PRASAD Vs. UNION OF INDIA
|
January 21, 2015 |
|
RAMBIR & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 23, 2015 |
|
RAMBIR @ GHANTA Vs. STATE
|
February 4, 2015 |
|
RAMBIR SINGH Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
|
RAMDHARI SHAH Vs. STATE
|
July 3, 2015 |
|
RAMESH Vs. THE STATE
|
May 1, 2015 |
|
RAMESH AILAWADI Vs. GOVT OF NCT OF DELHI & ANR
|
April 22, 2015 |
|
RAMESH BALA MALHOTRA Vs. SUKSHAM KUMAR CHOPRA
|
November 16, 2015 |
|
RAMESH CHAND Vs. ATTAR SINGH
|
October 16, 2015 |
|
RAMESH CHAND Vs. JAMIA MILLIA ISLAMIA
|
April 28, 2015 |
|
RAMESH CHAND AND ORS. Vs. C.B.I.
|
December 22, 2015 |
|
RAMESH CHAND SAIROLLIA Vs. GOVT OF NCT OF DELHI & ORS
|
August 12, 2015 |
|
RAMESH CHAND SHARMA Vs. STATE AND ORS.
|
January 20, 2015 |
|
RAMESH CHAND VERMA AND ORS. Vs. STATE AND ORS.
|
November 20, 2015 |
|
RAMESH CHANDER GUPTA Vs. KANTA GUPTA
|
February 20, 2015 |
|
RAMESH CHAWLA & ANR Vs. IDBI BANK LTD
|
September 8, 2015 |
|
RAMESH K.C. Vs. UNION OF INDIA
|
January 21, 2015 |
|
RAMESH KUMAR Vs. BANK OF INDIA
|
January 30, 2015 |
|
RAMESH KUMAR Vs. STATE NCT OF DELHI & ANR
|
September 17, 2015 |
|
RAMESH KUMAR Vs. STATE OF NCT DELHI
|
August 10, 2015 |
|
RAMESH KUMAR Vs. STATE
|
December 4, 2015 |
|
RAMESH KUMAR @ RAMSA Vs. STATE ( GOVT OF NCT OF DELHI)
|
November 6, 2015 |
|
RAMESH KUMAR JAITLEY Vs. SATPAL GROVER
|
February 12, 2015 |
|
RAMESH KUMAR SHARMA Vs. VICE-CHANCELLOR, DELHI UNIVERSITY
|
January 29, 2015 |
|
RAMESH NAGAR AND ORS. Vs. STATE AND ORS.
|
July 2, 2015 |
|
RAMESH NEGI Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
September 2, 2015 |
|
RAMESH PANWAR Vs. THE UNION OF INDIA AND ORS.
|
March 20, 2015 |
|
RAMESH RAJ GUPTA Vs. UNION OF INDIA AND ORS.
|
August 11, 2015 |
|
RAMESH RAJPUT & ORS Vs. STATE & ANR
|
November 27, 2015 |
|
RAMESH SINGH Vs. STATE (NCT OF DELHI)
|
October 12, 2015 |
|
RAMESH THAKUR & ANR Vs. STATE & ANR
|
August 19, 2015 |
|
RAMESHWAR DASS & SONS (HUF) Vs. CARAVEL LOGISTICS PVT LTD
|
January 21, 2015 |
|
RAMESHWAR DAYAL Vs. SAROJ BALA RATHORE AND ORS.
|
August 31, 2015 |
|
RAMESHWAR LAL Vs. ESCORTS FINANCE LTD. AND ORS.
|
May 14, 2015 |
|
RAMIN KUMAR & ORS Vs. STATE OF DELHI & ANR
|
December 8, 2015 |
|
RAMINDER SINGH BAKSHI & ORS Vs. STATE OF NCT OF DELHI & ANR
|
October 20, 2015 |
|
RAMJI DASS ARORA Vs. SUNITA SHARMA
|
April 15, 2015 |
|
RAMJI LAL Vs. STATE (NCT OF DELHI)
|
October 9, 2015 |
|
RAMNATH GARG Vs. BSES YAMUNA POWER LTD. AND ORS.
|
March 12, 2015 |
|
RAMPAT Vs. GANGA DEVI
|
January 30, 2015 |
|
RAMPGREEN SOLUTIONS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2015 |
|
RANA CHAIRS Vs. DIRECTOR GENERAL(TOWN PLANNING ) KOLKATTA MUNICIPA
|
September 17, 2015 |
|
RANA INDERJIT SINGH Vs. KEMBIOTIC LABORATORIES AND ORS.
|
October 20, 2015 |
|
RANA SUGAR LTD. Vs. TRIVENI ENGINEERING & INDUSTRIES LIMITED AND ORS.
|
August 7, 2015 |
|
RANBAXY LABORATORIES LIMITED Vs. MESJURA SERGEI VLADIMIRIVYCH AND ORS.
|
March 10, 2015 |
|
RANBAXY LABORATORIES LTD Vs. ALEMBIC PHARMACEUTICALS LTD
|
February 26, 2015 |
|
RANBAXY LABORATORIES LTD Vs. UNION OF INDIA AND ANR
|
April 15, 2015 |
|
RANBIR SINGH Vs. UOI
|
January 12, 2015 |
|
RANBIR SINGH AND ORS. Vs. SH. GANGA RAM HOSPITAL
|
August 28, 2015 |
|
RANBIR SINGH AND ORS. Vs. BHUP SINGH AND ORS.
|
August 18, 2015 |
|
RANBIR SINGH SOLANKI Vs. UOI AND ORS
|
December 3, 2015 |
|
RANDEEP KAUR Vs. AYUSH SIBAL
|
January 9, 2015 |
|
RANDHIR SINGH Vs. C.B.I.
|
September 21, 2015 |
|
RANDHIR SINGH Vs. D.T.C. AND ORS.
|
October 15, 2015 |
|
RANJAN AGRAWALA & ORS Vs. UNION OF INDIA & ORS
|
September 17, 2015 |
|
RANJAN KUMAR Vs. STATE (GNCT OF DELHI)
|
September 28, 2015 |
|
RANJANA BALI Vs. STATE (GNCT OF DELHI) AND ORS.
|
December 17, 2015 |
|
RANJEET Vs. STATE OF NCT OF DELHI
|
December 14, 2015 |
|
RANJEET KAUR AND ORS. Vs. STATE (NCT GOVT. OF DELHI)
|
October 6, 2015 |
|
RANJIT SINGH Vs. STATE
|
April 6, 2015 |
|
RANJIT SINGH & ANR Vs. SIMRAN KAUR
|
August 24, 2015 |
|
RANJIT SINGH AND OTHERS Vs. NCT OF DELHI AND ANOTHER
|
September 16, 2015 |
|
RANJIV KAPOOR @ DIMPY KAPOOR Vs. STATE OF NCT, DELHI & ANR
|
December 10, 2015 |
|
RANOSON PRODUCTS PRIVATE LIMITED Vs. STATE
|
May 21, 2015 |
|
RANVIR Vs. STATE
|
September 18, 2015 |
|
RAPHEAL Vs. DEVENDER SINGH
|
May 27, 2015 |
|
RARE EARTH OVERSEAS Vs. CONTAINER CORPORATION OF INDIA LTD.
|
February 3, 2015 |
|
RAREEARTH OVERSEAS Vs. CONTAINER CORPORATION OF INDIA LTD
|
February 3, 2015 |
|
RASHID Vs. STATE GOVT. OF NCT OF DELHI
|
March 26, 2015 |
|
RASHID AND ORS. Vs. STATE
|
September 3, 2015 |
|
RASHIDULLAH KHAN AND ORS. Vs. GOVERNMENT OF NCT DELHI
|
November 16, 2015 |
|
RASHMI Vs. STATE
|
March 27, 2015 |
|
RASHMI JHINGRAM & ANR Vs. STATE & ANR
|
December 22, 2015 |
|
RASHMI SKADEGAARD Vs. VIKRAM CHANDHOK
|
March 18, 2015 |
|
RATAN SINGH Vs. STATE NCT OF DELHI AND ORS.
|
September 21, 2015 |
|
RATAN SINGH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
September 4, 2015 |
|
RATAN SINGH VYAMSALA SAMITI Vs. DDA
|
March 24, 2015 |
|
RATHI ISPAT LTD. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
January 7, 2015 |
|
RATHINDRA PRASAD LAHIRI AND ANR Vs. TECHNOLOGY CO-OPERATIVE GROUP HOSING SOCIETY LIMIT
|
September 28, 2015 |
|
RATNESH KUMAR SINGH & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 31, 2015 |
|
RATTAN LAL Vs. VASDEV
|
February 20, 2015 |
|
RATTAN LAL ARORA Vs. DELHI VIDHYUT BOARD AND ORS.
|
February 12, 2015 |
|
RATTAN MANDAL Vs. STATE OF NCT OF DELHI
|
March 19, 2015 |
|
RATTAN PODDAR Vs. STATE
|
May 19, 2015 |
|
RATTAN SINGH BUILDERS PVT. LTD. Vs. PUNJ LLOYD LTD.
|
February 3, 2015 |
|
RAUNAQ AUTOMOTIVE COMPONENTS LTD. Vs. J.P.S. KANWAR
|
September 16, 2015 |
|
RAVI Vs. STATE (NCT OF DELHI)
|
December 7, 2015 |
|
RAVI Vs. STATE
|
January 22, 2015 |
|
RAVI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 18, 2015 |
|
RAVI AND ORS. Vs. STATE
|
August 4, 2015 |
|
RAVI ARORA Vs. STATE
|
April 27, 2015 |
|
RAVI CROP SCIENCE Vs. UNION OF INDIA
|
April 23, 2015 |
|
RAVI DASS Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
March 27, 2015 |
|
RAVI DUTTA Vs. STATE & ANR
|
July 17, 2015 |
|
RAVI GROVER Vs. STATE
|
October 19, 2015 |
|
RAVI JAIN & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 25, 2015 |
|
RAVI JETLEY Vs. UNITED INDIA INSURANCE CO. LTD.
|
March 23, 2015 |
|
RAVI KARUMBAIAH Vs. STATE AND ORS.
|
November 23, 2015 |
|
RAVI KHUNTETA Vs. SANJAY RANA
|
April 16, 2015 |
|
RAVI KUMAR Vs. STATE
|
February 27, 2015 |
|
RAVI KUMAR Vs. BRIJ BEHARI HANDA
|
April 15, 2015 |
|
RAVI KUMAR & ORS Vs. STATE & ANR
|
December 11, 2015 |
|
RAVI KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
|
April 6, 2015 |
|
RAVI NAGAR @ RAVINDER Vs. STATE
|
May 14, 2015 |
|
RAVI PAL Vs. DAYA SHANKAR SHARMA
|
December 7, 2015 |
|
RAVI PRAKASH Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 20, 2015 |
|
RAVI PRAKASH Vs. STATE
|
April 9, 2015 |
|
RAVI RAWAL @ RAVINDER KUMAR Vs. JAGAN NATH
|
February 26, 2015 |
|
RAVI SARAN Vs. CO-OPERATIVE STORE LTD, SUPER BAZAR
|
January 6, 2015 |
|
RAVI SAXENA AND ORS. Vs. SECRETARY GENERAL, LOK SABHA SECETARIAT AND ANR.
|
November 4, 2015 |
|
RAVI SHANKAR DUBEY AND ANOTHER Vs. STATE GOVT OF NCT OF DELHI AND OTHERS
|
August 24, 2015 |
|
RAVI SHANKER GARG AND ORS. Vs. STATE AND ORS.
|
August 13, 2015 |
|
RAVI SHANTI BHUSHAN Vs. DIRECTORATE OF ESTATES
|
January 13, 2015 |
|
RAVI SOMANI Vs. SANDEEP TAYAL
|
July 17, 2015 |
|
RAVI VERMA Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
August 6, 2015 |
|
RAVINANDANI AND OTHERS Vs. RAJA PREM SINGH
|
April 7, 2015 |
|
RAVINDER & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 11, 2015 |
|
RAVINDER AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 5, 2015 |
|
RAVINDER C.P. NAVELKAR Vs. ARUNA INFRACON PVT. LTD. AND ORS.
|
August 21, 2015 |
|
RAVINDER DAS AND ORS. Vs. THE STATE AND ORS.
|
July 7, 2015 |
|
RAVINDER DUA & ANR Vs. STATE ( NCT OF DELHI) & ANR
|
October 19, 2015 |
|
RAVINDER DUA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
October 19, 2015 |
|
RAVINDER KAUR Vs. BALVINDER KUMAR (VICE CHAIRMAN) & ANR
|
April 21, 2015 |
|
RAVINDER KUMAR Vs. STATE
|
October 15, 2015 |
|
RAVINDER KUMAR Vs. STATE OF NCT OF DELHI
|
February 27, 2015 |
|
RAVINDER KUMAR Vs. DELHI TRANSPORT CORPORATION AND ORS.
|
July 20, 2015 |
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RAVINDER KUMAR & ANR Vs. STATE OF DELHI & ANR
|
September 28, 2015 |
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RAVINDER KUMAR JAIN Vs. UNION OF INDIA AND ORS.
|
March 23, 2015 |
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RAVINDER KUMAR JHA Vs. UNION OF INDIA
|
January 21, 2015 |
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RAVINDER KUMAR WALI Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
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RAVINDER MOHAN Vs. NEERAJ SINGLA & ORS
|
May 5, 2015 |
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RAVINDER PAL SINGH AND ORS. Vs. STATE AND ORS.
|
July 16, 2015 |
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RAVINDER PRATAP SINGH Vs. HEMA
|
May 27, 2015 |
|
RAVINDER RAWAT & ORS Vs. STATE NCT OF DELHI & ANR
|
December 11, 2015 |
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RAVINDER SINGH & ORS Vs. BHAGWAN SINGH & ANR
|
November 23, 2015 |
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RAVINDER SINGH AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
July 27, 2015 |
|
RAVINDER SINGH AND OTHERS Vs. STATE OF NCT DELHI AND ANR
|
December 9, 2015 |
|
RAVINDER SINGH PAYAL Vs. GIC HOUSING FINANCE LTD.
|
April 29, 2015 |
|
RAVINDRA DAYAL Vs. SHASHI MEHRA
|
August 7, 2015 |
|
RAVINDRA KUMAR SOOD AND ORS. Vs. NATIONAL THERMAL POWER CORPORATION LTD. AND ORS.
|
November 18, 2015 |
|
RAVISH KASHYAP Vs. SWATI & ANR
|
November 20, 2015 |
|
RECKITT BENCKISER (INDIA) LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 10, 2015 |
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RECKITT BENCKISER INDIA LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 13, 2015 |
|
REENA DEVI Vs. SHYAM SUNDER (IFFCO-TOKIO INSURANCE CO LTD)
|
February 3, 2015 |
|
REENA GOSWAMI AND ORS Vs. UNION OF INDIA AND ANR
|
August 11, 2015 |
|
REENA SURI Vs. UNION OF INDIA AND ORS.
|
January 12, 2015 |
|
REETA Vs. STATE (NCT OF DELHI)
|
April 30, 2015 |
|
REGISTRAR, UNIVERSITY OF DELHI Vs. UNION OF INDIA
|
April 27, 2015 |
|
REHABILITATION MINISTRY EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. RAMJAS YADAV AND ORS.
|
September 29, 2015 |
|
REHAN AHMAD KHAN Vs. JAMIA MILIA ISLAMIA CENTRAL UNIVERSITY
|
March 3, 2015 |
|
REHMAT KHAN Vs. STATE OF NCT OF DELHI & ANR
|
July 24, 2015 |
|
REHMATULLA Vs. STATE
|
October 19, 2015 |
|
REKHA AND ORS. Vs. BSES RAJDHANI POWER LTD.
|
July 8, 2015 |
|
REKHA GARG Vs. VIVEK BERIWAL
|
September 10, 2015 |
|
REKHA MATHUR Vs. MANISH KHANNA
|
July 16, 2015 |
|
REKHA NAMBIAR Vs. CBI
|
November 4, 2015 |
|
REKHA RANI Vs. CBI
|
October 5, 2015 |
|
REKHA SHARMA AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 5, 2015 |
|
REKHA VERMA Vs. ORIENTAL BANK OF COMMERCE
|
November 2, 2015 |
|
REKHA VOHRA BHALLA Vs. STATE AND ANR
|
August 12, 2015 |
|
RELIANCE BROADCAST NETWORK LIMITED Vs. BROADCAST ENGINEERING AND CONSULTANTS INDIA LTD
|
March 10, 2015 |
|
RELIANCE GEN INS CO LTD Vs. SUNITA & ORS
|
March 12, 2015 |
|
RELIANCE GEN INS CO LTD Vs. TAPAN ROY
|
January 27, 2015 |
|
RELIANCE GEN. INS. CO. LTD. Vs. NAGESHWAR MISHRA AND ORS.
|
April 23, 2015 |
|
RELIANCE GENERAL INS. CO. LTD. Vs. PREM LATA AND ORS.
|
April 20, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RAJESH
|
January 9, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MEENA
|
January 20, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. REETA MISHRA
|
February 24, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RAM BHAROSE
|
January 19, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RAJEEV KAPOOR
|
February 5, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SHIV KUMAR SHARMA & ORS
|
March 20, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SITA DEVI AND ORS.
|
March 17, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANIL PATEL AND ORS.
|
March 25, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. GEETA DEVI AND ORS.
|
February 27, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MALTI DEVI AND ORS.
|
May 20, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. NEETU DEVI AND ORS.
|
May 20, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SEVA RAM AND ORS.
|
December 9, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. TILAK RAJ NAYYAR AND ORS.
|
March 11, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. HARIOM
|
January 14, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. BARKHA SHARMA AND ORS.
|
January 15, 2015 |
|
REMI PROCESS PLANT & MACHINERY LTD Vs. FERNAS CONSTRUCTION LTD
|
September 7, 2015 |
|
RENU AGGARWAL Vs. GOVT OF NCT OF DELHI
|
August 12, 2015 |
|
RENU BARROT Vs. THE DIRECTORATE OF EDUCATION AND ORS.
|
April 27, 2015 |
|
RENU GUPTA Vs. UNIVERSITY OF DELHI AND ORS.
|
December 7, 2015 |
|
RENU SHARMA Vs. GOVT OF NCT DELHI AND ANR
|
December 21, 2015 |
|
RENUKA OHRI Vs. INDIABULLS SECURITIES LTD. AND ORS.
|
September 14, 2015 |
|
REPUTE LAND AND LEASING PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
July 7, 2015 |
|
RESERVE BANK OF INDIA Vs. B.S. RAWAT
|
February 20, 2015 |
|
RESERVE BANK OF INDIA AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
|
March 9, 2015 |
|
RESIDENT WELFARE ORGANISATION Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
August 10, 2015 |
|
RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA & ORS
|
September 9, 2015 |
|
RESIDENTS WELFARE ASSOCIATION (REGD); VIRENDER KUMAR GUPTA Vs. GOVT OF NCT OF DELHI
|
May 8, 2015 |
|
RETAIL ROYALTY COMPANY Vs. PANTALOONS FASHION & RETAIL LIMITED & ORS
|
December 10, 2015 |
|
RETAIL ROYALTY COMPANY Vs. DFL EXPORT HOUSE COMPANY & ORS
|
July 17, 2015 |
|
RETAIL ROYALTY COMPANY Vs. PANTALOONS FASHION & RETAIL LIMITED AND ORS.
|
September 23, 2015 |
|
REV DR FR JOSE AIKARA Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATIONS
|
January 7, 2015 |
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REVOLUTION CLOTHINGS PVT. LTD. AND ORS. Vs. ICICI BANK
|
January 30, 2015 |
|
RIAZ MUNIR AHMAD Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
|
RIAZUDDIN Vs. DDA
|
April 28, 2015 |
|
RICHA BHARTI Vs. STATE NCT OF DELHI AND ORS.
|
September 29, 2015 |
|
RICHESH MANAV SINGHAL Vs. STATE
|
March 11, 2015 |
|
RICHLOOK GARMENTS PVT. LTD. AND ORS. Vs. RELIANCE CAPITAL LTD.
|
March 24, 2015 |
|
RICHPAL Vs. LAND & BUILDING DEPARTMENT
|
August 6, 2015 |
|
RICHPAL SINGH AND ORS. Vs. DELHI TRANSPORT CORPORATION AND ORS.
|
September 18, 2015 |
|
RIDDHI PROMOTERS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-7
|
March 27, 2015 |
|
RIDGEVIEW CONSTRUCTION PVT. LTD. AND ORS. Vs. SKYHIGH PROPERTIES PVT. LTD.
|
April 20, 2015 |
|
RINKA AGGARWAL Vs. UNIVERSITY OF DELHI AND ORS
|
September 10, 2015 |
|
RINKU KUMAR SINGH Vs. STATE AND ORS.
|
April 10, 2015 |
|
RIS JOGINDER SINGH Vs. UOI
|
January 19, 2015 |
|
RISHABH INTERIORS PVT LTD Vs. NCUBE PLANNING & DESIGN PVT LTD
|
March 5, 2015 |
|
RISHI RAJ Vs. S.A. LUTHRIA
|
August 18, 2015 |
|
RISHI RAJ Vs. HARISH GULATI AND ORS.
|
December 7, 2015 |
|
RISHI RAJ AND ANR Vs. STATE GOVT OF NCT DELHI
|
September 7, 2015 |
|
RISHI SINGH AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
February 3, 2015 |
|
RITA KUMAR Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT AND ORS.
|
April 20, 2015 |
|
RITA KUMAR Vs. THE INDRAPRASTHA COLLEGE FOR WOMEN AND ORS.
|
November 24, 2015 |
|
RITA NARANG & ANR Vs. STATE & ORS
|
August 7, 2015 |
|
RITA PAL AND ORS. Vs. BALBIR KOHLI
|
August 17, 2015 |
|
RITA UPADHYAY AND ORS. Vs. PUBLIC WORKS DEPARTMENT AND ORS.
|
September 8, 2015 |
|
RITESH ALIAS ASHU AND OTHERS Vs. STATE NCT OF DELHI AND ANOTHER
|
August 31, 2015 |
|
RITESH BAJAJ Vs. STATE
|
December 7, 2015 |
|
RITESH KUMAR AND ORS. Vs. STATE AND ORS.
|
November 24, 2015 |
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RITESH KUMAR SINGH AND OTHERS Vs. STATE NCT OF DELHI AND ANOTHER
|
August 21, 2015 |
|
RITESH MITTAL Vs. STATE
|
December 18, 2015 |
|
RITU BHATIA Vs. MINISTRY OF CIVIL SUPPLIES, CONSUMER AFFAIRS, AND PUBLIC DISTRIBUTION AND ORS.
|
February 2, 2015 |
|
RITU SINGAL & ORS Vs. OJASWI SINGAL
|
August 18, 2015 |
|
RIVIERA HOME FURNISHING Vs. ADDL. COMMISSIONER OF INCOME TAX RANGE 15
|
November 19, 2015 |
|
RIYAZUDDIN Vs. SAIRA
|
May 5, 2015 |
|
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA & ORS
|
October 12, 2015 |
|
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 9, 2015 |
|
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 29, 2015 |
|
RMG BUILDERS AND DEVELOPERS PVT. LTD. Vs. USG CONSTRUCTION PVT. LTD. AND ORS.
|
September 15, 2015 |
|
ROAD TRANSPORT CORPORATION Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
|
May 11, 2015 |
|
ROBIN BARTHOLOMEW AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
|
February 4, 2015 |
|
ROCHE PRODUCTS (INDIA) PVT. LTD. AND ORS. Vs. DRUGS CONTROLLER GENERAL OF INDIA AND ORS.
|
August 13, 2015 |
|
ROCHE PRODUCTS (INDIA) PVT. LTD. AND ORS. Vs. DRUGS CONTROLLER GENERAL OF INDIA AND ORS.
|
July 6, 2015 |
|
ROCKLAND HOTELS LTD. AND ORS. Vs. INCOME TAX SETTLEMENT COMMISSION PRINCIPAL BENCH AND ORS.
|
October 20, 2015 |
|
ROGER SHASHOUA AND ORS. Vs. MUKESH SHARMA AND ORS.
|
November 30, 2015 |
|
ROHAN CHUGH AND ORS. Vs. STATE AND ORS.
|
July 8, 2015 |
|
ROHINI RESIDENTIAL SCHEME 1981 ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
September 11, 2015 |
|
ROHINI RESIDENTIAL SCHEME 1981 ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
December 7, 2015 |
|
ROHIT & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
July 24, 2015 |
|
ROHIT AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ORS
|
September 2, 2015 |
|
ROHIT AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
December 16, 2015 |
|
ROHIT BANSAL AND ORS. Vs. STATE
|
May 29, 2015 |
|
ROHIT CHAWLA Vs. STATE (NCT OF DELHI)
|
March 10, 2015 |
|
ROHIT CHOPRA Vs. CHAIRMAN, MAULANA AZAD INSTITUTE OF DENTAL
SCIENCES
|
January 20, 2015 |
|
ROHIT KUMAR Vs. DIRECTORATE GENERAL ITB POLICE
|
January 9, 2015 |
|
ROHIT KUMAR JAIN AND OTHERS Vs. STATE (NCT OF DELHI) AND ANOTHER
|
August 14, 2015 |
|
ROHIT KUMAR RATHORE Vs. STATE & ANR
|
October 19, 2015 |
|
ROHIT KUMAR SINGH AND ANR Vs. STATE NCT OF DELHI AND ANR
|
September 28, 2015 |
|
ROHIT RISHI Vs. RAHUL RISHI
|
August 28, 2015 |
|
ROHIT SEHGAL Vs. INDIA AIR(LIMITED)
|
May 27, 2015 |
|
ROHIT TYAGI Vs. LATE SHRI BRIJESH SOOD
|
May 20, 2015 |
|
ROHM AND HAAS ELECTRONIC MATERIALS HOLDING UK LIMITED AND ORS. Vs. R.B. BUSINESS PROMOTIONS PVT. LTD. AND ORS.
|
July 27, 2015 |
|
ROHTAK WIRE AND HARDWARE STORE Vs. SECRETARY, MINISTRY OF DEFENCE & ORS
|
September 11, 2015 |
|
ROHTASH SINGH Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
September 1, 2015 |
|
ROKADE NITIN AND ORS. Vs. UOI AND ORS.
|
October 29, 2015 |
|
ROMA Vs. STATE
|
November 17, 2015 |
|
ROMESH SAHU Vs. STATE
|
September 18, 2015 |
|
ROOP CHAND Vs. DELHI TRANSPORT CORPORATION
|
August 27, 2015 |
|
ROOP CHAND AND OTHERS Vs. STATE AND ANOTHER
|
September 1, 2015 |
|
ROOP CHAND GUPTA Vs. DELHI VIDYUT BOARD
|
March 5, 2015 |
|
ROOP CHAND GUPTA Vs. DELHI VIDYUT BOARD
|
July 14, 2015 |
|
ROOP NARAIN SHARMA Vs. MANOJ KUMAR
|
March 18, 2015 |
|
ROOPA SHARMA Vs. DIRECTOR, DIRECTORATE OF EDUCATION
|
March 24, 2015 |
|
ROSE VALLEY HOTELS AND ENTERTAINMENTS LIMITED AND ORS. Vs. THE SECRETARY AND ORS.
|
July 2, 2015 |
|
ROSHAN BHIMRAO PATIL Vs. THE SECRETARY, DEPARTMENT OF ELECTRONICS AND INFORMATION TECHNOLOGY AND ORS.
|
February 13, 2015 |
|
ROSHAN BHIMRAO PATIL Vs. THE SECRETARY DEPTT. OF ELECTRONICS & IT AND ORS.
|
May 14, 2015 |
|
ROSHAN CHAUHAN AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
July 24, 2015 |
|
ROSHAN LAL Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
March 18, 2015 |
|
ROSHAN LAL Vs. UOI
|
March 13, 2015 |
|
ROSHANI PRABHA Vs. UNION OF INDIA & ANR
|
October 29, 2015 |
|
ROSHNI DEVI Vs. TAKDEER SINGH
|
February 4, 2015 |
|
ROTARY CLUB DELHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
ROYAL BANK OF SCOTLAND GROUP PLC Vs. SHAREKHAND LIMITED
|
March 27, 2015 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. CEPCO INDUSTRIES PVT. LTD.
|
November 5, 2015 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. FARAHIM KHAN AND ORS.
|
August 19, 2015 |
|
ROYAL SWITCHGEARS PVT LTD & ANR Vs. K L GUGNANAI
|
September 16, 2015 |
|
ROZWAN AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 9, 2015 |
|
RR KABEL LIMITED AND ORS. Vs. INCAB INDUSTRIES LTD. AND ORS.
|
April 16, 2015 |
|
RRB ENERGY LIMITED Vs. VESTAS WIND SYSTEMS AND ORS.
|
April 15, 2015 |
|
RSPL HEALTH PVT. LTD. Vs. RAJESH M. NAHTA AND ORS.
