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A AND A ACCESSORIES Vs. COMMISSIONER WORKMENS COMPENSATION
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October 19, 2010 |
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A K CHOHDDA Vs. G K PILLAI
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June 2, 2010 |
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A K GUPTA Vs. STATE
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August 16, 2010 |
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A K SABHARWAL Vs. N D M C
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March 3, 2010 |
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A L MEHTA Vs. NIIT LIMITED
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August 18, 2010 |
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A P T PNEUMATICS PVT LTD Vs. RAVI VASHISHTA
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December 24, 2010 |
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A S KELA Vs. CHANDRA MESHWARI
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September 28, 2010 |
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A SUNDARA RAJAN Vs. GOVT OF NCT OF DELHI
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July 1, 2010 |
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A V PAVITHRAN Vs. UOI
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December 2, 2010 |
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A. K. NIJHAWAN Vs. UNION OF INDIA
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April 30, 2010 |
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A.A.U.I. SERVICE STATION AND ANR. Vs. INDIAN OIL CORPORATION AND ANR.
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March 5, 2010 |
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A.B. MOVIES PRIVATE LIMITED, Vs. WAVE INFRATECH PRIVATE LIMITED
|
November 29, 2010 |
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A.K. CHOHDDA Vs. G.K. PILLAI
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March 22, 2010 |
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A.K. MALHOTRA & ANR. Vs. DDA
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June 1, 2010 |
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A.P. NIRMAN Vs. SINDHU TRADE LINKS
|
January 20, 2010 |
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A.P. PAREKH Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
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February 5, 2010 |
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A.R. NIM Vs. VISHWAMITRA
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February 11, 2010 |
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AARTI BHARGAVA Vs. MADHUR BHARGAVA
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May 5, 2010 |
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AARUSHI JERATH Vs. UNIVERSITY OF DELHI
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August 31, 2010 |
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AAS MOHD Vs. STATE
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April 15, 2010 |
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ABASKAR CONSTRUCTIONS PVT LTD Vs. LAND AND DEVELOPMENT OFFICER
|
August 27, 2010 |
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ABB LIMITED Vs. LARSEN AND TOUBRO LTD
|
February 18, 2010 |
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ABDUL KADER Vs. UNION OF INDIA
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December 20, 2010 |
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ABDUL KADIR Vs. UNION OF INDIA
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January 20, 2010 |
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ABDUL KHALIQUE Vs. MINISTRY OF TRANSPORT AND POWER
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March 3, 2010 |
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ABDUL MAJEED @ UMAR SHAHAD Vs. STATE (NCT OF DELHI)
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January 18, 2010 |
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ABDUL MUEED Vs. HAMMAD AHMED
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December 8, 2010 |
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ABDUL RASHID Vs. STATE (GOVT. OF NCT OF DELHI)
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January 29, 2010 |
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ABDUL REHMAN Vs. STATE
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July 15, 2010 |
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ABDUL SAMAD Vs. PANCHI THRU L R S
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April 9, 2010 |
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ABDUL SATTAR Vs. UOI
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February 22, 2010 |
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ABDUL WAHID Vs. HAMEED MIAN
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April 20, 2010 |
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ABDUR RAZZAQ JOWON ALIAS ASLAM Vs. STATE
|
September 30, 2010 |
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ABDUS SABUR KHAN Vs. UNION OF INDIA
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December 10, 2010 |
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ABHA GUPTA Vs. DULI CHAND
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February 25, 2010 |
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ABHA TYAGI Vs. UNION OF INDIA
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November 15, 2010 |
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ABHIJIT ROY Vs. STATE NCT OF DELHI
|
December 6, 2010 |
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ABHILASHA GARG Vs. APPROPRIATE AUTHORITY PNDT ACT
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August 19, 2010 |
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ABHINAV GUPTA Vs. JCB INDIA LIMITED
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September 1, 2010 |
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ABHISHEK JAIN Vs. PRIYANKA JAIN
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April 15, 2010 |
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ABHISHEK KALIA Vs. URMILA TOMAR
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February 4, 2010 |
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ABHISHEK SHARMA Vs. STATE
|
May 31, 2010 |
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ABHISHEKH GOEL Vs. MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
December 16, 2010 |
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ABHISHEKH KHURANA Vs. STATE
|
July 9, 2010 |
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ABW INFRASTRUCTURE LTD Vs. RAIL LAND DEVELOPMENT AUTHORITY
|
October 18, 2010 |
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ACCORD ALLOYS LIMITED Vs. ASIA MINERALS LTD. AND ANR.
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April 21, 2010 |
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ACCORD ALLOYS LTD. Vs. ASIA MINERALS LTD.
|
May 5, 2010 |
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ACE PRINTG AND PACK PVT LTD Vs. MODERN FOOD INDUSTRIES
|
November 25, 2010 |
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ACHARYA GYAN AYURVED COLLEGE Vs. DEPARTMENT OF AYUSH AND ORS.
|
November 30, 2010 |
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ACTIVE ENTERPRISES PRIVATE LIMITED Vs. RADHIKA FIBRES (I) LTD.
|
September 8, 2010 |
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ADARSH ELECTRICALS Vs. DINESH DAYAL
|
October 25, 2010 |
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ADARSH ELECTRICALS & ORS. Vs. DINESH DAYAL
|
July 9, 2010 |
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ADARSH KUMAR Vs. M C D
|
January 15, 2010 |
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ADBUL WAHID Vs. MOHD ASLAM
|
November 18, 2010 |
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ADEEB WARSI Vs. STATE
|
December 20, 2010 |
|
ADIL Vs. STATE
|
September 20, 2010 |
|
ADIL Vs. STATE
|
September 2, 2010 |
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ADIL SINGH Vs. UOI
|
August 9, 2010 |
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ADITYA DEPARTMENTAL STORES LIMITED AND ORS. Vs. AGARWAL ASSOCIATES PROMOTERS CONSORTIUM LIMITED
|
October 21, 2010 |
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ADITYA INSTITUTE OF TECHNOLOGY Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
October 4, 2010 |
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ADITYA NASHIER Vs. STATE
|
September 15, 2010 |
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ADITYA SINGH Vs. INDIAN INSTITUTE OF TOURISM AND TRAVEL MANAGEMENT AND ANR.
|
November 16, 2010 |
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ADVANCE ISPAT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2010 |
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ADVANCE STEEL TUBES LIMITED Vs. S K AGGARWAL
|
July 16, 2010 |
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AGARWAL METAL WORKS PVT. LTD. Vs. DEPUTY COMMR., C. EX., JAIPUR
|
July 12, 2010 |
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AGGARWAL STRUCTURAL CONSULTANTS P LTD Vs. PUBLIC WORKS DEPARTMENT GOVT OF NCT OF DELHI
|
July 29, 2010 |
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AGRA COLD RETREADS PVT LTD Vs. INDAG RUBBER LTD
|
February 18, 2010 |
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AGRA TOUR AND TRAVELS Vs. GOVT OF N C T OF DELHI
|
March 10, 2010 |
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AGYA KAUR AND ORS. Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
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May 20, 2010 |
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AGYA RAM SOOD Vs. SAMEER WASON
|
February 11, 2010 |
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AHMED SAYEED Vs. STATE OF DELHI
|
September 15, 2010 |
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AIIMS Vs. N N SARKAR
|
December 20, 2010 |
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AIR INDIA LTD Vs. RAKESH KUMAR
|
April 8, 2010 |
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AIRPORT AUTHORITY OF INDIA AND ORS. Vs. STATE OF UTTAR PRADESH AND ANR.
|
November 23, 2010 |
|
AISHA BEGUM Vs. MOHD IBRAHIM
|
August 18, 2010 |
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AJANTA ARTS COMPANY Vs. UNION OF INDIA
|
April 16, 2010 |
|
AJAY Vs. STATE
|
October 5, 2010 |
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AJAY AHUJA Vs. SUBHIKSHA TRADING SERVICES LTD
|
December 3, 2010 |
|
AJAY ALIAS LOVELY Vs. STATE
|
November 18, 2010 |
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AJAY BHATIA Vs. GOVERNMENT OF NCT OF DELHI
|
May 13, 2010 |
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AJAY JAIN Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
|
September 22, 2010 |
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AJAY KOHLI Vs. ANSAL PROPERTIES & INDUSTRIES LTD
|
February 24, 2010 |
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AJAY KUMAR Vs. UOI
|
November 11, 2010 |
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AJAY KUMAR Vs. UNIVERSITY OF DELHI
|
October 28, 2010 |
|
AJAY KUMAR Vs. KILLBURN OFFICE AUTOMATION LTD
|
July 12, 2010 |
|
AJAY KUMAR @ BITOO Vs. STATE
|
January 15, 2010 |
|
AJAY KUMAR ALIAS AJJU SON OF RAM KISHAN Vs. STATE
|
April 21, 2010 |
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AJAY KUMAR GAUR Vs. MONIKA SHARMA
|
November 12, 2010 |
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AJAY KUMAR JAIN Vs. LIEUTENANT GOVERNOR, DELHI
|
February 16, 2010 |
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AJAY KUMAR SANGHI Vs. UNION OF INDIA
|
July 20, 2010 |
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AJAY KUMAR SHARMA Vs. GURBUX SINGH
|
January 13, 2010 |
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AJAY KUMAR VYAS Vs. INDIAN ROAD CONSTRUCTION CORPORATION LTD
|
December 8, 2010 |
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AJAY PAL SINGH Vs. DELHI HIGH COURT
|
July 27, 2010 |
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AJAY SRIVASTAVA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
|
January 25, 2010 |
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AJIT ESTATES PVT. LTD., Vs. ARVIND ESTATES PVT. LTD.
|
November 30, 2010 |
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AJIT KUMAR Vs. LT GOVERNOR OF DELHI
|
July 28, 2010 |
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AJIT MITTAL Vs. HEAT EXCHANGE P LTD
|
September 6, 2010 |
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AJIT NAGAR Vs. KALKA PD AGGARWAL
|
April 16, 2010 |
|
AJIT SINGH Vs. STATE
|
February 8, 2010 |
|
AJIT SINGH S/O UDAY SINGH R/O VILLAGE RANHOLLA, NANGLOI, DELHI; KULBEER SINGH @ KULDEEP S/O NAVRANG R/O VILLAGE RANHOLLA, NANGLOI, DELHI Vs. STATE (GOVT OF N C T OF DELHI)
|
February 2, 2010 |
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AKANKSHA DOKANIA Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY
|
October 28, 2010 |
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AKHLAQ AHMAD Vs. STATE OF NCT OF DELHI AND ORS.
|
March 2, 2010 |
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AKHLAQUE AHMAD KHAN Vs. JAMIA MILLIA ISLAMIA
|
September 14, 2010 |
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AKHTARI KHATOON Vs. RAJESHWARI DEVI
|
July 19, 2010 |
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AKRAM ALIAS CHITI Vs. STATE
|
March 22, 2010 |
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AKSHAY CHAUDHARY Vs. UNIVERSITY OF DELHI
|
September 8, 2010 |
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AKSHAY KUMAR Vs. RAM PRASAD MALIK
|
February 2, 2010 |
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AKTIEBOLAGET VOLVO Vs. KISHORE PUROHIT
|
December 13, 2010 |
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ALAGENDIRAA APPAELS Vs. TERRA MANUFACTURING AND SALES
|
June 4, 2010 |
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ALBERTO CO Vs. R K VIJAY
|
January 11, 2010 |
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ALBERTO CULVER CO. Vs. PIONEER PRODUCTS BA
|
August 27, 2010 |
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ALCARI S A Vs. M M T C
|
January 22, 2010 |
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ALCATAL LUCENT INTERNATIONAL Vs. ASSTT. DIRECTOR OF INCOME TAX AND ORS.
|
May 3, 2010 |
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ALCHEMIST LIMITED Vs. ALCHEMIST FOODS LIMITED
|
November 1, 2010 |
|
ALI JAAN Vs. STATE
|
June 2, 2010 |
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ALIGARH ROLLER FLOUR MILLS PVT LTD Vs. PARVINDER KHANNA
|
August 30, 2010 |
|
ALIZAN Vs. STATE
|
May 11, 2010 |
|
ALKA JAIN Vs. STATE NCT OF DELHI
|
July 7, 2010 |
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ALL HEAVENS RESORTS INDIA LTD Vs. GAON SABHA KHERA KHURD
|
January 29, 2010 |
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ALL INDIA ASSOCIATION FOR CHRISTIAN HIGHER EDUCATION Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
May 3, 2010 |
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ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANR. Vs. ROMINDER RANDHAWA & ORS.
|
February 23, 2010 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. MOHAN LAL
|
March 12, 2010 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. VIKRANT BHURIA
|
December 22, 2010 |
|
ALL INDIA J.D. EDUCATIONAL SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX DELHI
|
November 19, 2010 |
|
ALL INDIA MOTOR UNION CONGRESS Vs. BHAI TRILOCHAN SINGH
|
October 6, 2010 |
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ALL INDIA RADIO Vs. UNIBROS
|
February 25, 2010 |
|
ALL INDIA RESEARCHERS COORDINATION COMMITTEE Vs. UNION OF INDIA
|
December 6, 2010 |
|
ALL INDIA WOMENS CONFERENCE Vs. RAJ KARAN
|
April 5, 2010 |
|
ALL INDIA WOMENS CONFERENCE Vs. JAGAT SINGH
|
April 5, 2010 |
|
ALLIANCE INFRASTRUCTURE Vs. VINAY MITTAL
|
January 18, 2010 |
|
ALLIANCE INFRASTRUCTURE PROJECT PVT LTD Vs. VINAY MITTAL
|
January 28, 2010 |
|
ALLIANCE PAINTS AND VARNISH WORKS PVT. LTD Vs. HARI KISHAN GUPTA
|
February 10, 2010 |
|
ALOK GUPTA Vs. RUBFILA INTERNATIONAL LIMITED
|
December 22, 2010 |
|
ALOK KUMAR Vs. STATE
|
August 9, 2010 |
|
ALOK SHUKLA Vs. UNION OF INDIA & OTHERS
|
September 13, 2010 |
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ALOYS WOBBEN Vs. YOGESH MEHRA
|
December 6, 2010 |
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ALPINE AGENCIES PVT. LTD. Vs. COMMISSIONER OF VALUE ADDED TAX AND ORS.
|
September 14, 2010 |
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AMA HOSPITALITY PVT LTD Vs. GNCT OF DELHI
|
December 3, 2010 |
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AMAN RESORTS LIMITED Vs. MR. DEEPAK NARULA AND ANR.
|
November 19, 2010 |
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AMAR DEV SHASTRI Vs. STATE AND ORS.
|
January 6, 2010 |
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AMAR LAL ARORA Vs. VICE CHANCELLOR DELHI UNIVERSITY
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December 1, 2010 |
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AMAR PAL YADAV Vs. STATE
|
February 17, 2010 |
|
AMAR SINGH Vs. CBI
|
July 22, 2010 |
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AMAR SINGH SHARMA Vs. ANAND KUMAR SHARMA
|
May 26, 2010 |
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AMAR TAXI SERVICE AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
|
February 15, 2010 |
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AMARAVATI Vs. DHARAMRAJ
|
October 18, 2010 |
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AMARJEET Vs. MCD AND ANR.
|
March 17, 2010 |
|
AMARPAL Vs. STATE
|
May 26, 2010 |
|
AMARPREET ENTERPRISES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
June 4, 2010 |
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AMBUJA HOTELS & REAL ESTATES (P) LTD Vs. INDIAN RAILWAY CATERING & TOURISM CORPORAITON LTD
|
September 6, 2010 |
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AMERICAN INSTITUTE OF INDIAN STUDIES Vs. RAJESH KAUSHIK
|
August 19, 2010 |
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AMIR CHAND JAGDISH KUMAR EXPORTS LTD Vs. HINDUSTAN HING SUPPLYING CO
|
November 26, 2010 |
|
AMIR CHAND SINGLA Vs. LAND ACQUISITION COLLECTOR SOUTH WEST
|
December 24, 2010 |
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AMIT Vs. STATE
|
July 15, 2010 |
|
AMIT Vs. STATE
|
February 5, 2010 |
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AMIT BHATIA Vs. COMMISSIONER OF CUS., ICD
|
May 4, 2010 |
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AMIT GOEL AND ANR. Vs. STATE BANK OF INDIA AND ORS.
|
March 16, 2010 |
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AMIT JAIN Vs. STATE
|
July 22, 2010 |
|
AMIT JAIN Vs. UNION OF INDIA
|
March 16, 2010 |
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AMIT KHANNA Vs. PRIYANKA KHANNA
|
September 1, 2010 |
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AMIT KHERA Vs. GOVT OF NCT OF DELHI
|
August 11, 2010 |
|
AMIT KUMAR Vs. DHARA SINGH
|
December 3, 2010 |
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AMIT KUMAR Vs. STATE OF NCT OF DELHI
|
April 8, 2010 |
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AMIT NARAIN MISRA Vs. STATE
|
September 29, 2010 |
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AMIT PODDAR Vs. STATE
|
August 2, 2010 |
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AMIT SHARMA Vs. STATE
|
August 6, 2010 |
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AMIT SINGHAL & ORS Vs. CHAIRMAN, DSSSB & ANR
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May 26, 2010 |
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AMITABH DHAR DUBEY Vs. NISHI MISHRA
|
November 10, 2010 |
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AMITAVA BHOWMICK Vs. UNION OF INDIA & ORS
|
May 25, 2010 |
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AMMONIA SUPPLIES CORPN P LTD Vs. REGISTRAR OF COMPANIES
|
November 9, 2010 |
|
AMOLAK RAM Vs. RAM PRASAD
|
October 27, 2010 |
|
AMRESH KUMAR YADAV Vs. UOI
|
November 11, 2010 |
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AMRIK SINGH Vs. STATE
|
November 12, 2010 |
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AMRIT BANASPATI CO. LTD Vs. GOINDWAL, SAHIB VANASPATI MILLS
|
October 8, 2010 |
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AMRIT LAL MADAN AND ANR. Vs. K.D. AHUJA AND ORS.
|
February 8, 2010 |
|
AMRIT PREET SINGH Vs. STATE
|
July 21, 2010 |
|
ANAND J DATWANI Vs. GEETI BHAGAT DATWANI
|
July 1, 2010 |
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ANAND PRAKASH Vs. RAM KALA
|
February 4, 2010 |
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ANAND PRAKASH Vs. RAM MURTI DEVI
|
May 3, 2010 |
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ANAND SINGH BISHT Vs. ANAND KUMAR GAUTAM
|
October 8, 2010 |
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ANAND SINGH NEGI Vs. UNION OF INDIA
|
March 23, 2010 |
|
ANAND SINGH YESSONG Vs. UOI & ORS.
|
February 5, 2010 |
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ANANT RAJ AGENCIES P LTD Vs. REGIONAL DIRECTOR ESI CORPORATION
|
December 7, 2010 |
|
ANANT RAJ AGENCIES PROPERT Vs. STATE BANK OF PATIALA
|
January 21, 2010 |
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ANANT RAJ AGENCIES PVT LTD Vs. HARWINDER SINGH SAINI
|
April 21, 2010 |
|
ANAR SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
February 15, 2010 |
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ANDALEEB SEHGAL Vs. UNION OF INDIA
|
September 28, 2010 |
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ANGOORI DEVI Vs. DEPUTY COMMISSIONER SOUTH WEST DISTT
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July 15, 2010 |
|
ANIL Vs. STATE
|
December 14, 2010 |
|
ANIL AGGARWAL Vs. SMR ELECTRONICS P LTD
|
August 10, 2010 |
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ANIL ALIAS GUDDU Vs. STATE
|
March 19, 2010 |
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ANIL ANAND Vs. STATE
|
August 3, 2010 |
|
ANIL BEARINGS Vs. STATE MOTORS
|
February 19, 2010 |
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ANIL BHALLA Vs. INDIAN AIRLINES COOPERATIVE GROUP HOUSING SOCIETY LTD
|
December 2, 2010 |
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ANIL CHUTTANI Vs. OIL AND NATURAL GAS CORPORATION
|
April 26, 2010 |
|
ANIL DHINGRA Vs. COMMISSIONER MCD
|
December 24, 2010 |
|
ANIL GOEL Vs. S.S. PAWAR
|
October 7, 2010 |
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ANIL GULIA Vs. STATE
|
March 17, 2010 |
|
ANIL JAIN Vs. UNION OF INDIA (UOI) AND ANR.
|
February 4, 2010 |
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ANIL KHATRI Vs. DIRECTOR/EXAMINATION BRANCH & ORS.
|
April 8, 2010 |
|
ANIL KHOSLA Vs. MAHESH KUMAR
|
February 19, 2010 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
January 29, 2010 |
|
ANIL KUMAR Vs. SEEMA THAKUR
|
January 12, 2010 |
|
ANIL KUMAR Vs. STATE
|
July 9, 2010 |
|
ANIL KUMAR Vs. MANISHA
|
March 10, 2010 |
|
ANIL KUMAR Vs. DDA
|
April 5, 2010 |
|
ANIL KUMAR Vs. UOI & ANR.
|
July 16, 2010 |
|
ANIL KUMAR ALIAS SUNNY Vs. STATE
|
November 22, 2010 |
|
ANIL KUMAR BANSAL Vs. SHANTI DEVI BANSAL
|
July 14, 2010 |
|
ANIL KUMAR GOYAL Vs. STATE
|
April 9, 2010 |
|
ANIL KUMAR GUPTA Vs. N C T OF DELHI
|
August 20, 2010 |
|
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
September 22, 2010 |
|
ANIL KUMAR JAIN Vs. BANK OF BARODA
|
December 7, 2010 |
|
ANIL KUMAR KANOOJIA Vs. UNION OF INDIA AND ORS
|
August 9, 2010 |
|
ANIL KUMAR MAHAJAN Vs. UOI
|
September 21, 2010 |
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ANIL KUMAR PRABHAKAR Vs. TELECOMMUNICATIONS CONSULTANT INDIA LTD
|
April 5, 2010 |
|
ANIL KUMAR RAJPAL Vs. STATE
|
July 30, 2010 |
|
ANIL KUMAR SINHA Vs. RNJANA SHARMA
|
January 21, 2010 |
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ANIL PANDEY Vs. IDBI BANK LTD
|
September 27, 2010 |
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ANIL SAXENA Vs. STATE
|
July 13, 2010 |
|
ANIL SETH Vs. DELHI COMMISSION FOR WOMEN
|
September 22, 2010 |
|
ANIL SINGH Vs. M L AHUJA
|
February 25, 2010 |
|
ANIRUDDHA BAHAL Vs. STATE
|
September 24, 2010 |
|
ANIRUDH AGARWAL Vs. STATE OF N C T OF DELHI
|
November 24, 2010 |
|
ANIRUDH KUMAR Vs. M C D & ORS
|
October 5, 2010 |
|
ANIT KUMAR Vs. CHAIRMAN TARIFF AUTHORITY
|
March 18, 2010 |
|
ANITA Vs. BIJENDER SINGH
|
November 10, 2010 |
|
ANITA AGGARWAL Vs. KHARANAND
|
October 29, 2010 |
|
ANITA AGGARWAL Vs. KHARANAND AND ORS.
|
April 6, 2010 |
|
ANITA DEVI Vs. SHAMSHER SINGH
|
January 27, 2010 |
|
ANITA KHOSLA Vs. STATE
|
October 21, 2010 |
|
ANITA MEHRA Vs. D K CHABLANI
|
April 6, 2010 |
|
ANJALI AGGARWAL Vs. STATE
|
September 22, 2010 |
|
ANJANA Vs. ESTATE OFFICER
|
March 11, 2010 |
|
ANJU Vs. UNIVERSITY OF DELHI
|
August 20, 2010 |
|
ANJU NAIR Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
March 25, 2010 |
|
ANJU SHARMA Vs. DELHI UNIVERSITY
|
February 11, 2010 |
|
ANJU SINGH Vs. GREENFIELDS PUBLIC SCHOOL AND ANR.
|
February 22, 2010 |
|
ANJUM AND ORS. Vs. RAKESH JAIN AND ORS.
|
March 23, 2010 |
|
ANKUR EXPORTS PVT LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
March 26, 2010 |
|
ANKUR KUMAR JAIN Vs. CBI
|
September 15, 2010 |
|
ANNAPURNA INDUSTRIAL RESOURCES LIMITED AND ORS. Vs. REGISTRAR OF COMPANIES
|
May 21, 2010 |
|
ANOKHEY LAL KARDAM Vs. MAITREY BUDH VIHAR PRABANDHAK SAMITI
|
February 2, 2010 |
|
ANOOP JAIN Vs. SONIA GUPTA
|
March 3, 2010 |
|
ANOOP KUMAR KAILA Vs. SOMA DEVI
|
May 4, 2010 |
|
ANSAL PROPERTIES & INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 19, 2010 |
|
ANSHOO PANDEY Vs. UOI
|
October 21, 2010 |
|
ANSHUL KATHURIA Vs. PUNJAB NATIONAL BANK AND ANR.
|
May 17, 2010 |
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ANSHUMALEE SOOD Vs. SUDARSHANA KUMARI BLAGAN AND ANR.
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April 21, 2010 |
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ANSUL INDUSTRIES Vs. VINEET KUMAR
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July 20, 2010 |
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ANSUL INDUSTRIES Vs. VINEET KUMAR
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March 26, 2010 |
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ANTAR RAJYA BUS ADDA SAMACHAR Vs. GOVT NCT OF DELHI
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February 26, 2010 |
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ANTRA RAJYA BUS ADDA SAMACHAR PATRA VIKRETA UPBHOOKTA CO-OPERATIVE STORE SOCIETY LTD Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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November 23, 2010 |
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ANU AHLUWALIA AND ORS. Vs. BENNETT COLEMAN AND CO. LTD. AND ANR.
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April 23, 2010 |
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ANUJ GOEL Vs. S.S. BAKSHI
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April 16, 2010 |
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ANUP SINGH Vs. DIRECTOR GENERAL, BSF AND ANR.
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September 7, 2010 |
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ANUPAM GARG Vs. DISTRICT JUDGE OFFICE OF DISTRICT SESSIONS JUDGE
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May 26, 2010 |
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ANURADHA SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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October 8, 2010 |
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ANURAG KUMAR GANGWAR ALIAS DEEPU Vs. STATE
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March 26, 2010 |
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ANUVIND METAL PRODUCTS PVT. LTD. Vs. THE REGISTRAR OF COMPANIES
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September 8, 2010 |
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ANWAR AHSAN Vs. MUNICIPAL CORPORATION OF DELHI
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December 22, 2010 |
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APEEJAY SCHOOL Vs. DARBARI LAL
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May 28, 2010 |
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APOLLO TYRES LTD Vs. UNION OF INDIA
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April 20, 2010 |
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APPOLLO PAPER MILLS LTD. Vs. CENTRAL WAREHOUSING CORPORATION AND ORS.
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February 26, 2010 |
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APURVA Vs. UNION OF INDIA
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September 7, 2010 |
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AQUARIUS SECURITIES PRIVATE LIMITED Vs. COMBITIC GLOBAL CAPLET PRIVATE LIMITED
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December 7, 2010 |
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ARADHANA VIKRAM SINGH Vs. SANTOSH T.V.
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December 16, 2010 |
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ARATI BHARGAVA AND ANR. Vs. MADHUR BHARGAVA AND ORS.
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May 15, 2010 |
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ARBIND KUMAR Vs. STATE (NCT OF DELHI)
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March 4, 2010 |
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ARCHIE COMIC PUBLICATIONS Vs. PURPLE CREATIONS PVT LTD
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September 10, 2010 |
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ARDESHIR B. CURSETJEE AND SONS LTD. Vs. INLAND WATERWAYS AUTHORITY OF INDIA AND ANR.
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October 5, 2010 |
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ARIZONA PRINTERS & PACKERS LTD Vs. STATE BANK OF PATIALA
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March 8, 2010 |
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ARJU RANI Vs. SANJEEV KUMAR
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February 23, 2010 |
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ARMAN Vs. SAKEELA BEGUM
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February 23, 2010 |
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ARSH ELECTRONICS PVT LTD Vs. TELEMATICA STAR LTD
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July 23, 2010 |
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ARSHAD ALIAS ASHRAF Vs. STATE
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May 17, 2010 |
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ARTLIFE WELLNESS PRODUCTS PVT. LTD. Vs. DR. (MRS.) NIRMALA TANEJA AND ANR.
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September 22, 2010 |
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ARUN Vs. SAFDARJUNG HOSPITAL & ANR
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April 19, 2010 |
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ARUN ALIAS KHADAK SINGH Vs. STATE
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August 5, 2010 |
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ARUN BATRA Vs. BIMAL DEVI THRU
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July 20, 2010 |
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ARUN BATRA Vs. BIMLA DEVI THRU LRS
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July 2, 2010 |
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ARUN GROVER Vs. RITU GROVER
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July 28, 2010 |
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ARUN KUMAR GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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February 9, 2010 |
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ARUN KUMAR NIGAM Vs. DIG GENL CENTRAL INDUS SECURITY FORCE
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July 30, 2010 |
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ARUN KUMAR RAO ALIAS ARUN KUMAR ROY Vs. STATE OF NCT OF DELHI
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February 25, 2010 |
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ARUN KUMAR SHARMA Vs. ROSHNI QURESHI
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August 5, 2010 |
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ARUN KUMAR SRIVASTAV AND ORS. Vs. STATE OF HARYANA AND ORS.
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May 24, 2010 |
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ARUN KUMAR TANDON Vs. AKASH TELECOM PRIVATE LIMITED
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March 2, 2010 |
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ARUN SEHGAL Vs. JAI RAM VASHISHT
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December 10, 2010 |
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ARUNIMA CHANDEL Vs. UNIVERSITY OF DELHI
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August 31, 2010 |
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ARVIND KEJRIWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER
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July 30, 2010 |
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ARVIND KUMAR Vs. GNCT OF DELHI
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November 1, 2010 |
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ARVIND KUMAR Vs. DIRECTORATE OF EDUCATION
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December 22, 2010 |
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ARVIND KUMAR Vs. GOVT OF NCT OF DELHI
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April 23, 2010 |
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ARVIND KUMAR Vs. STATE N C T OF DELHI
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July 2, 2010 |
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ARVIND KUMAR & ORS Vs. HIGH COURT OF DELHI
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May 21, 2010 |
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ARVIND KUMAR ADUKIA Vs. STATE OF NCT OF DELHI
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September 27, 2010 |
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ASCENT CONSTRUCTIONS PVT. LTD. Vs. STANDARD SALES AGENCIES
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September 28, 2010 |
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ASGHAR ALI KHAN Vs. STATE
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August 20, 2010 |
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ASHA JAIN Vs. ANIL KUMAR JAIN
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May 26, 2010 |
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ASHA KAPOOR Vs. HARI OM SHARDA
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August 5, 2010 |
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ASHA KIRAN Vs. CHAIRMAN DELHI SUBORDINATE SERVICES SELECTION BOARD
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March 3, 2010 |
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ASHA RAM Vs. FOOD CORPORATION OF INDIA
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December 6, 2010 |
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ASHA RANI Vs. SANDEEP
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November 24, 2010 |
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ASHAPURA MINECHEM LTD Vs. UNION OF INDIA
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October 28, 2010 |
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ASHARFI LAL Vs. MANAGEMENT OF DELHI CLOTH MILLS
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November 19, 2010 |
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ASHHAR MUSHARIB FIRDAUSI Vs. UNIVERSITY OF DELHI AND ORS.
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August 11, 2010 |
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ASHIMA SECURITIES PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
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January 27, 2010 |
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ASHISH Vs. STATE
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February 16, 2010 |
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ASHISH GOEL AND ORS. Vs. PREM CHAND GUPTA AND ANR.
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April 8, 2010 |
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ASHISH KUMAR Vs. BSES RAJDHANI POWER LTD
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February 16, 2010 |
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ASHISH NANDY Vs. STATE OF GUJARAT
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September 1, 2010 |
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ASHIT KUMAR JAIN Vs. NEW DELHI MUNICIPAL COUNCIL
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March 3, 2010 |
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ASHIT KUMAR JAIN S/O LATE SHRI BIMAL PRASAD JAIN Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRPERSON AND ESTATE OFFICER, NDMC
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April 7, 2010 |
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ASHLAND LICENSING AND INTELLECTUAL PROPERTY LLC Vs. SAVITA CHEMICALS LIMITED
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July 22, 2010 |
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ASHOK AGGARWAL Vs. REENA AGGARWAL
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September 16, 2010 |
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ASHOK AND ORS. Vs. STATE
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April 15, 2010 |
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ASHOK ARORA Vs. COMMISSIONER OF INCOME TAX
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January 19, 2010 |
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ASHOK BABU Vs. PURAN MAL
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November 22, 2010 |
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ASHOK BISWAL Vs. MOHD JAFFAR
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September 17, 2010 |
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ASHOK CHOPRA Vs. SYNDICATE BANK
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March 26, 2010 |
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ASHOK KAMAL CAPITAL BUILDERS PVT LTD Vs. REGISTRAR OF COMPANIES
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September 28, 2010 |
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ASHOK KHATRI Vs. STATE
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February 3, 2010 |
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ASHOK KUMAR Vs. STATE OF NCT OF DELHI
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February 2, 2010 |
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ASHOK KUMAR Vs. STATE OF DELHI
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January 4, 2010 |
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ASHOK KUMAR Vs. SATPAL
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January 15, 2010 |
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ASHOK KUMAR Vs. STATE
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May 11, 2010 |
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ASHOK KUMAR Vs. A D KUMAR
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March 22, 2010 |
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ASHOK KUMAR Vs. STATE DELHI ADMIN
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September 24, 2010 |
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ASHOK KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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August 31, 2010 |
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ASHOK KUMAR Vs. STATE NCT OF DELHI
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December 7, 2010 |
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ASHOK KUMAR Vs. STATE
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April 19, 2010 |
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ASHOK KUMAR Vs. UNION OF INDIA & ORS.
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July 15, 2010 |
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ASHOK KUMAR Vs. STATE
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October 19, 2010 |
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ASHOK KUMAR Vs. D.D.A.
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January 19, 2010 |
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ASHOK KUMAR AGGARWAL Vs. SMT. CHANDRA KANTA YADAV
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October 25, 2010 |
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ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA (UOI) AND ORS.
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April 16, 2010 |
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ASHOK KUMAR ALIAS BUDDHA Vs. STATE
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February 18, 2010 |
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ASHOK KUMAR ARYA Vs. AIRPORT AUTHORITYOF INDIA
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April 19, 2010 |
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ASHOK KUMAR BAGGA Vs. ASHOK KUMAR ARORA AND ANR.
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April 27, 2010 |
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ASHOK KUMAR GARG Vs. STATE OF DELHI AND ORS.
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April 5, 2010 |
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ASHOK KUMAR GARG Vs. ANIL KUMAR GUPTA
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July 23, 2010 |
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ASHOK KUMAR GUPTA Vs. RENU CHAWLA
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August 19, 2010 |
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ASHOK KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
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November 10, 2010 |
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ASHOK KUMAR KHANNA Vs. JOHNSON AND JOHNSON CO
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November 1, 2010 |
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ASHOK KUMAR KHURANA Vs. LOKESHWER NATH GULATI
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June 1, 2010 |
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ASHOK KUMAR KOHLI Vs. STATE
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April 22, 2010 |
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ASHOK KUMAR MAHESHWARI Vs. UNION OF INDIA
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January 20, 2010 |
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ASHOK KUMAR MEHRA Vs. KULDEEP KUMAR MEHRA
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August 2, 2010 |
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ASHOK KUMAR MITTAL Vs. UNION OF INDIA
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April 23, 2010 |
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ASHOK KUMAR MITTAL Vs. UNION OF INDIA
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August 5, 2010 |
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ASHOK KUMAR MONGA Vs. UCO BANK
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July 1, 2010 |
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ASHOK KUMAR SHARMA Vs. SHASHI BALA
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April 21, 2010 |
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ASHOK KUMAR SINGH Vs. UNION OF INDIA
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September 13, 2010 |
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ASHOK KUMAR SINGH Vs. UNION OF INDIA & ORS.
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February 9, 2010 |
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ASHOK KUMAR SINGHAL Vs. STATE CBI
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September 15, 2010 |
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ASHOK LALWANI Vs. INCOME TAX OFFICER
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September 16, 2010 |
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ASHOK MUDGAL Vs. GOVT OF NCT OF DELHI
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July 14, 2010 |
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ASHOK NARAIN KHANNA Vs. VISVANATH
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February 19, 2010 |
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ASHOK SARIN Vs. OIL INDIA LTD. AND ORS.
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May 17, 2010 |
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ASHOK SEHGAL Vs. STATE
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April 22, 2010 |
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ASHOK SHARMA Vs. LT GOVERNOR OF DELHI & ORS
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April 12, 2010 |
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ASHOKA ELECTRICAL INDUSTRIES Vs. GOVT OF NCT OF DELHI
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October 6, 2010 |
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ASHRAF KHAN Vs. STATE
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December 20, 2010 |
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ASHUTOSH AGARWAL Vs. UOI
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September 27, 2010 |
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ASHWANI GAS SERVICE Vs. INDIAN OIL CORPORATION LTD
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May 24, 2010 |
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ASHWANI KUMAR SHARMA Vs. UNION OF INDIA (UOI) AND ANR.
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March 22, 2010 |
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ASHWANI KUMAR VIJ Vs. D.D.A.
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April 12, 2010 |
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ASHWANI TOBACCO CO PVT LTD Vs. UNION OF INDIA
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January 29, 2010 |
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ASHWIN LAL Vs. ARUNA LAL
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December 14, 2010 |
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ASHWINI KR CHOPRA Vs. UNION OF INDIA
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December 16, 2010 |
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ASHWINI KUMAR CHOPRA Vs. U O I
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March 9, 2010 |
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ASI JAI BHAGWAN Vs. UNION OF INDIA (UOI)
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March 25, 2010 |
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ASI RAJ PAL & OTHERS Vs. GOVT. OF N.C.T.D (THROUGH COMMISSIONER OF POLICE) & OTHERS
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February 16, 2010 |
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ASI RAVINDER KUMAR Vs. UNION OF INDIA
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January 22, 2010 |
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ASIA SATELLITE TELECOMMUNICATIONS CO LTD Vs. DISH TV INDIA LTD
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October 8, 2010 |
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ASIA SATELLITE TELECOMMUNICATIONS CO. LTD. Vs. ASSISTANT DIRECTOR OF INCOME
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February 16, 2010 |
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ASIAN ELECTRONICS LTD Vs. HAVELLS INDIA LIMITED
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April 19, 2010 |
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ASIAN HOTELS LTD Vs. Y A GHULAM MOHAMED
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February 22, 2010 |
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ASIAN PAINTS LIMITED Vs. AYUSH PAINTS AND CHEMICALS
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July 19, 2010 |
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ASIAN RESURFACING OF ROAD AGENCY P LTD Vs. CBI
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September 15, 2010 |
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ASSET RECONSTRUCTION CO INDIA P LTD Vs. SHAMKEN SPINNERS LTD
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November 22, 2010 |
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ASSISTANT PROFESSOR SALAHUDDIN Vs. VICE CHANCELLOR OF J.M.I. UNIVERSITY AND ORS.
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October 26, 2010 |
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ASSISTANT PROVIDENT FUND COMMISSIONER EPFO Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
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March 5, 2010 |
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ASSOCIATES INDIA FINANCIAL SERVICES Vs. CHANNIAPPAN AND SONS
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September 24, 2010 |
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ASSOCIATION FOR DEVELOPMENT Vs. UOI
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February 3, 2010 |
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ASSOCIATION FOR SOCIAL JUSTICE AND RESEARCH Vs. UNION OF INDIA
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May 13, 2010 |
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ASSOCIATION FOR WELFARE OF DELHI STOCK BROKER Vs. UNION OF INDIA
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June 3, 2010 |
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ATIQ Vs. PRESIDING OFFICER LABOUR COURT IX
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March 4, 2010 |
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ATMA RAM PROPERTIES(P) LTD Vs. ALLIED MOTORS (P) LTD
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March 26, 2010 |
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ATTAR SINGH Vs. ASSISTANT COLLECTOR
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October 5, 2010 |
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ATUL RAWAL Vs. S.B. EQUIPMENTS
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April 13, 2010 |
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AURUM ELECTRICALS INDIA LTD Vs. MADHYA PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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February 26, 2010 |
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AUTO KASHYAP INDIA PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
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April 7, 2010 |
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AUTO TOOLS INDIA PRIVATE LIMITED Vs. AUTO TOOLS PRIVATE LIMITED
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October 21, 2010 |
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AUTOMOBILE CORPORATION OF GOA LTD. Vs. DELHI TRANSPORT CORPORATION
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January 6, 2010 |
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AVEDA CORPORATION Vs. DABUR INDIA LTD
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January 14, 2010 |
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AVI STEEL TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
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July 21, 2010 |
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AVINASH CHAND KATYAL Vs. BHADRI MAYA
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February 3, 2010 |
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AVINASH KUMAR Vs. STATE
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September 8, 2010 |
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AVS INTERNATIONAL Vs. MTNL AND ORS.
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February 17, 2010 |
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AVTAR KRISHAN AHUJA Vs. GURBINDER SINGH SADANA
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March 22, 2010 |
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AVTAR SINGH Vs. STATE
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December 10, 2010 |
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AVTAR SINGH Vs. STATE
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August 4, 2010 |
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AWADHESH KUMAR SINGH Vs. UNION OF INDIA
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August 27, 2010 |
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AZAD SINGH Vs. DELHI TRANSPORT CORPORATION
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February 16, 2010 |
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AZEEZIA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. UNION OF INDIA
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July 28, 2010 |
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AZIM Vs. STATE
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March 9, 2010 |
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AZIZ AHMED Vs. SAKINA BEGUM
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December 7, 2010 |
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B C SHARMA Vs. UNION OF INDIA
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March 8, 2010 |
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B M K KHOSLA Vs. REGISTRAR GENERAL
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July 12, 2010 |
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B N WADHWANI SOLE PROP OF JEEWAN DIESELS Vs. CALCOM ELECTRONICS LTD ,
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July 6, 2010 |
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B P KAUSHIK Vs. RAKESH BEHARI
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January 27, 2010 |
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B P SHARMA Vs. JAVITRI SHARMA
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March 2, 2010 |
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B S OBEROI Vs. P S OBEROI
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April 16, 2010 |
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B S VERMA Vs. MCD
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July 1, 2010 |
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B. KUMARAGOWDA Vs. UNION OF INDIA
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October 28, 2010 |
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B.B. GOEL Vs. UNION OF INDIA & ANOTHER
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May 4, 2010 |
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B.D. LUTHRA Vs. CHAIRMAN & MANAGING DIRECTOR, PUNJAB NATIONAL BANK
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March 3, 2010 |
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B.K. ROY CHOUDHARY Vs. DDA
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January 14, 2010 |
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B.N. GUPTA Vs. STATE
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May 25, 2010 |
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B.P. SHARMA THRU. L.RS. Vs. JAVITRI SHARMA
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March 12, 2010 |
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B.S. AHLUWALIA (DECEASED) THROUGH LR Vs. INDIAN INSTITUTE TECHNOLOGY & ORS.
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May 12, 2010 |
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B.S.E.S. RAJDHANI POWER LTD. Vs. D.R. BAJAJ AND ANR.
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March 18, 2010 |
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B.S.N.L Vs. CANARA BANK
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April 15, 2010 |
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B.S.N.L. Vs. SAROJ KRISHANA ATRAY AND ORS.
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May 20, 2010 |
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BA SECURITY AGENTS EMPLOYEES UNION Vs. REGIONAL LABOUR COMMISSIONER
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March 8, 2010 |
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BABAR ROAD COLONY LEASE Vs. ANAND BAKSHI
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October 4, 2010 |
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BABBAR WRECKERS PRIVATE LTD Vs. ASHOK LEYLAND LTD
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November 2, 2010 |
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BABITA DAS Vs. THE SECRETARY MINISTRY OF PUBLIC GRIEVANCES AMD ADMINISTRATIVE REFORMS GOVT. OF INDIA AND ANR.
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April 23, 2010 |
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BABITA GUPTA Vs. STATE
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September 28, 2010 |
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BABITA PUNIYA Vs. THE SECRETARY AND ANR.
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March 12, 2010 |
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BABLOO Vs. STATE
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January 18, 2010 |
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BABLU HALDHAR Vs. STATE
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April 21, 2010 |
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BABU Vs. GOVT OF NCT OF DELHI
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October 21, 2010 |
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BABU LAL Vs. KISHAN LAL
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July 2, 2010 |
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BABU LAL Vs. STATE (GOVT. OF NCT OF DELHI)
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March 9, 2010 |
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BABU LAL @ PAPPU Vs. STATE
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March 26, 2010 |
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BABU LAL @ PAPPU Vs. STATE
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March 17, 2010 |
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BABU LAL MEENA Vs. CONTROLLER GENERAL OF ACCOUNTS
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February 1, 2010 |
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BABU LAL YADAV Vs. R.S. YADAV
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February 22, 2010 |
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BACHAN SINGH AND ANR. Vs. DARSHAN KUMAR
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December 10, 2010 |
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BACHCHI SINGH Vs. STATE NCT OF DELHI
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July 30, 2010 |
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BACHPAN BACHAO Vs. UNION OF INDIA
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December 24, 2010 |
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BADAR INDUSTRIES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
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April 27, 2010 |
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BADRUDDIN Vs. GOVT OF NCT OF DELHI
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August 18, 2010 |
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BAGH DAMAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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December 24, 2010 |
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BAHARAT ALIAS POPAT Vs. STATE
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August 30, 2010 |
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BAHIA PROPERTIES (P) LTD Vs. NDMC
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October 19, 2010 |
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BAILIFFS AMNIS ASSOCIATION Vs. GNCT OF DELHI
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September 8, 2010 |
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BAJAJ ALLIANZ GEN INSURANCE CO. LTD. Vs. AASMA AND ORS.
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March 26, 2010 |
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BAJAJ ALLIANZ GEN INSURANCE CO.LTD Vs. GOURI
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March 26, 2010 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VANSHIKA MADAN
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April 27, 2010 |
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BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. SARLA DEVI AND ORS.
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March 18, 2010 |
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BAL KISHAN DAS Vs. MUNICIPAL CORPORATION OF DELHI
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August 31, 2010 |
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BAL KISHAN GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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November 29, 2010 |
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BAL KRISHAN KHANNA Vs. RAVI KANTA MADHOK
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May 24, 2010 |
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BALA Vs. DHIRENDER
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September 28, 2010 |
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BALAJI ENTERPRISES Vs. COMMISSIONER OF INCOME OF VALUE ADDED TAX
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October 18, 2010 |
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BALBIR SINGH Vs. PRESIDING OFFICER LABOUR COURT AND ANR.
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May 7, 2010 |
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BALBIR SINGH Vs. STATE
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March 11, 2010 |
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BALBIR SINGH Vs. GOVERNMENT OF N C T OF DELHI
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November 30, 2010 |
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BALBIR SINGH Vs. K S MEHRA
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March 25, 2010 |
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BALBIR SINGH AND ORS. Vs. BALJIT SINGH AND ORS.
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November 15, 2010 |
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BALBIR SINGH SAMBHI Vs. JOINT SECRETARY GOVERNMENT OF INDIA
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February 17, 2010 |
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BALBIR VERMA Vs. COUNCIL OF ARCHITECTURE
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May 26, 2010 |
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BALDEV KRISHAN KALRA (DECD ) THROUGH L RS Vs. MANGAL SAIN KALRA
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September 22, 2010 |
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BALDEV RAJ Vs. SUBEY SINGH AND ORS.
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June 1, 2010 |
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BALJEET KAUR AND ORS. Vs. R. MUTHU BATCHA AND ANR.
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April 21, 2010 |
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BALJEET SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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December 16, 2010 |
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BALJIT SINGH Vs. THAKARIA
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October 8, 2010 |
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BALKISHAN Vs. RAMESH SINGH
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March 8, 2010 |
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BALKISHAN YADAV Vs. RANBIR YADAV
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March 9, 2010 |
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BALLEY Vs. M C D
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March 8, 2010 |
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BALRAJ DANG Vs. ANAND KUMAR
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July 14, 2010 |
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BALRAJ SINGH Vs. COMMISSIONER OF POLICE
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July 7, 2010 |
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BALVINDER KAUR Vs. DELHI TRANSPORT CORPORATION
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January 13, 2010 |
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BALWANT SINGH Vs. SOHAN SINGH
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January 28, 2010 |
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BALWANT SINGH Vs. THE STATE (GOVT. OF N.C.T. OF DELHI)
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November 16, 2010 |
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BALWANT SINGH KAINTH Vs. UPMA CHAUDHARY
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March 8, 2010 |
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BALWANT SINGH KAINTH Vs. UPMA CHAUDHARY & ANR
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March 11, 2010 |
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BALWINDER SINGH Vs. UNION OF INDIA
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June 3, 2010 |
|
BANGARU LAXMAN Vs. STATE
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August 30, 2010 |
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BANK OF BARODA Vs. VIJAY MAHIPAL AND CO
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May 25, 2010 |
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BANK OF INDIA Vs. STATE
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September 10, 2010 |
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BANK OF MADURA LTD Vs. ISHERDAS SAHNI AND BROS
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December 9, 2010 |
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BANK OF NOVA Vs. UOI
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September 9, 2010 |
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BANO BEE Vs. UOI
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August 2, 2010 |
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BANSI LAL Vs. B S E S RAJDHANI POWER LTD
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March 17, 2010 |
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BANWARI LAL BHATIA Vs. UNION OF INDIA (UOI) AND ORS.
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October 21, 2010 |
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BARKAT RAM Vs. RANVIR SINGH MATHUR
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October 25, 2010 |
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BARKHA NANDA Vs. RAJ NATH NANDA
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March 16, 2010 |
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BARON INTERNATIONAL LTD Vs. STARTRON VIDEO P LTD
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February 25, 2010 |
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BASAB GHOSH Vs. OUTLOOK PUBLISHING INDIA PVT LTD
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February 25, 2010 |
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BASANT BAGDE Vs. HINDUSTAN PREFAB LIMITED
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September 27, 2010 |
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BASANT LAL MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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September 8, 2010 |
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BASANT LAL MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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July 6, 2010 |
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BASANT RAM Vs. STATE
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April 27, 2010 |
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BASANTI DEVI Vs. STATE
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July 16, 2010 |
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BASIR Vs. STATE
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February 1, 2010 |
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BASUDEO DALMIA Vs. STATE
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May 24, 2010 |
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BATA INDIA LTD Vs. DIRECTOR GENERAL OF CIVIL SUPPLIES AND DISPOSALS
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March 17, 2010 |
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BAWANA II BHORGARH INDUSTRIAL RELOCATION PLOT OWNERS ASSOCIATION Vs. STATE NCT OF DELHI
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December 24, 2010 |
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BAYER CORPORATION Vs. UNION OF INDIA
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February 9, 2010 |
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BEENA CHATTREE Vs. DDA
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September 20, 2010 |
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BEG RAJ KHATANA Vs. RAJ RANI
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February 9, 2010 |
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January 21, 2010 |
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February 17, 2010 |
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February 8, 2010 |
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BERNARD SORENG Vs. STATE TRANSPORT AUTHORITY NCT OF DELHI
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August 19, 2010 |
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November 24, 2010 |
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BHAGAT SINGH Vs. UNION OF INDIA
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July 16, 2010 |
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BHAGAT SINGH Vs. STATE
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May 21, 2010 |
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BHAGAT SINGH Vs. COMMISSIONER OF POLICE
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July 8, 2010 |
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March 3, 2010 |
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September 15, 2010 |
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June 2, 2010 |
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September 22, 2010 |
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September 30, 2010 |
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August 26, 2010 |
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February 15, 2010 |
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August 19, 2010 |
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April 5, 2010 |
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March 2, 2010 |
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February 16, 2010 |
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September 23, 2010 |
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December 13, 2010 |
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January 20, 2010 |
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February 26, 2010 |
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BHARAT BHUSHAN Vs. DELHI TRANSPORT CORPORATION
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October 25, 2010 |
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BHARAT BHUSHAN GULATI Vs. HARI SINGH
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August 17, 2010 |
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BHARAT BHUSHAN PAHWA Vs. METAL FOREIGN PVT. LTD.
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December 6, 2010 |
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February 16, 2010 |
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BHARAT HEAVY ELECTRICALS LTD Vs. LLYOD INSULATIONS INDIA LTD
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March 10, 2010 |
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BHARAT LAL Vs. MUNICIPAL CORPORATION OF DELHI
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March 25, 2010 |
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BHARAT PROJECTS PRIVATE LIMITED Vs. DBH INTERNATIONAL PRIVATE LIMITED
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December 22, 2010 |
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March 15, 2010 |
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BHARAT SANCHAR NIGAM Vs. HARYANA TELECOM
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March 10, 2010 |
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February 24, 2010 |
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April 23, 2010 |
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BHARAT SANCHAR NIGAM LIMITED Vs. PRAMOD KUMAR AND ORS.
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December 22, 2010 |
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BHARAT SANCHAR NIGAM LTD Vs. HARYANA TELECOM LTD
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August 6, 2010 |
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February 5, 2010 |
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BHARAT SANCHAR NIGAM LTD Vs. HARYANA TELECOM LTD
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March 12, 2010 |
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December 22, 2010 |
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April 28, 2010 |
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September 10, 2010 |
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April 15, 2010 |
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BHARGAVA AND ASSOCIATES PVT LTD Vs. RITES LTD
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March 23, 2010 |
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October 4, 2010 |
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January 22, 2010 |
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BHARTIYA INTERNATIONAL LTD. Vs. AMAR SINGH AND ANR.
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September 22, 2010 |
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January 18, 2010 |
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August 25, 2010 |
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March 16, 2010 |
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March 9, 2010 |
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August 18, 2010 |
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August 13, 2010 |
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September 17, 2010 |
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BHOJ KUMAR SHARMA Vs. UNION OF INDIA
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February 15, 2010 |
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BHOOLAY RAM SHARMA AND ORS. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
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April 21, 2010 |
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March 22, 2010 |
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April 30, 2010 |
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BHULE RAM Vs. UNION OF INDIA
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June 3, 2010 |
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June 3, 2010 |
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October 8, 2010 |
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November 23, 2010 |
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BHUPENDRA P WATAL Vs. M J INVESTMENT AND FINANCIAL CONSULTANTS
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January 27, 2010 |
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BHUPENDRA V.SHAH Vs. UNION OF INDIA (UOI) AND ORS.
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March 26, 2010 |
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BHUPINDER KUMAR Vs. STATE
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February 22, 2010 |
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July 16, 2010 |
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October 26, 2010 |
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January 19, 2010 |
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December 14, 2010 |
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BHUREY LAL Vs. STATE
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January 15, 2010 |
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July 30, 2010 |
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BHUSHAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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October 26, 2010 |
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BHUSHAN STEEL Vs. SINGAPORE INTERNATIONAL ARBITRATION CENTRE
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November 30, 2010 |
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BHUSHAN STEEL AND STRIPS LTD Vs. BHARTIYA LOHA UDYOG P LTD
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February 10, 2010 |
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BHUSHAN STEEL LTD Vs. SINGAPORE INTERNATIONAL ARBITRATION CENTRE
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June 4, 2010 |
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December 3, 2010 |
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September 9, 2010 |
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BIGDOT ADVERTISING & COMMUNICATIONS PVT LTD Vs. UNION OF INDIA
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January 21, 2010 |
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March 22, 2010 |
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September 9, 2010 |
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October 5, 2010 |
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April 7, 2010 |
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November 19, 2010 |
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March 22, 2010 |
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BIMLA RANI Vs. DELHI DEVELOPMENT AUTHORITY
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August 26, 2010 |
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February 5, 2010 |
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April 13, 2010 |
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March 10, 2010 |
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April 12, 2010 |
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March 26, 2010 |
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February 22, 2010 |
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July 30, 2010 |
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January 8, 2010 |
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March 10, 2010 |
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BIRENDER PAL SINGH @ VARINDER PAL Vs. STATE
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January 10, 2010 |
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February 9, 2010 |
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May 4, 2010 |
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April 29, 2010 |
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August 3, 2010 |
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February 16, 2010 |
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March 25, 2010 |
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February 25, 2010 |
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August 31, 2010 |
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BISHWANATH TRADERS AND INVESTMENT LTD Vs. AJAY KUMAR SINGH & ANOTHER
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October 8, 2010 |
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BISNO Vs. STATE GOVT OF NCT OF DELHI
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November 2, 2010 |
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BISWAJIT BASU & ORS. Vs. UNION OF INDIA & OTHERS
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August 12, 2010 |
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BJCL BRITE Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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February 15, 2010 |
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BLING TELECOM PVT LTD Vs. MICROMAX INFORMATICS LIMITED
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December 6, 2010 |
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BLING TELECOM PVT. LTD. Vs. MICROMAX INFORMATICS LTD.
