|
MGT OF M/S. MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER, LABOUR COURT-IV
|
May 1, 2014 |
|
3M INNOVATIVE PROPERTIES COMPANY Vs. VENUS SAFETY & HEALTH PVT. LTD.
|
May 30, 2014 |
|
4 LIFE TRADEMARKS LLC Vs. AANCHAL JAIN
|
October 1, 2014 |
|
4 LIFE TRADEMARKS LLC Vs. AANCHAL JAIN
|
October 15, 2014 |
|
A I I M S NEW DELHI Vs. UDDAL
|
April 21, 2014 |
|
A K BELWAL Vs. SHOBHA JOSHI
|
July 21, 2014 |
|
A K S RATHORE Vs. NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LTD
|
October 15, 2014 |
|
A N M ENGINEERING & WORKS PRIVATE LIMITED Vs. STATE
|
November 18, 2014 |
|
A R CO-EXT RUDED FLIMS PRIVATE LIMITED Vs. STATE
|
November 3, 2014 |
|
A. K. BANERJI Vs. STATE
|
November 7, 2014 |
|
A.K. CHATURVEDI Vs. C.B.I.
|
September 5, 2014 |
|
A.K. JAIN Vs. UNION BANK OF INDIA
|
January 30, 2014 |
|
A.K. WADHWA Vs. CENTRAL BANK OF INDIA
|
October 31, 2014 |
|
A.K.SINGH Vs. UNION OFINDIA
|
August 29, 2014 |
|
A.N. RASTOGI Vs. CENTRAL BANK OF INDIA
|
January 3, 2014 |
|
A.N.MADANASEKARAN Vs. RAM NIWAS
|
March 18, 2014 |
|
A.NAGRAJAN Vs. STATE
|
January 6, 2014 |
|
A.R. BANERJEE Vs. STATE
|
August 8, 2014 |
|
A.R.BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI
|
April 15, 2014 |
|
A.T. KEARNEY INDIA Vs. INCOME TAX OFFICER
|
September 16, 2014 |
|
A.T. KEARNEY INDIA P. LTD. Vs. INCOME-TAX OFFICER
|
March 28, 2014 |
|
AABHAS ARORA Vs. STATE & ANR
|
November 25, 2014 |
|
AAKANSHA MONGA Vs. HONBLE HIGH COURT OF DELHI
|
March 24, 2014 |
|
AAKASH DEEP CHAKRAVARTI Vs. UNION OF INDIA & ANR
|
December 9, 2014 |
|
AARTI SHARMA Vs. BILLU
|
August 20, 2014 |
|
ABAN EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 20, 2014 |
|
ABASKAR CONSTRUCTION (P) LTD. Vs. DEVI DUTT
|
October 16, 2014 |
|
ABB LTD Vs. ANAND RAO INFRASTRUCTURE PVT. LTD
|
May 15, 2014 |
|
ABBOT INDIA LTD. Vs. RAJINDER MOHINDRA
|
January 17, 2014 |
|
ABBOTT HEALTHCARE PVT. LTD. Vs. RAJ KUMAR PRASAD
|
April 25, 2014 |
|
ABBU Vs. STATE NCT OF DELHI
|
August 6, 2014 |
|
ABDUL AZIZ Vs. STATE
|
April 29, 2014 |
|
ABDUL GANI @ GINI Vs. STATE GOVT. OF NCT OF DELHI
|
October 1, 2014 |
|
ABDUL HAMID Vs. QURESHIA BEGAM
|
July 31, 2014 |
|
ABDUL KALAM Vs. STATE
|
August 21, 2014 |
|
ABDUL MALIK Vs. STATE
|
February 28, 2014 |
|
ABDUL RASHEED Vs. STATE
|
April 2, 2014 |
|
ABDUL WAHEED AND ORS. Vs. ABID HASSAN
|
January 6, 2014 |
|
ABDUL WASIM Vs. STATE
|
July 11, 2014 |
|
ABDUL WASIM Vs. STATE
|
August 29, 2014 |
|
ABHAI SINGH Vs. BORDER SECURITY FORCE
|
July 31, 2014 |
|
ABHAY NATH JHA Vs. COL. SATSANGI'S KIRAN MEMORIAL PUBLIC SCHOOL
|
January 22, 2014 |
|
ABHAY SINGH YADAV Vs. STATE (GOVT OF NCT OF DELHI)
|
November 10, 2014 |
|
ABHINAV CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. UPPAL ENGINEERING COMPANY PVT LTD
|
May 28, 2014 |
|
ABHINAV KUMAR Vs. MINISTRY OF FINANCE
|
December 22, 2014 |
|
ABHINAV SETH Vs. STATE
|
November 24, 2014 |
|
ABHISHEK Vs. STAFF SELECTION COMMISSION
|
December 16, 2014 |
|
ABHISHEK Vs. UNIVERSITY OFDELHI
|
December 16, 2014 |
|
ABHISHEK KUMAR Vs. UNION OF INDIA
|
July 3, 2014 |
|
ABHISHEK SINGH Vs. MOHD NAUSHAD
|
March 19, 2014 |
|
ABHISHEK VOHRA Vs. SURESHTA MALHOTRA AND ORS.
|
January 8, 2014 |
|
ABHISHEK YADAV Vs. UNION OF INDIA & ORS
|
May 20, 2014 |
|
ABHISHEK YADAV Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 10, 2014 |
|
ABHISHIK SINGH Vs. SHEHNAZ BEGUM
|
September 17, 2014 |
|
ABIR INFRASTRUCTURE PVT LTD Vs. TEESTAVALLEY POWER TRANSMISSION LIMITED
|
September 3, 2014 |
|
ABRAR ALI Vs. CISF
|
August 11, 2014 |
|
ABRAR ALI Vs. CISF
|
July 11, 2014 |
|
ACEE ENTERPRISES Vs. COMMISSIONER OF INCOME TAX-I
|
September 24, 2014 |
|
ACHCHEY LAL YADAV Vs. STATE
|
September 4, 2014 |
|
ACHERAJ LAL LAMBA Vs. TILAK RAJ LAMBA AND ORS.
|
October 16, 2014 |
|
ACHEY LAL Vs. STATE GOVT. OF NCT OF DELHI
|
October 30, 2014 |
|
ACORUS UNITECH WIRELESS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 2014 |
|
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOL Vs. LT GOVERNOR & ORS
|
January 10, 2014 |
|
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS Vs. LT. GOVERNOR
|
January 20, 2014 |
|
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS; FORUM FOR PROMOTION OF Vs. HONBLE LT GOVERNOR
|
November 5, 2014 |
|
ADARSH GRAMODHYOG SAMITI Vs. KHADI & VILLAGE INDUSTRIES COMMISSION
|
December 11, 2014 |
|
ADARSH KUMARI OBEROI Vs. ADARSH KUMAR OBEROI
|
November 24, 2014 |
|
ADARSH PAL SINGH Vs. UNION OF INDIA
|
August 21, 2014 |
|
ADESH DUBEY Vs. STATE OF NCT OF DELHI
|
May 8, 2014 |
|
ADESH KUMAR Vs. UNION OF INDIA AND ORS.
|
December 16, 2014 |
|
ADIDAS INDIA MARKETING PVT LTD Vs. HICARE INDIA PROPERTIES PVT LTD
|
December 9, 2014 |
|
ADIL Vs. STATE GOVT. OF NCT OF DELHI
|
July 25, 2014 |
|
ADITYA BANSAL & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 9, 2014 |
|
ADITYA BARNA MITTRA & ORS Vs. STATE
|
September 18, 2014 |
|
ADITYA NARULA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 29, 2014 |
|
ADITYA NASHIER Vs. CBI
|
April 3, 2014 |
|
ADITYA PROMOTERS LTD. Vs. S. KARTHIKEYAN
|
December 17, 2014 |
|
ADITYA PROMOTERS LTD. Vs. S. KARTHIKEYAN
|
December 2, 2014 |
|
ADIYTA GUPTA Vs. STATE OF NCT OF DELHI & ORS
|
August 20, 2014 |
|
ADOBE SYSTEMS SOFTWARE IRELAND LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
March 28, 2014 |
|
ADVOCATE MANISH KUMAR KHANNA Vs. STATE
|
November 5, 2014 |
|
ADVOCATE RAJENDER KUMAR DUDEJA Vs. HIGH COURT OF DELHI
|
January 30, 2014 |
|
ADYA KATYAYANI SHAKTI PEETH MANDIR KARAMCHARI WELFARE ASSOCIATION Vs. ADYA KATYAYANI SHAKTI PEETH (MANDIR) TRUST
|
April 24, 2014 |
|
AERO TRADERS PVT LTD Vs. MOHAN SINGH
|
January 2, 2014 |
|
AEROFLOT RUSSIAN AIRLINES Vs. MOHAN KUMAR SHARMA
|
July 14, 2014 |
|
AEZ INFRATECH PVT LTD Vs. SNG DEVELOPERS LTD
|
May 30, 2014 |
|
AFCONS INFRASTRUCTURE LTD Vs. UNION OF INDIA
|
August 5, 2014 |
|
AFROZ JAHAN Vs. S.A. NAQVI
|
April 4, 2014 |
|
AFSANA KHATOON @ AFSANA Vs. NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
September 30, 2014 |
|
AFTAB AHMED Vs. LT. GOVERNOR-CUM-ADMINISTRATOR
|
August 14, 2014 |
|
AFZAL SHA @ SURAJ ALI Vs. STATE (NCT OF DELHI)
|
November 3, 2014 |
|
AGASTYA SHELAT Vs. UNIVERSITY OF DELHI
|
December 3, 2014 |
|
AGRICULTURAL PRODUCE MARKET CO Vs. HADISA KHATUN AND ORS
|
December 1, 2014 |
|
AHMED SAYEED Vs. STATE
|
January 6, 2014 |
|
AHMED ZIA KHAN & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
|
November 10, 2014 |
|
AI-NAFEES FROZEN FOOD EXPORTS (P) LTD Vs. PRINCIPAL SERCRTARY
(REVENUE DEPARTMENT) GOVERNME
|
August 12, 2014 |
|
AIR INDIA LTD. Vs. UNION OF INDIA
|
August 20, 2014 |
|
AIRPORT RETAIL PVT. LIMITED Vs. UNION OF INDIA
|
July 30, 2014 |
|
AIRPORTS AUTHORITY OF INDIA Vs. JAGSON AIRLINES LTD.
|
November 19, 2014 |
|
AITA RAM Vs. HINDUSTAN TIMES LTD
|
November 17, 2014 |
|
AJANTA LIMITED Vs. AJANTA TRANSISTOR CLOCK MANUFACTURING CO
|
May 13, 2014 |
|
AJANTA MERCHANTS PVT. LTD. Vs. DIRECTORATE OF ENFORCEMENT
|
May 19, 2014 |
|
AJAY CHUGH & ORS Vs. STATE NCT OF DELHI & ANR
|
August 19, 2014 |
|
AJAY GOEL Vs. J S BAGGA
|
August 29, 2014 |
|
AJAY KUMAR Vs. CHIEF EXECUTIVE OFFICER
|
September 23, 2014 |
|
AJAY KUMAR Vs. STATE (NCT OF DELHI)
|
December 23, 2014 |
|
AJAY KUMAR Vs. STATE
|
November 3, 2014 |
|
AJAY KUMAR Vs. NORTHERN RAILWAY
|
January 17, 2014 |
|
AJAY KUMAR GUPTA Vs. UNION OF INDIA
|
May 9, 2014 |
|
AJAY KUMAR SHARMA Vs. RAJESH KUMAR SHARMA
|
September 5, 2014 |
|
AJAY KUMAR TIWARI Vs. STATE
|
February 26, 2014 |
|
AJAY MALHOTRA AND ANR Vs. STATE GOVT OF DELHI
|
September 3, 2014 |
|
AJAY PAL SINGH Vs. LT GOVERNOR
|
November 11, 2014 |
|
AJAY PANDAY Vs. UOI
|
July 28, 2014 |
|
AJAY PRATAP SINGH CHAUHAN Vs. VIJAY KUMAR AND ORS.
|
November 20, 2014 |
|
AJAY SAXENA Vs. GEETA DEVI
|
December 11, 2014 |
|
AJAY SERVICE STATION Vs. DILBAGH SINGH
|
November 10, 2014 |
|
AJAY SHARMA Vs. STATE OF DELHI
|
May 21, 2014 |
|
AJAY TIWARI Vs. STATE (NCT OF DELHI)
|
September 4, 2014 |
|
AJAYBHARTI Vs. STATE
|
September 24, 2014 |
|
AJEET SINGH @ JEET SINGH Vs. NATIONAL INSURANCE CO LTD & ORS
|
February 28, 2014 |
|
AJEET SINGH KATIYAR Vs. STATE
|
November 10, 2014 |
|
AJIT @ BHURE Vs. STATE
|
October 16, 2014 |
|
AJIT KAR Vs. RAM PRATAP & ORS
|
October 14, 2014 |
|
AJIT KUMAR Vs. UPSC
|
October 13, 2014 |
|
AJIT SINGH Vs. VINOD KUMAR
|
January 15, 2014 |
|
AJIT SINGH Vs. GOVT OF NCT OF DELHI
|
September 16, 2014 |
|
AJIT SINGH CHAWLA Vs. RAJINDER PARSHAD ARORA
|
November 24, 2014 |
|
AJIT@BHURE Vs. STATE
|
October 16, 2014 |
|
AJS BUILDER PVT. LTD. Vs. HARVINDER SINGH
|
July 14, 2014 |
|
AKABUOGU GODWINN OJIMBA Vs. CUSTOM
|
March 26, 2014 |
|
AKANKSHA JAIN Vs. MANISH JAIN
|
February 21, 2014 |
|
AKANSHAENTERPRISES Vs. ADDITIONAL SECRETARY AND D.G. CGHS
|
September 16, 2014 |
|
AKASH MITTAL Vs. STATE OF NCT OF DELHI &ORS
|
December 10, 2014 |
|
AKASH SINGH Vs. GOVT. OF NCT OF DELHI
|
April 29, 2014 |
|
AKBAR ALI Vs. STATE
|
April 22, 2014 |
|
AKHIL AGGARWAL Vs. STATE NCT OF DELHI
|
January 6, 2014 |
|
AKHIL BHARTIYA RAILWAY MAL GODAM MAZDOOR KALYAN SANSTHA Vs. UNION OF INDIA
|
July 2, 2014 |
|
AKHILESH KUMAR Vs. UNIVERSITY GRANTS COMMISSION
|
March 3, 2014 |
|
AKHILESH KUMAR VERMA Vs. MARUTI UDYOG LTD.
|
September 2, 2014 |
|
AKHILESHWAR PRASAD NARAYAN SINGH Vs. SHASHI SHEKHARESHWAR PRASAD NARAYAN SINGH
|
December 3, 2014 |
|
AKHLESH KUMAR Vs. STATE
|
February 21, 2014 |
|
AKIL Vs. STATE
|
May 8, 2014 |
|
AKIL AHMAD Vs. STATE
|
April 28, 2014 |
|
AKRAM @ BABU MUSAHID @ ALI Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 11, 2014 |
|
AKSHAY BHARDWAJ & ORS Vs. STATE & ANR
|
July 30, 2014 |
|
ALAM KHAN Vs. BALDEV SINGH
|
May 16, 2014 |
|
ALAM SINGH Vs. UNION OF INDIA AND ORS
|
September 1, 2014 |
|
ALANKAR RAJPUT Vs. STATE
|
November 12, 2014 |
|
ALD AUTOMOTIVE PVT. LTD. Vs. COMMISSIONER TRADE AND TAXES DELHI
|
February 28, 2014 |
|
ALEX JEWELLERY PVT LTD Vs. ROLEX SA
|
February 21, 2014 |
|
ALEX VERGIS C. GEORGE Vs. UOI
|
March 11, 2014 |
|
ALIMUDDIN Vs. GOVT OF NCT OF DELHI & ORS
|
December 22, 2014 |
|
ALKA Vs. ASHOK KUMAR
|
November 14, 2014 |
|
ALKA GOEL Vs. MEDICAL COUNCIL OF INDIA
|
July 11, 2014 |
|
ALKA GUPTA Vs. MEDICAL COUNCIL OF INDIA
|
May 5, 2014 |
|
ALKA JAIN Vs. M/S. SCHOLAR PUBLISHING HOUSE (P) LTD.
|
May 2, 2014 |
|
ALKA PURI Vs. STATE
|
May 7, 2014 |
|
ALKA TYAGI Vs. BIJENDER SINGH
|
November 19, 2014 |
|
ALL INDIA CPWD ENGINEERS ASSOCIAITON Vs. UNION OF INDIA
|
January 20, 2014 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. ROSHAN LAL
|
March 24, 2014 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS. Vs. RAM KISHORE AND ORS.
|
February 21, 2014 |
|
ALL INDIA PANCHAYAT PARISHAD Vs. GOVT. OF NCT OF DELHI
|
August 26, 2014 |
|
ALL INDIA STUDENTS ASSOCIATION Vs. THE CHIEF ELECTION OFFICER
|
August 26, 2014 |
|
ALL INDIA STUDENTS ASSOCIATION (AISA) Vs. CHIEF ELECTION OFFICER (DUSU ELECTION 2014-15)
|
November 20, 2014 |
|
ALLAHABAD BANK Vs. METAL BOX INDIA LIMITED
|
October 1, 2014 |
|
ALLAHABAD BANK Vs. RAJAN MALHOTRA
|
July 8, 2014 |
|
ALLAHRAKHA Vs. ALLAHWALA
|
July 2, 2014 |
|
ALLAUDDIN Vs. STATE NCT OF DELHI
|
March 6, 2014 |
|
ALLAUDDIN Vs. STATE
|
April 4, 2014 |
|
ALLERGAN INC. Vs. INTAS PHARMACEUTICALS
|
September 10, 2014 |
|
ALLERGAN INC. AND ANR. Vs. INTAS PHARMACEUTICALS
|
September 23, 2014 |
|
ALLIED BLENDERS & DISTILLERS PVT. LTD. Vs. SHREE NATH HERITAGE LIQUOR PVT. LTD.
|
July 1, 2014 |
|
ALLIED BLENDERS AND DISTILLERS P. LTD. Vs. SENTINO BIO PRODUCTS P. LTD. AND ANOTHER
|
July 1, 2014 |
|
ALOK Vs. STATE
|
July 14, 2014 |
|
ALOK KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 1, 2014 |
|
ALPHA FUTURE AIRPORT RETAIL P. LTD. Vs. C.C., AIR CARGO (EXPORT)
|
August 21, 2014 |
|
AMACHI JUDE ONYEKA Vs. STATE
|
October 13, 2014 |
|
AMALGAMATED BEAN COFFEE TRADING COMPANY LTD Vs. XPLORE SOURCE CONSULTANCY SERVICES PVT LIMITED
|
July 17, 2014 |
|
AMAN LEKHI & ORS Vs. UNION OF INDIA & ORS
|
July 3, 2014 |
|
AMAN NATH Vs. ATUL NATH AND ORS.
|
March 28, 2014 |
|
AMANINDER SINGH VERKA Vs. UNION OF INDIA
|
February 4, 2014 |
|
AMANJEET SINGH Vs. YASHPAL SINGH CHAUHAN AND ORS.
|
September 30, 2014 |
|
AMAR @ BHALLA Vs. STATE
|
December 8, 2014 |
|
AMAR NATH SHARMA Vs. BANKEY BIHARI JI MAHARAJ
|
April 25, 2014 |
|
AMAR PHOTO STUDIO Vs. NIRANJAN DAS ARORA
|
November 13, 2014 |
|
AMAR SINGH Vs. STATE
|
May 12, 2014 |
|
AMAR SINGH Vs. PRAMOD KUMAR SHARMA
|
March 20, 2014 |
|
AMAR SINGH VERMA Vs. UNION OF INDIA
|
December 10, 2014 |
|
AMAR THAKUR Vs. STATE GOVT OF NCT OF DELHI
|
March 3, 2014 |
|
AMARDEEP SINGH CHANDHOK & ANR. Vs. KULBIR SINGH CHANDHOK & ORS.
|
January 3, 2014 |
|
AMARJEET @ MINTO Vs. STATE
|
May 13, 2014 |
|
AMARJEET @ VAID Vs. STATE
|
May 19, 2014 |
|
AMARJEET ATHOTRA Vs. MANINDER SINGH
|
March 21, 2014 |
|
AMARJEET KAUR Vs. STATE
|
March 6, 2014 |
|
AMARJEET KAUR Vs. DELHI DEVELOPMENT AUTHORITY
|
March 11, 2014 |
|
AMARJEET KAUR Vs. STATE
|
September 1, 2014 |
|
AMARJEET MALIK Vs. UNION OF INDIA
|
September 17, 2014 |
|
AMARJEET REWARI Vs. GOVT. OF NCT OF DELHI
|
December 8, 2014 |
|
AMARJEET SINGH Vs. VIMAL TANEJA
|
August 19, 2014 |
|
AMARJEET SINGH Vs. LAND ACQUISITION COLLECTOR (SOUTH)
|
December 8, 2014 |
|
AMARJEET SINGH SACHDEVA Vs. ASHOK MONGA
|
December 3, 2014 |
|
AMARJIT SHARMA Vs. DDA
|
May 19, 2014 |
|
AMARJIT SINGH Vs. STATE BANK OF PATIALA & ORS
|
December 10, 2014 |
|
AMARJIT SINGH AND ORS Vs. ATTAR SINGH
|
March 13, 2014 |
|
AMARJIT SINGH AND ORS. Vs. SULTAN AHMED
|
April 4, 2014 |
|
AMARTEX INDUSTRIES LTD Vs. NAVIN KUMAR
|
September 4, 2014 |
|
AMB TALENT MEDIA PRIVATE LIMITED Vs. AMANDEEP S. KHURANA
|
November 24, 2014 |
|
AMBROSE Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 3, 2014 |
|
AMCO BATTERIES LTD. Vs. COMMISSIONER OF VALUE ADDED TAX
|
March 4, 2014 |
|
AMEEN WANI Vs. STATE
|
October 1, 2014 |
|
AMINA BHARATRAM Vs. SUMANT BHARATRAM
|
June 9, 2014 |
|
AMIR Vs. STATE
|
October 17, 2014 |
|
AMIT Vs. STATE
|
November 28, 2014 |
|
AMIT ; DINESH @ DEENU & ANR; CHAND KIRAN Vs. STATE NCT OF DELHI
|
November 10, 2014 |
|
AMIT AHUJA Vs. UNION OF INDIA
|
April 1, 2014 |
|
AMIT ALIAS PANDYA Vs. STATE
|
December 23, 2014 |
|
AMIT BHAGAT Vs. GOVT OF NCT OF DELHI
|
November 26, 2014 |
|
AMIT BHARDWAJ Vs. STATE ( NCT OF DELHI)
|
October 29, 2014 |
|
AMIT ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2014 |
|
AMIT JOHRI Vs. DEEPAK JOHRI
|
February 24, 2014 |
|
AMIT KATYAL Vs. GAIL INDIA LTD.
|
July 11, 2014 |
|
AMIT KUMAR Vs. STATE
|
September 17, 2014 |
|
AMIT KUMAR Vs. DELHI UNIVERSITY
|
November 27, 2014 |
|
AMIT KUMAR Vs. GOVT. OF NCT DELHI
|
October 14, 2014 |
|
AMIT KUMAR & ORS Vs. STATE & ANR
|
July 21, 2014 |
|
AMIT KUMAR AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
November 26, 2014 |
|
AMIT KUMAR CHAUHAN Vs. STATE NCT OF DELHI
|
March 10, 2014 |
|
AMIT KUMAR CHOPRA Vs. NARAIN COLD STORAGE & ALLIED INDUSTRIES PVT. LTD.
|
March 4, 2014 |
|
AMIT KUMAR DHANKHAR Vs. UNION OF INDIA
|
July 3, 2014 |
|
AMIT MUKHOPADHYAY Vs. DELHI DEVELOPMENT AUTHORITY
|
December 24, 2014 |
|
AMIT PAL Vs. UNION PUBLIC SERVICE COMMISSION
|
December 8, 2014 |
|
AMIT RAI & ORS Vs. STATE (DELHI ADMN) & ANR
|
November 25, 2014 |
|
AMIT RANA & ORS Vs. STATE & ANR
|
September 24, 2014 |
|
AMIT SHARMA & ANR Vs. STATE & ANR
|
August 27, 2014 |
|
AMITA MEHTA Vs. UNION OF INDIA
|
November 24, 2014 |
|
AMITAVA ACHARJEE Vs. KULWANT SINGH
|
October 30, 2014 |
|
AMNA Vs. STATE
|
April 30, 2014 |
|
AMNA BI Vs. AZIZ UR- REHMAN DECD.
|
May 19, 2014 |
|
AMRENDRA KUMAR Vs. REGISTRAR GENERAL, DELHI HIGH COURT
|
May 23, 2014 |
|
AMRIK SINGH Vs. BHAGWAN SINGH & ORS
|
September 8, 2014 |
|
AMRIK SINGH SALUJA Vs. UNION OF INDIA
|
April 16, 2014 |
|
AMRIT PAL SINGH AND ORS Vs. ALPHA MOTOR FINANCE LTD & ANR
|
March 19, 2014 |
|
AMRUDDIN Vs. STATE
|
February 21, 2014 |
|
AMRUTAPPA & ORS Vs. UNION OF INDIA & ORS
|
March 27, 2014 |
|
AMWAY INDIA ENTERPRISES PVT. LTD. Vs. INCOME TAX OFFICER
|
December 3, 2014 |
|
ANALCO (INDIA) PVT LTD. Vs. NAVODYA EXIM PVT LTD.
|
January 23, 2014 |
|
ANAND @ JAT Vs. STATE (GOVT. OF NCT) OF DELHI
|
February 3, 2014 |
|
ANAND DECORS Vs. COMMISSIONER OF TRADE AND TAXES
|
December 23, 2014 |
|
ANAND J DATWANI Vs. GEETI BHAGAT DATWANI
|
August 5, 2014 |
|
ANAND KUMAR Vs. COMMISSIONER OF INCOME TAX VIII NEW DELHI
|
February 17, 2014 |
|
ANAND KUMAR Vs. STATE OF DELHI
|
April 30, 2014 |
|
ANAND PERSHAD JAISWAL Vs. SHAKUN JAISWAL
|
September 22, 2014 |
|
ANAND SHARMA Vs. STATE NCT OF DELHI
|
October 29, 2014 |
|
ANAND TRADERS AND ORS Vs. COMMISSIONER OF SALES TAX AND ORS
|
March 28, 2014 |
|
ANANT RAJ INDUSTRIES LIMITED Vs. BHARAT CERAMICS & ANR
|
July 9, 2014 |
|
ANANTJI GAS SERVICE Vs. INDIAN OIL CORPORATION LTD
|
July 22, 2014 |
|
ANCHOR ELECTRICALS (P) LTD. Vs. COMMISSIONER SALES TAX
|
March 20, 2014 |
|
ANCHOR HEALTH AND BEAUTY CARE PVT. LTD. Vs. PROCTER & GAMBLE MANUFACTURING (TIANJIN) CO LTD
|
May 9, 2014 |
|
ANDHRA CEMENT LTD. Vs. DY. COMMISSIONER CENTRAL EXCISE
|
September 1, 2014 |
|
ANEES Vs. STATE
|
May 23, 2014 |
|
ANG AUTO LTD. Vs. UOI
|
May 29, 2014 |
|
ANGAD KUMAR Vs. GOPAL BAHADUR
|
May 13, 2014 |
|
ANGEL BROKING LTD Vs. ARTI JAIN & ANR
|
March 5, 2014 |
|
ANGLE INFRASTRUCTURE PVT. LTD. Vs. CAPITAL BUILDERS
|
December 22, 2014 |
|
ANGOORI GUPTA Vs. STATE & ANR
|
August 13, 2014 |
|
ANIL Vs. STATE
|
February 14, 2014 |
|
ANIL Vs. STATE, NCT GOVT. OF DELHI
|
April 23, 2014 |
|
ANIL Vs. STATE
|
November 14, 2014 |
|
ANIL GAMBHIR Vs. CPWD
|
December 16, 2014 |
|
ANIL GUPTA Vs. STATE
|
July 23, 2014 |
|
ANIL JAIN Vs. BHAGWAN SHANKAR KHANNA
|
July 30, 2014 |
|
ANIL K. AGGARWAL Vs. UNION OF INDIA
|
November 5, 2014 |
|
ANIL KAJORA Vs. KIRAN DEVI AND ANR
|
September 19, 2014 |
|
ANIL KHANNA & ANR Vs. STATE OF NCT OF DELHI & ANR
|
July 17, 2014 |
|
ANIL KUMAR Vs. JAGJIT SINGH
|
September 26, 2014 |
|
ANIL KUMAR Vs. STATE
|
December 3, 2014 |
|
ANIL KUMAR Vs. STATE
|
November 11, 2014 |
|
ANIL KUMAR Vs. STATE
|
February 7, 2014 |
|
ANIL KUMAR Vs. SAHARA STEEL
|
August 13, 2014 |
|
ANIL KUMAR & ANR Vs. STATE
|
September 8, 2014 |
|
ANIL KUMAR AGGARWAL Vs. UNION OF INDIA
|
November 3, 2014 |
|
ANIL KUMAR BAGANIA Vs. SHIV RANI & ORS
|
November 19, 2014 |
|
ANIL KUMAR BANA Vs. CHAIRMAN/MD, FOOD CORPORATION OF INDIA (HQ)
|
December 16, 2014 |
|
ANIL KUMAR DABAS Vs. KHAZAN & ORS
|
October 29, 2014 |
|
ANIL KUMAR DHAWAN & ORS Vs. STATE & ANR
|
August 26, 2014 |
|
ANIL KUMAR GUPTA Vs. BALBIR SHERGILL
|
September 4, 2014 |
|
ANIL KUMAR JAIN Vs. SUDHA RANI & ORS
|
December 1, 2014 |
|
ANIL KUMAR JAIN AND ORS Vs. UNION OF INDIA AND ORS
|
September 24, 2014 |
|
ANIL KUMAR PANCHAL Vs. GOVT OF NCT OF DELHI
|
September 10, 2014 |
|
ANIL KUMAR SHEEL Vs. ASST LABOUR COMMISSIONER
|
December 15, 2014 |
|
ANIL KUMAR YADAV Vs. STATE
|
March 6, 2014 |
|
ANIL PRAKASH KASHAV Vs. RADHA SETHI
|
July 16, 2014 |
|
ANIL SHARMA Vs. POONAM SHARMA & ORS
|
September 17, 2014 |
|
ANIL SINGH Vs. NARENDER SINGH
|
August 21, 2014 |
|
ANIL SOOD Vs. STATE
|
May 9, 2014 |
|
ANIL SWAMI Vs. NIRMAL KUMAR SWAMI
|
May 6, 2014 |
|
ANIL TYAGI Vs. S.D. INFOSYS
|
April 15, 2014 |
|
ANIL VISHWASH Vs. STATE OF NCT OF DELHI
|
March 10, 2014 |
|
ANIL WADHWA Vs. INTREND COTTON PVT LTD & ORS
|
October 14, 2014 |
|
ANILA JAIN Vs. NIKUNJ SINGHANIA
|
March 5, 2014 |
|
ANILKUMAR BATLA Vs. ALLAHABADBANK
|
August 19, 2014 |
|
ANINUL KHAN Vs. COMMISSIONER OF CUSTOMS
|
May 27, 2014 |
|
ANIRUDDHA BAHAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 26, 2014 |
|
ANIT KUMAR Vs. UNION OF INDIA
|
February 6, 2014 |
|
ANIT KUMAR Vs. UNION OF INDIA
|
May 23, 2014 |
|
ANITA Vs. UCO BANK
|
February 4, 2014 |
|
ANITA Vs. GOVT. OF NCT OF DELHI
|
August 1, 2014 |
|
ANITA Vs. UNION OF INDIA & ORS
|
May 20, 2014 |
|
ANITA DEVI Vs. UNION OF INDIA
|
October 27, 2014 |
|
ANITA DEVI Vs. STATE OF BIHAR
|
May 19, 2014 |
|
ANITA GUPTA Vs. KAMLESH
|
May 13, 2014 |
|
ANITA GUPTA & ORS Vs. NARENDER KUMAR GUPTA & ANR
|
November 12, 2014 |
|
ANITA KAUR Vs. UNIVERSAL WEATHER & AVIATION INDIA PRIVATE LIMITED
|
May 20, 2014 |
|
ANITA KUMARI GUPTA Vs. LATE VED BHUSHAN
|
May 6, 2014 |
|
ANITA SHARMA Vs. KULACHI HANSRAJ MODEL SCHOOL
|
January 21, 2014 |
|
ANJU Vs. UNION OF INDIA
|
May 23, 2014 |
|
ANJU BALA ETC. Vs. MEERA SAXENA
|
April 17, 2014 |
|
ANJU KAPOOR Vs. VIJAY KUMAR SHARMA & ORS
|
October 13, 2014 |
|
ANKIT SHARMA Vs. STATE OF NCT OF DELHI
|
May 26, 2014 |
|
ANKIT SHARMA & ORS Vs. STATE & ANR
|
December 11, 2014 |
|
ANKIT YADAV Vs. STATE & ANR
|
September 23, 2014 |
|
ANKUR CHAWLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 20, 2014 |
|
ANKUR MUTREJA Vs. SN SINGHAL SECRETARY, AECHBS
|
December 8, 2014 |
|
ANKUR RAHEJA Vs. SADA RAM KADIAN
|
August 1, 2014 |
|
ANMOL KUMAR Vs. UNION OF INDIA
|
December 9, 2014 |
|
ANNISUDDIN @ ANNISH Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 13, 2014 |
|
ANOOP SATI Vs. STATE & ANR
|
December 1, 2014 |
|
ANOOPAM INDIA PVT LTD Vs. NEWGEN SPECIALITY PLASTIC LTD & ORS
|
August 29, 2014 |
|
ANUBHAV KATHURIA Vs. GOVT. OF NCT OF DELHI
|
December 15, 2014 |
|
ANUJ SHARMA Vs. AHSAHUL HAQ
|
April 16, 2014 |
|
ANULLUDIN Vs. STATE OF NCT OFDELHI
|
December 23, 2014 |
|
ANUP SHARMA Vs. NAGENDRA PRASAD YADAV
|
May 21, 2014 |
|
ANUPAM KUMAR DIDWANIA Vs. H.S. TOKI
|
September 15, 2014 |
|
ANUPAM SHARMA Vs. UNION OF INDIA THR. GM NORTHERN RAILWAY
|
January 15, 2014 |
|
ANUPAMA GUPTA Vs. KULDEEP SINGH
|
December 24, 2014 |
|
ANURADHA SHASTRI Vs. RELIGARE SECURITIES LTD.
|
August 7, 2014 |
|
ANURUP BANERJEE Vs. S MOHINDER SINGH SAPRA
|
August 25, 2014 |
|
ANWAR Vs. STATE
|
May 21, 2014 |
|
ANWAR PARVEZ Vs. MOHD FAHEEM & ORS
|
August 27, 2014 |
|
ANWAR UL HAQUE Vs. STATE NCT OF DELHI
|
September 4, 2014 |
|
APARNA SINGH & ORS Vs. STATE OF NCT DELHI
|
August 22, 2014 |
|
APEX TRADERS Vs. SATNAM SALES CORPORATION
|
December 15, 2014 |
|
APOORV YADAV Vs. UNIVERSITY OF DELHI
|
May 27, 2014 |
|
APOORV YADAV Vs. UNIVERSITY OF DELHI
|
August 1, 2014 |
|
ARAVALI POWER COMPANY PVT. LTD. Vs. SUBHASH INFRA ENGINEERS LTD.
|
October 1, 2014 |
|
ARCHANA Vs. AVANISH
|
July 17, 2014 |
|
ARCHANA KAPOOR Vs. JAY SHRI SABHANANI
|
March 5, 2014 |
|
ARCHANA KUMARI Vs. G.D. FOODS MANUFACTURING (I) PVT. LTD.
|
February 10, 2014 |
|
ARDEE INFRASTRUCTURE PVT. LTD. Vs. ANURADHA BHATIA
|
December 9, 2014 |
|
ARGHYA KUMAR NATH Vs. D.S. RAWAT
|
September 9, 2014 |
|
ARJUN Vs. STATE OF DELHI
|
September 30, 2014 |
|
ARJUN Vs. STATE
|
October 10, 2014 |
|
ARJUN ANAND Vs. PRMOD KUMAR
|
July 10, 2014 |
|
ARJUN MADAN & ANR Vs. STATE & ANR
|
November 28, 2014 |
|
ARJUN PANDIT Vs. STATE
|
August 26, 2014 |
|
ARJUN SOM DUTT` Vs. MADHVI BERY
|
April 1, 2014 |
|
ARMED FORCES TRIBUNAL (PB) BAR ASSOCIATION Vs. UNION OF INDIA
|
August 14, 2014 |
|
ARMY WELFARE HOUSING ORGANISATION Vs. ADJUTANT GENERAL’S BRANCH
|
November 19, 2014 |
|
ARN INFRASTRUCTURE INDIA LTD. Vs. STATE
|
December 23, 2014 |
|
ARSHAD ALI Vs. STATE & ORS
|
September 9, 2014 |
|
ARSHAD ZAMAL SIDDIQUI AND ORS. Vs. RAVINDER SINGH AND ORS.
|
September 8, 2014 |
|
ARSHI IRSHAD Vs. STATE GOVT OF NCT OF DELHI AND ANR
|
August 25, 2014 |
|
ARSHI IRSHAD Vs. STATE GOVT OF NCT OF DELHI
|
May 5, 2014 |
|
ARUN Vs. STATE
|
March 18, 2014 |
|
ARUN BANSAL Vs. BHIMRAO AMBEDKAR UNIVERSITY
|
November 27, 2014 |
|
ARUN BHARDWAJ Vs. ONICRA CREDIT RATING AGENCY OF INDIA LTD
|
September 3, 2014 |
|
ARUN DHAWAN Vs. LOKESH DHAWAN
|
December 5, 2014 |
|
ARUN KUMAR Vs. CHAIRMAN, FOOD CORPORATION OF INDIA (HEADQUARTERS)
|
March 31, 2014 |
|
ARUN KUMAR GUPTA & ANR Vs. STATE & ORS
|
September 17, 2014 |
|
ARUN KUMAR MISHRA Vs. UNION OF INDIA
|
January 31, 2014 |
|
ARUN KUMAR PODDAR Vs. UNION OF INDIA
|
May 2, 2014 |
|
ARUN KUMAR SHARMA Vs. PAWAN GUPTA
|
September 2, 2014 |
|
ARUN MAINI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
October 17, 2014 |
|
ARUN PRAKASH PANDEY Vs. GOVERNMENT OF NCT OF DELHI
|
December 4, 2014 |
|
ARUN SAROHA & ANR Vs. STATE OF NCT OF DELHI & ORS
|
September 26, 2014 |
|
ARUNA CHADHA Vs. STATE OF NCT DELHI
|
February 10, 2014 |
|
ARVIND & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 10, 2014 |
|
ARVIND @ PINTU & ORS Vs. STATE
|
September 18, 2014 |
|
ARVIND GARG Vs. NEETA SINGHAL
|
August 7, 2014 |
|
ARVIND KEJRIWAL Vs. AMIT SIBAL
|
January 16, 2014 |
|
ARVIND KOHLI AND ORS. Vs. NCT OF DELHI AND ORS.
|
September 23, 2014 |
|
ARVIND KUMAR Vs. STATE
|
September 16, 2014 |
|
ARVIND KUMAR Vs. STATE
|
April 22, 2014 |
|
ARVIND KUMAR Vs. STATE
|
March 19, 2014 |
|
ARVIND KUMAR Vs. STATE (NCT OF DELHI)
|
February 21, 2014 |
|
ARVIND SINGHAL Vs. MAX THERAPIYA LIMITED
|
October 15, 2014 |
|
ARVIND SINGHAL AND ORS Vs. LEELA RAM AND ORS
|
November 13, 2014 |
|
ARZ UNIQUE ENTERPRISES LIMITED Vs. UNION OF INDIA
|
March 6, 2014 |
|
ASCHRAJ LAL SAHNI Vs. MUKESH SAHNI
|
May 26, 2014 |
|
ASGARI BEGUM Vs. AKHLAQ MEER
|
July 10, 2014 |
|
ASHA Vs. GOVT OF NCT OF DELHI & ORS
|
August 22, 2014 |
|
ASHA AGGARWAL Vs. STATE
|
March 27, 2014 |
|
ASHA JOHRI Vs. NEERJA MEHTA
|
February 28, 2014 |
|
ASHA JOHRI Vs. NEERJA RAJPUT
|
May 8, 2014 |
|
ASHA LATA PANDEY Vs. BRAHAM PAL SINGH YADAV
|
April 29, 2014 |
|
ASHA NAINWAL & ORS Vs. HARBIR SINGH & ORS
|
February 24, 2014 |
|
ASHA PAL GULATI Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 2, 2014 |
|
ASHASWI AGGARWAL Vs. RAKESH AGGARWAL
|
August 4, 2014 |
|
ASHIF KHAN @ KALLU Vs. STATE
|
April 29, 2014 |
|
ASHIQ Vs. STATE NCT OF DELHI
|
July 30, 2014 |
|
ASHISH Vs. GOVT. OF NCT DELHI
|
January 28, 2014 |
|
ASHISH JAIN & ORS Vs. STATE NCT OF DELHI & ANR
|
November 11, 2014 |
|
ASHISH KUMAR DUBEY Vs. STATE THR. C.B.I.
|
April 4, 2014 |
|
ASHISH NANDWANA Vs. STATE
|
August 1, 2014 |
|
ASHISH NANDWANA Vs. STATE
|
September 1, 2014 |
|
ASHISH NARANG Vs. UNION OF INDIA
|
December 16, 2014 |
|
ASHISH PANDIT Vs. STATE
|
February 25, 2014 |
|
ASHOK Vs. STATE NCT OF DELHI
|
February 10, 2014 |
|
ASHOK Vs. GAGAN
|
October 30, 2014 |
|
ASHOK AGGARWAL Vs. AMITEX POLYMERS PVT. LTD.
|
August 7, 2014 |
|
ASHOK BANSAL Vs. STATE
|
August 14, 2014 |
|
ASHOK DHAR Vs. STATE
|
February 5, 2014 |
|
ASHOK INDORIA Vs. VIDYAWANTI
|
May 7, 2014 |
|
ASHOK JAIN Vs. C.B.I.
|
October 13, 2014 |
|
ASHOK KAPOOR Vs. MUNICIPAL CORPORATION OF DELHI
|
March 11, 2014 |
|
ASHOK KAPOOR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 6, 2014 |
|
ASHOK KAPOOR & ORS Vs. VIDYA SHANKAR SHARMA
|
August 27, 2014 |
|
ASHOK KHANNA Vs. B E BILLOMORIA & COMPANY LTD.
|
August 21, 2014 |
|
ASHOK KRIPLANI Vs. SHIVA TEXYARN LTD
|
September 2, 2014 |
|
ASHOK KRIPLANI Vs. SHIVA TEXYARN LTD.
|
September 5, 2014 |
|
ASHOK KUMAR Vs. PRAVEEN KUMAR GUPTA
|
November 10, 2014 |
|
ASHOK KUMAR Vs. STATE
|
January 31, 2014 |
|
ASHOK KUMAR Vs. STATE
|
January 24, 2014 |
|
ASHOK KUMAR Vs. STATE
|
March 5, 2014 |
|
ASHOK KUMAR Vs. HARISH CHANDER SAHNI
|
November 20, 2014 |
|
ASHOK KUMAR Vs. PREM LATA
|
September 30, 2014 |
|
ASHOK KUMAR Vs. VICE CHANCELLOR, RASTHRIYA SANSKRIT SANSTHAN
|
November 13, 2014 |
|
ASHOK KUMAR Vs. STATE
|
March 14, 2014 |
|
ASHOK KUMAR Vs. STATE
|
August 6, 2014 |
|
ASHOK KUMAR Vs. STATE
|
January 28, 2014 |
|
ASHOK KUMAR Vs. STATE & ANR
|
December 11, 2014 |
|
ASHOK KUMAR Vs. GOVT. OF NCT OF DELHI
|
November 28, 2014 |
|
ASHOK KUMAR AGGARWAL Vs. STATE
|
July 14, 2014 |
|
ASHOK KUMAR AHLUWALIA Vs. CHIMAN & MANAGING DIRECTORNATIONAL FERTILIZERS LIMITED
|
April 24, 2014 |
|
ASHOK KUMAR AHUJA Vs. GULAB RAI KHANCHANDANI
|
January 6, 2014 |
|
ASHOK KUMAR AND ORS. Vs. SUNIL KUMAR AND ORS.
|
April 2, 2014 |
|
ASHOK KUMAR BANSAL Vs. UNION OF INDIA
|
July 17, 2014 |
|
ASHOK KUMAR CHATURVEDI Vs. UCO BANK & ORS
|
March 18, 2014 |
|
ASHOK KUMAR CHHABRA Vs. INDIAN BANK
|
July 28, 2014 |
|
ASHOK KUMAR JHAMB Vs. UNION OF INDIA
|
January 22, 2014 |
|
ASHOK KUMAR KESHARI Vs. MANIKA GUPTA
|
November 24, 2014 |
|
ASHOK KUMAR MEHTA Vs. UNION OF INDIA
|
November 24, 2014 |
|
ASHOK KUMAR PHULL Vs. THE STATE OF DELHI
|
October 28, 2014 |
|
ASHOK KUMAR SARNA Vs. AMAN GUPTA
|
April 3, 2014 |
|
ASHOK MANCHANDA Vs. ANGLE INFRASTRUCTURE PVT LTD
AND ORS
|
November 14, 2014 |
|
ASHOK MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
February 5, 2014 |
|
ASHOK SARDANA Vs. PRAMOD SARDANA
|
February 19, 2014 |
|
ASHOK SEHGAL Vs. SUBHASH CHANDRA SHARMA
|
February 21, 2014 |
|
ASHOK SHANKARRAO CHAVAN Vs. ELECTION COMMISSION OF INDIA
|
September 12, 2014 |
|
ASHOK SINGH Vs. UNION OF INDIA
|
August 11, 2014 |
|
ASHOK YADAV Vs. MARY KARUNA PUSHPA TERASA TOPPO
|
May 5, 2014 |
|
ASHRAF Vs. STATE (GOVT. OF NCT) OF DELHI
|
September 4, 2014 |
|
ASHRAF KHAN Vs. STATE OF DELHI
|
March 11, 2014 |
|
ASHU AND ORS Vs. NEW INDIA ASSURANCE CO LTD
|
October 14, 2014 |
|
ASHUTOSH MISHRA Vs. UNIVERSITY GRANTS COMMISSION & ORS
|
December 11, 2014 |
|
ASHUTOSH VERMA Vs. CBI
|
December 4, 2014 |
|
ASHWAL VADERA Vs. UNION OF INDIA
|
July 30, 2014 |
|
ASHWANI BAHL & ORS. Vs. AIR INDIA LTD.
|
January 21, 2014 |
|
ASHWANI KUMAR Vs. SUKH DEVI & ORS
|
August 22, 2014 |
|
ASHWANI KUMAR Vs. STATE
|
July 22, 2014 |
|
ASHWANI KUMAR AGGARWAL Vs. B.K. MITTAL
|
July 3, 2014 |
|
ASHWANI KUMAR GOEL Vs. INCOME TAX SETTLEMENT COMMISSION
|
February 10, 2014 |
|
ASHWANI SHARMA & ORS Vs. KANTA SHARMA & ORS
|
November 5, 2014 |
|
ASHWINI KUMAR VERMA Vs. VIJAY TANDON
|
April 16, 2014 |
|
ASHWINI KUMAR VERMA Vs. A.K.TANDON
|
August 14, 2014 |
|
ASI/M MADAN LAL & ORS Vs. UNION OF INDIA AND ANR
|
October 9, 2014 |
|
ASIAN INSTITUTE OF TRANSPORT DEVELOPMENT Vs. SOUTH DELHI MUNICIPAL COR
|
January 15, 2014 |
|
ASIF Vs. STATE
|
May 20, 2014 |
|
ASIF @ SHABBU Vs. STATE
|
May 28, 2014 |
|
ASIM CHOWDHURY Vs. SWAGATAM TOURS AND TRAVELS (P) LTD.
|
November 25, 2014 |
|
ASPECTIVE VANIJYA PVT LTD Vs. INDUSTRIAL FINANCIAL CORPORATION OF INDIA (IFCI) LTD
|
January 30, 2014 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M/S. JHALANI TOOLS (INDIA) LTD.
|
February 12, 2014 |
|
ASSOCIATED CHAMBERS OF C. & I. OF INDIA Vs. COMMR. OF S.T.
|
March 14, 2014 |
|
ASSOCIATED HOTELS PVT Vs. UNION OF INDIA AND ORS
|
September 16, 2014 |
|
ASSOCIATED JUTE INDUSTRIES Vs. STATE FARMS CORPORATION OF INDIA
|
May 19, 2014 |
|
ASSOCIATED SHOES PVT LTD Vs. UNION OF INDIA
|
November 3, 2014 |
|
ASSOCIATION FOR DEMOCRATIC REFORMS Vs. UNION OF INDIA
|
March 28, 2014 |
|
ASSOCIATION OF SELF FINANCING INSTITUTIONS Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
|
May 9, 2014 |
|
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING Vs. DEVENDER SINGH
|
February 11, 2014 |
|
ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA Vs. UOI
|
January 6, 2014 |
|
ASST. COMMISSIONER OF CUSTOMS Vs. ELLIS EDWARD JOSEPH
|
November 19, 2014 |
|
AT & T COMMUNICATION SERVICES INDIA (P) LTD. Vs. COMMISSIONER OF INCOME TAX-I
|
February 21, 2014 |
|
ATELIER FASHION FLASH PVT. LTD. Vs. PROVIDENT FUND INSPECTOR
|
May 2, 2014 |
|
ATI RAM SINGH Vs. KOTAK MAHINDRA BANK LTD.
|
May 22, 2014 |
|
ATLANTIC INDUSTRIES Vs. SIMRON FOOD PROCESSORS (P) LTD
|
May 26, 2014 |
|
ATMA RAM PROPERTIES PVT LTD Vs. FEDERAL MOTORS PVT LTD
|
November 20, 2014 |
|
ATTAR SINGH Vs. STATE
|
November 12, 2014 |
|
ATTAR SINGH Vs. STATE
|
January 24, 2014 |
|
ATTAR SINGH Vs. UNION OF INDIA
|
October 29, 2014 |
|
ATTAR SINGH Vs. UNION OF INDIA
|
December 3, 2014 |
|
ATUL BERRY Vs. TATA TELESERVICES LTD.
|
December 1, 2014 |
|
ATUL CHHABRA Vs. SATPAL GUGNANI
|
July 21, 2014 |
|
ATUL GOEL Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 3, 2014 |
|
ATUL GUPTA Vs. STATE
|
February 4, 2014 |
|
ATUL SAXENA AND ANOTHER Vs. MOUNT EVEREST CGHS LIMITED & ORS
|
September 15, 2014 |
|
ATUL SINGH GANDAS Vs. GOVERNOR OF GNCTD
|
April 17, 2014 |
|
AURUM INFOCOMM LIMITED Vs. DESH RAJ MANGAL
|
March 27, 2014 |
|
AVADH KAUSHIK Vs. GOVT. OF NCT OF DELHI
|
August 21, 2014 |
|
AVANT GARDE CLEAN ROOM & ENGG. SOLUTIONS PVT. LTD. Vs. IND SWIFT LIMITED
|
May 23, 2014 |
|
AVCO TRADERS PVT LTD AND ORS Vs. SANDEEP ENTERPRISES
|
March 10, 2014 |
|
AVDESH KUMAR Vs. STATE NCT OF DELHI
|
September 30, 2014 |
|
AVDESH KUMAR Vs. STATE NCT OF DELHI
|
September 11, 2014 |
|
AVIJEET MULLICK Vs. STATE & ANR
|
November 11, 2014 |
|
AVIKASH Vs. UNION OF INDIA
|
July 7, 2014 |
|
AVINASH Vs. STATE
|
July 25, 2014 |
|
AVINASH EM PROJECTS PVT. LTD. Vs. GAIL (INDIA) LIMITED
|
November 10, 2014 |
|
AVINASH MISHRA Vs. UNION OF INDIA
|
September 30, 2014 |
|
AVINASH RASTOGI Vs. STATE
|
October 10, 2014 |
|
AVINASH SHARMA @NANDI Vs. STATE
|
July 15, 2014 |
|
AVNEET SINGH & ORS Vs. STATE & ANR
|
November 18, 2014 |
|
AVTEC LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 16, 2014 |
|
AWADESH KUMAR PRAJAPATI Vs. GOVT. OF NCT OF DELHI
|
August 28, 2014 |
|
AYUREVED RUGNALAYA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 10, 2014 |
|
AYYANAR Vs. STATE
|
July 10, 2014 |
|
AZMAL KHAN Vs. STATE GOVT. OF NCT OF DELHI
|
December 5, 2014 |
|
B R ARORA & ASSOCIATES (P) LTD Vs. AIRPORT AUTHORITY OF INDIA
|
March 10, 2014 |
|
B S KHURANA Vs. EAST DELHI MUNICIPAL CORPORATION
|
April 22, 2014 |
|
B VENKATARAMAN Vs. STATE, NCT OF DELHI
|
December 19, 2014 |
|
B. MAHESH SHARMA Vs. UNION OF INDIA
|
September 26, 2014 |
|
B.H. ENTERPRISES Vs. TECHMESHPRODUCTSINDIA PVT.LTD.
|
August 19, 2014 |
|
B.K. BHAGAT Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.
|
January 21, 2014 |
|
B.K. UPPAL Vs. UNION OF INDIA
|
December 15, 2014 |
|
B.M. KHOSLA Vs. S.K. KHOSLA
|
February 21, 2014 |
|
B.R. AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
|
January 22, 2014 |
|
B.R. GUPTA Vs. PAWAN KUMAR GUPTA
|
December 1, 2014 |
|
B.R.L. SAXENA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 22, 2014 |
|
B.S. MAAN Vs. UOI
|
September 24, 2014 |
|
B.S. RANA Vs. GOVT OF NCT OF DELHI
|
May 29, 2014 |
|
B.S.E.S. RAJDHANI POWER LTD Vs. GOVT. OF NCT OF DELHI
|
July 31, 2014 |
|
B.S.E.S. RAJDHANI POWER LTD. Vs. JAGAT RAM
|
December 10, 2014 |
|
B.T.M EXPORTS LTD. Vs. ADHUNIK CORPORATION LTD.
|
April 16, 2014 |
|
BAAJ SINGH Vs. STATE
|
May 28, 2014 |
|
BABI KUNVAR Vs. UNION OF INDIA
|
April 2, 2014 |
|
BABITA Vs. VED PRAKASH
|
September 16, 2014 |
|
BABITA KADIAN Vs. UNION OF INDIA AND ORS.
|
December 16, 2014 |
|
BABLI Vs. ROOP LAL
|
February 19, 2014 |
|
BABLOO @ UMESH KUMAR Vs. STATE
|
May 6, 2014 |
|
BABU Vs. STATE
|
December 1, 2014 |
|
BABU LAL Vs. ATULKUMAR
|
February 3, 2014 |
|
BABU LAL AND ANOTHER Vs. BASUDEO ROY AND OTHERS
|
September 30, 2014 |
|
BABU NATH SINGH Vs. UNION OF INDIA
|
May 16, 2014 |
|
BABU RAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 2, 2014 |
|
BABU RAM Vs. GOVT OF NCT OF DELHI AND ANR
|
July 31, 2014 |
|
BACHA RAM Vs. UNION OF INDIA
|
June 13, 2014 |
|
BACO METALLICS INDUSTRIES Vs. ZETA LEATHERS EXPORTS
|
April 3, 2014 |
|
BADAMI DEVI & ORS Vs. SANJAY KHANDELWAL & ANR
|
November 3, 2014 |
|
BADAR MAKHMOOR(SENIOR CITIZEN) Vs. HAKIM ZILLUR REHMAN
|
November 18, 2014 |
|
BADSHAH SINGH Vs. DELHI WATER SUPPLY
|
March 19, 2014 |
|
BAIJNATH MANDAL Vs. UOI
|
December 4, 2014 |
|
BAJAJ ALLIANZ GENERAL ASSURANCE CO LTD. Vs. SHAILENDER SINGH @ SHER BAHADUR
|
April 15, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VINOD KUMAR AGGARWAL & ORS
|
February 24, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD. Vs. YOGITA
|
March 5, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PARAMJEET KAUR AND ORS.
|
September 23, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BALWAN SINGH
|
May 15, 2014 |
|
BAKHTAWAR SINGH S/O SARMUKH SINGH Vs. BAKHTAWAR SINGH S/O LATE HAZOOR SINGH
|
December 4, 2014 |
|
BAL KISHAN Vs. LALIT MOHAN SINGH & ORS
|
September 30, 2014 |
|
BAL KISHAN Vs. DEPARTMENT OFPFA GOVT OF NCT OF DELHI
|
December 16, 2014 |
|
BAL KISHAN YADAV Vs. UNION OF INDIA
|
November 20, 2014 |
|
BAL KRISHAN GUPTA Vs. VIKAS AGGARWAL
|
May 16, 2014 |
|
BALA AND ORS. Vs. GANDHI AND ORS.
|
September 30, 2014 |
|
BALAJI FINANCER Vs. SURAJ PRAKASH
|
March 4, 2014 |
|
BALAJI SALES CORPORATION Vs. HIM ALLOYS & STEELS PRIVATE LIMITED
|
February 18, 2014 |
|
BALARAM KISPOTTA & ANOTHER Vs. UNION OF INDIA AND ORS
|
July 8, 2014 |
|
BALASUBRAMANIAN RAMACHANDRAN Vs. INCOME TAX OFFICER
|
November 24, 2014 |
|
BALBIR SINGH Vs. STATE
|
March 25, 2014 |
|
BALBIR SINGH Vs. DADA DEV MANDIR PRABANDHAK SABHA (BARAH GAON)
|
December 31, 2014 |
|
BALBIR SINGH @ BAWA Vs. STATE, NCT OF DELHI
|
February 4, 2014 |
|
BALBIR SINGH KOHLI Vs. SUMAN VERMA
|
July 22, 2014 |
|
BALBIR SINGH RANA (DECEASED) & ORS Vs. HARCHARAN KAUR
|
July 21, 2014 |
|
BALDEV Vs. MANGE LAL
|
February 11, 2014 |
|
BALDEV RAJ ARORA Vs. MOHINDER LAL SAHGAL
|
January 3, 2014 |
|
BALDEV SINGH SOLANKI Vs. STATE
|
October 30, 2014 |
|
BALESHWAR DASS Vs. STATE
|
August 4, 2014 |
|
BALJEET SINGH Vs. STATE OF DELHI
|
September 26, 2014 |
|
BALJEET SINGH & ORS Vs. STATE & ORS
|
November 11, 2014 |
|
BALJIT SINGH DAHIYA Vs. B.S.E.S. RAJDHANI POWER LTD.
|
November 19, 2014 |
|
BALKISHAN THAPAR Vs. DHARMENDRA, PRINCIPAL SECRETARY, GOVT OF NCT OF DE
|
November 19, 2014 |
|
BALLI Vs. KALLO DEVI & ANR
|
November 7, 2014 |
|
BALRAJ SINGH MALIK Vs. GOVT OF NCT OF DELHI
|
December 22, 2014 |
|
BALUSSERY BENEFIT CHIT FUND PVT LTD Vs. MEETA KUMAR
|
September 23, 2014 |
|
BALWAN SINGH Vs. STATE
|
May 13, 2014 |
|
BALWAN SINGH Vs. SAHARA INDIA PARIVAR
|
February 7, 2014 |
|
BALWAN SINGH Vs. DDA
|
May 15, 2014 |
|
BALWANT KAUR CHAUDHARY Vs. RAMBIR SINGH
|
August 5, 2014 |
|
BANASTHALI VIDYAPITH AND ANR Vs. UNION OF INDIA & ORS
|
July 31, 2014 |
|
BANK OF BARODA Vs. BOB EMPLOYEES UNION THROUGH ITS SECRETARY
|
March 6, 2014 |
|
BANK OF INDIA Vs. THE LD. PRESIDING OFFICER CGIT DELHI
|
December 16, 2014 |
|
BANSI LAL MALHOTRA Vs. THE DELHI DEVELOPMENT AUTHORITY
|
December 23, 2014 |
|
BANWARI LAL Vs. STATE OF DELHI
|
January 29, 2014 |
|
BANYAN TREE HOLDING (P) LIMITED Vs. JAMSHYAD SETHNA
|
November 10, 2014 |
|
BARVEE COMPUTER AND SOFTTOYS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
December 22, 2014 |
|
BASANT KUMAR MISHRA Vs. THE STATE
|
August 25, 2014 |
|
BASANTI Vs. STATE
|
August 27, 2014 |
|
BASANTI DEVI Vs. CHANDRAWATI
|
January 6, 2014 |
|
BASHEER ANSARI Vs. STATE
|
September 23, 2014 |
|
BAT BRO ENGINEERING & GENERAL MANUFACTURERS Vs. SATPAL VOHRA
|
August 25, 2014 |
|
BATA INDIA LIMITED Vs. ANUPAM TOWER (P) LTD & ORS
|
March 20, 2014 |
|
BAYER CORPORATION Vs. UNION OF INDIA
|
November 5, 2014 |
|
BBC WORLD NEWS LIMITED Vs. ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 1(1)
|
February 21, 2014 |
|
BDR BUILDERS AND DEVELOPERS PVT. LTD. Vs. SHYAM LAL ARORA
|
July 4, 2014 |
|
BEAM ESTATES PVT. LTD. Vs. UOI
|
December 8, 2014 |
|
BEANT SINGH Vs. COMPACK ENTERPRISES INDIA (P) LTD.
|
November 12, 2014 |
|
BEENU & ORS Vs. STATE & ANR
|
December 11, 2014 |
|
BEETASHOK CHATTERJEE Vs. LOVELY CHANDA
|
August 12, 2014 |
|
BELA RANI BHATTCHARYYA Vs. UNION OF INDIA
|
July 2, 2014 |
|
BENNETT, COLEMAN & COMPANY LTD. Vs. REAL VIDEO IMPACT PVT LTD.
|
August 8, 2014 |
|
BERNSTEIN LITOWITZ BERGER AND GROSSMANN LLP Vs. UNION OF INDIA
|
September 18, 2014 |
|
BEST INTERNATIONAL PROJECTS PVT LTD AND ORS Vs. STATE & ORS
|
September 25, 2014 |
|
BEST OCHEM FORMULAT IONS (I) LIMITED Vs. ALPS PHARMACEUT ICALS (PVT ) LTD
|
November 5, 2014 |
|
BHAGIRATH Vs. STATE (NCT OF DELHI)
|
January 22, 2014 |
|
BHAGWAN DASS Vs. STATE
|
May 21, 2014 |
|
BHAGWAN SINGH Vs. UOI
|
July 24, 2014 |
|
BHAGWANT SINGH Vs. GURCHARAN KAUR
|
August 20, 2014 |
|
BHAGWATI Vs. SHER SINGH
|
July 8, 2014 |
|
BHAGWATI PRASAD SHARMA Vs. PT. RAM SARUP SHARMA
|
July 21, 2014 |
|
BHAI SARABJIT SINGH Vs. INDU SABHARWAL
|
March 24, 2014 |
|
BHAICHUNG BHUTIA Vs. SOUMIK DUTTA
|
August 26, 2014 |
|
BHAIRO SINGH Vs. STATE GOVT OF NCT OF DELHI
|
November 11, 2014 |
|
BHAJAN LAL Vs. JIVAN KISHORE
|
April 4, 2014 |
|
BHAJANPURA COOPERATIVE URBAN THRIFT AND CREDIT SOCIETY LTD. Vs. SUSHIL KUMAR
|
September 3, 2014 |
|
BHANMATI DEVI Vs. SINGH RAJ
|
March 3, 2014 |
|
BHANU PRAKASH & ORS Vs. STATE & ANR
|
September 12, 2014 |
|
BHANU PRATAP SINGH Vs. UNION OF INDIA & ORS
|
September 15, 2014 |
|
BHARAT ALUMINIUM COMPANY LTD. Vs. NATIONAL THERMAL POWER CORPORATION
|
February 11, 2014 |
|
BHARAT BANKA Vs. STATE
|
October 10, 2014 |
|
BHARAT BHUSHAN Vs. STATE, THROUGH A.C. BRANCH, DELHI
|
February 5, 2014 |
|
BHARAT BHUSHAN JAIN Vs. UOI
|
July 14, 2014 |
|
BHARAT BHUSHAN KHATRI Vs. I.G.I.P.ED. & SPORT SCIENCES
|
March 6, 2014 |
|
BHARAT CARRIERS LTD. Vs. FAYEZ SEKH AND OTHERS
|
January 15, 2014 |
|
BHARAT CARRIERS LTD. Vs. FAYEZ SEKH
|
January 16, 2014 |
|
BHARAT ENTERPRISES Vs. UOI
|
May 29, 2014 |
|
BHARAT FURNISHING CO. Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2014 |
|
BHARAT GLASS AND PLYWOOD CO Vs. SUSHAN PAL SONI
|
March 21, 2014 |
|
BHARAT HEAVY ELECTRICAL LTD Vs. SHRI ASHUTOSH ENGINEERING INDUSTRIES
|
January 8, 2014 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. D.K. SARDANA
|
March 26, 2014 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. SILOR ASSOCIATES S.A.
|
September 1, 2014 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. AANUJ INFRA PROJECTS PVT LTD
|
November 19, 2014 |
|
BHARAT KUMAR Vs. STATE
|
May 15, 2014 |
|
BHARAT LAL MAURYA Vs. M/S. GODREJ & BOYCE MFG. CO. LTD.
|
March 13, 2014 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. UMRAO FINANCE AND LEASING PVT LTD & ANR
|
September 2, 2014 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. AIRPORT AUTHORITY OF INDIA
|
December 19, 2014 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. LT. GOVERNOR, GOVT. OF NCT DELHI
|
May 16, 2014 |
|
BHARAT POWER CONTROL SYSTEM Vs. UNION OF INDIA
|
December 3, 2014 |
|
BHARAT RASAYAN FINANCE LTD. Vs. RAVI CHAND SINDHU
|
January 15, 2014 |
|
BHARAT SANCHAR NIGAM LIMITED & ANR Vs. FATEH SINGH RANA & ORS
|
November 5, 2014 |
|
BHARAT SANCHAR NIGAM LTD Vs. RAM NIWAS
|
November 20, 2014 |
|
BHARAT SHARMA Vs. STATE
|
September 15, 2014 |
|
BHARAT SINGH Vs. AJAY KUMAR
|
May 27, 2014 |
|
BHARAT SINGH Vs. PRITHI SINGH & ORS
|
December 12, 2014 |
|
BHARAT SINGH & ANR Vs. STATE (NCT OF DELHI ) & ANR
|
September 26, 2014 |
|
BHARAT SINGH RAWAT Vs. STATE NCT OF DELHI
|
March 12, 2014 |
|
BHARTI AIRTEL LTD. Vs. AIRTELASIA
|
September 8, 2014 |
|
BHARTI AXA GENERAL INSRUANCE COMPANY LTD Vs. HAKIMAN & ORS
|
March 26, 2014 |
|
BHARTI PAPNAI PANDEY Vs. DELHI SUBORDINATE SERVICES SELECTIONBOARD
|
August 29, 2014 |
|
BHARTIYA ENGINEERING AND GENERAL MAZDOOR UNION Vs. THE MANAGEMENT OF M/S. BHAGWAN MAHAVIR HOSPITAL AND ORS.
|
January 13, 2014 |
|
BHAVNEET SINGH Vs. UNIVERSITY OF DELHI
|
December 5, 2014 |
|
BHAWANI DASS RAMESHWAR DUTT Vs. BALI KARAN
|
February 5, 2014 |
|
BHAWANI SHANKER Vs. BAKSHISH SINGH
|
January 3, 2014 |
|
BHAWNA GARG Vs. STATE
|
February 20, 2014 |
|
BHILANGANA HYDRO POWER LTD Vs. A R TRADELINKS
|
September 11, 2014 |
|
BHIM SAIN Vs. GOVT. OF NCT OF DELHI
|
February 24, 2014 |
|
BHIM SAIN SHASTRI Vs. SHARAT CHAND & ORS
|
August 4, 2014 |
|
BHOLA ADIVASHI Vs. STATE
|
August 21, 2014 |
|
BHOLA SHANKER Vs. STATE (N.C.T. OF DELHI)
|
February 14, 2014 |
|
BHOOP SINGH Vs. UNION OF INDIA
|
July 28, 2014 |
|
BHOOP SINGH @ PAPPU Vs. STATE NCT OF DELHI
|
September 8, 2014 |
|
BHOPAL SINGH AND ORS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR
|
September 25, 2014 |
|
BHUDEV PAL Vs. STATE
|
July 18, 2014 |
|
BHULE BISRE KALAKAR CO OPERATIVE INDUSTRIAL PRODUCTION SOCIETY LTD Vs. UNION OF INDIA
|
March 20, 2014 |
|
BHUPENDER KAUR & ORS Vs. GURDARSHAN SINGH & ORS
|
September 17, 2014 |
|
BHUPENDER SINGH Vs. STATE
|
November 7, 2014 |
|
BHUPENDER SINGH Vs. UNION OF INDIA
|
August 25, 2014 |
|
BHUPENDER SINGH @ BHUPI Vs. STATE
|
May 19, 2014 |
|
BHUPENDER SINGH NEGI Vs. AIRPORTS AUTHORITY OF INDIA
|
May 19, 2014 |
|
BHUPINDER NARAIN BHATNAGAR Vs. MAHESH SINGHAL
|
May 16, 2014 |
|
BHUPINDER SINGH BAWA Vs. ASHA DEVI
|
July 28, 2014 |
|
BHUSHAN KUMAR KARN & ANR Vs. STATE & ANR
|
September 26, 2014 |
|
BHUVAN MADAN Vs. BRIJ MOHAN GARG
|
April 4, 2014 |
|
BHUWAN CHAND Vs. NCT OF DELHI
|
February 18, 2014 |
|
BHUWAN RAM AND ORS. Vs. UOI AND ORS.
|
December 18, 2014 |
|
BHUWANESHWAR PANDEY Vs. PIYUSH & ANR
|
December 19, 2014 |
|
BIDHAN CHAND BISWAS Vs. PRAKASH CHAND BANSAL
|
May 20, 2014 |
|
BIDISA CHAKRABORTY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
August 1, 2014 |
|
BIHAR CARRYING CO. PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 30, 2014 |
|
BIHAR SUGAR MILLS ASSOCIATION Vs. UOI
|
December 24, 2014 |
|
BIHARI SHAH AND ORS Vs. UNION OF INDIA
|
February 11, 2014 |
|
BIJENDER Vs. STATE
|
September 19, 2014 |
|
BIJENDER @ NAUSHAD Vs. STATE
|
February 13, 2014 |
|
BIJENDRA KUMAR Vs. PRADEEP KUMAR AND ORS.
|
October 15, 2014 |
|
BIKASH RANJAN ROUT Vs. STATE
|
August 20, 2014 |
|
BIMLA Vs. ANIL KUMAR ARORA
|
August 14, 2014 |
|
BIMLA DEVI Vs. STATE
|
July 7, 2014 |
|
BIMLA DEVI Vs. UNION OF INDIA
|
January 8, 2014 |
|
BIMLA DEVI Vs. DINESH KUMAR GUPTA & ORS
|
November 14, 2014 |
|
BIMLA DEVI Vs. CHAIRMAN, INDIAN OIL CORPORATION LTD.
|
May 8, 2014 |
|
BIMLA DEVI Vs. MOHAN SINGH
|
May 5, 2014 |
|
BIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 16, 2014 |
|
BIRENDER SINGH Vs. UNION OF INDIA
|
February 28, 2014 |
|
BIRENDER SINGH Vs. UNION OF INDIA
|
May 2, 2014 |
|
BIRENDRA SINGH Vs. UNION OF INDIA
|
May 28, 2014 |
|
BIRLA SUNLIFE INSURANCE COMPANY LIMITED Vs. SUNIL YADAV
|
August 20, 2014 |
|
BISHAMBHAR DAYAL GUPTA Vs. NARESH KUMAR SHARMA
|
July 21, 2014 |
|
BISHAN SWAROOP Vs. MANISH SETHI
|
February 26, 2014 |
|
BLB LTD. Vs. THE CALCUTTA STOCK EXCHANGE
|
November 3, 2014 |
|
BOARD OF TECHNICAL EDUCATION Vs. SAHIBJEET SINGH
|
August 1, 2014 |
|
BODH NATH MISHRA Vs. UNION OF INDIA & ANR
|
September 17, 2014 |
|
BOMBA Y DYEING AND M ANUFA CT URING CO. LTD. Vs. UOI
|
January 10, 2014 |
|
BOMBINO EXPRESS PVT. LTD. Vs. CHIEF COMMISSIONER OF CUS., DELHI ZONE
|
October 14, 2014 |
|
BON SALES (P). LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 20, 2014 |
|
BOSTON BEVERAGES PVT. LTD. Vs. KINGSTON BEVERAGES
|
December 19, 2014 |
|
BRAHM PAL SINGH Vs. P.O., INDUSTRIAL TRIBUNAL NO.II
|
March 3, 2014 |
|
BRAHM PRAKASH Vs. DELHI TRANSPORT CORPORATION
|
August 26, 2014 |
|
BRAHMAPUTRA CRACKER AND POLYMER LTD. Vs. AQUAFIL POLYMERS COMPANY PRIVATE LTD.
|
March 12, 2014 |
|
BRAHMOS AEROSPACE PVT LTD. Vs. BRAH MOS GARMENTS
|
September 15, 2014 |
|
BRAHMOS AEROSPACE PVT. LTD. Vs. FIIT JEE LIMITED
|
February 24, 2014 |
|
BRAINSMART MEDIA AND ADVERTISING PVT LTD Vs. INDIAN NEWSPAPER SOCIETY
|
March 7, 2014 |
|
BRAUN TEXTILE PROCESSORS Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
February 18, 2014 |
|
BRENNTAG INGREDIENTS (INDIA) PVT. LTD. Vs. LAMBDA EASTERN TELECOMMUNICATION LTD.