|
January 7, 2015 |
|
RSPL LTD Vs. SHREE A M INDUSTRIES
|
July 9, 2015 |
|
RUBY HANDICRAFT Vs. NEXUS DESIGN PROJECT PVT LTD & ANR
|
August 24, 2015 |
|
RUCHI BEDI Vs. JAMAL AKHTAR & ORS
|
December 15, 2015 |
|
RUCHIKA GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
|
December 17, 2015 |
|
RUCHIKA LALIT AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
March 23, 2015 |
|
RUDERASREY SHARMA Vs. UNION OF INDIA & ANR
|
December 9, 2015 |
|
RUHEE GUPTA Vs. AMIT AGGARWAL AND ORS.
|
September 3, 2015 |
|
RUKSANA BEGUM AND ORS. Vs. STATE
|
August 19, 2015 |
|
RUNCHE DAMAI Vs. STATE
|
February 23, 2015 |
|
RUPEN RAJ PAHWA Vs. KAAJAL PAHWA
|
January 28, 2015 |
|
RUPENDER SINGH Vs. STATE ( GOVT OF NCT OF DELHI)
|
August 5, 2015 |
|
RUPESH KAKKAD Vs. UNION OF INDIA AND ORS.
|
October 28, 2015 |
|
RYAN INTERNATIONAL SCHOOL AND ORS. Vs. HEMLATA AND ORS.
|
November 3, 2015 |
|
S Vs. NSB
|
September 10, 2015 |
|
S & S TECHNOCRAFT (P) LTD Vs. RATHI STEEL LIMITED
|
August 17, 2015 |
|
S A KHAN Vs. UNION OF INDIA
|
May 7, 2015 |
|
S B SINGH & ORS Vs. UNION OF INDIA & ORS
|
September 11, 2015 |
|
S C AHUJA Vs. N D M C
|
July 3, 2015 |
|
S D BUILDWELL PVT LTD Vs. RAIL LAND DEVELOPMENT AUTHORITY
|
May 18, 2015 |
|
S D LAHANE Vs. UNION OF INDIA
|
March 20, 2015 |
|
S K JINDAL Vs. UNION OF INDIA & ORS
|
July 16, 2015 |
|
S K RUNGTA Vs. UOI AND ANR
|
August 26, 2015 |
|
S K SOOD Vs. INDRAPRASTHA POWER GENERATION CO LTD
|
March 9, 2015 |
|
S KANWALJIT SINGH & ANR Vs. MOLLY KAPOOR
|
November 4, 2015 |
|
S M MATLOOB Vs. DIRECTOR GENERAL
|
May 21, 2015 |
|
S N GOEL Vs. VINOD KUMAR
|
March 26, 2015 |
|
S P ASHTA Vs. DELHI AGRICULTURAL MARKETING BOARD
|
May 20, 2015 |
|
S P GUPTA Vs. STATE
|
January 13, 2015 |
|
S P KALA Vs. UNION OF INDIA
|
February 6, 2015 |
|
S P SINGH, ADG Vs. UNION OF INDIA
|
January 7, 2015 |
|
S P YADAV Vs. LOK SABHA
|
January 7, 2015 |
|
S RAVICHANDRAN Vs. UOI
|
March 9, 2015 |
|
S S AUTOMOTIVE PVT LTD Vs. ADDITIONAL COMMISSIONER, CUSTOM(EXPORT SHED), ICD, TKD
|
April 28, 2015 |
|
S S CON-BUILD PVT LTD Vs. GOVT OF NCT OF DELHI & ANR
|
November 3, 2015 |
|
S S GUPTA Vs. D V B
|
December 8, 2015 |
|
S SONI & CO Vs. NEW INDIA ASSURANCE CO
|
May 26, 2015 |
|
S TARA SINGH Vs. GOVERNMENT OF NCT DELHI & ANR
|
August 10, 2015 |
|
S. CHAUDHARY SECURITY AND FIRE PROTECTION SERVICE (REGD.) Vs. GOVT. OF NCT OF DELHI
|
March 4, 2015 |
|
S. GULSHANJIT SINGH Vs. JASWINDER SINGH AND ORS.
|
December 2, 2015 |
|
S. MAITHANI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, CEMENT CORPORATION O F INDIA LTD.
|
November 3, 2015 |
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S. NAGBHUSANAM Vs. UNION OF INDIA AND ORS.
|
September 23, 2015 |
|
S. SHUBHOJIT DE Vs. S.K. DE AND ORS.
|
March 20, 2015 |
|
S. SONI & CO. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
November 16, 2015 |
|
S.B. TRANSPORT COMPANY AND ORS. Vs. CONTAINER CORPORATION OF INDIA AND ORS.
|
September 3, 2015 |
|
S.D. WINDLESH Vs. CENTRAL INFORMATION COMMISSIONER AND ORS.
|
November 24, 2015 |
|
S.K. AHLUWALIA Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
|
S.K. DHAWAN Vs. UNION BANK OF INDIA AND ORS.
|
September 4, 2015 |
|
S.K. HABIBUR RAHMAN Vs. UOI AND ORS.
|
August 3, 2015 |
|
S.K. JASRA Vs. UNION OF INDIA AND ORS.
|
May 28, 2015 |
|
S.K. JINDAL Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
|
S.K. MUKHERJEE & ANR. Vs. HARVINDER PAL SINGH & ANR.
|
August 21, 2015 |
|
S.K. MULLICK AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
|
November 3, 2015 |
|
S.K. SAINI AND ORS. Vs. C.B.I.
|
August 19, 2015 |
|
S.K. SHARMA Vs. UOI AND ORS.
|
October 8, 2015 |
|
S.K. TRADING Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
S.K. TRIPATHI Vs. SECY. AGRICULTURE PRODUCE MARKET COMMITTEE BOARD AND ORS.
|
July 15, 2015 |
|
S.N. OJHA Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2015 |
|
S.N. PURI Vs. RAJAN KAPOOR AND ORS.
|
July 15, 2015 |
|
S.P. ASTHA Vs. DELHI AGRICULTURAL MARKETING BOARD
|
March 23, 2015 |
|
S.P. DHIR Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
|
S.P. JINDAL AND ORS. Vs. FRIEIDRICH EBERT STIFTUNG
|
July 28, 2015 |
|
S.P. MEHRA Vs. SYNDICATE BANK AND ORS.
|
April 24, 2015 |
|
S.P. SHARMA Vs. IFCI LTD. AND ORS.
|
August 20, 2015 |
|
S.P. SINGH AND ORS. Vs. STATE OF DELHI
|
September 15, 2015 |
|
S.P. THAPLIYAL Vs. SECRETARY GENERAL AND ORS.
|
November 27, 2015 |
|
S.P. TRIPATHI Vs. YUDHISTER KUMAR AND ORS.
|
September 22, 2015 |
|
S.S. MOTA SINGH JR. MODEL SCHOOL Vs. TANJEET KAUR AND ORS.
|
July 7, 2015 |
|
S.V. CHAUHAN AND ORS. Vs. CBI/EOU-2
|
September 7, 2015 |
|
SAAD Vs. JAMIA MILIA ISLAMIA AND ORS.
|
August 7, 2015 |
|
SAAD Vs. JAMIA MILLIA ISLAMIA AND ORS.
|
July 9, 2015 |
|
SAADULLAH AND OTHERS Vs. STATE NCT OF DELHI AND ANOTHER
|
August 31, 2015 |
|
SAB INDUSTRIES LIMITED Vs. GAS AUTHORITY OF INDIA LTD. AND ORS.
|
October 13, 2015 |
|
SABINA SONI NEE DHINDSA Vs. GURDEV SINGH DHINDSA & ORS
|
November 19, 2015 |
|
SABIR ALI Vs. GOVT. OF NCT OF DELHI
|
September 1, 2015 |
|
SACHIN Vs. STATE
|
August 6, 2015 |
|
SACHIN Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 30, 2015 |
|
SACHIN @ TOTA Vs. STATE
|
September 29, 2015 |
|
SACHIN AND ORS. Vs. KRISHNA KUMARI NAGIA AND ORS.
|
August 14, 2015 |
|
SACHIN AND ORS. Vs. STATE (GOVT. OF NCT) OF DELHI
|
March 27, 2015 |
|
SACHIN KATYAL Vs. UNIVERSITY OF DELHI AND ORS.
|
August 11, 2015 |
|
SACHIN KUMAR Vs. VISHWAKARMA DEVI
|
January 19, 2015 |
|
SACHIN KUMAR ALIAS SATPAL AND ORS Vs. STATE AND ANR
|
September 23, 2015 |
|
SACHIN KUMAR AND ORS. Vs. THE STATE
|
September 28, 2015 |
|
SACHIN MITTAL & ORS Vs. NCT OF DELHI & ANR
|
July 10, 2015 |
|
SACHIN SEN MANCHANDA Vs. GOLDEN PROJECTS LTD
|
May 6, 2015 |
|
SACHIN SHARMA Vs. STATE GOVT. OF NCT OF DELHI
|
December 7, 2015 |
|
SACHIN SINHA ALIAS VASU AND OTHERS Vs. STATE NCT OF DELHI AND ANR
|
September 18, 2015 |
|
SACHINDER Vs. STATE
|
January 29, 2015 |
|
SADANAND PROPERTIES PVT. LTD. AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
|
February 6, 2015 |
|
SADDAM ALAM Vs. STATE
|
October 6, 2015 |
|
SADDAM AND ORS Vs. STATE NCT OF DELHI AND ORS
|
September 8, 2015 |
|
SADDIK Vs. STATE GOVT. OF NCT OF DELHI (NCT) AND ORS.
|
April 13, 2015 |
|
SADH FOUNDATION Vs. UNION OF INDIA
|
December 17, 2015 |
|
SADHNA DEVI Vs. UNITED BANK OF INDIA
|
January 6, 2015 |
|
SADHNA MALHOTRA Vs. SANJEEV BUDHIRAJA
|
January 15, 2015 |
|
SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS & ANR Vs. DIRECTOR OF EDUCATION AND ANR
|
April 6, 2015 |
|
SADIQ Vs. STATE OF DELHI
|
January 9, 2015 |
|
SAFAQUAT & VIRENDER KUMAR & CO Vs. GOVT OF NCT OF DELHI & ANR
|
September 24, 2015 |
|
SAFIQ AHMAD AND ORS Vs. STATE AND ORS
|
August 25, 2015 |
|
SAGAR APARTMENT FLAT OWNERS SCTY Vs. SEQUOIA CONST P LTD
|
May 15, 2015 |
|
SAGAR NARAIN JHA Vs. STATE (GOVT OF NCT OF DELHI)
|
February 23, 2015 |
|
SAGAR RATNA RESTAURANTS PVT LTD Vs. TARSEEM KUMAR
|
February 24, 2015 |
|
SAGAR RATNA RESTAURANTS PVT. LTD. Vs. BIHARI JIS AND ORS.
|
April 8, 2015 |
|
SAGARIKA DAS Vs. UNION OF INDIA & ORS
|
July 29, 2015 |
|
SAHAB SINGH AND ORS. Vs. STATE (NCT OF DELHI)
|
February 27, 2015 |
|
SAHANA PAL Vs. U.K. SAMANTA
|
July 24, 2015 |
|
SAHEB MANDAL Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANOTHER
|
August 7, 2015 |
|
SAHELI MARBLES PRIVATE LIMITED, UDAIPUR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, UDAIPUR
|
September 7, 2015 |
|
SAHIDUL ISLAM MONDAL Vs. UNION OF INDIA AND ORS.
|
May 21, 2015 |
|
SAHIL Vs. THE STATE OF NCT OF DELHI AND ORS.
|
March 5, 2015 |
|
SAHIL @ RAJA Vs. STATE(GOVT OF NCT OF DELHI) & ORS
|
September 29, 2015 |
|
SAHIL DAGAR Vs. STATE OF NCT OF DELHI
|
October 12, 2015 |
|
SAHIL DAHIYA Vs. STATE
|
June 3, 2015 |
|
SAHIL NARANG & ANR Vs. STATE (NCT OF DELHI) & ANR
|
October 30, 2015 |
|
SAHKARMI WELFARE ASSOCIATION OF RETIRED EMPLOYEES OF NATIONAL COUNCIL FOR COOPERATIVE TRAINING Vs. UNION OF INDIA AND ORS.
|
March 4, 2015 |
|
SAI INTERNATIONAL Vs. KAIZER
|
February 5, 2015 |
|
SAI NATH ENTERPRISES Vs. NORTH DELHI MUNICIPAL CORPORATION & ANOTHER
|
December 23, 2015 |
|
SAI PRECIOUS GEMS & JEWEL Vs. PUNJAB NATIONAL BANK & ORS
|
April 8, 2015 |
|
SAI SOFT SECURITIES LTD Vs. MANJU AHLUWALIA
|
January 27, 2015 |
|
SAIN DASS SURINDER KUMAR Vs. GOVT OF N C T OF DELHI
|
February 20, 2015 |
|
SAINATH COLLEGE OF EDUCATION AND ORS. Vs. NATIONAL COUNCIL FOR TEAHER EDUCATION AND ORS.
|
August 18, 2015 |
|
SAINI CONSTRUCTION COMPANY Vs. DELHI JAL BOARD
|
October 29, 2015 |
|
SAINI CONSTRUCTIONS COMPANY Vs. DELHI JAL BOARD
|
February 3, 2015 |
|
SAINI WATER SUPPLIERS PVT LTD & ANR Vs. MANOJ SHARMA
|
November 23, 2015 |
|
SAIRA HAFEEZ AND ORS. Vs. PRAVEEN REHMAN AND ORS.
|
November 23, 2015 |
|
SAJ PROPERTIES PVT. LTD. Vs. VIRENDER DAGAR
|
March 9, 2015 |
|
SAJJAN KUMAR AND ORS. Vs. UOI AND ORS.
|
February 11, 2015 |
|
SAKATA INX (INDIA) LTD. Vs. REXOR INDIA LIMITED AND ORS.
|
November 4, 2015 |
|
SAKET CHATTOPADHYAY AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
August 4, 2015 |
|
SAKET EDUCATIONAL SOCIETY AND ORS. Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. MOTOR AND ORS.
|
September 18, 2015 |
|
SAKSHI GANDHI Vs. UNIVERSITY OF DELHI & ANR
|
November 17, 2015 |
|
SAKSHI RAWAL & ORS. Vs. PANKAJ RAWAL
|
December 23, 2015 |
|
SAKSHI SHARMA Vs. STATE GOVT OF NCT OF DELHI & ANR
|
October 19, 2015 |
|
SALAMATULLAH Vs. SHAMA PARVEEN
|
March 19, 2015 |
|
SALAUDDIN Vs. STATE
|
August 11, 2015 |
|
SALAUDDIN Vs. STATE NCT OF DELHI
|
September 3, 2015 |
|
SALAUDDIN Vs. STATE AND ORS.
|
March 20, 2015 |
|
SALEEM Vs. JAIN
|
May 5, 2015 |
|
SALEEM & ORS Vs. STATE GOVT OF NCT OF DELHI & ORS
|
December 18, 2015 |
|
SALEEM AND ORS Vs. STATE AND ORS
|
August 25, 2015 |
|
SALEEM KHATRI Vs. SHAFIQUDDIN
|
March 3, 2015 |
|
SALIM Vs. THE STATE (GOVT. OF NCT) DELHI
|
May 18, 2015 |
|
SALIM @ AKRAM @ SANTOSH Vs. STATE
|
September 17, 2015 |
|
SALIM HUSSAIN Vs. STATE
|
April 13, 2015 |
|
SALIM KHAN Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 13, 2015 |
|
SALMAN HASAN Vs. JAMIA MILLIA ISLAMIA
|
May 29, 2015 |
|
SALMAN KHAN Vs. STATE OF NCT OF DELHI AND ORS.
|
September 22, 2015 |
|
SALONI GAUR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 14, 2015 |
|
SAM HIGGINBOTTOM UNIVERSITY OF AGRICULTURE, TECHNOLOGY & SCIENCE Vs. UNIVERSITY GRANTS COMMISSION
|
December 4, 2015 |
|
SAMARTH MITTAL Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
|
SAMATA Vs. UNION OF INDIA & ORS
|
August 10, 2015 |
|
SAMBHAV KHANNA Vs. STATE (NCT OF DELHI)
|
March 11, 2015 |
|
SAMBHAVANA Vs. UNION OF INDIA
|
March 4, 2015 |
|
SAMEENA AND ORS Vs. STATE AND ANR
|
September 23, 2015 |
|
SAMEER Vs. STATE
|
October 20, 2015 |
|
SAMEER HANDA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 4, 2015 |
|
SAMEER HUSSAIN AND ORS. Vs. THE STATE
|
January 30, 2015 |
|
SAMEER SANDHIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 12, 2015 |
|
SAMEER SAXENA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
December 10, 2015 |
|
SAMIR CHAWLA Vs. SANDEEP KAPUR
|
July 6, 2015 |
|
SAMIR KUMAR GHOSH Vs. C B I
|
January 30, 2015 |
|
SAMIR KUMAR PUJARI Vs. UNION OF INDIA & ORS
|
July 16, 2015 |
|
SAMMI & ANR Vs. STATE
|
April 27, 2015 |
|
SAMOSARAN YARNS PVT LTD Vs. UNION OF INDIA & ORS
|
March 2, 2015 |
|
SAMPAT KUMAR Vs. RAMA KAPOOR
|
May 21, 2015 |
|
SAMRAT SINGH NIRULA AND ORS. Vs. STATE OF NCT OF DELHI
|
May 12, 2015 |
|
SAMSEN PAT AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 26, 2015 |
|
SAMUEL JOHN Vs. STATE OF THE NCT OF DELHI
|
October 1, 2015 |
|
SANDEEP Vs. STATE (NCT OF DELHI)
|
February 5, 2015 |
|
SANDEEP Vs. STATE (GOVT OF NCT OF DELHI)
|
November 17, 2015 |
|
SANDEEP & ORS Vs. STATE & OTHERS
|
February 18, 2015 |
|
SANDEEP & ORS Vs. STATE & ORS
|
July 3, 2015 |
|
SANDEEP AND ORS. Vs. STATE GOVT. OF NCT OF DELHI
|
August 19, 2015 |
|
SANDEEP BHATNAGAR Vs. STATE GOVT. OF NCT DELHI
|
July 10, 2015 |
|
SANDEEP CHHATWAL Vs. PISHORI LAL CHHATWAL AND ORS.
|
January 29, 2015 |
|
SANDEEP DALAL @ RINKU Vs. STATE (NCT OF DELHI)
|
June 2, 2015 |
|
SANDEEP DHAMA Vs. THE STATE AND ORS.
|
April 16, 2015 |
|
SANDEEP DOGRA & ANR Vs. STATE ( NCT OF DELHI) & ANR
|
November 20, 2015 |
|
SANDEEP GROVAR & ORS Vs. STATE (NCT OF DELHI) & ORS
|
November 20, 2015 |
|
SANDEEP KAPOOR & ORS Vs. STATE & ANR
|
October 30, 2015 |
|
SANDEEP KAPOOR AND ORS. Vs. STATE AND ORS.
|
October 19, 2015 |
|
SANDEEP KUMAR Vs. THE STATE AND ORS.
|
October 9, 2015 |
|
SANDEEP KUMAR Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED AND ORS.
|
August 25, 2015 |
|
SANDEEP KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
July 29, 2015 |
|
SANDEEP KUMAR Vs. CHIEF SECRETARY, GOVT OF NCT DELHI & ORS
|
November 5, 2015 |
|
SANDEEP KUMAR Vs. STATE THR NCT OF DELHI
|
December 22, 2015 |
|
SANDEEP KUMAR & ORS Vs. UNION OF INDIA & ORS
|
July 28, 2015 |
|
SANDEEP MATHUR AND ORS. Vs. ASSOCIATED INDUSTRIAL FURNACES (P) LTD. AND ORS.
|
March 12, 2015 |
|
SANDEEP MEENA Vs. BUREAU OF INDIAN STANDARDS
|
October 8, 2015 |
|
SANDEEP SINGH Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
August 28, 2015 |
|
SANDEEP TANDON Vs. STATE GOVERNMENT OF NCT DELHI & ANR
|
December 7, 2015 |
|
SANDEEP TANDON AND ORS. Vs. PUSHPANJALI N. RAWAT AND ORS.
|
July 21, 2015 |
|
SANDEEP VERMA Vs. GOVT OF NCT OF DELHI & ORS
|
May 18, 2015 |
|
SANDEEP YADAV Vs. BANK OF INDIA AND ORS
|
August 17, 2015 |
|
SANDHYA ADLAKHA AND ORS. Vs. KEW PRECISION PARTS (P) LTD.
|
August 17, 2015 |
|
SANDHYA TIWARI Vs. UNIVERSITY OF DELHI AND ORS.
|
September 15, 2015 |
|
SANDISK INTERNATIONAL LTD. Vs. THE DESIGNATED AUTHORITY AND ORS.
|
March 18, 2015 |
|
SANGEETA Vs. UNION OF INDIA
|
March 25, 2015 |
|
SANGEETA BAHAL Vs. SUDHANSHU DANG
|
January 8, 2015 |
|
SANGEETA BATRA Vs. VND FOODS
|
July 1, 2015 |
|
SANGEETA BHAMBANI Vs. JATINDER SARDANA & ORS
|
August 27, 2015 |
|
SANGEETA CHUGH Vs. GOVT OF NCT OF DELHI
|
August 26, 2015 |
|
SANGEETA GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES AND ANR
|
December 2, 2015 |
|
SANGEETA VATS & ORS Vs. IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD & ANR
|
January 16, 2015 |
|
SANJAY Vs. UNIVERSITY OF DELHI & ORS
|
April 8, 2015 |
|
SANJAY Vs. RAMESH KUMAR & ORS
|
July 28, 2015 |
|
SANJAY Vs. STATE
|
October 15, 2015 |
|
SANJAY Vs. STATE
|
July 23, 2015 |
|
SANJAY & ANR Vs. CHHAJU RAM
|
November 5, 2015 |
|
SANJAY ARORA Vs. STATE (NCT OF DELHI) AND ANR
|
December 21, 2015 |
|
SANJAY BHANDARI AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 29, 2015 |
|
SANJAY CHOUBEY & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 29, 2015 |
|
SANJAY GAMBHIR AND ORS. Vs. BEEKMAN HELIX INDIA CONSULTING PVT. LTD.
|
May 22, 2015 |
|
SANJAY GANGLOLA Vs. STATE & ANR
|
August 5, 2015 |
|
SANJAY GAUR Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
July 20, 2015 |
|
SANJAY GUPTA Vs. STATE & ORS
|
August 31, 2015 |
|
SANJAY GUPTA Vs. DEEPAK GUPTA AND ORS
|
October 12, 2015 |
|
SANJAY GUPTA Vs. RAJ KUMAR BHADULA
|
September 15, 2015 |
|
SANJAY JAIN Vs. STATE AND ORS.
|
November 30, 2015 |
|
SANJAY JAIN Vs. STATE
|
January 30, 2015 |
|
SANJAY KAPUR AND ORS. Vs. VIKRAM KAPUR AND ORS.
|
August 3, 2015 |
|
SANJAY KOHLI & ORS Vs. STATE OF DELHI (NCT OF DELHI) & ANR
|
December 18, 2015 |
|
SANJAY KUMAR Vs. STATE
|
July 6, 2015 |
|
SANJAY KUMAR Vs. UOI
|
March 9, 2015 |
|
SANJAY KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 6, 2015 |
|
SANJAY KUMAR AND OTHERS Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 3, 2015 |
|
SANJAY KUMAR BHAMBRI Vs. UOI AND ORS.
|
August 10, 2015 |
|
SANJAY KUMAR JAIN Vs. STATE (GOVT OF NCT OF DELHI)
|
May 1, 2015 |
|
SANJAY KUMAR JAIN Vs. NEERU JAIN
|
November 17, 2015 |
|
SANJAY KUMAR JUTSHI ALIAS BUNTY Vs. STATE NCT OF DELHI
|
September 14, 2015 |
|
SANJAY MALVIYA Vs. R.K. RAWAL
|
February 18, 2015 |
|
SANJAY MANDAL Vs. STATE
|
September 30, 2015 |
|
SANJAY MISHRA Vs. STATE
|
April 15, 2015 |
|
SANJAY MUKHERJEE AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
July 31, 2015 |
|
SANJAY PRASAD Vs. STATE (GOVT. OF NCT) OF DELHI
|
December 8, 2015 |
|
SANJAY SEHGAL Vs. STATE (NCT OF DELHI) & ANR
|
July 13, 2015 |
|
SANJAY SHARMA Vs. STATE
|
January 19, 2015 |
|
SANJAY SHARMA Vs. THE STATE NCT OF DELHI
|
September 1, 2015 |
|
SANJAY SHARMA & OTHERS Vs. STATE & ANOTHER
|
December 18, 2015 |
|
SANJAY SINGH AND ORS. Vs. STATE
|
May 28, 2015 |
|
SANJAY WADHWA & ORS AND ROOPAM GULATI AND OTHERS Vs. STATE AND OTHERS
|
January 9, 2015 |
|
SANJEET KUMAR Vs. STATE NCT OF DELHI
|
December 18, 2015 |
|
SANJEET SAHNI Vs. STATE
|
April 30, 2015 |
|
SANJEEV Vs. STATE OF NCT OF DELHI
|
March 12, 2015 |
|
SANJEEV AGGARWL AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 21, 2015 |
|
SANJEEV ARORA Vs. KULJEET SINGH AND ORS.
|
August 6, 2015 |
|
SANJEEV ARORA Vs. AJAY KUMAR BABBAR
|
February 23, 2015 |
|
SANJEEV BANSAL AND ORS. Vs. GURNAM KAUR AND ORS.
|
August 14, 2015 |
|
SANJEEV BANSAL AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
May 25, 2015 |
|
SANJEEV CHAUDHRY Vs. DIRECTOR GENERAL, INDO TIBETAN BORDER POLICE FORCE AND ORS.
|
August 17, 2015 |
|
SANJEEV GOEL Vs. STATE NCT OF DELHI AND ORS.
|
August 14, 2015 |
|
SANJEEV GOEL Vs. NEELKANTH POLYTECH PVT LTD
|
August 7, 2015 |
|
SANJEEV JOON Vs. ANJU BANSAL
|
July 17, 2015 |
|
SANJEEV JOSHI AND ORS. Vs. MANAS KUMAR CHATTERJEE AND ORS.
|
February 9, 2015 |
|
SANJEEV KAKKAR AND ORS. Vs. ARDEE INFRASTRUCTURE PVT. LTD. AND ORS.
|
May 7, 2015 |
|
SANJEEV KAPOOR AND ORS. Vs. ANIL KUMAR
|
October 8, 2015 |
|
SANJEEV KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS.
|
August 27, 2015 |
|
SANJEEV KUMAR Vs. CISF
|
March 2, 2015 |
|
SANJEEV KUMAR Vs. STATE & ANR
|
December 11, 2015 |
|
SANJEEV KUMAR & ORS Vs. UNION OF INDIA & ORS
|
March 9, 2015 |
|
SANJEEV KUMAR AND ORS. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
August 21, 2015 |
|
SANJEEV KUMAR AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
October 28, 2015 |
|
SANJEEV KUMAR JUNEJA AND ORS. Vs. STATE
|
December 16, 2015 |
|
SANJEEV KUMAR VERMA Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
May 28, 2015 |
|
SANJEEV MAHAJAN Vs. STATE
|
March 16, 2015 |
|
SANJEEV MALIK Vs. S. MOHANJIT SINGH AND ORS.
|
September 23, 2015 |
|
SANJEEV MITTAL Vs. COMMISSIONER OF INCOME TAX
|
February 2, 2015 |
|
SANJEEV SAXENA Vs. STATE (NCT OF DELHI)
|
May 15, 2015 |
|
SANJEEV SETIA Vs. BHARTIYA MAHILA BANK LTD. AND ORS.
|
September 21, 2015 |
|
SANJEEV SOOD & ORS Vs. RAVI KANTA MADHOK
|
April 29, 2015 |
|
SANJIV AGRAWAL Vs. R K SHAH
|
March 18, 2015 |
|
SANJIV ARYA Vs. STATE & ANR
|
September 28, 2015 |
|
SANJIV KUMAR Vs. STATE AND ANR
|
September 8, 2015 |
|
SANJIV RAI Vs. BHAVNA RAI
|
February 4, 2015 |
|
SANJIVE SHUKLA Vs. RAJIV P. SHUKLA AND ORS.
|
April 16, 2015 |
|
SANT KUMAR JAIN Vs. STATE GOVT OF NCT OF DELHI
|
May 18, 2015 |
|
SANT LAL NAGAR Vs. JAI PRAKASH
|
March 17, 2015 |
|
SANT NIRANKARI BOYS SR. SEC. SCHOOL AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 6, 2015 |
|
SANT NIRANKARI BOYS SR. SEC. SCHOOL AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
December 6, 2015 |
|
SANT PRASAD OJHA Vs. STATE NCT OF DELHI AND ORS
|
September 8, 2015 |
|
SANT RAM Vs. THE STATE (NCT OF DELHI)
|
September 22, 2015 |
|
SANT RAM & ORS Vs. SUB DIVISIONSAL MAGISTRATE
|
July 14, 2015 |
|
SANTOKH SINGH GILL Vs. STATE NCT OF DELHI
|
January 16, 2015 |
|
SANTOSH Vs. SEA HAWK TOUR & TRAVELS PVT LTD
|
January 28, 2015 |
|
SANTOSH Vs. STATE
|
February 13, 2015 |
|
SANTOSH AND ORS. Vs. STATE (NCT OF DELHI)
|
September 9, 2015 |
|
SANTOSH CHAND JAIN AND ORS Vs. STATE GNCT OF DELHI AND ANR
|
August 19, 2015 |
|
SANTOSH DEVI Vs. OMBIR SINGH
|
January 14, 2015 |
|
SANTOSH DHIRAJ PATHAK Vs. TECHNOLOGY DEVELOPMENT BOARD
|
March 27, 2015 |
|
SANTOSH HANDLOOM Vs. THE COMMISSIONER OF CUSTOMS (IMPORT) AND ORS.
|
November 23, 2015 |
|
SANTOSH INFRATECH PRIVATE LIMITED Vs. UNION OF INDIA
|
January 27, 2015 |
|
SANTOSH JAIN Vs. PRAVEEN KUMAR GUPTA AND ORS.
|
May 29, 2015 |
|
SANTOSH KHURANA Vs. SECRETARY, LAND & BUILDING DEPARTMENT
|
August 27, 2015 |
|
SANTOSH KUMAR AND ORS. Vs. STATE AND ORS.
|
February 9, 2015 |
|
SANTOSH KUMAR SINGH AND ORS. Vs. UNION OF INDIA
|
February 9, 2015 |
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SANTOSH KUMARI AND ORS. Vs. DHARMENDRA KUMAR
|
September 7, 2015 |
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SANTOSH KUMARI MEHRA Vs. OM PRAKASH
|
June 30, 2015 |
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SANTOSH SINDAL Vs. SCHOOL MANAGEMENT OF DAYA NAND SCHOOL
|
January 13, 2015 |
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SANY HEAVY INDUSTRY INDIA PVT. LTD. Vs. TATA CAPITAL LIMITED
|
September 16, 2015 |
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SAP AG & ANR Vs. SUDHANSHU MALHOTRA & ORS
|
December 11, 2015 |
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SAP AKTIENGESELLSCHAFT AND ORS. Vs. APPSONE CONSULTING INDIA (P) LTD. AND ORS.