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October 19, 2010 |
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March 5, 2010 |
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February 4, 2010 |
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May 25, 2010 |
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BOTTLED WATER PROCESSORS ASSOCIATION Vs. UNION OF INDIA (UOI) AND ORS.
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May 20, 2010 |
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BRAHAM SINGH BHATI Vs. STATE
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December 21, 2010 |
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BRAHLER ICS INDIA PVT LTD Vs. UNION OF INDIA
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August 16, 2010 |
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October 8, 2010 |
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May 4, 2010 |
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BRAHM PRAKASH ASSISTANT WELDER Vs. DELHI TRANSPORT CORPORATION
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March 5, 2010 |
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BRAHMA NAND Vs. STATE OF NCT OF DELHI
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November 29, 2010 |
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BRAHMA STEYR TRACTORS LTD Vs. UNION OF INDIA
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October 6, 2010 |
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July 2, 2010 |
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February 9, 2010 |
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December 14, 2010 |
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November 18, 2010 |
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March 22, 2010 |
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BRIJ FERTILIZERS PVT LTD Vs. UNION OF INDIA
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September 7, 2010 |
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May 10, 2010 |
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December 10, 2010 |
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January 13, 2010 |
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May 14, 2010 |
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BRIJ PAL SINGH Vs. PRESIDING OFFICER
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July 1, 2010 |
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December 21, 2010 |
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BRIJENDRA KUMAR AND ORS Vs. OM PRAKASH AND ORS
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August 10, 2010 |
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May 17, 2010 |
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BRIJESH KUMAR GAUTAM Vs. STATE
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January 27, 2010 |
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BRIJESH KUMAR GUPTA Vs. COMMISIONER MUNICIPAL CORPORATION OF DELHI
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February 16, 2010 |
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BRIJESH NARAYAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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December 24, 2010 |
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BSES RAJDHANI POWER LTD Vs. STATE N C T OF DELHI
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November 25, 2010 |
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May 14, 2010 |
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July 28, 2010 |
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February 9, 2010 |
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BSNL Vs. MODA NAND THAKUR
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December 16, 2010 |
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BSNL AND ORS. Vs. SHUSHIL KUMAR
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September 20, 2010 |
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BUDDHADEV MAITY Vs. UNION OF INDIA
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May 14, 2010 |
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March 8, 2010 |
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BUDH RAM @ PAPPU AND ORS. Vs. STATE
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June 3, 2010 |
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July 2, 2010 |
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March 5, 2010 |
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April 16, 2010 |
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March 25, 2010 |
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March 5, 2010 |
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February 18, 2010 |
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September 10, 2010 |
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March 26, 2010 |
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C K SINHA Vs. UNION OF INDIA
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November 12, 2010 |
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February 8, 2010 |
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C S AGARWAL Vs. STATE
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November 11, 2010 |
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March 26, 2010 |
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C.G. PILLAI Vs. SWARAN DHAWAN
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November 19, 2010 |
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C.R.PARK M, N & P BLOCKS RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
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January 21, 2010 |
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CADILA HEALTHCARE LTD Vs. DIAT FOODS
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September 29, 2010 |
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October 5, 2010 |
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October 29, 2010 |
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September 21, 2010 |
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January 12, 2010 |
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CANARA BANK Vs. UNION OF INDIA
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April 29, 2010 |
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CANARA BANK Vs. M.D. OVERSEAS
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January 20, 2010 |
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CAPT. PRAVEEN DAVAR (RETD.) AND ANR. Vs. HARVANSH KUMARI AND ORS.
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August 27, 2010 |
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CAPT. SWATI SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
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January 29, 2010 |
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CAPTAIN (MRS.) KRISHNA Vs. UNION OF INDIA (UOI) AND ORS.
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October 8, 2010 |
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CAPTAIN SANJEEV NAGPAUL Vs. STATE
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July 9, 2010 |
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March 19, 2010 |
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October 6, 2010 |
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March 9, 2010 |
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November 15, 2010 |
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December 22, 2010 |
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January 15, 2010 |
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May 31, 2010 |
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January 11, 2010 |
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October 25, 2010 |
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March 23, 2010 |
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CENTRAL COLLIERIES COMPANY LTD Vs. UNION OF INDIA
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April 16, 2010 |
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CENTRAL COUNCIL FOR RESEARCH IN AYURVEDI AND SIDHA Vs. RAKESH AGARWAL
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March 17, 2010 |
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CENTRAL ECONOMIC INTELLIGENCE BUREAU Vs. STATE OF DELHI
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September 30, 2010 |
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CENTRAL GOVERNMENT EMPLOYEES CONSUMER COOPERATIVE SOCIETY LTD Vs. UNION OF INDIA
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July 1, 2010 |
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May 26, 2010 |
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April 28, 2010 |
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April 6, 2010 |
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CENTRE FOR POLICY RESEARCH Vs. BRAHMA CHELLANEY
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March 12, 2010 |
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CENTURY 21 REAL ESTATE L.L.C. Vs. CENTURY 21 MAIN REALTY PVT LTD
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January 11, 2010 |
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CGMP PHARMAPLAN PVT LTD Vs. REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS
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July 16, 2010 |
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CH HET RAM JOHARI LAL MEMORIAL COLLEGE OF EDUCATIO Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
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September 23, 2010 |
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CH SARUP SINGH Vs. MANGE RAM SHARMA
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July 21, 2010 |
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July 12, 2010 |
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February 4, 2010 |
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CHAMAN LAL Vs. STATE
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February 11, 2010 |
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CHAMELA Vs. STATE
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April 13, 2010 |
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CHAMELI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
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July 12, 2010 |
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CHANCHAL BHATTI Vs. STATE NCT OF DELHI
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October 19, 2010 |
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CHAND KISHAN RAZDAAN Vs. HEMA SAXENA AND ANR.
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August 17, 2010 |
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March 5, 2010 |
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CHAND LAL SURANA AND ANR. Vs. DHARAMBIR SAINI AND ANR.
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March 12, 2010 |
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CHAND MIYAN Vs. STATE OF NCT OF DELHI
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November 10, 2010 |
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CHAND MIYAN ALIAS SONU Vs. STATE
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April 29, 2010 |
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CHAND RAM Vs. GOVT OF NCT OF DELHI
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October 29, 2010 |
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CHAND RAM Vs. STATE
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July 15, 2010 |
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CHANDAN Vs. UNION OF INDIA
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February 4, 2010 |
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CHANDAN Vs. STATE
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July 2, 2010 |
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CHANDANA KEDIA SOLE PROPRIETOR, ADINATH INDUSTRIES Vs. UNION OF INDIA (UOI) AND ANR.
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February 18, 2010 |
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CHANDER Vs. UNION OF INDIA (UOI) AND ANR.
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April 19, 2010 |
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CHANDER BATI Vs. OM PRAKASH
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February 2, 2010 |
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CHANDER BHAN Vs. UOI
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September 15, 2010 |
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CHANDER BHAN Vs. UNION OF INDIA
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January 11, 2010 |
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CHANDER KALA Vs. BANARASI DAS
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March 3, 2010 |
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CHANDER KANTA Vs. ANJUM ISHNA ASHARIYA
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January 8, 2010 |
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CHANDER KUMAR Vs. STATE N C T OF DELHI
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July 23, 2010 |
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CHANDER PAL Vs. DELHI TRANSPORT CORPORATION
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January 12, 2010 |
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CHANDER PAL Vs. DELHI TRANSPORT CORPORATION
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November 12, 2010 |
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CHANDER PRAKASH Vs. STATE
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July 12, 2010 |
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CHANDER PRAKASH Vs. CBI
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September 15, 2010 |
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CHANDER PRAKASH Vs. STATE OF NCT OF DELHI
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December 9, 2010 |
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CHANDER PRAKASH Vs. STATE
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July 2, 2010 |
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CHANDER SEKHAR SETHI Vs. GOVT OF NCT OF DELHI
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September 30, 2010 |
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CHANDER SHEKHAR Vs. SANTOSH SURANA
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December 13, 2010 |
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CHANDERWATI Vs. HARVINDER SINGH
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November 29, 2010 |
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CHANDRA PRABHA Vs. SATISH CHAND SHARMA & ORS
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February 23, 2010 |
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CHANO BEGUM Vs. AHMAD SAEED
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December 16, 2010 |
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CHARAN SINGH Vs. UNION OF INDIA
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February 15, 2010 |
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CHARAN SINGH Vs. U O I
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March 3, 2010 |
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CHARAN SINGH BHANVARIYA Vs. UOI & ORS.
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July 28, 2010 |
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CHARANJIT GROVER Vs. STATE
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July 23, 2010 |
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CHARANJIT SINGH Vs. RAJ KUMARI
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November 1, 2010 |
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CHARANJIT THUKRAL Vs. DEEPAK THUKRAL
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July 29, 2010 |
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CHARMINAR JOINTING PVT LTD Vs. JAGRITI PLASTICS LTD
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October 21, 2010 |
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CHARTED FINANCIAL ANALYSIS INSTITUTE Vs. INSTITUTE OF CHARTED FINANCIAL ANALYSTS OF INDIA
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April 5, 2010 |
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CHATTAR PAL SINGH Vs. STATE
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February 2, 2010 |
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CHATTAR SINGH AND ORS. Vs. MCD
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March 23, 2010 |
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CHATURANAN INDUSTRIES LIMITED Vs. KAMDHENU ENTERPRISES LIMITED
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October 29, 2010 |
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CHELA RAM CHOPRA Vs. RAMO DEVI
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July 5, 2010 |
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CHEMICAL CENTRE INDIA Vs. COMMISSIONER OF CUSTOMS
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December 22, 2010 |
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CHET RAM Vs. THE STATE (GOVT. OF NCT OF DELHI)
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October 20, 2010 |
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CHET RAM MAURYA Vs. BHUSHAN KUMAR
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November 30, 2010 |
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CHHOTA KHAN Vs. STATE
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March 3, 2010 |
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CHHOTE LAL Vs. GOVT OF NCT OF DELHI
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March 4, 2010 |
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CHIEF ENGG FLOOD CONTROL WING DELHI ADMINISTRATION Vs. KULDIP SINGH
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February 26, 2010 |
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CHIEF SECRETARY OF GOVERNMENT OF NCT OF DELHI AND Vs. JAI BHAGWAN
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April 28, 2010 |
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CHIKOO AND ANR. Vs. RAKESH JAIN AND ORS.
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March 23, 2010 |
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CHINTU MALHOTRA Vs. STATE
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February 11, 2010 |
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CHIRANJI LAL Vs. STATE OF NCT OF DELHI
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November 12, 2010 |
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CHIRANJI LAL Vs. MANGAT RAM
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January 20, 2010 |
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CHOLAMANDALAM M S GENERAL INS CO LTD Vs. MANOJ
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March 5, 2010 |
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CHORION RIGHTS LIMITED Vs. ISHAN APPAREL
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April 15, 2010 |
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CHOTTE LAL Vs. DDA
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March 18, 2010 |
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CHOUDHARY ALI ZIA KABIR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR.
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August 18, 2010 |
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CHRONICLE PUBLICATIONS P LTD Vs. CHRONICLE ACADEMY PVT LTD
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April 13, 2010 |
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CHUNNI KUMARI Vs. BALWANT
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February 1, 2010 |
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CHUNNI LAL RAJNISH KUMAR Vs. UOI
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May 10, 2010 |
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CHURCHÏ¿½S AUXILIARY FOR SOCIAL ACTION Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) NEW DELHI
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January 22, 2010 |
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CISCO TECHNOLOGY, INC. Vs. YAMEEN AND ANR.
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February 2, 2010 |
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CIT Vs. P.S. JAIN AND CO.
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August 2, 2010 |
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CIT Vs. ECE INDUSTRIES LTD.
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December 24, 2010 |
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CIT Vs. DENSO HARYANA (P) LTD
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May 3, 2010 |
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CIT Vs. SPL INDUSTRIES LTD
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July 7, 2010 |
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CIT Vs. LIQUID INVESTMENT & TRADING CO.
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October 5, 2010 |
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CIT Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE
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September 13, 2010 |
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CITIFINANCIAL HOME FINANCE INDIA LTD. Vs. CITIFINANCIAL CONSUMER FINANCE I. LTD.
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November 23, 2010 |
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CITIZEN ROADLINES PVT. LTD. Vs. M.C.D AND ANR.
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September 30, 2010 |
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CIVTECH ENGINEERS PVT. LTD Vs. M.N SECURITIES (P) LTD
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September 1, 2010 |
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CLASSIC FURNITURE MANUFACTURING CO PVT LTD Vs. DHL LEMUIR LOGISTICS PVT LTD
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August 6, 2010 |
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CMC LTD Vs. BALWANT SINGH DHARMARAIT
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January 13, 2010 |
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CMI LIMITED Vs. BHARAT SANCHAR NIGAM LTD
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July 8, 2010 |
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CNA EXPORTS PVT LTD Vs. JASKIRAT DATWANI
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July 26, 2010 |
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COGENT VENTURES (INDIA) LTD Vs. RAJ KARAN
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October 1, 2010 |
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COL SAWAI BHAWANI SINGH Vs. UNION OF INDIA
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April 28, 2010 |
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COLLECTOR ALIAS D M ALIAS NAWAB SINGH Vs. STATE
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March 19, 2010 |
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COMMISSIONER INCOME TAX Vs. BLB LTD.
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December 3, 2010 |
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COMMISSIONER NAVODAYA VIDYALAYA SAMITI Vs. KRISHAN KUMAR
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January 19, 2010 |
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COMMISSIONER NVS Vs. RINKU SHARMA
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September 16, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HALDIRAM MARKETING LTD
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September 29, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAGJEET FOOD PVT. LTD.
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October 29, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M.B. DYERS
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February 1, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA TEXTILE MILLS
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October 4, 2010 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZER CO LTD
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January 12, 2010 |
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COMMISSIONER OF CUSTOMS (I AND G) Vs. S.P. GOYAL
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February 23, 2010 |
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COMMISSIONER OF CUTOMS Vs. SINGAPORE AIRLINES LTD
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July 29, 2010 |
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COMMISSIONER OF DELHI POLICE Vs. MANOJ KUMAR
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November 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. EPICUREAN HOSPITALITY SERVICES PVT LTD
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September 17, 2010 |
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COMMISSIONER OF INCOME TAX Vs. FLAWLESS HOLDING AND INDUSTRIES LTD
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September 17, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INSILCO LTD
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September 17, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JAIPUR GOLDEN TRANSPORT
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September 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VATIKA TOWNSHIP PVT LTD
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September 10, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JAGAT DIAGNOSTICS PVT LTD
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September 10, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DHINGRA METAL WORKS
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October 4, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PNB FINANCE AND INDUSTRIES LTD
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October 18, 2010 |
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COMMISSIONER OF INCOME TAX Vs. NATRAJ ALBUM INDUSTRIES PVT LTD
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October 5, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SAROJ METAL WORK PVT LTD
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July 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GIVO LTD
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July 27, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SILTECH ENGINEERING P LTD
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August 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SHYAM TEX INTERNATIONAL LTD
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August 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BHARAT ALUMINIUM COMPANY LTD
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August 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DHAWAN JEWELLERS PVT LTD
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August 2, 2010 |
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COMMISSIONER OF INCOME TAX Vs. RICE INDIA EXPORTS PVT LTD
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August 3, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PARAMOUNT COMMUNICATIONS LTD
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August 3, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DWARKADHISH INVESTMENT P LTD
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August 2, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SIERRA INDUSTRIAL ENTERPRISES P LTD
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July 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. HPS SOCIAL WELFARE FOUNDATION
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July 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DHANPAT RAI
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July 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KANCHAN BHALLA
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July 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DALMIA FINANCE LTD
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July 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. EICHER LIMITED
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July 22, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PRAYAG HOSPITAL AND RESEARCH
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July 22, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KUSUM GUPTA
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July 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND
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July 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. TARUNA AUTO PVT LTD
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July 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SHIVANI TEXTILES LTD
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July 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SEEMA TRIPATHI
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September 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DEVI DAS GARG
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September 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ROCK FORT METAL AND MINERALS LIMITED
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September 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JULANIA FINANCE PVT LTD
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September 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. FRACHT FORWARDING AND TRAVEL P LTD
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September 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. EXXON MOBIL LUBRICANTS PVT LTD
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September 8, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DURABLE PROPERTIES
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September 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. RAGHVI FINANCE LTD
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August 31, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BSES YAMUNA POWERS LLD
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August 31, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ORBITAL COMMUNICATION P LTD
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August 30, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KISHORE APPARELS
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August 30, 2010 |
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COMMISSIONER OF INCOME TAX Vs. NOBLE RESOURCES AND TRADING PVT LTD
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August 18, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SHELL BITUMEN INDIA P LTD
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August 11, 2010 |
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COMMISSIONER OF INCOME TAX Vs. LALSONS ENTERPRISES
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April 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PARADISE HOLIDAYS
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April 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ECS LTD
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February 5, 2010 |
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COMMISSIONER OF INCOME TAX Vs. RANBAXY HOLDINGS COMPANY
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May 12, 2010 |
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COMMISSIONER OF INCOME TAX Vs. WINSTRAL PETROCHEMICALS PVT. LTD
|
May 12, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DHARAM SHILA CANCER RESEARCH FOUNDATION
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January 11, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ACC RIO TINTO EXPLORATION LTD
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January 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ASHWANI GUPTA
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February 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. HUTCHISON ESSAR TELECOME LTD
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April 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INFO VERGIX TECHNOLOGIES LIMITED
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January 12, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SMC CREDIT LIMITED
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January 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN FARMERS FERTILIZERS CO OP LTD
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December 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. AERO CLUB
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December 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. HARI RAM CHHAGAN LAL AND PARTY
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February 2, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SICLAIR EXPORTS LTD.
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April 21, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SUDHIR SEKHRI
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April 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. HLT FINANCE (P) LTD.
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. IDEA CELLULAR LTD
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February 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. AUTO KASHYAP INDIA PVT LTD
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April 12, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MICROMATIC MACHINE TOOLS P LTD
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May 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. IFCI LIMITED
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June 3, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VISHAL HOLDING & CAPITAL (P.) LTD.
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August 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DLF COMMERCIAL DEVELOPERS LTD.
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February 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. RAJEDEV SINGH & CO.
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September 27, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR KAKAR
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April 27, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MUSHASHI AUTOPARTS INDIA (P) LTD.
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December 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KRISHNA MARUTI LTD.
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December 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JINDAL SAW PIPES LTD.
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September 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INDOMAG STEEL TECHNOLOGY LTD.
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July 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GORA MAL HARI RAM LTD.
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February 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. WOODWARD GOVERNOR INDIA LTD.
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January 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JACKSON HOUSE
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August 11, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MAHESH KUMAR
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August 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DCM FINANCIAL SERVICES LTD.
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September 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SIRI RAM SYAL HYDRO POWER (P) LTD.
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September 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MODIPON LTD.
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December 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. M.S. BINDRA & SONS (P) LTD.
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September 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ANUPAM SWEETS
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February 8, 2010 |
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COMMISSIONER OF INCOME TAX Vs. P.S. JAIN COMPANY LTD.
|
February 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DELHI PRESS SAMACHAR PATRA (P) LTD.
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February 17, 2010 |
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COMMISSIONER OF INCOME TAX Vs. HARPARSHAD AND COMPANY LTD.
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August 4, 2010 |
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COMMISSIONER OF INCOME TAX Vs. XEROX MODICORP LIMITED
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. UNITED BIOTECH P LTD
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July 5, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SURAJ DEVI
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August 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. CHANDER KANT DUA
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July 21, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SUNIL BHALA
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November 23, 2010 |
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COMMISSIONER OF INCOME TAX Vs. CHILD EDUCATION SOCIETY
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December 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. CHANDRA AGENCIES
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October 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. I.P. CHAUDHARI
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SHAHI EXPORT HOUSE
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August 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
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August 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ZOOM COMMUNICATION PVT. LTD
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May 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GOETZE (INDIA) LTD
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January 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. C L RAE
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May 4, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JOHN TINSON & COM PVT. LTD
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November 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DELHI GYMKHANA CLUB LTD
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December 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GILLETTE DIVERSIFIED OPERATIONS PVT. LTD
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April 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SUMI MOTHERSON INNOVATIVE ENGINEERING LTD
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October 8, 2010 |
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COMMISSIONER OF INCOME TAX Vs. NALWA SONS INVESTMENTS LTD
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August 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING & INDUSTRIES LTD
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August 5, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MESCO AIRLINES LTD
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July 22, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KARL STORZ ENDOSCOPY INDIA (P)LTD
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September 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BELA JAIN
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September 30, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SRAYA INDUSTRIES P. LTD
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July 28, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ASHOK MEHRA
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October 25, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PADMINI TECHNOLOGIES LTD
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December 21, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KARAN BIHARI THAPAR
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. TAJ INTERNATIONAL
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December 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING & INDUSTRIES LTD
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INDAIR CARRIERS PVT. LTD
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December 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DENSO INDIA PVT. LTD
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October 8, 2010 |
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COMMISSIONER OF INCOME TAX Vs. J.K. SYNTHETICS LTD
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INTERRA SOFTWARE INDIA PVT. LTD
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December 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. A. T. INVOIFIN INDIA (P) LTD
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November 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GREEN VALLEY AGRO MILLS LTD
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July 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PUSHPAWATI
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September 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MADAN LAL DAWAR
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October 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SHRI BHAGIRATH AGGARWAL
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October 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DERBY OVERSEAS P LTD
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October 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INDERPAL CHAWLA
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September 21, 2010 |
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COMMISSIONER OF INCOME TAX Vs. FIDELITY TECHNOLOGY INDIA PVT LTD
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September 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. M M T C LTD
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September 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ENGINEERS INDIA LIMITED
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September 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MOTIA RANI BHATIA
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VRM GLOBAL INFRASTRUCTURE
PVT LTD
|
September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. FEDDERS LLOYED CORPN (P) LTD
|
September 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BASTI SUGAR MILLS CO (LTD )
|
September 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. M G MOTORS
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September 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MOORTI DEVI
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September 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR BATRA
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September 27, 2010 |
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COMMISSIONER OF INCOME TAX Vs. NEW AGE INFOSYS PVT. LTD.
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September 27, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRAVEL HOUSE LTD.
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August 13, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VISTAR CONSTRUCTION PVT. LTD.
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September 30, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR BATRA
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September 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ANSAL PROP. AND INDUS. OVERSEAS PROJECTS
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR SHARMA
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February 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BAJRANG LAL BANSAL
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August 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SIL INVESTMENTS LTD.
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May 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ILPEA PARAMOUNT (P) LTD.
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February 18, 2010 |
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COMMISSIONER OF INCOME TAX Vs. INSILCO LTD.
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January 22, 2010 |
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COMMISSIONER OF INCOME TAX Vs. AERO TRADERS (P) LTD.
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January 25, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SMCC CONSTRUCTION INDIA (FORMERLY MITSUI KENSETSU INDIA LTD.)
|
January 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SADEN VIKAS INDIA LTD.
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January 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. FORECH INDIA LTD.
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February 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ARETIC INVESTMENT (P) LTD.
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February 18, 2010 |
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COMMISSIONER OF INCOME TAX Vs. C.J. INTERNATIONAL HOTELS LTD.
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November 18, 2010 |
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COMMISSIONER OF INCOME TAX Vs. NAVEEN GERA
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August 17, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GOVIND NAGAR SUGAR LTD.
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November 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. D.D. AXLES (P) LTD.
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April 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. POONAM RANI
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May 7, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VICTOR ELECTRODES LTD.
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May 12, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DENSO HARYANA (P) LTD.
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May 3, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BHARTESH JAIN
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April 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PUNJ LLOYD LTD.
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May 4, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VIJAY SINGH
|
April 9, 2010 |
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COMMISSIONER OF INCOME TAX Vs. HPS SOCIAL WELFARE FOUNDATION
|
May 3, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL LTD.
|
May 4, 2010 |
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COMMISSIONER OF INCOME TAX Vs. LEISURE WEAR EXPORTS LTD.
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. RELIANCE INTERNATIONAL CORPN. (P) LTD.
|
September 21, 2010 |
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COMMISSIONER OF INCOME TAX Vs. RADHIKA CREATION
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April 30, 2010 |
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COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LTD.
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September 21, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MODI TELECOMMUNICATION LTD.
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April 12, 2010 |
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COMMISSIONER OF INCOME TAX Vs. OCL INDIA LTD.
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November 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DHARAMPAL SATYAPAL SONS (P) LTD.
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November 23, 2010 |
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COMMISSIONER OF INCOME TAX Vs. FRONT LINE SECURITIES LTD.
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August 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KAPIL JAIN
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August 5, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VASISTH CHAY VYAPAR LTD.
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November 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING & INDUSTRIES LTD.
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November 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DINESH KUMAR GOEL
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October 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JAGATJIT INDUSTRIES LTD.
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September 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JAS JACK ELEGANCE EXPORTS
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April 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. LATE RAJ PAL BHATIA
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November 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. OSWAL AGRO MILLS LTD.
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December 24, 2010 |
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COMMISSIONER OF INCOME TAX Vs. BAID CREDIT PORTFOLIO (P) LTD.
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October 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SHASHI CHARLA
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May 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. PNB FINANCE & INDUSTRIES LTD.
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November 15, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SONA KOYO STEERING SYSTEMS LTD.
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February 10, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GOYAL M.G. GASES LTD.
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January 18, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ANIL BHALLA
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February 1, 2010 |
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COMMISSIONER OF INCOME TAX Vs. KHAITAN CHEMICALS & FERTILIZERS LTD.
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February 8, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JACKSONS HOUSE
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April 26, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ORIENTAL STRUCTURAL ENGINEERS (P) LTD.
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February 11, 2010 |
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COMMISSIONER OF INCOME TAX Vs. GAUTAM MOTORS
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July 19, 2010 |
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COMMISSIONER OF INCOME TAX Vs. MUNJAL SHOWA LTD.
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September 6, 2010 |
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COMMISSIONER OF INCOME TAX Vs. R.P. SINGH & CO. (P) LTD.
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September 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. P.C. JAIN (HUF)
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February 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SIKKA OVERSEAS (P) LTD.
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September 23, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VIMAL MOULDERS (INDIA) LTD.
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January 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. CPR CAPITAL SERVICES LTD.
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October 29, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SIDH VINAYAK DEVELOPMENT PVT. LTD.
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August 30, 2010 |
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COMMISSIONER OF INCOME TAX Vs. JYOTI LIMBOO
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February 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SFIL STOCK BROKING LTD.
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April 27, 2010 |
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COMMISSIONER OF INCOME TAX Vs. VIKAS POLYMERS
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX Vs. CHAND RATAN BAGRI
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January 20, 2010 |
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COMMISSIONER OF INCOME TAX Vs. SH. ANIL MINDA
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. DEEPAK VERMA
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September 14, 2010 |
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COMMISSIONER OF INCOME TAX Vs. ROHIT ANAND
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX (LTU) Vs. NESTLE INDIA LTD
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October 1, 2010 |
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COMMISSIONER OF INCOME TAX DELHI Vs. PUNEET SABHARWAL
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December 3, 2010 |
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COMMISSIONER OF INCOME TAX DELHI Vs. HONDA SIEL POWER PRODUCTS LTD
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July 5, 2010 |
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COMMISSIONER OF INCOME TAX DELHI Vs. TALANGANG COOP GROUP HOUSING SOCIETY LTD
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July 1, 2010 |
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COMMISSIONER OF INCOME TAX DELHI Vs. JAIPUR GOLDEN TRANSPORT CO
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September 9, 2010 |
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COMMISSIONER OF INCOME TAX DELHI Vs. HERO HONDA MOTORS LTD
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September 10, 2010 |
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COMMISSIONER OF INCOME TAX DELHI Vs. INTERNATIONAL TRAVEL HOUSE LTD
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September 13, 2010 |
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COMMISSIONER OF INCOME TAX III Vs. SUTLEJ INDUSTRIES LTD
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March 15, 2010 |
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COMMISSIONER OF INCOME TAX IV NEW DELHI Vs. DHARAMPAL PREMCHAND LTD
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September 13, 2010 |
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COMMISSIONER OF INCOME TAX-II Vs. KHUSHAGRA REAL ESTATE P LTD
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May 26, 2010 |
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COMMISSIONER OF INCOME TAX-II Vs. MOONLIGHT EXIM P. LTD.
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August 27, 2010 |
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COMMISSIONER OF INCOME TAX-II Vs. KRISHNA MARUTI LTD.
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August 10, 2010 |
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COMMISSIONER OF INCOME TAX-III Vs. MONI KUMAR SUBBA
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August 16, 2010 |
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COMMISSIONER OF INCOME TAX-IV Vs. M/S DCM TECHNOLOGIES LIMITED
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July 15, 2010 |
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COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MARKETING & ADVERTISING CO. LTD
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September 21, 2010 |
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COMMISSIONER OF INCOMES TAX Vs. CITICORP MARUTI FINANCE LTD
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November 9, 2010 |
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COMMISSIONER OF PAYMENTS Vs. KISHNI DEVI
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February 8, 2010 |
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COMMISSIONER OF POLICE Vs. SH. FARMAN SINGH
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May 20, 2010 |
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COMMISSIONER OF POLICE Vs. BIKRAM SINGH
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July 16, 2010 |
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COMMISSIONER OF POLICE Vs. R D MITTAL
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July 15, 2010 |
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COMMISSIONER OF POLICE Vs. DEVENDER KUMAR
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January 13, 2010 |
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COMMISSIONER OF POLICE AND ORS. Vs. H.C. KANWAR SINGH (SINCE DECEASED) THRU. LRS.
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September 27, 2010 |
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COMMISSIONER OF SERVICE TAX, DELHI Vs. WORLD VISION
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October 18, 2010 |
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COMMISSIONER OF TRANSPORT Vs. SANJAY CHILLAR
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March 16, 2010 |
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COMMISSIONER OFINCOME TAX Vs. JINDAL STAINLESS LIMITED
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October 6, 2010 |
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COMMISSIONER, VAT Vs. TANEJA MINES PVT. LTD.
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August 19, 2010 |
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COMPETENT PLACEMENT SERVICES REGD Vs. DELHI TRANSPORT CORPORATION
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November 12, 2010 |
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COMPLETE DEWATERING SYSTEMS PVT. LTD. Vs. GOVT. OF NCT OF DELHI AND ANR.
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April 22, 2010 |
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CONSEP INDIA PVT LTD Vs. CEPCO INDUSTRIES PVT LTD
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March 26, 2010 |
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CONSTABLE SURESH PAL Vs. COMMISIONER OF POLICE
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March 8, 2010 |
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CONTAINER CORPORATION OF INDIA LIMITED Vs. TEXMACO LIMITED
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January 15, 2010 |
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CONTAINER CORPORATION OF INDIA LTD Vs. DELHI ASSAM ROADWAYS CORPORATION LTD
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November 16, 2010 |
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CONTINENTAL DEVICE INDIA LTD Vs. DELHI VIDYUT BOARD
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January 7, 2010 |
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CONTROLLER GENERAL OF DEFENCE ACCOUNTS Vs. K S BALYAN
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December 20, 2010 |
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CORONATION CONSTRUCTION PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. AND ANR.
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September 13, 2010 |
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COSMOPILITAN ESTATES PRIVATE LIMITED Vs. CAPITOL ESTATES PRIVATE LIMITED
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December 10, 2010 |
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COTTON CORPORATION OF INDIA LTD Vs. NS KATOCH
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July 9, 2010 |
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COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. Y.K. GUPTA
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November 29, 2010 |
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COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. KUL RATTAN BHASIN
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November 18, 2010 |
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COUNTRY INN PRIVATE LTD Vs. COUNTRY INNS AND SUITES
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February 11, 2010 |
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COURT ON ITS MOTION Vs. STATE AND ANR
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May 25, 2010 |
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COURT ON ITS OWN MOTION Vs. STATE
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May 24, 2010 |
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COURT ON ITS OWN MOTION Vs. GOVT OF NCT OF DELHI
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August 18, 2010 |
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COURT ON ITS OWN MOTION Vs. VIMAL SINGH
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December 8, 2010 |
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COURT ON ITS OWN MOTION AJAY CHAUDHARY Vs. STATE
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December 6, 2010 |
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CRAZYPRICING ONLINE SERVICES PRIVATE LIMITED Vs. VICTOR LEASING LIMITED
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December 7, 2010 |
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CRB CAPITAL MARKETS LTD. Vs. MR. INDRA KUMAR SURANA
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September 15, 2010 |
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CRIMINAL JUSTICE SOCIETY Vs. UNION OF INDIA
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August 2, 2010 |
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CT (T) M.A. BAIJU Vs. UOI & ORS.
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April 13, 2010 |
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CT RAJENDER SINGH Vs. UOI
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January 19, 2010 |
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CT./GD UGMA RAM GODARA Vs. UNION OF INDIA & ORS.
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July 20, 2010 |
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CTA APPARELS P LTD Vs. RAJIV GUPTA
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November 30, 2010 |
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D D BHALLA Vs. AIRPORTS AUTHORITY OF INDIA
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July 23, 2010 |
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D K PANDEY Vs. STATE
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September 14, 2010 |
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D K TYAGI Vs. STATE
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July 15, 2010 |
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D P CHATURVEDI Vs. STATE
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July 26, 2010 |
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D T C Vs. SURAJ BHAN
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February 23, 2010 |
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D V H INDUSTRIES Vs. HARTLEY KNITS
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November 29, 2010 |
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D.C. ANAND AND ORS. Vs. SATISH CHAND ANAND
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April 8, 2010 |
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D.D.A. MAZDOOR UNION (REGD.) AND ORS. Vs. THE LIEUTENANT GOVERNOR NCT OF DELHI AND ORS.
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May 12, 2010 |
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D.J. ENTERPRISES LTD. AND ANR. Vs. IFCI LTD. AND ORS.
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May 4, 2010 |
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D.M. ENTERTAINMENT PVT. LTD. Vs. BABY GIFT HOUSE AND ORS.
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April 29, 2010 |
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D.S.I.D.C.LTD. Vs. BALESWER VERMA
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November 10, 2010 |
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D.T. & T.D.C. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 25, 2010 |
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DABUR INDIA LTD Vs. COLORTEK MEGHALAYA PVT. LTD
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February 2, 2010 |
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DABUR NEPAL PVT LIMITED Vs. WOOWORTH TRADE LINKS PVT LIMITED
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January 6, 2010 |
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DALBIR KAUR Vs. INDERJEET SINGH
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January 20, 2010 |
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DALIP Vs. STATE
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April 13, 2010 |
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DALIP KUMAR DHINGRA Vs. MCD
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July 14, 2010 |
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DALJIT SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
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October 27, 2010 |
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DALVINDER KAUR Vs. UNITED INDIA INSURANCE CO LTD
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March 25, 2010 |
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DAN SINGH Vs. UNION OF UNION (UOI) AND ORS
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August 5, 2010 |
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DARBARA SINGH & SONS Vs. COMMISSIONER OF INDUSTRIES & ORS
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July 8, 2010 |
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DARSHAN KUMAR Vs. STATE
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July 30, 2010 |
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DARSHAN SINGH Vs. LEMERIDIAN
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August 6, 2010 |
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DARSHANA BHANDARI Vs. DIRECTORATE OF EDUCATION AND ANR.
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May 14, 2010 |
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DASU ALIAS DAS Vs. STATE OF NCT OF DELHI
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September 14, 2010 |
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DAULAT RAM, DECEASED Vs. DHANPAT RAI & ORS
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January 27, 2010 |
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DAVINDER SINGH Vs. VARINDER SINGH
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September 8, 2010 |
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DAWAR RUBBER INDUSTRIES Vs. UNION OF INDIA (UOI)
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March 10, 2010 |
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DAWAR RUBBER INDUSTRIES Vs. UNION OF INDIA
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March 25, 2010 |
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DAYA KISHAN Vs. STATE
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May 21, 2010 |
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DAYA NAND Vs. FATEH CHAND THAREJA
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August 6, 2010 |
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DAYA NAND TYAGI Vs. STATE OF NCT OF DELHI
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August 16, 2010 |
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DAYA RAM Vs. EXCHANGE BOARD OF INDIA
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October 18, 2010 |
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DAYA SWAROOP SAXENA Vs. THE PRESIDING OFFICER, LABOUR COURT NO. VII AND ANR.
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May 4, 2010 |
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DAYAL KRISHNA PHADIYAL Vs. SRIPAL
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June 1, 2010 |
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DAYAWATI Vs. D.D.A. AND ANR.
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September 28, 2010 |
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DB CORP LTD Vs. REGISTRAR OF NEWSPAPERS FOR INDIA
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September 7, 2010 |
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DDA Vs. M S SATNA CEMENT WORKS
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December 3, 2010 |
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DDA Vs. P C JAIN
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February 26, 2010 |
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DDA Vs. ROSHAN LAL MALHOTRA
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July 1, 2010 |
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DDA Vs. JAIN ROLLING MILLS
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July 2, 2010 |
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DEBANGSHU DAM Vs. EAST WEST RESCUE PRIVATE LIMITED
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January 21, 2010 |
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DECOR INDIA PVT LTD Vs. COUNCIL FOR ADVANCEMENT OF PEOPLES ACTIONS AND RUR
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January 19, 2010 |
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DEEP MALA SINGH & ORS. Vs. MOHAN KANT JHA & ORS.
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June 4, 2010 |
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DEEPA @ SUNITA Vs. MANOJ KUMAR VAID
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December 8, 2010 |
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DEEPAK BHARDWAJ Vs. USHA RAI
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February 5, 2010 |
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DEEPAK GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 15, 2010 |
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DEEPAK KHOSLA Vs. UNION OF INDIA
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July 30, 2010 |
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DEEPAK KHOSLA Vs. VIBHU BAKHRU AND ORS.
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April 20, 2010 |
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DEEPAK KHOSLA Vs. ANAND MOHAN MISHRA
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May 17, 2010 |
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DEEPAK KUMAR Vs. STATE NCT OF DELHI
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May 24, 2010 |
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DEEPAK KUMAR Vs. DELHI TRANSCO LTD
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July 9, 2010 |
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DEEPAK KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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September 23, 2010 |
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DEEPRAJ Vs. VIJAY LAXMI
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August 13, 2010 |
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DEEPSHIKHA BHADAURIA Vs. STATE
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August 18, 2010 |
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DEFENCE COLONY ASSOCIATION Vs. UNION OF INDIA
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December 10, 2010 |
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DEFENCE COLONY FLYOVER WELFARE ASSOCIATION Vs. ASHOK NIGAM
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March 16, 2010 |
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DELHI ADMINISTRATION Vs. DAYA CHAND
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March 10, 2010 |
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DELHI ADMINISTRATION Vs. HARBHAJAN LAL
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February 10, 2010 |
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DELHI ADMN. Vs. JAI PRAKASH AND ANR.
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January 10, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHRI SAT BHUSHAN
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December 15, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SH. OM PRAKASH
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May 24, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SH. DEWAN SINGH & ANOTHER
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April 12, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SH. YUDHISTER YADAV
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May 31, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SH. SHAILENDER KUMAR
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May 31, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SH. R.K. JAIN
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May 31, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. VIKRAMJIT KAPOOR
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September 6, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. DHARAM SINGH
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February 8, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. R V BANSAL
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January 12, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. KUNDAN
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April 5, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. CENTRAL INFORMATION COMMISSION
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May 21, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. CONSTRUCTION AND DESIGN SERVICES
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July 1, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHEELA RANI GANDHI
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December 1, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUISITION COLLECTOR
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March 2, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUKHJINDER SINGH BHATIA
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March 23, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. DURGA CONSTRUCTION CO
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July 29, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. GAURAV KUKREJA
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July 15, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. KELA DEVI
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October 20, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER
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October 26, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. A S SACHDEVA
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November 16, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER & ANOTHER
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April 19, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRAKASH MALIK
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July 20, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. P L PUBBI
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May 31, 2010 |
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DELHI DEVELOPMENT AUTHORITY Vs. V K GUPTA
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May 31, 2010 |
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DELHI DEVELOPMENT AUTHORITY (DDA) Vs. JAIN ROLLING MILLS
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July 2, 2010 |
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DELHI EARTHMOVERS Vs. GIRDHAR BHAGAT AND CO.
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May 20, 2010 |
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DELHI JAL BOARD Vs. DEVENDER SINGH
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August 25, 2010 |
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DELHI JAL BOARD Vs. SUDHIR KUMAR GUPTA
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July 9, 2010 |
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DELHI JAL BOARD Vs. ATTAR SINGH
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March 26, 2010 |
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DELHI JAL BOARD Vs. INDUSTRIAL TRIBUNAL
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January 7, 2010 |
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DELHI JAL BOARD Vs. SHYAM LAL
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March 3, 2010 |
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DELHI JAL BOARD Vs. V K DEWAN AND CO
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October 8, 2010 |
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DELHI JAL BOARD Vs. ANISH KUMAR
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December 15, 2010 |
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DELHI JAL BOARD CONTRACTORS WELFARE ASSOCIATION Vs. DELHI JAL BOARD
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December 16, 2010 |
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DELHI METRO RAIL CORPORATION LIMITED Vs. INDERJEET
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February 19, 2010 |
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DELHI METRO RAIL CORPORATION LIMITED Vs. SIMPLEX INFRASTRUCTURE LTD
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September 7, 2010 |
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DELHI METRO RAIL CORPORATION LIMITED Vs. SUDHIR VOHRA
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December 24, 2010 |
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DELHI POLICE AND ANR. Vs. OMVEER YADAV
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April 19, 2010 |
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DELHI PUBLIC SCHOOL SOCIETY Vs. DELHI PUBLIC SCHOOL
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March 10, 2010 |
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DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE Vs. HARVINDER KAUR BAJAJ
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February 22, 2010 |
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DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE Vs. MOHINDER SINGH MATHARU
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July 22, 2010 |
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DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE AND ORS. Vs. MR. LAKHWINDER SINGH AND ANR.
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August 31, 2010 |
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DELHI SUBORDINATE SERVICE SELECTION BOARD Vs. PARUL DHINGRA
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November 2, 2010 |
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DELHI SUBORDINATE SERVICE SELECTION BOARD & ANR. Vs. NISHA KAPOOR
|
April 26, 2010 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. SANJAY KUMAR
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October 25, 2010 |
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DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. ANU DEVI
|
February 17, 2010 |
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DELHI TECHNOLOGICAL UNIVERSITY Vs. ARCHNA RANI
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August 9, 2010 |
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DELHI TRANSPORT COPORTATION Vs. SURENDER SINGH
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January 20, 2010 |
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DELHI TRANSPORT CORPORATION Vs. VINOD KUMAR
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January 20, 2010 |
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DELHI TRANSPORT CORPORATION Vs. BRIJ BHUSHAN SHARMA
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January 6, 2010 |
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DELHI TRANSPORT CORPORATION Vs. MEENA KUMARI
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February 3, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SURAJ BHAN
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January 29, 2010 |
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DELHI TRANSPORT CORPORATION Vs. PHOOL SINGH
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February 17, 2010 |
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DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
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April 5, 2010 |
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DELHI TRANSPORT CORPORATION Vs. RISHI PRAKASH
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April 5, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SRI CHAND
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March 22, 2010 |
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DELHI TRANSPORT CORPORATION Vs. OM PARKASH
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March 16, 2010 |
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DELHI TRANSPORT CORPORATION Vs. ARUN KUMAR
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March 18, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SHYAM LAL
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July 1, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SUSHMA BHATNAGAR
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May 25, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SUNIL KUMAR
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April 19, 2010 |
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DELHI TRANSPORT CORPORATION Vs. NIHAL SINGH
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May 3, 2010 |
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DELHI TRANSPORT CORPORATION Vs. JAI PAL SINGH
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February 16, 2010 |
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DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
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July 1, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SATYAWAN
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July 1, 2010 |
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DELHI TRANSPORT CORPORATION Vs. KRISHAN PAL
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July 1, 2010 |
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DELHI TRANSPORT CORPORATION Vs. MOHAN LAL
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July 1, 2010 |
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DELHI TRANSPORT CORPORATION Vs. RAM PAL
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November 1, 2010 |
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DELHI TRANSPORT CORPORATION Vs. DARSHAN KUMAR
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November 18, 2010 |
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DELHI TRANSPORT CORPORATION Vs. BHAWAR LAL
|
September 15, 2010 |
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DELHI TRANSPORT CORPORATION Vs. RAM NIWAS
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September 7, 2010 |
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DELHI TRANSPORT CORPORATION Vs. MADHU BHUSHAN ANAND
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August 10, 2010 |
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DELHI TRANSPORT CORPORATION Vs. MOHINDER PAL SHARMA
|
August 6, 2010 |
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DELHI TRANSPORT CORPORATION Vs. CHANDER SINGH
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January 25, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SH. VINOD KUMAR
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January 21, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SH GIAN CHAND EX CONDUCTOR
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November 30, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SUBHASH CHAND
|
December 9, 2010 |
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DELHI TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER, LABOUR COURT V AND ANR.
|
May 17, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SHRI SHYAM SUNDER AND ORS.
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April 26, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SMT. CHANCHAL SHARMA
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April 20, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SH. BHAWAR LAL
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May 17, 2010 |
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DELHI TRANSPORT CORPORATION Vs. UMED SINGH
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May 17, 2010 |
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DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION AND ORS.
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May 19, 2010 |
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DELHI TRANSPORT CORPORATION Vs. M P GUPTA
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April 19, 2010 |
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DELHI TRANSPORT CORPORATION Vs. RAM KANWAR & ORS
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April 16, 2010 |
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DELHI TRANSPORT CORPORATION Vs. JAI PAL SINGH
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April 28, 2010 |
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DELHI TRANSPORT CORPORATION Vs. SH. DEVENDER SINGH
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February 22, 2010 |
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DELHI TRANSPORT CORPORATION AND ANR Vs. BHIM SINGH
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April 29, 2010 |
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DELHI TRANSPORT CORPORATION, NEW DELHI Vs. SH. KAMAL KUMAR AHUJA
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April 9, 2010 |
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DELKON INDIA PVT. LTD Vs. BHARAT HEAVY ELECTRICALS LTD
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November 22, 2010 |
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DELTON CABLES LTD Vs. KISHORE KUMAR SHARMA
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February 24, 2010 |
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DELTON CABLES LTD Vs. KISHORE KUMAR SHARMA
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July 21, 2010 |
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DENEL (PROPRIETARY LIMITED) SOUTH AFRICA Vs. LORD GORDON
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September 27, 2010 |
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DENEL PROPRIETARY LTD Vs. UNION OF INDIA
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March 22, 2010 |
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DEPARTMENT OF CUSTOMS Vs. LUKE ANTONY KOCHERRY
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September 27, 2010 |
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DEPARTMENT OF CUSTOMS Vs. SHYAM SUNDER
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September 6, 2010 |
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DEPUTY COMMISSIONER OF POLICE Vs. D.K. SHARMA
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December 15, 2010 |
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DEPUTY SECRETARY (SERVICES) & ORS Vs. SAROJ KUMARI
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April 16, 2010 |
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DESH DEEPAK MALHOTRA Vs. STATE AND OTHERS
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July 21, 2010 |
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DESH RAJ GUPTA Vs. STATE
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April 29, 2010 |
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DESH RAJ GUPTA Vs. STATE
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July 14, 2010 |
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DESHRAJ GUPTA Vs. SHIVRAJ GUPTA
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December 2, 2010 |
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DEUTSCHE RANCO GMBH Vs. MOHAN MURTI
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November 30, 2010 |
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DEV NANDAN TATI Vs. BABU LAL
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July 1, 2010 |
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DEV RAJ ALIAS POLAR Vs. STATE GOVT OF NCT OF DELHI
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April 9, 2010 |
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DEVELOPMENT COMMISSIONER, GNCTD AND ANR. Vs. HAR PRASAD
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May 11, 2010 |
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DEVENDER KUMAR Vs. BISHNO DEVI AND ORS.
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March 2, 2010 |
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DEVENDER KUMAR AGGARWAL Vs. STATE NCT OF DELHI
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April 12, 2010 |
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DEVENDER MOHAN Vs. UOI
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November 23, 2010 |
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DEVENDRA MISHRA Vs. UNIVERSITY OF DELHI
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February 16, 2010 |
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DEVESH KUMAR Vs. STATE
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February 10, 2010 |
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DEVI DAYAL MEHTA Vs. MADHU BALA JAIN AND ANR
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December 8, 2010 |
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DEVINDER Vs. INSTITUTE FOR THE PHYSICALLY HANDICAPPED
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July 1, 2010 |
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DEVKI NANDAN AGGARWAL Vs. NORTH DELHI POWER LTD
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March 16, 2010 |
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DEVKI NANDAN GOEL Vs. MAHAVIR PRASAD AND ANR.
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November 12, 2010 |
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DEVSONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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November 19, 2010 |
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DEVYANI INTERNATIONAL LIMITED Vs. MCD
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July 13, 2010 |
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DEWAN SINGH Vs. GOVERNMENT OF NCT OF DELHI
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November 18, 2010 |
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DG ALL INDIA RADIO Vs. G S BEDI
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September 23, 2010 |
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DHALL TRADERS PVT. LTD Vs. UNITED BREWERIES LTD
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March 17, 2010 |
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DHANANJAY JOHRI Vs. NAVEEN SEHGAL
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November 24, 2010 |
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DHANESH GUPTA AND CO Vs. COMMISSIONER OF INCOME TAX
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May 25, 2010 |
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DHANNO DEVI Vs. STATE
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August 11, 2010 |
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DHANPATI Vs. GOVT. OF NCT OF DELHI
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July 5, 2010 |
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DHARAM CHAND HANDA Vs. STATE AND ORS.
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April 13, 2010 |
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DHARAM CHAND KHATTER Vs. STATE OF NCT OF DELHI
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May 26, 2010 |
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DHARAM PAL Vs. UOI
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December 3, 2010 |
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DHARAM RAJ Vs. UNION OF INDIA AND ANR
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December 20, 2010 |
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DHARAM SINGH Vs. ASHOK KUMAR
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March 5, 2010 |
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DHARAM SINGH Vs. ASHOK KUMAR
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March 3, 2010 |
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DHARAMPAL S/O SHIV LAL SINGH Vs. STATE OF NCT OF DELHI
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February 2, 2010 |
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DHARAMVEER Vs. STATE OF DELHI
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August 13, 2010 |
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DHARAMVIR Vs. STATE
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October 8, 2010 |
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DHARAMVIR SHARMA Vs. ASSTT LABOUR COMMISSIONER, GOVT OF N C T OF DELHI
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May 24, 2010 |
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DHARAMWATI Vs. SATBIR
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July 1, 2010 |
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DHARMENDER @ BINDU Vs. STATE
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November 8, 2010 |
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DHARMENDRA KR. LILA Vs. REGISTRAR OF COMPANIES
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September 23, 2010 |
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DHAWAN ENGINEERING WORKS Vs. P BALKRISHNA
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April 26, 2010 |
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DHEERAJ Vs. STATE
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January 12, 2010 |
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DHEERAJ KUMAR Vs. N D M C
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August 20, 2010 |
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DHEERAJ SINGH Vs. GOVT. OF NCT OF DELHI
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January 19, 2010 |
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DHIYAN SINGH Vs. UNION OF INDIA & OTHERS
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May 19, 2010 |
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DHOOT DEVELOPERS PRIVATE LIMITED Vs. UNION OF INDIA
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October 8, 2010 |
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DHRUV GOEL Vs. ANAND PARKASH GOYAL
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March 19, 2010 |
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DHRUV SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR.
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October 18, 2010 |
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DHUPENDER SINGH MEHRA AND ANR. Vs. STATE (NCT OF DELHI) AND ANR.
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October 8, 2010 |
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DIAMOND COPY HOUSE Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
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June 1, 2010 |
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DIAMOND COPY HOUSE Vs. MS ORIENTAL INSURANCE COMPANY LTD & ORS
|
June 1, 2010 |
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DIESEL ENGINEERING CO. PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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November 19, 2010 |
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DIESEL SERVICE CENTRE Vs. BHARAT PETROLEUM CORPORATION LTD.
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August 26, 2010 |
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DIESEL SERVICE CENTRE Vs. BHARAT PETROLEUM CORPORATION LTD
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July 22, 2010 |
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DILBAGH SINGH Vs. UNION OF INDIA AND ANR.
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May 11, 2010 |
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DILBHAG SINGH Vs. DTC
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June 3, 2010 |
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DILIP Vs. STATE
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July 2, 2010 |
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DIMPLE PRAKASH SHAH Vs. UNION OF INDIA
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April 27, 2010 |
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DIMPLE PRAKASH SHAH Vs. UNION OF INDIA
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April 20, 2010 |
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DIMPLE PRAKASH SHAH Vs. UNION OF INDIA
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December 31, 2010 |
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DIN DAYAL KAYAN Vs. SMC GLOBAL SECURITIES LTD
|
July 12, 2010 |
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DINA NATH BAKSHI Vs. MADAN MOHAN LAL MAJHU
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December 8, 2010 |
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DINESH Vs. STATE
|
December 2, 2010 |
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DINESH Vs. STATE OF DELHI
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January 15, 2010 |
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DINESH ADHLAK Vs. PRITAM SINGH
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January 15, 2010 |
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DINESH AGGARWAL Vs. SANJEEV KUMAR GUPTA
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December 24, 2010 |
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DINESH ATTRI Vs. STATE
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December 20, 2010 |
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DINESH CHANDRA VAGHANI Vs. UNION OF INDIA
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January 19, 2010 |
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DINESH KUMAR Vs. U O I
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February 25, 2010 |
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DINESH KUMAR Vs. STATE
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March 19, 2010 |
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DINESH KUMAR Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA AND ANR.
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July 19, 2010 |
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DINESH KUMAR SACHDEVA Vs. STATE NCT OF DELHI
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March 12, 2010 |
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DINESH KUMARI MISHRA Vs. RANJANA MISHRA
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November 30, 2010 |
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DINESH YADAV Vs. CBI
|
September 15, 2010 |
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DIPEN SUNIL NAYAK THROUGH HIS FATHER SUNIL K. NAYAK Vs. CENTRAL BOARD OF SECONDARY SCHOOL AND ANR.