|
March 26, 2014 |
|
BRG IRON & STEEL CO. PVT. LTD. Vs. UNION OF INDIA
|
September 1, 2014 |
|
BRIG (RETD ) M M SHARMA FRGS Vs. LT GEN DEPINDER SINGH
|
November 26, 2014 |
|
BRIJ BHUSHAN Vs. SRI CHAND VERMA AND ORS
|
August 13, 2014 |
|
BRIJ LAL Vs. UOI
|
May 19, 2014 |
|
BRIJ LAL & SONS Vs. UNION OF INDIA
|
April 22, 2014 |
|
BRIJ LAL & SONS Vs. UNION OF INDIA
|
March 26, 2014 |
|
BRIJ MOHAN Vs. ISHWARI PRASAD NIGAM
|
January 3, 2014 |
|
BRIJ MOHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 13, 2014 |
|
BRIJ MOHAN BHATIA Vs. JAIN SALES CORPORATION
|
October 31, 2014 |
|
BRIJ TRADING CO. Vs. ENFORCEMENT DIRECTORATE
|
January 31, 2014 |
|
BRIJESH KUMAR Vs. BIMLA DEVI
|
August 20, 2014 |
|
BRIJESH KUMAR GUPTA Vs. NARCOTICS CONTROL BUREAU
|
April 3, 2014 |
|
BRIJESH KUMAR SHUKLA Vs. UNION OF INDIA
|
April 23, 2014 |
|
BRISK INFRASTRUCTURE & DEVELOPERS PVT LTD Vs. NAVEEN NARANG
|
September 2, 2014 |
|
BRITANNIA INDUSTRIES LIMITED Vs. GOVERNMENT OF THE NCT OF DELHI
|
July 10, 2014 |
|
BRITISH SCAFFOLDING (I) LTD. Vs. INTERARCH BUILDING PRODUCTS (P) LTD.
|
December 24, 2014 |
|
BSES RAJDHANI POWER LIMITED Vs. SUB DIVISIONAL MAGISTRATE
|
August 5, 2014 |
|
BSES RAJDHANI POWER LIMITED Vs. GOVERNMENT OF NCT OF DELHI
|
January 24, 2014 |
|
BUBAY @ MAYA Vs. STATE
|
August 12, 2014 |
|
BUDH PRAKASH Vs. STATE
|
October 10, 2014 |
|
BUDH PRAKASH Vs. SITA DEVI & ORS
|
March 13, 2014 |
|
BUDH SEN Vs. AJIT SINGH
|
October 15, 2014 |
|
BUILDERS ASSOCIATION OFINDIA Vs. UNION OF INDIA
|
August 28, 2014 |
|
BURLEIGH INTERNATIONAL Vs. COMMISSIONER OF CUS. (IMPORT OF GENERAL)
|
May 13, 2014 |
|
BUTNA DEVI Vs. AMIT TALWAR
|
July 8, 2014 |
|
C K P NAIDU Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
September 17, 2014 |
|
C P SEHGAL Vs. ARCHANA GUPTA
|
November 26, 2014 |
|
C S VAIDYANATHAN Vs. STATE GOVT OF NCT OF DELHI
|
September 10, 2014 |
|
C SHANTI ANANDAM Vs. JVG FINANCE
|
September 12, 2014 |
|
C-1 INDIA PVT LTD Vs. E-PROCUREMENT TECHNOLOGIES LTD & ANR
|
January 6, 2014 |
|
C.B.I. Vs. R.C. BHARGAVA
|
May 2, 2014 |
|
C.D.JOSEPH Vs. SARASWATI DEVI
|
January 30, 2014 |
|
C.E. CONSTRUCTIONS LTD. Vs. INTERTOLL ICS INDIA (P) LTD.
|
November 21, 2014 |
|
C.J. INTERNATIONAL HOTELS LTD. Vs. HOTEL MAZDOOR UNION AND ORS.
|
March 20, 2014 |
|
C.M. PRASAD Vs. UNION OF INDIA
|
October 14, 2014 |
|
C.P. SINGH Vs. GOVT. OF NCT OF DELHI
|
September 26, 2014 |
|
C.RAMESH Vs. DIRECTOR , VALLABHBHAI PATEL CHEST INSTITUTE
|
January 29, 2014 |
|
C.V. RAO Vs. STRATEGIC PORT INVESTMENTSKPC LTD
|
September 1, 2014 |
|
CA NANDLAL KEDIA Vs. GOVERNOR
|
April 22, 2014 |
|
CADBURY UK LIMITED Vs. LOTTE INDIA CORPORATION LTD.
|
January 24, 2014 |
|
CADILA HEALTHCARE LTD. Vs. MEDIPOL PHARMACEUTICAL INDIA PVT. LTD.
|
April 23, 2014 |
|
CADILA HEALTHCARE LTD. Vs. HARI OM SHUKLA AND ORS.
|
October 10, 2014 |
|
CALCOM ELECTRONICS LTD. Vs. THE COMMISSIONER OF SALES TAX/VAT
|
December 16, 2014 |
|
CALDERYS INDIA REFRACTRIES LTD. Vs. A2Z POWERCOM LTD.
|
November 17, 2014 |
|
CAMCO MULTI METAL LTD. Vs. INTAMEX S.A.
|
October 9, 2014 |
|
CANARA BANK Vs. T.T. LTD.
|
September 30, 2014 |
|
CANBANK FACTORS LTD Vs. ROHIT DIWAN
|
April 22, 2014 |
|
CANDEX CHEMICAL FIBRES CO. (P) LTD. Vs. COMMR. OF CUS.
|
March 18, 2014 |
|
CAP. VIJAY KUMAR TREHAN Vs. SUSHIL KUMAR TREHAN
|
January 15, 2014 |
|
CAPT DINESH SINGH DHILLION Vs. PAWAN HANS HELICOPTERS LTD
|
November 10, 2014 |
|
CAPT VIJENDER SINGH CHAUHAN Vs. PARSVNATH DEVELOPERS LD
|
October 30, 2014 |
|
CAPT VIJENDER SINGH CHAUHAN Vs. PARSVNATH DEVELOPERS LTD
|
August 25, 2014 |
|
CAPT. M.P. PREMI (RETD.) Vs. M/S. INDIA INTERNATIONAL AIRWAYS LTD.
|
March 19, 2014 |
|
CAPTAIN AMAR BHATIA Vs. KINGFISHER AIRLINES LIMITED
|
April 3, 2014 |
|
CAPTAIN BINDU SETHI Vs. UOI
|
September 26, 2014 |
|
CAPTAIN MUKUL GUPTA Vs. KINGFISHER AIRLINES LTD
|
November 28, 2014 |
|
CARAVAN ROADWAYS LTD. Vs. HAFED SPINNING MILLS
|
December 4, 2014 |
|
CAREFOUR WC&C INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2014 |
|
CAREFOUR WC&C INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 27, 2014 |
|
CARGILL INDIA PVT. LTD. Vs. QUALITY AGRO MILLS PVT. LTD.
|
March 20, 2014 |
|
CARRIER AIRCON LTD. Vs. COMMISSIONER OF TRADE & TAXES
|
July 7, 2014 |
|
CASTROL LTD. Vs. PANDIT OIL COMPANY
|
March 25, 2014 |
|
CATERPILLAR INC Vs. SURESH DUE
|
March 20, 2014 |
|
CBATE INTERNATIONAL Vs. UNION OF INDIA
|
May 16, 2014 |
|
CCS INFOTECH LTD. Vs. STATE
|
July 21, 2014 |
|
CDR CSS DEOPA (RETD) Vs. UNION OF INDIA & ANR
|
October 17, 2014 |
|
CEECO TECHNOLOGIES PVT. LTD. Vs. CENTRAL PUBLIC WORKSDEPARTMENT
|
December 19, 2014 |
|
CEMENT CORPORATION OF INDIA LTD Vs. SHOBHA DIKSHIT
|
December 4, 2014 |
|
CEMENT CORPORATION OF INDIA LTD Vs. LIFE INSURANCE CORPORATIONOF INDIALTD
|
September 4, 2014 |
|
CEMENT CORPORATION OF INDIA LTD. Vs. V K ARORA
|
February 13, 2014 |
|
CENTRAL BANK OF INDIA Vs. SUDERSHAN KAPOOR
|
April 25, 2014 |
|
CENTRAL BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
|
April 23, 2014 |
|
CENTRAL PARK ESTATES PVT. LTD. AND ORS. Vs. CHD DEVELOPERS LTD.
|
October 13, 2014 |
|
CENTRAL WAREHOUSING CORPORATION Vs. CIT
|
January 22, 2014 |
|
CENTRAL WAREHOUSING CORPORATION Vs. VARDHAMAN PRECISION PROFILES AND TUBES PVT LTD
|
December 10, 2014 |
|
CENTRAL WAREHOUSING CORPORATION Vs. EKPAL SINGH
|
April 21, 2014 |
|
CENTRAVIS PRODUCTION UKRAINE Vs. GALLIUM INDUSTRIES LIMITED
|
December 2, 2014 |
|
CENTRE FOE DEVELOPMENT OF TELEMATICS Vs. COMMISSIONER
|
January 24, 2014 |
|
CENTRE FOR HUMAN RIGHTS Vs. UNION OF INDIA
|
May 27, 2014 |
|
CENTRICA INDIA OFFSHORE PVTL. LTD. Vs. COMMISSIONER OF INCOME TAX-I
|
April 25, 2014 |
|
CHAHAT RAM VERMA Vs. UNITECH LTD.
|
September 9, 2014 |
|
CHAIRMAN CUM CHIEF MANAGING DIRECTOR Vs. CHANDRESH KUMAR TRIPATHI
|
August 21, 2014 |
|
CHAMAN LAL Vs. CBI
|
October 14, 2014 |
|
CHAMAN LAL Vs. BATUK PRASAD JAITLY
|
January 2, 2014 |
|
CHAMELEON RESOURCES LTD. Vs. TATA TEA LTD.
|
January 3, 2014 |
|
CHAMPA Vs. UNION OF INDIA
|
August 21, 2014 |
|
CHAMPA DEVI Vs. PARAM VED GOEL
|
December 1, 2014 |
|
CHAMPA DEVI Vs. UNION OF INDIA
|
March 6, 2014 |
|
CHANCHAL JAIN Vs. UNION OF INDIA
|
February 4, 2014 |
|
CHAND RAM Vs. STATE
|
August 6, 2014 |
|
CHANDAN @ BABAR Vs. STATE (NCT OF DELHI)
|
April 24, 2014 |
|
CHANDAN @ BABAR Vs. STATE GOVT. OF NCT OF DELHI
|
May 7, 2014 |
|
CHANDER BHAN Vs. UNION OF INDIA & ORS
|
December 23, 2014 |
|
CHANDER KANTA Vs. GOVT. OF NCT OF DELHI
|
April 1, 2014 |
|
CHANDER KUMAR TRIPATHI Vs. STATE OF NCT OF DELHI
|
July 11, 2014 |
|
CHANDER LAL VIRMANI Vs. RAM PIARI
|
April 17, 2014 |
|
CHANDER MUKHI & ORS Vs. PARVEEN GOSWAMI
|
September 19, 2014 |
|
CHANDER PAL SINGH Vs. STATE OF DELHI
|
January 24, 2014 |
|
CHANDER PRAKASH KAYAT Vs. STATE
|
December 5, 2014 |
|
CHANDER SEKHAR & ANR Vs. STATE & ORS
|
September 11, 2014 |
|
CHANDERKANT & CO Vs. DELHI DEVELOPMENT AUTHORITY
|
April 23, 2014 |
|
CHANDERKESH Vs. STATE
|
March 18, 2014 |
|
CHANDERMANI PVT LTD Vs. DAWER FABRICS
|
September 22, 2014 |
|
CHANDERSHEKHAR Vs. STATE
|
August 27, 2014 |
|
CHANDRA BOSE Vs. GOVERNOR NCT OFDELHI
|
August 1, 2014 |
|
CHANDRA PRABHA Vs. SATISH C SHARMA
|
March 12, 2014 |
|
CHANDRA SHEKHAR SAHUKAR Vs. UNION OF INDIA
|
October 14, 2014 |
|
CHANDRA VIR SINGH Vs. UNION OF INDIA
|
January 20, 2014 |
|
CHARAN SINGH Vs. STATE
|
December 5, 2014 |
|
CHARAN SINGH Vs. STATE
|
March 14, 2014 |
|
CHARANJEET SINGH REKHI Vs. HARISH AHUJA
|
July 7, 2014 |
|
CHARU HOME PRODUCTS (P.) LTD. Vs. COMMISSIONER OF INCOME TAX-1
|
August 13, 2014 |
|
CHATTAR SINGH Vs. MCD
|
April 15, 2014 |
|
CHATTER SINGH Vs. UOI
|
August 25, 2014 |
|
CHATTERJEE CLEANING ARTS SERVICES PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 2, 2014 |
|
CHATUR SINGH Vs. STATE
|
September 26, 2014 |
|
CHEIL INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 6, 2014 |
|
CHETAN Vs. STATE
|
September 29, 2014 |
|
CHHATRAVAS, CHANDRA ARYA VIDYA MANDIR Vs. DIRECTOR, DEPTT OF WOMEN & CHILD DEV
|
March 3, 2014 |
|
CHHAVI GROVER Vs. NAVYUG SCHOOL EDUCATIONAL SOCIETY
|
December 11, 2014 |
|
CHHINDA Vs. SUNITA JAIN
|
March 6, 2014 |
|
CHHOTEY LAL Vs. STATE
|
April 22, 2014 |
|
CHIEF ADMINISTRATIVE OFFICER, CENTRAL ORGANISATION FOR MODERNIZATION OF WORKSHOP Vs. HMT MACHINE TOOLS
|
September 5, 2014 |
|
CHIEF ENGINEER CPWD Vs. JAY NARAYAN & ORS
|
October 29, 2014 |
|
CHIEF SECRETARY Vs. NARENDER KUMAR GUPTA
|
November 3, 2014 |
|
CHINATRUST COMMERCIAL BANK Vs. LILIPUT KIDSWEAR LIMITED
|
January 6, 2014 |
|
CHINTAMANI DEVI Vs. VIJAY KUMAR
|
August 11, 2014 |
|
CHIRAGUDDIN Vs. URMILA RANI
|
September 11, 2014 |
|
CHIRANJEE LAL Vs. SUNITA
|
July 30, 2014 |
|
CHIT NARAYAN YADAV Vs. ORIX AUTO & BUSINESS SOLUTIONS LTD
|
April 17, 2014 |
|
CHOLAMANDALAM GENERAL INSURANCE CO LTD Vs. ISSAK KHAN & ORS
|
March 26, 2014 |
|
CHOLAMANDALAM MS GENERAL INS CO LTD Vs. GAJENDER SINGH PAL & ORS
|
September 18, 2014 |
|
CHRISTIAN LOUBOUTIN SAS Vs. NAKUL BAJAJ
|
September 26, 2014 |
|
CHUNBUDA Vs. STATE
|
September 12, 2014 |
|
CHUNNU Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
|
November 11, 2014 |
|
CHUTTAN LAL MEENA Vs. STATE & ANR
|
September 12, 2014 |
|
CIMMCO LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
October 10, 2014 |
|
CISCO TECHNOLOGY, INC. Vs. SANTOSH TANTIA
|
May 29, 2014 |
|
CIT Vs. OPERA GLOBAL PVT. LTD.
|
August 25, 2014 |
|
CIT Vs. JAIN COOPERATIVE BANK LTD.
|
March 4, 2014 |
|
CIT Vs. UMESH CHANDRA GUPTA
|
February 6, 2014 |
|
CIT Vs. CENTRAL NEWS AGENCY PVT. LTD.
|
September 9, 2014 |
|
CIT Vs. NARINDER KR. BUDHIRAJA
|
July 1, 2014 |
|
CIT Vs. MODI ENTERTAINMENT LTD.
|
April 15, 2014 |
|
CIT Vs. OM PRAKASH ARORA
|
April 1, 2014 |
|
CIT Vs. UNIWORD TELECOM LTD.
|
February 25, 2014 |
|
CIT Vs. CNB FINWIZ LTD
|
August 6, 2014 |
|
CIT-I Vs. BHAGAT STEELANDFORGING PVT.LTD.
|
September 16, 2014 |
|
CITIBANK N A Vs. MOSER BAER INDIA LTD
|
April 3, 2014 |
|
CITIGROUP INC. Vs. CITICORP BUSINESS AND FINANCE PVT. LTD.
|
November 24, 2014 |
|
CITY WATER SUPPLIER Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 12, 2014 |
|
CL MEDIA PRIVATE LTD. COMPANY Vs. CL EDUCATE LIMITED COMPANY
|
May 2, 2014 |
|
COASTAL PROJECTS LTD. Vs. BAJAJ FINANCE LTD.
|
April 4, 2014 |
|
COCA COLA COMPANY Vs. NARSING RAO
|
March 6, 2014 |
|
COCA-COLA COMPANY Vs. K.M SALIM
|
March 4, 2014 |
|
COIM INDIA PVT LTD Vs. REXOR INDIA LTD & ORS
|
January 30, 2014 |
|
COL KALYAN SINGH (RETIRED) Vs. WIMPY INTERNATIONAL LTD & ORS
|
October 31, 2014 |
|
COLUMBA'S SCHOOL Vs. LT. GOVERNOR OF DELHI
|
September 1, 2014 |
|
COMFORT LIVING HOTELS P. LTD. Vs. COMMISSIONER OF INCOME TAX-III
|
March 10, 2014 |
|
COMMANDANT,ARMY BASE WORKSHOP Vs. AMRITA DEVI
|
May 9, 2014 |
|
COMMISSIONER Vs. T. G. BUILDWELL PVT.LTD
|
August 26, 2014 |
|
COMMISSIONER INCOME TAX Vs. CHD DEVELOPERS LTD
|
January 22, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VIMLA ROLING MILLS
|
September 8, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TAYAL STRIPS (P). LTD.
|
February 13, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUNSHINE INDUSTRIES
|
May 16, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI -I Vs. SHRI RAM UDYOG & ORS
|
September 3, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. PAWAN KUMAR BANSAL
|
November 14, 2014 |
|
COMMISSIONER OF CUSTOM, ICD, NEW DELHI Vs. M/S. CHANDRA PRABHU INTERNATIONAL LTD.
|
March 10, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. RANBAXY LABORATORIES LTD
|
November 25, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. DINKAR KHINDRIA
|
May 9, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. DEJERO LOGIX PVT. LTD.
|
September 16, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. A.V. GLOBAL CORPORATION PVT. LTD.
|
November 7, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. GINNI INTERNATIONAL LTD.
|
July 7, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. ESPN SOFTWARE LTD.
|
January 13, 2014 |
|
COMMISSIONER OF CUSTOMS (I&G) Vs. NAVSHIV RETAILS PVT. LTD.
|
December 23, 2014 |
|
COMMISSIONER OF CUSTOMS, (IMPORT & GENERAL) Vs. M/S. CARE FOUNDATION
|
March 11, 2014 |
|
COMMISSIONER OF INCOME Vs. NG TECHNOLOGIES LTD.
|
December 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. S. PRITAM SINGH
|
December 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SUBODH GUPTA
|
December 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. OKS SPAN TECH PVT. LTD.
|
December 15, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. DIMENSION APPARELS P. LTD.
|
July 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. PP ENGINEERING WORK
|
July 31, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT ABRASSIVE LTD
|
July 31, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. HEARTLAND DELHI TRANSCRIPTION SERVICES PVT. LTD
|
July 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. E-FUNDS IT SOLUTION
|
February 5, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. TELEVISION EIGHTEEN INDIA LTD.
|
April 29, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. TELEVISION EIGHTEEN INDIA LTD.
|
April 30, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RACHNA AGARWAL
|
July 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GIAN GUPTA
|
May 8, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ATUL KUMAR SWAMI
|
March 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M/S JAYSHREE GEMS & JEWELLERY
|
February 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VINEETA GUPTA
|
May 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. PRA MOD K UMAR DANG
|
January 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. B.L. PASSI
|
February 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. DISCOVERY COMMUNICATION INDIA
|
November 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAMA KRISHNA JEWELLERS
|
September 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. V.K. BHATNAGAR
|
May 19, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAMA KRISHNA JEWELLERS
|
September 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MANJU FINANCE CORPORATION
|
November 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VODAFONE ESSAR SOUTH LTD.
|
October 29, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GLOBAL ASSOCIATES
|
July 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVENI OIL FIELD SERVICES LTD.
|
September 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SHARDA KOCHHAR
|
July 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NARAIN DASS TANEJA
|
December 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL CLOTHING CO.
|
December 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR JAGGI
|
December 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. HARIG INDIA LIMITED
|
December 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND RASTOGI
|
September 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO. LTD.
|
September 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ACHILA SABHARWAL
|
September 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ANANT OVERSEAS P. LTD.
|
September 4, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ML OUTSOURCING SERVICES (P) LIMITED
|
September 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. FRICK INDIA LTD.
|
September 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SIEL LTD.
|
July 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAMA KRISHNA JEWELLERS
|
September 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JUBILANT OFFSHORE DRILLING PVT. LTD.
|
November 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VALVOLINE CUMMINS LTD.
|
November 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. INTERARCH BUILDING PRODUCT
|
November 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GAJA ADVISORS (P.) LTD.
|
August 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR
|
December 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SPICE DISTRIBUTION LTD.
|
September 19, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. CLIMATE SYSTEM PVT. LTD
|
August 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHUBIR SINGH GARG
|
August 27, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M.G. SHARE & STOCK PVT.LTD
|
August 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KOHINOOR IMPEX P. LTD
|
August 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NAVODAYA CASTLES PVT. LTD.
|
August 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SHAILENDRA MAHTO
|
November 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI SUGAR MILLS CO. LIMITED.
|
September 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SVP INDUSTRIES LTD.
|
September 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. BABCOCK POWER (OVERSEAS PROJECTS) LTD.
|
September 5, 2014 |
|
COMMISSIONER OF INCOME TAX (C)-III Vs. FLAKES-N-FLAVOURZ NEW DELHI
|
May 22, 2014 |
|
COMMISSIONER OF INCOME TAX (C)-III Vs. GOPAL GUPTA
|
May 16, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) II Vs. HOME DEVELOPERS PVT. LTD.
|
December 23, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL)-II Vs. KUSUM GUPTA
|
May 6, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL)-II Vs. INCOME TAX SETTLEMENT COMMISSION
|
February 10, 2014 |
|
COMMISSIONER OF INCOME TAX - 15 Vs. CHINTOO TOMAR
|
December 23, 2014 |
|
COMMISSIONER OF INCOME TAX - VIII Vs. GULAB SUNDRI BAPNA
|
August 28, 2014 |
|
COMMISSIONER OF INCOME TAX -X Vs. KULTAR EXPORTS
|
May 23, 2014 |
|
COMMISSIONER OF INCOME TAX CENTRAL II Vs. HOME DEVELOPERS P. LTD.
|
December 22, 2014 |
|
COMMISSIONER OF INCOME TAX CIRCLE Vs. URBAN MASS TRANSIT LTD.
|
February 28, 2014 |
|
COMMISSIONER OF INCOME TAX CIRCLE - II Vs. ANKIT GARMENTS MANUFACTURING CO
|
April 16, 2014 |
|
COMMISSIONER OF INCOME TAX CIRCLE-II Vs. ANKIT GARMENTS MANUFACTURING CO.
|
November 26, 2014 |
|
COMMISSIONER OF INCOME TAX DELH-II Vs. KALINDI RAIL NIRMAN ENGG. LTD.
|
April 15, 2014 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. VIKAS CHEMICALS
|
August 7, 2014 |
|
COMMISSIONER OF INCOME TAX DELHI (CENTRAL)-III Vs. HARI CHAND SHRI GOPAL
|
November 14, 2014 |
|
COMMISSIONER OF INCOME TAX DELHI -2 Vs. COMPRO TECHNOLOGIES PVT LTD
|
December 9, 2014 |
|
COMMISSIONER OF INCOME TAX DELHI I Vs. AGILE PROPERTIES PVT.LTD.
|
April 25, 2014 |
|
COMMISSIONER OF INCOME TAX DELHI-I Vs. VOEST ALPINE A.G
|
September 30, 2014 |
|
COMMISSIONER OF INCOME TAX DELHI-XVI Vs. S.S. AHLUWALIA
|
March 14, 2014 |
|
COMMISSIONER OF INCOME TAX HEARTLAND DELHI TRANSCRIPTION Vs. STATE
|
July 18, 2014 |
|
COMMISSIONER OF INCOME TAX II Vs. KULDEEP SINGH
|
August 12, 2014 |
|
COMMISSIONER OF INCOME TAX IV Vs. HOTZ INDUSTRIES LTD
|
July 23, 2014 |
|
COMMISSIONER OF INCOME TAX IV Vs. FOCUS EXPORTS PVT LTD
|
September 16, 2014 |
|
COMMISSIONER OF INCOME TAX, DELHI Vs. M/S D.C.M. LIMITED
|
December 23, 2014 |
|
COMMISSIONER OF INCOME TAX- II Vs. M/S MARUTI SUZUKI (INDIA) LIMITED
|
February 21, 2014 |
|
COMMISSIONER OF INCOME TAX-21 Vs. SARKAR NATH OBEROI
|
November 24, 2014 |
|
COMMISSIONER OF INCOME TAX-I Vs. BUMI HIWAY (I)P. LTD.
|
September 3, 2014 |
|
COMMISSIONER OF INCOME TAX-I Vs. CUSHMAN AND WAKEFIELD (INDIA) PVT. LTD.
|
May 23, 2014 |
|
COMMISSIONER OF INCOME TAX-II Vs. ASHOK WADIA
|
April 16, 2014 |
|
COMMISSIONER OF INCOME TAX-II Vs. JUBILANTFOODWORK PVT. LTD
|
August 1, 2014 |
|
COMMISSIONER OF INCOME TAX-II Vs. JDS APPARELS PRIVATE LIMITED
|
November 18, 2014 |
|
COMMISSIONER OF INCOME TAX-II Vs. JUBILANT SECURITIES PVT LTD
|
November 27, 2014 |
|
COMMISSIONER OF INCOME TAX-II Vs. JOHNSON MATTHEY INDIA P LTD
|
December 23, 2014 |
|
COMMISSIONER OF INCOME TAX-III Vs. SPANK HOTELS LTD
|
September 12, 2014 |
|
COMMISSIONER OF INCOME TAX-III Vs. R.R. HOLDINGS PVT. LTD.
|
August 25, 2014 |
|
COMMISSIONER OF INCOME TAX-III Vs. SUNRISE TOOLING SYSTEM PVT. LTD.
|
January 22, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. DELHI RACE CLUB (1940) LTD.
|
November 18, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. EMPIRE BUILTECH PVT LTD
|
January 27, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. DEVASAN INVESTMENT PVT LTD
|
April 16, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. M/S. D&M COMPONENTS LTD.
|
April 21, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. HIMALYA INTERNATIONAL LTD.
|
October 16, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. INDIAN VACCINES CORPORATION LTD.
|
March 5, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. FAITH BIOTECH PVT. LTD.
|
September 12, 2014 |
|
COMMISSIONER OF INCOME TAX-IV Vs. HOLCIM INDIAP.LTD.
|
September 5, 2014 |
|
COMMISSIONER OF INCOME TAX-IX Vs. HIGH TECH ENGINEERS
|
May 21, 2014 |
|
COMMISSIONER OF INCOME TAX-V Vs. M/S QUANTUM CODERS LTD
|
February 4, 2014 |
|
COMMISSIONER OF INCOME TAX-VI Vs. WORLDWIDE TOWNSHIP PROJECTS LTD
|
May 21, 2014 |
|
COMMISSIONER OF INCOME TAX-VI Vs. TAIKISHA ENGINEERING INDIA LTD.
|
November 25, 2014 |
|
COMMISSIONER OF INCOME TAX-VI Vs. T.S. KISHAN & CO. LTD.
|
September 16, 2014 |
|
COMMISSIONER OF INCOME TAX-VI Vs. TUPPERWARE INDIA PVT. LTD.
|
December 22, 2014 |
|
COMMISSIONER OF INCOME TAX-X Vs. PARAMJEET LUTHRA
|
September 15, 2014 |
|
COMMISSIONER OF INCOME TAX-X Vs. AMAR NATH VIRENDER KUMAR
|
December 11, 2014 |
|
COMMISSIONER OF INCOME TAX-XII Vs. INDO RUB INDUSTRIES
|
October 1, 2014 |
|
COMMISSIONER OF INCOME TAX-XIII Vs. HITESH BANSAL
|
December 22, 2014 |
|
COMMISSIONER OF INCOME TAX-XVI Vs. K. RAMAKRISHNAN
|
March 18, 2014 |
|
COMMISSIONER OF POLICE Vs. SUKHBIR SINGH
|
January 6, 2014 |
|
COMMISSIONER OF POLICE Vs. SATISH CHANDER
|
December 23, 2014 |
|
COMMISSIONER OF SERVICE TAX Vs. ERNST & YOUNG PVT. LTD
|
February 25, 2014 |
|
COMMISSIONER OF SERVICE TAX Vs. ASHU EXPORTS PVT. LTD.
|
March 10, 2014 |
|
COMMISSIONER OF SERVICE TAX Vs. MENON ASSOCIATES
|
October 31, 2014 |
|
COMMISSIONER OF SERVICE TAX Vs. TRANSCORP INTERNATIONAL LTD.
|
October 31, 2014 |
|
COMMISSIONER OF SERVICE TAX Vs. JAPAN AIRLINES INTERNATIONAL CO. LTD.
|
December 15, 2014 |
|
COMMISSIONER OF SERVICE TAX Vs. ITC LTD.
|
July 23, 2014 |
|
COMMISSIONER OF SERVICE TAX, NEW DELHI Vs. HERO MOTOCORP LTD.
|
March 28, 2014 |
|
COMMISSIONER SERVICE TAX Vs. L R SHARMA
|
March 20, 2014 |
|
COMMISSIONER, KVS Vs. ASHOK KUMAR SHARMA
|
May 22, 2014 |
|
COMMITTED LOGISTICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, ICD, TKD
|
November 7, 2014 |
|
COMMODORE T S KHURANA Vs. VICE ADMIRAL I S KHURANA (RETD.)
|
March 19, 2014 |
|
COMMR. OF C. EX. AND S.T. (LTU) Vs. SHARDA MOTOR INDUSTRIES LTD.
|
August 12, 2014 |
|
COMPETENT SECURITY SERVICES Vs. GOVT OF NCT OF DELHI
|
December 15, 2014 |
|
COMPETITION COMMISSION OF INDIA Vs. JCB INDIA LTD
|
December 2, 2014 |
|
COMPLETE DEWATERING SYSTEMS PVT LTD Vs. DSC LIMITED
|
April 30, 2014 |
|
COMVERSE NETWORKS SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2014 |
|
CONCORDE OVERSEAS PVT. LTD. Vs. APPELLATE TRIBUNAL
|
September 2, 2014 |
|
CONSOLIDATED CONTRACTORS INTERNATIONAL COMPANY S.A.L Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD. AND ORS.
|
March 20, 2014 |
|
CONSORTIUM OF DEEPAK CABLE INDIA LIMITED Vs. TEESTAVALLEY POWER TRANSMISSION LIMITED
|
September 3, 2014 |
|
CONSORTIUM OF DEEPAK CABLE INDIA LIMITED & ABIR INFRASTRUCTURE PRIVATE LIMITED Vs. TEESTAVALLEY POWER TRANSMISSION LIMITED
|
September 15, 2014 |
|
CONST. SUBHASH BABU Vs. UNION OF INDIA
|
February 25, 2014 |
|
CONSTABLE KULDEEP SINGH Vs. UNION OF INDIA & ORS.
|
March 28, 2014 |
|
CONTINENTAL AUTO SERVICES Vs. SECRETARY LABOUR
|
July 23, 2014 |
|
CONTINENTAL CONSTRUCTION LTD. Vs. STATE BANK OF INDIA
|
November 24, 2014 |
|
CONTINENTAL CONSTURCTIONS LTD. AND ORS. Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
December 4, 2014 |
|
CONTINENTALCONSTRUCTION LTD. Vs. STATE BANK OF INDIA
|
September 15, 2014 |
|
CONTROLS & SWITCHGEAR CONTACTORS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 21, 2014 |
|
CORPORATION BANK AND ANR Vs. PRESIDING OFFICER,CGIT AND ANR
|
October 31, 2014 |
|
COTTAGE INDUSTRIES EXPOSITION LTD Vs. AMRITPAL KAUR
|
March 6, 2014 |
|
COUNCIL FOR ADVANCEMENT OF PEOPLE’S ACTION AND RURAL TECHNOLOGY Vs. ARUN SHAH
|
August 21, 2014 |
|
COUNCIL FOR THE INDIAN SCHOOL, CERTIFICATE EXAMINATIONS Vs. DIRECTOR GENERAL OF INCOME TAX
|
May 23, 2014 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. VED PRAKASH VERMA AND ANR
|
September 2, 2014 |
|
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. ANANG PAL
|
September 30, 2014 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. VED PRAKASH VERMA
|
July 10, 2014 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. TARUN GOYAL
|
November 10, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
July 24, 2014 |
|
COURT ON ITS OWN MOTION Vs. ADARSH KANT KAPOOR
|
March 18, 2014 |
|
COURT ON ITS OWN MOTION Vs. R.P. DHYANI
|
November 27, 2014 |
|
COURT ON ITS OWN MOTION Vs. GOVT. OF NCT DELHI
|
January 27, 2014 |
|
COURT ON ITS OWN MOTION Vs. RAMBIR SINGH
|
October 14, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE
|
March 14, 2014 |
|
COURT ON ITS WN MOTION Vs. UNION OF INDIA
|
February 12, 2014 |
|
CPL B S SIDDHA Vs. UNION OF INDIA
|
September 18, 2014 |
|
CRAYONS ADVERTISING LTD Vs. CRAYON ADVERTISING
|
January 17, 2014 |
|
CREATIVE WIDTH DESIGN SOLUTIONS Vs. PRINT ADDA
|
December 22, 2014 |
|
CREDIT AGRICOLE, CIB Vs. JVL AGRO INDUSTRIES LTD
|
December 26, 2014 |
|
CREDO BRANDS MARKETING PVT. LTD. Vs. STORE ONE RETAIL INDIA LTD.
|
April 24, 2014 |
|
CREST EDUCATION (P) LTD Vs. CAREER LAUNCHER (I) LTD
|
October 31, 2014 |
|
CRM SERVICES INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
July 11, 2014 |
|
CROMPTON GREAVES LTD. Vs. KUSHA APPLIANCES
|
July 1, 2014 |
|
CT/GD JAI MAL SINGH Vs. UNION OF INDIA AND ORS
|
October 10, 2014 |
|
CTCI OVERSEAS CORPORATION LTD Vs. DIRECTOR OF INCOME TAX-I
|
May 20, 2014 |
|
CUSTOMS Vs. SURJEET SINGH CHABRA
|
September 10, 2014 |
|
CWICK (IMPORT CONSOLIDAT IONS) PVT LTD Vs. INDIAN AGRICULTURE RESEARCH INSTITUTE
|
November 25, 2014 |
|
CYGNUS MEDICATE PVT LTD Vs. BANK OF MAHARASHTRA & ORS
|
October 16, 2014 |
|
D C THAKUR Vs. SHYAM SUNDER CHADHA
|
October 31, 2014 |
|
D K RANGRA Vs. UNION OF INDIA & ORS
|
November 17, 2014 |
|
D P JINDAL Vs. UNION OF INDIA AND ORS
|
August 27, 2014 |
|
D P SHARMA Vs. EAST DELHI MUNICIPAL CORPORATION & ORS
|
December 2, 2014 |
|
D.G., I.C.M.R. Vs. R.C. VERMA
|
November 13, 2014 |
|
D.G.O.F. EMPLOYEES ASSOCIATION & ANOTHER Vs. UNION OF INDIA
& OTHERS
|
October 14, 2014 |
|
D.N.SINGHAL Vs. KISHAN KUMAR
|
May 27, 2014 |
|
D.R. SARIN Vs. NATIONAL SEEDS CORPORATION LIMITED
|
October 29, 2014 |
|
D.T.C Vs. BAHADUR SINGH
|
May 16, 2014 |
|
D.T.C. Vs. RAJPAL
|
April 16, 2014 |
|
D.T.C. Vs. AMARJEET SINGH
|
April 22, 2014 |
|
D.T.C. Vs. PREM SINGH
|
September 4, 2014 |
|
D.V.SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
February 13, 2014 |
|
DABUR INDIA LTD. Vs. REAL DRINKS PVT. LTD.
|
January 3, 2014 |
|
DABUR INDIA LTD. Vs. ALKA AYURVEDIC PVT. LTD.
|
November 14, 2014 |
|
DABUR INDIA LTD. Vs. RHIM PHARMACEUTICALS
|
May 22, 2014 |
|
DADA MALDEV GRAMIN VIKAS SAMITI VILLAGE, DARYAPUR Vs. GOVT OF NCT OF DELHI & ORS
|
November 26, 2014 |
|
DALBIR SINGH Vs. GOVT. OF NCT OF DELHI
|
September 30, 2014 |
|
DALBIR SINGH Vs. NIRMAL SINGH
|
January 3, 2014 |
|
DALIP Vs. STATE GNCT OF DELHI
|
February 21, 2014 |
|
DALIP @ JANU Vs. STATE
|
September 26, 2014 |
|
DALIP KUMAR @ ALBELI Vs. STATE
|
March 7, 2014 |
|
DALIP KUMAR BAKSHI Vs. VIVEK KHURANA
|
November 10, 2014 |
|
DALIP SINGH Vs. GOVT OF NCT OF DELHI
|
August 12, 2014 |
|
DALJEET SINGH Vs. UNION OF INDIA & ORS
|
October 14, 2014 |
|
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
|
March 27, 2014 |
|
DALMIA CEMENT (BHARAT) LTD Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2014 |
|
DANDI SALT PVT. LTD. Vs. UOI
|
August 6, 2014 |
|
DANISCO (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
|
August 13, 2014 |
|
DANISH INFRATECH PRIVATE LIMITED Vs. DELHI CANTONMENT BOARD
|
November 19, 2014 |
|
DARSHAN Vs. RAJ KUMAR
|
July 7, 2014 |
|
DARSHAN PANJALI Vs. RAJ DULARI
|
January 6, 2014 |
|
DARSHNA Vs. STATE OF DELHI AND ANR
|
August 12, 2014 |
|
DARSHNA Vs. STATE OF DELHI & ANR
|
September 24, 2014 |
|
DARSHNA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 2014 |
|
DAULAT RAM Vs. SEEMA SHARMA & ANR
|
September 22, 2014 |
|
DAULAT RAM COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 21, 2014 |
|
DAV COLLEGE MANAGING COMMITTEE Vs. DAV SR SECONDARY SCHOOL II
|
April 29, 2014 |
|
DAVID KENNETH HAMBLY Vs. PINTO KUMAR
|
August 14, 2014 |
|
DAVINDER KAUR AND ORS. Vs. YNC RESTRO (INDIA) AND ORS.
|
March 14, 2014 |
|
DAVINDER KUMAR Vs. RAM KAUR
|
May 20, 2014 |
|
DAVINDER SINGH Vs. RAVINDER SINGH & ORS
|
September 24, 2014 |
|
DAYA CHAND AND ORS Vs. ASSESSING OFFICER (ENFORCEMENT) BSES RAJDHANI POWE
|
December 18, 2014 |
|
DAYA KISHAN Vs. TEHSILDAR NAJAFGARH
|
August 22, 2014 |
|
DAYA KISHAN JOSHI Vs. DYNEMECH SYSTEMS PVT. LTD.
|
April 23, 2014 |
|
DAYA NAND Vs. ROMAL
|
February 17, 2014 |
|
DAYA NAND CHANDELA Vs. STATE
|
January 30, 2014 |
|
DAYA NARAYAN PANDEY Vs. UNION OF INDIA
|
February 28, 2014 |
|
DAYA RAM Vs. UOI
|
January 3, 2014 |
|
DAYAL CHAND @ DAL CHAND Vs. STATE (GOVT OF NCT) OF DELHI
|
March 14, 2014 |
|
DAYAL KISHAN PHADIYAL Vs. SUKHMAL JAIN
|
August 12, 2014 |
|
DAYAWATI Vs. DALIP KUMAR
|
August 22, 2014 |
|
DCM SHRIRAM INDUSTRIES LTD. Vs. HB STOCKHOLDINGS LTD.
|
April 28, 2014 |
|
DDA Vs. ROSHAN LAL CHOPRA
|
May 21, 2014 |
|
DDA Vs. RAM KUMAR GUPTA
|
January 15, 2014 |
|
DDA Vs. SURJIT SINGH
|
January 22, 2014 |
|
DDA Vs. JANAK MB SINGH AND ORS.
|
October 16, 2014 |
|
DE NORA INDIA LIMITED Vs. CIT
|
December 22, 2014 |
|
DEAR INVESTMENTS PVT LTD Vs. ADITYA BIRLA FINANCE LTD
|
October 14, 2014 |
|
DEB DUTTA MITRA AND ORS. Vs. ISAN CHANDRA BASU AND ORS.
|
May 1, 2014 |
|
DEBASHIS MUKHERJEE Vs. COMPETITION COMMISSION OF INDIA
|
October 29, 2014 |
|
DECCAN DIGITAL NETWORKS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
August 28, 2014 |
|
DEEP SINGH & ANR Vs. STATE & ANR
|
September 2, 2014 |
|
DEEPA TOMAR Vs. UNION OF INDIA
|
December 3, 2014 |
|
DEEPAK Vs. STATE
|
January 17, 2014 |
|
DEEPAK Vs. STATE (GOVT. OF NCT) OF DELHI
|
May 9, 2014 |
|
DEEPAK Vs. STATE
|
March 28, 2014 |
|
DEEPAK Vs. THE STATE
|
August 26, 2014 |
|
DEEPAK Vs. STATE
|
March 7, 2014 |
|
DEEPAK Vs. STATE (NCT DELHI)
|
November 3, 2014 |
|
DEEPAK @ D.K. Vs. STATE
|
November 26, 2014 |
|
DEEPAK @ ROHIT Vs. STATE
|
February 13, 2014 |
|
DEEPAK CHAWLA Vs. STATE
|
January 10, 2014 |
|
DEEPAK DASS & ORS Vs. STATE & ANR
|
September 10, 2014 |
|
DEEPAK GAUTAM Vs. JAI PRAKASH
|
December 4, 2014 |
|
DEEPAK GUPTA Vs. SUSHMA AGGARWAL
|
July 24, 2014 |
|
DEEPAK GUPTA & ORS Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
November 7, 2014 |
|
DEEPAK KHOSLA Vs. HON’BLE HIGH COURT OF DELHI
|
March 4, 2014 |
|
DEEPAK KHOSLA Vs. HON`BLE HIGH COURT OF DELHI
|
January 24, 2014 |
|
DEEPAK KHOSLA Vs. MONTREAUX RESORTS PVT. LTD.
|
March 28, 2014 |
|
DEEPAK KHOSLA Vs. NEMO
|
September 8, 2014 |
|
DEEPAK KHOSLA Vs. HONBLE HIGH COURT OF DELHI
|
December 12, 2014 |
|
DEEPAK KHOSLA Vs. COMPANY LAW BOARD
|
August 12, 2014 |
|
DEEPAK KUMAR Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
|
November 26, 2014 |
|
DEEPAK KUMAR Vs. STATE ( NCT OF DELHI) & ORS
|
November 28, 2014 |
|
DEEPAK KUMAR & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
|
October 28, 2014 |
|
DEEPAK MEHTA Vs. YASHI MULTIMEDIA PVT. LTD
|
April 21, 2014 |
|
DEEPAK MOHAN SETHI Vs. BSES RAJDHANI POWER LTD.
|
May 6, 2014 |
|
DEEPAK SETH Vs. UNION OF INDIA & ORS
|
December 16, 2014 |
|
DEEPAK SHARMA Vs. STATE
|
April 30, 2014 |
|
DEEPAK SHARMA Vs. STATE
|
March 27, 2014 |
|
DEEPAK TALWAR AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
|
October 13, 2014 |
|
DEEPANSHU @ AMIT KUMAR & ORS Vs. STATE & ANR
|
December 11, 2014 |
|
DEEPENDER KUMAR @ CHHOTU Vs. STATE OF NCT OF DELHI
|
July 7, 2014 |
|
DEEPESH MAMODIYA Vs. CHIEF COMMISSIONER OF CUSTOMS
|
May 28, 2014 |
|
DEEPIKA JAIN Vs. INCOME TAX APPELLANT TRIBUNAL
|
September 18, 2014 |
|
DEEPTI ABROL Vs. THE GOVT. OF NCT OF DELHI
|
December 22, 2014 |
|
DEERE & CO. Vs. S. HARCHARAN SINGH
|
December 5, 2014 |
|
DEGAMBER SEN SAWHNY Vs. SANJEEV CHOPRA & ORS
|
July 17, 2014 |
|
DELHI ADMINISTRATION Vs. SANJAY NAGAR
|
March 12, 2014 |
|
DELHI ADMINISTRATION, DELHI Vs. SUNIL KUMAR
|
January 28, 2014 |
|
DELHI AIRPORT METRO EXPRESS PVT. LTD Vs. CAF INDIA PVT. LTD
|
August 14, 2014 |
|
DELHI CANTONMENT BOARD Vs. ANUVERSHA
|
January 15, 2014 |
|
DELHI CANTONMENT BOARD Vs. RAJ KUMARI SACHDEVA
|
January 15, 2014 |
|
DELHI CATHOLIC ARCHIDIOCESE Vs. EKTA JOHN
|
August 14, 2014 |
|
DELHI COLLEGE OF EDUCATION Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
|
March 7, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. NAND SINGH AND ORS
|
March 20, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH KUMAR BUDHIRAJA
|
February 11, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JANG BAHADUR BHALLA
|
March 18, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. N R B ASSOCIATES AND ORS
|
December 17, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. DAYA RAM
|
November 24, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. HANS CONSTRUCTION CO
|
October 13, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. H.L. SHARMA
|
December 15, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BANSAL TRADERS
|
October 14, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. S.P. SINGH
|
September 9, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. M.L.MAHAJAN
|
February 24, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAJU@ MAYA BEN
|
April 25, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. SANTOSH SHARMA
|
December 10, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. METRO PAINT INDUSTRIES
|
November 20, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RAJIV GUPTA
|
October 31, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MATHURA SINGH
|
January 2, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. RANI VERMA
|
October 29, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JAGBIR SINGH
|
February 25, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. BHARDWAJ BROTHERS
|
August 1, 2014 |
|
DELHI DEVELOPMENT AUTHORITY Vs. JAGAN NATH MEMORIAL EDUCATIONAL SOCIETY
|
April 30, 2014 |
|
DELHI HIGH COURT LEGAL SERVICES COMMITTEE Vs. UOI
|
August 12, 2014 |
|
DELHI INFRAMART PVT. LTD. Vs. N.K. SINGHAL
|
November 13, 2014 |
|
DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED Vs. UNION OF INDIA
|
July 22, 2014 |
|
DELHI INTERNATIONAL AIRPORT PVT LTD Vs. GENERAL SECRETARY CAMBATA AVIATION KARAMCHARI UNION
|
February 20, 2014 |
|
DELHI JAL BOARD Vs. A.P.CONSTRUCTIONS
|
February 6, 2014 |
|
DELHI POWER COMPANY LTD Vs. G.C. GARG AND ORS.
|
January 6, 2014 |
|
DELHI POWER SUPPLY COMPANY LTD. (DT. LTD.) Vs. HINDUSTAN VIDYUT PRODUCTS LIMITED
|
November 13, 2014 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. GOPAL PRASAD DAS & ORS
|
October 29, 2014 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. DPS TRUST AND ORS.
|
October 29, 2014 |
|
DELHI SHRAMIK SANGATHAN Vs. MANISH GUPTA
|
May 16, 2014 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. OMWATI
|
April 22, 2014 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. RAMA CONSTRUCTION COMPANY
|
July 4, 2014 |
|
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. K.G. ELECTRONICS PVT. LTD.
|
November 7, 2014 |
|
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. DEVENDER SINGH AND ORS
|
October 1, 2014 |
|
DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs. SHRI HARI OM MAHESHWARI
|
March 4, 2014 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. SANJEEV KUMAR
|
September 2, 2014 |
|
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. TAPAN NEERAJ
|
July 23, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. JAI PRAKASH SHARMA
|
October 9, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. RAHUL NAGAR
|
February 3, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. JASBIR SINGH TOKAS
|
July 8, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. RAM KANWAR
|
March 21, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. ISHWAR SINGH
|
September 15, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. OM PRAKASH
|
December 23, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. AMARJEET SINGH
|
August 5, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. KRISHNA DEVI
|
February 7, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. OM KANWAR
|
December 1, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
March 25, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
|
July 3, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. JAGROOP SINGH
|
February 12, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. DHAN RAJ SINGH
|
February 4, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. GIAN CHAND
|
May 5, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. ATMA RAM PROPERTIES
|
April 21, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR
|
November 25, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL NO. II
|
April 28, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. KISHAN
|
April 25, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. OM PRAKASH
|
August 20, 2014 |
|
DELHI TRANSPORT CORPORATION Vs. SANJAY KUMAR
|
October 31, 2014 |
|
DELHI TRANSPORT CORPORATION & ANR Vs. DEVENDER KUMAR SEHGAL
|
February 28, 2014 |
|
DELHI TRAVELS & TOURS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 9, 2014 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. CHET RAM SINGH
|
December 5, 2014 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. OM PARKASH
|
May 27, 2014 |
|
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. NOORDIN AND ORS.
|
May 20, 2014 |
|
DELHI WAKF BOARD Vs. VIJAY KUMAR SAINI & ORS
|
July 11, 2014 |
|
DELHI WAKF BOARD Vs. GOVERNMENT OF N C T OF DELHI & ORS
|
September 2, 2014 |
|
DENA BANK Vs. AAIFR
|
July 8, 2014 |
|
DENSO INDIA LIMITED Vs. STATE
|
November 5, 2014 |
|
DENVAX CELLULAR THERAPIES P LTD Vs. AMANDEEP KAUR
|
January 23, 2014 |
|
DEPARTMENT OF CUSTOMS Vs. JOGINDER PAL JAIN
|
February 28, 2014 |
|
DEPARTMENT OF CUSTOMS Vs. JOGINDER PAL JAIN
|
August 28, 2014 |
|
DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT Vs. URMILA DEVI
|
February 12, 2014 |
|
DEPUTY DIRECTOR OF INCOME TAX Vs. PETROLEUM SPORTS PROMOTION BOARD
|
March 3, 2014 |
|
DES RAJ Vs. GOVT OF NCT OF DELHI
|
November 21, 2014 |
|
DESH RAJ Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
December 4, 2014 |
|
DEUTSCHE TRUSTEE COMPANY LTD Vs. TULIP TELECOM LTD
|
April 16, 2014 |
|
DEV CHANDER SOOD & ORS Vs. H L SUD & ORS
|
July 21, 2014 |
|
DEV KANT KAMAT Vs. STATE(NCT OF DELHI) & ANR
|
November 12, 2014 |
|
DEV RAJ Vs. DELHI DEVELOPMENT AUTHORITY
|
February 19, 2014 |
|
DEV SINGH Vs. STATE & ORS
|
August 13, 2014 |
|
DEVENDER Vs. STATE & ORS
|
October 16, 2014 |
|
DEVENDER JAIN & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
November 10, 2014 |
|
DEVENDER KUMAR Vs. UNION OF INDIA & ANR
|
October 27, 2014 |
|
DEVENDER KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 28, 2014 |
|
DEVENDER KUMAR SHARMA Vs. SANTOSH & ORS
|
September 23, 2014 |
|
DEVENDER PAL SINGH Vs. RAJAN PAL SINGH
|
July 16, 2014 |
|
DEVENDER SINGH Vs. GIAN PRAKASH SAINI
|
October 9, 2014 |
|
DEVENDER SINGH & ANR Vs. RENUKA KANSAL
|
September 19, 2014 |
|
DEVENDRA KUMAR MISHRA Vs. AGARWAL ASSOCIATES (PROMOTERS) LTD.
|
August 25, 2014 |
|
DEVESH BBYAN Vs. CHAIRMAN AND MANAGING DIRECTOR, NATIONAL AVIATION COMPANY OF INDIA LTD.
|
November 7, 2014 |
|
DEVI PRASAD Vs. TAJ SATS AIR CATERING LTD.
|
April 28, 2014 |
|
DEVI RAM Vs. STATE
|
August 25, 2014 |
|
DEVIDAYAL STAINLESS STEEL INDUSTRIES PVT LTD Vs. PRAKASH DEVI ANAND
|
July 28, 2014 |
|
DEVINDER KAUR Vs. SURJIT SINGH
|
January 8, 2014 |
|
DEVINDER SINGH Vs. INDIAN RAILWAY CATERING AND TOURISM CO. LTD. & ANR.
|
March 18, 2014 |
|
DEVINDER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 26, 2014 |
|
DEVKI NANDAN Vs. RAVI KANT
|
July 28, 2014 |
|
DEVLOK PROPERTY PRIVATE LIMITED Vs. UNION OF INDIA
|
December 8, 2014 |
|
DEW DROPS PVT. LTD. Vs. UNION OF INDIA
|
December 1, 2014 |
|
DEWAN AUTOMOBILES AND ANR Vs. BIRLA YAMAHA LTD
|
February 25, 2014 |
|
DEWAN CHAND RAM CHANDRA INDUSTRIES P. LTD. Vs. UNION OF INDIA
|
March 14, 2014 |
|
DEWAN HARBHAGWAN NANDA Vs. UNION OF INDIA
|
September 16, 2014 |
|
DHAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
January 24, 2014 |
|
DHANANAJAY KUMAR Vs. STATE (GOVT.OF NCT) OF DELHI
|
September 4, 2014 |
|
DHANPAL Vs. STATE (NCT OF DELHI)
|
August 28, 2014 |
|
DHANPAT SINGH Vs. UOI
|
January 2, 2014 |
|
DHANRAJ BAJAJANDCOMPANY Vs. NAVODAYA VIDAYALASAMITI
|
August 1, 2014 |
|
DHANVINDER SINGH Vs. STATE
|
July 28, 2014 |
|
DHARAM CHAND Vs. CHAIRMAN NEW DELHI MUNICIPAL COUNCIL
|
September 22, 2014 |
|
DHARAM CHAND Vs. CHAIRMAN, NDMC
|
November 13, 2014 |
|
DHARAM PAL Vs. HIRA JHARI MISHRA & ANR
|
July 15, 2014 |
|
DHARAM PAL Vs. DELHI HIGH COURT
|
July 11, 2014 |
|
DHARAM PAL KADAM Vs. JAGDISH CHANDER SUNEJA AND ORS.
|
August 26, 2014 |
|
DHARAM SINGH Vs. SANDEEP & ORS
|
October 17, 2014 |
|
DHARAM SINGH (SINCE DECEASED) AND ORS Vs. MAHINDER SINGH & ORS
|
September 18, 2014 |
|
DHARAMBIR SHARMA Vs. STATE
|
November 17, 2014 |
|
DHARAMBIR SINGH Vs. UNION OF INDIA
|
March 21, 2014 |
|
DHARAMPAL SATYAPAL LIMITED Vs. SUNEEL KUMAR RAJPUT
|
February 13, 2014 |
|
DHARAMPAL SATYAPAL LTD. Vs. SANMATI TRADING AND INVESTMENT LTD. AND ORS.
|
March 18, 2014 |
|
DHARAMSHILA HOSPITAL EMPLOYEE UNION Vs. GOVT. OF NCT OF DELHI
|
April 15, 2014 |
|
DHARAMVEER BHARDWAJ Vs. SUBHASH SHARMA
|
December 23, 2014 |
|
DHARAMVIR SINGH Vs. STATE
|
August 5, 2014 |
|
DHARAMVIR SINGH Vs. STATE
|
October 1, 2014 |
|
DHARAMVIR SINGH AND ANR Vs. EXECUTIVE ENGINEER (E) AND ORS
|
August 25, 2014 |
|
DHARAMVIR WALIA Vs. DHANI RAM
|
December 9, 2014 |
|
DHARAMVIR YADAV Vs. UNION OF INDIA
|
April 22, 2014 |
|
DHARAMWATI Vs. STATE
|
May 22, 2014 |
|
DHARMAPRACHAR SABHA & ANR Vs. UNION OF INDIA & ORS
|
November 19, 2014 |
|
DHARMENDER Vs. STATE NCT OF DELHI
|
May 5, 2014 |
|
DHARMENDER KUMAR Vs. UNION OF INDIA
|
May 20, 2014 |
|
DHARMENDER KUMAR Vs. STATE
|
September 1, 2014 |
|
DHARMENDER KUMAR PASWAN Vs. STATE
|
September 29, 2014 |
|
DHARMENDER KUMAR SHARMA Vs. CHAIRMAN, RAJYA SABHA SECRETARIAT
|
May 20, 2014 |
|
DHARMENDER SHARMA Vs. SRIRAM TRANSPORT FINANCE CO LTD
|
July 2, 2014 |
|
DHARMENDER SINGH Vs. DILDAR SINGH & ORS
|
February 18, 2014 |
|
DHEERAJ VIJ & ORS Vs. STATE OF DELHI & ORS
|
November 24, 2014 |
|
DHIREN GULATI Vs. STATE & ANR
|
December 4, 2014 |
|
DHOLADHAR INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 31, 2014 |
|
DHRUV DAYAL GUPTA Vs. SATYAWATI DEVI AGGARWAL
|
March 21, 2014 |
|
DIAGEO BRANDS B.V. Vs. KHODAY BREWERIES LTD.
|
September 3, 2014 |
|
DIDAR SINGH Vs. HARBANS KAUR
|
October 1, 2014 |
|
DIGAMBAR SINGH RANA Vs. JANAM SINGH DHARIWAL
|
August 7, 2014 |
|
DIGAMBER BUILDERS & LAND DEVELOPERS PVT. LTD. Vs. INDER SINGH
|
March 11, 2014 |
|
DIGI CONTENT Vs. MINDLOGICX INFOTECH LTD
|
October 31, 2014 |
|
DILBAGH SINGH Vs. STATE
|
May 13, 2014 |
|
DILEEP KUMAR Vs. STATE
|
February 18, 2014 |
|
DILSHAD Vs. STATE
|
August 5, 2014 |
|
DINA NATH Vs. MUNICIPAL CORPORATION OF DELHI
|
November 25, 2014 |
|
DINA NATH (NOW DECEASED) THROUGH HIS LEGAL HEIRS Vs. MANOHAR LAL KAPOOR
|
November 7, 2014 |
|
DINESH Vs. STATE
|
September 12, 2014 |
|
DINESH Vs. STATE
|
May 19, 2014 |
|
DINESH Vs. STATE
|
May 1, 2014 |
|
DINESH CHADHA Vs. HOTEL QUEEN ROAD PVT. LTD.
|
May 29, 2014 |
|
DINESH CHAND GUPTA Vs. MAHESH CHAND GUPTA & ORS
|
September 1, 2014 |
|
DINESH CHANDRA SHARMA Vs. CANARA BANK
|
May 2, 2014 |
|
DINESH DIXIT & ORS Vs. STATE & ANR
|
August 4, 2014 |
|
DINESH KANT SHARMA Vs. KINGFISHER AIRLINES
|
August 25, 2014 |
|
DINESH KUMAR Vs. UOI
|
May 15, 2014 |
|
DINESH KUMAR Vs. HARI SHANKAR AND ORS.
|
May 8, 2014 |
|
DINESH KUMAR Vs. STATE
|
January 31, 2014 |
|
DINESH KUMAR Vs. UOI
|
April 30, 2014 |
|
DINESH KUMAR Vs. STATE GOVT. OF NCT OF DELHI
|
September 24, 2014 |
|
DINESH KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI ) & ANR
|
December 16, 2014 |
|
DINESH KUMAR @ DEEPAK Vs. SHIV KUMAR & ORS
|
August 4, 2014 |
|
DINESH KUMAR @ DINESH Vs. STATE
|
July 18, 2014 |
|
DINESH KUMAR GUPTA Vs. SUNIL GUPTA & ORS
|
July 2, 2014 |
|
DINESH MITTAL Vs. TRIVENI INFRASTRUCTURE DEVELOPMENT COMPANY LTD.
|
April 1, 2014 |
|
DINESH PRASAD SHARMA Vs. C M D BSNL & ORS
|
October 27, 2014 |
|
DINESH SHARMA Vs. LAXMI NARAYAN & ANR
|
August 7, 2014 |
|
DINESH SUD AND ORS Vs. STITCHWELL QUALITEX PVT LTD & ORS
|
March 11, 2014 |
|
DINESH TALREJA & ORS Vs. STATE & ANR
|
July 24, 2014 |
|
DINESH-II Vs. STABILINE SYSTEM (P) LTD AND ANR
|
August 21, 2014 |
|
DINESHKUMAR Vs. STATE NCT OF DELHI
|
August 14, 2014 |
|
DINKAR KUMAR Vs. UNION OF INDIA
|
November 5, 2014 |
|
DIRECTOR ALL INDIA RADIO Vs. RAMESH
|
March 3, 2014 |
|
DIRECTOR GENERAL Vs. SURESH PAL
|
March 7, 2014 |
|
DIRECTOR OF INCOME TAX Vs. CHARANJIV CHARITABLE TRUST
|
March 18, 2014 |
|
DIRECTOR OF INCOME TAX Vs. GURU HARKISHAN MEDICAL TRUST
|
March 4, 2014 |
|
DIRECTOR OF INCOME TAX Vs. M/S E FUNDS IT SOLUTION
|
February 5, 2014 |
|
DIRECTOR OF INCOME TAX Vs. COPAL RESEARCH LIMITED, MAURITIUS
|
August 14, 2014 |
|
DIRECTOR OF INCOME TAX Vs. KHETRI TRUST
|
July 17, 2014 |
|
DIRECTOR OF INCOME TAX Vs. NBIE WELFARE SOCIETY
|
December 3, 2014 |
|
DIRECTOR OF INCOME TAX Vs. INDRAPRASTHA CANCER SOCIETY
|
November 18, 2014 |
|
DIRECTOR OF INCOME TAX Vs. AJAY G. PIRAMAL FOUNDATION
|
August 25, 2014 |
|
DIRECTOR OF INCOME TAX (E) Vs. INDO FRENCH CENTRE
|
October 30, 2014 |
|
DIRECTOR OF INCOME TAX (INTL. TAX.)-II Vs. PANALFA AUTOELEKTRIK LTD.
|
September 18, 2014 |
|
DIRECTOR OF REVENUE INTELLIGENCE Vs. CHANDER PRAKASH VERMA
|
March 26, 2014 |
|
DIRECTOR, ENFORCEMENT DIRECTORATE Vs. MAYA SANYAL
|
January 21, 2014 |
|
DIRECTORATE OF EDUCATION Vs. ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS
|
December 10, 2014 |
|
DIRECTORATE OF ENFORCEMENT Vs. A.K. MITTAL
|
February 17, 2014 |
|
DIRECTORATE OF ENFORCEMENT Vs. DELCO PRECITONE JEWELLERS PVT. LTD.
|
March 24, 2014 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. ANSELEN LYKE NWOSU
|
September 9, 2014 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MIKE CHIMEZIE
|
September 9, 2014 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. ANIL CHANANA
|
August 21, 2014 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MAHENDERA KUMAR SINGHAL
|
October 13, 2014 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MANJINDER SINGH
|
January 23, 2014 |
|
DIRECTORATE OF REVENUEINTELLIGENCE Vs. ANILKUMAR
|
September 23, 2014 |
|
DIRECTORATE OF SMALL SAVINGS & LOTTERIES GOVT OF NCT DELHI Vs. NIRMAL LOTTERIES
|
April 21, 2014 |
|
DISHA INVESTMENT CENTRE (P) LTD AND ANR Vs. S N MITTAL S/O LATE SH RAM DASS
|
November 28, 2014 |
|
DISNEY ENTERPRISES ,INC Vs. SANTOSH KUMAR
|
May 23, 2014 |
|
DISNEY ENTERPRISES INC. Vs. BALRAJ MUTTNEJA
|
February 20, 2014 |
|
DISNEY ENTERPRISES, INC Vs. DHIRAJ
|
February 25, 2014 |
|
DIVINE MISSION SOCIETY (REGD.) Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 24, 2014 |
|
DIVYA Vs. STATE & ANR
|
December 8, 2014 |
|
DIVYA DESIGN FAB PRIVATE LIMITED & ANR Vs. JAI PRAKASH AGGARWAL
|
September 29, 2014 |
|
DIYA CORREA Vs. UNION OF INDIA
|
September 18, 2014 |
|
DKT INDIA Vs. HLL LIFECARE LTD.
|
December 8, 2014 |
|
DL NAGPAL PARTNER M/S PARAGON CABLE COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
|
March 10, 2014 |
|
DLF HOME DEVELOPERS LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
October 10, 2014 |
|
DLF LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 28, 2014 |
|
DOW INTERNATIONAL TECHNOLOGY CORPORATION Vs. ELIXIR TRADING PVT. LTD.
|
November 14, 2014 |
|
DOW INTERNATIONAL TECHNOLOGY CORPORATION &
ORS Vs. ELIXIR TRADING PVT LTD
|
November 14, 2014 |
|
DRAUPADI DEVI (DECEASED) AND ORS Vs. GULSHAN KUMAR ANAND
|
November 26, 2014 |
|
DRAUPADI DEVI (DECEASED) AND ORS Vs. GULSHAN KUMAR ANAND
|
September 9, 2014 |
|
DRIVING SKILL INSTITUTE AND RESEARCH (NGO) Vs. GOVT. OF NCT OF DELHI
|
November 7, 2014 |
|
DRS LOGISTICS (P) LTD. Vs. SANDEEP CHOHAN @ SANDEEP KUMAR
|
May 19, 2014 |
|
DSJ COMMUNICATIONS Vs. UNION OF INDIA
|
July 30, 2014 |
|
DSOI Vs. EMPLOYEES’ PROVIDENT FUND ORGANIZATION
|
March 4, 2014 |
|
DT C Vs. RATTANLAL
|
November 25, 2014 |
|
DTC Vs. MOHINDER SINGH
|
September 9, 2014 |
|
DTC Vs. SATYA NARAIN
|
September 23, 2014 |
|
DTC Vs. TATA MOTORS LTD
|
December 8, 2014 |
|
DTC Vs. JAI CHAND
|
January 17, 2014 |
|
DTC Vs. VEDA RANI
|
May 7, 2014 |
|
DTC AND ANR Vs. SAMIDA BEGUM AND ORS
|
October 9, 2014 |
|
DULAL Vs. STATE
|
April 4, 2014 |
|
DUNLOP INDIA LIMITED Vs. KAMAL MITRA CHENOY
|
September 19, 2014 |
|
DURGA PRASAD KAR Vs. UNION OF INDIA
|
December 24, 2014 |
|
DURIAN INDUSTRIES LTD Vs. PANKAJ RAO
|
May 13, 2014 |
|
DUSHYANT KUMAR Vs. M.C.D. OF DELHI
|
September 10, 2014 |
|
DUSHYANT SINGH DABAS Vs. DINESH KUMAR
|
December 10, 2014 |
|
DWARKA NATH Vs. RUKMANI DEVI
|
September 23, 2014 |
|
DWARKA PRASAD Vs. BALDEV KISHAN SHAHI
|
April 15, 2014 |
|
DYAL SINGH COLLEGE Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
July 23, 2014 |
|
EAST DELHI MUNICIPAL CORPORATION Vs. DALJIT SINGH BHATIA
|
July 11, 2014 |
|
EAST DELHI MUNICIPAL CORPORATION Vs. SHAMBHU DAS & ANR
|
September 25, 2014 |
|
ECONOMIC TRANSPORT ORGANIZATION Vs. DHARMENDRA MISHRA
|
May 7, 2014 |
|
ECONOMY SALES Vs. DELHI AUTOMOBILES LTD
|
July 30, 2014 |
|
EDCIL (INDIA) LTD Vs. VISESH INFOTECNICS LTD
|
October 16, 2014 |
|
EDINI STEELS PRIVATE LIMITED Vs. STATE
|
July 18, 2014 |
|
EDUCARE LIMITED Vs. S.K. SACHDEV
|
November 14, 2014 |
|
EDWARD KHIMANI KAMAU Vs. NARCOTICS CONTROL BUREAU
|
November 20, 2014 |
|
EHTIRAM HUSSAIN ANSARI Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
December 5, 2014 |
|
EHTIRAM HUSSAIN ANSARI & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 15, 2014 |
|
ELSAMMMA JOHN AND ORS. Vs. BRINTEX SALES CORPORATION
|
March 11, 2014 |
|
EMAAR MGF LAND LTD Vs. TAX RECOVERY OFFICER
|
May 23, 2014 |
|
EMG HOSPITALITY PVT LTD Vs. AUTOMOBILI ITALIA PVT LTD & OTHERS
|
October 29, 2014 |
|
EMIRATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2014 |
|
EMPLOYEE PROVIDENT FUND ORGANIZATION Vs. SEWA INTERNATIONAL FASHIONS
|
January 2, 2014 |
|
EMPLOYEE STATE INSURANCE CORPORATION Vs. HINDUSTAN UNILEVERLTD
|
July 23, 2014 |
|
EMPLOYEES STATE INSURANCE CORP Vs. POONAM SHARMA
|
April 16, 2014 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SIR GANGA RAM TRUST SOCIETY
|
January 17, 2014 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHEESH MAHAL RESTAURANT
|
March 10, 2014 |
|
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR Vs. BAWA INN
|
February 24, 2014 |
|
ENERGY SAVERS INDIA PVT LTD & ORS Vs. AJIT LAL TANDON
|
August 27, 2014 |
|
ENFORCEMENT DIRECTORATE Vs. AMERICAN EXPRESS BANK
|
July 10, 2014 |
|
ENFORCEMENT DIRECTORATE Vs. MORGAN INDUSTRIES LTD.
|
April 3, 2014 |
|
ENTERPRISE HOLDINGS, INC Vs. ENTERPRISE AUTO RENTALS
|
March 11, 2014 |
|
ESCORTS LTD. Vs. PRAKASH CHAND PATIDAR
|
May 21, 2014 |
|
ESCORTS LTD. Vs. SINGH MOTORS
|
January 20, 2014 |
|
ESSAR PROJECTS (INDIA) LTD Vs. GAIL (INDIA) LTD
|
April 21, 2014 |
|
EVAM CONSTRUCTION PVT. LTD. Vs. THE DIRECTOR (JOIE DE VIVRE RESTAURANTS)
|
November 12, 2014 |
|
EVELINE INTERNATIONAL Vs. UNION OF INDIA & ORS
|
September 30, 2014 |
|
EX CFN MAHA SINGH DAGAR Vs. UNION OF INDIA AND ORS
|
November 27, 2014 |
|
EX CONSTABLE Vs. UOI
|
September 24, 2014 |
|
EX CONSTABLE MANIK LAL SINGH Vs. UNION OF INDIA & ANR
|
September 17, 2014 |
|
EX-SWR GIRDHARI LAL YADAV Vs. UNION OF INDIA
|
September 9, 2014 |
|
EX. CONST. RAM KUMAR Vs. UOI
|
April 3, 2014 |
|
EX. CONST. SATBIR SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
December 22, 2014 |
|
EX. HAV. SARBJIT SINGH Vs. UOI
|
April 1, 2014 |
|
EX. NAIK DHARAMVIR YADA Vs. UNION OF INDIA
|
April 22, 2014 |
|
EX. SUB PARAS RAM Vs. UNION OF INDIA
|
July 10, 2014 |
|
EXECUTIVE ENGINEER CD-II Vs. J K ENGINEERS
|
December 22, 2014 |
|
EXPRESS TOWERS PVT. LTD. Vs. MOHAN SINGH
|
July 24, 2014 |
|
FAISAL Vs. STATE
|
February 24, 2014 |
|
FAIZ MOHD & ANR Vs. STATE
|
September 24, 2014 |
|
FANTECH PTY. LTD Vs. ADEPT FANTECH INDIA PVT
|
March 31, 2014 |
|
FAR EAST MARKETING (P) LTD. Vs. KHURANA ELECTRICALS
|
November 10, 2014 |
|
FARIDABAD MANUFACTURING (ENGINEERING PRODUCTS) PVT Vs. YASHPAL ARORA & ANR
|
July 22, 2014 |
|
FAROOQ KHAN Vs. BITTO
|
September 26, 2014 |
|
FATIMA HARON SHARMA Vs. STATE & ORS
|
February 18, 2014 |
|
FAUJA SINGH Vs. UOI & ORS.
|
March 31, 2014 |
|
FEDERAL MOTORS PVT LTD Vs. ATMA RAM PROPERTIES PVT LTD
|
May 7, 2014 |
|
FEDERATION OF INDIAN MINERAL INDUSTRIES (FIMI) Vs. UNION OF INDIA
|
December 9, 2014 |
|
FERRERO SPA AND ORS. Vs. RAJ BAID AND ORS.
|
March 13, 2014 |
|
FIGHT FOR HUMAN RIGHTS Vs. UNION OF INDIA
|
December 23, 2014 |
|
FINANCIAL EYES (INDIA) LTD Vs. BIJENDER CHAUHAN @ BIJENDER KUMAR
|
November 11, 2014 |
|
FIROZ Vs. STATE
|
May 22, 2014 |
|
FIROZ ALI & ANR Vs. STATE & ANR
|
September 9, 2014 |
|
FIROZ KHAN Vs. THE STATE (NCT OF DELHI)
|
November 27, 2014 |
|
FLOWIL INTERNATIONAL LIGHTING B V Vs. DIGITAL GADGETS
|
March 14, 2014 |
|
FOCUS ENERGY LIMITED Vs. NEELAM DEVI
|
July 2, 2014 |
|
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBITRATION & ANR
|
July 17, 2014 |
|
FOOD CORPORATION OF INDIA Vs. M/S. SHIVA RICE MILLS
|
May 2, 2014 |
|
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA (HANDLING) WORKERS UNION
|
February 18, 2014 |
|
FOOD CORPORATION OF INDIA WORKERS UNION Vs. MINISTRY OF LABOUR & EMPLOYMENT
|
October 31, 2014 |
|
FOOD CORPORATION OF INDIA, MOGA Vs. DASHMESH RICE & GENL MILLS
|
January 23, 2014 |
|
FOOD INSPECTOR Vs. MEGH RAJ SUBHASH CHANDER AND ORS.
|
May 29, 2014 |
|
FOOD INSPECTOR Vs. GURMINDER SINGH
|
January 24, 2014 |
|
FOOD INSPECTOR Vs. SURENDER PAL
|
May 22, 2014 |
|
FORD MOTOR COMPANY Vs. C.R.BORMAN
|
April 22, 2014 |
|
FORME COMMUNICATIONS Vs. DILIP KUMAR AGGARWAL
|
July 1, 2014 |
|
FORMS COMMUNICATIONS Vs. DILIP KUMAR AGGARWAL
|
July 10, 2014 |
|
FORUM FOR PROMOTION OF QUALITY EDUCATION FOR ALL Vs. LT GOVERNOR OF DELHI
|
November 28, 2014 |
|
FOUNTAINHEAD ENTERTAINMENT PVT. LTD. Vs. DELHI POLICE
|
April 19, 2014 |
|
FOX STAR STUDIOS INDIA LTD Vs. JOHN CEEDGE & ORS
|
September 29, 2014 |
|
FOX STAR STUDIOS INDIA LTD. Vs. JOHN CEEDGE AND ORS.