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July 27, 2015 |
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SAPNA & ORS Vs. YOGENDER & ORS
|
April 15, 2015 |
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SAPNA GAUTAM AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
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September 22, 2015 |
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SAPNA TUTEJA Vs. L&T FINANCE LTD.
|
January 12, 2015 |
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SAPTAGIRI RESTAURANT Vs. AIRPORTS AUTHORITY OF INDIA
|
May 18, 2015 |
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SARABJIT KAUR Vs. STATE OF NCT OF DELHI & ANR
|
December 7, 2015 |
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SARANPAL KAUR ANAND Vs. PRADUMAN SINGH CHANDHOK AND ORS.
|
April 6, 2015 |
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SARBARI & ANR Vs. NEW INDIA ASSURANCE CO LTD
|
September 8, 2015 |
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SARDA ENERGY & MINERALS LTD Vs. UNION OF INDIA & ORS
|
February 18, 2015 |
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SARDA ENERGY AND MINERALS LTD. Vs. UNION OF INDIA AND ORS.
|
February 18, 2015 |
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SARDAR PATEL PUBLIC SR. SEC. SCHOOL Vs. CHANDRA RANI AND ORS.
|
September 18, 2015 |
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SARDAR SATWANT SINGH Vs. LAKH RAJ SEHGAL
|
January 27, 2015 |
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SARDAR VALLABH BHAI PATEL Vs. UNION OF INDIA AND ORS
|
December 15, 2015 |
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SARDARAM BHATTI Vs. THE MANAGEMETN OF MOOLCHAND KHARAITI RAM HOSPITAL & AYURVEDIC RESEARCH CENTRE, LAJPAT NAGAR III, NEW DELHI
|
November 30, 2015 |
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SARIKA MITTAL Vs. SHREE AGRASEN CO-OPERATIVE URBAN THRIFT & CREDIT SOCIETY LTD.
|
August 26, 2015 |
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SARIKA MITTAL Vs. SHREE AGRASEN CO-OPERATIVE URBAN THRIFT & CREDIT SOCIETY LTD
|
August 26, 2015 |
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SARITA AGGARWAL Vs. THE INCOME TAX OFFICER
|
February 4, 2015 |
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SARITA GAUR Vs. GOVERNMENT OF NCT OF DELHI & ORS
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July 20, 2015 |
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SARITA GULATI AND ANR Vs. DENA BANK
|
December 14, 2015 |
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SARITA KUMARI VERMA Vs. UNION OF INDIA AND ORS.
|
July 22, 2015 |
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SARITA TIWARI Vs. GANGA INTERNATIONAL SCHOOL
|
March 2, 2015 |
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SARJEET SINGH Vs. UNION OF INDIA
|
March 17, 2015 |
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SARJEEVAN BHATIA Vs. OM PRAKASH BHATIA
|
September 2, 2015 |
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SARJIT SINGH AWLA Vs. KULDEEP SINGH AWLA
|
January 13, 2015 |
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SARLA BALA SINHA Vs. SARAT CHANDRA SINHA AND ORS.
|
April 24, 2015 |
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SARLA DEVI Vs. STATE OF NCT OF DELHI
|
May 27, 2015 |
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SAROJ Vs. CHARAN SINGH AND ORS.
|
September 29, 2015 |
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SAROJ ARORA AND ORS. Vs. MOHINDER PAL AND ORS.
|
July 3, 2015 |
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SAROJ ARORA AND ORS. Vs. MOHINDER PAL AND ORS.
|
April 27, 2015 |
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SAROJ BALA SAPRA AND ORS. Vs. AMAR PREET SINGH CHADHA AND ANR.
|
December 21, 2015 |
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SAROJ BHUTANI Vs. HARJEET SINGH AND ORS.
|
June 29, 2015 |
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SAROJ GUPTA Vs. GAUTAM ENTERPRISES AND ANR
|
September 28, 2015 |
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SAROJ YADAV Vs. UTTRA CHAUDHARY AND ORS.
|
August 19, 2015 |
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SAROJINI TEWATIA Vs. UOI AND ORS
|
December 17, 2015 |
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SAROJNI DEVI SATI Vs. HEM LAL PANTHI
|
February 18, 2015 |
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SARTAJ SINGH PANNU Vs. GURBANI MEDIA PVT LTD
|
May 22, 2015 |
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SARVESH CHATURVEDI AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
February 10, 2015 |
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SARVESH SECURITY SERVICES PVT. LTD. Vs. DELHI TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION
|
September 30, 2015 |
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SARWAN KUMAR Vs. UNION OF INDIA AND ORS.
|
August 20, 2015 |
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SARWAN KUMAR Vs. STATE (GNCT OF DELHI)
|
September 9, 2015 |
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SARWAN SINGH Vs. STATE
|
January 20, 2015 |
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SAS ARCADIA FLOORS ALLOTEES WELFARE ASSOCIATION Vs. SUMEL HEIGHTS PVT. TD AND ORS.
|
January 20, 2015 |
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SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. PRIME TELESYSTEMS LTD
|
May 18, 2015 |
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SAT BHUSHAN JAIN Vs. CBI
|
February 12, 2015 |
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SAT NARAYAN KAUSHIK Vs. COMMISSIONER OF POLICE AND ORS.
|
August 19, 2015 |
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SAT PRAKASH AND ORS. Vs. STATE (GNCT OF DELHI) AND ORS.
|
April 30, 2015 |
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SAT PRAKASH GOYAL Vs. PUSHPA BAHEL & ANR
|
April 7, 2015 |
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SATAYENDER AND ORS. Vs. STATE AND ORS.
|
September 28, 2015 |
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SATBIR SINGH Vs. FINANCIAL COMMISSIONER & ORS
|
August 13, 2015 |
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SATBIR SINGH Vs. GOVT OF NCT DELHI & ANR
|
July 15, 2015 |
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SATBIR SINGH AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
|
December 4, 2015 |
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SATENDER KUMAR MITTAL Vs. STATE OF NCT DELHI AND ANR
|
December 9, 2015 |
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SATENDER PRASAD SINGH & ANR Vs. STATE & ANR
|
July 24, 2015 |
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SATINDER SINGH Vs. UNION OF INDIA & ORS
|
November 16, 2015 |
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SATISH Vs. STATE NCT OF DELHI
|
September 14, 2015 |
|
SATISH Vs. THE STATE (GOVT. OF NCT)
|
October 15, 2015 |
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SATISH CHANDRA PANDEY Vs. NATIONAL MUSEUM INSTITUTE OF HISTORY OF ART,
CONSE
|
October 28, 2015 |
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SATISH CHAUHAN Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
December 22, 2015 |
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SATISH GUPTA Vs. NCT OF DELHI & ORS
|
July 20, 2015 |
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SATISH KUMAR Vs. STATE NCT OF DELHI AND ANR
|
September 2, 2015 |
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SATISH KUMAR Vs. UNION OF INDIA
|
January 22, 2015 |
|
SATISH KUMAR @ SATISH SINGH Vs. LAXMI CHAND JAIN
|
January 29, 2015 |
|
SATISH KUMAR AND ORS. Vs. TELU RAM
|
April 21, 2015 |
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SATISH KUMAR BABLANI Vs. STATE & ORS
|
August 19, 2015 |
|
SATISH KUMAR MAL & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 5, 2015 |
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SATISH KUMAR SINGH Vs. STATE BANK OF INDIA AND ORS.
|
April 15, 2015 |
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SATISH KUMAR SOOD Vs. SIZZLER RESTAURANT PVT. LTD.
|
February 24, 2015 |
|
SATISH KUMAR YADAV Vs. STATE (NCT OF DELHI) & ORS
|
December 16, 2015 |
|
SATISH MEHTA AND ORS. Vs. SASKEN COMMUNICATION TECHNOLOGIES AND ORS.
|
August 20, 2015 |
|
SATISH SHARMA & ANR Vs. STATE OF NCT OF DELHI & ORS
|
August 24, 2015 |
|
SATISH SHARMA AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 28, 2015 |
|
SATNAM ARORA & ANOTHER Vs. STATE
|
December 7, 2015 |
|
SATNAM SINGH AND ORS. Vs. STATE AND ORS.
|
September 1, 2015 |
|
SATNAM SINGH BOLA AND ORS Vs. COMMISSIONER, SOUTH DELHI MUNICIPAL CORPORATION AN
|
August 24, 2015 |
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SATNARAIN SINGH Vs. UNION OF INDIA
|
February 25, 2015 |
|
SATPAL BATRA Vs. STATE & ANR
|
December 8, 2015 |
|
SATPAL SACHDEVA Vs. BALAJI AGRICULTURE FOOD PRODUCTS PVT. LTD.
|
October 5, 2015 |
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SATPAL SHARMA & SONS Vs. UNION OF INDIA & ANR
|
July 28, 2015 |
|
SATPAL SINGH Vs. UNION OF INDIA & ORS
|
August 17, 2015 |
|
SATSHIV (BHARAT) AND ORS. Vs. INDRUS BUSINESS DEVELOPMENT
|
September 4, 2015 |
|
SATVINDER SINGH Vs. JASVINDER KAUR
|
September 21, 2015 |
|
SATVIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 12, 2015 |
|
SATWANT SINGH AND ORS. Vs. STATE AND ORS.
|
May 5, 2015 |
|
SATYA Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
February 4, 2015 |
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SATYA DEV GOSWAMI & ANR. Vs. UNION OF INDIA
|
October 29, 2015 |
|
SATYA DEVELOPERS PVT. LTD. AND ORS. Vs. PEAREY LAL BHAWAN ASSOCIATION AND ORS.
|
October 13, 2015 |
|
SATYA DEVI Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 11, 2015 |
|
SATYA GUPTA Vs. GUNEET SINGH
|
July 13, 2015 |
|
SATYA INFRASTRUCTURE LTD. AND ORS. Vs. SATYA BUILDERS PVT. LTD.
|
August 7, 2015 |
|
SATYA PAL Vs. STATE OF NCT OF DELHI & ANR
|
October 29, 2015 |
|
SATYA PAL SINGH Vs. GEETA SINGH
|
May 18, 2015 |
|
SATYA PAL SINGH DABAS AND ORS. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
April 22, 2015 |
|
SATYA PRAKASH Vs. UNION OF INDIA AND ORS.
|
September 15, 2015 |
|
SATYA PRAKASH & ANR Vs. STATE OF NCT OF DELHI & ANR
|
September 4, 2015 |
|
SATYA PRAKASH GUPTA Vs. PRAMILA CHAUHAN
|
September 28, 2015 |
|
SATYA PRAKASH MALIK Vs. IQBAL SINGH AND ORS.
|
May 28, 2015 |
|
SATYA PRAKASH SINGH & ORS Vs. STATE & ORS
|
October 30, 2015 |
|
SATYAJEET BHATIA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 11, 2015 |
|
SATYAVIR SHARMA & ORS Vs. STATE & ORS
|
December 18, 2015 |
|
SATYAWAN Vs. UOI AND OTHERS
|
October 9, 2015 |
|
SATYAWAN SINGH Vs. UOI
|
January 28, 2015 |
|
SATYAWATI GARG Vs. PRADUMAN TIWARI
|
October 29, 2015 |
|
SAUMYA MINING LTD. AND ORS. Vs. S.E. INVESTMENTS LTD.
|
July 10, 2015 |
|
SAURABH & ANR Vs. STATE
|
September 2, 2015 |
|
SAURABH AND ORS. Vs. STATE
|
October 13, 2015 |
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SAURABH DUBEY AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 25, 2015 |
|
SAURABH SARVOTTAM DHANORKAR Vs. RESERVE BANK OF INDIA & ANR
|
September 22, 2015 |
|
SAVINA SHARAN Vs. BABU HALEEM HANDICRAFTS
|
February 9, 2015 |
|
SAVINDER KAUR @ SEEMA Vs. RAJDULARI
|
September 24, 2015 |
|
SAVITA Vs. STATE
|
October 5, 2015 |
|
SBI STAFF RESIDENTS WELFARE SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
February 18, 2015 |
|
SBL PVT LTD Vs. R CHANDAN
|
February 4, 2015 |
|
SCHNEIDER ELECTRIC INDIA PRIVATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 18, 2015 |
|
SCIENCE OLYMPIAD FOUNDATION Vs. SHIVALIK OLYMPIAD FOUNDATION
|
August 31, 2015 |
|
SCINDIA POTTERIES & SERVICES P.LTD. Vs. J.K. JAIN AND ORS.
|
March 23, 2015 |
|
SCONCE GLOBAL PVT LTD Vs. ETA ENGINEERING PVT LTD
|
March 11, 2015 |
|
SDB INFRASTRUCTURE PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
SEAGRAM DISTILLERIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-III, NEW DELHI AND ORS.
|
October 6, 2015 |
|
SECRETARY, MINISTRY OF FINANCE & ANOTHER Vs. B PRASAD
|
April 6, 2015 |
|
SEEMA Vs. STATE OF NCT OF DELHI & ORS
|
September 21, 2015 |
|
SEEMA Vs. SHYAM TANDON
|
March 3, 2015 |
|
SEEMA CHHABRA & ORS Vs. RAJ KUMAR & ORS
|
February 19, 2015 |
|
SEEMA JAIN AND ORS. Vs. PASSIVE INFRA PROJECTS P. LTD.
|
February 5, 2015 |
|
SEEMA ROY AND ORS. Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
|
September 4, 2015 |
|
SEEMA SAHNI & ANR Vs. STATE & ANR
|
December 15, 2015 |
|
SEEMA SAPRA Vs. GENERAL ELECTRIC CO
|
March 2, 2015 |
|
SEEMA SETH Vs. NISHITH SETH
|
October 19, 2015 |
|
SEEMA SWAMI Vs. IHHR HOSPITALITY PVT. LTD.
|
January 28, 2015 |
|
SEEMA THAKUR Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
|
SEEMANT DUA Vs. THE STATE OF NCT, DELHI
|
December 10, 2015 |
|
SEEMANT SINHA Vs. STATE
|
February 3, 2015 |
|
SEHDEV SINGH VERMA Vs. J.P.S. VERMA AND ORS.
|
September 2, 2015 |
|
SELCO INTERNATIONAL LIMITED Vs. NATIONAL BUILDINGS CONSTRUCTION AND ORS.
|
March 11, 2015 |
|
SENGE HIMALAYAN CERAMICS Vs. SHRI RAM & COMPANY
|
December 7, 2015 |
|
SEP. AKHALESH KUMAR RAY Vs. UOI AND ORS.
|
September 14, 2015 |
|
SEPL/NK JANG SINGH Vs. UOI
|
March 19, 2015 |
|
SERENITY FOUNDATION Vs. STATE NCT OF DELHI AND ANR
|
September 11, 2015 |
|
SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED Vs. CTR MANUFACTURING INDUSTRIES LIMITED AND ORS.
|
October 8, 2015 |
|
SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT LTD Vs. CENTRAL POWER RESEARCH INSTITUTE
|
March 12, 2015 |
|
SESA STERLITE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 28, 2015 |
|
SETH POKHARMAL EDUCATIONAL SOCIETY (REGD.) Vs. DELHI DEVELOPMENT AUTHORITY
|
November 19, 2015 |
|
SETU NIKET Vs. UNION OF INDIA AND ORS.
|
November 19, 2015 |
|
SEVEN SEAS HOSPITALITY PVT LTD Vs. M R A ASSOCIATIES INDIA PVT LTD
|
September 29, 2015 |
|
SEWA INTERNATIONAL Vs. KALAWATI MATHRANI AND ORS.
|
September 1, 2015 |
|
SG Vs. JG
|
November 2, 2015 |
|
SH AJAY BAJPAI Vs. UNION OF INDIA
|
January 6, 2015 |
|
SH N JAGANNATHAN Vs. PUNJAB NATIONAL BANK
|
March 11, 2015 |
|
SH RAM KISHORE Vs. ANGOORI DEVI
|
February 3, 2015 |
|
SH SHIV RAJ SINGH Vs. UNION OF INDIA AND ORS
|
March 3, 2015 |
|
SH V K JAIN Vs. DELHI POLLUTION CONTROL COMMITTEE
|
February 25, 2015 |
|
SH VIRENDER SINGH DABAS Vs. MS SARIT SHARMA AND ANR
|
August 5, 2015 |
|
SHAAHID Vs. STATE AND ORS.
|
April 6, 2015 |
|
SHABAB Vs. STATE
|
October 19, 2015 |
|
SHABAD WELFARE SOCIETY Vs. UNION OF INDIA AND ORS.
|
November 19, 2015 |
|
SHABANA Vs. STATE & ANR
|
July 21, 2015 |
|
SHABIR AHMAD Vs. STATE (NCT OF DELHI)
|
May 7, 2015 |
|
SHADAB SHAKIL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
May 15, 2015 |
|
SHAH ALAH & ORS Vs. STATE (NCT OF DELHI) & ANR
|
July 10, 2015 |
|
SHAH ALAM AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
August 5, 2015 |
|
SHAHANWAJ ALAM Vs. STATE (GNCT OF DELHI)
|
September 8, 2015 |
|
SHAHDAB Vs. STATE
|
December 16, 2015 |
|
SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI AND ORS. Vs. SANTOSH VERMA AND ORS.
|
August 12, 2015 |
|
SHAHID AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
December 4, 2015 |
|
SHAHID ZAHOOR WANI Vs. STATE
|
December 2, 2015 |
|
SHAHIDA BEGUM @ SHAHIDA BANO Vs. MOHD IQBAL KHAN
|
January 15, 2015 |
|
SHAHIN AKHTAR Vs. SHYAM SUNDER SINGH
|
September 9, 2015 |
|
SHAHIREALTECH PRIVATE LIMITED Vs. CELEBRATION CITY PROJECTS P. LTD.
|
January 13, 2015 |
|
SHAHJAD Vs. STATE
|
March 19, 2015 |
|
SHAHJAHAN AND ORS. Vs. STATE
|
November 20, 2015 |
|
SHAHJAHANBAD CGHS LTD & ORS Vs. NCT OF DELHI & ORS
|
September 7, 2015 |
|
SHAHJAN AND ANR Vs. STATE GOVT OF NCT DELHI AND ORS
|
September 14, 2015 |
|
SHAHZEB RAZA Vs. STATE NCT OF DELHI
|
March 4, 2015 |
|
SHAILENDER KUMAR Vs. THE SECRETARY (LABOUR) AND ORS.
|
October 12, 2015 |
|
SHAILESH HARISHCHANDRA RAJADHYAKSHA Vs. REGISTRAR OF COMPANIES
|
February 24, 2015 |
|
SHAKEEL AHMED Vs. STATE (NCT OF DELHI) AND ORS.
|
May 26, 2015 |
|
SHAKIL AHMAD VARSHNEY Vs. ALOK VARSHNEY & ANR
|
July 3, 2015 |
|
SHAKUNTALA DEVI & ORS Vs. BANSINDHAR SHAH & ORS
|
October 16, 2015 |
|
SHAKUNTALA GUPTA Vs. THE BANK OF RAJASTHAN LIMITED AND ORS.
|
February 26, 2015 |
|
SHAKUNTALA GUPTA Vs. MAN MOHAN GUPTA AND ORS.
|
April 20, 2015 |
|
SHALAV RASTOGI Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
|
SHALINI MANCHANDA Vs. GOLDEN TOURIST RESORT & DEVELOPERS LTD & ORS
|
May 6, 2015 |
|
SHALINI SINGH Vs. STATE & ORS
|
December 9, 2015 |
|
SHALU Vs. PRAGATI POWER CORPORATION LIMITED
|
September 10, 2015 |
|
SHALU GUPTA Vs. THE STATE
|
January 30, 2015 |
|
SHAMA PRAVEEN @ MEERA BAI & ANR Vs. STATE & ORS
|
December 16, 2015 |
|
SHAMBHU NATH Vs. STATE
|
December 16, 2015 |
|
SHAMBHU NATH YADAV Vs. STATE
|
August 10, 2015 |
|
SHAMBHU SHAH Vs. STATE AND ORS.
|
October 7, 2015 |
|
SHAMIM KHAN Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 2, 2015 |
|
SHAMINDER KUMAR AND ORS. Vs. NAND KISHOR AND ORS.
|
February 12, 2015 |
|
SHAMSHAD Vs. STATE
|
December 4, 2015 |
|
SHAMSHAD ALI Vs. MUKHTIAR BEGUM
|
April 22, 2015 |
|
SHAMSHAD AND ORS. Vs. STATE (GOVT. NCT OF DELHI) AND ORS.
|
July 31, 2015 |
|
SHAMSHER GUJJAR Vs. SARTAJ HOTEL APARTMENTS AND VILLAS PVT. LTD. AND ORS.
|
February 2, 2015 |
|
SHAMSHER SINGH Vs. STATE OF NCT OF DELHI
|
February 11, 2015 |
|
SHAN MOHAMMAD AND OTHERS Vs. STATE GOVT OF NCT DELHI AND ANOTHER
|
September 1, 2015 |
|
SHAN MOHD & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 6, 2015 |
|
SHANGHAI ELECTRIC GROUP CO. LTD. Vs. DIRECTOR OF INCOME TAX-II
|
February 23, 2015 |
|
SHANKAR Vs. STATE OF NCT OF DELHI
|
November 23, 2015 |
|
SHANKAR Vs. STATE
|
January 27, 2015 |
|
SHANKAR ARORA AND ORS. Vs. THE STATE (DELHI ADMN.) AND ORS.
|
September 18, 2015 |
|
SHANKAR GOSWAMI Vs. SARITA GOSWAMI
|
September 4, 2015 |
|
SHANKAR KUMAR Vs. UNION OF INDIA
|
January 30, 2015 |
|
SHANKAR SHARAN &ORS Vs. NTPC LTD
|
January 12, 2015 |
|
SHANKAR SINGH Vs. UOI AND ORS.
|
March 3, 2015 |
|
SHANKAR SINGH & ANR Vs. UNION OF INDIA & ORS
|
August 3, 2015 |
|
SHANSHAH Vs. IDRISH
|
January 28, 2015 |
|
SHANTA DUNEJA Vs. MCD AND ORS.
|
February 25, 2015 |
|
SHANTA SHASTRI Vs. STATE AND ORS.
|
September 21, 2015 |
|
SHANTANU APARTMENT CO-OPERATIVE GROUP HOUSING SOCI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
October 6, 2015 |
|
SHANTI BANERJEE Vs. DY. COMMISSIONER OF INCOME TAX
|
November 17, 2015 |
|
SHANTI DEVI Vs. KAILASH KUMAR VERMA
|
June 29, 2015 |
|
SHANTI DEVI Vs. GULAB SINGH
|
November 27, 2015 |
|
SHANTI DEVI Vs. KISHAN GUPTA
|
May 21, 2015 |
|
SHANTI DEVI AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 24, 2015 |
|
SHANTI DEVI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
July 27, 2015 |
|
SHANTI ELECTROPLATING Vs. MCD & OTHERS
|
September 16, 2015 |
|
SHANTI INDIA (P) LTD. Vs. LT. GOVERNOR AND ORS.
|
August 11, 2015 |
|
SHANTI KUMARI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 27, 2015 |
|
SHARAD AGARWAL Vs. LOV VERMA
|
May 1, 2015 |
|
SHARAD CHAUHAN Vs. RAM COLLEGE OF COMMERCE & ANR
|
September 10, 2015 |
|
SHARAD KUMAR YADAV Vs. CHAIRMAN, FOOD CORPORATION OF INDIA
|
January 12, 2015 |
|
SHARAFAT ALI & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 3, 2015 |
|
SHARANJIT SINGH Vs. INDIAN OVERSEAS BANK AND ORS.
|
April 7, 2015 |
|
SHARAT BABU DIGUMARTI Vs. STATE, GOVT. OF NCT OF DELHI
|
August 31, 2015 |
|
SHARDA DEVI Vs. AKSHAY KHANDELWAL
|
August 31, 2015 |
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SHARIFAN Vs. SH ABDUL HAMID
|
February 20, 2015 |
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SHARMA ENTERPRISES &ANR Vs. SURINDER ARORA
|
January 22, 2015 |
|
SHARP FERRO ALLOYS Vs. UNION OF INDIA
|
March 27, 2015 |
|
SHARVAN JAGNANI Vs. UNION OF INDIA AND ORS.
|
November 3, 2015 |
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SHARWAN KUMAR GOEL Vs. STATE (GOVT OF NCT OF DELHI) AND ORS.
|
March 18, 2015 |
|
SHASHANK SHARMA @ MAYANK Vs. STATE OF DELHI
|
October 12, 2015 |
|
SHASHI Vs. STATE
|
July 2, 2015 |
|
SHASHI AGGARWAL & ORS Vs. STATE & ANR
|
December 7, 2015 |
|
SHASHI BALA Vs. SBM SR SECONDARY SCHOOL
|
February 3, 2015 |
|
SHASHI JINDAL AND ORS. Vs. GOVT. OF NCT AND ORS.
|
October 29, 2015 |
|
SHASHI KHER Vs. UNION OF INDIA
|
January 12, 2015 |
|
SHASHI SHARMA AND ORS. Vs. DOON PUBLIC SCHOOL AND ORS.
|
May 21, 2015 |
|
SHATRUGHAN MORYA Vs. STATE & ORS
|
October 1, 2015 |
|
SHATRUGHAN THAKUR AND ORS. Vs. THE DIRECTOR OF EDUCATION AND ORS.
|
April 29, 2015 |
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SHATRUHAN LAL Vs. UNION OF INDIA AND ORS.
|
January 21, 2015 |
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SHAUKAT ALI Vs. CHIEF WILD LIFE WARDEN AND ORS.
|
April 8, 2015 |
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SHAUKAT AND ORS. Vs. STATE
|
November 24, 2015 |
|
SHAURYA COAL CARRIERS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
October 20, 2015 |
|
SHAZAD KHAN @ CHANDA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
September 4, 2015 |
|
SHEEBA WHEELS PRIVATE LTD. Vs. SATVIJAY INVESTMENT & CONSULTANCY SERVICES (P) LTD. AND ORS.
|
January 13, 2015 |
|
SHEELA ARORA Vs. STATE (GOVT F NCT OF DELHI)
|
December 16, 2015 |
|
SHEELA BANERJEE Vs. MANAGING COMMITTEE NATIONAL PUBLIC SCHOOL
|
April 28, 2015 |
|
SHEELA DEVI Vs. KRISHNA & ORS
|
January 22, 2015 |
|
SHEELA DEVI Vs. TRILOKI NATH
|
January 16, 2015 |
|
SHEHZAD Vs. STATE OF NCT OF DELHI
|
November 6, 2015 |
|
SHEILA DEVI & ORS Vs. STATE
|
September 23, 2015 |
|
SHEKHAR SINGH Vs. UNION OF INDIA AND ORS.
