A AND M PUBLICATIONS LTD Vs. STATE
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February 28, 2008 |
A C DHAMIJA Vs. PUNJAB NATIONAL BANK
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July 3, 2008 |
A C GAGGAR Vs. STATE
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July 23, 2008 |
A C GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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May 28, 2008 |
A F FERGUSON AND CO Vs. PRESIDING OFFICER
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May 21, 2008 |
A G GAGGAR Vs. STATE OF DELHI
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January 2, 2008 |
A I I M S Vs. RAJ SINGH
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August 25, 2008 |
A K GAJWANI Vs. AIRPORTS AUTHORITY OF INDIA
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March 28, 2008 |
A K GOEL Vs. UNION OF INDIA
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July 18, 2008 |
A K GUPTA Vs. UNION OF INDIA
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February 1, 2008 |
A K KARMAKAR Vs. UNION OF INDIA
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August 8, 2008 |
A K MALIK AND CO Vs. UNION OF INDIA
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January 18, 2008 |
A K NAYAR Vs. MAHESH PRASAD
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September 5, 2008 |
A K PRASAD Vs. DIRECTOR, VALLABHBHAI PATEL CHEST INSTITUTE, UNIVE
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July 2, 2008 |
A K SHARMA Vs. UOI
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August 7, 2008 |
A KHANDELWAL AND SONS HUF Vs. SARDAR MALL ALOK KUMAR HUF
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November 11, 2008 |
A P KAPUR Vs. UOI
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February 26, 2008 |
A R CHADHA AND CO Vs. PUNJAB AND SIND BANK
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October 23, 2008 |
A R NIM Vs. VISHWA MITRA
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August 8, 2008 |
A S CHHACHHI Vs. COMMISSIONER OF INCOME TAX
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April 25, 2008 |
A SONKAR Vs. NEW DELHI MUNICIPAL COMMITTEE
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August 22, 2008 |
A V R ENGINEERS Vs. SHARMA MOULDING WORKS
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May 26, 2008 |
A.B. HOTELS LTD. Vs. COMMISSIONER OF INCOME TAX
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December 10, 2008 |
A.C. TIWARI Vs. SUDHIR KALRA
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January 30, 2008 |
A.K. CHATTERJEE Vs. ASHOK KUMAR CHATTERJEE
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December 11, 2008 |
A.K. NAYAR Vs. MAHESH PRASAD
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September 25, 2008 |
A.N. KHANNA Vs. M.M. KHANNA
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March 13, 2008 |
A.R. KHANNA & SONS Vs. DTC
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September 18, 2008 |
A.V. SCIENCE & TECHNOLOGIES PVT. LTD Vs. C.D.W.D
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March 11, 2008 |
AAKASH JINDAL Vs. REGISTRAR CO OP SOCIETIES
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July 22, 2008 |
AAYASHI PROPERTIES PVT LTD Vs. AUTOLITE AGENCIES PVT LTD
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May 19, 2008 |
ABASKAR CONSTRUCTION (P) LTD Vs. CONTROLLING AUTHORITY
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July 25, 2008 |
ABDUL REHMAN Vs. ANEES UL HAQ
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February 26, 2008 |
ABHAY SAPRA Vs. CHITRALEKHA BUKAHI
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July 18, 2008 |
ABHAY SAPRU Vs. CHITRALEKHA BAKSHI
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January 7, 2008 |
ABHIJIT SINGH Vs. STATE OF DELHI
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January 18, 2008 |
ACCORD ALLOYS LIMITED Vs. PEE ELL ALLOYS
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April 10, 2008 |
ACTECH INFORMATION SYSTEMS LTD Vs. UNION OF INDIA
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April 11, 2008 |
ADITYA CHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX
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October 16, 2008 |
ADITYA COLLEGE OF PHARMACY AND SCIENCE Vs. GOVERNMENT OF DELHI
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April 1, 2008 |
ADITYA INSTITUTE OF TECHNOLOGY Vs. GOVT OF DELHI
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July 22, 2008 |
ADITYA KHANNA Vs. REGIONAL PASSPORT OFFICER/PASSPORT AUTHORITY
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December 19, 2008 |
ADOBE SYSTEMS INCORPORATED Vs. ROHIT RATHI
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May 30, 2008 |
ADVIK LABORATORIES LTD Vs. SH R PARTHASARATHY
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February 5, 2008 |
AERO CLUB Vs. DHANWANT SINGH
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September 23, 2008 |
AFAQ AHMAD Vs. GOVT OF NCT OF DELHI
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July 22, 2008 |
AFT TRUST - SUB 1 Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
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September 5, 2008 |
AFZAL UR REHMAN KHAN Vs. STATE OF DELHI
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April 25, 2008 |
AGGARWAL OVERSEAS LTD Vs. HARYANA STATE INDL DEVELOPMENT CORP LTD
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March 4, 2008 |
AGGARWAL STORE Vs. LT GOVERNOR
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February 7, 2008 |
AGI LOGISTICS INC Vs. SHER JANG BHADHUR
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September 16, 2008 |
AHIBARAN SINGH Vs. UNION OF INDIA
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March 18, 2008 |
AHMED NISA Vs. MALIK MOHD ATIQ
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August 27, 2008 |
AHSHAN ALIAS SHANU Vs. STATE
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August 22, 2008 |
AIDS HEALTHCARE FOUNDATION INDIA CARES Vs. SECRETARY DEPARTMENT OF LEGAL AFFAIRS
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March 7, 2008 |
AIDS HEALTHCARE FOUNDATION-INDIA CARES Vs. SECRETARY, DEPARTMENT OF LEGAL AFFAIRS
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January 29, 2008 |
AIIMS Vs. PALA
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February 26, 2008 |
AIIMS Vs. SH SATPAL SINGH
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February 12, 2008 |
AIR INDIA LTD Vs. SHAMA AIRWAYS PVT LTD
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February 22, 2008 |
AIRPORTS AUTHORITY OF INDIA Vs. RAJBIR SINGH SOLANKI
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May 19, 2008 |
AIRPORTS AUTHORITY OFFICERS ASSOCIATION Vs. UNION OF INDIA
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August 11, 2008 |
AJANTA INDIA LTD. Vs. AJANTA LTD.
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December 11, 2008 |
AJANTA MANUFACTURING LTD Vs. AJANTA INDIA LTD
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July 4, 2008 |
AJAY BAGARIA Vs. UNION OF INDIA
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May 29, 2008 |
AJAY BAGARIA Vs. UNION OF INDIA
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April 29, 2008 |
AJAY BANSAL Vs. STATE
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September 15, 2008 |
AJAY CHOPRA Vs. C B I
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November 21, 2008 |
AJAY DHIR Vs. STATE
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October 22, 2008 |
AJAY GULATI Vs. UNION OF INDIA
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April 3, 2008 |
AJAY KIRTI KUMAR DALMIA Vs. COMPANY LAW BOARD
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February 4, 2008 |
AJAY KUMAR Vs. STATE NCT OF DELHI
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November 19, 2008 |
AJAY KUMAR Vs. STATE
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August 4, 2008 |
AJAY KUMAR JAIN Vs. LT GOVERNOR
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October 3, 2008 |
AJAY KUMAR TYAGI Vs. STATE
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August 25, 2008 |
AJAY KUMAR VERMA Vs. R.G. SOFT DRINKS PRIVATE LIMITED
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November 12, 2008 |
AJAY PAL SINGH Vs. HARBANS SINGH
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January 16, 2008 |
AJAY RAJPAL Vs. AVINASH RAJPAL
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March 20, 2008 |
AJAY SAMPSON Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
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March 5, 2008 |
AJAY VISHWANATH Vs. STATE
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November 21, 2008 |
AJIT SINGH Vs. ADARSH KAUR GILL
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April 7, 2008 |
AJIT SINGH Vs. ADARSH KAUR GILL
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July 4, 2008 |
AJIT SINGH GILL Vs. ARVIND KHOSLA
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July 15, 2008 |
AKHIL BHARTIYA MAHAJAN SHIROMANI SABHA Vs. DHARAMVEER MAHAJAN
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August 19, 2008 |
AKHIL DILLI PRATHMIK SHIKSHAK SANGH Vs. GOVT OF NCT OF DELHI
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August 20, 2008 |
AKHILESH KUMAR VERMA Vs. MARUTI UDYOG LTD
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February 15, 2008 |
AKHILESH PRATAP SINGH Vs. DIRECTOR GENERAL
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May 22, 2008 |
AKHTARI BEGUM Vs. ABDUL QADIR
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August 21, 2008 |
AKRAM Vs. STATE
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August 5, 2008 |
AKSHAY JAIN Vs. DELHI TRANSPORT CORPORATION
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January 30, 2008 |
AKSHOD KUMAR SHARMA Vs. TANU SHARMA
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September 23, 2008 |
ALCATEL LUCENT TECHNOLOGIES INDIA PVT LTD Vs. STATE
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February 29, 2008 |
ALFA GRAPHICS Vs. ARJUN KOHIL
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February 7, 2008 |
ALISHA ENTERPRISES (P) LTD Vs. TEJ PAL SINGH
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March 3, 2008 |
ALKA GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES
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March 20, 2008 |
ALKA GUPTA Vs. STATE NCT OF DELHI
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March 26, 2008 |
ALKA NANDWANI Vs. SATISH KUMAR
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August 26, 2008 |
ALL INDIA CONFEDERATION OF THE BLIND Vs. UNION OF INDIA
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July 4, 2008 |
ALL INDIA GDMO ASSOCIATION Vs. UNION OF INDIA
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July 17, 2008 |
ALL INDIA GENERAL MAZDOOR TRADE UNION Vs. GOVERNOR OF DELHI
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January 22, 2008 |
ALL INDIA LAWYERS UNION (DELHI-UNIT) Vs. M C D
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March 19, 2008 |
ALL INDIA MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
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July 30, 2008 |
ALL INDIA SHRAMIK AND COACH ATTENDANTS ASSOCIATION Vs. UNION OF INDIA
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February 7, 2008 |
ALLAHABAD BANK Vs. MANOJ KHANNA
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July 18, 2008 |
ALLIED BLENDERS AND DISTILLERS P LTD Vs. PAUL P JOHN
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September 29, 2008 |
ALLIED MEDICAL SERVICES PRIVATE LTD Vs. DIRECTOR GENERAL ARMED FORCES MEDICAL SERVICES
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May 20, 2008 |
ALMONDZ CAPITAL MARKETS Vs. STATE
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February 5, 2008 |
ALOIS EKKA Vs. JAGBIR SINGH
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July 1, 2008 |
ALOK KUMAR GUPTA Vs. NARAIN JEWELLERS
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July 23, 2008 |
ALOK MEHTA Vs. SURENDER KUMAR MEHTA
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January 15, 2008 |
ALPHA AGENCIES Vs. INALSA APPLIANCES LTD.
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November 18, 2008 |
ALPHA DRUG INDIA LTD. Vs. PERFECT DRUGS LTD.
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November 3, 2008 |
ALPINE INDUSTRIES Vs. UNION OF INDIA
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January 29, 2008 |
AMAN OBEROI Vs. TINA OBEROI
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July 8, 2008 |
AMAR JOT SINGH Vs. HARVINDER KAUR
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March 25, 2008 |
AMARDEEP DEVELOPERS PVT. LTD. Vs. OSWAL CHEMICALS AND FERTILIZERS LTD.
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July 30, 2008 |
AMARJIT KAUR Vs. SATNAM KAUR
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December 19, 2008 |
AMARJIT SINGH Vs. SH. VINOD KUMAR SHARMA
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January 14, 2008 |
AMARNATH CHARANJI LAL Vs. PUNJAB NATIONAL BANK
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July 9, 2008 |
AMBASSADOR CARDS PVT. LTD Vs. STATE
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January 11, 2008 |
AMERICAN EXPRESS BANK LTD Vs. RAVINDER KUMAR SAINI
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August 29, 2008 |
AMINA BEGUM Vs. BANARSI LAL
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November 25, 2008 |
AMIT BATHLA Vs. SUSHIL KUMAR AND OTHERS
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September 1, 2008 |
AMIT DUA Vs. JAMIL AHMAD
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July 7, 2008 |
AMIT KOHLI Vs. STATE
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August 5, 2008 |
AMIT KUMAR Vs. STATE
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September 5, 2008 |
AMIT KUMAR TOMAR AND OTHERS Vs. STATE AND OTHERS
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December 5, 2008 |
AMIT VOHRA Vs. STATE
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July 30, 2008 |
AMITABA RAY Vs. TOURISM FINANCE CORPORATION INDIA LTD
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March 3, 2008 |
AMITABHA SEN Vs. SPORTS WORLD IN TERNATIONAL LIMITED
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February 4, 2008 |
AMRIK SINGH Vs. NITU
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May 26, 2008 |
AMRIT KAUR Vs. SARABJEET SINGH
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August 29, 2008 |
AMRIT KUMAR TAKKAR Vs. MCD
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April 21, 2008 |
AMRIT LAL GARG Vs. STATE
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May 16, 2008 |
AMRITA GOVIND PARDASANI Vs. UOI
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February 1, 2008 |
ANAND AND ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
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January 30, 2008 |
ANAND AND ASSOCIATES Vs. INTERNATIONAL FINANCE LTD
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September 5, 2008 |
ANAND PRAKASH Vs. GODREJ SARA LEE LTD
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November 20, 2008 |
ANANDHARAM & CO. Vs. DIRECTORATE OF HEALTH SERVICES THROUGH ITS DIRECTOR GOVT. OF N.C.T OF DELHI
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April 11, 2008 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
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August 21, 2008 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORTY
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May 23, 2008 |
ANANT RAJ AGENCIES Vs. D D A
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February 21, 2008 |
ANANT RAJ AGENCIES P LTD Vs. NARANG INDUSTRIES LTD
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April 21, 2008 |
ANARO DEVI Vs. LALITA
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September 23, 2008 |
ANIKA JAIN Vs. UNIVERSITY OF DELHI
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November 18, 2008 |
ANIL ANAND Vs. BINITA DEVI & ORS.
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December 2, 2008 |
ANIL ARORA Vs. ANAND KUMAR
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May 20, 2008 |
ANIL BHARGAVA Vs. STATE
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March 7, 2008 |
ANIL BHASIN Vs. VIJAY KUMAR BHASIN
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March 31, 2008 |
ANIL DEWAN Vs. MUNICIPAL CORPORATION OF DELHI
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April 1, 2008 |
ANIL KUMAR Vs. DELHI METRO RAIL CORPORATION
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March 20, 2008 |
ANIL KUMAR Vs. B R B CONSTRUCTION PVT LTD
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May 14, 2008 |
ANIL KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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February 29, 2008 |
ANIL KUMAR Vs. AIR INDIA LTD
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January 31, 2008 |
ANIL KUMAR Vs. NARCOTICS CONTROL BUREAU
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March 27, 2008 |
ANIL KUMAR CHANDHOK Vs. PUNJAB AND SIND BANK
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May 30, 2008 |
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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July 21, 2008 |
ANIL KUMAR JHA Vs. LT GOVERNOR
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October 3, 2008 |
ANIL KUMAR SAHA Vs. CHIEF COMMISSIONER OF INCOME TAX DELHI (1)
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December 5, 2008 |
ANIL KUMAR SHARMA Vs. AMOD KUMAR
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September 4, 2008 |
ANIL MAHAJAN Vs. UNION OG INDIA
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February 5, 2008 |
ANIL NANDA Vs. STATE
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May 9, 2008 |
ANIL NANDA Vs. SUDHIR SHARMA
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May 9, 2008 |
ANIL NANDA Vs. ESCORTS LTD
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July 3, 2008 |
ANIL RAI Vs. CBI
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September 8, 2008 |
ANIL SAINI PETITIONER Vs. LT GOVERNOR
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March 28, 2008 |
ANIL TYAGI Vs. LT GOVERNOR
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May 30, 2008 |
ANIL UPPAL Vs. STATE
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July 18, 2008 |
ANIMALS WELFARE SOCIETY REGD DELHI Vs. GOVT OF NCT OF DELHI
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March 11, 2008 |
ANIRUDH SINGH KATOCH Vs. UNION OF INDIA
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March 20, 2008 |
ANIS KHAN Vs. STATE
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August 11, 2008 |
ANISUDDIN Vs. VIMLA SETHI
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July 2, 2008 |
ANITA DEVI Vs. JANGI RAM
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July 1, 2008 |
ANITA THAKUR Vs. GNCT OF DELHI
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March 7, 2008 |
ANJU Vs. MANAGING COMMITTEE
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March 24, 2008 |
ANJU BALA JAIN Vs. GIRISH KUMAR JAIN
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September 30, 2008 |
ANJUL SHARMA Vs. GOVT OF NCT OF DELHI
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May 29, 2008 |
ANJULIKA VINOD DEWAN Vs. VIJAY LAXMI CHAUHAN
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March 14, 2008 |
ANJUMAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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September 29, 2008 |
ANJUMAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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August 29, 2008 |
ANOOP ROY OF CLASSIC ENT Vs. PROMILA ASTHANA
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August 21, 2008 |
ANSAL PROPERTIES AND INDUSTRIES LTD Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS
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January 10, 2008 |
ANSAR ALI Vs. ZAHIRA SULTAN
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September 4, 2008 |
ANSHUMAN SHARMA Vs. MONICA GUPTA
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December 20, 2008 |
ANTHONY'S GIRLS SEN Vs. GOVT OF N C T OF DELHI
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October 24, 2008 |
ANUJ KUMAR BHARTI Vs. NATIONAL BOOK TRUST
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July 1, 2008 |
ANUJ SAXENA Vs. STATE
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September 4, 2008 |
ANUPAM BHARGAVA Vs. STATE
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March 26, 2008 |
ANUPAM MAZUMDAR Vs. STATE OF DELHI
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February 7, 2008 |
ANUPRIYA CHAUHAN Vs. MUNICIPAL CORPORATION OF DELHI
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March 10, 2008 |
ANURADHA JHA Vs. SANTOSH SINGH AND ORS.
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March 3, 2008 |
ANURAG MITTAL Vs. SHIKHA
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July 23, 2008 |
ANWAR ANSARI Vs. STATE (NCT OF DELHI)
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December 15, 2008 |
APEEJAY SCHOOL Vs. SURESH CHANDER KALRA
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May 30, 2008 |
APOLLO LOGISOLUTIONS LTD Vs. STATE
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March 7, 2008 |
ARBRO PHARMACEUTICALS LTD Vs. REGAL LABORATORIES
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May 30, 2008 |
ARBRO PHARMACEUTICALS LTD Vs. FRANKLIN REMEDIES
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August 12, 2008 |
ARCHIE COMIC PUBLICATIONS INC Vs. PURPLE CREATIONS PVT LTD
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April 22, 2008 |
ARCHIE COMIC PUBLICATIONS, INC Vs. PURPLE CREATIONS PVT. LTD
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January 22, 2008 |
ARINITS SALES PVT LTD Vs. ROCKWELL PLASTIC PVT LTD
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January 18, 2008 |
ARJUN AMLA Vs. ENFORCEMENT DIRETORATE
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March 13, 2008 |
ARORA MEDICAL HALL Vs. UNION OF INDIA
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July 29, 2008 |
ARROW SYNTEX P LTD Vs. AAIFR
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March 11, 2008 |
ARUN BHATIA Vs. MADHURI BHATIA
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May 6, 2008 |
ARUN KHANNA Vs. DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE
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July 15, 2008 |
ARUN KISHORE Vs. STATE
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July 30, 2008 |
ARUN KUMAR Vs. RAI SINGH
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July 1, 2008 |
ARUN KUMAR GUPTA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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February 18, 2008 |
ARUN KUMAR JAIN Vs. DDA
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December 18, 2008 |
ARUN KUMAR MITTAL Vs. N K MITAL
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September 29, 2008 |
ARUN SIROHI Vs. STATE (GOVT OF NCT, DELHI)
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May 2, 2008 |
ARUNA PARMOD SHAH Vs. UNION OF INDIA
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April 7, 2008 |
ARVATO BPO SERVICES INDIA PRIVATE LIMITED Vs. BERTELSMANN MARKETING SERVICES INDIA PRIVATE LIMITED
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May 21, 2008 |
ARVATO BPO SERVICES INDIA PRIVATE LIMITED Vs. STATE
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February 12, 2008 |
ARVIND CONSTRUCTION CO LTD Vs. ENGINEERING PROJECT (INDIA) LTD
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January 17, 2008 |
ARVIND KUMAR Vs. UNION OF INDIA
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September 11, 2008 |
ARVIND KUMAR Vs. CAMPARI EXPORT PVT LTD
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February 27, 2008 |
ARVIND KUMAR BHASIN Vs. D D A
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August 18, 2008 |
ARVIND MEHRA Vs. DELHI SUBORDINATE SELECTION BOARD (DSSSB) AND ORS
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December 5, 2008 |
ARYA ORPHANGE Vs. ALFRED G WUERFEL FC
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November 27, 2008 |
ASHA AGGARWAL Vs. UNION OF INDIA
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January 11, 2008 |
ASHA GARG Vs. NEW INDIA ASSURANCE CO LTD
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July 28, 2008 |
ASHA GUPTA Vs. SANDEEP GUPTA
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September 25, 2008 |
ASHA PANT Vs. STATE
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March 17, 2008 |
ASHA SAWHNEY Vs. CHANDRO DEVI
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September 19, 2008 |
ASHA SEHGAL Vs. STATE
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March 19, 2008 |
ASHA SONI Vs. NEW INDIA ASSURANCE CO LTD
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October 23, 2008 |
ASHIM INVESTMENT COMPANY LTD Vs. STATE
|
March 7, 2008 |
ASHISH GOYLE Vs. MUNICIPAL CORPORATION OF DELHI
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August 1, 2008 |
ASHISH POLYFIBRES BIHAR LTD Vs. STATE BANK OF INDIA
|
November 28, 2008 |
ASHOK BHADAURIA Vs. STATE OF DELHI
|
April 11, 2008 |
ASHOK CHAWLA Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
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August 13, 2008 |
ASHOK K MITTAL Vs. RAM KUMAR GUPTA
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September 19, 2008 |
ASHOK K PARASHRAMKA Vs. UNION OF INDIA
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April 11, 2008 |
ASHOK KAPOOR Vs. VIDYA SHANKAR SHARMA
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December 3, 2008 |
ASHOK KHANNA Vs. KAPIL KHANNA
|
February 18, 2008 |
ASHOK KHATRI (IN J.C.) Vs. STATE
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July 31, 2008 |
ASHOK KUMAR Vs. VIDYA SHANKAR SHARMA
|
December 31, 2008 |
ASHOK KUMAR Vs. STATE
|
February 8, 2008 |
ASHOK KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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April 28, 2008 |
ASHOK KUMAR Vs. JAG RAM
|
November 21, 2008 |
ASHOK KUMAR Vs. PRAHLAD SINGH
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November 21, 2008 |
ASHOK KUMAR Vs. STATE
|
August 11, 2008 |
ASHOK KUMAR Vs. STATE
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July 22, 2008 |
ASHOK KUMAR AGGARWAL Vs. RAJINDER KUMAR AGGARWAL
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August 19, 2008 |
ASHOK KUMAR BHALLA Vs. ROOPA BHALLA
|
January 11, 2008 |
ASHOK KUMAR DOGRA Vs. STATE
|
September 29, 2008 |
ASHOK KUMAR DUA Vs. RANBIR KUMAR DUA
|
May 22, 2008 |
ASHOK KUMAR GULIANI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 19, 2008 |
ASHOK KUMAR KARAN Vs. SATISH GUPTA
|
September 23, 2008 |
ASHOK KUMAR KHANNA Vs. HONBLE THE CHIEF JUSTICE AND ANR.
|
February 8, 2008 |
ASHOK KUMAR PANDEY Vs. UNION OF INDIA
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August 19, 2008 |
ASHOK KUMAR PRASAD Vs. UOI
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May 15, 2008 |
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
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May 2, 2008 |
ASHOK MAHINDRU & SONS (HUF) Vs. COMMISSIONER OF INCOME TAX
|
May 6, 2008 |
ASHOK MALHOTRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 19, 2008 |
ASHOK MITTAL Vs. RAM PARSHOTAM MITTAL
|
February 19, 2008 |
ASHOK SIKKA Vs. STATE
|
February 7, 2008 |
ASHOK SINGH SIKARWAR Vs. UNION OF INDIA
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May 2, 2008 |
ASHOKA MOHAN DWARKADAS Vs. STATE OF DELHI
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May 1, 2008 |
ASHUTOSH BAJPAI Vs. UNION OF INDIA
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May 16, 2008 |
ASHWANI GARG Vs. N D M C
|
April 8, 2008 |
ASHWANI K GOENKA Vs. KANTI BHAI DHAMANI
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March 31, 2008 |
ASHWANI TOBACCO CO. PVT. LTD Vs. UNION OF INDIA
|
January 29, 2008 |
ASHWINI KUMAR MISHRA Vs. GOVERNMENT OF N C T OF DELHI
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July 8, 2008 |
ASIAN CONSUMER PRODUCTS LTD Vs. S N C SHAW AND CO
|
August 21, 2008 |
ASIANS HOTELS LIMITED Vs. STATE
|
February 29, 2008 |
ASLAM Vs. SAJID PARVEZ
|
September 25, 2008 |
ASSIS KUTTY Vs. BUDH RAM
|
September 19, 2008 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR
|
December 18, 2008 |
ASSOCIATED SWITCHGEARS AND PROJECTS PVT LTD Vs. EMERSON NETWORK INDIA (P) LTD
|
July 29, 2008 |
ASULAL LOYA Vs. UNION OF INDIA
|
July 23, 2008 |
ATLAS CYCLE (HARYANA) Vs. ATLAS PRODUCTS
|
April 21, 2008 |
ATMA RAM Vs. DYA KRISHAN
|
July 8, 2008 |
ATMA RAM Vs. STATE OF DELHI
|
March 24, 2008 |
ATMA SINGH LUBANA PRESIDENT Vs. GOVERNMENT OF NCT OF DELHI
|
January 7, 2008 |
ATREE ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
February 14, 2008 |
ATTAR CHAND Vs. UNION OF INDIA
|
May 16, 2008 |
ATTARPAL SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 29, 2008 |
ATUL GARG Vs. MEHTAB SINGH
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February 12, 2008 |
ATUL GLASS INDUSTRIES PVT LTD Vs. PREM BHARGAVA
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February 19, 2008 |
ATUL GOEL Vs. RAGHUBIR
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March 14, 2008 |
ATUL RAWAL Vs. S.B. EQUIPMENTS
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August 20, 2008 |
ATUL RAWAL T/A NAVIN POLYCON Vs. S.B. EQUIPMENTS
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October 20, 2008 |
ATUL SEJWAL Vs. STATE
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August 13, 2008 |
AUTODESK INC Vs. A V T SHANKARDASS
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July 4, 2008 |
AVANTIKA AGGARWAL Vs. VINOD KUMAR
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February 20, 2008 |
AVDESH KUMAR Vs. S S ENGINEERING WORKS
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January 8, 2008 |
AVINASH ALIAS ISHU Vs. STATE
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July 22, 2008 |
AVINESHWAR SAWHNEY Vs. J K INDUSTRISE LTD
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July 25, 2008 |
AVM LAND DEVELOPERS PVT LTD Vs. STATE
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February 29, 2008 |
AVNISH BAJAJ Vs. STATE
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May 29, 2008 |
AVNISH SHARMA Vs. STATE
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January 24, 2008 |
AVTAR NARAIN Vs. SUBHASH CHANDER BEHAL
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October 20, 2008 |
AVTAR SINGH NARULA Vs. DHARAMBIR SAHNI
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May 28, 2008 |
AVTAR VINAYAK Vs. DELHI DEVELOPMENT AUTHORITY
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August 21, 2008 |
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July 2, 2008 |
AZAD HUSSAIN MALIK Vs. STATE OF DELHI
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January 21, 2008 |
AZIMUSSHAN HAIDER Vs. UNION OF INDIA
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July 4, 2008 |
AZMAT ALI Vs. UNION OF INDIA (UOI) AND ORS.