|
September 20, 2014 |
|
FRANK KINGSLEY UGOCHUKWU Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 12, 2014 |
|
FRANKFINN AVIATION SERVICES PVT. LTD. Vs. ASSISTANT COMMISSIONER, DESIGNATED AUTHORITY
|
March 27, 2014 |
|
FRONTLINE NCR BUSINESS SOLUTIONS PVT. LTD. Vs. STATE
|
September 11, 2014 |
|
FUJI BANK LTD Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
February 11, 2014 |
|
FUJIFILM INDIA PVT LTD Vs. L.S INDUSTRIES LTD
|
May 29, 2014 |
|
FUSION FOODS Vs. INIDAN TOURISM DEVELOPMENT CORPORATION LIMITED
|
September 8, 2014 |
|
FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. SHAKILA KHATOON & ORS.
|
February 11, 2014 |
|
FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. SANTOSH KUMARI
|
November 25, 2014 |
|
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. KUNJI LAL & ORS
|
November 11, 2014 |
|
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. RINA DEVI
|
February 11, 2014 |
|
FUTURE GENERALI INIDA INSURANCE CO LTD Vs. SONU SINGH NEGI & ANR
|
February 25, 2014 |
|
FUTURE UDAY COMMUNICATION PVT LTD Vs. BENNETT COLEMAN & CO LTD
|
November 12, 2014 |
|
G P SHARMA Vs. HARI SHANKAR SHARMA
|
March 7, 2014 |
|
G S BHANDARI Vs. NIRMAL SINGH & ORS
|
September 18, 2014 |
|
G S CHHABRA Vs. UNION OF INDIA
|
November 10, 2014 |
|
G.D.GOENKA PRIVATE LIMITED Vs. STANDARD CHARTERED BANK
|
August 22, 2014 |
|
G.P.S PROPERTIES PVT. LTD. Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
November 17, 2014 |
|
GABY LALMUANPUII Vs. UNIVERSITY OF DELHI
|
September 29, 2014 |
|
GAGAN DHIR NEE MANOCHA Vs. PUNJAB & SIND BANK & ORS
|
September 5, 2014 |
|
GAGAN RASTOGI Vs. RP EXPLORER MASTER FUND
|
December 8, 2014 |
|
GAGANJOT SINGH Vs. STATE
|
December 1, 2014 |
|
GAGANJOT SINGH Vs. STATE
|
July 22, 2014 |
|
GAIL (INDIA) LIMITED Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD
|
September 11, 2014 |
|
GAIL INDIA LTD Vs. SAMTEL GLASS LIMITED
|
October 29, 2014 |
|
GAINDA RAIKWAL Vs. KUNDAN LAL MENGHANI
|
September 22, 2014 |
|
GAJENDER Vs. STATE
|
July 18, 2014 |
|
GAJENDRA SINGH Vs. PUBLIC ENTERPRISE SELECTION BOARD
|
December 3, 2014 |
|
GAJINDER PAL SINGH Vs. STATE
|
September 17, 2014 |
|
GAKKO BUNKA EDUCATION SOCIETY Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
October 30, 2014 |
|
GALILEO NEDERLAND Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
August 25, 2014 |
|
GAMMON INDIA LIMITED Vs. T L VERMA & CO (P) LTD
|
April 22, 2014 |
|
GANDHARAV SAINI Vs. PUSHPA SHARMA
|
December 3, 2014 |
|
GANESH KUMAR Vs. STATE
|
August 28, 2014 |
|
GANESH PANDURANG Vs. STATE
|
August 7, 2014 |
|
GANESH RAM BHATT Vs. DIRECTOR OF EDUCATION
|
July 11, 2014 |
|
GANGA MAHESH KATIHAR Vs. SUDARSHAN KHANNA & ORS
|
November 7, 2014 |
|
GANGA SAGAR CHAURASIA Vs. SHEELA & ORS
|
January 30, 2014 |
|
GANGA SAHAY Vs. STATE
|
July 30, 2014 |
|
GANGADHAR PADHY Vs. PREM SINGH
|
January 15, 2014 |
|
GAON SABHA LIBASPUR WELFARE ASSOCIATION Vs. GOVT. OF NCT OF DELHI
|
December 10, 2014 |
|
GARMENT HOUSE AND ORS Vs. BHIM SAIN AND ANR
|
February 7, 2014 |
|
GASTA COOPERATIVE GROUP HOUSING SOCIETY Vs. T P PANDEY
|
March 27, 2014 |
|
GATI CARGO MANAGEMENT SERVICE Vs. SBL INDUSTRIES LTD.
|
May 27, 2014 |
|
GATX INDIA PVT LD Vs. ARSHIYA RAIL INFRASTRUCTURE LIMITED
|
August 20, 2014 |
|
GAURAV & ORS Vs. STATE & ANR
|
August 6, 2014 |
|
GAURAV BHUTANI & ORS Vs. STATE OF NCT OF DELHI & ANR
|
November 18, 2014 |
|
GAURAV GROVER & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 15, 2014 |
|
GAURAV JOSHI AND ORS Vs. STATE AND ANR
|
August 22, 2014 |
|
GAURAV KAPOOR Vs. UNION OF INDIA
|
February 18, 2014 |
|
GAURAV MEHTA Vs. HIGH COURT OF DELHI
|
March 14, 2014 |
|
GAURAV PROTHIA Vs. STATE NCT OF DELHI
|
March 14, 2014 |
|
GAURAV SHOKEEN Vs. STATE & ORS
|
December 18, 2014 |
|
GAURAV TANEJA Vs. STATE AND OTHERS
|
October 13, 2014 |
|
GAURI SHANKAR Vs. HARI SHANKAR @ NANU & ANR
|
September 15, 2014 |
|
GAUTAM GOSWAMI Vs. STATE
|
July 18, 2014 |
|
GAUTAM JAIN Vs. UNION OF INDIA
|
March 18, 2014 |
|
GAUTAM KAPOOR & ANR Vs. TANYA KAPOOR & ANR
|
March 7, 2014 |
|
GAUTAM KHAITAN Vs. ENFORCEMENT DIRECTORATE
|
December 3, 2014 |
|
GAUTAM YADAV & ORS Vs. JAGDISH YADAV & ANR
|
February 6, 2014 |
|
GE CAPITAL SERVICES INDIA Vs. PRASANTA GHOSH AND ORS.
|
March 10, 2014 |
|
GE ENERGY PARTS INC. Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 16, 2014 |
|
GE MONEY FINANCIAL SERVICES PVT. LTD. Vs. JASWANT SINGH
|
May 15, 2014 |
|
GEETA JAIRATH Vs. AMIT KUKREJA AND ORS
|
December 4, 2014 |
|
GEETA KUMAR Vs. DELHI JAL BOARD
|
November 5, 2014 |
|
GEETA PAL & ANR Vs. SH KASHMIR KHAN & ORS
|
March 6, 2014 |
|
GEETA ROY Vs. STATE
|
March 20, 2014 |
|
GEETIKA VERMA Vs. STATE
|
July 17, 2014 |
|
GEETIKA VERMA Vs. STATE
|
March 27, 2014 |
|
GEMS COMMERCIAL CO LTD Vs. ADITYA BIRLA FINANCE LTD
|
October 14, 2014 |
|
GENCO OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
July 16, 2014 |
|
GENERAL EXPORTS AND CREDITS LTD. Vs. ADITYA BIRLA FINANCE LTD.
|
October 14, 2014 |
|
GENERAL MILLS MARKETING INC Vs. SOUTH INDIA BEVERAGES PVT. LTD
|
July 23, 2014 |
|
GENESIS INDIA Vs. YOG SPORTS PVT. LTD. AND ORS.
|
December 2, 2014 |
|
GEOJIT FINANCIAL SERVICES Vs. SHASHI SRIVASTAVA & ORS
|
March 26, 2014 |
|
GEORGY SOMAN Vs. MOHINDER SINGH
|
February 6, 2014 |
|
GESTURE HOTELS AND FOOD PVT. LIMITED Vs. NEW DELHI MUNCIPAL COUNCIL
|
May 9, 2014 |
|
GESTURE HOTELS FOODS PVT. LTD Vs. NEW DELHI MUNICIPAL COUNCIL
|
April 22, 2014 |
|
GHANSHYAM Vs. VIJENDER
|
August 5, 2014 |
|
GHANSHYAM Vs. UNION OF INDIA
|
November 10, 2014 |
|
GHANSHYAM Vs. STATE
|
September 12, 2014 |
|
GIAN CHAND UDAR Vs. JAWAHAR SINGH
|
October 17, 2014 |
|
GIANSHREE Vs. STATE
|
April 3, 2014 |
|
GIRI RAJ Vs. SHEELA DEVI
|
February 25, 2014 |
|
GIRI RAJ SINGH MEENA Vs. STATE (NCT OF DELHI)
|
January 20, 2014 |
|
GIRIJA DEVI Vs. MADAN KUMAR & ORS
|
August 29, 2014 |
|
GIRIRAJ PRASHAD MEENA Vs. STATE NCT OF DELHI
|
August 12, 2014 |
|
GIRIRAJ SINGH & ORS Vs. UNION OF INDIA & ORS
|
September 30, 2014 |
|
GIRISH CHHABRA Vs. LT. GOVERNOR OF DELHI
|
September 12, 2014 |
|
GITA SINGH Vs. PREM LATA MEENA & ORS
|
November 18, 2014 |
|
GKC PROJECTS LTD Vs. UNITECH MACHINES LTD
|
January 17, 2014 |
|
GLAXO GROUP LIMITED Vs. INDKUS DRUGS & PHARMA PVT. LTD.
|
December 4, 2014 |
|
GLAXO GROUP LTD. Vs. UNITED BIOTECH P. LTD.
|
April 25, 2014 |
|
GLOBAL INFONET DISTRIBUTION PVT LTD Vs. CARE OFFICE EQUIPMENT LTD
|
November 7, 2014 |
|
GLOBAL INFRASTRUCTURE TECHNOLOGIES LTD Vs. KOTAK MAHINDRA BANK LTD
|
April 16, 2014 |
|
GLOBAL SIGNAL CABLES (INDIA) PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 17, 2014 |
|
GLOBUS INFOCOM LTD Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2014 |
|
GLYPH INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
March 20, 2014 |
|
GM MODULAR PVT LTD Vs. HAVELLS INDIA LTD
|
May 29, 2014 |
|
GNCT OF DELHI Vs. ROHTAS SINGH
|
May 26, 2014 |
|
GNCT OF DELHI Vs. ARUN RAWAT
|
December 18, 2014 |
|
GOBIND MISHRA Vs. STATE N.C.T. OF DELHI
|
May 2, 2014 |
|
GOBINDA CH. BEHERA Vs. UNION OF INDIA
|
July 16, 2014 |
|
GODREJ CONSUMER PRODUCTS LTD Vs. CONTROLLER OF LEGAL METROLOGY
|
February 4, 2014 |
|
GOLAKIYA AAYUSH PARSHOTTAMBHAL Vs. DIRECTOR, NATIONAL BOARD OF EXAMINATION
|
April 29, 2014 |
|
GOLDKIST MOBILE ACADEMY PVT. LTD. Vs. JAMMU & KASHMIR BANK
|
December 1, 2014 |
|
GOLDSQUARE SALES INDIA PVT. LTD. Vs. RAHUL NARVEKAR
|
March 12, 2014 |
|
GOLU @ PANKAJ @ SANJAY Vs. STATE
|
September 18, 2014 |
|
GOMTI DEVI Vs. RAM PRASAD
|
March 24, 2014 |
|
GOOD LIVING AND HEALTHY ENVIRONMENT CONSTRUCTIONS PVT. LTD. Vs. STATE
|
September 15, 2014 |
|
GOOD LUCK TRADERS Vs. YASH ASSOCIATES
|
December 16, 2014 |
|
GOOD LUCK TRADERS Vs. STATE
|
December 17, 2014 |
|
GOOD LUCK TRADERS Vs. STATE AND OTHERS
|
December 12, 2014 |
|
GOOD WRENCH SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER E.P.F. ORGANIZATION
|
February 24, 2014 |
|
GOODLUCK CAPITAL (P) LTD Vs. BIHARI FORGING PVT LTD
|
March 26, 2014 |
|
GOODS SHEPHERD PUBLIC SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 21, 2014 |
|
GOODWILL SUPER MARKETS Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD
|
March 12, 2014 |
|
GOPAL Vs. BHARAT SANCHAR NIGAM LTD.
|
July 3, 2014 |
|
GOPAL Vs. HINDUSTAN TIMES LIMITED
|
May 19, 2014 |
|
GOPAL ALIAS BABBAL ALIAS PAWAN Vs. STATE OF DELHI
|
February 3, 2014 |
|
GOPAL CHAND Vs. STATE
|
August 22, 2014 |
|
GOPAL DASS GOGIA Vs. SHASHI PRABHA
|
September 10, 2014 |
|
GOPAL KISHAN Vs. KANCHAN
|
November 19, 2014 |
|
GOPAL KRISHAN AGGARWAL Vs. STATE
|
September 2, 2014 |
|
GOPAL PRASAD Vs. VIJENDER SINGH
|
October 13, 2014 |
|
GOPAL PRASAD Vs. VIJENDER SINGH
|
December 5, 2014 |
|
GOPAL PRASAD SHASTRI Vs. SUBHASH CHAND VERMA
|
May 21, 2014 |
|
GOPI CHAND Vs. SABIA NAZ
|
September 10, 2014 |
|
GOPI RAM Vs. RAKESH KUMAR AGGARWAL AND ORS.
|
August 25, 2014 |
|
GOPICHAND Vs. SUKHDEV
|
February 13, 2014 |
|
GOSAIN IMPEX (P) LIMITED Vs. REGISTRAR OF COMPANIES
|
December 22, 2014 |
|
GOUTAM BHADRA Vs. GOURI BHADRA
|
March 26, 2014 |
|
GOVERDHAN SINGH Vs. ALISHA ENTERPRISES PVT. LTD.
|
July 2, 2014 |
|
GOVERNMENT OF N.C.T. DELHI Vs. SHWETA TRIPATHI
|
December 9, 2014 |
|
GOVERNMENT OF NCT DELHI AND ORS Vs. NARENDER SINGH
|
November 5, 2014 |
|
GOVERNMENT OF NCT OF DELHI Vs. LATE KABOOL CHAND MAITHAL
|
April 24, 2014 |
|
GOVERNMENT OF NCT OF DELHI THROUGH THE DIRECTOR OF EDUCATION Vs. ANIL KUMAR
|
October 27, 2014 |
|
GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI Vs. MUNSHI RAM & ASSOCIATES PVT. LTD.
|
November 24, 2014 |
|
GOVIND @ BHARAT Vs. STATE NCT OF DELHI
|
April 28, 2014 |
|
GOVT OF NCT OF DELHI Vs. A.G KRISHNA MENON
|
April 16, 2014 |
|
GOVT OF NCT OF DELHI Vs. SANTOSH RANI & ANR
|
March 5, 2014 |
|
GOVT OF NCT OF DELHI Vs. MANOJ & ANR
|
September 16, 2014 |
|
GOVT OF NCT OF DELHI & ORS Vs. MANOJ KUMAR
|
September 3, 2014 |
|
GOVT OF NCT OF DELHI AND ORS Vs. RAJINDER SINGH
|
October 9, 2014 |
|
GOVT. OF DELHI Vs. RAHUL KUMAR SINGH
|
April 23, 2014 |
|
GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION
|
July 24, 2014 |
|
GOVT. OF NCT OF DELHI Vs. VIKRAMADITYA
|
July 31, 2014 |
|
GOVT. OF NCT OF DELHI Vs. RAKESH BENIWAL
|
August 4, 2014 |
|
GOVT. OF NCT OF DELHI Vs. M/S. NAV NIRMAN CONSTRUCTION CO.
|
February 10, 2014 |
|
GOVT. OF NCT OF DELHI Vs. SHREEYANS EDUCATIONAL SOCIETY
|
January 15, 2014 |
|
GOVT. OF NCT OF DELHI Vs. RITA VOHRA
|
September 15, 2014 |
|
GOVT. OF NCT OF DELHI Vs. ATUL BHARDWAJ
|
September 23, 2014 |
|
GOYAL MG GASES PRIVATE LTD. Vs. MESSER GRIESHEIM GMBH
|
July 1, 2014 |
|
GOYAL MG GASES PVT. LTD. Vs. STATE
|
December 16, 2014 |
|
GPT INFRAPROJECTS LIMITED Vs. UNION OF INDIA
|
May 27, 2014 |
|
GRAND VASANT RESIDENTS WEL. ASS Vs. DDA
|
March 5, 2014 |
|
GRANT THORNTON INDIA Vs. RESOLUTION CAPITAL GLOBAL PVT LTD
|
March 14, 2014 |
|
GREAT EASTERN ENERGY CORPORATION LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
July 30, 2014 |
|
GREATER ASHOKA LAND & DEVELOPMENT CO (P) LTD Vs. KARAN SINGH
|
November 10, 2014 |
|
GROUPON INC Vs. MOHAN RAO
|
March 19, 2014 |
|
GROZ-BECKERT ASIA PVT. LTD. Vs. UNION OF INDIA
|
February 21, 2014 |
|
GUDDU @ GUCHHAN Vs. STATE
|
February 13, 2014 |
|
GUDDU @ PANDU Vs. STATE NCT OF DELHI
|
October 13, 2014 |
|
GUDDU ALIAS GUCHHAN Vs. STATE
|
March 13, 2014 |
|
GUDDU RAM Vs. STATE NCT OF DELHI
|
August 7, 2014 |
|
GUJARAT HEAVY CHEMICALS LTD. Vs. UNION OF INDIA
|
July 2, 2014 |
|
GULAB SINGH Vs. DAL CHAND LOWADIA
|
January 28, 2014 |
|
GULATI AND CO. P. LTD. Vs. RAM CHANDER THROUGH L.RS. AND ORS.
|
January 22, 2014 |
|
GULATI TRADING COMPANY Vs. MAN MOHAN VERMA
|
August 13, 2014 |
|
GULDAS AND ANR Vs. RAMESH TOMAR & ORS
|
October 9, 2014 |
|
GULSHAN ARORA Vs. POMEY PLASTIC WORKS
|
December 2, 2014 |
|
GULSHAN KUMAR ARORA Vs. ASHWANI SHUKLA
|
July 25, 2014 |
|
GULSHAN MALIK Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2014 |
|
GULSHAN SHARMA Vs. UNION OF INDIA
|
May 20, 2014 |
|
GULSHAN SHARMA Vs. STATE OF NCT OF DELHI
|
January 16, 2014 |
|
GUNJAN SHARMA Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2014 |
|
GURBAAZ SINGH & ORS Vs. UOI & ORS
|
July 22, 2014 |
|
GURBACHAN SINGH SACHDEVA Vs. GURBACHAN SINGH PURI
|
January 22, 2014 |
|
GURCHARAN SINGH Vs. MCD AND ANR
|
August 29, 2014 |
|
GURCHARAN SINGH Vs. INDERJIT SINGH
|
October 17, 2014 |
|
GURCHARAN SINGH Vs. UNION OF INDIA
|
January 8, 2014 |
|
GURDAYAL KOHLI Vs. STATE
|
October 17, 2014 |
|
GURDEEP SINGH Vs. BSES RAJDHANI POWER LTD & ORS
|
August 11, 2014 |
|
GURDEEP SINGH Vs. STATE
|
April 3, 2014 |
|
GURDEV SINGH Vs. U.O.I.
|
January 8, 2014 |
|
GURDIP KAUR Vs. KAMLESH SACHDEVA & ANR
|
January 31, 2014 |
|
GURGAON GRAMIN BANK OFFICERS ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2014 |
|
GURMEET SINGH Vs. STATE
|
September 29, 2014 |
|
GURNAM KAUR Vs. PRITAM SINGH BHATIA
|
August 4, 2014 |
|
GURNAM SINGH Vs. UNION OF INDIA
|
December 22, 2014 |
|
GURPREET KAUR AND ORS Vs. HARJEET KAUR
|
January 24, 2014 |
|
GURSHARAN KAUR Vs. TRILOK SINGH
|
August 12, 2014 |
|
GURTEJ SINGH Vs. STATE
|
October 14, 2014 |
|
GURTEJ SINGH & ORS Vs. STATE & ORS
|
August 19, 2014 |
|
GURU PREMSUKH MEMORIAL COLLEGE ENGINEERING & ANR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS
|
September 15, 2014 |
|
GURU PREMSUKH MEMORIAL COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
November 7, 2014 |
|
GURUCHARAN SINGH WASON Vs. PRAFUL PRAKASH RAMANAND
|
March 5, 2014 |
|
GURUDWARA SHRI GURU SINGH SABHA Vs. S. HARVINDER PAL SINGH
|
August 11, 2014 |
|
GURUPREMSUKH MEMORIAL COLLEGE ENGINEERING Vs. ALL INDIA COUNCIL FORTECHNICAL EDUCATION
|
July 18, 2014 |
|
GVR INFRA PROJECTS LIMITED Vs. UNION OF INDIA & ORS
|
December 2, 2014 |
|
GVR INFRA PROJECTS LIMITED Vs. UNION OF INDIA
|
December 11, 2014 |
|
GVR INFRA PROJECTS LTD Vs. UNION OF INDIA & ORS
|
November 25, 2014 |
|
GYAN CHAND Vs. RAM CHANDER
|
March 19, 2014 |
|
GYAN SINGH Vs. DURGA PRATAP SINGH
|
August 1, 2014 |
|
GYANENDER SINGH Vs. UNION OF INDIA
|
September 23, 2014 |
|
GYANO DEVI Vs. KANCHAN CHOPRA
|
November 3, 2014 |
|
H DOHIL CONSTRUCTIONS CO. (P) LTD Vs. ROHIT LAL
|
August 8, 2014 |
|
H H AUTO PRIVATE LIMITED Vs. STATE
|
November 18, 2014 |
|
H.B. CHATURVEDI Vs. STATE
|
November 12, 2014 |
|
H.C.SHARMA Vs. NDMC
|
May 15, 2014 |
|
H.K. BASOYA Vs. UNION OF INDIA
|
September 22, 2014 |
|
H.K. CHHABRA Vs. MANMEET KAUR
|
April 2, 2014 |
|
H.K. CORPORATION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 10, 2014 |
|
H.M. INDUSTRIES Vs. COMMISSIONER OF VALUE ADDES TAX
|
September 26, 2014 |
|
H.P.STATE CO-OPERATIVE DEVELOPMENT FEDERATION Vs. CHANDRA PAL SINGH
|
January 27, 2014 |
|
HABEEB-UR REHMAN Vs. STATE (GOVT OF NCT OF DELHI)
|
October 27, 2014 |
|
HAFIZUR REHMAN @ NADEEM Vs. STATE
|
April 16, 2014 |
|
HAJI ABDUL MATEEN Vs. SHEIKH HAJI FIROZUDDIN
|
April 2, 2014 |
|
HAJRI DEVI Vs. FARIDA BEGUM & ORS
|
December 22, 2014 |
|
HAMDARD EDUCATION SOCIETY Vs. ABDUL REHMAN
|
May 16, 2014 |
|
HAMEED KHAN Vs. STATE NCT OF DELHI
|
February 17, 2014 |
|
HAMEEDA BEGUM & ORS Vs. NATIONAL INSURANCE COMPANY LTD & ORS
|
September 9, 2014 |
|
HANDLOOM ONLY Vs. COMMISSIONER OF CUSTOMS
|
February 17, 2014 |
|
HANIF AND ORS. Vs. STATE
|
July 22, 2014 |
|
HANIF SOLANKI Vs. BABU LAL
|
May 30, 2014 |
|
HANS GAURAV @ TANNU Vs. STATE
|
May 19, 2014 |
|
HANSRAJ BHUTTIANI & ANR Vs. HARMESH LAL BHUTTIANI
|
August 28, 2014 |
|
HAR PARSAD GAUR Vs. STATE
|
December 19, 2014 |
|
HARAKARAN DASS DEEP CHAND Vs. VIREN AGROTECH PVT. LTD.
|
March 21, 2014 |
|
HARBANS LAL MUNJAL Vs. RAMESH KUMAR KHATTAR
|
March 27, 2014 |
|
HARBHAJAN SINGH Vs. NAHINDER SINGH @ MICY
|
January 17, 2014 |
|
HARCHARAN SINGH SETHI Vs. DARBARI LAL BATLA
|
August 21, 2014 |
|
HARDAYAL SINGH Vs. STATE
|
May 28, 2014 |
|
HARDAYAL SINGH MEHTA Vs. JOGINDER SINGH MEHTA
|
December 16, 2014 |
|
HARDEEP JOHAR & ORS Vs. GOVT OF NCT OF DELHI AND ORS
|
December 10, 2014 |
|
HARDEEP SINGH Vs. BALDEV SINGH
|
December 1, 2014 |
|
HARDEEPKAUR Vs. DEEPANSH MALHOTRA
|
August 26, 2014 |
|
HARENDER Vs. STATE
|
August 22, 2014 |
|
HARI CHAND AND ORS Vs. NAGENDER SINGH PANESAR & ORS
|
February 10, 2014 |
|
HARI DUTT PANDEY (NOW DECEASED) THROUGH LRS . Vs. C.B.I.
|
January 27, 2014 |
|
HARI MILAN GOSWAMI Vs. UNION OF INDIA
|
February 4, 2014 |
|
HARI OM Vs. STATE
|
January 31, 2014 |
|
HARI OM Vs. STATE OF NCT OF DELHI
|
March 3, 2014 |
|
HARI OM FORWARDING Vs. RADHEY SHYAM & ANR
|
March 3, 2014 |
|
HARI OM GUPTA Vs. IFB INDUSTRIES LTD
|
October 15, 2014 |
|
HARI OM MAHESHWARI Vs. M/S. GE CAPITAL TRANSPORTATION FINANICAL SERVICES LTD.
|
March 19, 2014 |
|
HARI PARKASH BANSAL Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
August 4, 2014 |
|
HARI PRAKASH & ANR Vs. BSES RAJDHANI POWER LTD & ANR
|
September 24, 2014 |
|
HARI PRAKASH GULIA Vs. STATE
|
November 25, 2014 |
|
HARI SHANKAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 21, 2014 |
|
HARI SINGH YADAV Vs. STATE
|
February 18, 2014 |
|
HARI TELECOM Vs. MICROMAX INFORMATICS
|
April 4, 2014 |
|
HARISH Vs. STATE
|
May 15, 2014 |
|
HARISH Vs. SARLA DEVI
|
May 20, 2014 |
|
HARISH & ORS Vs. STATE & ORS
|
September 5, 2014 |
|
HARISH AGGARWAL Vs. STATE NCT OF DELHI
|
August 27, 2014 |
|
HARISH CHANDER Vs. M/S. GAMBIT LEASING & FINANCE (PVT.) LTD.
|
February 19, 2014 |
|
HARISH DHINGRA Vs. ROSY ARORA
|
February 21, 2014 |
|
HARISH KOHLI Vs. UNION OF INDIA
|
October 14, 2014 |
|
HARISH KUMAR Vs. DISTRICT AND SESSIONSJUDGE
|
September 17, 2014 |
|
HARISH KUMAR SHARMA Vs. J.K.CHOPRA
|
January 2, 2014 |
|
HARISH MALIK Vs. STATE & ORS
|
November 28, 2014 |
|
HARISH RELAN Vs. KAUSHAL KUMARI RELAN
|
November 28, 2014 |
|
HARITA PANDEY Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
August 7, 2014 |
|
HARJEET SHARMA Vs. UNION OF INDIA
|
May 2, 2014 |
|
HARLEY Vs. STATE
|
September 3, 2014 |
|
HARMEET SINGH Vs. ANSHU AGGARWAL
|
December 3, 2014 |
|
HARMINDER SINGH Vs. SAROJ DEVI
|
February 28, 2014 |
|
HARPAL SINGH Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
August 28, 2014 |
|
HARPAL SINGH Vs. ASHOK KUMAR
|
September 19, 2014 |
|
HARPAL SINGH DHINGRA Vs. CHANDRA BAL
|
March 12, 2014 |
|
HARPREET SINGH Vs. PUSHPA WATI
|
March 3, 2014 |
|
HARSH CHADHA Vs. C K SHARMA
|
September 5, 2014 |
|
HARSH GROVER Vs. H S BAJAJ AND ANR
|
September 1, 2014 |
|
HARSH VARDHAN MALL VISHEN Vs. UNIVERSITY OF DELHI
|
May 29, 2014 |
|
HARSH VARDHAN NAYYAR Vs. SHANTI MATHUR
|
September 3, 2014 |
|
HARSHIT ENTERPRISES & ORS Vs. STATE BANK OF INDIA
|
December 8, 2014 |
|
HARSHVARDHAN SARANGAPANI Vs. KOTAK MAHINDRA PRIME LIMITED
|
February 12, 2014 |
|
HARVEST SECURITIES PVT. LTD Vs. BP SINGAPORE PVT. LTD
|
March 10, 2014 |
|
HARVEST SECURITIES PVT. LTD. Vs. B.P. SINGAPORE PVT. LTD.
|
November 11, 2014 |
|
HARVINDER SINGH Vs. UNION OF INDIA
|
April 17, 2014 |
|
HARVINDER SINGH CHADHA Vs. SARAN KAUR CHADHA
|
July 1, 2014 |
|
HARVINDER SNGH Vs. STATE
|
May 21, 2014 |
|
HARYANA PETROCHEMICALS LTD. Vs. CENTRAL PROVIDENT FUND COMMISSIONER AND ANR.
|
January 24, 2014 |
|
HARYANA PETROCHEMICALS LTD. Vs. INDIAN PETROCHEMICALS LTD.
|
October 30, 2014 |
|
HARYANA PETROCHEMICALS LTD. Vs. INDIAN PETROCHEMICALS LTD.
|
December 10, 2014 |
|
HARYANA ROADWAYS DELHI Vs. KIRPAL SINGH
|
January 31, 2014 |
|
HARYANA STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY Vs. MARUTI SUZUKI INDIA LTD.
|
September 22, 2014 |
|
HARYANA STATE SMALL INDUSTRIES & EXPORT CORPORATION LTD. Vs. ASSOCIATION OF CORPORATION AND APEX SOCIETIES OF HANDLOOMS
|
December 4, 2014 |
|
HARYANA TELECOM LTD Vs. BHARAT SANCHAR NIGAM LTD
|
April 15, 2014 |
|
HASEEN BANO Vs. MOHD. ISRAEL
|
May 19, 2014 |
|
HASEEN MIYA Vs. STATE
|
April 21, 2014 |
|
HASEENA BEGUM Vs. QURESHA BEGUM
|
December 16, 2014 |
|
HASHAM Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
December 23, 2014 |
|
HASHMAT ALI Vs. AMAR SINGH & ORS
|
December 19, 2014 |
|
HAVELLS INDIA LTD. Vs. T.T. PLYBOARDS
|
December 8, 2014 |
|
HAZZAN FARKHANDA NAAZ Vs. STATE
|
January 28, 2014 |
|
HC RAMKESH MEENA Vs. STATE
|
March 10, 2014 |
|
HDFC BANK LTD. Vs. VARDHMAN PRECISION PROFILES & TUBES P LTD.
|
September 24, 2014 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. PARKASH
|
February 11, 2014 |
|
HDFC STANDARD LIFE INSURANCE COMPANY LIMITED Vs. PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY
|
May 15, 2014 |
|
HDFC STANDARD LIFE INSURANCE COMPANY LIMITED Vs. PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY
|
December 18, 2014 |
|
HEENA HAIDER & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
|
December 2, 2014 |
|
HEERA LAL Vs. STATE GOVT. OF NCT
|
December 12, 2014 |
|
HEINEKEN ASIA PACIFIC PTE. LTD. Vs. SURJEET LAL
|
November 5, 2014 |
|
HEM RAJ & ORS Vs. NIHAL CHAND & ORS
|
December 3, 2014 |
|
HEMANT JAIN Vs. SIDHARTH JAJU& ORS
|
September 16, 2014 |
|
HEMANT KUMAR Vs. STATE & ANR
|
September 5, 2014 |
|
HEMANT KUMAR Vs. OM DUTT SHARMA
|
May 19, 2014 |
|
HEMANT SHARMA & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
|
November 24, 2014 |
|
HEMDENDRA AGARWAL & ANR Vs. STATE & ORS
|
September 19, 2014 |
|
HEMLATA NAMBIAR AND ORS Vs. KISHAN KUMAR ALIAS KISHAN LAL AND ORS
|
September 10, 2014 |
|
HI SPEED OFFSETS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2014 |
|
HI-SPEED MOVERS PVT. LTD. Vs. GOVT. OF NCT DELHI
|
November 27, 2014 |
|
HIM TRADERS PVT LTD Vs. S K GUPTA
|
August 8, 2014 |
|
HIMA SOOD Vs. GOVERNMENT OF NCT OF DELHI
|
November 17, 2014 |
|
HIMALYA INTERNATIONAL LTD Vs. SIMPLOT INDIA FOODS PVT LTD
|
January 17, 2014 |
|
HIMANSHU AND ORS Vs. STATE OF GOVT OF DELHI AND ANR
|
July 21, 2014 |
|
HIMANSHU DAWAR Vs. STATE
|
July 25, 2014 |
|
HIMANSHU DAWER Vs. STATE & ANR
|
July 11, 2014 |
|
HIMANSHU SETH Vs. STATE & ANR
|
December 16, 2014 |
|
HINDALCO INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE, MIRZAPUR
|
April 23, 2014 |
|
HINDUSTAN PENCILS PVT. LTD. Vs. ANAND KUMAR BAJAJ
|
November 20, 2014 |
|
HINDUSTAN UNILEVER LIMITED Vs. RECKITT BENCKISER INDIA LIMITED
|
January 31, 2014 |
|
HIRA LAL Vs. STATE OF NCT OF DELHI
|
July 10, 2014 |
|
HIREIN SHARMA Vs. JYOTI RAJPUT
|
December 12, 2014 |
|
HITENDER Vs. UNION OF INDIA
|
November 17, 2014 |
|
HITESH BABBAR Vs. PUNJAB NATIONAL BANK
|
August 28, 2014 |
|
HITESH BHATNAGAR Vs. UNION OF INDIA & ORS
|
October 28, 2014 |
|
HITESH SAGAR Vs. UOI
|
October 31, 2014 |
|
HITKARI POTTERIES LTD Vs. HITKARI CERAMICS PRIVATE LIMITED
|
March 20, 2014 |
|
HITONE ELECTRONICS Vs. SONIA AND ORS
|
September 3, 2014 |
|
HOLLAND COMPANY LP Vs. S.P. INDUSTRIES
|
May 20, 2014 |
|
HOSHIAR SINGH AND ORS. Vs. DDA
|
January 22, 2014 |
|
HOTI LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
February 5, 2014 |
|
HOUSING & URBAN DEVELOPMENT CORPORATION
LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 27, 2014 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. AMRIT MISHRA
|
May 1, 2014 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. VIKAS GARG
|
May 20, 2014 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. VISHAL SHARMA AND ANOTHER
|
July 28, 2014 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. UMESH KUMAR RAI AND ORS.
|
September 2, 2014 |
|
HPL ELECTRIC & POWER PVT. LTD. Vs. HINDUSTAN ELECTRIC LAMPS AND ORS.
|
December 10, 2014 |
|
HUKAM SINGH Vs. GULSHAN KUMAR GAMBHIR
|
February 4, 2014 |
|
I L & FS FINANCIAL SERVICES LTD Vs. PRAKASH LALJIBHAI PATEL
|
July 10, 2014 |
|
I.U.BABBAR Vs. STATE NCT OF DELHI
|
January 29, 2014 |
|
ICICI BANK LTD. Vs. CHANDRA PROTECO LTD.
|
March 27, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE
CO LTD Vs. LOKENDER SIGNH & ORS
|
January 16, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. KANTA DEVI
|
January 16, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJNI & ORS
|
March 24, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DIJO DAVIS & ORS
|
November 24, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. KRISHNA RANI KHERA & ORS
|
November 19, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. GURDEV MAINI & ORS
|
October 27, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD. Vs. KUNWAR PAL SINGH
|
March 6, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SONIA
|
February 14, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. VIJAY KUMAR
|
May 23, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. NIKUNJ WADHAWAN
|
January 28, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. USHA
|
January 3, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. R D RAJU & ORS
|
November 28, 2014 |
|
ICON BUILDCON PVT. LTD. Vs. AGGARWAL DEVELOPERS PVT. LTD.
|
April 23, 2014 |
|
IDBI BANK LIMITED Vs. ROSHAN LAL GUPTA
|
May 16, 2014 |
|
IDBI TRUSTEESHIPSERVICES LTD Vs. ARCHPHARMALABS LTD
|
August 25, 2014 |
|
IDPL VRS/RETIRED EMPLOYEES WELFARE FEDERATION GURG Vs. UNION OF INDIA AND ORS
|
July 16, 2014 |
|
IDRISH Vs. THE STATE OF NCT OF DELHI
|
July 8, 2014 |
|
IDRISH Vs. STATE NCT OF DELHI
|
November 14, 2014 |
|
IFCI FACTORS LIMITED Vs. JAGANNATH SARANGAPANI
|
May 22, 2014 |
|
IFCI FACTORS LTD Vs. VASUDEV RAO
|
May 2, 2014 |
|
IFCI FACTORS LTD. Vs. STATE OF NCT OF DELHI
|
December 16, 2014 |
|
IFCI FACTORS LTD. Vs. STATE OF NCT OF DELHI
|
December 18, 2014 |
|
IFCI LIMITED Vs. OM SHIVAY REAL ESTATE PRIVATE LIMITED
|
April 30, 2014 |
|
IFCI LTD Vs. T T LTD
|
September 11, 2014 |
|
IFFCO TOKIO GEN INS CO LTD. Vs. ANITA AND OTHERS
|
December 2, 2014 |
|
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. RAJA AND ORS.
|
August 27, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RENU ARORA & ORS
|
January 27, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SUNITA MISHRA
|
August 5, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. JAI KUMAR ANAND
|
March 11, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. RAM BAHADUR AND ORS
|
March 27, 2014 |
|
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. SALOCHNA
|
May 9, 2014 |
|
IGNOU Vs. BLUESTAR PVT. LTD
|
August 20, 2014 |
|
IHHR HOSPITALITY (ANDHRA) PVT LTD Vs. SEEMA SWAMI & ORS
|
November 24, 2014 |
|
IKEA TRADING (INDIA) Vs. VALUE ADDED TAX OFFICER
|
January 27, 2014 |
|
IKRAM ANSARI Vs. STATE (NCT OF DELHI)
|
February 24, 2014 |
|
ILYASUDDIN Vs. STATE
|
January 21, 2014 |
|
IMARTI DEVI Vs. PARAS RAM
|
January 6, 2014 |
|
IMPERIAL AUTO SAFETY GLASS Vs. VIRENDER GUPTA AND ORS.
|
March 11, 2014 |
|
IMRAN @ IRFAN Vs. STATE NCT OF DELHI
|
March 13, 2014 |
|
IMRAN @ PEHLWAN Vs. STATE (NCT OF DELHI)
|
January 22, 2014 |
|
IMS ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 1, 2014 |
|
IN MATTER OF: JAGDISH KUMAR Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATIO
|
November 10, 2014 |
|
IN MATTER OF: NATASHA KOHLI Vs. KUM KUM TALWAR
|
July 21, 2014 |
|
IN RE : AIRWAVES TELEFILMS PVT. LTD. Vs. STATE
|
July 15, 2014 |
|
IN RE : BAGRRYS OVERSEAS PVT. LTD Vs. STATE
|
August 28, 2014 |
|
IN RE : J.B. TEXFAB PRIVATE LIMITED Vs. STATE
|
August 29, 2014 |
|
IN RE.: GENPACT INDIA Vs. STATE
|
September 11, 2014 |
|
IN RE: A.R. CO-EXTRUDED FLIMS PRIVATE LIMITED Vs. STATE
|
November 3, 2014 |
|
IN RE: ADINATH FOOD PRIVATE LIMITED Vs. STATE
|
December 15, 2014 |
|
IN RE: ARADHANA FOODS ANDJUICESPVT. LTD. Vs. STATE
|
September 11, 2014 |
|
IN RE: AVALOKITESHWAR VALINV LIMITED Vs. STATE
|
November 3, 2014 |
|
IN RE: BIRLASOFT TECHNOLOGIES LTD. AND ORS. Vs. STATE
|
May 9, 2014 |
|
IN RE: CARAF BUILDERS & CONSTRUCTIONS PRIVATE LIMITED AND ORS. Vs. STATE
|
October 10, 2014 |
|
IN RE: CHACHET REAL ESTATES PRIVATE LIMITED Vs. STATE
|
October 27, 2014 |
|
IN RE: DAYCO ENGINE SYSTEMS PRIVATE LIMITED Vs. STATE
|
December 9, 2014 |
|
IN RE: EARTHCON VERTICAL LIMITS INFRACON PRIVATE LIMITED Vs. STATE
|
December 23, 2014 |
|
IN RE: EDINI STEELS PRIVATE LIMITED AND ORS. Vs. STATE
|
December 15, 2014 |
|
IN RE: ELDECO MIDC SEZ LIMITED AND ORS. Vs. STATE
|
December 15, 2014 |
|
IN RE: ENQUEST OFFSHORE PRIVATE LIMITED Vs. STATE
|
July 18, 2014 |
|
IN RE: ESTIO BUILDERS & DEVELOPERS PRIVATE LIMITED AND ORS. Vs. STATE
|
May 19, 2014 |
|
IN RE: GANESH PAPER MILLS (DELHI) PRIVATE LIMITED Vs. STATE
|
December 23, 2014 |
|
IN RE: GOLDEN STRAND PVT. LTD. Vs. STATE
|
September 19, 2014 |
|
IN RE: HESPERA REAL ESTATE PRIVATE LIMITED Vs. STATE
|
December 22, 2014 |
|
IN RE: HRG IMPEX PVT. LTD. Vs. STATE
|
December 23, 2014 |
|
IN RE: HT MUSIC AND ENTERTAINMENT COMPANY LTD. Vs. STATE
|
December 23, 2014 |
|
IN RE: INDIA INSULATOR LTD. Vs. STATE
|
November 24, 2014 |
|
IN RE: INTER GLOBE AVIATION LIMITED Vs. STATE
|
December 22, 2014 |
|
IN RE: INTERGLOBE AVIATION LIMITED Vs. STATE
|
July 4, 2014 |
|
IN RE: KAIZEN LIFESTYLE PRODUCTS PVT. LTD. AND ORS. Vs. STATE
|
September 30, 2014 |
|
IN RE: LRSD GLOBAL HOLDING PRIVATE LIMITED Vs. STATE
|
August 1, 2014 |
|
IN RE: LURGI INDIA INTERNATIONAL SERVICES PRIVATE LIMITED Vs. STATE
|
December 19, 2014 |
|
IN RE: LURGI INDIA INTERNATIONAL SERVICES PRIVATE LIMITED Vs. STATE
|
August 25, 2014 |
|
IN RE: MAGIC EYE DEVELOPERS PRIVATE LIMITED Vs. STATE
|
July 21, 2014 |
|
IN RE: MALAV HOLDINGS P. LTD. AND ORS. Vs. STATE
|
December 15, 2014 |
|
IN RE: METRO INSTITUTES OF MEDICAL SCIENCES PRIVATE LIMITED Vs. STATE
|
September 30, 2014 |
|
IN RE: N.H.M. MARKETING PRIVATE LIMITED Vs. STATE
|
December 23, 2014 |
|
IN RE: NAVRATRA VINIMAY PRIVATE LIMITED Vs. STATE
|
July 22, 2014 |
|
IN RE: NIIT LIMITED AND ORS. Vs. STATE
|
December 19, 2014 |
|
IN RE: PALM GREENS INFRASTRUCTURES PRIVATE LIMITED Vs. STATE
|
September 16, 2014 |
|
IN RE: PEE AAR AUTOMOTIVE PVT. LTD. Vs. STATE
|
December 22, 2014 |
|
IN RE: PINNACLE VISION CARE PRIVATE LIMITED Vs. STATE
|
December 22, 2014 |
|
IN RE: R.S. LIVE MEDIA PVT. LTD. Vs. STATE
|
March 31, 2014 |
|
IN RE: RATEGAIN IT SOLUTIONS PRIVATE LIMITED Vs. STATE
|
November 25, 2014 |
|
IN RE: ROSE DREAMS MARKETING PVT. LTD Vs. STATE
|
July 22, 2014 |
|
IN RE: RPS VIKAS CASTING PRIVATE LIMITED Vs. STATE
|
September 4, 2014 |
|
IN RE: RUDOLF EXIM PRIVATE LTD. Vs. STATE
|
October 31, 2014 |
|
IN RE: SELINA EXIM PVT. LTD. Vs. STATE
|
September 16, 2014 |
|
IN RE: SHIVA AGRO PRIVATE LIMITED Vs. STATE
|
November 27, 2014 |
|
IN RE: SHREE SHYAM SPINTEX PVT. LTD. Vs. STATE
|
December 19, 2014 |
|
IN RE: SHUBH SPONGE IRON PRIVATE LIMITED Vs. STATE
|
September 9, 2014 |
|
IN RE: STORK PHOBOS ELECTRICALS PRIVATE LIMITED Vs. STATE
|
November 25, 2014 |
|
IN RE: STORK PHOBOS ELECTRICALS PVT. LTD. Vs. STATE
|
July 8, 2014 |
|
IN RE: SYSTEM BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. STATE
|
December 18, 2014 |
|
IN RE: TEFAL INDIA HOUSEHOLD APPLIANCES PRIVATE LIMITED Vs. STATE
|
December 4, 2014 |
|
IN RE: TSI VOYAGES PRIVATE LIMITED Vs. STATE
|
July 17, 2014 |
|
IN RE: UPRIGHT ENTERPRISES LIMITED Vs. STATE
|
August 22, 2014 |
|
IN RE: USHA BRECO REALITY LIMITED Vs. STATE
|
September 12, 2014 |
|
IN RE: V.R.B. FOODS PRIVATE LIMITED AND ORS. Vs. STATE
|
May 12, 2014 |
|
IN RE: VENDEE BUILDERS PRIVATE LIMITED Vs. STATE
|
December 17, 2014 |
|
IN RE: VIOM INFRA NETWORKS (MAHARASHTRA) LIMITED Vs. STATE
|
December 4, 2014 |
|
IN RE: WORLD ONE SOLUTIONS PRIVATE LIMITED Vs. STATE
|
September 9, 2014 |
|
IN THE MATTER OF AGMON BUILDERS PRIVATE LIMITED Vs. STATE
|
August 14, 2014 |
|
IN THE MATTER OF ANSHNA PROPERTIES PVT LTD Vs. STATE
|
September 10, 2014 |
|
IN THE MATTER OF DAREN DEVELOPERS PRIVATE LIMITED Vs. STATE
|
October 17, 2014 |
|
IN THE MATTER OF DIAMOND FOOTSTEP PVT LTD. Vs. STATE
|
October 31, 2014 |
|
IN THE MATTER OF IMPERIA HOMES PVT LTD. Vs. STATE
|
October 28, 2014 |
|
IN THE MATTER OF R E ROGERS INDIA PVT LTD. Vs. STATE
|
October 28, 2014 |
|
IN THE MATTER OF RS LIVEMEDIA PVT. LTD. Vs. STATE
|
March 31, 2014 |
|
IN THE MATTER OF VODAFONE SPACETEL LIMITED & ANR. Vs. ABC
|
July 3, 2014 |
|
INCOME TAX OFFICER Vs. ANIL BATRA
|
September 24, 2014 |
|
INCOME TAX OFFICER Vs. ANIL BATRA
|
September 23, 2014 |
|
IND SYNERGY LTD. Vs. GOYAL MG GASES PVT. LTD.
|
May 16, 2014 |
|
INDAMER COMPANY PVT LTD Vs. KRISHAN LAL CHOPRA
|
February 25, 2014 |
|
INDEPENDENT NEWS SERVICE PVT. LTD. Vs. CRAZI MOBAPPS
|
December 23, 2014 |
|
INDER DEV YADAV Vs. STATE
|
May 1, 2014 |
|
INDER MOHAN SINGH Vs. SUBE SINGH
|
November 10, 2014 |
|
INDER PAL JUNEJA Vs. COMMERICAL BANK EMPLOYEES CO-OPERATIVE URBAN (S E
|
August 26, 2014 |
|
INDER PAL SINGH Vs. RAJINDER KAUR
|
April 29, 2014 |
|
INDER PRAKASH KOHLI Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
September 19, 2014 |
|
INDER RAJ MALHOTRA Vs. CANARA BANK
|
March 25, 2014 |
|
INDER SHARMA Vs. VIKAS NAGPAL
|
March 18, 2014 |
|
INDER SINGH Vs. UNION OF INDIA
|
July 8, 2014 |
|
INDERJEET Vs. STATE
|
May 15, 2014 |
|
INDERJEET SINGH Vs. STATE
|
May 9, 2014 |
|
INDERJEET SINGH Vs. GOVT. OF NCT OF DELHI
|
August 27, 2014 |
|
INDERJIT SINGH CHEEMA Vs. NEXT WORLD IMMIGRATION SERVICES ASSOCIATES
|
July 24, 2014 |
|
INDIA INFOLINE LTD Vs. SANJAY GUPTA
|
March 7, 2014 |
|
INDIA INFOLINE LTD & ANR Vs. STATE & ANR
|
November 12, 2014 |
|
INDIA TOURISM DEVELOPMENT CORPORATION LIMITED Vs. MISS SUSAN LEIGH BEER
|
May 30, 2014 |
|
INDIA TOURISM DEVELOPMENT CORPORATION LTD. Vs. INTEGRATED DIGITAL SOLUTION (P) LTD.
|
March 11, 2014 |
|
INDIABULLS SECURITIES LIMITED Vs. RAMESH CHAND GUPTA
|
February 13, 2014 |
|
INDIABULLS SECURITIES LTD Vs. SUNIL KUMAR HARGUNANI & ORS
|
February 17, 2014 |
|
INDIAN AIRLINES Vs. ANGELIQUE INTERNATIONAL LIMITED
|
December 1, 2014 |
|
INDIAN COFFEE WORKERS CO-OP SOCIETY LTD Vs. MEHTAB CHAND JAIN
|
September 8, 2014 |
|
INDIAN COMMERCIAL PILOTS ASSOCIATION Vs. AIR INDIA LTD.
|
May 28, 2014 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. YOG RAJ SINGH
|
September 4, 2014 |
|
INDIAN DELCO PVT. LTD. Vs. CHAIRMAN MANAGING DIRECTOR
|
July 28, 2014 |
|
INDIAN EXPRESS NEWS PAPERS Vs. GOVT. OF NCT OF DELHI AND ORS.
|
October 10, 2014 |
|
INDIAN FOREIGN SERVICE (B) GAZETTED Vs. UNION OF INDIA
|
January 29, 2014 |
|
INDIAN INSTITUTE OF PLANNING & MANAGEMENT
& ANR Vs. DESEIN PVT LTD
|
July 23, 2014 |
|
INDIAN MEDICAL ASSOCIATION Vs. MINISTRY OF LABOUR AND EMPLOYMENT
|
December 9, 2014 |
|
INDIAN OIL CORPORATIONLTD. Vs. EAST DELHI MUNICIPALCORPORATION
|
September 4, 2014 |
|
INDIAN OLYMPIC ASSOCIATION Vs. UNION OF INDIA
|
May 9, 2014 |
|
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF CUSTOMS (APPG.)
|
November 10, 2014 |
|
INDO AFGAN CHAMBER OF COMMERCE Vs. KALAWATI DEVI
|
January 29, 2014 |
|
INDO ARYA LOGISTICS Vs. CENTRAL WAREHOUSING CORPORATION
|
April 15, 2014 |
|
INDO ROLHARD INDUSTRIES LTD. Vs. M. K. MAHAJAN
|
July 8, 2014 |
|
INDO SOVIET MEDICAL EDUCATION CARE & RESEARCH FOUNDATION Vs. ANJU JAIN
|
December 24, 2014 |
|
INDRA PRAKASH Vs. K.R. RASTOGI
|
July 28, 2014 |
|
INDU ANAND Vs. RATTAN FURNITURE STORES
|
December 3, 2014 |
|
INDU CHAWLA Vs. BHARAT CHAWALA
|
January 16, 2014 |
|
INDU GULANI AND ORS. Vs. SANT PAL SINGH
|
September 24, 2014 |
|
INDU NAGPAL & ANR Vs. SURINDER MOHAN BHANDARI
|
September 9, 2014 |
|
INDU SONI Vs. STATE AND OTHERS
|
September 15, 2014 |
|
INDUS TOWERS LTD. Vs. CIT
|
March 31, 2014 |
|
INDUSIND BANK LTD Vs. ITI LIMITED
|
July 11, 2014 |
|
INDUSTRIA DE DISENO TEXTIL S A Vs. ORIENTAL CUISINES PVT. LTD.
|
April 25, 2014 |
|
INDWELL CONSTRUCTIONS PVT LTD Vs. POWER MACHINES (INDIA) LTD
|
December 8, 2014 |
|
INFINITY SEZ PRIVATE LTD. Vs. I. F.C.I.
|
July 17, 2014 |
|
INFLUENCE Vs. COMMISSIONER OF INCOME TAX
|
September 18, 2014 |
|
INFO EDGE(INDIA) LTD. Vs. AKASH DEEP
|
May 16, 2014 |
|
ING VYSYA BANK LTD. Vs. VIKRAM HINGORANI
|
January 31, 2014 |
|
INNOVATIVE TEXTILES PVT LTD & ANR Vs. HEM CHAND SHARMA & ANR
|
October 15, 2014 |
|
INPLAN Vs. BANARAS MANUFACTURERS PVT. LTD.
|
October 27, 2014 |
|
INRAM SOLAR PRIVATE LIMITED Vs. MINISTRY FOR NEW & RENEWABLE ENGERY
|
April 22, 2014 |
|
INRE: STERICAT GUTSTRINGS PRIVATE LIMITED Vs. STATE
|
September 16, 2014 |
|
INSTALMENT SUPPLY LTD Vs. KHAITAN HOTELS PVT LTD & ANR
|
August 8, 2014 |
|
INSTITUTE FOR INNER STUDIES Vs. CHARLOTTE ANDERSON
|
January 10, 2014 |
|
INTEL CORPORATION Vs. GAUTAM GUPTA AND ORS.
|
October 13, 2014 |
|
INTELLECTUAL PROPERTY ATTORNEYS ASSOCIATION Vs. UNION OF INDIA & ANR
|
October 9, 2014 |
|
INTER IKEA SYSTEMS BV Vs. IKEA FURNITURE PVT. LTD.
|
March 26, 2014 |
|
INTERACTIVE MEDIA AND COMMUNICATION SOLUTION PRIVATE LIMITED Vs. GO AIRLINES LIMITED
|
November 29, 2014 |
|
INTERARCH BUILDING PRODUCTS PVT. LTD Vs. SUDARSHAN OVERSEAS LIMITED
|
May 27, 2014 |
|
ION EXCHANGE (INDIA) LTD. Vs. PANASONIC ELECTRIC WORKS CO. LTD.
|
December 23, 2014 |
|
ION EXCHANGE (INDIA) LTD. Vs. PANASONIC ELECTRIC WORKS CO. LTD.
|
March 4, 2014 |
|
IREO PVT. LTD. Vs. GENESIS INFRATECH PVT. LTD.
|
March 14, 2014 |
|
IRESH DUGGAL Vs. VIRENDER KUMAR SETH & ORS
|
November 24, 2014 |
|
IRMEET SINGH AND ORS. Vs. STATE AND ORS.
|
September 24, 2014 |
|
ISAF Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 13, 2014 |
|
ISCO TRACK SLEEPERS PVT. LTD Vs. DELHI AIRPORT METRO EXPRESS PVT. LTD
|
June 4, 2014 |
|
ISHPINDER KOCHHAR Vs. DELUXE DENTELLES (P) LTD
|
May 22, 2014 |
|
ISHPINDER KOCHHAR Vs. DELUXE DENTELLES(P) LTD
|
January 24, 2014 |
|
ISHRAT BEGUM Vs. NADEEM HUSSAIN
|
April 21, 2014 |
|
ISHWAR DAYAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 27, 2014 |
|
ISHWAR DAYAL KANSAL Vs. A K JAIN
|
July 28, 2014 |
|
ISHWAR DAYAL KANSAL Vs. NIRMAL NAYYAR
|
August 28, 2014 |
|
ISHWAR DAYAL KANSAL Vs. MOTION PICTURES ASSOCIATION
|
November 24, 2014 |
|
ISHWAR SINGH Vs. STATE
|
July 21, 2014 |
|
ISLAM Vs. STATE NCT OF DELHI
|
November 5, 2014 |
|
ISRAEL @ AJAY Vs. STATE OF THE NCT OF DELHI
|
April 22, 2014 |
|
ISRANI TELECOM PVT LTD Vs. AH AKHIL ROHTAGI
|
January 27, 2014 |
|
ISRANI TELECOM PVT. LTD. Vs. AKHIL ROHATGI
|
December 19, 2014 |
|
ITC LIMITED Vs. SRAVANA TRADERS
|
May 7, 2014 |
|
J & G ELECTRONICS (P) LTD Vs. JAKSON ENGINEERS LTD
|
April 23, 2014 |
|
J & P COATS LTD Vs. RAHUL GUPTA
|
April 29, 2014 |
|
J AYYAPPARAJA Vs. UNION OF INDIA & ORS
|
May 27, 2014 |
|
J P SHARMA Vs. STATE BANK OF INDIA AND ORS
|
July 4, 2014 |
|
J P SINGH Vs. DIRECTOR GENERAL RAILWAY PRO
|
July 17, 2014 |
|
J S ARORA Vs. OM PRAKASH ARYA & ORS
|
November 17, 2014 |
|
J S ARORA Vs. STATE BANK OF HYDERABAD
|
May 5, 2014 |
|
J S L MEDIA LTD Vs. METRO COMMUNICATIONS
|
October 16, 2014 |
|
J.B.KOHLI Vs. RAMESH KOHLI
|
August 29, 2014 |
|
J.D. BANSAL Vs. STATE
|
November 25, 2014 |
|
J.K. JAIN Vs. GOVT. OF NCT OF DELHI
|
November 25, 2014 |
|
J.P. BHARDWAJ Vs. SAWAN PUBLIC SCHOOL
|
March 3, 2014 |
|
J.P. GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
May 23, 2014 |
|
J.P. SINGH (AIR CUSTOM OFFICER) Vs. DHARAMPAL
|
July 25, 2014 |
|
J.P.S. OBEROI Vs. NORTH DELHI MUNICIPAL CORPORATION
|
January 31, 2014 |
|
J.S. ENGINEERING WORKS Vs. THE STATE
|
December 1, 2014 |
|
J.S. GAMBHIR Vs. MILLENNIUM HEALTH INSTITUTE & DIAGNOSTICS PVT. LTD.
|
February 11, 2014 |
|
J.S. WALIA Vs. JAI GOBIND
|
July 16, 2014 |
|
JABAR SINGH YADAV Vs. UNION OF INDIA
|
March 28, 2014 |
|
JAC AIR SERVICES PVT LTD Vs. PRAMOD KUMAR
|
December 3, 2014 |
|
JACONDE OVERSEAS PVT LTD Vs. HALLAX APPLIED POWER PVT LTD
|
March 4, 2014 |
|
JAFAR Vs. THE STATE
|
May 9, 2014 |
|
JAFAR IMAM Vs. DEVENDER CHAUHAN AND ORS.
|
May 15, 2014 |
|
JAGAN Vs. STATE
|
January 22, 2014 |
|
JAGAN Vs. STATE (NCT OF DELHI)
|
December 23, 2014 |
|
JAGANATH & ORS Vs. STATE & ANR
|
November 12, 2014 |
|
JAGANNATH Vs. SHANTI DEVI
|
August 5, 2014 |
|
JAGBIR Vs. STATE & ANR
|
September 9, 2014 |
|
JAGBIR @ JAGGI Vs. STATE
|
January 24, 2014 |
|
JAGBIR SINGH Vs. STATE
|
January 9, 2014 |
|
JAGBIR SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
October 13, 2014 |
|
JAGBIR SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
October 31, 2014 |
|
JAGDAMBA CONSUMER CO-OP. STORE LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 8, 2014 |
|
JAGDISH Vs. OM PRAKASH
|
January 31, 2014 |
|
JAGDISH Vs. KRISHNA KUMARI
|
January 21, 2014 |
|
JAGDISH Vs. MONIKA
|
April 2, 2014 |
|
JAGDISH Vs. STATE
|
July 15, 2014 |
|
JAGDISH CHANDRA LEKHA Vs. ALL INDIA BLIND RELIEF SOCIETY (REGD )
|
September 29, 2014 |
|
JAGDISH KUMAR Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD
|
November 10, 2014 |
|
JAGDISH P KHANNA Vs. LT GOVERNOR
|
November 17, 2014 |
|
JAGDISH PARSHAD Vs. STATE
|
April 15, 2014 |
|
JAGDISH PRASAD Vs. KAMLA JAIN
|
July 14, 2014 |
|
JAGDISH PRASAD AGGARWAL Vs. SHASHI JAIN
|
April 30, 2014 |
|
JAGDISH SAGAR Vs. BAR COUNCIL OF INDIA
|
November 5, 2014 |
|
JAGDISH SINGH Vs. JASVINDER SINGH
|
December 22, 2014 |
|
JAGDISH SINGH BHATIA Vs. SECRETARY, LAND & BUILDING DEPTT
(ALTERNATIVE CEL
|
November 28, 2014 |
|
JAGDISHCHANDER Vs. GOVERNMENT OF NCT OF DELHI
|
September 17, 2014 |
|
JAGE RAM Vs. UOI
|
November 20, 2014 |
|
JAGIRO Vs. STATE
|
April 4, 2014 |
|
JAGJEET KAUR Vs. STATE
|
February 25, 2014 |
|
JAGJIT SINGH Vs. UOI
|
May 27, 2014 |
|
JAGJIT SINGH OBEROI Vs. RANJEET KAUR
|
December 24, 2014 |
|
JAGJIVAN SINGH Vs. UNION OF INDIA & ORS
|
August 20, 2014 |
|
JAGMAL Vs. RAMESH CHAND AGGARWAL
|
November 24, 2014 |
|
JAGMOHAN @ JAGGA Vs. STATE
|
May 16, 2014 |
|
JAGMOHAN SINGH BAGGA Vs. SHIAM NARAIN SHARMA
|
July 30, 2014 |
|
JAGPAL SINGH CHANEY Vs. CBI
|
November 17, 2014 |
|
JAGTINDER SINGH Vs. P K KHANNA & ORS
|
September 29, 2014 |
|
JAGWANTI Vs. BHOOP SINGH
|
January 16, 2014 |
|
JAHANGIR@IKKA@IBRAHIM; MD KAREEM@RAHUL Vs. STATE
|
November 5, 2014 |
|
JAI BHAGWAN Vs. PEC LTD.
|
December 12, 2014 |
|
JAI BHAGWAN Vs. STATE
|
September 17, 2014 |
|
JAI BHAGWAN Vs. UNION OF INDIA
|
August 25, 2014 |
|
JAI BHAGWAN Vs. THE STATE
|
July 18, 2014 |
|
JAI GOPAL Vs. RAJ KUMAR SHARMA
|
May 9, 2014 |
|
JAI GOPAL SETHI Vs. SANJAY SABHARWAL
|
January 8, 2014 |
|
JAI KARAN YADAV Vs. STATE
|
November 25, 2014 |
|
JAI KISHAN KHANNA SINCE DECEASED Vs. SHANTNU APPT. COOP GROUP HOUSING SOCIETY
|
May 22, 2014 |
|
JAI MOHAN Vs. STATE (GOVT. OF NCT OF DELHI)
|
November 27, 2014 |
|
JAI NARAIN Vs. STATE
|
January 9, 2014 |
|
JAI NARAIN MALIK Vs. STATE GOVT. OF N.C.T. OF DELHI
|
May 9, 2014 |
|
JAI PRAKASH Vs. DIRECTORATE OF EDUCATION
|
December 4, 2014 |
|
JAI PRAKASH Vs. STATE
|
May 12, 2014 |
|
JAI PRAKASH & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
November 10, 2014 |
|
JAI PRAKASH @ AJAY Vs. STATE
|
May 21, 2014 |
|
JAI PRAKASH PANWAR Vs. DIRECTOR OF EDUCATION
|
May 6, 2014 |
|
JAI PRAKASH SHARMA Vs. STATE
|
December 15, 2014 |
|
JAI RAM Vs. STATE
|
December 17, 2014 |
|
JAI SHANKAR MISHRA Vs. STATE N C T OF DELHI
|
August 5, 2014 |
|
JAI SHREE LALLA Vs. HARBANS SINGH
|
September 25, 2014 |
|
JAI SINGH Vs. MAN SINGH
|
January 9, 2014 |
|
JAI SINGH Vs. THE STATE AND ORS.
|
July 21, 2014 |
|
JAI YODHAD Vs. STATE
|
January 30, 2014 |
|
JAIMALA Vs. UNION OF INDIA
|
February 10, 2014 |
|
JAIN ENGINEERING CO. Vs. ENFORCEMENT DIRECTORATE
|
March 12, 2014 |
|
JAIN SHWETAMBER KALYANAKTIRTH NAYAS Vs. UOI
|
July 28, 2014 |
|
JAINTIA HIGHWAY PRIVATE LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 19, 2014 |
|
JAINUL UMAR Vs. STATE
|
February 11, 2014 |
|
JAIPAL SINGH Vs. GOVT. OF NCT OF DELHI
|
April 24, 2014 |
|
JAMIL & ORS Vs. STATE & ANR
|
September 12, 2014 |
|
JAMIR AHMED @ JAMIRUDDIN Vs. STATE
|
April 30, 2014 |
|
JAMMU AND KASHMIR BANK LTD Vs. ARAVALI INTERNATIONAL
|
January 28, 2014 |
|
JAMNA DATWANI Vs. KISHIN DATWANI AND ORS.
|
September 24, 2014 |
|
JANAK DATWANI Vs. C.N.A EXPORTS PVT LTD
|
January 17, 2014 |
|
JANAK DATWANI Vs. JAMNA DATWANI
|
May 16, 2014 |
|
JANE NORMAN LIMITED Vs. JANE NORMAN RETAIL PVT LTD
|
May 15, 2014 |
|
JANGLI RAM Vs. GNCT OF DELHI AND ORS
|
September 3, 2014 |
|
JARAFAT AHMAD Vs. STATE
|
December 18, 2014 |
|
JASBIR SINGH Vs. STATE
|
May 30, 2014 |
|
JASBIR SINGH AND ORS Vs. S K VERMA
|
November 20, 2014 |
|
JASBIR SINGH GILL Vs. UNION OF INDIA & ORS
|
September 12, 2014 |
|
JASJIV SINGH ANAND Vs. OFFICE OF COMMISSIONER OF INDUSTRIES
|
April 30, 2014 |
|
JASMEET KAUR TALWAR Vs. GURJIT SINGH TALWAR
|
November 26, 2014 |
|
JASPRIT SINGH Vs. TINKU WADHWA & ORS
|
November 26, 2014 |
|
JASVEER Vs. STATE OF NCT OF DELHI
|
May 30, 2014 |
|
JASVINDER SINGH AND ORS. Vs. LOVKUSH GIRI AND ORS.
|
December 2, 2014 |
|
JASVIR SINGH Vs. UNION OF INDIA & ORS
|
September 16, 2014 |
|
JASWANT SINGH Vs. ATMA SINGH
|
March 19, 2014 |
|
JATIN WALIA & ORS Vs. STATE & ANR
|
September 22, 2014 |
|
JATINDER SARDANA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 30, 2014 |
|
JATINDER SINGH MADAN Vs. UNION OF INDIA
|
November 27, 2014 |
|
JAUDDIN @ PAPPU Vs. STATE
|
January 10, 2014 |
|
JAVED Vs. STATE GOVT. OF NCT OF DELHI
|
July 22, 2014 |
|
JAVED @ GALLA PHAD Vs. STATE NCT OF DELHI
|
January 21, 2014 |
|
JAVED ALI & ORS Vs. STATE & ANR
|
September 9, 2014 |
|
JAWAHAR SINGH Vs. UNION OF INDIA
|
December 11, 2014 |
|
JAWAHAR SINGH Vs. STATE
|
December 17, 2014 |
|
JAWAHAR SINGH TOMAR Vs. DIRECTOR OF EDUCATION
|
May 21, 2014 |
|
JAWALA INDUSTRIES Vs. MURARI LAL MANGAL
|
April 23, 2014 |
|
JEET ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
September 30, 2014 |
|
JEET RAM GUPTA Vs. UNION OF INDIA
|
May 7, 2014 |
|
JEET SINGH Vs. STATE
|
December 17, 2014 |
|
JEEVAN DASS Vs. ANIL SHARMA
|
March 4, 2014 |
|
JENSON AND NICHOLSON (I) LTD. Vs. JOINT REGISTRAR OF TRADE MARKS
|
September 8, 2014 |
|
JETHANAND JETHWANI AND ANR Vs. ASHOK KRIPLANI AND ANR
|
November 28, 2014 |
|
JHALANI TOOLS WORKERS UNION FARIDABAD Vs. JHALANI TOOLS INDIA LIMITED (IN LIQUIDATION)
|
September 3, 2014 |
|
JINDAL FROZEN FOODS LTD Vs. UNION OF INDIA
|
May 28, 2014 |
|
JINDAL INFRASTRUCTURE PVT LTD Vs. ORIENTAL INSURANCE COMPANY
LTD & ORS
|
September 22, 2014 |
|
JITENDER Vs. MANOHAR LAL
|
February 12, 2014 |
|
JITENDER Vs. STATE (GOVT. OF N.C.T)
|
December 3, 2014 |
|
JITENDER & ORS Vs. STATE & ANR
|
August 27, 2014 |
|
JITENDER KUMAR Vs. STATE OF DELHI
|
October 30, 2014 |
|
JITENDER KUMAR PAHWA Vs. USHA KIRAN PAHWA
|
November 26, 2014 |
|
JITENDER MAHAWAR Vs. STATE
|
September 12, 2014 |
|
JITENDER MAHAWAR Vs. STATE
|
September 19, 2014 |
|
JITENDER MATHURIA Vs. M/S. HINDUSTAN PETROLEUM CORPORATION LTD.
|
February 11, 2014 |
|
JITENDER MATHURIA Vs. HINDUSTAN PETROLIEUM CORPORATION LTD
|
July 9, 2014 |
|
JITENDER SINGH Vs. STATE
|
July 23, 2014 |
|
JITENDER SINGH Vs. STATE OF DELHI
|
April 2, 2014 |
|
JITENDER SINGH Vs. SANJAY KUMAR
|
April 21, 2014 |
|
JITENDRA PRASAD AGARWAL Vs. ASSOCIATED TUBEWELL LTD
|
July 2, 2014 |
|
JITENDRA RAY Vs. UNION OF INDIA
|
May 20, 2014 |
|
JITESH @ TIE Vs. STATE
|
February 26, 2014 |
|
JIVENDER KUMAR JAIN Vs. JASWANT SINGH
|
April 15, 2014 |
|
JIWAN INDUSTRIES P LTD Vs. KAMLESH RANI BUDHIRAJA
|
February 12, 2014 |
|
JIWAN KUMAR GOEL Vs. CIVITECH DEVELOPERS PVT LTD
|
July 1, 2014 |
|
JK METAL INDUSTRIES Vs. LLOYDS AGENCY
|
April 17, 2014 |
|
JNARDHAN GUPTA Vs. STATE
|
November 21, 2014 |
|
JOBY P VARGHESE Vs. UNION OF INDIA
|
May 1, 2014 |
|
JOCKEY INTERNATIONAL INC Vs. R CHANDRA MOHAN
|
May 13, 2014 |
|
JODHPAL Vs. STATE
|
March 4, 2014 |
|
JOGINDER Vs. THE STATE (NCT OF DELHI)
|
August 14, 2014 |
|
JOGINDER Vs. STATE NCT OF DELHI
|
July 24, 2014 |
|
JOGINDER CHAUDHARY Vs. THE STATE
|
August 4, 2014 |
|
JOGINDER SINGH Vs. STATE & ORS
|
August 21, 2014 |
|
JOGINDER SINGH MALIK Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 30, 2014 |
|
JOINT ACTION COUNCIL OF SERVICE DOCTORS ORGANISATIONAL AND ORS. Vs. MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS, DEPTT. OF PERSONNEL AND TRAINING AND ORS.
|
October 13, 2014 |
|
JOINT COMMISSIONER OF POLICE Vs. NAWAL KISHORE
|
September 16, 2014 |
|
JONGI Vs. STATE
|
October 14, 2014 |
|
JONSON RUBBER IND. LTD. Vs. SHREE CONVEYOR SYSTEM PVT. LTD.
|
October 16, 2014 |
|
JOSEPH PALANIVEL JEYAPAUL Vs. UNION OF INDIA
|
November 14, 2014 |
|
JRD STOCK BROKERS (P) LTD Vs. COMMISSIONER OF INCOME TAX-II
|
August 22, 2014 |
|
JUBER KHAN @ GUDDU AND ORS Vs. STATE AND ORS
|
March 19, 2014 |
|
JUGAL KISHOR RATNU Vs. MEENA TEVARY
|
December 19, 2014 |
|
JUGGAL K. SOOD Vs. KAMAL K. SOOD
|
December 1, 2014 |
|
JUGVINDER SINGH Vs. PHOOL CHATRATH
|
August 19, 2014 |
|
JUHI PARVEEN Vs. UNION OF INDIA
|
May 22, 2014 |
|
JUMBO CHEMICALS AND ALLIED INDUSTRIES PRIVATE LIMITED Vs. ARJUN INDUSTRIES LIMITED
|
May 22, 2014 |
|
JUNIOR WARRANT OFFICER D R MUNDIYARA Vs. UNION OF INDIA & ORS
|
December 5, 2014 |
|
JUSTICE FOR ALL Vs. GOVT OF NCT OF DELHI
|
November 24, 2014 |
|
JUYAL Vs. STATE
|
July 28, 2014 |
|
JYOTI Vs. GOVT. OF NCT OF DELHI AND ORS.
|
August 25, 2014 |
|
JYOTI PERSHAD JAGAN NATH Vs. COMMISSIONER OF INCOME TAX, DELHI-X
|
May 8, 2014 |
|
K D BHALLA & ANR Vs. S P MARWAH & ANR
|
August 14, 2014 |
|
K P MALIK Vs. RAJ KUMAR SHARMA
|
August 19, 2014 |
|
K SRINIVAS RAO Vs. STATE NCT OF DELHI & ANR
|
September 19, 2014 |
|
K V CHANDRASHEKHARAN Vs. UNION OF INDIA AND OTHERS
|
July 21, 2014 |
|
K VENKATACHALAM & ORS Vs. STATE & ORS
|
August 20, 2014 |
|
K. K. VERMA Vs. SHAUKAT KHAN
|
August 21, 2014 |
|
K. MANI DHAUNDIYAL Vs. GOVT. OF NCT OF DELHI
|
February 5, 2014 |
|
K. PRADEEP KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 25, 2014 |
|
K. SATISH KUMAR Vs. THE STATE
|
September 19, 2014 |
|
K. SRIDHARAN Vs. STATE OF NCT OF DELHI
|
December 2, 2014 |
|
K.C. SETHI Vs. BISHAMBAR NATH BATRA
|
March 4, 2014 |
|
K.K. MEHTA Vs. PARAS POLY FILMS (P) LTD
|
March 27, 2014 |
|
K.K. MODI INVESTMENT & FINANCIAL SERVICES PVT. LTD. Vs. APOLLO INTERNATIONAL INC.