|
July 9, 2015 |
|
SHEKHAWATI PRIVATE ITI Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING & ORS
|
October 20, 2015 |
|
SHEO SHANKER PRASAD Vs. DHARAM SINGH AND ORS.
|
September 23, 2015 |
|
SHER SINGH DAGAR Vs. PRESIDING OFFICER, LABOUR COURT
|
May 5, 2015 |
|
SHERIL ALIAS VISHAL SURI AND ORS Vs. SHYAM LAL AND ANR
|
September 30, 2015 |
|
SHIBLI AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
May 14, 2015 |
|
SHIBU Vs. STATE NCT OF DELHI
|
June 30, 2015 |
|
SHIKHA BENIWAL Vs. STATE
|
February 18, 2015 |
|
SHIKHA MAKKAR AND ANOTHER Vs. STATE (GOVERNMENT OF NCT OF DELHI) AND ANOTHER
|
March 10, 2015 |
|
SHILPA MEDICARE LIMITED Vs. BRISTOL-MYERS SQUIBB COMPANY AND ORS.
|
July 30, 2015 |
|
SHILPI THAPAR Vs. MANAN THAPAR
|
November 23, 2015 |
|
SHILPI VERMA Vs. UNIVERSITY OF DELHI AND ORS.
|
August 11, 2015 |
|
SHILPI VERMA Vs. UNIVERSITY OF DELHI & ANR
|
July 21, 2015 |
|
SHIPALI SHARMA Vs. GAURAV SHARMA
|
March 27, 2015 |
|
SHIPPING CORPN. OF INDIA Vs. MONICA INDIA AND ORS.
|
March 18, 2015 |
|
SHISH RAM Vs. STATE
|
January 30, 2015 |
|
SHISHUPAL KUMAR Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
|
SHISPAL & ANR Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
October 30, 2015 |
|
SHIV CHANDER PANDIT Vs. UNION OF INDIA AND ORS.
|
November 18, 2015 |
|
SHIV CHARAN Vs. STATE
|
October 15, 2015 |
|
SHIV CHARAN LAL SHARMA Vs. UNION OF INDIA
|
January 7, 2015 |
|
SHIV DASS & ANR Vs. STATE & ANR
|
December 18, 2015 |
|
SHIV FAIR PRICE SHOP Vs. GOVT OF NCT OF DELHI
|
February 20, 2015 |
|
SHIV INDUSTRIES Vs. TATA POWER DELHI DISTRIBUTION LTD.
|
February 25, 2015 |
|
SHIV KUMAR Vs. SUMIT GULATI
|
December 4, 2015 |
|
SHIV KUMAR Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
February 12, 2015 |
|
SHIV KUMAR Vs. STATE OF DELHI
|
January 30, 2015 |
|
SHIV KUMAR AND ORS. Vs. STATE
|
December 3, 2015 |
|
SHIV KUMAR AND ORS. Vs. STATE AND ORS.
|
August 13, 2015 |
|
SHIV KUMAR WASAL & CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
December 23, 2015 |
|
SHIV KUMAR YADAV Vs. STATE
|
March 4, 2015 |
|
SHIV LAL Vs. STATE
|
March 16, 2015 |
|
SHIV LAL AND ORS. Vs. SURYA CGHS LTD. AND ORS.
|
November 2, 2015 |
|
SHIV LAL AND ORS. Vs. STATE AND ORS.
|
October 9, 2015 |
|
SHIV MANGAL PASWAN &ANR Vs. GOVT OF NCT OF DELHI & ANR
|
December 2, 2015 |
|
SHIV NARAIN CHAUDHARY & ORS Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
December 4, 2015 |
|
SHIV NATH THAKUR Vs. NUTAN THAKUR
|
April 6, 2015 |
|
SHIV RAJ SINGH Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
|
SHIV RAM & ANR. Vs. M/S POPPY CHILDREN WEAR
|
September 28, 2015 |
|
SHIV SHANKER Vs. STATE
|
July 7, 2015 |
|
SHIVAJI ANAND AND ORS. Vs. LIEUTENANT GOVERNOR OF DELHI AND ORS.
|
October 14, 2015 |
|
SHIVALI DHILLON Vs. MANAGING DIRECTOR, ARMY WELFARE EDUCATION SOCIETY (AWES) AND ORS.
|
July 20, 2015 |
|
SHIVALI DHILLON & ANR Vs. JITENDER SINGH
|
November 17, 2015 |
|
SHIVALIK HOUSE KEEPING SERVICES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 21, 2015 |
|
SHIVALIK IMPEX Vs. COMMISSIONER OF CUSTOMS (IMPORT) ICD, TKD
|
November 23, 2015 |
|
SHIVAM GUPTA Vs. STATE
|
May 29, 2015 |
|
SHIVANI BHAT Vs. STATE OF NCT OF DELHI AND ORS.
|
October 5, 2015 |
|
SHIVANI CHOUDHARY AND ORS. Vs. STATE
|
December 22, 2015 |
|
SHIVENDRA TYAGI Vs. STATE OF DELHI
|
October 9, 2015 |
|
SHIVJI LAL Vs. DVB
|
October 7, 2015 |
|
SHIVJI SHARMA Vs. SECRETARY (LABOUR)
|
March 20, 2015 |
|
SHIVKALA SHARMA Vs. MANMOHAN SINGH AND ANR
|
March 27, 2015 |
|
SHIVNANDAN BUILDCON PVT. LTD. AND ORS. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
April 30, 2015 |
|
SHIVOM COLLEGE OF EDUCATION AND ORS. Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
November 23, 2015 |
|
SHIVRAJ Vs. STATE GOVT OF NCT OF DELHI & ORS
|
September 18, 2015 |
|
SHIVRAJ GUPTA Vs. HANSRAJ GUPTA & CO. P. LTD.
|
June 5, 2015 |
|
SHIWANI Vs. STATE NCT OF DELHI AND ORS.
|
September 17, 2015 |
|
SHOAIB IQBAL Vs. STATE (NCT OF DELHI)
|
February 10, 2015 |
|
SHOBHA SHRESTHA Vs. GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI
|
January 5, 2015 |
|
SHOBHA TOLIA AND ANR Vs. PRABHU N S TOLIA AND ORS
|
January 6, 2015 |
|
SHOES EAST LTD. Vs. R.K. SINGH & CO.
|
September 18, 2015 |
|
SHOGUN ORGANICS LTD Vs. GAUR HARI GUCHHAIT & ORS
|
December 16, 2015 |
|
SHOGUN ORGANICS LTD Vs. BHARAT RASAYAN LTD & ANR
|
December 15, 2015 |
|
SHOLAY MEDIA AND ENTERTAINMENT PVT. LTD. AND ORS. Vs. PARAG SANGHAVI AND ORS.
|
August 24, 2015 |
|
SHONA TANEJA @ SONALI YOGRAJ TANEJA Vs. SACHIN TANEJA
|
December 8, 2015 |
|
SHOORVIR SINGH NEGI AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
|
SHOW WORLD EVENTS Vs. JAGRAN SOLUTIONS
|
September 9, 2015 |
|
SHRAVAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX (ACIT)
|
April 6, 2015 |
|
SHREE CHHATRAPATI SHIVAJI EDUCATION SOCIETY Vs. UNION OF INDIA
|
May 28, 2015 |
|
SHREE GEE ENTERPRISES Vs. UNION OF INDIA AND ORS.
|
November 2, 2015 |
|
SHREE JI SAREES Vs. VED PRAKASH SHARMA
|
May 21, 2015 |
|
SHREE KRISHNA PAPER MILLS & INDUSTRIES LTD. Vs. GAIL (INDIA) LTD. AND ORS.
|
March 18, 2015 |
|
SHREE KRISHNA PAPER MILS AND INDUSTRIES LTD Vs. GAIL (INDIA) LTD
|
March 20, 2015 |
|
SHREE LAKSHMI AGRI-FOODS PVT
LTD Vs. UNION OF INDIA
|
January 19, 2015 |
|
SHREE NATH HERITAGE LIQUOR PVT LTD Vs. ALLIED BLENDER & DISTILLERS PVT LTD
|
July 6, 2015 |
|
SHREE PRATEEK Vs. UNION OF INDIA
|
December 16, 2015 |
|
SHREE SHYAM ENTERPRISES Vs. UOI
|
January 30, 2015 |
|
SHREEJEE ENTERPRISES AND ANR Vs. PHOENIX ARC PVT LTD AND ORD
|
July 21, 2015 |
|
SHREEJEE NESTBUILD PVT LTD & ORS Vs. STATE AND ANOTHER
|
August 4, 2015 |
|
SHRESTH INTERNATIONAL Vs. NCT OF DELHI AND ORS.
|
September 9, 2015 |
|
SHREYA GUPTA Vs. C B S E & ANR
|
October 9, 2015 |
|
SHREYANS JAIN Vs. STATE OF NCT OF DELHI
|
February 6, 2015 |
|
SHRI CHAND AGGARWAL Vs. SMARTH SHIKSHA SAMITI
|
March 19, 2015 |
|
SHRI CHRISTOPHER DARUWALA Vs. LEENA BARETTO
|
January 14, 2015 |
|
SHRI GURDIAL SINGH Vs. BSES RAJDHANI POWER LIMITED
|
October 30, 2015 |
|
SHRI JITENDER CHAWLA Vs. CHOUDHARY CEMENT AGENCY & ANR
|
September 22, 2015 |
|
SHRI LAL MAHAL LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2015 |
|
SHRI PARASRAM INDUSTRIES PVT. LTD. Vs. INCOME TAX OFFICER WARD 8(3) AND ORS.
|
November 12, 2015 |
|
SHRI RAJ KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
September 4, 2015 |
|
SHRI RAJNIKANT Vs. THE COMMISSIONER OF POLICE AND ORS.
|
February 2, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. RANI
|
April 23, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. KRISHNA DEVI
|
May 27, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. SARWAN
|
March 13, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. HANS RAJ
|
January 7, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. USHA
|
January 9, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. ARCHANA SINGH
|
January 22, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. ROOPWATI
|
January 29, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. PREETI AND ORS.
|
January 28, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANNU AND ORS.
|
March 9, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. KUSUM LATA AND ORS.
|
February 5, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. JAMATI DEVI AND ORS.
|
March 9, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHABIR AND ORS.
|
February 9, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANEESHA KARNATAK AND ORS.
|
March 20, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. AMRESH KHASSA AND ORS.
|
January 20, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. SHYAM SUNDER
|
January 28, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SHREE KRISHAN AND ORS.
|
January 27, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MADAN LAL
|
January 19, 2015 |
|
SHRUTI FASTENERS LTD. Vs. COMMISSIONER OF VALUE ADDED TAX
|
October 15, 2015 |
|
SHUBHAM JAIN AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
August 14, 2015 |
|
SHUBHAM PRASAD Vs. UNIVERSITY OF DELHI AND ANR
|
October 13, 2015 |
|
SHWETA SABHARWAL AND ORS Vs. STATE DELHI ADMN AND ANR
|
September 29, 2015 |
|
SHYAM GUPTA Vs. RAJNI GUPTA
|
January 8, 2015 |
|
SHYAM LAL Vs. UNION OF INDIA AND ORS.
|
November 16, 2015 |
|
SHYAM LAL Vs. MURTI DEVI
|
May 19, 2015 |
|
SHYAM LAL MITTAL Vs. SARLA MITTAL
|
January 9, 2015 |
|
SHYAM NATH Vs. STATE OF NCT OF DELHI AND ANOTHER
|
August 21, 2015 |
|
SHYAM SUNDER (CONSTITUENT) Vs. KOTAK SECURITIES LTD (TRADING MEMBER)
|
August 14, 2015 |
|
SHYAM SUNDER OBEROI AND ORS. Vs. THE DISTRICT & SESSIONS JUDGE TIS HAZARI COURTS AND ORS.
|
March 10, 2015 |
|
SHYAM SUNDER SINGH Vs. SHAHIN AKHTAR
|
August 11, 2015 |
|
SHYAM SUNDER TYAGI Vs. STATE (NCT OF DELHI) & ANR
|
October 6, 2015 |
|
SHYORAJ MEENA Vs. COMMISSIONER OF POLICE & ANR
|
August 7, 2015 |
|
SI PARVEEN KUMAR & ORS Vs. STATE & ORS
|
December 4, 2015 |
|
SICPA INDIA PRIVATE LIMITED Vs. KAPIL KUMAR AND ORS.
|
August 26, 2015 |
|
SIDDARTH GUPTA Vs. THE DELHI GOLF CLUB LIMITED AND ORS.
|
December 18, 2015 |
|
SIDDHARTH BAJAJ & ORS Vs. STATE & ANR
|
December 16, 2015 |
|
SIDDHARTH JAIN Vs. SHAHEED SUKHDEV COLLEGE OF BUSINESS
|
November 17, 2015 |
|
SIDDHARTH JAIN & ORS Vs. STATE NCT OF DELHI & ANR
|
December 11, 2015 |
|
SIDDHARTH YADAV Vs. SHRI RAM COLLEGE OF COMMERCE AND ANR
|
September 9, 2015 |
|
SIDDHARTHA ASHISH DEY Vs. UNION OF INDIA & ORS
|
December 8, 2015 |
|
SIDDHARTHA ASHISH DEY Vs. UNION OF INDIA
|
May 25, 2015 |
|
SIDDHARTHA KATHPAL Vs. SANDEEP GUPTA & ANR
|
December 2, 2015 |
|
SIDDHARTHA SEN Vs. STATE & ORS
|
October 19, 2015 |
|
SIDHANT VERMA Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
September 15, 2015 |
|
SIDHARTH BOSE AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 19, 2015 |
|
SIDHARTH ENGINEERING WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 26, 2015 |
|
SIDHARTH JAITLY Vs. STATE
|
August 28, 2015 |
|
SIDHARTH PRIYA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 18, 2015 |
|
SIDVI ENTERPRISES PVT. LTD. Vs. RAVINDER SETHI AND ORS.
|
May 29, 2015 |
|
SIEMENS AKTIENGESELLSCHAFT Vs. SIEMENS PROJECT INDIA PVT. LTD.
|
October 9, 2015 |
|
SIEMENS AKTIENGESELLSCHAFT Vs. SIEMENS PROJECT INDIA PVT LTD
|
October 9, 2015 |
|
SIEMENS PRODUCT LIFECYCLE MANAGEMENT SOFTWARE INC Vs. SANJAY GUPTA & ORS
|
October 28, 2015 |
|
SIGNET CORPORATION Vs. BSES RAJDHANI POWER LTD
|
May 6, 2015 |
|
SIKARIA MEGA FOOD PARK(P) LTD Vs. UNION OF INDIA
|
January 27, 2015 |
|
SILICON GRAPHICS SYSTEMS (INDIA) P. LTD. Vs. STERLING AND WILSON ELECTRICALS P. LTD.
|
March 24, 2015 |
|
SIMBHAOLI SUGAR MILLS LIMITED Vs. CHEMICAL SYSTEMS TECHNOLOGIES (INDIA) PVT LTD
|
September 28, 2015 |
|
SIMMI GROVER AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
December 1, 2015 |
|
SIMRAN CHADHA Vs. GOVT. OF NCT OF DELHI AND ORS.
|
May 26, 2015 |
|
SIMRET KATYAL Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
September 11, 2015 |
|
SINDHU GAUBA AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 11, 2015 |
|
SIRI BHAGWAN Vs. V.B.M. ESTATES PVT. LTD. AND ORS.
|
September 11, 2015 |
|
SIS KAUR Vs. JAWAHARLAL NEHRU UNIVERSITY
|
September 14, 2015 |
|
SITA KASHYAP Vs. HARBANS KASHYAP AND ORS.
|
December 7, 2015 |
|
SITA RAM STORE Vs. COMMISSIONER FOOD &
SUPPLIES DELHI
|
February 20, 2015 |
|
SITANSU SEKHAR JENA Vs. UNION OF INDIA AND ORS
|
February 3, 2015 |
|
SIYA RAM Vs. THE STATE GOVT. OF NCT OF DELHI
|
September 8, 2015 |
|
SIYA RAM Vs. STATE
|
March 26, 2015 |
|
SIYA RAM DWIVEDI Vs. NEW HOLLAND FIAT INDIA PVT. LTD.
|
January 16, 2015 |
|
SNE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2015 |
|
SNE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2015 |
|
SOBHIT RAI Vs. CHANDAN JHA
|
October 12, 2015 |
|
SOBHNATH Vs. STATE
|
July 7, 2015 |
|
SOBTI FURNITURE MART PVT. LTD. Vs. RAVINDER KUMAR SURI
|
May 26, 2015 |
|
SOCIAL JURIST A CIVIL RIGHTS GROUP Vs. GOVT. OF N. C. T. OF DELHI AND ORS.
|
May 7, 2015 |
|
SOCIETE DES PRODUCTS NESTLE, S.A. AND ORS. Vs. ESSAR INDUSTRIES AND ORS.
|
December 23, 2015 |
|
SOCIETE DES PRODUITS NESTLE S.A. AND ORS. Vs. ITALIAN EDIBLES PVT. LTD.
|
September 22, 2015 |
|
SOCIETE DES PRODUITS NESTLE, S A Vs. SAPAN KUMAR BHATIA
|
February 3, 2015 |
|
SOCIETE GENERALE Vs. DAEWOO MOTORS INDIA LTD.
|
November 5, 2015 |
|
SOFTESULE PRIVATE LIMITED Vs. UNION OF INDIA
|
February 23, 2015 |
|
SOHAIL AND ORS. Vs. STATE GOVT. OF NCT DELHI AND ORS.
|
January 28, 2015 |
|
SOLITAIRE VENTURES PVT. LTD. AND ORS. Vs. VIPUL SEZ DEVELOPERS PVT. LTD. AND ORS.
|
March 10, 2015 |
|
SOM DEV Vs. STATE (NCT OF DELHI)
|
August 6, 2015 |
|
SOM NATH Vs. STATE
|
December 11, 2015 |
|
SOM NATH Vs. GOVT OF NCT OF DELHI
|
August 4, 2015 |
|
SOMA ENTERPRISES LIMITED Vs. NATIONAL THERMAL POWER CORPORATION
|
April 28, 2015 |
|
SOMA ISOLUX KISHANGARH BEAWAR TOLLWAY PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 27, 2015 |
|
SOMA ISOLUX SURAT HAZIRA TOLLWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 21, 2015 |
|
SOMBIR DAGAR AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
January 28, 2015 |
|
SOMBIR SINGH SOLANKI Vs. MANJU AND ORS.
|
October 28, 2015 |
|
SOMNATH BHARTI Vs. STATE
|
September 22, 2015 |
|
SOMNATH BHARTI Vs. BHIM SAIN BASSI & ORS
|
December 17, 2015 |
|
SONA & ANR Vs. UNION OF INDIA
|
September 28, 2015 |
|
SONA BABBAR @ SUSHMEETHAA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
February 9, 2015 |
|
SONAL ARORA & ORS. Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR.
|
May 15, 2015 |
|
SONAL SAGGI Vs. PREM LATA VERMA
|
July 6, 2015 |
|
SONALI BADHE Vs. ASHISH CHANDRA SINGH AND ORS.
|
September 10, 2015 |
|
SONAM YADAV AND ORS. Vs. THE STATE AND ORS.
|
September 3, 2015 |
|
SONI IMPEX Vs. TAURAIN OVERSEAS AND ORS.
|
February 4, 2015 |
|
SONIA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
August 5, 2015 |
|
SONIA MEHRA Vs. MANISHA RAWAT
|
August 21, 2015 |
|
SONIKA GANDAS Vs. SACHIN GANDAS
|
January 13, 2015 |
|
SONU Vs. STATE
|
November 24, 2015 |
|
SONU Vs. STATE OF NCT OF DELHI
|
February 24, 2015 |
|
SONU AND ORS. Vs. STATE NCT OF GOVT. OF DELHI AND ORS.
|
August 12, 2015 |
|
SONU AND ORS. Vs. STATE AND ORS.
|
October 15, 2015 |
|
SONU AND ORS. Vs. STATE AND ORS.
|
August 10, 2015 |
|
SONU DAHIYA Vs. STATE THE GOVT. OF NCT OF DELHI
|
May 19, 2015 |
|
SONU GUPTA Vs. UNION OF INDIA AND ORS.
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August 12, 2015 |
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SONU GUPTA Vs. UNION OF INDIA & ANR
|
December 8, 2015 |
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SONU KUMAR AND ORS. Vs. THE STATE OF DELHI
|
July 2, 2015 |
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SONU SHARMA & ANR Vs. STATE ( NCT OF DELHI)
|
November 3, 2015 |
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SONY ERICSSON MOBILE COMMUNICATIONS INDIA PVT. LTD. AND ORS. Vs. COMMISSIONER OF INCOME TAX-III AND ORS.
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March 16, 2015 |
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SONY INDIA PVT LTD Vs. MIRAJ INFOTECH LTD
|
March 24, 2015 |
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SONY INDIA PVT. LTD. Vs. THE COMMISSIONER OF TRADE & TAXES
|
August 4, 2015 |
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SOSHIL KUMAR JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
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SOUMITRA KUMAR NAHAR Vs. PARUL NAHAR
|
September 4, 2015 |
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SOUND CRAFT AND ORS. Vs. MADHU MALA PROPERTIES PVT. LTD.
|
December 1, 2015 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. BSES RAJDHANI POWER LIMITED
|
July 14, 2015 |
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SOUTH DELHI MUNICIPAL CORPORATION Vs. LARSEN & TOURBO LTD. AND ORS.
|
October 29, 2015 |
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SOUTHERN PETROCHEMICAL INDUSTIRES CORPORATION LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
May 12, 2015 |
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SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. Vs. GREAT EASTERN SHIPPING CO. LTD. AND ORS.
|
August 5, 2015 |
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SPARSH SONI & ANR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
|
October 20, 2015 |
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SPINTEX INDUSTRIES PVT LTD Vs. ASSISTANT COLLECTOR & ANR
|
May 6, 2015 |
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SPORTS & LEISURE APPAREL LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
December 4, 2015 |
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SPREADHEAD DIGITAL STUDIO PVT. LTD. Vs. H.K. MITROO
|
August 17, 2015 |
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SPRING TEX PRIVATE LIMITED Vs. STATE
|
May 25, 2015 |
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SREE BHAGWAN Vs. STATE GOVT OF NCT OF DELHI
|
August 31, 2015 |
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SREE KUMAR TEXTILES (P) LTD Vs. UNION OF INDIA
|
February 2, 2015 |
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SREI INFRASTRUCTURE FINANCE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
February 13, 2015 |
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SRF FOUNDATION AND ORS. Vs. RAM EDUCATION TRUST
|
May 11, 2015 |
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SRF LTD Vs. STATE & ANR
|
December 10, 2015 |
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SRI OM Vs. MANGT OF CHHOTU RAM EDUCATIONAL TRUST
|
December 8, 2015 |
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SRI SHARADA INSTITUTE OF INDIAN MANAGEMENT-RESEARC Vs. RAKHEE NANDWANA BOHRA & ORS
|
May 15, 2015 |
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SRIRAM Vs. BIMLA RANI AND ORS.
|
March 4, 2015 |
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SRIRAM COMPOUNDS PVT LTD Vs. SANJAI GUPTA & ORS
|
November 23, 2015 |
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SRISHTI PANDEY Vs. IDBI BANK LTD
|
January 8, 2015 |
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SSAB TECHNOLOGY AB Vs. P E RAMAKRISHNAN
|
January 19, 2015 |
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SSANGYONG ENGINEERING & CONSTRUCTION CO LTD Vs. YOGRAJ INFRASTRUCTURE LTD
|
March 27, 2015 |
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SSG ENTREPRENEURS PRIVATE LIMITED Vs. STATE
|
May 21, 2015 |
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ST Vs. ST
|
December 8, 2015 |
|
ST Vs. MT
|
November 23, 2015 |
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ST. STEPHENS HOSPITAL SOCIETY Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 13, 2015 |
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STAFF OF JANTA SECONDARY SCHOOL Vs. DIRECTOR OF EDUCATION
|
September 9, 2015 |
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STAFF OF JANTA SECONDARY SCHOOL Vs. DIRECTOR OF EDUCATION
|
September 8, 2015 |
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STAFF SELECTION COMMISSION & ORS Vs. ASIF ALI ZAVED
|
December 9, 2015 |
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STANDARD CHARTERED BANK Vs. VISHAL GLOBAL LTD. AND ORS.
|
January 30, 2015 |
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STAR INDIA PVT. LTD. Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
May 15, 2015 |
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STATE Vs. VINOD KUMAR YADAV
|
May 19, 2015 |
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STATE Vs. RATNI DEVI AND ORS.
|
May 25, 2015 |
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STATE Vs. SONU SHARMA AND ORS.
|
May 28, 2015 |
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STATE Vs. RAHEEM
|
April 6, 2015 |
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STATE Vs. AMAR SINGH
|
August 18, 2015 |
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STATE Vs. RAJEEV BHARTI AND ORS.
|
February 26, 2015 |
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STATE Vs. PRATAP SINGH
|
April 28, 2015 |
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STATE Vs. SURENDER SAINI AND ORS.
|
May 28, 2015 |
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STATE Vs. MUKESH
|
May 27, 2015 |
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STATE Vs. MAVLUDA ALIKULOVA
|
December 11, 2015 |
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STATE Vs. SANJAY & ORS
|
November 30, 2015 |
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STATE Vs. GANGA RAM
|
December 16, 2015 |
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STATE Vs. YOGENDER SINGH
|
December 18, 2015 |
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STATE Vs. KAPIL
|
September 24, 2015 |
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STATE Vs. NASHRULLA @ NAJRULLA @ BABBIA
|
May 18, 2015 |
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STATE Vs. PRADEEP KUMAR
|
February 19, 2015 |
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STATE Vs. VISHESH CHAUDHARY AND ORS.
|
August 11, 2015 |
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STATE Vs. MAHADEV AND ORS.
|
February 2, 2015 |
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STATE Vs. SALIM KHAN AND ORS.
|
February 19, 2015 |
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STATE Vs. NEERAJ LAL
|
February 24, 2015 |
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STATE Vs. SHYAM SUNDER
|
August 18, 2015 |
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STATE Vs. HARI NANDAN
|
August 24, 2015 |
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STATE Vs. BRIJESH KUMAR
|
July 27, 2015 |
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STATE Vs. ARVIND KUMAR
|
March 24, 2015 |
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STATE Vs. SUDARSHAN RANGA & ANR
|
April 9, 2015 |
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STATE Vs. BRIJESH SINGH AND ORS.
|
April 16, 2015 |
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STATE Vs. ALI HUSSAIN AND ORS.
|
March 17, 2015 |
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STATE Vs. RAJ PAL @ RAJ
|
January 13, 2015 |
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STATE Vs. MAHENDER PAL SEHGAL
|
January 6, 2015 |
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STATE Vs. ROBIN
|
July 8, 2015 |
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STATE Vs. MOHIT
|
December 21, 2015 |
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STATE Vs. ROBIN
|
May 25, 2015 |
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STATE Vs. ASHOK MANDAL AND ORS.
|
January 12, 2015 |
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STATE Vs. VIJAY
|
January 22, 2015 |
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STATE Vs. USHA DEVI AND ORS.
|
April 20, 2015 |
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STATE Vs. SUNIL KUMAR AND ORS.
|
January 27, 2015 |
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STATE Vs. RAM KISHAN AND ORS.
|
February 13, 2015 |
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STATE Vs. WAJID
|
February 11, 2015 |
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STATE Vs. BRIJ DEV TIWARI
|
December 8, 2015 |
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STATE Vs. SARVAN @ SANJU
|
September 22, 2015 |
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STATE Vs. PRADEEP BARIK
|
February 5, 2015 |
|
STATE Vs. PARVEZ
|
March 18, 2015 |
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STATE Vs. PARVEEN SHARMA AND ORS.
|
March 18, 2015 |
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STATE Vs. BALBIR SINGH
|
March 24, 2015 |
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STATE Vs. MAHESH AND ORS.
|
September 23, 2015 |
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STATE Vs. SUDESH GULATI AND ORS.
|
January 14, 2015 |
|
STATE Vs. L S BRAR
|
February 18, 2015 |
|
STATE ( GOVT OF NCT OF DELHI) Vs. AZAD SINGH & ANR
|
November 5, 2015 |
|
STATE ( GOVT OF NCT OF DELHI) Vs. RAM KANWAR @ PAPPU
|
December 14, 2015 |
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STATE (G.N.C.T) OF DELHI Vs. VIJAY KUMAR AND ORS.
|
May 7, 2015 |
|
STATE (GOVT OF NCT DELHI) AND ORS. Vs. UMESH AND ORS.
|
March 23, 2015 |
|
STATE (GOVT OF NCT OF DELHI) Vs. NOOR JAHAN
|
December 22, 2015 |
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STATE (GOVT. OF NCT OF DELHI) Vs. RAVI AND ORS.
|
March 23, 2015 |
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STATE (GOVT. OF NCT OF DELHI) Vs. AHMED SHAKIL AND ORS.