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August 17, 2010 |
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DIRECTOR EDUCATION, DIRECTORATE OF EDUCATION Vs. RANI DEVI AND ORS
|
April 13, 2010 |
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DIRECTOR GENERAL (PRISON) Vs. SATBIR SINGH
|
October 20, 2010 |
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DIRECTOR GENERAL (PRISON) Vs. SH. HARI SHANKAR
|
April 26, 2010 |
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DIRECTOR GENERAL DOORDARSHAN Vs. DHARAM SINGH
|
July 12, 2010 |
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DIRECTOR GENERAL I C F R E Vs. RAM PRAKASH
|
September 10, 2010 |
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DIRECTOR GENERAL OF AUDIT CENTRAL EXPENDITURE Vs. PANKAJ JOSHI
|
July 5, 2010 |
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DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE Vs. MURARILAL HARISHCHANDRA JAISWAL PVT. LTD. AND ORS.
|
September 17, 2010 |
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DIRECTOR OF ACCOUNTS Vs. ANIL KUMAR MEHRA
|
September 10, 2010 |
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DIRECTOR OF ACCOUNTS Vs. AJAY KUMAR GOYAL
|
August 30, 2010 |
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DIRECTOR OF EDUCATION Vs. BABOO LAL SHARMA
|
October 4, 2010 |
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DIRECTOR OF INCOME TAX Vs. MAHARAJA AGARSEN TECHNICAL EDUCATION SOCIETY
|
October 8, 2010 |
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DIRECTOR OF INCOME TAX Vs. MANAV BHARTI INSTITUTE OF CHILD EDUCATION AND CHILD PSYCHOLOGY
|
July 13, 2010 |
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DIRECTOR OF INCOME TAX Vs. DHARAMSHILA CANCER FOUNDATION AND RESEARCH CENTRE
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July 19, 2010 |
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DIRECTOR OF INCOME TAX Vs. ACME EDUCATIONAL SOCIETY
|
July 28, 2010 |
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DIRECTOR OF INCOME TAX Vs. RAGHUVANSHI CHARITABLE TRUST
|
July 27, 2010 |
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DIRECTOR OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPORATION LTD
|
February 19, 2010 |
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DIRECTOR OF INCOME TAX Vs. SOCIETY FOR WORLDWIDE INTER BANK FINANCIAL, TELECOMMUNICATIONS
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April 13, 2010 |
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DIRECTOR OF INCOME TAX Vs. BAGRI FOUNDATION
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July 2, 2010 |
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DIRECTOR OF INCOME TAX Vs. SNC LAVALIN INTERNATIONAL INC.
|
September 22, 2010 |
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DIRECTOR OF INCOME TAX Vs. INDIAN NATIONAL SCIENCE ACADEMY
|
January 22, 2010 |
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DIRECTOR OF INCOME TAX Vs. JACABS CIVIL INCORPORATED
|
August 30, 2010 |
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DIRECTOR OF INCOME TAX Vs. SHREE VISHESHWAR NATH MEMORIAL PUBLIC
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August 18, 2010 |
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DIRECTOR OF INCOME TAX Vs. HELP AGE INDIA
|
July 13, 2010 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. PRADAN PROPERTY HOLDING TRUST
|
August 16, 2010 |
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DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. DELHI INTERNATIONAL FOOTBALL LEAGUE
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September 24, 2010 |
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DIRECTOR OF INCOME TAX NEW DELHI Vs. LG CABLE LTD
|
December 24, 2010 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. SUNIL GULATI
|
December 22, 2010 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. MOHD ANWAR
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October 25, 2010 |
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DIWAN RANJAN SAWHNEY Vs. CHHOTU RAM
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July 14, 2010 |
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DIWAN SINGH Vs. STATE
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September 14, 2010 |
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DIWAN SINGH Vs. GOVT OF NCT OF DELHI
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December 14, 2010 |
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DKM CASSETTE P LTD Vs. UNION OF INDIA
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October 21, 2010 |
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DLF LIMITED Vs. EMIRATES
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May 4, 2010 |
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DLF LTD Vs. UNION OF INDIA
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December 24, 2010 |
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DLF UNIVERSAL LTD. Vs. COMMISSIONER OF INCOME TAX
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September 1, 2010 |
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DOMINANT OFFSET LTD. Vs. ADAMOVSKE STROJIRNY A.S. AND ORS.
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April 9, 2010 |
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DOOSAN BABCOCK ENGINEERING AND SERVICES INDIA PRIVATE LIMITED Vs. DOOSAN PROJECTS INDIA PRIVATE LIMITED
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December 20, 2010 |
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DOST MOHD Vs. STATE
|
February 1, 2010 |
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DR ZAKIR HUSAIN MEMORIAL COOPERATIVE GROUP HOUSING Vs. REGISTRAR COOPERATIVE SOCIETIES & ANR
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May 21, 2010 |
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DR. (SMT.) ALAKA NANDA DASH Vs. UNION OF INDIA (UOI) AND ORS.
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October 28, 2010 |
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DR. A.K. BELWAL Vs. UOI & ORS.
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July 16, 2010 |
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DR. A.K. BELWAL Vs. UNION OF INDIA & ORS.
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April 27, 2010 |
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DR. ARVIND KUMAR PANDEY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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September 22, 2010 |
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DR. FRITSCH MACHINES AND POWDERS PVT. LTD. Vs. OCTAHEDRON SUPERABRASIVES PVT. LTD.
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October 25, 2010 |
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DR. I.P. SINGH Vs. SHRI M.P. JAIN
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February 1, 2010 |
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DR. JAGVEER SINGH AND ORS. Vs. THE CHAIRPERSON, COUNSELLING COMMITTEE, ACADEMIC SECTION, AIIMS AND ANR.
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August 19, 2010 |
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DR. JHAMMAN LAL Vs. STATE (DELHI ADMINISTRATION)
|
December 24, 2010 |
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DR. S. RAMAKRISHNA Vs. ENFORCEMENT DIRECTORATE AND ORS.
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April 21, 2010 |
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DR. S.B.P. SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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November 9, 2010 |
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DR. SAHADEVA SINGH Vs. UNION OF INDIA (UOI) AND ANR.
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April 20, 2010 |
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DR. SALMA KHATOON Vs. SECRETARY, GOVT. OF INDIA, DEPARTMENT OF AYUSH AND ORS.
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May 18, 2010 |
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DR. SATYENDRA KUMAR GUPTA Vs. UOI & ORS.
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March 26, 2010 |
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DR. SAURABH GAUR AND ANR. Vs. VICE CHANCELLOR, GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
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September 6, 2010 |
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DR. SIMA YADAV AND ORS. Vs. SOCIETY OF DELHI INSTITUTE OF HERITAGE RESEARCH AND MANAGEMENT AND ORS.
|
November 26, 2010 |
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DR. SUBRAMANIAN SWAMY Vs. DR. MANMOHAN SINGH AND ANR.
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August 18, 2010 |
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DR. UMESH KUMAR Vs. JAMIA MILLIA ISLAMIA AND ANR.
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June 3, 2010 |
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DR. VIKRAM KUMAR JAIN Vs. DR. AJAY KUMAR JAIN
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May 7, 2010 |
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DR. VINEET RELHAN S/O SHRI N.D. RELLHAN Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY AND UNION OF INDIA (UOI) MINISTRY OF HEALTH AND FAMILY WELFARE
|
January 13, 2010 |
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DRJ Vs. BAHADUR SINGH
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August 11, 2010 |
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DROPTI DEVI Vs. UNION OF INDIA
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March 18, 2010 |
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DTC Vs. SATISH CHAND
|
July 6, 2010 |
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DTC Vs. VIJENDER SINGH
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May 3, 2010 |
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DTC Vs. KULDEEP SINGH
|
March 4, 2010 |
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DTC ENGINEERS ASSOCIATION Vs. D T C
|
February 23, 2010 |
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DUKE FASHIONS INDIA LTD Vs. GIRISH HOSIERY
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July 2, 2010 |
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DULI CHAND Vs. P O LABOUR COURT VIII
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March 3, 2010 |
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DURGA DEVI Vs. LALITA RAKYAN
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September 9, 2010 |
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DURGA PARSHAD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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November 26, 2010 |
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DURGA PRASAD Vs. M C D
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March 16, 2010 |
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DURGA PRASHAD Vs. PREMWATI
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November 1, 2010 |
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DUSHYANT VARMA Vs. STATE OF NCT OF DELHI
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June 22, 2010 |
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DUSHYANT VERMA Vs. STATE OF NCT OF DELHI
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December 21, 2010 |
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DVR SHIV KUMAR SINGH Vs. MINISTRY OF HOME AFFAIRS
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January 25, 2010 |
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DWARIKADHISH JEWELS PVT LTD AND ORS Vs. DWARIKADHISH FINANCE AND INVESTMENT COMPANY PVT LT
|
November 2, 2010 |
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DY DIRECTOR OF EDUCATION Vs. VEENA SHARMA
|
August 16, 2010 |
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EDWARD KEVENTER (SUCCESSORS) PVT. LTD. Vs. UNION OF INDIA AND ANR.
|
May 6, 2010 |
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EICHER LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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December 16, 2010 |
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EIDER PW1 PAGING LIMITED AND PW1 COMMUNICATIONS LTD Vs. UNION OF INDIA
|
February 3, 2010 |
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ELDER FINANCIAL Vs. PASUPATI FABRICS LTD
|
March 25, 2010 |
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ELECTRO STEEL CASTINGS LTD Vs. UNION OF INDIA
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August 18, 2010 |
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ELLAR TRADERS Vs. MCD
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February 10, 2010 |
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ELLORA PAPER MILLS LTD. Vs. UNION OF INDIA (UOI)
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January 22, 2010 |
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EMAAR MGF CONSTRUCTION PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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December 20, 2010 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. ALL INDIA EMPLOYEES STATE INSURANCE CORPORATION EMPLOYEES FEDERATION
|
August 11, 2010 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SEA HAWK CARGO CARRIERS PVT LTD
|
September 21, 2010 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. NIRANJAN INDUSTRIES
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September 24, 2010 |
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ENFORCEMENT DIRECTORATE Vs. DEVASHISH BHATTACHARYA
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September 27, 2010 |
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EQUIPMENT CONDUCTORS AND CABLES LTD Vs. KIRAN SUNEJA
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December 15, 2010 |
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ERA CONSTRUCTIONS INDIA LTD Vs. COMMISSIONER WORKMEN COMPENSATION
|
November 12, 2010 |
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ERA INFRA ENGINEERING LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
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January 8, 2010 |
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EROS HOSPITALITY PVT LTD. Vs. HOTEL EXCELSIOR LTD.
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November 22, 2010 |
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ESCORTS LTD Vs. RAMA MUKHERJEE
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November 8, 2010 |
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ESI CORPORATION Vs. SURENDER KUMAR
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July 14, 2010 |
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ESIC Vs. VIJAY GROVER
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November 25, 2010 |
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ESIC Vs. INDUST AND ENGG PROJECTS P LTD
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February 23, 2010 |
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ESS AAR UNIVERSAL PVT. LTD. AND ORS. Vs. SHRI GIRISH MEHRA
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September 20, 2010 |
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ESS ESS COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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November 1, 2010 |
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ESSAR STEEL LIMITED Vs. GAIL I LTD
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July 16, 2010 |
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ESTER INDUSTRIES LIMITED Vs. SUBHASH CHAND PRABHASH CHAND
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December 16, 2010 |
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EUREKA FORBES LIMITED Vs. KENT RO SYSTEMS
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May 17, 2010 |
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EURO GRAIN LIMITED. AND ORS. Vs. AURO SUGAR PVT. LTD.
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November 30, 2010 |
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EVENEET SINGH Vs. PRASHANT CHAUDHRI
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December 20, 2010 |
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EVEREADY INDUSTRIES INDIA LTD Vs. SANAJAY CHADHA
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December 22, 2010 |
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EVOKE BUILDING CONCEPTS PVT LTD Vs. HINDWARE HOME RETAIL PVT LTD
|
November 8, 2010 |
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EX CONSTABLE HARISH CHANDER Vs. COMMISSIONER OF POLICE
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July 5, 2010 |
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EX CONSTABLE RAM KUMAR Vs. UNION OF INDIA
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September 7, 2010 |
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EX L NK MAHABIR PRASAD Vs. UOI
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August 26, 2010 |
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EX SEPOY DRIVER MAHESH KUMAR Vs. UNION OF INDIA
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March 8, 2010 |
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EX SEPOY/GD ANMOL KUMAR Vs. UOI & ANR.
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July 16, 2010 |
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EX-CONST VIJENDER SINGH Vs. UNION OF INDIA
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October 1, 2010 |
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EX-CT NARDEV Vs. UNION OF INDIA (UOI) AND ORS.
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December 15, 2010 |
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EX. CONSTABLE SHRIMANT Vs. GOVT. OF NCT OF DELHI AND ORS.
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May 31, 2010 |
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EX. CPL. ASHOK KUMAR Vs. A.F.G.I.S. AND ORS.
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December 13, 2010 |
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EX. CT. RAJENDER SINGH Vs. UNION OF INDIA
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January 19, 2010 |
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EX. CT. RAJESH KUMAR Vs. UNION OF INDIA AND ORS.
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January 25, 2010 |
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EX. L/NK VIMAL KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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May 31, 2010 |
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EX. N.K. KRISHNAN KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 23, 2010 |
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EX. SEPOY/G.D. SUNIL KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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August 10, 2010 |
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EXECUTIVE ENGINEER Vs. SHREE RAM CONSTRUCTION CO
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November 12, 2010 |
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EXIDE INDUSTRIES LTD. Vs. EXIDE CORPORATION USA AND ORS.
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April 6, 2010 |
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EXPEDITORS INTERNATIONAL INDIA PVT LTD Vs. INDUSIND BANK LTD
|
March 26, 2010 |
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EXPORT PROMOTION COUNCIL FOR HANDICRAFTS Vs. DIRECTOR GENERAL OF INCOME TAX
|
May 11, 2010 |
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EXXONMOBIL LUBRICANTS P. LTD. Vs. STAR GLOW SIGNS & ORS.
|
January 19, 2010 |
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FAQIR CHAND Vs. STATE
|
July 2, 2010 |
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FARIDA JALAL Vs. STATE
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August 12, 2010 |
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FAST TRAX FOOD PVT LTD Vs. ELENA NORMAN
|
March 9, 2010 |
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FATEH SINGH Vs. STATE
|
March 25, 2010 |
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FERRERO SPA Vs. MAA DISTRIBUTION INDIA PVT LTD
|
October 29, 2010 |
|
FIITJEE LIMITED Vs. NITIN JAIN
|
May 28, 2010 |
|
FILO INTERIOR DECORATIONS P LTD Vs. L K MODI
|
August 25, 2010 |
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FINANCIAL TIMES LTD Vs. BENNETT COLEMAN AND CO LTD
|
December 15, 2010 |
|
FINITE INFRATECH LTD Vs. IFCI
|
July 9, 2010 |
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FITTYDENT INTERNATIONAL GMBH Vs. BRAWN LABORATORIES LTD.
|
May 11, 2010 |
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FLIGHT CENTER TRAVELS PVT. LTD. Vs. RAHUL NATH AND ORS.
|
September 10, 2010 |
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FLORA BOSE Vs. SUPROTI BOSE
|
August 20, 2010 |
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FOCUS BRANDS TRADING INDIA PVT LTD Vs. CAMPARI INTERNATIONAL S A M
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August 20, 2010 |
|
FOOD CORPORATION OF INDIA Vs. KRISHAN KUMAR SODHI
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September 27, 2010 |
|
FOOD CORPORATION OF INDIA Vs. SHANTI CEREALS (P) LTD.
|
April 30, 2010 |
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FOOD CORPORATION OF INDIA Vs. MAHESH KUMAR AND ANR.
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April 23, 2010 |
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FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.
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April 26, 2010 |
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FORBES GOKAK LTD. Vs. CENTRAL WAREHOUSING CORPORATION
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February 1, 2010 |
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FOUNTAINHEAD MOTELS PVT LTD Vs. UNION OF INDIA
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November 12, 2010 |
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FRANCO INDIAN PHARMACEUTICALS LTD Vs. UNION OF INDIA
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August 19, 2010 |
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March 9, 2010 |
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May 20, 2010 |
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October 25, 2010 |
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FRONTIER BISCUIT FACTORY P LTD Vs. NITIN SETHI
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January 20, 2010 |
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January 11, 2010 |
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September 24, 2010 |
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November 24, 2010 |
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March 25, 2010 |
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August 13, 2010 |
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October 20, 2010 |
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March 10, 2010 |
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April 30, 2010 |
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December 7, 2010 |
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August 20, 2010 |
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October 21, 2010 |
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September 23, 2010 |
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April 16, 2010 |
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September 27, 2010 |
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July 9, 2010 |
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September 17, 2010 |
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February 18, 2010 |
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March 5, 2010 |
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April 16, 2010 |
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October 18, 2010 |
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April 30, 2010 |
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December 6, 2010 |
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April 20, 2010 |
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December 15, 2010 |
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November 24, 2010 |
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February 18, 2010 |
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December 22, 2010 |
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August 9, 2010 |
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January 28, 2010 |
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August 12, 2010 |
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December 10, 2010 |
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January 25, 2010 |
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January 18, 2010 |
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October 29, 2010 |
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November 29, 2010 |
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November 19, 2010 |
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February 3, 2010 |
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March 2, 2010 |
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March 4, 2010 |
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May 18, 2010 |
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October 28, 2010 |
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July 5, 2010 |
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October 27, 2010 |
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March 5, 2010 |
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GHALIB APARTMENTS RESIDENTS WELFARE ASSOCIATION Vs. REGISTRAR COOP SOCIETIES
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July 14, 2010 |
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October 19, 2010 |
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August 18, 2010 |
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GHANSHYAM DASS Vs. C.B.I. AND ORS.
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September 21, 2010 |
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February 18, 2010 |
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January 19, 2010 |
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February 11, 2010 |
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December 22, 2010 |
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April 19, 2010 |
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GILLETTE INDIA LIMITED Vs. OFFICE OF THE CHIEF CONTROLLER OF ACCOUNTS
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January 12, 2010 |
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March 26, 2010 |
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December 3, 2010 |
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March 22, 2010 |
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July 12, 2010 |
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June 1, 2010 |
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September 27, 2010 |
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April 7, 2010 |
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August 13, 2010 |
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January 27, 2010 |
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October 6, 2010 |
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February 5, 2010 |
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GLAXO GROUP LTD Vs. S D GARG
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December 22, 2010 |
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May 14, 2010 |
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November 12, 2010 |
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February 26, 2010 |
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January 28, 2010 |
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September 9, 2010 |
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November 12, 2010 |
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GO AIRLINES INDIA PVT LTD Vs. MANMOHAN SHARMA
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September 28, 2010 |
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May 11, 2010 |
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November 23, 2010 |
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September 13, 2010 |
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GOODHOPE VYAPAAR PRIVATE LTD., Vs. PARAM MITTER COAL MOVERS PRIVATE LTD.
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November 9, 2010 |
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September 29, 2010 |
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April 19, 2010 |
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GOPAL KASHYAP ALIAS GOPAL Vs. STATE
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March 9, 2010 |
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February 17, 2010 |
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October 18, 2010 |
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November 1, 2010 |
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February 2, 2010 |
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November 26, 2010 |
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September 21, 2010 |
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August 19, 2010 |
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May 5, 2010 |
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August 6, 2010 |
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September 14, 2010 |
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July 12, 2010 |
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April 22, 2010 |
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May 17, 2010 |
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July 6, 2010 |
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February 10, 2010 |
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GOVIND LAL TAMTA Vs. NCT OF DELHI
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January 19, 2010 |
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GOVIND SINGH BAGGA Vs. DDA
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March 5, 2010 |
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GOVT OF DELHI Vs. HC RAJ KUMAR
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December 10, 2010 |
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GOVT OF N C T OF DELHI Vs. JARNAIL SINGH
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October 29, 2010 |
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January 21, 2010 |
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GOVT OF N C T OF DELHI Vs. BISHAN SINGH CHAUHAN
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July 7, 2010 |
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GOVT OF NCT DELHI Vs. DINESH KUMAR
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November 12, 2010 |
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GOVT OF NCT OF DELHI Vs. SUKHBIR SINGH
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November 18, 2010 |
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GOVT OF NCT OF DELHI Vs. NARESH KUMAR
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September 20, 2010 |
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GOVT OF NCT OF DELHI Vs. AMIT KUMAR
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July 12, 2010 |
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GOVT OF NCT OF DELHI Vs. DEV SHARMA
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July 15, 2010 |
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GOVT OF NCT OF DELHI Vs. H C RADHEY SHYAM
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August 18, 2010 |
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August 13, 2010 |
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GOVT OF NCT OF DELHI Vs. HC RAM KUMAR
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September 7, 2010 |
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GOVT OF NCT OF DELHI Vs. ROBIN SINGH
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August 25, 2010 |
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GOVT OF NCT OF DELHI Vs. DEEPAK KUMAR
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December 20, 2010 |
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GOVT OF NCT OF DELHI Vs. SURAJ BHAN
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January 15, 2010 |
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GOVT OF NCT OF DELHI Vs. ROHTAS SINGH
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January 12, 2010 |
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February 15, 2010 |
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April 7, 2010 |
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March 22, 2010 |
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August 6, 2010 |
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January 21, 2010 |
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May 24, 2010 |
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August 17, 2010 |
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January 12, 2010 |
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April 20, 2010 |
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April 13, 2010 |
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February 19, 2010 |
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May 25, 2010 |
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September 28, 2010 |
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GRAMOPHONE COMPANY OF INDIA LTD Vs. SUPER CASSETTE INDUSTRIES LTD
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July 1, 2010 |
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June 2, 2010 |
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November 29, 2010 |
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September 28, 2010 |
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December 6, 2010 |
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April 19, 2010 |
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April 5, 2010 |
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April 21, 2010 |
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GUANGDONG FUWA ENGINEERING MANUFACTURING CO LTD Vs. ANG AUTO LIMITED
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November 15, 2010 |
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April 23, 2010 |
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March 19, 2010 |
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GUFIC LTD Vs. CLINIQUE LABORATORIES LLC
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July 9, 2010 |
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November 23, 2010 |
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GUJARAT HEAVY CHEMICAL LTD Vs. NATIONAL RESEARCH CORPORATION INDIA
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November 18, 2010 |
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March 17, 2010 |
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December 10, 2010 |
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February 18, 2010 |
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August 12, 2010 |
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January 22, 2010 |
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July 15, 2010 |
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February 11, 2010 |
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December 8, 2010 |
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December 9, 2010 |
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May 24, 2010 |
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January 25, 2010 |
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January 8, 2010 |
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January 19, 2010 |
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December 16, 2010 |
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February 16, 2010 |
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November 24, 2010 |
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March 22, 2010 |
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March 22, 2010 |
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February 4, 2010 |
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GURDITTA MAL Vs. STATE NCT OF DELHI
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September 17, 2010 |
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GURMAIL SINGH Vs. VARENDER ANAND
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October 1, 2010 |
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September 29, 2010 |
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March 22, 2010 |
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March 23, 2010 |
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July 8, 2010 |
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August 2, 2010 |
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August 31, 2010 |
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March 8, 2010 |
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July 2, 2010 |
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June 2, 2010 |
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February 1, 2010 |
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July 2, 2010 |
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GWM INDUSTRIES PRIVATE LIMITED Vs. PANKAJ TRAVELS PRIVATE LIMITED
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November 11, 2010 |
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September 13, 2010 |
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GYANANDRA KUMAR Vs. BSES RAJDHANI POWER LTD
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September 30, 2010 |
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April 6, 2010 |
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H T MEDIA LTD Vs. MUNICIPAL CORPORATION OF DELHI
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December 24, 2010 |
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H T MEDIA LTD Vs. SHASHI BHUSHAN SINGH & ANR
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June 11, 2010 |
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May 31, 2010 |
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April 5, 2010 |
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May 20, 2010 |
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December 13, 2010 |
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HACIENDA FARMS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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September 13, 2010 |
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December 14, 2010 |
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June 3, 2010 |
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October 6, 2010 |
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May 25, 2010 |
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March 25, 2010 |
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March 2, 2010 |
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May 31, 2010 |
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February 15, 2010 |
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July 9, 2010 |
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September 6, 2010 |
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March 8, 2010 |
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January 15, 2010 |
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July 14, 2010 |
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March 8, 2010 |
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July 29, 2010 |
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June 2, 2010 |
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January 19, 2010 |
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August 19, 2010 |
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HARBHAJAN KAUR Vs. RAM NARAIN
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June 4, 2010 |
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April 5, 2010 |
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HARBHAJAN SINGH Vs. DELHI TRANSPORT CORPORATION
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January 6, 2010 |
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HARBIR SINGH Vs. SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI AND ORS.
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February 11, 2010 |
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August 25, 2010 |
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January 21, 2010 |
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August 4, 2010 |
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December 22, 2010 |
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HARESH BHAI ASHUMAL BHAI KESHWANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 19, 2010 |
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HARI CHAND Vs. RAJENDER NATH
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November 22, 2010 |
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HARI KISHAN Vs. SHRI SHIV NARAIN
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May 13, 2010 |
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HARI KISHAN SHARMA Vs. GOVT OF NCT OF DELHI
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December 9, 2010 |
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HARI NARAIN TANDON Vs. UOI
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July 12, 2010 |
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January 25, 2010 |
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HARI OM Vs. GOVT OF NCT OF DELHI & ORS
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May 25, 2010 |
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HARI OM Vs. STATE
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November 22, 2010 |
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HARI OM MAHESHWARI Vs. USHA MAHESHWARI
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July 2, 2010 |
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February 10, 2010 |
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November 9, 2010 |
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HARI PRASAD MEENA Vs. STATE
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September 21, 2010 |
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HARI SINGH Vs. STATE
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December 3, 2010 |
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HARI SINGH Vs. RAJINDER PRASHAD SHARMA
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May 19, 2010 |
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HARI SINGH Vs. SIKENDER SINGH
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January 8, 2010 |
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HARI SINGH Vs. STAFF SELECTION COMMISSION
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April 6, 2010 |
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September 15, 2010 |
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HARIJAN KALYAN SAMITI REGD Vs. GOVT OF NCT OF DELHI
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February 24, 2010 |
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HARINDER PAL SINGH Vs. STATE
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November 19, 2010 |
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HARINDER SINGH Vs. KULDEEP SINGH
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August 25, 2010 |
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HARINDER SINGH Vs. RAM PRAKASH
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March 17, 2010 |
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HARINDER SINGH KOCHAR Vs. STATE
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August 18, 2010 |
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HARIOM MUDGIL Vs. UNION OF INDIA (UOI) AND ANR
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May 17, 2010 |
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HARISH C BHASIN Vs. BANK OF BARODA
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December 6, 2010 |
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HARISH CHAND Vs. UNION OF INDIA
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March 4, 2010 |
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HARISH CHANDER Vs. UNION OF INDIA
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March 16, 2010 |
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HARISH CHANDER SHARMA Vs. DDA & ANR.
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May 25, 2010 |
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HARISH KUMAR Vs. SAVITRI DEVI
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April 12, 2010 |
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HARISH KUMAR Vs. STATE
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July 29, 2010 |
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HARISH N SALVE Vs. SPIRITUAL REGENERATION MOVEMENT FOUNDATION OF INDI
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January 8, 2010 |
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HARISH YADAV Vs. STATE
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December 10, 2010 |
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HARIT RECYCLERS ASSOCIATION Vs. UNION OF INDIA
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June 3, 2010 |
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HARJINDER SINGH BEDI Vs. R P MALHOTRA
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March 18, 2010 |
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HARJIT KAUR DHINGRA Vs. PAN AMERICAN WORLD AIRWAYS
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August 6, 2010 |
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HARJIT SINGH Vs. STATE
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November 12, 2010 |
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HARKESH SINGH Vs. VED RAJ
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January 18, 2010 |
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HARKESH SINGH Vs. VED RAJ
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February 2, 2010 |
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HARLEEN K BAINS Vs. UNIVERSITY OF DELHI AND ANR
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August 17, 2010 |
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HARMEET SINGH Vs. STATE
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August 4, 2010 |
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HARMINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
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October 20, 2010 |
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HARPAL SINGH Vs. STATE OF NCT OF DELHI
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December 15, 2010 |
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HARPAL SINGH Vs. STATE
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May 25, 2010 |
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HARPAL SINGH Vs. NORTH DELHI POWER LTD
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July 9, 2010 |
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HARPAL SINGH Vs. STATE OF NCT OF DELHI
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November 16, 2010 |
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HARPAL SINGH CONDUCTOR Vs. DELHI TRANSPORT CORPORATION
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July 6, 2010 |
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HARPAL SINGH DHINGRA Vs. PUNJAB TECHNICAL UNIVERSITY
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December 16, 2010 |
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HARPREET SURI Vs. GOVT OF NCT OF DELHI
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January 15, 2010 |
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HARSH SETHI Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
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August 18, 2010 |
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HARTAJ SINGH Vs. GODREJ AGROVET LTD
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May 31, 2010 |
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HARVINDER JIT SINGH ARORA Vs. PUNJAB AND SIND BANK AND ANR.
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December 3, 2010 |
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HARVINDER SINGH KOHLI Vs. STATE
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October 6, 2010 |
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HARVIR SINGH Vs. UNION OF INDIA THROUGH SECRETARY
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January 13, 2010 |
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HARYANA BREWERIES LTD Vs. MAHENDRA KUMAR GUPTA
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November 8, 2010 |
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HARYANA POWER PURCHASE CENTRE Vs. PTC INDIA LTD
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August 13, 2010 |
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HARYANA ROADWAYS Vs. LOCHAN SINGH
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July 1, 2010 |
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HARYANA ROADWAYS Vs. RAJENDRA SINGH BIST
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June 4, 2010 |
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HARYANA STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. B S BEDI
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October 21, 2010 |
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HAVELLS INDIA LTD Vs. COMMISSIONER VALUE ADDED TAX
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April 19, 2010 |
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HAWA SINGH Vs. UNION OF INDIA & ANR.
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April 16, 2010 |
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HAZARI LAL Vs. FINANCIAL COMMISSIONER
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July 2, 2010 |
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HAZARI LAL Vs. STATE
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January 29, 2010 |
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HAZRAT MAULANA ARSHAD MADANI Vs. MAULANA QUARI MOHAMMAD USMAN
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January 22, 2010 |
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HC MUNSHI LAL Vs. COMMISSIONER OF POLICE
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December 23, 2010 |
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HC SUKHBIR SINGH Vs. UOI
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July 13, 2010 |
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HCL CORPORATION LIMITED AND SLOCUM INVESTMENTS (DELHI) PRIVATE LIMITED. Vs. GUDDU INVESTMENTS (PONDI) PRIVATE LIMITED.
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November 19, 2010 |
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HELLA ENGINEERING PRIVATE LIMITED Vs. HELLA INDIA ELECTRONICS PRIVATE LIMITED
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November 19, 2010 |
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HEM SINGH Vs. ARMY PUBLIC SCHOOL
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November 1, 2010 |
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HEMANT VERMA Vs. GULSHAN KUMAR
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December 20, 2010 |
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HEMKUNT SERVICE STATION PVT LTD Vs. LABOUR COMMISSIONER (DELHI) & ORS
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February 24, 2010 |
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HEMRAJ @ BABA Vs. STATE
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February 8, 2010 |
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HIGH MOOR LIMITED Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
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February 8, 2010 |
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HIGHSEAS MASTICS (INDIA) PRIVATE LIMITED AND ANR. Vs. THE REGISTRAR OF COMPANIES
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August 16, 2010 |
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HIGHTECH ELECTROTHERMICS AND HYDROPOWER LTD Vs. INDO ARYA CENTRAL TRANSPORT LTD
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July 7, 2010 |
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HILL ELLIOTT AND CO LTD Vs. BHUPINDER SINGH
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December 22, 2010 |
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HILLTOP TRAVELS Vs. CONVERGYS INDIA SERVICES PVT. LTD.
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May 4, 2010 |
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HIMACHAL PRADESH FINANCIAL CORPORATION Vs. SAINSONS FIBERS PVT LTD
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February 10, 2010 |
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HIMALAYA DRUG CO Vs. SBL LIMITED
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June 3, 2010 |
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HIMALAYA PACKAGING AND PRINTING PVT LTD Vs. REGISTRAR OF COMPANIES
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April 7, 2010 |
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HIMANSHU JETLEY Vs. STATE OF NCT OF DELHI
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July 26, 2010 |
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HIMESH RANA Vs. UNIVERSITY OF DELHI
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July 12, 2010 |
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HINDI PRINTING PRESS Vs. MANJIT SINGH
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January 19, 2010 |
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HINDUSTAN CONSTRUCTION CO. LTD Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
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February 11, 2010 |
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HINDUSTAN EVEREST TOOLS LTD Vs. VIJAY LUNIA
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October 21, 2010 |
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HINDUSTAN FERTILIZER CORPORATION LTD Vs. C.V. JANI
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January 8, 2010 |
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HINDUSTAN PAPER CORPORATION LTD. Vs. DELHI PAPER PRODUCTS AND ORS.
|
April 13, 2010 |
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HINDUSTAN PHOTOFILMS MANUFACTURING CO LTD Vs. ANU ENTERPRISES
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August 2, 2010 |
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HINDUSTAN TIMES LIMITED Vs. ARUN KUMAR
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June 3, 2010 |
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HINDUSTAN TIN WORKS LTD Vs. HIMALAYA INTERNATIONAL LTD
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November 18, 2010 |
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HINDUSTAN UNILEVER LIMITED Vs. CAVINCARE PRIVATE LIMITED
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August 9, 2010 |
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HINDUSTAN UNILEVER LTD Vs. STATE NCT OF DELHI
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December 1, 2010 |
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HIRA LAL Vs. UNION OF INDIA (UOI) AND ANR
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April 19, 2010 |
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HIRA PRASAD MISHRA Vs. LOGICAL ESTATE PVT LTD & ANR
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April 20, 2010 |
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HIRA SINGH Vs. DELHI WAKF BOARD
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September 24, 2010 |
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HITEK INDUSTRIES INDUSTRIES BIHAR LTD Vs. STATE OF DELHI
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October 8, 2010 |
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HOLIDAY HOME Vs. R P KAPUR HUF
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December 20, 2010 |
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HOLLY INTERNATIONAL PRIVATE LTD Vs. REGISTRAR OF COMPANIES
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October 20, 2010 |
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HOME SOLUTIONS RETAILS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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May 18, 2010 |
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HOME SOLUTIONS RETAILS LTD. Vs. UNION OF INDIA
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December 14, 2010 |
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HONG KONG AND SHANGHAI BANKING CORPORATION LTD Vs. CANARA BANK
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December 21, 2010 |
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HOT CHAND Vs. DHANPAT RAI
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January 27, 2010 |
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HOTEL SWAGAT PALACE Vs. M C D
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March 22, 2010 |
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HOUGHTON MIFFLIN CO. Vs. RAJINDER KUMAR ARYA
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May 31, 2010 |
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HOUSING AND URBAN DEVELOPMENT CORPORATION LTD Vs. M M SHOES EAST LTD
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January 25, 2010 |
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HOWRAH INSURANCE COMPANY LIMITED Vs. VIJAY DUTTA & ORS
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April 28, 2010 |
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HT MEDIA LIMITED Vs. FIREFLY E-VENTURES LIMITED
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December 22, 2010 |
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HT MEDIA LIMITED Vs. LEGALPUNDITS INTERNATIONAL SERVICES PVT. LTD.
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December 24, 2010 |
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HUKAM SINGH Vs. BADRI PERSHAD TANDON
|
July 5, 2010 |
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HUKAM SINGH Vs. STATE NCT OF DELHI
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December 1, 2010 |
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HUKUM CHAND Vs. SHAKUNTLA ALIAS SHEELA
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July 1, 2010 |
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HUKUM DEVI AND ORS. Vs. CHANDER BHAN AND ORS.
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May 31, 2010 |
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HUMBOLDT WEDAG GMBH Vs. DALMIA CEMENT VENTURES LTD
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March 4, 2010 |
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HUMBOLDT WEDAG INDIA PVT LTD Vs. DALMIA CEMENT VENTURES LTD
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September 24, 2010 |
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HUSSAIN Vs. SURENDER KUMAR
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July 2, 2010 |
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HY LINK OVERSEAS PVT LTD Vs. SONA DEVI
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July 2, 2010 |
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I E C AIR TOOLS PVT LTD Vs. GURU DUTT
|
December 24, 2010 |
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I P SINGH Vs. M P JAIN
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January 27, 2010 |
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I T D C LTD Vs. JAGDISH KAUR
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May 28, 2010 |
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I.B. SINGH Vs. STATE THR. CBI
|
April 9, 2010 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BIMLA & ORS
|
April 28, 2010 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BIRBATI
|
December 6, 2010 |
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IDEAS PLUS INK CONSTRUCTIONS (P) LTD Vs. DELHI DEVELOPMENT AUTHORITY AND ORS
|
February 22, 2010 |
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IDPL VRS AND RETIRED EMPLOYEES FEDERATION GURGAON Vs. THE SECRETARY, GOVERNMENT OF INDIA AND ORS.
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April 19, 2010 |
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IFCI LTD Vs. KOSHIKA TELECOM
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December 6, 2010 |
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IFCI LTD Vs. RAVINDER BALWANI
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August 17, 2010 |
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IKJOT CHATWAL Vs. BALBIR CHATWAL
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February 3, 2010 |
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IMAGE ADVERTISING Vs. ANAND PARKASH
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November 23, 2010 |
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IMAMUDDIN Vs. STATE
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July 16, 2010 |
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IMFINITY INDIA PRIVATE LIMITED AND IMFINITY TECHNOLOGIES PVT. LIMITED Vs. EXCELSOFT TECHNOLOGIES PVT. LTD.
|
December 6, 2010 |
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IN RE: INDIA CAPACITORS LTD. Vs. STATE
|
May 5, 2010 |
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IN RE: THE COMPANIES ACT, 1956; IN RE: M/S. SUNSTAR LUBRICANTS LIMITED AND ITS CREDITORS Vs. STATE
|
April 8, 2010 |
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IN THE MATTER OF SMT.KAMLA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 21, 2010 |
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IN THE MATTER OF SUKHPREET SINGH Vs. KAMALJEET KAUR
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February 4, 2010 |
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IN THE MATTER OF: MS. GUNJAN KHANNA Vs. ARUNABHA MAITRA
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February 11, 2010 |
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INCOME TAX OFFICER Vs. DELHI IRON WORKS P LTD
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November 11, 2010 |
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IND SWIFT LIMITED Vs. UNION OF INDIA
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July 2, 2010 |
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INDER BAHADUR Vs. STATE
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March 19, 2010 |
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INDERJEET Vs. UNION OF INDIA
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March 23, 2010 |
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INDERJIT SINGH Vs. NORTH DELHI POWER LTD
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October 6, 2010 |
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INDERPAL SINGH Vs. NATIONAL TEXTILE CORPORATION LIMITED
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February 24, 2010 |
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INDIABULLS REAL ESTATE LIMITED Vs. VIRASAT AGRO FOODS PVT LTD
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May 5, 2010 |
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INDIAN AGRICULTURAL RESEARCH INSTITUTE Vs. NORTH DELHI POWER LTD
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February 19, 2010 |
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INDIAN AIRLINES KAMGAR SANGHTAN Vs. NATIONAL AVIATION COMPANY OF INDIA LTD & ANR
|
October 5, 2010 |
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INDIAN COFFEE BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
April 29, 2010 |
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INDIAN COFFEE BOARD Vs. PRESIDING OFFICER LABOUR COURT NO X
|
April 20, 2010 |
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INDIAN COUNCIL FOR AGRICULTURAL RESEARCH Vs. VIPUL RAJ
|
September 13, 2010 |
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INDIAN DAIRY ASSOCIATION Vs. SYNDICATE BANK AND ORS
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August 19, 2010 |
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INDIAN ENVIRONMENTAL SOCIETY Vs. L M SAXENA
|
February 8, 2010 |
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INDIAN EXPLOSIVES LTD. Vs. REGISTRAR OF COMPANIES
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April 21, 2010 |
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INDIAN EXPORTERS GRIEVANCE FORUM Vs. UNION OF INDIA
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August 5, 2010 |
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INDIAN HOCKEY FEDERATION Vs. UNION OF INDIA
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July 27, 2010 |
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INDIAN HOCKEY FEDERATION Vs. UNION OF INDIA
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May 21, 2010 |
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INDIAN HYDRAULIC INDUSTRIES PVT LTD Vs. SHYAM LAL
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September 13, 2010 |
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INDIAN INSTITUTE OF BANKING AND FINANCE Vs. MUKUL SRIVASTAVA
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July 27, 2010 |
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INDIAN INSTITUTE OF SCIENCE Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION
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February 24, 2010 |
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INDIAN OLYMPIC ASSOCIATION Vs. VEERESH MALIK
|
January 7, 2010 |
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INDIAN PERFORMING RIGHT SOCIETY LTD Vs. PUNIT GOENKA
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January 27, 2010 |
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INDIAN PERFORMING RIGHT SOCIETY LTD Vs. BADAL DHAR CHOWDHRY
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April 5, 2010 |
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INDIAN RAILWAY WELFARE ORGANISATION Vs. D.M. GAUTAM
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May 3, 2010 |
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INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD Vs. GOVT OF NCT OF DELHI
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July 19, 2010 |
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INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD Vs. SRI SAI BIO FUELS PVT LTD
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November 16, 2010 |
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INDIAN SUGAR EXIM CORPORATION LTD Vs. SUBHASH CHAND KOHLI
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July 13, 2010 |
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INDIRA DEVI Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
August 9, 2010 |
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INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. APTECH LTD.
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January 13, 2010 |
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INDIRA KALI Vs. DIRECTOR, SOCIAL WELFARE
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September 28, 2010 |
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INDIRA RAI Vs. SHRI BIR SINGH
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November 23, 2010 |
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INDIRA SHARMA Vs. KUSUM SHUKLA
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November 11, 2010 |
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INDO FOREIGN COMMERCIAL AGENCY (PRODUCE) PVT. LTD. & ORS. Vs. PUNJAB AND SIND BANK
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May 28, 2010 |
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INDO SOVIET MEDICAL EDUCATION CARE AND RESEARCH FOUNDATION Vs. ANJU JAIN
|
December 6, 2010 |
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INDO-BRITISH ENGINEERING CO PVT LTD AND ORS Vs. GLOBE PANEL INDUSTRIES INDIA PRIVATE LIMITED
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October 18, 2010 |
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INDO-PACIFIC INVESTMENTS PRIVATE LTD. Vs. BISTRO HOSPITALITY MANAGEMENT PRIVATE LIMITED
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October 20, 2010 |
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INDRA KISHORE PRASAD Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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April 21, 2010 |
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INDRAJ Vs. UNION OF INDIA
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July 1, 2010 |
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INDRAPRASTHA MEDICAL CORP LTD Vs. STATE NCT OF DELHI
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August 2, 2010 |
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INDRO Vs. SATISH
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March 17, 2010 |
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INDU KHORANA Vs. GRAM SABHA
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March 26, 2010 |
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INDU KUMAR Vs. CBI
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August 12, 2010 |
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INDUS VALLERY ESTATE AND FARMS LTD Vs. SECRETARIES AND EXCHANGE BOARD OF INDIA
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June 2, 2010 |
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INFINI AGROTECH PRIVATE LIMITED Vs. MASTANA FOODS PRIAVATE LIMITED
|
October 25, 2010 |
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INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF VALUE ADDED TAX AND ORS.
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February 5, 2010 |
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INOX AIR PRODUCTS LTD Vs. HARSHITA LTD
|
July 26, 2010 |
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INSP. (M) S.S. PANWAR Vs. UNION OF INDIA (UOI) AND ORS.
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September 22, 2010 |
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INSPIRATION Vs. NATIONAL TRUST
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October 6, 2010 |
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INSTITUTE OF ECONOMIC GROWTH Vs. CONTROLLING OFFICER UNDER THE PAYMENT OF GRATUITY ACT
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March 16, 2010 |
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INTERCRAFT LIMITED Vs. COSMIQUE GLOBAL
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September 30, 2010 |
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INTERGLOBE AVIATION LIMITED Vs. SECRETARY COMPETITION COMMISSION OF INDIA
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October 6, 2010 |
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INTERNATIONAL FINANCE CORPORATION WASHINGTON Vs. BIHAR SPONGE AND IRON LTD
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May 31, 2010 |
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INVESTOR PLAZA Vs. VIJAY SACHDEVA
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November 23, 2010 |
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IQBAL BEGUM Vs. M.C.D. & ANR.
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April 20, 2010 |
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IQBAL NATH SHARMA Vs. UNION OF INDIA
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February 4, 2010 |
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IQBAL PROPERTIES PVT. LTD Vs. ATAR SINGH
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November 24, 2010 |
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ISHA WADHAWA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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October 18, 2010 |
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ISHAN INSTITUTE OF MANAGEMNET AND TECHNOLOGY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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July 7, 2010 |
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ISHAN SYSTEMS PVT. LTD. Vs. VIJAYA BANK AND ORS.
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October 1, 2010 |
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ISHWAR DEV VERMA Vs. UP STATE BRIDGE CORPORATION LTD
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January 11, 2010 |
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ISHWAR DEVI Vs. UNION OF INDIA
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July 20, 2010 |
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ISHWAR INDUSTRIES LIMITED Vs. NULON INDIA LIMITED
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March 2, 2010 |
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ISHWAR SINGH Vs. UNION OF INDIA (UOI) AND ANR.
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May 17, 2010 |
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ISHWAR SINGH Vs. STATE & ANR.
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July 20, 2010 |
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ISLAMUDDIN Vs. STATE NCT OF DELHI
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September 30, 2010 |
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ISTKHAR Vs. STATE OF DELHI
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March 23, 2010 |
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ITC LIMITED Vs. PHILIP MORRIS PRODUCTS
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January 7, 2010 |
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ITI CERTIFICATE HOLDERS ASSOCIATION Vs. DELHI TRANSPORT CORPORATION
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March 23, 2010 |
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ITI CERTIFICATE HOLDERS ASSOCIATION Vs. DELHI TRANSPORT CORPORATION
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September 10, 2010 |
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IVRCL INFRASTRUCTURES AND PROJECTS LTD Vs. NTPC TAMIL NADU ENERGY COMPANY LTD
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February 16, 2010 |
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J B BHATIA Vs. STATE
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September 15, 2010 |
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J D JAIN Vs. SHARMA ASSOCIATES
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February 2, 2010 |
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J D JAIN Vs. SHARMA ASSOCIATES
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June 4, 2010 |
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J J TRADE LINKS PVT LTD Vs. LINKMARK INTERNATIONAL HK LTD
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November 26, 2010 |
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J K OIL INDUSTRIES Vs. ADANI WILMAR LTD
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February 10, 2010 |
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J K SATIJA Vs. INDIAN OIL CORPORATION
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May 11, 2010 |
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J K SAWHNEY Vs. PUNJAB NATIONAL BANK
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April 19, 2010 |
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J K VARSHNEY Vs. U O I
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February 25, 2010 |
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J L GOEL Vs. RAJESH KUMAR JAIN
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August 30, 2010 |
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J M SAHAI Vs. CBI
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September 15, 2010 |
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J N UPPAL Vs. H UPPAL
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September 10, 2010 |
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J S L LIMITED Vs. ARIBA INDIA PVT LTD & ANR
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November 15, 2010 |
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J S VERMA Vs. UNION OF INDIA
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January 6, 2010 |
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J. KIMATRAI AND CO. AND ORS. Vs. KAPIL MONGA AND ORS.
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March 5, 2010 |
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J.K. ROWLING Vs. CITY PUBLICATION
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January 13, 2010 |
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J.K. SAWHNEY Vs. PUNJAB NATIONAL BANK
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April 19, 2010 |
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J.K. SAWHNEY Vs. PUNJAB NATIONAL BANK
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September 6, 2010 |
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J.L. KAPOOR Vs. GIRISH CHOPRA
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November 22, 2010 |
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J.M. AGRAWAL TOBACCO CO. PVT. LTD. Vs. RAVINDRA AND CO.
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September 1, 2010 |
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J.M. WIRE INDS. Vs. COMMISSIONER OF INCOME TAX
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July 15, 2010 |
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J.S. PANESAR Vs. SANTOKH SINGH AND ORS.
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March 25, 2010 |
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JAG MAL SINGH AND ORS. Vs. GAON SABHA TIGGIPUR AND ORS.
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March 10, 2010 |
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JAGAT CASTINGS COMPANY P LTD Vs. UNION OF INDIA
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July 30, 2010 |
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JAGAT SINGH Vs. DDA
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January 13, 2010 |
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JAGAT TALKIES DISTRIBUTORS Vs. DY. COMMISSIONER OF POLICE
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April 7, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. B K SAHOO
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April 27, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. KERALA STATE BEVERAGES CORPN
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April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. BARK BONDED WAREHOUSE
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April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. NARANG TRADERS
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April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. ALOK TRADERS
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April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. NANAK SINGH SUJAN SINGH
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April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. VINOD WINES
|
April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. ALAPAT LIQUOR TRADING CO
|
April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. GANGOTRI TRADERS
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April 19, 2010 |
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JAGATJIT BROWN FORMAN (INDIA) LTD Vs. G K MOHANTY
|
April 19, 2010 |
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JAGATJIT BROWN FORMAN INDIA LTD Vs. MOHIT SINGH
|
November 1, 2010 |
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JAGATJIT JAISWAL Vs. KARAMJIT SINGH JASWAL
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August 20, 2010 |
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JAGBANDHU BANERJEE Vs. SANTOSH KUMAR
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January 9, 2010 |
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JAGBANDHU BANERJEE Vs. SANTOSH KUMAR
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January 19, 2010 |
|
JAGDISH Vs. STATE
|
February 26, 2010 |
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JAGDISH Vs. RAVI KUMAR AND ORS.
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April 21, 2010 |
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JAGDISH Vs. STATE
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September 13, 2010 |
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JAGDISH CHANDER KHURANA AND ANR. Vs. GHANSHYAM DASS
|
September 15, 2010 |
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JAGDISH GROVER Vs. STATE GOVT OF NCT OF DELHI
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November 11, 2010 |
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JAGDISH KUMAR DHINGRA Vs. CENTRAL BUREAU OF INVESTIGATION
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August 16, 2010 |
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JAGDISH MITTER Vs. UNION OF INDIA (UOI) AND ORS.
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October 21, 2010 |
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JAGDISH PRASAD Vs. DDA
|
December 16, 2010 |
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JAGDISH PRASAD (SINCE DECEASED) THROUGH L.RS. Vs. NAND RAM (SINCE DECEASED) THROUGH L.RS. AND ORS.
|
November 12, 2010 |
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JAGDISH RANA Vs. GOVERNMENT N C T OF DELHI
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March 22, 2010 |
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JAGIR SINGH Vs. GURMEET KAUR
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April 26, 2010 |
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JAGJIT SINGH Vs. UNION OF INDIA
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June 2, 2010 |
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JAGMENDER ALIAS HAPPY Vs. STATE
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April 6, 2010 |
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JAI AUTO INDUSTRIES Vs. MAMAN SINGH
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May 17, 2010 |
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JAI BHAGWAN Vs. COMMISSIONER OF POLICE
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January 20, 2010 |
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JAI BHAGWAN Vs. COMMISSIONER OF POLICE
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October 21, 2010 |
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JAI BHAGWAN Vs. DELHI DEVELOPMENT AUTHORITY
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May 11, 2010 |
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JAI CHARAN ALIAS JAI CHAND Vs. MAHENDER KUMAR AGGARWAL
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August 6, 2010 |
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JAI DEVI Vs. STATE OF DELHI
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March 26, 2010 |
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JAI KARAN SINGH AND ORS. Vs. DELHI AND DISTRICT CRICKET ASSOCIATION
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January 13, 2010 |
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JAI LAL Vs. BRIJENDER LAL
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October 18, 2010 |
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JAI NARAIN Vs. MANAGEMENT OF MS SAWHNEY RUBBER INDUSTRIES
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April 12, 2010 |
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JAI PRAKASH Vs. WIMPY FAST FOOD P. LTD. AND ORS.
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April 23, 2010 |
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JAI PRAKASH Vs. STATE
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March 11, 2010 |
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JAI PRAKASH Vs. STATE
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January 7, 2010 |
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JAI PRAKASH NARAIN Vs. DELHI HIGH COURT
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April 9, 2010 |
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JAI SINGH Vs. STATE DELHI ADMN
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December 24, 2010 |
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JAI VEER SINGH Vs. STATE
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April 19, 2010 |
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JAIDEV Vs. STATE OF N C T OF DELHI
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January 29, 2010 |
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JAIN ELECTRONICS Vs. COBRA CABLES P LTD
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November 30, 2010 |
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JAIN HAPPY SCHOOL Vs. URMILA JAIN
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September 6, 2010 |
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JAIPAL Vs. GOVT OF NCT OF DELHI
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August 9, 2010 |
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JAIPRAKASH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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November 29, 2010 |
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JAIVEER SINGH Vs. STATE
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April 27, 2010 |
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JAMAL NASIR Vs. STATE
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December 20, 2010 |
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JAMALU AND ORS. Vs. STATE OF DELHI
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August 16, 2010 |
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JAMALUDDIN Vs. MOHD. USMAN (NOW DECEASED) & ORS.
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April 28, 2010 |
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JAMIL Vs. STATE
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May 3, 2010 |
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JAMIL Vs. STATE OF THE NCT OF DELHI
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October 27, 2010 |
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JAMSHED Vs. STATE
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January 20, 2010 |
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JAMUNA DATWANI (MRS.) Vs. OFFICIAL LIQUIDATOR
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December 2, 2010 |
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JANAK DATWANI Vs. JASKIRAT SUKHWANT SINGH DATWANI
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July 5, 2010 |
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JANAK DULARI MEHTA Vs. RAMJI DASS
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August 31, 2010 |
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JANARDHAN VERMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 5, 2010 |
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JAPPREET K. KITTY Vs. CHEIL COMMUNICATIONS INDIA PVT. LTD. AND ORS.
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April 26, 2010 |
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JARNAIL SINGH Vs. STATE (NCT OF DELHI)
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January 27, 2010 |
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JARNAIL SINGH KALRA THR. PEROKAR/HIS WIFE JASVINDER KALRA Vs. CBI
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December 22, 2010 |
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JASBIR SINGH SODHI Vs. UOI
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January 7, 2010 |
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JASMEET KAUR Vs. PAWAN KUMAR
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September 24, 2010 |
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JASPREET KAUR Vs. STATE
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August 12, 2010 |
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JASSUM INVESTMENTS P. LTD. Vs. RESERVE BANK OF INDIA
|
September 15, 2010 |
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JASVINDER SINGH Vs. RAMESH KUMAR JAIN
|
January 15, 2010 |
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JAVED Vs. KASTURI DEVI
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March 8, 2010 |
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JAWAHAR LAL UNIVERSITY Vs. BIRBAL TOKAS
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December 20, 2010 |
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JAWAHARLAL NEHRU UNIVERSITY Vs. D K PANDEY
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September 28, 2010 |
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JAWED ZIA Vs. SYEDA AFSHAN REHMAN
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July 8, 2010 |
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JAY BHARAT MARUTI LTD Vs. COMMISSIONER OF INCOME TAX
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April 20, 2010 |
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JAY BHARAT MARUTI LTD. Vs. COMMISSIONER OF INCOME TAX
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February 17, 2010 |
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JAY PEE HOTELS LTD. Vs. D.E.S.U/D.V.B.
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January 7, 2010 |
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JAYA BHANDARI Vs. MALHAN BUILDERS
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August 25, 2010 |
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JAYANT GUPTA AND ANR. Vs. LALA DIWAN CHAND TRUST AND ORS.
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May 26, 2010 |
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JAYANTI SHIPPING CO LTD Vs. DHARMA TEJA AND OTHERS
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July 19, 2010 |
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JAYASWALS NECO LIMITED Vs. UNION OF INDIA
|
October 25, 2010 |
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JAYESH KANAIYA LAL SHUKLA MANAGING DIRECTOR OF PARTH PARENTERAL P LTD Vs. RFCL LTD
|
May 28, 2010 |
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JAYRAM BANAN Vs. ANAND PRAKASH GUPTA
|
February 17, 2010 |
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JC 722890X SUBEDAR B K SINGH Vs. UNION OF INDIA
|
July 14, 2010 |
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JC 722890X SUBEDAR B.K. SINGH Vs. UNION OF INDIA & ORS.
|
July 14, 2010 |
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JEET LAL Vs. SHIV NATH
|
November 16, 2010 |
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JEET LAL Vs. STATE
|
August 3, 2010 |
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JEET RAM DECEASED THROUGH L.RS. Vs. UNION OF INDIA (UOI) AND ANR.
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April 13, 2010 |
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JEEVAN ENGINEERING WORKS Vs. UNION OF INDIA
|
July 2, 2010 |
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JEEVAN JYOTI Vs. P.K. TRIPATHI AND ANR.
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February 22, 2010 |
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JEEVAN KUMAR MEHAN Vs. PRAVEEN VERMA
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October 28, 2010 |
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JEEWAN BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
March 3, 2010 |
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JET LITE INDIA LTD Vs. INDUS AIRWAYS PVT LTD
|
September 6, 2010 |
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JHALAWAR HOSPITAL AND MEDICAL COLLEGE SOCIETY Vs. UNION OF INDIA
|
August 6, 2010 |
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JINDAL ARCHITECTURE LTD Vs. UNION OF INDIA (UOI)
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May 11, 2010 |
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JINDAL EARTHMOVERS PRIVATE LIMITED Vs. JINDAL INFRASTRUCTURE PRIVATE LIMITED
|
December 21, 2010 |
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JINDAL EXPORTS LTD Vs. FUERST DAY LAWSON FDL HEAD OFFICE UNITED KINGDOM
|
April 21, 2010 |
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JINDAL PHOTO LTD Vs. JAI MAHAVEER COLOUR LAB
|
December 23, 2010 |
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JINDAL STEEL AND POWER LTD Vs. N S ATWAL SOLE PROPRIETOR GURU MEHAR CONSTUCTION
|
April 8, 2010 |
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JITENDER Vs. THE STATE (NCT OF DELHI)
|
August 30, 2010 |
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JITENDER KUMAR Vs. VIRENDER SINGH
|
February 2, 2010 |
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JITENDER KUMAR Vs. STATE OF DELHI
|
February 4, 2010 |
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JITENDER KUMAR @ JITU MAHESH SHARMA Vs. STATE
|
March 18, 2010 |
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JITENDER KUMAR AND ORS. Vs. STATE OF N.C.T. OF DELHI AND ANR.