|
October 31, 2014 |
|
K.K. VERMA Vs. C.B.I.
|
February 26, 2014 |
|
K.L. BHASIN Vs. PUNJAB NATIONAL BANK
|
February 3, 2014 |
|
K.L. KATYAL Vs. PANKAJ KUMAR
|
March 19, 2014 |
|
K.L. NARANG Vs. DELHI DEVELOPMENT AUTHROITY
|
August 19, 2014 |
|
K.P.RAMAKRISHNAN Vs. BHAGWAN DAS KALRA
|
January 22, 2014 |
|
K.P.S. MALIK Vs. UNION OF INDIA
|
April 17, 2014 |
|
K.P.S. RAGHUVANSHI Vs. UNION OF INDIA
|
September 4, 2014 |
|
K.R. VENGADESWAR Vs. NARCOTICS CONTROL BUREAU
|
January 10, 2014 |
|
K.S. OIL LTD. Vs. RING INDIA INFOTECH PVT. LTD.
|
January 29, 2014 |
|
K.SAROJINI Vs. UNION OF INDIA
|
January 28, 2014 |
|
K.SRINIVASULU Vs. INTERNATIONAL PANAACEALIMITED
|
August 4, 2014 |
|
K.T. HOLIDAYS PVT. LTD. Vs. JAPAN INTERNATIONAL CO-OPERATION AGENCY
|
December 4, 2014 |
|
KAAVYA TEA ESTATE PRIVATE LIMITED Vs. REGIONAL DIRECTOR
|
November 21, 2014 |
|
KABIR Vs. STATE
|
April 22, 2014 |
|
KAILASH CHAND Vs. DEFENCE SERVICE OFFICERS INSTITUTE
|
March 4, 2014 |
|
KAILASH DEVI Vs. BRIJ PAL MANOCHA
|
December 9, 2014 |
|
KAILASH DEVI Vs. BRIJ PAL MANOCHA
|
July 31, 2014 |
|
KAILASH SINGH Vs. UNION OF INDIA
|
August 20, 2014 |
|
KAJAL Vs. MARWAH
|
March 27, 2014 |
|
KALI CHARAN & SONS (JEWELLERS) Vs. RAKESH JINDAL
|
August 28, 2014 |
|
KALI RAM Vs. STATE N.C.T. OF DELHI
|
January 31, 2014 |
|
KALINDEE RAIL NIRMAN (EMGOMEERS) LIMITED Vs. UNION OF INDIA
|
May 12, 2014 |
|
KALLU BABU ROHATGI Vs. RAJ KUMAR ROHATGI
|
April 22, 2014 |
|
KALSANG CHOEMPHEL Vs. GOVT. OF N.C.T. OF DELHI
|
April 16, 2014 |
|
KAMAL @ RAM SINGH AND ANOTHER Vs. STATE
|
September 8, 2014 |
|
KAMAL BALI Vs. STATE
|
September 10, 2014 |
|
KAMAL KISHORE Vs. THE STATE
|
November 14, 2014 |
|
KAMAL KISHORE Vs. STATE OF DELHI
|
July 18, 2014 |
|
KAMAL MALHOTRA AND ORS Vs. GOVERNMENT OF NCT OF DELHI AND ORS
|
February 17, 2014 |
|
KAMAL MITRA CHENOY Vs. DUNLOP INDIA LTD.
|
July 24, 2014 |
|
KAMAL NAYAN BHATT Vs. UNION OF INDIA
|
September 12, 2014 |
|
KAMAL SHARMA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH
|
August 21, 2014 |
|
KAMAL SINGH Vs. DINESH KUMAR
|
December 10, 2014 |
|
KAMALJEET SINGH & ORS Vs. STATE OF NCT DELHI
|
November 24, 2014 |
|
KAMLA KUMAR Vs. KAMLESH KUMAR
|
May 7, 2014 |
|
KAMLA NIJHAWAN Vs. SUSHIL KUMAR NIJHAWAN
|
September 3, 2014 |
|
KAMLESH Vs. STATE
|
November 11, 2014 |
|
KAMLESH AGGARWAL Vs. VEENA RANI AGGARWAL
|
May 29, 2014 |
|
KAMLESH AND ORS. Vs. STATE
|
September 3, 2014 |
|
KAMLESH KUMAR GOP @ DEEPAK Vs. STATE
|
January 31, 2014 |
|
KAMLESH KUMARI Vs. ROHTAS GOYAL
|
January 3, 2014 |
|
KAMLESH KUMARI Vs. MATRAM
|
November 17, 2014 |
|
KAMLESH MALIK Vs. UNION OF INDIA
|
July 9, 2014 |
|
KAMLESH MITTAL Vs. ORIENTAL INSURANCE CO. LTD.
|
September 3, 2014 |
|
KAMPURI Vs. BSES RAJDHANI POWER LTD.
|
May 6, 2014 |
|
KAMRANSIDDIQUE Vs. UNION OF INDIA
|
September 26, 2014 |
|
KANAN MANDAL Vs. STATE
|
January 16, 2014 |
|
KANCHAN KAPOOR Vs. SARWAN KUMAR
|
November 17, 2014 |
|
KANCHAN KAPOOR & ORS Vs. SARWAN KUMAR
|
December 10, 2014 |
|
KANCHAN SINGH Vs. STATE
|
May 30, 2014 |
|
KANCHO DEVI Vs. SAURABH SRIVASTAVA
|
March 4, 2014 |
|
KANDOI METAL POWDERS MFG. CO. PVT. LTD. Vs. UNION OF INDIA
|
February 11, 2014 |
|
KANEHYA KUMAR SINGH Vs. STATE
|
December 11, 2014 |
|
KANGRA HERB PVT. LTD. Vs. UNION OF INDIA
|
August 29, 2014 |
|
KANHAIYALAL Vs. HEMANT KUMAR
|
August 6, 2014 |
|
KANHIYA LAL YADAV Vs. STATE
|
December 1, 2014 |
|
KANJIMULL Vs. RADEKA CHAUDHARY
|
July 18, 2014 |
|
KANTA AGGARWAL & ANR Vs. KALPANA AGGARWAL & ANR
|
September 18, 2014 |
|
KANTA BATRA Vs. UNION OF INDIA
|
April 30, 2014 |
|
KANTA DEVI AND ORS. Vs. JASWINDER WALIA AND ORS.
|
January 22, 2014 |
|
KANTA GUPTA @ CHANDER KANTA GUPTA Vs. NARENDER KUMAR GARG AND ANR
|
July 9, 2014 |
|
KANTA PRASAD Vs. STATE
|
May 12, 2014 |
|
KANTI DEVI Vs. UNION OF INDIA
|
February 11, 2014 |
|
KANTI DEVI & ORS Vs. UNION OF INDIA
|
March 18, 2014 |
|
KANTI PRASAD TYAGI Vs. STATE OF DELHI
|
March 3, 2014 |
|
KANWAR SINGH Vs. STATE
|
April 16, 2014 |
|
KANWAR SINGH SAINI Vs. MOHD YUSUF
|
November 7, 2014 |
|
KAPIL & ORS Vs. STATE & ANR
|
September 24, 2014 |
|
KAPIL GUPTA Vs. PUNJAB NATIONAL BANK
|
January 21, 2014 |
|
KAPIL KUMAR AHLUWALIA Vs. SUNITA DEVI
|
November 21, 2014 |
|
KAPIL SINGH NEGI Vs. UNION OF INDIA AND OTHERS
|
September 4, 2014 |
|
KAPOOR CHAND AND ORS Vs. PRABHU DAYAL
|
November 27, 2014 |
|
KAPOOR SINGH Vs. STATE NCT OF DELHI
|
March 20, 2014 |
|
KARAM BIR Vs. STATE OF NCT DELHI & ORS
|
November 24, 2014 |
|
KARAMBIR Vs. PRESIDING OFFICER, LABOUR COURT NO. 1
|
May 29, 2014 |
|
KARAMJIT KAUR Vs. GOVT OF NCT OF DELHI & ORS
|
November 24, 2014 |
|
KARAMVIR Vs. MAAN SINGH
|
May 13, 2014 |
|
KARAMYOGI SHELTERS PVT LTD. Vs. BENARSI KRISHNA COMMITTEE & ORS.
|
September 25, 2014 |
|
KARAN AGARWAL Vs. M/S. PRL PROJECTS & INFRASTRUCTURE LTD.
|
February 10, 2014 |
|
KARAN MADAAN Vs. STATE AND ANR.
|
July 14, 2014 |
|
KARAN MADAAN Vs. NAGESHWAR PANDEY
|
March 26, 2014 |
|
KARAN PAL SINGH Vs. C B I & ORS
|
September 25, 2014 |
|
KARAN SINGH Vs. TEXMACO INFRACTRUCTURE & HOLDINGS LTD
|
February 17, 2014 |
|
KARAN SINGH Vs. GIAN CHAND
|
February 14, 2014 |
|
KARAN SINGH & ANR Vs. RAM DASS
|
September 15, 2014 |
|
KARAN SINGH SAINI Vs. BALJEET SINGH (NOW DECEASED) AND ORS
|
August 1, 2014 |
|
KARANVEER SINGH Vs. DHARAMVEER SINGH & ORS
|
November 19, 2014 |
|
KARISHMA RAJ Vs. STATE BANK OF INDIA
|
October 10, 2014 |
|
KARMA AGARWAL Vs. STATE OF NCT OF DELHI
|
October 1, 2014 |
|
KAROON SEM Vs. UNION OF INDIA AND ANR
|
July 15, 2014 |
|
KARORI MAL Vs. SANTOSH KUMARI
|
July 16, 2014 |
|
KARTAR SINGH Vs. UNION OF INDIA
|
May 22, 2014 |
|
KARTAR SINGH Vs. RAM ANUJ PANDEY
|
April 28, 2014 |
|
KARTAR SINGH Vs. STATE (NCT OF DELHI)
|
November 14, 2014 |
|
KARTAR SINGH Vs. STATE
|
November 11, 2014 |
|
KARTIKRYA KHANNA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
October 15, 2014 |
|
KASHI RAM Vs. STATE
|
March 3, 2014 |
|
KASHMIR KAUR Vs. DELHI METRO RAIL CORPORATION AND ORS
|
February 7, 2014 |
|
KASHMIRI LAL KATARIA Vs. NAVNEET GUPTA
|
July 10, 2014 |
|
KASIM @ PAPPU Vs. KUNWAR NATH
|
May 16, 2014 |
|
KASTURI LAL MEHRA Vs. M/S NARSHI PHARMACEUTICAL & SURGICAL (P) LTD
|
February 17, 2014 |
|
KAUSHAL KISHOR RAI Vs. UNION OF INDIA
|
February 25, 2014 |
|
KAUSHALYA DEVI (DECEASED) AND ORS Vs. SHANTI DEVI AND ORS
|
August 25, 2014 |
|
KAVITA DOGRA Vs. DIRECTOR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE
|
January 15, 2014 |
|
KAVITA KANWAR Vs. STATE
|
June 27, 2014 |
|
KAVNEET KAUR Vs. REGIONAL PASSPORT OFFICE MINISTRY OF EXTERNAL AFFA
|
July 31, 2014 |
|
KAWALJEET SINGH Vs. SATPAL SINGH KOHLI & ORS
|
November 25, 2014 |
|
KAWALJEET SINGH AHUJA Vs. SUKHDEV SINGH AHUJA
|
December 2, 2014 |
|
KAWALJIT KAUR WALIA Vs. GOVT OF N C T OF DELHI & ORS
|
December 4, 2014 |
|
KAYYUM Vs. STATE GOVT OF NCT OF DELHI
|
February 25, 2014 |
|
KEDARI LAL GUPTA Vs. C.B. SINGH RAJA
|
May 5, 2014 |
|
KENDRIYA VIDYALAY SANGATHAN (HQ) AND ANR Vs. RITA DUTTA AND ANR
|
November 10, 2014 |
|
KESAR ENTERPRISES Vs. ADDITIONAL DIRECTOR GENERAL
|
August 25, 2014 |
|
KESHAV CHANDER THAKUR Vs. KRISHAN CHANDER
|
May 19, 2014 |
|
KESHAV KUMAR Vs. STATE
|
September 5, 2014 |
|
KESHAV PRASAD Vs. BISHAMBER LAL
|
October 1, 2014 |
|
KEW PRECISION PARTS (PVT.) LTD. Vs. SANDHYA ADLAKHA
|
November 12, 2014 |
|
KEWAL KISHAN AHUJA Vs. JAGDEEP SINGH
|
July 14, 2014 |
|
KEWAL KISHORE Vs. DY LABOUR COMMISSIONER, GOVT OF NCT OF DELHI & ANR
|
December 15, 2014 |
|
KEWAL KRISHAN KUMAR Vs. RUDI ROLLER FLOUR MILLS
|
August 13, 2014 |
|
KEWAL KRISHNA LOONA Vs. SECRETARY TO THE GOVT. OFINDIA
|
September 12, 2014 |
|
KEWAN KISHAN AND ORS. Vs. JASKARAN SINGH CHAWLA AND ORS.
|
November 24, 2014 |
|
KHACHER MAL KHAN & ORS Vs. STATE & ANR
|
August 20, 2014 |
|
KHAJAN SINGH Vs. DUTT KUMAR MAITY
|
December 4, 2014 |
|
KHALID Vs. STATE N.C.T. GOVT. OF DELHI
|
January 13, 2014 |
|
KHALID MEHMOOD Vs. STATE OF NCT OF DELHI
|
August 22, 2014 |
|
KHALID QURESHI Vs. STATE (NCT OF DELHI)
|
January 15, 2014 |
|
KHALIL AHMED Vs. STATE OF NCT OF DELHI
|
December 10, 2014 |
|
KHAZANI & ORS Vs. HONORABLE LT GOVERNOR RAJ BHAWAN, DELHI & ORS
|
December 23, 2014 |
|
KHEM CHAND Vs. GOVT. OF NCT OF DELHI
|
May 20, 2014 |
|
KHEM CHAND RAMESH KUMAR Vs. VIJAY MEHRA
|
October 30, 2014 |
|
KHETA LAL PATEL & ANR Vs. JERUN NISSA & ORS
|
August 25, 2014 |
|
KHODAY INDIA LTD Vs. RAKESH GUPTA
|
May 1, 2014 |
|
KHUSHAL CHAND Vs. STATE
|
March 7, 2014 |
|
KHUSHWANT KAUR Vs. GAGANDEEP
|
October 15, 2014 |
|
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA
|
August 28, 2014 |
|
KINGFISHER AIRLINES LTD. Vs. MINISTRY OF CIVIL AVIATION
|
August 26, 2014 |
|
KIRAN Vs. SUDESH
|
July 28, 2014 |
|
KIRAN ARORA Vs. SANDEEP POSHWAL
|
May 23, 2014 |
|
KIRAN DUTTA Vs. MOTI MAHAL DELUX-II
|
March 27, 2014 |
|
KIRAN SINGH Vs. PRITAM SINGH
|
April 3, 2014 |
|
KIRAT INTERNATIONAL Vs. UNION OF INDIA
|
January 28, 2014 |
|
KIRPAL SINGH Vs. NAVDEEP KAUR
|
April 29, 2014 |
|
KISHAN & ORS Vs. GOVERNMENT OF NCT OF DELHI & ANR
|
December 19, 2014 |
|
KISHAN CHAND DASS Vs. KUONI TRAVEL (INDIA) LTD.
|
July 9, 2014 |
|
KISHAN LAL Vs. PROVIDENT FUND INSPECTOR
|
November 12, 2014 |
|
KISHAN MAAN & ANR Vs. AJAY SINGH MAAN & ANR
|
August 28, 2014 |
|
KISHAN PALSINGH Vs. G.L. DHARA
|
September 24, 2014 |
|
KISHORE GUPTA Vs. K K KURIAN
|
December 9, 2014 |
|
KISHORE KUMAR Vs. STATE GOVT. OF NCT
|
April 28, 2014 |
|
KISHORI LAL Vs. RAM SARAN
|
July 22, 2014 |
|
KLEN & MARSHALLS MANUFACTURERS & EXPORTERS LTD Vs. POWER GRID CORPORATION OF INDIA LTD
|
September 8, 2014 |
|
KOHLI ONE HOUSING & DEVELOPMENT PVT. LTD. Vs. C.S. AGGARWAL
|
July 2, 2014 |
|
KOMAL JAIN Vs. UNION OF INDIA
|
March 24, 2014 |
|
KOMAL NAGPAL Vs. KAMAL NAGPAL
|
January 3, 2014 |
|
KOMAL SINGH AND ORS. Vs. UNION OF INDIA
|
February 26, 2014 |
|
KRBL LTD Vs. PK OVERSEAS PVT LTD
|
April 4, 2014 |
|
KRISHAN Vs. STATE
|
February 12, 2014 |
|
KRISHAN Vs. UNION OF INDIA
|
May 9, 2014 |
|
KRISHAN AVTAR SINGHAL Vs. UNION OF INDIA
|
July 4, 2014 |
|
KRISHAN CHANDER Vs. MCD
|
September 12, 2014 |
|
KRISHAN CHANDER Vs. THE STATE OF DELHI
|
November 7, 2014 |
|
KRISHAN DASS NAGRATH Vs. STATE & ORS
|
September 2, 2014 |
|
KRISHAN DUTT KAUSHIK Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 8, 2014 |
|
KRISHAN DUTT SHARMA Vs. SAKET DISTRICT COURT LAWYERS CHAMBERS ALLOTMENT COMMITTEE
|
January 3, 2014 |
|
KRISHAN GOPAL & ORS Vs. RAM PHAL YADAV & ORS
|
July 25, 2014 |
|
KRISHAN KUMAR Vs. POOJA YADAV @ PRIYA
|
September 12, 2014 |
|
KRISHAN KUMAR Vs. MAN MOHD AND ORS
|
October 28, 2014 |
|
KRISHAN KUMAR Vs. GOVT. OF NCT OF DELHI
|
October 1, 2014 |
|
KRISHAN KUMAR Vs. STATE
|
September 9, 2014 |
|
KRISHAN KUMAR Vs. STATE AND OTHERS
|
May 23, 2014 |
|
KRISHAN KUMAR Vs. UOI
|
July 23, 2014 |
|
KRISHAN KUMAR Vs. STATE
|
August 1, 2014 |
|
KRISHAN KUMAR Vs. GOVERNMENT OF NCT OF DELHI
|
August 19, 2014 |
|
KRISHAN KUMAR AGGARWAL Vs. NATIONAL MANUFACTURING CORPORATION LTD
|
May 27, 2014 |
|
KRISHAN KUMAR AGGARWAL Vs. LIFE INSURANCE CORPORATION
|
August 29, 2014 |
|
KRISHAN KUMAR BANSAL Vs. SHYAM LAL BANSAL
|
August 19, 2014 |
|
KRISHAN KUMAR DIWEDI & ORS Vs. STATE & ANR
|
August 7, 2014 |
|
KRISHAN LAL Vs. FINANCIAL COMMISSIONER, DELHI & OTHERS
|
October 15, 2014 |
|
KRISHAN LAL DILAWARI Vs. STATE
|
April 2, 2014 |
|
KRISHAN LAL MADHOK Vs. UNION OF INDIA & ORS
|
October 13, 2014 |
|
KRISHAN RAM Vs. STATE OF THE NCT OF DELHI
|
February 17, 2014 |
|
KRISHNA Vs. TEHSILDAR (ALI PUR) & ORS
|
August 11, 2014 |
|
KRISHNA & ANR Vs. SHOMA DEVI
|
March 12, 2014 |
|
KRISHNA CHAUDHARY Vs. SHARAD SHARMA
|
October 29, 2014 |
|
KRISHNA DEVI Vs. KARTAR SINGH
|
March 7, 2014 |
|
KRISHNA GOEL Vs. STATE
|
March 28, 2014 |
|
KRISHNA KUMAR Vs. CANARA BANK
|
January 21, 2014 |
|
KRISHNA KUMARI Vs. SUNIL KUMAR GOEL
|
September 9, 2014 |
|
KRITENDER SHARMA Vs. STATE
|
August 26, 2014 |
|
KRITI BHAKUNI Vs. ARMY COLLEGE OF MEDICAL SCIENCE
|
October 29, 2014 |
|
KUCHHAL ENTERPRISES Vs. COMMISSIONER OF TRADE & TAXES
|
August 7, 2014 |
|
KULBUSHAN SINGH NIM Vs. ICICI BANK LTD
|
October 14, 2014 |
|
KULDEEP BALHARA Vs. MANOJ KUMAR
|
February 25, 2014 |
|
KULDEEP GULWANI Vs. BABITA CHAWLA
|
October 29, 2014 |
|
KULDEEP KAUR & ORS Vs. JAI PARKASH & ORS
|
December 11, 2014 |
|
KULDEEP KUMAR Vs. UOI
|
April 24, 2014 |
|
KULDEEP SINGH Vs. M/S LUCKY GOLD STAR INTERNATIONAL CORPORATION
|
February 13, 2014 |
|
KULDEEP SINGH Vs. COMMISSIONER OF POLICE AND ORS
|
November 18, 2014 |
|
KULDEEP SINGH Vs. STATE OF NCT OF DELHI
|
March 21, 2014 |
|
KULDEEP SINGH Vs. THE DISTRICT AND SESSIONS JUDGE
|
November 11, 2014 |
|
KULDEEP SINGH Vs. STATE
|
November 12, 2014 |
|
KULDEEP SINGH Vs. STATE
|
August 25, 2014 |
|
KULDIP SOBTI Vs. THE SUB REGISTRAR OF ASSURANCE-II A AND ANR.
|
January 23, 2014 |
|
KULJEET SINGH Vs. UDAY RAINA
|
May 8, 2014 |
|
KULVIR SINGH Vs. UNION OF INDIA
|
December 17, 2014 |
|
KULWANT KAUR Vs. AMRINDER KAUR & ANR
|
November 14, 2014 |
|
KUMAGAI SKANSKA HCC ITOCHU GROUP Vs. COMMISSIONER OF VALUE ADDED TAX
|
May 2, 2014 |
|
KUMAR ALUMINIUM LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LIMITED
|
August 19, 2014 |
|
KUMAR ASHISH Vs. STATE
|
February 7, 2014 |
|
KUMARI SHINAY GUPTA Vs. MOHD. KALEEM
|
January 10, 2014 |
|
KUMHO PETROCHEMICALS CO. LTD. Vs. UNION OF INDIA
|
July 11, 2014 |
|
KUNAL BAGCHI & ORS Vs. STATE
|
July 30, 2014 |
|
KUNAL SURYAKANT MEWALAL MISHRA & ORS Vs. CITIFINANCIAL CONSUMER FINANCE INDIA LTD
|
September 29, 2014 |
|
KUNDAN LAL Vs. STATE
|
May 12, 2014 |
|
KUNWARDEEP SINGH & ANR Vs. STATE & ANR
|
September 15, 2014 |
|
KURE Vs. DALIP SINGH
|
February 11, 2014 |
|
KUSUM LATA SINGH Vs. UNION OF INDIA
|
October 14, 2014 |
|
KUSUM PRODUCTS LTD Vs. HITKARI INDUSTRIES LTD
|
September 25, 2014 |
|
KUSUM RANI Vs. UMA VATI
|
November 26, 2014 |
|
KUSUM SAHNI PVT LTD Vs. NATIONAL INSURANCE CO LTD
|
March 14, 2014 |
|
KUSUM SHARMA Vs. DIDAR SINGH & ORS
|
October 1, 2014 |
|
KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
|
September 18, 2014 |
|
KUSUM TYAGI Vs. SATISH GUPTA
|
September 10, 2014 |
|
KUSUM@ KUSMI Vs. STATE
|
September 22, 2014 |
|
KUTUB SINGH Vs. DELHI JAL BOARD
|
October 31, 2014 |
|
L.K. KAUL Vs. PRADEEP KUMAR KHANNA
|
October 30, 2014 |
|
LACHHMAN @ RAJU Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 31, 2014 |
|
LACHI RAM SHARMA AND ORS Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS
|
August 22, 2014 |
|
LADY HARDING MEDICAL COLLEGE & SMT.SUCHETA KRIPLANI HOSPITAL Vs. RAKESH KUMAR
|
February 4, 2014 |
|
LAHORIAN DIHATTI Vs. SHYAM LAL MEHER CHAND JAINHUF
|
July 31, 2014 |
|
LAKHBIR SINGH Vs. ARUN KUMAR KHANNA
|
April 21, 2014 |
|
LAKSHMI NARAYAN B Vs. INTERNATIONAL ORTHOPEDIC REHABILITATION & PREVENTION PVT LTD
|
July 8, 2014 |
|
LAL CHAND Vs. MUNICIPAL CORPORATION OF DELHI (SOUTH)
|
December 24, 2014 |
|
LAL CHAND Vs. PREM
|
May 15, 2014 |
|
LAL CHAND SAH Vs. UNION OF INDIA
|
May 8, 2014 |
|
LAL KAUR Vs. SHIV CHARAN
|
May 6, 2014 |
|
LAL PATHLABS PVT. LTD. Vs. ARVINDER SINGH
|
October 15, 2014 |
|
LALA RAM Vs. STATE NCT OF DELHI & ANR
|
July 24, 2014 |
|
LALAN VERMA Vs. SONU KUMAR YADAV & ORS
|
March 4, 2014 |
|
LALIT BAGAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 5, 2014 |
|
LALIT BALHARA Vs. STATE
|
November 18, 2014 |
|
LALIT KALA AKADEMI Vs. SVAPN CONSTRUCTIONS
|
August 27, 2014 |
|
LALIT KUMAR Vs. STATE (NCT OF DELHI)
|
March 13, 2014 |
|
LALIT KUMAR CHOUDHARY Vs. UNION OF INDIA & ORS
|
May 20, 2014 |
|
LALIT KUMAR MODI Vs. UNION OF INDIA
|
August 27, 2014 |
|
LALIT MADHAN Vs. PRAMOD KALRA
|
January 10, 2014 |
|
LALIT SACHDEVA & ORS Vs. STATE ( NCT OF DELHI) & ANR
|
October 29, 2014 |
|
LALITA Vs. STATE
|
May 12, 2014 |
|
LALITA DEVI AND OTHERS Vs. KARAMBIR AND ANOTHER
|
January 8, 2014 |
|
LALITA KHURANA Vs. HARISH KUMAR KHURANA
|
May 16, 2014 |
|
LALITADEVI Vs. UNION OFINDIA
|
December 3, 2014 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF VALUE ADDED TAX
|
February 18, 2014 |
|
LAVASA CORPORATION LTD. Vs. KREST INFRATECH PVT. LTD.
|
December 23, 2014 |
|
LAXMAN SINGH Vs. UNION OF INDIA
|
November 18, 2014 |
|
LAXMAN SINGH & ANR Vs. LAND & BUILDING DEPARTMENT & ANR
|
November 10, 2014 |
|
LAXMAN SINGH & ORS. Vs. URMILA DEVI & ORS.
|
March 28, 2014 |
|
LAXMI Vs. STATE
|
July 30, 2014 |
|
LAXMI DEVI Vs. BABULAL VERMA
|
January 2, 2014 |
|
LAXMI NARAIN Vs. KRISHAN KUMAR
|
January 3, 2014 |
|
LAXMI NARAIN JAI GOPAL PVT. LTD Vs. AJAY AGGARWAL
|
July 23, 2014 |
|
LAXMI NARAIN SHARMA Vs. JAWAHAR GOEL
|
January 24, 2014 |
|
LAXMI NARAYAN @ LAMBU Vs. STATE OF NCT OF DELHI
|
November 24, 2014 |
|
LE PASSAGE TO INDIA TOURS & TRAVELS PVT LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 16, 2014 |
|
LEA INTERNATIONAL LIMITED Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
September 3, 2014 |
|
LEELAWATI Vs. STATE
|
July 15, 2014 |
|
LEENA UDAYAWAR AND ANR Vs. KAPIL TYAGI & ORS
|
December 2, 2014 |
|
LEKAN AKINS Vs. STATE (N C T OF DELHI)
|
December 12, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SUNITA DEVI AND ORS.
|
October 16, 2014 |
|
LIFE TECHNOLOGIES CORPORATION Vs. ATZ LAB SOLUTIONS (INDIA) PVT LTD
|
October 18, 2014 |
|
LIFE TECHNOLOGIES CORPORATION Vs. ATZ LAB SOLUTIONS (INDIA) PVT. LTD.
|
January 29, 2014 |
|
LIFE TECHNOLOGIES CORPORATION Vs. ATZ LAB SOLUTIONS (INDIA) PVT. LTD
|
July 17, 2014 |
|
LILAWATI Vs. UNION OF INDIA
|
January 28, 2014 |
|
LILAWATI AND ORS. Vs. UNION OF INDIA
|
April 28, 2014 |
|
LILY SAINI Vs. NAND KISHORE SAINI
|
July 4, 2014 |
|
LINDE AG, LINDE ENGINEERING DIVISION Vs. DEPUTY DIRECTOR OF INCOME TAX
|
April 23, 2014 |
|
LIVING MEDIA INDIA LTD. Vs. ALPHA DEALCOM PVT. LTD.
|
February 19, 2014 |
|
LIYAKAT ALI Vs. STATE
|
January 30, 2014 |
|
LIYAKAT ALI & ORS Vs. STATE & ORS
|
September 1, 2014 |
|
LOK NATH Vs. ASHOK KUMAR
|
July 30, 2014 |
|
LOKESH KUMAR & ORS Vs. STATE NCT OF DELHI & ORS
|
December 5, 2014 |
|
LOKESH KUMAR SHARAN Vs. DELHI TECHNOLOGICAL UNIVERSITY
|
December 24, 2014 |
|
LOKESH MISHRA Vs. STATE OF NCT OF DELHI
|
March 12, 2014 |
|
LOKESH THUKRAL Vs. SELECT INFRASTRUCTURE PVT LTD
|
December 18, 2014 |
|
LOKESH THUKRAL Vs. SELECT INFRASTRUCTURE PVT. LTD.
|
December 18, 2014 |
|
LORD BUDDHA SHIKSHA PRATISTHAN SAHARSA Vs. UNION OF INDIA
|
September 8, 2014 |
|
LOVELEEN KAUR Vs. NARINDER KAUR
|
September 11, 2014 |
|
LOVELY INVESTMENTS PVT LTD Vs. ADITYA BIRLA FINANCE LTD
|
October 14, 2014 |
|
LOVIKA JAIN Vs. PRINCIPAL, DELHI PUBLIC SCHOOL & ORS
|
October 31, 2014 |
|
LT COL B M KHOSLA Vs. COL S K KHOSLA (RETD ) & ORS
|
February 21, 2014 |
|
LT FOODS LIMITED Vs. HERITAGE FOODS (INDIA) LIMITED
|
May 7, 2014 |
|
LT FOODS LTD. Vs. SACHDEVA SONS RICE MILLS LTD.
|
September 9, 2014 |
|
LT GEN TEJINDER SINGH Vs. CBI
|
September 5, 2014 |
|
LUFTHANSA GERMAN AIRLINES Vs. SUDHIN SARKAR
|
November 17, 2014 |
|
LUFTHANSA GERMAN AIRLINES Vs. GLOBE GROUND INDIA EMPLOYEES UNION
|
April 21, 2014 |
|
LUMINOUS POWER TECHNOLOGY P. LTD. Vs. AMIT KUMAR VERMA
|
November 14, 2014 |
|
LUPIN LIMITED Vs. SUN PHARMA LABORATORIES LIMITED
|
October 17, 2014 |
|
LUTHFUR RAHMAN ALIAS HAROON Vs. STATE
|
October 1, 2014 |
|
M D , PUNJAB STATE BUS STAND MANAGEMENT COMPANY LT Vs. BINDU & ORS
|
March 20, 2014 |
|
M D, PANBAS Vs. RESHMA
|
April 2, 2014 |
|
M D, PANBAS Vs. NEELAM
|
April 2, 2014 |
|
M I HUSSAIN Vs. DIRECTOR OF EDUCATION
|
March 21, 2014 |
|
M J PRASAD Vs. REGIONAL LABOUR COMMISSIONER & ORS
|
December 12, 2014 |
|
M K BALAKRISHNAN Vs. STATE OF DELHI
|
November 5, 2014 |
|
M K GUPTA & ANR Vs. DELHI DEVELOPMENT AUTHORITY
|
August 20, 2014 |
|
M L HANS Vs. KIRAN DEVI
|
September 26, 2014 |
|
M M KNITWEARS PVT LTD Vs. SARL TEXEUROP
|
September 10, 2014 |
|
M M MALHOTRA Vs. DHARAM CHAND HANDA
|
July 30, 2014 |
|
M P SINGH SAHNI & ANR Vs. STATE & ANR
|
September 10, 2014 |
|
M R GHAI Vs. DISTRICT & SESSIONS JUDGE
|
January 8, 2014 |
|
M S SHOES EAST LTD Vs. OM PRAKASH KHAITAN & ORS
|
December 4, 2014 |
|
M-TECH DEVELOPERS LTD. Vs. SWAPNA BHATTACHARYA
|
April 21, 2014 |
|
M. PADMA NARAYAN SINGH Vs. RENU SHARMA
|
November 7, 2014 |
|
M. VADIVELU Vs. RAJKISHAN & COMPANY
|
August 25, 2014 |
|
M.B. EXIM PVT. LTD. Vs. EXPORT INSPECTION AGENCY, MINISTRY OF COMMERCE AND INDUSTRY
|
December 12, 2014 |
|
M.C.D. Vs. ASHFAQ AHMED
|
January 28, 2014 |
|
M.G. RAMACHANDRAN Vs. MUNICIPAL CORPORATION OF DELHI
|
March 31, 2014 |
|
M.K.MAHAJAN Vs. INDO ROLLHARD INDUST. LTD.
|
February 13, 2014 |
|
M.K.MAHAJAN Vs. INDO ROLLHARD INDUST. LTD.
|
January 17, 2014 |
|
M.L. BAGHEL Vs. STATE/NCT OF DELHI
|
May 9, 2014 |
|
M.M. MITTAL Vs. PALIWAL DEVELOPERS LTD.
|
September 16, 2014 |
|
M.N. KHAN Vs. UNION OF INDIA
|
September 8, 2014 |
|
M.P. SINGH Vs. STATE
|
January 23, 2014 |
|
M.P. STATE CO-OP. OILSEED GROWERS FEDRATION LTD. Vs. UNION OF INDIA
|
September 1, 2014 |
|
M/S ANGEL BROKING LTD. Vs. MOHIT MITTAL
|
January 29, 2014 |
|
M/S BHARAT BUILDTECH(P) LTD Vs. HARMOHANJIT SINGH
|
January 27, 2014 |
|
M/S C-1 INDIA PVT LTD Vs. E-PROCUREMENT TECHNOLOGIES LTD
|
January 6, 2014 |
|
M/S COIM INDIA PVT LTD Vs. REXOR INDIA LTD
|
January 30, 2014 |
|
M/S DECCAN MECHANICAL AND CHEMICAL INDUSTRIES PVT. LTD. Vs. NTPC LTD.
|
January 15, 2014 |
|
M/S DIGIKORE STUDIOS LTD Vs. M/S ESCOSOFT TECHNOLOGIES LTD
|
January 31, 2014 |
|
M/S DRS LOGISTICS (P) LTD. Vs. PRS AGARWAL PACKEERS & MOVERS PVT. LTD.
|
February 5, 2014 |
|
M/S HOLYSTAR NATURAL RESOURCES PVT. LTD. Vs. UNION OF INDIA
|
January 17, 2014 |
|
M/S HOTEL SHIV Vs. COMMISSIONER OF INCOME TAX
|
February 21, 2014 |
|
M/S ISRANI TELECOM PVT LTD Vs. AKHIL ROHTAGI
|
January 27, 2014 |
|
M/S JSC CENTRODOSTROY Vs. M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
January 10, 2014 |
|
M/S MAHASHAY CHUNNILAL Vs. DY. COMMISSIONER OF INCOME TAX
|
February 5, 2014 |
|
M/S MANPOWER SERVICES INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER-CUM-REGIONAL DIRECTOR, ESIC
|
January 20, 2014 |
|
M/S PARIMAL MANDIR Vs. BHARAT VASI SUGANDHIT DHOOP
|
February 21, 2014 |
|
M/S PRAGUN BUILDTECH (P) LTD Vs. SARLA AGGARWAL
|
January 3, 2014 |
|
M/S ROYAL PALACE IN HOTEL Vs. GOVT OF NCT OF DELHI
|
February 4, 2014 |
|
M/S S. OLIVER BERND FREIER GMBH & CO. KG. Vs. M/S RASUL EXPORTS
|
February 5, 2014 |
|
M/S SETH HOTELS PVT. LTD. Vs. MAHINDER KUMAR SETH
|
January 20, 2014 |
|
M/S TOPS SECURITY LTD. Vs. TOPS DETECTIVE AND SECUIRTY SERVICES LTD.
|
January 27, 2014 |
|
M/S VARIETY BOOK DEPOT Vs. SNAB PUBLISHERS PVT LTD
|
January 27, 2014 |
|
M/S VYSALI PHARMACEUITICALS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
January 2, 2014 |
|
M/S. ANAND TRADERS Vs. COMMISSIONER OF SALES TAX
|
March 28, 2014 |
|
M/S. ASHIANA CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS
|
March 14, 2014 |
|
M/S. BALAJI MARILINE PVT. LTD. Vs. JOINT COMMISSIONER, SERVICE TAX
|
March 3, 2014 |
|
M/S. COLORBAND DYESTUFF PVT. LTD. Vs. M/S HOTZ INDUSTRIES LTD.
|
January 28, 2014 |
|
M/S. CREW B.O.S. PRODUCTS LIMITED Vs. DBS BANK
|
April 21, 2014 |
|
M/S. CYGNUS MEDICATE PVT. LTD. Vs. BANK OF MAHARASHTRA
|
October 16, 2014 |
|
M/S. DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs. HARI OM MAHESHWARI
|
March 4, 2014 |
|
M/S. DELHI-GURGAON SUPER CONNECTIVITY LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
February 19, 2014 |
|
M/S. EXPLICIT LEATHERS Vs. ARVIND KUMAR
|
April 2, 2014 |
|
M/S. FEDERAL MOTORS PVT. LTD. Vs. M/S. ATMA RAM PROPERTIES PVT. LTD.
|
May 7, 2014 |
|
M/S. FLOWIL INTERNATIONAL LIGHTING (HOLDING) Vs. M/S DIGITAL GADGETS
|
March 14, 2014 |
|
M/S. GAMMON INDIA LIMITED Vs. T.L. VERMA & CO (P) LTD.
|
April 22, 2014 |
|
M/S. GATI LTD. Vs. GATI DANCE FORUM/GATI FORUM TRUST
|
February 24, 2014 |
|
M/S. GWALIOR-JHANSI EXPRESSWAY LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
March 12, 2014 |
|
M/S. IMAGINATIONS AGRI EXPORTS AND ANR. Vs. PUNEET KUMAR AGARWAL
|
May 6, 2014 |
|
M/S. JAGDAMBA IMPEX Vs. M/S. TRISTAR PRODUCTS PRIVATE LTD.
|
May 5, 2014 |
|
M/S. JAIPRAKASH ASSOCIATES LTD. Vs. UNION OF INDIA
|
February 11, 2014 |
|
M/S. KANDLA PORT TRUST Vs. M/S. PEC LIMITED
|
October 28, 2014 |
|
M/S. KBB NUTS PVT. LTD. Vs. COMMISSIONER OF VALUE ADDED TAX
|
March 28, 2014 |
|
M/S. KOSTUB INVESTMENT LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2014 |
|
M/S. LALKUAN STONE CRUSHERS LTD. Vs. UNION OF INDIA
|
January 17, 2014 |
|
M/S. MOTHERSON SUMI ELECTRIC WIRES Vs. UNION OF INDIA AND ORS.
|
March 27, 2014 |
|
M/S. NAKSHATRA STEEL SALES & SERVICES LTD. Vs. M/S. RADLAY METAL PRODUCTS PVT. LTD.
|
May 5, 2014 |
|
M/S. NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. PCL SUNCON
|
January 8, 2014 |
|
M/S. NATIONAL INSURANCE CO. LTD. Vs. AJEET KAUR AND ORS.
|
January 16, 2014 |
|
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. HARI SINGH & ORS.
|
January 8, 2014 |
|
M/S. NIMBUS HARBOR FACILITIES MANAGEMENT PVT. LTD. Vs. M/S. MIND & SOUL FITNESS PVT. LTD.
|
April 25, 2014 |
|
M/S. OLAM AGRO INDIA LTD. Vs. M/S. MOTHER V IMPEX PVT. LTD.
|
April 24, 2014 |
|
M/S. PARTI FIBERS PVT. LTD. Vs. SAROJ CHAWLA & ANR.
|
March 7, 2014 |
|
M/S. POLYTHENE BAG FACTORY Vs. ASSISTANT P.F. COMMISSIONER
|
November 19, 2014 |
|
M/S. SHIV DAYAL MAL MAUJI RAM Vs. DHANPAT RAI AND OTHERS
|
November 18, 2014 |
|
M/S. SHRISTI UDAIPUR HOTELS & RESROTS (P) LTD. Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LIMITED
|
May 6, 2014 |
|
M/S. SOUTH INDIA BEVERAGES PVT. LTD. Vs. GENERAL MILLS
MARKETING INC. & ANOTHER
|
October 13, 2014 |
|
M/S. STORE ONE RETAIL INDIA LTD. Vs. M/S. TTK PRESTIGE LTD.
|
January 22, 2014 |
|
M/S. TITAGARH WAGONS LTD. Vs. UNION OF INDIA
|
February 10, 2014 |
|
M/S. V.V. ENTERPRISES Vs. RUNGTA IRRIGATION LTD.
|
April 25, 2014 |
|
MAA JAGDAMBA TEMPO SERVICES Vs. SHARDA MOTOR INDUSTRIES LTD
|
September 17, 2014 |
|
MAALVIKA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2014 |
|
MAAN SOFTECH PVT LTD Vs. UNION OF INDIA
|
November 3, 2014 |
|
MACHALA Vs. MANOJ KUMAR
|
February 10, 2014 |
|
MADAN GOPAL Vs. STATE
|
April 29, 2014 |
|
MADAN LAL Vs. STATE (GOVT. OF NATIONAL CAPITAL TERRITORY) OF DELHI
|
January 22, 2014 |
|
MADAN LAL Vs. ASHOK KUMAR
|
November 14, 2014 |
|
MADAN LAL Vs. STATE
|
July 28, 2014 |
|
MADAN LAL (ASI/M) Vs. UNION OF INDIA
|
October 9, 2014 |
|
MADAN LAL KAPUR Vs. UNION OF INDIA
|
August 6, 2014 |
|
MADAN LAL KAPUR Vs. UNION OFINDIA
|
August 25, 2014 |
|
MADAN LAL PAWAN KUMAR Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
January 8, 2014 |
|
MADAN LAL RADHU Vs. ATMA RAM PROPERTIES (P) LTD.
|
November 11, 2014 |
|
MADAN MOHAN Vs. UNION OF INDIA
|
November 7, 2014 |
|
MADAN MOHAN LUTHRA Vs. SANTOSH RANI
|
July 8, 2014 |
|
MADAN MOHAN SHARMA Vs. MIN OF HEALTH & FW
|
November 11, 2014 |
|
MADAN SINGH Vs. LADLI PERSHAD JAISWAL
|
February 4, 2014 |
|
MADAN SINGH BISHTA Vs. UOI
|
March 11, 2014 |
|
MADHAVA HYTECH-RANI Vs. MANAGING DIRECTOR IRCON INTERNATIONAL
LTD & ANR
|
July 21, 2014 |
|
MADHAVSINH SOLANKI Vs. STATE
|
November 11, 2014 |
|
MADHUBALA SHARMA Vs. ANANDPRATYABHOOT VITT NIGAM LTD.
|
September 10, 2014 |
|
MADHUKAR KHOSLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2014 |
|
MADHUKAR SINGH Vs. STATE OF NCT OF DELHI
|
August 19, 2014 |
|
MADHUSUDAN Vs. STATE (NCT OF DELHI)
|
May 19, 2014 |
|
MADHUSUDAN Vs. GOVT OF NCT OF DELHI & ORS
|
October 28, 2014 |
|
MADHVI JAIN Vs. BSES YAMUNA POWER LTD
|
April 2, 2014 |
|
MADHYA PRADESH STATE ELECTRICITY BOARD Vs. PUNJAB & SIND BANK
|
May 7, 2014 |
|
MAG FILTERS EQUIPMENTS PVT LTD Vs. ERA BUILSYS LTD
|
April 30, 2014 |
|
MAGNUM BUILDERS & DEVELOPERS Vs. UNION OF INDIA
|
November 17, 2014 |
|
MAGPIE PROPERTIES PVT LTD Vs. UNION OF INDIA
|
November 3, 2014 |
|
MAHA RANI Vs. KAYUM KHAN
|
September 1, 2014 |
|
MAHABIR Vs. STATE OF NCT OF DELHI
|
May 30, 2014 |
|
MAHABIR PRASAD Vs. DELHI TRANSPORT CORPORATION
|
July 23, 2014 |
|
MAHANAGAR TELECOME NIGAM LTD. Vs. M/S UNIBROS
|
March 7, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. APPLIED ELECTRONICS LTD.
|
July 28, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. FUJIT SHU INDIA PRIVATE LIMITED
|
November 25, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. R P DOHAREY
|
October 28, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CIMMCO LIMITED
|
November 17, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. PRADEEP KUMAR BISWAS
|
September 26, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LTD Vs. REGISTRAR, TRADE UNIONS GOVT OF NCT OF DELHI & ORS
|
September 16, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. UNION OF INDIA
|
December 16, 2014 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. PREMWATI
|
April 29, 2014 |
|
MAHARAJ SINGH Vs. SATBIR SINGH
|
March 4, 2014 |
|
MAHARAJA AGARSEN INSTITUTE OF TECHNOLOGY Vs. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY
|
August 20, 2014 |
|
MAHARAJA KUMAR KHARAGH SINGH OF NABHA Vs. HIS HIGHNESS MAHARAJA PRATAP SINGH OF NABHA
|
January 16, 2014 |
|
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs. GOVT. OF NCT
|
May 23, 2014 |
|
MAHAVIR KUMAR Vs. STATE
|
May 16, 2014 |
|
MAHAVIR SINGH Vs. CHAIRMAN/MANAGER, MAZHRUL ISLAM SECONDARY SCHOOL
|
February 28, 2014 |
|
MAHAVIR SINGH Vs. STATE
|
January 22, 2014 |
|
MAHAVIR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
December 1, 2014 |
|
MAHAVIR SINGH DECT Vs. CHANDERWATI RATHI
|
October 16, 2014 |
|
MAHAVIR STORE Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
September 2, 2014 |
|
MAHEN RAJORA Vs. UNIVERSITY OF DELHI
|
July 30, 2014 |
|
MAHENDER Vs. STATE
|
April 29, 2014 |
|
MAHENDER KUMAR GARG Vs. HARISH NAGPAL
|
April 2, 2014 |
|
MAHENDER SHARMA Vs. BABU LAL AND ORS
|
January 27, 2014 |
|
MAHENDER SINGH Vs. STATE
|
February 10, 2014 |
|
MAHENDER SINGH Vs. L&T FINANCE LIMITED
|
September 30, 2014 |
|
MAHENDER SINGH Vs. STATE NCT OF DELHI
|
September 12, 2014 |
|
MAHENDER SINGH Vs. DHARAM SINGH
|
April 28, 2014 |
|
MAHENDER SINGH & ORS Vs. STATE & ANR
|
August 20, 2014 |
|
MAHENDER SINGH CHHABRA Vs. JASPAL SINGH NARULA
|
July 21, 2014 |
|
MAHENDER SINGH RAWAT & ANR Vs. RAM KISHAN & ANR
|
November 17, 2014 |
|
MAHENDER SINGH@MUNNA Vs. STATE GOVT NCT OF DELHI
|
April 15, 2014 |
|
MAHENDER TIWARI Vs. ISHWARI PRASAD NIGAM
|
January 3, 2014 |
|
MAHENDRA KUMAR SHARMA Vs. SUNITA SHARMA
|
November 25, 2014 |
|
MAHESH CHAND Vs. UNION OF INDIA AND ORS
|
August 26, 2014 |
|
MAHESH CHAND Vs. SUMNESH KUMAR CHATURVEDI
|
November 18, 2014 |
|
MAHESH CHAND AGGARWAL Vs. MUKESH KALIA AND ORS.
|
March 25, 2014 |
|
MAHESH KUMAR Vs. PRITAM CHAND
|
September 5, 2014 |
|
MAHESH KUMAR Vs. FRUIT AND VEGETABLE PROJECTS
|
April 1, 2014 |
|
MAHESH PAL SINGH Vs. STATE OF NCT OF DELHI
|
January 6, 2014 |
|
MAHESH SUNNY ENTERPRISES PVT. LTD. Vs. COMMISSIONER, SERVICE TAX COMMISSIONERATE
|
February 17, 2014 |
|
MAHESHWAR SINGH Vs. MANAGEMENT OF M/S. INDOMAG STEEL TECHNOLOGY LTD.
|
January 31, 2014 |
|
MAHESHWARI PRASAD AND ORS. Vs. SAROJ DEVI MITTAL
|
September 23, 2014 |
|
MAHIMA Vs. DDA
|
July 18, 2014 |
|
MAHINDER PRATAP BHALLA Vs. NARINDER PRATAP BHALLA & ORS
|
November 7, 2014 |
|
MAHINDER SINGH Vs. GOVT OF NCT OF DELHI
|
April 23, 2014 |
|
MAHINDER SINGH & ANR Vs. GAON SABHA GHITORNI
|
November 5, 2014 |
|
MAHIPAL SHARMA Vs. NEW DELHI MUNICIPAL COUNCIL
|
May 27, 2014 |
|
MAHIPAL SINGH Vs. THE COMMISSIONER, MUNICIPAL CORPORATION OF DELHI AND ORS.
|
February 21, 2014 |
|
MAHIPAL SINGH AND ANR Vs. UNION OF INDIA
|
July 9, 2014 |
|
MAHMAN SINGH Vs. STATE NCT OF DELHI
|
September 3, 2014 |
|
MAHMOOD Vs. STATE
|
May 21, 2014 |
|
MAHTAB Vs. ABDUL WAHID
|
January 6, 2014 |
|
MAJ BALDEV CHAMAN (RETD) Vs. SHEILA CHAMAN
|
November 18, 2014 |
|
MAJ GENL S B AKALI Vs. UOI & ORS
|
July 1, 2014 |
|
MAJ.GEN. V.K.SINGH RETD Vs. DIRECTOR CBI
|
January 24, 2014 |
|
MAJA HEALTH CARE DIVISION Vs. TRANCE INTERNATIONAL
|
November 14, 2014 |
|
MAJID SHEIKH MANSOORI Vs. STATE
|
July 23, 2014 |
|
MAJOR AMARDEEP SINGH SANDHU & ORS Vs. STATE & ANR
|
November 28, 2014 |
|
MAJOR SAURBH CHARAN Vs. LT. GOVERNOR DELHI
|
March 6, 2014 |
|
MAKE MY TRIP(INDIA) PVT. LTD. Vs. MAKE MY TOURS PVT. LTD.
|
December 23, 2014 |
|
MAKHAN SINGH Vs. STATE
|
January 24, 2014 |
|
MALA DEVI Vs. STATE GOVT. OF NCT OF DELHI
|
September 18, 2014 |
|
MALA PURI Vs. KOTAK MAHINDRA BANK LTD & ANR
|
March 12, 2014 |
|
MALAVIKA KASTURI Vs. STATE AND ORS.
|
December 24, 2014 |
|
MALIK TANNING INDUSTRIES Vs. UNION OF INDIA
|
December 8, 2014 |
|
MALKHAN SINGH Vs. MUNAZAR ALI & ANR
|
November 10, 2014 |
|
MALTI @ MANTI & ORS Vs. ABDUR REHMAN & ANR
|
September 1, 2014 |
|
MALVIKA APPARELS Vs. COMMISSIONER OF CUSTOMS
|
February 17, 2014 |
|
MAMCHAND Vs. UNION OF INDIA
|
November 21, 2014 |
|
MAMRAJ Vs. GOVT. OF NCT OF DELHI
|
September 16, 2014 |
|
MAMTA Vs. STATE
|
October 13, 2014 |
|
MAMTA Vs. GOVT OF NCT
|
September 5, 2014 |
|
MAMTA AND ORS. Vs. MUNDRUDDIN AND ORS.
|
October 10, 2014 |
|
MAMTA DHAWAN Vs. NARESH DHAWAN
|
May 16, 2014 |
|
MAMTA RANI Vs. SUDHIR SHARMA
|
November 28, 2014 |
|
MAN MOHAN Vs. STATE
|
September 29, 2014 |
|
MAN MOHAN DASS Vs. AJAY TYAGI
|
February 5, 2014 |
|
MAN MOHAN VIKAL Vs. STATE OF NCT OF DELHI
|
July 2, 2014 |
|
MAN SINGH TUSARIA Vs. J M FINANCIAL ASSET RECONSTRUCTION CO PVT LTD
|
July 4, 2014 |
|
MANAGEMENT OF ASHOK HOTEL Vs. GOVT. OF N.C.T. OF DELHI
|
July 22, 2014 |
|
MANAGEMENT OF DIRECTORATE OF HEALTH SERVICES
DELH Vs. YOGENDER KUMAR & ORS
|
August 11, 2014 |
|
MANAGEMENT OF INSTITUTE OF PUBLIC HEALTH & HYGINE Vs. KASHI NATH SHARMA
|
November 3, 2014 |
|
MANAGEMENT OF JAI JAWAN GAS SERVICE Vs. SUDHIR SINGH
|
November 28, 2014 |
|
MANAV DHARMA Vs. GOVERNMENT OF NCT OF DELHI
|
October 1, 2014 |
|
MANAV MANDIR MISSION TRUST Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
October 27, 2014 |
|
MANDEEP SINGH Vs. STATE
|
April 22, 2014 |
|
MANEESH KUMAR Vs. COMMISSIONER OF POLICE
|
September 16, 2014 |
|
MANGAL SAIN @ MONU Vs. STATE
|
February 25, 2014 |
|
MANGAL SINGH Vs. SMT. KRISHNA
|
July 10, 2014 |
|
MANGALA KHATTAR Vs. GOVT. OF NCT OF DELHI
|
October 29, 2014 |
|
MANGLU GHOSH Vs. UNION OF INDIA
|
April 17, 2014 |
|
MANI KUMAR RINKESH Vs. GOVT OF NCT OF DELHI
|
December 5, 2014 |
|
MANIK SHEKH Vs. STATE
|
December 24, 2014 |
|
MANISH AGGARWAL Vs. STATE
|
September 5, 2014 |
|
MANISH DAHIYA & ORS Vs. STATE (NCT OF DELHI)
|
November 24, 2014 |
|
MANISH GADODIA Vs. UNION OF INDIA
|
December 4, 2014 |
|
MANISH GUPTA Vs. STATE & ANR
|
November 24, 2014 |
|
MANISH JAIN & ORS Vs. STATE & ANR
|
September 9, 2014 |
|
MANISH KUMAR Vs. HEMLATA
|
March 5, 2014 |
|
MANISH MADAN & ANR Vs. STATE
|
November 27, 2014 |
|
MANISH MUGGAL Vs. STATE & ANR
|
October 14, 2014 |
|
MANISH SAREEN Vs. JASWANT RAJ BHARDWAJ AND ORS
|
January 30, 2014 |
|
MANISH YADAV Vs. UNION OF INDIA
|
May 20, 2014 |
|
MANJEET KATARIYA Vs. STAFF SELECTION COMMISSION AND ORS
|
December 1, 2014 |
|
MANJEET SINGH Vs. STATE
|
March 19, 2014 |
|
MANJEET SINGH Vs. STATE
|
November 17, 2014 |
|
MANJEET SINGH KOHLI Vs. ANANT RAJ AGENCIES PVT LTD
|
August 5, 2014 |
|
MANJIT SINGH Vs. STATE
|
September 10, 2014 |
|
MANJIT SINGH Vs. S.K. MEHTA & CO.
|
July 3, 2014 |
|
MANJIT SINGH Vs. UNION OF INDIA
|
February 26, 2014 |
|
MANJIT SINGH Vs. STATE
|
February 6, 2014 |
|
MANJIT SINGH MEHTA Vs. BALWANT KAUR
|
September 30, 2014 |
|
MANJU AND ORS Vs. AKHTAR AND ORS
|
March 18, 2014 |
|
MANJU GARG Vs. A.D.G., DIRECTORATE OF REVENUE INTELLIGENCE
|
December 18, 2014 |
|
MANJU JAIN Vs. KIRORI MAL COLLEGE
|
February 13, 2014 |
|
MANJU SABHARWAL Vs. ARUN SABHARWAL
|
January 30, 2014 |
|
MANKIND PHARMA LTD. Vs. MANKIND FOOD & BEVERAGE PVT. LTD. AND ORS.
|
August 13, 2014 |
|
MANMOHAN PLASTIC PVT.LTD. Vs. GANPATI PLASTIC INDUSTRIES
|
September 8, 2014 |
|
MANMOHAN SINGH Vs. STATE
|
October 14, 2014 |
|
MANNU Vs. STATE
|
April 29, 2014 |
|
MANOHAR LAL SHARMA Vs. UNION OF INDIA
|
February 6, 2014 |
|
MANOHAR LAL SHARMA ADVOCATE Vs. CENTRAL BUREAU OFINVESTIGATION
|
September 16, 2014 |
|
MANOHAR SINGH Vs. I C SHARMA
|
July 21, 2014 |
|
MANOJ Vs. STATE
|
November 25, 2014 |
|
MANOJ Vs. STATE OF NCT OF DELHI
|
April 17, 2014 |
|
MANOJ & ORS Vs. STATE & ANR
|
August 13, 2014 |
|
MANOJ GARG Vs. UNION OF INDIA
|
December 9, 2014 |
|
MANOJ GUPTA & ORS Vs. STATE OF DELHI & ANR
|
November 26, 2014 |
|
MANOJ KOMAL Vs. SARDAR GURPREET SINGH
|
October 10, 2014 |
|
MANOJ KUMAR Vs. COMMISSIONER OF POLICE
|
September 9, 2014 |
|
MANOJ KUMAR Vs. STATE
|
October 1, 2014 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
August 29, 2014 |
|
MANOJ KUMAR Vs. STATE
|
May 26, 2014 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
November 25, 2014 |
|
MANOJ KUMAR Vs. STATE
|
October 17, 2014 |
|
MANOJ KUMAR GOYAL Vs. JAGDISH PRASHAD MODI
|
February 13, 2014 |
|
MANOJ KUMAR GUPTA Vs. SHEELA DEVI & ORS
|
September 2, 2014 |
|
MANOJ KUMAR MUDGAL Vs. INDIAN INSTITUTE OF TECHNOLOGY, DELHI
|
July 28, 2014 |
|
MANOJ KUMAR SAMDARIA Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2014 |
|
MANOJ KUMAR VERMA Vs. STATE
|
May 22, 2014 |
|
MANOJ KUMAR YADAV & ANR Vs. STATE & ANR
|
August 12, 2014 |
|
MANOJ MADHWAN Vs. STATE NCT OF DELHI
|
April 29, 2014 |
|
MANOJ PANT Vs. STATE
|
December 22, 2014 |
|
MANOJ PAWAR Vs. UNION OF INDIA & ORS
|
May 27, 2014 |
|
MANOJ SAINI Vs. STATE (GOVT OF NCT OF DELHI ) & ANR
|
October 13, 2014 |
|
MANOJ SAXENA Vs. ASHOK GOEL
|
November 24, 2014 |
|
MANORMA GROVER Vs. ISHWARI DEVI
|
February 3, 2014 |
|
MANPREET SINGH & CO Vs. NORTH DELHI MUNICIPAL CORPORATION
|
September 12, 2014 |
|
MANPREET SINGH POONAM Vs. UOI
|
December 5, 2014 |
|
MANSERVE AGENCIES & SERVICES PVT LTD Vs. STATE
|
November 18, 2014 |
|
MANTOLA CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 27, 2014 |
|
MANU ABHISHEK Vs. GURU GOBIND SINGH
INDRAPRASTHA UNIVERSITY & ANR
|
November 11, 2014 |
|
MANU KHOSLA Vs. UNION OF INDIA
|
December 8, 2014 |
|
MANVIR SINGH Vs. NEW DELHI MUNICIPAL COUNCIL
|
October 17, 2014 |
|
MAPLE LOGISTICS PVT. LTD. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR
|
December 19, 2014 |
|
MAQBOOL AHMED AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
September 16, 2014 |
|
MAQSOOD AHMED Vs. STATE
|
April 25, 2014 |
|
MARICO LIMITED Vs. PRATIK GOYAL
|
September 26, 2014 |
|
MARKETING AND EXCHANGE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2014 |
|
MARUBENI INDIA P. LTD Vs. SPECIAL DIRECTOR OF ENFOREMENT
|
February 11, 2014 |
|
MARUTI INSURANCE DISTRIBUTION SERVICES LTD Vs. COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
|
MARUTI SALE TRADING CO. Vs. GURDIAL CHAND KHOSLA DECD. THRU. LRS.
|
March 26, 2014 |
|
MARUTI SUZUKI INDIA LTD Vs. MINISTRY OF ENVIRONMENT
|
May 26, 2014 |
|
MARUTI SUZUKI INDIA LTD Vs. KAVISHA MOTORS AGRA PVT. LTD
|
September 15, 2014 |
|
MASONIC CLUB Vs. JAMNA LODGE
|
January 2, 2014 |
|
MASTER AMAN Vs. MEHARBAN
|
March 14, 2014 |
|
MASTER GAUTAM YADAV Vs. JAGDISH YADAV
|
February 6, 2014 |
|
MASTER MANOJ Vs. BHUVNESH GUPTA @ BHANU
|
April 16, 2014 |
|
MASTER SAHIB SINGH RIAT Vs. DIRECTOR OF EDUCATION
|
August 1, 2014 |
|
MASTER SAMIN CHAUDHARY Vs. CHAIRMAN, AIR FORCE SCHOOL
|
April 25, 2014 |
|
MASTER TARUN PAWAR Vs. RAJ SINGH
|
October 1, 2014 |
|
MAULA BAKSH Vs. STATE
|
January 24, 2014 |
|
MAULANA ANSAR RAZA Vs. UDHAV THACKREY
|
August 22, 2014 |
|
MAULANA SALEEM Vs. TAMIZAN
|
February 10, 2014 |
|
MAX HOSPITAL, PITAMPURA Vs. MEDICAL COUNCIL OF INDIA
|
January 10, 2014 |
|
MAYA Vs. STATE (NCT) OF DELHI
|
February 3, 2014 |
|
MAYA Vs. STATE (NCT) OF DELHI
|
February 2, 2014 |
|
MAYA DEVI Vs. DIRECTOR GENERAL OF POSTS (PLI) DEPARTMENT
|
August 5, 2014 |
|
MAYA DEVI Vs. UNION OF INDIA
|
May 22, 2014 |
|
MAYA JOHN Vs. UNIVERSITY OF DELHI
|
July 2, 2014 |
|
MAYA RAM SHARMA Vs. UNION OF INDIA
|
January 20, 2014 |
|
MAYADEEN Vs. STATE
|
September 22, 2014 |
|
MAYANK ARORA & ORS Vs. STATE & ANR
|
September 25, 2014 |
|
MAYANK PATHAK Vs. STATE
|
November 19, 2014 |
|
MAYAR HEALTH RESORTS LTD. Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
|
February 28, 2014 |
|
MAYO DESIGN Vs. YASKAWA ROBOTICS INDIA LTD
|
May 1, 2014 |
|
MBL INFRASTRUCTURE LTD Vs. GOVT OF NCT OF DELHI
|
May 26, 2014 |
|
MCD Vs. R.B.TOMAR
|
November 3, 2014 |
|
MCD Vs. MAHENDER PRATAP SINGH
|
September 23, 2014 |
|
MCD Vs. VINOD KUMAR & SONS
|
October 27, 2014 |
|
MCD Vs. PRAKASH CHAND
|
September 8, 2014 |
|
MCD THROUGH ITS COMMISSIONER Vs. S.C. AGGARWAL
|
August 21, 2014 |
|
MD ASHFAQUE ANSARI Vs. UNION OF INDIA & ORS
|
July 25, 2014 |
|
MD DILAWAR MIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 19, 2014 |
|
MD IFTEKHAR Vs. KARIM HOTELS PVT LTD.
|
May 5, 2014 |
|
MD IRFAN Vs. JAMUNA DEVI & ORS
|
July 22, 2014 |
|
MD. RINKU ALI Vs. STATE (GOVT. OF NCT), DELHI
|
February 5, 2014 |
|
MEDICAL COUNCIL OF INDIA Vs. PRASHANT KUMAR GUPTA
|
January 24, 2014 |
|
MEDICAL COUNCIL OF INDIA Vs. MUZAFFARNAGAR MEDICAL COLLEGE
|
December 23, 2014 |
|
MEENA Vs. SOMVIR
|
February 21, 2014 |
|
MEENA CHATTERJEE Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
|
September 22, 2014 |
|
MEENA GHOSH AND ANR Vs. SUMAN PAHWA AND ORS
|
March 20, 2014 |
|
MEENA SHARMA Vs. STATE
|
April 16, 2014 |
|
MEENAKSHI COLLEGE OF PHARMACY & RESEARCH CENTRE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
May 29, 2014 |
|
MEENU Vs. STATE
|
August 29, 2014 |
|
MEENU Vs. STATE & ANR.
|
August 5, 2014 |
|
MEENU AND OTHERS Vs. INTEGRATED DISTRICT HEALTH SOCIETY AND OTHERS
|
January 28, 2014 |
|
MEENU UPADHYAY Vs. KANWAR PAL SINGH
|
April 24, 2014 |
|
MEERA JAIN Vs. SUNDARI DEVI GARG
|
February 20, 2014 |
|
MEERA JAIN Vs. SUNDARI DEVI GARG
|
July 28, 2014 |
|
MEERA NARULA Vs. G.G. MALVANKAR
|
August 13, 2014 |
|
MEGA CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 19, 2014 |
|
MEGH SINGH Vs. GOVT OF NCT DELHI
|
May 2, 2014 |
|
MEGHA SACHDEVA Vs. SANJEEV NARULA
|
April 24, 2014 |
|
MEHARBAN Vs. GNCT OF DELHI
|
February 24, 2014 |
|
MEHBOOB KHAN Vs. THE STATE
|
August 8, 2014 |
|
MEHBOOB KHAN @ BABU Vs. STATE
|
May 12, 2014 |
|
MEHTAB Vs. MUNICIPAL CORPORATION OF DELHI
|
January 20, 2014 |
|
MEHTAB SINGH Vs. DELHI TRANSPORT CORPORATION
|
February 26, 2014 |
|
MENKA DEVI Vs. UNION OF INDIA
|
February 28, 2014 |
|
MERA BABA REAL ESTATE PVT LTD Vs. SANDEEP GOEL
|
May 15, 2014 |
|
MERCK KGAA Vs. ABHINAV AND ASHOK TRADING AS PHARMAFFILIATES HEALTH CARE
|
March 27, 2014 |
|
MERCK KGAA Vs. EMIL PHARMACEUTICAL INDS. PVT. LTD.
|
November 28, 2014 |
|
MERCK KGAA AND ORS. Vs. HASMUKH N. THAKKAR
|
October 10, 2014 |
|
MERCK SERONO S. A. Vs. UNION OF INDIA
|
October 1, 2014 |
|
MERCK SERONO S. A. Vs. UNION OF INDIA
|
September 29, 2014 |
|
METAL FABRICATORS Vs. TEJ PAL SINGH
|
September 10, 2014 |
|
METAL FORGING PVT. LTD. Vs. DDA
|
April 30, 2014 |
|
METROPOLITAN BOOKCO.PVT.LTD Vs. AJAY RASTOGI
|
July 31, 2014 |
|
MEWA RAM Vs. STATE
|
February 5, 2014 |
|
MEX SWITCHGEARS PVT. LTD. Vs. MAX SWITCHGEARS PVT. LTD.
|
February 25, 2014 |
|
MGF DEVELOPMENT LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 25, 2014 |
|
MICROMAX INFORMATICS LTD Vs. FUSION TELELINKS & ANR
|
November 27, 2014 |
|
MICROMAX INFORMATICS LTD. Vs. SHENZHEN ONEPLUS TECHNOLOGY CO. LTD.
|
December 16, 2014 |
|
MICROSOFT CORPORATION Vs. PRITHVIRAJ
|
May 2, 2014 |
|
MICROSOFT CORPORATION Vs. JAYESH
|
February 21, 2014 |
|
MICROSOFT CORPORATION Vs. KURAPATI VENKATA JAGDEESH BABU
|
February 3, 2014 |
|
MICROSOFT CORPORATION Vs. RAJEEV TREHAN
|
July 3, 2014 |
|
MICROSOFT CORPORATION Vs. MANJEET SINGH
|
June 18, 2014 |
|
MICROSOFT CORPORATION Vs. INDUS VALLAY PARTNERS PVT LTD
|
March 26, 2014 |
|
MICROSOFT CORPORATION & ANR Vs. HITENDRA IDNANI & ANR
|
March 10, 2014 |
|
MICROSOFT CORPORATION & ANR. Vs. KARAN PURI PROP. OF M/S. PURI COMPUTERS
|
March 10, 2014 |
|
MIDAS HYGIENE INDUSTRIES PVT. LTD. Vs. SUDHIR BHATIA
|
July 22, 2014 |
|
MIGLANI KEROSENE OIL DEPOT Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 8, 2014 |
|
MILLENNIUM EXPRESS CARGO PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
May 12, 2014 |
|
MINAKSHI ARORA Vs. UMESH KUMAR BATRA
|
April 2, 2014 |
|
MINATI BOSE Vs. STATE OF DELHI & ORS
|
February 4, 2014 |
|
MIND GYM LTD Vs. MINDGYM KIDS LIBRARY PVT. LTD
|
March 21, 2014 |
|
MINISTRY OF RAILWAYS Vs. GIRISH MITTAL
|
September 12, 2014 |
|
MINU CHIBBER Vs. S.S. CHIBBER
|
September 29, 2014 |
|
MINU SHARMA Vs. NEELAM VARSHNEY
|
April 4, 2014 |
|
MIR SINGH Vs. GOVT OF NCT & ORS
|
September 26, 2014 |
|
MIRAJUDDIN Vs. MOHAMMAD HABIB
|
July 24, 2014 |
|
MIRKANA ENGINEERING PVT. LTD. Vs. EINO S. MEHTA
|
September 8, 2014 |
|
MISHRA LAL Vs. RAMESH CHANDER
|
February 28, 2014 |
|
MITHILESH KUMAR PANDEY Vs. ELECTION COMMISSION OF INDIA
|
September 16, 2014 |
|
MITHILESH KUMAR PANDEY Vs. UNION OF INDIA
|
November 5, 2014 |
|
MITHLESH KUMAR SINGH Vs. UNION OF INDIA
|
July 7, 2014 |
|
MITHLESH RAI Vs. AMARNATH RAI
|
August 20, 2014 |
|
MITHLESH SHARMA Vs. RAMAKRISHNA PUBLIC SCHOOL & ORS
|
December 9, 2014 |
|
MITSUBISHI CORPORATION Vs. DIRECTOR OF ENFORCEMENT
|
February 3, 2014 |
|
MITSUBISHI CORPORATION INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 4, 2014 |
|
MITSUI CHEMICALS INDIA PVT. LTD. Vs. KT HOLIDAYS PRIVATE LTD.
|
November 12, 2014 |
|
MITTAR SAIN Vs. RAJESH KUMAR
|
August 22, 2014 |
|
MODERN LAMINATORS PVT LTD Vs. HANUMAN HOSIERY MILLS
|
July 11, 2014 |
|
MOH SHAKEEL AKHTAR Vs. MCD
|
September 16, 2014 |
|
MOHAMMED EHSAN Vs. STATE OF DELHI
|
March 12, 2014 |
|
MOHAN GUPTA Vs. COMMISSIONER OF INCOME TAX XI
|
January 28, 2014 |
|
MOHAN LAL Vs. KOMAL NIGAN & ORS
|
October 31, 2014 |
|
MOHAN LAL Vs. UNION OF INDIA
|
May 16, 2014 |
|
MOHAN LAL Vs. CHHOTE LAL
|
February 13, 2014 |
|
MOHAN LAL GANDHI & ORS Vs. LAND ACQUISITION COLLECTOR & ORS
|
October 13, 2014 |
|
MOHAN LAL GUPTA Vs. PRESIDENT, DAV COLLEGE MANAGING COMMITTEE AND ORS
|
December 9, 2014 |
|
MOHAN MURTI SHANDILYA Vs. PYARE LAL TAHEEM
|
February 7, 2014 |
|
MOHAN PAL SINGH Vs. UNION OF INDIA & ORS
|
July 8, 2014 |
|
MOHAN SINGH Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL DISPUTE TRIBUNAL
|
February 26, 2014 |
|
MOHAN SINGH & ORS Vs. STATE & ANR
|
September 3, 2014 |
|
MOHAR PAL Vs. STATE
|
December 4, 2014 |
|
MOHD ABID Vs. KAUSAR PARVEEN
|
November 25, 2014 |
|
MOHD AFZAL Vs. STATE (NCT OF DELHI)
|
December 24, 2014 |
|
MOHD AHMAD HUSSAIN Vs. STATE
|
December 5, 2014 |
|
MOHD AMIR Vs. STATE
|
October 17, 2014 |
|
MOHD ANIS AHMED Vs. VIPIN KUMAR AND ORS
|
March 19, 2014 |
|
MOHD ANULLUDIN Vs. STATE OF NCT OF DELHI
|
December 23, 2014 |
|
MOHD ARIF ANSARI Vs. NASREEN ALIAS CHHOTI & ORS
|
August 26, 2014 |
|
MOHD ASHIKIAN QURESHI Vs. D D A
|
January 16, 2014 |
|
MOHD ATIULLAH ANSARI Vs. DELHI INSTITUTE OF TOOL ENGENEERING (FORMERLY KNOW
|
December 1, 2014 |
|
MOHD AZAD ALAM Vs. STATE
|
September 1, 2014 |
|
MOHD AZIZ @ GUDDU Vs. STATE (GOVT OF NCT) OF DELHI
|
March 20, 2014 |
|
MOHD BHATIA Vs. STATE OF NCT OF DELHI & ANR
|
July 15, 2014 |
|
MOHD BURHAN Vs. TRILOKI NATH NIRMAL
|
August 25, 2014 |
|
MOHD FAROOQ Vs. MUBASSARA AND ANR
|
February 21, 2014 |
|
MOHD FIROZ Vs. STATE & ANR
|
September 19, 2014 |
|
MOHD HASNAIN Vs. JAGRAM MEENA
|
March 24, 2014 |
|
MOHD IMTIYAZ Vs. MOHD NASEEM
|
September 3, 2014 |
|
MOHD ISAF (IN J C ) Vs. STATE (GOVT OF NCT OF DELHI)
|
November 13, 2014 |
|
MOHD ISRAR QURESHI Vs. STATE
|
February 4, 2014 |
|
MOHD JAHANGIR KHAN @ TAKLA Vs. STATE (GOVT OF NCT) OF DELHI
|
March 20, 2014 |
|
MOHD KAMIL Vs. STATE & ORS
|
December 1, 2014 |
|
MOHD MAJID Vs. STATE
|
October 16, 2014 |
|
MOHD MUSTKIM ANSARI Vs. STATE
|
September 1, 2014 |
|
MOHD NAVED YAR KHAN Vs. STATE OF NCT OF DELHI
|
November 21, 2014 |
|
MOHD RAFAT Vs. JAMILA BEGUM & ORS
|
September 16, 2014 |
|
MOHD SAGIR @ SAQIR Vs. STATE (GOVT OF NCT) DELHI
|
August 25, 2014 |
|
MOHD SAKEEL Vs. STATE (GOVT OF NCT) DELHI
|
March 7, 2014 |
|
MOHD SHAFIQ Vs. BILQUIS BEGUM
|
August 28, 2014 |
|
MOHD SHAKIR Vs. STATE
|
March 24, 2014 |
|
MOHD SHAKIR & ORS Vs. ABDUL SALAM & ANR
|
November 18, 2014 |
|
MOHD SHAMSHEED @ SHAMSHEER Vs. STATE GOVT OF NCT OF DELHI & ORS
|
November 19, 2014 |
|
MOHD USMAN Vs. MOHAN BABU SHARMA & ANR
|
September 24, 2014 |
|
MOHD VAKIL Vs. STATE
|
October 14, 2014 |
|
MOHD YASEEN Vs. DIWAN SINGH TOKAS
|
December 3, 2014 |
|
MOHD YUSUF KHAN Vs. STATE
|
May 26, 2014 |
|
MOHD ZEESHAN Vs. MOHD TAHIR
|
September 1, 2014 |
|
MOHD. ABID ALIAS BENGALI Vs. STATE
|
May 12, 2014 |
|
MOHD. AHMED Vs. UNION OF INDIA
|
April 17, 2014 |
|
MOHD. AHMED (MINOR) Vs. UNION OF INDIA AND ORS.