|
October 6, 2015 |
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STATE (GOVT. OF NCT OF DELHI) Vs. AMARJEET SINGH AND ORS.
|
January 28, 2015 |
|
STATE (GOVT. OF NCT OF DELHI) Vs. MULLAH MUZIB
|
February 9, 2015 |
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STATE (GOVT. OF NCT OF DELHI) Vs. RAJ KUMAR AND ORS.
|
March 4, 2015 |
|
STATE (GOVT. OF NCT OF DELHI) AND ORS. Vs. RUPAK RANA AND ORS.
|
December 2, 2015 |
|
STATE (NCT OF DELHI) Vs. RAJ KUMAR AND ORS.
|
April 8, 2015 |
|
STATE (NCT OF DELHI) Vs. SHAMBHU KUMAR
|
December 1, 2015 |
|
STATE (NCT OF DELHI) Vs. AMIT @ VICKY
|
November 18, 2015 |
|
STATE (NCT OF DELHI) Vs. SUNIL
|
February 23, 2015 |
|
STATE (NCT) OF DELHI Vs. VIJAY AND ORS
|
August 26, 2015 |
|
STATE (NCT) OF DELHI Vs. RAJ KUMAR MISHRA
|
May 28, 2015 |
|
STATE AND ORS. Vs. BHUPINDER SINGH BISHT AND ORS.
|
May 15, 2015 |
|
STATE BANK OF BIKANER Vs. ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION
|
April 20, 2015 |
|
STATE BANK OF BIKANER & JAIPUR Vs. VINOD KUMAR AGRAWAL
|
November 2, 2015 |
|
STATE BANK OF HYDERABAD AND ORS. Vs. ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION AND ORS.
|
October 5, 2015 |
|
STATE BANK OF INDIA Vs. PAWANVEER SINGH & ANR
|
August 28, 2015 |
|
STATE BANK OF INDIA Vs. S & S TECHNOCRATS PVT LTD
|
May 28, 2015 |
|
STATE BANK OF INDIA AND ORS. Vs. DHARMENDRA PRASAD SINGH AND ORS.
|
April 30, 2015 |
|
STATE GOVT. OF NCT OF DELHI Vs. DHANANJAY SINGH
|
April 22, 2015 |
|
STATE GOVT. OF NCT OF DELHI Vs. RAJENDER NAGAR
|
October 14, 2015 |
|
STATE GOVT. OF NCT OF DELHI Vs. AJAY AND ORS.
|
April 20, 2015 |
|
STATE GOVT. OF NCT OF DELHI Vs. ROKINDER
|
August 26, 2015 |
|
STATE NCT OF DELHI Vs. LAXMI KANT TIWARI
|
August 19, 2015 |
|
STATE NCT OF DELHI Vs. UMESH
|
July 21, 2015 |
|
STATE OF HARYANA AND ORS. Vs. ASHOK KUMAR
|
September 2, 2015 |
|
STATE OF NCT OF DELHI Vs. ARVIND KUMAR JAISWAL AND ORS.
|
February 27, 2015 |
|
STATE OF NCT OF DELHI Vs. RASHID
|
February 3, 2015 |
|
STATE OF NCT OF DELHI Vs. NARESH AND ORS.
|
February 24, 2015 |
|
STATE OF NCT OF DELHI Vs. MOHD HASSAN @ ABU QASIM
|
May 12, 2015 |
|
STATE OF NCT OF DELHI Vs. JAI KUMAR AND ORS.
|
February 12, 2015 |
|
STATE OF NCT OF DELHI Vs. DAMODAR SINGH
|
January 22, 2015 |
|
STATE OF NCT OF DELHI Vs. KUNWAR PAL
|
January 20, 2015 |
|
STATE OF NCT OF DELHI Vs. SALIM
|
July 24, 2015 |
|
STATE OF TAMIL NADU Vs. UNION OF INDIA AND ORS.
|
September 28, 2015 |
|
STATE OF TAMIL NADU Vs. UNION OF INDIA AND ORS.
|
July 17, 2015 |
|
STATE THR. CBI Vs. SHOBHA CHHABRA
|
December 10, 2015 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. GLOBAL STEEL HOLDING LIMITED & ORS
|
May 19, 2015 |
|
STATESMAN LIMITED Vs. ANIL DOGRA
|
January 22, 2015 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. INDIAN COUNCIL OF ARBITRATION
|
November 16, 2015 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. DAMPSKIBSSELSKABET NORDEN A/S
|
April 30, 2015 |
|
STEPHEN KOEING Vs. ARBITRATOR NIXI AND ORS.
|
November 2, 2015 |
|
STITCHWELL QUALITEX (RF) Vs. INCOME TAX OFFICER & ANR
|
September 16, 2015 |
|
SUBAN AND ORS. Vs. D.D.A. AND ORS.
|
December 14, 2015 |
|
SUBE SINGH @ SUBHASH Vs. OM PRAKASH
|
May 7, 2015 |
|
SUBE SINGH JANGHU Vs. REGISTRAR GENERAL, DELHI HIGH COURT
|
February 25, 2015 |
|
SUBH RAM Vs. MAN SINGH
|
May 28, 2015 |
|
SUBHA KUMAR DASH Vs. THE UNIVERSITY OF DELHI AND ORS.
|
January 30, 2015 |
|
SUBHASH Vs. THE STATE (NCT OF DELHI)
|
January 13, 2015 |
|
SUBHASH Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
November 19, 2015 |
|
SUBHASH Vs. STATE
|
October 6, 2015 |
|
SUBHASH & ANR Vs. STATE & ANR
|
November 30, 2015 |
|
SUBHASH BAWEJA AND ORS. Vs. STATE AND ORS.
|
April 8, 2015 |
|
SUBHASH CHAND Vs. STATE (NCT OF DELHI)
|
December 7, 2015 |
|
SUBHASH CHAND Vs. MCD
|
July 2, 2015 |
|
SUBHASH CHAND Vs. STATE (NCT OF DELHI)
|
January 30, 2015 |
|
SUBHASH CHAND Vs. PARKASH ENTERPRISES AND ORS.
|
July 7, 2015 |
|
SUBHASH CHAND AND ORS. Vs. PARKASH ENTERPRISES AND ORS.
|
August 25, 2015 |
|
SUBHASH CHAND CHHABRA Vs. RADHEY GOVIND ROHATGI
|
November 20, 2015 |
|
SUBHASH CHAND JAIN AND ORS. Vs. RUKMANI DEVI JAIN AND ORS.
|
February 3, 2015 |
|
SUBHASH CHAND SETHI Vs. J.K. JAIN
|
October 12, 2015 |
|
SUBHASH CHAND SHARMA Vs. SRIBHAGWAN SHARMA
|
January 12, 2015 |
|
SUBHASH CHANDER Vs. THE VICE CHAIRMAN AND ORS.
|
April 21, 2015 |
|
SUBHASH CHANDER Vs. SIDDHARTH SINGHAL
|
February 23, 2015 |
|
SUBHASH CHANDER AND OTHERS Vs. STATE AND OTHERS
|
August 28, 2015 |
|
SUBHASH CHANDER GUPTA Vs. NORTH MUNICIPAL CORPORATION OF DELHI & ANR
|
September 2, 2015 |
|
SUBHASH CHANDER MEHTA Vs. TATA POWER DELHI DISTRIBUTION LTD. AND ORS.
|
August 31, 2015 |
|
SUBHASH CHANDRA Vs. POSITIV TELEVISION (P) LTD.
|
January 15, 2015 |
|
SUBHASH CHANDRA AGARWAL Vs. THE REGISTRAR, SUPREME COURT OF INDIA AND ORS.
|
April 17, 2015 |
|
SUBHASH CHANDRA AGRAWAL Vs. OFFICE OF THE ATTORNEY GENERAL OF INDIA
|
March 10, 2015 |
|
SUBHASH CHANDRA AGRAWAL; M HAROON SIDDIQUI Vs. INDIAN FARMERS FERTILISER COOPERATIVE LTD
|
March 2, 2015 |
|
SUBHASH CHHABRA Vs. STATE
|
December 23, 2015 |
|
SUBHASH GAUR Vs. UCO BANK
|
May 22, 2015 |
|
SUBHASH JAIN Vs. UNION OF INDIA & ORS
|
July 20, 2015 |
|
SUBHASH RANA AND ORS. Vs. THE STATE (NCT) OF DELHI AND ORS.
|
September 1, 2015 |
|
SUBHASH RATURI AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 2, 2015 |
|
SUBHASH SHARMA Vs. STATE
|
January 16, 2015 |
|
SUBHASH YADAV Vs. NARESH KUMAR AND ORS.
|
September 18, 2015 |
|
SUBHODH CHANDRA DUTTA AND ORS. Vs. UNION OF INDIA (RAILWAYS) AND ORS.
|
April 8, 2015 |
|
SUBIR SINGH AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
October 6, 2015 |
|
SUBODH GUPTA AND ORS. Vs. C.B.I.
|
April 7, 2015 |
|
SUBRAMANIAN SWAMY Vs. RAJU AND ORS.
|
December 18, 2015 |
|
SUBRATA BHAUMIK Vs. RESERVE BANK OF INDIA SERVICES BOARD
|
April 29, 2015 |
|
SUDEEP SANWAL AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
|
October 29, 2015 |
|
SUDERSHAN KUMAR SHARMA Vs. ASIANS BUILDTECH ENGINEERS
|
November 4, 2015 |
|
SUDESH Vs. DEEPAK TYAGI
|
February 20, 2015 |
|
SUDESH GALAUT AND ORS. Vs. OM PRAKASH & CO.
|
October 16, 2015 |
|
SUDESH JAIN Vs. DIRECTORATE OF EDUCATION
|
May 21, 2015 |
|
SUDESH KOHLI AND ORS. Vs. RAM GOPAL AND ORS.
|
September 14, 2015 |
|
SUDESH KUMAR BHASIN Vs. SATISH SACHDEVA & ANR
|
November 27, 2015 |
|
SUDESH KUMAR JULKA Vs. HOTEL CORPORATION OF INDIA
|
January 27, 2015 |
|
SUDHAKAR TIWARI Vs. DELHI DEVELOPMENT AUTHORITY
|
March 20, 2015 |
|
SUDHIR BANSAL Vs. SHYAMA DEVI AND ORS.
|
July 2, 2015 |
|
SUDHIR CHAUDHRY AND ORS. Vs. STATE
|
February 11, 2015 |
|
SUDHIR KUMAR Vs. GOVT OF N C T OF DELHI AND ORS
|
July 15, 2015 |
|
SUDHIR KUMAR Vs. STATE GOVT OF NCT OF DELHI & ORS
|
July 10, 2015 |
|
SUDHIR KUMAR AND ORS. Vs. STATE
|
April 30, 2015 |
|
SUDHIR KUMAR JAIN Vs. UNION OF INDIA
|
January 16, 2015 |
|
SUDHIR MANSINGHKA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
August 4, 2015 |
|
SUDHIR PASWAN Vs. STATE (GOVT OF NCT), DELHI
|
March 11, 2015 |
|
SUDHIR SHARMA AND ORS. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
February 27, 2015 |
|
SUJATA SHARMA Vs. MANU GUPTA
|
December 22, 2015 |
|
SUJAUDDIN KHAN AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND OTHERS
|
August 27, 2015 |
|
SUJREET KAUR DADIAL Vs. STATE AND OTHERS
|
February 18, 2015 |
|
SUKENDU SEKHAR BASAK AND ORS. Vs. DILIP KUMAR BOSE
|
November 30, 2015 |
|
SUKH VARSHA BABBAR Vs. PREM NATH BABBAR
|
September 8, 2015 |
|
SUKHAPAL SINGH AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
May 19, 2015 |
|
SUKHVIR SINGH Vs. UOI
|
March 16, 2015 |
|
SUKUMAR CHAND JAIN Vs. ATTAM VALLABH COOP. GROUP HOUSING
|
February 18, 2015 |
|
SUKUMAR CHAND JAIN Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
May 15, 2015 |
|
SULTAN HUSSAIN Vs. UNION OF INDIA & ORS
|
July 14, 2015 |
|
SUMAN Vs. STATE (NCT OF DELHI) & ORS
|
October 7, 2015 |
|
SUMAN BALA Vs. KEWAL KUMAR SHARMA & ORS
|
August 18, 2015 |
|
SUMAN BANSI DHAR AND ORS. Vs. UOI
|
July 10, 2015 |
|
SUMAN DEVI Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
August 5, 2015 |
|
SUMAN DEVI Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
August 5, 2015 |
|
SUMAN KAPOOR Vs. RAKESH KUMAR
|
June 29, 2015 |
|
SUMAN KUNDRA Vs. SANJEEV KUNDRA
|
May 28, 2015 |
|
SUMAN LATA Vs. BANK OF INDIA
|
October 5, 2015 |
|
SUMAN LATA Vs. GOVT. OF NCT DELHI AND ORS.
|
February 27, 2015 |
|
SUMAN LATA Vs. STATE (NCT OF DELHI) & ANR
|
December 21, 2015 |
|
SUMAN SABHARWAL AND ORS. Vs. STATE AND ORS.
|
October 29, 2015 |
|
SUMEET KAUR Vs. DIRECTOR OF EDUCATION & ORS
|
July 7, 2015 |
|
SUMER SINGH AND ORS. Vs. STATE
|
December 21, 2015 |
|
SUMER SINGH SALKAN Vs. REEMA AND ORS.
|
February 20, 2015 |
|
SUMIT Vs. STATE (NCT OF DELHI)
|
September 9, 2015 |
|
SUMIT & ANR Vs. STATE & ANR
|
July 21, 2015 |
|
SUMIT AND OTHERS Vs. STATE
|
December 15, 2015 |
|
SUMIT DAKSH & ORS Vs. STATE & ANR
|
October 7, 2015 |
|
SUMIT GOEL AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
August 11, 2015 |
|
SUMIT GUAR AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
August 3, 2015 |
|
SUMIT KUMAR Vs. STATE & ORS
|
November 2, 2015 |
|
SUMIT MITTAL & ANR Vs. STATE OF NCT & ANR
|
July 21, 2015 |
|
SUMIT SHARMA Vs. VIKAS KUNDALIA & ORS
|
October 30, 2015 |
|
SUMIT SINGH AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
|
May 8, 2015 |
|
SUMITA DEY BHATTACHARYA Vs. UNION OF INDIA AND ORS.
|
January 22, 2015 |
|
SUMITRA DEVI W/O LATE SH JIWAN DASS Vs. AVTAR SINGH S/O RAGHUBIR SINGH
|
April 21, 2015 |
|
SUMITRA GUPTA Vs. PUNJAB NATIONAL BANK
|
May 5, 2015 |
|
SUN BROADCAST EQUIPMENT PVT. LTD. Vs. PRASAR BHARATI AND ORS.
|
October 1, 2015 |
|
SUN DISTRIBUTION SERVICES PRIVATE LIMITED Vs. UNION OF INDIA & ANR
|
August 31, 2015 |
|
SUN PHARMA LABORATORIES LTD Vs. TTK HEALTHCARE LTD & ANR
|
August 24, 2015 |
|
SUNAGRO SEEDS PVT. LTD. Vs. NATIONAL SEEDS CORPORATION LTD.
|
May 6, 2015 |
|
SUNBLOSSUM FLORALS LTD. AND ORS. Vs. NATIONAL HORTICULTURE BOARD
|
March 10, 2015 |
|
SUNDARAM PARCEL SERVICE Vs. UNION OF INDIA AND ORS
|
October 16, 2015 |
|
SUNDER & ORS Vs. STATE (NCT OF DELHI) & ORS
|
July 23, 2015 |
|
SUNDER DEV KUSHWAHA Vs. STATE
|
January 12, 2015 |
|
SUNDER KUKREJA AND ORS. Vs. MOHAN LAL KUKREJA AND ORS.
|
October 9, 2015 |
|
SUNDER LAL Vs. KENDRIYA VIDYALAYA SANGATHAN
|
February 27, 2015 |
|
SUNDRI APPARELS (INDIA) PVT LTD Vs. KOTAK MAHINDRA BANK LTD
|
December 2, 2015 |
|
SUNHARI SINGH & ANR. Vs. JAGDISH
|
April 27, 2015 |
|
SUNHILL PUBLIC SCHOOL Vs. GOVT. OF NCT, DELHI AND ORS.
|
February 19, 2015 |
|
SUNIL Vs. STATE GOVT. NCT OF DELHI
|
August 13, 2015 |
|
SUNIL Vs. STATE
|
September 22, 2015 |
|
SUNIL Vs. STATE (NCT OF DELHI)
|
December 4, 2015 |
|
SUNIL & ORS Vs. STATE & ANR
|
October 16, 2015 |
|
SUNIL @ BHURA Vs. GOVT OF NCT OF DELHI & ORS
|
December 15, 2015 |
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SUNIL ABROL Vs. USHA SETHI AND ORS.
|
December 23, 2015 |
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SUNIL ALAG Vs. UNION OF INDIA AND ORS.
|
May 28, 2015 |
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SUNIL AND ORS. Vs. STATE AND ORS.
|
April 17, 2015 |
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SUNIL AND ORS. Vs. STATE AND ORS.
|
November 4, 2015 |
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SUNIL AND ORS. Vs. STATE (GNCT OF DELHI)
|
April 10, 2015 |
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SUNIL BHALLA AND ORS Vs. STATE NCT DELHI AND ANR
|
August 11, 2015 |
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SUNIL GOMBER Vs. ANIL GOMBER
|
January 13, 2015 |
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SUNIL GROVER Vs. STATE
|
October 19, 2015 |
|
SUNIL GUPTA Vs. NARGIS KHANNA
|
March 10, 2015 |
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SUNIL KALRA Vs. RAJ KUMAR YADAV AND ORS.
|
September 8, 2015 |
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SUNIL KUMAR Vs. SATISH KUMAR WANCHOO
|
June 29, 2015 |
|
SUNIL KUMAR Vs. STATE
|
January 6, 2015 |
|
SUNIL KUMAR Vs. STATE NCT OF DELHI AND ORS.
|
November 16, 2015 |
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SUNIL KUMAR Vs. SANDEEP KUMAR
|
April 21, 2015 |
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SUNIL KUMAR & ANR Vs. STATE (G N C T DELHI) & ANR
|
December 18, 2015 |
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SUNIL KUMAR AND ORS. Vs. STATE (GOVT. OF NCT) OF DELHI
|
March 3, 2015 |
|
SUNIL KUMAR AND ORS. Vs. THE STATE AND ORS.
|
May 26, 2015 |
|
SUNIL KUMAR AND ORS. Vs. UOI AND ORS.
|
September 21, 2015 |
|
SUNIL KUMAR AND ORS. Vs. THE STATE AND ORS.
|
February 4, 2015 |
|
SUNIL KUMAR GUPTA Vs. UNION OF INDIA & ANR
|
May 1, 2015 |
|
SUNIL KUMAR JHA Vs. STATE
|
December 3, 2015 |
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SUNIL KUMAR MISHRA & ORS Vs. STATE & ANR
|
October 7, 2015 |
|
SUNIL SEHGAL Vs. CHANDER BATRA AND ORS.
|
September 23, 2015 |
|
SUNIL SIKRI Vs. THE MANAGEMENT COMMITTEE OF GURU HARKISHAN PUBLIC SCHOOL AND ORS.
|
September 29, 2015 |
|
SUNIL SINGH Vs. STATE ( NCT OF DELHI) & ORS
|
July 21, 2015 |
|
SUNIR KHURANA Vs. UNION OF INDIA & ORS
|
April 16, 2015 |
|
SUNIR KHURANA Vs. APPOINTMENTS COMMITTEE OF THE CABINET AND ORS.
|
July 17, 2015 |
|
SUNIT SHAH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 23, 2015 |
|
SUNITA @ RANI & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
July 20, 2015 |
|
SUNITA ARORA AND ORS. Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 28, 2015 |
|
SUNITA BHARDWAJ Vs. DELHI JAL BOARD
|
April 29, 2015 |
|
SUNITA DEVI Vs. UNION OF INDIA
|
March 11, 2015 |
|
SUNITA DEVI Vs. CORPORATION BANK
|
February 2, 2015 |
|
SUNITA GHAI Vs. RAJIV MALHOTRA & ORS
|
December 2, 2015 |
|
SUNITA GOEL Vs. GNCT OF DELHI AND ORS
|
May 6, 2015 |
|
SUNITA NAYYAR Vs. DIRECTOR OF EDUCATION & ORS
|
May 5, 2015 |
|
SUNITA PREM JOHN Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
April 27, 2015 |
|
SUNITA RANI VERMA Vs. UNION OF INDIA
|
February 13, 2015 |
|
SUNITA REKHI AND ORS. Vs. Y.D. PURI AND ORS.
|
December 2, 2015 |
|
SUNITA SAWHNEY Vs. UNION OF INDIA & ORS
|
December 3, 2015 |
|
SUNITA TAKWAL Vs. SANDEEP TAKWAL
|
July 23, 2015 |
|
SUNNI KADIAN Vs. STATE (GOVT OF NCT OF DELHI)
|
July 13, 2015 |
|
SUNNY (MINOR) AND ORS. Vs. RAJ SINGH AND ORS.
|
November 17, 2015 |
|
SUNNY ARORA AND ORS. Vs. STATE AND ORS.
|
November 6, 2015 |
|
SUNSHINE INDIA PVT LTD Vs. BHAI MANJIT SINGH (HUF)
|
May 20, 2015 |
|
SUNWORLD INFRASTRUCTURE PVT LTD Vs. ITO WARD 24 (3), NEW DELHI
|
March 5, 2015 |
|
SUPAPORN PATSAK Vs. STATE
|
September 3, 2015 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. MAURY DIGINET PVT. LTD.
|
July 15, 2015 |
|
SUPER CASSETTES INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA
|
August 7, 2015 |
|
SUPERFLO PVT LTD Vs. SANDHYAMANI ASSOCIATES(P) LTD & ANRS
|
December 17, 2015 |
|
SUPERIOR EXIM (P) LTD. Vs. VEENA ASSOCIATES AND ORS.
|
May 13, 2015 |
|
SUPREME INFRASTRUCTURE INDIA LIMITED Vs. UNION OF INDIA
|
March 2, 2015 |
|
SURABHI GEHLOT AND ORS. Vs. SWARN KANTA PUNJ
|
September 18, 2015 |
|
SURAJ Vs. STATE AND ORS.
|
August 13, 2015 |
|
SURAJ Vs. STATE NCT OF DELHI
|
January 19, 2015 |
|
SURAJ & ORS Vs. TATA SONS & ANR
|
August 17, 2015 |
|
SURAJ AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI)
|
July 10, 2015 |
|
SURAJ PAL Vs. JAMIA HAMDARD (HAMDARD UNIVERSITY)
|
September 28, 2015 |
|
SURAJ VERMA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
July 8, 2015 |
|
SURAT SINGH Vs. STATE (NCT OF DELHI) AND ORS.
|
October 6, 2015 |
|
SURAT SINGH JANKALYAN TRUST (REGD) AMARENDER SINGH Vs. JUGLAL SINGH & ORS
|
April 15, 2015 |
|
SURBHI KHANNA Vs. AMIT KHANNA
|
March 4, 2015 |
|
SURENDER CHAUDHARY Vs. STATE AND ANR
|
September 11, 2015 |
|
SURENDER GUPTA Vs. STATE NCT OF DELHI
|
August 10, 2015 |
|
SURENDER KUAR MANGAL Vs. SANJEEV KUMAR AND ORS.
|
January 15, 2015 |
|
SURENDER KUMAR Vs. HARI SINGH AND ORS.
|
August 4, 2015 |
|
SURENDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
April 20, 2015 |
|
SURENDER KUMAR Vs. EAST DELHI MUNICIPAL CORPORATION
|
August 13, 2015 |
|
SURENDER KUMAR Vs. THE STATE NCT OF DELHI
|
October 29, 2015 |
|
SURENDER KUMAR Vs. VIRESH KUMAR
|
February 26, 2015 |
|
SURENDER KUMAR AGGARWAL Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS
|
August 14, 2015 |
|
SURENDER KUMAR AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
September 1, 2015 |
|
SURENDER KUMAR SHARMA Vs. STATE AND ORS.
|
October 19, 2015 |
|
SURENDER KUMAR SINGH LUTHRA AND ORS. Vs. STATE BANK OF PATIALA
|
October 19, 2015 |
|
SURENDER MALIK Vs. RAJ BALA
|
January 5, 2015 |
|
SURENDER NEGI Vs. UNION OF INDIA AND ORS.
|
July 9, 2015 |
|
SURENDER SINGH Vs. KALA DEVI
|
January 6, 2015 |
|
SURENDER SINGH Vs. MADURA COATS PVT. LTD.
|
February 10, 2015 |
|
SURENDER SINGH Vs. UNION OF INDIA AND ORS.
|
May 6, 2015 |
|
SURENDER SINGH & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 27, 2015 |
|
SURENDER SINGH & ORS Vs. STATE & ANR
|
December 4, 2015 |
|
SURENDER SINGH NEGI Vs. STATE (NCT OF DELHI) AND ORS.
|
December 1, 2015 |
|
SURENDER SOLANKI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 27, 2015 |
|
SURENDRA KUMAR GUPTA Vs. MUKESH KUMAR GUPTA
|
February 13, 2015 |
|
SURENDRA PANDEY Vs. COMMISSIONER, MCD AND ANR
|
August 3, 2015 |
|
SURESH @ TAU & ANR Vs. STATE & ORS
|
August 18, 2015 |
|
SURESH BABU Vs. CONSUL CONSOLIDATED PVT. LTD.
|
September 23, 2015 |
|
SURESH CHAND GUPTA Vs. MAN MOHAN GUPTA
|
May 15, 2015 |
|
SURESH CHAND JAIN Vs. DIRECTOR GENERAL AND ORS.
|
February 11, 2015 |
|
SURESH CHAND JAIN Vs. RAJESH JAIN
|
February 9, 2015 |
|
SURESH CHAND SHARMA Vs. DELHI TRANSPORT CORPORATION
|
July 21, 2015 |
|
SURESH CHANDRA GOYAL Vs. AMIT SINGHAL
|
May 14, 2015 |
|
SURESH KALMADI Vs. CBI
|
May 22, 2015 |
|
SURESH KAPOOR Vs. SHASHI KRISHANLAL KHANNA
|
February 3, 2015 |
|
SURESH KHANNA Vs. OP SURI MEMORIAL EDUCATION SOCIETY
|
January 8, 2015 |
|
SURESH KUMAR Vs. STATE AND ORS.
|
September 4, 2015 |
|
SURESH KUMAR Vs. JAIN CO-OPERATIVE BANK LTD
|
February 20, 2015 |
|
SURESH KUMAR Vs. GOVT OF NCT OF DELHI & ORS
|
August 12, 2015 |
|
SURESH KUMAR Vs. STATE OF DELHI
|
April 10, 2015 |
|
SURESH KUMAR Vs. DELHI TRANSPORT CORPORATION
|
March 17, 2015 |
|
SURESH KUMAR Vs. RAVI KISHAN
|
March 5, 2015 |
|
SURESH KUMAR AND ORS. Vs. STATE N.C.T. OF DELHI
|
November 26, 2015 |
|
SURESH KUMAR KAUSHIK Vs. RAJ BALA
|
February 11, 2015 |
|
SURESH KUMAR MALIK AND ORS Vs. STATE (NCT OF DELHI) AND ANR
|
December 18, 2015 |
|
SURESH NATH JHA Vs. INSTITUTE FOR STEEL DEVELOPMENT AND GROWTH AND ORS.
|
November 2, 2015 |
|
SURESH SHARMA Vs. RAJEEV GUPTA
|
January 12, 2015 |
|
SURINDER KAUR Vs. GURMEET SINGH AND ORS.
|
November 6, 2015 |
|
SURINDER KUMAR Vs. STATE OF NCT OF DELHI
|
November 16, 2015 |
|
SURINDER KUMAR BABBAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
July 10, 2015 |
|
SURINDER MAHENDRU & ANR Vs. LT GOVERNOR OF DELHI & ORS
|
August 10, 2015 |
|
SURINDER NARANG Vs. MADHU RANI
|
May 1, 2015 |
|
SURINDER PAL KAPOOR Vs. SWARAN KATYAL AND ORS.
|
August 5, 2015 |
|
SURINDER PAL KAUR Vs. STATE OF DELHI
|
September 10, 2015 |
|
SURINDER SINGH Vs. STATE AND ORS.
|
August 13, 2015 |
|
SURINDER SINGH Vs. DILSHAD KHAN AND ORS.
|
March 17, 2015 |
|
SURINDER SINGH Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
SURINDER SINGH Vs. STATE AND ORS.
|
July 13, 2015 |
|
SURINDER SINGH & ORS Vs. STATE & ANR
|
July 17, 2015 |
|
SURJEET & ORS Vs. STATE (GOVT OF NCT OF DELHI)
|
December 11, 2015 |
|
SURJEET SINGH &ORS Vs. STATE & ORS
|
October 12, 2015 |
|
SURJEET SINGH AND ORS. Vs. STATE AND ORS.