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January 11, 2008 |
B BLOCK YOJANA VIHAR RESIDENT S Vs. UOI
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January 31, 2008 |
B K CARGO Vs. BALJIT SINGH
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July 8, 2008 |
B K SHARMA Vs. UNION OF INDIA
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May 21, 2008 |
B L BISHNOI Vs. UNION OF INDIA
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October 22, 2008 |
B L KANTROO Vs. BSES RAJDHANI POWER LTD
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September 25, 2008 |
B M GULATI Vs. UNION OF INDIA
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February 27, 2008 |
B N GUPTA Vs. KAMLESH GUPTA
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July 17, 2008 |
B P SINGHAL Vs. RAM KUMAR RATHI
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March 28, 2008 |
B PARAMESWARAN Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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January 10, 2008 |
B R BHASKAR Vs. PRESS TRUST OF INDIA LTD
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May 9, 2008 |
B S CONSTRUCTIONS CO Vs. COMMISSIONER OF MCD
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March 17, 2008 |
B S SARAO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 6, 2008 |
B.P. SINHA Vs. UNION OF INDIA
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July 30, 2008 |
B.S. NARWAL Vs. RBI
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March 5, 2008 |
BABA LEATHER IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ADJUDICATION)
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December 15, 2008 |
BABBU SINGH Vs. STATE
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August 12, 2008 |
BABOO KHAN Vs. STATE OF J AND K
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April 7, 2008 |
BABU BHAI KHIMA BHAI KATARA Vs. STATE
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May 28, 2008 |
BABU RAM ALIAS FAUJI Vs. STATE
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December 16, 2008 |
BABU RAM DHARAM PRAKASH Vs. IZUK CHEMICAL WORKS
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September 17, 2008 |
BABUSHA INTERNATIONAL Vs. CANARA BANK
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May 19, 2008 |
BABY RINKI Vs. SURENDER SINGH
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February 20, 2008 |
BABY SEEMA Vs. STATE GOVT OF NCT OF DELHI
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April 7, 2008 |
BAIJ NATH AGGARWAL DHARAMARTH TRUST SOCIETY REGD Vs. LT GOVERNOR OF DELHI
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February 8, 2008 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SEEMA DEVI
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May 7, 2008 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. COMMISSIONER WORKMENS COMPENSATION
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October 31, 2008 |
BAJAJ ELECTRICALS LTD Vs. POWER GRID CORPORATION OF INDIA LIMITED
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September 8, 2008 |
BAJAJ FOOD PRODUCTS PVT LTD Vs. MCD
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February 27, 2008 |
BAL KISHAN Vs. STATE
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June 6, 2008 |
BALBAN SINGH Vs. STATE OF DELHI
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May 6, 2008 |
BALBIR SINGH SAWHNEY Vs. STATE
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July 16, 2008 |
BALBIR TYAGI Vs. A DHANWATI CHANDELA
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August 12, 2008 |
BALDEV RAJ Vs. CHIEF JUSTICE
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March 28, 2008 |
BALDEV RAJ KAPUR Vs. STATE
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February 6, 2008 |
BALDEV SINGH Vs. JASMAIR SINGH
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August 4, 2008 |
BALDEV SINGH DHIMAN AND ORS. Vs. SNC-LAVALIN EUROPE B.V. AND ORS.
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March 4, 2008 |
BALI RAM Vs. BHULAN SINGH
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July 28, 2008 |
BALJEET SINGH Vs. MANAGEMENT OF STATE FARMS MANAGEMENT OF INDIA LTD
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July 4, 2008 |
BALRAM SEHGAL Vs. VINOD KUMAR SEHGAL
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December 4, 2008 |
BALWANT SINGH BISHT Vs. UNION OF INDIA
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March 14, 2008 |
BALWINDER KAUR Vs. UNION OF INDIA AND OTHERS
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April 3, 2008 |
BANARASI Vs. GOVERNMENT OF NCT OF DELHI
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March 14, 2008 |
BANARSI LAL Vs. STATE
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February 12, 2008 |
BAND BOX PVT LTD Vs. UNION OF INDIA
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May 12, 2008 |
BANI ARORA Vs. C B I
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February 26, 2008 |
BANK OF INDIA Vs. MADURA COATS LTD
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December 19, 2008 |
BANVEER SINGH PANWAR Vs. UNION OF INDIA
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September 1, 2008 |
BANWARI LAL Vs. PUNJAB STATE COOP SUPPLY MKTD
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September 18, 2008 |
BANWARI LAL Vs. UNION OF INDIA
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January 28, 2008 |
BANYAN TREE HOLDINGS LIMITED Vs. M MURALI KRISHNA REDDY
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August 11, 2008 |
BARFO DEVI Vs. DELHI DEVELOPMENT AUTHORITY
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May 8, 2008 |
BARFO DEVI Vs. D.D.A.
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July 31, 2008 |
BARKU CHOUDHARY Vs. BHIM SINGH
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July 25, 2008 |
BAROON PRAKASH Vs. NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY
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February 4, 2008 |
BASHESHAR LAL GOEL Vs. SETH RAM LAL KHEMKA DHARAMSHALA TRUST
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July 30, 2008 |
BASHESWAR LAL GOEL Vs. SETH RAM LAL KHEMKA DHARAMSHALA TRUST
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September 25, 2008 |
BATA INDIA LIMITED Vs. VITAFLEX MAUCH GMBH
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February 13, 2008 |
BATA INDIA LTD Vs. KAPIL BHAGAT
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February 25, 2008 |
BATRA PROPERTIES Vs. YOKOHAMA FOODS
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August 22, 2008 |
BAWANA INDUSTRIAL PLOT OWNERS WELFARE ASSOCIATION Vs. GOVERNMENT OF NCT OF DELHI
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January 7, 2008 |
BDA PRIVATE LIMITED Vs. PAUL P JOHN
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July 11, 2008 |
BDA PRIVATE LIMITED Vs. PAUL P JOHN
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April 1, 2008 |
BEAT ALL SPORTS Vs. STATE TRADING CORPORATION OF INDIA (STC)
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September 3, 2008 |
BEI CONFLUENCE COMMUNICATION LTD Vs. M R S FILMCRAFT AND ADVERTISEMENT PVT LTD
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November 14, 2008 |
BEIERSDORF A.G. Vs. AJAY SUKHWANI
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November 14, 2008 |
BELA Vs. SHANTANU KUMAR
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September 29, 2008 |
BENNETT COLEMAN AND COMPANY LTD Vs. SHRI RAJAN VERMA
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December 19, 2008 |
BHAGAT BROTHERS Vs. PARAS NATH UPADHYAY
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March 12, 2008 |
BHAGAT SINGH Vs. UNION OF INDIA
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May 30, 2008 |
BHAGIRATH SHARMA Vs. HARDEEP SINGH
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July 1, 2008 |
BHAGIRATH SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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January 14, 2008 |
BHAGWAN DAS NARANG Vs. RADHEY KISHAN
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November 19, 2008 |
BHAGWAN DASS Vs. STATE BANK OF BIKANER & JAIPUR
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February 21, 2008 |
BHAGWAN DASS Vs. LALA RAM SARUP T B HOSPITAL
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March 3, 2008 |
BHAGWAN SINGH Vs. AMRIK SINGH
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August 11, 2008 |
BHAGWAN SINGH Vs. RAKESH KUMAR
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February 20, 2008 |
BHAGWAN SINGH Vs. FINANCIAL COMMISSIONER
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March 4, 2008 |
BHAGWANDASS MEHRA Vs. STATE GOVT OF NCT OF DELHI
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November 6, 2008 |
BHAGWAT PRASAD SHARMA Vs. PINKY AGGARWAL
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December 10, 2008 |
BHAI ANALIJIT Vs. MITSUI AND CO LTD
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December 19, 2008 |
BHAI SUNDER DASS SARDAR SINGH (P) LTD Vs. COMMISSIONER OF INCOME TAX
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August 27, 2008 |
BHANDARI ENGINEERS AND BUILDERS PRIVATE LTD Vs. VIJAYA BANK
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May 8, 2008 |
BHANDARI INTERSTATE CARRIERS Vs. PARMESH KUMAR
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September 5, 2008 |
BHANWAR KANWAR Vs. UNION OF INDIA
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January 22, 2008 |
BHARAT BHUSHAN BABBAR Vs. RAJ RANI
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July 25, 2008 |
BHARAT BHUSHAN SISODIA Vs. STATE
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November 27, 2008 |
BHARAT BHUSHAN VIJ Vs. ARTI TECKCHANDANI
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August 8, 2008 |
BHARAT BIJLEE LTD Vs. P S PRASAD AND FAMILY
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January 15, 2008 |
BHARAT GULLUANI & OTHERS Vs. ASLAM & ANR
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November 14, 2008 |
BHARAT SANCHAR NIGAM LIMITED Vs. SUDARSHAN TELECOM
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April 2, 2008 |
BHARAT SANCHAR NIGAM LTD Vs. SATYAVIR
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April 9, 2008 |
BHARAT SEWAK SAMAJ Vs. GOVERNOR
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May 26, 2008 |
BHARTI REALTY PVT LTD Vs. STATE
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March 5, 2008 |
BHASKARLAL SHARMA Vs. MONICA
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January 21, 2008 |
BHAV SHAKTI STEEL MINES (P.) LTD. Vs. COMMISSIONER OF INCOME-TAX
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December 16, 2008 |
BHIM SAIN GUPTA Vs. SUNIL GUPTA AND ORS.
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March 12, 2008 |
BHIM SEN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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January 30, 2008 |
BHIM SINGH Vs. AMAR NATH
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March 25, 2008 |
BHIM SINGH Vs. SUKHBIR SINGH
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July 4, 2008 |
BHODRA DEVI W/O LATE SH MAHESHA NAND Vs. CHIEF OF ARMY STAFF
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February 29, 2008 |
BHOPAL SINGH Vs. STATE
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August 6, 2008 |
BHUPENDER SINGH Vs. LATA alias SIMMI
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September 12, 2008 |
BHUPENDER SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
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February 11, 2008 |
BHUPINDER KAUR Vs. MUNICIPAL CORPORATION OF DELHI
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February 27, 2008 |
BHUPINDER SINGH PATEL Vs. CBI
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May 30, 2008 |
BHURI Vs. RAJEESH KUMAR
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April 1, 2008 |
BHUSHAN STEEL LTD Vs. NEHRU PLACE HOTELS LTD
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July 21, 2008 |
BIGNESHWOR ROUT Vs. RAMESH KUMAR KASHYAP
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September 17, 2008 |
BILORI Vs. DELHI TRANSPORT CORPORATION
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September 3, 2008 |
BIMAL BHOOMI PVT LTD Vs. EMPIRE CONSTRUCTION AND HOTEL CO LTD
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February 4, 2008 |
BIMLA Vs. NARENDER
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February 26, 2008 |
BIMLA DEVI Vs. KRISHNA DEVI
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September 23, 2008 |
BIMLA DEVI Vs. STATE (NCT OF DELHI)
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November 28, 2008 |
BIMLA JAIN Vs. JAIN PLASTIC WORKS
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February 19, 2008 |
BINOD BIHARI JAINA Vs. RAJA BAHADUR SINGH
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May 15, 2008 |
BIPSON SURGICAL PRIVATE LIMITED Vs. GOVT OF NCT OF DELHI
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November 21, 2008 |
BIR SINGH Vs. STATE
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May 19, 2008 |
BIRENDER SINGH Vs. SUDHA PILLAI
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August 22, 2008 |
BIRKHA RAM Vs. DDA
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October 21, 2008 |
BIRMA DEVI Vs. GOPI CHAND
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March 12, 2008 |
BIRMATI ALIAS BRAHMI Vs. STATE
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December 17, 2008 |
BISHAN SINGH Vs. UNION OF INDIA
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August 21, 2008 |
BISHNO DEVI Vs. STATE OF DELHI
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March 14, 2008 |
BISHWANATH TRADERS AND INVESTMENT LTD Vs. SH AJAY KUMAR SINGH
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February 11, 2008 |
BISUNDHARI SINGH Vs. DHILLON TRANSPORT AGENCY
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February 26, 2008 |
BLB INSTITUTE OF FINANCIAL MARKETS LTD Vs. RAMAKAR JHA
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September 22, 2008 |
BLUE BIRD INVESTMENTS LTD Vs. RUCHI TOWERS PRIVATE LIMITED TRANSFEREE COMPANY
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May 27, 2008 |
BLUE DART EXPRESS LTD Vs. SANGAM PROPERTY
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August 22, 2008 |
BLUEBIRD ELECTROTRADING PVT LTD Vs. STATE
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February 20, 2008 |
BNDHU MACHINERY PM LTD Vs. OM PRAKASH SHIKKA
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May 30, 2008 |
BOMBAY METAL WORKS (P) LTD. Vs. REGISTRAR OF TRADE MARKS
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December 2, 2008 |
BOUGAINVILLEA MULTIPLEX AND ENTERTAINMENT CENTER PRIVATE LIMITED Vs. SHANKAR RAI
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November 3, 2008 |
BPL LIMITED Vs. HINDUSTAN TRADERS CO
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December 11, 2008 |
BPL LIMITED Vs. MORGAN SECURITIES & CREDITS PVT. LTD
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March 11, 2008 |
BQR SYSTEMS INDIA PRIVATE LTD Vs. DQS GMBH GERMANY
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May 20, 2008 |
BRAHAM PRAKASH Vs. STATE
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January 2, 2008 |
BRAHAM SINGH Vs. DELHI TRANSPORT CORPORATION
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October 31, 2008 |
BRAHM PRAKASH GUPTA Vs. STATE
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May 23, 2008 |
BRAHMA PRAKASH KALRA Vs. NATIONAL THERMAL POWER CORPORATION
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March 28, 2008 |
BRAITHWAITE AND CO. LTD. Vs. CENTRAL ORGANISATION FOR MODERNISATION OF WORKSHOPS
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April 9, 2008 |
BRIG B C RANA Vs. UNION OF INDIA
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February 20, 2008 |
BRIG J K CHADDA RETD Vs. MONA OBEROI
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November 14, 2008 |
BRIG JAGIR SINGH Vs. STATE OF DELHI
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January 31, 2008 |
BRIGADIER SREEDHARAN VIJAY KUMAR Vs. UNION OF INDIA
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April 23, 2008 |
BRIGHT STAR HOTELS P. LTD. Vs. AIRCON ENGINEERS P. LTD.
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August 25, 2008 |
BRIJ KISHORE Vs. UOI
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February 27, 2008 |
BRIJ LAL SHARMA Vs. KANHAIYA LAL
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August 20, 2008 |
BRIJESH KHANDUJA Vs. STATE
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January 17, 2008 |
BRITANNIA INDUSTRIES LTD Vs. CREMICA AGRO FOODS LTD
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August 1, 2008 |
BROOKE HOSTIPAL FOR ANIMALS Vs. BROOK HOSTIPAL FOR ANIMALS I
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December 1, 2008 |
BSES RAJDHANI POWER LTD Vs. ASHOK KUMAR
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July 21, 2008 |
BSES RAJDHANI POWER LTD Vs. SHIV LAL
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October 20, 2008 |
BUA SINGH Vs. DALIP SINGH CHEEMA
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May 26, 2008 |
BUDHA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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August 1, 2008 |
BUMBRAH ELECTRIC CO Vs. DELHI DEVELOPMENT AUTHORITY
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September 11, 2008 |
BUREAU OF INDIAN STANDARDS Vs. PEPSICO INDIA HOLDINGS P LTD
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November 21, 2008 |
C A NAND LAL KEDIA Vs. SHANKER LAL
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February 20, 2008 |
C E CONSTRUCTION LTD Vs. AJAY RELAN
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April 7, 2008 |
C G FOODS Vs. ESTATE OFFICER
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July 8, 2008 |
C G H S CHEMIST ASSOCIATION Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
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May 16, 2008 |
C P VASHIST Vs. ASHFAQ
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March 4, 2008 |
C S S RAO Vs. RAJESH
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January 22, 2008 |
C.L. DEVGUN Vs. NEW DELHI MUNICIPAL COUNCIL
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November 27, 2008 |
C.P. RAI Vs. CHAIRMAN, NATIONAL INSTITUTE OF HEALTH & FAMILY WELFARE AND THE SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE
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July 1, 2008 |
C.P. SHARMA Vs. GROUP 4 SECURITIES INDIAN PVT. LTD.
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January 30, 2008 |
CABLE NEWS NETWORK LP LLLP CNN Vs. CAM NEWS NETWORK LIMITED
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January 7, 2008 |
CADILA HEALTH CARE LTD Vs. BAIDYANATH AYURVED BHAWAN PVT LTD
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September 12, 2008 |
CADILA HEALTHCARE LIMITED Vs. SHREE BAIDYANTH AYURVED BHAWAN PVT. LTD.
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July 9, 2008 |
CADILA HEALTHCARE LIMITED Vs. DABUR INDIA LIMITED
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July 9, 2008 |
CAMELLIA SILKS PVT LTD Vs. CRB CAPITAL MARKETS LTD
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July 7, 2008 |
CANARA BANK Vs. V K GROVER
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February 29, 2008 |
CANARA BANK Vs. LALIT POPLI
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September 12, 2008 |
CANBANK FINANCIAL SERVICES LTD Vs. HARYANA PETROCHEMICALS LTD
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May 20, 2008 |
CAPT (RETD ) O P SHARMA & ANR Vs. KAMLA SHARMA & ORS
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March 14, 2008 |
CAPT RAJA MOHD BILAL QURESHI Vs. SABEENA
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November 10, 2008 |
CAPT RAJINDER SINGH ROSHA Vs. JEHANGIR WADIA
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May 26, 2008 |
CARBORUNDUM UNIVERSAL LIMITED Vs. PARTH TRADING COMPANY
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May 9, 2008 |
CASIO INDIA CO LIMITED Vs. ASHITA TELE SYSTEMS PVT LTD
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July 23, 2008 |
CDR (RETD ) JARNAIL SINGH KALRA Vs. CBI
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November 14, 2008 |
CEDILA HEALTH CARE LTD Vs. DABUR INDIA LTD
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September 12, 2008 |
CEMENT CORPORATION OF INDIA LTD Vs. ASHOK KUMAR ANAND
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July 4, 2008 |
CEMENT LTD Vs. GANNON DUNKERLEY AND CO LTD
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August 29, 2008 |
CEMENT SHRAMIK SANGH Vs. CEMENT CORPORATION OF INDIA LTD
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January 11, 2008 |
CEMWNT CORPORATION OF INDIA LTD Vs. M L AGGARWAL
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April 4, 2008 |
CENTERAL WAREHOUSING CORPORATION Vs. BHARTIYA PLASTIC UDGYOG
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September 22, 2008 |
CENTRAL BUREAU OF INVESTIGATION Vs. GURPAL SINGH
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April 8, 2008 |
CENTRAL ENGINEERING SERVICE CLASS I (DR) ASSOCIATION THROUGH ITS ADDITIONAL SECRETARY, Vs. THE UNION OF INDIA (UOI) THROUGH (THE SECRETARY MINISTRY OF URBAN AFFAIRS AND EMPLOYMENT AND THE SECRETARY DEPARTMENT OF PERSONNEL AND TRAINING) AND ORS.
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December 5, 2008 |
CENTRAL GOVERNMENT EMPLOYEES CONSUMER COOPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
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September 19, 2008 |
CENTRAL GOVT EMPLOYEES RES WELFARE Vs. UNION OF INDIA
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March 19, 2008 |
CENTRAL POLLUTION CONTROL BOARD Vs. MODERN DECORATORS
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March 26, 2008 |
CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. ANSAL PROPERTIES AND INFRASTRUCTURE
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March 16, 2008 |
CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. APPELLATE AUTHORITY & REGIONAL LABOUR COMMISSION
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May 5, 2008 |
CENTURY TRANSPORT OF INDIA Vs. NATIONAL INSURANCE CO LTD
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November 19, 2008 |
CHAIRMAN NATIONAL PRODUCTIVITY COUNCIL Vs. ASSOCIATION OF EMPLOYEES OF NATIONAL PRODUCTIVE COUNCIL
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January 30, 2008 |
CHAMAN LAL Vs. UNION OF INDIA
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March 14, 2008 |
CHAMELI Vs. ROOP CHAND
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March 7, 2008 |
CHANCELLOR MASTERS AND SCHOLARS OF THE UNIVERSITY OF OXFORD Vs. NARENDERA PUBLISHING HOUSE
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September 17, 2008 |
CHAND JAIN Vs. HARISH JHAMB
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May 12, 2008 |
CHAND YADAV Vs. MOOL CHAND
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August 27, 2008 |
CHANDER BATI Vs. A.SAI
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July 4, 2008 |
CHANDER BHAN Vs. STATE
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August 4, 2008 |
CHANDER BHAN Vs. GOVERNMENT OF NCT OF DELHI
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August 7, 2008 |
CHANDER DEV RAI Vs. STATE NCT OF DELHI
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December 17, 2008 |
CHANDER MOHAN Vs. STATE
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January 14, 2008 |
CHANDER MOHAN ALIAS SONU Vs. BALBIR SINGH
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May 1, 2008 |
CHANDER PAL BABU RAM Vs. STATE NCT OF DELHI
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November 19, 2008 |
CHANDERMOHAN SAHDEV Vs. ARUN BHANDARI
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July 30, 2008 |
CHANDRA BHUSHAN JHA Vs. UNIVERSITY OF DELHI
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January 24, 2008 |
CHANDRA ESTATES LTD Vs. TEJ PROPERTIES PVT LTD
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August 20, 2008 |
CHANDRA PRABHU INTERNATIONAL LTD Vs. RAM AVTAR
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February 21, 2008 |
CHANDRA SAIN Vs. CHAIRMAN D S S S BOARD
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March 10, 2008 |
CHANDRAMAULI PRASAD Vs. STATE OF DELHI
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July 3, 2008 |
CHANDRAWATI DEVI Vs. UNION OF INDIA
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May 23, 2008 |
CHANDU LAL Vs. PURAN DEVI
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November 27, 2008 |
CHARAN INDERPAL SINGH Vs. GURPAL SINGH
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August 28, 2008 |
CHARAN SINGH Vs. UNION OF INDIA
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July 1, 2008 |
CHET RAM GUPTA THRU LR'S Vs. MOTIAN DEVI LAMBA
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January 18, 2008 |
CHETAN BUILDERS Vs. MCD
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February 4, 2008 |
CHETAN N SHAH Vs. UNDER SECRETARY ENERGY AND LABOUR DEPT
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February 26, 2008 |
CHHANGA LAL Vs. M C D
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April 8, 2008 |
CHHANGA SINGH Vs. UNION OF INDIA
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September 10, 2008 |
CHHANNO DEVI Vs. RAM KEWAL
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September 11, 2008 |
CHHAYA SHRIRAM Vs. DEEPAK C SHRIRAM
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February 19, 2008 |
CHHAYA SUKHEJA Vs. LT GOVERNOR
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April 25, 2008 |
CHHOTANAGPUR REGIONAL HANDLOOM Vs. ASSOCIATION OF CORPORATION AND APEX
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September 18, 2008 |
CHHOTEY LAL ALIAS BHARTA Vs. MANGAT RAM ALIAS SUNDER LAL
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May 28, 2008 |
CHIEF POST MASTER Vs. KANTA DEVI
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July 24, 2008 |
CHIEF SECRETARY GOVT OF NCT OF DELHI Vs. K R MANN
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March 28, 2008 |
CHILD WELFARE COMMITTEE Vs. GOVT OF N CT OF DELHI
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September 3, 2008 |
CHITRA GOEL Vs. ABDUL SATTAR
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November 26, 2008 |
CHITRA SHARMA Vs. AIRLINCE ALLIED SERVICES LTD
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July 1, 2008 |
CHITRANJAN SINGH Vs. UNION OF INDIA
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September 1, 2008 |
CHOLA TURBO MACHINERY INTERNATIONAL PVT LTD Vs. DEVELOPMENT CREDIT BANK THORUGH ITS GENREAL MANAGER
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January 24, 2008 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD Vs. KAMLESH
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November 11, 2008 |
CHOTI DEVI Vs. ANAR DEVI
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December 11, 2008 |
CHUNI LAL RAJNISH KUMAR Vs. UOI
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April 23, 2008 |
CICO TECHNOLOGIES LTD Vs. NETWORK MARKETING
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October 23, 2008 |
CICO TECHNOLOGIES LTD Vs. TAPCRETE MARKETING P LTD
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October 23, 2008 |
CINEVISTAAS LIMITED Vs. PRASAR BHARATI
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October 24, 2008 |
CIT Vs. GULMOHAR FINANCE LTD
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February 28, 2008 |
CIT Vs. GOYAL M.G. GASES (P.) LTD.
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April 23, 2008 |
CIT Vs. RAM GOPAL AGARWAL
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April 25, 2008 |
CIT Vs. TAJ INTERNATIONAL
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January 28, 2008 |
CIT Vs. MICA WOOD (P) LTD
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January 16, 2008 |
CIT Vs. INDIAN SUGAR AND GENERAL INDUSTRY EXPORT IMPORT CO
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January 30, 2008 |
CITIBANK N A Vs. UPMA GOEL
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July 21, 2008 |
CLASSIC CREDIT LIMITED Vs. TRIBUNAL FOREIGN EXCHANGE
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January 14, 2008 |
COL HARISH CHANDRA GOSWAMY Vs. UNION OF INDIA
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August 7, 2008 |
COL I S RATHEE Vs. UNION OF INDIA
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January 4, 2008 |
COL R P S DHILLON Vs. UNION OF INDIA
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May 30, 2008 |
COLONEL R JAYAPRASAD Vs. UNION OF INIDA
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May 22, 2008 |
COLONEL SANDES Vs. UNION OF INDIA
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September 26, 2008 |
COMMANDER S P CHOPRA Vs. UNION OF INDIA
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February 21, 2008 |
COMMISSINER OF I T DELHI CENTRAL II Vs. TOSHA INTERNATIONAL LTD
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September 23, 2008 |
COMMISSINER OF I T DELHI XI Vs. SOCIETEX
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September 22, 2008 |
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. ATAR SINGH S/O SHRI PANNA LAL
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November 14, 2008 |
COMMISSIONER OF C. EX. Vs. BIHARIJI MANUFACTURING CO. PVT. LTD.
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September 10, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN INDUSTRIAL ENTERPRISES
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February 22, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. NATIONAL STEEL
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May 6, 2008 |
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. PUNJAB STAINLESS STEEL
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November 17, 2008 |
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. BLOW PLAST LTD
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July 15, 2008 |
COMMISSIONER OF CUSTOMS Vs. U T LTD
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August 25, 2008 |
COMMISSIONER OF CUSTOMS Vs. JASJEET SINGH MARWAHA
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February 7, 2008 |
COMMISSIONER OF CUSTOMS, EXPORT Vs. VIKRAM SINGH DAHIYA
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August 12, 2008 |
COMMISSIONER OF CUSTOMS, ICD, TKD Vs. J.S. GUJRAL
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October 17, 2008 |
COMMISSIONER OF INCOME Vs. BHARTESH JAIN
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October 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. DAWN VIEW FARMS PVT LTD
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October 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. USHA MARKETING PVT LTD
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October 17, 2008 |
COMMISSIONER OF INCOME TAX Vs. JAGSON INTERNATIONAL LTD
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October 21, 2008 |
COMMISSIONER OF INCOME TAX Vs. BHARTI CELLULAR LTD
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October 31, 2008 |
COMMISSIONER OF INCOME TAX Vs. UNITED HOTELS LTD
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October 3, 2008 |
COMMISSIONER OF INCOME TAX Vs. R N GOEL
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November 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. RAVINDER NATH GOEL
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November 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. DELHI BRASS AND METAL WORKS LTD
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November 21, 2008 |
COMMISSIONER OF INCOME TAX Vs. SANJIV MISHRA
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November 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. GETIT INFOMEDIARY LIMITED
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August 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. MICROSOFT CORPORATION OF INDIA
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August 21, 2008 |
COMMISSIONER OF INCOME TAX Vs. L G ELECTRONICS INDIA PVT LTD
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August 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. ENCON INTERNATIONAL P LTD
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September 24, 2008 |
COMMISSIONER OF INCOME TAX Vs. EASTMAN INDUSTRIES LIMITED
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September 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. ANAND SWARUP KHANDELWAL
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September 8, 2008 |
COMMISSIONER OF INCOME TAX Vs. INDIAN VISIT COM PVT LTD
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September 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. DHIR GLOBAL INDUSTRIES PVT LTD
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July 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. BATRA BHATTA COMPANY
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August 8, 2008 |
COMMISSIONER OF INCOME TAX Vs. ATAM PRAKASH
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August 8, 2008 |
COMMISSIONER OF INCOME TAX Vs. HOTLINE TELETUBE AND COMPONENTS LTD
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August 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. RELIANCE ELECTRONICS INDUSTRIES INDIA LIMITED
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July 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS
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January 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. VIVEK DOUGALL
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. T E I TECHNOLOGIES PVT LTD
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH CHOUDHARY
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. ELTEK SGS P LTD
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. SARVATRA ROADRUNNERS PVT LTD
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. HARIG CRANK SHAFTS LTD
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April 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. SOBTI CONSTRUCTION
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April 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. YOGENDER SHARMA
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April 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. JAI PARABOLIC SPRINGS LTD
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April 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. TIRATH RAM AHUJA HUF
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April 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. HEWLETT PACKARD INDIA P LTD
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March 31, 2008 |
COMMISSIONER OF INCOME TAX Vs. MAHAAN FOODS LTD
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March 31, 2008 |
COMMISSIONER OF INCOME TAX Vs. LUMAX INDUSTRIES LTD
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March 26, 2008 |
COMMISSIONER OF INCOME TAX Vs. MITSUBISHI CORPORATION
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March 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. EICHER LIMITED
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March 20, 2008 |
COMMISSIONER OF INCOME TAX Vs. MOSER BAER INDIA LTD
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May 14, 2008 |
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
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December 17, 2008 |
COMMISSIONER OF INCOME TAX Vs. INDIAN TONERS & DEVELOPERS LTD.
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December 10, 2008 |
COMMISSIONER OF INCOME TAX Vs. MICA WOOD (P) LTD.
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January 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. VIRGO MARKETING (P) LTD.
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January 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. FAITH REAL ESTATE (P) LTD.
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April 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. TOURISM FINANCE CORPORATION OF INDIA LTD.
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April 22, 2008 |
COMMISSIONER OF INCOME TAX Vs. ALFRED ALLAN ADVERTISING
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April 10, 2008 |
COMMISSIONER OF INCOME TAX Vs. BAL BHARTI PUBLIC SCHOOL
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May 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. AXIS COMPUTERS (INDIA) (P) LTD.
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December 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. GOVERDHAN INDIA (P) LTD.