|
February 12, 2014 |
|
MOHD. AKHTAR Vs. STATE
|
April 3, 2014 |
|
MOHD. ANIS Vs. NCT OF DELHI
|
July 15, 2014 |
|
MOHD. ANISH AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
August 25, 2014 |
|
MOHD. ARIF Vs. STATE OF NCT OF DELHI
|
April 30, 2014 |
|
MOHD. ASHIQ Vs. STATE NCT OF DELHI
|
July 30, 2014 |
|
MOHD. BILAL Vs. STATE
|
August 1, 2014 |
|
MOHD. FAZAL Vs. STATE
|
May 19, 2014 |
|
MOHD. ISLAM Vs. STATE
|
January 17, 2014 |
|
MOHD. JAFAR Vs. STATE
|
May 9, 2014 |
|
MOHD. NAFEES Vs. MOHD. IMRAN ISMAIL
|
March 14, 2014 |
|
MOHD. NASEEM Vs. STATE
|
May 30, 2014 |
|
MOHD. RAFIQ Vs. STATE (GOVT OF NCT) DELHI
|
February 19, 2014 |
|
MOHD. SAHID Vs. STATE OF NCT OF DELHI
|
February 20, 2014 |
|
MOHD. SALEEM Vs. STATE (GOVT. OF NCT DELHI)
|
February 24, 2014 |
|
MOHD. SALEEM Vs. STATE
|
March 7, 2014 |
|
MOHD. SAMIM Vs. STATE (GOVT. OF NCT) DELHI
|
March 3, 2014 |
|
MOHD. SHAHID Vs. STATE
|
April 1, 2014 |
|
MOHD. SHAHID KHAN @ RAJA Vs. STATE
|
March 10, 2014 |
|
MOHD. SHER NABI CHAMAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 1, 2014 |
|
MOHD. TANVIR Vs. STATE
|
November 10, 2014 |
|
MOHD. TARA Vs. STATE
|
January 28, 2014 |
|
MOHD. VAKIL Vs. STATE GOVT. OF NCT OF DELHI
|
January 23, 2014 |
|
MOHD. YUSUF @ CHUMMA Vs. STATE
|
April 23, 2014 |
|
MOHINDER PAL Vs. LT. GOVERNOR
|
February 17, 2014 |
|
MOHINDER SINGH Vs. BSES RAJDHANI POWER LIMITED
|
April 2, 2014 |
|
MOHINDER SINGH VERMA Vs. J P S VERMA
|
March 21, 2014 |
|
MOHIT BANSAL Vs. STATE N.C.T. OF DELHI
|
November 12, 2014 |
|
MOHIT KUMAR Vs. QUALITY PRINTERS PVT. LTD.
|
October 29, 2014 |
|
MOHIT KUMAR Vs. HIMALAYAN INSTITUTE HOSPITAL TRUST AND ORS.
|
March 21, 2014 |
|
MOHIT SAREEN Vs. STATE
|
December 2, 2014 |
|
MOHSIM ALI Vs. STATE
|
July 22, 2014 |
|
MOKUL INTERNATIONAL LTD. & ANR. Vs. VEENA PAINTAL
|
March 4, 2014 |
|
MOMIN IQBAL Vs. STATE
|
December 10, 2014 |
|
MON MOHAN KOHLI (THR NEXT FRIEND & GUARDIAN) Vs. NATASHA KOHLI
|
March 28, 2014 |
|
MONA KUMARI DOKANIA Vs. SURENDER KUMAR SINGH
|
July 2, 2014 |
|
MONEYLINE CREDIT LTD Vs. SANJEEV KUMAR AND ORS
|
September 23, 2014 |
|
MONEYLINE CREDIT LTD. Vs. SANJEEV KUMAR
|
September 22, 2014 |
|
MONI ARORA & ORS Vs. YASHPAL SEHGAL & ORS
|
October 30, 2014 |
|
MONICA MALIK Vs. AMIT MALIK
|
January 31, 2014 |
|
MONINDER SINGH & ORS Vs. STATE & ANR
|
October 15, 2014 |
|
MONTREAUX RESORTS P. LTD Vs. SONIA KHOSLA
|
August 21, 2014 |
|
MOOL CHAND @ CHILLI Vs. STATE
|
January 10, 2014 |
|
MOOL CHAND KHAIRATI RAM TRUST Vs. UNION OF INDIA
|
April 28, 2014 |
|
MOOL CHAND KUCHERIA Vs. UNION OF INDIA
|
May 28, 2014 |
|
MOOL PAL SINGH Vs. STATE
|
May 16, 2014 |
|
MOOLA RAM Vs. UNION OF INDIA
|
March 13, 2014 |
|
MOONISH AHMED Vs. HALIMA
|
May 21, 2014 |
|
MORADABAD TOLL ROAD CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 5, 2014 |
|
MOROCCANOIL ISRAEL LIMITED Vs. MANOJ KHANNA
|
December 19, 2014 |
|
MOSER BAER PHOTO VOLTAIC LTD Vs. MAS PROJECT ENGINEERS PVT LTD
|
January 22, 2014 |
|
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD. Vs. DHARA DAIRY FOODS CO.
|
January 23, 2014 |
|
MOTHER TERESA INSTITUTE OF MANAGEMENT Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
September 30, 2014 |
|
MOUNT CARMEL SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
December 18, 2014 |
|
MRIDULA SHARMA Vs. REGISTRAR GENERAL
|
July 16, 2014 |
|
MRIGENDER CHAUHAN Vs. BSES RAJDHANI PRIVATE LIMITED
|
April 4, 2014 |
|
MRS. URMIL KAPUR & ORS. Vs. ANAND SWARUP MEHTA & ANR.
|
January 6, 2014 |
|
MS SHOES EAST LTD Vs. MADHUKAR KHOSLA
|
March 24, 2014 |
|
MST. QAMAR JAHAN Vs. THE STATE (GOVT. OF NCT OF DELHI)
|
July 22, 2014 |
|
MTNL Vs. RALHAN CONSTRUCTION COMPANY
|
September 30, 2014 |
|
MUKAND SWARUP Vs. MANISHA SWARUP
|
November 25, 2014 |
|
MUKESH Vs. STATE
|
May 28, 2014 |
|
MUKESH Vs. STATE
|
July 28, 2014 |
|
MUKESH Vs. STATE (NCT OF DELHI)
|
November 14, 2014 |
|
MUKESH Vs. STATE
|
May 16, 2014 |
|
MUKESH Vs. STATE
|
March 28, 2014 |
|
MUKESH Vs. CHAMAN LAL & ORS
|
September 26, 2014 |
|
MUKESH Vs. UNION OF INDIA
|
November 3, 2014 |
|
MUKESH @ MUKKA Vs. STATE
|
May 5, 2014 |
|
MUKESH AGGARWAL Vs. RAM CHANDER
|
February 3, 2014 |
|
MUKESH AND ORS. Vs. STATE OF DELHI
|
December 15, 2014 |
|
MUKESH AND ORS. Vs. STATE OF DELHI
|
January 15, 2014 |
|
MUKESH BANSAL Vs. STATE
|
July 16, 2014 |
|
MUKESH JAIN Vs. AKASH GUPTA
|
March 10, 2014 |
|
MUKESH KUMAR Vs. STATE NCT OF DELHI
|
August 14, 2014 |
|
MUKESH KUMAR Vs. UNION OF INDIA
|
December 1, 2014 |
|
MUKESH KUMAR Vs. AGGARWAL PAPERS
|
November 28, 2014 |
|
MUKESH KUMAR Vs. COMMISSIONER OF CUSTOMS
|
May 19, 2014 |
|
MUKESH KUMAR & ORS Vs. STATE OF DELHI & ANR
|
August 28, 2014 |
|
MUKESH MEENA Vs. STAT E (GOVT OF NCT OF DELHI )
|
November 5, 2014 |
|
MUKESH MOHAN GOEL Vs. ASST ENGINEER CENTRAL ZONE SOUTH DELHI MUNICIPAL CORPORATION
|
February 10, 2014 |
|
MUKESH SINGH Vs. STATE
|
February 28, 2014 |
|
MUKESH SONDHI Vs. HEMANT J. SONDHI
|
July 16, 2014 |
|
MUKHRAM TEWATIA Vs. DAAJ HOTELS AND RESORTS PVT LTD
|
April 15, 2014 |
|
MUKHTIAR SINGH @ BABLOO Vs. STATE GOVT OF NCT OF DELHI
|
July 3, 2014 |
|
MUKUL & ORS Vs. KAMRUDDIN & ORS
|
September 19, 2014 |
|
MUKUL M SANGMA Vs. P.A.SANGMA
|
October 13, 2014 |
|
MUKUL VERMA Vs. DELHI SC/ST /OBC MINORIT IES & HANDICAPPED FINANCIAL & DEVELOPMENT CORPORATION LTD
|
November 3, 2014 |
|
MUKUND KRISHNA BARMAN Vs. SURENDER KUMAR MALHOTRA
|
November 26, 2014 |
|
MULTI SCREEN MEDIA PVT. LTD. Vs. ABHI CABLE NETWORK
|
May 29, 2014 |
|
MUMTAZ Vs. STATE GNCT OF DELHI
|
May 7, 2014 |
|
MUMTAZ Vs. COMMISSIONER OFFICE OF DY LABOUR COMMISSIONER(SOUT
|
December 1, 2014 |
|
MUNAVVAR-UL-ISLAM Vs. RISHU ARORA @ RUKHSAR
|
May 9, 2014 |
|
MUNCHUN DEVI AND ORS. Vs. UNION OF INDIA
|
October 15, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HARI KISHAN
|
September 17, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. JAI PAL
|
March 25, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. VED PRAKASH AND ANR
|
March 25, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SURAJ PARKASH
|
March 14, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M/S VINOD KUMAR & SONS
|
October 27, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI DEVI
|
January 20, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NIHAL CHAND
|
January 31, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GURBACHAN SINGH
|
January 2, 2014 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SUNDARI
|
March 14, 2014 |
|
MUNICIPAL CORPORATION OF DELHI (NOW NORTH DELHI MU Vs. DARIYAB SINGH
|
September 1, 2014 |
|
MUNIR @ CHOTA Vs. STATE
|
April 4, 2014 |
|
MUNISHWAR DEV BAKSHI Vs. PARSHOTTAM DASS BAKSHI
|
February 21, 2014 |
|
MUNISHWAR KUMAR Vs. RAKESH KUMAR AND ORS.
|
February 12, 2014 |
|
MUNNA PANDIT Vs. STATE
|
May 13, 2014 |
|
MUNNI DEVI Vs. LOKESH KUMAR
|
August 20, 2014 |
|
MUNNI LAL Vs. UNION OF INDIA (DELHI)(D.B.)
|
November 25, 2014 |
|
MUNSAB KHAN AND ORS Vs. GAON SABHA MANDOLI AND ANR
|
February 25, 2014 |
|
MUNSHI RAM Vs. STATE
|
October 17, 2014 |
|
MURARI Vs. SHANKAR LAL
|
November 12, 2014 |
|
MURARI GUPTA Vs. HIGH COURT OF DELHI
|
April 4, 2014 |
|
MUSHAHID RAZA Vs. GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI
|
November 17, 2014 |
|
MUSLIM @ SALIM Vs. STATE (NCT OF DELHI)
|
February 19, 2014 |
|
MUSTQEEM Vs. MOHD YASIN
|
January 21, 2014 |
|
MUZZAFAR SHAH Vs. M.M.T.C.
|
February 26, 2014 |
|
N C BAKSHI Vs. UNION OF INDIA
|
April 30, 2014 |
|
N GOPALASWAMI Vs. UNION OF INDIA
|
August 13, 2014 |
|
N N S RANA Vs. K B L MITTAL & ORS
|
December 11, 2014 |
|
N.C. BANSAL Vs. BOARD OF DISCIPLINE OF ICAI
|
February 3, 2014 |
|
N.D.P.L. Vs. SONY STEELS
|
January 8, 2014 |
|
N.J. KANWAR Vs. RANJIT CHARLES SINGH
|
April 4, 2014 |
|
N.K. JOSHI Vs. M/S. MODERN BAKERIES (INDIA) LTD.
|
July 31, 2014 |
|
N.M. GOEL Vs. UNION OF INDIA
|
December 5, 2014 |
|
N.N. OJHA Vs. PREM MEHRA
|
December 23, 2014 |
|
N.S. CHOPRA Vs. STATE
|
January 23, 2014 |
|
NABI KHAN Vs. HAJI GYASUDDIN
|
March 4, 2014 |
|
NADEEM ALIAS NADIM Vs. STATE
|
January 23, 2014 |
|
NADIRA BEGUM Vs. NAFISA & ORS
|
August 19, 2014 |
|
NAFEES @ BHURA Vs. STATE
|
January 23, 2014 |
|
NAFEESA & ORS Vs. RAJWATI
|
July 15, 2014 |
|
NAGALAND INDUSTRIAL RAW MATERIALS & SUPPLY CORPORATION LIMITED Vs. UNION OF INDIA
|
April 21, 2014 |
|
NAGANDRA SINGH Vs. DIRECTOR GENERAL ITBP
|
March 25, 2014 |
|
NAGAR PARISHAD ALWAR, RAJASTHAN Vs. GURMIT SINGH & ANR
|
March 11, 2014 |
|
NAIMUDDIN Vs. STATE
|
August 20, 2014 |
|
NAIN SINGH Vs. STATE
|
July 21, 2014 |
|
NAIN SINGH Vs. UOI
|
January 6, 2014 |
|
NAKSHATRA STEEL SALES & SERVICES LTD Vs. RADLAY METAL PRODUCTS PVT LTD
|
May 5, 2014 |
|
NALIN KHANNA Vs. VIJAY KUMAR BHATIA
|
March 11, 2014 |
|
NANAK CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
August 21, 2014 |
|
NANAK CHAND Vs. RAM KISHAN AND ORS.
|
August 8, 2014 |
|
NANAK G. SHETH Vs. CBI
|
August 20, 2014 |
|
NANAK RAM JAISINGHANI Vs. TILAK RAJ SALOOJA
|
January 20, 2014 |
|
NAND KISHORE Vs. STATE (GOVT OF NCT) DELHI
|
July 25, 2014 |
|
NAND LAL Vs. STATE
|
February 26, 2014 |
|
NAND LAL Vs. STATE
|
February 25, 2014 |
|
NAND LAL GUPTA Vs. AKHILESH KUMAR
|
March 19, 2014 |
|
NAND RAM Vs. MOHD NASEEM AHMAD @ NASEEM AHMAD
|
September 25, 2014 |
|
NANDAN SINGH MAHALWAL Vs. MUNICIPAL CORPORATION OF DELHI
|
July 23, 2014 |
|
NANDINI TEWARI Vs. UNION OF INDIA
|
September 10, 2014 |
|
NANDLAL KEDIA Vs. LT. GOVERNOR
|
April 22, 2014 |
|
NANHE Vs. STATE
|
July 28, 2014 |
|
NANIKA INTRNATIONAL Vs. PRAVEEN GUPTA & ASSOCIATES
|
August 27, 2014 |
|
NARAIN Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 30, 2014 |
|
NARAIN DASS P. GODHWANI Vs. NENU MAL
|
August 25, 2014 |
|
NARAIN DHARMARTH AUSHADHALAYA TRUST & ORS Vs. ARYA ANATHALAYA
|
July 14, 2014 |
|
NARAIN SINGH ETC. Vs. STATE
|
July 2, 2014 |
|
NARANG TRADERS Vs. ANIL KUAMR
|
February 19, 2014 |
|
NARCOTICS CONTROL BUREAU Vs. PRAVEEN DUA
|
February 26, 2014 |
|
NARCOTICS CONTROL BUREAU Vs. MARK MICHAEL RYAN
|
February 11, 2014 |
|
NARCOTICS CONTROL BUREAU Vs. CHEN CHING SUNG
|
November 28, 2014 |
|
NARCOTICS CONTROL BUREAU Vs. ANJU TIWARI
|
November 5, 2014 |
|
NARENDER Vs. STATE
|
March 5, 2014 |
|
NARENDER Vs. STATE
|
January 29, 2014 |
|
NARENDER GUPTA Vs. GOVT OF NCT OF DELHI &ORS
|
September 22, 2014 |
|
NARENDER KUMAR Vs. GOVT OF NCT OF DELHI
|
November 18, 2014 |
|
NARENDER KUMAR @ NARESH Vs. STATE
|
May 28, 2014 |
|
NARENDER KUMAR @ PAPPU Vs. STATE
|
August 14, 2014 |
|
NARENDER KUMAR ARORA Vs. RESERVE BANK OF INDIA & ORS
|
September 9, 2014 |
|
NARENDER KUMAR JAIN Vs. R.S. SEWAK
|
January 6, 2014 |
|
NARENDER KUMAR SHAH Vs. MALTI NARANG & ANR
|
July 28, 2014 |
|
NARENDER KUMAR SHAH PROPRIETOR Vs. SAI KRIPA ENGINEERING WORKS
|
July 9, 2014 |
|
NARENDER PAL SINGH Vs. DIRECTOR OF EDUCATION
|
November 21, 2014 |
|
NARENDER SHARMA Vs. UNION OF INDIA
|
December 8, 2014 |
|
NARENDER SINGH Vs. STATE NCT OF DELHI
|
August 26, 2014 |
|
NARENDER SINGH CHAUDHARY & ORS Vs. STATE & ANR
|
August 6, 2014 |
|
NARENDER SINGH CHAWLA ALIAS NARAIN SINGH CHAWLA Vs. STATE
|
May 20, 2014 |
|
NARENDER SINGH RAWAT Vs. STATE
|
November 3, 2014 |
|
NARENDER YADAV Vs. CHAUDHARY KISHAN CHAND & SONS AND ORS
|
November 26, 2014 |
|
NARENDRA Vs. MUNICIPAL CORPORATION OF DELHI
|
October 31, 2014 |
|
NARESH Vs. STATE OF DELHI
|
April 1, 2014 |
|
NARESH Vs. THE STATE (NCT OF DELHI)
|
September 8, 2014 |
|
NARESH CHADHA & ORS Vs. DHARAMVEER SINGH & ORS
|
March 3, 2014 |
|
NARESH GUPTA Vs. STATE (NCT OF DELHI)
|
March 24, 2014 |
|
NARESH GUPTA Vs. RAJINDER KUMAR
|
August 1, 2014 |
|
NARESH KHARAB Vs. STATE
|
November 13, 2014 |
|
NARESH KUMAR Vs. KANGRA COOPERATIVE BANK LTD
|
September 19, 2014 |
|
NARESH KUMAR Vs. STATE
|
April 16, 2014 |
|
NARESH KUMAR Vs. MEER SINGH
|
July 15, 2014 |
|
NARESH KUMAR Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 17, 2014 |
|
NARESH KUMAR & ORS Vs. LANCER CONVENT SENIOR SECONDARY
SCHOOL
|
December 18, 2014 |
|
NARESH KUMAR & ORS Vs. STATE
|
August 4, 2014 |
|
NARESH KUMAR & ORS Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS
|
August 22, 2014 |
|
NARESH KUMAR BANSAL Vs. JAI NARAIN KHATRI
|
August 25, 2014 |
|
NARESH KUMAR CHOPRA Vs. SUNITA KHANNA
|
April 15, 2014 |
|
NARESH KUMAR GAUR Vs. ORIENTAL INSURANCE CO. LTD.
|
April 3, 2014 |
|
NARESH KUMAR GUPTA Vs. ANKIT JAIN & ORS
|
September 19, 2014 |
|
NARESH KUMAR SACHDEVA Vs. J.K. STEEL
|
November 7, 2014 |
|
NARESH KUMAR VERMA Vs. CIT
|
May 8, 2014 |
|
NARESH TREHAN Vs. RAKESH KUMAR GUPTA
|
November 24, 2014 |
|
NARINDER KUMAR Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2014 |
|
NARINDER SINGH AHUJA Vs. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
|
November 3, 2014 |
|
NARVADA Vs. BHAURI LAL
|
April 22, 2014 |
|
NASIM Vs. STATE & ANR
|
August 20, 2014 |
|
NASIM & ORS Vs. STATE & ANR
|
August 22, 2014 |
|
NASIM BANO Vs. STATE OF NCTOF DELHI
|
August 28, 2014 |
|
NASIR Vs. STATE
|
December 4, 2014 |
|
NASIRUDDIN @ GUDDU Vs. STATE
|
April 25, 2014 |
|
NASIRUDDIN AND ORS. Vs. N.C.T. OF DELHI
|
April 2, 2014 |
|
NATASHA GUPTA Vs. THE KINGFISHER AIRLINES LTD.
|
March 7, 2014 |
|
NATASHA KOHLI Vs. KUM KUM TALWAR
|
July 21, 2014 |
|
NATHI LAL Vs. UNION OF INDIA
|
April 30, 2014 |
|
NATHU RAM & ORS Vs. STATE OF NCT OF DELHI & ORS
|
November 28, 2014 |
|
NATIOINAL INSURANCE COMPANY LTD. Vs. NAND LAL
|
April 3, 2014 |
|
NATIONAL AGRICULTURAL CO-OPERATIVE
MARKETING FEDER Vs. EARTHTECH ENTERPRISES LTD
|
November 14, 2014 |
|
NATIONAL AGRO CHEMICALS INDUSTTRIES LTD. Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATIO
|
February 10, 2014 |
|
NATIONAL ALUMINIUM CO. LTD. Vs. COMMISSIONER OF SALES TAX
|
December 11, 2014 |
|
NATIONAL ASSOCIATION OF STREET VENDORS OF INDIA Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
August 20, 2014 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. Vs. KIRI ASSOCIATES PVT. LTD.
|
November 20, 2014 |
|
NATIONAL COUNCIL OF EDUCATION RESEARCH AND TRAINING Vs. PARASH RAM AND ORS.
|
February 21, 2014 |
|
NATIONAL COUNCIL OF EDUCATION RESEARCH AND TRAINING Vs. VED PRAKASH
|
April 25, 2014 |
|
NATIONAL FEDERATION OF BLIND Vs. UNION OF INDIA
|
July 17, 2014 |
|
NATIONAL FEDERATION OF THE BLIND Vs. UNION OF INDIA
|
September 12, 2014 |
|
NATIONAL HEART INSTITUTE Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
November 18, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRICON INFRASTRUCTURE PVT. LTD.
|
August 8, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ASHOK KUMAR GUPTA
|
December 3, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NIRMAL BOT LTD.
|
December 11, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. LANCO INFRATECH LTD.
|
March 7, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SIMPLEX INFRASTRUCTURES LTD.
|
April 4, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE CONSTRUCTION LTD
|
May 19, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SOM DATT BUILDERS-NCC-NEC (JV)
|
April 25, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BSC-RBM-PATI JOINT VENTURE
|
September 22, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HCC LTD
|
July 8, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BSCPL
|
December 17, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. P. SIVASHANKAR
|
December 23, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BSC-RBM-PATI JOINT VENTURE
|
November 12, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. OSE-GIL J V
|
December 5, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. P SIVASHANKAR & ORS
|
December 23, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. PCL SUNCON (JV)
|
October 14, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. A.S. DIVYENDER
|
November 11, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS-APIL (JV)
|
June 9, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. R.N.SHETTY
|
June 9, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S. PRAKASH ATLANTA JV
|
November 17, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ELSAMEX -TWS-SNC-JV
|
September 2, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SSANGYONG ENGINEERING & CONSTRUCTION CO. LTD.
|
November 27, 2014 |
|
NATIONAL INSRUANCE CO LTD Vs. DEEP NARAIN YADAV & ORS
|
October 27, 2014 |
|
NATIONAL INSURANCE CO Vs. MOHD ARIF & ORS
|
August 21, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. AMIT KUMAR & ORS
|
March 14, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. MAMTA & ORS
|
March 14, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SULO & ORS
|
March 18, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. AJEET SINGH @ JEET SINGH & ORS
|
February 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. PUSHPA DEVI & ORS
|
February 6, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. HARBANS SINGH & ORS
|
March 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. PRAVEEN KUMAR AGGARWAL & ORS
|
April 2, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. KUNTI DEVI AND ORS
|
January 31, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. BASANT LAL JAIN & ORS
|
January 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. YASHWANTI
|
February 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. MOHD AKHTAR & ORS
|
October 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. PRAGYA GHILDIAL & ANR
|
October 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SANJAY SINGHARIA AND ORS
|
October 14, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SHAHABUDDIN AHMED & ORS
|
November 10, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. A S KUTTY & OTHERS
|
November 28, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SHREEJAY KUMAR SINHA & ORS
|
September 11, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. ARADHANA SINGH & ORS
|
September 22, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SONAM & ORS
|
September 24, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. MEENA BEGUM & ORS
|
December 5, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SARITA MISHRA
|
February 3, 2014 |
|
NATIONAL INSURANCE CO LTD. Vs. RAJ KUMAR
|
February 10, 2014 |
|
NATIONAL INSURANCE CO LTD. Vs. HARISH CHANDER BHATT
|
April 1, 2014 |
|
NATIONAL INSURANCE CO LTD. Vs. YASMIN
|
April 3, 2014 |
|
NATIONAL INSURANCE CO LTD. Vs. RIYASAT KHAN
|
May 5, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. HUMA KALA
|
July 2, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. SUBHASH GUPTA
|
March 12, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. HAZRA BEGUM AND ORS.
|
March 14, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. TAHSIM KHAN
|
December 8, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. RAJ BALA AND ANOTHER
|
February 4, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUBHASH LAL
|
February 12, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAM PRAKASH
|
January 20, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. POONAM
|
April 1, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUKRITI DEVI
|
May 8, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. FAZLU RAHMAN ANSARI
|
May 22, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SANGEETA K. MITHAL
|
March 10, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. MSH BEIG
|
November 20, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. BADAMI DEVI
|
March 26, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. PARTHA SARTHI GHOSH AND ORS.
|
October 15, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. VED KUMAR CHOPRA AND ORS.
|
September 24, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUNIL KUMAR
|
November 13, 2014 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. KAMLESH AND ORS.
|
September 23, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. HEERA LAL
|
January 24, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. SUNITA BANSAL
|
October 29, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. SWARAJ SINGH
|
January 23, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SARITA & ORS
|
March 27, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NAHAR SINGH & ORS
|
March 13, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOTI RAM & ORS
|
October 1, 2014 |
|
NATIONAL INVESTOR FORUM REG. Vs. GOLDEN FORESTS INDIA LTD.
|
April 24, 2014 |
|
NATIONAL INVESTOR FORUM REGD Vs. GOLDEN FORESTS INDIA LTD.
|
April 28, 2014 |
|
NATIONAL INVESTOR FORUM REGD Vs. GOLDEN FORESTS INDIA LTD
|
August 6, 2014 |
|
NATIONAL INVESTOR FORUM REGD Vs. GOLDEN FORESTS INDIA LTD
|
September 25, 2014 |
|
NATIONAL INVESTOR FORUM REGD. Vs. GOLDEN FORESTS INDIA LTD.
|
September 26, 2014 |
|
NATIONAL MANUFACTURING CORPORATION LTD Vs. KRISHAN KUMAR AGGARWAL
|
May 27, 2014 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. M/S INDUSTRIAL CARBON
|
January 29, 2014 |
|
NATIONAL TECHNICAL RESEARCH ORGANIZATION Vs. P. KULSHRESTHA AND ORS.
|
January 23, 2014 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. UOI & ANR
|
July 8, 2014 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. DIVYA KAKKAR
|
October 10, 2014 |
|
NATIONAL TEXTILE CORPORATION LTD. Vs. UNION OF INDIA
|
February 10, 2014 |
|
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
December 24, 2014 |
|
NAUSHAD ALAM Vs. STATE
|
April 1, 2014 |
|
NAV RATTAN Vs. STATE (N.C.T. OF DELHI)
|
March 12, 2014 |
|
NAVAL KISHORE Vs. STATE
|
September 12, 2014 |
|
NAVAL KISHORE GUPTA Vs. YASHWANT KUMAR GUPTA
|
September 12, 2014 |
|
NAVALOKAM SAMSKARIKA KENDRAM Vs. UNION OF INDIA
|
July 8, 2014 |
|
NAVEEN Vs. STATE
|
August 27, 2014 |
|
NAVEEN ARORA AND ORS. Vs. SURESH CHAND
|
March 25, 2014 |
|
NAVEEN DABAS Vs. STATE
|
February 27, 2014 |
|
NAVEEN GUPTA Vs. DEEPAK AGGARWAL
|
July 11, 2014 |
|
NAVEEN GUPTA Vs. SANTOSH GUPTA & ORS
|
November 7, 2014 |
|
NAVEEN JINDAL Vs. ZEE MEDIA CORPORATION LTD
|
April 1, 2014 |
|
NAVEEN KUMAR @ BAWLA Vs. STATE(NCT) OF DELHI
|
March 31, 2014 |
|
NAVEEN KUMAR MITTAL Vs. PRITAM ELECTRIC COMPANY
|
November 7, 2014 |
|
NAVIN SIKAND Vs. STATE
|
February 10, 2014 |
|
NAVNEET ARORA Vs. SURENDER KAUR
|
September 10, 2014 |
|
NAVY CHILDREN SCHOOL Vs. DIRECTOR OF EDUCATION & ORS
|
November 13, 2014 |
|
NAWAB SINGH Vs. UNION OF INDIA
|
May 21, 2014 |
|
NAWAB SINGH Vs. STATE OF DELHI
|
January 20, 2014 |
|
NAWAL KISHORE MAHETA Vs. SHASHI BANSAL
|
February 10, 2014 |
|
NAWLESH PRASAD Vs. UNION OF INDIA
|
February 10, 2014 |
|
NAZIM KHAN ALIAS GUDDU Vs. STATE
|
May 8, 2014 |
|
NDMC Vs. SHIV KUMAR & ORS
|
September 4, 2014 |
|
NEELAM AND ORS. Vs. RAJIV KUMAR AND ORS.
|
September 24, 2014 |
|
NEELAM BATRA Vs. RAKESH BHATLA
|
January 23, 2014 |
|
NEELAM BHALLA Vs. UNION OF INDIA
|
March 11, 2014 |
|
NEELAM BHALLA Vs. UNION OF INDIA
|
February 3, 2014 |
|
NEELAM DEVI AND ORS. Vs. BIKRAMJEET SINGH AND ORS.
|
March 4, 2014 |
|
NEELAM GARG Vs. SHYAM LAL GARG
|
December 19, 2014 |
|
NEELAM KAPOOR AND ORS Vs. JAGDISH LAL DUA (DECEASED)
|
July 17, 2014 |
|
NEENA DEVI Vs. ASHOK YADAV
|
May 7, 2014 |
|
NEERA M SAXENA Vs. STATE
|
May 27, 2014 |
|
NEERAJ Vs. STATE NCT OF DELHI
|
April 21, 2014 |
|
NEERAJ GAUTAM Vs. S.P.BANSAL
|
February 4, 2014 |
|
NEERAJ KIRANA STORE Vs. DINESH CHANDRA GUPTA
|
September 26, 2014 |
|
NEERAJ PARASHAR Vs. STATE
|
March 13, 2014 |
|
NEGOLICE INDIA LTD Vs. DIRECTOR OF ENFORCEMENT
|
April 16, 2014 |
|
NEHA VASHISHT Vs. GOVT OF NCT OF DELHI
|
January 23, 2014 |
|
NEKSI DEVI Vs. UNION OF INDIA
|
April 23, 2014 |
|
NEO FOODS PVT. LTD. Vs. NEO MILK PRODUCTS PVT. LTD.
|
January 3, 2014 |
|
NEO MILK PRODUCTS PRIVATE LIMITED Vs. NEO FOODS PRIVATE LIMITED
|
March 21, 2014 |
|
NEPAL AIRLINES CORPORATION Vs. GIRISH KUMAR SINGH
|
December 16, 2014 |
|
NEPAL SINGH Vs. N.C.E.R.T.
|
November 13, 2014 |
|
NESTLE INDIA LTD. Vs. STATE OF DELHI
|
March 12, 2014 |
|
NETRA PRAKASH SHARMA Vs. RAKESH DHAWAN
|
July 16, 2014 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. PREM SHANKAR SAXENA
|
August 25, 2014 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. NANAK CHAND
|
May 27, 2014 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. FATEH SINGH
|
February 24, 2014 |
|
NEW DELHI MUNICIPAL COUNCIL Vs. ARKAY RADIOS
|
May 15, 2014 |
|
NEW ERA INDUSTRIES Vs. STAR ALUBUILD PVT LTD
|
May 26, 2014 |
|
NEW GREEN FIELD PUBLIC SCHOOL Vs. THE CONTROLLING AUTHORITY
|
December 5, 2014 |
|
NEW INDIA ASS. CO. LTD. Vs. BALBIR SINGH
|
May 27, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. URMILA RANI
|
April 15, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANJAY SINGH
|
May 8, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. POONAM DEVI & ORS
|
March 7, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. ROSHI & ORS
|
January 8, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHAMPA DEVI AND ORS
|
March 31, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SITA RAM AND ORS
|
March 28, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. ALLAHDIYA & ORS
|
March 26, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANMAYA & ORS
|
March 14, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. KANTA & ANR
|
March 12, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANNIE & ORS
|
March 13, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. JOGINDER SINGH & ORS
|
March 10, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. YOGESH SHARMA & ORS
|
March 20, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SATYA RANI & ANR
|
February 13, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJESH KUMAR KHERWAR AND ANR
|
February 25, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAKHAN SINGH BISHT & ORS
|
March 4, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. BABITA MISHRA & ORS
|
March 5, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUNJ VIHARI SHUKLA & ORS
|
January 28, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH KUMARI & ORS
|
January 27, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. GYAN DEVI & ORS
|
February 5, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARI SINGH & ORS
|
January 8, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SATISH CHAND & ORS
|
January 9, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMALJEET & ORS
|
September 16, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. MADHU DEVI & ORS
|
November 18, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. ISHWARI DEVI AND ORS
|
November 19, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMARJEET SALHOTRA & ORS
|
November 10, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. BELI RAM & ORS
|
November 10, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMAR SHARMA & ORS
|
December 11, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. URVASHI ANWANI & ORS
|
December 5, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. GUDDI & ORS
|
December 2, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH DEVI & ORS
|
December 9, 2014 |
|
NEW INDIA ASSURANCE CO LTD AND ORS Vs. DIKSHA & ORS AND ORS
|
March 27, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. SAROJ DEVI
|
March 11, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. SHAMIM FATIMA
|
April 1, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. ROSHINI MAMGAI
|
April 3, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. LALMANI
|
April 4, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. PHOOLO DEVI
|
April 15, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. KAILASH NATH AGGARWAL
|
April 16, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. SUNITA
|
April 16, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. GANGA DEVI
|
April 17, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. VIMLESH
|
April 17, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. SURENDER KUMAR SEHGAL
|
February 12, 2014 |
|
NEW INDIA ASSURANCE CO LTD. Vs. CHANDESHWAR SAHNI
|
February 13, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. VIRENDER SINGH
|
April 1, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANJAY TYAGI AND ORS.
|
March 31, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JOGINDER KAUR
|
November 12, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAM ISHWAR SINGH
|
January 28, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DEVNATH THAKUR
|
July 4, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ATINA KHATOON AND ANOTHER
|
January 28, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MAINWATI AND OTHERS
|
February 18, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MADAN MOHAN AND OTHERS
|
September 25, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RADHA NIGAM
|
December 5, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAVINDER KUMAR
|
April 1, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ROOP RAM
|
April 1, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BABBU MIYAN
|
May 19, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RIYA DUTTA
|
February 20, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DEV RAJ JOSHI
|
May 5, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MOHAN LAL GROVER AND OTHERS
|
January 28, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HARJEET SINGH
|
March 6, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JASVINDER SINGH AND ORS.
|
November 25, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHWETA & ORS.
|
July 4, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DHARMENDER KUMAR
|
July 3, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHEHZADI YASMEEN
|
August 21, 2014 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. KAMLESH
|
April 2, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KUMARI AND OTHERS
|
October 30, 2014 |
|
NEW INDIA ASSURANCE COMPANY LT Vs. KAPIL MOHAN SHARMA & ORS
|
July 22, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MUNESH DEVI AND ORS
|
October 14, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHWANI KUMAR
|
May 8, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. INDIRA RANI
|
February 12, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SHAKUNTALA MEHTA AND OTHERS
|
March 19, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KUSUM LATA & ORS.
|
January 16, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KISHAN SINGH CHAUHAN
|
March 21, 2014 |
|
NEW INDIA ASSURNCE CO LTD Vs. AVINASH ARYA & ORS
|
August 27, 2014 |
|
NEWGEN SOFTWARE TECHNOLOGIES LTD Vs. CONTROLLER, ASMTS, GMCH
|
August 13, 2014 |
|
NEWHOLLAND TRACTORS (INDIA) PRIVATELIMITED Vs. COMMISSIONER OF INCOMETAX
|
September 25, 2014 |
|
NEXT Vs. KOUTONS RETAIL INDIA LTD
|
November 12, 2014 |
|
NIDHI BANGA Vs. MOHINDER BIR SINGH
|
October 15, 2014 |
|
NIDHI BUILDERS (P) LTD. Vs. DIRECTOR GENERAL MD ACCN. PRODUCT
|
December 2, 2014 |
|
NIDHI KAUSHIK Vs. UNION OF INDIA
|
May 26, 2014 |
|
NIDHI SURI AND ORS. Vs. STATE OF NCT DELHI AND ORS.
|
December 11, 2014 |
|
NIKETAN DUGGAL Vs. STATE
|
September 5, 2014 |
|
NIKHIL THUKRAL& ORS Vs. STATE & ORS
|
September 12, 2014 |
|
NIKUNJ WADHAWAN Vs. JITENDER
|
January 28, 2014 |
|
NILOO RANJAN KUMAR Vs. UNION OF INDIA
|
July 22, 2014 |
|
NIMOO JAIN Vs. STATE NCT OF DELHI
|
April 4, 2014 |
|
NINE DOT NINE MEDIAWORX PVT. LTD. Vs. ATTERO RECYCLING PVT. LTD.
|
July 14, 2014 |
|
NIPPON SODA CO LTD Vs. V P GOYAL
|
February 2, 2014 |
|
NIPPON SODA CO. LTD. Vs. V.P. GOYAL
|
February 28, 2014 |
|
NIPUN GOLA Vs. STATE
|
April 3, 2014 |
|
NIRANJAN KUMAR Vs. STATE OF THE NCT OF DELHI
|
August 4, 2014 |
|
NIRANJAN SINGH Vs. STATE
|
March 27, 2014 |
|
NIREN NAGPAL Vs. NITIN M NAGPAL
|
July 24, 2014 |
|
NIRMAL Vs. RAMESH KUMAR & ANR
|
March 21, 2014 |
|
NIRMAL AGARWAL & ORS Vs. CLINTUS LANDBASE PVT LTD
|
July 23, 2014 |
|
NIRMAL KANTA Vs. NEW DELHI MUNICIPAL COUNCIL
|
September 2, 2014 |
|
NIRMAL TOWER BUILDING OCCUPANTS WELFARE SOCIETY Vs. NIRMAL TOWER BUILDING (PVT.) LTD.
|
January 29, 2014 |
|
NIRMAL TOWER BUILDING OCCUPANTS WELFARE SOCIETY (R Vs. NIRMAL TOWER BUILDING PVT LTD & ANR
|
February 26, 2014 |
|
NIRMAL TOWER BUILDING OCCUPANTS WELFARE SOCIETY (R Vs. NIRMAL TOWER BUILDING (PVT ) LTD
|
January 29, 2014 |
|
NIRMALA DEVI Vs. MAHARISHI BALMIKI MANDIR
|
August 6, 2014 |
|
NIRMALA DEVI Vs. UOI
|
August 22, 2014 |
|
NIRMALA HANDA Vs. KRISHNA KAURA
|
November 18, 2014 |
|
NIRMALA JAIN Vs. G.S. BATRA
|
September 3, 2014 |
|
NIRULAS CORNER HOUSE PVT. LTD. Vs. P.K. NARULA AND ORS.
|
October 9, 2014 |
|
NISAR Vs. STATE
|
January 31, 2014 |
|
NISCHAL BHATIA Vs. SHYAMAPADA & ORS
|
September 3, 2014 |
|
NISHA GUPTA Vs. RAM KISHAN GUPTA
|
May 30, 2014 |
|
NISHA PRIYA BHATIA Vs. UNION OF INDIA
|
September 19, 2014 |
|
NISHANT Vs. FCI
|
December 5, 2014 |
|
NISHANT HANNAN & ORS Vs. SOUTH DELHI MUNICIPAL COPORATION
|
August 8, 2014 |
|
NISHANT MADAN Vs. STATE
|
August 25, 2014 |
|
NISHANT. S. DIWAN Vs. HIGH COURT OF DELHI THROUGH REGISTRAR GENERAL
|
March 25, 2014 |
|
NITASHA GAURAV EXPORTS PVT. LTD. Vs. REGISTRAR OF COMPANIES NCT OF DELHI & HARYANA
|
September 12, 2014 |
|
NITI WADHAWAN Vs. DCIT CENTRAL CIRCLE-10
|
March 31, 2014 |
|
NITIN @ MENU Vs. STATE
|
September 2, 2014 |
|
NITIN GARG Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE
|
April 22, 2014 |
|
NITIN PURI Vs. POOJA PURI
|
March 27, 2014 |
|
NITIN SETHI Vs. RAJIV MEHTA
|
November 13, 2014 |
|
NITIN SHARMA Vs. SMT. RAJ RANI
|
December 19, 2014 |
|
NNADI K IHEANYI Vs. NARCOTICS CONTROL BUREAU
|
September 4, 2014 |
|
NOOR JAHAN AND ORS Vs. HARBIR SINGH AND ORS
|
August 27, 2014 |
|
NOOR MOHAMMAD Vs. UOI
|
January 23, 2014 |
|
NOORUDDIN Vs. STATE
|
November 24, 2014 |
|
NOORUL HAQUE SIDDIQUI Vs. JAMIA HAMDARD UNIVERSITY
|
May 27, 2014 |
|
NORTH DELHI MUNCIPAL CORPORATION & ORS Vs. GRAPHISADS PVT LTD
|
December 18, 2014 |
|
NORTH DELHI MUNICIPAL CORPORATION Vs. MRADUL CONSTRUCTION PVT LTD
|
December 23, 2014 |
|
NORTH DELHI MUNICIPAL CORPORATION Vs. MORDWAJ
|
September 10, 2014 |
|
NORTH DELHI MUNICIPAL CORPORATION Vs. RAJINDER SHARMA
|
September 26, 2014 |
|
NORTH DELHI MUNICIPAL CORPORATION Vs. ASHOK KUMAR GUPTA
|
May 5, 2014 |
|
NORTH DELHI POWER LIMITED Vs. RAJESH GUPTA
|
January 6, 2014 |
|
NORTH DELHI POWER LIMITED Vs. TILAK RAJ
|
February 21, 2014 |
|
NORTH DELHI POWER LTD Vs. DELHI STATE ELECTRICITY WORKERS UNION
|
February 3, 2014 |
|
NORTH DELHI POWER LTD. Vs. WHEELS POLYMERS PVT. LTD.
|
January 10, 2014 |
|
NORTH MUNICIPAL CORPORATION OF DELHI Vs. HARCHAN DASS GUPTA CONST. PVT. LTD.
|
August 25, 2014 |
|
NORTH MUNICIPAL CORPORATION OF DELHI Vs. UMESH KUMAR GUPTA
|
November 18, 2014 |
|
NOVARTIS A.G. Vs. RANBAXY LABORATORIES LTD.
|
September 8, 2014 |
|
NOVARTIS AG Vs. CADILA HEALTHCARE LTD.
|
October 29, 2014 |
|
NOVATEUR ELECTRIC & DIGITAL SYSTEMS PRIVATE LIMITED Vs. INDO SIMON ELECTRIC PRIVATE LIMITED
|
December 22, 2014 |
|
NRB BEARINGS LIMITED Vs. WINDSOR EXPORT
|
September 22, 2014 |
|
NRIPENDRA KUMAR AGGARWAL Vs. S L AGGARWAL & OTHERS
|
October 17, 2014 |
|
NTPC LIMITED Vs. V.U. SEEMON
|
August 13, 2014 |
|
NTPC LTD. Vs. COMMISSIONER OF INCOME TAX-V
|
April 16, 2014 |
|
NUCON INDUSTRIES PVT LTD Vs. ZAMAN ARA & ORS
|
August 19, 2014 |
|
NUSSLI SWITZERLAND LTD. Vs. ORGANIZING COMMITTEE COMMONWEALTH GAMES, 2010
|
September 18, 2014 |
|
NUTAN Vs. MUKESH RANI AND ORS.
|
March 28, 2014 |
|
NUTAN KUMAR Vs. RAJESH ARORA
|
May 30, 2014 |
|
O P MAURYA Vs. SECRETARY MINISTRY OF LAB & EMP & ORS
|
April 28, 2014 |
|
O.N.G.C. Vs. UNION OF INDIA
|
April 17, 2014 |
|
OBINNA BASIL ANAEBO @ EMMANUEL Vs. STATE
|
November 28, 2014 |
|
OBSURGE BIOTECH LTD. Vs. GOODMAN GILMANS LIFE SCIENCES PVT. LTD.
|
December 4, 2014 |
|
OLIVER KUJUR Vs. STATE OF DELHI
|
May 13, 2014 |
|
OM FINCAP PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 14, 2014 |
|
OM KUMARI Vs. SANJEEV KUMAR KAPOOR & ORS
|
September 9, 2014 |
|
OM PARKASH Vs. GOVT OF NCT OF DELHI & ORS
|
September 12, 2014 |
|
OM PARKASH Vs. ANITA & ANR
|
September 15, 2014 |
|
OM PARKASH Vs. STATE
|
January 15, 2014 |
|
OM PARKASH @ RAM KIRPAL Vs. STATE
|
February 19, 2014 |
|
OM PARKASH DECEASED THROUGH LRS. Vs. MAHA SINGH DECEASED
|
April 25, 2014 |
|
OM PARKASH SHARMA Vs. KRISHAN
|
February 19, 2014 |
|
OM PARKASH SHARMA Vs. UNION OF INDIA
|
February 24, 2014 |
|
OM PRAKASH Vs. STATE
|
May 1, 2014 |
|
OM PRAKASH Vs. STATE
|
May 23, 2014 |
|
OM PRAKASH Vs. PANCHI DEVI
|
April 29, 2014 |
|
OM PRAKASH Vs. STATE
|
May 22, 2014 |
|
OM PRAKASH Vs. BSES RAJDHANI POWER LIMITED
|
May 9, 2014 |
|
OM PRAKASH & ANR Vs. STATE ( NCT OF DELHI) & ANR
|
November 28, 2014 |
|
OM PRAKASH & ORS Vs. LT GOVERNOR CUM ADMINISTRATOR AND ORS
|
September 23, 2014 |
|
OM PRAKASH & ORS Vs. UOI & ORS
|
December 18, 2014 |
|
OM PRAKASH @ DHARAM SINGH Vs. RAJ SINGH & ORS
|
November 25, 2014 |
|
OM PRAKASH @ RAJU Vs. STATE
|
July 17, 2014 |
|
OM PRAKASH ARORA Vs. ARCHANA LALL
|
July 14, 2014 |
|
OM PRAKASH GUPTA Vs. STATE
|
February 13, 2014 |
|
OM PRAKASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
November 11, 2014 |
|
OM PRAKASH SINGHAL Vs. K.L. KURIAN
|
February 19, 2014 |
|
OM PRASAD SARIN Vs. AJIT MEHRA
|
December 4, 2014 |
|
OMAXE INFRASTRUCTURE AND CONSTRUCTION LTD. Vs. DIRECTOR CONTRACT (UNION OF INDIA)
|
December 24, 2014 |
|
OMAXE LIMITED Vs. VIKAS MALHOTRA
|
July 28, 2014 |
|
OMAXE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 15, 2014 |
|
OMBIR Vs. STATE & ANR
|
December 16, 2014 |
|
OMESH MISHRA MEMORIAL CHARITABLE TRUST Vs. SRIRAM HOUSING FINANCE & INVESTMENT INDIA LTD
|
April 16, 2014 |
|
OMKAR NATH Vs. STATE
|
September 2, 2014 |
|
OMKAR SINGH Vs. UNION OF INDIA
|
January 24, 2014 |
|
OMNIGLOBE INFORMATION TECH INDIA PVT. LTD Vs. CIT
|
August 11, 2014 |
|
OMPRAKASH Vs. LT. GOVERNOR CUM ADMINISTRATOR
|
September 23, 2014 |
|
OMVEER SHEHRAWAT Vs. USHA RANI
|
September 1, 2014 |
|
OMVEER SINGH Vs. STATE
|
February 17, 2014 |
|
OMWATI GUPTA & ORS Vs. SUMITRA DEVI GOYAL & ANR
|
August 29, 2014 |
|
ONASSIS AXLES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 13, 2014 |
|
ONKAR @ MODY Vs. GOVT OF NCT OF DELHI
|
October 1, 2014 |
|
ONKAR SWAROP BHATNAGAR Vs. DRISHTICOIN PROPERTIES PVT.LTD.
|
February 10, 2014 |
|
OPAQUE INFRASTRUCTURE PVT LTD Vs. MILLENNIUM REALTECH PVT LTD
|
November 18, 2014 |
|
ORACLE INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
September 25, 2014 |
|
ORCHID INFO SOLUTION PVT. LTD. Vs. STATE BANK OF INDIA
|
November 19, 2014 |
|
ORGANIZING COMMITTEE COMMONWEALTH GAMES, 2010 Vs. M/S. NUSSLI (SWITZERLAND) LTD.
|
February 26, 2014 |
|
ORIENTAL BANK OF COMMERCE Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 11, 2014 |
|
ORIENTAL CUISINES PRIVATE LTD. Vs. STAR RESTAURANTS PRIVATE LTD.
|
January 10, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. SAROJ SINGH
|
February 14, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. VIKRAM @ SANJAY
|
April 17, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. KANCHAN SETH
|
April 3, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. PHOOLI DEVI & ORS
|
February 12, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. MITHILESH AND ORS
|
January 17, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. MAHAK SINGH & ORS
|
January 8, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHA DEVI & ORS
|
March 28, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. BHUPINDER KAUR & ORS
|
February 11, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. DINESH SINGH & ANR
|
March 7, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. REHANA & ORS
|
November 14, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. SHWETA KHAN & ORS
|
November 20, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. KRISHAN & ORS
|
October 13, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. OCEANIC SOLVENT INDUSTRIES LTD
|
October 30, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. SAMBHU YADAV & ORS
|
December 8, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHOK SEN GUPTA & ORS
|
December 24, 2014 |
|
ORIENTAL INSURANCE CO LTD AND ORS Vs. CHINTAMANI & ORS
|
March 10, 2014 |
|
ORIENTAL INSURANCE CO LTD. Vs. RITU KAPOOR
|
April 16, 2014 |
|
ORIENTAL INSURANCE CO LTD. Vs. OUSEPH JOSEPH
|
February 7, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. SHARDA
|
March 27, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUNITA AND ORS.
|
November 13, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SAVITRI AND ORS.
|
November 19, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KAVITA BANSAL AND ORS.
|
September 24, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUDESH MISHRA AND ORS.
|
September 1, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHISH PAL AND ORS.
|
November 27, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHANTI DEVI
|
March 27, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUMIT SHARMA
|
March 18, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PUSHPA DEVI
|
March 4, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHHOTE LAL
|
February 24, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PALWINDER KAUR
|
April 15, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ANITA GUPTA
|
May 13, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LAKSHMI GARG
|
August 6, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BIRO DEVI
|
January 13, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PARAS SINGHAL
|
January 27, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PINKI
|
December 12, 2014 |
|
ORIENTAL INSURANCE COMPANY Vs. MADHU SHARMA AND OTHERS
|
March 19, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAPPU KUMAR @ PUSHAP KUMAR
|
February 28, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DEV SUBHA AND ANR
|
December 8, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM LAL SAROJ & ORS
|
September 19, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DALIP KUMAR GUPTA AND ORS
|
January 29, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KAMLA
|
May 15, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SUGIA DEVI
|
April 30, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MOHD. SHARAFAT
|
July 4, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. OM PRAKASH
|
July 3, 2014 |
|
ORIENTAL INSURANCEC CO LTD Vs. VINOD KUMAR & ORS
|
December 19, 2014 |
|
ORIENTAL PATHWAYS (NAGPUR) PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
October 27, 2014 |
|
ORIENTIAL INSURANCE COMPANY LIMITED Vs. SATENDER KUMAR
|
May 23, 2014 |
|
ORUJ AHMED Vs. RASHIDUDDIN
|
September 30, 2014 |
|
OSWAL AGRO MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 7, 2014 |
|
OXIGEN SERVICES INDIA PVT LTD Vs. OXIGEN 24 TELESERVICES
|
January 31, 2014 |
|
P C GUPTA Vs. NEW DELHI MUNICIPAL COUNCIL & ORS
|
September 16, 2014 |
|
P D AGGARWAL Vs. AZAD SINGH
|
July 30, 2014 |
|
P K AGRAWAL Vs. NDMC
|
December 18, 2014 |
|
P K TEWARI Vs. C B I
|
September 17, 2014 |
|
P KANAGASABHAVATHY Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED
|
August 29, 2014 |
|
P L SINGLA Vs. UOI AND ANR
|
July 2, 2014 |
|
P-KAL INFOTECH PVT LTD Vs. PERTO S A & ORS
|
September 12, 2014 |
|
P. ELUMALAI Vs. EAST DELHI MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
|
May 27, 2014 |
|
P. P. JEWELLERS PVT. LTD. Vs. ASHOK KUMAR GUPTA
|
October 1, 2014 |
|
P. SENTHAMIL SELVAN Vs. STATE
|
January 29, 2014 |
|
P. VIJAY RAJAN Vs. UOI
|
February 17, 2014 |
|
P.C.MISHRA Vs. CBI
|
January 15, 2014 |
|
P.D. VERMA AND CO. Vs. LAXMI BUILDERS
|
October 29, 2014 |
|
P.J. POTHEN Vs. SANGHAMITRA (CGHS) SOCIETY
|
November 14, 2014 |
|
P.K. SHARMA Vs. KAMLESH SHARMA
|
July 17, 2014 |
|
P.K. SHARMA Vs. STATE THROUGH C.B.I.
|
May 2, 2014 |
|
P.P. JEWELLERS Vs. PP GOLD CONSULTANCY PVT. LTD.
|
September 29, 2014 |
|
P.P. SINGH Vs. C.B.I.
|
March 13, 2014 |
|
P.P. VAIDYA Vs. IFCI LTD
|
May 6, 2014 |
|
P.R SIVANANDAN NAIR Vs. SAIPEM INDIA PROJECTS LTD
|
May 8, 2014 |
|
P.S. RANA Vs. UOI
|
February 25, 2014 |
|
PACIFIC INDIA TRADE CONCERN Vs. COMMISSIONER OF CUSTOMS
|
February 21, 2014 |
|
PADMINI TECHNOLOGY LTD Vs. JYOTI SARUP MITTAL
|
March 12, 2014 |
|
PALTOO RAM Vs. UMA DEVI
|
January 2, 2014 |
|
PAMINDER GUJRAL Vs. VIJAY KUMAR PAUL
|
October 31, 2014 |
|
PANDIT MUNSHI AND ASSOCIATES LTD. Vs. UNION OF INDIA AND ORS.
|
October 1, 2014 |
|
PANKAJ Vs. STATE NCT OF DELHI
|
September 23, 2014 |
|
PANKAJ ALIAS PRAVEEN Vs. STATE
|
May 16, 2014 |
|
PANKAJ BAJAJ Vs. MEENAKSHI SHARMA
|
May 9, 2014 |
|
PANKAJ KUMAR Vs. HUKAM CHAND
|
January 9, 2014 |
|
PANKAJ KUMAR Vs. STATE
|
April 17, 2014 |
|
PANKAJ KUMAR TIWARI Vs. VICE CHANCELLOR
|
May 2, 2014 |
|
PANKAJ KUMAR TIWARI AND ORS. Vs. VICE-CHANCELLOR UNIVERSITY OF DELHI AND ORS.
|
October 14, 2014 |
|
PANKJANI SWAIN Vs. STATE
|
May 20, 2014 |
|
PANNA LAL Vs. STATE
|
July 21, 2014 |
|
PANNALAL RATHORE Vs. M/S. W.H DEETH (BALLABGARH) & CO.
|
February 12, 2014 |
|
PANORAMA EXPORTS PVT LTD Vs. NANDU BHARDWAJ
|
November 19, 2014 |
|
PAPPU Vs. STATE
|
August 25, 2014 |
|
PAPPU SINGH @ RAJU Vs. STATE
|
August 1, 2014 |
|
PARAG JAIN Vs. RAJNI JAIN AND ORS.
|
November 17, 2014 |
|
PARAG SETH Vs. STATE OF NCT OF DELHI
|
September 17, 2014 |
|
PARAMBIR SINGH Vs. STATE & ANOTHER
|
August 25, 2014 |
|
PARAMJEET Vs. STATE OF NCT DELHI & ORS
|
September 8, 2014 |
|
PARAMJIT SINGH Vs. STATE (NCT OF DELHI)
|
July 4, 2014 |
|
PARAMOUNT CORP Vs. ALPHA OVERSEAS
|
March 3, 2014 |
|
PARAMOUNT CORP. Vs. ALPHA OVERSEAS
|
March 13, 2014 |
|
PARAMOUNT PLASTICINDUSTRIES Vs. CORPORATION BANK
|
September 26, 2014 |
|
PARAS DYES & CHEMICALS & ORS Vs. PRADYOT KUMAR GHOSH & ORS
|
September 29, 2014 |
|
PARAS GULATI Vs. RAM CHANDER
|
October 29, 2014 |
|
PARAS JAIN Vs. INSTITUTE OF COMPANIES SECRETARIES OF INDIA
|
April 22, 2014 |
|
PARDEEP @ SANDY Vs. STATE
|
March 12, 2014 |
|
PARDEEP DEV; VISHNU VISHWAS Vs. STATE
|
November 5, 2014 |
|
PARDEEP KHATRI Vs. STATE
|
November 11, 2014 |
|
PARIMAL MANDIR Vs. BHARAT VASI SUGANDHIT DHOOP & ORS
|
February 21, 2014 |
|
PARIVAR SEVA SANSTHA Vs. MARIE STOPES INTERNATIONAL
|
May 30, 2014 |
|
PARKASH CHAND Vs. STATE
|
March 18, 2014 |
|
PARLE AGRO PVT. LTD. AND ORS. Vs. ANMOL LIFELINE
|
December 16, 2014 |
|
PARMANAND Vs. BALRAM BAHRI
|
July 23, 2014 |
|
PARMESHWAR RAM Vs. UNION OF INDIA
|
May 8, 2014 |
|
PARMESHWARI Vs. STATE
|
August 19, 2014 |
|
PARMINDER KAUR Vs. STATE
|
August 1, 2014 |
|
PARMINDER SINGH Vs. VIRENDER PAL SINGH JOLLY
|
April 1, 2014 |
|
PARTEEK FINANCE AND INVESTMENT COMPANY LIMITED Vs. STATE
|
November 21, 2014 |
|
PARVEEN KUMAR BENIWAL Vs. GOVT. OF NCT OF DELHI
|
December 22, 2014 |
|
PARVEEN SHARMA AND ORS. Vs. UNION OF INDIA
|
October 14, 2014 |
|
PARVESH Vs. DHARMENDER
|
April 17, 2014 |
|
PARVESH KUMAR & ORS Vs. STATE & ANR
|
September 12, 2014 |
|
PARVEZ ALIAS BABLU CHIKNA Vs. STATE
|
May 15, 2014 |
|
PARVINDAR SINGH Vs. SENBO ENGINEERING LTD
|
November 17, 2014 |
|
PARVINDER SINGH SAWHNEY Vs. TALAGANG GROUP HOUSING COOPERATIVE SOCIETY
|
May 27, 2014 |
|
PASHOK TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PR
|
September 18, 2014 |
|
PASUPATI SPINNING AND WEAVING MILLS LTD & ANR Vs. NITI JAIN & ORS
|
December 1, 2014 |
|
PASUPATI SPINNING AND WEAVING MILLS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 4, 2014 |
|
PATEL ROADWAYS LTD Vs. KALLO
|
March 10, 2014 |
|
PATEL ROADWAYS LTD. Vs. P.O. INDUSTRIAL TRIBUNAL
|
December 12, 2014 |
|
PAWAN Vs. STATE
|
April 2, 2014 |
|
PAWAN @ AMIT @ TINKU Vs. STATE NCT OF DELHI
|
September 3, 2014 |
|
PAWAN @ DIGGI Vs. STATE
|
January 24, 2014 |
|
PAWAN CHAWLA Vs. STATE
|
October 17, 2014 |
|
PAWAN GARG Vs. SOMCHAI CHAISRI CHAWALA
|
November 3, 2014 |
|
PAWAN GUPTA @ PAWAN KUMAR @ PARVEEN KUMAR Vs. STATE
|
January 9, 2014 |
|
PAWAN KUMAR Vs. SHIV CHAUDHARY & ORS
|
March 5, 2014 |
|
PAWAN KUMAR Vs. STATE
|
July 24, 2014 |
|
PAWAN KUMAR & ANR Vs. SAT NARAIN KAUSHIK
|
August 27, 2014 |
|
PAWAN KUMAR AGGARWAL Vs. COMMISSIONER OF INCOME TAX
|
May 6, 2014 |
|
PAWAN KUMAR AGGARWAL Vs. INCOME TAX OFFICER
|
November 27, 2014 |
|
PAWAN KUMAR GARG Vs. BHARAT SANCHAR NIGAM LTD
|
July 14, 2014 |
|
PAWAN KUMAR GUPTA Vs. VINAY MALANI
|
May 30, 2014 |
|
PAWAN KUMAR JAIN Vs. UOI
|
May 29, 2014 |
|
PAWAN KUMAR KOHLI Vs. SUESH KUMAR KOHLI
|
May 20, 2014 |
|
PAWAN MISHRA Vs. STATE
|
November 18, 2014 |
|
PAWAN PATHAK Vs. CHHAJJU RAM
|
January 6, 2014 |
|
PAWAN SAHANI Vs. STATE NCT OF DELHI
|
January 30, 2014 |
|
PAYAL VISIONS PVT LTD Vs. RADHIKA CHAUDHARY
|
August 27, 2014 |
|
PCDF LTD. (UP) Vs. GOVT. OF NCT OF DELHI
|
February 24, 2014 |
|
PCLIT SOLUTIONS PVT LTD Vs. MTECH SOLUTIONS
|
October 31, 2014 |
|
PEEYUSH AGARWAL Vs. SANJIV BHAVNANI
|
April 3, 2014 |
|
PEGASUS ASSETS RECONSTRUCTION PVT LTD Vs. PUNJAB TRACTOR & ORS
|
August 12, 2014 |
|
PEGASUS COMPUTERS Vs. KOTAL MAHINDRA PRIMUS LTD & ORS
|
July 24, 2014 |
|
PEGASUS COMPUTERS Vs. STATE
|
August 25, 2014 |
|
PEPSI FOODS PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 7, 2014 |
|
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2014 |
|
PEPSICO, INC Vs. PSI GANESH MARKETING
|
May 19, 2014 |
|
PEPSICO. INC Vs. AQUA MINERAL
|
April 30, 2014 |
|
PERFETTI VAN MELLE INDIA PVT. LTD Vs. MAHEK ENTERPRISES
|
July 15, 2014 |
|
PERFETTI VAN MELLES.P.A Vs. ANIL BAJAJ
|
February 17, 2014 |
|
PERNOD RICARD INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS)
|
January 29, 2014 |
|
PERNOD RICARD INDIA PVT. LTD. Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
February 4, 2014 |
|
PERPETUUITI TECHNOSOFT SERVICE PVT. LTD. Vs. SANOVI TECHNOLOGIES (INIDA) PVT. LTD.
|
November 24, 2014 |
|
PERRY KANSAGRA Vs. SMRITI MADAN KANSAGRA
|
May 26, 2014 |
|
PFIZER PRODUCTS Vs. R.K. SINGH
|
March 25, 2014 |
|
PFIZER PRODUCTS, INC Vs. MITTAL NATHALAL PATEL AND ORS.
|
August 6, 2014 |
|
PGS GEOPHYSICAL AS Vs. ADDITIONAL DIRECTOR OF INCOME TAX
|
July 9, 2014 |
|
PHILIP MORRIS PRODUCTS S.A Vs. SAMEER
|
March 10, 2014 |
|
PHILIP MORRIS PRODUCTS S.A. & ANR. Vs. ANIL KUMAR SINGH & ORS.
|
March 10, 2014 |
|
PHONOGRAPHIC PERFORMANCE LIMITED Vs. M/S. SPRING CLUB
|
March 11, 2014 |
|
PHOOL KUMARI Vs. SHYAMBIR TYAGI
|
October 1, 2014 |
|
PHOOL SINGH Vs. SH MAMAN & ANR
|
March 5, 2014 |
|
PHOOL WATI Vs. STATE
|
February 11, 2014 |
|
PHULGITA Vs. KRISHAN KUMAR & ORS
|
July 21, 2014 |
|
PIL MUMBAI PVT LTD & ORS Vs. STATE & ORS
|
August 27, 2014 |
|
PINKI & ORS Vs. PERVEEN KUMAR & ORS
|
September 25, 2014 |
|
PINKY SHARMA Vs. UNION OF INDIA
|
December 4, 2014 |
|
PINTOJI FOODS PVT LTD Vs. PUNJAB NATIONAL BANK & ANR
|
September 24, 2014 |
|
PINTOO GAUTAM & ORS Vs. STATE & ANR
|
September 17, 2014 |
|
PIONEER HI-BRED INTERNATIONAL, INC. Vs. PIONEER AGROVISION LIMITED
|
December 23, 2014 |
|
PIONEER INDUSTRIES LTD Vs. GOVENMENT OF NATIONAL CAPITAL & ANR
|
August 14, 2014 |
|
PIYALI DAS GUPTA Vs. SHANTANU DAS GUPTA
|
November 12, 2014 |
|
PLANET COLORS ECO TOWNSHIPS LTD. Vs. STATE BANK OF INDIA
|
July 1, 2014 |
|
PLANET M. RETAIL LTD. Vs. SELECT INFRASTRUCTURE PVT. LTD.
|
September 19, 2014 |
|
PODDAR POLYMERS Vs. GOVT OF NCT OF DELHI & ORS
|
December 15, 2014 |
|
POLO/LAUREN COMPANY, L.P. Vs. SIDDHARTH CHIBBA
|
April 1, 2014 |
|
PONTY SINGH Vs. ANU SINGH BHATIA
|
January 6, 2014 |
|
PONTY SINGH Vs. ANU SINGH BHATIA
|
March 12, 2014 |
|
POOJA SAXENA Vs. UNION BANK OF INDIA
|
August 5, 2014 |
|
POOJA SHARMA Vs. UNION OF INDIA & ORS
|
November 17, 2014 |
|
POONAM Vs. V.P.SHARMA
|
February 25, 2014 |
|
POONAM Vs. GOVT OF NCT OF DELHI AND ORS
|
March 7, 2014 |
|
POONAM ARORA Vs. SURENDER KAPOOR & ORS
|
September 17, 2014 |
|
POONAM CHAND GOEL Vs. HANUMAN DASS GOEL
|
May 8, 2014 |
|
POONAM CHOPRA Vs. SATISH CHOPRA
|
November 5, 2014 |
|
POONAM GARG Vs. CHIEF MANAGER, STATE BANK OF PATIALA
|
January 10, 2014 |
|
POONAM GUPTA Vs. GNCT OF DELHI
|
August 11, 2014 |
|
POONAM MALHOTRA Vs. UNION BANK OF INDIA
|
February 6, 2014 |
|
POORAN CHAND SHARMA Vs. UNION OF INDIA
|
August 20, 2014 |
|
POSH EXPORTS PRIVATE LTD Vs. REGISTRAR OF COMPANIES
|
December 16, 2014 |
|
PP JEWELLERS PVT. LTD. Vs. MODERN NEW KAPOOR JEWELLERS PVT. LTD.
|
February 4, 2014 |
|
PRABHA GOEL Vs. NIRMAL KUMARI JAIN
|
November 12, 2014 |
|
PRABHA MISHRA & ORS Vs. STATE & ANR
|
November 26, 2014 |
|
PRABHA NANDI Vs. GOPA GUPTA & ANR
|
August 11, 2014 |
|
PRABHAKAR SINGH Vs. UNION OF INDIA
|
August 7, 2014 |
|
PRABHAT SINGH Vs. STATE
|
July 8, 2014 |
|
PRABHJEET SINGH Vs. STATE & ORS
|
August 26, 2014 |
|
PRABHU DAYAL Vs. MOHAN BABU SHARMA & ANR
|
September 24, 2014 |
|
PRABHU DAYAL SHARMA Vs. STATE OF NCT OF DELHI
|
May 30, 2014 |
|
PRABHU DAYAL TRILOK CHAND Vs. ORIENTAL INSURANCE CO LTD
|
January 6, 2014 |
|
PRACHI NARAYAN Vs. LALIT NARAYAN
|
November 25, 2014 |
|
PRADEEP Vs. STATE
|
September 29, 2014 |
|
PRADEEP Vs. STATE
|
May 13, 2014 |
|
PRADEEP Vs. STATE (GOVT. OF NCT) DELHI
|
November 27, 2014 |
|
PRADEEP @ KULDEEP Vs. STATE
|
December 1, 2014 |
|
PRADEEP CHAND GIRI Vs. HARISH SETHI
|
May 20, 2014 |
|
PRADEEP CHHABRA Vs. INDIAN OIL CORPORATION
|
November 27, 2014 |
|
PRADEEP KUMAR Vs. STATE
|
May 27, 2014 |
|
PRADEEP KUMAR Vs. HINDUSTAN PAPER CORPN. LTD. AND ANR.
|
March 20, 2014 |
|
PRADEEP KUMAR Vs. UNION OF INDIA
|
July 9, 2014 |
|
PRADEEP KUMAR Vs. MUKESH KUMAR JAIN
|
July 31, 2014 |
|
PRADEEP KUMAR KHANEJA Vs. JAGRANI
|
September 24, 2014 |
|
PRADEEP KUMAR SAHU Vs. UNION OF INDIA AND ORS.
|
November 24, 2014 |
|
PRADEEP MULLICK Vs. SHER SINGH & ORS
|
November 27, 2014 |
|
PRADEEP SAINI Vs. SHEELA ARORA
|
March 14, 2014 |
|
PRADEEP SHAH Vs. STATE
|
September 19, 2014 |
|
PRADEEP SINGH Vs. UNION OF INDIA
|
December 3, 2014 |
|
PRADEEP SURI Vs. SIMMI SURI
|
August 20, 2014 |
|
PRADYOT K. MISRA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
February 17, 2014 |
|
PRAHLAD Vs. STATE
|
December 17, 2014 |
|
PRAHLAD SINGH Vs. UNION OF INDIA
|
May 23, 2014 |
|
PRAKASH CHAND Vs. ICICI BANK LTD
|
January 28, 2014 |
|
PRAKASH DEVI Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
December 10, 2014 |
|
PRAKASH DHINGRA Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
December 16, 2014 |
|
PRAKASH KAUR CHADHA Vs. SUDESH MEHTA
|
November 12, 2014 |
|
PRAKASH MALI @ DABBI Vs. STATE OF DELHI
|
March 21, 2014 |
|
PRALEEN CHOPRA Vs. DEWAN HOUSING FINANCE CORPORATION PVT. LTD.
|
December 23, 2014 |
|
PRAMOD AGARWAL Vs. LUMINIOUS POWER TECHNOLOGIES P. LTD.