|
October 12, 2015 |
|
SURJEET SINGH BHATIA Vs. SITARAM
|
January 22, 2015 |
|
SURJEET SINGH KALRA AND ORS. Vs. DARSHAN LAL AND ORS.
|
February 24, 2015 |
|
SURJIT KAUR Vs. SHAHPURI CONSTRUCTION COMPANY
|
April 6, 2015 |
|
SURJIT SINGH (DECEASED) AND ORS Vs. UOI AND ORS
|
August 26, 2015 |
|
SURPAS Vs. UNION OF INDIA & ORS
|
March 27, 2015 |
|
SURYA ESTATES (P) LTD. AND ORS. Vs. SATISH KUMAR BHARTI AND ORS.
|
March 2, 2015 |
|
SUSHANT CHAND GUPTA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
October 5, 2015 |
|
SUSHIL Vs. STATE (GOVT. OF NCT) OF DELHI
|
August 4, 2015 |
|
SUSHIL AND ORS. Vs. STATE
|
November 3, 2015 |
|
SUSHIL BIDHURI Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
August 27, 2015 |
|
SUSHIL GROVER Vs. SATISH SHARMA
|
March 12, 2015 |
|
SUSHIL JAIN Vs. STATE OF NCT DELHI AND ANOTHER
|
August 21, 2015 |
|
SUSHIL KUMAR Vs. STATE
|
July 9, 2015 |
|
SUSHIL KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 20, 2015 |
|
SUSHIL KUMAR GUPTA Vs. SOFTWARE TECHNOLOGY PARKS OF INDIA AND ORS.
|
April 9, 2015 |
|
SUSHIL KUMAR GUPTA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
July 14, 2015 |
|
SUSHIL KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
July 7, 2015 |
|
SUSHIL KUMAR SEHGAL Vs. KRISHNA WATER DISPUTES TRIBUNAL
|
April 20, 2015 |
|
SUSHIL KUMAR SHARMA Vs. UOI
|
February 2, 2015 |
|
SUSHIL SHARMA AND ORS. Vs. STATE AND ORS.
|
February 27, 2015 |
|
SUSHIL YADAV AND ORS. Vs. VALLEY VIEW DEVELOPERS PVT. LTD. AND ORS.
|
October 19, 2015 |
|
SUSHILA & ORS Vs. STATE (NCT OF DELHI) & ORS
|
October 7, 2015 |
|
SUSHILA AGARWAL Vs. PARSHOTAM SARUP AGGARWAL AND ORS.
|
April 23, 2015 |
|
SUSHILA BADOLA Vs. TUSHAR PATNI AND ORS.
|
January 22, 2015 |
|
SUSHILA DEVI Vs. DIRECTORATE OF EDUCATION
|
January 12, 2015 |
|
SUSHILA GUPTA Vs. SURINDER KUMAR GOEL
|
February 24, 2015 |
|
SUSHILA PAREEK Vs. DELHI DEVELOPMENT AUTHORITY
|
May 22, 2015 |
|
SUSHILA YADAV Vs. LT COL (RETD) ATUL CHAUDHARY
|
April 29, 2015 |
|
SUSHMA KUMAR Vs. STATE & ORS
|
December 15, 2015 |
|
SUSHMA PATWA & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 7, 2015 |
|
SUVIDHA ADLAKHA Vs. NEW DELHI MUNICIPAL COUNCIL & ORS
|
May 7, 2015 |
|
SVEC CONSTRUCTIONS LTD. Vs. BHARTIYA RAIL BIJLEE COMPANY LTD.
|
January 21, 2015 |
|
SVETLANA KAZANKINA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 4, 2015 |
|
SWADESH SHARMA Vs. VIKAS SHARMA
|
February 3, 2015 |
|
SWALEHIN & ORS Vs. SULTANA BEGUM & ORS
|
July 13, 2015 |
|
SWAMI GURUDEV MUNI CHELA SANT SEWA DASS JI Vs. STATE AND ANR
|
September 30, 2015 |
|
SWAPAN KOHLI Vs. D.D.A
|
April 10, 2015 |
|
SWARAJ Vs. STATE AND ORS.
|
September 10, 2015 |
|
SWARAN PAL SINGH AND ORS. Vs. UOI AND ORS.
|
March 17, 2015 |
|
SWARN LATA AGARWAL AND ORS. Vs. NARANG MEDICINE CO.
|
November 24, 2015 |
|
SWARN SINGH CHAWLA Vs. UOI AND ORS.
|
August 17, 2015 |
|
SWAROVSKI INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 29, 2015 |
|
SWASTIK INDUSTRIAL POWERLINE LTD. Vs. COMMISSIONER TRADE & TAXES DELHI
|
August 28, 2015 |
|
SWASTIK PLASTICS Vs. SIPCHEM MARKETING COMPANY (SMC)
|
January 21, 2015 |
|
SWATI Vs. ARVIND MUDGAL
|
January 29, 2015 |
|
SWATI Vs. THE STATE (NCT OF DELHI)
|
September 11, 2015 |
|
SWATI ENTERPRISES Vs. INDIAN OIL CORPORATION LIMITED
|
October 28, 2015 |
|
SWIFT INITIATIVE PVT. LTD. Vs. DILIP CHHABRIA DESIGN PVT. LTD.
|
October 19, 2015 |
|
SYED MOHD NADEEM ALIAS MOHSIN AND ORS Vs. STATE NCT OF DELHI AND ANR
|
August 12, 2015 |
|
SYED MOHD. AKHTAR Vs. MANAGING COMMITTEE, MAZHARUL ISLAM SECONDARY SCHOOL AND ORS.
|
April 7, 2015 |
|
SYED MOIZ QUADRI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 29, 2015 |
|
SYED TANVIR HUSSAIN Vs. UNIVERSITY OF DELHI AND ORS.
|
October 5, 2015 |
|
SYED TANVIR HUSSAIN AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
|
March 18, 2015 |
|
SYLVANIA AND LAXMAN EMPLOYEES WELFARE UNION Vs. SHYAMA AGGARWAL AND ORS.
|
February 19, 2015 |
|
SYMANTEC SOFTWARE SOLUTIONS PVT. LTD. AND ORS. Vs. R. MODI AND ORS.
|
January 27, 2015 |
|
SYMED LABS LTD. Vs. GLENMARK PHARMACEUTICALS LTD.
|
January 19, 2015 |
|
SYNERGY STEELS LIMITED Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ORS.
|
October 5, 2015 |
|
SYNERGY WASTE MANAGEMENT PVT LTD Vs. GOVT OF NCT OF DELHI
|
May 28, 2015 |
|
SYSTEMES MOTEURS INDIA PRIVATE LIMITED Vs. SOGEFI MNR FILTRATION INDIA PRIVATE LIMITED
|
March 17, 2015 |
|
T K RAI Vs. UNION OF INDIA
|
February 11, 2015 |
|
T M SAMPATH Vs. UNION OF INDIA & ANOTHER
|
November 2, 2015 |
|
T R M PUBLIC SCHOOL Vs. ASSTT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 6, 2015 |
|
T R SAWHNEY MOTORS PVT LTD Vs. RAMVIR & ANR
|
September 14, 2015 |
|
T T LTD Vs. UOI & ANR
|
April 24, 2015 |
|
T.D. MURALIDHARAN Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
TABASSUM Vs. SHARIFF KHAN
|
January 19, 2015 |
|
TAHIR HUSSAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2015 |
|
TAJ MAHAL HOTEL Vs. INDUSTRIAL TRIBUNAL I AND ORS.
|
September 11, 2015 |
|
TAJ TELEVISION INDIA PVT LTD Vs. FASTWAY TRANSMISSION INDIA PVT LTD
|
March 10, 2015 |
|
TAJ TELEVISION INDIA PVT. LTD. Vs. FASTWAY TRANSMISSION INDIA PVT. LTD. AND ORS.
|
February 5, 2015 |
|
TAJDAR BABAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 7, 2015 |
|
TALIB @ DEV Vs. STATE (NCT OF DELHI)
|
January 6, 2015 |
|
TAMANA GULSHAN Vs. TABLE TENNIS FEDERATION OF INDIA AND ANR
|
May 6, 2015 |
|
TANAY RANA AND ORS. Vs. UNION PUBLIC SERVICE COMMISSION AND ORS.
|
September 23, 2015 |
|
TANMAY MUKHOPADHYAY Vs. STATE AND ORS.
|
April 17, 2015 |
|
TANUSHREE CHOPRA Vs. MINISTRY OF WOMEN AND CHILD DEVELOPMENT & ORS
|
December 17, 2015 |
|
TANWAR SINGH AND ORS Vs. STATE AND ANR
|
August 11, 2015 |
|
TARA CHAND AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
March 5, 2015 |
|
TARA CHAND& ANR Vs. STATE & ANR
|
July 23, 2015 |
|
TARA CHAUHAN Vs. PRADEEP KUMAR
|
March 13, 2015 |
|
TARA DEVI & ORS Vs. PINTOO & ORS
|
October 6, 2015 |
|
TARENDRA KUMAR JAIN Vs. UNION OF INDIA AND ORS.
|
November 19, 2015 |
|
TARIKH RAJA Vs. MAHIR RAJA
|
March 2, 2015 |
|
TARSEM SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
September 4, 2015 |
|
TARUN BATRA AND ORS. Vs. ROOPA SOOD
|
April 15, 2015 |
|
TARUN CHOPRA AND ORS. Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
|
May 5, 2015 |
|
TARUN GUPTA & ORS Vs. STATE & ANR
|
November 20, 2015 |
|
TARUN KAPAHI Vs. GOVT OF NCT OF DELHI AND ORS
|
October 6, 2015 |
|
TARUN KUMAR AND ORS. Vs. THE STATE NCT OF DELHI
|
August 14, 2015 |
|
TARUN PAL SINGH AND ORS. Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI AND ORS.
|
May 21, 2015 |
|
TARUN POPALI & ORS Vs. STATE & ANR
|
November 20, 2015 |
|
TARUN PRIYADARSHI AND ORS Vs. THE STATE AND ORS.
|
December 23, 2015 |
|
TARUN SAXENA Vs. STATE AND ORS.
|
May 6, 2015 |
|
TARUN SINGHAL Vs. DEVENDER KUMAR AND ORS.
|
September 7, 2015 |
|
TARUNJEET KAUR Vs. SCHOOL MANAGEMENT OF G.H.P.S. AND ORS.
|
March 17, 2015 |
|
TARUNJEET SINGH TANEJA Vs. SUKHVINDER KAUR & ANR
|
December 11, 2015 |
|
TASLEEM Vs. THE STATE (G.N.C.T. OF DELHI)
|
February 26, 2015 |
|
TASLEEM Vs. JAGDISH CHANDER
|
April 13, 2015 |
|
TATA AIG GENERAL INSURANCE CO LTD Vs. VIJAY KUMAR & ORS
|
January 19, 2015 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. KEDARNATH AND ORS.
|
April 10, 2015 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. AKANSHA AND ORS.
|
January 15, 2015 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. KUSUM AND ORS.
|
April 13, 2015 |
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TATA AIG GENERAL INSURANCE CO. LTD. Vs. SHAHEENA AND ORS.
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February 5, 2015 |
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TATA MOTORS LTD. Vs. STATE AND ORS.
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February 27, 2015 |
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TATA POWER DELHI DISTRIBUTION LTD Vs. DELHI STATE ELECTRICITY WORKERS UNION
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January 27, 2015 |
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TATA SONS LIMITED Vs. M VELLINGIRI & ANR
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March 3, 2015 |
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TATA SONS LIMITED AND ORS. Vs. ANIKET SINGH
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November 17, 2015 |
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TATA SONS LTD Vs. NEIL SOMBUNTHAM & ANR
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March 3, 2015 |
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TATPAL SINGH JAGGI AND ORS. Vs. UNION OF INDIA AND ORS.
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August 31, 2015 |
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TAXMANN ALLIED SERVICES PVT. LTD. Vs. CASANSAAR WEB SOLUTION PVT. LTD.
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November 30, 2015 |
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TECHNOLOGY PROMOTERS INDIA PVT LTD Vs. TECHNOLOGY PROMOTERS INDIA
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March 12, 2015 |
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TEJ BHAN JAMAN DAS Vs. BHARAT PETROLEUM CORPORATION LTD.
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November 19, 2015 |
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TEJ PAL GUPTA Vs. STATE
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August 7, 2015 |
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TEJ PRATAP SINGH @ CHHOTE ORS Vs. STATE OF NCT DELHI & ANR
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November 23, 2015 |
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TEJINDER PAL KAUR Vs. STATE OF NCT OF DELHI
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March 27, 2015 |
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TEJPAL & ORS Vs. STATE ( NCT OF DELHI) & ANR
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December 14, 2015 |
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TEJPAL SINGH Vs. UNION OF INDIA
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March 4, 2015 |
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TEJPAL YADAV & ORS Vs. STATE & ANR
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November 18, 2015 |
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TEJVEER SINGH Vs. UNION OF INDIA & ANR
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April 17, 2015 |
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TEJWANT SINGH & ORS Vs. STATE & ANR
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October 13, 2015 |
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TEK CHAND Vs. UNION OF INDIA AND ORS.
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May 11, 2015 |
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TEK CHAND AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
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October 13, 2015 |
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TEK SINGH AND ORS Vs. STATE AND ANR
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August 21, 2015 |
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TELEFONAKTIEBOLAGET L.M ERICSSON Vs. LAVA INTERNATIONAL LIMITED
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December 9, 2015 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. INTEX TECHNOLOGIES (INDIA) LIMITED
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March 13, 2015 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. MERCURY ELECTRONICS AND ORS.
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September 7, 2015 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. COMPETITION COMMISSION OF INDIA AND ORS.
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May 27, 2015 |
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TELEFONAKTIEBOLAGET LM ERICSSON (PUBL.) Vs. BEST IT WORLD (INDIA) PRIVATE LIMITED (IBALL)
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September 2, 2015 |
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TELEFONAKTIEBOLAGET LM ERICSSON(PUBL) Vs. MERCURY ELECTRONICS & ANR
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July 9, 2015 |
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TELETUBE ELECTRONICS LTD. Vs. COMMISSIONER OF INCOME TAX
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September 24, 2015 |
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TELEWINGS COMMUNICATION SERVICES PVT LTD Vs. VIOM NETWORKS LTD
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April 30, 2015 |
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TEMA INDIA LTD. Vs. ENGINEERS INDIA LTD.
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July 7, 2015 |
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THAKADOOR SPINNING MILLS Vs. UNION OF INDIA
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March 18, 2015 |
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THAN SINGH AND ORS. Vs. STATE AND ORS.
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February 12, 2015 |
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THANKAM N Vs. DEPUTY DIRECTOR OF EDUCATION
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January 19, 2015 |
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THE CMD, MTNL CORPORATE OFFICE AND ORS. Vs. S.K. MALHOTRA
|
April 16, 2015 |
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THE COMMISSIONER OF CUSTOMS Vs. AVINASH DAWAR AND ORS.
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December 3, 2015 |
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THE COMMISSIONER OF INCOME TAX Vs. DION GLOBAL SOLUTIONS LTD.
|
July 13, 2015 |
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THE COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD
|
December 22, 2015 |
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THE COMMISSIONER OF INCOME TAX Vs. HCL INFOSYSTEMS LTD.
|
December 21, 2015 |
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THE COMMISSIONER OF INCOME TAX Vs. MANOJ BANSAL
|
January 7, 2015 |
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THE COMMISSIONER OF INCOME TAX Vs. BHARAT BHUSHAN JAIN
|
January 8, 2015 |
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THE COMMISSIONER OF INCOME TAX Vs. SUNIL AGGARWAL
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November 2, 2015 |
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THE COMMISSIONER OF INCOME TAX AND ORS. Vs. MOHAN MEAKINS LIMITED AND ORS.
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January 22, 2015 |
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THE COMMISSIONER OF INCOME TAX CENTRAL-III AND ORS. Vs. PACL INDIA LIMITED AND ORS.
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July 20, 2015 |
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THE COMMISSIONER OF INCOME TAX-II Vs. MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD.
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March 27, 2015 |
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THE COMMISSIONER OF INCOME TAX-IV Vs. FORTUNE OCEANIC PRODUCTS LTD.
|
July 28, 2015 |
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THE COMMISSIONER, VAT Vs. PURE DRINKS (NEW DELHI) LTD.
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September 30, 2015 |
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THE COMMISSIONER, VAT Vs. A.K. WOOLLEN INDUSTRIES
|
February 19, 2015 |
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THE DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION Vs. VIVEK RANA AND ORS.
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December 7, 2015 |
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THE FOUNDRY VISIONMONGERS LTD. Vs. SATYANARAYANA REDDY S AND ORS.
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September 3, 2015 |
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THE GOLDS GYM LICENSING LLC, USA Vs. THE GOLD GYM, NEW DELHI AND ORS.
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March 10, 2015 |
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THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ORS. Vs. OM PRAKASH VERMA AND ORS.
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May 5, 2015 |
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THE LIQUIDATOR POLYMERLAND INDIA P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
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May 19, 2015 |
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THE MAGT. OF M/S CENTRAL CHEMIST Vs. ITS WORKMEN DEEN DAYAL
|
February 5, 2015 |
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THE MANAGEMENT OF D.D.A Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
|
September 10, 2015 |
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THE MANAGEMENT OF M.C.D. Vs. PRAVEEN KUMAR AND ORS.
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April 27, 2015 |
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THE MANAGEMENT OF M/S AMALGAMATED COMPONENTS (P) LTD. Vs. RADHEY SHYAM SHARMA
|
October 29, 2015 |
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THE MANAGEMENT OF RAMJAS PUBLIC SCHOOL (DAY BOARDING) Vs. DHARMENDER AND ORS.
|
September 3, 2015 |
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THE MANAGER, KHADI GRAMODYOG BHAWAN Vs. THE GENERAL SECRETARY, KHADI GRAMODYOG BHAWAN KAMGAR MANCH
|
September 7, 2015 |
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THE METAL SCRAP TRADING CORPN. Vs. SUNNAREN SEAWAYS INC., MONROVIA
|
October 8, 2015 |
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THE NATIONAL INSURANCE CO. LTD. Vs. SHASHI GOEL AND ORS.
|
February 13, 2015 |
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THE NATIONAL INSURANCE CO. LTD. Vs. DINESH TIWARI AND ORS.
|
February 13, 2015 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. PURAN LAL AND ORS.
|
October 28, 2015 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. VIPIN AND ORS.
|
January 5, 2015 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. AFSANA KHATOON AND ORS.
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May 26, 2015 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SHER SINGH AND ORS.
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March 2, 2015 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. RUKMA DEVI AND ORS.
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February 26, 2015 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. THE GIC EMPLOYEES UNION (NZ) AND ORS.
|
October 12, 2015 |
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THE NEW INDIA ASSURANE CO. LTD. Vs. ARTI DEVI AND ORS.
|
February 26, 2015 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. WARISH AHMED AND ORS.
|
February 20, 2015 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. MANURA AND ORS.
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February 20, 2015 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. M/S. ATMA RAM PROPERTIES
|
December 16, 2015 |
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THE ORIENTAL INSURANCE CO. LTD. Vs. MUKESH KUMAR AND ORS.
|
January 21, 2015 |
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THE ORIENTAL INSURANCE COMPANY LTD. Vs. IDRISH AND ORS.
|
May 27, 2015 |
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THE ORIENTAL INSURANCE COMPANY LTD. Vs. THE CHIEF COMMISSIONER AND ORS.
|
March 10, 2015 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX-08 Vs. SAMCOR GLASS LTD. AND ORS.
|
October 12, 2015 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX-9 AND ORS. Vs. ZIRCON TRADERS LTD.
|
July 29, 2015 |
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THE STATE Vs. ARIF
|
December 8, 2015 |
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THE STATE (NCT OF DELHI) Vs. SANJAY AND ORS.
|
January 12, 2015 |
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THE STATE (NCT OF DELHI) Vs. MUKESH AND ORS.
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March 18, 2015 |
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THE STATE TRADING CORPORATION OF INDIA LTD. Vs. GLOBAL STEEL HOLDINGS LIMITED AND ORS.
|
March 9, 2015 |
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THE TIBETAN CHILDRENS VILLAGE SCHOOL Vs. KARMA LAMA AND ORS.
|
August 26, 2015 |
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THE UNIVERSITY OF DELHI AND ORS. Vs. PRATAP SINGH BISHT AND ORS.
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July 15, 2015 |
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THE. COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD.
|
January 13, 2015 |
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THEON PHARMACEUTICALS LTD. Vs. DG, ESIC AND ORS.
|
March 13, 2015 |
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THEOPHILUS Vs. STATE
|
November 6, 2015 |
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THIRUMALAI CONSTRUCTIONS AND ENGINEERING INDIA PVT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
|
March 9, 2015 |
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THOMAS KARKETTA Vs. STATE
|
September 1, 2015 |
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THOMSON PRESS (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX-II
|
October 9, 2015 |
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THUFAIL AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
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July 17, 2015 |
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TILAK RAJ Vs. STATE
|
December 17, 2015 |
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TILAK RAJ Vs. STATE (GOVT OF NCT) OF DELHI
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September 30, 2015 |
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TIMBERLAND COMPANY Vs. HOUSE OF FASHION & ORS
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March 3, 2015 |
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TIMES INTERNET LTD. Vs. TIME BROADBAND SERVICES PVT. LTD.
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January 29, 2015 |
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TIRATH RAM AHUJA PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 15, 2015 |
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TIRATH RAM SHAH CHARITABLE TRUST AND ORS. Vs. SUGHRA BI
|
November 2, 2015 |
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TIRATH RAM SHAH CHARITABLE TRUST AND ORS. Vs. SUGHRA BI @ SUGHRA BEGUM (DECD.)
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August 6, 2015 |
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TIRLOK CHAND & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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July 3, 2015 |
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TIRUPATI METAL WORKS Vs. COMMISSIONER OF C. EX., DELHI-II
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April 27, 2015 |
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TITOO Vs. STATE
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August 25, 2015 |
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TNT INDIA PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
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May 6, 2015 |
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TODAY HOMES & INFRASTRUCTURE PVT. LTD. AND ORS. Vs. MAPLETREE PROPERTY PVT. LTD. AND ORS.
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April 21, 2015 |
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TODAY HOMES AND INFRASTRUCTURE LTD. Vs. JITENDER SINGH AND ORS.
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August 17, 2015 |
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TODAY HOMES AND INFRASTRUCTURE PVT. LTD. AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
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July 24, 2015 |
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TODAY TEA LTD Vs. AGGARWAL TEA CO & ANR
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March 26, 2015 |
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TOPS DETECTIVE & SECURITY SERVICES LTD Vs. UNION OF INDIA
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April 6, 2015 |
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TRACTEBEL CONSULTING ENGINEERS PRIVATE LIMITED Vs. TRACTEBEL ENGINEERING PRIVATE LIMITED
|
February 13, 2015 |
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TRACTEL TIRFOR INDIA PVT LTD Vs. NEHRU PLACE HOTELS LTD
|
February 24, 2015 |
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TRANS ACNR SOLUTIONS Vs. KAY KAY LOGISTICS
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January 29, 2015 |
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TRANS ASIAN INDUSTRIES EXPOSITION PVT. LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
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February 9, 2015 |
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TRANSPORT CORPORATION OF INDIA LTD. Vs. RESERVE BANK OF INDIA AND ORS.
|
February 25, 2015 |
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TRANSSTROY (INDIA) LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY
|
May 21, 2015 |
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TRENDSETTERS Vs. NORTH DELHI POWER LIMITED
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August 25, 2015 |
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TRG INDUSTRIES P. LTD. Vs. MACHINERY PARTS CORPORATION AND ORS.
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December 9, 2015 |
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TRG INDUSTRIES PVT. LTD. Vs. N.H.P.C. LTD.
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February 18, 2015 |
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TRIBHUVAN TOBACCO PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
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October 13, 2015 |
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TRIDIVESH SINGH MAINI Vs. CENTRAL BUREAU OF INVESTIGATION
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August 4, 2015 |
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TRIGEN ELECTRONICS PVT. LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
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July 10, 2015 |
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TRILOK CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
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March 9, 2015 |
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TRILOK CHAND PALI & ORS Vs. STATE (NCT OF DELHI) & ANR
|
November 18, 2015 |
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TRIMATIC ENGINEERING CO. P. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
April 7, 2015 |
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TRIMURTI EXPORTS & ORS Vs. MODELAMA EXPORTS LTD
|
March 25, 2015 |
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TRINITY AUTO COMPONENTS LTD Vs. UNION OF INDIA
|
May 15, 2015 |
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TRIPTI JHA AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
|
July 10, 2015 |
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TRIUNE ENERGY SERVICES PRIVATE LIMITED AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
November 19, 2015 |
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TRIVENI ENGINEERING AND INDUSTRIES LTD. Vs. COMMISSIONER OF TRADE AND TAXES
|
July 15, 2015 |
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TRR INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ORS.
|
September 16, 2015 |
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TRUSTLINE SECURITIES LTD Vs. ASHISH SHARMA
|
December 1, 2015 |
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TUBE EXPANSION EQUIPMENT PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
|
March 3, 2015 |
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TULIP ENGINEERING PVT LTD Vs. INCOME TAX OFFICER
|
February 9, 2015 |
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TUMMALA LAKSHMANA RAO Vs. UNION OF INDIA & ORS
|
March 23, 2015 |
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TUPPERWARE INDIA (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 25, 2015 |
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TURNER BROADCASTING SYSTEMS ASIA PACIFIC INC. Vs. DEPUTY DIRECTOR OF INCOME TAX
|
October 8, 2015 |
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TUSHANT Vs. UNIVERSITY OF DELHI AND ORS.
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July 1, 2015 |
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TUSHAR RANJAN MOHANTY Vs. UNION OF INDIA AND ORS
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September 30, 2015 |
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TUSHAR RANJAN MOHANTY Vs. UNION OF INDIA & ORS
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September 29, 2015 |
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TUSHAR RANJAN MOHANTY Vs. UNION OF INDIA AND ORS.
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April 27, 2015 |
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TWINKLE BUILDERS & PROMOTERS PVT. LTD. Vs. SKAI COMPANY
|
June 30, 2015 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. PREMA DEVI & ANR
|
March 17, 2015 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. MOD SHARAFAT & ANR
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March 19, 2015 |
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U.D.K. PAPERS PVT. LTD. Vs. GLORY GRAPHICS PVT. LTD.
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February 11, 2015 |
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U.D.K. PAPERS PVT. LTD. Vs. SHAILEJA PAPERS LTD. AND ORS.
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August 19, 2015 |
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U.N. BHARDWAJ Vs. Y.N. BHARDWAJ AND ORS.
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October 5, 2015 |
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U.O.I. Vs. N. MOHAMMAD
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April 15, 2015 |
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U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. UNION OF INDIA AND ORS.
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November 6, 2015 |
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U.P. ROADWAYS Vs. SANTOSH KHURANA AND OTHERS
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July 15, 2015 |
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U.P. RURAL INSTITUTE OF MEDICAL SCIENCE & RESEARCH AND ORS. Vs. UNION OF INDIA AND ORS.
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July 13, 2015 |
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U.P. SINGH Vs. UOI AND ORS.
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November 19, 2015 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. GANGA SAGAR AND ORS.
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May 27, 2015 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHAHIDA AND ORS.
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January 28, 2015 |
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UBER INDIA TECHNOLOGY PRIVATE LIMITED AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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July 8, 2015 |
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UCO BANK Vs. ANITA & ANR
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September 30, 2015 |
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UDAI SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN
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May 28, 2015 |
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UDAY FOUNDATION FOR CONGENITAL DEFECTS AND RARE BLOOD GROUPS Vs. UNION OF INDIA AND ORS.
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February 25, 2015 |
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UDAY KOTAK Vs. G D FOODS MFG (I) PVT LTD
|
May 6, 2015 |
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UDAY KUMAR SINHA Vs. STATE
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January 28, 2015 |
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UDAY KUMAR YADAV Vs. STATE (NCT OF DELHI)
|
February 12, 2015 |
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UDAY PUNJ Vs. COMMISSIONER OF INCOME TAX (CENTRAL)-3
|
April 24, 2015 |
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UDAYVEER SINGH Vs. PUBLIC WORKS DEPARTMENT
|
November 27, 2015 |
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UDESH KUMAR CHAWLA Vs. UNION OF INDIA
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March 18, 2015 |
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UDIT TEXTILES Vs. COMMISSIONER OF CUSTOMS (EXPORT)
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November 23, 2015 |
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UJJAL MUKHERJEE AND ORS. Vs. NATIONAL INFORMATICS CENTRE SERVICES INC. (NICSI)
|
October 29, 2015 |
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ULTRA HOME CONSTRUCTION PVT. LTD. Vs. PURUSHOTTAM KUMAR CHAUBEY AND ORS.
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July 20, 2015 |
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UMA DEVI Vs. SHIVRAJ KRISHAN GUPTA AND ORS.
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January 30, 2015 |
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UMA MUDGAL Vs. CRPF PUBLIC SCHOOL AND ORS.