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August 18, 2008 |
COMMISSIONER OF INCOME TAX Vs. LOTUS TRANS TRAVELS (P) LTD.
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September 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. DAPUR PHARMA
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September 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL
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October 1, 2008 |
COMMISSIONER OF INCOME TAX Vs. APPAREL EXPORT PROMOTION COUNCIL
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September 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. P.P. JEWELLERS
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November 18, 2008 |
COMMISSIONER OF INCOME TAX Vs. SATYA BHUSHAN GUPTA
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March 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. SAMTEL COLOR LTD.
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November 14, 2008 |
COMMISSIONER OF INCOME TAX Vs. INTEGRATED DATABASES INDIA LTD.
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December 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. J.M.D. INTERNATIONAL
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September 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. HEIDRICK & STRUGGLES IND. (P) LTD.
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November 17, 2008 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COM. INV. TRUST LTD.
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September 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHRI RAM PISTONS & RINGS LTD.
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May 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. GULF AIR CO.
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March 31, 2008 |
COMMISSIONER OF INCOME TAX Vs. MANGLAM RICINUS LTD.
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May 1, 2008 |
COMMISSIONER OF INCOME TAX Vs. GOLDTEX FURNISHING INDUSTRIES
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April 1, 2008 |
COMMISSIONER OF INCOME TAX Vs. DEEPAK AGGARWAL
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May 1, 2008 |
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LTD.
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April 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. MODI REVLON (P) LTD.
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April 28, 2008 |
COMMISSIONER OF INCOME TAX Vs. ASIANA AIRLINES
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August 14, 2008 |
COMMISSIONER OF INCOME TAX Vs. BECHTON DICKINSON INDIA (P) LTD.
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September 3, 2008 |
COMMISSIONER OF INCOME TAX Vs. DART MANUFACTURING INDIA (P) LTD.
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August 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. VIRGO MARKETING (P) LIMITED
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January 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR
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April 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. ANJALI DUA
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July 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. MOKUL FINANCE LTD.
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April 3, 2008 |
COMMISSIONER OF INCOME TAX Vs. LATE RAJESH PILOT
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May 13, 2008 |
COMMISSIONER OF INCOME TAX Vs. REEBOK INDIA CO.
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July 31, 2008 |
COMMISSIONER OF INCOME TAX Vs. KHAITAN CHEMICALS AND FERTILIZERS LTD.
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September 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. AHUJA RADIOS
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October 20, 2008 |
COMMISSIONER OF INCOME TAX Vs. DHARAM PAL PREM CHAND LTD.
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November 27, 2008 |
COMMISSIONER OF INCOME TAX Vs. HARKARAN DAS VED PAL
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November 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHRI PASHUPATI TOURS AND TRAVELS
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September 30, 2008 |
COMMISSIONER OF INCOME TAX Vs. NILOFER I. SINGH
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August 27, 2008 |
COMMISSIONER OF INCOME TAX Vs. ANSAL BUILDWELL LTD.
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March 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. JAINSON
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July 17, 2008 |
COMMISSIONER OF INCOME TAX Vs. INDIA CRAFTS
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December 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. CONTIMETERS ELECTRICALS PVT. LTD.
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December 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. RANI SHANKAR MISHRA
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December 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. TUSKER DYE CHEM.
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May 14, 2008 |
COMMISSIONER OF INCOME TAX Vs. SAMIR BIO-TECH (P) LTD.
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December 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. GULMOHAR FINANCE LTD.
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February 28, 2008 |
COMMISSIONER OF INCOME TAX Vs. GILLETE GROUP INDIA (P) LTD.
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February 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. POONAM RANI SINGH
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR & GENERAL INDUSTRY EXPORT
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January 30, 2008 |
COMMISSIONER OF INCOME TAX Vs. GOODYEAR INDIA LTD.
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April 28, 2008 |
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL AGARWAL
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April 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. DEWAN CHAND
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November 17, 2008 |
COMMISSIONER OF INCOME TAX Vs. HITASHI ESTATES LTD.
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November 26, 2008 |
COMMISSIONER OF INCOME TAX Vs. A.R. CHADHA
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December 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. FASCEL LTD.
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December 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. JADEJA CONSULTANTS (P) LTD.
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March 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. E.I. DUPONT INDIA LTD.
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January 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. MADHSY FILMS PVT. LTD.
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March 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR JAIN
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January 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. ESPN SOFTWARE INDIA (P) LTD.
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March 10, 2008 |
COMMISSIONER OF INCOME TAX Vs. VALUE CAPITAL SERVICES (P) LTD.
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April 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. DCM LTD.
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August 1, 2008 |
COMMISSIONER OF INCOME TAX Vs. USHA STUD AGRICULTURAL FARMS LTD.
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March 14, 2008 |
COMMISSIONER OF INCOME TAX Vs. V.L.S. FINANCE LTD.
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October 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. TULIP FINANCE LTD.
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October 15, 2008 |
COMMISSIONER OF INCOME TAX Vs. PRADEEP GOEL
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May 20, 2008 |
COMMISSIONER OF INCOME TAX Vs. AWANINDRA SINGH
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August 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. S.K. KATYAL
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November 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. S.K. JAIN
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January 22, 2008 |
COMMISSIONER OF INCOME TAX Vs. CAPITAL TYRES MFG. UNIT
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April 9, 2008 |
COMMISSIONER OF INCOME TAX Vs. MOHINDER LAL HARYANI
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May 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL LTD.
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August 18, 2008 |
COMMISSIONER OF INCOME TAX Vs. REALEST BUILDERS AND SERVICES LTD.
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August 28, 2008 |
COMMISSIONER OF INCOME TAX Vs. DEV MUSCO LIGHTING (P) LTD.
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May 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. WEB COMMERCE (INDIA) (P) LTD.
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December 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. COSMOS INTERNATIONAL
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November 27, 2008 |
COMMISSIONER OF INCOME TAX Vs. MODERN ENGINEERING WORKS
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March 18, 2008 |
COMMISSIONER OF INCOME TAX Vs. S. DHANABAL
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August 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. RAM DEVI
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August 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. ANSAL PROPERTIES & IND. (P) LTD.
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July 24, 2008 |
COMMISSIONER OF INCOME TAX Vs. ASHOK DUA
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August 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. HUGHES ESCORTS COMMUNICATIONS LTD.
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August 14, 2008 |
COMMISSIONER OF INCOME TAX Vs. SEAGRAM MANUFACTURING (P) LTD
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October 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. CARGO LINKERS
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March 25, 2008 |
COMMISSIONER OF INCOME TAX Vs. AMBASSADOR TRAVELS (P) LTD
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April 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. TOYOTA MOTOR CORPORATION
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April 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. RAGHUNATH MURTI
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August 21, 2008 |
COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPORATION
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April 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. PRAVEEN ELECTRONICS LTD
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October 3, 2008 |
COMMISSIONER OF INCOME TAX Vs. HUGHES SOFTWARE SYSTEMS LIMITED
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November 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. SARAYA INDUSTRIES LTD
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January 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. SARA INTERNATIONAL LTD
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March 27, 2008 |
COMMISSIONER OF INCOME TAX Vs. FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND TRUST
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July 28, 2008 |
COMMISSIONER OF INCOME TAX Vs. MADHWAN BASHYAM
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January 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. SILVER STREAK TRADING PVT. LTD
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January 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. FRONTLINE SOLUTIONS (BARODA) LTD
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January 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. ESTEL COMMUNICATIONS (P) LTD
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March 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. EDS ELECTRONICS DATA SYSTEMS (INDIA) PVT. LTD.
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September 29, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. GUPTA ABHUSHAN PVT.LTD
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October 20, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. R.K. DHAWAN
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October 3, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. JINDAL DRILLING AND INDUSTRIES LTD
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February 22, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. RBG INVESTMENT AND FINANCE LTD
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July 21, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. PRIMA INDIA PRODUCTS
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July 11, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. GOYAL M G GASES PVT LTD
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September 10, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. HI LINE PENS PVT LTD
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September 15, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. D K GUPTA
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September 26, 2008 |
COMMISSIONER OF INCOME TAX DELHI Vs. C J INTERNATIONAL HOTELS LTD
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September 24, 2008 |
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. D D SALES CORPORATION
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July 22, 2008 |
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. J P M FARMS PVT LTD
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July 18, 2008 |
COMMISSIONER OF INCOME TAX DELHI I Vs. BHAN TEXTILE P LIMITED
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February 22, 2008 |
COMMISSIONER OF INCOME TAX DELHI II Vs. MONNET INDUSTRIES LTD
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November 21, 2008 |
COMMISSIONER OF INCOME TAX DELHI IV Vs. UPPAL HOTELS LTD
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November 24, 2008 |
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. DCM SRIRAM CONSOLIDATED LTD
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November 21, 2008 |
COMMISSIONER OF INCOME TAX DELHI-II Vs. JINDAL VEGTABLES PRODUCTS LTD
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November 6, 2008 |
COMMISSIONER OF INCOME TAX V Vs. NATRAJ STATIONERY PRODUCTS P LTD
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November 21, 2008 |
COMMISSIONER OF INCOME TAX V Vs. RISHAB ISPAT LTD
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February 25, 2008 |
COMMISSIONER OF INCOME TAX V Vs. NARAIN JEWELS INTERNATIONAL LTD
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February 20, 2008 |
COMMISSIONER OF INCOME TAX V Vs. REAL TIME MARKETING P LTD
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April 7, 2008 |
COMMISSIONER OF INCOME TAX-II Vs. MANTEC CONSULTANTS (P) LTD.
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November 14, 2008 |
COMMISSIONER OF INCOME TAX-V Vs. P M ELECTRONICS LTD
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November 3, 2008 |
COMMISSIONER OF INCOME TAX-V Vs. RAMPUR ENGINEERING CO. LTD.
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November 27, 2008 |
COMMISSIONER OF INCOME-TAX Vs. DABUR INDIA LIMITED
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October 17, 2008 |
COMMISSIONER OF INCOME-TAX Vs. HARIG CRANK SHAFTS LTD
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August 25, 2008 |
COMMISSIONER OF INCOME-TAX Vs. INTERNATIONAL AMUSEMENT LTD
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October 21, 2008 |
COMMISSIONER OF INCOME-TAX Vs. JAPAN AIRLINES CO. LTD
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October 23, 2008 |
COMMISSIONER OF INCOME-TAX Vs. KAPIL DEV
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August 21, 2008 |
COMMISSIONER OF INCOME-TAX Vs. DIAMOND PRODUCTS LTD
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September 8, 2008 |
COMMISSIONER OF INCOME-TAX Vs. MOSER BAER INDIA LTD
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September 22, 2008 |
COMMISSIONER OF INCOME-TAX Vs. CONTINENTAL AIR EXPRESS (P.) LTD
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September 8, 2008 |
COMMISSIONER OF INCOME-TAX Vs. D.D. GEARS LTD
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November 3, 2008 |
COMMISSIONER OF INCOME-TAX Vs. MANI KAKAR
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October 20, 2008 |
COMMISSIONER OF INCOME-TAX Vs. M.S. AGGARWAL
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September 8, 2008 |
COMMISSIONER OF INCOME-TAX Vs. SAIN PROCESSING AND WVG. MILLS (P.) LTD
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December 17, 2008 |
COMMISSIONER OF INCOME-TAX Vs. PRAMOD KUMAR GUPTA
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August 4, 2008 |
COMMISSIONER OF INDUSTRIES Vs. O P BATRA
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January 21, 2008 |
COMMISSIONER OF POLICE Vs. MOHINDER SINGH
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August 12, 2008 |
COMMISSIONER OF POLICE Vs. RAJENDER SINGH
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June 4, 2008 |
COMMISSIONER OF POLICE Vs. H C DURGESH KUMAR
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January 16, 2008 |
COMMISSIONER OF POLICE Vs. BRIJ PAL SINGH
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December 4, 2008 |
COMMODORE V RAVINDRA NATHAN VSM Vs. UNION OF INDIA
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March 14, 2008 |
COMMON CAUSE Vs. UNION OF INDIA
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May 16, 2008 |
CONSOLIDATED STEEL AND ALLOYS Vs. STATE
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November 7, 2008 |
CONSTABLE KAPIL DEV Vs. UNION OF INDIA
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July 10, 2008 |
CONSTABLE OM PRAKASH Vs. GOVT OF NCT OF DELHI
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January 18, 2008 |
CONSTABLE RAVINDER RANA Vs. UNION OF INDIA
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March 5, 2008 |
CONSULTING ENGINEERING SERVICES Vs. COMMISSIONER OF INCOME TAX
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December 3, 2008 |
CONZERV SYSTEMS P. LTD. Vs. T.K. BABU
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August 20, 2008 |
COSMIC BUSINESS SCHOOL Vs. ALL INDIA COUNCIL OF TECHNICALEDUCATION
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July 30, 2008 |
COURT ON IT Vs. SUNIL SETH
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September 8, 2008 |
COURT ON ITS OWN MOTION Vs. STATE
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August 21, 2008 |
COURT ON ITS OWN MOTION Vs. STATE
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September 24, 2008 |
COURT ON ITS OWN MOTION Vs. STATE
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July 11, 2008 |
COURT ON ITS OWN MOTION Vs. S R GUPTA
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July 8, 2008 |
COURT ON ITS OWN MOTION Vs. STATE OF NCT OF DELHI
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July 16, 2008 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
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May 16, 2008 |
COX AND KING I LTD Vs. RAJ KUMAR MITTAL
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December 10, 2008 |
CPL JITENDRA KUMAR Vs. UNION OF INDIA
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May 2, 2008 |
CROSS LINK CARGO MANAGEMENT (P.) LTD. Vs. AMRIT INTERNATIONAL RICE CO. LTD.
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November 4, 2008 |
CSIR EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. REGISTRAR COOPERATIVE SOCIETIES
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September 1, 2008 |
D B MADAN Vs. PUNJAB NATIONAL BANK
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December 16, 2008 |
D BMATHUR Vs. PUNJAB NATIONAL BANK
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May 21, 2008 |
D C M FINANCIAL SERVICES LTD Vs. NEW HOLLAND TRACTORS (INDIA) PVT LTD
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March 26, 2008 |
D C M LTD Vs. R K TOWERS INDIA PVT LTD
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August 22, 2008 |
D C M SHRIRAM CONSOLIDATED LTD Vs. EMPLOYEES INSURANCE COURT
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May 12, 2008 |
D C RAI Vs. RAMPHAL
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September 29, 2008 |
D C S NEGI Vs. UNION OF INDIA
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April 11, 2008 |
D D A Vs. NAND ROOP SEHRAWAT
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August 25, 2008 |
D D A Vs. HAPPY HIMALAYA CONSTRUCTION CO
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November 10, 2008 |
D K GUPTA Vs. MCD
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May 9, 2008 |
D K SEN Vs. MCD
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July 16, 2008 |
D M JAWAHAR MERCAN Vs. ENGINEER INDIA LTD
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August 26, 2008 |
D T C Vs. RAJ PAL
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November 25, 2008 |
D T C Vs. TARA CHAND
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March 27, 2008 |
D T C Vs. ROSHAN LAL
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January 22, 2008 |
D T C Vs. SHRI RAM PHAL
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February 18, 2008 |
D T C Vs. KRISHAN LAL
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August 13, 2008 |
D T C Vs. J C JOHNSON
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March 5, 2008 |
D V RANA Vs. VICE CHAIRMAN AGRICULTURAL PRODUCE MARKETING COMMITTEE
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May 16, 2008 |
D.S. NANDA Vs. HEIGHT EXPORTS PVT. LTD
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March 24, 2008 |
D.S. SETHI Vs. DELHI DEVELOPMENT AUTHORITY
|
January 30, 2008 |
D.T.C. Vs. RANBIR SINGH
|
January 18, 2008 |
D.T.C. Vs. SURINDER ARORA
|
January 17, 2008 |
DABUR INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 9, 2008 |
DABUR INDIA LTD Vs. RJESH KUMAR
|
March 20, 2008 |
DABUR INDIA LTD Vs. AMIT JAIN
|
December 3, 2008 |
DABUR INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 1, 2008 |
DAL CHAND Vs. RAJ RANI
|
February 5, 2008 |
DAL CHAND VASHISHT Vs. GOVERNMENT OF NCT OF DELHI
|
March 14, 2008 |
DALBIR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 4, 2008 |
DALBIR SINGH @ BALBIR SINGH AND ORS Vs. UNION OF INDIA
|
July 4, 2008 |
DALIP KUMAR CHADHA Vs. A I I M S
|
January 14, 2008 |
DALJEET SINGH ANAND Vs. HARJINDER SINGH ANAND
|
March 3, 2008 |
DALMIA DAIRY Vs. COMMISSIONER OF INCOME TAX
|
January 4, 2008 |
DALMIA DAIRY INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 30, 2008 |
DANISH Vs. STATE DELHI ADMN
|
November 11, 2008 |
DARSHAN JAIN Vs. DELHI ADMINISTRATION & OTHERS
|
April 3, 2008 |
DARSHAN LAL VOHRA Vs. S BHAGWANT SINGH
|
March 11, 2008 |
DARSHAN SINGH CHADHA Vs. JASPAL SINGH CHADHA
|
September 18, 2008 |
DAULAT RAM GAUTAM Vs. STATE
|
May 16, 2008 |
DAULAT RAM GAUTAM Vs. STATE
|
May 7, 2008 |
DAVENDER KUMAR Vs. ANIL KUMAR
|
January 4, 2008 |
DAVID PAINT INDUSTRIES Vs. ANANDSONS TRADE LINDERS
|
August 11, 2008 |
DAVID SHARMA Vs. DELHI UNIVERSITY
|
March 5, 2008 |
DAVINDER SINGH Vs. SHRI VIJAY MISRA
|
July 1, 2008 |
DAYA RAM Vs. GOVT OF NCT OF DELHI
|
September 3, 2008 |
DAYA SINGH Vs. STATE
|
August 12, 2008 |
DAYA WATI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 1, 2008 |
DAYAGEN PVT LTD Vs. RAJENDRA DORIAN PUNJ
|
July 2, 2008 |
DAYANAND SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
April 28, 2008 |
DAYAWATI Vs. UNION OF INDIA
|
February 29, 2008 |
DCM BENETTON INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2008 |
DDA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUANL
|
February 12, 2008 |
DDA Vs. JAGDISH CHOPRA
|
August 8, 2008 |
DEBASISH PANIGRAPHI Vs. MCD
|
February 5, 2008 |
DEEG RAM Vs. UNION OF INDIA
|
July 10, 2008 |
DEEN BANDHU Vs. UNION OF INDIA
|
July 29, 2008 |
DEEP GUPTA Vs. GURU GOBIND SINGH INDRAPASTHA UNIVERSITY
|
July 22, 2008 |
DEEPA CHAKRABORTY Vs. STATE
|
August 22, 2008 |
DEEPA JAIN Vs. RAMA KANT
|
November 25, 2008 |
DEEPAK & CO. Vs. INDIAN RAILWAYS CATERING & TOURISM CORPORATION LTD
|
September 29, 2008 |
DEEPAK AGNIHOTRI Vs. COMMISSIONER OF POLICE
|
March 3, 2008 |
DEEPAK ARORA AND OTHERS Vs. STATE AND ANOTHER
|
March 5, 2008 |
DEEPAK CHATWAL Vs. BHOJRAJ
|
April 7, 2008 |
DEEPAK JOHRI Vs. KUMKUM JOHRI
|
July 1, 2008 |
DEEPAK KUKREJA Vs. THE STATE
|
January 11, 2008 |
DEEPAK KUMAR Vs. STATE OF N C T
|
September 1, 2008 |
DEEPAK KUMAR Vs. GOVT OF NCT OF DELHI
|
May 13, 2008 |
DEEPAK KUMAR Vs. NATIONAL INSURANCE CO LTD
|
February 7, 2008 |
DEEPAK MALHOTRA Vs. NATIONAL SPORTS CLUB OF INDIA
|
March 24, 2008 |
DEEPAK RESORTS AND HOTELS P LTD Vs. UNION OF INDIA
|
April 11, 2008 |
DEEPAK RESORTS AND HOTELS P. LTD. AND ANR. Vs. UOI AND ORS.
|
April 11, 2008 |
DEEPAK RESORTS AND HOTELS PVT LTD Vs. UNION OF INDIA
|
February 8, 2008 |
DEEPALI DESIGN AND EXHIBITS P LTD Vs. UOI
|
May 30, 2008 |
DEEPASHREE Vs. SULTANCHAND
|
September 22, 2008 |
DEEPIKA SABHARWAL Vs. SANATAN DHARM SENIOR SECONDARY SCHOOL
|
February 22, 2008 |
DELHI CANTONMENT BOARD Vs. KAMALJIT GILL
|
July 7, 2008 |
DELHI DAYAL BAGH COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. KAILASH CHAND SONI
|
September 29, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. MARBLE POINT
|
August 20, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. HARGOVIND JAGGI
|
July 2, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. RAJBIR SHING
|
May 27, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. UMANG MOTORS
|
July 22, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. HARBANS SINGH
|
July 21, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. S KUMAR
|
July 29, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. AMITA NAND AGGARWAL
|
February 25, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. SURENDER DOGRA
|
February 25, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. ANAND AND ASSOCIATES
|
February 8, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. MADAN CONSTRUCTION CO
|
February 4, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. PROF RAM PRAKASH
|
May 2, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. BHAI SARDAR SINGH
|
March 16, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. R S KATHURIA
|
November 28, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. VIJAY PAL SINGH
|
March 7, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. THAKUR DASS
|
August 8, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. MS SWARAN
|
January 11, 2008 |
DELHI DEVELOPMENT AUTHORITY Vs. LABOUR COMMISSIONER
|
January 18, 2008 |
DELHI FLOUR MILLS CO LTD Vs. RAM AVTAR
|
January 4, 2008 |
DELHI INTER EXPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2008 |
DELHI JAL BOARD Vs. SULOCHNA
|
April 4, 2008 |
DELHI JAL BOARD Vs. NAYANGA SINGH
|
May 13, 2008 |
DELHI JAL BOARD Vs. CHANDGI RAM
|
January 24, 2008 |
DELHI METRO RAIL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
May 7, 2008 |
DELHI MILK SCHEME Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2008 |
DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE DSGMC Vs. UNION OF INDIA
|
July 25, 2008 |
DELHI STATE ELECTRICITY WORKERS UNION Vs. KULDEEP KUMAR
|
May 19, 2008 |
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. YASHPAL MADAN
|
February 22, 2008 |
DELHI STATE UNEMPLOYED YOUNG CYCLE RICKSHAW PULLERS UNION Vs. UOI
|
February 25, 2008 |
DELHI TAMIL EDUCATION ASSOCIATION Vs. DIRECTORATE OF EDUCATION
|
September 9, 2008 |
DELHI TRANSPORT CORPORATION Vs. GIAN CHAND
|
September 3, 2008 |
DELHI TRANSPORT CORPORATION Vs. NEELAM DESHWAR
|
October 3, 2008 |
DELHI TRANSPORT CORPORATION Vs. NEELAM DESHWAR
|
November 3, 2008 |
DELHI TRANSPORT CORPORATION Vs. RAM PHAL
|
February 25, 2008 |
DELHI TRANSPORT CORPORATION Vs. KAMLA DEVI
|
February 18, 2008 |
DELHI TRANSPORT CORPORATION Vs. K C ANAND
|
January 29, 2008 |
DELHI TRANSPORT CORPORATION Vs. SH AZAD SINGH
|
February 14, 2008 |
DELHI TRANSPORT CORPORATION Vs. EK LAKH HUSSAIN
|
May 21, 2008 |
DELHI TRANSPORT CORPORATION Vs. JAGAT SINGH
|
May 13, 2008 |
DELHI TRANSPORT CORPORATION Vs. SWINDER GILL
|
March 17, 2008 |
DELHI TRANSPORT CORPORATION Vs. BALWANT RAI EX COND
|
March 18, 2008 |
DELHI TRANSPORT CORPORATION Vs. PRATAP SIGH
|
March 26, 2008 |
DELHI TRANSPORT CORPORATION Vs. HARPAL SINGH
|
December 11, 2008 |
DELHI TRANSPORT CORPORATION Vs. SH RAMESH CHANDER
|
January 9, 2008 |
DELHI TRANSPORT CORPORATION Vs. KRISHAN PAL
|
March 4, 2008 |
DELHI TRANSPORT CORPORATION Vs. BRAHAM PRAKASH
|
March 11, 2008 |
DELHI TRANSPORT CORPORATION Vs. KARAN SINGH
|
March 11, 2008 |
DELHI TRANSPORT CORPORATION Vs. ROHTASH SINGH
|
March 26, 2008 |
DELHI TRANSPORT CORPORATION Vs. JAGDISH CHANDER
|
April 2, 2008 |
DELHI TRANSPORT CORPORATION Vs. VIJAY SINGH
|
March 17, 2008 |
DELHI TRANSPORT CORPORATION Vs. INDERJIT SINGH
|
March 13, 2008 |
DELHI TRANSPORT CORPORATION Vs. INDERJEET SINGH
|
July 29, 2008 |
DELHI TRANSPORT CORPORATION Vs. JAGPATI DEVI
|
June 23, 2008 |
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
|
September 23, 2008 |
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
|
December 2, 2008 |
DELHI UNION OF JOURNALISTS COOP Vs. UNION OF INDIA
|
October 24, 2008 |
DELHI VILLAGERS DEVELOPMET Vs. GOVERNMENT OF INDIA
|
January 4, 2008 |
DELITE KOM LIMITED Vs. GOVERNMENT OF NCT
|
May 19, 2008 |
DENA BANK Vs. PRAVEEN KUMAR GUPTA
|
August 8, 2008 |
DESH DEEPAK SHARMA Vs. STATE OF DELHI
|
January 18, 2008 |
DESH RAJ Vs. ISHWAR SINGH
|
September 25, 2008 |
DESH RAJ Vs. STATE
|
August 21, 2008 |
DESSEIN PVT LTD Vs. GOVT OF NCT OF DELHI
|
September 22, 2008 |
DEV MANI YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 5, 2008 |
DEV RAJ (EX SEPOY) Vs. UNION OF INDIA
|
January 21, 2008 |
DEVENDER Vs. STATE N C T OF DELHI
|
August 19, 2008 |
DEVENDER JIT SINGH Vs. STATE
|
November 25, 2008 |
DEVENDER KUMAR Vs. UNION OF INDIA
|
July 28, 2008 |
DEVENDER KUMAR Vs. UNION OF INDIA
|
January 22, 2008 |
DEVENDER KUMAR SHARMA Vs. AIRPORT AUTHORITY OF INDIA
|
May 21, 2008 |
DEVENDER PANT Vs. STATE NCT OF DELHI
|
July 28, 2008 |
DEVENDER PRATAP SINGH Vs. LAND MARK INFRACON PVT LTD
|
February 12, 2008 |
DEVENDER SINGH Vs. STATE
|
May 23, 2008 |
DEVESH KUMAR Vs. N D M C
|
February 27, 2008 |
DEVI DUTT SINGH Vs. SOHAN LAL
|
March 14, 2008 |
DEVINDER KHANNA Vs. MEHTA CAD CAM SYSTEMS PVT. LTD
|
January 21, 2008 |
DEVINDER SINGH Vs. DELHI TRANSPORT CORPORATION
|
September 11, 2008 |
DEVKI NANDAN RASIA Vs. RAM NATH TOMAR
|
January 8, 2008 |
DEVYANI EXIM PVT LTD Vs. STATE
|
February 27, 2008 |
DEWAN CONSULTANTS AND PRIVATE LTD Vs. U O I
|
May 7, 2008 |
DEWAN KAUR Vs. SAVITRI DEVI
|
October 20, 2008 |
DEWAS SOYA LIMITED Vs. UNION OF INDIA
|
February 4, 2008 |
DHAN BAHADUR Vs. STATE
|
April 28, 2008 |
DHAN RAJ ALIAS TEK CHAND Vs. STATE
|
September 18, 2008 |
DHANAI PRASAD Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
|
July 4, 2008 |
DHANESH KUMAR KASTURIYA Vs. SANGEETA KASTURIYA
|
May 29, 2008 |
DHANO Vs. STATE
|
May 27, 2008 |
DHANPAT BOTHRA Vs. STATE OF DELHI GOVT OF N C T OF DELHI
|
September 29, 2008 |
DHANPAT RAI Vs. SHAISH KUMAR
|
December 19, 2008 |
DHARA VEGETABLE OIL AND FOODS COMPANY LTD Vs. STATE
|
March 3, 2008 |
DHARAM BIR PRASAD GUPTA Vs. VED PRAKASH GUPTA
|
September 12, 2008 |
DHARAM PAL ARORA Vs. SHARE TIPS
|
July 11, 2008 |
DHARAM PAL GUPTA Vs. ANAND PRAKASH
|
December 11, 2008 |
DHARAM PAL SINGH Vs. SONWATI
|
July 30, 2008 |
DHARAM PRAKASH Vs. CHANDER KARAN
|
November 3, 2008 |
DHARAM SINGH Vs. SHEO SHANKAR PRASAD
|
September 22, 2008 |
DHARAM VIR Vs. N C T OF DELHI
|
November 19, 2008 |
DHARAMBIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 8, 2008 |
DHARAMBIR Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 11, 2008 |
DHARAMBIRI DEVI Vs. MINISTRY OF RAILWAY
|
March 13, 2008 |
DHARAMPAL Vs. DELHI TRANSPORT CORPORATION
|
January 14, 2008 |
DHARAMPAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX
|
January 14, 2008 |
DHARAMVEER SONI Vs. THE STATE (NCT OF DELHI) (DELHI)
|
February 5, 2008 |
DHARAMVIR SHARMA Vs. STATE
|
February 15, 2008 |
DHARAMVIR SINGH Vs. N C T OF DELHI
|
May 29, 2008 |
DHARAMVIR SINGH Vs. STATE
|
January 18, 2008 |
DHARMENDER SINGH MEHRA Vs. STATE NCT OF DELHI
|
March 26, 2008 |
DHIRAJ NARANG Vs. MCD
|
May 19, 2008 |
DHIRENDRA CHAUBEY Vs. STATE OF GOVT OF NCT OF DELHI
|
July 22, 2008 |
DILBAGH SINGH Vs. CBI
|
November 28, 2008 |
DILDAR KHAN Vs. UNION OF INDIA
|
January 8, 2008 |
DIMPLE CREATION Vs. POONAM DEVI
|
March 24, 2008 |
DINA NATH BATRA Vs. UNIVERSITY OF DELHI
|
July 19, 2008 |
DINESH CHANDRA MAHENDRA Vs. ADARSH PRIYA SRIVASTAVA
|
March 19, 2008 |
DINESH LALWANI Vs. D S I D C
|
February 1, 2008 |
DINKAR DOGRA Vs. DIRECTORATE OF ENFORCEMENT
|
June 4, 2008 |
DINKAR KHINDRIA Vs. UNION OF INDIA
|
September 23, 2008 |
DINKER KHINDERIA Vs. UNION OF INDIA
|
January 29, 2008 |
DIPIKA LAL Vs. VIPIN KUMAR GUPTA
|
July 25, 2008 |
DIR GEN WORKS CPWD Vs. DAVINDER SINGH
|
February 12, 2008 |
DIRECT INTERNET LIMITED Vs. TATA COMMUNICATION LTD
|
May 27, 2008 |
DIRECTOR GENERAL OF WORKS Vs. SH DAYA SHANKAR PRASAD
|
February 8, 2008 |
DIRECTOR GENERAL WORKS CPWD Vs. SANT LAL
|
April 28, 2008 |
DIRECTOR OF INCOME TAX Vs. DALMIA SHIKSHA PRATHISHTHAN
|
February 19, 2008 |
DIRECTOR OF INCOME TAX Vs. KLM ROYAL DUTCH AIRLINES
|
October 22, 2008 |
DIRECTOR OF INCOME TAX Vs. JINDAL DRILLING AND INDUSTRIES LTD.