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April 20, 2010 |
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JITENDER NATH Vs. RAM PHAL BANSAL
|
May 17, 2010 |
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JITENDER PAL SINGH Vs. CBI
|
September 15, 2010 |
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JITENDER PAL SINGH ALIAS J P SINGH Vs. CBI STATE
|
June 4, 2010 |
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JITENDER SINGH Vs. UOI & ORS.
|
February 3, 2010 |
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JITENDRA KUMAR GUPTA Vs. BAL KISHAN SAINI
|
January 29, 2010 |
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JITENDRA PAL SINGH Vs. LT. GOVERNOR NCT OF DELHI
|
January 13, 2010 |
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JITENDRA PAL SINGH, EX. PGT, PHYSICS Vs. THE LT. GOVERNOR NATIONAL CAPITAL TERRITORY OF DELHI,
|
May 11, 2010 |
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JIVENDRA GAUTAM Vs. VEENA GAUTAM
|
March 22, 2010 |
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JIWAN SINGH Vs. UNION OF INDIA
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March 18, 2010 |
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JIYA RAM Vs. UNION OF INDIA (UOI) AND ORS.
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May 17, 2010 |
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JODHA SAHANI Vs. STATE OF NCT OF DELHI
|
September 13, 2010 |
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JOGENDER SINGH Vs. GOVT OF NCT OF DELHI
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May 7, 2010 |
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JOGINDER Vs. STATE NCT OF DELHI
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September 22, 2010 |
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JOGINDER GULATI Vs. IO DRI NEW DELHI
|
January 20, 2010 |
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JOGINDER KAUR Vs. M C D
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November 12, 2010 |
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JOGINDER SANSANWAL Vs. STATE
|
December 7, 2010 |
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JOGINDER SINGH Vs. RAMANAND
|
November 11, 2010 |
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JOGINDER SINGH Vs. STATE
|
November 28, 2010 |
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JOGINDER SINGH Vs. GOVT OF NCT OF DELHI
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July 27, 2010 |
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JOGINDER SINGH Vs. GOVT OF NCT OF DELHI
|
July 7, 2010 |
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JOGINDER SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
September 27, 2010 |
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JOGINDER SINGH VERMA Vs. HARYANA POWER GENERATION CORPORATION LTD. AND ORS.
|
May 4, 2010 |
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JOHN WILEY & SONS INC. Vs. PRABHAT CHANDER KUMAR JAIN
|
May 17, 2010 |
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JOHN WILEY AND SONS INC Vs. INTERNATIONAL BOOK STORE
|
May 20, 2010 |
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JOHNSON APPLIANCES (P) LTD. Vs. H.E. INDUSTRIES
|
March 25, 2010 |
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JOICE MICHAEL Vs. UNION OF INDIA
|
July 13, 2010 |
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JOINT INVESTMENT P LTD Vs. ESCORTS LTD
|
May 26, 2010 |
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JOJI SEBASTIN Vs. STATE
|
December 10, 2010 |
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JOLEN INC Vs. SHOBANLAL JAIN
|
April 28, 2010 |
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JOYNA JOHN Vs. STATE
|
December 21, 2010 |
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JSL LIMITED Vs. XSTRATA COAL QUEENSLAND PTY. LTD.
|
January 19, 2010 |
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JSL LIMITED Vs. XSTRATA COAL QUEENSLAND PTY LTD
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January 19, 2010 |
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JUDE CHIDIBERE Vs. N C B
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February 22, 2010 |
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JYOTI GOSWAMI Vs. UNION OF INDIA (UOI) AND ORS.
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September 17, 2010 |
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JYOTI JAGGI Vs. COMMISSIONER OF INCOME TAX (CENTRAL)-I & ORS.
|
May 10, 2010 |
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JYOTSNA SOFAT Vs. GAURAV SOFAT
|
November 10, 2010 |
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K AND K HEALTH CARE PVT LTD Vs. PEHACHAN ADVERTISING
|
October 27, 2010 |
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K B YADAV Vs. AJAI SINGH
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February 3, 2010 |
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K B YADAV Vs. UNION OF INDIA
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February 3, 2010 |
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K C BAJAJ Vs. UOI
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August 16, 2010 |
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K D RAM Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
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October 6, 2010 |
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K J JOHN Vs. STATE
|
September 7, 2010 |
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K K NAYYAR Vs. NATIONAL BUILDINGS CONSTRUCTION COROPRATION AND AN
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May 14, 2010 |
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K K SHARMA Vs. GOVT OF NCT OF DELHI
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September 30, 2010 |
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K K VEER Vs. UNION OF INDIA
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March 22, 2010 |
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K L ARORA Vs. GOVT OF NCT OF DELHI
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October 21, 2010 |
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K L SEHGAL Vs. OFFICE OF DISTRICT APPROPRIATE AUTHORITY
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July 5, 2010 |
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K N BHARDWAJ Vs. D VIJAYALAKSHMI
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December 3, 2010 |
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K N BHARDWAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 3, 2010 |
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K N SHARMA Vs. SPORTS AUTHORITY OF INDIA
|
December 10, 2010 |
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K O MATHAI Vs. UOI
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July 13, 2010 |
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K S FOOD PRODUCTS Vs. STATE
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January 18, 2010 |
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K. LALL Vs. GOVT. OF NCT OF DELHI AND ANR.
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September 13, 2010 |
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K. NARSIMHA Vs. MINISTRY OF HOME AFFAIRS & ORS.
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April 12, 2010 |
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K.C. JAIN (DECEASED) THROUGH LRS Vs. UNION OF INDIA (UOI) AND ORS.
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March 8, 2010 |
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K.J, ARORA Vs. CAMA AUTOMOBILIES PVT. LTD
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January 15, 2010 |
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K.K. ORGANICS P. LTD Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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March 4, 2010 |
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K.K. SAINI Vs. STATE
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May 17, 2010 |
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K.L. PATHAK Vs. GENRAL MENAGER, NORTHERN RAILWAY AND ORS.
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May 17, 2010 |
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K.P.S. DAGUR Vs. DARSHAN SINGH
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August 10, 2010 |
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K.S. DHALL Vs. UNION OF INDIA
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February 15, 2010 |
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KAILASH CHAND Vs. STATE
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April 13, 2010 |
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KAILASH CHAND Vs. STATE
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February 22, 2010 |
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KAILASH KUMARI Vs. RAJNI MONGA
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August 20, 2010 |
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KAILASH SHARMA Vs. JAGDISH LAL SHARMA
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December 1, 2010 |
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KAILASH WATI Vs. GURMAIL SINGH
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May 31, 2010 |
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KAJARIA HOUSING AND INFRASTRUCTURE LTD Vs. STATE OF NCT OF DELHI
|
November 22, 2010 |
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KALAWATI Vs. SUMIT
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December 8, 2010 |
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KALI RAM Vs. STATE
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May 12, 2010 |
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KALKA CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
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July 21, 2010 |
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KALKA EDUCATIONAL SOCIETY REGD Vs. D.D.A
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February 9, 2010 |
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KALKA PRASAD AGARWAL Vs. LIEUTENANT GOVERNOR OF DELHI
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March 16, 2010 |
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KALU SINGH Vs. STATE
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December 16, 2010 |
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KALUCHA PAPER HOUSE Vs. MAHAVIR PAPERS
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August 2, 2010 |
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KALUVA ALIAS GULFAM Vs. STATE
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July 2, 2010 |
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KALYAN CHANDRA GOYAL AND CO. Vs. EXECUTIVE ENGINEER, SOUTHERN WESTERN DIVISION-8, DELHI DEVELOPMENT AUTHORITY
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December 13, 2010 |
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KAMAL GOYAL Vs. UNITED PHOSPHORUS LTD
|
February 4, 2010 |
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KAMAL MALHOTRA Vs. MAHENDER SINGH
|
September 8, 2010 |
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KAMDHENU ISPAT LIMITED Vs. KAMDHENU PICKLES AND SPICES IND PVT LTD
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October 18, 2010 |
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KAMDHENU ISPAT LTD Vs. KAMDHENU INDUSTRIES LTD
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May 19, 2010 |
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KAMESH KUMAR GUNUPUR Vs. NATIONAL INSURANCE CO LTD
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March 10, 2010 |
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KAMESHWAR Vs. STATE
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February 10, 2010 |
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KAMLA BAJAJ Vs. RAKESH BANSIWAL
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August 11, 2010 |
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KAMLA KUMARI TRHROUGH L.R.S Vs. DROPATI DEVI AND ORS.
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May 31, 2010 |
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KAMLA RANI Vs. MUNICIPAL CORPORATION OF DELHI
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October 4, 2010 |
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KAMLESH Vs. DELHI DEVELOPMENT AUTHORITY
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July 20, 2010 |
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KAMLESH Vs. STATE
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February 2, 2010 |
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KAMLESH Vs. GOVERNMENT OF NCTD & OTHERS
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May 20, 2010 |
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KAMLESH & ORS Vs. DHARAMVEER & ANR
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May 24, 2010 |
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KAMLESH KUMAR KAMAL Vs. UNION OF INDIA (UOI) AND ORS
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July 30, 2010 |
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KAMLESH VASUDEVA Vs. MUNICIPAL CORPORATION OF DELHI
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April 21, 2010 |
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KAMNI BALI Vs. OM PARKASH VAID
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November 30, 2010 |
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KANCHAN BALA THUKRAL Vs. RADHEYSHYAM MALIK
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January 8, 2010 |
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KANCHANA NARASIMHAN Vs. UNIVERSITY OF DELHI
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January 11, 2010 |
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KANCHI KAMAKOTI PEETAM CHARITABLE TRUST Vs. UNION OF INDIA
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September 28, 2010 |
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KANCHI KAMAKOTI PEETAM CHARITABLE TRUST, SUT ACADE Vs. UNION OF INDIA & ANR
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October 5, 2010 |
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KANGANA MODI AND ORS. Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY AND ANR.
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May 31, 2010 |
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KANHAIYA LAL Vs. UNION OF INDIA
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March 26, 2010 |
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KANNU Vs. DAULAT RAM
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March 22, 2010 |
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KANSHI RAM VERMA Vs. UNION OF INDIA
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December 7, 2010 |
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KANTA SACHDEVA Vs. D.D.A.
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February 1, 2010 |
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KANWAL SAINI Vs. WORKMENÏ¿½S COMPENSATION COMMISSIONER
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January 18, 2010 |
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KANWAR PAL SINGH Vs. UOI
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December 1, 2010 |
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KAPIL KUMAR Vs. STATE
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January 22, 2010 |
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KAPIL MAHAJAN Vs. STATE
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October 8, 2010 |
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KARAM KAUR Vs. HARMESH SINGH
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November 18, 2010 |
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KARAMBIR SINGH Vs. UNION OF INDIA
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October 4, 2010 |
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KARAMBIR SINGH Vs. UOI
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February 2, 2010 |
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KARAMJEET @ TITU Vs. STATE
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April 20, 2010 |
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KARAN MAHENDRU AND ANR Vs. VATIKA PLANTATIONS (P) LTD
|
July 2, 2010 |
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KARAN PROMOTERS P LTD Vs. ERICSSON COMMUNICATIONS PVT LTD
|
November 25, 2010 |
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KARAN RAGHAV EXPORT P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 1, 2010 |
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KARAN SINGH Vs. UNION OF INDIA & ANR.
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April 16, 2010 |
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KARAN SINGH YADAV Vs. UNION OF INDIA (UOI) AND ORS.
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September 17, 2010 |
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KARM KUMAR Vs. UNION OF INDIA
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August 3, 2010 |
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KARMYOGI SHELTERS PVT LTD Vs. BENARSI KRISHNA COMMITTEE
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May 4, 2010 |
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KARNAIL SINGH Vs. UOI
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July 1, 2010 |
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KARTAR SINGH SAUKEEN Vs. STATE
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September 15, 2010 |
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KARTARI DEVI Vs. D.T.C.
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January 21, 2010 |
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KARUN RAJ NARANG Vs. ICICI BANK LIMITED
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December 8, 2010 |
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KAS MOVIE MAKERS PVT LTD Vs. COMMISSIONER OF INCOME TAX II
|
April 19, 2010 |
|
KASHI MANDAL Vs. STATE
|
July 15, 2010 |
|
KASHI NATH ROY Vs. STATE OF BIHAR
|
May 6, 2010 |
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KASHMIRA SINGH Vs. STATE
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January 22, 2010 |
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KASHMIRI LAL Vs. UNION OF INDIA
|
October 8, 2010 |
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KASHMIRI LAL Vs. FINANCIAL COMMISSIONER OF DELHI AND ORS.
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December 13, 2010 |
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KASHWI AGGARWAL Vs. UNITED INDIA INSURANCE CO LTD
|
March 26, 2010 |
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KAUSHALYA DEVI Vs. K L BANSAL
|
March 5, 2010 |
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KAVERI Vs. NEEL SAGAR
|
October 25, 2010 |
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KB COMPUTER FORMS Vs. YK GOEL & ANOTHER
|
January 19, 2010 |
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KEDAR NATH Vs. KISHAN THARU
|
April 19, 2010 |
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KEDAR NATH Vs. VIJAY KUMAR KAPANI
|
July 19, 2010 |
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KEITH ROWE Vs. PRASHANT SAGAR
|
January 15, 2010 |
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KENDER SINGH Vs. CBI
|
September 1, 2010 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. NEELU BHATIA
|
July 16, 2010 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. SHANTI ACHARYA SISINGI
|
November 16, 2010 |
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KENNETH BUILDERS AND DEVELOPERS LTD Vs. UOI
|
July 30, 2010 |
|
KERALA STATE MKTG FED LTD Vs. UNION OF INDIA
|
August 25, 2010 |
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KESHAV AGGARWAL Vs. SUDARSHAN KUMAR BANGA
|
October 20, 2010 |
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KESHO LAL KHULLAR MEMORIAL SOC Vs. D.D.A. AND ANR.
|
October 1, 2010 |
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KESINGA PAPER MILLS PRIVATE LIMITED Vs. MINISTRY OF CORPORATE AFFAIRS REGISTRAR OF COMPANIES
|
June 4, 2010 |
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KESSELS ENGINEERING WORKS PVT. LTD. AND ANR. Vs. THE REGISTRAR OF COMPANIES
|
September 15, 2010 |
|
KETAN DESAI Vs. STATE
|
June 4, 2010 |
|
KEWAL KISHAN Vs. KHURANA KAJ HOUSE
|
October 6, 2010 |
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KHAGOTI DEVI Vs. UNION OF INDIA
|
January 8, 2010 |
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KHARAK SINGH Vs. STATE OF DELHI
|
December 21, 2010 |
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KHARATI RAM KHANNA AND SONS Vs. KRISHNA LUTHRA
|
September 15, 2010 |
|
KHEM CHAND Vs. STATE
|
May 17, 2010 |
|
KHEM CHAND Vs. TIKA RAM
|
April 7, 2010 |
|
KHEM SINGH Vs. ORIENTAL BANK OF COMMERCE
|
November 8, 2010 |
|
KHURSHID Vs. STATE NCT OF DELHI
|
April 23, 2010 |
|
KHURVESH @ PAPPU @ PAHALWAN Vs. STATE
|
January 25, 2010 |
|
KHUSHI RAM DECEASED THR. LRS & ORS. Vs. UNION OF INDIA & ANR.
|
April 16, 2010 |
|
KIMSUK KRISHNA SINHA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
April 9, 2010 |
|
KIRAN Vs. VEENA KUMARI
|
December 13, 2010 |
|
KIRAN BALA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 18, 2010 |
|
KIRAN BEGHRAJ Vs. STATE
|
March 8, 2010 |
|
KIRAN BHARDWAJ AND ANR. Vs. RELIANCE GEN. INSURANCE CO. LTD. AND ORS.
|
June 1, 2010 |
|
KIRAN DEVI Vs. SURJEET YADAV
|
January 18, 2010 |
|
KIRAN HASIJA Vs. ESCORTS SECURITIES LTD. AND ANR.
|
April 21, 2010 |
|
KIRAN HAZRATI Vs. MEENA CHANDNA
|
January 29, 2010 |
|
KIRAN KUMAR Vs. STATE OF DELHI
|
September 22, 2010 |
|
KIRAN MEHLAWAT Vs. STATE
|
February 26, 2010 |
|
KIRAN MOHINI KUMAR & ORS Vs. ANIL KUMAR BHALLA & ORS
|
June 1, 2010 |
|
KIRAN SOOD Vs. HANSRAJ SINGH
|
March 5, 2010 |
|
KIRORIMAL KASHIRAM MARKETING AND AGENCIES PVT LTD Vs. SITA CHAWAL UDYOG MILL TOLLY VILL
|
August 30, 2010 |
|
KISHAN Vs. UOI
|
May 5, 2010 |
|
KISHAN CHAND Vs. GOVT. OF N.C.T. AND ORS.
|
March 12, 2010 |
|
KISHAN CHAND SAINI Vs. KRISHAN SINGH SAINI
|
June 3, 2010 |
|
KISHAN PAL Vs. STATE
|
April 16, 2010 |
|
KISHAN SINGH Vs. STATE
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February 2, 2010 |
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KISHORE KUMAR Vs. L CHUNI LAL KIDARNATH
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January 12, 2010 |
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KISHORE KUMAR KAUL Vs. BSES RAJDHANI POWER LTD
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February 15, 2010 |
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KISHORE KUMAR KAUL Vs. BSES RAJDHANI POWER LTD. AND ORS.
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December 9, 2010 |
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KISMAT RADIO (INDIA) PVT LTD Vs. DHUN RADIO PVT LTD
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November 23, 2010 |
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KISMAT RADIO (INDIA) PVT. LTD., Vs. DHUN RADIO PVT LTD.
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November 23, 2010 |
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KITCHNRAMA FOOD SERVICE EQUIPMENT PVT. LTD. AND ORS. Vs. FOOD INSPECTOR, GOVT. OF NCT OF DELHI
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November 9, 2010 |
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KLA BHARAT COTTAGE INDUSTRIES Vs. U P COOPERATIVE FEDERATION LTD AND ANR
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December 8, 2010 |
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KLAS TAPE COMPANY Vs. VINOD HARDWARE STORE
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May 4, 2010 |
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KOTAK MAHINDRA BANK LTD Vs. HERMONITE ASSOCIATES LTD
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December 22, 2010 |
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KRANTI ARORA Vs. BIRLA VXL LTD
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December 7, 2010 |
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KRISHAK BHARTI CO OPERATIVE LTD Vs. RAMESH CHANDER BAWA
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May 14, 2010 |
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KRISHAN CHANDER Vs. SHIVSHANKAR MENON
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March 12, 2010 |
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KRISHAN CHANDER Vs. SHIV SHANKAR MENON AND ANR.
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February 8, 2010 |
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KRISHAN KUMAR Vs. GOVT OF NCT OF DELHI
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December 20, 2010 |
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KRISHAN KUMAR Vs. FINANCIAL COMMISSIONER
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February 5, 2010 |
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KRISHAN LAL Vs. R N BAKSHI
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May 19, 2010 |
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KRISHAN LAL DUTTA Vs. ISHWER CHAND
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December 22, 2010 |
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KRISHAN MURARI Vs. STATE
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February 11, 2010 |
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KRISHAN PAL Vs. UNION OF INDIA
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July 12, 2010 |
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KRISHAN PAL AND ORS. Vs. MCD AND ORS.
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May 5, 2010 |
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KRISHAN SINGH Vs. UNION OF INDIA (UOI) AND ANR.
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October 28, 2010 |
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KRISHNA Vs. LALA RAM
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December 20, 2010 |
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KRISHNA BASRA Vs. M C D
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March 22, 2010 |
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KRISHNA DEVI Vs. ABRAR AHMAD
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January 27, 2010 |
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KRISHNA DEVI Vs. ESTATE OFFICER IV & ORS
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September 14, 2010 |
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KRISHNA GEARS PVT LTD Vs. GULAB SINGH
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February 19, 2010 |
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KRISHNA KUMARI Vs. RAM SINGH
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August 20, 2010 |
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KRISHNA VACHHAR Vs. HIGH COURT OF DELHI
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October 29, 2010 |
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KRISHNAN MOHAN Vs. CBI
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September 15, 2010 |
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KSB AKTIENGESELLSCHAFT Vs. KSB GLOBAL LIMITED
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June 4, 2010 |
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KULDEEP KAUR Vs. STATE
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December 22, 2010 |
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KULDEEP RAJ SHARMA Vs. GENERAL MANAGER CANARA BANK
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February 9, 2010 |
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KULDEEP SINGH Vs. GOVERNMENT OF NCT DELHI
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March 3, 2010 |
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KULDEEP SINGH HOODA Vs. NARENDER MEHLAWAT
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October 25, 2010 |
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KULSHRESTHA DHINGRA Vs. STATE
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May 10, 2010 |
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KULWANT SINGH Vs. P O INDUSTRIAL TRIBUNAL
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June 3, 2010 |
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KULWANT SINGH Vs. STATE GOVT OF N C T OF DLEHI
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August 18, 2010 |
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KUMAR RITVIJ Vs. BHAWAN KUMAR JHA
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February 5, 2010 |
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KUMAR STEEL INC Vs. IFFCO TOKIO GEN INS CO LTD & ORS
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June 1, 2010 |
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KUMARI ANAMIKA Vs. PRINCIPAL DAULAT RAM COLLEGE AND ORS
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March 23, 2010 |
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KUMARI JYOTI GUPTA Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
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August 17, 2010 |
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KUMARI SEHEJ GUPTA Vs. M L GUPTA
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August 25, 2010 |
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KUMARI UZMA BANO Vs. GOVT OF NCT OF DELHI
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August 5, 2010 |
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KUMKUM Vs. STATE
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September 6, 2010 |
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KUMKUM GUPTA AND ANR. Vs. ALOK GOYLE AND ANR.
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February 11, 2010 |
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KUNAL BOSE Vs. SMT. ANITA BOSE
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May 19, 2010 |
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KUNAL KISHOR Vs. LT. GOVERNOR
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May 21, 2010 |
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KUNDAN INFRASTRUCTURES Vs. NDMC
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October 20, 2010 |
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KUNJ Vs. REGIONAL PROVIDENT FUND
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January 21, 2010 |
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KUNSTOCOM INDIA LTD Vs. IKEA TRADING INDIA LTD
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March 22, 2010 |
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KUNTH SECURITIES PVT LTD Vs. PUNJAB AND SIND BANK LTD
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September 7, 2010 |
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KUNTI DEVI Vs. SHEHNAZ MANSOOR
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July 26, 2010 |
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KUREY Vs. DALIP
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July 1, 2010 |
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KUSUM RANJAN Vs. RAJESH KUMAR
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December 6, 2010 |
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L AND T TRANSPORTATION INFRASTRUCTURE LTD Vs. MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS
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March 26, 2010 |
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L C SHARMA Vs. P C SHARMA AND CO
|
October 8, 2010 |
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L G ELECTRONICS Vs. COMMISSIONER OF TRADE AND TAXES
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January 29, 2010 |
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L I C OF INDIA Vs. SHANTA GUPTA
|
December 10, 2010 |
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L M MADHAN Vs. MCD
|
July 23, 2010 |
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L.K. INDIA PRIVATE LIMITED AND Vs. SCHNEIDER ELECTRIC INDIA PRIVATE LIMITED
|
October 18, 2010 |
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L.R. SHARMA AND CO. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 13, 2010 |
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LABH CHAND JAIN Vs. SHRI SUGAN CHAND JAIN
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July 2, 2010 |
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LABHU LAL Vs. SANDHYA GUPTA
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September 28, 2010 |
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LACHHMAN DASS Vs. UOI
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May 4, 2010 |
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LACHMAN DASS BHATIA Vs. COMMISSIONER OF INCOME TAX
|
October 28, 2010 |
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LACHMAN DASS BHATIA HINGWALA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 24, 2010 |
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LACOSTE AND ANR. Vs. GLOBAL IMPEX INDIA
|
December 6, 2010 |
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LADDAN STEEL WARE MFG. CO. Vs. C.C. (IMPORT & GENERAL), NEW DELHI
|
September 7, 2010 |
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LADLEY MOHAN Vs. UNION OF INDIA (UOI) AND ORS.
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May 4, 2010 |
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LAJPAT RAI MADAN Vs. NEW INDIA ASSURANCE CO LTD
|
March 12, 2010 |
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LAJPAT RAI SOBTI Vs. GOVT. OF NCT OF DELHI
|
September 20, 2010 |
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LAKHANI RUBBER WORKS Vs. RITZY POLYMERS
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February 1, 2010 |
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LAKHANI RUBBER WORKS Vs. RITZY POLYMERS
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January 19, 2010 |
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LAKHI RAM SOLANKI Vs. ONKAR NATH
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March 10, 2010 |
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LAKHMINDER SINGH BRAR Vs. UOI
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September 16, 2010 |
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LAL CHAND THR LRS Vs. UNION OF INDIA AND ANR.
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May 11, 2010 |
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LAL DEV PARSAD Vs. STATE
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March 25, 2010 |
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LAL PRATAP SINGH Vs. KANWAR LAL
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August 9, 2010 |
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LAL SINGH Vs. STATE NCT OF DELHI
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November 18, 2010 |
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LALA SRI KISHAN DAS GUPTA Vs. VED PRAKASH GUPTA
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December 1, 2010 |
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LALIT Vs. GOVT OF NCT
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May 7, 2010 |
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LALIT BENIWAL Vs. STATE
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August 18, 2010 |
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LALIT BHASIN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
March 17, 2010 |
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LALIT GARG Vs. STATE
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September 21, 2010 |
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LALIT GULATI Vs. GOVERNMENT OF NCT OF DELHI
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December 2, 2010 |
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LALIT JAIN Vs. STATE
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March 23, 2010 |
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LALIT KUMAR Vs. STATE
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February 11, 2010 |
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LALIT KUMAR Vs. MAMTA
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May 11, 2010 |
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LALIT KUMAR Vs. ANIL KUMAR
|
September 24, 2010 |
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LALIT KUMAR @ SONU Vs. STATE OF NCT OF DELHI
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September 20, 2010 |
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LALIT KUMAR MALHOTRA Vs. JASBIR KAUR SOHAL
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February 15, 2010 |
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LALIT KUMAR MALHOTRA Vs. JASBIR KAUR SOHAL
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February 16, 2010 |
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LALIT KUMAR VIMAL Vs. SECRETARY HEALTH
|
November 29, 2010 |
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LALOO ALIAS LALOO GHAI Vs. STATE
|
March 4, 2010 |
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LANCE NAIK BANWART LAL Vs. UNION OF INDIA (UOI) AND ORS.
|
December 23, 2010 |
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LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
|
September 8, 2010 |
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LARSEN AND TOUBRO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 19, 2010 |
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LARSEN AND TOURBO LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 14, 2010 |
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LATA CHAUHAN Vs. L S BISHT
|
July 20, 2010 |
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LATE BRIJ KISHORE THROUGH VISHNU SAXENA Vs. ASSISTANT COMMISSIONER (SOUTH), DEPARTMENT OF FOOD AND SUPPLY AND ANR.
|
December 14, 2010 |
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LATE SH RAVI ARYA Vs. MEENAKSHI
|
August 5, 2010 |
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LATHA VENKATARAMAN Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD
|
December 2, 2010 |
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LAXMAN OVERSEAS Vs. UNION OF INDIA
|
January 25, 2010 |
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LAXMI Vs. STATE
|
September 28, 2010 |
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LAXMI CABLE CO Vs. STATE
|
August 25, 2010 |
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LAXMI COOP GROUP HOUSING SOCIETY LTD Vs. REGISTRAR COOP SOCIETY
|
July 6, 2010 |
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LAXMI MANDAL Vs. DEEN DAYAL HARINAGAR HOSPITAL
|
June 4, 2010 |
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LAXMI VISHNU TEXTILES Vs. INDIABULLS CREDIT SERVISES LTD
|
February 24, 2010 |
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LEATHER TECH Vs. GOVT OF NCT OF DELHI & ORS
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May 31, 2010 |
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LEELA DEVI Vs. SARLA GARG
|
August 6, 2010 |
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LEELA SHARMA Vs. DIRECTOR OF EDUCATION
|
March 8, 2010 |
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LEELA SHARMA Vs. GOVT OF NCT OF DELHI
|
June 2, 2010 |
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LEENA JOSEPH Vs. FAZIL
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March 12, 2010 |
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LEKH RAJ SINGH Vs. UOI & ORS.
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June 1, 2010 |
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LEMON EXIM PRIVATE LIMITED Vs. VINTON HEALTHCARE LIMITED
|
December 15, 2010 |
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LIAKAT ALI Vs. AFSAR KHAN
|
August 19, 2010 |
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LLOYD INSULATIONS (INDIA) Vs. AGM BMD DIVISION
|
May 12, 2010 |
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LODHI PROPERTY COMPANY LTD. Vs. UNDER SECRETARY, DEPARTMENT OF REVENUE
|
April 16, 2010 |
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LOTUS TRANS TRAVELS P. LTD Vs. COMMISSIONER OF INCOME TAX
|
December 24, 2010 |
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LOUIS VUITTON MALLETIER Vs. ATUL JAGGI
|
May 13, 2010 |
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LOVE JAIN Vs. MANAK CHAND JAIN
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October 19, 2010 |
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LOVELEENA (INDIA) AND ORS. Vs. SYNDICATE BANK
|
May 13, 2010 |
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LT GEN C K KAPUR Vs. GURUJI KA ASHRAM
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January 6, 2010 |
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LT. CDR. NARENDER Vs. MS. SMITA
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October 20, 2010 |
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LT. COL. ASHOK M. CHACKO RETD. Vs. UOI & ORS.
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June 2, 2010 |
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LT. COL. NAFE SINGH BHARDWAJ Vs. LT. GOVERNOR OF DELHI AND ORS.
|
October 20, 2010 |
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LT. GOVERNOR OF DELHI Vs. S.C. GUPTA AND ORS.
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September 29, 2010 |
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LUCAS INDIAN SERVICES LTD Vs. SANJAY KUMAR AGARWAL
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August 25, 2010 |
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LUSH HAIR AND BEAUTY CLINIC Vs. SUNITA HOODA
|
February 5, 2010 |
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LUXMI Vs. MOHINDER PRASAD
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March 8, 2010 |
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M B PAHARI Vs. UNION OF INDIA
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March 3, 2010 |
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M C AGGRAWAL Vs. INDIAN INSTITUTE OF TECHNOLOGY
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December 22, 2010 |
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M DANIEL GNANAM Vs. DELHI SEHAKARI NAGRIK BANK LTD
|
April 13, 2010 |
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M K BAINIWAL Vs. UOI
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February 18, 2010 |
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M K BAINIWAL Vs. UNION OF INDIA
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March 11, 2010 |
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M K BAINIWAL Vs. UNION OF INDIA
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March 26, 2010 |
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M K GUPTA Vs. CBI
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September 15, 2010 |
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M K MODI Vs. U K MODI
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May 19, 2010 |
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M K PLASTIC Vs. GOVT OF NCT OF DELHI
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August 30, 2010 |
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M K SHARMA Vs. UOI
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September 23, 2010 |
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M K TYAGI Vs. K L AHUJA
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August 5, 2010 |
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M L BANGA Vs. CHIEF GENERAL MANAGER
|
March 11, 2010 |
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M L GUPTA Vs. DCM FINANCIAL SERVICES LTD
|
January 20, 2010 |
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M L MEENA Vs. STATE
|
June 2, 2010 |
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M M CHHABRA AND SONS Vs. COLOUR PLUS FASHIONS LTD
|
July 28, 2010 |
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M M SHARMA Vs. DIRECTORATE OF EDUCATION
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July 1, 2010 |
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M M T C LTD Vs. BELECOM J V
|
February 17, 2010 |
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M P SETHI (RETD ) AND ORS Vs. UNION OF INDIA AND ANR
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July 12, 2010 |
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M R CHAWLA Vs. UNIVERSITY OF DELHI
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February 22, 2010 |
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M S YADAV Vs. OM PRAKASH
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November 2, 2010 |
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M T Z INDUSTRIES LTD Vs. K C KHOSLA
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July 6, 2010 |
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M. AGARWAL PROCESSING INDUSTRIE Vs. UOI & ANR.
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April 26, 2010 |
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M.K. AHUJA Vs. SYNDICATE BANK
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September 23, 2010 |
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M.L. MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
|
April 26, 2010 |
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M.M. RAI KHANNA AND ANR. Vs. THE STATE AND ANR.
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August 31, 2010 |
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M.M.T.C. LIMITED Vs. MUKTA SONS
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March 15, 2010 |
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M.R. MAURYA Vs. TRIBAL-CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD. (TRIFFED) AND ORS.
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October 26, 2010 |
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M/S DARSHMESH TOURIST TAXI SER. Vs. KANTA PRASAD SHARMA & ORS.
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May 5, 2010 |
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M/S. SPLENDOR LAND BASE LIMITED Vs. M/S. MIRAGE INFRA LIMITED AND ANOTHER
|
February 8, 2010 |
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M/S. VIJAY TRADING & TRANSPORT CO. Vs. CENTRAL WAREHOUSING CORPORATION
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February 19, 2010 |
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MACE PLASTRONICS PVT LTD Vs. REGISTRAR OF COMPANIES
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September 28, 2010 |
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MACHINE TOOLS INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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October 26, 2010 |
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MADAN LAL Vs. STATE N.C.T. OF DELHI
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March 22, 2010 |
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MADAN LAL Vs. RAM PRATAP
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December 2, 2010 |
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MADAN LAL MAURYA Vs. PRATAP SINGH
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February 16, 2010 |
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MADAN MOHAN Vs. PREM LATA MALHOTRA
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May 10, 2010 |
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MADAN MOHAN Vs. JAWAHAR LAL
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December 2, 2010 |
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MADAN MOHAN SARASWAT ALIAS SHARMA Vs. SANTOSH AGARWAL AND ANR
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December 14, 2010 |
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MADHU BALA Vs. SHRIRAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION
|
December 21, 2010 |
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MADHU BALA Vs. PREM BAHADUR SAXENA
|
July 19, 2010 |
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MADHU MEHRA Vs. PRITPAL SINGH
|
June 1, 2010 |
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MADHU RANI Vs. GAGAN TYAGI
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April 28, 2010 |
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MADHU SHARMA Vs. RAM AVADH YADAV
|
February 1, 2010 |
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MADHURKAR GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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November 25, 2010 |
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MADHWI SHARMA AHLUWALIA Vs. STATE
|
November 29, 2010 |
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MAGNOSTAR TELECOMMUNICATIONS Vs. KOTAK MAHINDRA BANK LTD
|
March 8, 2010 |
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MAGNUM AVIATION PVT LTD Vs. STATE
|
August 27, 2010 |
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MAHABIR PRASAD Vs. STATE
|
September 27, 2010 |
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MAHABIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
August 9, 2010 |
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MAHABIR SINGH Vs. BHARAT HOTELS LTD
|
February 4, 2010 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CHEM EXPO INDIA LTD
|
January 7, 2010 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. HARYANA TELECOM LTD
|
March 18, 2010 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. HARYANA TELECOM LIMITED
|
February 16, 2010 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. SUMAN SHARMA
|
December 6, 2010 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. BHARAT BHUSHAN SHARMA
|
December 6, 2010 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. ARYA CO-OPERATIVE HOUSING SOCIETY LTD
|
October 19, 2010 |
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MAHANAGAR TELEPHONE NIGAM LTD. Vs. SHRI TRIBHUVAN YADAV
|
April 15, 2010 |
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MAHARAJDIN Vs. STATE OF DELHI
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April 21, 2010 |
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MAHARASHTRA FREIGHT CARRIERS PVT LTD Vs. KUSUM LATA
|
June 1, 2010 |
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MAHAVEER PRASAD SHARMA Vs. CBI
|
November 22, 2010 |
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MAHAVIR Vs. STATE
|
March 15, 2010 |
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MAHAVIR PARSHAD LAMBORIA Vs. JOGINDER KAUR
|
March 12, 2010 |
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MAHAVIR SINGH Vs. GOVT OF NCT OF DELHI
|
February 1, 2010 |
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MAHENDER Vs. TULI RAM
|
July 2, 2010 |
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MAHENDER KUMAR Vs. STATE
|
September 13, 2010 |
|
MAHENDER KUMAR Vs. STATE
|
September 9, 2010 |
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MAHENDER SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
|
February 26, 2010 |
|
MAHENDER SINGH Vs. STATE
|
May 17, 2010 |
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MAHENDER SINGH Vs. DELHI TRANSPORT CORPORATION & ANR
|
May 12, 2010 |
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MAHENDER SINGH SACHDEVA Vs. KAILASH RANI WADHWAN
|
October 8, 2010 |
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MAHENDRA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 10, 2010 |
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MAHENDRA SINGH Vs. UOI
|
September 15, 2010 |
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MAHESH ALIAS DABBU Vs. STATE GOVT OF NCT OF DELHI
|
December 8, 2010 |
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MAHESH CHAND Vs. RAMESH CHAND
|
October 29, 2010 |
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MAHESH CHAND GOYAL Vs. GENIOUS PROMOTERS AND DEVELOPERS PVT LTD
|
May 31, 2010 |
|
MAHESH CHANDER Vs. STATE
|
April 7, 2010 |
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MAHESH KANTILAL ZAVERI Vs. UNION OF INDIA
|
July 26, 2010 |
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MAHESH KUMAR Vs. KAMAL KANTA SHARMA
|
April 16, 2010 |
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MAHESH KUMAR Vs. LEARNED DISTRICT AND SESSIONS JUDGE AND ORS.
|
April 26, 2010 |
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MAHESH KUMAR Vs. STATE
|
March 2, 2010 |
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MAHESH KUMAR RATHI Vs. STATE
|
July 23, 2010 |
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MAHESH VASWANI AND ORS. Vs. K.M. CHANDRASEKHAR AND ORS.
|
February 22, 2010 |
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MAHESHWAR SINGH Vs. INDOMAG STEEL TECHNOLOGY LTD
|
April 19, 2010 |
|
MAHIKA ENTERPRISES Vs. STATE (NCT OF DELHI)
|
October 1, 2010 |
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MAHINDER Vs. STATE (N.C.T. OF DELHI)
|
June 4, 2010 |
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MAHINDER KUMAR JAIN Vs. GURU CO OP G H SOCY
|
February 26, 2010 |
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MAHINDER PAL Vs. DELHI TRANSPORT CORP
|
September 13, 2010 |
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MAHINDER PAL GUPTA Vs. NARENDER PAL MAHAJAN
|
December 13, 2010 |
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MAHINDER SINGH Vs. FINANCIAL COMMISIONER
|
February 25, 2010 |
|
MAHINDER SINGH Vs. STATE
|
October 29, 2010 |
|
MAHIPAL SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 11, 2010 |
|
MAJ GEN V K SINGH Vs. UNION OF INDIA
|
December 8, 2010 |
|
MAJOR ALOK SHUKLA Vs. UNION OF INDIA
|
September 13, 2010 |
|
MAJOR DHAN SINGH Vs. UNION OF INDIA
|
December 1, 2010 |
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MAJOR GENERAL KAPIL MEHRA Vs. UNION OF INDIA
|
December 24, 2010 |
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MAJOR MUKUL BAJPAI Vs. UOI
|
February 10, 2010 |
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MAKSOOD Vs. COMMISSIONER SECRETARY LAND AND BUILDING DEPARTMENT
|
August 30, 2010 |
|
MALA TANDON THUKRAL Vs. DIRECTOR OF EDUCATION
|
January 28, 2010 |
|
MALANPUR STEEL LIMITED Vs. SPICE JET LIMITED
|
July 14, 2010 |
|
MALIK BHUPINDER SINGH Vs. RAJ GUPTA
|
June 4, 2010 |
|
MALIK MOHAMMED TAHSEEN Vs. SYED AIJAZ HASAN
|
December 20, 2010 |
|
MAM KAUR Vs. STATE
|
December 3, 2010 |
|
MAMEET KAUR ANAND Vs. PAWANDEEP SINGH
|
January 6, 2010 |
|
MAMTA GUPTA Vs. SUNIL JINDAL
|
February 8, 2010 |
|
MANAGEMENT OF ASHOK HOTEL Vs. DELHI ADMINISTRATION & ORS
|
May 10, 2010 |
|
MANAGEMENT OF ASHOK HOTEL Vs. DELHI ADMINISTRATION & ORS
|
April 16, 2010 |
|
MANAGEMENT OF D T C Vs. KISHAN LAL
|
May 17, 2010 |
|
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. SUKHBIR SINGH
|
December 23, 2010 |
|
MANAGEMENT OF ECE INDUSTRIES LTD Vs. KAMAL KUMAR PURI
|
February 24, 2010 |
|
MANAGEMENT OF FLOOD CONTROL DEPARTMENT Vs. S K MANOCHA AND ANR
|
October 25, 2010 |
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MANAGEMENT OF GARRISON ENGINEER Vs. BACHHU SINGH
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February 24, 2010 |
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MANAGEMENT OF HPL INDIA LTD Vs. SECRETARY (LABOUR), GOVT OF NCT OF DELHI & ANOTHER
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May 24, 2010 |
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February 26, 2010 |
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MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. BHANWAR SINGH
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May 24, 2010 |
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MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. DELHI ADMINISTRATION
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April 20, 2010 |
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MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN
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March 17, 2010 |
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MANAGING COMMITTEE DIWAN CHAND ARYA SENIOR SECONDARY SCHOOL Vs. DIRECTOR OF EDUCATION
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February 24, 2010 |
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MANBIR S SACHDEV Vs. INDIAN COUNCIL OF AGRICULATURAL RESEARCH
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July 5, 2010 |
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MANEESH SINGHAL Vs. GOVT OF NCT OF DELHI
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January 25, 2010 |
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MANGAT RAM Vs. ASHOK KUMAR SHARMA
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March 5, 2010 |
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MANGAT RAM Vs. ASHOK KUMAR SHARMA
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March 22, 2010 |
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March 23, 2010 |
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July 7, 2010 |
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December 7, 2010 |
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January 21, 2010 |
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December 7, 2010 |
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August 25, 2010 |
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January 6, 2010 |
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March 12, 2010 |
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September 1, 2010 |
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November 11, 2010 |
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February 11, 2010 |
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November 24, 2010 |
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February 11, 2010 |
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December 24, 2010 |
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March 17, 2010 |
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April 21, 2010 |
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December 10, 2010 |
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May 6, 2010 |
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March 10, 2010 |
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November 19, 2010 |
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December 7, 2010 |
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July 30, 2010 |
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July 9, 2010 |
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November 29, 2010 |
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August 19, 2010 |
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May 4, 2010 |
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MUKESH Vs. STATE
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May 31, 2010 |
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MUKESH Vs. STATE
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March 10, 2010 |
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MUKESH Vs. STATE
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November 15, 2010 |
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MUKESH ASHOK GUNDECHA Vs. GOVT. OF NCT OF DELHI
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January 7, 2010 |
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MUKESH BHATT Vs. CENTRAL REGISTRAR COOPERATIVE SOCIETIES
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July 2, 2010 |
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MUKESH CHAND Vs. STATE GOVT OF N CT OF DELHI
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February 1, 2010 |
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MUKESH CHANDER KUMAR Vs. SUMAN BENIWAL
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August 6, 2010 |
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MUKESH GARG Vs. O.J. FINANCIAL SERVICES LTD
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February 15, 2010 |
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MUKESH HANS AND ANR. Vs. SMT. UMA BHASIN AND ORS.
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August 16, 2010 |
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MUKESH KAPOOR Vs. SHRI MUNNA LAL AND ORS.
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May 24, 2010 |
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MUKESH KHADARIA Vs. DCM SHRIRAM CONSOLIDATED LIMITED AN INDIAN COMPANY
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March 25, 2010 |
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MUKESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
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September 13, 2010 |
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MUKESH KUMAR Vs. STATE (NCT OF DELHI)
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July 19, 2010 |
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MUKESH KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ANR.
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January 25, 2010 |
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MUKESH MEHRA Vs. B S E S YAMUNA POWER LTD
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February 18, 2010 |
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MUKESH SETH Vs. A B LAL AND SONS
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April 16, 2010 |
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MUKESH SINGH Vs. INSPECTOR GENERAL CISF AND ORS.
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September 20, 2010 |
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MUKESH SINGH ALIAS LICHI Vs. STATE NCT OF DELHI
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April 29, 2010 |
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MUKHTIAR SINGH Vs. SANT RAM
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October 25, 2010 |
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MUKUND LAL Vs. COMMISSIONER OF POLICE DELHI
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July 30, 2010 |
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MULEMA DEVI @ SULEMA DEVI & ORS. Vs. MOHAMMAD AARIF & ORS.
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April 7, 2010 |
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MULTICHANNEL TECHNICAL SERVICES PRIVATE LIMITED Vs. STATE
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April 7, 2010 |
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MULTIPLEX TRADING AND INDUSTRIAL CO LTD Vs. INCOME TAX OFFICER
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July 26, 2010 |
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MULTIPURPOSE TRAINING CENTER Vs. GOVT OF NCT OF DELHI
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February 24, 2010 |
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MULTIPURPOSE TRAINING CENTRE Vs. GOVERNMENT OF NCT
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November 30, 2010 |
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MUMTAZ BEGUM AND ORS. Vs. MOHD. KHAN
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January 12, 2010 |
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MUNCHUR INDUSTRIES LTD Vs. MARUTI UDYOG LTD
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January 8, 2010 |
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MUNDHE KAILAS MAHARUDRA Vs. AIIMS, NEW DELHI & ORS.
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September 28, 2010 |
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MUNDHE KAILAS MAHARUDRA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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November 29, 2010 |
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MUNICIPAL COROPORATION OF DELHI Vs. RAM NIWAS
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July 27, 2010 |
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MUNICIPAL CORP OF DELHI Vs. WORKMEN AS REPRESENTED BY DELHI MUNICIPAL KARAMCHARI EKTA UNION & ANOTHER
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May 19, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DAS
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April 30, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. MAJOR GENERAL INDERPAL SINGH KAHAI S/O KAMWAR SINGH KAHAI AND
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April 21, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. R L CHUGH
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July 8, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. SH. V.K. JAIN
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April 27, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. RISHI BUILDERS ENGINEERS AND CONTRACTORS
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November 26, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAJENDRA CABINET HOUSE
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November 23, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. CHATAR SINGH
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July 28, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. MANOJ GUPTA
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August 4, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. SANGEETA BANSAL
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August 18, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. SARDARI MAL RATTAN LAL JAIN TRUST
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August 25, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. RISHI PAL
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October 27, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. JAGDEEP RAJ SINGH
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October 5, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. SH. S.R. HASSAN
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April 19, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. SH. DINESH NAGAR
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April 19, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. SH. B.L. SHARMA
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April 19, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. PRABHAT CONSTRUCTION AND ANR.
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March 17, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. H C SINGHAL
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December 3, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. PARSHOTTAM LAL GUPTA
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December 9, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAMU SINGH
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December 8, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN NAMELY VIRENDRA KUMAR RAM NATH RAM KUMAR AND MOHAN LAL
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January 6, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. PRADEEP OIL MILLS P LTD
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January 15, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. HOSPITAL EMPLOYEES UNION
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March 8, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. BHARAT BHUSHAN
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March 22, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. RANBIR
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June 3, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. VEER BAHADUR
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June 3, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. BANSO DEVI
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June 4, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. DINESH KUMAR SANGAL
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March 26, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. VIJAY SINGH & ORS.
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April 5, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. BHATERI & ANR
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May 5, 2010 |
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MUNICIPAL CORPORATION OF DELHI Vs. HOLISTIC FARMS PVT. LTD
|
May 5, 2010 |
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MUNICIPAL CORPORATION OF DELHI & OTHERS Vs. RANI DEVI & ANOTHER
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April 12, 2010 |
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MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISS Vs. LMN INVESTMENTS & AGRICULTURE PVT LTD
|
May 5, 2010 |
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MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISS Vs. B&G CAF PVT LTD
|
May 5, 2010 |
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MUNISH BHALLA Vs. STATE
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November 25, 2010 |
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MUNISH MEHRA Vs. RATNA MEHRA
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February 22, 2010 |
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MUNISH OHRI Vs. VIMLA MANCHANDA
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May 4, 2010 |
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MUNNA ALIAS MUNNA KHAN Vs. STATE
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November 24, 2010 |
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MUNNA LAL Vs. OM PRAKASH KAPOOR
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September 30, 2010 |
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MURALIDHAR CHANDRAKANT BHANDARE Vs. UNION OF INDIA
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July 5, 2010 |
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MURARI LAL Vs. SUNDER SINGH
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September 24, 2010 |
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MURARI LAL CHAUDHARY Vs. STATE
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February 9, 2010 |
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MUSADDI KHAN Vs. UNION OF INDIA
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March 22, 2010 |
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MUSHARRAT ALI Vs. RAIS AZAM
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April 22, 2010 |
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MUSHTAK Vs. STATE
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January 14, 2010 |
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MUTALLIB Vs. SUNIL JAIN
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October 6, 2010 |
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N BALAKRISHNAN Vs. NEHRU MEMORIAL MUSEUM AND LIBRARY SOCIETY
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October 25, 2010 |
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N D M C Vs. RAKESH KUMAR SHUKLA
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January 7, 2010 |
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N D TIWARI Vs. ROHIT SHEKHAR
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November 12, 2010 |
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N G NANDA Vs. GURBAX SINGH
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October 18, 2010 |
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N K KRISHNAN KUMAR AND ORS Vs. UNION OF INDIA (UOI) AND ORS
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December 23, 2010 |
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N L MANCHANDA Vs. CENTRAL BUREAU OF INVESTIGATION
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December 22, 2010 |
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N T P C LTD Vs. MOHD SAMAD KHAN
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March 9, 2010 |
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N THUKHANKHUP Vs. NCB
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November 23, 2010 |
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N. KIRPAL SINGH Vs. S. HARCHAN
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November 15, 2010 |
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N. USHA Vs. DIRECTOR OF EDUCATION AND ORS.
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October 29, 2010 |
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N.D.M.C. Vs. AFTAB SINGH
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November 23, 2010 |
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N.T.P.C. LTD. Vs. MOHD. SAMAD KHAN
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March 9, 2010 |
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NAEEM ALIAS ABID Vs. STATE
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November 2, 2010 |
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NAFED Vs. STATE
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November 30, 2010 |
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NAGESHWAR PANDEY Vs. STATE
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September 9, 2010 |
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NAGRIK SANGARSH SAMITI Vs. UNION OF INDIA
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March 26, 2010 |
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NAHATA TRADERS AND BUILDERS PVT LTD Vs. DIRECTOR GENERAL ARCHAEOLOGICAL SURVEY OF INDIA
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October 26, 2010 |
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NAIB SUBEDAR K C JENA Vs. UNION OF INDIA
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February 1, 2010 |
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NAIK JAGANNATH PAL Vs. UNION OF INDIA (UOI) AND ORS.
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February 1, 2010 |
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NAIK JAIVIR Vs. UNION OF INDIA (UOI) AND ORS.
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August 27, 2010 |
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NAIK RAMESH CHANDER Vs. UNION OF INDIA (UOI) AND ORS.
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November 25, 2010 |
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NAKUL KOHLI Vs. STATE
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July 9, 2010 |
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NALBIR Vs. STATE GOVT OF NCT OF DELHI
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February 4, 2010 |
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NAMGYAL DOLKAR Vs. GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS
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December 22, 2010 |
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NAMGYAL INSTITUTE FOR RESEARCH ON LADAKHI ART AND CULTURE AND ANR. Vs. TURNER MORRISON LTD.
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January 15, 2010 |
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NAND KISHORE Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
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July 7, 2010 |
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NAND KISHORE @ NANDA Vs. STATE OF DELHI
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April 20, 2010 |
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NANDAN SINGH MANRAL Vs. STATE
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September 24, 2010 |
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NANDITA CHAUDHARY Vs. SURAT SINGH RAO
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February 2, 2010 |
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NANDJI Vs. RENUTROL LIMITED
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March 12, 2010 |
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NANKO DAVI Vs. STATE
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December 6, 2010 |
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NANNU GUPTA @ BABLU Vs. STATE
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January 18, 2010 |
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NANNU MAL JAIN Vs. ISHWAR SINGH
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January 29, 2010 |
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NARAIN DASS Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
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February 24, 2010 |
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NARAIN SINGH Vs. SHANTI DEVI
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February 24, 2010 |
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NARAYAN DASS Vs. ASHOK KUMAR ALIAS AGASTYA
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October 21, 2010 |
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NARAYAN DIWAKAR Vs. UOI
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August 30, 2010 |
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NARAYAN KUMAR Vs. STATE (N.C.T. OF DELHI)
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February 24, 2010 |
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NARCOTIC CONTROL BUREAU Vs. NARESH KUMAR JAIN
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July 16, 2010 |
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NARCOTICS CONTROL BUREAU Vs. NARESH KUMAR JAIN
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November 2, 2010 |
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NARCOTICS CONTROL BUREAU Vs. NAFE SINGH
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September 29, 2010 |
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NARCOTICS CONTROL BUREAU Vs. AMIT KOHLI
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September 29, 2010 |
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NARCOTICS CONTROL BUREAU Vs. ALLAUDDIN ALIAS MIR ALIAS MALIK
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December 16, 2010 |
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NARENDER KUMAR Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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December 14, 2010 |
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NARENDER MANN Vs. STATE (GOVT. OF N.C.T. OF DELHI)
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January 25, 2010 |
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NARENDER NATH NANDA Vs. STATE
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July 1, 2010 |
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NARENDER SINGH ARORA Vs. STATE GOVT OF NCT DELHI
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September 1, 2010 |
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NARESH Vs. STATE (N.C.T. OF DELHI)
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March 22, 2010 |
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NARESH Vs. STATE NCT OF DELHI
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May 12, 2010 |
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NARESH BATRA Vs. UOI
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November 2, 2010 |
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NARESH JAIN Vs. KRISHNA RANI
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December 14, 2010 |
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NARESH KUAMR Vs. STATE
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August 18, 2010 |
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NARESH KUMAR Vs. UNION OF INDIA
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July 14, 2010 |
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NARESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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February 24, 2010 |
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NARESH KUMAR Vs. STATE
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November 25, 2010 |
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NARESH KUMAR Vs. GOVT. OF NCT OF DELHI
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March 4, 2010 |
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NARESH KUMAR Vs. DAYA NAND
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March 25, 2010 |
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NARESH KUMAR JAIN Vs. UNION OF INDIA
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May 21, 2010 |
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NARESH SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
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March 16, 2010 |
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NARESH YADAV Vs. STATE
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July 16, 2010 |
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NARGIS AND ORS. Vs. DDA AND ORS.
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May 24, 2010 |
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NARINDER Vs. JAI LAL
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August 30, 2010 |
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NARVADA AGGARWAL ALIAS NISHU DALAL Vs. MADAN LAL GOEL
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July 5, 2010 |
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NASEEM Vs. ALI MOHD
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July 23, 2010 |
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NASEEM BEGUM Vs. DELHI TRANSPORT CORPORATION
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January 21, 2010 |
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NASEERUDDIN Vs. STATE OF ANDHRA PRADESH AND ANR.
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August 5, 2010 |
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NATASHA KOHLI Vs. MON MOHAN KOHLI
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September 24, 2010 |
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NATASHA KOHLI Vs. MAN MOHAN KOHLI
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April 21, 2010 |
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NATHI RAM Vs. GOVT. OF NCT OF DELHI AND ORS.
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November 18, 2010 |
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NATHU LAL VAISHI Vs. G S KAMAL ADVOCATE
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January 12, 2010 |
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NATHU RAM JAIN Vs. DELHI DEVELOPMENT AUTHORITY
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September 21, 2010 |
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NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. ALIMENTS S A
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September 6, 2010 |
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NATIONAL AGRICULTURE Vs. UNION OF INDIA
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March 4, 2010 |
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NATIONAL AIRPORTS AUTHORITY Vs. SUDERSHAN KUMAR
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July 1, 2010 |
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NATIONAL AVIATION COMPANY OF INDIA LTD. (ERSTWHILE VAYUDOOT LIMITED) Vs. ASHOK KUMAR PARMAR AND ANR.
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November 9, 2010 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. ANTIA ELECTRICALS PVT LTD
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July 9, 2010 |
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NATIONAL COOPERATIVE UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO III
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March 2, 2010 |
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NATIONAL DAIRY DEVELOPMENT BOARD Vs. UNION OF INDIA AND THE COMPTROLLER AND AUDITOR GENERAL
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January 27, 2010 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LTD.