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November 30, 2015 |
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UMA NATH Vs. STATE OF DELHI
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May 14, 2015 |
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UMA SHANKAR Vs. STATE (NCT) OF DELHI
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February 3, 2015 |
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UMA SHANKAR TIWARI & ANR Vs. STATE NCT OF DELHI &ANR
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December 18, 2015 |
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UMA SHANKER SHARMA Vs. RAJESH SHARMA
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May 27, 2015 |
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UMANG JUNEJA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
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October 7, 2015 |
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UMED SINGH Vs. UNION OF INDIA AND ORS.
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July 2, 2015 |
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UMED SINGH Vs. GOVT OF NCT OF DELHI & ANR
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July 17, 2015 |
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UMED SINGH BAID Vs. UOI AND ORS.
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May 27, 2015 |
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UMESH Vs. STATE OF NCT OF DELHI
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September 23, 2015 |
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UMESH Vs. STATE
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November 17, 2015 |
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UMESH AND OTHERS Vs. STATE GOVT OF NCT OF DELHI ANOTHER
|
August 24, 2015 |
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UMESH CHAND SHARMA Vs. BSES RAJDHANI POWER LTD. AND ORS.
|
September 4, 2015 |
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UMESH KUMAR Vs. STATE
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March 2, 2015 |
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UMESH KUMAR Vs. STATE
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March 3, 2015 |
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UMESH KUMAR PUSHKARNA & ANR Vs. STATE
|
August 12, 2015 |
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UMESH KUMAR TIWARI Vs. HYATT REGENCY HOTEL
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September 15, 2015 |
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UMESH SAROHA Vs. NATHA SINGH
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March 24, 2015 |
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UMESH SINGH BISHT AND OTHERS Vs. STATE NCT OF DELHI AND ANOTHER
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August 21, 2015 |
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UMESH YARN AGENCIES Vs. MAHAVEER FORGINGS PVT. LTD. AND ORS.
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April 8, 2015 |
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UNIEXCEL POLYCHEM PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
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April 24, 2015 |
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UNION BANK OF INDIA Vs. GLOBAL HERITAGE VENTURE LIMITED & ORS
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April 6, 2015 |
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UNION BANK OF INDIA Vs. BHARAT BHUSHAN
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April 23, 2015 |
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UNION OF INDIA Vs. O.P. NAHAR
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April 22, 2015 |
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UNION OF INDIA Vs. RISHI ENGINEERING & CONSTRUCTION (P) LTD
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January 30, 2015 |
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UNION OF INDIA Vs. CHL LIMITED AND ORS.
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January 15, 2015 |
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UNION OF INDIA Vs. GOPAL DUTT PANDEY
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April 15, 2015 |
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UNION OF INDIA Vs. JAI SINGH
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February 24, 2015 |
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UNION OF INDIA Vs. V C SAXENA
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January 14, 2015 |
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UNION OF INDIA Vs. LALIT KUMAR
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January 5, 2015 |
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UNION OF INDIA Vs. SURENDER KUMAR SAINI
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February 9, 2015 |
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UNION OF INDIA Vs. DAYA NAND
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February 25, 2015 |
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UNION OF INDIA Vs. AMAR SINGH
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January 6, 2015 |
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UNION OF INDIA Vs. MEENA KUMARI
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January 19, 2015 |
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UNION OF INDIA Vs. M.N. SRIDHAR RAO
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March 18, 2015 |
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UNION OF INDIA Vs. YUVRAJ GUPTA AND ORS.
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October 7, 2015 |
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UNION OF INDIA Vs. VASUDHA GUPTA AND ORS.
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September 18, 2015 |
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UNION OF INDIA Vs. KTECH ENGINEERS BUILDERS CO. PVT. LTD. AND ORS.
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November 2, 2015 |
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UNION OF INDIA Vs. MAHIPAL KUMAR
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October 14, 2015 |
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UNION OF INDIA Vs. JAWAHAR SINGH
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January 6, 2015 |
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UNION OF INDIA Vs. MAHALAXMI SAW MILLS PVT LTD
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January 19, 2015 |
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UNION OF INDIA Vs. K. NARASIMHA
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January 27, 2015 |
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UNION OF INDIA Vs. RAKESH KUMAR
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February 2, 2015 |
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UNION OF INDIA Vs. NIDHI BUILDERS
|
December 10, 2015 |
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UNION OF INDIA Vs. N.N. BUILDCON PVT. LTD.
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September 1, 2015 |
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UNION OF INDIA Vs. GIRIJA SHANKAR SHUKLA
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March 10, 2015 |
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UNION OF INDIA Vs. VIJAY SINGH & ORS
|
August 24, 2015 |
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UNION OF INDIA Vs. SUNITA DEVI & ORS
|
July 3, 2015 |
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UNION OF INDIA Vs. SUKANI DEVI & ORS
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August 14, 2015 |
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UNION OF INDIA Vs. HARDY EXPLORATION & PRODUCTION (INDIA) INC
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July 9, 2015 |
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UNION OF INDIA Vs. SHANTI DEVI & ORS
|
August 10, 2015 |
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UNION OF INDIA Vs. N.K. GARG & CO.
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November 2, 2015 |
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UNION OF INDIA Vs. NIDHI BUILDERS
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October 12, 2015 |
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UNION OF INDIA Vs. NITISHWAR AYURVED MEDICAL COLLEGE & HOSPITAL AND ORS.
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March 4, 2015 |
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UNION OF INDIA Vs. YOGESH NIRALA AND ORS
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October 30, 2015 |
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UNION OF INDIA Vs. BIRENDER SINGH & ORS
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October 15, 2015 |
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UNION OF INDIA Vs. NARENDER SINGH RATHEE & ANR
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December 16, 2015 |
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UNION OF INDIA Vs. ELNET TECHNOLOGIES LTD & ANR
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December 21, 2015 |
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UNION OF INDIA Vs. NAVEEN KUMAR AND ORS
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December 7, 2015 |
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UNION OF INDIA Vs. HEM SINGH
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May 13, 2015 |
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UNION OF INDIA Vs. KTECH ENGINEERS BUILDERS PVT LTD
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May 11, 2015 |
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UNION OF INDIA Vs. JAGDAMBA SINGH
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July 2, 2015 |
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UNION OF INDIA Vs. ASSOCIATED CONSTRUCTION CO.
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May 20, 2015 |
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UNION OF INDIA Vs. R.C. BAKSHI
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February 26, 2015 |
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UNION OF INDIA Vs. SHAMEEM AKHTAR
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September 11, 2015 |
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UNION OF INDIA Vs. SANTAN AND ORS.
|
October 8, 2015 |
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UNION OF INDIA Vs. SAB INDUSTRIES LTD.
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September 21, 2015 |
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UNION OF INDIA & ORS Vs. SUBHASH CHANDER SHARMA
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December 8, 2015 |
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UNION OF INDIA & ORS Vs. CENTRAL GOVT HOSPITAL RADIOGRAPHERS
WELFARE ASSOCI
|
October 8, 2015 |
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UNION OF INDIA & ORS Vs. RAJ SINGH
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November 17, 2015 |
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UNION OF INDIA & ORS Vs. JAGDEEP
|
November 17, 2015 |
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UNION OF INDIA & ORS Vs. SANGEETA
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November 17, 2015 |
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UNION OF INDIA & ORS Vs. BABITA
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November 4, 2015 |
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UNION OF INDIA & ORS Vs. ANATH MANDAL AND ORS
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August 10, 2015 |
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UNION OF INDIA & ORS Vs. GYAN DEV PRASAD
|
August 6, 2015 |
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UNION OF INDIA & ORS Vs. V P LAVANIA
|
July 15, 2015 |
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UNION OF INDIA & ORS Vs. ASHOK KUMAR AGGARWAL
|
August 17, 2015 |
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UNION OF INDIA & ORS Vs. MADHU TRANSPORT COMPANY PVT LTD & ANR
|
November 6, 2015 |
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UNION OF INDIA (MINISTRY OF RAILWAYS) AND ORS. Vs. J. SONS ENGINEERING CORPORATION LTD. AND ORS.
|
April 15, 2015 |
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UNION OF INDIA AND ANR Vs. GIR RAJ
|
August 14, 2015 |
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UNION OF INDIA AND ORS Vs. MADAN LAL AND ANR
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July 14, 2015 |
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UNION OF INDIA AND ORS Vs. YOGENDER MITTAL
|
August 25, 2015 |
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UNION OF INDIA AND ORS Vs. A K TIWARI AND ORS
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August 26, 2015 |
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UNION OF INDIA AND ORS Vs. JAI BALAJI JYOTI STEELS LTD & ANR
|
November 6, 2015 |
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UNION OF INDIA AND ORS Vs. RAMAN KAPOOR
|
September 30, 2015 |
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UNION OF INDIA AND ORS Vs. JAI BALAJI INDUSTRIES LTD. AND ORS.
|
November 3, 2015 |
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UNION OF INDIA AND ORS. Vs. S.S. SINGH
|
October 9, 2015 |
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UNION OF INDIA AND ORS. Vs. CHENAB CONSTRUCTION JOINT VENTURE
|
October 29, 2015 |
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UNION OF INDIA AND ORS. Vs. MAHENDER JIT SINGH
|
September 14, 2015 |
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UNION OF INDIA AND ORS. Vs. CHET RAM MEENA AND ORS.
|
October 29, 2015 |
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UNION OF INDIA AND ORS. Vs. MALTI GAUTAM
|
October 30, 2015 |
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UNION OF INDIA AND ORS. Vs. MAHALAXMI SAW MILLS P. LTD.
|
December 23, 2015 |
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UNION OF INDIA AND ORS. Vs. U. RAI ARYA
|
July 29, 2015 |
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UNION OF INDIA AND ORS. Vs. OM PRAKASH
|
August 4, 2015 |
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UNION OF INDIA AND ORS. Vs. DEEN DAYAL PANDEY
|
July 20, 2015 |
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UNION OF INDIA AND ORS. Vs. SHIV CHARAN LAL SHARMA
|
July 27, 2015 |
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UNION OF INDIA AND ORS. Vs. PAL SINGH AND ORS.
|
February 10, 2015 |
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UNION OF INDIA AND ORS. Vs. ALSTOM INDIA LIMITED
|
July 28, 2015 |
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UNION OF INDIA AND ORS. Vs. PRADEEP BELWAL AND ORS.
|
September 15, 2015 |
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UNION OF INDIA AND ORS. Vs. BIRENDRA SINGH AND ORS.
|
February 27, 2015 |
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UNION OF INDIA AND ORS. Vs. CPWD MAZDOOR UNION AND ORS.
|
October 19, 2015 |
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UNION OF INDIA AND ORS. Vs. K.T. AKHTAR AND ORS.
|
March 3, 2015 |
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UNION OF INDIA AND ORS. Vs. M.M. KOHLI
|
July 20, 2015 |
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UNION OF INDIA AND ORS. Vs. DEVENDER KUMAR
|
February 23, 2015 |
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UNION OF INDIA AND ORS. Vs. DEVI KRISHAN SHARMA
|
November 16, 2015 |
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UNION OF INDIA AND ORS. Vs. ADITYA NARAYAN AND ORS.
|
March 20, 2015 |
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UNION OF INDIA AND ORS. Vs. PRADEEP TOMAR
|
March 18, 2015 |
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UNION OF INDIA AND ORS. Vs. ANKIT KUMAR
|
May 19, 2015 |
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UNION OF INDIA AND ORS. Vs. PAL JAIN
|
September 23, 2015 |
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UNION OF INDIA AND ORS. Vs. DARSHAN LAL
|
August 25, 2015 |
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UNION OF INDIA AND ORS. Vs. RAVI DUTT PATHAK
|
September 2, 2015 |
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UNION OF INDIA AND ORS. Vs. SHIV NARAYAN SHARMA
|
November 30, 2015 |
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UNION OF INDIA AND ORS. Vs. SHIV KUMAR
|
March 4, 2015 |
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UNION OF INDIA AND ORS. Vs. RAJENDER KUMAR
|
January 29, 2015 |
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UNION OF INDIA AND ORS. Vs. SUDHANSHU KUMAR KHARE AND ORS.
|
May 22, 2015 |
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UNION OF INDIA AND ORS. Vs. DAYA RAM
|
August 21, 2015 |
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UNION OF INDIA AND ORS. Vs. M.A. HAQUE
|
September 1, 2015 |
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UNION OF INDIA AND ORS. Vs. DEEPAK NATRAJAN
|
November 23, 2015 |
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UNION OF INDIA AND OTHERS Vs. HARPAL SINGH
|
September 29, 2015 |
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UNION OF INDIA THR CENTRAL ORGANIZATION Vs. TAL MANUFACTURING SOLUTIONS LTD
|
August 12, 2015 |
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UNION PUBLIC SERVICE COMMISSION Vs. MADHU KHARE
|
April 29, 2015 |
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UNION PUBLIC SERVICE COMMISSION Vs. CHANDAN KUMAR
|
December 21, 2015 |
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UNION PUBLIC SERVICE COMMISSION Vs. SMITA RAMACHANDRAN AND ANR
|
December 16, 2015 |
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UNION PUBLIC SERVICE COMMISSION Vs. MAHESH MANGALAT
|
March 17, 2015 |
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UNION PUBLIC SERVICE COMMISSION Vs. SUGAN SINGH & ORS
|
December 2, 2015 |
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UNIQUE INFOWAYS PVT LTD Vs. SAPPHIRE PROJECTS PVT LTD
|
June 5, 2015 |
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UNITECH REALTY PRIVATE LIMITED Vs. UNIWORLD GARDEN APARTMENT
OWNERSASSOCIATION
|
May 29, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. MADHU SACHDEVA & ORS
|
March 23, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. MOHAN SINGH BISHT & ORS
|
April 22, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. NITIN SHARMA
|
May 27, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. BAHULEYAN
|
May 28, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. JAY DEVI
|
February 3, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. ARUN TOURS & TRAVELS PVT LTD
|
February 24, 2015 |
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UNITED INDIA INSURANCE CO LTD Vs. REKHA DEVI
|
March 12, 2015 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ASHOK KUMAR AND ORS.
|
January 22, 2015 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NEERAJ SEHRAWAT AND ORS.
|
September 29, 2015 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SABITA VESHIN AND ORS.
|
April 6, 2015 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NEELAM AND ORS.
|
November 26, 2015 |
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UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. SANJAY KUMAR AND ORS.
|
July 3, 2015 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SHASHI BALA
|
January 20, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAKESH AND ORS.
|
May 25, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. PRADEEP KUMAR AND ORS.
|
April 29, 2015 |
|
UNITED INSURANCE CO. LTD. Vs. MANISH KUMAR GUPTA
|
May 25, 2015 |
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UNITED PHOSPHORUS LIMITED Vs. AJAY GARG AND ORS.
|
May 28, 2015 |
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UNITED RWAS JOINT ACTION AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 30, 2015 |
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UNITY PRATIBHA CONSORTIUM Vs. AIRPORT AUTHORITY OF INDIA
|
January 21, 2015 |
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UNIVERSITY OF DELHI Vs. RATTAN MALA AHUJA
|
January 5, 2015 |
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UNIVERSITY OF DELHI Vs. KANWAR KUMAR GAMBHIR AND ORS.
|
August 4, 2015 |
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UNIVERSITY OF DELHI Vs. PREM LAL AND ORS.
|
April 7, 2015 |
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UNIVERSITY OF DELHI Vs. SUMAN KAPOOR AND ORS
|
May 18, 2015 |
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UNIVERSITY OF DELHI Vs. TAHEL RAM BELLANI AND ORS.
|
March 9, 2015 |
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UNIVERSITY OF DELHI Vs. RAM SHEKHAR JHA AND ORS.
|
February 27, 2015 |
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UNIVERSITY OF DELHI Vs. GIAN CHAND GUPTA AND ORS
|
April 7, 2015 |
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UNIVERSITY OF DELHI Vs. KALYAN SINGH AND ORS
|
April 7, 2015 |
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UNIVERSITY OF DELHI Vs. JOGINDER PAL BABBAR AND ORS
|
April 7, 2015 |
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UNIVERSITY OF DELHI Vs. DARSHAN BABBAR AND ORS
|
April 7, 2015 |
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UNIVERSITY OF DELHI Vs. KAUSHALYA RANI SETHI AND ORS
|
April 8, 2015 |
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UNIVERSITY OF DELHI Vs. RAM PRAKASH AND ORS.
|
April 8, 2015 |
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UNIVERSITY OF DELHI Vs. OM PRAKASH SHARMA AND ORS.
|
April 7, 2015 |
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UNIVERSITY OF DELHI Vs. HEM CHAND AGGARWAL AND ORS.
|
May 18, 2015 |
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UNIVERSITY OF DELHI Vs. USHA SHARMA AND ORS.
|
May 18, 2015 |
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UNIVERSITY OF DELHI Vs. SURESH KUMAR SAXENA AND ORS.
|
May 18, 2015 |
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UNIVERSITY OF DELHI Vs. HIRA LAL BHOLA AND ORS.
|
May 18, 2015 |
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UNIVERSITY OF DELHI Vs. SUBHASH CHANDER CHOPRA AND ORS.
|
May 18, 2015 |
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UNIVERSITY OF DELHI AND ORS. Vs. NALINI PRABHAKAR
|
May 15, 2015 |
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UOI Vs. D.S. MEENA
|
April 30, 2015 |
|
UOI Vs. JANKI DEVI
|
May 21, 2015 |
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UOI Vs. TEXMACO LTD.
|
September 3, 2015 |
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UOI Vs. S. SENGATHIR
|
May 12, 2015 |
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UOI & ORS Vs. SAVITA KHERA & ORS
|
August 13, 2015 |
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UOI & ORS Vs. ALL INDIA DEFENCE CIVILIAN CLERKS ASOCIATION OF AO
|
October 30, 2015 |
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UOI AND ANR Vs. AJAY KUJUR
|
July 10, 2015 |
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UOI AND ORS. Vs. SANTOSH ARORA
|
September 1, 2015 |
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UOI AND ORS. Vs. JETHA RAM AND ORS.
|
March 4, 2015 |
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UOI AND ORS. Vs. MANISHA SHARMA AND ORS.
|
November 4, 2015 |
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UOI AND ORS. Vs. KISHAN LALL SHARMA AND ORS.
|
October 9, 2015 |
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UOI, SECRETARY MINISTRY OF DEFENCE Vs. ANIL KUMAR
|
May 18, 2015 |
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UP AIRWAYS LTD. Vs. PRITAM SINGH
|
July 2, 2015 |
|
UPENDER MUKHIYA Vs. THE STATE (NCT OF DELHI)
|
May 29, 2015 |
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UPPAL ENGG CO PVT LTD Vs. BHARAT IMMUNOLOGICALS AND BIOLOGICALS CORP LTD
|
October 12, 2015 |
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UPPAL ENGG. CO. PVT. LTD. Vs. BHARAT IMMUNOLOGICALS AND BIOLOGICALS CORP. LTD.
|
October 12, 2015 |
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UPPER INDIA SUGAR MILLS EMPLOYEES PROVIDENT FUND Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 17, 2015 |
|
URMIL KUMARI Vs. BHARAT MEHTA AND ORS.
|
April 6, 2015 |
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URMILA DEVI AND ORS. Vs. DROPADI DEVI AND ORS.
|
October 14, 2015 |
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URMILA DEVI AND ORS. Vs. LAXMAN SINGH AND ORS.
|
March 20, 2015 |
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URMILA GOSWAMI Vs. COMMISSIONER, EDMC AND ORS.
|
September 22, 2015 |
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URMILA KUMARI Vs. OM PRAKASH JANGRA AND ORS.
|
March 20, 2015 |
|
URVASHI AGGARWAL Vs. INDER PAUL
|
March 23, 2015 |
|
USHA Vs. STATE
|
September 22, 2015 |
|
USHA Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
|
February 13, 2015 |
|
USHA CHANDNA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
|
September 18, 2015 |
|
USHA DAWAR Vs. MANAGEMENT, LADY HARDING MEDICAL COLLEGE AND ORS.
|
July 13, 2015 |
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UTC FIRE & SECURITY INDIA LTD. Vs. BHARTIYA RAIL BIJLEE COMPANY LIMITED AND ORS.
|
January 27, 2015 |
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UTKARSH TUTEJA AND ORS. Vs. STATE GOVT. OF NCT OF DELHI
|
July 16, 2015 |
|
UTTAM AGENCIES Vs. ASSTT. COLLECTOR AND ORS.
|
November 24, 2015 |
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UTTAM SUCROTECH INTERNATIONAL PRIVATE LIMITED Vs. UTTAM SUCROTECH INTERNATIONAL HOLDINGS PRIVATE LIMITED
|
November 6, 2015 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GULVASHRI AND ORS.
|
February 9, 2015 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HIMANSHU SAXENA
|
January 5, 2015 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GAURAV AGARWAL
|
May 27, 2015 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SUNITA ARORA & ANR
|
April 28, 2015 |
|
UZANTO CONSULTING INDIA PRIVATE LIMITED Vs. STATE
|
May 21, 2015 |
|
V JEGANATHAN ARULMONI Vs. CHIEF SECRETARY, GNCTD
|
May 27, 2015 |
|
V S CHAUHAN Vs. STATE AND ORS
|
September 3, 2015 |
|
V S KRISHNAN Vs. UNION OF INDIA AND ANR
|
May 6, 2015 |
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V. VIKRAM REDDY Vs. R.L AGENCIES PVT. LTD.
|
August 5, 2015 |
|
V.B. SECRITY SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 4, 2015 |
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V.G. JAGDISHAN Vs. INDOFOS INDUSTRIES LIMITED AND ORS.
|
July 6, 2015 |
|
V.K. AGGARWAL & ORS Vs. CHAIRMAN & M.D, IRCTC & ORS
|
November 27, 2015 |
|
V.K. AGGARWAL AND ORS. Vs. CHAIRMAN & M.D., IRCTC AND ORS.
|
December 1, 2015 |
|
V.K. JAIN Vs. C.B.I.
|
July 24, 2015 |
|
V.K. KADYAN Vs. P.K. GUPTA
|
February 20, 2015 |
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V.K. KAPOOR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 9, 2015 |
|
V.K. MODI Vs. IFCI LTD.
|
October 6, 2015 |
|
V.K. PANDEY Vs. UOI
|
January 14, 2015 |
|
V.N. BEHAL AND ORS. Vs. GURMEET SINGH WADALIA
|
April 17, 2015 |
|
V.P. GUPTA Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
|
V.P. SHARMA Vs. POONAM SHARMA
|
December 9, 2015 |
|
V.S. RAMAMURTHY AND ORS. Vs. TULSINARAYAN PRASAD
|
August 12, 2015 |
|
VAIBHAV BHANSALI Vs. UNIVERSITY OF DELHI AND ORS.
|
July 14, 2015 |
|
VAIBHAV DHAWAN Vs. STATE
|
June 3, 2015 |
|
VAISH CO-OPERATIVE ADARSH BANK LIMITED Vs. LUCKY STAR ESTATE INDIA(P) LTD
|
January 13, 2015 |
|
VAISHALI Vs. COLLEGE OF ART & ANR
|
September 3, 2015 |
|
VAKIL KUMAR MEENA Vs. DIRECTOR, EXPORT INSPECTION COUNCIL OF INDIA
|
April 16, 2015 |
|
VANDAN BALI Vs. STATE
|
July 13, 2015 |
|
VANDANA Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
December 8, 2015 |
|
VANDANA BATRA Vs. AERENS GOLDSOUK INTERNATIONAL LTD
|
July 13, 2015 |
|
VANDANA GUPTA AND ANR. Vs. KUWAIT AIRWAYS LTD AND ORS.
|
May 28, 2015 |
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VANDANA GUPTA AND ORS. Vs. KUWAIT AIRWAYS LTD. AND ORS.
|
August 14, 2015 |
|
VANDANA JHINGAN Vs. UOI AND ORS.
|
September 24, 2015 |
|
VANDANA KHANNA Vs. GOVT OF NCT OF DELHI & ORS
|
December 15, 2015 |
|
VANDANA KUMARI AND ORS. Vs. STATE OF DELHI
|
January 30, 2015 |
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VANEETA KHANNA AND ORS. Vs. RAJIV GUPTA AND ORS.
|
October 1, 2015 |
|
VARGHESE CHERIYAN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
December 18, 2015 |
|
VARINDER KAUR Vs. SCHOOL MANAGEMENT OF GHPS AND ORS.
|
May 7, 2015 |
|
VARUN BHARDWAJ Vs. STATE BANK OF INDIA AND ORS.
|
November 24, 2015 |
|
VARUN CAPITAL SERVICES LTD. Vs. RAJESH KUMAR
|
December 9, 2015 |
|
VARUN CHAUDDHARY & ORS Vs. STATE OF NCT & ANR
|
October 5, 2015 |
|
VARUN GUPTA Vs. KANTA DEVI
|
February 13, 2015 |
|
VARUN INDUSTRIES LTD Vs. S E INVESTMENTS LTD
|
February 13, 2015 |
|
VARUN JAIN Vs. NIKHIL JAIN AND OTHERS
|
August 31, 2015 |
|
VARUN KAKKAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 16, 2015 |
|
VARUN KUMAR JAJOO Vs. RESERVE BANK OF INDIA
|
January 5, 2015 |
|
VASANTHA RAJAGOPALAN Vs. GOVT. OF NCT, DELHI AND ORS.
|
February 4, 2015 |
|
VATIKA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 6, 2015 |
|
VED BHUSHAN Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
|
VED PAL Vs. GOVT OF NCT OF DELHI & ANR
|
September 17, 2015 |
|
VED PAL Vs. STATE (GOVT OF NCT OF DELHI)
|
May 21, 2015 |
|
VED PAL AND ORS. Vs. STATE NCT OF DELHI AND ORS.
|
May 18, 2015 |
|
VED PARKASH JAIN Vs. STATE, GOVT. OF NCT OF DELHI AND ORS.
|
April 23, 2015 |
|
VED PRAKASH Vs. SURAJ SAXENA
|
January 8, 2015 |
|
VED PRAKASH Vs. D D A
|
August 21, 2015 |
|
VED PRAKASH Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
July 21, 2015 |
|
VED PRAKASH & ORS Vs. DEEPAK & ANR
|
July 2, 2015 |
|
VED PRAKASH DUBEY Vs. MAHESHWARI GAS SERVICE
|
October 29, 2015 |
|
VED PRAKASH PANCHAL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
|
November 23, 2015 |
|
VED RAM FAUJI AND ORS Vs. STATE NCT OF DELHI AND ORS
|
September 30, 2015 |
|
VEDWATI AND ORS. Vs. SHETAN SINGH AND ORS.
|
May 6, 2015 |
|
VEENA AJMANI Vs. STATE AND ORS.
|
April 20, 2015 |
|
VEENA KUMARI Vs. KISHAN LAL
|
August 4, 2015 |
|
VEENA TULI Vs. KRISHAN KUMAR TULI
|
September 10, 2015 |
|
VEER BAHADUR SINGH AND ORS. Vs. STATE AND ORS.
|
March 18, 2015 |
|
VEER SERVICE STATION AND ORS. Vs. GNCT OF DELHI AND ORS.
|
August 4, 2015 |
|
VEER SINGH Vs. STATE
|
October 9, 2015 |
|
VEERU Vs. STATE
|
October 7, 2015 |
|
VENKATESHWARA UNIVERSITY AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
September 30, 2015 |
|
VENKATESHWARA UNIVERSITY AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
September 21, 2015 |
|
VERHOEVEN, MARIE-EMMANUELLE Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
VFS GLOBAL SERVICES PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
December 11, 2015 |
|
VFS GLOBAL SERVICES PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
November 12, 2015 |
|
VIBHA KUMARI Vs. UNION OF INDIA
|
April 17, 2015 |
|
VIBHU KALRA Vs. REGIONAL PASSPORT OFFICE
|
April 15, 2015 |
|
VICHITRA PRESTRESSED CONCRETE UDYOG (P) LTD Vs. DELHI JAL BOARD & ORS
|
October 28, 2015 |
|
VICKY Vs. STATE OF DELHI
|
May 6, 2015 |
|
VICKY Vs. STATE
|
August 12, 2015 |
|
VICKY @ LADDU Vs. STATE (GOVT. OF NCT OF DELHI)
|
December 3, 2015 |
|
VICKY AND ANR Vs. STATE AND ANR
|
December 4, 2015 |
|
VICKY ARYA Vs. STATE AND ORS.
|
July 3, 2015 |
|
VICKY KOHLI & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 18, 2015 |
|
VICTORY ELECTRICALS LTD Vs. GE CAPITAL SERVICES
|
May 20, 2015 |
|
VIDEOCON INDUSTRIES LIMITED Vs. GAIL (INDIA) LIMITED & ANR
|
July 1, 2015 |
|
VIDHYA DEVI SHARMA AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
December 10, 2015 |
|
VIDUR KAISTHA Vs. STATE & ANR
|
November 4, 2015 |
|
VIDYA WATI Vs. PUNJAB KHADI MANDAL
|
July 2, 2015 |
|
VIDYAWATI KHANNA TRUST Vs. CENTRAL BANK OF INDIA
|
May 7, 2015 |
|
VIFOR (INTERNATIONAL) LIMITED AND ORS. Vs. HIGH COURT OF DELHI AND ORS.