|
November 17, 2008 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. NATIONAL DAIRY DEVELOPMENT BOARD EMPLOYEES BENEVOL
|
January 22, 2008 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. INDIA TRADE PROMOTION ORGANIZATION
|
July 29, 2008 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. SPAN FOUNDATION
|
November 4, 2008 |
DIRECTOR OF INCOME TAX DELHI EXEMPTION Vs. JAPAN CHAMBER OF COMMERCE INDUSTRY IN INDIA
|
November 25, 2008 |
DIRECTOR OF INCOME TAX EXEMPTION LAXMI NAGAR NEW DELHI Vs. JAIPUR GOLDEN CHARITABLE CLINICAL LABORATORY TRUST
|
April 3, 2008 |
DIRECTORATE GENERAL OF SUPPLIES AND DISPOSAL Vs. MACHINE TOOLS (INDIA) LTD.
|
May 14, 2008 |
DLF GAYATRI LOR JOINT VENTURE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
December 16, 2008 |
DLF POWER LIMITED Vs. GOVERNMENT OF ASSAM
|
May 21, 2008 |
DLF UNIVERSAL LTD Vs. RAJNI GUPTA
|
March 13, 2008 |
DLF UNIVERSAL LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2008 |
DMP NIRMAN PVT LTD Vs. EPF APPELLATE TRIBUNAL
|
August 8, 2008 |
DOOSAN BABCOCK ENERGY INDIA PRIVATE LIMITED Vs. DOOSAN ENGINEERING AND SERVICES INDIA PRIVATE LIMITED
|
May 27, 2008 |
DR BALBIR SINGH, SECRETARY SIR CHHOTU RAM EDUCATIO Vs. CHARAN SINGH, VICE CHAIRMAN SIR CHHOTU RAM EDUCATI
|
January 30, 2008 |
DR MANASVINI M YOGI Vs. CHAIRMAN, GOVERNING BODY, I P COLLEGE
|
November 3, 2008 |
DR. NARENDRA NATH Vs. STATE AND ANR.
|
April 4, 2008 |
DROPATI DEVI Vs. JASWANT SINGH
|
September 23, 2008 |
DSA ENGINEERS Vs. HOUSING & URBAN DEELOPMENT
|
September 26, 2008 |
DSIDC Vs. R P GUPTA
|
March 26, 2008 |
DULARI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
December 19, 2008 |
DURGA CHARAN HANSDAH Vs. SURAJA MANI STELLA KHUJUR
|
January 21, 2008 |
DURGA DEVI Vs. HORTICULTURE/FOREST
|
January 11, 2008 |
DURGA PERIWAL Vs. PUNJAB NATIONAL BANK
|
August 27, 2008 |
DURGA PRASAD Vs. OM PRAKASH
|
August 22, 2008 |
DUX TEXTILES PVT LIMITEDTRANSFEROR COMPANY Vs. SYBLY THREADS LIMITED TRANSFEREE COMPANY
|
May 30, 2008 |
DY. COMMISSIONER Vs. RAMESH KUMARI
|
December 5, 2008 |
E H PRAKASH Vs. STATE
|
May 21, 2008 |
E S I CORPORATION Vs. HOTEL CORPORATION OF DELHI
|
January 15, 2008 |
E SREEDHARAN Vs. UNION OF INDIA
|
December 5, 2008 |
E.C.S.E.P. COUNCIL Vs. CENTRAL INFORMATION COMMISSION
|
September 1, 2008 |
EARL CHAWLA PVT LTD Vs. SH WALAITI LAL KOHLI
|
February 20, 2008 |
EARTHTECH ENTERPRISES LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
|
May 12, 2008 |
EAST END APARTMENTS COOPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
|
November 27, 2008 |
EAST INDIA HOTELS LIMITED Vs. UNION OF INDIA
|
July 3, 2008 |
EAST INDIA TRANSPORT AGENCY Vs. GOVT OF NCT OF DELHI
|
February 20, 2008 |
EAST WEST RESCUE PVT LTD Vs. NARENDER SINGH
|
August 8, 2008 |
EGSAS ELEKTRONIK VE GIDA SAN Vs. V3M TRANSWORLD
|
May 12, 2008 |
EICHER GOODEARTH HOLDINGS PVT LTD Vs. STATE
|
March 4, 2008 |
ELCOMA ENGINEERS PVT LTD Vs. STATE
|
February 26, 2008 |
ELECTRICAL MANUFACTURING COMPANY LTD Vs. POWER GRID CORPORATION OF INDIA LTD
|
May 26, 2008 |
ELECTRONICS LIMITED Vs. STATE
|
March 31, 2008 |
EMIRATES BANK INTERNATIONAL PJSC Vs. VIJAY TALWAR
|
May 14, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. OM SHIVDLE AND LEAF PRINTER
|
April 24, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. OTTO INTERNATIONAL HONG-KONG LTD
|
July 25, 2008 |
ENFORCEMENT DIRECTORATE Vs. NEMI CHAND JAIN CHANDRASWAMI
|
January 31, 2008 |
ENFORCEMENT DIRECTORATE Vs. LORD SHIVA ENTERPRISES
|
August 13, 2008 |
ENGINEERING WORKS Vs. GOVT OF NCT OF DELHI
|
September 11, 2008 |
ENGLISH INDIAN CLAYS LIMITED (EICL) Vs. BHARAT STARCH PRODUCTS LIMITED (BSPL)
|
January 14, 2008 |
EON POLYMERS LTD Vs. COMMISSIONER OF CENTRAL
|
July 24, 2008 |
ERA INFRA ENGINEERING LTD Vs. UNION OF INDIA
|
May 22, 2008 |
ESCORTS FINANCE LTD Vs. ESCORTS LIMITED
|
February 5, 2008 |
ESIC Vs. VED PRAKASH GUPTA
|
February 24, 2008 |
ESPN STAR SPORTS Vs. GLOBAL BROADCAST NEWS LTD
|
September 26, 2008 |
ESPN STARS SPORTS Vs. GLOBAL BROADCAST NEWS LTD
|
February 18, 2008 |
ETHEL DAVID Vs. METHODIST CHURCH IN INDIA
|
February 26, 2008 |
EUREKA FORBES LTD Vs. HINDUSTAN UNILEVER LTD
|
February 8, 2008 |
EURO MOTORS PRIVATE LIMITED Vs. T AND T MOTORS LIMITED
|
May 30, 2008 |
EVERGREEN ESTATES AND EXHIBITORS Vs. MUNICIPAL CORPORATION OF DELHI
|
July 25, 2008 |
EVERGREEN SWEET HOUSE Vs. EVER GREEN
|
July 1, 2008 |
EX ASI SHADI RAM Vs. GOVERNMENT OF NCT OF DELHI
|
February 22, 2008 |
EX CONSTABLE TIKA RAM Vs. UNION OF INDIA
|
February 22, 2008 |
EX CONSTR S SHEKHAWAT Vs. UNION OF INDIA
|
May 21, 2008 |
EX CT RAJ KUMAR Vs. UNION OF INDIA
|
November 21, 2008 |
EX DFR/ASH B K SETHI Vs. UNION OF INDIA
|
July 14, 2008 |
EX HAV ARMY EDUCATION CORPS RAJESHKUMAR Vs. UNION OF INDIA
|
August 20, 2008 |
EX HAV BIDHI SINGH Vs. UNION OF INDIA
|
July 22, 2008 |
EX HONY CAPT KIRORI LAL Vs. UNION OF INDIA
|
September 11, 2008 |
EX NK B B SURESH KUMAR Vs. UNION OF INDIA
|
July 9, 2008 |
EX NK DILBAG Vs. UOI
|
August 22, 2008 |
EX NK SULTAN SINGH Vs. UNION OF INDIA
|
August 18, 2008 |
EX PTR BALDEV SINGH Vs. UNION OF INDIA
|
February 8, 2008 |
EX RFN DEVI SINGH Vs. UNION OF INDIA
|
September 19, 2008 |
EX SEP TEJ SINGH Vs. SECRETARY MINISTRY OF DEFENCE AND OTHERS
|
May 2, 2008 |
EX SEPOY PREM SINGH Vs. UOI
|
July 4, 2008 |
EX SUB MAJ SATVIR SINGH Vs. UNION OF INDIA
|
July 9, 2008 |
EX-HAV SATBIR SINGH AND ORS Vs. CHIEF OF ARMY STAFF AND OTHERS
|
May 2, 2008 |
EX. LN VISHAV PRIYA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
January 25, 2008 |
EX. SGT KAUSHAL SHARAN SAMAIYAR Vs. THE CHAIRMAN, INDIAN OIL CORPORATION
|
August 6, 2008 |
EX. SUB. MAJ. SATVIR SINGH Vs. UNION OF INDIA (DELHI)(DB)
|
July 8, 2008 |
EX. WING COMMANDER V. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
|
January 9, 2008 |
EXCEL INDUSTRIES LTD Vs. SH O P MISHRA
|
February 12, 2008 |
EXCELLENT HOISERY PRODUCTS Vs. SURENDER BOTHRA
|
July 28, 2008 |
EXCLUSIVE MOTORS PVT LTD Vs. INDIA TOURISM DEVELOPMENT
|
April 4, 2008 |
EXECUTIVE DIRECTOR Vs. SHER SINGH
|
September 4, 2008 |
EXECUTIVE ENGINEER Vs. KHUMB RAJ
|
February 28, 2008 |
EXPLO MEDIA PVT LTD Vs. N D M C
|
April 11, 2008 |
EXPORT INSEPECTION COUNCIL OF INDIA Vs. ALL INDIA EXPORT INSPECTION AGENCY/COUNCIL EX EMPLOYEES WELFARE ASSOCIATION
|
February 1, 2008 |
EXPORTS INDIA Vs. RIBA TEXTILES P LTD
|
March 25, 2008 |
F HOFFMANN-LA ROCHE LTD Vs. CIPLA LIMITED
|
March 19, 2008 |
FAIR DEAL AGENCIES Vs. INNER MONGOLIA MUWANG ANIMAL
|
February 7, 2008 |
FARZANA Vs. GOVERNMENT OF NCT OF DELHI
|
January 11, 2008 |
FATS INC Vs. ZEN TECHNOLOGIES LTD
|
January 25, 2008 |
FDC LIMITED Vs. AJAY G PIRAMAL
|
July 18, 2008 |
FERID ALLANI Vs. UOI
|
February 25, 2008 |
FINCAP FINANCIAL CORPORATION LTD Vs. EURO COTSPIN LTD
|
February 22, 2008 |
FOOD CORPORATION OF INDIA Vs. GAURITOSH KAR
|
January 17, 2008 |
FOOD CORPORATION OF INDIA Vs. REED MEDWAY PACKAGING CO OF INDIA
|
September 4, 2008 |
FORD INDIA LTD. AND ANOTHER Vs. SUNBEDAM ANCILLARY P. LTD.
|
July 4, 2008 |
FORD MOTOR COMPANY Vs. C.R. BORMAN
|
November 7, 2008 |
FORD MOTOR COMPANY OF CANADA LIMITED Vs. FORD SERVICE CENTRE
|
December 11, 2008 |
FORTUNE PARK HOTELS LIMITED Vs. MARWAR HOTELS LIMITED
|
February 14, 2008 |
FORTUNE STONES LTD Vs. REGISTRAR OF COMPANIES NCT OF DELHI
|
February 25, 2008 |
FRANK FINN MANAGEMENT CONSULTANTS Vs. SUBHASH MOTWANI
|
September 12, 2008 |
FREE INDIA CONCEPTS Vs. STATE
|
December 19, 2008 |
FRIDGE HOME Vs. MCD
|
October 24, 2008 |
G D MEHTA Vs. ASHOK HONDA
|
September 18, 2008 |
G THUKKAMARA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT HEAVY ELECTR
|
July 23, 2008 |
GABDOO SINGH MEMORIAL
EDUCATIONAL TRUST Vs. DELHI DEVELOPMENT AUTHORITY
|
March 11, 2008 |
GAGAN CHOPRA Vs. U.O.I.
|
May 16, 2008 |
GAJANAND SHARMA Vs. DELHI TRANSPORT CORPORATION
|
February 27, 2008 |
GANGA SINGH NEGI Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
August 28, 2008 |
GANPAT NATH Vs. PARSANDI DEVI
|
January 31, 2008 |
GANPATI-RV-TAHERES ALEGRIA TRACK PVT. LTD Vs. UNION OF INDIA
|
May 26, 2008 |
GAON SABHA KAKROLA Vs. SARBATI
|
August 28, 2008 |
GAS AUTHORITY OF INDIA LTD Vs. G R ENGINEERING WORKS LTD
|
September 8, 2008 |
GAURAV BANSAL Vs. STATE
|
August 26, 2008 |
GAURAV DAYAL Vs. RABBI SHERGIL
|
November 28, 2008 |
GAURAV GARG Vs. MEENU GARG
|
August 12, 2008 |
GAURAV GUGLANI Vs. STATE OF NCT OF DELHI
|
July 21, 2008 |
GAURAV GUPTA Vs. MADAN SINGH
|
February 7, 2008 |
GAURAV PHARMA LTD Vs. UOI
|
March 10, 2008 |
GAURAV SINGHAL Vs. MUGDHA COSMETICS
|
August 21, 2008 |
GAURI SETHI Vs. DELHI SUBORDINATE SERVICE SELECTION
|
August 28, 2008 |
GAUTAM BUILDERS AND DEVELOPERS Vs. RAM KISHAN
|
July 9, 2008 |
GAUTAM DEV SHOURIE Vs. VIJAY SHOURIE
|
September 29, 2008 |
GE CAPITAL TRANSPORTATION Vs. SHAMSUDDIN
|
March 17, 2008 |
GEETA Vs. NEW INDIA ASSURANCE CO LTD
|
July 28, 2008 |
GEETA Vs. SHIVANANDA VIDYA BHAVAN SECONDARY SCHOOL
|
February 7, 2008 |
GEM FOOTWEAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2008 |
GENERAL MANAGER N T P C Vs. LT COL A P SINGH RETD
|
December 15, 2008 |
GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE Vs. MITHLESH KUMAR
|
September 5, 2008 |
GHANSHYAM Vs. STATE OF DELHI
|
January 24, 2008 |
GHANSHYAM MISHRA Vs. STATE
|
August 26, 2008 |
GIAN SINGH Vs. CENTRAL ORDINANCE DEPOT
|
March 18, 2008 |
GIANI RAM Vs. STATE
|
July 18, 2008 |
GIRISH CHAND Vs. STATE OF DELHI
|
May 21, 2008 |
GITA BERRY Vs. GENESIS EDUCATIONAL FOUNDATION
|
January 8, 2008 |
GLAVERBEL S A Vs. DAVE ROSE
|
September 3, 2008 |
GLAXO SMITHKLINE PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
|
December 4, 2008 |
GLENCORE GRAIN ROTTERDAM B.V. Vs. SHIVNATH RAI HARNARAIN INDIA CO
|
November 27, 2008 |
GLOBAL ASSOCIATES Vs. OM PRAKASH POPLI
|
October 24, 2008 |
GLOBAL VANTADGE PVT LTD Vs. STATE
|
March 4, 2008 |
GLOBUS ESTATES PVT LTD Vs. DALMIA INFRASTRUCTURE PVT LTD
|
May 27, 2008 |
GMR INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
December 16, 2008 |
GODREJ SARA LEE LTD Vs. UOI
|
April 11, 2008 |
GOKAL CHAND Vs. USHA KALRA
|
January 25, 2008 |
GOKUL CHAND RATTAN CHAND (HUF) Vs. COMMISSIONER OF INCOME TAX
|
May 15, 2008 |
GOODWILL FOODS P LTD AND ANR Vs. THE STATE NCT OF DELHI AND ORS
|
February 4, 2008 |
GOPAL Vs. STATE OF DELHI
|
September 22, 2008 |
GOPAL (DECEASED) Vs. JOGINDER SINGH
|
July 1, 2008 |
GOPAL CHOPRA Vs. STATE
|
August 14, 2008 |
GOPAL KISHAN Vs. COMMISSIONER OF INDUSTRIES
|
March 7, 2008 |
GOPAL KISHAN DUA Vs. STATE
|
May 14, 2008 |
GOPAL KRISHAN Vs. MOHAN SINGH
|
July 1, 2008 |
GOPAL KRISHAN SHARMA Vs. ANIL KUMAR
|
February 21, 2008 |
GOPAL SEN Vs. STATE OF DELHI
|
January 31, 2008 |
GOPI CHAND Vs. D T C
|
May 29, 2008 |
GOPI CHAND Vs. UNION OF INDIA
|
March 3, 2008 |
GORAMAL HARI RAM LIMITED Vs. DURGASHRI AGENCIES
|
February 22, 2008 |
GORAMAL HARI RAM LIMITED Vs. NORTH DELHI POWER LTD
|
April 29, 2008 |
GOVERNMENT OF INDIA BHARAT SANCHAR NIGAM LIMITED Vs. ACOME
|
July 15, 2008 |
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. JAI SINGH
|
October 3, 2008 |
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. BEENA MEHRA
|
December 4, 2008 |
GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY Vs. SHRI J R ARORA, PGT (COMM) RETIRED AND PRINCIPAL,
|
October 17, 2008 |
GOVIND KUMAR Vs. STATE OF DELHI
|
March 26, 2008 |
GOVIND PRAJAPATI Vs. UNION OF INDIA
|
April 24, 2008 |
GOVIND SARDA Vs. SARTAJ HOTELS APARTMENTS & VILLAS PVT. LTD
|
March 3, 2008 |
GOVT OF NCT OF DELHI Vs. OMBIR SINGH
|
March 4, 2008 |
GOVT OF NCT OF DELHI Vs. BHARAT CHANDRA JENA
|
March 4, 2008 |
GOVT OF NCT OF DELHI Vs. BHAGWAN SINGH GAUTAM
|
March 31, 2008 |
GOVT OF NCT OF DELHI Vs. RAN SINGH
|
February 18, 2008 |
GOVT OF NCT OF DELHI Vs. SUDHA DEVI
|
October 1, 2008 |
GOVT OF NCT OF DELHI Vs. PREM PRAKASH
|
August 20, 2008 |
GOVT OF NCT OF DELHI Vs. POONAM CHAUHAN
|
July 9, 2008 |
GOVT OF NCT OF DELHI Vs. JAI GOPAL
|
July 8, 2008 |
GOYAL M G GASES P LTD Vs. ATUL GLASS INDUSTRIES
|
August 8, 2008 |
GOYAL TEXTILES Vs. UNION BANK OF INDIA
|
January 22, 2008 |
GRADE I DASS OFFICERS ASSOCIATION Vs. SECRETARY GOVT OF INDIA
|
February 15, 2008 |
GRAMIN UTHAN AVAM JANKALYAN SAMITI REGD Vs. GOVT OF NCT OF DELHI
|
February 8, 2008 |
GREEN PARK EXTENSION RESIDENTS Vs. MUNICIPAL CORP OF DELHI
|
May 19, 2008 |
GROUP 4 SECURICOR SECURITY SERVICES (INDIA) PVT LT Vs. GROUP 4 SECURICOR MAZDOOR UNION (AFFL CITU)
|
March 26, 2008 |
GROUP 4 SECURITAS GUARDING LTD , WHIRLPOOL OF INDIA LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
March 12, 2008 |
GROUP 4 SECURITIES GUARDING PVT LTD Vs. NEUTECH PACKING LTD
|
May 27, 2008 |
GROUP CAPTAIN J K KAUSHIK Vs. UNION OF INDIA
|
March 10, 2008 |
GROUP CAPTAIN VED KUMAR Vs. SWARAN MARWAH
|
September 19, 2008 |
GUEBACHAN SINGH Vs. STATE
|
August 19, 2008 |
GUEST KEEN WILLIAMS LTD. Vs. JOSH INDIA LTD.
|
November 6, 2008 |
GUGAN SINGH Vs. DIRECTOR GENERAL CRPF
|
January 28, 2008 |
GUJARAT INSECTICIDES LIMITED Vs. JAINSONS MINERALS
|
September 22, 2008 |
GULAB SINGH RANA Vs. UNION OF INDIA
|
July 4, 2008 |
GULAB WATI Vs. RAJBIR SINGH
|
July 22, 2008 |
GULSHAN Vs. GOVERNMENT OF NCT OF DELHI
|
January 11, 2008 |
GULSHAN AGRO FOOD LIMITED Vs. GULSHAN HOLDINGS PVT LIMITED
|
May 26, 2008 |
GULSHAN KUMAR ANAND Vs. PESHORI LAL ANAND
|
August 29, 2008 |
GULSHAN KUMAR SAHNEY Vs. NCT OF DELHI
|
March 24, 2008 |
GULZAR SINGH Vs. UOI
|
July 29, 2008 |
GUNINDER KAUR GILL Vs. STATE
|
August 26, 2008 |
GUR LAL Vs. UNION OF INDIA
|
March 19, 2008 |
GURBACHAN SINGH BHASIN Vs. UNION OF INDIA
|
January 29, 2008 |
GURCHARAN SINGH Vs. STATE NCT OF GOVT OLF DELHI
|
May 15, 2008 |
GURDEEP KAUR Vs. C K BEDI
|
May 13, 2008 |
GURJEET SINGH Vs. SARABJEET SINGH
|
July 21, 2008 |
GURNAM SINGH IC 28082 K Vs. UNION OF INDIA
|
May 30, 2008 |
GURPAL SINGH Vs. STATE OF DELHI
|
August 11, 2008 |
GURU PAL Vs. TEJ PAL SINGH TYAGI
|
July 1, 2008 |
GURU SWARUP SRIVASTAVA Vs. NATIONAL AGRICULTURAL COOP MARKETING FEDERATION
|
January 23, 2008 |
GURU TEGH BAHADUR PUBLIC SCHOOL Vs. RANI TIWARI
|
May 27, 2008 |
GYAN Vs. ANGOORI DEVI
|
July 28, 2008 |
GYAN CHANDRA VIDYASAGAR Vs. KRISHNA KUMARI JAIN
|
August 19, 2008 |
H AND R JOHNSON INDIA LIMITED Vs. UNION OF INDIA
|
May 14, 2008 |
H B LEASING AND FINANCE CO LTD Vs. MAHAVIR SPINNING MILLS LTD
|
August 27, 2008 |
H G GUPTA Vs. MESSRS SILVERTONE MOTORS PRIVATE LIMITED
|
February 5, 2008 |
H K BHATIA Vs. UNION OF INDIA
|
January 18, 2008 |
H L ADVANI Vs. DELHI DEVELOPMENT AUTHORITY
|
February 4, 2008 |
H L SHARMA Vs. ASHA RAM
|
July 1, 2008 |
H R KAPOOR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 12, 2008 |
H S LAMBA Vs. PUNJAB AND SIND BANK
|
February 19, 2008 |
H.K. CHOUDHARY Vs. N.D.M.C
|
November 12, 2008 |
HAJI IMAMI HUSSAIN Vs. STATE NCT OF DELHI
|
July 23, 2008 |
HAMDARD NATIONAL FOUNDATION Vs. ABDUL JALIL
|
August 13, 2008 |
HANDA OFFSET Vs. GOVT OF NCT
|
February 21, 2008 |
HANGROS FOODS Vs. NIRULASS CORNER HOUSE PVTLTD
|
November 21, 2008 |
HANS RAJ GHAI Vs. LT GOVERNOR
|
May 26, 2008 |
HANSALAYA PROPERTIES AND ANR. Vs. DALMIA CEMENT (BHARAT) LTD.
|
August 20, 2008 |
HANUMANT KUMAR Vs. PRASAR BHARATI
|
January 8, 2008 |
HAR LAL Vs. LAND ACQUISITION COLLECTOR
|
August 12, 2008 |
HAR SWAROOP Vs. MANAGEMENT OF PUNJAB AND SIND BANK
|
March 12, 2008 |
HAR SWAROOP GAUTAM Vs. ORIENTAL INSURANCE CO LTD
|
March 28, 2008 |
HARAN HALDAR Vs. UNION OF INDIA
|
April 24, 2008 |
HARAN HALDAR Vs. UNION OF INDIA
|
April 25, 2008 |
HARAN HALDAR AND ORS. Vs. UNION OF INDIA (UOI)
|
February 24, 2008 |
HARBANS KAUR Vs. MANOHAR LAL
|
July 1, 2008 |
HARDAYAL SINGH Vs. COMMISSIONER OF POLICE
|
July 4, 2008 |
HARDAYAL SINGH Vs. JOGINDER SINGH
|
November 21, 2008 |
HARDAYAL SINGH Vs. JOGINDAR SINGH
|
December 21, 2008 |
HARDEV SINGH AKOI Vs. JASDEV SINGH AKOI
|
August 28, 2008 |
HARDWARI LAL Vs. RAI SINGH
|
December 5, 2008 |
HARGREAVES INVESTMENTS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL
|
January 18, 2008 |
HARI CHAND Vs. SECRETARY OF NCT GOVT OF DELHI
|
September 8, 2008 |
HARI DEV PANDEY Vs. STATE
|
July 8, 2008 |
HARI OM AGARWAL Vs. ORIENTAL INSURANCE CO LTD
|
September 17, 2008 |
HARI OM BHATIA Vs. STATE OF NCT DELHI
|
August 29, 2008 |
HARI PRAKASH EDN WELFARE SOCIETY Vs. DDA
|
August 7, 2008 |
HARI PRASAD Vs. TRADE FAIR AUTHORITY OF INDIA
|
December 8, 2008 |
HARI RAM GUPTA Vs. MADAN LAL GUPTA
|
November 14, 2008 |
HARI RAM SHARMA Vs. NARAINI DEVI SHARMA
|
February 8, 2008 |
HARI SHANKAR AND ANR. Vs. GANGA RAM AND ORS.
|
January 16, 2008 |
HARI SINGH Vs. PRABHATI LAL
|
March 19, 2008 |
HARI SINGH Vs. GNCT OF DELHI
|
January 21, 2008 |
HARI SINGH BUILDERS & PROMOTERS LTD. Vs. D.D.A.