|
February 12, 2014 |
|
PRAMOD ARORA Vs. HON'BLE LT. GOVERNOR OF DELHI
|
April 3, 2014 |
|
PRAMOD AUTO PARTS PVT. LTD. Vs. CUS. & C. EX. SETTLEMENT COMMISSION
|
August 13, 2014 |
|
PRAMOD KUMAR GUPTA Vs. STATE
|
September 15, 2014 |
|
PRAMOD SINGH & ORS Vs. STATE & ORS
|
September 3, 2014 |
|
PRAN GOPAL CHATTERJEE Vs. JAIN SONS EXPORT CORPORATION
|
December 16, 2014 |
|
PRANEETA SONI Vs. PANCHSHILA HOSPITALITY VENTURES LTD
|
April 4, 2014 |
|
PRANESH GUPTA Vs. JAGDISH BANSILAL KHURANA
|
May 23, 2014 |
|
PRASHANT JAIN Vs. STATE
|
January 8, 2014 |
|
PRASHATN CHAUHAN Vs. UNIVERSITY OF DELHI & ANR
|
September 26, 2014 |
|
PRASHUN JAIN Vs. COMMISSIONER OF CUS. (IMPORT & GENERAL)
|
October 31, 2014 |
|
PRATAP NARAIN MATHUR Vs. MCD
|
January 28, 2014 |
|
PRATAP SINGH Vs. JAGJEEWAN
|
February 7, 2014 |
|
PRATAP SINGH Vs. STATE (GOVT. OF NCT) DELHI
|
November 3, 2014 |
|
PRATAP SINGH BIST Vs. UNIVERSITY OF DELHI
|
April 1, 2014 |
|
PRATHIBA M. SINGH Vs. SINGH & ASSOCIATES
|
October 14, 2014 |
|
PRATIMA KESHWANI Vs. SHANTA L KESHWANI
|
April 23, 2014 |
|
PRAVEEN Vs. STATE
|
August 21, 2014 |
|
PRAVEEN Vs. THE STATE
|
November 10, 2014 |
|
PRAVEEN AGARWAL Vs. C B I
|
September 19, 2014 |
|
PRAVEEN BANSAL Vs. FINANCIAL COMMISSIONER
|
September 25, 2014 |
|
PRAVEEN BHUTANI Vs. USHA SETHI AND ORS.
|
December 16, 2014 |
|
PRAVEEN KUMAR Vs. STATE & ORS
|
September 8, 2014 |
|
PRAVEEN KUMAR Vs. VIKAS BATRA & ANR
|
November 27, 2014 |
|
PRAVEEN KUMAR Vs. RELIANCE GENERAL CO. LTD.
|
March 12, 2014 |
|
PRAVEEN KUMAR Vs. GOVT. OF NCT OF DELHI
|
July 15, 2014 |
|
PRAVEEN KUMAR Vs. UNION OF INDIA
|
December 3, 2014 |
|
PRAVEEN KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 8, 2014 |
|
PRAVEEN OBEROI Vs. RAJ KUMARI
|
January 10, 2014 |
|
PRAVEEN SHARMA Vs. STATE
|
November 19, 2014 |
|
PREETESH RAMAN SINGH Vs. DELHI HIGH COURT THROUGH REGISTRAR GENERAL
|
March 21, 2014 |
|
PREETI ARORA Vs. ANIKET SUBHASH KORE
|
January 27, 2014 |
|
PREETI CHANDRA Vs. KAUTEN KRAFT
|
August 21, 2014 |
|
PREETI SATIJA Vs. RAJ KUMARI
|
January 15, 2014 |
|
PREM CHAND Vs. MADHU RANI AND ORS
|
September 10, 2014 |
|
PREM CHAND Vs. RAM NATH DECEASED THROUGH LRS
|
February 21, 2014 |
|
PREM CHAND Vs. STATE
|
February 18, 2014 |
|
PREM CHAND GUPTA & ORS Vs. CHIEF POSTMASTER & ORS
|
August 12, 2014 |
|
PREM CHAND SHARMA Vs. GANNON DUNKEREY & CO LTD
|
January 24, 2014 |
|
PREM KUMAR Vs. UNION OF INDIA
|
March 3, 2014 |
|
PREM KUMAR @ KALU Vs. STATE (GOVT. OF NCT) DELHI
|
February 4, 2014 |
|
PREM KUMARI Vs. STATE
|
February 17, 2014 |
|
PREM NATH Vs. STATE
|
November 7, 2014 |
|
PREM NATH CHOPRA Vs. ARUN CHOPRA
|
January 8, 2014 |
|
PREM NATH CHOPRA Vs. ARUN CHOPRA
|
February 26, 2014 |
|
PREM NATH EX-D MEN-11 Vs. UNION OF INDIA AND ANR
|
January 6, 2014 |
|
PREM RAJ Vs. LAND & BUILDING DEPARTMENT
|
September 18, 2014 |
|
PREM RAJ CHAUDHRY (SINCE DECD ) AND ORS Vs. BABU RAM GUPTA & ORS
|
November 28, 2014 |
|
PREM SAGAR JAIN Vs. ADITYA OVERSEAS AND ANR
|
September 1, 2014 |
|
PREM SARUP Vs. SAVITRI DEVI & ORS
|
March 10, 2014 |
|
PREM SINGH Vs. DHARM SINGH
|
July 2, 2014 |
|
PREM SINGH Vs. THE STATE
|
July 18, 2014 |
|
PREM SINGH Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
|
April 24, 2014 |
|
PREM SINGH Vs. STATE OF DELHI
|
August 5, 2014 |
|
PREM SINGH AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
March 31, 2014 |
|
PREM SINGH DHINGRA Vs. GOVT. OF NCT OF DELHI
|
November 3, 2014 |
|
PREMIER SHIPPING AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2014 |
|
PRIME MEIDEN LTD Vs. RAMKY INFRASTRUCTURE LTD
|
December 10, 2014 |
|
PRIMORDIAL SYSTEMS PVT. LTD. Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD.
|
October 10, 2014 |
|
PRINCE @ JITENDER & ANR Vs. GOVT OF NCT OF DELHI & ANR
|
September 23, 2014 |
|
PRINCE GARG Vs. GOVT OF NCT
|
January 29, 2014 |
|
PRIT PAL SINGH Vs. RAMESH KUMAR DORA
|
January 6, 2014 |
|
PRIT PAL SINGH BHASIN Vs. S. RANBIR SINGH
|
August 25, 2014 |
|
PRITAM KAUR Vs. ASHOK
|
December 1, 2014 |
|
PRITHVI SINGH Vs. AZADPUR AGRICULTURE PRODUCE MARKET COMMITTEE
(AAP
|
August 27, 2014 |
|
PRITOSH SHARMA Vs. STATE (NCT OF DELHI)
|
November 18, 2014 |
|
PROCTER & GAMBLE MANUFACTURING (TIANJIN) CO. LTD. Vs. ANCHOR HEALTH & BEAUTY CARE PVT. LTD.
|
May 30, 2014 |
|
PROGETTO GRANO S.P.A. Vs. LAL MAHAL LIMITED
|
May 29, 2014 |
|
PROMILA GHAI Vs. ORIENTAL BANK OF COMMERCE
|
May 23, 2014 |
|
PROMINENT ADVERTISING SERVICES Vs. KOUTONS RETAIL INDIA LIMITED
|
March 26, 2014 |
|
PT MUNSHI RAM & ASSOCIATES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
August 27, 2014 |
|
PUBLIC WORKS DEPARTMENT Vs. M/S. NAVAYUGA ENGINEERING CO LTD. & ANR.
|
March 31, 2014 |
|
PULKIT KHURANA Vs. NATIONAL LAW UNIVERSITY, DELHI
|
January 2, 2014 |
|
PULSE REALTY PRIVATE LIMITED Vs. STATE
|
November 7, 2014 |
|
PUNEET KAUSHIK Vs. UNION OF INDIA
|
December 19, 2014 |
|
PUNEET KUMAR JAIN Vs. MSTC LIMITED
|
May 7, 2014 |
|
PUNEET SIKAND Vs. GNCTD
|
April 22, 2014 |
|
PUNIT VOHRA Vs. UNION OF INDIA
|
March 31, 2014 |
|
PUNJAB & SIND BANK Vs. MOHD. TAYYAB
|
March 3, 2014 |
|
PUNJAB & SIND BANK Vs. TEJWANT SINGH
|
July 11, 2014 |
|
PUNJAB & SIND BANK Vs. BALBIR SINGH KOHLI
|
August 22, 2014 |
|
PUNJAB NATIONAL BANK Vs. GIAN PRAKASH
|
November 26, 2014 |
|
PUNJAB NATIONAL BANK ALL CADRE COOP THRIFT AND CRE Vs. PUNJAB NATIONAL BANK
|
October 10, 2014 |
|
PUNJAB STAINLESS STELLHOUSE Vs. SANGEETA KEDIA
|
September 1, 2014 |
|
PUNNOOSE K. ELIAS Vs. RAM PARSHAD
|
December 9, 2014 |
|
PURAN CHAND AGGARWAL Vs. LEKH RAJ
|
April 16, 2014 |
|
PURAN CHAND KHANDELWAL Vs. KEWAL
|
November 18, 2014 |
|
PURAN VERMA Vs. STATE (NCT) OF DELHI
|
August 5, 2014 |
|
PURFORM LIMITED Vs. OK PLAY INDIA LTD
|
March 19, 2014 |
|
PURNIMA LAL Vs. UDIT AGRAWAL, IAS
|
July 16, 2014 |
|
PURSHOTTAM DASS Vs. JAGMOHAN GOLA
|
November 21, 2014 |
|
PURUSHOTTAM JAJODIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
July 24, 2014 |
|
PUSHPA Vs. VIBHU GUPTA
|
July 24, 2014 |
|
PUSHPA & ORS. Vs. S. GURBAKSH SINGH & ORS.
|
March 10, 2014 |
|
PUSHPA LATA PURWAR Vs. STATE
|
August 14, 2014 |
|
PUSHPA RANI & ORS Vs. DDA
|
January 20, 2014 |
|
PUSHPA SHARMA Vs. V.V.GUJRAL
|
January 30, 2014 |
|
PUSHPENDRA MOHAN DHINGRA Vs. GOVT NCT OF DELHI & ORS
|
November 13, 2014 |
|
PUSHPESH SINHA Vs. RAJIV BATRA
|
May 15, 2014 |
|
PUSHPINDERA Vs. STATE OF NCT OF DELHI
|
May 8, 2014 |
|
PYARE LAL Vs. STATE(GOVT. OF NCT) DELHI
|
August 21, 2014 |
|
PYARE LAL Vs. M/S. KORES (INDIA) LTD.
|
April 2, 2014 |
|
PYARELAL Vs. SHEELA DEVI
|
December 3, 2014 |
|
R C KOHLI Vs. SPORTS GOODS EXPORT PROMOTION COUNCIL
|
April 16, 2014 |
|
R D GOEL & CO PVT LTD Vs. OK PLAY INDIA LTD
|
September 8, 2014 |
|
R K BUDHIRAJA Vs. STATE
|
May 29, 2014 |
|
R K JAIN Vs. CHAIRMAN, INCOME TAX SETTLEMENT COMMISSION
|
December 5, 2014 |
|
R K KWATRA & ORS Vs. STATE & ANR
|
March 20, 2014 |
|
R K NAFRIA Vs. UOI
|
May 12, 2014 |
|
R L VERMA Vs. S KOTAK MAHINDRA BANK LTD
|
March 14, 2014 |
|
R N UPADHAYAY Vs. BSES RAJDHANI POWER LTD
|
February 24, 2014 |
|
R P KHOSLA Vs. HON'BLE COMPANY LAW BOARD
|
January 15, 2014 |
|
R R GAUTAM Vs. P K GUPTA, COMMISSIONER, MUNICIPAL CORPORATION OF
|
March 3, 2014 |
|
R S MISRA Vs. U O I & ORS
|
August 6, 2014 |
|
R S SOLUTIONS Vs. DAN BLOCKS BRAKES INDIA PVT LTD
|
September 16, 2014 |
|
R SHYAMALA AND ANR Vs. UNION OF INDIA & ORS
|
September 23, 2014 |
|
R. JAYASHREE Vs. UNION OF INDIA
|
July 21, 2014 |
|
R. KOTHANDARAMAN Vs. LOK SABHA SECRETARIAT
|
October 1, 2014 |
|
R. MUTHUSWAMY Vs. THE MANAGEMENT OF M/S. BHOR INDUSTRIES LTD.
|
December 16, 2014 |
|
R. RAMAMURTHY Vs. ITC LIMITED
|
April 24, 2014 |
|
R.B. SETH JESSA RAM & BROS Vs. M.K. GAUR
|
July 21, 2014 |
|
R.C. JAIN Vs. STATE NCT OF DELHI
|
May 7, 2014 |
|
R.J. MISTRY SONS & CO. AND ORS. Vs. HIMANI GUPTA AND ORS.
|
October 14, 2014 |
|
R.K. BHARDWAJ AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL (NDMC) AND ORS.
|
July 25, 2014 |
|
R.K. SHARMA Vs. UNION OF INDIA
|
January 31, 2014 |
|
R.K. TANWAR Vs. UOI
|
November 28, 2014 |
|
R.K.B.K. FISCAL SERVICES PVT. LTD. Vs. ISHWAR DAYAL KANSAL
|
April 15, 2014 |
|
R.K.PABBI Vs. DDA
|
January 9, 2014 |
|
R.K.PATHAK Vs. UNION OF INDIA
|
January 2, 2014 |
|
R.M. ENTERPRISES Vs. RADHEY SHAM GUPTA
|
January 6, 2014 |
|
R.N. VIRMANI Vs. UNIVERSITY OF DELHI
|
April 30, 2014 |
|
R.P. KHOSLA Vs. CONNAUGHT PLAZA RESTAURANT PVT. LTD.
|
April 28, 2014 |
|
R.P. KHOSLA Vs. HONBLE COMPANY LAW BOARD
|
July 11, 2014 |
|
R.P. LUTHRA Vs. CBI
|
October 14, 2014 |
|
R.P. TOLANI Vs. UOI
|
May 23, 2014 |
|
R.R. KABEL LIMITED Vs. M/S. INCAB INDUSTRIES LTD.
|
April 24, 2014 |
|
R.V. AHILA Vs. M/S. VXL REALTORS PVT. LTD.
|
March 26, 2014 |
|
R.V.AHIRWAL Vs. K.K.SACHAN
|
January 3, 2014 |
|
RABIBUL Vs. STATE
|
October 31, 2014 |
|
RABINDER KAUR & ORS Vs. STATE & ANR
|
November 27, 2014 |
|
RADHA NIGAM Vs. MANAS BANSAL
|
May 15, 2014 |
|
RADHEY SHYAM Vs. KAMALJEET SINGH BHATIA
|
May 22, 2014 |
|
RADHEY SHYAM Vs. STATE
|
December 22, 2014 |
|
RADHEY SHYAM Vs. PUNJAB AND SIND BANK
|
November 17, 2014 |
|
RADHEY SHYAM AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
|
November 3, 2014 |
|
RADHEY SHYAM BAGLA (SINCE DECEASED) AND ORS Vs. RATNI DEVI KAHNANI (SINCE DECEASED) AND ORS
|
December 12, 2014 |
|
RADHEY SHYAM GUPTA Vs. RAHISUDDIN
|
February 11, 2014 |
|
RADIALS INTERNATIONAL Vs. ASSTT COMMISSIONER OF INCOME TAX
|
April 25, 2014 |
|
RADICO KHAITAN LIMITED Vs. BRIMA SAGAR MAHARASHTRA DISTILLERIES LTD.
|
October 15, 2014 |
|
RADLAY METAL PRODUCTS PVT. LTD. Vs. LEO ISPAT LTD.
|
May 5, 2014 |
|
RADNIK EXPORTS Vs. STANDARD CHARTERED BANK
|
July 1, 2014 |
|
RAFFLES INTERNATIONAL LTD. Vs. RAMANA
|
April 30, 2014 |
|
RAGHAV Vs. SATISH KUMAR SAINI
|
February 4, 2014 |
|
RAGHAV BAHL Vs. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDING
|
March 6, 2014 |
|
RAGHU NANDAN Vs. STATE
|
December 16, 2014 |
|
RAGHUBIR RAI Vs. PREM LATA
|
May 15, 2014 |
|
RAGHUBIR SINGH Vs. JAGDISH CHAND
|
May 5, 2014 |
|
RAGHUBIR SINGH & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
December 22, 2014 |
|
RAGHUNATH ROY Vs. ISHWARI DEVI
|
March 11, 2014 |
|
RAGHURAJ SINGH Vs. UNION OF INDIA
|
September 30, 2014 |
|
RAHUL Vs. STATE
|
October 31, 2014 |
|
RAHUL Vs. STATE OF DELHI
|
April 1, 2014 |
|
RAHUL Vs. STATE
|
August 14, 2014 |
|
RAHUL @ PARCHA Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 27, 2014 |
|
RAHUL @ SUNNY Vs. STATE (NCT OF DELHI)
|
January 28, 2014 |
|
RAHUL CARGO PVT LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
October 31, 2014 |
|
RAHUL DEV Vs. STATE
|
August 1, 2014 |
|
RAHUL GUPTA Vs. UNION OF INDIA
|
January 21, 2014 |
|
RAHUL JAIN Vs. BAJAJ ALLIANZ GENERAL
|
May 8, 2014 |
|
RAHUL JAIN @ SONU Vs. STATE
|
April 2, 2014 |
|
RAHUL MAKKAR Vs. STATE NCT OF DELHI
|
May 2, 2014 |
|
RAHUL MITTAL Vs. PAYAL AGGARWAL
|
December 5, 2014 |
|
RAHUL TYAGI Vs. STATE
|
April 15, 2014 |
|
RAINBOW PRINT-O NPACK PVT LTD Vs. UDIT GADHOK & ANR
|
December 3, 2014 |
|
RAINEE SINGH Vs. STATE
|
September 29, 2014 |
|
RAIS MIAN Vs. ABDUL SAMAD
|
August 25, 2014 |
|
RAJ BAHADUR Vs. THE STATE
|
July 21, 2014 |
|
RAJ BAL AND ORS. Vs. UNION OF INDIA
|
March 3, 2014 |
|
RAJ DULARI Vs. SURINDER KAUR
|
May 19, 2014 |
|
RAJ KAPOOR AND ORS. Vs. STATE AND ORS.
|
August 25, 2014 |
|
RAJ KHANNA Vs. MIRA CHAWLA
|
May 28, 2014 |
|
RAJ KUMAR Vs. STATE (NCT OF DELHI)
|
September 26, 2014 |
|
RAJ KUMAR Vs. STATE
|
April 24, 2014 |
|
RAJ KUMAR Vs. JEET SINGH
|
May 8, 2014 |
|
RAJ KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
|
January 9, 2014 |
|
RAJ KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 8, 2014 |
|
RAJ KUMAR @ NAVVYA Vs. STATE
|
May 21, 2014 |
|
RAJ KUMAR ARORA Vs. AJAY KUMAR
|
December 18, 2014 |
|
RAJ KUMAR GOEL Vs. BHAGWAN SINGH AND ORS.
|
July 17, 2014 |
|
RAJ KUMAR GURSAHANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 16, 2014 |
|
RAJ KUMAR PAHWA Vs. RAJIV GUPTA
|
November 27, 2014 |
|
RAJ KUMAR PRASAD & ANR. Vs. ABBOTT HEALTHCARE PVT. LTD.
|
September 10, 2014 |
|
RAJ KUMAR SETHI Vs. SUNIL KUMAR VERMA
|
July 15, 2014 |
|
RAJ KUMAR SHARMA Vs. UNION OF INDIA
|
July 1, 2014 |
|
RAJ KUMAR SHARMA Vs. P.O. INDUSTRIAL TRIBUNAL
|
May 7, 2014 |
|
RAJ KUMARI Vs. UNION OFINDIA
|
September 8, 2014 |
|
RAJ KUMARI & ANR Vs. SANJAY TANEJA
|
September 19, 2014 |
|
RAJ KUMARI DEVI & ORS. Vs. UNION OF INDIA
|
January 16, 2014 |
|
RAJ PAL Vs. STATE
|
July 1, 2014 |
|
RAJ PAL GOEL Vs. UNION OF INDIA
|
January 15, 2014 |
|
RAJ RANI Vs. SUMITRA PARASHAR
|
January 24, 2014 |
|
RAJ RANI JAIN Vs. RAVEESH CHAND JAIN
|
August 28, 2014 |
|
RAJ RATTAN SAMDARIA Vs. BALWANT SINGH AND ANR.
|
March 31, 2014 |
|
RAJ SINGH DAHIYA Vs. UNION OF INDIA & ANR
|
November 10, 2014 |
|
RAJ SOLVEX PVT. LTD. Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
|
January 9, 2014 |
|
RAJ VIDYA KENDER & ANR Vs. MOHAN LAL MAURYA
|
March 5, 2014 |
|
RAJ VIR SINGH MANN Vs. UOI
|
March 12, 2014 |
|
RAJA RAM Vs. STATE (GOVT. OF NCT OF DELHI)
|
March 31, 2014 |
|
RAJAN Vs. POONAM KHULLAR
|
February 4, 2014 |
|
RAJAN BHAGAT Vs. UNIN OF INDIA & ANR
|
December 24, 2014 |
|
RAJAN MALHOTRA Vs. ALLAHABAD BANK
|
April 21, 2014 |
|
RAJAN OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2014 |
|
RAJAN PRAKASH & ORS. Vs. DELHI POLICE THROUGH ITS COMMISSIONER & ANR.
|
March 31, 2014 |
|
RAJAN SAHA Vs. STATE GOVT. OF NCT OF DELHI
|
January 23, 2014 |
|
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 21, 2014 |
|
RAJBALA Vs. GIRI LAL @ GIRWAR SINGH (DECEASED) AND ORS
|
October 30, 2014 |
|
RAJBIR Vs. STATE
|
May 7, 2014 |
|
RAJBIR SINGH Vs. STATE
|
April 3, 2014 |
|
RAJBIR SINGH Vs. NATIONAL INS CO LTD
|
April 2, 2014 |
|
RAJBIR SINGH Vs. STATE
|
March 3, 2014 |
|
RAJBIR SINGH Vs. VIJAY SINGH
|
December 4, 2014 |
|
RAJDHANI INDUSTRIAL CORPORATION Vs. VINOD KUMAR KALRA
|
May 15, 2014 |
|
RAJEEV BAKSHI Vs. STATE & ORS
|
August 27, 2014 |
|
RAJEEV DHAWAN Vs. CPIO, (SH. N. JAYARAMAN)
|
February 6, 2014 |
|
RAJEEV JAIN Vs. AARAV AGROTECH PVT. LTD.
|
December 22, 2014 |
|
RAJEEV KSHETRAPAL Vs. VINAY KSHETRAPAL
|
May 20, 2014 |
|
RAJEEV KUMAR Vs. UNION OF INDIA
|
May 28, 2014 |
|
RAJEEV KUMAR Vs. UNION OF INDIA
|
May 20, 2014 |
|
RAJEEV KUMAR Vs. UNION OF INDIA
|
August 1, 2014 |
|
RAJEEV KUMAR Vs. MICROSOFT CORPORATION
|
May 20, 2014 |
|
RAJEEV KUMAR Vs. STATE
|
August 28, 2014 |
|
RAJEEV KUMAR GOYAL @ RAJ KUMAR GOYAL Vs. STATE
|
August 8, 2014 |
|
RAJEEV RANJAN SINHA Vs. SUSHIL KUMAR SAXENA
|
May 8, 2014 |
|
RAJEEV SHARMA Vs. STATE NCT OF DELHI
|
December 1, 2014 |
|
RAJEEV SURANA Vs. OCM INDIA LTD & ORS
|
August 13, 2014 |
|
RAJEEV TEOTIA Vs. UNION OF INDIA
|
November 10, 2014 |
|
RAJENDER JAINA Vs. PREM BHATIA
|
December 11, 2014 |
|
RAJENDER KAUR & ANR Vs. LABH KAUR
|
September 24, 2014 |
|
RAJENDER KUMAR Vs. STATE & ANR
|
September 15, 2014 |
|
RAJENDER KUMAR Vs. MANJU
|
March 26, 2014 |
|
RAJENDER KUMAR Vs. GOVT. OF NCT OF DELHI
|
December 5, 2014 |
|
RAJENDER KUMAR Vs. STATE (GOVT. OF NCT, DELHI)
|
January 27, 2014 |
|
RAJENDER KUMAR JAIN Vs. SHIV KUMAR AND ORS
|
December 3, 2014 |
|
RAJENDER KUMAR SHARMA Vs. NORTH DELHI POWER LTD.
|
May 6, 2014 |
|
RAJENDER PRASAD Vs. CHAIRMAN-CUM-MD DELHI TRANSPORT CORPORATION & ORS
|
August 1, 2014 |
|
RAJENDER PRASAD GUPTA Vs. RAJEEV GAGERNA
|
March 20, 2014 |
|
RAJENDER PRASAD SHARMA Vs. NATIONAL HYDROELECRTIC POWER CORPORATION LTD
|
January 10, 2014 |
|
RAJENDER SAH AND ORS. Vs. SANTOSH KUMAR AND ORS.
|
May 9, 2014 |
|
RAJENDER SINGH Vs. UOI
|
December 11, 2014 |
|
RAJENDER SINGH Vs. GOVT. OF NCT OF DELHI
|
January 29, 2014 |
|
RAJENDER SINGH Vs. STATE & ORS
|
September 24, 2014 |
|
RAJENDER SINGH Vs. HARPREET KAUR & ORS
|
August 20, 2014 |
|
RAJENDER SINGH Vs. STATE BANK OF INDIA
|
January 3, 2014 |
|
RAJENDER SINGH & ORS Vs. GOVT OF NCT OF DELHI
|
November 20, 2014 |
|
RAJENDER SINGH @ THOLU & OTHERS Vs. STATE
|
September 30, 2014 |
|
RAJENDRA JHAKAL Vs. MUNNA KHAN
|
May 9, 2014 |
|
RAJENDRA KUMAR AND ORS. Vs. UNION OF INDIA
|
October 27, 2014 |
|
RAJENDRA SINGH RATHORE Vs. DELHI METRO RAIL CORPORATION
|
May 28, 2014 |
|
RAJESH Vs. STATE (NCT OF DELHI)
|
February 13, 2014 |
|
RAJESH Vs. STATE
|
July 15, 2014 |
|
RAJESH Vs. STATE
|
October 17, 2014 |
|
RAJESH @ PREM @ PAWAN Vs. STATE (GOVT. OF NCT) DELHI
|
February 10, 2014 |
|
RAJESH AGARWAL Vs. UNION OF INDIA
|
December 1, 2014 |
|
RAJESH ALIAS KHANNA Vs. TEJ PAL SINGH
|
February 10, 2014 |
|
RAJESH BANSAL Vs. A.S.RASTOGI
|
January 10, 2014 |
|
RAJESH BATRA Vs. RANBIR SINGH AHLAWAT
|
November 13, 2014 |
|
RAJESH BHASHIN & ANR Vs. JAGDISH SHARMA & ANR
|
September 15, 2014 |
|
RAJESH CHAUDHARY Vs. PAPPU PASWAN
|
April 4, 2014 |
|
RAJESH DABAS Vs. UNION OF INDIA & ORS
|
December 18, 2014 |
|
RAJESH DAHIMA Vs. STATE OF NCT
|
September 8, 2014 |
|
RAJESH DAHIMA AND ORS. Vs. STATE OF NCT
|
July 21, 2014 |
|
RAJESH GORA Vs. UOI
|
September 16, 2014 |
|
RAJESH GUPTA Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION
|
March 25, 2014 |
|
RAJESH JAIN Vs. AMIT JAIN
|
October 14, 2014 |
|
RAJESH KUMAR Vs. BHAGWANTI & ORS
|
February 26, 2014 |
|
RAJESH KUMAR Vs. STATE
|
September 23, 2014 |
|
RAJESH KUMAR Vs. HIGH COURT OF DELHI
|
September 18, 2014 |
|
RAJESH KUMAR Vs. STATE NCT OF DELHI
|
March 12, 2014 |
|
RAJESH KUMAR Vs. STATE OF NCT DELHI
|
July 3, 2014 |
|
RAJESH KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 29, 2014 |
|
RAJESH KUMAR @ RAJU Vs. STATE OF NCT OF DELHI
|
May 30, 2014 |
|
RAJESH KUMAR PATHAK Vs. STATE
|
September 15, 2014 |
|
RAJESH RISHI DEV Vs. STATE (GNCT OF DELHI)
|
September 19, 2014 |
|
RAJESH SHARMA Vs. KRISHAN KUMAR SHARMA
|
March 31, 2014 |
|
RAJESH SHARMA Vs. STATE
|
November 28, 2014 |
|
RAJESH SHARMA Vs. DELHI TRANSPORT CORPORATION
|
September 19, 2014 |
|
RAJESH SINGH Vs. UOI
|
May 19, 2014 |
|
RAJESH TANDON AND ORS Vs. MAGIQ INTERSHOPPE PVT LTD & ORS
|
August 7, 2014 |
|
RAJESH TYAGI Vs. RAMESH CHANDRA GUPTA
|
November 7, 2014 |
|
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
November 27, 2014 |
|
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
December 12, 2014 |
|
RAJESH VERMA & ANR Vs. STATE & ANR
|
August 21, 2014 |
|
RAJESHWARI Vs. SHIV CHAUDHARY & ORS
|
March 5, 2014 |
|
RAJINDER KUMAR Vs. PADMAVATI THR LEGAL HEIR
|
August 19, 2014 |
|
RAJINDER KUMAR AGGARWAL DHARAMSHALA TRUST Vs. OM PRAKASH VERMA
|
January 22, 2014 |
|
RAJINDER KUMAR ARORA Vs. RAJNI GUPTA
|
October 1, 2014 |
|
RAJINDER KUMAR GUPTA Vs. SANJEEV JAIN
|
January 22, 2014 |
|
RAJINDER KUMAR MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2014 |
|
RAJINDER KUMAR NARANG Vs. STATE
|
February 21, 2014 |
|
RAJINDER PRASAD Vs. STATE
|
May 19, 2014 |
|
RAJINDER PRASAD & ANR Vs. BASUDEO ROY & ORS
|
October 14, 2014 |
|
RAJINDER PRASAD SHARMA Vs. STATE
|
March 11, 2014 |
|
RAJINDER SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 11, 2014 |
|
RAJINDER SINGH Vs. SANTOSH DEVI
|
July 31, 2014 |
|
RAJINDER SINGH Vs. MAHINDER SINGH
|
February 4, 2014 |
|
RAJINDRA MOTWANI Vs. STATE
|
January 31, 2014 |
|
RAJIV Vs. STATE
|
March 10, 2014 |
|
RAJIV @ RAJ Vs. STATE
|
July 8, 2014 |
|
RAJIV BOOLCHAND JAIN Vs. UNION OF INDIA
|
August 1, 2014 |
|
RAJIV CHANANA Vs. DY. DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
September 19, 2014 |
|
RAJIV GUPTA & ANR Vs. UNION OF INDIA & ORS
|
November 24, 2014 |
|
RAJIV KANWAR Vs. STATE
|
August 5, 2014 |
|
RAJIV KUMAR GUPTA Vs. S.C. SWAMI
|
March 25, 2014 |
|
RAJIV PURUSOTHAMAN KUTTY & OTHER Vs. RELIGARE FINVEST LTD
|
November 11, 2014 |
|
RAJIV SHARMA Vs. STATE
|
September 11, 2014 |
|
RAJIV SINGH Vs. SPECIAL CABLES (P) LTD.
|
March 12, 2014 |
|
RAJKUMAR DYEING & PRINTING WORKS PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
November 19, 2014 |
|
RAJKUMAR PRASAD Vs. ABBOTT HEALTHCARE PVT.LTD.
|
August 15, 2014 |
|
RAJKUMARI KHANCHANDANI Vs. MANAGEMENT OF SES
|
January 3, 2014 |
|
RAJNI DEVI Vs. DINESH KUMAR SOMANI
|
February 24, 2014 |
|
RAJNISH KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
November 19, 2014 |
|
RAJPAL Vs. UNION OF INDIA
|
July 9, 2014 |
|
RAJPAL Vs. PRAKASH DEVI & ORS
|
October 1, 2014 |
|
RAJPAL Vs. GNCT OF DELHI
|
December 9, 2014 |
|
RAJPAL AND ORS. Vs. JAIPAL AND ORS.
|
November 18, 2014 |
|
RAJPAL SINGH Vs. DEEN DAYAL KAPIL
|
January 23, 2014 |
|
RAJPATI & ORS Vs. UNION OF INDIA
|
March 18, 2014 |
|
RAJRANI GARG & ANOTHER Vs. NAVEEN GARG AND OTHERS
|
October 30, 2014 |
|
RAJU Vs. VIJAY SINGH VERAM AND ANR
|
August 29, 2014 |
|
RAJU Vs. THE STATE
|
September 30, 2014 |
|
RAJU Vs. STATE
|
March 20, 2014 |
|
RAJU Vs. STATE
|
October 17, 2014 |
|
RAJU Vs. STATE GOVT. OF NCT OF DELHI
|
January 22, 2014 |
|
RAJU Vs. STATE OF NCT OF DELHI
|
April 3, 2014 |
|
RAJU Vs. STATE
|
December 5, 2014 |
|
RAJU @ RAJINDER Vs. STATE OF DELHI
|
January 27, 2014 |
|
RAJU @ RAJPAL Vs. THE STATE OF DELHI
|
July 17, 2014 |
|
RAJU @PREMI LAL (SINCE DECEASED) THR. L.RS Vs. UNION OF INDIA & ORS.
|
January 21, 2014 |
|
RAJVIR RANA Vs. GOVT OF NCT OF DELHI
|
August 4, 2014 |
|
RAJWATI Vs. STATE
|
September 5, 2014 |
|
RAKESH Vs. STATE NCT OF DELHI
|
December 10, 2014 |
|
RAKESH Vs. STATE
|
September 24, 2014 |
|
RAKESH Vs. STATE
|
May 9, 2014 |
|
RAKESH Vs. STATE
|
April 3, 2014 |
|
RAKESH Vs. NATIONAL INS CO LTD
|
April 2, 2014 |
|
RAKESH & ORS Vs. STATE & ANR
|
September 26, 2014 |
|
RAKESH @ SHANKER Vs. STATE
|
January 8, 2014 |
|
RAKESH AND A REALTORS (P) LTD. Vs. REGISTRAR OF COMPANIES
|
October 14, 2014 |
|
RAKESH BHAGAT AND ORS. Vs. NEENA AHUJA AND ORS.
|
May 16, 2014 |
|
RAKESH JAIN Vs. HEMLATA SHARMA
|
October 17, 2014 |
|
RAKESH JAIN Vs. UNION OF INDIA
|
September 24, 2014 |
|
RAKESH KAPOOR Vs. LATE KRISHNA PYARI THR LEGAL HEIRS & ANR
|
September 11, 2014 |
|
RAKESH KAPOOR Vs. UNION OF INDIA
|
February 19, 2014 |
|
RAKESH KHANDELWAL Vs. KRISHAN KUMAR KHANDELWAL
|
September 24, 2014 |
|
RAKESH KUMAR Vs. UNION OF INDIA & ANR
|
December 9, 2014 |
|
RAKESH KUMAR Vs. UNION OF INDIA AND ORS.
|
September 11, 2014 |
|
RAKESH KUMAR Vs. UNION OF INDIA & ORS
|
July 8, 2014 |
|
RAKESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 10, 2014 |
|
RAKESH KUMAR Vs. NITIN GARG
|
January 3, 2014 |
|
RAKESH KUMAR Vs. SAROJ MARWAH
|
January 24, 2014 |
|
RAKESH KUMAR Vs. GOVT OF NCT OF DELHI
|
January 23, 2014 |
|
RAKESH KUMAR Vs. STATE
|
May 7, 2014 |
|
RAKESH KUMAR Vs. STATE
|
March 31, 2014 |
|
RAKESH KUMAR Vs. STATE
|
May 30, 2014 |
|
RAKESH KUMAR AGGARWAL Vs. UNION OF INDIA
|
July 22, 2014 |
|
RAKESH KUMAR ARORA Vs. DEPARTMENT OF PFA, GOVT. OF NCT OF DELHI
|
December 16, 2014 |
|
RAKESH KUMAR GIRI Vs. UNION OF INDIA
|
August 8, 2014 |
|
RAKESH KUMAR GOYAL Vs. INDIAN OIL CORPORATION LTD
|
September 29, 2014 |
|
RAKESH KUMAR JAIN Vs. VIPIN KUMAR JAIN & ORS
|
January 24, 2014 |
|
RAKESH KUMAR JUNEJA Vs. HANS RAJ VIJ
|
July 22, 2014 |
|
RAKESH KUMAR SHARMA Vs. BSES RAJDHANI POWER LTD.
|
September 19, 2014 |
|
RAKESH KUMAR SHARMA & ORS Vs. SHASHI PRABHA SHARMA & ORS
|
December 22, 2014 |
|
RAKESH KUMAR SHARMA & SONS (HUF) Vs. BSES RAJDHANI POWER LTD & ANR
|
September 19, 2014 |
|
RAKESH KUMAR SINGH Vs. UNION OF INDIA
|
December 24, 2014 |
|
RAKESH KUMAR TALWAR & ORS Vs. STATE & ANR
|
September 25, 2014 |
|
RAKESH NANDA Vs. RENU GUPTA
|
October 31, 2014 |
|
RAKHI DEVI Vs. ASHOK KUMAR
|
February 25, 2014 |
|
RAKHI NANDWANA BOHRA Vs. STATE (NCT OF DELHI)
|
July 21, 2014 |
|
RAKHI NANDWANA BOHRA Vs. STATE (NCT OF DELHI) & ORS.
|
July 11, 2014 |
|
RALSON (INDIA) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
January 2, 2014 |
|
RALSON INDIA LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
January 3, 2014 |
|
RAM Vs. STATE
|
July 18, 2014 |
|
RAM ABHILAKH Vs. RAM PHAL TYAGI
|
August 8, 2014 |
|
RAM AVTAR Vs. STATE
|
September 2, 2014 |
|
RAM AVTAR Vs. STATE & ANR
|
December 19, 2014 |
|
RAM AVTAR SHARMA Vs. BHARAT SHARMA
|
September 26, 2014 |
|
RAM BABOO JAIN Vs. VIPIN KUMAR JAIN
|
September 25, 2014 |
|
RAM BABU GUPTA Vs. M/S. ADITYA BIRLA GROUP
|
March 31, 2014 |
|
RAM BAHADUR Vs. GOVT. OF NCT OF DELHI
|
October 9, 2014 |
|
RAM BHOG SINGH Vs. RAJIV SINHA
|
December 8, 2014 |
|
RAM BHOOL Vs. STATE GOVT OF NCT OF DELHI
|
February 25, 2014 |
|
RAM CHAND RUPANA Vs. STATE BANK OF PATIALA
|
May 16, 2014 |
|
RAM CHANDER Vs. KRISHAN KUMAR SHARMA
|
April 2, 2014 |
|
RAM CHARAN Vs. STATE NCT OF DELHI
|
May 8, 2014 |
|
RAM COLLEGE OF COMMERCE Vs. SUNNY GOEL
|
September 9, 2014 |
|
RAM GENERAL INSURANCE CO LTD Vs. SHABNAM & ORS
|
December 11, 2014 |
|
RAM GENERAL INSURANCE CO LTD Vs. RAMPAL @ RAJPAL & ORS
|
December 8, 2014 |
|
RAM GOPAL Vs. LT. GOVERNOR, GOVT. OF NCT
|
September 4, 2014 |
|
RAM GOPAL Vs. PURSHOTTAM DASS
|
August 6, 2014 |
|
RAM GOPAL SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
May 27, 2014 |
|
RAM JANAM SINGH Vs. UNION OF INDIA
|
October 28, 2014 |
|
RAM KALA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 23, 2014 |
|
RAM KARAN SINGH Vs. UNION OF INDIA
|
January 13, 2014 |
|
RAM KISHAN & ORS Vs. STATE & ANR
|
September 1, 2014 |
|
RAM KISHAN GUPTA Vs. SEED INFRASTRUCTURE AND SOLUTIONS PVT LTD
|
September 18, 2014 |
|
RAM KUMAR Vs. STATE
|
March 10, 2014 |
|
RAM KUMAR Vs. STATE
|
January 31, 2014 |
|
RAM KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
|
December 4, 2014 |
|
RAM KUMAR SHASTRI & ORS Vs. STATE & ANR
|
September 19, 2014 |
|
RAM KUMAR YADAV Vs. STATE (NCT OF DELHI)
|
November 19, 2014 |
|
RAM LADETH @ RAJESH AND ORS Vs. STATE AND ORS
|
March 10, 2014 |
|
RAM LAL Vs. RAMKESH GUPTA
|
March 20, 2014 |
|
RAM LAL MEENA Vs. UOI
|
February 3, 2014 |
|
RAM LAL MEHTA Vs. DIRECTOR OF ENFORCEMENT
|
March 11, 2014 |
|
RAM LALIT RAI Vs. KAMLA RANI
|
August 11, 2014 |
|
RAM MANGLANI Vs. STATE & ORS
|
May 30, 2014 |
|
RAM MOHAN GUPTA & ANR Vs. STATE & ANR
|
November 18, 2014 |
|
RAM MURAT Vs. DYNATECH CONTROLS (P) LTD.
|
October 30, 2014 |
|
RAM NARESH Vs. NARAYANI DEVI
|
October 10, 2014 |
|
RAM NATH MALIK Vs. TULSI NATH MALIK
|
January 20, 2014 |
|
RAM NIWAS Vs. STATE
|
August 22, 2014 |
|
RAM NIWAS MEENA Vs. GNCT OF DELHI
|
February 6, 2014 |
|
RAM NIWAS RANA Vs. ANIL KUMAR
|
February 25, 2014 |
|
RAM PAL Vs. STATE & ANR
|
August 25, 2014 |
|
RAM PAL CHAUHAN Vs. COUNTY APPARELS
|
September 9, 2014 |
|
RAM PAYARI Vs. UNION OF INDIA
|
March 31, 2014 |
|
RAM PHOOL SINGH Vs. STATE & ANR
|
September 24, 2014 |
|
RAM PRABHU SHARMA Vs. STATE
|
April 24, 2014 |
|
RAM PRAKASH Vs. STATE
|
December 10, 2014 |
|
RAM PRAKASH Vs. D.N. SRIVASTAVA
|
July 28, 2014 |
|
RAM PRAKASH Vs. NORTH DELHI MUNICIPAL CORPORATION & ANR
|
March 19, 2014 |
|
RAM PYARI AND ORS Vs. SHEIKH MOHD ARIF & ORS
|
August 28, 2014 |
|
RAM SAJIWAN SAROJ Vs. UNION OF INDIA
|
December 16, 2014 |
|
RAM SARAN Vs. UNION OF INDIA
|
October 17, 2014 |
|
RAM SINGH Vs. STATE (GNCT) OF DELHI
|
October 14, 2014 |
|
RAM SINGH BALIYAN Vs. STATE
|
March 5, 2014 |
|
RAM SINGH BALIYAN Vs. STATE
|
March 28, 2014 |
|
RAM SINGH SAINI Vs. STATE
|
September 24, 2014 |
|
RAM SWARUP Vs. STATE
|
March 5, 2014 |
|
RAM VILAS Vs. STATE
|
January 15, 2014 |
|
RAM WATI DEVI Vs. MOHAN BABU SHARMA
|
September 24, 2014 |
|
RAMA GOEL Vs. GUJRANWALA COOPERATIVE GROUP HOUSING SOCIETY LTD
|
May 23, 2014 |
|
RAMA GOGIA Vs. MUNICIPAL CORPORATION OF DELHI & ORS
|
January 29, 2014 |
|
RAMA KANT JINDAL Vs. UNION OF INDIA
|
April 30, 2014 |
|
RAMA KANT SHARMA Vs. STATE
|
January 24, 2014 |
|
RAMA KANT SHUKLA Vs. UNION OF INDIA
|
February 6, 2014 |
|
RAMA MEHTA Vs. DELHI UNION OF JOURNALIST CO-OP. GROUP HOUSING SOCIETY
|
May 29, 2014 |
|
RAMA PEER TRADER Vs. SCOT INNOVATION WIRES AND CABLES PVT. LTD.
|
January 9, 2014 |
|
RAMA SHANKAR Vs. STATE
|
April 29, 2014 |
|
RAMA SHUKLA Vs. UNION OF INDIA
|
February 26, 2014 |
|
RAMAN Vs. STATE
|
November 19, 2014 |
|
RAMAN CHOPRA Vs. INDIAN BANK AND ORS
|
July 15, 2014 |
|
RAMAN GROVER Vs. UNION OF INDIA
|
August 22, 2014 |
|
RAMAN KANT VAID Vs. STATE NCT OF DELHI
|
February 18, 2014 |
|
RAMAN NARULA Vs. DIRECTOR OF ENFORCEMENT
|
February 25, 2014 |
|
RAMANAND Vs. THE STATE
|
July 22, 2014 |
|
RAMANDEEP SINGH AHLUWALIA Vs. SANJEEV NARULA AND ORS.
|
October 10, 2014 |
|
RAMAVTAR SINGH YADAV Vs. OM VEER SINGH
|
February 24, 2014 |
|
RAMBIR Vs. KESHAV MAHAVIDYALAYA AND ORS
|
December 11, 2014 |
|
RAMBIR SINGH Vs. GOVT. OF INDIA
|
January 13, 2014 |
|
RAMESH Vs. STATE
|
January 27, 2014 |
|
RAMESH Vs. STATE
|
September 15, 2014 |
|
RAMESH Vs. MOOL CHAND AND ORS.
|
November 25, 2014 |
|
RAMESH Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAY, NEW DELHI
|
January 13, 2014 |
|
RAMESH & ORS Vs. STATE NCT OF DELHI & ANR
|
August 28, 2014 |
|
RAMESH BHATEJA Vs. STATE AND ORS.
|
January 13, 2014 |
|
RAMESH CHAND Vs. STATE
|
August 20, 2014 |
|
RAMESH CHAND AGARWAL Vs. MUNSHI LAL
|
August 21, 2014 |
|
RAMESH CHAND PASI Vs. SUKAN MEHTO
|
April 15, 2014 |
|
RAMESH CHAND VERMA Vs. STATE & ANR
|
October 15, 2014 |
|
RAMESH CHANDER Vs. UOI
|
September 1, 2014 |
|
RAMESH CHANDER Vs. KAUSHALYA RANI
|
January 13, 2014 |
|
RAMESH CHANDER SHARMA Vs. RAJINDER PERSHAD SHARMA
|
February 12, 2014 |
|
RAMESH CHOUDHARY Vs. UNION PUBLIC SERVICE COMMISSION
|
December 22, 2014 |
|
RAMESH GUPTA Vs. SAJ PROPERTY PVT LTD & ORS
|
September 17, 2014 |
|
RAMESH GUPTA Vs. RAKESH GUPTA
|
October 1, 2014 |
|
RAMESH JAIN Vs. NDMC
|
August 12, 2014 |
|
RAMESH KIRAR Vs. STATE
|
May 30, 2014 |
|
RAMESH KUMAR Vs. UNION OF INDIA
|
April 1, 2014 |
|
RAMESH KUMAR Vs. NEELAMDAWAR
|
August 1, 2014 |
|
RAMESH KUMAR Vs. STATE (GOVT OF NCT OF DELHI)
|
January 20, 2014 |
|
RAMESH KUMAR Vs. UNION OF INDIA
|
January 31, 2014 |
|
RAMESH KUMAR Vs. YOGINDER SINGH VERMA
|
September 29, 2014 |
|
RAMESH KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
September 29, 2014 |
|
RAMESH KUMAR Vs. STATE & ANR
|
October 28, 2014 |
|
RAMESH KUMAR Vs. COMMISSIONER OF INDUSTRIES AND ORS
|
December 4, 2014 |
|
RAMESH KUMAR Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2014 |
|
RAMESH KUMAR AND ORS. Vs. SANGEETA KHANNA
|
January 6, 2014 |
|
RAMESH KUMAR BHAGCHANDKA Vs. MAHESH KUMAR BHAGCHANDKA
|
March 28, 2014 |
|
RAMESH KUMAR CHANDWANI Vs. HARI OM SHARMA
|
August 8, 2014 |
|
RAMESH KUMAR GIRI Vs. UNION OF INDIA
|
October 1, 2014 |
|
RAMESH MEHTO Vs. STATE
|
December 9, 2014 |
|
RAMESH RAM Vs. UNION OF INDIA
|
July 16, 2014 |
|
RAMESHWAR Vs. STATE
|
January 22, 2014 |
|
RAMESHWAR DAYAL & ORS Vs. SATISH @ SATBIR & ORS
|
September 11, 2014 |
|
RAMESHWAR GIRI Vs. STATE
|
May 27, 2014 |
|
RAMESHWAR PAL Vs. CHANDER DASS
|
October 10, 2014 |
|
RAMESHWAR SINGH & ANR Vs. DELHI JAL BOARD
|
December 24, 2014 |
|
RAMJAS COLLEGE Vs. DELHI UNIVERSITY & COLLEGE KARAMCHARI UNION & ORS
|
August 6, 2014 |
|
RAMJAS FOUNDATION Vs. ARUN KUMAR PRUTHI
|
May 9, 2014 |
|
RAMJAS FOUNDATION Vs. DAYANAND
|
May 1, 2014 |
|
RAMJAS PUBLIC SCHOOL Vs. DHARMENDER AND ORS
|
September 26, 2014 |
|
RAMJI LAL Vs. PRITAM KAUR
|
September 30, 2014 |
|
RAMKARAN THR. PAROKAR SUSHILA Vs. STATE
|
May 5, 2014 |
|
RAMONA JIND Vs. SOHNU MOHAN
|
December 18, 2014 |
|
RAMPAL YADAV & ORS Vs. STATE & ORS
|
August 11, 2014 |
|
RAMPHAL & ORS Vs. UNION OF INDIA & ORS
|
September 26, 2014 |
|
RAMSONS ORGANICS Vs. COMMISSIONER OF INCOME TAX
|
December 12, 2014 |
|
RAMU Vs. STATE
|
March 19, 2014 |
|
RAMWATI Vs. GOVT. OF NCT OF DELHI
|
August 11, 2014 |
|
RAMWATI & ANR Vs. SHASHI & ORS
|
October 13, 2014 |
|
RAN SINGH KOHAR Vs. UNION OF INDIA
|
November 17, 2014 |
|
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA
|
August 6, 2014 |
|
RANBAXY LABORATORIES LTD Vs. NOVARTIS AG
|
October 18, 2014 |
|
RANBIR Vs. SLOKYA COLLEGE OF NURSING
|
August 26, 2014 |
|
RANBIR S ARORA Vs. STATE & ANR
|
August 5, 2014 |
|
RANBIR SINGH Vs. SATYA NARAIN SHARMA
|
September 24, 2014 |
|
RANBIR SINGH Vs. STATE
|
March 7, 2014 |
|
RANBIR SINGH Vs. UOI
|
November 27, 2014 |
|
RANBIRS. ARORA Vs. STATE
|
August 5, 2014 |
|
RANDHIR JAIN Vs. VEENA RANI
|
September 8, 2014 |
|
RANDHIR JAIN Vs. NEERAJ PAREKH & ANR
|
October 31, 2014 |
|
RANDHIR SINGH Vs. HARI CHAND
|
April 30, 2014 |
|
RANDHIR SINGH Vs. GAON SABHA MAIDANGARHI
|
April 22, 2014 |
|
RANDHIR SINGH Vs. STATE
|
May 30, 2014 |
|
RANDHIR SINGH Vs. HARI CHAND
|
May 30, 2014 |
|
RANDHIR SINGH & OTHERS Vs. UNION OF INDIA & ORS
|
July 8, 2014 |
|
RANE VENTURES PVT. LTD Vs. UNION OF INDIA
|
August 5, 2014 |
|
RANI Vs. SOMNATH
|
November 10, 2014 |
|
RANJAN SHUKLA Vs. ASHOK KUMAR
|
November 14, 2014 |
|
RANJANA BHATIA Vs. GOVT. OF NCT OF DELHI
|
October 28, 2014 |
|
RANJANA GUPTA Vs. RAJNESH GUPTA
|
February 11, 2014 |
|
RANJEET Vs. STATE
|
September 29, 2014 |
|
RANJEET Vs. STATE (NCT OF DELHI)
|
March 3, 2014 |
|
RANJEET BIHARI Vs. THE STATE (NCT OF DELHI)
|
July 11, 2014 |
|
RANJEET KUMAR Vs. STATE
|
December 12, 2014 |
|
RANJEET MALIK Vs. STATE
|
April 23, 2014 |
|
RANJEET SINGH Vs. THE STATE
|
January 6, 2014 |
|
RANJIT KUMAR JHA Vs. UNION OF INDIA & ORS
|
November 14, 2014 |
|
RANNU DEVI Vs. CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMES
|
May 27, 2014 |
|
RANVIR SINGH GARG Vs. ORDINANCE FACTORIES OFFICERS C G H SLTD.
|
September 5, 2014 |
|
RASALIKA TRADING & INVESTMENT CO. PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 14, 2014 |
|
RASHDA SIDDIQUI Vs. COMMISSIONER OF INCOME TAX
|
August 26, 2014 |
|
RASHEED MASOOD Vs. CBI
|
November 14, 2014 |
|
RASHID Vs. STATE
|
January 24, 2014 |
|
RASHID @ RAJU MENTAL Vs. STATE OF THE NCT OF DELHI
|
February 10, 2014 |
|
RASHID ALI & ORS Vs. STATE & ANR
|
December 8, 2014 |
|
RASHID RAHBAR Vs. ORIENTAL INSURANCE CO. LTD.
|
November 27, 2014 |
|
RASHMI JAIN Vs. ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE
|
October 14, 2014 |
|
RASTRIYA PRIGYA SANSTHAN Vs. GOVT OF DELHI & ANR
|
August 4, 2014 |
|
RATHI STEEL LIMITED Vs. S TECHNOCRATS(P)
|
October 10, 2014 |
|
RATHI STEELS LTD Vs. SENBO ENGINEERING LTD
|
October 1, 2014 |
|
RATTAN LAL AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
|
September 24, 2014 |
|
RATTAN LAL RAINA Vs. INDIA MET EOROLOGICAL DEPART MENT
|
November 10, 2014 |
|
RAVI Vs. STATE
|
August 7, 2014 |
|
RAVI Vs. STATE
|
April 2, 2014 |
|
RAVI AZAD Vs. STATE
|
May 6, 2014 |
|
RAVI DUTTA Vs. KIRAN DUTTA
|
February 11, 2014 |
|
RAVI KIRAN Vs. STATE
|
May 13, 2014 |
|
RAVI KUMAR Vs. OFFICIAL LIQUIDATOR
|
April 22, 2014 |
|
RAVI KUMAR Vs. STATE
|
May 30, 2014 |
|
RAVI KUMAR MEENA Vs. STATE
|
September 29, 2014 |
|
RAVI SEIKHAR Vs. STATE
|
December 15, 2014 |
|
RAVI SHANKAR Vs. STATE
|
September 25, 2014 |
|
RAVI SOMANI Vs. UNION OF INDIA
|
January 8, 2014 |
|
RAVINDER Vs. NCT OF DELHI (STATE)
|
March 5, 2014 |
|
RAVINDER Vs. STATE
|
March 26, 2014 |
|
RAVINDER BAGGA Vs. VED PRAKASH TYAGI
|
January 20, 2014 |
|
RAVINDER CHAUHAN Vs. UOI
|
July 23, 2014 |
|
RAVINDER DABAS Vs. REGISTRAR,HIGH COURT OF DELHI
|
April 16, 2014 |
|
RAVINDER KANOJIA Vs. STATE
|
July 21, 2014 |
|
RAVINDER KUMAR Vs. UNION OF INDIA AND ORS
|
December 5, 2014 |
|
RAVINDER KUMAR Vs. STATE
|
April 4, 2014 |
|
RAVINDER KUMAR Vs. STATE
|
January 9, 2014 |
|
RAVINDER KUMAR & ORS Vs. STATE & ANR
|
September 12, 2014 |
|
RAVINDER KUMAR GOEL Vs. UNION OF INDIA
|
December 10, 2014 |
|
RAVINDER KUMAR SHARMA Vs. STATE
|
November 14, 2014 |
|
RAVINDER KUMAR VERMA AND ORS. Vs. STATE AND ORS.
|
September 26, 2014 |
|
RAVINDER NATH SAHNI Vs. PODDAR CONSTRUCTION CO PRIVATE LTD
|
July 18, 2014 |
|
RAVINDER RAM CHANDER BANSHI Vs. STATE OF NCT OF DELHI
|
April 1, 2014 |
|
RAVINDER RANA Vs. STATE
|
August 19, 2014 |
|
RAVINDER YADAV Vs. STATE OF DELHI
|
July 10, 2014 |
|
RAVINDRA KRISHNA Vs. DELHI DEVELOPMENT AUTHORITY
|
October 30, 2014 |
|
RAVINDRA KUMAR VERMA Vs. BPTP LTD
|
November 18, 2014 |
|
RAZIA BEGUM Vs. DELHI DEVELOPMENT AUTHORITY
|
September 9, 2014 |
|
RAZZAK Vs. DHARMENDER SINGH & ANR
|
November 10, 2014 |
|
RCK DEVELOPERS P LTD Vs. UNION OF INDIA
|
November 10, 2014 |
|
REAL HOUSE DISTILLERY PVT. LTD Vs. PERNOD RICARD S.A.
|
March 5, 2014 |
|
REAL IMAGE MEDIA TECHNOLOGIES PVT. LTD. Vs. DLF UTILITIES LTD.
|
December 1, 2014 |
|
RECKITT BENCKISER (INDIA) LTD. Vs. THE GOVERNMENT OF NCT OF DELHI
|
December 1, 2014 |
|
RECKITT BENCKISER (INDIA) LTD. Vs. DABUR INDIA LTD.
|
October 31, 2014 |
|
RECKITT BENCKISER (INDIA) LTD. Vs. THE GOVERNMENT OF NCT OF DELHI
|
September 26, 2014 |
|
REDDY’S LABORATORIES LTD Vs. UNION OF INDIA
|
August 14, 2014 |
|
REEMAL DASS DUDEJA Vs. SANTOSH MEHLAWAT
|
September 16, 2014 |
|
REETA AND ORS. Vs. STATE
|
May 19, 2014 |
|
REGIONAL DIRECTOR ESIC Vs. GIRDHARI LAL
|
March 12, 2014 |
|
REGIONAL P F COMMISSIONER Vs. SIEL FOODS AND FERTILIZER INDUSTRIES
|
July 14, 2014 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. UNITED INDIA PERIODICALS P LTD
|
March 14, 2014 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LOVELY BAL SHIKSHA PARISHAD
|
July 1, 2014 |
|
REGISTRAR OF COMPANIES Vs. CYBER SPACE LTD.
|
January 21, 2014 |
|
REGISTRAR, INDIAN COUNCIL OF ARBITRATION Vs. K.S.SIDHU
|
January 8, 2014 |
|
REGISTRAR, SUPREME COURT OF INDIA Vs. COMMODORE LOKESH K BATRA AND ORS
|
December 4, 2014 |
|
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. M.L. MUNSHI
|
July 21, 2014 |
|
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. G.R. VASUDEV
|
July 21, 2014 |
|
REHAN @ GANDHI Vs. STATE
|
July 21, 2014 |
|
REINFORCED EARTH INDIA P LTD Vs. SCC PROJECTS PVT LTD AND ANR
|
August 13, 2014 |
|
REKHA @ RANI Vs. UNION OF INDIA
|
March 5, 2014 |
|
REKHA CHOPRA Vs. STATE BANK OF BIKANER
|
August 27, 2014 |
|
REKHA DEVI Vs. UNION OF INDIA
|
February 10, 2014 |
|
REKHA RANI Vs. BRAJENDER
|
November 24, 2014 |
|
REKHA RANI Vs. G R KASHYAP
|
July 23, 2014 |
|
REKHA RANI @ REKHA Vs. ADITYA SARAF
|
September 19, 2014 |
|
REKHA S. SRIVASTAVA Vs. PUNJAB NATIONAL BANK
|
October 31, 2014 |
|
RELIANCE GEN INS CO LTD Vs. BIMLA SINGHLA & ORS
|
November 28, 2014 |
|
RELIANCE GENERAL INS CO LTD Vs. AMIR HASSAN & ORS
|
February 19, 2014 |
|
RELIANCE GENERAL INS. CO. LTD. Vs. PREMLATHA AND OTHERS
|
February 12, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SANJU
|
May 9, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. HARESH KUMAR @ HARISH KUMAR AND ANR
|
May 27, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. NAWAB JAN & ORS
|
March 27, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SHIV KUMARI & ORS
|
November 12, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD. Vs. GULABI DEVI
|
April 17, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SAPNA DEVI
|
May 6, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RASHMI
|
December 1, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY Vs. KUSUM
|
April 21, 2014 |
|
RELIANCE GENERLA INSURANCE CO LTD Vs. REEMA & ORS
|
February 24, 2014 |
|
RELIANCE INDUSTRIES LTD. Vs. VIJAY CABLE INDUSTRIES
|
May 7, 2014 |
|
RELIANCE SECURITIES LTD. Vs. STATE
|
August 4, 2014 |
|
REMARI INDIA (P) LTD. Vs. COMMISSIONER SALES TAX
|
July 24, 2014 |
|
RENU AGRAWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
February 3, 2014 |
|
RENU S. KUMAR Vs. UNION OF INDIA
|
July 24, 2014 |
|
RENUGADEVI Vs. RELIGARE FINVEST LTD.
|
January 13, 2014 |
|
RESERVE BANK OF INDIA Vs. B.S. RAWAT
|
October 30, 2014 |
|
RESHAM DEVI Vs. VIJAYA BANK
|
December 8, 2014 |
|
RESHAM SINGH Vs. STATE
|
January 24, 2014 |
|
RESHAMPAL Vs. LAXMAN SINGH DAROGA & ORS
|
September 22, 2014 |
|
RESHMA DEVI Vs. GOCT OF NCT & ANR
|
August 11, 2014 |
|
RESIDENT WELFARE ASSOCIATIOIN (RWA) Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
|
September 8, 2014 |
|
RESIDENTS WELFARE ASSOCIATION Vs. GOVT. OF NCT OF DELHI
|
December 18, 2014 |
|
RESIDENTS WELFARE ASSOCIATION B-5 BLOCK, PASCHIM V Vs. RESIDENTS WELFARE ASSOCIATION B-2 BLOCK, PASCHIM V
|
February 12, 2014 |
|
RETAIL SERVICES LTD. Vs. TTK PRESTIGE LTD.
|
January 22, 2014 |
|
REVELL GMBH & CO. KG Vs. M/S. FORE SQUARE RETAIL PRIVATE LTD.
|
February 21, 2014 |
|
RHYDBURG PHARMACEUTICALS LTD Vs. ESI CORPORATION
|
July 25, 2014 |
|
RICHA DEVI Vs. RAM DASS
|
April 23, 2014 |
|
RICHARD LEE Vs. GIRISH SONI
|
October 17, 2014 |
|
RIDHIMA JUNEJA Vs. DEVEN JUNEJA
|
January 13, 2014 |
|
RIJAUL KARIM Vs. STATE (GNCT OF DELHI)
|
January 27, 2014 |
|
RIMA GULSHAN Vs. STATE OF NCT OF DELHI
|
September 2, 2014 |
|
RIO TINTO ORISSA MINING P. LTD. Vs. MINES TRIBUNAL
|
May 23, 2014 |
|
RISHAL SINGH Vs. BOHAT RAM
|
July 21, 2014 |
|
RISHAN HASAN Vs. GOVERNMENT OF NCT OF DELHI
|
January 28, 2014 |
|
RISHI Vs. STATE OF N.C.T. OF DELHI
|
November 14, 2014 |
|
RISHI KUMAR SHARMA Vs. STATE NCT OF DELHI
|
September 18, 2014 |
|
RISHI SINGH Vs. STATE
|
January 21, 2014 |
|
RITESH Vs. SURAT SINGH
|
August 28, 2014 |
|
RITNAND BALVED EDUCATION FOUNDATION Vs. PAUL NANDA
|
January 22, 2014 |
|
RITU GUPTA Vs. USHA DHAND
|
October 30, 2014 |
|
RITU KUSHWAHA Vs. UNION OF INDIA
|
November 11, 2014 |
|
RIYA DUTTA Vs. NEW INDIA INSURANCE CO LTD & ORS
|
February 20, 2014 |
|
RIYAZ KHAN @ GAINDA Vs. STATE (NCT OF DELHI)
|
October 31, 2014 |
|
RIYAZUDDIN Vs. STATE NCT OF DELHI
|
December 3, 2014 |
|
RIZWAN @ BHURA Vs. STATE OF DELHI
|
May 23, 2014 |
|
RIZWAN PERWEZ & ORS Vs. STATE(GOVT OF NCT DELHI) & ANR
|
December 18, 2014 |
|
ROBIN Vs. STATE OF DELHI
|
September 8, 2014 |
|
ROBIN SINGH Vs. STATE
|
September 30, 2014 |
|
ROCHE PRODUCTS (INDIA) PVT LTD Vs. DRUGS CONTROLLER GENERAL OF INDIA
|
February 14, 2014 |
|
ROCHE PRODUCTS (INDIA) PVT. LTD. AND ORS. Vs. DRUGS CONTROLLER GENERAL OF INDIA AND ORS.
|
February 5, 2014 |
|
RODENIA (INDIA) & ORS Vs. SYNDICATE BANK
|
July 3, 2014 |
|
ROHINI EDUCATIONAL SOCIETY (REGD.) Vs. DELHI DEVELOPMENT AUTHORITY
|
May 13, 2014 |
|
ROHIT Vs. STATE
|
April 3, 2014 |
|
ROHIT @ NANHE Vs. STATE
|
October 28, 2014 |
|
ROHIT @ RANJAN & ORS Vs. STATE GOVT OF NCT OF DELHI
|
November 24, 2014 |
|
ROHIT BHARDWAJ AND ORS Vs. STATE AND ANR
|
July 18, 2014 |
|
ROHIT KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 28, 2014 |
|
ROHIT KUMAR GAHALOT Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
February 12, 2014 |
|
ROHIT SHARMA Vs. NTPC LTD.
|
September 5, 2014 |
|
ROHIT TRIKHA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 11, 2014 |
|
ROHIT YADAV @ SUNNY Vs. SHAKUNTALA @ BABLI & ORS
|
October 14, 2014 |
|
ROHTAS SINGH Vs. STATE
|
March 10, 2014 |
|
ROHTAS SINGH & ANR. Vs. BHATERI DEVI & ORS.
|
March 6, 2014 |
|
ROHTASH Vs. STATE
|
December 23, 2014 |
|
ROHTASH Vs. STATE
|
March 24, 2014 |
|
ROHTASH SINGH Vs. UOI
|
May 26, 2014 |
|
ROLEX SA Vs. ALEX JEWELLERY PVT. LTD.
|
September 15, 2014 |
|
ROOP LALWANI Vs. SUNITA LALWANI
|
March 10, 2014 |
|
ROOP NARAIN Vs. SECRETARY(LABOUR) AND ORS
|
December 2, 2014 |
|
ROOP SINGH Vs. ROSHAN LAL
|
April 28, 2014 |
|
ROOPA. R. JOSHI Vs. UOI
|
August 1, 2014 |
|
ROOPESH RAI SIKAND Vs. FEDERAL BANK LTD AND ORS
|
August 25, 2014 |
|
ROSA POWER SUPPLY CO. LTD Vs. UNION OF INDIA
|
August 12, 2014 |
|
ROSA TRADERS PVT LTD Vs. COMMISSIONER OF VALUE ADDED TAX, DELHI
|
October 17, 2014 |
|
ROSHAN LAL Vs. UNION OF INDIA
|
July 22, 2014 |
|
ROSHAN REAL ESTATES PVT LTD Vs. INDIRA GANDHI NATIONAL OPEN
UNIVERSITY
|
October 27, 2014 |
|
ROSHINLAL GUPTA & SONS Vs. PRESIDING OFFICER
|
December 23, 2014 |
|
ROXY DRYCLEANERS Vs. SAMEER WASON & ANR
|
September 17, 2014 |
|
ROYAL BANK OF SCOTLAND GROUP Vs. SHAREKHAN LIMITED
|
November 7, 2014 |
|
ROYAL EDUCATIONAL & SOCIAL WELFARE SOCIETY Vs. GOVT. OF NCT OF DELHI
|
March 10, 2014 |
|
ROYAL STAR TRADING COMPANY Vs. IFCI LIMITED AND ANR.
|
September 10, 2014 |
|
ROYAL SUNDERAM ALLIANCE INSURANCE Vs. BHAWNA AGGARWAL & ORS
|
November 24, 2014 |
|
ROYAL SUNDRAM ALLIANCE INSURANCE CO. LTD Vs. VIMLA DEVI
|
May 28, 2014 |
|
RPP INFRA PROJECTS LTD. Vs. NTPC TAMIL NADU ENERGY
|
December 16, 2014 |
|
RSG SHARES AND STOCKS BROKERS LTD Vs. NEELIMA GOEL
|
March 21, 2014 |
|
RSPL HEALTH PRIVATE LIMITED Vs. DEEP INDUSTRY
|
November 10, 2014 |
|
RTC RESTAURANTS (INDIA) LIMITED. Vs. RUBY TUESDAY INC AND ORS.
|
October 10, 2014 |
|
RUBY Vs. STATE
|
October 16, 2014 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. ASSTT. DIRECTOR, ENFORCEMENT OF DIRECTORATE
|
December 17, 2014 |
|
RUCHIKA LUTHRA Vs. ASHWANI GARG AND OTHERS
|
March 13, 2014 |
|
RUDRAKSHA CONSTRUCTIONS Vs. TELE COMMUNICATIONS CONSULTANTS INDIA LTD.
|
September 11, 2014 |
|
RUKMA SINGH Vs. STATE
|
August 12, 2014 |
|
RUKMA TANDON Vs. MUTHOOT FINANCE LIMITED & ANR
|
January 30, 2014 |
|
RUMA KAUR Vs. JOGINDER SINGH RAINA
|
April 4, 2014 |
|
RVAKASH GANGA INFRASTRUCTURE LTD. Vs. UNION OF INDIA
|
September 10, 2014 |
|
S C MANOCHA Vs. BALAJI THURMO ELECTRICAL PVT LTD
|
December 11, 2014 |
|
S J CHAUDHRI Vs. VANTAGE CONSTRUCTION PVT LTD
|
December 24, 2014 |
|
S K SRIVASTAVA Vs. UNION OF INDIA
|
March 21, 2014 |
|
S L GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
|
September 24, 2014 |
|
S L SAINI Vs. GYANENDER BHARTI & ORS
|
December 2, 2014 |
|
S M MAT LOOB Vs. UNION OF INDIA
|
November 5, 2014 |
|
S M T INDU, ANAND Vs. RATTAN FURNITURE STORES
|
December 3, 2014 |
|
S P SAXENA Vs. SECRETARY MINISTRY OF DEFENCE & ORS
|
October 28, 2014 |
|
S PARAMJIT SINGH & ANR Vs. KHAZANCHI RAM MITTAL
|
October 17, 2014 |
|
S R M (INDIA) LTD Vs. AMARJEET AND ORS
|
July 31, 2014 |
|
S RAVINDER PAL SINGH Vs. KEWAL
|
November 26, 2014 |
|
S RAVINDER SINGH & ANR Vs. S PIARA SINGH
|
January 22, 2014 |
|
S RAVINDER SINGH & ORS Vs. DAVINDER SINGH
|
March 26, 2014 |
|
S S SANDHU Vs. STATE
|
May 26, 2014 |
|
S SIVAMANI Vs. UNION OF INDIA
|
December 9, 2014 |
|
S. K. MATHUR Vs. PRESIDENT SECRETARIAT REPRESENTED BY SECRETARY
|
March 3, 2014 |
|
S. OLIVER BERND FREIER GMBH & CO. KG Vs. JAIKARA APPARELS
|
April 22, 2014 |
|
S. SHALU CONSTRUCTIONS PVT. LTD. Vs. BHARAT JEE KOHLI
|
August 4, 2014 |
|
S. SHANKAR Vs. RAMA PANELS PVT. LTD.
|
August 7, 2014 |
|
S. THAKRAN Vs. INDRAPRASTHA POWER GENERATION CO. LTD.
|
December 18, 2014 |
|
S.A. ANSARI (CPL. MD.) Vs. UNION OF INDIA
|
October 9, 2014 |
|
S.B. AKALI Vs. UOI
|
July 1, 2014 |
|
S.B. SHARMA Vs. SHREE ADYA KATYAYANI SHAKTIPEETH (MANDIR) TRUST
|
March 28, 2014 |
|
S.C. JAIN Vs. UNION OF INDIA
|
May 28, 2014 |
|
S.C. PARASHAR Vs. UNION OF INDIA AND ORS.
|
November 20, 2014 |
|
S.D. DOBHAL Vs. UOI
|
October 1, 2014 |
|
S.E INVESTMENTS LIMITED Vs. INTERCON INFOTECH PVT LTD
|
April 21, 2014 |
|
S.K. GUPTA Vs. MCD
|
April 4, 2014 |
|
S.K. JAIN Vs. VIJAY KALRA
|
March 6, 2014 |
|
S.K. JAIN Vs. UNION OF INDIA
|
May 29, 2014 |
|
S.K. MITTAL Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
|
September 15, 2014 |
|
S.K. SRIVASTAVA Vs. MS. X
|
January 10, 2014 |
|
S.P. SINGH Vs. UNION OF INDIA
|
March 3, 2014 |
|
S.P. SINGLA CONSTRUCTIONS PVT. LTD. Vs. GOVERNMENT OF NCT OF DELHI
|
November 14, 2014 |
|
S.S. SUHAG & ORS. Vs. UNION OF INDIA
|
May 20, 2014 |
|
S.S. THAKUR Vs. SECURITY EXCHANGEW BOARD OF INDIA
|
April 28, 2014 |
|
S.S.BRAR Vs. GULNER ZIA
|
January 27, 2014 |
|
S.SRINIVAS RAJU Vs. S. RAVI RAJU
|
September 15, 2014 |
|
SABINA SABLOK Vs. PROMILA MEHRA
|
March 12, 2014 |
|
SACHIN Vs. STATE GOVT. OF NCT OF DELHI
|
October 29, 2014 |
|
SACHIN GUPTA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
February 24, 2014 |
|
SACHIN HARJAI & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
|
December 16, 2014 |
|
SACHIN KUMAR Vs. STATE
|
April 15, 2014 |
|
SACHIN MISHRA & ORS Vs. STATE OF NCT OF DELHI & ANR
|
September 1, 2014 |
|
SACHINDER MOHAN MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 3, 2014 |
|
SADAAB@ SHAMSHAD Vs. STATE
|
March 11, 2014 |
|
SADAKAT Vs. STATE & ANR
|
October 16, 2014 |
|
SADHANA GUPTA Vs. VIJAY PAL KATHURIA
|
December 15, 2014 |
|
SAFEEQ Vs. STATE OF NCT OF DELHI
|
July 11, 2014 |
|
SAFINA Vs. RAJEEV DUTTA
|
July 31, 2014 |
|
SAFINA BEGUM AND ORS. Vs. YUSUF AND ORS.