|
December 3, 2015 |
|
VIJAI INFRASTRUCTURE LIMITED Vs. PROGRESSIVE CONSTRUCTIONS LIMITED
|
March 19, 2015 |
|
VIJAY Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 14, 2015 |
|
VIJAY AND ORS. Vs. THE STATE (NCT OF DELHI)
|
December 18, 2015 |
|
VIJAY AND ORS. Vs. STATE
|
September 15, 2015 |
|
VIJAY BALI Vs. STATE AND OTHERS
|
March 9, 2015 |
|
VIJAY BHATIA AND ORS. Vs. NARINDER SINGH AND ORS.
|
September 11, 2015 |
|
VIJAY BHUSHAN ARORA Vs. DIPAK ARORA & ORS
|
December 15, 2015 |
|
VIJAY DUA Vs. STATE & ORS
|
October 15, 2015 |
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VIJAY GANDHI Vs. VEENA KUMARI
|
January 19, 2015 |
|
VIJAY GOEL AND ORS Vs. STATE AND ANR
|
September 8, 2015 |
|
VIJAY GUPTA Vs. RAJINDER GUPTA & ANR
|
October 28, 2015 |
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VIJAY GUPTA Vs. CENTRAL BANK OF INDIA & ORS
|
December 14, 2015 |
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VIJAY JAIN AND ORS. Vs. VINEET TANEJA AND ORS.
|
September 21, 2015 |
|
VIJAY KUMAR Vs. STATE
|
October 19, 2015 |
|
VIJAY KUMAR Vs. NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
|
August 8, 2015 |
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VIJAY KUMAR Vs. NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
|
August 7, 2015 |
|
VIJAY KUMAR Vs. STATE OF NCT OF DELHI
|
August 14, 2015 |
|
VIJAY KUMAR & ORS Vs. PRADYUMAN KUMAR & ANR
|
April 16, 2015 |
|
VIJAY KUMAR GUPTA Vs. BIJENDER KUMAR PANWAR
|
April 29, 2015 |
|
VIJAY KUMAR KADAM Vs. THE STATE AND ORS.
|
February 5, 2015 |
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VIJAY KUMAR NARANG Vs. UNION BANK OF INDIA AND ORS.
|
May 25, 2015 |
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VIJAY KUMAR SETHI Vs. MANAK CHAND AND ORS.
|
December 16, 2015 |
|
VIJAY KUMAR SHARMA Vs. STATE NCT OF DELHI
|
August 10, 2015 |
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VIJAY KUMAR TIWARI Vs. LT. GOVERNOR AND ORS.
|
September 7, 2015 |
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VIJAY KUMAR WADHAWAN Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
|
October 1, 2015 |
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VIJAY MAHAJAN AND ORS. Vs. AKHIL BHARTIYA MAHAJAN SHIROMANI SABHA AND ORS.
|
February 27, 2015 |
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VIJAY MAINI Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
August 24, 2015 |
|
VIJAY MITTAL Vs. BAJAJ PRODUCTS AND ORS.
|
September 17, 2015 |
|
VIJAY NATH YADAV Vs. UNION OF INDIA & ORS
|
August 24, 2015 |
|
VIJAY PAL Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 5, 2015 |
|
VIJAY PAL Vs. UNION OF INDIA
|
April 22, 2015 |
|
VIJAY PAL Vs. PAWAN KUMAR SAINI
|
January 29, 2015 |
|
VIJAY PRAKASH VERMA Vs. SURINDER SINGH AND ORS.
|
April 17, 2015 |
|
VIJAY PRIVATE ITI Vs. DIRECTORATE GENERAL OF EMLOYMENT & TRAINING (DGE&T
|
October 20, 2015 |
|
VIJAY RISBUD Vs. CBI
|
August 25, 2015 |
|
VIJAY SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2015 |
|
VIJAY SHARMA AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
December 4, 2015 |
|
VIJAY SINGH Vs. UOI AND ORS.
|
August 13, 2015 |
|
VIJAY SINGH & ORS Vs. STATE & ORS
|
December 9, 2015 |
|
VIJAY STEEL TUBES & FITTINGS PVT. LTD. Vs. APOLLO PIPES LTD.
|
August 5, 2015 |
|
VIJAY THAKUR Vs. GOVT OF NCT OF DELHI
|
December 14, 2015 |
|
VIJAY VERMA Vs. STATE AND ORS.
|
March 11, 2015 |
|
VIJENDER AGGARWAL Vs. STATE (GNCT DELHI) & ANR
|
November 20, 2015 |
|
VIJENDER AND ORS. Vs. STATE (NCT OF DELHI)
|
March 4, 2015 |
|
VIJENDER KUMAR Vs. STATE & ANR
|
October 5, 2015 |
|
VIJENDER SINGH Vs. STATE AND ORS
|
September 9, 2015 |
|
VIJESH KUMAR Vs. CHIEF SECRETARY, GOVT OF NCT OF DELHI
|
May 1, 2015 |
|
VIKAS Vs. STATE
|
September 2, 2015 |
|
VIKAS Vs. STATE GOVT. OF NCT OF DELHI
|
January 30, 2015 |
|
VIKAS Vs. REGISTRAR GENERAL DELHI HIGH COURT
|
September 11, 2015 |
|
VIKAS Vs. GOVT OF NCT OF DELHI
|
September 17, 2015 |
|
VIKAS @ MONU & ANR Vs. STATE (GOVT OF NCT OF DELHI)
|
July 20, 2015 |
|
VIKAS AND ORS Vs. STATE OF NCT DELHI AND ORS
|
September 21, 2015 |
|
VIKAS AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 2, 2015 |
|
VIKAS CHAUDHARY Vs. GOVT. OF NCT OF DELHI AND ORS.
|
November 27, 2015 |
|
VIKAS DAGAR Vs. STATE
|
July 3, 2015 |
|
VIKAS DHAWAN Vs. THE REGISTRAR GENERAL DELHI HIGH COURT
|
January 15, 2015 |
|
VIKAS GOYAL & ANR Vs. YOGESH AGGARWAL & ANR
|
July 20, 2015 |
|
VIKAS JAIN Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 29, 2015 |
|
VIKAS KUMAR Vs. FOOD CORPORATION OF INDIA
|
July 7, 2015 |
|
VIKAS KUMAR Vs. FOOD CORPORATION OF INDIA
|
January 27, 2015 |
|
VIKAS KUMAR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 14, 2015 |
|
VIKAS MATHUR Vs. UNION OF INDIA & ANR
|
November 20, 2015 |
|
VIKAS RANA AND ORS. Vs. STATE AND ORS.
|
February 3, 2015 |
|
VIKAS SINGLA & ANR Vs. STATE (G N CT OF DELHI) & ANR
|
December 16, 2015 |
|
VIKAS UPPAL Vs. STATE
|
May 18, 2015 |
|
VIKAS YADAV Vs. STATE (NCT OF DELHI)
|
May 6, 2015 |
|
VIKAS YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 6, 2015 |
|
VIKASH KUMAR Vs. STATE OF NCT DELHI AND ORS.
|
August 21, 2015 |
|
VIKRAM Vs. LT. GOVERNOR OF DELHI
|
January 16, 2015 |
|
VIKRAM AND ORS. Vs. STATE
|
October 9, 2015 |
|
VIKRAM BEHL Vs. SUDHIR BEHL
|
February 26, 2015 |
|
VIKRAM CHANDHOK Vs. RASHMI SKADEGAARD AND ORS.
|
April 20, 2015 |
|
VIKRAM KAPUR AND ORS. Vs. ATLAS CYCLES (HARYANA) LTD. AND ORS.
|
January 28, 2015 |
|
VIKRAM KAUSHIK AND ORS. Vs. VIVEK KAUSHIK
|
February 10, 2015 |
|
VIKRAM KUMAR Vs. DELHI TRANSPORT CORPORATION
|
August 6, 2015 |
|
VIKRAM MADHOK Vs. UNION OF INDIA AND ORS.
|
November 23, 2015 |
|
VIKRAM PRASAD Vs. UNION OF INDIA AND ORS.
|
October 19, 2015 |
|
VIKRAM SANDHU Vs. SARDAR BHAG SINGH & ORS
|
December 11, 2015 |
|
VIKRAM SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 2, 2015 |
|
VIKRAM SINGH Vs. UNION OF INDIA AND ORS.
|
August 24, 2015 |
|
VIKUL BAKSHI Vs. THE STATE (NCT OF DELHI)
|
November 26, 2015 |
|
VIL LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 28, 2015 |
|
VIMAL BHUSHAN MANJERA & ORS Vs. STATE & ANR
|
December 18, 2015 |
|
VIMAL JETHA Vs. PRAVEER CONSTRUCTIONS P LTD
|
September 28, 2015 |
|
VIMAL KUMAR Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
September 18, 2015 |
|
VIMAL KUMAR Vs. STATE NCT OF DELHI AND ANOTHER
|
August 24, 2015 |
|
VIMAL KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
|
September 17, 2015 |
|
VIMAL KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
October 6, 2015 |
|
VIMAL SHARMA & ANR Vs. STANDING COUNSEL (CRL )& ANR
|
July 23, 2015 |
|
VIMAL TELEKRTONIX PRIVATE LTD. Vs. TATA TELECOM LTD.
|
August 27, 2015 |
|
VIMLA DEVI Vs. SUNIL DUA
|
February 10, 2015 |
|
VIMLA MOTWANI Vs. USHA AMBWANI
|
November 17, 2015 |
|
VIMLA SINGH Vs. STATE OF NCT OF DELHI
|
February 5, 2015 |
|
VIMLA SONI Vs. RAJEEV GARG
|
May 19, 2015 |
|
VINAY CHHABRA Vs. VERA RUTH REGO GONSALVES
|
January 22, 2015 |
|
VINAY D TIWARI Vs. DDA & ORS
|
November 2, 2015 |
|
VINAY JAIN Vs. STATE AND ORS.
|
February 13, 2015 |
|
VINAY KUMAR Vs. THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
|
November 17, 2015 |
|
VINAY KUMAR Vs. COMMISSIONER OF POLICE
|
March 4, 2015 |
|
VINAY KUMAR Vs. UNION OF INDIA AND ORS.
|
August 21, 2015 |
|
VINAY KUMAR & ORS Vs. STATE & ORS
|
December 18, 2015 |
|
VINAY KUMAR MEHRA Vs. AJAY MEHRA & ORS
|
July 1, 2015 |
|
VINAY KUMAR SHARDA Vs. PARAVEEN KUMAR KOHLI & ORS
|
August 12, 2015 |
|
VINAY TALWAR Vs. VITAL COMMUNICATIONS LTD. AND ORS.
|
November 23, 2015 |
|
VINAY WADHAWAN & ORS Vs. STATE & ANR
|
November 30, 2015 |
|
VINEEET KUMAR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 4, 2015 |
|
VINEESH KUMAR & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 20, 2015 |
|
VINEET JAIN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 29, 2015 |
|
VINEETA TEJPAL Vs. GOVT OF NCT OF DELHI AND ORS.
|
January 21, 2015 |
|
VINIT KUMAR Vs. UNION OF INDIA
|
January 22, 2015 |
|
VINNU GOEL Vs. ASSOTECH LTD
|
September 9, 2015 |
|
VINOD AND ORS. Vs. STATE AND ORS.
|
July 13, 2015 |
|
VINOD ARORA Vs. NATIONAL HOUSING BANK
|
May 22, 2015 |
|
VINOD CHAWLA AND ORS. Vs. STATE
|
April 10, 2015 |
|
VINOD GAHLOT Vs. AIR-INDIA LTD. AND ORS.
|
May 6, 2015 |
|
VINOD KASHYAP AND ORS. Vs. C.B.I.
|
January 20, 2015 |
|
VINOD KAUSHIK Vs. SUNIL KUMAR
|
November 17, 2015 |
|
VINOD KHANNA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
January 14, 2015 |
|
VINOD KUMAR Vs. UNION OF INDIA AND ORS.
|
August 20, 2015 |
|
VINOD KUMAR Vs. SOMNATH SACHDEVA
|
January 20, 2015 |
|
VINOD KUMAR Vs. NETAJI SUBHASH INSTITUTE
OF TECHNOLOGY
|
February 20, 2015 |
|
VINOD KUMAR Vs. DDA
|
December 18, 2015 |
|
VINOD KUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
|
August 13, 2015 |
|
VINOD KUMAR Vs. STATE
|
July 21, 2015 |
|
VINOD KUMAR Vs. HARPYARI DEVI & ORS
|
August 26, 2015 |
|
VINOD KUMAR Vs. STATE
|
March 5, 2015 |
|
VINOD KUMAR Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
July 1, 2015 |
|
VINOD KUMAR & ANR Vs. STATE & ANR
|
December 2, 2015 |
|
VINOD KUMAR & ANR Vs. KHUSHI RAM MITTAL
|
April 6, 2015 |
|
VINOD KUMAR @ SHESHNATH Vs. STATE NCT OF DELHI
|
August 24, 2015 |
|
VINOD KUMAR ABBEY Vs. MOUNTAIN FALL INDIA PVT. LTD. AND ORS.
|
November 16, 2015 |
|
VINOD KUMAR AND ORS. Vs. THE STATE, (NCT OF DELHI) AND ORS.
|
July 10, 2015 |
|
VINOD KUMAR AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
August 5, 2015 |
|
VINOD KUMAR AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
November 18, 2015 |
|
VINOD KUMAR ARORA Vs. RASHTRIYA SANSKRIT SANSHTAN AND ORS
|
August 12, 2015 |
|
VINOD KUMAR BANSAL Vs. GOVT OF NCT OF DELHI
|
May 19, 2015 |
|
VINOD KUMAR BANSAL Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 11, 2015 |
|
VINOD KUMAR BHATIA Vs. ROBIN INTERNATIONAL LTD
|
October 13, 2015 |
|
VINOD KUMAR JAIN AND OTHERS Vs. VINOD SRIVASTAVA AND OTHERS
|
December 7, 2015 |
|
VINOD KUMAR JANGID Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY
|
August 14, 2015 |
|
VINOD KUMAR KHATRI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 29, 2015 |
|
VINOD KUMAR KHATRI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 23, 2015 |
|
VINOD KUMAR NIJHAWAN AND ORS. Vs. KAMLA NIJHAWAN AND ORS.
|
September 4, 2015 |
|
VINOD KUMAR PANDEY Vs. UOI
|
March 5, 2015 |
|
VINOD KUMAR SEHRAWAT Vs. STATE, NCT OF DELHI & ANR
|
December 11, 2015 |
|
VINOD KUMAR SHARMA Vs. VIJAY PAL KATHURIA
|
April 16, 2015 |
|
VINOD KUMAR SINGH AND ORS. Vs. DEVRAJ SINGH AND ORS.
|
July 13, 2015 |
|
VINOD KUMAR SINGH AND ORS. Vs. DEVRAJ SINGH AND ORS.
|
April 7, 2015 |
|
VINOD PATHAK Vs. AMERCIAN EXPRESS BANK LTD.
|
September 23, 2015 |
|
VINOD POPLI Vs. RAGINI POPLI
|
April 6, 2015 |
|
VINOD SEHRAWAT AND ORS. Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
|
September 28, 2015 |
|
VINOD SINGH Vs. DIRECTOR GENERAL, SSB AND ORS.
|
October 1, 2015 |
|
VIPIN & ORS Vs. STATE NCT OF DELHI & ORS
|
October 6, 2015 |
|
VIPIN ALIAS BIPIN SINGH Vs. STATE
|
August 4, 2015 |
|
VIPIN KALRA Vs. VIDHYAWATI
|
May 26, 2015 |
|
VIPIN KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 9, 2015 |
|
VIPUL GARG Vs. BALJEET CHAND REHAL & ANR
|
March 25, 2015 |
|
VIPUL KAKKAR Vs. STATE (NCT OF DELHI) & ANR
|
November 3, 2015 |
|
VIPUL ROHILLA Vs. MEENAKSHI
|
April 29, 2015 |
|
VIR BALA Vs. DIRECTORATE OF EDUCATION
|
March 17, 2015 |
|
VIRENDER Vs. STATE
|
April 13, 2015 |
|
VIRENDER Vs. STATE
|
July 2, 2015 |
|
VIRENDER AND ORS. Vs. THE STATE (GOVT. OF NCT) OF DELHI AND ORS.
|
July 13, 2015 |
|
VIRENDER AND ORS. Vs. STATE (NCT OF DELHI)
|
August 5, 2015 |
|
VIRENDER KUMAR JAIN Vs. BHARAT HEAVY ELECTRICALS LTD.
|
July 21, 2015 |
|
VIRENDER KUMAR MALHOTRA Vs. MUKESH KUMAR KHURANA AND ORS.
|
May 22, 2015 |
|
VIRENDER KUMAR SINGH Vs. CBI
|
August 28, 2015 |
|
VIRENDER PRASAD Vs. STATE (NCT) OF DELHI
|
October 19, 2015 |
|
VIRENDER PRATAP SINGH AND ORS. Vs. STATE OF NCT OF DELHI
|
December 22, 2015 |
|
VIRENDER SINGH Vs. LANCER CONVENT SENIOR SECONDARY SCHOOL
|
July 28, 2015 |
|
VIRENDER SINGH Vs. SRI SAKTIVLAS MISSION FOR HEALTH & CONSCIOUSNESS AND ORS.
|
May 27, 2015 |
|
VIRENDER TANWAR Vs. ANJALI
|
April 27, 2015 |
|
VIRENDERA KUMAR BHARDWAJ Vs. SURJEET KAUR & ANR
|
October 19, 2015 |
|
VIRENDRA SINGH KHAIRA Vs. UNION OF INDIA
|
January 27, 2015 |
|
VIRENDRA YADAV Vs. CENTRAL PUBLIC INFORMATION OFFICER (CPIO)
|
January 19, 2015 |
|
VIRTUOUS SECURITY AND FACILITY MANAGEMENT PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
VISA AGRO INDUSTRIES PVT LTD Vs. CHARAN SINGH & ANR; MAM CHAND & ORS
|
July 15, 2015 |
|
VISA AGRO INDUSTRIES PVT. LTD. Vs. MAM CHAND AND ORS.
|
July 15, 2015 |
|
VISHAL @ NANU & ORS Vs. STATE ( NCT OF DELHI) & ORS
|
February 4, 2015 |
|
VISHAL BAGARIA Vs. STANDARD CHARTERED BANK & ANR
|
August 12, 2015 |
|
VISHAL CHATURVEDI & ORS Vs. STATE & ORS
|
December 16, 2015 |
|
VISHAL MAHARAJ Vs. HINDU COLLEGE
|
January 13, 2015 |
|
VISHAL SATIJA & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 4, 2015 |
|
VISHAL SHARMA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
March 19, 2015 |
|
VISHAL SINGH Vs. UNION OF INDIA
|
January 22, 2015 |
|
VISHAMBER Vs. STATE
|
May 28, 2015 |
|
VISHESH AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
July 1, 2015 |
|
VISHNU Vs. LT. GOVERNOR OF DELHI AND ORS.
|
December 4, 2015 |
|
VISHNU & CO. PVT. LTD. AND ORS. Vs. SUPERINTENDENT CENTRAL EXCISE
|
August 18, 2015 |
|
VISHNU SHARMA Vs. STATE
|
July 7, 2015 |
|
VISHVA MITRA Vs. A.R. NIM
|
July 21, 2015 |
|
VISHWANATH AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
|
December 2, 2015 |
|
VISHWANATH CHUGH Vs. KRISHAN LAL CHUGH AND ORS.
|
February 11, 2015 |
|
VISHWANATH KHANNA Vs. CHIEF COMMISSIONER OF INCOME TAX-DELHI VIII AND ORS.
|
October 20, 2015 |
|
VISIONAIRE INDIA Vs. IBM INDIA PVT. LTD.
|
January 15, 2015 |
|
VISUAL MATAPHOR (INDIA) PVT. LTD. Vs. NCT OF DELHI THROUGH OFFICE OF TEHSILDAR AND ORS.
|
May 25, 2015 |
|
VIVEK KANSAL & ORS Vs. STATE & ANR
|
August 6, 2015 |
|
VIVEK PLAWAT Vs. UNION OF INDIA
|
January 22, 2015 |
|
VIVEK RAI Vs. AAKASH INSTITUTE
|
March 4, 2015 |
|
VIVEK SHARMA Vs. AIR FORCE SR SEC SCHOOL AND ORS
|
October 8, 2015 |
|
VIVEK SHARMA AND ORS Vs. STATE NCT OF DELHI AND ANR
|
September 21, 2015 |
|
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES Vs. GOVERNMENT OF NCT OF DELHI AND ANR
|
November 4, 2015 |
|
VLS FINANCE LIMITED Vs. SOUTHEND INFRASTRUCTURE PVT. LTD. AND ORS.
|
October 20, 2015 |
|
VLS FINANCE LTD Vs. SOUTHEND INFRASTRUCTURE PVT LTD
|
April 30, 2015 |
|
VLS FINANCE LTD. Vs. SOUTHEND INFRASTRUCTURE PVT. LTD. AND ANOTHER
|
April 20, 2015 |
|
VLS FINANCE LTD. Vs. BMS IT INSTITUTE PRIVATE LIMITED AND ORS.
|
May 5, 2015 |
|
VMC SYSTEMS LTD. AND ORS. Vs. STATE AND ORS.
|
August 10, 2015 |
|
VNA SECURITY SERVICES P LTD Vs. UNION OF INIDA & ORS
|
August 27, 2015 |
|
VODAFONE SOUTH LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 21, 2015 |
|
VRAJENDRA NATH GUPTA Vs. GANGA RAM TRUST SOCIETY
|
March 23, 2015 |
|
VULCAN INDUSTRIES AND ORS. Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS.
|
May 28, 2015 |
|
WADIA TECHNO-ENGINEERING SERVICES LTD. Vs. COMMISSIONER, NORTH DELHI MUNICIPAL CORPORATION AND ORS.
|
January 29, 2015 |
|
WALTER BUSHNELL PVT. LTD. AND ORS. Vs. WONDER PRODUCTS AND ORS.
|
June 30, 2015 |
|
WASIM @ HIMAYU & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 21, 2015 |
|
WASIM AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
|
December 1, 2015 |
|
WAZIR CHAND Vs. STATE OF NCT
|
April 13, 2015 |
|
WEBNET SOFTWARE TECHNOLOGY AND OTHERS Vs. ANAND SETHI AND ANOTHER
|
August 14, 2015 |
|
WELFARE SOCIETY Vs. B.S.E.S. YAMUNA POWER LTD
|
December 9, 2015 |
|
WILSON MATHEW Vs. THE STATE NCT OF DELHI AND ORS.
|
September 15, 2015 |
|
WIMPY INTERNATIONAL LIMITED AND ORS. Vs. KALVINDER SINGH SANDHU AND ORS.
|
November 16, 2015 |
|
WING CDR A K SAXENA Vs. PAWAN HANS HALICOPTER LTD
|
August 18, 2015 |
|
WING COMMANDER (RETD ) BNP SINGH Vs. UNION OF INDIA
|
May 12, 2015 |
|
WIPRO LIMITED Vs. RENATTE SWITCHGEARS & ORS
|
April 7, 2015 |
|
WORKMEN OF SPORTS AUTHORITY OF INDIA KAMGAR UNION Vs. SPORTS AUTHORITY OF INDIA AND ORS.
|
July 31, 2015 |
|
WORLD WRESTLING ENTERTAINMENT, INC. Vs. SAVIO FERNANDES
|
January 19, 2015 |
|
WORLDFA EXPORTS PVT.LTD Vs. UNITED INDIA INSURANCE CO. LTD
|
December 11, 2015 |
|
WORSHIP IMPEX PVT. LTD. AND ORS. Vs. MANORANJANA SINH AND ORS.
|
February 11, 2015 |
|
WRITERS AND PUBLISHERS PVT LTD Vs. UNION OF INDIA
|
March 13, 2015 |
|
WUNDERHOMMZ ENTERPRISES PVT. LTD. Vs. UNION OF INDIA AND ORS.
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March 4, 2015 |
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X Vs. STATE OF NCT OF DELHI
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June 11, 2015 |
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XEROX MODI CORP LTD Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
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January 8, 2015 |
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XEROX MODI CORP LTD. Vs. THE SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
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January 15, 2015 |
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Y K GUPTA Vs. ALLAHABAD BANK
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January 5, 2015 |
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Y.S. KUMAR Vs. UNION OF INDIA AND ORS.
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September 7, 2015 |
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Y.S. MANCHANDA Vs. JITENDER CHOPRA
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January 30, 2015 |
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YACUB KISPOTTA AND ORS. Vs. DIRECTOR GENERAL BSF AND ORS.
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September 28, 2015 |
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YAHOO INC. Vs. ABDUL RASHEED AND ORS.
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January 30, 2015 |
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YAKUB AND ORS Vs. THE STATE (GOVT OF NCT OF DELHI) AND ORS
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April 10, 2015 |
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YASH CHHABRA Vs. MAYA JAIN
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July 1, 2015 |
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YASHPAL ARORA Vs. MAMTA SHARMA
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January 29, 2015 |
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YASHVEER KUMAR ANAND Vs. R.L. ANAND
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May 11, 2015 |
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YASHWANT SINGH Vs. ASHUTOSH VERMA
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July 8, 2015 |
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YASHWANT SINGH Vs. INDIAN BANK
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May 21, 2015 |
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YASHWANT SINGH AND ORS. Vs. INDIAN BANK AND ORS.
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April 23, 2015 |
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YATENDER KUMAR Vs. THE STATE NCT OF DELHI
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May 1, 2015 |
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YESHVIR SINGH TOMAR Vs. O.P. KOHLI AND ORS.
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August 3, 2015 |
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YOGENDRA PRASAD Vs. HEERAWATI DEVI
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September 10, 2015 |
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YOGESH Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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October 15, 2015 |
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YOGESH AND ORS. Vs. STATE GNCT OF DELHI AND ORS.
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May 15, 2015 |
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YOGESH BANSAL @ KAKE & ORS Vs. STATE (NCT OF DELHI) & ANR
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December 14, 2015 |
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YOGESH CHANDRA GOYAL & ANR Vs. STATE NCT OF DELHI & ANR
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August 18, 2015 |
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YOGESH CHANDRA MAURYA Vs. STATE ( NCT OF DELHI)
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August 28, 2015 |
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YOGESH CHOUHAN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
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August 3, 2015 |
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YOGESH GUPTA Vs. STATE NCT OF DELHI
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November 23, 2015 |
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YOGESH MALIK AND ORS. Vs. STATE AND ORS.
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May 15, 2015 |
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YOGESH SHARMA Vs. STATE
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March 27, 2015 |
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YOGESH SHARMA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
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November 27, 2015 |
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YOGESH SONI Vs. MASTER DEVESH SONI & ORS
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December 17, 2015 |
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YOGI TRADING COMPANY PRIVATE LIMITED Vs. CANARA BANK AND ORS.
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April 7, 2015 |
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YONGNAM ENGINEERING & CONSTRUCTION (P.) LTD. Vs. COMMISSIONER, DELHI VALUE ADDED TAX
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December 15, 2015 |
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YU TELEVENTURES PRIVATE LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) AND ORS
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December 11, 2015 |
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YUDHISHTIR SHARMA & ANR Vs. STATE & ANR
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July 30, 2015 |
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YUDHISTER MUDGAL Vs. UNION OF INDIA
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April 6, 2015 |
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YUM RESTAURANTS (I) PVT. LTD. Vs. UNION OF INDIA
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January 27, 2015 |
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YUSUF Vs. STATE OF DELHI
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March 25, 2015 |
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YUSUF Vs. THE STATE (NCT OF DELHI)
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January 12, 2015 |
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Z X SOURCES (P) LTD Vs. ARVIND KUMAR GOYAL & ANR
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November 18, 2015 |
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ZAHEEN AND ORS. Vs. HAJRA BEGUM AND ORS.
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August 14, 2015 |
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ZAHID AND ANR Vs. STATE NCT OF DELHI AND ANR
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September 22, 2015 |
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ZAHID KHAN Vs. ARUN MANDAL AND ORS.
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February 24, 2015 |
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ZAIN CHANDAN AND ORS. Vs. THE STATE GOVT. OF NCT DELHI AND ORS.
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August 10, 2015 |
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ZAKIR HUSSAIN Vs. STATE GOVT OF NCT OF DELHI & ANR
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July 3, 2015 |
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ZANGAS-KPTL CONSORTIUM Vs. GAIL (INDIA) LTD.
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March 13, 2015 |
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ZILLION INFRA PROJECTS (P) LTD. Vs. FAB-TECH WORKS & CONSTRUCTIONS PVT. LTD. AND ORS.
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November 2, 2015 |
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ZUBER Vs. STATE (NCT OF DELHI)
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October 14, 2015 |
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ZUBER AND ORS. Vs. STATE
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March 19, 2015 |
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