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January 22, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ANDHRA EXPRESSWAY LIMITED
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January 29, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL
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January 14, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. OSE-GIL J.V.
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March 11, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UNITECH NCC JOINT VENTURE
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August 30, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BSC RBM PATI
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July 14, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UNITECH NCC JOINT VENTURE
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March 8, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. YOU ONE MAHARIA J.V.
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September 21, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. YOU ONE-MAHARIA
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February 22, 2010 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ANDHRA EXPRESSWAY LIMITED
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April 29, 2010 |
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NATIONAL HYDRO ELECTRIC POWER CORP. Vs. CIMCO BIRLA LTD
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January 19, 2010 |
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NATIONAL HYDROELECTRIC POWER CORP. LTD. Vs. KARAM CHAND THAPAR AND BROS (CS) LTD. AND ANR.
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February 11, 2010 |
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NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. INDUSTRIAL TRIBUNAL NO. 1 AND ANR.
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April 26, 2010 |
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NATIONAL INSURANCE CO LTD Vs. RAJESH JHA
|
September 9, 2010 |
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NATIONAL INSURANCE CO LTD Vs. MUKESH TEMPO SERVICE
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November 23, 2010 |
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NATIONAL INSURANCE CO LTD Vs. KALAWATI BHATT
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March 10, 2010 |
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NATIONAL INSURANCE CO LTD Vs. ANSHU GUPTA
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June 1, 2010 |
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NATIONAL INSURANCE CO LTD Vs. PUSHPA
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June 2, 2010 |
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NATIONAL INSURANCE CO LTD Vs. RANJITA GHOSH
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June 4, 2010 |
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NATIONAL INSURANCE CO LTD Vs. GURUDEV
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January 11, 2010 |
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NATIONAL INSURANCE CO LTD Vs. SANTOSH TIRKEY
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February 24, 2010 |
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NATIONAL INSURANCE CO LTD Vs. KAVITA CHOPRA
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March 8, 2010 |
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NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR SAR & ANR
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May 31, 2010 |
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NATIONAL INSURANCE CO. LTD. Vs. SANJU BALA AND ORS.
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April 20, 2010 |
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NATIONAL INSURANCE CO. LTD. Vs. SHAKUNTALA AND ORS.
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January 11, 2010 |
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NATIONAL INSURANCE CO. LTD. Vs. NIRMAL KAUR AND ORS.
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May 24, 2010 |
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NATIONAL INSURANCE CO. LTD. Vs. KANWALJEET KAUR & ORS.
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July 16, 2010 |
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NATIONAL INSURANCE CO. LTD. Vs. SUSHIL KUMAR & ORS.
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January 14, 2010 |
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NATIONAL INSURANCE COMPANY Vs. ATAM PARKASH & ORS
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May 24, 2010 |
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NATIONAL INSURANCE COMPANY LTD Vs. AKHILESH
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December 10, 2010 |
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NATIONAL INSURANCE COMPANY LTD Vs. R.P. SHARMA
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August 11, 2010 |
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NATIONAL INSURANCE COMPANY LTD Vs. ALL INDIA GENERAL INSURANCE SC ST EMPLOYEES WELFARE PARISHAD
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July 23, 2010 |
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NATIONAL INSURANCE COMPANY LTD Vs. SHRIKANT
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February 26, 2010 |
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NATIONAL INSURANCE COMPANY LTD Vs. LALLOO RAM
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February 16, 2010 |
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NATIONAL INSURANCE COMPANY LTD. Vs. RAJ KUMARI & ORS.
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June 4, 2010 |
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NATIONAL INSURANCE COMPANY LTD. Vs. ANITA AHUJA & ORS.
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May 25, 2010 |
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NATIONAL INSURANCE COMPNAY LTD Vs. URMILLA JAIN
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June 3, 2010 |
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NATIONAL PANASONIC INDIA LTD. Vs. DEVENDRA MALVIYA PROP.
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May 4, 2010 |
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NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. SHARMA & ASSOCIATES CONTRACTORS (P) LTD
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February 4, 2010 |
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NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. NEC ENGINEERING PVT. LTD.
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February 26, 2010 |
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NATIONAL SMALL INDUSTRIES CORP LTD Vs. SHRISHTI AUTO ENGG P LTD
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September 8, 2010 |
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NATIONAL SMALL INDUSTRIES CORP. LTD. Vs. SHRI DIL KISHORE AND ANR
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November 29, 2010 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. SINGER INDIA LTD
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August 30, 2010 |
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NATIONAL STOCK EXCHANGE OF INDIA LTD. Vs. CENTRAL INFORMATION COMMISSION
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April 15, 2010 |
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NATIONAL TEXTILE CORPORATION DP AND R LTD Vs. PUNJAB NATIONAL BANK
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August 25, 2010 |
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NATIONAL TEXTILE CORPORATION LIMITED Vs. KUNJ BEHARI LAL
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August 16, 2010 |
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NATIONAL TEXTILE CORPORATION LTD Vs. ASHVAL VADERAA
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February 9, 2010 |
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NATIONAL WATER DEVELOPMENT AGENCY AND ANR. Vs. T.M. SAMPATH
|
May 12, 2010 |
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NATRAJ PLAST INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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September 17, 2010 |
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NAV BHARAT IMPEX Vs. UNION OF INDIA
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May 13, 2010 |
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NAV BHARAT REFRIGERATION & INDUSTRIES LTD Vs. PRESIDING OFFICER, LABOUR COURT-III & ORS
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May 5, 2010 |
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NAV NIRMAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. A K MURARKA
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October 1, 2010 |
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NAVEEN CHAUHAN ALIAS CHUSSI Vs. STATE
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July 30, 2010 |
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NAVEEN KUMAR PEER Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
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July 7, 2010 |
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NAVEEN VYAS Vs. THE SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION AND ANR.
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October 25, 2010 |
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NAVENDRA KUMAR Vs. M T N L
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January 29, 2010 |
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NAVIAR INTERNATIONAL PVT. LTD. Vs. SUNITA SAREEN
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November 2, 2010 |
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NAVJEET ALIAS PRINCE Vs. STATE
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September 27, 2010 |
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NAVNEET KAUSHAL RAJNI KAUSHAL Vs. UOI MINISTRY OF DEFENCE DELHI
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January 21, 2010 |
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NAVNEET LAL Vs. DEEPAK SAWHNEY
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October 27, 2010 |
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NAVPREET SINGH SANDHU Vs. UNION OF INDIA (UOI) AND ORS.
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May 19, 2010 |
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NAVSHAKTI INDUSTRIES P. LTD Vs. COMMISSIONER OF CUSTOMS
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March 3, 2010 |
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NAVSHAKTI INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2010 |
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NAZEER AHMAD KHAN Vs. STATE
|
February 5, 2010 |
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NAZIR HUSSAIN Vs. NEETA GOEL
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February 22, 2010 |
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NCERT & ANR Vs. SURINDER NATH & ANR
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June 4, 2010 |
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NDTV STUDIOS LTD. AND ORS. Vs. NEW DELHI TELEVISION LIMITED
|
November 8, 2010 |
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NEELAM KUMARI KAPOOR Vs. SMT. NIRMAL SAREEN AND ORS.
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March 9, 2010 |
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NEELAM SIBAL Vs. STATE
|
August 11, 2010 |
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NEELU MEHTA Vs. STATE
|
February 2, 2010 |
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NEENA SHAD Vs. MCD
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November 2, 2010 |
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NEERA AGGARWAL Vs. Y K GOEL
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November 22, 2010 |
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NEERAJ GUPTA Vs. COMMISSIONER OF INCOME TAX
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July 5, 2010 |
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NEERAJ KUMAR Vs. JOINT COMMISSIONER NAVODAYA VIDLAYA RESPONDENT SAMITI
|
March 3, 2010 |
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NEERAJ KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
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September 20, 2010 |
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NEETA TREHAN Vs. GOPAL KRISHAN
|
May 17, 2010 |
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NEETU SHARMA Vs. DELHI UNIVERSITY
|
August 2, 2010 |
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NEHRU MEMORIAL MUSEUM & LIBRARY SOCIETY Vs. N BALAKRISHNAN
|
October 25, 2010 |
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NEMI CHAND MITTAL Vs. ZONAL MANAGER N FCI
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April 7, 2010 |
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NEO SPORTS BROADCAST PRIVATE LTD Vs. NEW SANJAY CABLE NETWORK
|
October 21, 2010 |
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NESTLE INDIA LIMITED Vs. MOOD HOSPITALITY PRIVATE LIMITED
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February 10, 2010 |
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NET RAM Vs. STATE DELHI ADMN
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June 2, 2010 |
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NET RAM Vs. STATE DELHI ADMN
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July 2, 2010 |
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NET RAM Vs. UNION OF INDIA (UOI) AND ORS.
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May 17, 2010 |
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NEW DELHI MUNICIPAL COUNCIL Vs. DORI LAL
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January 7, 2010 |
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NEW DELHI MUNICIPAL COUNCIL Vs. RAM KUMAR
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May 19, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTLA BIRBAL & ORS
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May 24, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. WAHID KHAN & ORS
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May 24, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. VINOD MASSEY & ORS
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May 31, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. SUMITA
|
March 3, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. ISHWARI PRASAD
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February 25, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. SURAIYA BEGUM
|
June 1, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. AKSHAY SHARMA
|
June 4, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. MUKESH CHAND
|
June 4, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. ANITA SURI
|
June 4, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. KANTA DEVI
|
June 4, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. NARENDER KUMAR
|
May 4, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. SUMINDER KAUR
|
April 28, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. ROHINEE MICHIGAN
|
May 10, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. SIBARAM MANDAL
|
March 9, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. PREET PAL SINGH
|
July 2, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. MUNESH
|
March 25, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. NANUA
|
October 26, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. ASHA SEHGAL & ORS
|
March 25, 2010 |
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NEW INDIA ASSURANCE CO. LTD Vs. OMWATI AND ORS.
|
November 18, 2010 |
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NEW INDIA ASSURANCE CO. LTD Vs. SURENDER KUMAR
|
February 18, 2010 |
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NEW INDIA ASSURANCE CO. LTD Vs. UNION OF INDIA
|
May 24, 2010 |
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NEW INDIA ASSURANCE CO. LTD. Vs. ROHINEE MICHIGAN
|
March 10, 2010 |
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NEW INDIA ASSURANCE CO. LTD. Vs. GANGA DEVI AND ORS.
|
January 20, 2010 |
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NEW INDIA ASSURANCE CO. LTD. Vs. BALI RAM BANSAL AND ORS.
|
April 26, 2010 |
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NEW INDIA ASSURANCE CO. LTD. Vs. RAJ KUMAR & ORS.
|
July 18, 2010 |
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NEW INDIA ASSURANCE CO. LTD. Vs. RAMAN ROADWAYS & ORS.
|
October 27, 2010 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. KUNTI DEVI AND ORS.
|
November 29, 2010 |
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NEW PREMIER INSURANCE CO. LTD. Vs. PHOOLWATI AND ORS.
|
May 19, 2010 |
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NEW VIKAS COOPERATIVE INDUSTRIAL SOCIETY LTD Vs. UNION OF INDIA
|
December 22, 2010 |
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NIAZ MOHAMMAD Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ANR.
|
September 1, 2010 |
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NIDHI MAHAJAN Vs. STATE
|
September 7, 2010 |
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NIHAL AKHTAR ALIAS CHUN CHUN Vs. STATE NCT OF DELHI
|
November 19, 2010 |
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NIHARIKA ELECTRONIKS P LTD Vs. UNITED BANK OF INDIA
|
January 21, 2010 |
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NIHARIKA ELECTRONIKS P LTD Vs. UNITED BANK OF INDIA
|
January 29, 2010 |
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NIKHIL PARASAR Vs. STATE GOVT NCT OF DELHI
|
February 1, 2010 |
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NIKHIL SHARMA Vs. UNIVERSITY OF DELHI
|
July 23, 2010 |
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NIKITA GUPTA AND ORS. Vs. DELHI SUBORINATE SERVICES SELECTION BOARD
|
December 13, 2010 |
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NILIMA GHOSH Vs. HARJEET KAUR
|
December 21, 2010 |
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NIRANJAN KUMAR Vs. POONAM CHAWLA
|
March 12, 2010 |
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NIRANJAN KUMAR Vs. POONAM CHAWLA
|
March 8, 2010 |
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NIRMA LIMITED Vs. NIMMA INTERNATIONAL
|
January 7, 2010 |
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NIRMAL INDUSTRIES Vs. DHANJU RAM AND ANR.
|
April 26, 2010 |
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NIRMAL KAUR Vs. SURJIT KAUR
|
June 4, 2010 |
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NIRMAL SINS Vs. HARINDER SINGH GROVER
|
May 6, 2010 |
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NIRMALA Vs. GOVERNMENT OF NCT OF DELHI
|
June 4, 2010 |
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NIRU KUMARI Vs. STATE
|
October 29, 2010 |
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NISCHINT ARORA Vs. UNITED INTERNATIONAL
|
July 7, 2010 |
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NISHA SHARMA AND ORS. Vs. DEO NATH MISHRA AND ORS.
|
March 25, 2010 |
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NISHIKANT KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
|
October 5, 2010 |
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NISIMAN MINOR Vs. UNION OF INDIA
|
April 15, 2010 |
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NITIN KATARIA Vs. D.D.A.
|
May 10, 2010 |
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NITIN SAXENA Vs. STATE
|
September 9, 2010 |
|
NITISH KUMAR @ PINKU @ BABLU Vs. STATE
|
February 1, 2010 |
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NITU AGGARWAL Vs. GIREESH GUPTA
|
November 19, 2010 |
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NNE PHARMAPLAN INDIA LTD. Vs. CGMP PHARMAPLAN PVT. LTD.
|
February 18, 2010 |
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NOBLE MOULDS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2010 |
|
NOEL SUDHAKAR SINGH Vs. UNION OF INDIA
|
February 15, 2010 |
|
NOOR ALAM Vs. STATE
|
May 10, 2010 |
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NOOR JAHAN Vs. STATE OF NCT OF DELHI
|
January 12, 2010 |
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NORTH DELHI POWER LTD Vs. AAR ESS INDUSTRIES
|
November 9, 2010 |
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NORTH EAST PURE DRINKS PRIVATE LTD. Vs. VARUN BEVERAGES (INTERNATIONAL) LTD.
|
December 20, 2010 |
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NORTH EASTERN CARRYING CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
|
April 20, 2010 |
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NOVA VISION ELECTRONICS PVT LTD Vs. STATE
|
July 15, 2010 |
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NOVARTIS A G Vs. WANDER PVT LTD
|
August 9, 2010 |
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NOVELTY CINEMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 27, 2010 |
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NRIBHAY ESTATES P. LTD. Vs. DLF UNIVERSAL LTD.
|
September 27, 2010 |
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NTPC BADARPUR THERMAL POWER STATION Vs. UMESH KUMAR MISHRA
|
February 9, 2010 |
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NTPC LTD Vs. DECONAR SERVICES PVT LTD
|
April 9, 2010 |
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NU TECH SECURITY PRINTERS Vs. SANTHI AGENCY
|
December 21, 2010 |
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NUNHEMS INDIA PVT LTD Vs. SEED INSPECTOR
|
December 8, 2010 |
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NUSRAT PARVEEN ALIAS PARVEEN KHAN Vs. MUNICIPAL CORPORATION OF DELHI
|
July 14, 2010 |
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NUTECH SECURITY PRINTERS Vs. ASHOK KUMAR AND ORS.
|
March 25, 2010 |
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O P BHALLA Vs. JAGAT SINGH ARYA
|
November 23, 2010 |
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O P CHHABRA Vs. STATE
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November 19, 2010 |
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O P KAIM Vs. STATE & ANR
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March 12, 2010 |
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O P KHULLAR Vs. MCD
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December 20, 2010 |
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O P SHARMA Vs. UNION OF INDIA (UOI) AND ANR
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July 21, 2010 |
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O P TOMAR Vs. STATE OF DELHI
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September 15, 2010 |
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O.C. JOSE Vs. DTC THR ITS CHAIRMAN
|
January 14, 2010 |
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O.E. SEBASSTIAN Vs. HDFC LTD
|
February 3, 2010 |
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O.S. BAJPAI Vs. ADMINISTRATOR
|
May 28, 2010 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. SANTOSH KUMAR SHARMA
|
February 16, 2010 |
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OM KUMAR Vs. SURESH CHANCHAL
|
March 22, 2010 |
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OM PARKASH Vs. SATVIR SINGH
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June 4, 2010 |
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OM PARKASH Vs. KALU RAM
|
February 15, 2010 |
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OM PARKASH Vs. CBI
|
August 2, 2010 |
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OM PARKASH Vs. GOVERNMENT OF NCT OF DELHI
|
August 9, 2010 |
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OM PATI Vs. DTC
|
April 23, 2010 |
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OM PRAKASH Vs. UNION OF INDIA
|
April 9, 2010 |
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OM PRAKASH Vs. LAMBA PLASTICS
|
March 10, 2010 |
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OM PRAKASH Vs. MCD
|
January 12, 2010 |
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OM PRAKASH Vs. VIPIN KUMAR GUPTA
|
January 25, 2010 |
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OM PRAKASH Vs. G P TIWARI
|
September 7, 2010 |
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OM PRAKASH Vs. PREM JEWELLERS
|
November 11, 2010 |
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OM PRAKASH Vs. GIAN CHAND
|
December 2, 2010 |
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OM PRAKASH Vs. PREM JEWELLERS
|
October 7, 2010 |
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OM PRAKASH GUPTA Vs. GOVT OF NCT OF DELHI
|
January 28, 2010 |
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OM PRAKASH JAT CONSTABLE Vs. UNION OF INDIA (UOI) AND ORS.
|
November 9, 2010 |
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OM PRAKASH POPLAI Vs. UNIVERSITY OF DELHI
|
December 21, 2010 |
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OM PRAKASH S/O SH. SHER SHINGH (SINCE DECEASED) THROUGH L.RS. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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March 17, 2010 |
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OM PRAKASH SINGH Vs. UNION OF INDIA
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July 13, 2010 |
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OM PRAKASH VERMA Vs. SECRETARY MINISTRY OF HOME AFFAIRS
|
February 22, 2010 |
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OM PRAKSH Vs. ROHTAS SINGH TYAGI
|
February 18, 2010 |
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OMAN INTERNATIONAL BANK Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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May 5, 2010 |
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OMKAR Vs. CHANDER PAL
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November 2, 2010 |
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OMKAR AND ORS Vs. STATE AND ANR.
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July 21, 2010 |
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ONEIDA LTD. Vs. SH. PANKAJ JAIN AND ANR.
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January 8, 2010 |
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ONKAR NATH BHASKAR Vs. S S BAKSHI
|
June 3, 2010 |
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OPERA GLOBAL PVT. LTD Vs. TRAVEL PLANNERS PVT LTD
|
April 13, 2010 |
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ORG INFORMATICS LTD Vs. MTNL
|
July 12, 2010 |
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ORIENTAL BANK OF COMMERCE Vs. RAM PRAKASH SEHRAWAT
|
November 12, 2010 |
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ORIENTAL FIRE & GENERAL INSURANCE CO. LTD. Vs. ARJUN THAPA & ORS.
|
June 1, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. MADHU
|
December 6, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. MADHU VOHRA
|
May 4, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. SUMITRA
|
March 9, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. PYARE LAL
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February 10, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. PANKAJ SHARMA
|
February 9, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. VIJAY KUMAR MITTAL
|
March 8, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. KULWANT KAUR
|
March 4, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. KULDEEP GANGWANI
|
July 2, 2010 |
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ORIENTAL INSURANCE CO. LTD. Vs. KIRAN KOUL AND ORS.
|
May 25, 2010 |
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ORIENTAL INSURANCE CO. LTD. Vs. SAMLA DEVI AND ORS.
|
March 23, 2010 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAM KISHAN AND ORS.
|
April 21, 2010 |
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ORIENTAL INSURANCE CO.LTD Vs. DARSHNA DEVI
|
February 19, 2010 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. AKBARI BEGUM & ORS.
|
April 7, 2010 |
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OTIK HOTELS AND RESORTS PVT LTD Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
April 28, 2010 |
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OTIK HOTELS AND RESORTS PVT. LTD. AND ANR. Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
|
April 8, 2010 |
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OZONE SPA PVT LTD Vs. OZONE CLUB
|
January 13, 2010 |
|
P C SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
July 2, 2010 |
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P K GUPTA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
|
October 6, 2010 |
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P K JAIN Vs. CBI
|
September 15, 2010 |
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P K JAIN Vs. CBI
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September 8, 2010 |
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P K JHA Vs. MINERALS AND METALS TRADING CORPORATION
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May 26, 2010 |
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P K KOUL Vs. ESTATE OFFICER
|
November 30, 2010 |
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P K MAHESHWARI Vs. C B I
|
October 26, 2010 |
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P K SINGH; NANDINI SUNDRIYAL; MAN SINGH KUSHWAHA; R K MAHAJAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 21, 2010 |
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P L GUPTA Vs. CBI
|
September 15, 2010 |
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P P C BUSINESS AND PRODUCTS PVT LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
February 11, 2010 |
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P P RAO Vs. NEW INDIA ASSURANCE CO LTD
|
January 13, 2010 |
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P RAMA KRISHNA Vs. INSTITUTE OF CHARTERD ACCOUNTS OF INDIA
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April 16, 2010 |
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P S SAWHNEY Vs. GANPAT RAI GUPTA
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January 20, 2010 |
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P T MUNSHI RAM AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
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May 31, 2010 |
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P V KHULLAR Vs. CBI
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August 11, 2010 |
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P.K. JAIN Vs. GOVT. OF NCT OF DELHI AND ORS.
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August 27, 2010 |
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P.K. SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 21, 2010 |
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P.N. KUMAR AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
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April 21, 2010 |
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P.P. BUILDWELL PVT. LTD. Vs. CENTRAL GOVT. OF INDIA
|
March 17, 2010 |
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P.P. JEWELLERS PVT. LTD Vs. P.P. BUILDWELL
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March 3, 2010 |
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PAARDARSHITA PUBLIC WELFARE FOUNDATION Vs. UOI
|
October 20, 2010 |
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PACHRANGA SYNDICATE PVT LTD Vs. SOM NATH
|
January 25, 2010 |
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PACHRANGA SYNDICATE PVT. LTD. Vs. N. KHERI GRAM UDYOG MANDAL AND ANR.
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January 25, 2010 |
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PADAM CHAND Vs. LAKSHMI DEVI
|
September 17, 2010 |
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PADMAVATI BUILDTECH & FARMS PVT. LTD Vs. NATIONAL TEXTILE CORPORATION LTD
|
February 10, 2010 |
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PAL SYNTHETICS PVT LTD Vs. BANK OF MAHARASHTRA
|
March 23, 2010 |
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PALLAN HALDAR Vs. MUNICIPAL CORPORATION OF DELHI
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February 11, 2010 |
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PALLAVI @ PALLAVI CHANDRA Vs. C.B.S.E.
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October 4, 2010 |
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PALLAVI CONSULTANTS PRIVATE LTD Vs. REGISTRAR OF COMPANIES
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November 2, 2010 |
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PALLAVI DOSHI Vs. UNIVERSITY OF DELHI
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October 28, 2010 |
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PALLAVI ROY Vs. STATE
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August 10, 2010 |
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PAN KHAN Vs. SATYA PRAKASH
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June 3, 2010 |
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PANCHVATI ESTATES PRIVATE LIMITED Vs. SUPER MART TWO PROPERTY MANAGEMENT SERVICES PRIVATE LIMITED
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December 21, 2010 |
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PANKAJ BISWAS Vs. STATE
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January 22, 2010 |
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PANKAJ BISWAS, Vs. STATE
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May 5, 2010 |
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PANKAJ JAIN Vs. LAL BIR
|
January 11, 2010 |
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PANKAJ SOOD Vs. STATE
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December 21, 2010 |
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PANVESHWARI Vs. UOI
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November 9, 2010 |
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PAPPEY Vs. STATE
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February 22, 2010 |
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PAPPU Vs. STATE NCT OF DELHI
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May 5, 2010 |
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PAPPU Vs. MANAGEMENT OF RAJIV AUTO MOBILES WORKSHOP AND SHOWROOM
|
March 12, 2010 |
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PAPPU Vs. STATE
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March 15, 2010 |
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PAPPU KUMAR Vs. STATE
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February 25, 2010 |
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PARADISE FOAM INDUSTRIES Vs. PAKASH RADLINES, LTD. AND ANR.
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November 12, 2010 |
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PARAG TYAGI Vs. UOI
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July 6, 2010 |
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PARAGON Vs. STATE
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September 9, 2010 |
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PARAMJIT SINGH ALIAS BITTOO Vs. STATE
|
August 20, 2010 |
|
PARAS RAM @ PARSE Vs. SHEOJI RAM
|
April 26, 2010 |
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PARBHATI Vs. UNION OF INDIA AND ANR
|
April 19, 2010 |
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PAREDEI KOTHARI Vs. ASHISH SUD
|
December 13, 2010 |
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PARIKSHIT RAJ MEHRA Vs. SERVICE PRESS PUBLICATION PVT LTD & ORS
|
March 15, 2010 |
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PARIKSHIT RAJ MEHRA Vs. SERVICE PRESS PUBLICATION PVT LTD
|
March 5, 2010 |
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PARIMAL KUMAR DUTTA Vs. APEEJAY SCHOOL
|
April 20, 2010 |
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PARIMAL KUMAR DUTTA Vs. APPEJAY SCHOOL
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July 5, 2010 |
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PARIMAL KUMAR DUTTA Vs. APEEJAY SCHOOL AND ORS
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April 15, 2010 |
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PARIVAR SEVA SANSTHA Vs. UNION OF INDIA
|
January 11, 2010 |
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PARMANAND Vs. SUMAN SHARMA
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May 5, 2010 |
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PARMANAND YADAV Vs. STATE
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February 19, 2010 |
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PARMESHWARI Vs. STATE
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March 16, 2010 |
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PARMINDER SINGH Vs. FINANCIAL COMMISSIONER
|
March 17, 2010 |
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PARSANDI Vs. STATE
|
September 7, 2010 |
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PARTAP SINGH Vs. BANWARI LAL
|
January 13, 2010 |
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PARVEEN Vs. STATE OF DELHI
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September 29, 2010 |
|
PARVEEN KUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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September 24, 2010 |
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PARVEEN KUMAR Vs. SHAILENDER AGGARWAL AND ANR
|
July 27, 2010 |
|
PARVEEN KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
|
September 15, 2010 |
|
PARVEEN SINGH @ KALIA Vs. STATE OF N.C.T. OF DELHI
|
November 11, 2010 |
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PARVINDER Vs. STATE OF NCT DELHI
|
August 20, 2010 |
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PARVINDER ALIAS PINKY Vs. STATE NCT OF DELHI
|
May 4, 2010 |
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PARVINDER KUMAR Vs. DSSSB
|
March 18, 2010 |
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PARWANA CGHS LTD Vs. REGISTRAR DELHI CO OPERATIVE TRIBUNAL
|
February 11, 2010 |
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PASHUPATI FINCAP LTD Vs. GANGA AUTOMOBILES
|
October 20, 2010 |
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PASUPATI ACRYLON LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
December 9, 2010 |
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PATAKA INDUSTRIES PVT LTD Vs. SOCIETY FOR VOICE OF HUMAN RIGHTS AND JUSTICE
|
July 20, 2010 |
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PATIALA CASTING P LTD Vs. BHUSHAN STEEL LTD
|
August 11, 2010 |
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PAUL PROPERTIES PVT. LTD. AND ANR. Vs. ESTATE OFFICER LIFE INSURANCE CORP. OF INDIA AND ANR.
|
June 3, 2010 |
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PAVITRA GROUP HOUSING SOCIETY LTD Vs. NEELAM DEEWAN
|
March 11, 2010 |
|
PAWAN Vs. STATE
|
August 9, 2010 |
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PAWAN GUPTA Vs. PRITPAL SINGH SALUJA
|
July 30, 2010 |
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PAWAN KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
September 29, 2010 |
|
PAWAN KUMAR Vs. STATE GOVT OF NCT OF DELHI
|
September 21, 2010 |
|
PAWAN KUMAR Vs. STATE
|
February 15, 2010 |
|
PAWAN KUMAR Vs. STATE OF NCT, DELHI
|
August 11, 2010 |
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PAWAN KUMAR Vs. RAKHI MAHESHWARI
|
March 22, 2010 |
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PAWAN KUMAR JAIN Vs. GOVT OF NCT OF DELHI
|
November 19, 2010 |
|
PAWAN SAGAR JAIN Vs. UNION OF INDIA
|
March 26, 2010 |
|
PCL ENTERPRISES LIMITED Vs. ROYAL CUSHION VINYL PRODUCTS PVT. LTD.
|
July 7, 2010 |
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PEAREY LAL BHAWAN ASSOCIATION Vs. SATYA DEVELOPERS PVT. LTD
|
October 20, 2010 |
|
PEAREY LAL WORKSHOP PVT. LTD. Vs. RAGHUNANDAN SARAN ASHOK SARAN (HUF)
|
March 9, 2010 |
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PEARL DRINKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2010 |
|
PEARL GLOBAL LIMITED Vs. HOUSE OF PEARL FASHIONS LIMITED
|
December 3, 2010 |
|
PEE AAR ELECTRODES Vs. REGIONAL PROVIDENT FUND
|
March 12, 2010 |
|
PEE PEE PUBLISHERS AND DISTRIBUTORS P LTD Vs. NEENA KHANNA
|
July 22, 2010 |
|
PEERU BHAWANA Vs. N C T OF DELHI & ORS
|
February 9, 2010 |
|
PEOPLE FOR ANIMALS Vs. UNION OF INDIA
|
April 23, 2010 |
|
PFIZER PRODUCTS Vs. VIJAY SHAH
|
November 29, 2010 |
|
PG FOILS LTD Vs. BANK OF RAJASTHAN LTD
|
April 19, 2010 |
|
PGA TRAVEL CONSULTANTS INC. AND ANR. Vs. HARISH CHANDER AGGARWAL
|
March 2, 2010 |
|
PHARMEX DRUG IP LTTD Vs. ADDL DIRECTOR GENERAL OF FOREIGN TRADE
|
March 19, 2010 |
|
PHONOGRAPHIC PERFORMANCE LTD Vs. RADIO MID DAY WEST INDIA LTD
|
April 7, 2010 |
|
PHOOL KANWAR Vs. ASHOK NAIN
|
January 20, 2010 |
|
PHOOL KAUR Vs. SARDAR SINGH
|
December 24, 2010 |
|
PHOOL KUMARI & ORS Vs. PRESIDING OFFICER, LABOUR COURT-IX & ORS
|
May 20, 2010 |
|
PHOOL SINGH Vs. STATE
|
March 22, 2010 |
|
PHOOL SINGH Vs. THOMAS VERGIS, G.M., NORTHERN RA
|
May 13, 2010 |
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PIL MUMBAI (INDIA) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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January 6, 2010 |
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PIONEER PEST CONTROL Vs. RAJBIR SINGH & ANOTHER
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March 5, 2010 |
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PIRAMAL HEALTHCARE LIMITED Vs. DIASORIN S P A
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August 26, 2010 |
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PITAM SINGH Vs. STATE
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February 4, 2010 |
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PITAMBER Vs. RAHIS AHMED
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August 2, 2010 |
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PIYUSH COLONISERS PVT. LTD. AND ANR. Vs. SWAMI NATH SHANKER
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March 22, 2010 |
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PODDAR CONSTRUCTION PRIV LTD Vs. SEEMA BANSAL
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December 8, 2010 |
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POLY SAHA Vs. UOI
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August 5, 2010 |
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POLYBLENDS (INDIA) (PVT.) LTD. Vs. VIDEOCON INDUSTRIES LTD.
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July 13, 2010 |
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POMINDER KUMAR CHHABRA Vs. STATE
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September 16, 2010 |
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POOJA DEVI & ORS. Vs. JAGVIDER SINGH
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May 13, 2010 |
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POOJA SAXENA Vs. STATE
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October 20, 2010 |
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POOJA VIJHANI @ PYSHAA LATA SHARMA Vs. RAJ KUMAR VIJHANI
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December 13, 2010 |
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POONAM SHARMA Vs. DAULAT RAM PUBLIC TRUST AND ANR.
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September 21, 2010 |
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POORAN SINGH Vs. DIRECTOR GENERAL OF POST AND TELEGRAPH
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February 24, 2010 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD.
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April 8, 2010 |
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PRABHASH VERMA @ KUKU Vs. ANIL BANSAL AND ANR.
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September 14, 2010 |
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PRABHAT KUMAR Vs. HIMALINI
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January 12, 2010 |
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PRABHAWATI & ORS Vs. KULWINDER SINGH
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May 18, 2010 |
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PRABHJOT SINGH Vs. COL RETD HARGOBIND SINGH
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September 30, 2010 |
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January 11, 2010 |
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PRADEEP Vs. STATE
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April 6, 2010 |
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PRADEEP Vs. STATE
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March 6, 2010 |
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PRADEEP GANDHI Vs. STATE
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January 18, 2010 |
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PRADEEP KUMAR Vs. GOVT OF NCT DELHI
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February 19, 2010 |
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PRADEEP KUMAR Vs. STATE
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February 9, 2010 |
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PRADEEP KUMAR Vs. UNION OF INDIA
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January 28, 2010 |
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PRADEEP KUMAR Vs. ANITA
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February 5, 2010 |
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PRADEEP KUMAR Vs. STATE
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August 2, 2010 |
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PRADEEP KUMAR Vs. SINGH COPPER AND BRASS PLACE
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November 25, 2010 |
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September 7, 2010 |
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PRADEEP PILLAI Vs. STATE
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April 13, 2010 |
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PRADEEP SHARMA Vs. STATE
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July 2, 2010 |
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PRADESH BERA @ PINTO BERA, SANJAY AND GOOJU @ FOZU AND ABDUL LATIF Vs. STATE AND ORS.
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September 22, 2010 |
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PRADYUMAN OVERSEAS LTD. Vs. VIRGOZ OILS & FATS PVT. LTD. AND ANOTHER
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January 27, 2010 |
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PRAG JI Vs. DDA
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September 8, 2010 |
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PRAGATI PAPER MILL LTD Vs. BRITISH MOTOR CAR CO LTD
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August 12, 2010 |
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PRAHLAD RAI SHARMA (DECEASED), THROUGH L.RS. Vs. ALL INDIA SHWETAMBER STHANKWASI JAIN CONFERENCE (REGD.)
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October 6, 2010 |
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PRAKASH Vs. ARUN KUMAR SAINI
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February 5, 2010 |
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PRAKASH ATLANTA JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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February 5, 2010 |
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PRAKASH CHAND Vs. REKHA RANI
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January 8, 2010 |
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PRAKASH DEVI Vs. STATE OF DELHI
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February 5, 2010 |
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PRAKASH G DUDANI Vs. UNION OF INDIA AND ORS
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May 18, 2010 |
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PRAKASH G. DUDANI Vs. STATE AND ORS.
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September 21, 2010 |
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PRAKASH INDUSTRIES LTD Vs. UNION OF INDIA
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May 18, 2010 |
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PRAKASH RATTAN LAL Vs. MANKEY RAM
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January 19, 2010 |
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PRAKASH SINGH Vs. UOI & ORS
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May 20, 2010 |
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PRAMANAND Vs. D S SEHRAWAT
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April 6, 2010 |
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PRAMILA DHAWAN Vs. STATE AND ANR
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December 16, 2010 |
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August 5, 2010 |
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PRAMOD KHANNA Vs. SUBODH KHANNA
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November 12, 2010 |
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PRAMOD KHANNA Vs. SUBOD KHANNA
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February 10, 2010 |
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PRAMOD KUMAR Vs. STATE OF NCT OF DELHI
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August 30, 2010 |
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PRAMOD KUMAR AND ORS. Vs. STATE
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October 5, 2010 |
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PRAMOD KUMAR GARG Vs. PUNJAB TRACTOR LIMITED
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February 5, 2010 |
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PRAN NATH Vs. STATE
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March 25, 2010 |
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PRANAV KUMAR Vs. COMMISSIONER OF POLICE
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November 29, 2010 |
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PRANSHU S RAGHUVANSH Vs. INDRAPRASTHA INSTITUTE OF INFORMATION TECHNOLOGY
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February 19, 2010 |
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PRASAR BHARTI Vs. MAA COMMUNCATION
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February 8, 2010 |
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PRASHANT CHAUHAN Vs. HABIB AHMED
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November 30, 2010 |
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PRASHANT RAMESH CHAKKARWAR Vs. UNION PUBLIC SERVICE COMMISSION
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October 5, 2010 |
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PRASHANT RATHI Vs. STATE
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July 8, 2010 |
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PRATAP SINGH Vs. STATE
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August 12, 2010 |
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PRATAP SINGH Vs. MAQSOOD & ANR
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April 15, 2010 |
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PRATEEK SINGH PATEL Vs. MEDICAL COUNCIL OF INDIA
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July 8, 2010 |
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PRAVEEN KUMAR ALIAS AMAR PAL Vs. AMAR DEV CHAUHAN
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July 6, 2010 |
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PRAVEEN KUMAR WADHWA Vs. ENDURE CAPITAL (P) LTD
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November 10, 2010 |
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PREETAM SINGH AND SONS Vs. CHOTEY LAL
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October 25, 2010 |
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PREETI VERMA Vs. STATE OF DELHI
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April 30, 2010 |
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PREETINDER SINGH Vs. GURSHARAN SINGH
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January 15, 2010 |
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PREHLAD SINGH Vs. BALWANT SINGH
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February 5, 2010 |
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PREM CHAND GUPTA Vs. STATE
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January 21, 2010 |
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PREM CHAND GUPTA Vs. FINE METAL WORKS
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March 5, 2010 |
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PREM CHAND JAIN Vs. USHA GUPTA
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August 6, 2010 |
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PREM CHAND MEENA Vs. CBI
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September 15, 2010 |
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PREM G S INTERNATIONAL Vs. UNION OF INDIA
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January 21, 2010 |
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PREM G.S. INTERNATIONAL Vs. UNION OF INDIA
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January 21, 2010 |
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PREM GARG Vs. GLENCORE GRAIN ROTTERDAM B V
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June 11, 2010 |
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PREM KUMAR Vs. THE STATE (DELHI ADMN.)
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January 29, 2010 |
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PREM LAL Vs. STATE
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March 26, 2010 |
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PREM NATH Vs. OIL AND NATURAL GAS CORPORATION
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June 1, 2010 |
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PREM NATH AGGARWAL Vs. MUNSHI RAM THROUGH L RS
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July 21, 2010 |
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PREM NATH YADAV Vs. CHANDRA BOSE
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January 22, 2010 |
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PREM RAJ Vs. STATE OF DELHI
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January 13, 2010 |
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PREM SAGAR Vs. QAMRUDDIN
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December 14, 2010 |
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PREM SAGAR SAWHNEY Vs. STATE
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January 7, 2010 |
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PREM SINGH Vs. UNION OF INDIA
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February 4, 2010 |
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PREM SINGH Vs. STATE GOVT. OF N.C.T. OF DELHI
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December 13, 2010 |
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PREM SINGH RAWAT Vs. UOI
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February 23, 2010 |
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PREM WIRE INDUSTRIES Vs. NATIONAL THERMAL POWER CORP LTD AND ORS
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December 15, 2010 |
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PREMPAL Vs. COMMISSIONER OF POLICE
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March 25, 2010 |
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PREMWATI KHICHCHU Vs. STATE OF NCT OF DELHI
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July 6, 2010 |
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PRESIDENT INDIAN LANGUAGES NEWSPAPERS ASSOCIATION Vs. REGISTRAR OF NEWSPAPERS FOR INDIA MINISTRY OF INFORMATION AND BROADCASTING
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December 20, 2010 |
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PRESIDENT, INDIAN LANGUAGES NEWSPAPERS ASSOCIATION Vs. THE REGISTRAR OF NEWSPAPERS FOR INDIA, MINISTRY OF INFORMATION AND BROADCASTING
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November 20, 2010 |
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PRESIDING OFFICER DELHI SCHOOL TRIBUNAL Vs. GOVT OF NCT OF DELHI
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August 27, 2010 |
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PRIME INDUSTRIES LTD. Vs. SEIL LTD. AND ANR.
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May 21, 2010 |
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PRINCIPAL DIRECTOR OF AUDIT Vs. BHARTI PARVEEN
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July 27, 2010 |
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PRISM CEMENTS LTD Vs. UNION OF INDIA
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September 1, 2010 |
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PRITAM SINGH Vs. STATE (GOVT OF N C T OF DELHI)
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March 15, 2010 |
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PRITHI PAL SINGH Vs. LIEUTENANT GOVERNOR
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December 24, 2010 |
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PRITHIPAL SINGH Vs. STATE
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March 12, 2010 |
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PRITHVI SINGH Vs. STATE
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December 6, 2010 |
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PRIYANK MEHTA Vs. STATE NCT OF DELHI
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December 21, 2010 |
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PRIYANKA SINGH Vs. UOI
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September 10, 2010 |
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PRO DATA DOCTOR PVT. LTD. B-191 RAHUL PLACE (NEAR OLD BUS STAND) LOHIYA NAGAR GHAZIABAD, Vs. UNISTAL SYSTEMS PVT. LTD. 408, SIDDHARTHA BUILDING 96, NEHRU PLACE NEW DELHI-19
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January 28, 2010 |
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PROF M R GUPTA Vs. UNIVERSITY OF DELHI
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November 15, 2010 |
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PROF. RAM AVTAR YADAV Vs. UNION OF INDIA & ANOTHER
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April 8, 2010 |
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PROFESSIONAL ASSISTANCE FOR DEVELOPMENT ACTION Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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February 25, 2010 |
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PROJECTS AND EQUIPMENTS CORPORATION OF INDIA LTD Vs. AIRTECH PRIVATE LTD
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September 16, 2010 |
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PROMIILA SETHI Vs. INDER NARAIN
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December 24, 2010 |
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PROMINENT HOTELS LTD Vs. NEW DELHI MUNICIPAL COUNCIL
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August 10, 2010 |
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PROMOD NATH Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
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February 15, 2010 |
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PROMOD NATH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 25, 2010 |
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PT GANGA PRASAD SHARMA Vs. BENI PRASAD SHARMA
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October 5, 2010 |
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PT MUNSHI RAM AND ASSOCIATES P LTD Vs. DDA
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July 22, 2010 |
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PT MUNSHI RAM AND ASSOCIATES PVT LTD Vs. DDA
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February 17, 2010 |
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PT. SHANKARA NAND JHA MEMORIAL CHARITABLE TRUST REGD. Vs. M.C.D. AND ANR.
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February 15, 2010 |
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PTC INDIA LIMITED Vs. JAYPEE KARCHAM HYDRO CORPORATION LIMITED
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February 19, 2010 |
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PTC INDIA LTD Vs. JAYPEE KARCHAM HYDRO CORPORATION LTD
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August 13, 2010 |
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PUJA KAKAR Vs. ARJUN KAKAR
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January 28, 2010 |
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PUJA KAKAR Vs. ARJUN KAKAR
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January 27, 2010 |
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PUMA STATIONER P. LTD. Vs. HINDUSTAN PENCILS LTD.
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February 16, 2010 |
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PUMPKIN STUDIO PVT. LTD. THROUGH ITS DIRECTOR SH. HARDEEP GILL Vs. S. HARJNDER SINGH CHADHA (H.U.F.) THROUGH ITS KARTA, S. HARJINDER SINGH CHADDHA
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September 1, 2010 |
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PUNEET Vs. UOI
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July 20, 2010 |
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PUNEET BAJAJ Vs. BALDEV KUMAR PAHWA
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May 12, 2010 |
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PUNEET EXPO Vs. UNION OF INDIA
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October 19, 2010 |
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PUNEET PARKASH Vs. JAI PARKASH
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March 16, 2010 |
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PUNITA K SODHI Vs. UNION OF INDIA
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September 9, 2010 |
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PUNJ STAR INDUSTRIES PVT LTD Vs. ATNA ENGINEERING PVT LTD
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September 6, 2010 |
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PUNJAB NATIONAL BANK Vs. UNION OF INDIA
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February 26, 2010 |
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PUNJAB STAINLESS STEEL INDS Vs. COMMISSIONER OF INCOME TAX
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May 14, 2010 |
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PUNNURAM Vs. CHIEF SETTLEMENT COMMISSIONER
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July 22, 2010 |
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PURAN SINGH Vs. STATE OF NCT OF DELHI
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July 6, 2010 |
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PURSHOTTAM DAS Vs. PRATIK JAIN
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May 31, 2010 |
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PUSHPA DEVI Vs. STATE
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November 24, 2010 |
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PUSHPA DEVI Vs. LATE SH. MAHARAJ KUMAR MEHTA
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September 27, 2010 |
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PUTTAN PATEL Vs. STATE
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April 19, 2010 |
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PYARE LAL Vs. STATE (NCT OF DELHI)
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October 26, 2010 |
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PYARE LAL PRESIDENT WINGS WEAR LAL JHANDA UNION Vs. WINGS WEAR PVT LTD
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April 7, 2010 |
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QAZI MOINUDDIN Vs. UNION OF INDIA
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October 6, 2010 |
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QUALIMAX ELECTRONICS PVT LTD Vs. UOI
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June 2, 2010 |
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February 22, 2010 |
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January 20, 2010 |
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January 6, 2010 |
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February 16, 2010 |
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July 27, 2010 |
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September 24, 2010 |
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July 21, 2010 |
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August 13, 2010 |
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December 8, 2010 |
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R K GARG Vs. D D GAUTAM
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March 3, 2010 |
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March 8, 2010 |
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February 11, 2010 |
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January 20, 2010 |
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January 20, 2010 |
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July 16, 2010 |
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May 14, 2010 |
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R L SETHI Vs. UNION OF INDIA
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May 12, 2010 |
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R M UDYOG Vs. SECRETARY LABOUR
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October 28, 2010 |
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April 12, 2010 |
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R P ARORA Vs. UNION OF INDIA
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January 28, 2010 |
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November 24, 2010 |
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July 2, 2010 |
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January 12, 2010 |
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January 25, 2010 |
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April 19, 2010 |
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January 14, 2010 |
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R. N. SOIN AND SONS (P) LTD. Vs. APPROPRIATE AUTHORITY
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October 18, 2010 |
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R.B. MALL Vs. GENERAL MANAGER, PUNJAB NATIONAL BANK AND ANR.
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May 5, 2010 |
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R.G.OSWAL HOSIERY INDUSTRIES Vs. UNION OF INDIA
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March 19, 2010 |
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R.K. GARG Vs. UNION OF INDIA (UOI) AND ORS.
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April 13, 2010 |
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R.K. SAXENA Vs. RAVINDER BALWANI
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November 22, 2010 |
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R.K. TANGRI Vs. PANKAJ KHETAN AND ANR.
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April 26, 2010 |
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R.L. SETHI Vs. UNION OF INDIA (UOI)
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May 12, 2010 |
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R.N. DHAWAN Vs. D.D.A. AND ANR.
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May 28, 2010 |
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August 3, 2010 |
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R.V. SAHAY Vs. UNION OF INDIA (UOI) AND ORS.
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May 19, 2010 |
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RAAM TYRES LTD Vs. APEELLATE AUTHORITY FOR INDUSTRIAL ANF FINANCIAL RECONSTRUCTION
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January 20, 2010 |
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RACHNA ARORA Vs. STATE
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November 11, 2010 |
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RACHNA KATHURIA Vs. RAMESH KATHURIA
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August 30, 2010 |
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March 19, 2010 |
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RADHA KRISHAN NAIR Vs. STATE
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January 19, 2010 |
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RADHA KRISHNA NAIR Vs. STATE
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January 10, 2010 |
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RADHA MENON & ORS Vs. AMARJEET SINGH
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May 10, 2010 |
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RADHA RAMAN Vs. STATE OF DELHI
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May 12, 2010 |
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RADHEY LAL PRADEEP KUMAR Vs. SHYAM LAL
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July 1, 2010 |
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RADHEY SHYAM Vs. INDIAN OIL CORPORATION LTD
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July 1, 2010 |
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RADHEY SHYAM Vs. STATE
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February 8, 2010 |
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RADHEY SHYAM Vs. STATE
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September 9, 2010 |
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RADHEY SHYAM Vs. STATE
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November 22, 2010 |
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September 15, 2010 |
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RADHEY SHYAM Vs. STATE (N C T ) OF DELHI
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April 26, 2010 |
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RADHEY SHYAM Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
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April 12, 2010 |
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RADHEY SHYAM GARG Vs. MUNICIPAL CORPORATION OF DELHI
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March 12, 2010 |
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RADIANT OVERSEAS PVT LTD Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA
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September 21, 2010 |
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RAGESH KUMAR Vs. NATIONAL COMMISSION FOR SCHEDULE CASTES
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September 15, 2010 |
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RAGHBIR SINGH (DECD) THR LRS Vs. UNION OF INDIA AND ANOTHER
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February 15, 2010 |
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RAGHU NATH Vs. STATE NCT OF DELHI
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February 4, 2010 |
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RAGHU NATH Vs. STATE NCT OF DELHI
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February 8, 2010 |
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RAGHU THAKUR Vs. GOVT OF NCT
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September 6, 2010 |
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RAGHUBIR MODI Vs. REGISTRAR CO OPERATIVE SOCIETIES
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March 4, 2010 |
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RAGHUBIR SINGH Vs. FINANCIAL COMMISSIONER
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February 15, 2010 |
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RAGHUBIR SINGH Vs. STATE OF HARYANA
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December 2, 2010 |
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RAGHUNANDAN SHARMA Vs. TARUN KUMAR
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February 1, 2010 |
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RAGHURAJ SINGH Vs. COL. A.K. YADAV (C.O.) AND ORS.
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September 28, 2010 |
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RAHEJA BUILDERS PVT LTD Vs. RATHI FERROUS TRADING P LTD
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November 12, 2010 |
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RAHIS Vs. STATE (NCT) OF DELHI
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May 5, 2010 |
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RAHISUDDIN Vs. GAMBIT LEASING AND FINANCE
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January 15, 2010 |
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RAHUL KATHURIA Vs. REGISTRAR, COOPERATIVE SOCIETIES
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October 6, 2010 |
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RAHUL KUMAR MISHRA Vs. UNION OF INDIA
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July 13, 2010 |
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RAIL COACH FACTORY MENS UNION Vs. UNION OF INDIA (UOI)
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March 3, 2010 |
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RAINBOW TRAVELS Vs. NEW HIGH FLYING TRAVELS PVT LTD
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September 14, 2010 |
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RAJ BAHADUR AND ANR. Vs. JASWINDER KAUR AND ORS.
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February 2, 2010 |
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RAJ BAHADUR SINGH Vs. MANAGEMENT OF M/S SAWHNEY GAS AGENCY
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September 8, 2010 |
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RAJ BOKARIA Vs. MEDICAL COUNCIL OF INDIA
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November 25, 2010 |
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RAJ CHAWLA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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January 12, 2010 |
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RAJ KAPUR Vs. STATE
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August 13, 2010 |
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RAJ KISHORE Vs. SHYAM SUNDER SHARMA NOW REPRESENTED BY RAMESH CHAND SHARMA
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September 27, 2010 |
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RAJ KUMAR Vs. STATE
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November 1, 2010 |
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RAJ KUMAR Vs. PARVATI
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January 28, 2010 |
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RAJ KUMAR Vs. STATE(N C T ) OF DELHI
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December 14, 2010 |
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RAJ KUMAR & ORS Vs. UOI & ANR
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May 26, 2010 |
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RAJ KUMAR @ PETAL Vs. THE STATE (GOVT. OF NCT OF DELHI)
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March 12, 2010 |
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RAJ KUMAR @ RAJU Vs. STATE
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January 28, 2010 |
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RAJ KUMAR ALIAS RAJU Vs. STATE
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October 28, 2010 |
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RAJ KUMAR ALIAS RAJU Vs. STATE
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May 18, 2010 |
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RAJ KUMAR AND ANR. Vs. STATE AND ORS.