|
March 7, 2008 |
HARI VANSH CHAWLA Vs. PREM KUTIR COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
July 11, 2008 |
HARICHINTAN SINGH MALIK Vs. SAMARJIT SINGH MALIK
|
May 30, 2008 |
HARINDER SINGH UPPAL Vs. SUMAN GOEL
|
May 16, 2008 |
HARISH Vs. STATE OF DELHI
|
January 25, 2008 |
HARISH Vs. STATE OF DELHI
|
January 14, 2008 |
HARISH CHAND DEEPAK KUMAR Vs. UNION OF INDIA & ORS
|
April 30, 2008 |
HARISH CHANDER Vs. STATE
|
August 25, 2008 |
HARISH CHANDER Vs. D S RAO
|
August 21, 2008 |
HARISH CHANDER SHARMA Vs. BIRMA DEVI
|
September 10, 2008 |
HARISH CHANDER SHARMA Vs. DEEP CHAND RAM DASS AND SONS
|
November 24, 2008 |
HARISH CHANDRA PATHAK Vs. GOVERNMENT OF NCT OF DELHI
|
November 10, 2008 |
HARISH CHANDRA S/O LATE SHRI MAIKU LAL Vs. GOVT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
|
December 8, 2008 |
HARISH CHAWLA Vs. GOVT OF NCT OF DELHI
|
July 15, 2008 |
HARISH CHAWLA Vs. GOVT OF N C T DELHI
|
May 2, 2008 |
HARISH DARGAN Vs. COMMISSIONER OF INCOME TAX DELHI
|
February 19, 2008 |
HARISH K DOGRA Vs. UNION OF INDIA
|
April 11, 2008 |
HARISH KUMAR Vs. UOI
|
May 20, 2008 |
HARISH MADAN LAL Vs. STATE OF DELHI
|
March 13, 2008 |
HARISH MANSUKHANI Vs. ASHOK JAIN
|
November 19, 2008 |
HARISH MISHRA Vs. CBI
|
May 28, 2008 |
HARISH SAXENA [CDR.] AND ORS. Vs. STATE (NCT OF DELHI) AND ANR.
|
March 19, 2008 |
HARISH SHARMA Vs. STATE OF NCT OF DELHI
|
February 15, 2008 |
HARITOSH MISHRA Vs. BOARD OF TECHNICAL EDUCATION
|
August 14, 2008 |
HARJEET KAUR Vs. DELHI SCHOOL EDUCATION DIR
|
May 15, 2008 |
HARJEET SINGH Vs. KISHAN PAL SINGH
|
August 8, 2008 |
HARJEET SINGH MAINI Vs. PARAMJIT SINGH MAINI
|
March 31, 2008 |
HARJI ENGG WORKS PVT LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 22, 2008 |
HARKISHAN Vs. STATE
|
September 5, 2008 |
HARMEET SINGH Vs. STATE NCT OF DELHI
|
March 26, 2008 |
HARMINDER KAUR Vs. HARDAYAL SINGH
|
February 27, 2008 |
HARPAL SINGH Vs. UNION OF INDIA
|
May 16, 2008 |
HARPAL SINGH Vs. STATE
|
July 31, 2008 |
HARPAL SINGH ARORA Vs. STATE
|
May 1, 2008 |
HARPAL SINGH SANGWAN Vs. UNIVERSITY OF DELHI
|
July 15, 2008 |
HARRI BAN COMMUNICATION (P) LTD Vs. PRASAR BHARTI BROADCASTING CORPORATION OF INDIA
|
May 21, 2008 |
HARSH MALHOTRA Vs. LAL CHAND MALHOTRA
|
August 7, 2008 |
HARVINDER SINGH Vs. RAJESH KUMAR SALUJA
|
February 14, 2008 |
HARYANA ACRYLIC MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME-TAX IV
|
November 3, 2008 |
HARYANA VIDYUT PRASARAN NIGAM LTD Vs. HINDUSTAN VIDYUT PRODUCT LTD
|
April 10, 2008 |
HASMUDDIN Vs. STATE OF DELHI
|
February 15, 2008 |
HAVILDAR TILAK RAJ SINGH Vs. UNION OF INDIA
|
August 21, 2008 |
HAWKINS COOKERS LIMITED Vs. MURUGAN ENTERPRISES
|
January 4, 2008 |
HAZRAT MAULANA ARSHAD MADANI Vs. MAULANA QUARI
|
January 22, 2008 |
HEAD CONSTABLE ATTAR SINGH Vs. UNION OF INDIA
|
September 24, 2008 |
HEERA MIDHA AND ORS Vs. INDIAN TOURISM DEVELOPMENT CORPORATION; I T D C
|
July 1, 2008 |
HEMANT MISHRA Vs. SURINDER SINGH
|
July 1, 2008 |
HEMI Vs. UOI
|
February 25, 2008 |
HEMRAJ SINGH CHAUHAN Vs. UNION OF INDIA
|
November 14, 2008 |
HERO CYCLES LIMITED Vs. ULTRA MOTORS INDIA PRIVATE LTD
|
April 29, 2008 |
HERO EXPORTS Vs. TIFFINS BARYTES
|
September 2, 2008 |
HERO HONDA MOTORS LIMITED Vs. R P AGRAWAL
|
February 22, 2008 |
HERO HONDA MOTORS LIMITED Vs. BHISHAM KRISHNANI
|
February 12, 2008 |
HERO HONDA MOTORS LIMITED Vs. ANIL KUMAR GARG
|
February 12, 2008 |
HERO HONDA MOTORS LIMITED Vs. ASHISH JAIN
|
February 12, 2008 |
HI-TECH SYSTEM Vs. ROBINSON
|
January 16, 2008 |
HIGH COURT OF DELHI THR REGISTRAR GENERAL Vs. B K BASNOTRA
|
August 8, 2008 |
HIM PULVERISING MILLS LTD Vs. MAHALAXMI ENTERPRISES
|
July 21, 2008 |
HIMAC POLYFILMS PVT LTD Vs. AKSHATHA SERVICES PVT LTD
|
May 28, 2008 |
HIMACHAL JOINT VENTURE Vs. PANILPINA WORLD TRANSPORT
|
August 8, 2008 |
HIMALAYA E-COM MARKETING Vs. GNCT OF DELHI
|
May 16, 2008 |
HINDUSTAN CABLES LTD Vs. STATE GOVT OF NCT OF DELHI
|
March 12, 2008 |
HINDUSTAN FERTILIZER Vs. J.M. BAXI AND CO.
|
March 17, 2008 |
HINDUSTAN HYDEL PROJECTS PVT LTD Vs. STATE
|
March 17, 2008 |
HINDUSTAN LEVER LIMITED Vs. DAN SINGH BAWA
|
August 7, 2008 |
HINDUSTAN LEVER LTD Vs. SHIV KHULLAR
|
March 28, 2008 |
HINDUSTAN LEVER LTD. Vs. RAMESHWAR MUNDIA
|
December 2, 2008 |
HINDUSTAN PETROLEUM CORPORATION Vs. UNION OF INDIA
|
August 4, 2008 |
HINDUSTAN PHOTOFILMS MANUFACTURING COMPANY LIMITED Vs. S GANESH PRASAD
|
September 10, 2008 |
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD Vs. CENTRAL BANK OF INDIA
|
February 21, 2008 |
HINDUSTAN TIMES LTD Vs. ARUN KUMAR JAIN
|
May 20, 2008 |
HIRDAYJYOTI CHHIBBER Vs. STATE
|
January 18, 2008 |
HIREN TOKAS AND ANR Vs. STATE (NCT OF DELHI)
|
February 7, 2008 |
HIS LEGAL REPRESENTATIVES Vs. S N BHALLA
|
December 18, 2008 |
HOMI RAJVANSH Vs. UNION OF INDIA
|
November 3, 2008 |
HONDA GIKEN KOGYO KABUSHIKI KAISHA Vs. RIAZ AHMED KHAN
|
January 22, 2008 |
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. GOVT OF INDIA
|
September 24, 2008 |
HOTEL NATRAJ Vs. UNION OF INDIA
|
August 5, 2008 |
HOTEL RAJDOOT PVT LTD Vs. UNION OF INDIA
|
August 28, 2008 |
HPL PROTECTION TECHNOLOGIES LIMITED TRANSFEROR COMPANY Vs. HP SOCOMEC PRIVATE LIMITED TRANSFEREE COMPANY
|
May 23, 2008 |
HUKUM CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
July 4, 2008 |
HUKUM CHAND GHANSHYAM DASS Vs. POONAM BALA
|
August 27, 2008 |
HUKUM SINGH Vs. AVDESH SINGH
|
February 26, 2008 |
HUM AAP KE NGO REGD Vs. UNION OF INDIA
|
July 9, 2008 |
HYUNDAI MOTOR INDIA LIMITED Vs. OPAL METAL ENGINEERING PVT LTD
|
August 22, 2008 |
I M C LTD Vs. UNION OF INDIA
|
January 14, 2008 |
I T C LIMITED Vs. DEEPAK GARMENTS
|
December 18, 2008 |
I T I LIMITED Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LIMITED
|
March 28, 2008 |
IBP CO. LIMITED Vs. NAND KISHORE BAJPAI
|
February 8, 2008 |
IBRAHIM USMANI Vs. STATE OF DELHI
|
May 2, 2008 |
ICE BERG FOODS LTD Vs. SHIPRA AGGARWAL
|
November 3, 2008 |
ICICI BANK LIMITED Vs. STATE NCT OF DELHI
|
November 19, 2008 |
ICICI BANK LTD Vs. CHUANDONG XU
|
December 18, 2008 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MALA DEVI W O SH OM PRAKASH MEHRA
|
August 8, 2008 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. KAUSHALYA DEVI
|
February 1, 2008 |
IMPERIAL PROPERTIES P LTD Vs. SHRI AMI CHAND
|
April 28, 2008 |
IN RE: APEEJAY SURRENDRA HOTELS (P.) LTD. Vs. STATE
|
July 3, 2008 |
INCOME TAX OFFICER Vs. MOHAR SINGH BANARSI DASS CO.
|
October 1, 2008 |
INCOME TAX OFFICER Vs. OCEAN ELECTRONICS LTD.
|
February 6, 2008 |
INDER KUMAR Vs. AIR FORCE SENIOR SECONDARY SCHOOL
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March 3, 2008 |
INDER PAL KHANNA Vs. COMMANDER BHUPIDNER SINGH REKHI
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August 8, 2008 |
INDER RAJ Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI
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August 5, 2008 |
INDER SAIN BEDI Vs. CHOPRA ELECTRICALS
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August 27, 2008 |
INDER SAIN JAIN Vs. NEW INDIA ASSURANCE COMPANY
|
May 28, 2008 |
INDERJIT SINGH Vs. DELHI COOP SOCIETIES
|
November 3, 2008 |
INDIA HABITAT CENTRE Vs. INDIA HABITAT CENTRE SUNITA AEREN
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May 26, 2008 |
INDIABULLS PROJECTS LIMITED Vs. STATE
|
February 4, 2008 |
INDIAN AIRLINES LIMITED Vs. V K GUPTA
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November 20, 2008 |
INDIAN AIRLINES LTD Vs. SH HARKESH
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February 25, 2008 |
INDIAN BANK Vs. DAYA RAM
|
July 3, 2008 |
INDIAN EX-SERVICES LEAGUE REGD Vs. UNION OF INDIA
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July 4, 2008 |
INDIAN HOTELS COMPANY LTD Vs. JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE
|
May 30, 2008 |
INDIAN NATIONAL FOOTBALL CLUB AND ORS. Vs. DELHI SOCCER ASSOCIATION AND ANR.
|
January 18, 2008 |
INDIAN OIL CORPORATION LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 26, 2008 |
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. SANJAY DALIA
|
November 19, 2008 |
INDIRA UPPAL @ LALITA UPPAL Vs. J.N. UPPAL
|
May 2, 2008 |
INDOCOUNT FINANCE LTD Vs. SUSHMA KAPOOR
|
November 3, 2008 |
INDU VIDEO FILMS Vs. DELHI FINANCIAL CORPORATION
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February 14, 2008 |
INDUS IND BANK LTD Vs. BALVINDER SINGH
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May 30, 2008 |
INDUS VALLEY PROMOTERS LTD Vs. COMMISSIONER OF INCOME TAX
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April 1, 2008 |
INDUSIND BANK LTD Vs. STATE
|
September 1, 2008 |
INDUSTRIAL CABLES INDIA LTD Vs. A A I F R
|
September 18, 2008 |
INMACS LTD Vs. PREMA SINHA
|
September 26, 2008 |
INNOVATORS RELEASES Vs. HATHWAY INVESTMENTS P LTD
|
July 17, 2008 |
INSPECTOR EXE JASPAL SINGH MANN Vs. UNION OF INDIA
|
May 23, 2008 |
INSPECTOR NAFE SINGH Vs. BORDER SECURITY FORCE
|
January 24, 2008 |
INSPECTOR RAN SINGH Vs. STATE OF DELHI
|
January 30, 2008 |
INSPECTOR RAN SINGH Vs. STATE OF DELHI AND ANR
|
January 30, 2008 |
INSTITUTE OF HUMAN AND ALLIED SCIENCES Vs. RAMESHWAR
|
January 21, 2008 |
INSTRUCTOR WELFARE PARISHAD Vs. UNION OF INDIA
|
August 8, 2008 |
INTEGRAL COMPUTERS LTD Vs. BBS ELECTRONICS PVT LTD
|
August 21, 2008 |
INTERCONTINENTAL CONSLT. AND TECH. PVT. LTD. Vs. UNION OF INDIA (UOI)
|
September 1, 2008 |
INTERKARDIO PVT LTD Vs. SATELEC MEDICAL
|
November 21, 2008 |
INTERNATIONAL AVENUES Vs. DELHI TRANSPORT CORPORATION
|
January 18, 2008 |
INTERNATIONAL BREWERIES PVT LTD Vs. MOHAN MEAKINS LTD
|
September 4, 2008 |
INTERNATIONAL COFFEE AND TEA, LLC Vs. SANJAY L. MANSUKHANI
|
July 7, 2008 |
INTERNATIONAL DEVLP RESEARCH CENTRE Vs. RAMESH MEHTA
|
July 25, 2008 |
INTERNATIONAL EXPORTS PVT LTD Vs. STATE
|
March 17, 2008 |
INTERNATIONAL FILM DISTRIBUTORS Vs. RISHI RAJ
|
October 23, 2008 |
INTERNATIONAL LAND DEVELOPMENT (P) LTD. Vs. DEPUTY COMMISSIONER OF
|
October 24, 2008 |
INTERNATIONAL METRO CIVIL CONTRACTORS Vs. COMMISSIONER OF SALES TAX VAT DELHI VYAPAR BHAWAN
|
March 14, 2008 |
INTERNATIONAL PANACEA LTD Vs. HARYANA STATE INDL DEVELOPMENT CORP LTD
|
March 4, 2008 |
INTERNATIONAL PRINT-O-PAC LIMITED TRANSFEROR COMPANY Vs. IPP INDIA LIMITED TRANSFEREE COMPANY
|
May 23, 2008 |
INTEX TECHNOLOGIES (INDIA) LTD Vs. PERVEZ AIBANI
|
January 4, 2008 |
IQBAL SINGH Vs. ANJANA DEVI
|
March 17, 2008 |
IRCON INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
July 29, 2008 |
IRCON INTERNATIONAL LTD Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
|
November 28, 2008 |
IRCON INTERNATIONAL LTD Vs. PRESIDING OFFICER
|
September 5, 2008 |
ISHAAN CRYOGENICS PRIVATE LIMITED Vs. STATE
|
February 1, 2008 |
ISHWAR NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY L Vs. FINANCIAL COMMISSIONER
|
September 1, 2008 |
ISHWAR SINGH Vs. LAND ACQUISITION COLLECTOR
|
May 16, 2008 |
ISHWAR SINGH Vs. UOI
|
July 4, 2008 |
ISHWAR SINGH KAUSHIK Vs. STATE OF DELHI
|
July 31, 2008 |
ISLAM Vs. STATE
|
February 27, 2008 |
ISRAT JAHAN TABASSUM Vs. UNION OF INDIA
|
March 7, 2008 |
ITC LIMITED Vs. OM GARMENTS
|
December 18, 2008 |
ITC LTD Vs. STATE NCT OF DELHI
|
February 25, 2008 |
ITO Vs. OCEAN ELECTRONICS LTD
|
February 6, 2008 |
J B KUMAR Vs. SECRETARY LABOUR
|
February 5, 2008 |
J B MARKETING AND FINANCE Vs. RAKESH KHAITAN
|
November 19, 2008 |
J B ROLLING MILLS PVT LTD Vs. STATE
|
February 26, 2008 |
J K JAIN Vs. KRISHNARAM BALDEO
|
May 8, 2008 |
J K JAIN Vs. KRISHNARAM BALDEO INVESTMENT
|
August 14, 2008 |
J K SYNTHETICS LIMITED Vs. UNION OF INDIA
|
July 10, 2008 |
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 22, 2008 |
J K V B PROPERTIES Vs. BANARSI DAS
|
September 3, 2008 |
J L ARORA Vs. COMM WORKMEN S COMPENSATION
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March 26, 2008 |
J L ARORA Vs. COMM WORKMENS COMPENSATION
|
March 26, 2008 |
J L GUGNANI Vs. G P ARORA
|
May 20, 2008 |
J L KAPUR Vs. BURMAH SHELL CO-OPERATIVE HOUSING SOCIETY
|
May 14, 2008 |
J L KAPUR Vs. BURMAH SHELL CO-OPERATIVE HOUSING SOCIETY
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May 2, 2008 |
J MITRA CO PVT LTD Vs. KESAR MEDICAMENTS
|
February 22, 2008 |
J N SHARMA Vs. NATIONAL INSURANCE CO LTD
|
February 21, 2008 |
J P GUPTA Vs. COMMISSIONER OF INCOME TAX
|
December 11, 2008 |
J P S RANA Vs. UNION OF INDIA
|
September 1, 2008 |
J.K. AGGARWAL Vs. BANK OF INDIA
|
November 11, 2008 |
J.K. KASHYAP Vs. A.COMMISSIONER OF INCOME TAX
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March 11, 2008 |
J.K. SYNTHETICS Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 17, 2008 |
J.P. GUPTA Vs. UNION OF INDIA
|
December 5, 2008 |
J.S. CONTINENTAL LTD Vs. INDIAN OIL CORPORATION LTD
|
March 7, 2008 |
J.V. MERCANTILE (P) LTD. AND ORS. Vs. STATE BANK OF BIKANER AND JAIPUR
|
June 18, 2008 |
JAG MOHAN SETH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 4, 2008 |
JAG MOHAN SINGH Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
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September 25, 2008 |
JAG RAM Vs. STATE
|
February 14, 2008 |
JAG RAM Vs. B S E S YAMUNA POWER LTD
|
April 9, 2008 |
JAG RAM SINGH Vs. D D A
|
July 10, 2008 |
JAG ROSHNI Vs. DAYAL CHAND
|
May 19, 2008 |
JAGAJIT INDUSTRIES LIMITED Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
|
May 9, 2008 |
JAGAN NATH Vs. UOI
|
February 6, 2008 |
JAGANNATH DUDADHAR Vs. SALE TAX OFFICER
|
October 20, 2008 |
JAGAT SINGH Vs. UOI
|
April 9, 2008 |
JAGAT TALKIES DISTRIBUTORS Vs. M C D
|
February 11, 2008 |
JAGATJIT MEDICAL PRIVATE LIMITED Vs. TULSI INVESTMENT PRIVATE LIMITED
|
May 28, 2008 |
JAGBIR SINGH Vs. UNION OF INDIA
|
July 9, 2008 |
JAGBIR SINGH SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
July 15, 2008 |
JAGDEEP SINGH ALIAS VICKY Vs. STATE OF NCT OF DELHI
|
September 12, 2008 |
JAGDISH CHANDER Vs. D T C
|
May 30, 2008 |
JAGDISH CHANDER GULATI Vs. USHA RANI
|
December 18, 2008 |
JAGDISH GANDHI Vs. STATE
|
October 3, 2008 |
JAGDISH KUMAR Vs. STATE NCT OF DELHI
|
August 4, 2008 |
JAGDISH MANOHAR SINGH Vs. SOUTH DELHI BUILDERS P LTD
|
May 23, 2008 |
JAGDISH SARAN AGRAWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 29, 2008 |
JAGIR SINGH Vs. STATE
|
August 11, 2008 |
JAGMAL Vs. MCD
|
April 2, 2008 |
JAGMAL SINGH YADAV Vs. COMMISSIONER MCD
|
May 12, 2008 |
JAGMANDER GUPTA Vs. STATE
|
August 28, 2008 |
JAGMOHAN SHARMA Vs. CHATAR SINGH
|
January 28, 2008 |
JAGSON PHARMA (P) LTD Vs. JAGSONPAL PHARMACEAUTICALS LTD
|
August 6, 2008 |
JAI AND COMPANY Vs. UTTER PRADESH RAJKIYA NIRMAN NIGAM LTD
|
February 29, 2008 |
JAI BHAGWAN Vs. RAJESH
|
May 5, 2008 |
JAI BHAGWAN Vs. DELHI TRANSPORT CORPORATION
|
February 26, 2008 |
JAI GOPAL KOHLI Vs. METHODEX SYSTEM LTD
|
July 25, 2008 |
JAI KANWAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
December 18, 2008 |
JAI KISHAN DASS GUPTA Vs. ZAMEER AHMAD MUNNA
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August 8, 2008 |
JAI PAL Vs. LAND ACQUISITION COLLECTOR
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July 29, 2008 |
JAI PAL SINGH Vs. D D A
|
February 15, 2008 |
JAI PAL SINGH SHISODIA Vs. POONAM RATHORE
|
September 12, 2008 |
JAI PRAKASH Vs. SUNIT
|
August 7, 2008 |
JAI SHREE ELECTRICAL STORE Vs. UOI
|
April 28, 2008 |
JAI SHREE RAM STORE Vs. COMMISSIONER FOOD AND SUPPLIES DELHI
|
January 22, 2008 |
JAI SHREE RAM STORE Vs. COMMISSIONER FOOD AND SUPPLIES DELHI
|
May 5, 2008 |
JAI SINGH Vs. DELHI TRANSPORT CORPORATION
|
April 21, 2008 |
JAI SINGH Vs. DDA
|
September 4, 2008 |
JAI SINGH Vs. SECRETARY LAW
|
May 22, 2008 |
JAI SINGH KANWAR Vs. UNION OF INDIA
|
April 22, 2008 |
JAI SINGH PANWAR ALIAS JAISI Vs. GAJENDRA SINGH
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May 19, 2008 |
JAIN STUDIOS LTD Vs. AMBITIOUS MARKETING
|
October 3, 2008 |
JAINSONS WESTEND Vs. TARJIT SINGH
|
November 7, 2008 |
JAINSONS WESTEND Vs. TARJIT SINGH
|
July 11, 2008 |
JAIPAL SINGH RANA Vs. SWARAJ PAL SINGH
|
February 22, 2008 |
JAIPURIA INFRACON PRIVATE LIMITED TRANSFEROR COMPANY Vs. PARKVIEW CITY LIMITED TRANSFEREE COMPANY
|
May 21, 2008 |
JALAJ KUKREJA MINOR THR FATHER AND GURARDIAN K L KUKREJA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSTY AND ANR
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December 1, 2008 |
JAMALUDDIN Vs. SHIKSHA DEVI
|
July 23, 2008 |
JAMIAT ULAMA Vs. MAULANA MAHMOOD ASAD MADNI
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August 25, 2008 |
JAMILUL QADAR Vs. JAMIA MILLIA ISLAMIA
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May 16, 2008 |
JAMINUL NISHA Vs. UNION OF INDIA
|
March 5, 2008 |
JAMMU & KASHMIR BANK LTD Vs. M/S GOLD LINE IMPEX PVT. LTD.
|
May 26, 2008 |
JAMMU & KASHMIR COOP SUPPLY & MAKT.FD Vs. UOI
|
July 22, 2008 |
JAMMU AND KASHMIR BANK LTD Vs. DIGVIJAY CEMENT
|
July 28, 2008 |
JAMNA DATWANI Vs. ANAND DATWANI
|
May 5, 2008 |
JANESH KUMAR BHADANA Vs. ELECTION COMMISSION OF INDIA
|
May 6, 2008 |
JARNAIL SINGH Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
|
May 29, 2008 |
JASBIR SINGH Vs. TARANJIT SINGH
|
August 27, 2008 |
JASBIR SINGH CHADHA Vs. U.P. FINANCIAL CORPORATION
|
July 25, 2008 |
JASBIR SOBTI Vs. SURENDER SINGH
|
July 25, 2008 |
JASPAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
April 28, 2008 |
JASPAL SINGH Vs. O P BABBAR
|
February 19, 2008 |
JASPAL SINGH BHATIA Vs. SANGEETA CHAWLA
|
July 7, 2008 |
JASVINDER SINGH Vs. H S GHAI
|
February 18, 2008 |
JASWANT SINGH (EX SAILOR) Vs. UNION OF INDIA
|
April 4, 2008 |
JATAV SUDHAR SAMITI Vs. DDA
|
July 30, 2008 |
JATINDER PAL SINGH Vs. GURPREET SINGH
|
August 13, 2008 |
JATINDER SINGH BHATIA Vs. STATE
|
August 22, 2008 |
JAWAHAR Vs. STATE GOVT OF NCT
|
July 17, 2008 |
JAWAHAR LAL NEHRU HOCKEY TOURNAMENT Vs. RADIANT SPORTS MANAGEMENT
|
March 12, 2008 |
JAWAHAR LAL NEHRU HOCKEY TOURNAMENT SOCIETY Vs. RADIANT SPORTS MANAGEMENT (P) LTD
|
November 7, 2008 |
JAWAHAR LAL NEHRU UNIVERSITY Vs. PRAKASH CHAND
|
February 18, 2008 |
JAYANTHY KRISHNAMURTHY Vs. REGISTRAR COOP SOCIETIES
|
July 7, 2008 |
JAYPEE BROTHERS MEDICAL Vs. RAMYA RAGHU
|
September 18, 2008 |
JAYPEE BROTHERS MEDICAL PUBLISHER P LTD Vs. GARG DISTRIBUTION SERVICES
|
July 7, 2008 |
JAYPEE BROTHERS MEDICAL PUBLISHERS P LTD Vs. RAMYA RAGHU
|
May 27, 2008 |
JAYSHREE KHEMKA Vs. PREMA KANODIA
|
July 31, 2008 |
JAYSHREE SHIPPING Vs. FOOD CORPORATION OF INDIA LTD
|
July 1, 2008 |
JC-750587M SUBEDAR CLK (GD) SHRI KPS DHAKA Vs. UNION OF INDIA
|
January 31, 2008 |
JEET KAUR Vs. STATE NCT OF DELHI
|
May 16, 2008 |
JEET RAM Vs. UOI
|
March 27, 2008 |
JEET SINGH Vs. NATIONAL INSURANCE CO LTD
|
March 28, 2008 |
JET AIRWAYS I LTD Vs. UNION OF INDIA
|
May 28, 2008 |
JINENDER KUMAR Vs. INDER PREET SINGH
|
September 24, 2008 |
JINESH KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
January 21, 2008 |
JISAN S/O SH RAHAT Vs. ASHOK KUMAR
|
April 3, 2008 |
JITEN BHALLA Vs. GAYATRI BAJAJ
|
September 8, 2008 |
JITEN WADHAWAN Vs. M N WADHAWAN, SUNIL MALHOTRA
|
September 30, 2008 |
JITENDER BHATIA Vs. STATE
|
September 4, 2008 |
JITENDER JHA Vs. KIRAN SHARMA
|
March 3, 2008 |
JITENDER KUMAR Vs. UNION OF INDIA
|
May 2, 2008 |
JITENDER KUMAR Vs. AIRPORT AUTHORITY OF INDIA
|
March 12, 2008 |
JITENDER MOHAN MALIK Vs. RAVI BHUSHAN MALIK
|
July 2, 2008 |
JITENDER NARULA Vs. BALJINDER SINGH
|
July 7, 2008 |
JITENDER PAL BHARDWAJ Vs. DELHI DEVELOPMENT AUTHORITY
|
August 7, 2008 |
JITENDER SHARMA Vs. STATE GOVTOF N C T OF DELHI
|
March 28, 2008 |
JITENDER SINGH Vs. YASHWANTI
|
August 1, 2008 |
JITENDER SINGH TYAGI Vs. DIRECTOR OF EDUCATION
|
September 2, 2008 |
JITENDER SINGH TYAGI Vs. DIRECTOR OF EDUCATION
|
October 3, 2008 |
JITENDRA NATH SARIN Vs. DCM FINANCIAL SERVICES LTD
|
May 15, 2008 |
JOGINDER NATH WADHWA Vs. STATE OF DELHI
|
March 20, 2008 |
JOGINDER PAL Vs. UNION OF INDIA
|
July 4, 2008 |
JOHN TINSON CO PVT LTD Vs. BANK OF INDIA
|
May 30, 2008 |
JOHNSON AND JOHNSON LTD Vs. NATIONAL PHARMACEUTICALS PRICING AUTHORITY
|
July 1, 2008 |
JOHNY LOYAL SATWANT SINGH AND OTHERS Vs. S JOGINDER SINGH LOYAL AND OTHERS
|
January 31, 2008 |
JOHRI LAL Vs. SUBE SINGH
|
February 20, 2008 |
JOINT PLANT COMMITTEE Vs. RAM
|
March 11, 2008 |
JOSEPH KUOK Vs. CBI NEW DELHI
|
November 21, 2008 |
JSRS UDYOG LIMITED Vs. INCOME-TAX OFFICER
|
December 10, 2008 |
JU G ENGINEERS P LTD Vs. NATIONAL BUILDING CONSTRUCTION CORPN LTD
|
December 11, 2008 |
JUDGE PAL KHERA Vs. CHAND RANI KHERA AND ORS
|
April 1, 2008 |
JUG MOHAN KAPOOR Vs. A K KAUSHAL
|
February 8, 2008 |
JUGAL KISHORE SHARMA Vs. STATE OF DELHI
|
January 15, 2008 |
JUGVEER Vs. MUNICIPAL CORPORATION OF DELHI
|
August 29, 2008 |
JULIANA LOISEAU Vs. BRITISH HIGH COMMISSION
|
February 28, 2008 |
JULLIEN KANOUI Vs. NARCOTICS CONTROL BUREAU
|
August 4, 2008 |
JUMMAN SHEIKH Vs. STATE
|
July 31, 2008 |
JUNG BAHADUR SINGH Vs. STATE NCT OF DELHI
|
May 1, 2008 |
JUTHAR SINGH (EX NB SUB ) Vs. UNION OF INDIA & OTHERS
|
January 22, 2008 |
JYOTI KAPOOR Vs. STATE
|
August 7, 2008 |
JYOTI SARUP MITTAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 4, 2008 |
JYOTI TRANSFORMER AND ELECTRICAL PVT Vs. KESARI OILS P LTD
|
November 26, 2008 |
K A BHARDWAJ Vs. DELHI JAL BOARD
|
November 27, 2008 |
K C PALANISWAMY Vs. INCOME TAX OFFICER
|
September 5, 2008 |
K D SHARMA Vs. B M DHAUL CHIEF ENGINEER RETD DELHI JAL BOARD
|
November 25, 2008 |
K K KAKKAR Vs. OIL AND NATURAL GAS CORPN LTD
|
February 11, 2008 |
K K MANCHANDA Vs. S D TECHNICAL SERVICES PVT LTD
|
August 22, 2008 |
K KKHOSLA Vs. STATE
|
August 14, 2008 |
K KOCHHAR Vs. UNION OF INDIA
|
September 18, 2008 |
K L CHANDNA Vs. PUNJAB NATIONAL BANK
|
February 15, 2008 |
K L KOHLI S/O LATE R K KOHLI RETIRED DISTRICT CONT Vs. SHRI PRAKASH, GENERAL MANAGER NORTHERN RAILWAY
|
November 11, 2008 |
K L MALHOTRA Vs. SUDERSHAN KUMARI
|
April 1, 2008 |
K L RAKESH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
September 26, 2008 |
K M ANEES UL HAQ Vs. STATE
|
February 26, 2008 |
K N GURUSWAMY OIL MILLS LIMITED Vs. TINNA AGRO INDUSTRIES LIMITED
|
May 27, 2008 |
K N S BINDRA ?PETITIONER Vs. UNION OF INDIA
|
May 12, 2008 |
K P G NAIR Vs. STATE
|
February 19, 2008 |
K P SINGH Vs. STATE OF DELHI
|
March 5, 2008 |
K PATTAMMA Vs. UNION OF INDIA
|
March 26, 2008 |
K R SRINIVASAN Vs. UNION OF INDIA
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August 4, 2008 |
K R SRINIVASAN Vs. UNION OF INDIA
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July 17, 2008 |
K RAJ ARORA Vs. STATE BANK OF INDIA
|
December 4, 2008 |
K S NARULA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 19, 2008 |
K S PATCHA Vs. ARUN SARNA
|
August 4, 2008 |
K V CHANDRASEKHARAN Vs. UOI
|
May 30, 2008 |
K VENKATESWARLU Vs. REGIONAL MANAGER
|
February 25, 2008 |
K. SURESH Vs. LLOYDS FINANCE LTD
|
February 7, 2008 |
K.C. BAJAJ Vs. SUDERSHAN KUMARI
|
April 11, 2008 |
K.C. CHHIBBER & CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
January 28, 2008 |
K.C. PALANISWAMY Vs. INCOME TAX OFFICER
|
September 6, 2008 |
K.L. DIWAN Vs. MOHAN MALHOTRA
|
February 29, 2008 |
K.L. HOTELS PVT. LTD. Vs. BIGJO'S ESTATE LTD.