|
December 1, 2014 |
|
SAFIQ AND ORS Vs. STATE
|
September 25, 2014 |
|
SAGAR TAKWAL Vs. STATE (DELHI ADMN.) DELHI
|
February 4, 2014 |
|
SAGIR ALIAS SAQIR Vs. STATE GOVT OF NCT
|
August 25, 2014 |
|
SAHEB MEHTO Vs. CHAMAN SINGH
|
April 1, 2014 |
|
SAHIL Vs. STATE
|
April 2, 2014 |
|
SAHIL SACHDEVA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
December 12, 2014 |
|
SAI BHAKTA SAMAJ AND ORS Vs. KAILASH CHANDER VERMA & ORS
|
November 20, 2014 |
|
SAI LOK KALYAN SANSTHA Vs. UNION OF INDIA
|
December 3, 2014 |
|
SAICHANAKYA Vs. PRITI TANDON
|
April 4, 2014 |
|
SAINT SOLDIER MODERN SENIOR SECONDARY SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 2, 2014 |
|
SAINT SOLDIER MODERN SENIOR SECONDARY SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 20, 2014 |
|
SAINT TRAVEL SERVICES Vs. UNION OF INDIA
|
October 29, 2014 |
|
SAIRA HAFEEZ Vs. PARVEEN REHMAN
|
April 3, 2014 |
|
SAISUDHIR INFRASTRUCTURES LIMITED Vs. UNION OF INDIA & ORS
|
December 9, 2014 |
|
SAJID KHAN Vs. STATE NCT OF DELHI
|
August 22, 2014 |
|
SAJJAN PAL Vs. USHA MEHTA
|
August 22, 2014 |
|
SAKAL SADH Vs. COMMISSIONER OF INDUSTRIES AND ORS
|
December 5, 2014 |
|
SAKET WALI Vs. UNION OF INDIA
|
August 21, 2014 |
|
SAKSHI DEVI Vs. STATE OF NCT OF DELHI
|
April 25, 2014 |
|
SAKSHI RAWAL Vs. PANKAJ RAWAL
|
November 25, 2014 |
|
SALAM KAVIRAJ @ CHUHA Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 19, 2014 |
|
SALAZAR LUIS ANTONY MARQUES Vs. MOHD HAROON JAPANWALA
|
October 1, 2014 |
|
SALEEM @ BANIYA Vs. STATE
|
July 15, 2014 |
|
SALEEM @ PINNI Vs. STATE
|
April 1, 2014 |
|
SALEEM @ PINNI Vs. STATE
|
April 29, 2014 |
|
SALEEM QURESHI Vs. STATE
|
September 26, 2014 |
|
SALEK RAM AND ANR Vs. DHARMA (SINCE DECEASED) AND ORS
|
July 23, 2014 |
|
SALIL MAHESHWARI Vs. HIGH COURT OF DELHI
|
September 5, 2014 |
|
SALIL MAHESHWRI Vs. HIGH COURT OF DELHI
|
January 30, 2014 |
|
SALIM @ BHAJJU Vs. STATE
|
March 14, 2014 |
|
SALMA WASIL Vs. NAZAR SHAMSIE
|
January 2, 2014 |
|
SALONI MAHAJAN Vs. MADAN MOHANVIG
|
September 25, 2014 |
|
SALSONS IMPEXPVT.LTD. Vs. SURUCHI BHARDWAJ
|
September 15, 2014 |
|
SAMANIT ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
|
July 1, 2014 |
|
SAMAR CHOUDHARY Vs. STATE
|
December 3, 2014 |
|
SAMARENDRA DAS Vs. M/S WIN MEDICARE PVT. LTD.
|
February 11, 2014 |
|
SAMARJIT CHAKRAVARTY Vs. TEJ PROPERTIES PVT LTD
|
July 25, 2014 |
|
SAMARJIT CHAKRAVARTY Vs. TEJ PROPERTIES PVT. LTD.
|
April 15, 2014 |
|
SAMARTH SHIKSHA SAMITI Vs. GOVT OF NCT OF DELHI
|
August 12, 2014 |
|
SAMBHAVANA Vs. UNION OF INDIA
|
August 19, 2014 |
|
SAMEER SABHARWAL Vs. STATE
|
July 16, 2014 |
|
SAMINA ABBASI Vs. BADAL BHARDWAJ
|
August 25, 2014 |
|
SAMIULLAH & ORS Vs. RAFIULLAH & ORS
|
August 25, 2014 |
|
SAMPAT PAL Vs. SAHARA ONE MEDIA AND ENTERTAINMENT LTD. AND ORS.
|
March 5, 2014 |
|
SAMPELLY SATANARAYANA RAO Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD.
|
May 8, 2014 |
|
SAMRAT INDUSTRIES Vs. UOI
|
July 2, 2014 |
|
SAMSUNG INDIA ELECTRONICS PVT. LTD Vs. DY DIRECTOR OF INCOME TAX
|
April 25, 2014 |
|
SAMUNDER SINGH Vs. HARI SHANKAR
|
May 8, 2014 |
|
SANATAN DHARAM MANDIR SABHA (REGD) & ORS Vs. SUBASH KAPOOR
|
July 23, 2014 |
|
SANDDEP Vs. POOJA
|
July 30, 2014 |
|
SANDEEP Vs. STATEN.C.T. OF DELHI
|
September 1, 2014 |
|
SANDEEP Vs. UNION OF INDIA
|
May 16, 2014 |
|
SANDEEP Vs. STATE
|
September 19, 2014 |
|
SANDEEP AGGARWAL Vs. VINITI AGGARWAL
|
November 21, 2014 |
|
SANDEEP ANTIL Vs. STAFF SELECTION COMMISSION
|
December 1, 2014 |
|
SANDEEP CHAUDHARY Vs. STATE
|
July 31, 2014 |
|
SANDEEP CHHABRA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
December 8, 2014 |
|
SANDEEP CHOPRA Vs. FASHIONITE IMPEX PVT. LTD.
|
February 28, 2014 |
|
SANDEEP JAIDKA Vs. MUKESH MITTAL
|
May 9, 2014 |
|
SANDEEP KUMAR Vs. DELHI FIRE SERVICE
|
May 23, 2014 |
|
SANDEEP KUMAR Vs. PRAKASH ANAND
|
October 29, 2014 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
November 19, 2014 |
|
SANDEEP KUMAR Vs. NIHAL CHAND
|
January 2, 2014 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
July 16, 2014 |
|
SANDEEP KUMAR Vs. STATE
|
August 4, 2014 |
|
SANDEEP KUMAR & ORS Vs. STATE & ANR
|
October 28, 2014 |
|
SANDEEP KUMAR MANGLA Vs. GEETA BAJAJ
|
January 2, 2014 |
|
SANDEEP KUMAR SINGH Vs. UNION OF INDIA
|
December 2, 2014 |
|
SANDEEP KWATRA & ANR Vs. STATE & ANR
|
August 22, 2014 |
|
SANDEEP SABHARWAL Vs. M/S. M-TECH DEVELOPERS LTD.
|
May 7, 2014 |
|
SANDEEP SINGH Vs. UNION OF INDIA
|
December 3, 2014 |
|
SANDEEP VIRMANI & ANR Vs. JAY KUMAR
|
August 25, 2014 |
|
SANDHAR AUTOMOTIVES Vs. JOINT SECRETARY, GOVERNEMENT OF INDIA
|
May 15, 2014 |
|
SANDHYA PANDEY Vs. KUNJ BIHAR PANDEY
|
May 30, 2014 |
|
SANDIP KULDIP KHOSLA Vs. STATE & ANR
|
December 22, 2014 |
|
SANDISK CORPORATION Vs. SHIVJI ELECTRONICS
|
December 16, 2014 |
|
SANDISK CORPORATION Vs. RAJU A.K.A. BILAL
|
August 20, 2014 |
|
SANGEETA Vs. TEXMACO INFRACTRUCTURE & HOLDINGS LTD
|
February 17, 2014 |
|
SANGEETA AND ORS. Vs. UNION OF INDIA
|
October 27, 2014 |
|
SANGEETA ASHOK Vs. UNION OF INDIA
|
August 20, 2014 |
|
SANGEETA BHAMBANI Vs. JATINDER SARDANA
|
March 26, 2014 |
|
SANGEETA VIJ Vs. SANJAY VIJ
|
September 18, 2014 |
|
SANGITA GARG Vs. INDIAN AIRLINES LTD.
|
March 31, 2014 |
|
SANGITA REHAN AND ORS. Vs. SURINDER KISHAN GROVER AND ORS.
|
October 13, 2014 |
|
SANJAY Vs. STATE
|
January 17, 2014 |
|
SANJAY Vs. STATE (NCT OF DELHI)
|
February 4, 2014 |
|
SANJAY Vs. STATE NCT OF DELHI
|
March 6, 2014 |
|
SANJAY Vs. THE STATE (GOVT. OF DELHI)
|
December 24, 2014 |
|
SANJAY Vs. STATE (GOVT. OF NCT OF DELHI)
|
December 18, 2014 |
|
SANJAY Vs. AJIT SINGH BAJAJ
|
March 20, 2014 |
|
SANJAY & ORS Vs. STATE (NCT OF DELHI)
|
March 19, 2014 |
|
SANJAY & ORS Vs. STATE & ORS
|
September 17, 2014 |
|
SANJAY @ PUNTI AND ANR Vs. STATE
|
August 25, 2014 |
|
SANJAY @ VICKY Vs. STATE
|
November 24, 2014 |
|
SANJAY AGGARWAL Vs. GITANSHI POLYCHEM PVT. LTD
|
July 15, 2014 |
|
SANJAY ANEJA Vs. STATE
|
July 30, 2014 |
|
SANJAY BANSAL Vs. TARA CHAND AGGARWAL
|
August 1, 2014 |
|
SANJAY BANSAL Vs. MONIKA GUPTA
|
August 27, 2014 |
|
SANJAY BHARGAVA Vs. SEEMA BHARGAVA
|
July 21, 2014 |
|
SANJAY BHATIA Vs. STATE
|
March 26, 2014 |
|
SANJAY BHATIA Vs. UNION OF INDIA
|
December 2, 2014 |
|
SANJAY CHUG Vs. OPENDER NATH AHUJA
|
January 6, 2014 |
|
SANJAY GUPTA Vs. RAJIV GUPTA
|
November 19, 2014 |
|
SANJAY GUPTA Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2014 |
|
SANJAY KAPUR Vs. DEV AGRI FARMS PVT. LTD
|
February 28, 2014 |
|
SANJAY KUMAR Vs. UOI
|
April 23, 2014 |
|
SANJAY KUMAR Vs. STATE
|
February 7, 2014 |
|
SANJAY KUMAR Vs. STATE
|
January 23, 2014 |
|
SANJAY KUMAR Vs. JANAK RANI SAWHNEY
|
January 6, 2014 |
|
SANJAY KUMAR Vs. STATE
|
September 18, 2014 |
|
SANJAY KUMAR Vs. THE SECRETARY, GOVT. OF INDIA
|
October 28, 2014 |
|
SANJAY KUMAR Vs. STATE
|
September 17, 2014 |
|
SANJAY KUMAR @ DOCTOR Vs. STATE
|
January 8, 2014 |
|
SANJAY KUMAR SINGH Vs. COMMISSIONER OF CUSTOMS, ICD
|
October 9, 2014 |
|
SANJAY KUMAR SINGH Vs. UNION OF INDIA & ANR
|
September 2, 2014 |
|
SANJAY PANDEY Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 12, 2014 |
|
SANJAY PRATAP BHATI Vs. SE INVESTMENTS LTD
|
February 12, 2014 |
|
SANJAY SHARMA Vs. STATE
|
September 11, 2014 |
|
SANJAY SINGH Vs. STATE (NCT OF DELHI)
|
October 29, 2014 |
|
SANJAY SINGH RAGHUVANSHI Vs. UNION OF INDIA
|
October 30, 2014 |
|
SANJEEV ARORA Vs. THE STATE
|
December 8, 2014 |
|
SANJEEV BHATIANI Vs. UNION OF INDIA
|
May 26, 2014 |
|
SANJEEV CHAWLA Vs. UNION OF INDIA
|
September 26, 2014 |
|
SANJEEV DUTTA Vs. STATE
|
September 22, 2014 |
|
SANJEEV GUPTA & ORS Vs. SUBHASH KUMAR GUPTA AND ANR
|
August 27, 2014 |
|
SANJEEV KUMAR Vs. STATE
|
September 19, 2014 |
|
SANJEEV KUMAR Vs. INDIAN OIL CORPORATION LTD
|
November 3, 2014 |
|
SANJEEV KUMAR & ANR Vs. STATE (NCT OF DELHI) & ANR
|
November 17, 2014 |
|
SANJEEV KUMAR DUBEY Vs. STATE OF DELHI
|
February 11, 2014 |
|
SANJEEV MITTAL Vs. TIRUPATI INFRAPROJECTS PVT LTD
|
March 4, 2014 |
|
SANJEEV NANDA Vs. CBI
|
December 1, 2014 |
|
SANJEEV TYAGI @ CHIDDI BOSE Vs. STATE
|
January 27, 2014 |
|
SANJIV KUMAR Vs. UOI
|
March 6, 2014 |
|
SANJIV SINGHAL Vs. ECE INDUSTRIES LTD.
|
October 10, 2014 |
|
SANJU @ SONU Vs. STATE GOVT. OF NCT OF DELHI
|
January 29, 2014 |
|
SANJU DEVI AND ORS. Vs. STATE AND ANR.
|
January 6, 2014 |
|
SANKALP CHARITABLE TRUST Vs. GOVT. OF NCT OF DELHI
|
May 28, 2014 |
|
SANOFI INDIA LTD. Vs. UNIVERSAL NEUTRACEUTICALS PVT. LTD.
|
October 15, 2014 |
|
SANOVI TECHNOLOGIES PVT LTD Vs. ADITYA SHYAM BHATIA
|
October 9, 2014 |
|
SANRAJ FARMS PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI
|
November 14, 2014 |
|
SANT KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
August 5, 2014 |
|
SANTANU SUR Vs. GAIL INDIA LIMITED
|
August 27, 2014 |
|
SANTOSH @ SANTOSH SAV Vs. GOPAL SINGH
|
March 4, 2014 |
|
SANTOSH ARORA Vs. M.L. ARORA
|
May 13, 2014 |
|
SANTOSH ARORA Vs. MOHAN LAL ARORA
|
July 28, 2014 |
|
SANTOSH GUPTA Vs. THE STATE
|
May 28, 2014 |
|
SANTOSH KUMAR Vs. STATE OF DELHI
|
April 1, 2014 |
|
SANTOSH KUMAR JAIN & SONS (HUF) Vs. PREM PRAKASH & ANR
|
November 7, 2014 |
|
SANTOSH KUMAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 20, 2014 |
|
SANTOSH KUMARI Vs. SUMITRA DEVI & ORS
|
November 17, 2014 |
|
SANTOSH MITTAL Vs. SUDHA DAYAL
|
September 2, 2014 |
|
SANTOSH PAL MEENA Vs. UPSC
|
July 23, 2014 |
|
SANTOSH RANI Vs. UNION OF INDIA
|
August 26, 2014 |
|
SANTOSH SHARMA Vs. STATE
|
September 22, 2014 |
|
SANTOSH SINGH Vs. UOI
|
November 13, 2014 |
|
SANTOSH SOLANKI Vs. DADA DEV PRABHANDHAK SABHA
|
April 22, 2014 |
|
SANTOSH TIMBER TRADING CO LTD Vs. MAXWELL PLYWOOD INDUSTRIES
|
May 22, 2014 |
|
SANTOSHANAND AVDOOT @ GHANSHYAM PRASHAD Vs. STATE
|
August 14, 2014 |
|
SANTOSHI Vs. UNION OF INDIA
|
November 17, 2014 |
|
SANTRA Vs. UNION OF INDIA
|
February 17, 2014 |
|
SANTU DASS Vs. STATE OF NCT OF DELHI
|
March 6, 2014 |
|
SANWAR @ RAZZAK Vs. STATE
|
February 17, 2014 |
|
SAP AG AND ORS. Vs. JAYANTH KUMAR AND ORS.
|
September 18, 2014 |
|
SAP AKTIENGESELLSCHAFT Vs. ROHIT SHARMA
|
September 12, 2014 |
|
SAP AKTIENGESELLSCHAFT Vs. ROHIT SHARMA
|
October 15, 2014 |
|
SAP AKTIENGESELLSCHAFT Vs. MICROBASE TECHNOLOGIES
|
August 27, 2014 |
|
SAPAN CHOPRA Vs. M/S ULTIMATE BUILDERS AND DEVELOPER (P) LTD.
|
May 22, 2014 |
|
SAPNA Vs. MUKESH GUPTA
|
November 14, 2014 |
|
SAPNA Vs. AMIT KUMAR
|
May 15, 2014 |
|
SAPNA CHANNA Vs. GOVT. OF NCT OF DELHI
|
September 9, 2014 |
|
SAPNA DEVI Vs. ANGOORI DEVI
|
September 17, 2014 |
|
SAPTAGIRI RESTAURANT Vs. AIRPORTS AUTHORITY OF INDIA
|
October 9, 2014 |
|
SARASWATI Vs. ANGOORI DEVI (NOW DECEASED) AND ORS
|
September 17, 2014 |
|
SARBATI DEVI Vs. GOVT OF NCT OF DELHI & ANR
|
December 9, 2014 |
|
SARDAR RAGHUBIR SINGH Vs. BALA DEVI & ORS
|
September 26, 2014 |
|
SAREGAMA INDIA LTD. Vs. STATE NCT OF DELHI
|
January 27, 2014 |
|
SARFARAZ ALAM & ORS Vs. STATE & ANR
|
November 27, 2014 |
|
SARIKA JAIN Vs. SARAN SINGH CHHABRA
|
January 6, 2014 |
|
SARITA ARORA Vs. KIRAN KAD
|
March 3, 2014 |
|
SARLA Vs. STATE
|
February 6, 2014 |
|
SARLA DEVI Vs. M/S. GE MONEY FINANCIAL SERVICES PVT. LTD.
|
April 25, 2014 |
|
SARLA RAKHEJA Vs. BIMLA AND ORS.
|
September 2, 2014 |
|
SAROJ Vs. KUSUM DEVI
|
May 30, 2014 |
|
SAROJ Vs. UNION OF INDIA
|
May 22, 2014 |
|
SAROJ KUMARI Vs. RAMESH CHAND VERMA
|
July 11, 2014 |
|
SAROJ MALIK Vs. O P GUPTA
|
August 29, 2014 |
|
SARTAJ Vs. STATE
|
September 23, 2014 |
|
SARVESH BISARIA Vs. UOI
|
December 3, 2014 |
|
SARVESH SECURITY SERVICES PVT LTD. Vs. GOVT OF NCT OF DELHI
|
July 28, 2014 |
|
SASKEN COMMUNICATION TECHNOLOGY LTD. Vs. CELLCAST INTERACTIVE INDIA PVT. LTD.
|
February 28, 2014 |
|
SAT NARAIN GUPTA Vs. BANSI LAL
|
January 3, 2014 |
|
SAT NARAYAN Vs. GOVT. OF NCT OF DELHI
|
May 28, 2014 |
|
SAT PARKASH YADAV Vs. STATE
|
May 13, 2014 |
|
SATBIR Vs. STATE
|
July 22, 2014 |
|
SATBIR @ SATYAVIR Vs. GOVT OF NCT OF DELHI
|
August 22, 2014 |
|
SATBIR SINGH Vs. STATE & ANR
|
September 19, 2014 |
|
SATBIR SINGH Vs. GOVT OF NCT DELHI & ORS
|
December 15, 2014 |
|
SATBIR SINGH Vs. UNION OF INDIA
|
May 16, 2014 |
|
SATBIR SINGH & ANR. Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
December 22, 2014 |
|
SATHYA SAI MEDICAL COLLEGE & RESEARCH INSTITUTE Vs. UNION OF INDIA
|
February 26, 2014 |
|
SATI DASS Vs. UNION OF INDIA
|
May 12, 2014 |
|
SATINDER MAHENDRU Vs. NEW DELHI MUNICIPAL COUNCIL
|
January 17, 2014 |
|
SATISH Vs. STATE
|
May 22, 2014 |
|
SATISH Vs. STATE
|
December 11, 2014 |
|
SATISH @ SONU Vs. STATE
|
January 15, 2014 |
|
SATISH BALHARA Vs. STATE
|
February 19, 2014 |
|
SATISH BANSAL Vs. CITY CAPITAL FOUNDATION LIMITED
|
August 6, 2014 |
|
SATISH BUILDERS Vs. CHAIRMAN
|
July 31, 2014 |
|
SATISH CHAND GUPTA Vs. MCD
|
December 5, 2014 |
|
SATISH CHAND KASANA Vs. CHANDRA SHEKHAR YADAV
|
August 25, 2014 |
|
SATISH CHOPRA Vs. HDFC & ANR
|
August 13, 2014 |
|
SATISH GUPTA AND ORS. Vs. MOHAN GOYAL AND ORS.
|
October 16, 2014 |
|
SATISH JAIN & ORS Vs. TARO DEVI
|
November 5, 2014 |
|
SATISH KUMAR Vs. UNION PUBLIC SERVICES COMMISSION
|
November 28, 2014 |
|
SATISH KUMAR Vs. SHIV KUMAR
|
February 25, 2014 |
|
SATISH KUMAR Vs. UNION OF INDIA
|
January 20, 2014 |
|
SATISH KUMAR Vs. GANDHI SMARAK NIDHI
|
February 18, 2014 |
|
SATISH KUMAR ARORA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 12, 2014 |
|
SATISH KUMAR BHALLA Vs. STATE
|
January 10, 2014 |
|
SATISH KUMAR CHOJAR Vs. SUBHASHNI CHOPRA
|
July 1, 2014 |
|
SATISH KUMAR GUPTA Vs. STATE
|
September 10, 2014 |
|
SATISH KUMAR MODI Vs. STATE
|
January 15, 2014 |
|
SATISH KUMAR NAGPAL Vs. UNION OF INDIA & ORS
|
November 26, 2014 |
|
SATISH KUMAR SOOD Vs. SIZZLER RESTAURANT PVT LTD
|
February 24, 2014 |
|
SATISH RANA Vs. LT. GOVERNOR OF NCT OF DELHI
|
August 27, 2014 |
|
SATISH SHARMA Vs. VRINDA REALTORS LTD
|
February 17, 2014 |
|
SATNAM AGRI PRODUCTS LTD Vs. UNION OF INDIA
|
December 10, 2014 |
|
SATNAM SINGH PABLA Vs. DELHI POWER COMPANY LTD.
|
January 2, 2014 |
|
SATPAL Vs. STATE
|
May 8, 2014 |
|
SATPAL Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
April 23, 2014 |
|
SATPAL Vs. BHARAT PRAKASH GUPTA
|
August 4, 2014 |
|
SATPAL Vs. STATE
|
December 16, 2014 |
|
SATPAL MANN Vs. STATE
|
March 19, 2014 |
|
SATPAL RANA & ORS Vs. STATE AND ANR
|
October 1, 2014 |
|
SATPAL SINGH Vs. SHRI GIRJA SHANKER SHUKLA
|
May 9, 2014 |
|
SATPAL SINGH @ GOGI Vs. NARCOTICS CONTROL BUREAU
|
March 28, 2014 |
|
SATPAL SIROHI Vs. STATE
|
February 24, 2014 |
|
SATYA DEV AND ANR Vs. GAURAV FINANCIERS & ANR
|
September 4, 2014 |
|
SATYA GUPTA Vs. GUNEET SINGH
|
April 3, 2014 |
|
SATYA KHURANA Vs. SAMINDER SINGH REEN
|
January 22, 2014 |
|
SATYA KUMAR Vs. SUMITRA DEVI AND ORS
|
February 25, 2014 |
|
SATYA PRAKASH Vs. STATE
|
December 18, 2014 |
|
SATYA PRAKASH MITTAL Vs. UNION OF INDIA
|
December 9, 2014 |
|
SATYAJIT BISWAS Vs. COMMISSIONER OF POLICE AND ORS.
|
October 10, 2014 |
|
SATYAMUNI VERMA Vs. STATE
|
February 24, 2014 |
|
SATYAPA Vs. SLICK AUTO ACCESSORIES PVT LTD
|
March 5, 2014 |
|
SATYAWAN Vs. UNION OF INDIA
|
July 8, 2014 |
|
SATYENDER VERMA & ORS Vs. STATE OF NCT OF DELHI & ORS
|
September 2, 2014 |
|
SAUMYA DSM INFRATECH LIMITED Vs. UNION OF INDIA
|
July 15, 2014 |
|
SAURABH A PRAKASH Vs. PROJECTS & EQUIPMENTS CORPORATION OF INDIA LTD
|
August 12, 2014 |
|
SAURAV & ORS Vs. UNION OF INDIA & ORS
|
September 26, 2014 |
|
SAURAV KUMAR GARG Vs. STATE
|
March 14, 2014 |
|
SAVITA Vs. UNION OF INDIA
|
February 7, 2014 |
|
SAVITA Vs. RAM GENERAL INSURANCE CO. LTD.
|
January 30, 2014 |
|
SAVITA VASHIST Vs. STATE & ORS
|
September 1, 2014 |
|
SAVITRI Vs. STATE
|
September 18, 2014 |
|
SAVITRI DEVI Vs. LAL CHAND
|
January 23, 2014 |
|
SAVITRI DEVI Vs. SOHAN SINGH
|
January 15, 2014 |
|
SAVITRISETH Vs. PARSHOTTAM DASS
|
September 18, 2014 |
|
SAYARA Vs. ORIENTAL INS CO LTD
|
March 24, 2014 |
|
SAYED KHALIL AHMED Vs. JAWAHAR LAL GOYAL & ORS
|
September 22, 2014 |
|
SAYED MOHD.AHMAD KAZMI Vs. UNION OF INDIA
|
March 31, 2014 |
|
SBL PVT. LTD. Vs. V.B. SHUKLA AND ORS.
|
February 3, 2014 |
|
SCB CHINA LTD Vs. STATE BANK OF PATIALA
|
August 6, 2014 |
|
SCHINDLER INDIA PVT. LTD. Vs. PUBLIC WORKS DEPARTMENT
|
May 1, 2014 |
|
SCHOLASTIC INDIA PRIVATE LIMITED Vs. GURGAON PACKAGING PRIVATE LIMITED
|
November 20, 2014 |
|
SEEMA Vs. ALKESH CHAUDHARY
|
March 11, 2014 |
|
SEEMA BANSAL Vs. DURGA DAS BANSAL
|
October 17, 2014 |
|
SEEMA JHAMB & ORS Vs. ICICI LOMBARD GENERAL INSURANCE CIO
LTD
|
September 4, 2014 |
|
SEEMA SATSANGI Vs. INDERJEET SINGH
|
November 7, 2014 |
|
SEEMA SINGHAL Vs. DELHI SUBORDINATE SERVICE SELECTION BOARD
|
August 19, 2014 |
|
SEETAL Vs. STATE
|
August 8, 2014 |
|
SEHZAD @ NADEEM Vs. STATE
|
January 29, 2014 |
|
SENIOR CITIZENS FORUM Vs. UNION OF INDIA
|
December 2, 2014 |
|
SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT LTD Vs. KUMAR PRATAP ANIL
|
April 16, 2014 |
|
SERITEC ELECTRONICS PVT. LTD. Vs. COMPUTER PERIPHERAL SOLUTIONS
|
February 21, 2014 |
|
SERVICE BUREAU OF INDIA Vs. AARTI PHULL
|
August 7, 2014 |
|
SEWA RAM & ORS Vs. ASHRAF & ORS
|
October 30, 2014 |
|
SEWA RAM & ORS Vs. STATE & ANR
|
September 10, 2014 |
|
SH KARAMVIR & ANR Vs. SHRI MAAN SINGH AND ORS
|
May 13, 2014 |
|
SH RAM NARAIN GUPTA Vs. GOVT OF NCT OF DELHI & ANR
|
February 21, 2014 |
|
SH. DHARAM PAL AND ANR. Vs. SH. BALDEV DASS
|
March 14, 2014 |
|
SH. PRADYOT K. MISRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.
|
March 4, 2014 |
|
SH. PREM PRAKASH DABRAL Vs. SMT. SIKHA DABRAL AND ANR.
|
January 22, 2014 |
|
SHABANA BEGUM AND ORS. Vs. YOGESH KUMAR AND ORS.
|
December 11, 2014 |
|
SHABBAN Vs. C B I
|
November 19, 2014 |
|
SHABNAM Vs. STATE NCT OF DELHI
|
July 30, 2014 |
|
SHABNAM SHAMSI Vs. FARZANA BEGUM
|
November 3, 2014 |
|
SHACHI MAHAJAN Vs. SANTOSH MAHAJAN
|
August 29, 2014 |
|
SHADEED IRON AND STEEL LLC Vs. ORES AND MINERAL CORPORATION
|
December 8, 2014 |
|
SHAHABUDDIN Vs. STATE NCT OF DELHI
|
May 23, 2014 |
|
SHAHAJAD Vs. UNION OF INDIA
|
January 9, 2014 |
|
SHAHID Vs. STATE
|
March 13, 2014 |
|
SHAHID & ORS Vs. STATE
|
March 19, 2014 |
|
SHAHID ALI Vs. UNION OF INDIA
|
July 2, 2014 |
|
SHAHIN RUSTAM Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
August 13, 2014 |
|
SHAHIN RUSTAM Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
July 23, 2014 |
|
SHAHNAWAJ Vs. STATE
|
May 22, 2014 |
|
SHAHNAZ Vs. STATE
|
September 30, 2014 |
|
SHAHNAZ HUSSAIN Vs. HER EVER RUTH AND ORS.
|
December 2, 2014 |
|
SHAIL BALA GUPTA & ANR Vs. MAHENDER PRASAD YADAV & ORS
|
March 25, 2014 |
|
SHAIL SAHNI Vs. SANJEEV KUMAR
|
February 5, 2014 |
|
SHAILABALA MISHRA Vs. JAWAHARLAL NEHRU UNIVERSITY
|
January 20, 2014 |
|
SHAILENDER Vs. STATE OF DELHI
|
July 15, 2014 |
|
SHAILENDER KAUR AND ORS Vs. SUJAN SINGH AND ANR
|
February 13, 2014 |
|
SHAILENDRA MANI TRIPATHI Vs. UNVERSITY OF DELHI
|
May 28, 2014 |
|
SHAILENDRA SWARUP Vs. SPECIAL DIRECTOR
|
November 25, 2014 |
|
SHAILENDRA YADAV Vs. UNION OF INDIA
|
December 10, 2014 |
|
SHAILESH KUMAR PANDEY Vs. RESEARCH AND ASSESSMENT CENTRE
|
February 5, 2014 |
|
SHAILY GOEL & ANR Vs. GOVT OF NCT OF DELHI & ANR
|
December 16, 2014 |
|
SHAIVAL SAHAY Vs. GOVIND VERMA
|
April 23, 2014 |
|
SHAKEELA Vs. STATE
|
January 30, 2014 |
|
SHAKILA AND ORS Vs. STATE OF NCT OF DELHI AND ORS
|
February 14, 2014 |
|
SHAKIR Vs. STATE
|
January 28, 2014 |
|
SHAKTI SINGH Vs. UNION OFINDIA
|
September 3, 2014 |
|
SHAKUN GROVER Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 2014 |
|
SHAKUNTALA DEVI Vs. CENTRAL BANK OF INDIA
|
April 28, 2014 |
|
SHAKUNTALA DEVI Vs. SURESH JAIN
|
January 6, 2014 |
|
SHAKUNTALA DEVI & ORS Vs. SUBHASH
|
September 15, 2014 |
|
SHAKUNTLA CHAUHAN Vs. STATE
|
August 28, 2014 |
|
SHAKUNTLA RANI & ANR Vs. GUDDOO YADAV & ORS
|
March 20, 2014 |
|
SHALENDER KAUSHIK Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
January 22, 2014 |
|
SHALU GILL Vs. JOGINDER PAL BABBAR
|
December 15, 2014 |
|
SHAMIM Vs. STATE
|
May 19, 2014 |
|
SHAMIM BANU Vs. ABDUL HASIM
|
May 19, 2014 |
|
SHAMIULLAH SHEIKH @ SAM @ JEEDAR Vs. STATE
|
April 1, 2014 |
|
SHAMKEN MULTIFAB LTD Vs. SATYAM PACKERS
|
September 19, 2014 |
|
SHAMSHAD @ BHURA Vs. STATE (GOVT. OF NCT, DELHI)
|
January 28, 2014 |
|
SHAMSHAD AND ORS Vs. STATE (NCT OF DELHI) AND ORS
|
March 4, 2014 |
|
SHAMSHER SINGH Vs. STATE OF DELHI
|
September 30, 2014 |
|
SHAMSUDDIN Vs. BSES RAJDHANI POWER LTD.
|
December 17, 2014 |
|
SHANAWAZ KHAN Vs. MUNICIPAL CORPORATION OF DELHI
|
September 9, 2014 |
|
SHANDAR HUSAIN KAZMI AND ANR. Vs. GOVERNMENT OF NCT OF DELHI AND ANR.
|
August 27, 2014 |
|
SHANKAR Vs. STATE
|
April 21, 2014 |
|
SHANKAR Vs. STATE
|
May 6, 2014 |
|
SHANKAR Vs. RAKESH KUMAR CHOLA ALIAS RAJESH
|
April 21, 2014 |
|
SHANKAR LAL@SHANKAR Vs. STATE
|
April 3, 2014 |
|
SHANKAR REKWAL Vs. STATE
|
July 14, 2014 |
|
SHANKAR SINGH Vs. STATE GOVT. OF NCT OF DELHI
|
November 25, 2014 |
|
SHANKER & ORS Vs. STATE & ANR
|
July 18, 2014 |
|
SHANKHO MITRA AND OTHERS Vs. STATE
|
March 26, 2014 |
|
SHANT CHADHA Vs. KESHO RAM INDUSTRIES LTD
|
December 12, 2014 |
|
SHANTA AGNIHOTRI Vs. AMAN ASSOCIATES (P) LTD
|
December 1, 2014 |
|
SHANTA L KESHWANI Vs. PRATIMA KESHWANI
|
February 21, 2014 |
|
SHANTI & ORS Vs. STATE (NCT OF DELHI)
|
December 18, 2014 |
|
SHANTI DEVI Vs. STATE & ORS
|
August 12, 2014 |
|
SHANTI DEVI Vs. PARVINDER
|
November 12, 2014 |
|
SHANTI LAL MEENA Vs. STATE
|
July 17, 2014 |
|
SHANTI PRAKASH GUPTA Vs. EBONY RETAIL HOLDINGS LTD.
|
October 14, 2014 |
|
SHAPOORJI PALLONJI & CO LTD Vs. M/S BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD.
|
March 6, 2014 |
|
SHARAD P JAGTIANI Vs. M/S EDELWEISS SECURITIES LIMITED
|
March 3, 2014 |
|
SHARAD P. JAGTIANI Vs. EDELWEISS SECURITIES LTD.
|
August 7, 2014 |
|
SHARAD TIWARI Vs. MOTHER DAIRY LIMITED
|
May 29, 2014 |
|
SHARAFAT ALI Vs. KHATEEJA BEGUM
|
September 15, 2014 |
|
SHARAFAT AND ANR Vs. SECERATARY OF (NCT OF DELHI) AND ORS
|
December 4, 2014 |
|
SHARAT CHANDRA SHARMA & ANR Vs. KUSUM SHARMA & ANR
|
February 26, 2014 |
|
SHARDA SHARMA Vs. UOI
|
April 30, 2014 |
|
SHARWAN JAIN Vs. RADHEY SHYAM
|
October 10, 2014 |
|
SHASHI BHUSHAN Vs. ANITA MAHARISHI
|
September 29, 2014 |
|
SHASHI BHUSHAN LAL Vs. KANSHI RAM
|
July 23, 2014 |
|
SHASHI BHUSHAN LAL DAS Vs. DEPAK RATHORE & ANR
|
December 12, 2014 |
|
SHASHI GARG Vs. SHITIZ METALS LTD
|
April 25, 2014 |
|
SHASHI KANT SINGH Vs. UNION OF INDIA AND ORS.
|
September 23, 2014 |
|
SHASHI KUMAR PARAVATHANEN Vs. STATE
|
September 8, 2014 |
|
SHASHI SAHNI Vs. UNION OF INDIA
|
November 3, 2014 |
|
SHASHI SHEKHAR @ NEERAJ Vs. STATE NCT OF DELHI
|
April 17, 2014 |
|
SHEEL CHAND INDUSTRIES Vs. UNION OF INDIA
|
January 29, 2014 |
|
SHEEL KHANNA Vs. SURINDER KAUR BANGA
|
January 22, 2014 |
|
SHEEL KUMAR GOYAL Vs. SURENDER KUMAR SHARMA
|
February 26, 2014 |
|
SHEIKH AZAD Vs. STATE
|
February 10, 2014 |
|
SHEIKH HUSSAIN @ GATKU Vs. STATE
|
April 4, 2014 |
|
SHEILA DEVI Vs. SANTOSH DEVI
|
January 3, 2014 |
|
SHEILA KAUL Vs. STATE
|
March 11, 2014 |
|
SHEILA KHATRI Vs. UNION OF INDIA
|
December 22, 2014 |
|
SHEKHAR @ CHHOTU Vs. STATE (NCT OF DELHI)
|
January 31, 2014 |
|
SHEMAROO ENTERTAINMENT LTD. Vs. AMIT SHARMA AND ORS.
|
September 23, 2014 |
|
SHEMFORD SCHOOLS PRIVATE Vs. SHEMFORD INTERNATIONAL SCHOOL
|
July 21, 2014 |
|
SHENZEN ONEPLUS TECHNOLOGY CO. LTD. Vs. MICROMAX INFORMATICS LIMITED
|
December 24, 2014 |
|
SHER KHAN Vs. STATE
|
May 22, 2014 |
|
SHER MOHAMMAD @ SHERA Vs. STATE
|
April 16, 2014 |
|
SHER SINGH @ SHERU Vs. STATE
|
January 9, 2014 |
|
SHER SINGH @ SHERU Vs. STATE NCT OF DELHI
|
March 21, 2014 |
|
SHERI KHEM CHAND Vs. ARJUN JAIN
|
July 10, 2014 |
|
SHESHBIR ALIAS AJAY Vs. STATE
|
November 24, 2014 |
|
SHIBU SEMOL Vs. STATE
|
March 14, 2014 |
|
SHIKHA MISHRA Vs. S. KRISHNAMURTHY
|
January 23, 2014 |
|
SHIKHA MISRA Vs. S. KRISHNAMURTHY
|
April 23, 2014 |
|
SHIKHA VASHISHTH Vs. RANJANA TANEJA
|
November 24, 2014 |
|
SHIKHAR JAIN Vs. SUNIL KUMAR JAIN
|
December 19, 2014 |
|
SHIKSHA Vs. STATE
|
January 27, 2014 |
|
SHILPI COMMUNICATION PVT. LTD. Vs. DELICIA FOODS INDIA PVT. LTD.
|
March 13, 2014 |
|
SHILPI JAIN AND ORS Vs. NORTH DELHI MUNICIPAL CORPORATION
|
May 24, 2014 |
|
SHINICHORO ISHIKAWA Vs. NARENDER KUMAR SEHGAL
|
July 22, 2014 |
|
SHIPRA CHATTERJEE Vs. JAI PAL SINGH
|
January 16, 2014 |
|
SHISH PAL & ORS Vs. SURESH CHAND & ORS
|
November 21, 2014 |
|
SHISH RAM Vs. STATE
|
December 11, 2014 |
|
SHISHIR GUPTA Vs. AIR INDIA LIMITED
|
October 28, 2014 |
|
SHISHIR KUMAR @ CHUNNU Vs. STATE
|
May 16, 2014 |
|
SHISHIR YADAV Vs. UNION OF INDIA
|
December 3, 2014 |
|
SHISHPAL @ SHISHU Vs. STATE
|
May 28, 2014 |
|
SHISHPAL YADAV Vs. SAVITA JINDAL
|
July 11, 2014 |
|
SHIV ANAND Vs. UNION OF INDIA
|
May 5, 2014 |
|
SHIV CHARAN Vs. RAM PARSHAD
|
October 15, 2014 |
|
SHIV KUMAR Vs. STATE (NCT) OF DELHI
|
April 30, 2014 |
|
SHIV KUMAR Vs. UNION OF INDIA
|
October 27, 2014 |
|
SHIV KUMAR Vs. N C T OF DELHI
|
September 11, 2014 |
|
SHIV KUMAR @ PAPPI Vs. STATE
|
April 30, 2014 |
|
SHIV KUMAR GIRI Vs. HOTEL SIDDHARTHA CONTINENTAL
|
April 16, 2014 |
|
SHIV KUMAR GIRI Vs. MANAGEMENT OF HOTEL SIDDHARTH CONTINENTAL
|
August 8, 2014 |
|
SHIV KUMAR KAUSHIK Vs. GOVT. OF NCT OF DELHI
|
August 11, 2014 |
|
SHIV KUMAR SHARMA & ANR Vs. J P MEHTA
|
September 3, 2014 |
|
SHIV MEHRA Vs. UNIVERSITY OF DELHI
|
September 15, 2014 |
|
SHIV NARAIN MITTAL Vs. CHANDER BHAN MITTAL
|
May 28, 2014 |
|
SHIV NARAIN SINGH SIDHU Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 21, 2014 |
|
SHIV NARAYAN Vs. DEPARTMENT OF PERSONNEL AND TRAINING AND ORS.
|
May 26, 2014 |
|
SHIV NARAYAN Vs. ADDL. COMMISSIONER OF POLICE (LICENSING)
|
March 11, 2014 |
|
SHIV NARAYAN SINGH Vs. UNION OF INDIA
|
May 2, 2014 |
|
SHIV PAUL SAGAR Vs. VISHAKHA SHARMA
|
February 4, 2014 |
|
SHIV PUJAN Vs. STATE NCT OF DELHI
|
January 16, 2014 |
|
SHIV RAM Vs. YOGESH MITTAL
|
August 25, 2014 |
|
SHIV RATTAN MOHTA Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
|
April 1, 2014 |
|
SHIV SHAKTI MADAN Vs. NEW WAYS PROJECTS PVT. LTD.
|
December 11, 2014 |
|
SHIV SHANKAR PRASAD Vs. STATE
|
October 28, 2014 |
|
SHIVA Vs. STATE OF NCT OF DELHI
|
December 16, 2014 |
|
SHIVALI SHIKSHA SANSTHAN SOCIETY Vs. ADMINISTRATOR NCT OF DELHI
|
April 17, 2014 |
|
SHIVAM SHRESTHI Vs. DELHI TECHNOLOGICAL UNIVERSITY
|
August 1, 2014 |
|
SHIVENDER PANDEY @ PANDIT Vs. STATE
|
April 30, 2014 |
|
SHIVJI BHAGAT Vs. BHAGWAT RUBBER
|
September 24, 2014 |
|
SHIVJI SINGH Vs. STATE
|
October 29, 2014 |
|
SHOBHA DHALLA Vs. KRISHNA LUTHRA
|
September 16, 2014 |
|
SHOBHA JAIN & ANR Vs. GOVT OF NCT DELHI & ANR
|
July 22, 2014 |
|
SHOKI CHAUDHARY Vs. MUKESH
|
December 3, 2014 |
|
SHONKH TECHNOLOGIES INTERNATIONAL LTD. Vs. GOVERNMENT OF NCT OF DELHI
|
April 21, 2014 |
|
SHOWA CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX
|
April 30, 2014 |
|
SHREE ADYA KATYAYANI SHAKTI PEETH MANDIR KARAMCHAR Vs. SHREE ADYA KATYAYANI SHAKTI PEETH (MANDIR) TRUST &
|
April 24, 2014 |
|
SHREE ADYA KATYAYANI SHAKTIPEETH (MANDIR) TRUST Vs. P.P. SHRIVASTAV
|
January 24, 2014 |
|
SHREE CEMENT LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
May 27, 2014 |
|
SHREE GOVIND PLASTICS Vs. SONU PRAJAPATI
|
August 6, 2014 |
|
SHREE HARI VANSH COLLECTION Vs. VENUS GARMENTS
|
January 24, 2014 |
|
SHRI IRESH DUGGAL Vs. VIRENDER KUMAR SETH
|
November 24, 2014 |
|
SHRI ISHWAR CHAND GUPTA Vs. SHRI YUDHISTER GUPTA AND ORS.
|
August 21, 2014 |
|
SHRI JAGDISH Vs. SMT. KRISHNA KUMARI
|
January 21, 2014 |
|
SHRI KHEM CHAND Vs. UNION OF INDIA & ANR
|
July 18, 2014 |
|
SHRI KRANTI KUMAR JAIN Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
December 5, 2014 |
|
SHRI KRISHAN & ANR Vs. STATE & ANR
|
September 18, 2014 |
|
SHRI MAM CHAND SINCE DECEASED NOW REPRESENTED BY H Vs. SAT NARAIN GUPTA
|
November 17, 2014 |
|
SHRI NATH CARGO PVT LTD Vs. PARAG SAREES
|
April 17, 2014 |
|
SHRI NATH CARGO PVT. LTD. Vs. PARAG SAREES
|
April 17, 2014 |
|
SHRI NIWAS & ETC Vs. STATE & ANR
|
August 4, 2014 |
|
SHRI RAM KISHAN GUPTA Vs. UNION OF INDIA
|
January 17, 2014 |
|
SHRIDHAR GUPTA Vs. NDMC
|
November 10, 2014 |
|
SHRIRAK GENERAL INSURANCE Vs. KUMARI MONKIA AND OTHERS
|
March 14, 2014 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. JASBIR SINGH & ORS
|
January 3, 2014 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. BABU AND ANR
|
March 19, 2014 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. MEENAKSHI & ORS
|
November 24, 2014 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. UMESH JAIN & ORS
|
October 10, 2014 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. MANJEET & ORS
|
October 10, 2014 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SUDARSHAN KUMARI
|
November 28, 2014 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
|
November 28, 2014 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SEEMA
|
May 16, 2014 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. INDERJEET SINGH & ORS
|
November 11, 2014 |
|
SHRISTI UDAIPUR HTELS AND RESORTS P LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
|
May 6, 2014 |
|
SHRIYA TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2014 |
|
SHUBH ARORA & ORS Vs. STATE
|
August 26, 2014 |
|
SHUBH GULATI Vs. UNION OF INDIA
|
September 25, 2014 |
|
SHUBH GULATI & ORS Vs. UNION OF INDIA & ORS
|
September 26, 2014 |
|
SHUBHAMMARKETING Vs. COMMISSIONER VALUE ADDED TAX
|
October 14, 2014 |
|
SHUBHRA CHIT FUND (P) LTD AND ORS Vs. VINOD KUMAR ANAND AND ORS
|
February 17, 2014 |
|
SHYAM GAMBHIR Vs. TARA CHAND
|
July 15, 2014 |
|
SHYAM KISHORE Vs. M C D
|
January 9, 2014 |
|
SHYAM LAL Vs. STATE(GOVT OF NCT) OF DELHI
|
March 18, 2014 |
|
SHYAM LAL Vs. THE FINANCIAL COMMISSIONER
|
December 9, 2014 |
|
SHYAM MISHRA Vs. MADHU
|
January 3, 2014 |
|
SHYAM SUNDER Vs. INDER PAL CHAUHAN
|
July 21, 2014 |
|
SHYAM SUNDER Vs. RAKAVI HOSPITALITY
|
September 16, 2014 |
|
SHYAM SUNDER ROY Vs. UNION OF INDIA & ORS
|
May 20, 2014 |
|
SHYAM SUNDER WADHAWAN Vs. VIVEK ARYA
|
September 9, 2014 |
|
SHYAMAL PRASAD DAS Vs. ANITA VERMA
|
March 4, 2014 |
|
SHYAMBIR Vs. STATE OF GOVT OF NCT OF DELHI
|
March 20, 2014 |
|
SICPA INDIA PRIVATE LTD Vs. KAPIL KUMAR
|
July 1, 2014 |
|
SIDDARTH SINGH Vs. VICE CHANCELLOR, DELHI UNIVERSITY & ORS
|
October 29, 2014 |
|
SIDDARTH SINGH Vs. VICE CHANCELLOR, DELHI UNIVERSITY
|
September 10, 2014 |
|
SIDDHARTHA MOHAN Vs. STATE & ANR
|
September 15, 2014 |
|
SIDDHIDATRI AGRO PRIVATE LTD Vs. SHOUA SHAMS EST IMPORTERS AND EXPORTERS
|
March 7, 2014 |
|
SIEMENS AKTIENGESELLSCHAFT Vs. SIEMENS SOLUTIONS
|
November 10, 2014 |
|
SIGMA GENERATORS PVT. LTD. Vs. ORIENTAL BANK OF COMMERCE
|
December 9, 2014 |
|
SIKSHA SEWA SAMITI Vs. STATE OF NCT OF DELHI
|
December 23, 2014 |
|
SILOR ASSOCIATES SA Vs. BHARAT HEAVY ELECTRICAL LTD.
|
July 1, 2014 |
|
SIMPLEX INFRASTRUCTURE LTD Vs. UNION OF INDIA
|
February 26, 2014 |
|
SIMRAN Vs. RAMANAND GUPTA
|
July 23, 2014 |
|
SINDHU MITTAL Vs. KANHAI LAL
|
September 2, 2014 |
|
SINGH RAJ Vs. STATE
|
November 19, 2014 |
|
SINGHASAN Vs. STATE OF NCT OF DELHI
|
March 3, 2014 |
|
SINGHIAJHORA TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 10, 2014 |
|
SINHA SHIPPING PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 6, 2014 |
|
SIRI RAM SYAL & SONS (ENGINEERS) PVT. LTD. Vs. IRCON INTERNATIONAL LTD
|
May 30, 2014 |
|
SIRJAN PAL SINGH Vs. HARMINDER SINGH BAKSHI
|
January 16, 2014 |
|
SISH PAL SINGH Vs. RAJESH BHARDWAJ
|
November 18, 2014 |
|
SITA RAM Vs. STATE
|
July 24, 2014 |
|
SITA RAM Vs. THE STATE
|
October 10, 2014 |
|
SJS RANDHAWA Vs. UOI
|
September 2, 2014 |
|
SKY ASSOCIATES Vs. DELHI STATE CIVIL SUPPLY CORPORATION
|
December 12, 2014 |
|
SKY HAWK INTERNATIONAL SCHOOL Vs. POONAM KUMARI AND ORS.
|
December 22, 2014 |
|
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. NIRMAAN BHARATI SAMAJIK AND ARTHIK VIKAS SANGATHAN
|
August 25, 2014 |
|
SMITHKLINE BEECHAM LTD Vs. HANISH K AJMERA
|
January 10, 2014 |
|
SMT RANJANA GUPTA Vs. RAJNESH GUPTA & ORS.
|
February 11, 2014 |
|
SMT SUKH DEVI JAIN AND ORS. Vs. SHRI DAVINDER SETHI AND OTHERS
|
December 16, 2014 |
|
SMT. DRAUPADI DEVI (DECEASED THROUGH LRS) Vs. GULSHAN KUMAR ANAND
|
November 26, 2014 |
|
SMT. ELSAMMA JOHN & ORS. Vs. M/S. BRINTEX SALES CORPORATION
|
March 11, 2014 |
|
SMT. RADHESH SINGH Vs. VINEET SINGH & ORS.
|
May 22, 2014 |
|
SNAM ELECTRICAL PVT. LTD. Vs. MAHAVIR ELECTRICALS & POWER SYSTEMS CONTROLS
|
August 20, 2014 |
|
SNEH LATA Vs. ASHOK KUMAR DHULL
|
November 12, 2014 |
|
SNEH LATA Vs. UNION OF INDIA
|
November 11, 2014 |
|
SOCIETE DES PRODUITS NESTLE, S.A Vs. MONTU SADHU
|
July 4, 2014 |
|
SOHAN LAL Vs. STATE NCT OF DELHI
|
April 25, 2014 |
|
SOHAN LAL @SURESH @ SODA Vs. STATE
|
January 29, 2014 |
|
SOHAN LAL GUPTA Vs. NAND KISHORE
|
July 28, 2014 |
|
SOHAN PAL Vs. STATE
|
May 29, 2014 |
|
SOHAN PAL Vs. UMASHANKAR
|
May 7, 2014 |
|
SOMA DEVI JAIN Vs. ANITA PAWAR & ORS
|
August 11, 2014 |
|
SOMBIR SINGH Vs. UNION OF INDIA
|
April 29, 2014 |
|
SOMESH SHOKEEN Vs. STATE GOVT OF NCT OF DELHI
|
May 2, 2014 |
|
SOMNATH BHARTI Vs. NATIONAL HUMAN RIGHTS COMMISSION & ORS
|
December 23, 2014 |
|
SOMNATH CHOWDHURY Vs. STATE & ANR
|
September 17, 2014 |
|
SOMVIR Vs. STATE
|
April 29, 2014 |
|
SONAL SHARMA & ANR Vs. STATE GOVT OF NCT OF DELHI
|
August 19, 2014 |
|
SONI DEVI Vs. UNION OF INDIA
|
February 17, 2014 |
|
SONI SINGH Vs. STATE
|
May 5, 2014 |
|
SONIA Vs. DELHI STATE SUBORDINATE SERVICE SELECTION BOARD AND ORS.
|
December 24, 2014 |
|
SONIA SAREEN Vs. SHAHEED SUKHDEV COLLEGE OF BUSINESS STUDIES
|
January 31, 2014 |
|
SONU Vs. PRITIKA FASHIONS PVT. LTD. AND ORS.
|
December 18, 2014 |
|
SONU Vs. STATE NCT OF DELHI
|
May 19, 2014 |
|
SONU Vs. STATE OF NCT OF DELHI
|
October 16, 2014 |
|
SONU Vs. STATE
|
September 16, 2014 |
|
SONU @ ATTEY Vs. STATE NCT OF DELHI
|
April 2, 2014 |
|
SONU KUMAR Vs. UNION OF INDIA & ORS
|
November 28, 2014 |
|
SONY INDIA PVT. LTD. Vs. UNION OF INDIA
|
January 29, 2014 |
|
SONY INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
April 16, 2014 |
|
SONY INDIA PVT. LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
|
February 24, 2014 |
|
SOUDAN SINGH Vs. UNIVERSITY OF DELHI
|
September 24, 2014 |
|
SOURABH AGARWAL Vs. MEGH RAJ MANSHARAMANI
|
January 9, 2014 |
|
SOURABH TAPARIA Vs. LALIT KUMAR
|
July 31, 2014 |
|
SOUTH ASIA LPG COMPANY PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
September 3, 2014 |
|
SOUTH DELHI MUNICIPAL CORPORATION Vs. RADHEY SHYAM
|
August 26, 2014 |
|
SOUTH INDIA BEVERAGES PVT. LTD. Vs. GENERAL MILLS MARKETING INC. AND ANOTHER
|
October 13, 2014 |
|
SOUTHERN INFOSYS LIMITED Vs. REGISTRAR OF COMPANIES
|
September 12, 2014 |
|
SPACELABS MEDICAL INC Vs. ALPHA & OMEGA DIAGNOSTICS (INDIA) LTD
|
August 21, 2014 |
|
SPARSH PROPERTIES PVT LTD Vs. UNION OF INDIA
|
November 24, 2014 |
|
SPEARHEAD DIGITAL STUDIO PVT. LTD. Vs. H.K. MITROO
|
April 17, 2014 |
|
SPEARHEAD DIGITAL STUDIO PVT. LTD. Vs. H.K. MITROO
|
December 3, 2014 |
|
SPECIAL ART SCHOOL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
October 29, 2014 |
|
SPECIAL ART SCHOOL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
September 24, 2014 |
|
SPECIALITY FOOD INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 10, 2014 |
|
SPORTS & LEISURE APPAREL LTD Vs. MCD
|
November 18, 2014 |
|
SPORTS AUTHORITY OF INDIA Vs. LABOUR COMMISSIONER
|
March 12, 2014 |
|
SPREAD INFO TECH CONSULTANTSPVT. LTD Vs. ZTEKANGXUN TELECOMCO.INDIA PVT. LTD
|
August 14, 2014 |
|
SRG INFOTECH LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 23, 2014 |
|
SRI CHAND AND ANR Vs. STATE OF NCT OF DELHI
|
September 30, 2014 |
|
SRI GURU TEG BAHADUR PUBLIC SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
November 26, 2014 |
|
SRV PRINT PACK PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 2, 2014 |
|
SSJ FINANCE AND SECURITIES P. LTD Vs. PRABHAT STOCK SHARE BROKERS P. LTD
|
March 21, 2014 |
|
ST COLUMBAS SCHOOL Vs. LT GOVERNOR OF DELHI & ANR
|
September 1, 2014 |
|
STAFF SELECTION COMMISSION Vs. PARVEEN
|
August 4, 2014 |
|
STAFF SELECTION COMMISSION Vs. SUDESH
|
December 19, 2014 |
|
STANDARD CHARTERED BANK Vs. INDIA GLYCOLS LTD.
|
July 30, 2014 |
|
STANDARD CHARTERED BANK Vs. RAGHUBIR SARAN CHARITABLE TRUST
|
March 14, 2014 |
|
STANDARD CHARTERED BANK (CHINA) LIMITED Vs. STATE BANK OF PATIALA
|
January 21, 2014 |
|
STANDARD CHARTERED GRINDLAYS PVT. LTD. Vs. DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
October 31, 2014 |
|
STAPLES INC Vs. STAPLES PAPER CONVERTERS
|
October 17, 2014 |
|
STAR INDIA PVT LTD Vs. ROY MA
|
November 5, 2014 |
|
STAR INDIA PVT. LTD. Vs. HANEETH UJWAL
|
July 28, 2014 |
|
STATE Vs. SURENDER @ KALWA
|
July 23, 2014 |
|
STATE Vs. PULKIT CHOUDHARY AND ORS.
|
July 30, 2014 |
|
STATE Vs. SHAMBHU
|
July 31, 2014 |
|
STATE Vs. BHARAT SINGH
|
October 31, 2014 |
|
STATE Vs. HARI OM
|
July 18, 2014 |
|
STATE Vs. NAGENDER SHAH
|
January 17, 2014 |
|
STATE Vs. HASIM
|
January 29, 2014 |
|
STATE Vs. NARESH
|
February 10, 2014 |
|
STATE Vs. SANJAY KUMAR VALMIKI
|
February 21, 2014 |
|
STATE Vs. RAHDEY SHYAM
|
November 13, 2014 |
|
STATE Vs. BAL KISHEN
|
September 29, 2014 |
|
STATE Vs. SONU KUMAR YADAV
|
November 26, 2014 |
|
STATE Vs. JAGTAR
|
August 1, 2014 |
|
STATE Vs. R.P. TIWARI
|
August 7, 2014 |
|
STATE Vs. DEEP CHAND
|
August 20, 2014 |
|
STATE Vs. PHUL CHAND
|
August 14, 2014 |
|
STATE Vs. NAUSHAD
|
April 30, 2014 |
|
STATE Vs. SURENDER SINGH
|
April 30, 2014 |
|
STATE Vs. BHARAT SINGH
|
April 17, 2014 |
|
STATE Vs. KULDEEP
|
April 25, 2014 |
|
STATE Vs. GURJINDER SINGH @ BARJINDER SINGH
|
April 21, 2014 |
|
STATE Vs. S.P.TYAGI
|
May 16, 2014 |
|
STATE Vs. HABIB
|
May 16, 2014 |
|
STATE Vs. RUBEN
|
February 17, 2014 |
|
STATE Vs. RAVI@ RAVINDER
|
January 2, 2014 |
|
STATE Vs. PAWAN KUMAR PANDEY
|
January 21, 2014 |
|
STATE Vs. BABLI @ BAWLI
|
January 22, 2014 |
|
STATE Vs. OM PRAKASH
|
April 17, 2014 |
|
STATE Vs. PAPPU KUMAR
|
January 21, 2014 |
|
STATE Vs. RAMPAL SINGH
|
January 24, 2014 |
|
STATE Vs. RAJESH GOSAIN
|
February 7, 2014 |
|
STATE Vs. JEEWAN KUMAR PASWAN
|
April 17, 2014 |
|
STATE Vs. MOHD YASIN
|
March 7, 2014 |
|
STATE Vs. DEEPAK
|
November 5, 2014 |
|
STATE Vs. BHARAT SINGH
|
October 31, 2014 |
|
STATE Vs. SUJEET KUMAR
|
October 13, 2014 |
|
STATE Vs. RAJKUMAR
|
July 22, 2014 |
|
STATE Vs. BHAGWATI
|
March 18, 2014 |
|
STATE Vs. LAKHAN ALIAS RAJU ALIAS F GAJINDER
|
February 10, 2014 |
|
STATE Vs. ASHOK KUMAR JAIN
|
February 7, 2014 |
|
STATE Vs. DEEPAK BANSAL
|
March 25, 2014 |
|
STATE Vs. RAVI
|
September 1, 2014 |
|
STATE Vs. REHANA
|
September 5, 2014 |
|
STATE Vs. JAGDISH & ORS
|
August 28, 2014 |
|
STATE Vs. AKIL @ PAPPU
|
August 28, 2014 |
|
STATE Vs. ANOOP SINGH
|
August 4, 2014 |
|
STATE Vs. MOHD MURSHID & ORS
|
August 4, 2014 |
|
STATE Vs. HARI CHAND
|
August 4, 2014 |
|
STATE Vs. LALIT KUMAR
|
August 8, 2014 |
|
STATE Vs. NIRALE MIYAN & ORS
|
August 12, 2014 |
|
STATE Vs. RAJPAL @ RAJU & ORS
|
September 25, 2014 |
|
STATE Vs. RAVI KUMAR
|
September 11, 2014 |
|
STATE Vs. ASHOK KUMAR JAIN
|
September 9, 2014 |
|
STATE Vs. PARVEZ AHMED RADOO @ RAJU@TAHIR
|
September 8, 2014 |
|
STATE Vs. JAGTAR & ORS
|
November 12, 2014 |
|
STATE Vs. BHUVNESH CHATURVEDI
|
September 8, 2014 |
|
STATE Vs. SABIR
|
August 6, 2014 |
|
STATE Vs. HARBHAJAN SINGH
|
March 21, 2014 |
|
STATE Vs. RAMESH
|
September 15, 2014 |
|
STATE Vs. BHARAT KUMAR
|
September 18, 2014 |
|
STATE Vs. MAHINDRA PRAKASH
|
March 10, 2014 |
|
STATE Vs. SURENDER
|
September 17, 2014 |
|
STATE Vs. HARI SINGH
|
September 23, 2014 |
|
STATE Vs. RAFIUDDIN
|
July 22, 2014 |
|
STATE Vs. ARVIND
|
August 25, 2014 |
|
STATE Vs. KHEM SINGH AND ORS.
|
August 22, 2014 |
|
STATE Vs. PATRICK
|
September 1, 2014 |
|
STATE Vs. INTEZAR
|
September 8, 2014 |
|
STATE Vs. VIPIN SHARMA
|
July 24, 2014 |
|
STATE Vs. MUNNA SINGH
|
August 21, 2014 |
|
STATE Vs. RAVI KUMAR
|
August 26, 2014 |
|
STATE Vs. KULDEEP SAXENA
|
March 7, 2014 |
|
STATE Vs. SUSHIL KUMAR
|
March 10, 2014 |
|
STATE Vs. FATIMA
|
March 7, 2014 |
|
STATE Vs. BASHIR AHMED PONNU
|
December 8, 2014 |
|
STATE Vs. ASHOK KUMAR SHARMA
|
April 15, 2014 |
|
STATE (NCT OF DELHI) Vs. PARWATI @ KANTA
|
December 24, 2014 |
|
STATE (NCT OF DELHI) Vs. DEVENDER SINGH & ORS
|
December 9, 2014 |
|
STATE BANK OF BIKANER & JAIPUR Vs. S.K.TALWAR
|
May 13, 2014 |
|
STATE BANK OF BIKANER & JAIPUR Vs. S.P. SHARMA
|
May 9, 2014 |
|
STATE BANK OF INDIA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
May 27, 2014 |
|
STATE BANK OF INDIA Vs. BEERO
|
April 22, 2014 |
|
STATE BANK OF INDIA Vs. CONTINENTAL CONSTRUCTION LTD & OTHERS
|
September 26, 2014 |
|
STATE FARMS CORPORATION OF INDIA LTD. Vs. STATE FARMS CORPORATION OF INDIA LTD.
|
July 1, 2014 |
|
STATE FARMS CORPORATION OF INDIA LTD. Vs. P.S. GUPTA
|
July 1, 2014 |
|
STATE GOVT. OF NCT OF DELHI Vs. RAJAN @ RAJA
|
February 28, 2014 |
|
STATE NCT OF DELHI Vs. SATENDER
|
April 28, 2014 |
|
STATE NCT OF DELHI Vs. RAM KIRPAL
|
December 2, 2014 |
|
STATE NCT OF DELHI Vs. SURENDER KUMAR JAIN
|
March 10, 2014 |
|
STATE NCT OF DELHI Vs. RAGHU RAJ & ORS
|
September 8, 2014 |
|
STATE NCT OF DELHI Vs. SUMAN DASS
|
September 3, 2014 |
|
STATE NCT OF DELHI Vs. RAJENDER GARG
|
August 6, 2014 |
|
STATE OF NCT OF DELHI Vs. MANAS KUMAR PATI
|
September 10, 2014 |
|
STATE OF NCT OF DELHI Vs. PARVEEN KUMAR
|
September 30, 2014 |
|
STATE OF NCT OF DELHI Vs. BANTI
|
February 21, 2014 |
|
STATE OF NCT OFDELHI Vs. JAHIR MOMIN @ JAVED
|
November 27, 2014 |
|
STATE OF U.P. Vs. SHRI MAHESH KUMAR AND ANR.
|
March 5, 2014 |
|
STATE THROUGH REFERENCE Vs. RAM SINGH
|
March 13, 2014 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. TOEPFER INTERNATIONAL ASIA PTE. LTD.
|
July 2, 2014 |
|
STATE/RAILWAY PROTECTION FORCE Vs. RAJU
|
February 6, 2014 |
|
STEEL AUTHORITY OF INDIA LTD Vs. DAMPSKIBASELSBAKET NORDEN A/S
|
April 30, 2014 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE
|
November 25, 2014 |
|
STEEL AUTHORITY OF INDIA LTD Vs. ENGINEERS PROJECT INDIA LTD
|
November 7, 2014 |
|
STEELBIRD HI-TECH INDIA LTD. Vs. S.P.S. GAMBHIR
|
February 24, 2014 |
|
STERLITE OPTICAL TECHNOLOGIES LTD. Vs. BHARAT SANCHAR NIGAM LTD.
|
June 11, 2014 |
|
STIEFEL LABORATORIES Vs. AJANTA PHARMA LTD.
|
July 1, 2014 |
|
STL GLOBAL LTD Vs. ORIENTAL BANK OF COMMERCE
|
December 10, 2014 |
|
STRACON INDIA LTD. Vs. PRASAR BHARTI
|
October 1, 2014 |
|
STRATEGIC OVERSEAS PVT LTD Vs. AJS BUILDERS PVT LTD
|
October 16, 2014 |
|
SUB INSPECTOR GURBACHAN SINGH Vs. UOI & ORS
|
January 2, 2014 |
|
SUB. INSPECTOR GURBACHAN SINGH Vs. UOI
|
January 23, 2014 |
|
SUBHASH Vs. STATE GOVT OF NCT DELHI
|
November 18, 2014 |
|
SUBHASH CHAND Vs. STATE
|
October 16, 2014 |
|
SUBHASH CHAND Vs. STATE BANK OF PATIALA
|
January 28, 2014 |
|
SUBHASH CHAND Vs. STATE
|
October 15, 2014 |
|
SUBHASH CHAND Vs. UNION OF INDIA
|
May 19, 2014 |
|
SUBHASH CHAND JAIN Vs. KANTA JAIN
|
July 11, 2014 |
|
SUBHASH CHAND MITTAL RAJENDRA KUMAR MITTAL Vs. KANHAI LAL AND OTHERS
|
September 2, 2014 |
|
SUBHASH CHAND PHULL Vs. STATE
|
October 28, 2014 |
|
SUBHASH CHANDRA Vs. UNION OF INDIA
|
February 6, 2014 |
|
SUBHASH GUPTA Vs. STATE
|
September 29, 2014 |
|
SUBHASH JAIN Vs. RAVI SEHGAL
|
February 4, 2014 |
|
SUBHASH MANDAL Vs. STATE
|
August 5, 2014 |
|
SUBHASH SOLANKI & ANR Vs. STATE NCT OF DELHI & ANR
|
July 18, 2014 |
|
SUBRAMANIAN SWAMY Vs. UNION OF INDIA
|
February 11, 2014 |
|
SUBRATO CHAUDHARY Vs. DINESH KUMAR
|
April 16, 2014 |
|
SUCHA SINGH SODHI Vs. BALDEV RAJ WALIA
|
February 18, 2014 |
|
SUDAMA SINGH & ORS Vs. DEEPAK MOHAN SPOLIA & ORS
|
December 16, 2014 |
|
SUDARSHAN KUMAR JAIN Vs. MUKTA JAIN
|
December 4, 2014 |
|
SUDERSHAN KUMAR Vs. HARISH CHAND GARG
|
June 13, 2014 |
|
SUDERSHANA KUMARI BLAGAN Vs. TULSAN DEVI
|
November 21, 2014 |
|
SUDESH KOHLI Vs. RAM GOPAL
|
September 1, 2014 |
|
SUDESH KUMAR Vs. UNION OF INDIA & ORS
|
May 20, 2014 |
|
SUDESH KUMAR GUPTA Vs. NIRULA HANDICRAFT BAZAR PVT LTD
|
August 27, 2014 |
|
SUDHA CHOUDHARY Vs. UNION OF INDIA
|
March 5, 2014 |
|
SUDHA MISHRA Vs. SURYA CHANDRA MISHRA
|
July 25, 2014 |
|
SUDHA RANI Vs. STATE
|
January 21, 2014 |
|
SUDHAKAR SINGH Vs. STATE
|
July 18, 2014 |
|
SUDHANSHU OJHA Vs. DIRECTOR GENERAL CRPF
|
March 28, 2014 |
|
SUDHIN SARKAR & ANR Vs. LUFTHANSA GERMAN AIRLINES
|
November 17, 2014 |
|
SUDHIR @ SUDEEP KUMAR Vs. STATE
|
September 15, 2014 |
|
SUDHIR KUMAR JAIN Vs. DHEERAJ LAMBA
|
September 12, 2014 |
|
SUDHIR KUMAR PARCHA Vs. STATE ELECTION COMMISSION
|
July 24, 2014 |
|
SUDHIR SABHARWAL Vs. RAJESH PRUTHI
|
August 7, 2014 |
|
SUGEETA CHHABRA Vs. HARISH NAYAR
|
January 3, 2014 |
|
SUHAIL AHMED KHAN Vs. UNION OF INDIA & ORS
|
November 20, 2014 |
|
SUJATA GUPTA Vs. UMA GUPTA
|
July 25, 2014 |
|
SUJJAN SINGH Vs. UNION OF INDIA
|
December 1, 2014 |
|
SUK CHARAN Vs. STATE
|
July 30, 2014 |
|
SUKESH BEHL Vs. KONINKLIJKE PHILLIPS ELECTRONICS
|
November 7, 2014 |
|
SUKHBIR Vs. STATE (GOVT. OF NCT) OF DELHI
|
March 11, 2014 |
|
SUKHBIR SINGH Vs. ROOP CHAND & ORS
|
March 28, 2014 |
|
SUKHBIR SINGH Vs. GAINDODEVI
|
September 26, 2014 |
|
SUKHBIR SINGH & ORS Vs. UNION OF INDIA & ORS
|
September 23, 2014 |
|
SUKHBIR SINGH KEMWAL Vs. GNCT OF DELHI
|
October 29, 2014 |
|
SUKHDEV DHAL Vs. UNITED INDIA INS. CO. LTD.
|
January 27, 2014 |
|
SUKHINDER KAUR & ANR Vs. VANEET KAUR
|
November 10, 2014 |
|
SUKHVEER SINGH Vs. HOSHIYAR SINGH & ORS
|
November 11, 2014 |
|
SUKHVINDER SINGH Vs. STATE
|
April 1, 2014 |
|
SUKT Vs. RAJ RANI
|
September 25, 2014 |
|
SUMAN KUMARI Vs. VIJAY KUMAR SHAROHA & ORS
|
September 16, 2014 |
|
SUMAN KUMARI Vs. DHARAMBIR SINGH
|
April 3, 2014 |
|
SUMAN TANEJA Vs. RAKESH TANEJA
|
January 30, 2014 |
|
SUMANTA SUSHANTA OVERSEAS PVT. LTD. Vs. SANJAY ADLAKHA
|
December 18, 2014 |
|
SUMIT ARORA Vs. SINGH MOTOR CENTRE
|
January 17, 2014 |
|
SUMIT GUPTA Vs. STATE NCT OF DELHI
|
October 15, 2014 |
|
SUMIT KAUR Vs. UOI AND ORS
|
September 29, 2014 |
|
SUMIT KUMAR Vs. STATE (NCT) OF DELHI
|
November 11, 2014 |
|
SUMIT KUMAR VERMA Vs. STATE (GOVT. OF NCT OF DELHI)
|
January 29, 2014 |
|
SUMITA VERMA & ANR Vs. STATE & ANR
|
November 18, 2014 |
|
SUMITRA DEVI Vs. STATE
|
May 16, 2014 |
|
SUMITRA DEVI & ANR Vs. SATPAL GUGNANI & ORS
|
November 13, 2014 |
|
SUMITRA DEVI AND ORS Vs. DELHI DEVELOPMENT AUTHORITY
|
March 11, 2014 |
|
SUMITRA PARASHAR Vs. RAJ RANI
|
July 2, 2014 |
|
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. ANGLO FRENCH DRUGS AND INDUSTRIES LTD.