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December 13, 2010 |
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RAJ KUMAR BARI Vs. SHIV RANI
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September 6, 2010 |
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RAJ KUMAR BHUTANI Vs. UNION OF INDIA
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November 25, 2010 |
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RAJ KUMAR DUA Vs. NARESH ADHLAKHA
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July 29, 2010 |
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RAJ KUMAR GAUR Vs. NARAIN DASS KAPOOR
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November 29, 2010 |
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RAJ KUMAR MANGLA Vs. COMMISSIONER OF INCOME TAX
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May 5, 2010 |
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RAJ KUMAR ROHILLA Vs. STATE
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August 18, 2010 |
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RAJ KUMAR SHAH Vs. GOVERNMENT OF N C T OF DELHI
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November 30, 2010 |
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RAJ KUMAR SHARMA Vs. UNION OF INDIA
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June 1, 2010 |
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RAJ KUNWAR Vs. DELHI JAL BOARD
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February 1, 2010 |
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RAJ KUNWAR Vs. DELHI JAL BOARD THROUGH ITS CHAIRMAN
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October 29, 2010 |
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RAJ LONSANE Vs. RUCHI LONSANE
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April 19, 2010 |
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RAJ NATH YADAV Vs. GUPTA ENGINEERING WORKS
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November 1, 2010 |
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RAJ PAL MANCHANDA Vs. KAMAL KISHORE MANCHANDA
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August 10, 2010 |
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RAJ PRODUCTS Vs. STATE (GOVT. OF NCT OF DELHI)
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October 19, 2010 |
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RAJ RANI SHARMA Vs. GAYATRI KUKREJA
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September 20, 2010 |
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RAJ SINGH Vs. BHUP SINGH
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August 4, 2010 |
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RAJ SINGH Vs. DHARAM PAL
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December 7, 2010 |
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RAJ SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
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April 15, 2010 |
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RAJ SINGH GEHLOT Vs. PARDIAM EXPORTS PVT LTD
|
October 8, 2010 |
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RAJ TRAVELS & TOURS LTD Vs. DESTINATION OF THE WORLD (SUBCONTINENT) PRIVATE LIMITED
|
September 23, 2010 |
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RAJAN BEHL Vs. STATE
|
August 16, 2010 |
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RAJAN GUPTA Vs. COMMISSIONER OF INCOME TAX
|
July 5, 2010 |
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RAJAN KHARBANDA Vs. STATE NCT OF DELHI
|
February 24, 2010 |
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RAJAN MAYOR Vs. PANALPINA WORLD TRANSPORT
|
July 12, 2010 |
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RAJASTHAN FOILS PVT. LTD Vs. REGISTRAR OF COMPANIES, NCT OF DELHI
|
October 8, 2010 |
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RAJASTHAN ROADWAYS TRANSPORT CORPORATION Vs. MUKESH
|
December 7, 2010 |
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RAJBALA Vs. NATIONAL INSURANCE CO LTD
|
March 2, 2010 |
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RAJDEV KUMAR YADAV Vs. STATE
|
April 23, 2010 |
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RAJDHANI CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. PRESIDING OFFICER
|
August 4, 2010 |
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RAJEEV KUMAR Vs. UNION OF INDIA
|
June 2, 2010 |
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RAJEEV KUMAR ALIAS SONU Vs. STATE
|
March 17, 2010 |
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RAJEEV RASTOGI Vs. STATE
|
January 6, 2010 |
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RAJENDER ALIAS RAJESH ALIAS RAJU Vs. STATE OF NCT OF DELHI
|
January 19, 2010 |
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RAJENDER DECD. THR. LRS. Vs. LAKSHMI CHAND AND ORS.
|
January 21, 2010 |
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RAJENDER GUPTA Vs. STATE OF NCT OF DELHI
|
November 22, 2010 |
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RAJENDER KISHAN GUPTA Vs. PREM CHAND GUPTA
|
February 9, 2010 |
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RAJENDER RANA Vs. N.C.T. OF DELHI
|
February 5, 2010 |
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RAJENDER SINGH Vs. UNION OF INDIA
|
February 26, 2010 |
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RAJENDER SINGH Vs. STATE
|
February 23, 2010 |
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RAJENDER SINGH Vs. STATE OF NCT OF DELHI
|
January 7, 2010 |
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RAJENDER SONI Vs. MAHABIR PRASAD AND ANR.
|
November 18, 2010 |
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RAJENDRA KUMAR GUPTA Vs. SHIVRAJ GUPTA
|
May 28, 2010 |
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RAJENDRA KUMAR SHARMA Vs. FINANCIAL COMMISSIONER
|
March 16, 2010 |
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RAJESH Vs. STATE
|
March 17, 2010 |
|
RAJESH Vs. STATE
|
November 11, 2010 |
|
RAJESH @ BOBBY Vs. STATE (N.C.T. OF DELHI)
|
May 17, 2010 |
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RAJESH AGARWAL Vs. STATE
|
July 28, 2010 |
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RAJESH AGARWAL Vs. UNION OF INDIA
|
February 16, 2010 |
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RAJESH ALIAS RAJBIR Vs. STATE
|
March 11, 2010 |
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RAJESH ALIAS SUKHAI Vs. STATE NCT OF DELHI
|
December 20, 2010 |
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RAJESH BHAGWATI Vs. GOVT OF N C T OF DELHI
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July 26, 2010 |
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RAJESH BHALLA Vs. STATE NCT OF DELHI
|
December 23, 2010 |
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RAJESH BHUTANI Vs. UOI
|
September 24, 2010 |
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RAJESH KHANA Vs. STATE (GOVT. OF NCT OF DELHI)
|
October 26, 2010 |
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RAJESH KHANNA Vs. ASHA MEHRA
|
May 14, 2010 |
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RAJESH KUMAR Vs. STATE
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March 19, 2010 |
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RAJESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
March 23, 2010 |
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RAJESH KUMAR Vs. MADAN LAL
|
November 23, 2010 |
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RAJESH KUMAR Vs. STATE
|
January 25, 2010 |
|
RAJESH KUMAR & ANR. Vs. UNITED INDIA INSURANCE CO. LTD.
|
January 13, 2010 |
|
RAJESH KUMAR CHOPRA Vs. NATIONAL INSURANCE CO LTD
|
June 4, 2010 |
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RAJESH KUMAR GAMBHIR Vs. TRILOK KUMAR GAMBHIR
|
September 13, 2010 |
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RAJESH KUMAR GUPTA Vs. SHRI AJAY SALUJA AND ANR.
|
February 2, 2010 |
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RAJESH KUMAR GUPTA Vs. PREMLATA
|
July 6, 2010 |
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RAJESH KUMAR SUNIL KUMAR AND CO Vs. UNION OF INDIA
|
November 18, 2010 |
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RAJESH PARASHAR Vs. CBI NEW DELHI
|
September 15, 2010 |
|
RAJESH PURI Vs. STATE
|
August 6, 2010 |
|
RAJESH RANA Vs. STATE
|
August 16, 2010 |
|
RAJESH SEHGAL AND ORS Vs. CH KARAN SINGH AND ORS
|
December 15, 2010 |
|
RAJESH SHARMA Vs. CBI
|
September 15, 2010 |
|
RAJESH SHARMA Vs. SUSHIL AHUJA
|
May 5, 2010 |
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RAJESH SHARMA Vs. D.D.A.
|
February 5, 2010 |
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RAJESH SHARMA ALIAS RAJU Vs. STATE N C T OF DELHI
|
December 13, 2010 |
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RAJESH SINHA Vs. UNION OF INDIA
|
March 4, 2010 |
|
RAJESH SON OF DEVI DAYAL Vs. THE STATE (NCT OF DELHI)
|
February 8, 2010 |
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RAJESH TYAGI & ORS. Vs. JAIBIR SINGH & ORS.
|
February 15, 2010 |
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RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
January 15, 2010 |
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RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
|
September 24, 2010 |
|
RAJESH YADAV Vs. STATE
|
February 23, 2010 |
|
RAJESHWAR BAL Vs. STATE
|
July 16, 2010 |
|
RAJESHWAR SARAN Vs. MUNNA KHAN
|
May 10, 2010 |
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RAJESHWAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 25, 2010 |
|
RAJESHWAR TEWARI Vs. DELHI JAL BOARD
|
April 28, 2010 |
|
RAJINDER BAWA DIRECTOR Vs. REGISTRAR OF COMPANIES
|
April 27, 2010 |
|
RAJINDER KAUR Vs. STATE
|
January 7, 2010 |
|
RAJINDER KUMAR Vs. STATE
|
February 24, 2010 |
|
RAJINDER KUMAR Vs. STATE
|
March 3, 2010 |
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RAJINDER KUMAR AGGARWAL Vs. LIEUTENANT GOVERNER OF DELHI
|
March 26, 2010 |
|
RAJINDER KUMAR SHARMA Vs. LT GOVERNOR
|
August 9, 2010 |
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RAJINDER PAL CHADHA Vs. UNION OF INDIA AND ANR
|
December 14, 2010 |
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RAJINDER PARSHAD GUPTA Vs. HARI RAM GUPTA
|
August 27, 2010 |
|
RAJINDER SINGH Vs. BHARAT SINGH
|
September 8, 2010 |
|
RAJINDER SINGH Vs. STATE NCT OF DELHI
|
July 28, 2010 |
|
RAJINDER SINGH Vs. BELTEK APPLIANCES LTD
|
June 2, 2010 |
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RAJINDER SINGH Vs. MINISTRY OF RAILWAYS
|
February 8, 2010 |
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RAJINDER SINGH Vs. GOVT OF DELHI
|
September 14, 2010 |
|
RAJINDER SINGH RANA Vs. UOI
|
September 8, 2010 |
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RAJIV BAKSHI Vs. C B I
|
March 15, 2010 |
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RAJIV BALI Vs. NARENDER KUMAR
|
February 3, 2010 |
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RAJIV KHOSLA Vs. UNION OF INDIA
|
April 7, 2010 |
|
RAJIV LUTHRA Vs. NEENA LUTHRA
|
November 8, 2010 |
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RAJIVA KUMAR TIWARI Vs. UNION OF INDIA
|
September 27, 2010 |
|
RAJKUMAR INDORIA Vs. GOVT OF N C T OF DELHI
|
August 9, 2010 |
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RAJKUMAR INDORIA Vs. NCT OF DELHI NEW DELHI
|
August 18, 2010 |
|
RAJNEESH KUMAR Vs. STATE GOVT OF NCT DELHI
|
July 22, 2010 |
|
RAJO DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 10, 2010 |
|
RAJPAL KUMAR Vs. FOOD CORPORATION OF INDIA
|
August 16, 2010 |
|
RAJPAL KUMAR Vs. FOOD CORPORATION OF INDIA
|
January 20, 2010 |
|
RAJPAL SINGH Vs. ORIENTAL BANK OF COMMERCE
|
November 15, 2010 |
|
RAJU Vs. STATE
|
January 15, 2010 |
|
RAJU Vs. STATE
|
October 19, 2010 |
|
RAJU @ BATTU Vs. STATE OF DELHI
|
January 29, 2010 |
|
RAJU @ IKHLAQ Vs. STATE (G N C T) OF DELHI
|
March 15, 2010 |
|
RAJU @ SOMNATH Vs. THE STATE (NCET OF DELHI)
|
September 17, 2010 |
|
RAJU GUSIA Vs. CBI
|
September 15, 2010 |
|
RAJU SHARMA Vs. UNION OF INDIA
|
November 22, 2010 |
|
RAJVIR Vs. STATE
|
November 19, 2010 |
|
RAJWANTI Vs. GOVT OF NCT OF DELHI
|
February 10, 2010 |
|
RAJWINDER KAUR Vs. YOGINDER SINGH SAGAR
|
April 19, 2010 |
|
RAKESH Vs. STATE
|
May 28, 2010 |
|
RAKESH Vs. STATE OF N C T OF DELHI
|
November 18, 2010 |
|
RAKESH Vs. STATE OF NCT OF DELHI
|
July 20, 2010 |
|
RAKESH BAJAJ Vs. THE REGISTRAR COOPERATIVE SOCIETIES
|
April 23, 2010 |
|
RAKESH BALA ANEJA Vs. J S SOOD
|
July 30, 2010 |
|
RAKESH BHAN Vs. BAWA KRIPAL SINGH
|
February 19, 2010 |
|
RAKESH DHAWAN Vs. COMMISSIONER OF POLICE
|
August 6, 2010 |
|
RAKESH JAIN Vs. N D M C
|
March 2, 2010 |
|
RAKESH JAIN Vs. VINOD KUMAR BHOLA
|
May 21, 2010 |
|
RAKESH JAIN Vs. NDMC & ORS
|
March 15, 2010 |
|
RAKESH KR GOEL Vs. BHARAT RASAYAN FINANCE LTD
|
April 23, 2010 |
|
RAKESH KUMAR Vs. SHREE RAM PALACE
|
March 5, 2010 |
|
RAKESH KUMAR Vs. SHREE RAM PALACE
|
March 2, 2010 |
|
RAKESH KUMAR Vs. STATE OF DELHI
|
March 11, 2010 |
|
RAKESH KUMAR Vs. THE STATE OF DELHI
|
May 4, 2010 |
|
RAKESH KUMAR Vs. STATE
|
July 16, 2010 |
|
RAKESH KUMAR Vs. THE CHAIRMAN, STAFF SELECTION COMMISSION AND ANR.
|
May 10, 2010 |
|
RAKESH KUMAR Vs. STATE
|
May 13, 2010 |
|
RAKESH KUMAR Vs. STATE (G.N.C.T.) OF DELHI
|
May 17, 2010 |
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RAKESH KUMAR GUPTA Vs. CENTRAL BANK OF INDIA
|
February 23, 2010 |
|
RAKESH KUMAR KOLI Vs. CBI
|
September 15, 2010 |
|
RAKESH KUMAR SHARMA Vs. STATE (GOVT. OF NCT DELHI)
|
November 22, 2010 |
|
RAKESH KUMAR SINGH Vs. UNION OF INDIA
|
November 26, 2010 |
|
RAKESH LIKHAR Vs. INDIAN NURSING COUNCIL AND ANR.
|
September 15, 2010 |
|
RAKESH MEHTA Vs. PUNJAB AND SIND BANK
|
July 1, 2010 |
|
RAKESH SHARMA Vs. USHA
|
March 2, 2010 |
|
RAKESH SINGH Vs. DELHI TRANSPORT CORPORATION
|
April 19, 2010 |
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RAKOOR INDUSTRIES (P) LTD. Vs. R.L. BALI, INCOME TAX OFFICER
|
May 3, 2010 |
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RAM ALIAS RAM DASS Vs. STATE OF DELHI
|
July 26, 2010 |
|
RAM ASHREY Vs. M/S DELITE PLASTIC INDUSTRIES
|
February 26, 2010 |
|
RAM AVADH Vs. GOVT OF INDIA STATIONERY OFFICE AND ORS
|
October 26, 2010 |
|
RAM AVTAR Vs. STATE
|
April 30, 2010 |
|
RAM AVTAR Vs. STATE
|
March 9, 2010 |
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RAM AVTAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 18, 2010 |
|
RAM AVTAR SAINI Vs. STATE NCT OF DELHI
|
November 22, 2010 |
|
RAM AVTAR SINGH Vs. THAKUR RATTAN SINGH
|
August 6, 2010 |
|
RAM AWADH PANDEY Vs. PIYUSH
|
July 15, 2010 |
|
RAM BABU SHARMA Vs. SANTOSH KUMARI
|
December 14, 2010 |
|
RAM BADAN Vs. OFFICIAL LIQUIDATOR
|
November 18, 2010 |
|
RAM BHAJ BANSAL Vs. CBI
|
September 15, 2010 |
|
RAM BILAS Vs. STATE
|
January 25, 2010 |
|
RAM CHAND ALIAS RAJU Vs. STATE
|
August 12, 2010 |
|
RAM CHAND ALIAS RAJU Vs. STATE NCT OF DELHI
|
January 25, 2010 |
|
RAM CHANDER Vs. UNION OF INDIA
|
August 2, 2010 |
|
RAM CHANDER Vs. MOTI RAM
|
December 3, 2010 |
|
RAM CHANDER RATHI Vs. RAJINDER PARSHAD
|
August 26, 2010 |
|
RAM CHANDER SINGH Vs. CBI
|
November 2, 2010 |
|
RAM CHARAN AGRAWAL Vs. RAM GOPAL AND ORS.
|
August 30, 2010 |
|
RAM CHET Vs. RENUTROL LIMITED AND ANR
|
April 28, 2010 |
|
RAM DAS Vs. STATE NCT OF DELHI
|
July 2, 2010 |
|
RAM DASS Vs. THAKURDWARA RADHA KRISHAN
|
September 9, 2010 |
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RAM DULARI THRU. L.RS. Vs. OM PARKASH GUPTA AND ANR.
|
April 9, 2010 |
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RAM DUTT Vs. DEV DUTT
|
December 1, 2010 |
|
RAM GOPAL Vs. UNION OF INDIA
|
January 27, 2010 |
|
RAM HER & ORS Vs. RAM CHANDER & ORS
|
December 22, 2010 |
|
RAM KISHAN SHARMA Vs. LAYAK RAM SHARMA
|
July 2, 2010 |
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RAM KISHAN YADAV Vs. UNION OF INDIA
|
March 10, 2010 |
|
RAM KRISHAN & ORS Vs. D T C
|
May 26, 2010 |
|
RAM KRISHAN AND SONS CHARITABLE TRUST Vs. IILM BUSINESS SCHOOL
|
July 2, 2010 |
|
RAM KRISHAN AND SONS CHARITABLE TRUST Vs. SHAURYA EDUCATIONAL INSTITUTE SOCIETY
|
October 20, 2010 |
|
RAM KRISHNA SHARMA Vs. U.O.I.
|
January 18, 2010 |
|
RAM KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
|
April 16, 2010 |
|
RAM KUMAR Vs. STATE
|
February 25, 2010 |
|
RAM KUMAR GUPTA Vs. BEGUM SHAHZADI & ORS
|
March 12, 2010 |
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RAM KUMAR SINGH AND ANR. Vs. DELHI JAL BOARD AND ORS.
|
April 22, 2010 |
|
RAM LAL Vs. MIRACLES AIR FREIGHT PVT LTD & ANR
|
May 17, 2010 |
|
RAM MAHESH YADAV Vs. THE STATE
|
September 27, 2010 |
|
RAM MEHAR Vs. UNION OF INDIA AND ANR.
|
May 11, 2010 |
|
RAM MOHAN MAHESHWARI Vs. PREM INDERJIT KHURANA AND ORS.
|
September 28, 2010 |
|
RAM MOHAN UPADHYAY Vs. KALA DEVI ALIAS KAMLA DEVI
|
March 9, 2010 |
|
RAM MURTI Vs. STATE NCT OF DELHI
|
November 11, 2010 |
|
RAM MURTY PYARA LAL Vs. CENTRAL BANK OF INDIA
|
November 1, 2010 |
|
RAM NARAIN SHARMA Vs. CANARA BANK
|
July 5, 2010 |
|
RAM NARESH MUDGAL Vs. MUNESH CHAND GUPTA
|
August 13, 2010 |
|
RAM NATH Vs. LAXMI DEVI
|
July 22, 2010 |
|
RAM NIWAS Vs. UOI
|
October 20, 2010 |
|
RAM NIWAS Vs. UOI
|
February 15, 2010 |
|
RAM NIWAS Vs. DELHI TRANSPORT CORPORATION
|
March 4, 2010 |
|
RAM NIWAS Vs. UNION OF INDIA
|
March 3, 2010 |
|
RAM NIWAS GUPTA Vs. CBI
|
September 15, 2010 |
|
RAM NIWAS SHARMA & ANR. Vs. CHANDER PAL & ANR.
|
June 4, 2010 |
|
RAM PAL Vs. PRESIDING OFFICER LABOUR COURT NO 1 DELHI
|
October 27, 2010 |
|
RAM PAL Vs. BANWARI LAL
|
January 18, 2010 |
|
RAM PARVESH ALIAS KABARI Vs. STATE OF NCT OF DELHI
|
February 23, 2010 |
|
RAM PHOOL Vs. TEJ SINGH
|
February 19, 2010 |
|
RAM PRAKASH Vs. AMITOSH MOITRA
|
April 19, 2010 |
|
RAM PRAKASH KESHARWANI Vs. UNION OF INDIA
|
August 19, 2010 |
|
RAM PRASHAD Vs. KRISHAN KUMAR VERMA
|
April 8, 2010 |
|
RAM RATTAN SINGH NAMDHARI Vs. INDER KAUR
|
November 2, 2010 |
|
RAM SAGAR Vs. NEW INDIA ASSURANCE CO LTD
|
July 7, 2010 |
|
RAM SAHAI MEENA Vs. UNION OF INDIA
|
March 18, 2010 |
|
RAM SAROOP NADKARNI Vs. LARSON & TOUBRO LTD
|
December 21, 2010 |
|
RAM SHANKAR Vs. INDUSTRIAL TRIBUNAL NO II
|
April 9, 2010 |
|
RAM SHANKAR SHUKLA Vs. UOI
|
September 1, 2010 |
|
RAM SHANKER Vs. STATE
|
March 9, 2010 |
|
RAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
June 3, 2010 |
|
RAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 16, 2010 |
|
RAM SINGH Vs. GENERAL MANAGER NORTHERN RAILWAYS
|
December 1, 2010 |
|
RAM SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
April 16, 2010 |
|
RAM SINGH AND ORS. Vs. SOHINDER SINGH BEDI
|
August 25, 2010 |
|
RAMA CONSTRUCTION COMPANY Vs. HIGH COURT OF DELHI
|
July 13, 2010 |
|
RAMAN KUMAR GAMBHIR AND ORS. Vs. SANGEE COMMUNICATIONS PVT. LTD.
|
March 9, 2010 |
|
RAMAN KUMAR JUNEJA Vs. STATE NCT OF DELHI
|
August 13, 2010 |
|
RAMAN SHARMA Vs. D.D.A.
|
February 8, 2010 |
|
RAMBIR SINGH Vs. STATE OF NCT OF DELHI
|
November 22, 2010 |
|
RAMBIR SINGH Vs. BALWANT KAUR CHOUDHARY
|
April 19, 2010 |
|
RAMDHAN Vs. DELHI JAL BOARD
|
September 27, 2010 |
|
RAMESH Vs. STATE
|
January 22, 2010 |
|
RAMESH Vs. STATE
|
August 3, 2010 |
|
RAMESH BEHL Vs. RAMJEE DASS
|
August 2, 2010 |
|
RAMESH CHAND Vs. THE REGISTRAR, DELHI HIGH COURT AND ANR.
|
May 20, 2010 |
|
RAMESH CHAND Vs. ARIHANT POLYMERS PVT LTD
|
February 23, 2010 |
|
RAMESH CHAND GOYAL Vs. GOVT OF NCT OF DELHI
|
March 8, 2010 |
|
RAMESH CHAND GOYAL Vs. GOVT. OF NCT OF DELHI
|
March 12, 2010 |
|
RAMESH CHANDER Vs. N P JAYANANDAN
|
February 22, 2010 |
|
RAMESH CHANDER Vs. RAM SINGH
|
August 20, 2010 |
|
RAMESH CHANDER Vs. DTC
|
May 5, 2010 |
|
RAMESH CHANDER AGGARWAL, S/O R R AGGARWAL Vs. RAM PAL, S/O TEK CHAND
|
January 12, 2010 |
|
RAMESH CHANDER GUPTA Vs. IQBAL SINGH AND ORS.
|
March 2, 2010 |
|
RAMESH CHANDER VIJ & ANR Vs. SUSHMA BHASIN & ORS
|
January 21, 2010 |
|
RAMESH GROVER Vs. D.D.A.
|
February 2, 2010 |
|
RAMESH KUMAR Vs. STATE
|
March 19, 2010 |
|
RAMESH KUMAR ALIAS SONU Vs. STATE NCT OF DELHI
|
September 9, 2010 |
|
RAMESH KUMAR CHAWLA Vs. RITA BEDI
|
May 19, 2010 |
|
RAMESH KUMAR JAIN Vs. SANDEEP JAIN AND ORS.
|
February 17, 2010 |
|
RAMESH KUMAR JATAV Vs. UNION OF INDIA (UOI) AND ORS.
|
September 27, 2010 |
|
RAMESH MOHAN MITTAL Vs. SURESH KUMAR ARORA
|
July 29, 2010 |
|
RAMESH SAXENA Vs. CHAIRMAN MANAGING DIRECTOR ITPO
|
July 1, 2010 |
|
RAMESHWAR Vs. UNION OF INDIA AND ANR
|
April 19, 2010 |
|
RAMESHWAR DAYAL GUPTA Vs. ABASKAR CONSTRUCTION P LTD
|
July 8, 2010 |
|
RAMESHWAR VERMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO 1, DELHI
|
May 17, 2010 |
|
RAMESHWARI Vs. DELHI TRANSPORT CORPORATION
|
June 1, 2010 |
|
RAMJAG SINGH Vs. RATTAN METAL CORPORATION
|
February 22, 2010 |
|
RAMPAL Vs. STATE
|
May 13, 2010 |
|
RAMPHAL AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
|
May 20, 2010 |
|
RAMU Vs. STATE
|
July 23, 2010 |
|
RAMU ALIAS RAJU Vs. STATE
|
December 3, 2010 |
|
RAMVIR SINGH Vs. UNIVERSITY OF DELHI
|
December 21, 2010 |
|
RAMWATI Vs. MAHABIR SINGH
|
January 18, 2010 |
|
RANA STEELS Vs. RAN INDIA STEELS PVT LTD
|
January 14, 2010 |
|
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA
|
November 22, 2010 |
|
RANBAXY LABORATORIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
May 10, 2010 |
|
RANBIR KUMAR GUGNEJA Vs. CONTINENTAL ENGINES LTD
|
December 24, 2010 |
|
RANBIR SINGH Vs. UNION OF INDIA
|
January 21, 2010 |
|
RANDHIR SINGH Vs. STATE NCT OF DELHI
|
July 2, 2010 |
|
RANDHIR SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 2010 |
|
RANI Vs. STATE OF NCT OF DELHI
|
December 2, 2010 |
|
RANI AND ATHORS Vs. SOHAN LAL AND ATHORS
|
July 22, 2010 |
|
RANJAN KUMAR AND MANOJ KUMAR, ADVS Vs. H C AHJUA, S/O LATE SH G D AHUJA
|
November 10, 2010 |
|
RANJAN KUMAR SINGH Vs. ANGOORI SINGH
|
March 11, 2010 |
|
RANJIT SINGH Vs. PARKASH DEVI
|
April 20, 2010 |
|
RANJIT SINGH Vs. UNION PUBLIC SERVICE COMMISSION
|
August 12, 2010 |
|
RANJOD SINGH Vs. LADY SHRI RAM COLLEGE FOR WOMEN
|
January 15, 2010 |
|
RANVEER SINGH AND ANR. Vs. POONAM REVRI AND ORS.
|
November 29, 2010 |
|
RANVIR Vs. STATE GNCT OF DELHI
|
November 29, 2010 |
|
RAO O P M COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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September 8, 2010 |
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RASHMI PAUL Vs. UNION OF INDIA
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January 25, 2010 |
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RASHMI PURI Vs. N D M C
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December 24, 2010 |
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RASHMI SINGHAL Vs. MANISH SINGHAL
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February 15, 2010 |
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RATAN SINGH Vs. ABDUL MANNAN
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March 3, 2010 |
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RATHI GRAPHIC AND TECHNOLOGIES LTD Vs. SUNIL K JAIN
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March 15, 2010 |
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RATTAN LAL GUPTA Vs. UOI
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August 9, 2010 |
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RATTAN LAL PRAJAPATI Vs. MCD & ORS.
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April 28, 2010 |
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RATTAN PAL Vs. STATE OF NCT OF DELHI
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August 25, 2010 |
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RAVI CHADHA Vs. BANK OF MAHARASHTRA
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March 23, 2010 |
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RAVI KUMAR @ SONU AND ORS Vs. STATE AND ORS
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October 5, 2010 |
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RAVI SHANKAR Vs. STATE NCT OF DELHI
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April 6, 2010 |
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RAVI SOOD AND ANR. Vs. STATE AND ORS.
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September 14, 2010 |
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RAVINDER AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
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March 18, 2010 |
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RAVINDER KAUR AND ORS Vs. STATE
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May 11, 2010 |
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RAVINDER KUMAR Vs. GOVT OF NCT OF DELHI
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March 23, 2010 |
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RAVINDER KUMAR Vs. NCT OF DELHI STATE
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July 2, 2010 |
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RAVINDER KUMAR JAIN Vs. DTC
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November 9, 2010 |
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RAVINDER KUMAR MAKKAR Vs. MCD
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August 9, 2010 |
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RAVINDER KUMAR SHARMA Vs. UOI
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September 7, 2010 |
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RAVINDER MAAN Vs. STATE
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July 6, 2010 |
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RAVINDER NATH JAIN Vs. DDA
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January 29, 2010 |
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RAVINDER RAJ Vs. MUNICIPAL CORPORATION OF DELHI
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February 16, 2010 |
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RAVINDER SINGH Vs. MEDICAL COUNCIL OF INDIA
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February 22, 2010 |
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RAVINDER SINGH Vs. CHUCKLES KOHLI
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December 3, 2010 |
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RAVINDER SINGH AND ANR. Vs. GIAN CHAND PANWAR AND ANR.
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November 30, 2010 |
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RAVINDER SINGH CHAUHAN Vs. STATE OF NCT OF DELHI
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January 19, 2010 |
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RAVINDER SINGH MAHINDRA Vs. PARAM SINGH AND ORS.
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January 8, 2010 |
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RAVINDER SINGH SANDHU Vs. RAVNEET KAUR SANDHU
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September 23, 2010 |
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RAVINDRA PRASAD JUYAL Vs. UOI & ANR.
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February 9, 2010 |
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RAWEL SINGH Vs. NANGI
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August 27, 2010 |
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RAZIA BEGUM Vs. STATE NCT OF DELHI
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October 4, 2010 |
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RAZIK IMAN S/O IKRAMUL HAQ Vs. THE STATE (NCT OF DELHI)
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February 1, 2010 |
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REAL LIFESTYLE BROADCASTING PRIVATE LIMITED Vs. REAL GLOBAL BROADCASTING PRIVATE LIMITED
|
December 13, 2010 |
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REBBY VARGHESE Vs. HAIER APPLIANCES PVT LTD
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August 20, 2010 |
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RECKITT BENCKISER INDIA LTD Vs. WYETH LIMITED
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October 8, 2010 |
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RECON OIL INDUSTRIES LTD Vs. STATE NCT OF DELHI
|
December 8, 2010 |
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REENA DEVI & ORS Vs. BEBO SESH ETC
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February 22, 2010 |
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REGENT AUTOMOBILES LTD Vs. SACHIN BHASKAR
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July 29, 2010 |
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REGIONAL MANAGER, UPSRTC Vs. SURAJ THR. GUARDIAN
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March 26, 2010 |
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REGIONAL PROVIDENT FUND COMMISSIONER NEW DELHI Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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February 23, 2010 |
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REHMAN Vs. STATE
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October 8, 2010 |
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REHMAT BEE Vs. NOOR MOHD
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October 1, 2010 |
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REHMAT BEGUM Vs. STATE (NCT OF DELHI)
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May 14, 2010 |
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REHMAT ULLAH (DECEASED) THRU LRS Vs. HASSAN BANO & ORS
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March 12, 2010 |
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REKHA Vs. UNIVERSITY OF DELHI
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October 27, 2010 |
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REKHA Vs. UNIVERSITY OF DELHI
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November 30, 2010 |
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REKHA SABHARWAL Vs. JITENDER SABHARWAL
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April 6, 2010 |
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REKHA SHARMA & ANR. Vs. IMRAN KHAN & ORS.
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May 18, 2010 |
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RELIANCE INDUSTRIES LTD Vs. C B I
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October 8, 2010 |
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RELIANCE INFRASTRUCTURE LTD Vs. COMMISSIONER OF TRADE TAXES
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November 1, 2010 |
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RELIANCE SECURITIES LTD Vs. VIVEK SHARMA
|
October 27, 2010 |
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RELIGARE FINVEST LIMITED Vs. STATE
|
September 23, 2010 |
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RELIGARE FINVEST LIMITED Vs. SAMBATH KUMAR A
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July 3, 2010 |
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RELIGARE FINVEST LIMITED Vs. SAMBATH KUMAR A
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July 2, 2010 |
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RENAISSANCE AQUA SPORTS P LTD Vs. HOTEL MARINA
|
January 29, 2010 |
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RENU BALA Vs. JAGDEEP CHILLER
|
August 18, 2010 |
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RENU MITTAL Vs. ANIL MITTAL
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September 27, 2010 |
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RENU SAXENA Vs. SUNIL SAXENA
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August 16, 2010 |
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RESHAM AND ORS. Vs. HARISH KAUSHIK AND ORS.
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February 22, 2010 |
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RESIDENTS WELFARE AND RECREATION ASSOCIATION (REGD.) & ORS. Vs. DDA & ORS.
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April 23, 2010 |
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REUNION ENGINEERING CO PVT LTD Vs. NBCC LIMITED
|
August 2, 2010 |
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REVD DR. VALSON THAMPU Vs. AJAY P. SINGHA
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February 8, 2010 |
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REVD. DR. VALSON THAMPU Vs. AJAY P. SINGHA AND ORS.
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February 8, 2010 |
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RIAZ ALI Vs. STATE OF NCT OF DELHI
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September 20, 2010 |
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RIBU KURIAN NINAN Vs. UNION OF INDIA
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December 20, 2010 |
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RICH PRODUCTS CORPORATION Vs. INDONIPPON FOODS LIMITED
|
September 20, 2010 |
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RICH PRODUCTS CORPORATION Vs. INDO NIPPON FOOD LTD
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February 19, 2010 |
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RINA DEVI (DECD. THROUGH LEGAL HEIRS) AND ORS. Vs. BIJENDER SINGH AND ORS.
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November 29, 2010 |
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RISHALO DEVI Vs. SECRETARY NCT OF DELHI
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January 27, 2010 |
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RISHI PAL Vs. MUNICIPAL CORPORATION OF DELHI
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December 24, 2010 |
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RISHIPAL SINGH Vs. UNION OF INDIA
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March 26, 2010 |
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RITA SEHGAL Vs. MCD
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July 8, 2010 |
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RITES LTD Vs. SHABIR AHMED & SONS
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February 5, 2010 |
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RITU CHADHA Vs. ANKUR CHADHA
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March 17, 2010 |
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RITU INVESTMENTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 22, 2010 |
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RITZ THEATRE Vs. INCOME TAX OFFICER
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August 25, 2010 |
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RIYAZUDDIN Vs. STATE GOVT. OF N.C.T. OF DELHI
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April 30, 2010 |
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ROCA SANITARIO S.A. Vs. NARESH KUMAR GUPTA AND ANOTHER
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March 15, 2010 |
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ROHIT Vs. BSES RAJDHANI POWER LTD
|
January 21, 2010 |
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ROHIT KAUSHAL Vs. STATE
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February 9, 2010 |
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ROHIT KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
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August 25, 2010 |
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ROHIT SHEKHAR Vs. NARAYAN DUTT TIWARI
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December 23, 2010 |
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ROHIT SHEKHAR Vs. NARAYAN DUTT TIWARI
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March 17, 2010 |
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ROHTAS GOEL Vs. SOMAY NAYAK
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October 29, 2010 |
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ROHTAS SINGH Vs. STATE
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October 25, 2010 |
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ROLEX PROCESSORS (P) LTD. Vs. TEXTILE COMMITTEE
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May 12, 2010 |
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ROMAN CATHOLIC DIOCESE OF AGRA P. LTD. Vs. UNION OF INDIA (UOI)
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February 8, 2010 |
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ROOP LAL SHARIA Vs. UNION OF INDIA (UOI) AND ORS.
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May 17, 2010 |
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ROSETTA WILLIAMS Vs. DELHI PUBLIC SCHOOL SOCIETY
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February 15, 2010 |
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ROSHAN LAL Vs. DDA
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February 23, 2010 |
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ROSHAN LAL SAINI Vs. C B I
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October 8, 2010 |
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ROSHAN LAL VOHRA Vs. MCD
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July 1, 2010 |
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ROSHAN LAL VOHRA AND SONS AND ANR. Vs. M.C.D. AND ORS.
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October 1, 2010 |
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ROSHNI Vs. STATE
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February 17, 2010 |
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ROSHNI DEVI Vs. RAGHBIR SINGH
|
April 8, 2010 |
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ROTARY CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. UNION OF INDIA
|
November 22, 2010 |
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ROYAL AIRWAYS LIMITED Vs. VARUNA AGRO PROTEINS LIMITED
|
March 3, 2010 |
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ROYAL SUNDARAM ALLIANCE INSURANCE Vs. SANTOSH
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March 17, 2010 |
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RP BAJAJ Vs. SHEELA KAPOOR
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October 27, 2010 |
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RPG CABLES LIMITED Vs. LOGIC EASTERN INDIA PVT LIMITED
|
December 14, 2010 |
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RPG COMMUNICATION HOLDINGS PVT. LTD Vs. J. BALA MURGAN
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March 5, 2010 |
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RUCHI AGARWAL Vs. NICOLIAN
|
January 15, 2010 |
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RUCHIKA BINDRA Vs. HARVINDER SINGH BINDRA
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March 2, 2010 |
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RUCHIKA CABLES PVT LTD Vs. SECRETARY LABOUR
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May 14, 2010 |
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RUCHITA DHAWAN Vs. THE CHAIRMAN/VICE CHANCELLOR AND ORS.
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March 25, 2010 |
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RUKMANI JAIN Vs. AHRI L SARIKAMNTH NAYAK
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January 14, 2010 |
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RUKSHI KHAN Vs. STATE & ORS.
|
August 11, 2010 |
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RUPESH KUMAR CHAUDHARY ALIAS ROOP LAL ALIAS NARENDER SINGH ALIAS HABIB KHAN ALIAS MAHENDER KR MAURYA Vs. STATE
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June 4, 2010 |
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RUSHI INTERNATIONAL Vs. STATE NCT OF DELHI
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November 12, 2010 |
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S C CHELLANI Vs. STATE
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September 15, 2010 |
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S C CHUGH Vs. UOI
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August 2, 2010 |
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S C UPADHYAY Vs. HINDUSTAN PAPER CORPORATION
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April 28, 2010 |
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S DALIP SINGH Vs. U P F C
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February 17, 2010 |
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S DARSHAN SINGH Vs. STATE
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December 21, 2010 |
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S GURBAKSH INGH Vs. N G NANDA
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January 22, 2010 |
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S I RAJESHWAR AGGARWAL Vs. COMMISSIONER OF POLICE AND ORS
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September 21, 2010 |
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S JASBIR SINGH Vs. NATIONAL INSURANCE CO LTD
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July 2, 2010 |
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S K BHALLA & ORS Vs. STATE OF NCT OF DELHI & ANR
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December 10, 2010 |
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S K GUPTA Vs. S KULDIP SINGH
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February 19, 2010 |
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S K JAIN Vs. UOI
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August 11, 2010 |
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S K KAPOOR Vs. MCD
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August 5, 2010 |
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S K LAKHINA Vs. CBI
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August 27, 2010 |
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S K SARAWAGI AND CO PVT LTD Vs. UOI
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July 20, 2010 |
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S K SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA
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January 8, 2010 |
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S L DUTTA & ANR Vs. SURESH SRIVASTAVA
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December 20, 2010 |
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S L SACHDEV Vs. DDA
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October 26, 2010 |
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S N ARORA Vs. BROKERS AND BROKERS PVT LTD
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August 13, 2010 |
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S N BHARDWAJ Vs. AMIR KHAN & ORS
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January 12, 2010 |
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S N SINGH Vs. R K SINHA
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March 15, 2010 |
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S N SUNDERSON AND CO Vs. EMPLOYEES STATE INSURANCE CORPORATION
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October 26, 2010 |
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S P ARORA Vs. SYNDICATE BANK
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July 1, 2010 |
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S P SHARMA Vs. PUNJAB NATIONAL BANK
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August 2, 2010 |
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S PAL GUPTA Vs. STATE
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July 23, 2010 |
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S R BANSAL Vs. STATE N C T OF DELHI
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November 24, 2010 |
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S R KHANNA AND ORS Vs. STATE
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April 7, 2010 |
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S RAMAKRISHNA Vs. ENFORCEMENT DIRECTORATE & ORS
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April 21, 2010 |
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S S AHLUWALIA Vs. CBI
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October 29, 2010 |
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S S GUPTA Vs. HIMMAT SINGH
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February 23, 2010 |
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S S MANOHARA Vs. DIRECTOR OF EDUCATION
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April 5, 2010 |
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S S P BUILDCON P LTD Vs. M C D
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September 17, 2010 |
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S S SRIVASTVA Vs. STATE
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October 8, 2010 |
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S THAMIZH MUTHAR PAVALAN Vs. UNION OF INDIA
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November 29, 2010 |
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S V ELECTRICALS LTD Vs. SYLVANIA AND LAXMAN LTD
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November 30, 2010 |
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S. MANJIT SINGH Vs. GIAN CHAND AND ANR.
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April 21, 2010 |
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S. RAMAKRISHNA Vs. ENFORCEMENT DIRECTORATE
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October 4, 2010 |
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S.C. RAHI Vs. UNION OF INDIA (UOI) AND ANR.
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April 26, 2010 |
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S.K. TANDON AND ORS. Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
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May 12, 2010 |
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S.L. DUTTA AND ANR. Vs. SURESH SRIVASTAVA
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October 18, 2010 |
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S.L. DUTTA AND ANR. Vs. SURESH SRIVASTAVA
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December 20, 2010 |
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S.L. SACHDEV AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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October 26, 2010 |
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S.M. WAHI Vs. DIRECTOR OF INCOME TAX
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May 17, 2010 |
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S.N. BANSAL Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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February 2, 2010 |
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S.N. ENTERPRISE Vs. P.K. TRIPATHI AND ANR.
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February 22, 2010 |
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S.N. SINGH Vs. UNIVERSITY OF DELHI AND ORS.
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March 9, 2010 |
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S.P.S. RANA Vs. MTNL
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January 14, 2010 |
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S.R. BATLIBOI AND ASSOCIATES Vs. UNION OF INDIA (UOI) AND ORS.
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May 24, 2010 |
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S.R. SHARMA Vs. GOVT OF NCT OF DELHI
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April 28, 2010 |
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SABIR @ SABIR PAHALWAN Vs. THE STATE (GOVT. OF NCT OF DELHI)
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April 15, 2010 |
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SACHDEVA INDUSTRIES THROUGH ITS PARTNER Vs. UNION OF INDIA THROUGH THE SECRETARY, SANCHAL BHAWAN
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February 19, 2010 |
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SACHIN ALIAS KALU Vs. STATE OF DELHI
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July 9, 2010 |
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SACHIN KUMAR Vs. STATE
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January 19, 2010 |
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SACHIN SUNEJA Vs. STATE
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December 21, 2010 |
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SADANAND PROPERTIES PVT. LTD Vs. PUNJAB NATIONAL BANK
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February 3, 2010 |
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SADAQEEN Vs. JAGDISH CHANDER
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January 7, 2010 |
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SADAQEEN Vs. JAGDISH CHANDER
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January 11, 2010 |
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SADHNA PAYAL Vs. DIRECTOR OF EDUCATION
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January 11, 2010 |
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SADHU RAM ALIAS DALIP Vs. STATE GOVT OF NCT OF DELHI
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September 10, 2010 |
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SAGAR Vs. STATE
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September 27, 2010 |
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SAHANA SIDDIQUE & ORS Vs. DHARM VIR & ORS
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May 26, 2010 |
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SAHARA INDIA PARIWAR Vs. STATE
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December 6, 2010 |
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SAHIB SINGH Vs. ARVINDER KAUR
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December 3, 2010 |
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SAHIB SINGH Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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February 8, 2010 |
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SAIPRASAD GANGADHAR SHINDE Vs. SECRETARY MINISTRY OF HEATH
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September 30, 2010 |
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SAJJAN KUMAR Vs. CBI
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July 19, 2010 |
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SAJJAN KUMAR Vs. THE STATE (THROUGH C.B.I.)
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February 26, 2010 |
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SAJJAN KUMAR Vs. STATE (THROUGH C.B.I.)
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February 28, 2010 |
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SAKETH INDIA LIMITED Vs. W DIAMOND INDIA LIMITED
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April 30, 2010 |
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SAKSHI Vs. STATE
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November 26, 2010 |
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SALAMAT ALI Vs. STATE
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March 26, 2010 |
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SALEEM Vs. STATE OF NCT OF DELHI
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December 22, 2010 |
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SALEEM ALIAS NAKTA Vs. STATE GOVT OF NCT DELHI
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July 29, 2010 |
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SALIM KHAN Vs. STATE NCT OF DELHI
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January 29, 2010 |
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SALMA KHATOON Vs. SECRETARY, GOVT OF INDIA, DEPARTMENT OF AYUSH
& OT
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May 18, 2010 |
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SAMARPAN AGRO AND LIVESTOCK LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 25, 2010 |
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SAMARTH TRUST GENERAL SECRETARY MANISH MANJUL Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS PARYAVARAN BHAWAN
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May 28, 2010 |
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SAME SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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April 15, 2010 |
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SAMEER WASON Vs. RAJINDER KUMAR LAMBA
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March 22, 2010 |
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SAMIR THAPAR Vs. UNION OF INDIA
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April 9, 2010 |
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SAMIUDDIN ALIAS CHOTU Vs. STATE OF NCT DELHI
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November 9, 2010 |
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SAMPATI YADAV Vs. UNION OF INDIA
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October 25, 2010 |
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SAMU MURMU Vs. GOVT OF NCT OF DELHI
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February 16, 2010 |
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SAMUNDER Vs. STATE
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March 25, 2010 |
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SANATAN DHARAM EDUCATION TRUST Vs. SUSHIL KUMAR GUPTA
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May 31, 2010 |
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SANDEEP BATRA Vs. G E CAPITAL SERVICES INDIA
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February 16, 2010 |
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SANDEEP CHANDRA Vs. LT COL R R CHANDRA
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April 9, 2010 |
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SANDEEP DABAS Vs. STATE
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August 5, 2010 |
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SANDEEP KHANNA AND ANR. Vs. STATE AND ORS.
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August 30, 2010 |
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SANDEEP KUMAR Vs. REGISTRAR COOPERATIVE SOCIETIES
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December 2, 2010 |
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SANDEEP KUMAR JHA Vs. STATE
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November 2, 2010 |
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SANDEEP LAKRA Vs. RAJENDER
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December 9, 2010 |
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SANDEEP MAVASKAR Vs. COL. INDER SAIN BHATIA AND ANR.
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March 23, 2010 |
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SANDEEP THAPAR Vs. SME TECHNOLOGIES PVT LTD
|
November 12, 2010 |
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SANDY @ VED PRAKASH Vs. STATE
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February 19, 2010 |
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SANGEETA Vs. PRESTON GOMES
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December 13, 2010 |
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SANGEETA SARIN Vs. KAMLENDRA MALIAH
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May 13, 2010 |
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SANGGITA KOTAWALA Vs. MCD
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January 18, 2010 |
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SANJAY Vs. STATE
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February 23, 2010 |
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SANJAY @ VICKY Vs. THE STATE (NCT OF DELHI)
|
November 16, 2010 |
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SANJAY AGARWAL Vs. REGISTRAR OF NEWSPAPERS FOR INDIA
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August 27, 2010 |
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SANJAY ALIAS RAJ Vs. STATE
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May 6, 2010 |
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SANJAY ANAND Vs. STATE
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March 23, 2010 |
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SANJAY BHARDWAJ Vs. STATE
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August 27, 2010 |
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SANJAY CHAWLA Vs. MCD
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February 8, 2010 |
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SANJAY GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES
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August 3, 2010 |
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SANJAY KUMAR Vs. UOI
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November 10, 2010 |
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SANJAY KUMAR Vs. UNION OF INDIA
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September 13, 2010 |
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SANJAY KUMAR Vs. SURESH CHAND GUPTA
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November 29, 2010 |
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SANJAY KUMAR PATEL Vs. UNION OF INDIA
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August 9, 2010 |
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SANJAY KUMAR SINGH Vs. LAXMI NARAYAN
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January 20, 2010 |
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SANJAY KUMAR SINGH Vs. LAXMI NARAYAN
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January 25, 2010 |
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SANJAY MEHRA Vs. SUNIL MALHOTRA
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July 12, 2010 |
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SANJAY MISHRA Vs. STATE N C T OF DELHI
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July 2, 2010 |
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SANJAY PASSI Vs. IQBAL CHAND KHURANA
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May 3, 2010 |
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SANJAY PASSI Vs. IQBAL CHAND KHURANA
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August 9, 2010 |
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SANJAY PLASTIC INDUSTRIES Vs. DSIDC AND ANR.
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August 19, 2010 |
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SANJAY PURI Vs. RADHEY LAL
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December 24, 2010 |
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SANJAY STEEL Vs. KAPIL KUMAR TAYAL
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February 22, 2010 |
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SANJAY SURI Vs. STATE
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January 29, 2010 |
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SANJAY TYAGI Vs. STATE GOVT OF N C T OF DELHI
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December 24, 2010 |
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SANJAY TYAGI Vs. STATE
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September 7, 2010 |
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SANJEEV ALIAS VISHAL Vs. STATE NCT OF DELHI
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August 11, 2010 |
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SANJEEV ARORA Vs. MANOHAR LAL DUBEY
|
March 3, 2010 |
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SANJEEV ARORA & ANR Vs. MANOHAR LAL DUBEY & ORS
|
March 8, 2010 |
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SANJEEV BEHL Vs. SILVERTONE MOTORS PVT LTD
|
December 22, 2010 |
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SANJEEV BHASKAR Vs. MINES TRIBUNAL GOVT OF INDIA
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September 21, 2010 |
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SANJEEV JAIN Vs. STATE
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July 26, 2010 |
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SANJEEV KAPUR Vs. STATE NCT OF DELHI
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July 26, 2010 |
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SANJEEV KUMAR DANDONA Vs. C.B.I.
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May 19, 2010 |
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SANJEEV KUMAR JAIN Vs. RAGHUBIR SARAN CHARITABLE TRUST
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January 20, 2010 |
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SANJEEV KUMAR MITTAL Vs. STATE
|
November 18, 2010 |
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SANJEEV KUMAR SHARMA Vs. STATE
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September 16, 2010 |
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SANJEEV MAJOO Vs. STATE GOVT OF NCT OF DELHI
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September 22, 2010 |
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SANJEEV MAJOO Vs. RUCHI MAJOO
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March 8, 2010 |
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SANJEEV MALHOTRA Vs. L.G. OF DELHI AND ORS.
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March 18, 2010 |
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SANJEEV MATHUR Vs. PRABHA AGGARWAL
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February 24, 2010 |
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SANJEEV SHARMA Vs. STATE OF DELHI AND ORS.
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November 23, 2010 |
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SANJIV JAIN Vs. SATYA PARKASH AND BROS PVT LTD
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December 8, 2010 |
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SANJU KUMAR PRASAD Vs. BRITISH MOTOR CAR CO LTD
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November 25, 2010 |
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SANT LAL Vs. RAM LAXMAN GUPTA
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April 8, 2010 |
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SANT SINGH Vs. K.G. RINGSHIA
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May 24, 2010 |
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SANTACLAUS TOYS PVT LTD Vs. REGISTRAR OF COMPANIES
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February 16, 2010 |
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SANTOSH Vs. HARI SINGH
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August 6, 2010 |
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SANTOSH AGGARWAL Vs. AUSHIM KAPOOR
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February 2, 2010 |
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SANTOSH ALIAS MUSTAFA Vs. STATE
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August 17, 2010 |
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SANTOSH KUMAR DUBEY Vs. GOVT OF NCT OF DELHI
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July 13, 2010 |
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SANTOSH KUMAR MEENA Vs. GNCT OF DELHI
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September 7, 2010 |
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SANTOSH KUMAR SUR Vs. UNION OF INDIA
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June 3, 2010 |
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SANTOSH KUMARI Vs. STATE
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July 15, 2010 |
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SANTOSH KUMARI Vs. MONU KUMAR
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February 3, 2010 |
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SANTOSH MANDHANI Vs. GOVT. OF NCT OF DELHI
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February 10, 2010 |
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SANTOSH MARWAH Vs. SOHAN LAL (DECEASED) THROUGH L.RS.
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December 13, 2010 |
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SANTOSH SAPRA Vs. MANOJ KUMAR VERMA
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February 24, 2010 |
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SANTOSH SINGH Vs. STATE OF NCT OF DELHI
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September 10, 2010 |
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SANYO ELECTRIC COMPANY Vs. STATE
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August 30, 2010 |
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SARA INTERNATIONAL LTD Vs. GOLDEN AGRI INTERNATIONAL PTE LTD
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June 4, 2010 |
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SARABJEET Vs. STATE
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January 11, 2010 |
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SARABJEET SINGH Vs. ANUP SHARMA AND ORS.
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September 30, 2010 |
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SARABJEET SINGH Vs. UOI & ORS.
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July 15, 2010 |
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SARABJIT PRAKASH Vs. UDYAJIT PRAKASH
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September 14, 2010 |
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SARABJIT SINGH Vs. GURINDER SINGH SANDHU
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November 9, 2010 |
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SARABJIT SINGH ANAND Vs. MANJIT SINGH ANAND
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November 9, 2010 |
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SARASWATI COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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July 15, 2010 |
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SARASWATI CONSTRUCTION COMPANY Vs. CENTRAL BOARD OF TRUSTEES
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April 19, 2010 |
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SARDAR GURDIAL Vs. SANDEEP SHARMA
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September 29, 2010 |
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SARDAR JAGAT SINGH AND ANR. Vs. NDMC AND ORS.
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May 6, 2010 |
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SARDAR JOGINDER SINGH Vs. SURJIT SINGH
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October 28, 2010 |
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SARDAR KHUSHWANT SINGH Vs. KIRPAL SINGH
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January 12, 2010 |
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SARDAR MALKIAT SINGH Vs. KANWALJIT KAUR
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April 8, 2010 |
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SARDAR MALKIAT SINGH Vs. KANWALJIT KAUR
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March 12, 2010 |
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SARDAR PATEL VIDYALAYA Vs. G.P. SRIVASTAVA
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April 26, 2010 |
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SARDAR SARWAN SINGH Vs. BALWINDER SINGH
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December 9, 2010 |
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SARDAR SINGH Vs. STATE
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December 22, 2010 |
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SARDARNI RAMINDER SARUP SINGH Vs. GOVINDER SINGH
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May 7, 2010 |
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SARITA GUPTA Vs. GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD
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October 21, 2010 |
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SARITA PERWAL AND ANR. Vs. PANKAJ PRAKASH
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March 22, 2010 |
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SARITHA RAO Vs. RAGHUNATH RAO
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March 4, 2010 |
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SARJO Vs. L G OF DELHI & ORS
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September 15, 2010 |
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SARLA DEVI Vs. RAJESH SHARMA
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August 19, 2010 |
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SARLA GOEL Vs. UNION OF INDIA
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February 9, 2010 |
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SARLA JAIN Vs. STATE
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November 22, 2010 |
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SAROJ Vs. STATE
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April 28, 2010 |
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SAROJ Vs. MAHENDER SINGH
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July 2, 2010 |
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SAROJ GUPTA Vs. RAM AKBAL
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June 1, 2010 |
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SAROJ OIL AND DAL INDUSTRIES Vs. CENTRAL BOARD OF TRUSTEES
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May 17, 2010 |
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SAROJ RANI Vs. GOVT OF NCT OF DELHI
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June 3, 2010 |
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SAROVARI DEVI Vs. NEW DELHI MUNICIPAL COUNCIL
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September 30, 2010 |
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SARTHAK SECURITIES CO PVT LTD Vs. INCOME TAX OFFICER WARD
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October 18, 2010 |
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SARVADESHIK ARYA PRATINIDHI SABHA Vs. KAILASH NATH SINGH YADAV
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February 5, 2010 |
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SARVESH Vs. STATE
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November 12, 2010 |
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SARVESH CHOPRA Vs. IRCON INTERNATIONAL LTD
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January 20, 2010 |
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SARVESH CHOPRA Vs. IRCON INTERNATIONAL LTD
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February 26, 2010 |
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SARVESH KUMARI YADAV Vs. H C AHJUA
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November 10, 2010 |
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SARVIND KUMAR ALIAS SONU Vs. STATE
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March 15, 2010 |
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SARWAN DASS BANGE Vs. RAM PRAKASH
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January 29, 2010 |
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SARWAN RAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
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December 20, 2010 |
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SASHIKANT RAJGURU Vs. STATE
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March 17, 2010 |
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SASTA SAHITYA MANDAL Vs. DEEPAK SEHGAL AND ORS.
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April 21, 2010 |
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SAT PAL BABBAR Vs. GOVT OF NCT OF DELHI
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August 19, 2010 |
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SAT PRAKASH Vs. JAGDISH
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March 26, 2010 |
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SAT PRAKASH RANA Vs. LIEUTENANT GOVERNER OF DELHI
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March 10, 2010 |
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SATELLITE TELECOMMUNICATIONS CO. LTD. Vs. ASSTT. DIRECTOR OF IT (INTERNATIONAL TAXATION)
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February 16, 2010 |
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SATENDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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February 4, 2010 |
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SATENDER KUMAR Vs. UOI
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December 2, 2010 |
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SATENDRA KUMAR BALIYAN Vs. SMT. SHEELA SRIVASTAVA AND ORS.
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February 1, 2010 |
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SATIJA J K Vs. INDIAN OIL CORPORATION
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May 11, 2010 |
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SATINDER KUMAR Vs. LT GOVERNOR NCT OF DELHI
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October 26, 2010 |
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SATINDER LOHIA Vs. STATE
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July 16, 2010 |
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SATINDER NATH SHARMA AND ANR. Vs. HARI CHAND
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February 22, 2010 |
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SATISH BHALLA Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
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May 17, 2010 |
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SATISH KUMAR Vs. STATE OF NCT OF DELHI
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May 3, 2010 |
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SATISH KUMAR Vs. TRAVEL PLUS
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July 28, 2010 |
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SATISH KUMAR GULATI Vs. STATE (GOVT. OF NCT OF DELHI)
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February 11, 2010 |
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SATISH KUMAR KUKREJA Vs. ADD SECRETARY MINISTRY OF HRD
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May 31, 2010 |
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SATISH KUMAR MARWAH Vs. UNION OF INDIA
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March 16, 2010 |
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SATISH MOHAN AGARWAL Vs. UOI
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November 30, 2010 |
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SATISH NARAIN SOOD Vs. KANCHAN BALA SOOD AND ANR.
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November 26, 2010 |
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SATNAM SINGH AND ORS. Vs. PAMELA MANMOHAN SINGH AND ORS.
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January 14, 2010 |
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SATPAL Vs. RATTAN LAL AGGARWAL & ORS
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April 28, 2010 |
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SATPAL SINGH Vs. STATE NCT OF DELHI
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January 6, 2010 |
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SATPAL SINGH SETHI Vs. GURSEV KAUR
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March 25, 2010 |
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SATWANT SINGH DEVGAN Vs. DELHI DEVELOPMENT AUTHORITY
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December 20, 2010 |
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SATYA PAL Vs. CHIEF ENGINEER IRRIGATION AND FLOOD CONTROL DEPARTMENT
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January 29, 2010 |
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SATYA PAL GUPTA Vs. CBI
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September 15, 2010 |
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SATYA PAL SINGH Vs. THE MANAGEMENT OF MCD AND ANR.
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May 17, 2010 |
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SATYA PARKASH AND BROS PVT LTD Vs. SANJIV JAIN
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December 8, 2010 |
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SATYA PARKASH GUPTA AND ANR Vs. VIKAS GUPTA AND ORS
|
February 9, 2010 |
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SATYA PRAKASH Vs. STATE
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December 6, 2010 |
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SATYANAND Vs. JAGDISH SINGH
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October 1, 2010 |
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SATYAVIR SINGH Vs. GOVT OF NCTD
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February 2, 2010 |
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SATYAVOL VENKAT KRISHNA RAO Vs. UNION OF INDIA
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September 13, 2010 |
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SATYENDER TEWARI Vs. STATE
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December 20, 2010 |
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SATYENDRA KUMAR JAIN Vs. STATE
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July 1, 2010 |
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SAURABH Vs. GNCT OF DELHI
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July 22, 2010 |
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SAURABH Vs. STATE
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July 2, 2010 |
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SAVITA BHANOT Vs. LT COL V D BHANOT
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March 22, 2010 |
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SAVITA PANDEY Vs. M.C.D.