|
January 4, 2008 |
K.N. SHUKLA Vs. B.L.A. CHIT FUND LTD
|
January 14, 2008 |
K.P. POUCHES (P) LTD. Vs. UNION OF INDIA (UOI)
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January 31, 2008 |
KAILASH APARTMENT Vs. DELUX COOP G H STY
|
July 9, 2008 |
KAILASH CHAWLA Vs. SHRI INDER SINGH
|
March 17, 2008 |
KAILASH STORE Vs. UNION OF INDIA
|
February 28, 2008 |
KAILASHPATI STEEL INDUSTRIES LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
October 22, 2008 |
KAILASHWATI Vs. BALBIR SINGH
|
January 10, 2008 |
KAISER LANDS Vs. ETHEL ROBINSON
|
September 26, 2008 |
KAISER LANDS Vs. ETHEL ROBINSON
|
August 25, 2008 |
KALAMKARI DESIGN LTD Vs. HARERAM PASWAN
|
March 17, 2008 |
KALAWATI Vs. STATE
|
September 15, 2008 |
KALI CHARAN Vs. ORIENTAL INSURANCE CO LTD
|
February 11, 2008 |
KALI CHARAN SHARMA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
March 10, 2008 |
KALPANA DAS Vs. SH AMIT SHARMA
|
April 30, 2008 |
KALPANA DAS W/O LATE SH HIMANSHU DAS AND ORS Vs. AMIT SHARMA S/O SH K K SHARMA
|
April 30, 2008 |
KALPANA SHARMA Vs. PERSONAL CARE SYSTEM
|
March 17, 2008 |
KALYAN SANSTHA SOCIAL WELFARE ORGANIZATION Vs. UNION OF INDIA
|
September 10, 2008 |
KAMAL Vs. STATE
|
August 1, 2008 |
KAMAL KISHORE KALRA Vs. STATE
|
July 2, 2008 |
KAMAL KUMAR Vs. UNION OF INDIA
|
September 22, 2008 |
KAMAL PRABHAKAR Vs. UNION OF INDIA
|
July 31, 2008 |
KAMAL SURI Vs. DY DIRECTOR ENFORCEMENT DIRECTORATE
|
January 11, 2008 |
KAMALA CONSTRUCTION COMPANY Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
April 1, 2008 |
KAMALA DEVI Vs. KUSUSM
|
July 14, 2008 |
KAMALJEET SINGH Vs. STATE OF DELHI
|
January 29, 2008 |
KAMINI Vs. STATE
|
February 14, 2008 |
KAMLA Vs. DIRECTOR OF SOCIAL WELFARE
|
April 24, 2008 |
KAMLA PRASAD SHARMA Vs. MEHRA BADARPUR SERVICE STATION
|
February 12, 2008 |
KAMLESH BABUNAL AGGRAWAL Vs. UNION OF INDIA
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May 1, 2008 |
KAMLESH RAI Vs. STATE GOVT OF NCT OF DELHI
|
November 20, 2008 |
KAMLESH RANI Vs. COMMISSIONER OF POLICE
|
May 12, 2008 |
KANAN BAKSHI Vs. ATUL BALI
|
May 16, 2008 |
KANAN BAKSHI Vs. SH. ATUL BALI
|
April 4, 2008 |
KANCHAN AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 29, 2008 |
KANCHAN PANDEY Vs. UNION OF INDIA
|
March 7, 2008 |
KANHAIYA LAL Vs. UNION OF INDIA
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March 28, 2008 |
KANHAIYA LAL GAUTAM Vs. VIMLESH
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January 7, 2008 |
KANHIYA LAL Vs. RAMESH KUMAR
|
March 7, 2008 |
KANSHI NATH RAM NATH DHARMARTH TRUST Vs. SUBHASH CHAND GUPTA
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November 10, 2008 |
KANSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
January 18, 2008 |
KANTA RANI Vs. PAWAN KUMAR MITTAL
|
February 27, 2008 |
KANTI BHAI DHAMANI Vs. ASHWANI K GOENKA
|
March 31, 2008 |
KANTI SWAROOP Vs. STATE OF DELHI
|
August 5, 2008 |
KANWAL KANT Vs. MONTGOMERY COOPERATIVE GOODS TRANSPORT SOCIETY LTD
|
November 21, 2008 |
KANWAL SINGH Vs. UOI
|
May 23, 2008 |
KANWAR BHAN Vs. STATE
|
February 18, 2008 |
KANWAR DEVI Vs. BANSI ROADWAYS
|
January 24, 2008 |
KANWAR NATWAR SINGH Vs. DIRECTOR OF ENFORCEMENT
|
March 28, 2008 |
KANWAR SINGH Vs. MCD
|
May 30, 2008 |
KAPIL KUMAR AGGARWAL Vs. STATE
|
October 31, 2008 |
KAPOOR SINGH Vs. BILU
|
April 8, 2008 |
KAPUR SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
August 29, 2008 |
KAPUR SON Vs. N C T DELHI
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March 24, 2008 |
KAPUR SON INDIA Vs. N C T DELHI
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April 24, 2008 |
KARAMVIR SINGH Vs. D.D.A
|
March 10, 2008 |
KARAN SINGH Vs. STATE NCT OF DELHI
|
November 20, 2008 |
KARTAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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September 23, 2008 |
KARUN DUBE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 10, 2008 |
KASHMILON PROCESSING INDUSTRIES Vs. UNION OF INDIA (UOI)
|
September 22, 2008 |
KASHMIRO DEVI Vs. UNION OF INDIA
|
May 19, 2008 |
KASIM Vs. CHIEF EXECUTIVE OFFICER JANTA CO OPERATIVE BANK LTD
|
May 28, 2008 |
KAUSHALYA DEVI Vs. SURESH CHAND
|
July 1, 2008 |
KAVITA KHORWAL Vs. DELHI UNIVERSITY
|
November 3, 2008 |
KAVITA PRASAD Vs. RAM ASHRAY PRASAD
|
October 1, 2008 |
KENDRIYA SARKARI SEWA SEHKARI BHUMI TATHA
GRIH NIR Vs. UNION OF INDIA
|
January 17, 2008 |
KERALA STATE CONSTRUCTION CORPORATION LTD Vs. PROJECTS & EQUIPMENT CORPORATION OF INDIA
|
April 7, 2008 |
KESHAV KUMAR Vs. STATE
|
February 25, 2008 |
KESHAV SHARES AND STOCKS LIMITED Vs. INCOME TAX OFFICER
|
July 2, 2008 |
KHALEEL AHMAD Vs. STATE
|
August 11, 2008 |
KHANIJ EXPORTS P LTD Vs. SHIP TRADE INC
|
May 12, 2008 |
KHAZAN SINGH Vs. STATE
|
May 9, 2008 |
KHAZANI DEVI Vs. UNION OF INDIA
|
February 15, 2008 |
KHEM CHAND Vs. KRIPAL SINGH
|
January 30, 2008 |
KHEM CHAND Vs. STATE OF DELHI
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July 7, 2008 |
KHEM CHAND Vs. M C D
|
October 31, 2008 |
KINGSTON COMPUTERS I.P. LTD Vs. STATE BANK OF TRAVANCORE
|
August 12, 2008 |
KIRAN DEVI Vs. UNION OF INDIA
|
April 9, 2008 |
KIRAN JOGANI Vs. GEORGE V RECORDS SARL
|
November 6, 2008 |
KIRAN KOHLI Vs. D.D.A.
|
January 30, 2008 |
KIRAN KUMARI Vs. DELHI UNIVERSITY
|
May 16, 2008 |
KIRORIMAL KASHIRAM MARKETING AND AGENCIES PRIVATE LIMITED Vs. SACHDEVA & SONS INDUSTRIES PVT. LTD
|
December 11, 2008 |
KIRORIMAL KASHIRAM MARKETING AND AGENCIES PVT LTD Vs. SHREE SITA CHAWAL UDYOG
|
May 21, 2008 |
KIRPA RAM(DECD) Vs. SURENDRA DEO GAUR
|
August 25, 2008 |
KISHAN CHAND AND SONS Vs. GOVERNMENT OF NCT OF DELHI
|
January 7, 2008 |
KISHAN CHAND SHARMA Vs. UNION OF INDIA
|
July 4, 2008 |
KISHAN CHAND TUTEJA Vs. SATBIR BHARADWAJ
|
July 15, 2008 |
KISHAN KUMAR Vs. MANAGER BUSINESWS BSES RAJDHANI POWER
|
November 7, 2008 |
KISHAN LAL Vs. SHANTI DEVI
|
August 11, 2008 |
KISHAN LAL CHHABRA Vs. ANIL ARORA
|
January 16, 2008 |
KISHAN SINGH Vs. CHANDRA PRINTERS CO P LTD
|
November 12, 2008 |
KISHNI DEVI Vs. INDIAN HYDRAULIC INDUSTRIES PVT LTD
|
February 8, 2008 |
KISHORE KUMAR Vs. NARESH KUMAR
|
July 21, 2008 |
KMECCO ENGINEERING SERVICES PVT LTD Vs. IAEC INDUSTRIES MADRAS LTD
|
April 4, 2008 |
KODAK INDIA PVT. LTD Vs. STATE
|
October 21, 2008 |
KOHINOOR FOODS LTD Vs. J K SYNTHETICS LTD
|
April 11, 2008 |
KOMPRESS INDIA PVT LTD Vs. GOVERNMENT OF NCT
|
May 16, 2008 |
KOSTUB INVESTMENTS LIMITED Vs. REINZ TALBROS LIMITED
|
January 31, 2008 |
KOTAK MAHINDRA BANK LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
March 20, 2008 |
KOTAK MAHINDRA BANK LTD Vs. A A I F R
|
April 11, 2008 |
KOTAK MAHINDRA BANK LTD Vs. PREM POWER CONSTRUCTION PVT LTD
|
February 29, 2008 |
KRIPAL SINGH Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
February 13, 2008 |
KRISHAK BHARTI Vs. UOI
|
September 17, 2008 |
KRISHAK BHARTI CO-OPERATIVE LTD Vs. UOI
|
August 17, 2008 |
KRISHAN CHANDER Vs. DELHI TRANSPORT CORPORATION
|
September 11, 2008 |
KRISHAN GUPTA Vs. HARI SHANKAR
|
February 4, 2008 |
KRISHAN KUMAR Vs. VINOD KUMAR
|
February 13, 2008 |
KRISHAN KUMAR Vs. MOHD YAHUDIN
|
July 1, 2008 |
KRISHAN KUMAR ALAG Vs. JAMBU PRASAD JAIN DECD , LR S ANAND KUMAR JAIN
|
November 27, 2008 |
KRISHAN KUMAR GUPTA Vs. SWADESH BHUSHAN GUPTA
|
August 28, 2008 |
KRISHAN LAL Vs. PARWATI DEVI
|
March 31, 2008 |
KRISHNA ADIT AGARWAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
September 26, 2008 |
KRISHNA BUS SERVICE (P) LTD Vs. SATVIR SINGH
|
March 19, 2008 |
KRISHNA CHAUDHARY Vs. PROMILA BAJAJ
|
December 5, 2008 |
KRISHNA GUPTA Vs. ASST COMMISSIONER OF INCOME TAX
|
April 7, 2008 |
KRISHNA TEWARI Vs. STATE
|
February 15, 2008 |
KRISHNA TEXPORT INDUSTRIES LTD Vs. DCM LIMITED
|
May 23, 2008 |
KULBHUSHAN SEHGAL Vs. SUNITA SEHGAL
|
April 24, 2008 |
KULBHUSHAN SETH Vs. SEEMA SETH
|
February 14, 2008 |
KULBIR SINGH Vs. NATIONAL CHEMICAL INDUSTRIES LTD
|
April 28, 2008 |
KULBIR SINGH Vs. OFFICIAL LIQUIDATOR
|
April 28, 2008 |
KULDEEP SINGH ALIAS BITTA Vs. STATE OF DELHI
|
January 17, 2008 |
KULDIP KAUR Vs. HARJINDER SINGH
|
July 1, 2008 |
KULDIP SINGH DUTTA Vs. UNION OF INDIA
|
July 8, 2008 |
KULVINDER SINGH Vs. STATE BANK OF INDIA
|
December 19, 2008 |
KULWANT SINGH Vs. ORIENTAL INSURANCE CO
|
August 4, 2008 |
KULWANT SINGH Vs. NARCOTICS CONTROL BUREAU
|
January 18, 2008 |
KUM KUM MITTAL Vs. SHRI SANDEEP MITTAL
|
January 23, 2008 |
KUMARI SHINAY GUPTA Vs. MOHD KALEEM
|
July 14, 2008 |
KUNJ BEHARI Vs. K D CHURIWALA
|
January 11, 2008 |
KURUP ENGINEERING CO PVT LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
June 6, 2008 |
KURUP ENGINEERING CO. PVT. LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
May 6, 2008 |
KUSHAL KUMAR Vs. C B I
|
November 7, 2008 |
KUSHAL METAL AND PAINT INDUSTRIES Vs. SUSHIL KUMAR TYAGI
|
September 5, 2008 |
KUSUM NEHRA Vs. B R AMBEDKAR COLLEGE
|
August 8, 2008 |
KUSUM SANDHU Vs. VED PRAKASH NARANG
|
July 31, 2008 |
L D NAYAR Vs. PUNJAB NATIONAL BANK
|
May 19, 2008 |
L G ELECTRONICS INDIA LTD Vs. COMMISSIONER OF TRADE AND TAXES
|
May 23, 2008 |
L K BEHL Vs. I D P L EMPLOYEES CO-OPERATIVE GROUP HOUSING SOCIETY LTD
|
May 14, 2008 |
L N K GURDEV SINGH Vs. UNION OF INDIA
|
February 1, 2008 |
L S MONGA Vs. D D A
|
November 21, 2008 |
L T OVERSEAS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2008 |
L.P. HOSPITALITY (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 10, 2008 |
LAHORI MAL ANUP KUMAR Vs. UNION OF INDIA
|
April 24, 2008 |
LAJPAT RAI KHANNA Vs. NCT OF DELHI
|
February 13, 2008 |
LAKHAN LAL Vs. INDIAN ROADS CONGRESS
|
February 15, 2008 |
LAKSHMAN C SAHA Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
February 12, 2008 |
LAKSHMAN EXPORTS PRIVATE LTD Vs. PHOENIX CONTACT INDIA PVT LTD
|
January 31, 2008 |
LAKSHMI NARAYAN KUMARI Vs. JAGDISH KUMAR AHUJA
|
July 14, 2008 |
LALIT BANSAL Vs. THRU COMMISSIONER OF POLICE
|
March 3, 2008 |
LALIT KUMAR Vs. N D M C
|
May 15, 2008 |
LALIT KUMAR SETH Vs. S R SETH
|
April 7, 2008 |
LALIT MOHAN BHAKHRY Vs. SUIKHSHNA BHAKHRY
|
April 2, 2008 |
LALITA YADAV Vs. RAM BILAS
|
July 1, 2008 |
LAPINUS ROCKWOOL PVT LTD Vs. M R F LIMITED
|
January 11, 2008 |
LARSEN AND TOUBRO Vs. PURI CONSTRUCTION LIMITED
|
November 26, 2008 |
LARSEN AND TOUBRO LIMITED Vs. LACHMI NARAIN TRADES
|
February 8, 2008 |
LATA VERMA Vs. JAYANT VERMA
|
October 20, 2008 |
LAXMI DEVI Vs. BALDEV SINGH
|
July 3, 2008 |
LAXMIKANT YADAV Vs. MANAGER
|
March 20, 2008 |
LEELA HOTELS LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
|
November 19, 2008 |
LEO PURI Vs. CONSOLIDATION OFFICER
|
September 3, 2008 |
LI AND FUNG INDIA P LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
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April 2, 2008 |
LIC HOUSING FINANCE LTD Vs. PEARL DEVELOPERS P LTD
|
November 20, 2008 |
LIC HOUSING FINANCE LTD Vs. PERAL DEVELOPERS P LTD
|
December 20, 2008 |
LIEUTENANT COLONEL BADRI DATT Vs. UNION OF INDIA
|
September 9, 2008 |
LIEUTENANT GENERAL S M CHADHA Vs. UNION OF INDIA
|
November 4, 2008 |
LILAWANTI Vs. SUMITRA DEVI
|
May 28, 2008 |
LILLY ICOS LLC AND ANR. Vs. SCILLA BIOTECHNOLOGIES PVT. LTD. AND ANR.
|
December 11, 2008 |
LINTAS INVESTMENT AND TRADING COMPANY LIMITED Vs. ISABELLE TRADERS LIMITED
|
May 30, 2008 |
LIVING MEDIA INDIA LTD Vs. CHIEF POST MASTER GENERAL
|
May 15, 2008 |
LIYAKAT HUSSAIN Vs. STATE
|
October 17, 2008 |
LIZARD LOUNGE Vs. STATE OF NCT OF DELHI
|
February 27, 2008 |
LML LTD Vs. GROVER LEASING LTD
|
January 9, 2008 |
LOHIA DEVELOPERS (INDIA) P LTD Vs. UNION OF INDIA
|
August 8, 2008 |
LOREAL Vs. SIMMI
|
March 3, 2008 |
LT COL SURESH CHAND Vs. UNION OF INDIA
|
July 24, 2008 |
LT GOVERNOR OF DELHI Vs. NARAIN SINGH
|
July 4, 2008 |
LUXMI DEVI Vs. NEERAJ KUMAR
|
March 28, 2008 |
M ABDUL HAQUE Vs. BIRLA YAMAHA LIMITED
|
November 3, 2008 |
M C D Vs. RAJ KISHORE TIWARI
|
August 4, 2008 |
M C D Vs. ASHOK KUMAR
|
April 1, 2008 |
M C D Vs. RAMEY
|
August 18, 2008 |
M C D Vs. ISHWAR SINGH
|
August 14, 2008 |
M C D Vs. KAMLESH
|
July 21, 2008 |
M C D Vs. PARVATI DEVI
|
September 4, 2008 |
M C SHARMA Vs. UNION OF INDIA
|
July 4, 2008 |
M K KHAR Vs. DELHI TRANSPORT CORPORATION
|
July 23, 2008 |
M K RAZDAN Vs. STATE
|
May 12, 2008 |
M K RAZDAN Vs. STATE OF DELHI
|
March 3, 2008 |
M K SAJEEV Vs. UNION OF INDIA
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July 21, 2008 |
M KSHARMA Vs. UNION OF INDIA
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August 6, 2008 |
M L MALHOTRA Vs. UNION OF INDIA
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April 24, 2008 |
M MURLIMOHAN Vs. STATE OF NCT OF DELHI
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July 7, 2008 |
M N ABBASI Vs. M L GUPTA
|
April 28, 2008 |
M N SHARMA Vs. GOVERNMENT OF NCT OF DELHI
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August 29, 2008 |
M P VERMA Vs. UNION OF INDIA
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October 22, 2008 |
M P YADAV Vs. NCT OF DELHI
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May 30, 2008 |
M R BHAKSHI Vs. FINTRA SYSTEMS LTD
|
March 26, 2008 |
M R KRISHNAMURTHI Vs. CHANDAN RAMAMURTHI
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July 3, 2008 |
M R SAHNI Vs. DORIS RANDHAWA
|
February 25, 2008 |
M R TOBACCO P LTD Vs. UNION OF INDIA
|
March 4, 2008 |
M S DEWAN Vs. UOI
|
April 11, 2008 |
M S SHOES EAST LTD Vs. R K SINGH
|
July 1, 2008 |
M.L. KALRA Vs. UNION OF INDIA (UOI) AND ANR.
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November 28, 2008 |
M.S. PATWAL Vs. SCHOOL OF PLANNING AND ARCH
|
July 23, 2008 |
M/S AUTOMATION TECHNOLOGIES (I) P.LTD. Vs. UNITECH LTD
|
March 5, 2008 |
M/S CAPITAL CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI AND ANOTHER
|
February 15, 2008 |
M/S. FAIRE BROTHERS (EXPORT IMPORT) PVT. LTD. AND ANR. Vs. M/S. NAGPUR TEXTILES AND ORS.
|
April 8, 2008 |
M/S. MAKAN GOLD OVERSEAS PVT. LTD. Vs. KAPIL VOHRA, INTLLIGENCE OFFICER
|
March 14, 2008 |
M/S. RAVI INDUSTRIES Vs. UNION OF INDIA
|
September 18, 2008 |
MAAN SINGH Vs. STATE OF NCT OF DELHI
|
August 8, 2008 |
MACLEODS PHARMACEUTICALS Vs. ZANEKA PHARM
|
April 21, 2008 |
MADAN BAHADUR Vs. GOVT OF N C T OF DELHI
|
July 10, 2008 |
MADAN GARG Vs. STATE OF DELHI
|
July 31, 2008 |
MADAN GOPAL GOEL Vs. VIPIN KUMAR
|
March 28, 2008 |
MADAN GOPAL SINGH Vs. SWARN LATA ABROL
|
February 12, 2008 |
MADAN LAL Vs. UNION OF INDIA
|
April 28, 2008 |
MADAN LAL Vs. VIJAY RANI
|
October 24, 2008 |
MADAN LAL ARORA Vs. GNCT OF DELHI
|
February 1, 2008 |
MADAN LAL ARORA Vs. GOVT. OF NCT OF DELHI
|
November 25, 2008 |
MADAN LAL BANSAL Vs. ROSHAN LAL SINGLA
|
August 5, 2008 |
MADAN LAL KAPOOR Vs. RAJIV THAPAR
|
May 8, 2008 |
MADAN LAL NAYAK Vs. DELHI DEVELOPMENT AUTHORITY
|
March 19, 2008 |
MADAN LAL SHARMA Vs. SIR CHOTTU RAM EDUCATIONAL
|
May 30, 2008 |
MADHU GARG Vs. STATE
|
July 31, 2008 |
MADHU GUPTA Vs. SHYAM TELECOM LTD
|
September 17, 2008 |
MADHU JAIN Vs. BSES YAMUNA POWER LIMITED
|
March 28, 2008 |
MADHU SHARMA Vs. STATE OF DELHI
|
May 7, 2008 |
MADHUP VASHISHT Vs. STATE
|
December 15, 2008 |
MADHUR BALA Vs. STATE OF DELHI
|
April 23, 2008 |
MADHURI SONDHI Vs. RAVINDER NATH SONDHI
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May 19, 2008 |
MADRAS PETROCHEM LTD. Vs. B.I.F.R.
|
July 24, 2008 |
MADU SINGH Vs. UNION OF INDIA
|
April 11, 2008 |
MAGMA LEASING LIMITED Vs. HCL INFOSYSTEMS LIMITED
|
March 4, 2008 |
MAGNUM POWER GENERATION LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 23, 2008 |
MAGOTTEAUX INDUSTRIES PVT. LTD Vs. AIA ENGINEERING LTD
|
November 14, 2008 |
MAHA SINGH Vs. UNION OF INDIA
|
May 13, 2008 |
MAHABIR INDUSTRIES Vs. UNION OF INDIA
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September 11, 2008 |
MAHABIR SINGH Vs. N C T OF DELHI
|
May 28, 2008 |
MAHABIR TIN WORKS Vs. SHEEL SEED FARM (REGD.), SONAWAR BAGH
|
November 11, 2008 |
MAHALAXMI SYNPACKS PRIVATE LIMITED Vs. MAHALAXMI POLYPACK PRIVATE LIMITED
|
May 23, 2008 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. NARESH AHLAWAT
|
November 18, 2008 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. SHAKUNTLA REKHI
|
August 27, 2008 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. SAIFUDDIN
|
February 15, 2008 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. UNIBROS
|
December 17, 2008 |
MAHARAJI EDUCATIONAL TRUST Vs. HOUSING AND URBAN DEV CORPORATION LTD
|
May 30, 2008 |
MAHARANI Vs. SUMER SINGH
|
March 28, 2008 |
MAHAVEER C SINGHVI Vs. UNION OF INDIA & ORS
|
August 29, 2008 |
MAHENDER KUMAR Vs. RAVI SHANKAR
|
March 10, 2008 |
MAHENDER LAMBA Vs. B.S.E.S. YAMUNA POWER LTD
|
January 30, 2008 |
MAHENDER SINGH Vs. UNION OF INDIA
|
May 12, 2008 |
MAHENDER SINGH Vs. STATE
|
February 6, 2008 |
MAHENDER SINGH Vs. HIGH COURT OF DELHI
|
January 11, 2008 |
MAHENDER SINGH Vs. M C D
|
August 26, 2008 |
MAHENDER SINGH Vs. STATE
|
September 11, 2008 |
MAHENDRA PRASAD Vs. MUNICIPAL CORPORATION OF DELHI
|
July 16, 2008 |
MAHESH AHUJA Vs. SAVITRI MALHOTRA
|
November 6, 2008 |
MAHESH BHATT Vs. KASTURI
|
February 7, 2008 |
MAHESH CHAND Vs. GODREJ SARA LEE LTD
|
November 20, 2008 |
MAHESH CHANDRA Vs. STATE NCT OF DELHI
|
July 23, 2008 |
MAHESH KUMAR Vs. UNION OF INDIA
|
May 30, 2008 |
MAHESH KUMAR GUPTA & ORS. Vs. SURESH CHANDER GUPTA & ORS.