|
September 12, 2014 |
|
SUNDARAM FINANCE LIMITED Vs. RAKESH KUMAR & ANR
|
February 14, 2014 |
|
SUNDER @ SUNDERI DEVI & ORS Vs. RELIANCE GENERAL INSURANCE CO LTD & ORS
|
February 20, 2014 |
|
SUNDER PAL Vs. LAND & BUILDING DEPARTMENT
|
August 4, 2014 |
|
SUNDER SHARMA Vs. THE STATE
|
December 18, 2014 |
|
SUNDER SINGH Vs. STATE (GOVT. OF NCT)
|
November 27, 2014 |
|
SUNEAL MANGAL Vs. PRIME MAXI MALL MANAGEMENT
|
April 17, 2014 |
|
SUNIL Vs. STATE NCT OF DELHI
|
September 4, 2014 |
|
SUNIL Vs. STATE
|
November 10, 2014 |
|
SUNIL @ BABU Vs. STATE
|
October 10, 2014 |
|
SUNIL @ BHURE @ MAHANAND Vs. STATE GOVT. OF NCT OF DELHI
|
January 31, 2014 |
|
SUNIL AGGARWAL Vs. STATE
|
May 26, 2014 |
|
SUNIL AGGARWAL Vs. THE GOVT. OF NCT OF DELHI
|
November 21, 2014 |
|
SUNIL AND ORS. Vs. STATE
|
December 15, 2014 |
|
SUNIL ARORA Vs. V.K. VADHERA
|
May 23, 2014 |
|
SUNIL BHATIA & ORS Vs. STATE OF NCT OF DELHI & ORS
|
August 6, 2014 |
|
SUNIL CHAND GUPTA Vs. STATE
|
February 5, 2014 |
|
SUNIL GOEL Vs. STATE
|
April 29, 2014 |
|
SUNIL GUPTA Vs. VIJAY SHARMA
|
November 24, 2014 |
|
SUNIL GUPTA Vs. CHAND RANI VERMA
|
December 1, 2014 |
|
SUNIL JULKA AND OTHERS Vs. STATE (GOVERNMENT OF NCT OF DELHI) AND OTHERS
|
November 27, 2014 |
|
SUNIL KUMAR Vs. STATE
|
September 30, 2014 |
|
SUNIL KUMAR Vs. UNION OF INDIA & ORS
|
May 28, 2014 |
|
SUNIL KUMAR Vs. GOVT OF NCT OF DELHI
|
February 5, 2014 |
|
SUNIL KUMAR & ORS Vs. STATE & ANR
|
August 8, 2014 |
|
SUNIL KUMAR SHARMA Vs. UNION OF INDIA
|
November 12, 2014 |
|
SUNIL KUMAR YADAV Vs. UOI
|
May 23, 2014 |
|
SUNIL KUMAR YADAV @ SONI Vs. N.C.B.
|
March 18, 2014 |
|
SUNIL MASHI Vs. STATE NCT OF DELHI
|
October 14, 2014 |
|
SUNIL NANDA Vs. L & T FINANCE LTD
|
March 10, 2014 |
|
SUNIL RAVI PRAKASH AGRAWAL Vs. GOVT. OF NCT OF DELHI
|
August 22, 2014 |
|
SUNIL SHARMA AND ANR. Vs. SMT. UMA SHARMA
|
March 14, 2014 |
|
SUNIL SIKRI Vs. THE MANAGEMENT COMMITTEE OF GURU HARKRISHAN PUBLIC SCHOOL
|
November 20, 2014 |
|
SUNIL SIKRI Vs. MANAGEMENT COMMITTEE OF GURU HARKRISHAN PUBLIC SCHOOL
|
January 10, 2014 |
|
SUNIL SRIVASTAVA Vs. ARUN NAYYAR
|
February 4, 2014 |
|
SUNITA Vs. UNION OF INDIA
|
May 1, 2014 |
|
SUNITA Vs. AJAY SINGH YADAV
|
July 22, 2014 |
|
SUNITA Vs. YOGINDER SAINI
|
February 24, 2014 |
|
SUNITA Vs. UNION OF INDIA
|
January 16, 2014 |
|
SUNITA AND OTHERS Vs. MAHESH AND OTHERS
|
September 29, 2014 |
|
SUNITA AWASTHI Vs. SAVITRI AWASTHI
|
February 26, 2014 |
|
SUNITA BHAGAT Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 29, 2014 |
|
SUNITA CHAUHAN @ GAYATRI DEVI Vs. VIRENDRA SINGH GUSAIN
|
September 8, 2014 |
|
SUNITA CHAUHAN @ GAYATRI DEVI Vs. VIRENDER SINGH GUSAIN
|
July 23, 2014 |
|
SUNITA DEVI Vs. MANAGEMENT OF IIT HAUS KHAS NEW DELHI
|
February 13, 2014 |
|
SUNITA DEVI Vs. ROOP RAM & ANR
|
December 16, 2014 |
|
SUNITA KUMARI Vs. SARDAR DALBIR SINGH
|
February 10, 2014 |
|
SUNITA RANA Vs. HITESH KUMAR DHEER
|
May 16, 2014 |
|
SUNITA SHARMA Vs. STATE OF DELHI
|
January 28, 2014 |
|
SUNNY GOEL Vs. SHRI RAM COLLEGE OF COMMERCE
|
August 25, 2014 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. PAL NEWS MEDIA PVT.LTD.
|
September 11, 2014 |
|
SUPER CASSETTES INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
November 10, 2014 |
|
SUPER THREADING INDIA PVT. LTD. Vs. UNION OF INDIA
|
February 19, 2014 |
|
SURAI BESRA Vs. UNION OF INDIA
|
April 2, 2014 |
|
SURAJ Vs. NCT OF DELHI
|
April 1, 2014 |
|
SURAJ & ORS Vs. GOVT OF NCT OF DELHI & ORS
|
November 27, 2014 |
|
SURAJ BAJAJ Vs. SWADESH KUMAR GUPTA
|
November 25, 2014 |
|
SURAJ BHAN Vs. UNION OF INDIA
|
February 7, 2014 |
|
SURAJ BHAN Vs. VIJAY PRAKASH BHARDWAJ
|
September 9, 2014 |
|
SURAJ PRAKASH Vs. NADRA BEGUM
|
November 11, 2014 |
|
SURAJ SETH Vs. RUCHIKA ABBI
|
November 26, 2014 |
|
SURBHI SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
January 28, 2014 |
|
SURENDER & ORS Vs. STATE & ANR
|
September 24, 2014 |
|
SURENDER AND ORS. Vs. STATE OF DELHI
|
January 23, 2014 |
|
SURENDER KUMAR Vs. GNCT OF DELHI
|
July 15, 2014 |
|
SURENDER KUMAR & ORS Vs. SEEMA & ORS
|
October 27, 2014 |
|
SURENDER KUMAR ARORA Vs. STATE
|
January 3, 2014 |
|
SURENDER KUMAR MATHUR Vs. STATE
|
August 19, 2014 |
|
SURENDER PAL Vs. HIGH COURT OF DELHI
|
November 11, 2014 |
|
SURENDER PRASHAD Vs. STATE
|
January 17, 2014 |
|
SURENDER SINGH Vs. GOVT OF NCT OF DELHI
|
September 16, 2014 |
|
SURENDER SINGH Vs. STATE
|
October 16, 2014 |
|
SURENDER SINGH Vs. UNION OF INDIA
|
September 12, 2014 |
|
SURENDER SINGH Vs. UNION OF INDIA
|
September 11, 2014 |
|
SURENDER SINGH DALAL Vs. MOTHER DAIRY
|
August 12, 2014 |
|
SURENDER SINGH KHRUB Vs. STATE ELECTION COMMISSION
|
October 10, 2014 |
|
SURENDER TOMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
September 16, 2014 |
|
SURENDRA PAL SINGH Vs. RAVINDRA PAL SINGH
|
May 9, 2014 |
|
SURENDRA PRASAD VERMA Vs. UNION OF INDIA
|
May 7, 2014 |
|
SURESH Vs. STATE
|
January 13, 2014 |
|
SURESH Vs. STATE
|
January 10, 2014 |
|
SURESH Vs. LT. GOVERNOR OF DELHI
|
October 1, 2014 |
|
SURESH Vs. STATE
|
March 26, 2014 |
|
SURESH @ MUCCHAD Vs. STATE
|
August 14, 2014 |
|
SURESH BALA Vs. RAMPAL
|
January 15, 2014 |
|
SURESH CHAND Vs. STATE
|
July 21, 2014 |
|
SURESH CHAND Vs. DELHI TRANSPORT CORPORATION
|
July 14, 2014 |
|
SURESH CHAND DAHIYA Vs. STATE
|
May 2, 2014 |
|
SURESH CHAND PURWAR Vs. VIVEK PURWAR
|
March 14, 2014 |
|
SURESH KAPOOR Vs. SHASHI KRISHAN LAL KHANNA
|
October 10, 2014 |
|
SURESH KEJRIWAL Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
|
February 3, 2014 |
|
SURESH KUMAR Vs. DILESHWARI DEVI
|
January 3, 2014 |
|
SURESH KUMAR Vs. BORDER SECURITY FORCE
|
April 16, 2014 |
|
SURESH KUMAR Vs. UOI
|
May 27, 2014 |
|
SURESH KUMAR & ORS Vs. UNION OF INDIA & ANR
|
October 17, 2014 |
|
SURESH KUMAR ANAND Vs. SUMAN BALA
|
August 8, 2014 |
|
SURESH PURI Vs. STATE BANK OF TRAVANCORE AND ANR
|
December 23, 2014 |
|
SURESH SAHU Vs. STATE AND ORS.
|
July 17, 2014 |
|
SURESH SHAH Vs. TATA CONSULTANCY SERVICES LTD.
|
June 13, 2014 |
|
SURESHTA MALHOTRA Vs. URMILA RANI CHADHA AND ORS.
|
January 8, 2014 |
|
SURINDER BHARDWAJ Vs. STATE
|
August 19, 2014 |
|
SURINDER KALRA Vs. SARDAR SATBIR SINGH
|
August 29, 2014 |
|
SURINDER KAUR Vs. STATE NCT OF DELHI
|
November 18, 2014 |
|
SURINDER KUMAR Vs. RANJIT SINGH
|
December 22, 2014 |
|
SURINDER KUMAR Vs. STATE
|
May 27, 2014 |
|
SURINDER KUMAR SHARMA Vs. PUNJAB NATIONAL BANK
|
August 26, 2014 |
|
SURINDER SINGH Vs. SURBIR SINGH
|
February 5, 2014 |
|
SURINDER SINGH Vs. KULBHUSHAN BALUJA
|
January 27, 2014 |
|
SURINDER SINGH @ RAJA Vs. STATE
|
July 8, 2014 |
|
SURJEET KAUR Vs. STATE
|
May 30, 2014 |
|
SURJEET SINGH Vs. COMMISSIONER OF POLICE & ORS
|
July 24, 2014 |
|
SURJEET SINGH & ORS Vs. JET AIR INDIA PVT LTD & ORS
|
September 17, 2014 |
|
SURJIT KAUR Vs. SOUTH DELHI MUNICIPAL CORPORATION
& ANR
|
October 13, 2014 |
|
SURJIT SINGH Vs. KISHORI LAL
|
May 8, 2014 |
|
SURJIT SINGH BHATIA Vs. TEJ RAJ SINGH GOEL
|
July 1, 2014 |
|
SURVI PROJECTS PRIVATE LIMITED Vs. OM BUILDERS
|
August 27, 2014 |
|
SURVIDHI FINANCIAL SERVICES LTD Vs. UNITY FIN-CAP PRIVATE LTD
|
May 15, 2014 |
|
SURYA KANT WATHARKAR Vs. MUNICIPAL CORPORATION OF DELHI & ORS
|
September 1, 2014 |
|
SURYA KIRTI THAPAR Vs. STATE OF NCT OF DELHI
|
November 24, 2014 |
|
SURYA PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 2014 |
|
SUSHIL GOEL Vs. N.K. GOEL
|
January 8, 2014 |
|
SUSHIL GOYAL Vs. LUCKSON SIDDIQUE
|
January 27, 2014 |
|
SUSHIL JAIN Vs. RITU JAIN
|
May 19, 2014 |
|
SUSHIL KUMAR Vs. STATE OF DELHI
|
August 6, 2014 |
|
SUSHIL KUMAR Vs. STATE GOVT. OF NCT OF DELHI
|
July 22, 2014 |
|
SUSHIL KUMAR Vs. DIRECTOR OF EDUCATION AND ORS.
|
December 18, 2014 |
|
SUSHIL KUMAR BAGGA Vs. DEWAN CHANDER BATRA
|
January 20, 2014 |
|
SUSHIL KUMAR GUPTA Vs. CHAIRMAN ECPF AND GRATUITY TRUSTS
|
July 3, 2014 |
|
SUSHIL KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 3, 2014 |
|
SUSHIL THAKRAN Vs. CHAIRMAN-CUM-MANAGING DIRECT OR, ORIENTAL INSURANCE COMPNAY LTD
|
November 3, 2014 |
|
SUSHIL VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 25, 2014 |
|
SUSHILA Vs. RAJESH BHATIA
|
February 21, 2014 |
|
SUSHILA & ORS Vs. VIJAY KUMAR BHARDWAJ & ORS
|
October 10, 2014 |
|
SUSHILA AND ANR. Vs. STATE
|
July 31, 2014 |
|
SUSHILA DEVI Vs. NARESH KUMAR
|
February 6, 2014 |
|
SUSHILA JETHWANI @ KIRAN KRIPLANI Vs. SUMITA JETHWANI @ BAGHVANTI JETHVANI & ORS
|
September 23, 2014 |
|
SUSHMA Vs. UNION OF INDIA
|
April 17, 2014 |
|
SUSHMA BERLIA Vs. KAMAL KUMAR
|
December 18, 2014 |
|
SUSHMA JAIN Vs. M/S. NAVEEN BOARD CO
|
February 28, 2014 |
|
SUSHMA SHARMA Vs. BIMLA DEVI SHARMA
|
February 11, 2014 |
|
SUYASH MANOCHA Vs. STATE
|
December 2, 2014 |
|
SWAPNA BHATTACHARYA Vs. M/S M-TECH DEVELOPERS LTD.
|
January 22, 2014 |
|
SWAPNIL YADAV @ SONU YADAV Vs. STATE AND ANR
|
August 26, 2014 |
|
SWARAJ SURI Vs. COMMISSIONER OF POLICE AND ORS.
|
May 20, 2014 |
|
SWARAN LATA Vs. KULBHUSHAN LAL
|
January 31, 2014 |
|
SWARANJEET KAUR SACHDEVA Vs. SATISH CHAUDHARY
|
August 8, 2014 |
|
SWAROVSKI AG & ANR Vs. ROYAL IMAGES CATALOGUE COMPANY PVT LTD & ORS
|
September 17, 2014 |
|
SWAROVSKI INDIA PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 8, 2014 |
|
SWASTIK POLYTEX PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY
|
March 12, 2014 |
|
SWATANTER KUMAR Vs. INDIAN EXPRESS LTD.
|
January 16, 2014 |
|
SWATANTER KUMAR Vs. INDIAN EXPRESS LTD.
|
January 15, 2014 |
|
SYED AIJAJ HASAN Vs. MALIK MOHAMMED TAHSEEN
|
March 28, 2014 |
|
SYED HAIDER M. RIZVI Vs. UNION OF INDIA
|
July 21, 2014 |
|
SYED MAQBOOL Vs. N.I.A.
|
August 5, 2014 |
|
SYED MEHEDI Vs. GOVT OF NCT OF DELHI
|
July 10, 2014 |
|
SYED MOHD. JAWED ALAM Vs. THE GENERAL MANAGER NORTHERN RAILWAYS AND ORS.
|
May 20, 2014 |
|
SYMED LABORATORIES PVT. LTD. Vs. SHARON BIO-MEDICINE LTD.
|
September 10, 2014 |
|
SYNDICATE BANK Vs. K. PERIASWAMI
|
December 24, 2014 |
|
SYNDICATE BANK Vs. SHEELA AGGARWAL & ANR
|
December 3, 2014 |
|
SYNDICATE BANK Vs. K.S.SRIVASTAVA
|
January 15, 2014 |
|
SYNDICATE BANK Vs. HINDALCO INDUSTRIES LTD.
|
May 19, 2014 |
|
SYNERGY MULTITECH LTD Vs. HCL INFOSYSTEMS LTD
|
March 7, 2014 |
|
T V DATTAMURTHY AND ORS Vs. STATE OF DELHI AND ORS
|
March 25, 2014 |
|
T. MURALIDHAR Vs. PVR MURTHY
|
November 7, 2014 |
|
T. MURLIDHAR Vs. P.V.R. MURTHY
|
July 1, 2014 |
|
T.C. CHAWLA Vs. C.B.I.
|
July 2, 2014 |
|
T.R. SHARMA Vs. KAMLESH SHARMA AND ORS.
|
September 30, 2014 |
|
TABITA CHAND Vs. MANAGING COMMITTEE
|
March 11, 2014 |
|
TAKHENG LAMNIO Vs. UNIVERSITY OF DELHI & ANR
|
September 29, 2014 |
|
TAKSU @ ASRAFUL ISLAM & ORS Vs. STATE OF NCT OF DELHI & ORS
|
December 9, 2014 |
|
TANU GOEL Vs. GIRISH CHOPRA
|
May 16, 2014 |
|
TANU GOEL Vs. GIRISH CHOPRA
|
December 23, 2014 |
|
TAPESHWAR SINGH Vs. STATE
|
September 25, 2014 |
|
TARA DEVI Vs. PRAHLAD RAI
|
July 24, 2014 |
|
TARA LOGITECH PRIVATE LTD. Vs. RELIGARE FINVEST LIMITED
|
December 23, 2014 |
|
TARIQ KHAN Vs. STATE
|
November 10, 2014 |
|
TARJEET SINGH WALIA Vs. NIRMALA DEVI
|
November 5, 2014 |
|
TARSEM KUMAR Vs. UNION OF INDIA
|
October 1, 2014 |
|
TARSEM LAL Vs. UOI
|
September 9, 2014 |
|
TARSEM SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
February 10, 2014 |
|
TARUN GARG Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 4, 2014 |
|
TARUN KANT Vs. STATE GOVT. OF NCT OF DELHI
|
August 8, 2014 |
|
TARUN KAUSHIK Vs. SEEMA KAUSHIK
|
November 5, 2014 |
|
TARUN MAKKAR Vs. STATE
|
October 28, 2014 |
|
TARUN SEHGAL Vs. STATE
|
November 10, 2014 |
|
TARUN SINGHAL Vs. DEVENDER KUMAR
|
January 6, 2014 |
|
TARUN VIKRAM Vs. STATE
|
December 2, 2014 |
|
TASIM & ORS Vs. STATE NCT OF DELHI
|
March 24, 2014 |
|
TASLIM AND ORS Vs. UNION OF INDIA
|
February 25, 2014 |
|
TASSAVUR Vs. DRI
|
March 18, 2014 |
|
TATA AIG GENERAL INSURANCE CO LTD Vs. BHAVNA DHINGRA AND ORS
|
March 20, 2014 |
|
TATA AIG GENERAL INSURANCE CO LTD. Vs. HARPAL SINGH
|
February 7, 2014 |
|
TATA AIG GENERAL INSURANCE CO LTD. Vs. RELA
|
May 13, 2014 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. ALPANA KHANDHWAY
|
November 27, 2014 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. DEV KUMAR PRASAD
|
January 30, 2014 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SHIBU V. PILLAI
|
December 9, 2014 |
|
TATA MOTORS FINANCE LTD Vs. LAXMI KANT TIWARI
|
September 19, 2014 |
|
TATA MOTORS LTD. Vs. LEGAL METROLOGY OFFICER WEIGHTS & MEASURES DEPARTMENT GOVT. OF NCT OF DELHI
|
September 10, 2014 |
|
TATA SONS LIMITED Vs. GINA KILINDO
|
January 6, 2014 |
|
TATA SONS LIMITED & ANR. Vs. SHASHI PRAKASH SINGH & ANR.
|
September 11, 2014 |
|
TATA SONS LIMITED AND ORS. Vs. ASHOK KUMAR AND ORS.
|
October 15, 2014 |
|
TATVADARSHI BANDHU PVT. LTD. Vs. OMAXE LIMITED
|
August 4, 2014 |
|
TAUHEED MOHAMMAD Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
February 20, 2014 |
|
TAUSIF Vs. STATE
|
September 3, 2014 |
|
TBEA SHENYANG TRANSFORMER GROUP CO. LTD. Vs. POWER GRID CORPORATION OF INDIA
|
December 27, 2014 |
|
TECH PLUS MEDIA PRIVATE LTD Vs. JYOTI JANDA
|
September 29, 2014 |
|
TECHMAN BUILDWELL P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 11, 2014 |
|
TECHNOFAB ENGINEERING LTD Vs. LT COL VED KUMAR SLEHRIA
|
September 4, 2014 |
|
TEJ INDER SINGH SALUJA Vs. TEJ MOHAN SINGH SALUJA
|
May 27, 2014 |
|
TEJ PAL Vs. AJEX & TURNER WIRE DIES CO.
|
August 5, 2014 |
|
TEJ SINGH @ TEJA Vs. STATE
|
February 21, 2014 |
|
TEJBIR SINGH Vs. RAWEL KAUR
|
April 2, 2014 |
|
TEJBIR SINGH DAGAR Vs. UNION OF INDIA
|
January 3, 2014 |
|
TEJPAL Vs. DEEPAK
|
April 16, 2014 |
|
TEJRAM Vs. STATE NCT OF DELHI
|
November 19, 2014 |
|
TEK CHAND Vs. UNION OF INDIA
|
May 23, 2014 |
|
TEKLA CORPORATION Vs. SURVO GHOSH
|
May 16, 2014 |
|
TEKNOW OVERSEAS PVT. LTD. Vs. ASST COMMISSIONER OF SERVICE TAX
|
March 26, 2014 |
|
TELECOMMUNICATIONS CONSULTANTS INDIA LTD. Vs. BHARAT SANCHAR NIGAM LTD.
|
December 5, 2014 |
|
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL.) Vs. MERCURY ELECTRONICS
|
November 12, 2014 |
|
TERA HI TERA FOODS PVT LTD Vs. RAJ LAXMI AND ORS
|
August 28, 2014 |
|
TEVA PHARMACEUTICAL INDUSTRIES LTD Vs. NATCO PHARMA LIMITED
|
February 28, 2014 |
|
TEVA PHARMACEUTICAL INDUSTRIES LTD Vs. NATCO PHARMA LIMITED
|
May 30, 2014 |
|
TEVA PHARMACEUTICAL INDUSTRIES LTD. Vs. NATCO PHARMA LIMITED
|
September 22, 2014 |
|
TEXCEL INFOTECH (P) LTD. Vs. STATE OF NCT
|
November 14, 2014 |
|
TEXMACO LTD Vs. CH RAMSWAROOP WRESTLING CLUB & ORS
|
November 7, 2014 |
|
THA INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHREE RAJ TRAVELS & TOURS LTD
|
July 17, 2014 |
|
THAKUR RAJESH RANA Vs. STATE
|
January 23, 2014 |
|
THAKUR RANGJI MAHARAJ TRUST Vs. A.J. PRINTERS
|
March 5, 2014 |
|
THAN SINGH SHARMA Vs. GOVT. OF NCT OF DELHI
|
October 14, 2014 |
|
THDC INDIA LIMITED Vs. T. CHANDA BISWAS
|
November 21, 2014 |
|
THDC INDIA LTD Vs. R K RATURI
|
July 8, 2014 |
|
THE COMMISSIONER OF CUSTOMS (I & G) Vs. NAVSHIV RETAILS PVT. LTD.
|
December 23, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. JUBILANT SECURITIES PVT. LTD.
|
November 27, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. ESCORTS TRACTORS LTD.
|
December 12, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. D.C.M. LIMITED
|
December 23, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. SIDHARTHA SECURITIES AND TRADERS LTD.
|
December 12, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. SHIV RAJ GUPTA
|
December 22, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED
|
November 11, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. JDS APPARELS PRIVATE LIMITED
|
November 18, 2014 |
|
THE COMMISSIONER OF INCOME TAX-II Vs. JOHNSON MATTHEY INDIA P. LTD.
|
December 23, 2014 |
|
THE COOPERATIVE STORE LIMITED Vs. RAMESH CHANDER
|
December 10, 2014 |
|
THE FEDERATION OF HOTELS & RES. Vs. MCD
|
May 23, 2014 |
|
THE INDIAN HOTELS COMPANY LTD Vs. ASHWAJEET GARG
|
May 1, 2014 |
|
THE MANAGING COMMITTEE & ORS. Vs. MR. RAKESH KUMAR SHUKLA
|
January 31, 2014 |
|
THE MATTER OF KAAVYA TEA ESTATE PRIVATE LIMITED Vs. STATE
|
November 21, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. ASHOK KUMAR & ORS.
|
January 21, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. ARUNIMA GAUR AND ORS.
|
December 2, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA INDUSTRIES
|
September 10, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. ISHWARI DEVI
|
November 19, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. KUMARI
|
October 30, 2014 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. BHAGWAT SINGH AND ORS.
|
November 17, 2014 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 16, 2014 |
|
THE REGISTRAR, SUPREME COURT OF INDIA Vs. SUBHASH CHANDRA AGARWAL
|
December 19, 2014 |
|
THE REGISTRAR, SUPREME COURT OF INDIA Vs. COMMODORE LOKESH K. BATRA
|
December 4, 2014 |
|
THIESS MINECS INDIA PVT. LTD. Vs. NTPC LTD.
|
July 1, 2014 |
|
THOMAS COOK (INDIA) LIMITED Vs. MOHIT JAIN
|
December 24, 2014 |
|
TIKAM CHAND JAISWAL Vs. STATE NCT OF DELHI
|
December 18, 2014 |
|
TILAK RAJ Vs. STATE
|
February 10, 2014 |
|
TILAK RAJ Vs. AMAN KUMAR @ AMAR KUMAR
|
January 13, 2014 |
|
TILAK RAJ GOGIA Vs. BSNL AND ORS
|
February 26, 2014 |
|
TILAK RAJ JAGGI Vs. PRIYA RANI JAGGI & ORS
|
December 9, 2014 |
|
TILAKRAJ TANEJA Vs. NAVIN SONI & ANR
|
October 14, 2014 |
|
TIMBERLAND COMPANY Vs. ROHIT BAJAJ AND OTHERS
|
September 4, 2014 |
|
TIMES INNOVATIVE MEDIA LTD Vs. OOH MEDIA SOLUTION PVT LTD
|
September 4, 2014 |
|
TINKOO Vs. STATE
|
May 28, 2014 |
|
TINKU Vs. THE STATE (NCT OF DELHI)
|
July 17, 2014 |
|
TINKU SHARMA Vs. SURENDER PAL SINGH & ORS
|
September 19, 2014 |
|
TOBIR AHMED Vs. STATE
|
October 30, 2014 |
|
TODAR MAL Vs. STATE OF DELHI
|
February 11, 2014 |
|
TODAY HOMES & INFRASTRUCTURE PVT LTD Vs. JITENDER SINGH
|
December 11, 2014 |
|
TOLA RAM & SONS Vs. STATE BANK OF INDIA
|
October 29, 2014 |
|
TONY @ TOPESH Vs. STATE
|
April 28, 2014 |
|
TOPS SECURITY LTD Vs. TOPS DETECTIVE AND SECURITY SERVICES LTD
|
January 27, 2014 |
|
TOTA RAM Vs. ASHA SHARMA
|
November 18, 2014 |
|
TPF TECHNOLOGIES PVT LTD & ANR Vs. VANDANA GOYAL & ORS
|
July 28, 2014 |
|
TRAFFIC MEDIA (INDIA) Vs. DELHI METRO RAIL CORPORATION
|
November 18, 2014 |
|
TRANS INDIA LOGISTICS Vs. UNION OF INDIA
|
March 13, 2014 |
|
TRANS INDIA LOGISTICS Vs. UNION OF INDIA AND ORS
|
August 25, 2014 |
|
TRANSASIA INDUSTRIES EXPOSITION PVT. LTD Vs. IQUBAL CHAND MALHOTRA
|
May 29, 2014 |
|
TRANSPORT CORPORATION OF INDIA LTD Vs. RESERVE BANK OF INDIA & ANR
|
September 26, 2014 |
|
TRAVELITE Vs. UOI
|
August 4, 2014 |
|
TRILOCHAN SINGH Vs. UOI
|
July 28, 2014 |
|
TRILOK Vs. STATE (NCT) OF DELHI
|
January 8, 2014 |
|
TRILOK SINGH Vs. STATE
|
January 20, 2014 |
|
TRIMEX INTERNATIONAL FZE, DUBAI Vs. JAYSWALS NECO LTD
|
May 21, 2014 |
|
TRIP COMMUNICATION PVT. LTD. Vs. UNION OF INDIA
|
March 28, 2014 |
|
TRIPUTI PHARMA AND ORS. Vs. LINCOLN PHARMACEUTICALS LTD. AND ORS.
|
October 27, 2014 |
|
TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION Vs. TIME COACHING/EDUCATION
|
April 30, 2014 |
|
TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION PVT. LTD. Vs. ASPIRING MIND ASSESSMENT PVT. LTD.
|
May 13, 2014 |
|
TRIVENI ENGINEERING INDUSTRIES LTD. Vs. UNION BANK OF INDIA
|
September 8, 2014 |
|
TRIVENI GUPTA AND ORS. Vs. MAMTA GOYAL AND ORS.
|
March 18, 2014 |
|
TUDOR INTERNATIONAL Vs. ARREE CLOTHING INC.
|
April 21, 2014 |
|
TUMMALA LAKSHMANA RAO Vs. UNION OF INDIA & ORS
|
December 9, 2014 |
|
TUNDAY KABABI PVT LTD Vs. AVADH FOOD POINT
|
November 17, 2014 |
|
TUSHAR KESHAORAO DESHMUKH Vs. UNION OF INDIA AND ANR
|
October 13, 2014 |
|
U S SHARMA Vs. AAREN INITIATIVE OUTDOOR ADVERTISING PVT LTD & ORS
|
March 31, 2014 |
|
U. P. RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. UNION OF INDIA
|
August 21, 2014 |
|
U.O.I. Vs. B. S. CHHABRA
|
June 13, 2014 |
|
U.P. PETROLEUM TRADERS ASSOCIATION Vs. UNION OF INDIA
|
August 14, 2014 |
|
UCO BANK Vs. UNION OF INDIA
|
November 11, 2014 |
|
UDESH KUMAR RATHI Vs. UOI
|
March 10, 2014 |
|
UDEY KANT MISHRA Vs. STATE
|
August 20, 2014 |
|
UJVAL SAGAR SURI Vs. GANGA SAGAR & CO PVT LTD & ANR
|
August 20, 2014 |
|
UMA KAPOOR Vs. KAPIL AGGARWAL
|
August 29, 2014 |
|
UMA KUMARI Vs. THE CHAIRMAN MANAGING COMMITTEE, AIR FORCE SCHOOL
|
November 12, 2014 |
|
UMAR AND ORS. Vs. ISLAM AND ORS.
|
August 12, 2014 |
|
UMED SINGH Vs. STATE, N.C.T. OF DELHI
|
July 8, 2014 |
|
UMEED Vs. UMEED HEALTH CARE SOCIETY
|
July 18, 2014 |
|
UMESH Vs. THE STATE
|
July 28, 2014 |
|
UMESH DUTT SHARMA Vs. UNION OF INDIA
|
January 6, 2014 |
|
UMESH K. MODI Vs. DEPUTY DIRECTOR OF ENFORCEMENT
|
July 31, 2014 |
|
UMESH KAPOOR Vs. STATE
|
May 27, 2014 |
|
UMESH KUMAR MOZA Vs. GOVT. OF J&K
|
October 31, 2014 |
|
UNIFAX SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2014 |
|
UNION OF INDIA Vs. M.N.SAXENA
|
August 1, 2014 |
|
UNION OF INDIA Vs. M. N. SAXENA
|
August 28, 2014 |
|
UNION OF INDIA Vs. TRACK INNOVATIONS (INDIA) PVT. LTD.
|
June 11, 2014 |
|
UNION OF INDIA Vs. S.D. PRADHAN
|
August 20, 2014 |
|
UNION OF INDIA Vs. S. RAJGURU
|
August 13, 2014 |
|
UNION OF INDIA Vs. MAK EXPORTS
|
August 19, 2014 |
|
UNION OF INDIA Vs. TARA CHAUHAN
|
August 19, 2014 |
|
UNION OF INDIA Vs. RAJINDER SINGH
|
August 8, 2014 |
|
UNION OF INDIA Vs. MAHENDER SINGH
|
November 13, 2014 |
|
UNION OF INDIA Vs. PREM PAL SINGH
|
November 10, 2014 |
|
UNION OF INDIA Vs. N.C.C. LTD.
|
November 28, 2014 |
|
UNION OF INDIA Vs. SAT PAL
|
November 27, 2014 |
|
UNION OF INDIA Vs. SATPAL
|
November 17, 2014 |
|
UNION OF INDIA Vs. KALIMATA ISPAT INDIA (P) LTD
|
February 3, 2014 |
|
UNION OF INDIA Vs. DEVA SINGH AND ORS.
|
January 15, 2014 |
|
UNION OF INDIA Vs. STUDENT TRAVEL CORPORATION
|
November 7, 2014 |
|
UNION OF INDIA Vs. M/S. KRISHNA PAPER MILLS
|
March 12, 2014 |
|
UNION OF INDIA Vs. R.L.YADAV
|
April 4, 2014 |
|
UNION OF INDIA Vs. DHARAMBIR & ORS
|
August 29, 2014 |
|
UNION OF INDIA Vs. GOVERNMENT OF NCT OF DELHI & ORS
|
May 9, 2014 |
|
UNION OF INDIA Vs. J D CONSTRUCTION AND ANR
|
July 2, 2014 |
|
UNION OF INDIA Vs. AGRAWAL WATER SUPPLIERS
|
July 21, 2014 |
|
UNION OF INDIA Vs. DALJIT SINGH
|
July 14, 2014 |
|
UNION OF INDIA Vs. GUPTA CONSTRUCTION CO AND ANR
|
March 4, 2014 |
|
UNION OF INDIA Vs. R R FOUNDATION ENGINEERS (P) LTD
|
December 10, 2014 |
|
UNION OF INDIA Vs. VAKUL VARDHAN GAUTAM
|
December 22, 2014 |
|
UNION OF INDIA Vs. ANIL KUMAR YADAV
|
October 13, 2014 |
|
UNION OF INDIA Vs. RASHID JUNG
|
December 2, 2014 |
|
UNION OF INDIA Vs. RUMAL SINGH
|
December 15, 2014 |
|
UNION OF INDIA Vs. SUCHITRA GOSWAMI
|
October 10, 2014 |
|
UNION OF INDIA Vs. JITENDER KUMAR
|
September 3, 2014 |
|
UNION OF INDIA Vs. DALIP KUMAR
|
September 26, 2014 |
|
UNION OF INDIA Vs. MECANO EXPORT IMPORT S.A.
|
January 3, 2014 |
|
UNION OF INDIA Vs. SHAKEEL AHMAD BURNEY
|
August 5, 2014 |
|
UNION OF INDIA Vs. SALIM BEG
|
September 30, 2014 |
|
UNION OF INDIA Vs. MANOJ CABLE COMPANY PVT. LTD.
|
August 11, 2014 |
|
UNION OF INDIA Vs. SHAMBHAJI RAO
|
May 26, 2014 |
|
UNION OF INDIA Vs. GAUTAM ANAND
|
May 5, 2014 |
|
UNION OF INDIA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
|
May 28, 2014 |
|
UNION OF INDIA Vs. CIMMCO LTD.
|
February 28, 2014 |
|
UNION OF INDIA Vs. PREM DEVI
|
February 10, 2014 |
|
UNION OF INDIA Vs. SOHAN LAL
|
February 12, 2014 |
|
UNION OF INDIA Vs. RAM SEVAK
|
February 28, 2014 |
|
UNION OF INDIA Vs. SAIKAT ROY
|
January 24, 2014 |
|
UNION OF INDIA Vs. SANJEEV ARORA
|
May 8, 2014 |
|
UNION OF INDIA Vs. R JAYACHANDRAN
|
February 19, 2014 |
|
UNION OF INDIA Vs. JATASHANKAR
|
April 30, 2014 |
|
UNION OF INDIA Vs. LOUIS THOMAS ALIAS WILLIAM
|
May 26, 2014 |
|
UNION OF INDIA Vs. KALIMATA ISPAT INDIA (P) LTD.
|
May 21, 2014 |
|
UNION OF INDIA Vs. RAVI@RAVINDRA PRAKASH
|
May 16, 2014 |
|
UNION OF INDIA Vs. JAIN STEEL INDUSTRIES
|
April 16, 2014 |
|
UNION OF INDIA Vs. DURGA DEVI
|
April 15, 2014 |
|
UNION OF INDIA Vs. LEELA DEVI
|
April 4, 2014 |
|
UNION OF INDIA Vs. DAWAR RUBBER INDUSTRIES
|
April 17, 2014 |
|
UNION OF INDIA Vs. BIRHARAMWATI @ BIRMATI
|
April 24, 2014 |
|
UNION OF INDIA Vs. TIRUPATI TEXCO PRODUCTS (P) LTD.
|
April 24, 2014 |
|
UNION OF INDIA Vs. VIKRAM BAHADUR CHAND
|
April 30, 2014 |
|
UNION OF INDIA Vs. KUSHAL PAL SINGH
|
November 28, 2014 |
|
UNION OF INDIA Vs. KULDEEP KUMAR
|
July 30, 2014 |
|
UNION OF INDIA Vs. R.K. JAIN
|
July 11, 2014 |
|
UNION OF INDIA Vs. T.R. SHARMA
|
August 5, 2014 |
|
UNION OF INDIA Vs. B.P. GAIROLA
|
August 4, 2014 |
|
UNION OF INDIA Vs. SATWINDER KAUR
|
July 10, 2014 |
|
UNION OF INDIA Vs. KURMA RAOM
|
July 17, 2014 |
|
UNION OF INDIA Vs. SATPAL
|
November 21, 2014 |
|
UNION OF INDIA Vs. JAGMOHAN SAHNI
|
December 8, 2014 |
|
UNION OF INDIA Vs. PANKAJ KUMAR SHARMA
|
December 19, 2014 |
|
UNION OF INDIA Vs. R.S. MAKKAR (DECEASED) THR LRS AND ANOTHER
|
February 10, 2014 |
|
UNION OF INDIA Vs. DEVKI DEVI AND OTHERS
|
March 6, 2014 |
|
UNION OF INDIA Vs. NATIONAL COMMISSION FOE SCHEDULED CASTES
|
September 29, 2014 |
|
UNION OF INDIA Vs. GULAM MOHD FAROOQUE
|
July 8, 2014 |
|
UNION OF INDIA Vs. PRATIMA DEVI
|
January 29, 2014 |
|
UNION OF INDIA & ANR Vs. SATYA PAL
|
May 26, 2014 |
|
UNION OF INDIA & ORS Vs. R P VERMA
|
May 27, 2014 |
|
UNION OF INDIA & ORS Vs. O P NIJHAWAN & ORS
|
July 18, 2014 |
|
UNION OF INDIA & ORS Vs. SHYAM SUNDER
|
July 28, 2014 |
|
UNION OF INDIA & ORS. Vs. SHANTI GURUNG & ORS.
|
March 5, 2014 |
|
UNION OF INDIA AND ANR Vs. A K MEHROTRA AND ORS
|
July 16, 2014 |
|
UNION OF INDIA AND ANR ; BHUPINDER KUMAR Vs. SUDHANSHU KUMAR KHARE
|
November 17, 2014 |
|
UNION OF INDIA AND ORS Vs. DEVENDER KUMAR
|
February 23, 2014 |
|
UNION OF INDIA AND ORS. Vs. GAJE SINGH AND ORS.
|
October 28, 2014 |
|
UNION PUBLIC SERVICE COMMISSION Vs. MANOJ KUMAR SINGH
|
August 14, 2014 |
|
UNION PUBLIC SERVICE COMMISSION Vs. RENUKA TYAGI
|
October 14, 2014 |
|
UNION PUBLIC SERVICECOMMISSION Vs. B.S. NEGI
|
September 10, 2014 |
|
UNISON HOTELS PVT. LTD. Vs. VALUE LINE INTERIORS PVT. LTD.
|
October 15, 2014 |
|
UNISTRAW HOLDINGS PTE. LTD. Vs. NITIN AGARWAL
|
April 23, 2014 |
|
UNITECH LTD. Vs. UNION OF INDIA
|
May 21, 2014 |
|
UNITED DECORATIVES PVT LTD Vs. DOLPHIN FOOTWEAR PVT LTD
|
February 21, 2014 |
|
UNITED DISTRIBUTORS INCORPORATION Vs. UNION OF INDIA
|
August 20, 2014 |
|
UNITED INDIA INSUANCE CO LTD Vs. GURBACHAN SINGH AND ORS
|
January 29, 2014 |
|
UNITED INDIA INSURANCE CO Vs. KANWAR LAL
|
May 30, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAM SUJAN MEHTO & ORS
|
July 16, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAJ BALA & ORS
|
March 6, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. KRISHNA DEVI & ORS
|
March 6, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. PHOOL CHAND & ORS
|
March 3, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. SONAM CHODEN TAMANG & ORS
|
February 24, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. URMILLA DEVI & ORS
|
February 24, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. REKHA AND ORS
|
March 18, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. GURMEET SINGH AND ORS
|
March 19, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. RITA DEVI & ORS
|
December 5, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. BABITA KANODIA & ORS
|
October 13, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. TARA CHAND SHARMA & ORS
|
October 10, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. STEPHAN BAROI & ORS
|
November 28, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUMAN JAIN AND ORS
|
December 1, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. MALTI MISHRA & ORS
|
October 14, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. ISHWAR LAL & ORS
|
November 5, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAJENDER KUMAR & ORS
|
October 31, 2014 |
|
UNITED INDIA INSURANCE CO LTD. Vs. JAGPAL
|
March 18, 2014 |
|
UNITED INDIA INSURANCE CO LTD. Vs. KAUSER JAHAN
|
February 5, 2014 |
|
UNITED INDIA INSURANCE CO LTD. Vs. RAMO DEVI
|
April 1, 2014 |
|
UNITED INDIA INSURANCE CO. LTD Vs. GORI SHANKER
|
February 25, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. RAMPATI DEVI
|
February 12, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. REKHA
|
February 10, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SUNAINA
|
December 3, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. ASHWANI KUMAR
|
January 21, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KAJAL
|
February 10, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PHOOL KALI
|
February 10, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. TEJPAL SINGH
|
May 5, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. AMIT AND ORS.
|
November 20, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. DEEPAK GOEL
|
January 24, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MEENAKSHI
|
January 8, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. UMAR MOHD AND ORS.
|
November 17, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD AND ANR Vs. XPS CARGO SERVICES
|
February 21, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. JAGWATI AND ORS.
|
October 16, 2014 |
|
UNITED INSURANCE CO. LTD. Vs. MANISH KUMAR GUPTA
|
September 10, 2014 |
|
UNITED METAL STORE Vs. ASHOK KHANNA
|
November 20, 2014 |
|
UNITED TELECOMS LTD. Vs. IDBI BANK LTD
|
July 1, 2014 |
|
UNITED TELESERVICES PVT. LTD. Vs. CELESTIAL TECH VATES LTD.
|
September 11, 2014 |
|
UNITEL TECHNOLOGY (INDIA) PVT. LTD. Vs. SMP INTERNATIONAL
|
December 12, 2014 |
|
UNITY PRATIBHA CONSORTIUM Vs. AIRPORT AUTHORITY OF INDIA & ANR
|
May 29, 2014 |
|
UNIVERSITY OF DELHI Vs. RAMESH CHANDER JHAAND
|
November 18, 2014 |
|
UNIVERSITY OF DELHI Vs. SHARWAN KUMAR GUPTA
|
August 13, 2014 |
|
UNIVERSITY OF DELHI Vs. R.K. YADAV
|
January 31, 2014 |
|
UNIVERSITY OF DELHI Vs. VIJAY PRAKASH VIJAY
|
January 20, 2014 |
|
UNIVERSITY OF DELHI Vs. SURINDER KUMAR
|
May 12, 2014 |
|
UNSCO ASSOCIATIONS SAHKARI AWAS SAMITI LIMITED Vs. CONNOISSEUR INFRATECH PVT LTD & ORS
|
December 9, 2014 |
|
UOI Vs. AURANGZEB CHOUDHARY
|
September 19, 2014 |
|
UOI Vs. THE INCIDENT TOOK PLACE ON 11.04.2010 - THEBHAGWAN SHAHAI
|
November 11, 2014 |
|
UOI Vs. RAMESH CHANDER PAL
|
August 4, 2014 |
|
UOI Vs. SHAKUNTALA
|
July 17, 2014 |
|
UOI Vs. MUKUL GAUR
|
November 13, 2014 |
|
UOI Vs. RAM CHANDER
|
February 3, 2014 |
|
UOI Vs. RAJNESH JAIN
|
April 16, 2014 |
|
UOI Vs. KALPA SURI
|
May 12, 2014 |
|
UOI Vs. DAYA KRISHNA SHARMA
|
January 15, 2014 |
|
UOI & ANR Vs. DEEPAK GOSWAMI & ORS
|
February 20, 2014 |
|
UOI & ANR Vs. R V YADAV
|
September 26, 2014 |
|
UOI AND ANR Vs. ANIL KUMAR
|
September 26, 2014 |
|
UOI AND ORS. Vs. BAHGWAN SHAHAI AND ORS.
|
November 11, 2014 |
|
UOI AND ORS. Vs. DOORDARSHAN PROGRAMME PROFESSIONAL UNION AND ORS.
|
October 27, 2014 |
|
UOI THROUGH GENERAL MANAGER Vs. TRIVENI W/0 LATA SHRI RAM
|
February 18, 2014 |
|
UP STATE ROAD TRANSPORT CORPORATION Vs. MAMTA AND ORS
|
August 29, 2014 |
|
UPENDER SINGH & ORS Vs. RAJESH SACHDEVA & ORS
|
August 19, 2014 |
|
UPRAS VIDYALAYA AND ORS. Vs. THE DIRECTOR OF EDUCATION AND ORS.
|
December 24, 2014 |
|
UPSRTC Vs. MEENA
|
February 21, 2014 |
|
UREKA ENGINEERS Vs. GOVT OF HARYANA & ANR
|
October 16, 2014 |
|
URMIL Vs. SAVITRI DEVI
|
December 3, 2014 |
|
URMILA & ANR Vs. RAM AVATAR & ANR
|
November 5, 2014 |
|
URMILA DEVI AND ORS. Vs. DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
|
May 23, 2014 |
|
URMILA DEVI SHARMA & ORS Vs. PRAMOD KUMAR SHARMA
|
September 22, 2014 |
|
URMILA RANI Vs. MANJIT KAUR & ANR
|
March 20, 2014 |
|
URMILA TYAGI & ORS Vs. AKBAR KHAN & ORS
|
November 12, 2014 |
|
URVASHI GOEL & ORS Vs. PARMOD KUMAR & ORS
|
December 18, 2014 |
|
USHA DEVI & ORS Vs. RANJEET SINGH
|
October 14, 2014 |
|
USHA JAIN AND ORS. Vs. STATE AND ORS.
|
July 16, 2014 |
|
USHA KIRAN Vs. G S LAMBA & ANR
|
September 12, 2014 |
|
USHA RANI GAUTAM & OTHERS Vs. DEVENDER GAUTAM
|
February 13, 2014 |
|
USMAN Vs. STATE
|
December 4, 2014 |
|
USO INTERNATIONAL CENTRE Vs. GOBIND GIDWANI
|
August 22, 2014 |
|
UTKAL GALVANIZERS LTD. Vs. POWER GRID CORPORATION OF INDIA LTD.
|
November 13, 2014 |
|
UTKARSH Vs. DELHI BAR ASSOCIATION
|
February 25, 2014 |
|
UTTAM JIT SINGH @ BOBBY Vs. STATE NCT OF DELHI
|
January 20, 2014 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RUKHSANA @ KHUSHBU
|
January 27, 2014 |
|
V D ESTATES PVT LTD Vs. UNION OF INDIA & ORS
|
December 16, 2014 |
|
V. SATISH KUMAR Vs. THE COMMISSIONER NORTH DELHI MUNICIPAL CORPORATION
|
November 27, 2014 |
|
V.B.BHATIA Vs. STATE OF HARYANA
|
May 6, 2014 |
|
V.K. BABBAR Vs. SUNIL CHOPRA & ORS.
|
March 13, 2014 |
|
V.K. CHAWLA Vs. SPECIAL DIRECTOR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE
|
April 29, 2014 |
|
V.K. GUPTA Vs. STATE
|
December 24, 2014 |
|
V.K. JOLLY Vs. C.B.I.
|
October 13, 2014 |
|
V.K. NAYAR Vs. MRS. USHA PURI & ORS.
|
January 10, 2014 |
|
V.K. PLANISWAMY AND ORS. Vs. STATE
|
May 26, 2014 |
|
V.K. SHAMRA Vs. STATE FARMS CORPORATION OF INDIA LIMITED
|
April 30, 2014 |
|
V.K. VERMA Vs. ENFORCEMENT DIRECTOR
|
December 8, 2014 |
|
V.S.YADAV Vs. REENA
|
January 8, 2014 |
|
V2 CORP Vs. INNOVATIVE TECHPACK LIMITED
|
September 22, 2014 |
|
VAIBHAV BHATIA Vs. M/S. L&T FINANCE LTD.
|
March 24, 2014 |
|
VAISHALI GAUR Vs. SANJAY SHARMA
|
May 1, 2014 |
|
VAJIUDDIN SABRI Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
September 15, 2014 |
|
VAKIL Vs. THE STATE
|
October 14, 2014 |
|
VALLABH ALLOYS Vs. INSPECTOR OF CENTRAL EXCISE
|
March 27, 2014 |
|
VALLARI C ROBINSON Vs. PRESIDENT BAPTIST UNION OF NORTH INDIA (REGD) AND
|
August 28, 2014 |
|
VALUE SOURCE MERCANTILE LTD. Vs. SPAN MECHNOTRONIX LTD.
|
May 28, 2014 |
|
VANDANA Vs. GOVT OF NCT OF DELHI
|
September 19, 2014 |
|
VANDANA BATRA Vs. AERENS GOLDSOUK INTERNATIONAL LTD.
|
October 1, 2014 |
|
VANDANA SHARMA Vs. HEMLATA GOSWAMY
|
April 22, 2014 |
|
VARGAS JOSEANTONIO MAURICIO Vs. D. R.I.
|
August 8, 2014 |
|
VARUN SRIVASTAVA Vs. STATE
|
November 18, 2014 |
|
VASDEV NARANG Vs. STATE & ANR
|
August 28, 2014 |
|
VASDEV SACHDEVA Vs. J &K HORTICULTURAL PRODUCE
|
December 2, 2014 |
|
VASHISHTA GAKHAR Vs. SANJAY CHAWLA
|
September 8, 2014 |
|
VASKAR SAHA Vs. MANISH GUPTA
|
December 1, 2014 |
|
VASU DEV PAHWA Vs. UNION OF INDIA
|
November 18, 2014 |
|
VASUDHA GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 24, 2014 |
|
VED KUMAR CHOPRA Vs. NATIONAL INSURANCE CO LTD & ORS
|
October 15, 2014 |
|
VED KUMAR CHOPRA Vs. NATIONAL INSURANCE CO. LTD.
|
October 15, 2014 |
|
VED PRAKASH Vs. STATE
|
February 20, 2014 |
|
VED PRAKASH Vs. USHA VERMA
|
January 28, 2014 |
|
VED PRAKASH GULATI & ORS Vs. STATE & ANR
|
December 16, 2014 |
|
VED PRAKASH TALWAR Vs. CANARA BANK
|
April 4, 2014 |
|
VEENA Vs. STATE
|
January 15, 2014 |
|
VEENA Vs. STATE
|
January 21, 2014 |
|
VEENA BEHL Vs. M/S VASARI INDIA PVT LTD
|
January 3, 2014 |
|
VEENA DEVI Vs. YOGESH KUMAR
|
January 24, 2014 |
|
VEENA GAUR Vs. UNIVERSITY OF DELHI
|
July 11, 2014 |
|
VEENA MAHAJAN & ANR Vs. GOVT OF NCT OF DELHI & ORS
|
September 16, 2014 |
|
VEENA MANGHANI Vs. SUBHASH ARORA
|
October 31, 2014 |
|
VEENA SETH Vs. RAJSHREE TRIVEDI
|
October 16, 2014 |
|
VEENA WIG Vs. SWATANTRA
|
July 16, 2014 |
|
VEER SINGH Vs. STATE OF THE NCT OF DELHI
|
July 17, 2014 |
|
VEERA SARIN Vs. UOI
|
December 1, 2014 |
|
VENI MEHTA Vs. UMA SHANKAR SITANI
|
December 10, 2014 |
|
VERA RUTH REGO GONSALVES Vs. MANIDER PAL SINGH NEE MANINDER PAL AND ORS.
|
December 19, 2014 |
|
VERMA RATION SHOP Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
March 26, 2014 |
|
VIACOM 18 MEDIA PRIVATE LTD Vs. UNION OF INDIA
|
November 24, 2014 |
|
VIBHA MEHTA Vs. HOTEL MARINA
|
March 31, 2014 |
|
VIBHA SINGH Vs. TULSI LAL
|
May 16, 2014 |
|
VIBHAS KUMAR JHA Vs. UNION OF INDIA
|
July 15, 2014 |
|
VIBHUTI SHARMA Vs. MANAGEMENT OF GREEN FIELD PUBLIC SCHOOL
|
December 4, 2014 |
|
VICKY Vs. STATE
|
November 17, 2014 |
|
VICKY @ VIKAS Vs. STATE NCT OF DELHI
|
January 24, 2014 |
|
VICTORIA MOTORS PVT. LTD Vs. RAI AUTOMOTIVE SYSTEMS
|
August 6, 2014 |
|
VIDEOCON INDUSTRIES LTD Vs. AUDIO-VISION (INDIA)
|
August 11, 2014 |
|
VIDHYA Vs. ADESH KUMAR JAIN
|
September 3, 2014 |
|
VIDYA DHEK Vs. UNION OF INDIA
|
November 17, 2014 |
|
VIDYAWANTI WADHWA Vs. PARMESHWARI LAL
|
April 21, 2014 |
|
VIJAY Vs. STATE GNCT OFDELHI
|
September 8, 2014 |
|
VIJAY Vs. USHA
|
May 19, 2014 |
|
VIJAY AND ORS. Vs. STATE
|
November 14, 2014 |
|
VIJAY CABLE INDUSTRIES Vs. RELIANCE INDUSTRIES LTD.
|
October 31, 2014 |
|
VIJAY INSTITUTE OF EDUCATION AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
May 30, 2014 |
|
VIJAY KUMAR Vs. UOI
|
May 19, 2014 |
|
VIJAY KUMAR Vs. MUNNA
|
January 6, 2014 |
|
VIJAY KUMAR Vs. PURAN SINGH
|
September 1, 2014 |
|
VIJAY KUMAR Vs. STATE OF THE NCT OF DELHI
|
November 20, 2014 |
|
VIJAY KUMAR AHLUWALIA Vs. BISHAN CHAND MAHESWARI
|
August 4, 2014 |
|
VIJAY KUMAR DAHIYA Vs. UNION OF INDIA
|
December 24, 2014 |
|
VIJAY KUMAR JAIN Vs. JAINSONS JEWAL EXPORTS
|
October 13, 2014 |
|
VIJAY KUMAR KAKKAR Vs. SHIV NARAYAN YADAV
|
August 20, 2014 |
|
VIJAY KUMAR TREHAN Vs. SUSHIL KUMAR TREHAN AND ANR
|
January 15, 2014 |
|
VIJAY LAKSHMI Vs. RAVINDER SETH
|
February 21, 2014 |
|
VIJAY LAKSHMI MARWAH & ANR Vs. STATE
|
September 11, 2014 |
|
VIJAY NARAIN Vs. STATE
|
September 29, 2014 |
|
VIJAY NATH YADAV Vs. UNION OF INDIA
|
December 19, 2014 |
|
VIJAY PAL Vs. STATE OF DELHI
|
July 30, 2014 |
|
VIJAY PAL Vs. SUNITA
|
October 10, 2014 |
|
VIJAY POWER GENERATORS LTD Vs. ANNAI ENGINEERING WORKS
|
April 22, 2014 |
|
VIJAY POWER GENERATORS LTD. Vs. SUMIT SETH
|
May 9, 2014 |
|
VIJAY RAJAN P. & ORS. Vs. UOI & ORS.
|
February 17, 2014 |
|
VIJAY SETHI Vs. STATE
|
July 2, 2014 |
|
VIJAY SHANKAR GOEL Vs. ARCHAEOLOGICAL SURVEY OF INDIA
|
April 23, 2014 |
|
VIJAY SHARMA Vs. BHAGWANTI DEVI
|
September 5, 2014 |
|
VIJAY SINGH Vs. S K CHAUDHARY & ANR
|
July 27, 2014 |
|
VIJAY SUNAR Vs. NORTH DELHI POWER LIMITED
|
January 9, 2014 |
|
VIJAYA BANK Vs. EPFO
|
July 30, 2014 |
|
VIJAYA BANK Vs. GOVT OF NCT, DELHI AND ORS
|
September 18, 2014 |
|
VIJENDER SINGH Vs. STATE
|
December 17, 2014 |
|
VIKAAS AHLUWALIA Vs. SIMRAN AHLUWALIA
|
October 9, 2014 |
|
VIKAS @ JOHNY Vs. STATE
|
April 3, 2014 |
|
VIKAS AGGARWAL Vs. BAL KRISHNA GUPTA
|
May 2, 2014 |
|
VIKAS BAKSHI Vs. STATE & ORS
|
September 24, 2014 |
|
VIKAS BHATIA Vs. NIKHIL CHOHAN
|
May 19, 2014 |
|
VIKAS BHUTANI Vs. KEDAR SINGH
|
February 17, 2014 |
|
VIKAS KUMAR Vs. SUNIT KUMAR AND ANOTHER
|
August 27, 2014 |
|
VIKAS KUMAR MISHRA Vs. UNION OF INDIA
|
May 16, 2014 |
|
VIKAS SAINI Vs. DIRECTORATE OF HEALTH SERVICES
|
November 10, 2014 |
|
VIKASH Vs. STATE
|
July 22, 2014 |
|
VIKASH BHARDWAJ @ SONU Vs. STATE NCT OF DELHI
|
February 20, 2014 |
|
VIKRAM @ GANJA Vs. STATE
|
February 17, 2014 |
|
VIKRAM BAKSHI Vs. MC DONALDS INDIA PVT LTD
|
December 22, 2014 |
|
VIKRAM SHARMA & ORS Vs. STATE & ANR
|
September 2, 2014 |
|
VIKRAM SINGH Vs. AJIT INDER SINGH
|
February 24, 2014 |
|
VIKRAM THAPA @ MANGAL PANDEY Vs. STATE (NCT OF DELHI)
|
February 5, 2014 |
|
VIKRAMJEET BHAMBRI Vs. SANJEEV JINDAL
|
February 21, 2014 |
|
VIKRANT PURI Vs. STATE & ANR
|
July 31, 2014 |
|
VIKRANT SINGH & ORS Vs. WAZIR SINGH
|
December 19, 2014 |
|
VIMLA DEVI Vs. MANOJ KUMAR
|
February 3, 2014 |
|
VIMLA MITRA Vs. KISHAN CHAND MITRA
|
December 22, 2014 |
|
VIMLA MONGA Vs. RAMLUBHAI
|
March 31, 2014 |
|
VIMLESH Vs. BESE RAJDHANI POWER LTD
|
April 24, 2014 |
|
VINAY KUMAR TYAGI Vs. STATE OF DELHI
|
May 6, 2014 |
|
VINAY KUMAR WALIA Vs. GOVT OF NCT
|
July 11, 2014 |
|
VINAY SHARMA Vs. INDRAPRASTHA GAS LTD.
|
July 28, 2014 |
|
VINCENT GEORGE Vs. CBI
|
December 23, 2014 |
|
VINEET KUMAR SHARMA Vs. UNION OF INDIA
|
March 6, 2014 |
|
VINEET SURI Vs. STATE
|
August 1, 2014 |
|
VINEET VATS Vs. STATE OF NCT OF DELHI
|
March 3, 2014 |
|
VINOD Vs. STATE
|
October 27, 2014 |
|
VINOD & ANR Vs. STATE ( NCT OF DELHI ) & ANR
|
October 13, 2014 |
|
VINOD CHAUDHARY Vs. RATTAN SINGH
|
April 4, 2014 |
|
VINOD CHAVNI Vs. STATE OF DELHI
|
March 20, 2014 |
|
VINOD GAUTAM Vs. AMIR CHAND
|
August 29, 2014 |
|
VINOD KUMAR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
|
November 24, 2014 |
|
VINOD KUMAR Vs. STATE
|
December 18, 2014 |
|
VINOD KUMAR Vs. SARWAN KUMAR SHARMA
|
November 17, 2014 |
|
VINOD KUMAR Vs. THE STATE
|
September 4, 2014 |
|
VINOD KUMAR Vs. STATE (GNCT OF DELHI)
|
September 11, 2014 |
|
VINOD KUMAR Vs. SALWAN PUBLIC SCHOOL
|
January 17, 2014 |
|
VINOD KUMAR & ORS Vs. STATE NCT OF DELHI &ORS
|
December 9, 2014 |
|
VINOD KUMAR AGGARWAL Vs. SHAKUNTLA KAPOOR
|
May 20, 2014 |
|
VINOD KUMAR ARORA Vs. STATE
|
May 16, 2014 |
|
VINOD KUMAR BAKSHI Vs. RAJAN KAPOOR
|
December 15, 2014 |
|
VINOD KUMAR BINNY Vs. SPEAKER, DELHI LEGISLATIVE ASSEMBLY
|
February 19, 2014 |
|
VINOD KUMAR KHURANA Vs. UNIVERSITY OF DELHI AND ORS
|
September 9, 2014 |
|
VINOD KUMAR SHARMA Vs. VIRENDER KUMAR SHARMA
|
February 18, 2014 |
|
VINOD KUMAR SONI Vs. STATE OF NCT OF DELHI
|
July 10, 2014 |
|
VINOD KUMAR TANEJA Vs. M/S. INDIAN OVERSEAS BANK
|
February 18, 2014 |
|
VINOD LUTHRA Vs. SARITA HANDA
|
August 19, 2014 |
|
VINOD SHARMA & ORS Vs. STATE ( NCT OF GOVT OF DELHI) & ANR
|
November 28, 2014 |
|
VINOD VASHISHT Vs. SURESHCHANCHAL
|
September 10, 2014 |
|
VIPAN KUMAR Vs. SIMMI GABA
|
January 22, 2014 |
|
VIPIN Vs. STATE
|
July 28, 2014 |
|
VIPIN Vs. STATE
|
April 3, 2014 |
|
VIPIN GUPTA AND ORS. Vs. DIRECTORATE OF ENFORCEMENT, ENFORCEMENT DIRECTORATE
|
July 16, 2014 |
|
VIPIN KUMAR MITTAL Vs. LOK SABHA SECRETARIAT
|
May 16, 2014 |
|
VIPIN MALIK Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
November 3, 2014 |
|
VIPIN RASTOGI Vs. STATE
|
October 16, 2014 |
|
VIPIN SURI Vs. D D A
|
January 27, 2014 |
|
VIPUL GUPTA Vs. STATE
|
January 29, 2014 |
|
VIR ARJUN NEWSPAPERS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 5, 2014 |
|
VIRENDER BIDHURI Vs. STATE (NCT OF DELHI)
|
December 4, 2014 |
|
VIRENDER KAUSHIK & ORS Vs. STATE & ANR
|
September 26, 2014 |
|
VIRENDER KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
December 22, 2014 |
|
VIRENDER KUMAR @ KALA Vs. STATE
|
April 30, 2014 |
|
VIRENDER KUMAR GUPTA Vs. UNION OF INDIA & ANR
|
December 19, 2014 |
|
VIRENDER KUMAR YADAV Vs. TAJOM TALOH & ANR
|
November 24, 2014 |
|
VIRENDER SINGH Vs. LAND & BUILDING DEPARTMENT
|
September 19, 2014 |
|
VIRENDER SINGH Vs. LANCER CONVENT SENIOR SECONDARY SCHOOL
|
December 3, 2014 |
|
VIRENDER SINGH DHAKA Vs. SIDHARATH BALUPURI & ORS
|
September 17, 2014 |
|
VIRGIN ENTERPRISES LTD. Vs. VIRGIN PARADISE AIRLINES TRAINING PVT. LTD.
|
November 25, 2014 |
|
VIRJESH KUMAR GUPTA Vs. KOTAK MAHINDRA BANK LIMITED & ORS
|
August 27, 2014 |
|
VIRTUAL STUDIO PVT. LTD. Vs. TMT INVESTMENT PTE. LTD.
|
December 3, 2014 |
|
VIRTUS DORDRECHT B V Vs. VIKRAM BHARGAVA
|
July 7, 2014 |
|
VISHAL Vs. STATE OF NCT OF DELHI
|
January 20, 2014 |
|
VISHAL ARORA Vs. STATE
|
August 11, 2014 |
|
VISHAL BEVERAGES PVT. LTD. Vs. UNION OF INDIA
|
August 4, 2014 |
|
VISHAL CHAUDHARY & ORS Vs. STATE & ORS
|
September 1, 2014 |
|
VISHAL KAPOOR Vs. SONAL KAPOOR
|
September 2, 2014 |
|
VISHAL KUMAR Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2014 |
|
VISHAL NARULA Vs. STATE OF N C T
|
March 18, 2014 |
|
VISHAL SHARMA @ RINKU Vs. STATE
|
March 31, 2014 |
|
VISHAL SINGH Vs. UNION OF INDIA
|
August 13, 2014 |
|
VISHAL SINGH Vs. UNION OF INDIA
|
May 21, 2014 |
|
VISHAL YADAV Vs. STATE OF DELHI
|
May 16, 2014 |
|
VISHAL YADAV Vs. STATE OF U.P.
|
April 2, 2014 |
|
VISHNU KUMAR AND ORS. Vs. STATE AND ORS.
|
July 11, 2014 |
|
VISHWA BVSR(JV) Vs. MINISTRY OF EXTERNAL AFFAIRS & ORS
|
November 25, 2014 |
|
VISHWAS BHAMBURKAR Vs. UIO
|
July 1, 2014 |
|
VITA INDUSTRIES Vs. THE GOVT. OF NCT OF DELHI
|
October 31, 2014 |
|
VITHAL DURGA TALWAR Vs. STATE GOVT. OF NCT OF DELHI
|
October 13, 2014 |
|
VIVEK KUMAR & ORS Vs. STATE OF DELHI & ORS
|
September 2, 2014 |
|
VIVEK MEHTA Vs. VIJAY SAH & ORS
|
October 29, 2014 |
|
VIVEKANANDA KENDRA INTERNATIONAL Vs. N.P. SURI
|
August 7, 2014 |
|
VLS FINANCE LTD Vs. SOUTHEND INFRASTRUCTURE PVT LTD THR ITS
DIRECTOR,
|
December 4, 2014 |
|
VLS FINANCE LTD. Vs. STATE
|
August 29, 2014 |
|
VODAFONE SOUTH LTD. Vs. UNION OF INDIA
|
March 11, 2014 |
|
VODAFONE SPACETEL LIMITED & ANR Vs. STATE
|
July 3, 2014 |
|
VOLTAS LIMITED Vs. U O I & ORS
|
September 29, 2014 |
|
VOLTAS LTD. Vs. NCC LTD.
|
December 10, 2014 |
|
VRINGO INFRASTRUCTURE INC Vs. INDIAMART INTERMESH LTD
|
August 5, 2014 |
|
W N GUJRAL Vs. KAVITA CHHIBBER
|
November 13, 2014 |
|
WALTER BUSHNELL PVT. LTD. Vs. MIRACLE LIFE SCIENCES
|
May 26, 2014 |
|
WANTI BAI Vs. BALDEV RAJ AHUJA & ORS
|
September 23, 2014 |
|
WASHAN SINGH & ORS Vs. STATE & ANR
|
October 14, 2014 |
|
WASIF Vs. STATE
|
May 5, 2014 |
|
WASIM Vs. STATE
|
November 28, 2014 |
|
WASIM @ PASSA Vs. STATE OF DELHI
|
February 20, 2014 |
|
WAZIR SINGH & ANR Vs. STATE & ANR
|
August 27, 2014 |
|
WEALTH ESTATE PVT. LTD. (WEPL) Vs. K. CHANDRA AND ORS.
|
May 15, 2014 |
|
WELCOME INTERNATIONAL Vs. VENEZIA LETHERS LIMITED
|
December 15, 2014 |
|
WESTON TUBES (PVT.) LTD. Vs. NATIONAL INSURANCE COMPANY LTD.
|
May 28, 2014 |
|
WING CDR SJS RANDHAWA Vs. UNION OF INDIA
|
September 2, 2014 |
|
WOCKHARDT LTD. Vs. REMED HEALTHCARE PVT. LTD.
|
April 25, 2014 |
|
WONDERLAND PROPERTIES Vs. MOONLIGHT CONTINENTAL
|
October 28, 2014 |
|
WOOL WORTH (I) LTD. Vs. UOI
|
January 3, 2014 |
|
WORKMEN OF MCD Vs. MCD AND ORS
|
December 16, 2014 |
|
WORKMEN, HORTICULTURE DEPTT. M.C.D. Vs. MUNICIPAL CORPORATION OF DELHI
|
September 25, 2014 |
|
WORLD BOOK INC. Vs. WORLD BOOK COMPANY (P) LTD.
|
October 15, 2014 |
|
WORLD WRESTLING ENTERTAINMENT, INC. Vs. M/S. RESHMA
COLLECTION & OTHERS
|
October 15, 2014 |
|
WORLD WRESTLING ENTERTAINMENT, INC. Vs. RESHMA COLLECTION
|
October 15, 2014 |
|
XEROX INDIA LIMITED Vs. M/S. COMPUTERS UNLIMITED
|
January 13, 2014 |
|
XIAOMI TECHNOLOGY AND ORS. Vs. TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) AND ORS.
|
December 16, 2014 |
|
XYZ Vs. UNION OF INDIA
|
August 26, 2014 |
|
Y.L. MALHOTRA Vs. SAHAB ALI KHAN
|
March 18, 2014 |
|
YACHIYO INDIA PVT LTD Vs. K T HOLIDAYS PVT LTD
|
April 15, 2014 |
|
YADUNATH SINGH Vs. UNION OF INDIA
|
March 27, 2014 |
|
YADVINDER KAUR Vs. GURU NANAK PUBLIC SCHOOL
|
January 6, 2014 |
|
YAHOO INC Vs. FIROZ NADIAWALA
|
March 4, 2014 |
|
YAHOO! INC. Vs. MANOJ TULSANI
|
December 4, 2014 |
|
YAMA FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 1, 2014 |
|
YAMEEN @ BOBBY Vs. SURESH KUMAR SHARMA
|
January 27, 2014 |
|
YASEEN Vs. STATE
|
February 25, 2014 |
|
YASH PAL Vs. GOPAL SINGH NIM
|
July 24, 2014 |
|
YASH PAL Vs. GOPAL SINGH NIM
|
July 25, 2014 |
|
YASH PAL SAPRA Vs. LAWYERS CHAMBERS ALLOTMENT COMMITTEE
|
March 24, 2014 |
|
YATENDER SHARMA Vs. STATE AND ORS.
|
October 13, 2014 |
|
YATINDER KUMAR Vs. NEELKANTH DRUGS PVT LTD
|
October 1, 2014 |
|
YES BANK LIMITED Vs. A2Z MAINTENANCE & ENGINEERING SERVICES LTD.
|
July 30, 2014 |
|
YFC PROJECTS P.LTD. Vs. UOI
|
January 9, 2014 |
|
YOGENDER & ORS Vs. STATE & ORS
|
September 25, 2014 |
|
YOGENDER CHOUDHARY Vs. STATE
|
August 22, 2014 |
|
YOGENDER KUMAR JAISWAL Vs. SHASHIBALA
|
September 26, 2014 |
|
YOGENDER PAL Vs. ALL INDIA BLIND RELIEF SOCIETY
|
September 19, 2014 |
|
YOGENDER YADAV Vs. STATE
|
February 18, 2014 |
|
YOGENDRA KUMAR MODI Vs. M.K. MODI
|
December 15, 2014 |
|
YOGENDRA NATH Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
|
February 4, 2014 |
|
YOGESH JAIN Vs. RAKESH JAIN
|
June 4, 2014 |
|
YOGESH KAPOOR Vs. STATE & ANR
|
August 13, 2014 |
|
YOGESH KUMAR Vs. STATE
|
March 4, 2014 |
|
YOGESH KUMAR @ BUNTY Vs. STATE
|
April 30, 2014 |
|
YOGESH MALIK Vs. STATE
|
September 22, 2014 |
|
YOGESH PANDEY Vs. ROHINI COURT BAR ASSO AND ORS
|
August 8, 2014 |
|
YOGESH SHARMA Vs. SHYAM SINGH & ORS
|
March 20, 2014 |
|
YOGESH SURI Vs. ASHOK KUMAR
|
January 23, 2014 |
|
YOGESHWAR SHARMA Vs. VICE CHANCELLOR UNIVERSITY OF DELHI NORTH CAMPUS, DELHI
|
January 10, 2014 |
|
YOGINDAR KUMAR JAISWAL & ORS Vs. SHASHIBALA & ORS
|
September 4, 2014 |
|
YOGINDER SINGH VERMA Vs. CBI
|
December 11, 2014 |
|
YOGITA GODARA Vs. FOOD CORPORATION OF INDIA
|
January 10, 2014 |
|
YUDHVIR SINGH Vs. GOVT OF NCT OF DELHI
|
September 18, 2014 |
|
YUDHVIR SINGH Vs. DHARAMVIR
|
October 10, 2014 |
|
YUNUS Vs. STATE
|
April 17, 2014 |
|
YUSRA HASHMI Vs. UNIVERSITY OF DELHI & ORS
|
November 11, 2014 |
|
YUSRA HASHMI Vs. UNIVERSITY OFDELHI
|
October 13, 2014 |
|
YUVRAJ SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 6, 2014 |
|
ZAFAR KHAN Vs. STATE
|
May 28, 2014 |
|
ZAHEER MAURITIUS Vs. DIRECTOR OF INCOME TAX
|
July 30, 2014 |
|
ZAHID Vs. STATE
|
September 22, 2014 |
|
ZAMRUDPUR WELFARE ASSOCIATION Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
May 21, 2014 |
|
ZARINA SIDDIQUI Vs. STATE NCT OF DELHI & ANR
|
July 10, 2014 |
|
ZEESHAN Vs. STATE NCT OF DELHI
|
February 4, 2014 |
|
ZENITH INFOTECH LTD. Vs. UNION OF INDIA
|
December 23, 2014 |
|
ZENITH MEDIA LIMITED Vs. AMRIT PAL SINGH
|
March 11, 2014 |
|
ZEST SYSTEM PVT LTD Vs. ADESH SANT
|
December 4, 2014 |
|
ZILE SINGH Vs. STATE
|
October 15, 2014 |
|
ZILLION INFRAPROJECTS PVT LTD Vs. MATHER & PLATT PUMP SYSTEMS LTD & ANR
|
September 16, 2014 |
|
ZIPPO MANUFACTURING COMPANY Vs. JASWINDER SINGH
|
April 16, 2014 |
|
ZTE CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
February 18, 2014 |
|
ZUBAIR AHMAD & ORS Vs. STATE OF NCT OF DELHI & ORS
|
December 10, 2014 |
|
ZUBAIR UL ABIDIN Vs. SAMEENA ABIDIN ALIAS SAMEENA KHAN
|
July 14, 2014 |
|
ZUBAIR UL ABIDIN Vs. STATE
|
February 14, 2014 |
|
ZULFIKAR ALI Vs. COMMISSIONER UNDER THE EMPLOYEES COMPENSATION ACT
|
May 9, 2014 |
LOGIN