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January 29, 2010 |
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SAVITRI Vs. MOHAN SINGH
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January 20, 2010 |
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SAVITRI DEVI Vs. GUNJA DEVI
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December 10, 2010 |
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SAVITRI DEVI Vs. BHARPAI
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February 22, 2010 |
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SAVITRI DEVI AND ORS. Vs. RAM KISHAN AND ORS.
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April 26, 2010 |
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SAVITRI SHARMA Vs. UNION OF INDIA
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March 18, 2010 |
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SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA (UOI)
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January 21, 2010 |
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SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA
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December 21, 2010 |
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SAYED MOHAMMED RAFEY Vs. MUMTAZ AHMAD AND ORS.
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July 20, 2010 |
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SAYEED AHMAD Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
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October 8, 2010 |
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SAYYED AHMAD Vs. STATE
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February 1, 2010 |
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SAZID @ MENU Vs. STATE
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April 22, 2010 |
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SCAN BIOTEK INDIA AND ANR. Vs. SMT. BRIJLATA PROP. OF SCAN BIOTECH INDIA
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January 29, 2010 |
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SCANDIA SHIPBROKERING AND AGENCY LTD Vs. MMTC LIMITED
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January 8, 2010 |
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SCANTEL (P) LTD Vs. LATHAM INDIA LTD
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March 17, 2010 |
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SCHENKER INDIA PVT LTD Vs. SIRPUR PAPER MILLS LTD
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February 2, 2010 |
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SCHREDER S A Vs. TRILOK CHAND AND SONS PVT LTD
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November 9, 2010 |
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SDB CONSULTANTS P. LTD. Vs. GMT INSTITUTE OF MANAGEMENT AND TECHNOLOGY
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December 9, 2010 |
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SEAGRAM INDIA PVT. LTD Vs. VIPIN SOHANLAL SHARMA
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April 5, 2010 |
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SECRETARY Vs. P K SUBASH
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January 12, 2010 |
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SECRETARY EDUCATION Vs. PURAN SINGH KHATKAR
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September 20, 2010 |
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SECRETARY GENERAL SUPREME COURT OF INDIA Vs. SUBHASH CHANDRA AGARWAL
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January 12, 2010 |
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SECRETARY MINISTRY OF URBAN DEVELOPMENT Vs. M ANNAMALAI
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July 14, 2010 |
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SEP. ROHITASH KUMAR Vs. CHIEF OF ARMY STAFF AND ORS.
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September 14, 2010 |
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SERVEWELL PRODUCTS PVT LTD Vs. DOLPHIN
|
April 9, 2010 |
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SESAMA FOODS PRIVATE LIMITED Vs. UNION OF INDIA
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February 2, 2010 |
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SETH PAL SINGH Vs. UNION OF INDIA
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November 10, 2010 |
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SH B N WADHWANI SOLE PROP OF JEEWAN DIESELS DELHI Vs. CALCOM ELECTRONICS LTD
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July 6, 2010 |
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SH CHANDGI RAM Vs. CHHOTO DEVI
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July 15, 2010 |
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SH CHANDRANSH PANDEY Vs. UOI & ORS
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November 19, 2010 |
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SH DEV DUTT SHARMA Vs. MANAGING SOCIETY NATIONAL PUBLIC SCHOOL
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July 2, 2010 |
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SH JITENDER KUMAR SHARMA Vs. STATE
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August 11, 2010 |
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SH PARVEEN KUMAR Vs. SH SHAILENDER AGGARWAL
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July 27, 2010 |
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SH RAM SUNDER BHATIA Vs. SHARBATI DEVI
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July 15, 2010 |
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SH SATISH CHAND KAPOOR Vs. FINANCIAL COMMISSIONER DELHI
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September 20, 2010 |
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SH VASDEV S/O SH BHAGWAN DASS Vs. RATTAN LAL @ PINKI S/O SH BHAGWAN DASS
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October 7, 2010 |
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SH VASUDEV Vs. GEETA DEVI AND ANR
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July 30, 2010 |
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SH. AJIT SINGH Vs. STATE (GOVT. OF N.C.T. OF DELHI)
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February 2, 2010 |
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SH. ANIL KUMAR SANGHI AND ANR. Vs. SH. HARI KISHAN SANGHI AND ORS.
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September 20, 2010 |
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SH. ARUN KUMAR RAO Vs. UNION OF INDIA (UOI) AND ANR.
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April 16, 2010 |
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SH. ASHOK KUMAR Vs. BANK OF INDIA
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October 21, 2010 |
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SH. B.N. MAHAJAN Vs. UNION OF INDIA (UOI) AND ORS.
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May 17, 2010 |
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SH. BHAGMAL AND ORS. Vs. GAON SABHA AYA NAGAR AND ORS.
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September 16, 2010 |
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SH. BHOLA NATH AND ANR. Vs. SH. KAMAL AND ORS.
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August 13, 2010 |
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SH. BHOLA NATH AND ANR. Vs. SH. KISHAN LAL
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August 13, 2010 |
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SH. BHOLA NATH AND ANR. Vs. SMT. BHAGGO AND ORS.
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August 13, 2010 |
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SH. BRIJBIR SINGH AHLAWAT Vs. INDIAN OIL CORPORATION LTD
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January 13, 2010 |
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SH. C. BALAKRISHNAN THROUGH LRS. Vs. UNION OF INDIA (UOI) AND ANR.
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September 22, 2010 |
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SH. DURGA PRASAD Vs. THE GOVT. OF NCT OF DELHI AND ORS.
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September 24, 2010 |
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SH. HARBIR SINGH Vs. SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI AND ORS.
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April 23, 2010 |
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SH. HARISH BHANDARI Vs. UNION OF INDIA (UOI) AND ORS.
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April 16, 2010 |
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SH. ISHWAR P. PUJARA AND ORS. Vs. MR. RAKESH KUMAR DAVER AND ORS.
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February 19, 2010 |
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SH. J.K. PALI Vs. UNION OF INDIA (UOI) AND ORS.
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July 28, 2010 |
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SH. JAI RAM Vs. UNION OF INDIA (UOI) AND ORS.
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May 12, 2010 |
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SH. JIYA RAM Vs. UNION OF INDIA (UOI) AND ORS.
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February 1, 2010 |
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SH. K.K. SANGAL Vs. UNION OF INDIA & OTHERS
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May 24, 2010 |
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SH. MADAN LAL (SINCE DECEASED SMT. RAMRAMESHWARI DEVI W/O SH. MADAN LAL AND ORS.), Vs. SH. RAM PARSHAD (SINCE DECEASED THROUGH HIS LEGAL HEIRS. SMT. NIRMALA DEVI (WIFE) AND ORS.)
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September 1, 2010 |
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SH. MAHENDER SINGH AND ORS. Vs. UNION OF INDIA (UOI)
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April 13, 2010 |
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SH. MAHENDRA VERMA S/O LATE SH. RAJA RAM Vs. SH. SURESH T. KAILACHAND S/O SH. TULSI DASS KALICHAND
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April 16, 2010 |
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SH. N.D. SHARMA Vs. CENTRAL BANK OF INDIA AND ORS.
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December 16, 2010 |
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SH. NET RAM Vs. UNION OF INDIA (UOI) AND ORS.
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February 1, 2010 |
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SH. O.P. KAUSHIK Vs. THE MANAGEMENT OF INDIAN RED CROSS SOCIETY AND ORS.
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April 22, 2010 |
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SH. PRAKASH SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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May 20, 2010 |
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SH. R. VIJAYANANDAN REDDY Vs. SH. PRADEEP K. DHINGRA AND ORS.
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September 9, 2010 |
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SH. R.P. GULATI Vs. PUNJAB NATIONAL BANK AND ANR.
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May 20, 2010 |
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SH. RAJ KUMAR GAUR Vs. R.U. BUILDERS PVT. LTD.
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November 29, 2010 |
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SH. RAJ KUMAR SHARMA AND ORS. Vs. REGISTRAR OF COMPANIES
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November 29, 2010 |
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SH. RAJIV KUMAR GUPTA Vs. SH. SUNIL SHAKT AND ORS.
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August 31, 2010 |
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SH. RAM KISHAN Vs. RENUTROL LIMITED AND ANR.
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May 12, 2010 |
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SH. RAM RAJ SETHI Vs. NDMC
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January 14, 2010 |
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SH. RAMPAT AZAD Vs. UNION OF INDIA & OTHERS
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April 27, 2010 |
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SH. S.S. BHAL Vs. DELHI TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LTD.
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February 3, 2010 |
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SH. SUBHASH CHANDER GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
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December 10, 2010 |
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SH. SUBHASH CHANDER VOHRA Vs. SH. HANS RAJ AND ORS.
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September 28, 2010 |
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SH. SURENDER JOSHI Vs. AMARDEEP MANTAJ SINGH
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August 16, 2010 |
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SH. SUSHIL RANA Vs. NEW DELHI TUBERCULOSIS CENTRE AND ORS.
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October 25, 2010 |
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SHABAHAT HUSSAIN @ SHABBU Vs. STATE
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February 19, 2010 |
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SHAHEED BHAGAT SINGH MARG, NEW DELHI Vs. NEW DELHI MUNICIPAL COUNCIL A STATUTORY BODY CONST
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August 10, 2010 |
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SHAHID ALI Vs. TOTA RAM
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July 2, 2010 |
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SHAHID PARVEZ Vs. UNION OF INDIA
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October 27, 2010 |
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SHAHID RIZA ALIAS RAJU Vs. STATE
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September 30, 2010 |
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SHAILENDER Vs. STATE GOVT OF NCT OF DELHI
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April 12, 2010 |
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SHAILENDER SAXENA Vs. STATE AND ANR
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July 30, 2010 |
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SHAILENDRA SINGH Vs. COMMISSIONER OF POLICE
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January 6, 2010 |
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SHAILESH SINGH Vs. UOI
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August 10, 2010 |
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SHAKEEL Vs. STATE
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April 19, 2010 |
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SHAKEEL AHMAD Vs. FAIZ AHMAD AND ANR.
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December 8, 2010 |
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SHAKTI SHARAN TRIPATHI Vs. AIRPORT AUTHORITY OF INDIA
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August 31, 2010 |
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SHAKUNTALA Vs. STATE
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January 27, 2010 |
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SHAKUNTLA Vs. RAVINDER KUMAR
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January 13, 2010 |
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SHAKUNTLA DEVI Vs. UNION OF INDIA
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February 26, 2010 |
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SHALIMAR GAS (THROUGH ITS PARTNERS), MRS. ARUNA NANDA AND Vs. INDIAN OIL CORPORATION LTD., BANDRA (EAST), MUMBAI AND
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May 6, 2010 |
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SHALLA LIMBU Vs. STATE OF NCT OF DELHI
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February 3, 2010 |
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SHALU KATARIA Vs. DIRECTOR OF EDUCATION
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December 3, 2010 |
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SHAM KISHORE Vs. REGISTRAR COOPERATIVE SOCIETIES
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July 8, 2010 |
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SHAMA SETHI Vs. STATE
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January 21, 2010 |
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SHAMBHAVI SHARMA Vs. NATIONAL BOARD OF EXAMINATIONS AND ANR.
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December 13, 2010 |
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SHAMBHU DUTT Vs. UNION OF INDIA
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March 16, 2010 |
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SHAMBHU MISHRA Vs. AIRPORT AUTHORITY OF INDIA LTD
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September 15, 2010 |
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SHAMSHUDDIN Vs. MUSTAFA
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March 16, 2010 |
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SHANKAR Vs. STATE N C T OF DELHI
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July 7, 2010 |
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SHANKAR ADAWAL Vs. C B I
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October 8, 2010 |
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SHANKAR KUMAR Vs. STATE N C T OF DELHI
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July 15, 2010 |
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SHANKAR LAL Vs. UOI
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November 9, 2010 |
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SHANKARA NAND JHA MEMORIAL CHARITABLE TRUST REGD Vs. M C D AND ANR
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February 15, 2010 |
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SHANKER RAJU Vs. UNION OF INDIA & ORS.
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April 27, 2010 |
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SHANKER SAHANI Vs. STATE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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January 25, 2010 |
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SHANTI Vs. STATE
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July 21, 2010 |
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SHANTI COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
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July 8, 2010 |
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SHANTI DEVI Vs. GHASIA KACHHAP
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March 3, 2010 |
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SHANTI SARUP Vs. UOI
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April 21, 2010 |
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SHANTI SWAROOP KRISHAN LAL AND CO Vs. SH BADRI PRASHAD SHARMA
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July 1, 2010 |
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SHARAD KUMAR PANDEY Vs. MAMTA PANDEY
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September 1, 2010 |
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SHARAD SINGHAL Vs. UNION OF INDIA (UOI) AND ORS.
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January 7, 2010 |
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SHARDA JAIN Vs. STATE
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February 15, 2010 |
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SHARDA SINGH Vs. CBI
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September 15, 2010 |
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SHAREX ACTING VINOD KUMAR CHADHA Vs. SUDERSHAN SURI
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June 4, 2010 |
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SHARP KABUSHIKI KAISHA Vs. SUNIL GROVER AND ORS.
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October 6, 2010 |
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SHASHI BHUSHAN Vs. GOVERNMENT OF N C T OF DELHI
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November 30, 2010 |
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SHASHI KANTA SHARMA Vs. MCD
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July 22, 2010 |
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SHASHI SHARMA Vs. BIMLA YADAV
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December 24, 2010 |
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SHATRUGHAN Vs. STATE (GOVT. OF NCT OF DELHI)
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April 20, 2010 |
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SHAUKAT ALIAS MUSHIR Vs. STATE
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November 22, 2010 |
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SHEFALI VERMA Vs. REGISTRAR OF COMPANIES
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November 1, 2010 |
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SHEIKH RAZIUDDIN Vs. BABY TANZILA
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July 7, 2010 |
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SHELL BRANDS INTERNATIONAL AG Vs. PRADEEP JAIN
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February 1, 2010 |
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SHELL BRANDS INTERNATIONAL AG Vs. GAGAN CHANANA
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August 2, 2010 |
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SHELL BRANDS INTERNATIONAL AG AND ANR Vs. PRADEEP JAIN
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September 14, 2010 |
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SHEMSHER SINGH Vs. S. REGUNTHAN CHIEF SECRETARY
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March 2, 2010 |
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SHEO RAJ Vs. HANS RAJ
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August 2, 2010 |
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SHEOPAL Vs. GNCT OF DELHI
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July 7, 2010 |
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SHER SINGH Vs. UOI & ANR
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February 24, 2010 |
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SHER SINGH DECD. THR. LRS Vs. UNION OF INDIA & ANR.
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April 28, 2010 |
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SHER SINGH NAINWAL Vs. HIGH COURT OF DELHI
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October 29, 2010 |
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SHERA Vs. FINANCIAL COMMISSIONER
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May 20, 2010 |
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SHIDDHI GOPAL DIXIT ALIAS SIDDH Vs. SIYA RAM
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March 3, 2010 |
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SHIIV NARAYAN Vs. UNION OF INDIA & ORS.
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February 9, 2010 |
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SHIKHA BHATIA Vs. GAURAV BHATIA
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May 13, 2010 |
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SHISH PAL Vs. STATE
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January 25, 2010 |
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SHISHIR BAJAJ Vs. INDIA YOUTH CENTRES TRUST
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July 26, 2010 |
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SHISHIR KUMAR ALIAS CHUNNU Vs. STATE
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May 31, 2010 |
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SHISHWATI Vs. RAM GOPAL
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February 4, 2010 |
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SHIV DUTT ALIAS TITU Vs. STATE
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February 23, 2010 |
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SHIV KESH Vs. UOI
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November 11, 2010 |
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SHIV KUMAR Vs. HANSITA
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May 17, 2010 |
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SHIV KUMAR VERMA Vs. MANOJ PANDEY
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October 6, 2010 |
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SHIV NARAIN Vs. ESTATE OFFICER
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January 27, 2010 |
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SHIV S SHARMA Vs. UNION OF INDIA
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April 9, 2010 |
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SHIV SHAKTI BRICK KIN OWNERS ASSOCIATION Vs. UNION OF INDIA
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March 17, 2010 |
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SHIV SHANKAR MURADA Vs. STATE
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June 2, 2010 |
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SHIVANI HANDLOOM WCS LTD Vs. UNION OF INDIA
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May 31, 2010 |
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SHIVRAJ GUPTA AND ANR. Vs. RAJENDRA GUPTA AND ORS.
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March 11, 2010 |
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SHOBHA Vs. STATE
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May 5, 2010 |
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SHOBHA CHAND Vs. DY. COMMISSIONER (SW) AND ORS.
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September 24, 2010 |
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SHOBHA GULHAR Vs. RAM PAL
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March 8, 2010 |
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SHOBHA GULHAR AND ORS. Vs. RAM PAL AND ORS.
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April 7, 2010 |
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SHOBHA YADAV Vs. ANITA VERMA
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December 3, 2010 |
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SHOES EAST LTD Vs. R N MITTAL AND CO
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December 6, 2010 |
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SHOES EAST LTD Vs. SUBHASH B DALAL
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December 6, 2010 |
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SHOKEEN Vs. STATE
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May 13, 2010 |
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SHOLAY MEDIA AND ENTERTAINMENT PVT LTD Vs. AJIT SIPPY
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January 8, 2010 |
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April 6, 2010 |
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January 27, 2010 |
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July 28, 2010 |
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SHREE RAJ TRAVELS AND TOURS LTD Vs. DESTINATION OF THE WORLD SUBCONTINENT PRIVATE LIMITED
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September 23, 2010 |
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SHRI ANIL GOYAL Vs. SMT. ANUPAMA GOYAL
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September 22, 2010 |
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SHRI ANIL NARENDRA, MANAGING DIRECTOR, VIR ARJUN NEWSPAPER PVT. LTD. Vs. THE STATE (GOVT. OF N.C.T. OF DELHI) AND SH. SHIVJI PRASAD, ENFORCEMENT OFFICER
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March 9, 2010 |
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SHRI BHAGWAN KISHAN GUPTA Vs. SMT. RANI GUPTA AND ORS.
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October 28, 2010 |
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SHRI BHARAT BHUSHAN Vs. DELHI TRANSPORT CORPORATION
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December 16, 2010 |
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SHRI BIJENDRA PATHAK Vs. RAM KISHAN SHARMA
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August 5, 2010 |
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SHRI BRIJ PAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
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August 27, 2010 |
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SHRI CHANDERPAL SINGH Vs. SMT. SWARAN LATA DHOBHAL & ANR.
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May 6, 2010 |
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SHRI CHHOTE LAL @ CHOTA LAL AND ORS. Vs. THE STATE AND ANR.
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September 1, 2010 |
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SHRI DEVI DAYAL MEHTA Vs. MADHU BALA JAIN
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December 8, 2010 |
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SHRI DHARAMPAL ARORA Vs. SHARE TIPS,
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March 22, 2010 |
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SHRI HANS RAJ Vs. SHRI BHAJAN SINGH
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December 23, 2010 |
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SHRI HANUMAN MAL BOTHRA Vs. SHRI SURAJ MAL JAIN
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February 8, 2010 |
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SHRI HARI OM MAHESHWARI Vs. SHRI SANJAY KUMAR JALAN & ANR.
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January 29, 2010 |
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SHRI JUGVEER Vs. MUNICIPAL CORPORATION OF DELHI
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November 11, 2010 |
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SHRI KISHAN CHAND SHARMA Vs. GIAN PRAKASH SHARMA
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August 30, 2010 |
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October 7, 2010 |
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SHRI MANGAT RAM AND ANR. Vs. SHRI RAM NARAIN GUPTA AND ANR.
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April 5, 2010 |
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SHRI NATH Vs. STATE
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April 13, 2010 |
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SHRI OM PRAKASH SABHARWAL Vs. UOI & ANR.
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July 20, 2010 |
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SHRI P.D. CHATTERJEE AND ORS. Vs. SHRI RASHPAL SINGH
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November 29, 2010 |
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October 6, 2010 |
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SHRI POONYA RAM THROUGH LRS. Vs. SHRI DURGA PRASAD (SUBSTITUTED BY SHRI JAGDISH PRASAD AWASTHI)
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August 17, 2010 |
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SHRI PRAKASH G. DUDANI Vs. UNION OF INDIA (UOI) AND ORS.
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May 18, 2010 |
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SHRI R.K. MINOCHA Vs. UNION OF INDIA (UOI) AND ORS.
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January 20, 2010 |
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SHRI RAM AVADH Vs. GOVT. OF INDIA STATIONERY OFFICE AND ORS.
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October 26, 2010 |
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SHRI RAM HER Vs. RAM CHANDER
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December 22, 2010 |
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SHRI RAM PAL Vs. DELHI TRANSPORT CORPORATION & ORS
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October 21, 2010 |
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SHRI RAM SAROOP NADKARNI Vs. LARSON AND TOUBRO LTD
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December 21, 2010 |
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SHRI RAM SINGH Vs. D.D.A AND ORS.
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October 27, 2010 |
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SHRI RAMESHWAR VERMA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 1 AND ANR.
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May 17, 2010 |
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SHRI REHMAT ULLAH (DECEASED) THRU. L.RS. Vs. MST. HASSAN BANO AND ORS.
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March 12, 2010 |
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SHRI RISHI KUMAR Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
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November 16, 2010 |
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SHRI ROHIT SHEKHAR Vs. SHRI NARAYAN DUTT TIWARI AND ANR.
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August 13, 2010 |
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SHRI SHYAM BABU Vs. GOVT. OF NCT OF DELHI
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January 14, 2010 |
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SHRI SURINDER SINGH BHASIN Vs. UNITED INDIA INSURANCE COMPANY LTD.
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December 20, 2010 |
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SHRI TEJPAL SINGH Vs. THE GOVT. OF NCT OF DELHI AND ORS.
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May 5, 2010 |
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SHRI TEK CHAND Vs. ESTATE OFFICER, DELHI JAL BOARD AND ANR.
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December 6, 2010 |
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SHRI. PUNEET KALRA (WORKMAN) Vs. THE LABOUR COURT NO. VII, DELHI & ORS.
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February 25, 2010 |
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SHRIKANT KAUSHIKA Vs. STATE
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November 19, 2010 |
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SHRIKANT PRAJAPATI Vs. UNION OF INDIA
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March 19, 2010 |
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SHRIOM DALAL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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December 6, 2010 |
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SHRIRAM BHARATIYA KALA KENDRA Vs. SHUBHA MUDGAL
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November 23, 2010 |
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SHUBHA ARYA Vs. STATE
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July 21, 2010 |
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SHUBHNIT HANS Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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September 23, 2010 |
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SHUBHRA CHIT FUND P LTD Vs. RAM KUMAR SHASTRI
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June 3, 2010 |
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SHUKLA CHAKRABORTY Vs. SUDEEP MITRA
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September 14, 2010 |
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SHUMITA DIDI SANDHU Vs. SANJAY SINGH SANDHU
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October 26, 2010 |
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SHYAM BABU Vs. GOVT OF NCT OF DELHI
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August 25, 2010 |
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SHYAM COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
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August 17, 2010 |
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SHYAM DEV YADAV Vs. STATE N C T OF DELHI
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March 15, 2010 |
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SHYAM KUMAR Vs. SANDEEP KUMAR
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July 5, 2010 |
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SHYAM LAL Vs. UNION OF INDIA (UOI) AND ORS
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September 16, 2010 |
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SHYAM MALIK Vs. BSES RAJDHANI POWER LTD.
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December 20, 2010 |
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SHYAM PRASAD Vs. DAYAVATI
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January 14, 2010 |
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SHYAM SUNDER Vs. KRISHNA KUMAR
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July 2, 2010 |
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SHYAM SUNDER MALHOTRA Vs. NATIONAL SMALL SCALE INDUSTRIES CORP LTD
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March 12, 2010 |
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SHYAM SUNDER MALHOTRA Vs. NATIONAL SMALL SCALE INDUSTRIES CORP. LTD.
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March 22, 2010 |
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SHYAM TELECOM LTD Vs. ICOMM LTD
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March 19, 2010 |
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SHYAMA PRASAD MUKHERJI COLLEGE (FOR WOMEN) Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
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July 19, 2010 |
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SHYAMBIR Vs. STATE
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January 7, 2010 |
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SHYAMO Vs. PIPAL SINGH
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July 2, 2010 |
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SI SOBHAN BARAIK Vs. GOVERNMENT OF NCT OF DELHI
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January 13, 2010 |
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SIDDARTH VERMA Vs. CBI
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August 30, 2010 |
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SIDDHARTH TOMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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September 14, 2010 |
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SIDHARTH SAREEN Vs. HIRA REALTORS PVT LTD
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March 23, 2010 |
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March 4, 2010 |
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December 20, 2010 |
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September 23, 2010 |
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SIKANDER Vs. RAVINDER SINGH
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April 7, 2010 |
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SIMA YADAV & ORS Vs. SOCIETY OF DELHI INSTITUTE OF HERITAGE RESEARCH AN
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November 26, 2010 |
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SIMARAN KAUR Vs. VICE CHANCELLOR
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July 6, 2010 |
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SIMPLEX CONCRETE PILES (INDIA) LTD Vs. UNION OF INDIA
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January 7, 2010 |
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SIMPLEX CONCRETE PILES (INDIA) LTD. Vs. VENKATESH COKE AND POWER LTD.
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May 3, 2010 |
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SIMPLEX CONCRETE PILES INDIA LTD Vs. UNION OF INDIA
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February 23, 2010 |
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SIMPLEX INFRASTRUCTURE LTD. Vs. UNION OF INDIA
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December 13, 2010 |
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SIMPLEX INFRASTRUCTURES LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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March 4, 2010 |
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SIMRAT KATYAL Vs. VARINDER KATYAL
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December 3, 2010 |
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SINEXIMCO PTE LTD Vs. DINESH INTERNATIONAL PVT LTD
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November 9, 2010 |
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SINGER INDIA LTD Vs. SECRETARY LABOUR GOVT OF NCT OF DELHI
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March 3, 2010 |
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SINGER INDIA LTD. Vs. (SECRETARY) LABOUR, GOVT. OF NCT OF DELHI AND ANR.
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May 3, 2010 |
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SIR SOBHA SINGH AND SONS AND ORS. Vs. BIMLA DEVI AND ORS.
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March 2, 2010 |
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SIRI FORT ROAD RESIENTS WELFARE ASS. Vs. MCD
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January 14, 2010 |
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SIRI RAM SYAL AND SONS (P) LTD. Vs. IRCON INTERNATIONAL LTD. AND ANR.
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January 28, 2010 |
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SITA RAM Vs. STATE
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February 25, 2010 |
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SITA RAM AND SONS Vs. MAHANAGAR TELEPHONE NIGAM LTD
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December 13, 2010 |
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SITAMBER SINGH Vs. UNION OF INDIA
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July 15, 2010 |
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SIVALINGAM NADESAN Vs. STATE
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July 19, 2010 |
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SK DIXIT Vs. CBI
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July 9, 2010 |
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SKOL BREWERIES Vs. UNISAFE TECHNOLOGIES
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August 25, 2010 |
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SMITHS DETECTION ASIA PACIFIC PTE LTD Vs. UNION OF INDIA
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July 12, 2010 |
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SMRITI SHARMA THR. HER NATURAL GUARDIAN Vs. MANAGEMENT OF VIVEKANAND SCHOOL AND ORS.
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April 7, 2010 |
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SMRITI SHARMA THR. HER NATURAL GUARDIAN(FATHER) SH. DELIP SHARMA Vs. MANAGEMENT OF VIVEKANAND SCHOOL & ORS.
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January 8, 2010 |
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SMT. AMARAVATI AND SH. RAM BRIKSH PANDEY (SINCE DECEASED) THROUGH LRS Vs. SH. DHARAMRAJ AND ORS.
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November 23, 2010 |
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SMT. BEENA DEVI WIFE OF SHRI SURESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN,
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April 7, 2010 |
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SMT. BIMLA DEVI Vs. UNDER SECRETARY (ADMN.)
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May 17, 2010 |
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SMT. CHANDAN DEVI KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
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December 14, 2010 |
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SMT. GANGA DEVI Vs. UNION OF INDIA (UOI) AND ANR.
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July 23, 2010 |
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SMT. HARPREET SURI Vs. GOVT. OF NCT OF DELHI AND ORS.
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January 15, 2010 |
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SMT. KAMLA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 21, 2010 |
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SMT. KANTA RANI Vs. THE DISTRICT AND SESSIONS JUDGE
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May 21, 2010 |
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SMT. KIRAN W/O LATE SHRI PRADEEP KUMAR KAUSHIK D/O LATE SH. CHANDER KISHORE Vs. SH. MAHINDER PAL KAUSHIK S/O SH. NAYADER SINGH AND SH. JUGAL KISHORE SHARMA S/O LATE SH. CHANDER KISHORE
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August 26, 2010 |
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SMT. KRISHNA MITTAL Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
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May 21, 2010 |
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SMT. LEELA DHAMEJA Vs. SMT. BELA DHAMEJA
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April 22, 2010 |
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SMT. NARGIS AND ORS. Vs. DDA AND ANR.
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August 16, 2010 |
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SMT. NEETA RANI Vs. DDA
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May 4, 2010 |
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May 4, 2010 |
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SMT. PARBHA MONGHA AND ORS. Vs. SH. BHARAT SAHDEV
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May 18, 2010 |
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SMT. PARVEEN SURI Vs. MCD AND ANR.
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October 8, 2010 |
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SMT. POONAM MANCHANDA Vs. THE PRESIDING OFFICER AND ORS.
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March 2, 2010 |
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SMT. PREM MEHTA Vs. THE PRESIDING OFFICER, LABOUR COURT NO. VI AND ANR.
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May 28, 2010 |
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SMT. PROMILA DIXIT Vs. GOVT. OF NCT OF DELHI AND ORS.
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November 26, 2010 |
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SMT. RAJ WADHWA Vs. GLAXO INDIA LTD. AND ORS.
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October 5, 2010 |
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SMT. RAJESHWARI KAUSHIK Vs. SHRI KULDEEP SINGH
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April 13, 2010 |
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SMT. RAJO GARG (RAJO GUPTA) Vs. DELHI CANTONMENT BOARD AND ORS.
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September 22, 2010 |
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SMT. RAMESH KUMARI AND ANR. Vs. ALAKNANDA PROPERTIES (P) LTD.
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December 14, 2010 |
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SMT. RAMPYARI AND ORS. Vs. MS. KAMLESH
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March 9, 2010 |
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SMT. SARASWATI (SINCE DECEASED REPRESENTED THROUGH HER L.RS. SH. MAHIPAL SINGH) AND SH. RAKESH KUMAR S/O LATE SH. SOHAN LAL Vs. SMT. SUSHILA RANI W/O LATE SH. KISHORE CHAND GUPTA
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August 31, 2010 |
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SMT. SHAKUNTALA Vs. DELHI TRANSPORT CORPORATION
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May 21, 2010 |
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SMT. SHAKUNTALA DEVI AND ORS. Vs. MADADGAR CHIT FUND PVT. LTD.
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October 19, 2010 |
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SMT. SHANTI DEVI Vs. DELHI TRANSPORT CORPORATION
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March 5, 2010 |
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SMT. SHANTI DEVI W/O LATE SH. OM PRAKASH AND ORS. Vs. MOHD. FURMAN S/O ABDUL SALAM
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October 25, 2010 |
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SMT. SUDHA SHARMA AND ORS. Vs. SMT. SWADESH BHASKAR AND ORS.
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December 20, 2010 |
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SMT. SUMAN Vs. SHRI ANIL KUMAR
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March 2, 2010 |
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SMT. SUNITA @ SHEETAL SATIJA Vs. SH. RAM KISHAN SATIJA
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January 8, 2010 |
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SMT. VINITA ARORA Vs. ESCORTS SECURITIES LTD. AND ANR.
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April 21, 2010 |
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SNEH PRABHA BANSAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 14, 2010 |
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SNEHLATA C GUPTE Vs. UNION OF INDIA
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July 15, 2010 |
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SOBAT SINGH Vs. RAMESH CHANDRA GUPTA
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January 27, 2010 |
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SOBAT SINGH Vs. RAMESH CHANDRA GUPTA
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February 23, 2010 |
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SOBHAGYA ADVERTISING SERVICE Vs. SARASWATI DEVI
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March 15, 2010 |
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SOCIETY OF THE HOLISTIC CHILD DEVELOPMENT INDIA Vs. CHURCH OF NORTH INDIA SYNOD
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January 20, 2010 |
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SOCIETY OF THE HOLISTIC CHILD DEVELOPMENT INDIA Vs. CHURCH OF NORTH INDIA SYNOD
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January 29, 2010 |
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SOHAN @ SONU Vs. STATE (GOVT OF N C T OF DELHI)
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February 16, 2010 |
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SOHAN DEVI & ANR Vs. ABDUL QAYAAM & ORS
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May 10, 2010 |
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SOHAN LAL Vs. NEW DELHI MUNICIPAL COUNCIL
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August 6, 2010 |
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SOHAN LAL (DECEASED) THROUGH LRS Vs. UOI & ANR
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May 13, 2010 |
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SOHAN SINGH Vs. LABOUR COMMISSIONER
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February 10, 2010 |
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SOHAN THAKUR Vs. ANIL KUMAR
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December 6, 2010 |
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SOM BROTHERS AND CO Vs. BREAD HOUSE
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April 15, 2010 |
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SOM NATH JAGGI Vs. ONKAR AGGARWAL
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March 16, 2010 |
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SOM SUGANDH INDUSTRIES LTD Vs. UOI
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February 8, 2010 |
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SOMESH GUPTA Vs. STATE OF THE NCT OF DELHI
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January 11, 2010 |
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SOMPAL Vs. STATE N C T OF DELHI
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March 15, 2010 |
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SONA RANI Vs. RAM RATTAN SINGH NAMDHARI
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January 19, 2010 |
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SONA RANI Vs. RAM RATTAN SINGH NAMDHARI
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February 1, 2010 |
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SONAL JAIN Vs. DIRECTOR AIIMS
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December 6, 2010 |
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SONIA KHOSLA Vs. VIKRAM BAKSHI
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February 15, 2010 |
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SONIA SAHAYE Vs. VIKRAMAJIT SINGH SAHAYE
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April 8, 2010 |
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SONIA SINGH Vs. MANMOHIN KAUR AND ORS.
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March 22, 2010 |
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SONITEK COMPUTERS PRIVATE LIMITED Vs. ATMA RAM GUPTA
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November 19, 2010 |
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SONU Vs. STATE OF NCT DELHI
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March 17, 2010 |
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SONU ARORA Vs. STATE
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July 21, 2010 |
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SONU MALIK Vs. STATE NCT OF DELHI AND ORS.
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October 7, 2010 |
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SONU S/O. SH. D. VENKAT RAO Vs. STATE
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February 25, 2010 |
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SONU SETH Vs. SURESH SETH
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July 2, 2010 |
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SONYA GHOSH Vs. UNION OF INDIA (UOI) AND ORS.
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April 9, 2010 |
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SOPHISTICATED MARBLES & GRANITE INDUSTRIES Vs. UNION OF INDIA
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March 4, 2010 |
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SORAN SINGH Vs. STATE
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March 16, 2010 |
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January 8, 2010 |
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October 28, 2010 |
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SOUTH INDIA SHIPPING AND EXPORT CO Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD
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December 24, 2010 |
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SPLENDOR LANDBASE LIMITED Vs. MIRAGE INFRA LIMITED
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April 9, 2010 |
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SPLENDOR LANDBASE LIMITED Vs. MIRAGE INFRA LIMITED AND ANR
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February 8, 2010 |
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SPLENDOR LANDBASE LTD Vs. DELHI POLLUTION CONTROL COMMITTEE
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September 30, 2010 |
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SPORTS AUTHORITY OF INDIA SAI Vs. VIJAY KUMAR
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January 18, 2010 |
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SREI VENTURE CAPITAL LTD Vs. VIJAY GOPAL JINDAL
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March 16, 2010 |
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SREL INFRASTRUCTURE FINANCE LTD Vs. HOTLINE GLASS LTD
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August 31, 2010 |
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SRI KRISHNA Vs. MCD
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March 12, 2010 |
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SRIDHAR GUPTA Vs. N D M C
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January 19, 2010 |
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SRINIVAS MALLIAH MEMORIAL THEATRE CRAFTS TRUST (RE Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ANR
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June 2, 2010 |
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SRINIVAS MALLIAH MEMORIAL THEATRE CRAFTS TRUST REGD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 2, 2010 |
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SRIPRAKASH AGGARWAL Vs. C.B. SINGH, SR. INTELLIGENCE OFFICER OF DGCEI
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July 8, 2010 |
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SRISHTI SOLKAR Vs. MAHAVIR SR MODEL SCHOOL
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December 6, 2010 |
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SRIVASTAVA PROVES Vs. STATE
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March 22, 2010 |
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STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
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September 20, 2010 |
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STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
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December 15, 2010 |
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STAR BAZAAR PVT. LTD. Vs. TRENT LTD. AND ANR.
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February 25, 2010 |
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STARTEK PLANTATIONS AND RESORTS LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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December 20, 2010 |
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STATE Vs. SUKHLAL
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December 21, 2010 |
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STATE Vs. RAHUL
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December 22, 2010 |
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STATE Vs. KAMLESH KUMAR
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December 7, 2010 |
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STATE Vs. RAM PRAKASH @ LALIE
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April 20, 2010 |
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STATE Vs. NEERAJ SHARMA
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September 15, 2010 |
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STATE Vs. NEETU
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September 30, 2010 |
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STATE Vs. VIJAY
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September 30, 2010 |
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STATE Vs. AMEERUDDIN ALIAS AMEERA
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September 30, 2010 |
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STATE Vs. RAVI SINGH
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November 11, 2010 |
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STATE Vs. MUKESH
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November 9, 2010 |
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STATE Vs. RAVINDER CHHABRA
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July 27, 2010 |
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STATE Vs. ASHOK KUMAR
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July 27, 2010 |
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STATE Vs. PREM SINGH ALIAS KALE AND DWARKA NATH ALIAS RAKESH ALIAS DEENA
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August 25, 2010 |
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STATE Vs. PANKAJ ALIAS SONU
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September 8, 2010 |
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STATE Vs. VINOD KUMAR GUPTA
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March 12, 2010 |
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STATE Vs. SHIV SHANKAR
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March 9, 2010 |
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STATE Vs. RAJESH GUPTA ALIAS TITU
|
March 16, 2010 |
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STATE Vs. KIRAN
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May 12, 2010 |
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STATE Vs. RANJEET
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May 7, 2010 |
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STATE Vs. RANBIR SINGH
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January 15, 2010 |
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STATE Vs. SOBAT SINGH
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January 27, 2010 |
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STATE Vs. SHIBBU
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February 16, 2010 |
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STATE Vs. RAMESH CHAND
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March 4, 2010 |
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STATE Vs. MUKESH KUMAR GUPTA
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March 4, 2010 |
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STATE Vs. YOGESH
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November 26, 2010 |
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STATE Vs. RAKESH MALIK & ORS
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October 6, 2010 |
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STATE Vs. SUBHASH CHAND
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September 29, 2010 |
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STATE Vs. RAKESH RAM AND ANR.
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December 14, 2010 |
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STATE Vs. AMIT TRIPATHI
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December 20, 2010 |
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STATE Vs. SURESH KUMAR AND ANR.
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December 15, 2010 |
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STATE Vs. RAJENDER AND ANR.
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December 15, 2010 |
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STATE Vs. BADRUL AND ORS.
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October 21, 2010 |
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STATE Vs. RAM NIWAS AND ORS.
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September 14, 2010 |
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STATE Vs. MEHRUNISA AND ORS.
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September 10, 2010 |
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STATE Vs. RAVI VERMA AND ORS.
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September 24, 2010 |
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STATE Vs. TANVIR
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September 9, 2010 |
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STATE Vs. PRADEEP
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March 28, 2010 |
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STATE (GOVT. OF NCT OF DELHI) Vs. RAJNISH KUMAR SINGHAL AND ORS.
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March 12, 2010 |
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STATE (NCT OF DELHI) Vs. SHER KHAN AND ANR.
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September 9, 2010 |
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STATE (NCT OF DELHI) Vs. SAMIALAM @ SAMIA AND ANR.
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September 22, 2010 |
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STATE BANK OF HYDERABAD Vs. NEHRU PLACE HOTELS AND ORS.
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January 28, 2010 |
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STATE BANK OF INDIA Vs. KHUSHAL SINGH TANWAR
|
December 7, 2010 |
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STATE BANK OF INDIA Vs. SUNRISE DATA PREPARATION CENTRE
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August 2, 2010 |
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STATE BANK OF INDIA Vs. HONBLE DEBTS RECOVERY APPELLATE TRIBUNAL
|
February 5, 2010 |
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STATE BANK OF INDIA Vs. C P KANAK
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July 1, 2010 |
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STATE BANK OF INDIA Vs. MOHD SHAHJAHAN
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July 9, 2010 |
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STATE BANK OF INDIA Vs. RANBIR SINGH
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April 19, 2010 |
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STATE BANK OF INDIA Vs. SHAMBHU DAYAL VERMA
|
October 18, 2010 |
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STATE BANK OF INDIA Vs. JAGDISH PRASAD JAIN
|
September 6, 2010 |
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STATE BANK OF PATIALA Vs. ROHINI TIMES
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December 14, 2010 |
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STATE DELHI ADMN Vs. SHARAD DOGRA
|
July 2, 2010 |
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STATE GNCT OF DELHI Vs. JASPREET SINGH
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August 25, 2010 |
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STATE GOVT OF NCT DELHI Vs. RAJESH
|
August 12, 2010 |
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STATE GOVT OF NCT OF DELHI Vs. TAHIR ALIAS YAMIN
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April 6, 2010 |
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STATE N C T OF DELHI Vs. SONU
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March 23, 2010 |
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STATE OF HARYANA Vs. A C AGGARWAL
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March 18, 2010 |
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STATE OF NCT DELHI Vs. RAJENDER ALIAS JINDER ALIAS DANCER
|
November 10, 2010 |
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STATE OF NCT OF DELHI Vs. CHANDERPAL AND ORS.
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October 26, 2010 |
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STATE OF NCT OF DELHI Vs. JAVED @ SONU AND ANR.
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September 9, 2010 |
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STATE OF NCT OF DELHI Vs. AMIT KUMAR @ MOHAN
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August 31, 2010 |
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STATE THRU C.B.I. Vs. R.P. TIWARI
|
September 24, 2010 |
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STATE TRADING CORPORATION Vs. PRESTIGE FOOD LIMITED
|
February 19, 2010 |
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STATE TRADING CORPORATION (INDIA) LTD Vs. KHUSHI RAM BEHARI LAL
|
March 23, 2010 |
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STEEL AUTHORITY OF INDIA Vs. WESTERN BULK CARRIERS KS
|
May 4, 2010 |
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STERLING HOLIDAY RESORTS (INDIA) LTD Vs. MANOHAR NIRODY
|
November 10, 2010 |
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STERLITE INDUSTRIES (INDIA) LIMITED Vs. UNION OF INDIA
|
February 3, 2010 |
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STICHTING DOEN POSTCODE LOTERIJ Vs. VIN POLY RECYCLERS PVT LTD
|
February 10, 2010 |
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STOKELY VAN CAMP Vs. HEINZ INDIA PRIVATE LTD
|
November 10, 2010 |
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STOKELY VAN CAMP, INC Vs. HEINZ INDIA PRIVATE LIMITED
|
May 31, 2010 |
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STRUCTURAL WATERPROOFING CO PVT LTD Vs. CONTINENTAL FOUNDATION JOINT VENTURE ND CO
|
February 26, 2010 |
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STUDENTS ISLAMIC MOVEMENT OF INDIA Vs. SECRETARY HOME
|
March 12, 2010 |
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SUB-INSPECTOR RANVIR SINGH Vs. UNION OF INDIA AND ORS
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July 19, 2010 |
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SUBASH CHAND BARJATYA Vs. MADHU MISHRA
|
February 18, 2010 |
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SUBASH PRASAD YADAV Vs. STATE OF NCT OF DELHI
|
February 4, 2010 |
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SUBEDAR H L MADAN Vs. U O I
|
March 15, 2010 |
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SUBHADRA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 11, 2010 |
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SUBHASH Vs. LOCAL HEALTH AUTHORITY
|
December 22, 2010 |
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SUBHASH Vs. STATE AND ORS.
|
March 22, 2010 |
|
SUBHASH Vs. STATE
|
March 8, 2010 |
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SUBHASH ALIAS BIRJU Vs. STATE OF NCT OF DELHI
|
October 19, 2010 |
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SUBHASH CHAND @ BHASI Vs. STATE
|
January 29, 2010 |
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SUBHASH CHANDER GARG Vs. GOVT OF NCT OF DELHI
|
August 20, 2010 |
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SUBHASH CHANDER SHARMA Vs. ANJALI SHARMA
|
July 14, 2010 |
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SUBHASH CHANDRA Vs. COTTAGE INDUSTRIES EXPOSITION LTD. AND ORS.
|
November 16, 2010 |
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SUBHASH CHANDRA & OTHERS Vs. UNION OF INDIA & OTHERS
|
January 28, 2010 |
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SUBHASH GUPTA Vs. STATE
|
September 27, 2010 |
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SUBHASH KHANNA Vs. CHATAR LAL
|
March 11, 2010 |
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SUBHASH NIJHAWAN Vs. NORTH DELHI POWER LIMITED
|
March 16, 2010 |
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SUBHASH SETH Vs. NEW DELHI HOTELS LIMITED
|
January 11, 2010 |
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SUBHKARAN LUHARUKA Vs. STATE GOVT OF NCT OF DELHI
|
July 9, 2010 |
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SUBRATA BRAHMA Vs. STATE
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March 17, 2010 |
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SUBRATA MUKHERJEE Vs. ACHIN VINAYAK
|
July 14, 2010 |
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SUDAMA Vs. STATE
|
March 9, 2010 |
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SUDAMA SINGH Vs. GOVERNMENT OF DELHI
|
February 11, 2010 |
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SUDARSHAN LOHIA Vs. UOI
|
January 22, 2010 |
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SUDARSHAN VOHRA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 26, 2010 |
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SUDERSHAN SINGH Vs. AMRIT LATA JHAMB
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July 2, 2010 |
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SUDESH KUMAR ARORA Vs. D M SAPOLIA
|
July 23, 2010 |
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SUDESH KUMAR RANA Vs. STATE GOVT OF NCT OF DELHI
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October 21, 2010 |
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SUDESH MADHOK Vs. PAAM ANTIBIOTICS LTD
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October 25, 2010 |
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SUDESHNA BHATTACHARYA Vs. KAMAL K DUTTA
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September 8, 2010 |
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SUDHA GUPTA Vs. STATE
|
October 8, 2010 |
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SUDHA TANEJA & ANR Vs. MCD AND ORS
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October 6, 2010 |
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SUDHAN Vs. UNION OF INDIA
|
July 26, 2010 |
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SUDHANSH SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
March 3, 2010 |
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SUDHIR Vs. STATE
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October 4, 2010 |
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SUDHIR Vs. STATE GOVT OF NCT OF DELHI
|
November 15, 2010 |
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SUDHIR ALIAS SONU Vs. STATE OF NCT OF DELHI
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November 18, 2010 |
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SUDHIR KAPUR Vs. STATE
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August 10, 2010 |
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SUDHIR KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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August 27, 2010 |
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SUDHIR KUMAR MEHRA AND ANR. Vs. THE COMMISSIONER, MCD AND ANR.
|
October 28, 2010 |
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SUDHIR MEHTA Vs. CBI
|
September 15, 2010 |
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SUDHIR SHARMA Vs. CBI
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December 22, 2010 |
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SUDHIR TYAGI Vs. SUBHASH TYAGI
|
March 16, 2010 |
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SUGANTHI AND ANR. Vs. KHAIRATI LAL AGAN PAL & ORS.
|
June 4, 2010 |
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SUJAN SINGH THRU LRS Vs. STATE OF HARYANA
|
April 13, 2010 |
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SUJATA AGGARWAL Vs. RAVI SHANKAR AGGARWAL
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July 15, 2010 |
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SUJATA SHARMA Vs. MANU GUPTA
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February 8, 2010 |
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SUKANT PAPERS Vs. OM PRAKASH JAIN
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December 20, 2010 |
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SUKEN MANDAL Vs. STATE OF DELHI
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April 30, 2010 |
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SUKH DEV SHARMA Vs. SHAMI KAPOOR & ORS
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June 1, 2010 |
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SUKHA SINGH Vs. UNION OF INDIA
|
January 20, 2010 |
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SUKHANSHU SINGH Vs. DELHI TECHNOLOGICAL UNIVERSITY
|
October 8, 2010 |
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SUKHBIR SINGH Vs. JITENDER SHARMA AND ANR.
|
February 22, 2010 |
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SUKHBIR SINGH Vs. STATE AND ORS.
|
January 19, 2010 |
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SUKHBIR SINGH Vs. RAM SINGH
|
November 10, 2010 |
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SUKHDEV DHILLON Vs. STATE
|
December 20, 2010 |
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SUKHDEV RAJ ARORA Vs. M K BHARGAVA
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January 8, 2010 |
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SUKHDEV SINGH Vs. UOI
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September 24, 2010 |
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SUKHDEV TURI ALIAS SAMIM Vs. STATE
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April 27, 2010 |
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SUKHMAL CHAND JAIN Vs. STATE
|
September 10, 2010 |
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SUKHMOHINDER SINGH SANDHU Vs. CBI
|
July 26, 2010 |
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SUKHVINDRA SINGH RATHORE Vs. STATE
|
July 22, 2010 |
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SUKRITI UPADHYAY Vs. UNIVERSITY OF DELHI
|
October 4, 2010 |
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SULTAN SINGH JAIN Vs. MUNICIPAL CORPORATION OF DELHI
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September 13, 2010 |
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SUMAN Vs. MAHESH
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March 16, 2010 |
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SUMANA BHASIN Vs. NEERAJ BHASIN
|
February 8, 2010 |
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SUMEET Vs. ANUPAM GUPTA
|
April 6, 2010 |
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SUMER SINGH SALKAN Vs. REEMA
|
November 22, 2010 |
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SUMER SINGH SALKAN Vs. ASSTT DIRECTOR
|
August 11, 2010 |
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SUMIT & ORS Vs. UNION OF INDIA & ANR
|
April 19, 2010 |
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SUMITOMO CHEMICAL INDIA PVT LTD Vs. UNION OF INDIA
|
July 26, 2010 |
|
SUMITOMO CORPORATION INDIA PVT. LTD Vs. STATE OF UTTAR PRADESH
|
December 16, 2010 |
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SUMITRA DEVI Vs. BSES RAJDHANI POWER LTD
|
January 18, 2010 |
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SUNAIR HOTELS LTD Vs. STATE
|
June 4, 2010 |
|
SUNDER Vs. STATE
|
February 9, 2010 |
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SUNDER @ SANJU Vs. STATE
|
April 23, 2010 |
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SUNIL Vs. STATE OF NCT OF DELHI
|
October 29, 2010 |
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SUNIL BHATNAGAR Vs. KENDRIYA VIDHALAYA SANGATHAN
|
September 10, 2010 |
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SUNIL DUA Vs. THE COMMISSIONER OF INCOME TAX
|
September 29, 2010 |
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SUNIL GUGLANI AND ORS. Vs. STATE AND ANR.
|
December 15, 2010 |
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SUNIL GUPTA Vs. POLAR INDUSTRIES LTD
|
September 6, 2010 |
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SUNIL KAPOOR Vs. HIMMAT SINGH
|
January 29, 2010 |
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SUNIL KOTHARI Vs. TODAY HOMES AND INFRASTRUCTURE (P.) LTD.
|
December 13, 2010 |
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SUNIL KUMAR Vs. STATE NCT OF DELHI
|
November 30, 2010 |
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SUNIL KUMAR Vs. STATE NCT OF DELHI
|
November 9, 2010 |
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SUNIL KUMAR Vs. STATE NCT OF DELHI
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October 28, 2010 |
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SUNIL KUMAR Vs. STATE NCT OF DELHI
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December 21, 2010 |
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SUNIL KUMAR Vs. STATE
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December 24, 2010 |
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SUNIL KUMAR Vs. NATIONAL INSURANCE CO. LTD
|
August 31, 2010 |
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SUNIL KUMAR ALIAS SONU Vs. STATE N C T OF DELHI
|
March 25, 2010 |
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SUNIL KUMAR KAPUR Vs. ANIL KUMAR KAPUR
|
October 27, 2010 |
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SUNILA WADHAWAN Vs. SILVER SMITH INDIA LTD
|
March 26, 2010 |
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SUNIT KUMAR SINGH Vs. HOTEL CORPORATION OF INDIA LTD
|
April 19, 2010 |
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SUNITA AGARWAL Vs. ALLAHABAD BANK
|
April 27, 2010 |
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SUNITA BUGGA Vs. DIRECTOR OF EDUCATION
|
July 30, 2010 |
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SUNITA DEVI Vs. OM PRAKASH
|
October 20, 2010 |
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SUNITA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR
|
April 28, 2010 |
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SUNITA RAJPUT Vs. YOGENDER RATAWAL
|
May 31, 2010 |
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SUNITI MADAN Vs. NDMC
|
August 20, 2010 |
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SUNNY KUMAR Vs. VIRENDER @ MOHAN AND ORS.
|
November 22, 2010 |
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SUNSTAR OVERSEAS LTD. Vs. RAMESHWAR DASS GARG
|
December 20, 2010 |
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SUPER CASSETTES INDUSTRIES LTD Vs. BOARD OF FILM CERTIFICATION
|
November 24, 2010 |
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SUPER CASSETTES INDUSTRIES LTD Vs. UNION OF INDIA
|
April 22, 2010 |
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SUPER CASSETTES INDUSTRIES LTD Vs. PUNIT GOENKA
|
January 14, 2010 |
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SUPER CASSETTES INDUSTRIES LTD. Vs. HAMAR TELEVISION NETWORK PVT. LTD.
|
May 24, 2010 |
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SUPREME COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. FINANCIAL COMMISSIONER
|
December 15, 2010 |
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SUPRIYA PHARMACEUTICALS LTD. Vs. RAMESH DUGAR AND ORS.
|
September 24, 2010 |
|
SURAJ @ KISHAN Vs. STATE
|
May 31, 2010 |
|
SURAJ BHAN Vs. BHARAT SINGH
|
July 15, 2010 |
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SURAJ BHAN Vs. GOVT OF N C T OF DELHI
|
March 12, 2010 |
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SURAJMUKHI Vs. ASHOK KUMAR
|
May 18, 2010 |
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SURAT SINGH Vs. UNION OF INDIA
|
May 26, 2010 |
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SURBHI GUPTA Vs. GGSIP UNIVERSITY AND ORS.
|
September 14, 2010 |
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SURBHI MALHOTRA AND ANR. Vs. PRINCIPAL SECRETARY, DEPTT. OF TRAINING AND TECHNICAL EDUCATION, GNCTD
|
October 7, 2010 |
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SURBIR SINGH Vs. SURINDER SINGH
|
March 3, 2010 |
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SUREN INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
October 20, 2010 |
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SURENDER Vs. ROSHANI
|
July 27, 2010 |
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SURENDER Vs. STATE OF NCT DELHI
|
April 19, 2010 |
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SURENDER KUMAR Vs. STATE
|
January 18, 2010 |
|
SURENDER KUMAR Vs. STATE & ORS.
|
October 1, 2010 |
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SURENDER KUMAR ALIAS RAJA Vs. STATE
|
January 6, 2010 |
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SURENDER KUMAR ARORA Vs. MANOJ BISLA
|
June 3, 2010 |
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SURENDER KUMAR GUPTA Vs. MAHENDER KUMAR GUPTA
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October 26, 2010 |
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SURENDER KUMAR JAIN Vs. JYOTI
|
December 24, 2010 |
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SURENDER SINGH Vs. STATE OF DELHI
|
March 18, 2010 |
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SURENDER SINGH SOOD Vs. THE STATE OF NCT OF DELHI
|
December 2, 2010 |
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SURENDRA KUMAR Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
October 7, 2010 |
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SURENDRA SINGH Vs. COMPETENT AUTHORTY (DELHI LAND)
|
March 17, 2010 |
|
SURENDRI Vs. SATPAL
|
March 18, 2010 |
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SURESH Vs. STATE
|
September 20, 2010 |
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SURESH Vs. UNION OF INDIA
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July 22, 2010 |
|
SURESH Vs. STATE
|
June 7, 2010 |
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SURESH ALIAS BONA Vs. STATE
|
October 28, 2010 |
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SURESH ALIAS SURESH SINGH Vs. STATE NCT OF DELHI
|
March 12, 2010 |
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SURESH C JAIN Vs. MANOJ JAIN
|
March 25, 2010 |
|
SURESH CHAND Vs. SATISH DAYAL
|
January 28, 2010 |
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SURESH CHAND JAIN Vs. PHALPHOR BUILDERS P. LTD.
|
December 8, 2010 |
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SURESH CHAND MATHUR Vs. HARISH CHAND MATHUR
|
November 9, 2010 |
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SURESH GUPTA Vs. SATBIR GUPTA
|
March 11, 2010 |
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SURESH JINDAL Vs. DELHI FINANCIAL CORPORATION
|
January 8, 2010 |
|
SURESH KUMAR Vs. PRESIDING OFFICER LABOUR COURT
|
April 5, 2010 |
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SURESH KUMAR Vs. SATISH MEHRA
|
March 15, 2010 |
|
SURESH KUMAR Vs. STATE
|
May 7, 2010 |
|
SURESH KUMAR Vs. UOI
|
September 15, 2010 |
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SURESH KUMAR Vs. UNION OF INDIA & ANR
|
May 19, 2010 |
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SURESH KUMAR Vs. KAMAL ARORA
|
December 14, 2010 |
|
SURESH KUMAR Vs. UNION OF INDIA AND ORS
|
July 27, 2010 |
|
SURESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
December 8, 2010 |
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SURESH KUMR PATHRELLA Vs. STATE THROUGH CBI
|
September 13, 2010 |
|
SURESH NANDA Vs. UNION OF INDIA
|
March 5, 2010 |
|
SURESH SINGHAL Vs. STATE DELHI ADMIN
|
September 1, 2010 |
|
SURESH TIWARI Vs. N D P L
|
February 17, 2010 |
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SURINDER GROVER Vs. SUSHILA SAHNI
|
February 22, 2010 |
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SURINDER KAUSHIK Vs. GENERAL MANAGER BADARPUR THERMAL POWER STATION
|
February 9, 2010 |
|
SURINDER KUMAR ARORA Vs. BHOLA NATH
|
September 7, 2010 |
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SURINDER KUMAR CHAWLA Vs. SUDESH PAL CHAWLA
|
February 24, 2010 |
|
SURINDER KUMAR SAND Vs. UNION OF INDIA
|
January 11, 2010 |
|
SURINDER KUMAR SHARMA Vs. STATE GOVT OF NCT
|
February 8, 2010 |
|
SURINDER PAL Vs. STATE
|
September 15, 2010 |
|
SURINDER SINGH Vs. JASBIR SINGH
|
September 23, 2010 |
|
SURINDER SINGH Vs. TILAK RAJ
|
July 26, 2010 |
|
SURINDER SINGH Vs. STATE
|
January 11, 2010 |
|
SURINDER SINGH Vs. UNION OF INDIA
|
January 21, 2010 |
|
SURJE Vs. UNION OF INDIA (UOI) AND ANR.
|
April 16, 2010 |
|
SURJEET SINGH Vs. PARAMJEET SINGH
|
November 11, 2010 |
|
SURJEET SINGH Vs. G E CAPITAL TRANSPORT
|
January 22, 2010 |
|
SURJEET SINGH Vs. STATE
|
March 10, 2010 |
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SURJEET SINGH UPPAL Vs. RAJESH SOMMAL AND ORS.
|
February 17, 2010 |
|
SURJIT KAUR AND ORS. Vs. SMT. NIRMAL KAUR
|
February 19, 2010 |
|
SURJIT SINGH AND ANR Vs. STATE OF DELHI
|
April 29, 2010 |
|
SURVEER PAL Vs. MESSR. SONA SOUND
|
November 16, 2010 |
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SURYA CHARITABLE WELFARE SOCIETY Vs. CENTRAL BOARD OF TRUSTEES
|
July 8, 2010 |
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SURYA KIRAN MAINTENANCE SOCIETY Vs. SHRI SHIV SHARMA & ANR.
|
July 13, 2010 |
|
SUSHANT RAY Vs. DEAN & HEAD, FACULTY OF LAW, UNIVERSITY OF DELHI
|
February 19, 2010 |
|
SUSHIL Vs. STATE
|
March 22, 2010 |
|
SUSHIL AHUJA Vs. STATE BANK OF INDIA OFFICERS
|
March 26, 2010 |
|
SUSHIL KUMAR Vs. COMMISSIONER OF POLICE AND ORS.
|
April 21, 2010 |
|
SUSHIL KUMAR Vs. IBM INDIA PVT LTD
|
September 29, 2010 |
|
SUSHIL KUMAR Vs. GOVERNMENT NCT OF DELHI
|
March 22, 2010 |
|
SUSHIL KUMAR Vs. ORIENTAL INSURANCE CO. LTD.
|
October 1, 2010 |
|
SUSHIL KUMAR NANGIA Vs. UNION OF INDIA (UOI) AND ORS.
|
October 21, 2010 |
|
SUSHIL KUMAR SHARMA Vs. STATE
|
August 25, 2010 |
|
SUSHIL SHARMA Vs. BSES RAJDHANI POWER LTD
|
December 22, 2010 |
|
SUSHILA Vs. RAM SINGH
|
August 20, 2010 |
|
SUSHILA Vs. MAHENDER SHARMA
|
April 15, 2010 |
|
SUSHILA DEVI Vs. VIJAY KUMAR
|
July 27, 2010 |
|
SUSHILA DEVI Vs. STATE NCT OF DELHI
|
November 1, 2010 |
|
SUSHILA DEVI Vs. JOGINDER KUMAR
|
July 2, 2010 |
|
SUSHILA DEVI & ANOTHER Vs. UNION OF INDIA & OTHERS
|
May 12, 2010 |
|
SUSHILA DEVI JAIN Vs. TULSI RAM
|
July 2, 2010 |
|
SUSHILA RANI & ORS Vs. STATE OF HARYANA
|
June 1, 2010 |
|
SUSHMA PAHWA & ORS Vs. ATTAR SINGH & ORS
|
June 1, 2010 |
|
SUSHMA RANI KHURANA & ORS Vs. ATTAR SINGH & ORS
|
May 10, 2010 |
|
SUTTIND SEEDS PVT LTD Vs. SUTTON AND SONS INDIA PVT LTD
|
July 9, 2010 |
|
SWADESH KUMAR BHATIANI Vs. ORIENTAL INSURANCE CO LTD
|
November 8, 2010 |
|
SWADESHI CEMENT LIMITED Vs. ASSET CARE ENTERPRISES LIMITED
|
April 30, 2010 |
|
SWADESHI CEMENT LTD Vs. UOI
|
May 3, 2010 |
|
SWAGAT PROMOTERS PRIVATE LIMITED Vs. SCOPE PROMOTERS PRIVATE LIMITED
|
November 23, 2010 |
|
SWAMINATH MAHATO Vs. MANAGEMENT OF HOTEL KANISHKA
|
March 10, 2010 |
|
SWAPAN KUMAR BHATTACHARYA Vs. INDIAN INSTITUTE OF FOREIGN TRADE
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March 18, 2010 |
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SWARAN SEHGAL (SINCE DECEASED) AND ORS. Vs. MEENAKSHI GUPTA
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November 29, 2010 |
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SWARAN SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
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February 9, 2010 |
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SWARN DARSHAN IMPEX (P) LTD. Vs. COMMISSIONER, VALUE ADDED TAX AND ANR.