|
October 20, 2008 |
MAHESH KUMAR WADHWA Vs. BIMAL LUTHRA
|
December 11, 2008 |
MAHILAL Vs. STATE NCT OF DELHI
|
December 16, 2008 |
MAHINDER SINGH Vs. RANJIT KAUR
|
May 7, 2008 |
MAHLE FILTER SYSTEMS [INDIA] PVT LTD Vs. PUROLATOR INDIA LIMITED
|
May 27, 2008 |
MAHTAB SINGH Vs. G P SINGH
|
January 21, 2008 |
MAI CHAND Vs. MCD
|
May 13, 2008 |
MAIDEN PHARMACEUTICALS LTD Vs. WOCKHARDT LTD
|
July 11, 2008 |
MAJENDERAN LANGESWARAN Vs. STATE
|
July 25, 2008 |
MAJOR BAHADUR SINGH Vs. UNION OF INDIA
|
May 2, 2008 |
MAJOR GAURAV BHANDARI Vs. UNION OF INDIA
|
September 3, 2008 |
MAJOR GENERAL RAKESH KUMAR LOOMBA Vs. UNION OF INDIA
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June 2, 2008 |
MAJOR KULDEEP SINGH JARG Vs. BAX GLOBAL INDIA LTD
|
February 12, 2008 |
MAJOR MANJEET SINGH AHLUWALIA Vs. UNION OF INDIA
|
September 18, 2008 |
MAJOR SURESH RANA Vs. UNION OF INDIA
|
May 29, 2008 |
MALA DEVI Vs. GOVIND RAM
|
September 1, 2008 |
MALARVIZHI ELANGOVAN Vs. DIRECTOR OF ESTATES
|
November 25, 2008 |
MALHOTRA CARD MANUFACTURERS Vs. ASHTBHUJ OCEAN MOVERS
|
August 7, 2008 |
MALIK BHUPINDER SINGH Vs. RAJ GUPTA
|
April 28, 2008 |
MALKIAT SINGH Vs. UNION OF INDIA
|
July 24, 2008 |
MAMAN CHAN Vs. STATE
|
May 30, 2008 |
MAMAN CHAND AND ANOTHER Vs. DEPUTY LABOUR COMMISSIONER AND ANOTHER
|
January 29, 2008 |
MAMTA Vs. STATE
|
April 2, 2008 |
MAMTA Vs. UNION OF INDIA
|
February 13, 2008 |
MAN INDUSTRIES INDIA LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
September 24, 2008 |
MANAGEMENT OF A R CHADHA AND CO INDIA PVT LTD Vs. WORKMAN BALDEV SINGH
|
February 27, 2008 |
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR
|
March 24, 2008 |
MANAGEMENT OF M/S. CHIEF ENGINEER, PWD, ZONE-II Vs. ITS WORKMEN THROUGH CPWD MAZDOOR UNION
|
December 2, 2008 |
MANAGEMENT OF STATE BANK OF HYDERABAD Vs. ROSHAN LAL
|
February 25, 2008 |
MANAGEMENT OF WATER SUPPLY AND SEWERAGE DISPOSAL U Vs. PRESIDING OFFICER
|
March 10, 2008 |
MANASVINI M YOGI Vs. CHAIRMAN GOVT BODY I P COLLEGE
|
May 20, 2008 |
MANASVINI M YOGI Vs. CHAIRMAN GOVERNING BODY I P COLLEGE
|
November 3, 2008 |
MANAV RAKSHAK Vs. CIVCON ENGINEERING AND CONTRACTING CO INDIA PVT LTD
|
February 1, 2008 |
MANDEEP MALIK Vs. S S P BHIWANI
|
July 10, 2008 |
MANEESH PIPES PVT LTD Vs. SUBHASH PROJECTS AND MARKETING LTD
|
April 30, 2008 |
MANGAL SAIN MITTAL Vs. PPA IMPEX LIMITED
|
November 19, 2008 |
MANGE RAM Vs. UNION OF INDIA
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September 9, 2008 |
MANGI LAL MEENA Vs. GOVERNOR DELHI
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September 10, 2008 |
MANGU RAM Vs. H L SRIVASTAVA
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August 22, 2008 |
MANI SHANDLY Vs. STATE
|
April 11, 2008 |
MANISH Vs. STATE OF NCT DELHI
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September 8, 2008 |
MANISH DABAS; VARUN JAIN; NAMAN RASTOGI; PRANJAL VASHISTH; MANENDERA SINGH RANA; MOHIT BANKA; ANKIT SEHGAL; KARAN JAIN; DEEPAK KHANDUJA; RACHIT GUPTA; PRASHANT VATS Vs. UNIVERSITY OF DELHI
|
July 4, 2008 |
MANISH KANT AGGARWAL Vs. NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION OF INDIA LTD
|
December 20, 2008 |
MANISH SETHI Vs. UNION OF INDIA
|
September 5, 2008 |
MANISH SHARMA Vs. GOVT OF NCT OF DELHI
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September 15, 2008 |
MANISH SOOD Vs. VANDANA BHARDWAJ
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August 7, 2008 |
MANISHA YADAV Vs. UNIVERSITY OF DELHI
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September 10, 2008 |
MANJEET SINGH Vs. STATE OF N C T OF DELHI
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July 25, 2008 |
MANJIT KAUR Vs. DURGA BUILDERS PRIVATE LIMITED
|
October 3, 2008 |
MANJU Vs. STATE
|
August 4, 2008 |
MANJU Vs. GOMTI
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September 18, 2008 |
MANJU RANI Vs. INDERJEET SINGH
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May 12, 2008 |
MANJU SAXENA Vs. NAINA LAL KIDWAI
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November 6, 2008 |
MANJU VATSA Vs. DIRECTOR AIIIMS
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August 28, 2008 |
MANMOHAN SINGH CHAWLA Vs. RAJESH BERRY
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November 3, 2008 |
MANMOHAN SINGH CHAWLA Vs. RAJESH BERRY
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March 20, 2008 |
MANMOHAN TANEJA Vs. UNION OF INDIA
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August 13, 2008 |
MANOHAR SINGH Vs. N T P C
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January 11, 2008 |
MANOJ ALIAS MANOJ KUMAR SHARMA Vs. STATE OF NCT OF DELHI
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May 1, 2008 |
MANOJ GODHA Vs. SUBHASH BARJATIYA
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September 22, 2008 |
MANOJ KAPOOR Vs. STATE OF NCT
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August 14, 2008 |
MANOJ KUMAR Vs. STATE OF DELHI
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September 1, 2008 |
MANOJ KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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May 19, 2008 |
MANOJ PANWAR Vs. GOVT OF NCT OF DELHI
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February 1, 2008 |
MANOJ SINGH Vs. STATE OF DELHI
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April 7, 2008 |
MANOJ SINGHANIA Vs. UNION OF INDIA
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May 27, 2008 |
MANSOOR MUMTAZ Vs. SAUDI ARABIAN AIRLINES CORPORATION
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August 8, 2008 |
MANTI DEVI Vs. SATNAM SINGH
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July 1, 2008 |
MAQBOOL FIDA HUSAIN Vs. RAJKUMAR PANDEY
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May 8, 2008 |
MAQSOOD YUSUF MERCHANT Vs. UOI THRU THE SECRETARY
|
May 19, 2008 |
MARC ENTERPRISES PVT. LTD. Vs. FIVE STAR ELECTRICALS
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March 4, 2008 |
MARK AIR SERVICES PVT LTD Vs. COL H L KAPOOR
|
August 6, 2008 |
MARRIAMMA JOSEPH Vs. S VINAY TIWARI
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May 20, 2008 |
MARWAHA CONSTRUCTION COMPANY Vs. AIRPORT AUTHORITY OF INDIA
|
March 10, 2008 |
MASTER ABHISHEK MEHAR Vs. DIF COMMERCIAL DEVELOPERS LTD
|
September 10, 2008 |
MASTER ANIL KUMAR Vs. RAM KISHAN
|
May 30, 2008 |
MASTER CHIRANJIV SINGH Vs. S HARINDER SINGH
|
February 29, 2008 |
MASTER TANISH SUBRAMANIAM Vs. HEWLETT PACKARD INDIA LTD
|
April 1, 2008 |
MASYC PROJECTS PRIVATE LTD Vs. RAJIV RAI SACHDEV
|
September 18, 2008 |
MATA SUNDRI COLLEGE FOR WOMEN Vs. SH VIJAY PAL
|
February 12, 2008 |
MATTEL Vs. JAYANT AGARWALLA
|
September 17, 2008 |
MAVA VYAPAR SANGH Vs. LIEUTENANT GOVERNOR OF DELHI
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October 21, 2008 |
MAX CORONA ENGGS AND CONSULTANTS (P) LTD Vs. MUKUND ENGINEERS LTD
|
July 14, 2008 |
MAYA DEVI Vs. VASDEV GUPTA
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July 21, 2008 |
MAYUR COIRS P LTD Vs. DEVELOPMENT CREDIT BANK LTD
|
April 11, 2008 |
MAYUR RECREATIONAL DEV. SERVICES LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 24, 2008 |
MCD Vs. MITHILESH
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February 7, 2008 |
MCD Vs. ASAF ALI ROAD TYPIST WELFARE ASSOCIATION
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January 21, 2008 |
MCD Vs. DALJIT SINGH BHATIA
|
October 15, 2008 |
MCD Vs. SACHDEVA PROMOTERS AND PROBE
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September 30, 2008 |
MCD Vs. DELHI BRASS AND METAL WORKS PVT. LTD.
|
January 14, 2008 |
MD RIZWAN Vs. STATE
|
November 10, 2008 |
MEDISPHERE MARKETING LTD Vs. INSPECTOR CUSTOMS PREVENTIVE
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January 24, 2008 |
MEDISPHERE MARKETING P LTD Vs. MEDI TRADE MEDICAL TRADING
|
January 28, 2008 |
MEENA CHAUDHARY SHARMA Vs. CBI
|
August 13, 2008 |
MEENA DEVI Vs. ASHOK KUMAR
|
May 29, 2008 |
MEENA KUMARI Vs. STATE
|
May 22, 2008 |
MEENAKSHI EQUIPMENTS PVT. LTD Vs. ASIL INDUSTRIES PVT. LTD
|
January 15, 2008 |
MEENAKSHI GUPTA Vs. NAVEEN MAHAJAN
|
March 26, 2008 |
MEENAKSHI RAI BHATIA Vs. ERNET INDIA
|
March 11, 2008 |
MEENAKSHI RAWAL Vs. STATE
|
April 30, 2008 |
MEERA KAPOOR Vs. STATE OF DELHI
|
March 12, 2008 |
MEERA MISHRA Vs. MAHI PAL JAIN
|
August 22, 2008 |
MEERA SHAMSHER SINGH Vs. SUDHIR SIVASHANKER
|
February 13, 2008 |
MEGHA AGGARWAL Vs. UNIVERSITY OF DELHI
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July 29, 2008 |
MEGHAVATI Vs. RAJA RAM YADAV
|
July 28, 2008 |
MEHAK SINGH Vs. SATENDER KUMAR @ SATTEY
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July 1, 2008 |
MEHAR CHAND Vs. UNION OF INDIA
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September 4, 2008 |
MEHAR DIN Vs. MUNICIPAL CORPORATION OF DELHI
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July 8, 2008 |
MEHTAB SINGH Vs. STATE
|
April 1, 2008 |
MGMT OF GREENFIELDS PUBLIC SCHOOL Vs. GOVT OF NCT OF DELHI
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July 1, 2008 |
MICOLUBE INDIA LIMITED Vs. MAGGON AUTO CENTRE
|
April 4, 2008 |
MICOLUBE INDIA LTD Vs. MAGGON AUTO CENTRE
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February 7, 2008 |
MICROSOFT CORPORATION Vs. KRISHAN KUMAR GUPTA
|
March 31, 2008 |
MICROSOFT CORPORATION Vs. MITESH JAIN
|
March 17, 2008 |
MICROSOFT CORPORATION Vs. FAIZAL A
|
March 17, 2008 |
MICROSOFT CORPORATION Vs. H SHARMA
|
March 28, 2008 |
MICROSOFT CORPORATION Vs. B S BHATI
|
March 28, 2008 |
MIKUNI CORPORATION Vs. UCAL FUEL SYSTEMS LIMITED
|
January 30, 2008 |
MIR MUSHTAQ Vs. ASHOK KUMAR TALWAR
|
September 25, 2008 |
MIRAHUL ENTERPRISES Vs. VIJAYA SRIVASTAVA
|
July 14, 2008 |
MISRO DEVI Vs. NEW INDIA ASSURANCE CO LTD
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July 1, 2008 |
MITHLESH Vs. SUSHIL KUMAR
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July 1, 2008 |
MITTAL HARDWARE STORE Vs. GOVERNMENT OF NCT OF DELHI
|
March 3, 2008 |
MITTAL PROCESSORS P LTD Vs. MCD
|
May 19, 2008 |
MITTAR SAIN JAIN Vs. UNION OF INDIA
|
September 9, 2008 |
MMTC LIMITED Vs. J K SYNTHETICS LIMITED
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January 24, 2008 |
MOBINA BEGUM Vs. NAWAB ALI
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January 22, 2008 |
MODEL FOOTWEARS PVT LTD Vs. MUKESH BHATIA
|
January 24, 2008 |
MODEL PRESS PVT LTD Vs. MOHD SAIED
|
November 19, 2008 |
MODERN FOOD INDUSTRIES Vs. PAPER MATE PRIVATE LTD
|
July 4, 2008 |
MOHAN & COMPANY Vs. PEC LIMITED
|
April 7, 2008 |
MOHAN CONSTRUCTION Vs. UOI
|
August 29, 2008 |
MOHAN LAL AHUJA Vs. TARUN CHANDRA
|
November 28, 2008 |
MOHAN LAL KAPOOR Vs. JAWAHAR LAL KAPOOR
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August 8, 2008 |
MOHAN MACHINES LIMITED Vs. UNION OF INDIA
|
January 7, 2008 |
MOHARI DEVI Vs. RAJENDER PAL
|
March 28, 2008 |
MOHD ALI SHAH Vs. FINANCIAL COMMISSIONER
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July 3, 2008 |
MOHD AZIZ ALIAS BALLAN Vs. MOHD IQBAL
|
November 25, 2008 |
MOHD CHHOTEY Vs. SAFI AHMED
|
July 1, 2008 |
MOHD FIROZ Vs. MOHD SHAKEEL
|
August 4, 2008 |
MOHD IQBAL Vs. UOI
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February 28, 2008 |
MOHD KAYUM Vs. STATE OF DELHI
|
March 28, 2008 |
MOHD NIHAL Vs. STATE
|
July 8, 2008 |
MOHD RAFIQ Vs. MOHD NASEEM
|
November 6, 2008 |
MOHD SAEED QURESHI Vs. SHAHABUDDIN
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August 8, 2008 |
MOHD SHAMIM SIDDIQUI Vs. GURUDAYAL WADHWA
|
December 19, 2008 |
MOHD SHIRAJ Vs. STATE
|
August 13, 2008 |
MOHD TAHIR Vs. MOHD SHAKIR
|
July 8, 2008 |
MOHD YAMIN Vs. STATE
|
July 28, 2008 |
MOHD YUSAF Vs. A S KHANNA
|
March 19, 2008 |
MOHD. SULEMAN Vs. NORTHERN STEEL AND GENERAL MILLS (P) LTD.
|
March 17, 2008 |
MOHD. USMAN Vs. SIRAJ AHMED
|
November 17, 2008 |
MOHINDER GUPTA Vs. SUBHASH MITTAL
|
September 10, 2008 |
MOHINDER KAUR CHHATWAL Vs. SARDAR SARWAN SINGH BANDA
|
October 23, 2008 |
MOHINDER SINGH Vs. KARTAR SINGH
|
November 24, 2008 |
MOHINI DEVI Vs. KIRAN DEVI
|
April 29, 2008 |
MOHINI M ASSOMULL Vs. UNION OF INDIA
|
February 6, 2008 |
MOHIT SHARMA Vs. B S N L
|
May 14, 2008 |
MOHTA BEARINGS LIMITED Vs. TRISHIV INVESTMENTS PVT LTD
|
May 27, 2008 |
MOJJ ENGINEERING SYSTEMS LTD Vs. A B SUGARS LTD
|
September 29, 2008 |
MONIKA MURMU Vs. VICE CHANCELLOR
|
August 12, 2008 |
MONIKA THAKUR Vs. GAGAN KAMBOJ
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January 18, 2008 |
MONTBLANC SIMPLO-GMBH Vs. NEW DELHI STATIONERY MART
|
May 19, 2008 |
MOORTI DEVI Vs. PAWAN KUMAR
|
July 1, 2008 |
MOREPEN LABORATORIES LTD Vs. MORGAN SECURITIES AND CREDITS PVT LTD
|
August 14, 2008 |
MOSER BAER INDIA LTD Vs. KONINKLJKE PHILIPS ELECTRONICS NV
|
April 22, 2008 |
MOSER BAER INDIA LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 19, 2008 |
MOSERBAER INDIA LIMITED Vs. MOVIE LAND
|
February 21, 2008 |
MOTHER GARJIYA EDUCATIONAL AND CULTURAL SOCIETY Vs. UNION OF INDIA
|
August 27, 2008 |
MOTOR AND GENERAL FINANCE LIMITED Vs. HARI KISHAN GUPTA
|
August 14, 2008 |
MOUNTAIN MIST AGRO INDIA PVT LTD Vs. S SUBRAMANIYAM
|
January 14, 2008 |
MR. N.N.S. RANA, EX CHIEF PERSONNEL OFFICER, NORTH CENTRAL RAILWAY Vs. THE SECRETARY, RAILWAY BOARD,
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December 4, 2008 |
MRIGENDRA JALAN Vs. STATE
|
September 19, 2008 |
MSPL LTD Vs. UNION OF INDIA
|
July 1, 2008 |
MTNL SENIOR EXECUTIVE ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR
|
May 26, 2008 |
MUKAND LAL Vs. STATE OF DELHI
|
September 22, 2008 |
MUKESH Vs. STATE
|
August 1, 2008 |
MUKESH Vs. BHARAT SINGH
|
February 18, 2008 |
MUKESH ARORA Vs. DEPUTY COMMISSIONER OF POLICE
|
January 3, 2008 |
MUKESH KUMAR Vs. UNION OF INDIA
|
April 1, 2008 |
MUKESH KUMAR Vs. STATE
|
October 31, 2008 |
MUKESH KUMAR DECD. THR. LRS AND ANR. Vs. SAINI COOPERATIVE THRIFT AND CREDIT SOCIETY LTD.
|
December 3, 2008 |
MUKESH KUMAR GUPTA Vs. SMT PRABHA VAITHIYANATHAN
|
May 26, 2008 |
MUKESH SAINI Vs. STATE GOVT. OF N.C.T. OF DELHI
|
February 4, 2008 |
MUKLESH Vs. STATE OF DELHI
|
May 2, 2008 |
MUKTESH SAWHEY Vs. DTC
|
May 9, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHAND AGGARWAL
|
May 15, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. DEEPAK JAIN
|
April 1, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. S P GOEL
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. GULAB CHAND
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH CHANDER JAIN
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. VIRENDER KUMAR ANAND
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. SAHIB SINGH
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. JAGMAL
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. SUNDRA
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWATI
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RAGHUBIR
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. BHARTEY
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RACH PAL SINGH
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. CHET RAM
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. UMED SINGH BISHT
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. HAR LAL
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RATI RAM
|
February 1, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. GUPTA BROTHERS
|
August 21, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RATI RAM
|
September 2, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. G D BUILDERS
|
May 30, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. N K GUPTA
|
July 2, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. D. PAL AND COMPANY
|
January 23, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. PRAKASH
|
January 31, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. CONCRETE INDIA LTD
|
April 7, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. PARTAP SINGH
|
September 19, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. THANDAPANI
|
September 22, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RAMJI LAL
|
September 3, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. P P MALHOTRA
|
August 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. HIRA LAL
|
August 19, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. HUKUM CHAND
|
August 19, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. NARENDER KUMAR AGGARWAL
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October 22, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. RATI RAM
|
February 29, 2008 |
MUNICIPAL CORPORATION OF DELHI Vs. JAGDISH KUMAR
|
October 17, 2008 |
MUNISH CHANDER Vs. PEARL ELECTRICAL WIRES P LTD
|
August 11, 2008 |
MUNISH JAIN Vs. STATE OF DELHI
|
January 21, 2008 |
MUNISH TYAGI Vs. STATE OF NCT OF DELHI
|
August 29, 2008 |
MUNNI DEVI & ORS Vs. KALI CHARAN & ORS
|
May 21, 2008 |
MUNNI DEVI AND OTHERS Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
May 26, 2008 |
MUNSI RAM Vs. DDA
|
May 26, 2008 |
MURUGAN TEXTILES Vs. A RAJAGOPALAN
|
August 14, 2008 |
MUSTAMAND ALI KHAN ALIAS M A KHAN Vs. SURJIT BHATIA
|
August 4, 2008 |
N BLOCK WELFARE ASSN REGD Vs. DMRC
|
May 30, 2008 |
N C CABLE INDUSTRIES PRIVATE LIMITED Vs. N C CABLES LIMITED
|
May 27, 2008 |
N C MITTAL Vs. MINISTRY OF URBAN DEVELOPMENT
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February 29, 2008 |
N CHIRAG TRAVELS P LTD Vs. ASHWANI KUMAR
|
September 1, 2008 |
N D M C Vs. MOHD YUSUF
|
February 5, 2008 |
N D M C Vs. SECY (LABOUR) NCT OF DELHI
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September 22, 2008 |
N D QURESHI Vs. UNION OF INDIA & ORS
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March 27, 2008 |
N D QURESHI Vs. UNION OF INDIA
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May 27, 2008 |
N G DESAI Vs. GOVT OF NCT OF DELHI
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July 3, 2008 |
N K BINDRA Vs. UNION OF INDIA
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July 4, 2008 |
N K RAJGARHIA Vs. ORISSA SPINNING MILLS LTD
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April 25, 2008 |
N K TOMAR Vs. VIRAJ IMPEX LTD
|
August 22, 2008 |
N P KAUSHIK Vs. SUMAN KAUSHIK
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March 18, 2008 |
N S BHATNAGAR Vs. INDIA TOURISM DEVELOPMENT CORPORATION
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April 28, 2008 |
N.D.R. ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
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March 20, 2008 |
N.G. SHETH Vs. C.B.I.
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July 11, 2008 |
N.K. SENGUPTA Vs. STATE OF NCT DELHI
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November 6, 2008 |
N.K. SUNIL Vs. UNION OF INDIA
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October 1, 2008 |
N.R. DONGRE Vs. L.R.M. SECURITIES LTD.
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July 7, 2008 |
N.T.P.C. (GENERAL MANAGER) AND ANR. Vs. LT. COL. A.P. SINGH (RETD.) AND ANR.
|
December 15, 2008 |
NAEEMA BI Vs. MOHD SHAREEF
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October 3, 2008 |
NAGENDRA KUMAR Vs. SUBE SINGH
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July 30, 2008 |
NAHAR SINGH Vs. UNION OF INDIA
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January 18, 2008 |
NAIB SUBEDAR BRIJESH KUMAR SHARMA Vs. UNION OF INDIA
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January 14, 2008 |
NAIB SUBEDAR MAJOR SINGH Vs. UNION OF INDIA
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August 14, 2008 |
NAIB SUBEDAR MANJEET SINGH Vs. UOI
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September 5, 2008 |
NAIK SUBHASH CHANDER Vs. UNION OF INDIA
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September 8, 2008 |
NALINI SINGH ASSOCIATES Vs. PRIME TIME
|
September 10, 2008 |
NANAK BUILDERS AND INVESTORS PVT. LTD Vs. LAKHBIR SAWHNEY
|
April 21, 2008 |
NAND KISHORE ALIAS NANDU Vs. STATE
|
May 19, 2008 |
NAND KISHORE SHARMA Vs. N D M C
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July 14, 2008 |
NAND LAL Vs. MUNDRAS DEVI
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February 13, 2008 |
NANGO Vs. MANGE LAL
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July 1, 2008 |
NAR BAHADUR Vs. MANAGEMENT OF SHREE ELECTRICALS
|
February 15, 2008 |
NARAIN SINGH Vs. FINANCIAL COMMISSIONER DELHI
|
July 14, 2008 |
NARAYAN SERVICE STATION Vs. NORTH DELHI POWER LIMITED
|
January 10, 2008 |
NARENDER H CHANDWANI Vs. M C D
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July 4, 2008 |
NARENDER KUMAR JAIN Vs. GOVT OF NCT OF DELHI
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October 21, 2008 |
NARENDER KUMAR JAIN Vs. RAJ KUMAR KAPOOR
|
January 21, 2008 |
NARENDER MANN Vs. STATE NCT DELHI
|
November 3, 2008 |
NARENDER NATH NANDA Vs. KIDERSONS INDUSTRIES P LTD
|
July 10, 2008 |
NARENDER SINGH Vs. STATE
|
July 3, 2008 |
NARENDER SINGH Vs. STATE NCT OF DELHI
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February 26, 2008 |
NARENDRA Vs. GOVT OF N C T OF DELHI
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July 4, 2008 |
NARENDRA KUMAR Vs. UNION OF INDIA
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September 22, 2008 |
NARENDRA KUMAR Vs. UOI
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May 2, 2008 |
NARENDRA KUMAR Vs. DELHI TRANSPORT CORPORATION
|
September 3, 2008 |
NARESH CHAND Vs. PRESIDING OFFICER CGIT NEW DELHI
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February 8, 2008 |
NARESH CHANDRA GARG Vs. UNION OF INDIA
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March 31, 2008 |
NARESH DEVI Vs. JOGINDER SINGH
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March 28, 2008 |
NARESH KHETRAPAL Vs. UOI
|
September 11, 2008 |
NARESH KUMAR Vs. D T C
|
February 21, 2008 |
NARESH KUMAR AND CO PVT LTD Vs. UNION OF INDIA
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January 8, 2008 |
NARESH KUMAR JAIN Vs. TRIPTA RANI MALHOTRA
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March 24, 2008 |
NARINDER JIT SINGH DHILLON Vs. SARDAR MANU ALIAS VEERAY
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September 9, 2008 |
NARINDER KUMAR RASEEN Vs. USHA AWASTHY
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September 24, 2008 |
NARINDER PAL KAUR CHAWLA Vs. SETIA BUILDWELL PVT LTD
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November 11, 2008 |
NARMADA JOSHI Vs. SH LAXMI NARAYAN GUPTA
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February 26, 2008 |
NASEEM Vs. STATE GOVT OF NCT OF DELHI
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November 20, 2008 |
NASEEM KHAN Vs. STATE
|
February 27, 2008 |
NATH TRADERS INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 26, 2008 |
NATHU RAM Vs. DELHI TRANSPORT CORPORATION
|
March 26, 2008 |
NATIOANL INSURANCE CO LTD Vs. NEELAM
|
December 5, 2008 |
NATIONAL ABILITY SA Vs. TINNA OIL AND CHEMICALS LTD
|
June 4, 2008 |
NATIONAL AGRICULTURAL CO OP MARKETING FEDERATION OF INDIA Vs. LALIT MOHAN
|
May 13, 2008 |
NATIONAL BUILDINGS CORPORATION LTD Vs. SATISH KUMAR CONTRACTOR
|
March 3, 2008 |
NATIONAL CAMPAIGN FOR DIGNITY & RIGHTS OF SEWERAGE & ALLIED WORKERS Vs. MCD
|
August 20, 2008 |
NATIONAL COOP. CONSUMERS FEDERATION OF INDIA LTD. Vs. UNION OF INDIA THROUGH CHIEF DIRECTOR OF PURCHASE
|
January 21, 2008 |
NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING Vs. V P SINGH
|
July 16, 2008 |
NATIONAL FEDERATION OF THE BLIND Vs. UNION OF INDIA (UOI) AND ORS.