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June 3, 2010 |
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SWARN SINGH Vs. UNION OF INDIA
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March 17, 2010 |
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SWARN SINGH Vs. SURINDER KUMAR
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December 22, 2010 |
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SWASTIK SALES CORPORATION Vs. ADVANCED MEDICAL OPTICS I
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March 3, 2010 |
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SWATANTAR MUNJAL & ORS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO III & OR
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May 5, 2010 |
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SWAWLAMBI EDUCATIONAL TRUST AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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September 7, 2010 |
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SYAM SUNDER Vs. STATE
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December 10, 2010 |
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SYED AFI MOAZZAM Vs. NAFEES FATMA
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November 11, 2010 |
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SYED ASHRAF HASNAIN RIZVI Vs. UNION OF INDIA (UOI) AND ORS.
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April 5, 2010 |
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SYED AZHAR AHMED Vs. NORTHERN RAILWAYS
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September 21, 2010 |
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SYED MANZOOR SHAH Vs. ABDUL KALAM
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December 3, 2010 |
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SYED NUSRAT ALI Vs. STATE
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August 5, 2010 |
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SYED SHABEEB RAZA BILGRAMI Vs. SCHOOL OF PLANNING AND ARCHITECTURE
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September 8, 2010 |
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SYEDA AFSHAN RAHMAN Vs. UNION OF INDIA
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July 2, 2010 |
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SYLVANIA & LAXMAN KARAMCHARI SANGH AND ORS Vs. SHYAMA AGRAWAL
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March 3, 2010 |
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SYNDICATE BANK Vs. B N PANDEY
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July 1, 2010 |
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September 29, 2010 |
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SYNDICATE BANK Vs. BANK OF BARODA
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December 21, 2010 |
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September 21, 2010 |
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SYSTEMS INDIA PVT LTD Vs. AISHI RAM BATRA PUBLIC CHARITABLE TRUST
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October 28, 2010 |
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August 5, 2010 |
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May 12, 2010 |
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TAHIRA BEGUM Vs. SUMITAR KAUR
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January 12, 2010 |
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May 14, 2010 |
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TAKKAR INDIA TEA COMPANY Vs. SOONGACHI TEA INDUSTRIES PVT LTD
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August 12, 2010 |
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TALLURI SRINIVAS Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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November 22, 2010 |
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TANMAY SRIVASTAVA Vs. DENTAL COUNCIL OF INDIA
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January 13, 2010 |
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TANVI YADAV Vs. UNIVERSITY OF DELHI
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December 16, 2010 |
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TANYA SHARMA Vs. JUDGE CHAWLA
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July 28, 2010 |
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TARA CHAND Vs. UNION OF INDIA (UOI) AND ANR.
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May 11, 2010 |
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December 7, 2010 |
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April 16, 2010 |
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October 6, 2010 |
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TARUN KAPOOR Vs. UOI
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December 1, 2010 |
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March 18, 2010 |
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February 4, 2010 |
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July 1, 2010 |
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August 9, 2010 |
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TEJ PAL SINGH BHATIA Vs. UNION OF INDIA
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February 5, 2010 |
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TEJ PAL YADAV Vs. UNION OF INDIA
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August 13, 2010 |
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TEJ PAL YADAV Vs. UNION OF INDIA
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November 29, 2010 |
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TEJ SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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November 12, 2010 |
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February 16, 2010 |
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July 16, 2010 |
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March 22, 2010 |
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November 25, 2010 |
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March 11, 2010 |
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December 22, 2010 |
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March 9, 2010 |
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March 10, 2010 |
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March 26, 2010 |
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October 29, 2010 |
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August 3, 2010 |
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September 8, 2010 |
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September 13, 2010 |
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October 1, 2010 |
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October 1, 2010 |
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October 1, 2010 |
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September 28, 2010 |
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September 20, 2010 |
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September 27, 2010 |
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September 16, 2010 |
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September 16, 2010 |
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May 4, 2010 |
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February 10, 2010 |
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September 23, 2010 |
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January 29, 2010 |
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May 10, 2010 |
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April 20, 2010 |
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May 19, 2010 |
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November 22, 2010 |
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October 18, 2010 |
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THE MANAGEMENT OF ASHOK HOTEL (ITDC) Vs. SHRI. R.B. BANSAL
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February 23, 2010 |
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THE MANAGEMENT OF D.T.C. Vs. KISHAN LAL
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May 17, 2010 |
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March 17, 2010 |
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THE MANAGEMENT OF FLOOD CONTROL DEPARTMENT Vs. SH. S.K. MANOCHA AND ANR.
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October 25, 2010 |
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THE MUNICIPAL CORP. OF DELHI Vs. THE WORKMEN AS REPRESENTED BY DELHI MUNICIPAL KARAMCHARI EKTA UNION AND ANR.
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May 19, 2010 |
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May 5, 2010 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SUPARO DEVI AND ORS.
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February 2, 2010 |
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THE STATE Vs. SHAILENDER KUMAR MISHRA
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December 14, 2010 |
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THOUNAOJAM SHYAMKUMAR SINGH Vs. STATE GOVT OF NCT OF DELHI
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June 3, 2010 |
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THREE-N-PRODUCTS PVT. LTD. Vs. HOLISTIC HEALTH CARE PVT. LTD.
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April 6, 2010 |
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THYSSEN KRUPP WERKSTOFFE GMBH Vs. STEEL AUTHORITY OF INDIA
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February 5, 2010 |
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THYSSEN KRUPP WERKSTOFFE GMBH Vs. STEEL AUTHORITY OF INDIA LTD
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April 7, 2010 |
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TIGER SINGH Vs. MANJEET KAUR
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January 8, 2010 |
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January 7, 2010 |
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November 19, 2010 |
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July 8, 2010 |
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February 4, 2010 |
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November 30, 2010 |
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June 4, 2010 |
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November 23, 2010 |
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February 1, 2010 |
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November 10, 2010 |
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May 28, 2010 |
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TIRLOK SINGH Vs. UNION OF INDIA (UOI) AND ANR.
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April 26, 2010 |
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TIRUPATI BUILDESTATES PVT LTD Vs. TEXMACO LTD
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June 4, 2010 |
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August 5, 2010 |
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TIRUPATI TEXKNIT LIMITED Vs. ALLAHABAD BANK
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July 1, 2010 |
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TOCO ENGINEERING CO. Vs. POWER GRID CORPORATION OF INDIA LTD.
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May 6, 2010 |
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TOTA RAM Vs. STATE G N C T OF DELHI
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January 25, 2010 |
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TOYOTA JIDOSHA KABUSHIKI KAISHA Vs. DEEPAK MANGAL
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March 19, 2010 |
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TP SELVAM Vs. GROUP COMMANDANT CISF AND ORS.
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June 1, 2010 |
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May 17, 2010 |
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June 2, 2010 |
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TREASON OVERSEAS PVT LTD Vs. MOTOR AND GENERAL FINANCE LTD
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March 16, 2010 |
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TRILOCHAN SINGH Vs. DAYA SHANKAR
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November 25, 2010 |
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TRILOK CHAND Vs. UNION OF INDIA
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May 28, 2010 |
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TRILOKI NATH DHIR Vs. N D M C
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August 20, 2010 |
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TRIPTI Vs. INDIA TRADE PROMOTION ORGANIZATION (ITPO)
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January 13, 2010 |
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TRITON CORP. PVT. LTD. Vs. KARNATAKA BANK LTD.
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September 14, 2010 |
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May 25, 2010 |
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TRUE FAB (P.) LTD. Vs. REGISTRAR OF COMPANIES
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April 27, 2010 |
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TUNCAY ALANKUS Vs. CENTRAL BUREAU OF INVESTIGATION
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June 4, 2010 |
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TVC SKY SHOP LTD Vs. SAHARA AIRLINES LTD
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January 25, 2010 |
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TWENTY FIRST CENTURY FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
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November 8, 2010 |
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TWOBRO INVESTMENT AND FINANCE LIMITED, Vs. VINSAN CRDIT AND SECURITIES LIMITED
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December 10, 2010 |
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U B SAXENA Vs. ADMINISTRATIVE OFFICER
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February 24, 2010 |
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July 27, 2010 |
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U O I Vs. M L SHARMA
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March 18, 2010 |
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U O I Vs. PUSHPA DEVI
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March 23, 2010 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. BASHIRAN
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January 19, 2010 |
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September 28, 2010 |
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U.N. BHARDWAJ Vs. Y.N. BHARDWAJ
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October 18, 2010 |
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UCB FARCHIM SA Vs. CIPLA LTD
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February 8, 2010 |
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UCO BANK Vs. JOSHIKA AGENCIES
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December 14, 2010 |
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UDAI SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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February 15, 2010 |
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UDHAM SINGH JAIN CHARITABLE TRUST THROUGH SH. S.R. JAIN, TRUSTEE AND ORS. Vs. ATMA RAM BUILDERS PVT. LTD.
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September 14, 2010 |
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UDHEY BHAN ASHOK KUMAR & CO Vs. NEELAM KUMARI
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February 24, 2010 |
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UGGARSAIN MARKET AND ASHOK NAGAR SHOPKEEPERS WELFARE ASSOCIATION Vs. STATE OF DELHI
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February 10, 2010 |
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UMA BANSAL Vs. NUZHAT HASSAN
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March 22, 2010 |
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UMA KHANNA Vs. MADHUR BALA NATH
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February 16, 2010 |
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UMA SHARMA Vs. KAMAL KUMAR BHANOT
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May 10, 2010 |
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UMA SHARMA Vs. KAMAL KUMAR BHANOT
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May 13, 2010 |
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UMAKANT Vs. D.T.C. AND ANR.
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April 23, 2010 |
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April 7, 2010 |
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UMESH DUTT Vs. STATE (GOVT. OF NCT, DELHI)
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April 23, 2010 |
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UMESH KUMAR Vs. UNION OF INDIA & ORS
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May 14, 2010 |
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UMESH KUMAR Vs. JAMIA MILLIA ISLAMIA, NEW DELHI & ANR
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June 3, 2010 |
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UMESH SHARMA Vs. RAJKUMAR
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March 19, 2010 |
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UMESH SHARMA Vs. STATE
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January 25, 2010 |
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UNION OF INDIA Vs. PRABHU LAL
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January 25, 2010 |
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UNION OF INDIA Vs. BABU LAL MEENA
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January 25, 2010 |
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UNION OF INDIA Vs. GOPAL SHARMA
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January 25, 2010 |
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UNION OF INDIA Vs. KUNTAL KUMARI
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January 25, 2010 |
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UNION OF INDIA Vs. KULTAR CHAND RANA
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January 27, 2010 |
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UNION OF INDIA Vs. ASHOK KUMAR
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January 27, 2010 |
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UNION OF INDIA Vs. DALIP KUMAR
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January 27, 2010 |
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UNION OF INDIA Vs. MOHD ILIAS
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January 21, 2010 |
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UNION OF INDIA Vs. PEOPLE ENGINEERING
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January 21, 2010 |
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UNION OF INDIA Vs. RAM KARAN SHARMA
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February 1, 2010 |
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UNION OF INDIA Vs. B M MALLAPPA
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January 20, 2010 |
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UNION OF INDIA Vs. JAI KANWAR KAUSHIK
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January 20, 2010 |
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UNION OF INDIA Vs. GOEL CONSTRUCTION CO
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January 18, 2010 |
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UNION OF INDIA Vs. ABID ALI
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January 15, 2010 |
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UNION OF INDIA Vs. SHEKHAR SUMAR
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January 12, 2010 |
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UNION OF INDIA Vs. P C MISRA
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February 15, 2010 |
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UNION OF INDIA Vs. R B SRIVASTAVA
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February 9, 2010 |
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UNION OF INDIA Vs. RAVINDER SINGH
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February 9, 2010 |
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UNION OF INDIA Vs. HAWA SINGH
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February 9, 2010 |
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UNION OF INDIA Vs. M S BHATIA
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February 5, 2010 |
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UNION OF INDIA Vs. HEM RAJ
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February 8, 2010 |
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UNION OF INDIA Vs. BINDA PANDIT
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February 22, 2010 |
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UNION OF INDIA Vs. LAL SINGH
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February 19, 2010 |
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UNION OF INDIA Vs. HUKUM CHAND
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February 17, 2010 |
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UNION OF INDIA Vs. INSPECTOR R P TYAGI
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February 17, 2010 |
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UNION OF INDIA Vs. DHARAM VIR NANDA
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February 25, 2010 |
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UNION OF INDIA Vs. G P SEWALIA
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March 3, 2010 |
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UNION OF INDIA Vs. DEVENDRA KUMAR SINGH
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March 4, 2010 |
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UNION OF INDIA Vs. CHUTTAN
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March 4, 2010 |
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UNION OF INDIA Vs. CHENAB CONSTRUCTION JOINT VENTURE
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March 5, 2010 |
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UNION OF INDIA Vs. R S SHARMA CONTRACTOR
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March 5, 2010 |
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UNION OF INDIA Vs. NEELAM
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March 19, 2010 |
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UNION OF INDIA Vs. S L SAXENA
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March 18, 2010 |
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UNION OF INDIA Vs. HARBHAGWAN HARBHAJANLAL
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March 18, 2010 |
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UNION OF INDIA Vs. B P SINHA
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March 17, 2010 |
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UNION OF INDIA Vs. S NARAYAN AND SONS
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March 11, 2010 |
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UNION OF INDIA Vs. SURESH CHAND JAIN
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March 11, 2010 |
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UNION OF INDIA Vs. SUSHILA SINGH
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March 9, 2010 |
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UNION OF INDIA Vs. HARYANA TELECOM
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March 9, 2010 |
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UNION OF INDIA Vs. JAGBIR SINGH
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March 23, 2010 |
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UNION OF INDIA Vs. VIPUL NAUTIYAL
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March 25, 2010 |
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UNION OF INDIA Vs. SUKHVINDER SINGH SHAGUFA
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March 26, 2010 |
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UNION OF INDIA Vs. MAHENDER SINGH
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April 15, 2010 |
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UNION OF INDIA Vs. PRESIDING OFFICER CGIT
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July 1, 2010 |
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UNION OF INDIA Vs. S RANJAN AND BROTHERS
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July 2, 2010 |
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UNION OF INDIA Vs. NANISIRI
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January 13, 2010 |
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UNION OF INDIA Vs. M/S. R.K. STEEL INDUSTRIES
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January 25, 2010 |
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UNION OF INDIA Vs. SATYAVIR SINGH
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December 13, 2010 |
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UNION OF INDIA Vs. SANJEEV KUMAR JHA
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December 20, 2010 |
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UNION OF INDIA Vs. CHADHA ENGINEERING WORKS
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December 23, 2010 |
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UNION OF INDIA Vs. MICROWAVE COMMUNICATION LTD
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December 1, 2010 |
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UNION OF INDIA Vs. ROSHAN LAL MAKKAR
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December 2, 2010 |
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UNION OF INDIA Vs. V PITCHANDI
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December 2, 2010 |
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UNION OF INDIA Vs. HARBHAGWAN HARBHAJAN LAL
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March 11, 2010 |
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UNION OF INDIA Vs. A K SINGHAL
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July 29, 2010 |
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UNION OF INDIA Vs. ARCTIC INDIA
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July 29, 2010 |
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UNION OF INDIA Vs. VEENA KOHLI
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July 28, 2010 |
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UNION OF INDIA Vs. V K PURI
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July 30, 2010 |
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UNION OF INDIA Vs. SUMANT KUMAR TYAGI
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August 6, 2010 |
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UNION OF INDIA Vs. OM PRAKASH MALIK
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August 3, 2010 |
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UNION OF INDIA Vs. LAKSHMI CHAND
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July 19, 2010 |
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UNION OF INDIA Vs. BHIM SEN
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July 22, 2010 |
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UNION OF INDIA Vs. UP PROVINCIAL POLICE SERVICE ASSOCIATION
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July 12, 2010 |
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UNION OF INDIA Vs. SHANTI DEVI SHARMA
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July 12, 2010 |
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August 18, 2010 |
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UNION OF INDIA Vs. J D NAHARWAL
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August 11, 2010 |
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September 1, 2010 |
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UNION OF INDIA Vs. H L GULATI
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August 31, 2010 |
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November 9, 2010 |
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UNION OF INDIA Vs. S K MATHUR
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October 21, 2010 |
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UNION OF INDIA Vs. R S KHAN
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October 7, 2010 |
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UNION OF INDIA Vs. VICTOR NNAMDI OKPO
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September 16, 2010 |
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UNION OF INDIA Vs. LAKSHMAN DAS
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September 16, 2010 |
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UNION OF INDIA Vs. RAM KISHORE
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September 10, 2010 |
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UNION OF INDIA Vs. TARIQ MOHD
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September 9, 2010 |
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UNION OF INDIA Vs. VICTOR NNAMDI OKPO
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August 16, 2010 |
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UNION OF INDIA Vs. SH DEEPAK SINHA & ANOTHER
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May 25, 2010 |
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UNION OF INDIA Vs. P K MATHUR
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May 25, 2010 |
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UNION OF INDIA Vs. SHER SINGH
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February 15, 2010 |
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UNION OF INDIA Vs. PRATAP SINGH
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February 15, 2010 |
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UNION OF INDIA Vs. ASHWINI KUMAR NIM
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January 21, 2010 |
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UNION OF INDIA Vs. TRADING ENGINEERS (INTERNATIONAL) PVT. LTD
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January 25, 2010 |
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UNION OF INDIA Vs. HARBANS SINGH
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September 8, 2010 |
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UNION OF INDIA Vs. DAYAMATI BUILDERS
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July 6, 2010 |
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UNION OF INDIA Vs. RAMESH CHAND
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November 23, 2010 |
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UNION OF INDIA Vs. KAMLA DEVI
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April 13, 2010 |
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UNION OF INDIA Vs. BALENDRA KUMAR
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September 29, 2010 |
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UNION OF INDIA Vs. CENTRAL INFORMATION COMMISSION
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February 15, 2010 |
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UNION OF INDIA Vs. TEJ RAM
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February 16, 2010 |
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UNION OF INDIA Vs. SAVITRI DEVI
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March 8, 2010 |
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UNION OF INDIA & ORS Vs. R L SETHI
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April 9, 2010 |
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UNION OF INDIA & ORS Vs. A K GUPTA
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April 19, 2010 |
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UNION OF INDIA & ORS. Vs. B.S. SAXENA
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February 5, 2010 |
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UNION OF INDIA & OTHERS Vs. SH. S.K. ROY
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April 13, 2010 |
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UNION OF INDIA & OTHERS Vs. OM PRAKASH & OTHERS
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April 27, 2010 |
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UNION OF INDIA (UOI) Vs. NATH BROS EXIM INTERNATIONAL LTD.
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January 19, 2010 |
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UNION OF INDIA (UOI) Vs. PHOOL SINGH AND ORS.
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September 8, 2010 |
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UNION OF INDIA (UOI) Vs. TABASSUM PARVEEN AND ORS.
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November 25, 2010 |
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UNION OF INDIA (UOI) Vs. D.N. KAR
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September 14, 2010 |
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UNION OF INDIA (UOI) Vs. SHEKHAR SUMAN
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April 28, 2010 |
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UNION OF INDIA (UOI) Vs. RAM SINGH
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October 20, 2010 |
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UNION OF INDIA (UOI) Vs. MANORANJAN KUMAR AND ORS.
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September 6, 2010 |
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UNION OF INDIA (UOI) Vs. SMT. SURESH DEVI AND ORS.
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May 19, 2010 |
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UNION OF INDIA (UOI) Vs. SUSHEELA MATHAI AND ANR.
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May 18, 2010 |
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UNION OF INDIA (UOI) Vs. SHRI MANJUDDIN KHAN
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May 20, 2010 |
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UNION OF INDIA (UOI) Vs. SH. WILSON MASSEY AND ORS.
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April 9, 2010 |
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UNION OF INDIA (UOI) Vs. MR. RAM LAL
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April 8, 2010 |
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UNION OF INDIA (UOI) Vs. SHRI NANDA
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February 1, 2010 |
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UNION OF INDIA (UOI) AND ANR. Vs. PRAKASH CHANDRA AND ORS.
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May 4, 2010 |
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UNION OF INDIA (UOI) AND ANR. Vs. CHANDER MOHAN AND ORS.
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May 31, 2010 |
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UNION OF INDIA (UOI) AND ANR. Vs. PANKAJ AGNIHOTRI
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July 22, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. SMT. RAJNI ARORA AND ANR.
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May 19, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. V.K. SHARMA AND ORS.
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May 17, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. SHRI PALLEY RAM
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April 21, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. LT. COL. BHIM SEN
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March 2, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. AMARJIT KAINTH
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February 10, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. CONBES INDIA PVT. LTD.
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April 5, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. MAHABIR SINGH GOSAIN AND ORS.
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January 14, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. KRISHNA MOHAN DIXIT AND ORS.
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October 8, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. RAJEEV BHARGAVA
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October 8, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. SH. IRSHAD WALI
|
November 19, 2010 |
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UNION OF INDIA (UOI) AND ORS. Vs. PRAMOD KUMAR PANDEY
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September 29, 2010 |
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UNION OF INDIA AND ANR Vs. M J A KHAN AND ANR
|
August 12, 2010 |
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UNION OF INDIA AND ORS Vs. SANTOSH KUMAR VERMA
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July 5, 2010 |
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UNION OF INDIA AND ORS Vs. NAVRANG LAL
|
April 28, 2010 |
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UNION PUBLIC SERVICE COMMISSION Vs. GOVT. OF NCT OF DELHI
|
January 25, 2010 |
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UNION PUBLIC SERVICE COMMISSION Vs. DHEERENDER SINGH PALIWAL
|
September 30, 2010 |
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UNION PUBLIC SERVICE COMMISSION Vs. NEELAM YADAV
|
May 5, 2010 |
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UNIQUIE KITCHEN AIDS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
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November 2, 2010 |
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UNITED BANK OF INDIA Vs. SH. P.K. DUGGAL
|
January 29, 2010 |
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UNITED BANK OF INDIA Vs. FARHANA KHAN AND OTHERS
|
August 26, 2010 |
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UNITED INDIA INSURANCE CO LTD Vs. OKARA TRADE PARCEL CARRIAGE
|
December 7, 2010 |
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UNITED INDIA INSURANCE CO LTD Vs. SAROJ YADAV & ORS
|
June 3, 2010 |
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UNITED INDIA INSURANCE CO. Vs. BABY KASHWI AGGARWAL AND ORS.
|
March 26, 2010 |
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UNITED INDIA INSURANCE CO. LTD Vs. MEVA DEVI
|
November 29, 2010 |
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UNITED INDIA INSURANCE CO. LTD Vs. SAJITHA MUHAMMED & ORS.
|
March 19, 2010 |
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UNITED INDIA INSURANCE CO. LTD. Vs. LUKNI DEVI AND ORS.
|
May 24, 2010 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SIYA RAM AND ANR.
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November 29, 2010 |
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UNITED INDIA INSURANCE CO. LTD. Vs. TEJ NARAYAN PASWAN AND ORS.
|
May 31, 2010 |
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UNITED INDIA INSURANCE CO.LTD Vs. URMILA SHARMA
|
February 4, 2010 |
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UNIVERSITY OF DELHI Vs. BOMBAY PATEL WELFARE SOCIETY BHARUCH
|
September 22, 2010 |
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UNIVERSITY OF DELHI Vs. DELHI UNIVERSITY TEACHERS ASSOCIATION
|
August 9, 2010 |
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UNIVERSITY OF DELHI Vs. WASEEM BEGUM
|
May 6, 2010 |
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UNIVERSITY OF DELHI AND ORS. Vs. HARPAL SINGH SANGWAN
|
October 7, 2010 |
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UOI Vs. J P SINGH
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July 9, 2010 |
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UOI Vs. H PHANI RAJU
|
July 7, 2010 |
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UOI Vs. JAGMOHAN SHARMA
|
July 7, 2010 |
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UOI Vs. SANTOSH KUMAR VERMA
|
July 5, 2010 |
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UOI Vs. ALL INDIA GRAPHIC ARTISTS ASSOCIATION
|
February 16, 2010 |
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UOI Vs. FORESIGHT SHIPPING CO
|
February 8, 2010 |
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UOI Vs. KIRAN BALA SHARMA
|
February 3, 2010 |
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UOI Vs. M J A KHAN
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August 12, 2010 |
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UOI Vs. PHOOL DEV SINGH
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August 18, 2010 |
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UOI Vs. MANJEET SINGH
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August 19, 2010 |
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UOI Vs. ABID ALI
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August 30, 2010 |
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UOI Vs. ANIL PURI
|
August 30, 2010 |
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UOI Vs. RAM PAL SINGH
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August 26, 2010 |
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UOI Vs. SANJAY KUMAR
|
September 7, 2010 |
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UOI Vs. BALJIT SINGH SONDHI
|
July 19, 2010 |
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UOI Vs. RAJESH KUMAR
|
August 6, 2010 |
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UOI Vs. M SHANKAR KUMAR
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August 4, 2010 |
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UOI Vs. V T PRABHAKARAN
|
July 26, 2010 |
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UOI Vs. CHHEDI LAL
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September 15, 2010 |
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UOI Vs. NAVEEN KUMAR PEER
|
September 27, 2010 |
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UOI Vs. A K MEHROTRA
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November 1, 2010 |
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UOI Vs. NAND KISHORE
|
November 1, 2010 |
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UOI Vs. RAHUL RAI SUR
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November 8, 2010 |
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UOI Vs. KRISHAN KUMAR GOEL
|
November 8, 2010 |
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UOI Vs. A K CHOPRA
|
November 9, 2010 |
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UOI Vs. S S BANSAL
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October 25, 2010 |
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UOI Vs. PRATAP SINGH
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October 28, 2010 |
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UOI Vs. VIJENDER SINGH
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November 29, 2010 |
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UOI Vs. HARSH VARDHAN CHAUHAN
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November 24, 2010 |
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UOI Vs. JAYWANTI DEVI
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November 19, 2010 |
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UOI Vs. SUNIL DUTT
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January 27, 2010 |
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UOI Vs. VIJAY KUMAR GUPTA
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December 8, 2010 |
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UOI Vs. DULI CHAND
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December 7, 2010 |
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UOI Vs. P R CHANDRASEKHARAN
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December 3, 2010 |
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UOI Vs. PRATAP SINGH
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December 1, 2010 |
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UOI Vs. A K SINGH
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December 23, 2010 |
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UOI Vs. O P MAURYA
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December 22, 2010 |
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UOI Vs. GAYA S. GAYATRINATH @ SUBRAMONIUM GAYATRINATH
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September 29, 2010 |
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UOI Vs. R S SAUN & ANR
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May 20, 2010 |
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UOI & ORS Vs. SUDESH RANI & ORS
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January 18, 2010 |
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UOI & ORS. Vs. JWALA PRASAD
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May 7, 2010 |
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UOI & ORS. Vs. KAPAL DEV
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April 26, 2010 |
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UOI THR SECRETARY MINISTRY OF DEFENCE Vs. INDIAN NAVY CIVILIAN DESIGN OFFICERS ASSOCIATION T
|
August 2, 2010 |
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UPHAR TRADING AND CHIT FUND INDIA PVT LTD Vs. YOGESH AGGARWAL
|
July 23, 2010 |
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UPSC Vs. UOI
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July 15, 2010 |
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URVASHI SIBAL Vs. GOVT OF NCT OF DELHI
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January 7, 2010 |
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USHA Vs. PUNJAB AND SIND BANK
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December 13, 2010 |
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USHA ARORA Vs. NARMADA DEVI
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February 24, 2010 |
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USHA CONSTRUCTION CO. Vs. MUNICIPAL CORPORATION OF DELHI
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December 20, 2010 |
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USHA GUPTA Vs. INCOME TAX OFFICER
|
April 26, 2010 |
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USHA JAIN Vs. KUNDAN LAL
|
July 2, 2010 |
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USHA RANI JAIN AND ORS. Vs. RAJ PAL AND ORS.
|
June 1, 2010 |
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USHA RANI RUSTAGI AND ANR. Vs. STATE NCT OF DELHI AND ANR.
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October 25, 2010 |
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USMAN Vs. STATE N C T OF DELHI
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May 6, 2010 |
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UTKARSH SHARMA Vs. UOI
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November 18, 2010 |
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UTTAM BISWAS Vs. STATE
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January 11, 2010 |
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UTTAM CHAND CHAWLA Vs. UOI
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August 3, 2010 |
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UTTAM KUMAR Vs. STATE
|
April 26, 2010 |
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V K BHANDARI Vs. A SRIVASTAVA
|
February 1, 2010 |
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V K DEWAN AND CO Vs. D D A
|
February 17, 2010 |
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V K TOURS AND TRANSPORT Vs. MAFATLAL FINANCE CO LTD
|
March 8, 2010 |
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V K UPPAL Vs. AKSHAY INTERNATIONAL PVT LTD
|
February 9, 2010 |
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V L PERSONAL CARE P LTD Vs. STATE
|
August 31, 2010 |
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V L S FINANCE LIMITED Vs. HIGH COURT OF DELHI
|
May 24, 2010 |
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V M GUPTA Vs. SHASHI GUPTA
|
November 9, 2010 |
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V P SINGH Vs. GOVT OF NCT OF DELHI
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July 15, 2010 |
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V P SINGH Vs. GOVT OF NCT OF DELHI
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July 16, 2010 |
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V S YADAV Vs. REENA
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September 21, 2010 |
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V STEPHEN Vs. UNION OF INDIA
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January 21, 2010 |
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V.K. TALWAR Vs. PRESIDING OFFICER
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February 22, 2010 |
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VACMET PACKAGINGS (INDIA) PVT LTD Vs. UNION OF INDIA
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December 15, 2010 |
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VAISH COOP ADARSHA BANK LTD Vs. SUDHIR KUMAR JAIN
|
October 29, 2010 |
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VALLABHBHAI PATEL CHEST INSTITUTE Vs. NISHIKESH TYAGI
|
May 4, 2010 |
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VALUE ADVISORY SERVICES PVT. LTD Vs. REGISTRAR OF COMPANIES
|
April 23, 2010 |
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VAN OORD ACZ INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
March 15, 2010 |
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VANDANA KANDARI Vs. UNIVERSITY OF DELHI
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July 12, 2010 |
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VANITA VOHRA Vs. VOITH PAPER FABRICS INDIA LTD
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December 9, 2010 |
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VARDAAN AGRO-TECH PVT. LTD. AND ORS. Vs. SHRI DINESH SHARMA AND ANR.
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October 29, 2010 |
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VARDHMAN PROPERTIES LTD Vs. VARDHMAN DEVELOPERS
|
January 14, 2010 |
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VAREHOUSE INFOTECH CEEBROS ARCADE Vs. SAP AKTIENGESELLSCHAFT
|
February 10, 2010 |
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VAROON ALIAS BABLOO Vs. STATE
|
December 8, 2010 |
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VARSHA KAPOOR Vs. UOI
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June 3, 2010 |
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VARSHA MAHAVRA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
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March 5, 2010 |
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VARUN CO OP GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
|
October 5, 2010 |
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VARUN KUMAR AGARWAL Vs. UNION OF INDIA
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August 9, 2010 |
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VARUN RAI Vs. UNION OF INDIA & ORS
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October 6, 2010 |
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VASDEV Vs. RATTAN LAL ALIAS PINKI
|
October 7, 2010 |
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VASUDEVA PUBLICITY SERVICE Vs. MRF LTD
|
November 9, 2010 |
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VASUDEVA PUBLICITY SERVICE Vs. MRF LTD
|
July 2, 2010 |
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VATS ASSOCIATES PVT LTD Vs. REGISTRAR OF COMPANIES
|
April 7, 2010 |
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VED PARKASH Vs. STATE OF DELHI
|
December 6, 2010 |
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VED PRAKASH AHUJA Vs. RAJ RANI CHHATWAL
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March 19, 2010 |
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VEENA Vs. STATE
|
October 5, 2010 |
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VEENA Vs. ARCHEOLOGICAL SURVEY OF INDIA
|
July 19, 2010 |
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VEENA ARORA Vs. DEVINDER KUMAR MAHNDRU
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April 30, 2010 |
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VEENA NIRMAL SINGH Vs. STATE
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April 22, 2010 |
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VEENA WADHA AND ORS Vs. UNION OF INDIA AND ORS
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August 16, 2010 |
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VEER CHAND Vs. D.T.C.
|
March 5, 2010 |
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VEERA BUILDERS Vs. M C D
|
December 8, 2010 |
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VERN KUMAR DATT Vs. ADITYA DATT
|
January 21, 2010 |
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VERN KUMAR DATT Vs. ADITYA DATT
|
January 29, 2010 |
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VESCO PRODUCT COMPANY Vs. RAJINDER NATH PATHAK
|
December 8, 2010 |
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VHCPL ADCC PINGALAI INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA
|
August 10, 2010 |
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VIBHA SURI Vs. VIKRAM SURI
|
February 23, 2010 |
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VIBHOR ANAND Vs. VICE CHANCELLOR GGSIP UNIVERSITY
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December 7, 2010 |
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VICE ADM S JAIN Vs. M C D
|
March 12, 2010 |
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VICE ADMIRAL S. JAIN (RETD.) AND ORS. Vs. MCD AND ANR.
|
September 20, 2010 |
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VICKY KUMAR RANA Vs. KAMAL KUMAR NANGIA
|
April 7, 2010 |
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VIDEO ELECTRONICS LTD. Vs. JOINT CIT
|
December 1, 2010 |
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VIDHYA RANI Vs. STATE
|
March 8, 2010 |
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VIDYA DEVI & ORS Vs. RAM NARAIN & ORS
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May 24, 2010 |
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VIDYAWANTI (DECEASED) THROUGH LRS. Vs. GAURI BISWAS
|
August 13, 2010 |
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VIJAY Vs. THE STATE (NCT OF DELHI)
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January 28, 2010 |
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VIJAY Vs. STATE
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January 19, 2010 |
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VIJAY @ KALE Vs. THE STATE (NCT OF DELHI)
|
April 20, 2010 |
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VIJAY AGGARWAL Vs. EMIRATES BANK INTERNATIONAL
|
August 27, 2010 |
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VIJAY AGGARWAL Vs. STATE
|
August 6, 2010 |
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VIJAY BAHADUR Vs. STATE (NCT) OF DELHI
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September 16, 2010 |
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VIJAY BAHADUR SINGH Vs. PUNJAB NATIONAL BANK
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July 30, 2010 |
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VIJAY CHANDRA Vs. STATE
|
July 16, 2010 |
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VIJAY GOEL Vs. STATE
|
September 6, 2010 |
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VIJAY GOEL Vs. NATASHA
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April 19, 2010 |
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VIJAY GULATI Vs. RADHIKA AND ORS.
|
October 5, 2010 |
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VIJAY GUPTA Vs. STATE
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December 6, 2010 |
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VIJAY KUMAR Vs. STATE NCT OF DELHI
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December 22, 2010 |
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VIJAY KUMAR Vs. MAN MOHAN AND ORS.
|
January 12, 2010 |
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VIJAY KUMAR Vs. N D M C
|
February 16, 2010 |
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VIJAY KUMAR Vs. NDMC
|
August 12, 2010 |
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VIJAY KUMAR AGGARWAL Vs. UNION OF INDIA
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December 14, 2010 |
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VIJAY LAKSHMI BHALLA Vs. UNION OF INDIA
|
February 3, 2010 |
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VIJAY PAL SHOKEEN Vs. CBI
|
September 15, 2010 |
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VIJAY POLYMERS PVT. LTD. Vs. VINNAY AGGARWAL
|
April 24, 2010 |
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VIJAY SEKHRI Vs. TINNA OILS AND CHEMICALS
|
November 2, 2010 |
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VIJAY SEKHRI Vs. UNION OF INDIA
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November 29, 2010 |
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VIJAY SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
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April 15, 2010 |
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VIJAY TRACTORES CORPORATION Vs. UNION OF INDIA & ORS
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May 26, 2010 |
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VIJAY VERMA Vs. STATE N C T OF DELHI
|
August 13, 2010 |
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VIJAYA BANK Vs. DIGVIJAY RANA
|
November 2, 2010 |
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VIJENDER @ BIDDI Vs. THE STATE OF NCT OF DELHI
|
December 10, 2010 |
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VIJENDRA @ BEHRA Vs. STATE
|
April 29, 2010 |
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VIKAS Vs. SATISH KUMAR
|
April 13, 2010 |
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VIKAS GUPTA Vs. COMMISSIONER OF INCOME TAX
|
August 31, 2010 |
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VIKAS KUMAR Vs. D R I
|
December 7, 2010 |
|
VIKAS KUMAR Vs. UPSC
|
May 13, 2010 |
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VIKAS POLYMERS Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2010 |
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VIKAS POLYMERS Vs. COMMISSIONER OF CUSTOMS
|
May 3, 2010 |
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VIKAS SAKSENA Vs. UNION OF INDIA (UOI) AND ORS.
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September 13, 2010 |
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VIKAS SAPRU Vs. STATE GOVT OF NCT OF DELHI
|
November 2, 2010 |
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VIKAS SHARMA Vs. JAGDISH PRASAD RAM & ANR
|
May 31, 2010 |
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VIKRAM JAIN Vs. JAI KUMAR RAKYAN
|
October 19, 2010 |
|
VIKRAM SHARMA Vs. UNION OF INDIA
|
July 26, 2010 |
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VIKRAM SINGH Vs. SAHITYA AKADEMI
|
August 10, 2010 |
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VIKRAM YADAV Vs. STATE NCT OF DELHI
|
September 14, 2010 |
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VIKRANT FILLING STATION Vs. UNION OF INDIA
|
October 7, 2010 |
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VILAIET JAFRI Vs. DELHI DEVELOPMENT AUTHORITY
|
July 16, 2010 |
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VILAIET JAFRI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 26, 2010 |
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VIMAL KHANNA Vs. KISHAN CHAND KHANNA
|
March 18, 2010 |
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VIMAL KUMAR BAHL Vs. STATE N C T OF DELHI
|
January 7, 2010 |
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VIMLA DEVI Vs. STATE
|
December 3, 2010 |
|
VINAY @ RAJA Vs. STATE OF THE NCT OF DELHI
|
January 29, 2010 |
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VINAY KATHURIA Vs. CAPT RAJESH KUMAR MEHTA
|
July 30, 2010 |
|
VINAY KUMAR Vs. COMMISSIONER OF POLICE
|
January 21, 2010 |
|
VINAY KUMAR @ VINAY KUMAR KEDI Vs. STATE AND ANR
|
April 23, 2010 |
|
VINAY KUMAR ALIAS VINAY KUMAR KEDIA Vs. STATE NCT OF DELHI
|
December 3, 2010 |
|
VINAY RAI Vs. ANIL RAI
|
August 25, 2010 |
|
VINAY SINGH Vs. RINKU GUPTA
|
September 16, 2010 |
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VINAY WIRES AND POLY PRODUCTS PVT. LTD. Vs. MEMBER (CENTRAL EXCISE) CENTRAL BOARD OF EXCISE AND CUSTOMS
|
January 22, 2010 |
|
VINESH VYAS Vs. STATE
|
January 22, 2010 |
|
VINEY KUMAR MAHAJAN Vs. VISHAMBHARI DEVI
|
May 21, 2010 |
|
VINITA ARORA Vs. ESCORTS SECURITIES LTD AND ANR
|
April 21, 2010 |
|
VINOD ARORA Vs. DEEPAK AGGARWAL
|
August 30, 2010 |
|
VINOD BHOJWANI Vs. DDA
|
May 5, 2010 |
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VINOD KHURANA Vs. NEW DELHI MUNCIPAL COUNCIL
|
July 12, 2010 |
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VINOD KR.GUPTA Vs. RAJ KUMAR
|
February 8, 2010 |
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VINOD KULSHRESTHA Vs. UNION OF INDIA
|
August 20, 2010 |
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VINOD KUMAR Vs. STATE GNCT OF DELHI
|
August 20, 2010 |
|
VINOD KUMAR Vs. STATE
|
February 17, 2010 |
|
VINOD KUMAR Vs. STATE NCT OF DELHI
|
September 13, 2010 |
|
VINOD KUMAR ANEJA (SINCE DECEASED) THROUGH HIS LEGAL HEIRS MS. VEENA ANEJA AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
September 9, 2010 |
|
VINOD KUMAR BANSAL Vs. RANBIR SINGH
|
January 19, 2010 |
|
VINOD KUMAR GUJRAL Vs. UNION OF INDIA
|
March 11, 2010 |
|
VINOD KUMAR KANOJIA Vs. UOI
|
September 22, 2010 |
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VINOD MEHTA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 16, 2010 |
|
VINOD PRABHA BHANOT Vs. SAVITRI DEVI CHOPRA
|
November 26, 2010 |
|
VINOD SHARMA Vs. KASTURI DEVI
|
July 26, 2010 |
|
VIPEN KUMAR PARWANDA Vs. STATE
|
August 9, 2010 |
|
VIPIN KUMAR Vs. UOI
|
July 7, 2010 |
|
VIPUL BHOLE Vs. SCHOOL OF PLANNING AND ARCHITECTURE
|
September 20, 2010 |
|
VIR PRAKASH ARORA Vs. STATE
|
July 9, 2010 |
|
VIRAN WALI Vs. KULDEEP RAI KOCHHAR
|
November 12, 2010 |
|
VIRENDER ARORA Vs. JITENDER SINGH
|
December 2, 2010 |
|
VIRENDER KUMAR Vs. STATE
|
February 26, 2010 |
|
VIRENDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
September 24, 2010 |
|
VIRENDER KUMAR GUPTA Vs. VORA PROPERTIES P LTD
|
October 19, 2010 |
|
VIRENDER KUMAR YADAV Vs. DELHI CO OPERATIVE TRIBUNAL
|
March 3, 2010 |
|
VIRENDER PAL Vs. UNION OF INDIA & ORS
|
April 19, 2010 |
|
VIRENDER RASTOGI Vs. BRIJ MOHAN JUNEJA
|
February 18, 2010 |
|
VIRENDER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 22, 2010 |
|
VIRENDER SINGH Vs. STATE
|
March 15, 2010 |
|
VIRENDER SINGH Vs. SHYAM DEVI
|
September 7, 2010 |
|
VIRENDER SINGH Vs. STATE OF DELHI
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December 16, 2010 |
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VIRENDER SINGH AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
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September 28, 2010 |
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VIRENDER SINGH PANWAR Vs. UNION OF INDIA
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June 4, 2010 |
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VIRENDERA JAIN Vs. NARESH DAYAL
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February 19, 2010 |
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VIRENDRA JAIN Vs. NARESH DAYAL & OTHERS
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April 23, 2010 |
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VIRPAL @ RAJU @ VIRA Vs. STATE OF NCT OF DELHI
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October 13, 2010 |
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VISHAL ALIAS CHINKI Vs. STATE
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December 7, 2010 |
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VISHAL ARORA Vs. STATE (GOVT OF NCT)
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April 19, 2010 |
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VISHAL CHAND JAIN ALIAS V C JAIN Vs. C B I
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December 24, 2010 |
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VISHAL KIRTI Vs. VIPIN KUMAR JAIN
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December 9, 2010 |
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VISHAL YADAV Vs. STATE OF U P
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January 14, 2010 |
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VISHNU Vs. STATE(GOVT OF N C T OF DELHI)
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September 20, 2010 |
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VISHNU KUMAR Vs. STATE (DELHI ADMINISTRATION)
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February 16, 2010 |
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VISHNU KUMAR Vs. COMMISSIONER OF CUSTOMS NEW DELHI
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May 12, 2010 |
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VISHNU KUMAR Vs. STATE
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March 12, 2010 |
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VISHNU MANGLANI Vs. RELIANCE INDUSTRIES
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December 8, 2010 |
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VISHNU PRAKASH BAJPAI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 10, 2010 |
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VITAYSH KOSER Vs. DEVINDER KUMAR
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July 26, 2010 |
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VIVEK GAUR Vs. RAJENDER KUMAR GUPTA
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February 9, 2010 |
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VIVEK KOCHHER Vs. KYK CORPORATION LTD
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July 1, 2010 |
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VIVEK KUMAR GUPTA Vs. HARISH CHANDER MALIK
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January 8, 2010 |
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VIVEK NARAYAN PAL Vs. SUMITRA PAL
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February 4, 2010 |
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VIVEK RASTOGI Vs. ARCHANA RASTOGI
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February 8, 2010 |
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VIVEK SINGH Vs. CENTRAL BANK OF INDIA
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August 9, 2010 |
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VIZAG PROFILES LIMITED Vs. RAAM TYRES LIMITED
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January 20, 2010 |
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VODAFONE ESSAR LTD. Vs. DISPUTE RESOLUTION PANEL
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December 2, 2010 |
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VOICE OF INDIA Vs. UNION OF INDIA
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January 21, 2010 |
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VOYAGES INDIA P. LTD Vs. INDIAN HOTELS CO. LTD
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October 28, 2010 |
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VYOM GARG AND ANR Vs. SHYAM LAL AGGARWAL AND SONS AND ORS
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February 23, 2010 |
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WALCHANDNAGAR INDUSTRIES LTD Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
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December 24, 2010 |
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WANTI BAI Vs. STATE
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July 6, 2010 |
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WASU RAM Vs. HARI CHAND
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July 5, 2010 |
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WAZIRPUR SMALL INDUSTRIES ASSOCIATION Vs. UNION OF INDIA
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January 22, 2010 |
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WAZIRPUR SMALL INDUSTRIES ASSOCIATION Vs. UNION OF OF INDIA
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January 27, 2010 |
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WEE AAR CONSTRUCTIVE BUILDERS Vs. SIMPLEX CONCRETE PILES INDIA LTD
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February 1, 2010 |
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WELLDONE ESTATE PROJECTS PVT. LTD Vs. TODAY HOMES AND INFRASTRUCTURE PVT
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December 13, 2010 |
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WHEELS INDIA Vs. NIRMAL SINGH
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August 20, 2010 |
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WIND POWER LTD Vs. GOYAL MG GASES LIMITED
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January 13, 2010 |
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WING COMMANDER DR SUSHIL Vs. D N TRIPATHI
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February 22, 2010 |
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WING COMMANDER MP SETHI RETD Vs. UNION OF INDIA
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July 12, 2010 |
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XAVIER INSTITUTE OF SOCIAL SERVICE Vs. EMPLOYEES PROVIDENT FUND APPELLATE
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March 2, 2010 |
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Y N GUPTA Vs. JAGDISH CHANDER SHARMA
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March 15, 2010 |
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Y S MANCHANDA Vs. NAND SINGH
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November 23, 2010 |
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Y S MANCHANDA Vs. MADHURI SINGH
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May 31, 2010 |
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YAD RAM Vs. UNION OF INDIA (UOI) AND ANR.
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March 18, 2010 |
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YAGYAVAL SHARMA Vs. D S C S C LTD & ORS
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June 7, 2010 |
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YASH KHANNA Vs. BHAWNA @ BHAWNA KHANNA
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April 29, 2010 |
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YASH PAL Vs. SECRETARY PUBLIC ENTERPRISES SELECTION BOARD
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September 7, 2010 |
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YASHPAL Vs. UNION OF INDIA
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March 3, 2010 |
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YASHPAL @ SATPAL Vs. STATE
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September 14, 2010 |
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YASHPAL DHAWAN AND ANR. Vs. MOHINDER SINGH CHANA
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February 1, 2010 |
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YASHPAL RAIKAR Vs. STATE OF DELHI
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September 9, 2010 |
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YASHVIR SINGH Vs. BSES YAMUNA POWER LTD.
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March 18, 2010 |
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YASHWINDER KHURANA Vs. DEPUTY COMMISSIONER AND ORS.
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March 25, 2010 |
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YASIR ALTAF Vs. STATE (NCT OF DELHI)
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November 24, 2010 |
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YASMEEN PARVEEN Vs. STATE OF NCT OF DELHI
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December 10, 2010 |
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YATINDRA NATH RAI Vs. UNION OF INDIA (UOI) AND ORS.
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May 19, 2010 |
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YOGENDER Vs. SURENDER SINGH
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November 19, 2010 |
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YOGENDER SINGH Vs. STATE
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February 19, 2010 |
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YOGENDER SINGH GAHLOT Vs. SUMAN GAHLOT
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August 13, 2010 |
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YOGENDER SINGH GAHLOT Vs. SUMAN GAHLOT
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August 12, 2010 |
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YOGENDRA PRAKASH JAUHARI Vs. BAR COUNCIL OF INDIA
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February 15, 2010 |
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YOGESH BHATIA Vs. RTC RESTAURANTS (INDIA) LTD
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January 25, 2010 |
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YOGESHWARI KUMARI Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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September 13, 2010 |
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YOGINDER KUMAR Vs. STATE(N.C.T. OF DELHI)
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March 22, 2010 |
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YS DWIVEDI Vs. UOI
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August 18, 2010 |
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YUVRAJ GABA Vs. KS MEHRA COMMISSIONER MCD & ORS.
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July 9, 2010 |
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ZEENAT INSAF Vs. SUDHANSU BHATTACHARYA
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January 11, 2010 |
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ZILEY SINGH Vs. CBI
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September 15, 2010 |
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ZYXEL TECHNOLOGY INDIA PRIVATE LIMITED Vs. MAHENDRA KUMAR LALWANI AND ORS
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February 24, 2010 |
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