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December 19, 2008 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
|
May 9, 2008 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD
|
January 25, 2008 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ELSAMEX TWS SNC JOINT VENTURE
|
April 28, 2008 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SPCL-IVRCL
|
May 19, 2008 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LIMITED
|
July 2, 2008 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SSANGYONG
|
August 27, 2008 |
NATIONAL HIGHWAYS BUILDERS FEDERATION Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
November 3, 2008 |
NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION Vs. COMMISSIONER WORKMEN COMPENSATION
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April 25, 2008 |
NATIONAL HOSING BANK Vs. MAL CHAND PERIWAL
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January 30, 2008 |
NATIONAL INSTITUTE OF PUBLIC CO OPERATION Vs. UNION OF INDIA
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April 22, 2008 |
NATIONAL INSURANCE CO Vs. MOHD QAIYUM
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February 28, 2008 |
NATIONAL INSURANCE CO LTD Vs. JASBIR KAUR
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February 27, 2008 |
NATIONAL INSURANCE CO LTD Vs. V VISHALAKSHY
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February 25, 2008 |
NATIONAL INSURANCE CO LTD Vs. MOHD KHURSHID ALAM
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February 4, 2008 |
NATIONAL INSURANCE CO LTD Vs. RAM RATI
|
January 18, 2008 |
NATIONAL INSURANCE CO LTD Vs. PREETI DUDEJA ALIAS SUSHMA
|
March 28, 2008 |
NATIONAL INSURANCE CO LTD Vs. ASHOKA DEVI
|
March 28, 2008 |
NATIONAL INSURANCE CO LTD Vs. RAJ BALA
|
May 2, 2008 |
NATIONAL INSURANCE CO LTD Vs. KANSHI RAM
|
May 1, 2008 |
NATIONAL INSURANCE CO LTD Vs. MASTER VANSH
|
May 8, 2008 |
NATIONAL INSURANCE CO LTD Vs. NIRABJIT KAUR
|
May 5, 2008 |
NATIONAL INSURANCE CO LTD Vs. SUSHILA DEVI
|
August 27, 2008 |
NATIONAL INSURANCE CO LTD Vs. SANTOSH DEVI
|
August 25, 2008 |
NATIONAL INSURANCE CO LTD Vs. GOMTI DEVI
|
August 25, 2008 |
NATIONAL INSURANCE CO LTD Vs. PAMILA DEVI
|
November 23, 2008 |
NATIONAL INSURANCE CO LTD Vs. SONU CHAUHAN
|
November 17, 2008 |
NATIONAL INSURANCE CO LTD Vs. INDRA DEVI
|
July 15, 2008 |
NATIONAL INSURANCE CO LTD Vs. SATISH
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July 17, 2008 |
NATIONAL INSURANCE CO LTD Vs. BINDESHWAR SINGH
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July 28, 2008 |
NATIONAL INSURANCE CO LTD Vs. SURAT SINGH
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July 24, 2008 |
NATIONAL INSURANCE CO LTD Vs. KUSUM MISHRA
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August 4, 2008 |
NATIONAL INSURANCE CO LTD Vs. BELA JAIN
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December 8, 2008 |
NATIONAL INSURANCE CO LTD Vs. ROHINI MURLIDHARAN
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April 2, 2008 |
NATIONAL INSURANCE CO LTD Vs. JOGINDER KAUR
|
April 7, 2008 |
NATIONAL INSURANCE CO LTD Vs. SHEELA
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April 7, 2008 |
NATIONAL INSURANCE CO. LTD Vs. P.V. LONAN
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September 25, 2008 |
NATIONAL INSURANCE CO. LTD. Vs. RAM VIR
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December 10, 2008 |
NATIONAL INSURANCE COMPANY Vs. PINKI DEVI
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May 13, 2008 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJBALA WD /O LATE SH BABU LAL
|
August 21, 2008 |
NATIONAL INSURANCE COMPANY LIMITED Vs. K L JUNEJA
|
August 13, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. SHRI DHARAMBIR SINGH S/O SHRI HARNARAIN SINGH
|
December 3, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. LTD. COL. A.K. DIMRI
|
October 21, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. MANJU BALA
|
May 6, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. RENU DEVI
|
May 23, 2008 |
NATIONAL MINERAL DEVELOPMENT CORPORATION Vs. GOVERMENT OF INDIA
|
February 18, 2008 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. ROYAL CONSTUCTION COMPANY PVT LTD
|
May 26, 2008 |
NATIONAL RESEARCH DEVELOPMENT CORPN Vs. INDUSTRIAL CARBON
|
April 10, 2008 |
NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 22, 2008 |
NATIONAL TEXTILE CORPORATION LTD Vs. ASHVAL VADERAA
|
November 4, 2008 |
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. GAMMON INDIA LTD
|
May 26, 2008 |
NATIONAL THERMAL POWER CORPORATION LTD. Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA AND ORS.
|
March 17, 2008 |
NATWAR DALMIA EX DIRECTOR APOLLO Vs. RESERVE BANK OF INDIA
|
January 31, 2008 |
NAVED JAMAL Vs. STATE
|
August 28, 2008 |
NAVIN BHATIA Vs. LT GOVERNOR OF DELHI
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March 28, 2008 |
NAWABUDDIN Vs. RAMESH CHAND
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February 13, 2008 |
NB SUB JANAK SINGH Vs. UNION OF INDIA
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January 24, 2008 |
NCT OF DELHI TROUGH COMMISSIONER OF INDUSTRIES Vs. BHUSHAN KUMAR
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March 18, 2008 |
NEELAM Vs. STATE
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March 7, 2008 |
NEELAM Vs. DEPUTY PRAKASH CHAWALA
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March 28, 2008 |
NEELAM AGGARWAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORP LTD
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March 4, 2008 |
NEELAM GULLA Vs. O P NANGIA
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May 13, 2008 |
NEERA DADHWAL Vs. DEEPAK PAINTAL
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February 4, 2008 |
NEERAJ AGGARWAL Vs. STATE (NCT OF DELHI)
|
November 27, 2008 |
NEERU KUMAR Vs. ORIENTAL INSURANCE CO LTD
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July 1, 2008 |
NEERU NARULA Vs. DHAND ENTERPRISES
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October 31, 2008 |
NEETU Vs. BSES RAJDHANI POWER LIMITED
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February 11, 2008 |
NEETU MITTAL Vs. KANTA MITTAL
|
September 30, 2008 |
NELSON HELTH SPA PVT LTD Vs. I T D C LTD
|
September 22, 2008 |
NEMI CHAND JAIN Vs. ENFORCEMENT DIRECTORATE
|
November 27, 2008 |
NEMICHAND JAIN ALIAS CHANDRA SWAMI Vs. ENFORCEMENT DIRECTORATE
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February 4, 2008 |
NESTLE INDIA LIMITED Vs. STATE
|
September 30, 2008 |
NET RAM PAL Vs. STATE OF DELHI
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March 25, 2008 |
NEW DELHI Vs. SH VIJAY SINGH
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May 9, 2008 |
NEW DELHI AUTO FINANCE P LTD Vs. JT COMMISSIONER OF INCOME TAX
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February 22, 2008 |
NEW DELHI MUNICIPAL COUNCIL Vs. ASHOK KUMAR AHUJA
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September 15, 2008 |
NEW INDIA ASS CO LTD Vs. RAKESH KUMAR
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May 9, 2008 |
NEW INDIA ASS. CO. LTD. Vs. VIJAY SINGH
|
May 9, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. KULDEEP KAUR
|
May 5, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MOMINA KHATUM
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March 19, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER DEV
|
February 20, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. NARESH PRAKASH
|
February 28, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. HAYAT SINGH
|
February 6, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. HARI OM SHARMA
|
January 16, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. ANSUIYA DEVI
|
September 15, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MOHD IQLAM SH MOHD SAHADAT
|
October 24, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MYSO CABLES P LTD
|
November 7, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SHRI BRIJ BHUSHAN SHARAN
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November 19, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SAKILA
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November 21, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. INDIRA DEVI DHAWAN
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November 20, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. BRIJESH MAJI ALIAS VIRESH
|
August 7, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. DALBIR SINGH
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August 11, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. GEETA
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July 28, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER DEV
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December 4, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MOHD JABIR & ORS
|
September 23, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. HARPAL
|
March 20, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. DUREGESH KUMAR
|
March 19, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. NARENDER KAUR
|
January 21, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. RAM KALI
|
January 21, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JITENDER
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January 16, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MITHLESH
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January 8, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MALKHAN SINGH S/O SH JAMADAR
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August 28, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SATTO
|
September 1, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SMT SEEMA WIDOW OF LATE SH JANVED ALIAS RAJU
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December 1, 2008 |
NEW INDIA ASSURANCE CO.LTD Vs. GIRWAR SINGH
|
August 11, 2008 |
NEW INDIA ASSURANCE CO.LTD Vs. ASHOK KUMAR CHAWLA
|
August 7, 2008 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SURJIT SINGH HUF
|
July 17, 2008 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA BHANDARI
|
September 17, 2008 |
NEW INDIA INSURANCE Vs. NIRMALA ALIAS GUDDI
|
May 30, 2008 |
NEW INDIA INSURANCE CO LTD Vs. HAR LAL
|
September 1, 2008 |
NEW JAI BHARAT PRESIDENT WELFARE ASSOCIATION Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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July 1, 2008 |
NEW RAMA SEED CORPORATION Vs. DARSHAN LAL JAIN
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September 29, 2008 |
NEW TOWN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. FINANCIAL COMMISSIONER
|
May 14, 2008 |
NFS Vs. JNU
|
February 19, 2008 |
NIDHI INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
April 11, 2008 |
NIDHI JAIN Vs. STATE
|
September 1, 2008 |
NIHAL SINGH Vs. YOGESH KUMAR NEHRA
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July 14, 2008 |
NIHAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
July 16, 2008 |
NIKKI SABHARWAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
August 11, 2008 |
NILIMA GUPTA Vs. YOGESH SAROHA
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December 11, 2008 |
NILOY ROY Vs. UNION OF INDIA
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March 28, 2008 |
NIMMAKAKAYALA GEETA SWAPNA Vs. UNION OF INDIA
|
October 24, 2008 |
NIRAJ TRIVEDI Vs. STATE OF BIHAR
|
January 4, 2008 |
NIRAJAN KUMAR Vs. STATE
|
January 31, 2008 |
NIRMAL SAREEN Vs. NILAM KUMARI KAPUR
|
December 12, 2008 |
NIRMAL SETHI Vs. DEEP CHAND ANAND
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September 24, 2008 |
NIRMAL SINGH CHOPRA Vs. STATE
|
May 19, 2008 |
NIRMALA Vs. GOVT. N.C.T. OF DELHI
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July 7, 2008 |
NIRMALA DEVI Vs. GENERAL MANAGER
|
January 29, 2008 |
NIRMALA JAIN Vs. V C JAIN
|
February 5, 2008 |
NIRMALA KUMAR Vs. HOSHIAR SINGH
|
July 1, 2008 |
NISHA Vs. SACHIN KUMAR
|
January 30, 2008 |
NISHA KASHYAP Vs. DESH BANDHU COLLEGE
|
January 17, 2008 |
NISHHA SOMAIA Vs. OUTLOOK PUBLISHING INDIA LTD
|
March 26, 2008 |
NISHI KANT Vs. ARCHAEOLOGICAL SURVEY OF INDIA
|
May 16, 2008 |
NISHI RANA Vs. VINEET RANA
|
September 10, 2008 |
NISHRAJ TRADERS PVT LTD Vs. MADHU VINIYOG PVT LTD
|
May 5, 2008 |
NISHRAJ TRADERS PVT LTD Vs. STATE
|
February 4, 2008 |
NISHU BANSAL Vs. AJAY BANSAL
|
September 15, 2008 |
NITIN CHOPRA Vs. M C D
|
February 19, 2008 |
NITIN JAIN Vs. MURARI LAL BEHL
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April 24, 2008 |
NITIN SETH Vs. ROHIT KUMAR
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August 22, 2008 |
NORTH DELHI POWER LIMITED Vs. GOVT OF NCT OF DELHI
|
May 2, 2008 |
NORTHERN COALFIELDS LTD Vs. HEAVY ENGINEERING CORPORATION LTD
|
August 7, 2008 |
NORTHERN MINERALS LIMITED Vs. PLANT PROTECTION OFFICER
|
July 16, 2008 |
NULON INDIA LTD Vs. INCOME TAX OFFICER
|
March 24, 2008 |
NUMERO UNO INTERNATIONAL LTD Vs. PRASAR BHARTI
|
February 8, 2008 |
NUTECH SECURITY PRINTERS Vs. SUNITA
|
July 11, 2008 |
O P CHIRANIA Vs. DIRECTOR OF LOTTERIES
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August 8, 2008 |
O P SHARMA Vs. DES RAJ
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July 1, 2008 |
O.P. DAWAR Vs. SUNIL KUMAR
|
December 17, 2008 |
OCEANIC DEHYDRATES PVT LTD Vs. UNION OF INDIA
|
January 24, 2008 |
OFFICE OF DEPUTY COMMISSIONER Vs. BINATONE ELECTRONICS P LTD
|
May 12, 2008 |
OFFICIAL LIQUIDATOR Vs. S S SATIJA
|
November 4, 2008 |
OM PARKASH Vs. SATNAM SINGH AND ORS
|
April 30, 2008 |
OM PRAKASH Vs. RAM BHAJAN SINGH
|
July 1, 2008 |
OM PRAKASH Vs. STATE
|
October 15, 2008 |
OM PRAKASH Vs. MINISTRY OF INDIAN RAILWAY
|
March 26, 2008 |
OM PRAKASH Vs. STATE OF NCT DELHI
|
January 3, 2008 |
OM PRAKASH Vs. DELHI TRANSPORT CORPORATION
|
February 28, 2008 |
OM PRAKASH Vs. INDER KAUR
|
December 19, 2008 |
OM PRAKASH JAIN Vs. KANWAL KISHORE HANDA
|
September 24, 2008 |
OM PRAKASH SHARMA Vs. STATE
|
August 21, 2008 |
OM PRAKASH SHARMA Vs. C B I
|
February 29, 2008 |
OM PRAKASH SHARMA Vs. ONIDA SAVAK LIMITED
|
January 8, 2008 |
OM SINGH @ OMBIR Vs. STATE DELHI ADMN
|
September 26, 2008 |
OM WATI SOLANKI Vs. NEW INDIA ASSURANCE CO LTD
|
July 1, 2008 |
OMAN INTERNATIONAL BANK S A O G Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
March 28, 2008 |
OMPRAKASH Vs. UNION OF INDIA
|
May 1, 2008 |
ONKAR NATH GOENKA Vs. GUJARAT LEASE FINANCE LTD.
|
May 16, 2008 |
ORCHID HARDWARE P LTD Vs. KICH MARKETING PRIVATE LTD
|
February 12, 2008 |
ORIENTAL INSURANCE CO Vs. NARENDER KAUR
|
February 28, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. MASTER SADDAM
|
February 7, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. NAUSAD
|
March 10, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. ERSHAD AHMED
|
March 10, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. AISHI LAL SALUJA
|
March 5, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. SUSHILA
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April 3, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. MS K LEELA AND ORS
|
March 28, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. RAJINDRI
|
September 2, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. SANTOSH KUMAR CHAUHAN S/O SHRI DHARAM NATH CHAUHAN
|
August 18, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. DUKH HARAN SINGH
|
January 11, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. PATASO
|
September 1, 2008 |
ORIENTAL INSURANCE CO LTD Vs. SH KRISHAN LAL POPLI
|
February 28, 2008 |
ORIENTAL INSURANCE CO LTD Vs. SH JEEBACH SHARMA
|
February 12, 2008 |
ORIENTAL INSURANCE CO LTD Vs. MASTER SADDAM
|
February 7, 2008 |
ORIENTAL INSURANCE CO LTD Vs. WASEEM
|
January 10, 2008 |
ORIENTAL INSURANCE CO LTD Vs. GUGAN SINGH
|
March 17, 2008 |
ORIENTAL INSURANCE CO LTD Vs. SUDHIR CHANDOLA
|
August 25, 2008 |
ORIENTAL INSURANCE CO LTD Vs. SONIA
|
November 6, 2008 |
ORIENTAL INSURANCE CO LTD Vs. MERCURY RUBBER MILLS
|
November 24, 2008 |
ORIENTAL INSURANCE CO LTD Vs. USHA GOEL
|
November 21, 2008 |
ORIENTAL INSURANCE CO LTD Vs. ARUN SAHA
|
May 30, 2008 |
ORIENTAL INSURANCE CO LTD Vs. ARUN SAHA
|
May 26, 2008 |
ORIENTAL INSURANCE CO. LTD Vs. SUNITA SAHNI
|
January 18, 2008 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. ASHA RANI AND ORS.
|
March 18, 2008 |
ORIENTAL INSURANCE CO. LTD. Vs. ALLAUDDIN
|
January 29, 2008 |
OSWAL MEDICAL STORES Vs. UNION OF INDIA
|
April 11, 2008 |
OSWAL SERVICE STATION Vs. HINDUSTAN PETROLEUM CORP LTD
|
July 11, 2008 |
P C JAIN Vs. J K SONI
|
December 12, 2008 |
P C MISHRA Vs. C B I
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September 11, 2008 |
P C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 2008 |
P D KHANNA Vs. ASHWANI KHANNA
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August 1, 2008 |
P J SEBASTIAN Vs. DELHI DEVELOPMENT AUTHORITY
|
January 21, 2008 |
P K JAIN Vs. JYOTI JAIN
|
September 19, 2008 |
P K KAPOOR Vs. UNION OF INDIA
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February 22, 2008 |
P K SHARMA Vs. MCD
|
February 8, 2008 |
P L VERMA Vs. STATE BANK OF INDIA
|
September 10, 2008 |
P M DIESEL LTD Vs. PATEL FIELD MARSHALL INDUSTRIES
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August 20, 2008 |
P P SHARMA Vs. SWARAN LATA
|
April 7, 2008 |
P S BATRA Vs. S ANOOP SINGH
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November 19, 2008 |
P SATYANARAYANA MURTY Vs. A L NAGESWARA RAO
|
August 11, 2008 |
P SUBBA RAO Vs. ANDHRA ASSOCIATION DELHI
|
March 28, 2008 |
P V BEVERAGES PVT LTD Vs. GLOBAL BEVERAGES AG
|
February 20, 2008 |
P V RAGHUNANDAN Vs. REGISTRAR GENERAL
|
April 7, 2008 |
P.C. SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 22, 2008 |
P.G. PURUSHOTHAMAN Vs. BANK OF BARODA
|
July 3, 2008 |
PACIFIC DEVELCON PVT LTD Vs. INDUS RENAISSANCE PARTNERS ENTERTAINMENT PVT LTD
|
July 1, 2008 |
PADMA RANI Vs. UNIVERSITY OF DELHI
|
May 13, 2008 |
PADMAVATI MAHAJAN Vs. YOGENDER MAHAJAN
|
August 27, 2008 |
PADMAWATI AND ORS. Vs. HARIJAN SEWAK SANGH
|
November 6, 2008 |
PAHARPUR 3P Vs. DALMIA CONSUMER CARE PRIVATE LIMITED
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July 2, 2008 |
PAHWA TRADERS AND EXPORTERS LTD Vs. STATE
|
February 12, 2008 |
PAMELA MANMOHAN SINGH Vs. HARNAM KAUR
|
May 22, 2008 |
PANACEA BIOTEC LTD Vs. D D A
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April 23, 2008 |
PANKAJ BHATIA Vs. SHWETA BHATIA
|
December 11, 2008 |
PANKAJ GOEL Vs. DABUR INDIA LTD
|
July 4, 2008 |
PANKAJ KUMAR Vs. STATE
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September 8, 2008 |
PANKAJ MALHOTRA Vs. STATE
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September 25, 2008 |
PANKAJ MISHRA Vs. STATE
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February 28, 2008 |
PANKAJ SHARMA Vs. STATE
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July 23, 2008 |
PANTALOON RETAIL INDIA LTD Vs. DLF LIMITED
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September 25, 2008 |
PANTALOON RETAIL INDIA LTD Vs. JONES LANG LASALLE MEGHRAJ
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February 8, 2008 |
PARADIGM FRANCHISING PVT LTD Vs. KRISHNA CONTINENTAL
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April 25, 2008 |
PARAGON CONSTRUCTION INDIA PVT LTD Vs. UNION OF INDIA
|
January 17, 2008 |
PARAJIT LAL Vs. UOI
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May 2, 2008 |
PARAMJEET SINGH Vs. SOHAN SINGH
|
August 12, 2008 |
PARAMJIT SINGH Vs. CHARANJIT SINGH AND ORS.
|
April 9, 2008 |
PARAMJIT SINGH ALIAS BITTOO DUGGAL Vs. RAJ SHREE STEEL CO PVT LTD
|
April 25, 2008 |
PARAMJIT SINGH NAGPAL Vs. PERM SAGAR SETHI
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August 14, 2008 |
PARAMJITSINGH ALIAS PAMMI Vs. STATE
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August 1, 2008 |
PARAS BUILD CALL PVT LTD Vs. ANIL R HOBLE
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May 21, 2008 |
PARASRAMPURIA INTERNATIONAL Vs. UNION OF INDIA & ANR
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January 30, 2008 |
PARBHAT KUMAR VIDHYRATHI Vs. STATE NCT OF DELHI
|
February 5, 2008 |
PARDEEP KUMAR Vs. RAM KANWAR GUPTA
|
February 19, 2008 |
PAREKH MARKETING LTD Vs. AMARPHAL MARKETING P LTD
|
February 8, 2008 |
PARIKSHIT RAJ MEHRA Vs. SERVICES PRESS PUBLICATIONS PVT LTD
|
September 19, 2008 |
PARKASH CHANDER BHALLA Vs. SUDESH CHANDER BHALLA
|
January 18, 2008 |
PARMA NAND SHARMA Vs. LT. GOVERNOR, DELHI
|
March 28, 2008 |
PARMOD KUMAR Vs. LT GOVERNOR OF DELHI
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December 3, 2008 |
PARNAB KUMAR CHAKARBORTHY Vs. RUMA CHAKARBORTHY
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September 5, 2008 |
PARSHOTAM LAL Vs. SURJEET KAUR
|
February 12, 2008 |
PARSVNATH DEVELOPERS LTD Vs. GHANSHYAM DAS AGRAWAL
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November 14, 2008 |
PARSVNATH DEVELOPERS LTD Vs. GHANSHYAM DAS AGARWAL
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November 4, 2008 |
PARVEEN AHUJA Vs. BHAGWAN DASS AHUJA
|
September 23, 2008 |
PARVEEN ALIAS PARRO Vs. UNION OF INDIA
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March 26, 2008 |
PARVEEN INDER CHANDA Vs. STATE
|
October 1, 2008 |
PARVEEN THAKRAN Vs. GOVT OF NCT OF DELHI
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May 20, 2008 |
PARVESH MAVI Vs. THE STATE.
|
January 2, 2008 |
PAVNEET BHASIN Vs. STATE NCT OF DELHI
|
July 21, 2008 |
PAWAN GUPTA Vs. STATE
|
February 26, 2008 |
PAWAN HANS HELICOPTERS LTD Vs. AES AEROSPACE LTD
|
April 22, 2008 |
PAWAN KUMAR Vs. UNION OF INDIA
|
December 19, 2008 |
PAWAN KUMAR Vs. GOVT OF NCT
|
August 12, 2008 |
PAWAN KUMAR GUPTA Vs. VED PRAKASH
|
April 22, 2008 |
PEAREY LAL WORKSHOP P LTD Vs. RAGHUNANDAN SARAN ASHOK SARAN
|
December 27, 2008 |
PEAREY LAL WORKSHOP P. LTD Vs. RAGHUNANDAN SARAN ASHOK SARAN
|
November 27, 2008 |
PEARSON EDUCATION INC Vs. S M SAIFULLAH
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April 2, 2008 |
PEMA GYALTSO Vs. SURAJ MAL
|
August 4, 2008 |
PEMBA T. BHUTIA Vs. UNION OF INDIA (UOI) AND ANR.
|
November 7, 2008 |
PEOPLE'S UNION FOR CIVIL LIBERTIES, DELHI Vs. UNIVERSITY OF DELHI
|
April 11, 2008 |
PERFECT PIPE INDUSTRIES Vs. KISHORE KUMAR SHARMA
|
August 22, 2008 |
PERNOD RICARD S.A FRANCE Vs. RHIZOME DISTILLERIES PVT LTD
|
November 6, 2008 |
PETITIONER Vs. S.K. KATYAL
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November 12, 2008 |
PFIZER ENTERPRISES Vs. H.R. MANCHANDA
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July 16, 2008 |
PFIZER ENTERPRISES SARL Vs. CIPLA LTD
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October 24, 2008 |
PHONOGRAPHIC PERFORMANCE LTD Vs. LIZARD LOUNGE
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July 2, 2008 |
PHONOGRAPHIC PERFORMANCE LTD Vs. HOTEL GOLD REGENCY
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July 2, 2008 |
PHOOL SINGH Vs. DELHI TRANSPORT CORPORATION
|
November 7, 2008 |
PHOOLWATI Vs. ASHOK KUMAR
|
July 1, 2008 |
PHOOLWATI Vs. STATE
|
September 4, 2008 |
PHULDEO PASWAN Vs. STATE
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August 6, 2008 |
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PRAKASH CHAND YADAV Vs. ENFORCEMENT DIRECTORATE
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November 25, 2008 |
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January 14, 2008 |
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January 25, 2008 |
RAFIQ Vs. STATE
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December 12, 2008 |
RAGHAV Vs. ROHIT BATRA
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November 21, 2008 |
RAGHBIR CHAND DHAWAN Vs. VIJAY KUMAR
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August 27, 2008 |
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September 23, 2008 |
RAGHUBIR SINGH Vs. CHIEF JUSTICE OF DELHI HIGH COURT
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January 28, 2008 |
RAGHURAJ SINGH Vs. STATE OF NCT OF DELHI
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February 5, 2008 |
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RAI SINGH Vs. STATE
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July 22, 2008 |
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RAJ KUMAR Vs. G L G SUPREME MASALA (GULJARI LAL AND SONS)
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RAJ KUMAR Vs. STATE NCT OF DELHI
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May 13, 2008 |
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May 15, 2008 |
RAJ KUMAR Vs. GOVERNMENT OF NCT OF DELHI
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February 1, 2008 |
RAJ KUMAR Vs. UOI
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August 5, 2008 |
RAJ KUMAR AGGARWAL Vs. DIRECTOR GENERAL, CENTRAL EXCISE
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July 25, 2008 |
RAJ RANI Vs. PAUL GEORGE
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July 1, 2008 |
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January 22, 2008 |
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March 28, 2008 |
RAJ SINGH Vs. M C D
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May 23, 2008 |
RAJAN BABU Vs. SAVITRI DEVI
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September 10, 2008 |
RAJAN BAGARIA Vs. UNION OF INDIA
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February 7, 2008 |
RAJBIR Vs. PADMA DEVI
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RAJBIR SINGH Vs. STATE
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August 18, 2008 |
RAJBIR SOLANKI Vs. UNION OF INDIA
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February 8, 2008 |
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February 28, 2008 |
RAJEEV KUMAR SURI Vs. STATE OF NCT OF DELHI (DELHI)
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December 17, 2008 |
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January 28, 2008 |
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RAJENDER KUMAR Vs. ASHOK KUMAR
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RAJENDER KUMAR GOEL Vs. PARKASH CHAND
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RAJENDER KUMAR MEENA Vs. VIMLA DEVI
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September 4, 2008 |
RAJENDER SINGH Vs. DIRECTOR OF EDUCATION
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November 28, 2008 |
RAJENDER SINGH Vs. STATE
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January 25, 2008 |
RAJENDRA KUMAR SHARMA Vs. LEELA WATI
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September 23, 2008 |
RAJENDRA PARSHAD Vs. SUKH DEV
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August 28, 2008 |
RAJENDRA SINGH Vs. GOVERNMENT OF NCT OF DELHI
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November 3, 2008 |
RAJESH ALIAS HUNNY ALIAS MUNNY Vs. STATE
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August 29, 2008 |
RAJESH AND ORS. Vs. STATE AND ANR.
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January 17, 2008 |
RAJESH BANSAL Vs. SHASHI BHUSHAN DHAMIJA
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May 14, 2008 |
RAJESH GOMES Vs. NDMC
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May 15, 2008 |
RAJESH KATIAL Vs. STATE
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May 8, 2008 |
RAJESH KHANNA Vs. GOVT OF NCT OF DELHI
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May 16, 2008 |
RAJESH KUMAR Vs. STATE NCT OF DELHI
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August 1, 2008 |
RAJESH KUMAR AGGARWAL Vs. PAVNEET SINGH
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August 27, 2008 |
RAJESH KUMAR ALIAS BABLI Vs. STATE OF DELHI
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August 4, 2008 |
RAJESH KUMAR ALIAS RAJU Vs. STATE
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September 10, 2008 |
RAJESH KUMAR GULATI Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
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January 4, 2008 |
RAJESH KUMAR MENGHANI Vs. CHIEF URBAN PLANNER PD CELL
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August 28, 2008 |
RAJESH MASRANI Vs. TAHILIANI DESIGN PVT LTD
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November 28, 2008 |
RAJESH SHUKLA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIM
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January 30, 2008 |
RAJESH, JOGENDER AND JETHU Vs. SECRETARY OF NCT GOVT. OF DELHI
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May 19, 2008 |
RAJESHWER KUMAR GUPTA Vs. LT GOVERNOR OF NCT OF DELHI
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September 25, 2008 |
RAJINDER KUMAR Vs. NEELAM GADHOK
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May 19, 2008 |
RAJINDER KUMAR SHARMA Vs. UNION OF INDIA
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March 7, 2008 |
RAJINDER PARSHAD SHARMA Vs. ASHOK SHARMA
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December 8, 2008 |
RAJINDER PRASHAD SHARMA Vs. CHANAN DEVI
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September 25, 2008 |
RAJINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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January 25, 2008 |
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April 9, 2008 |
RAJINDER SINGH RANA Vs. STATE
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July 25, 2008 |
RAJINDER SINGH VERMA Vs. THE LT GOVERNOR (ADMINISTRATOR) NCT OF DELHI AND ORS
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May 2, 2008 |
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May 6, 2008 |
RAJINDERPAL SINGH Vs. STATE
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March 25, 2008 |
RAJIV ASSOCIATES PVT LTD Vs. CHIEF ENGINEER ARC
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RAJIV GOVER Vs. STATE
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August 5, 2008 |
RAJIV KHURANA Vs. STATE OF NCT OF DELHI
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January 2, 2008 |
RAJIV KUMAR ARORA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 18, 2008 |
RAJIV SHARMA AND HARIKISHAN SHARMA Vs. STATE NCT OF DELHI
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May 19, 2008 |
RAJIV SUD Vs. RAM CHAND RALLAN
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September 5, 2008 |
RAJIV SURI Vs. RAJESH GOESL
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August 28, 2008 |
RAJKUMAR SHIVHARE Vs. ASSISTANT DIRECTOR OF ENFORCEMENT MUMBAI
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September 24, 2008 |
RAJNEESH GONGA Vs. STATE, NCT GOVT OF DELHI
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RAJNI ATRI Vs. OFFICE OF THE DISTRICT AND SESSIONS JUDGE
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April 22, 2008 |
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RAJNISH KATARIA Vs. MOHINDER SINGH
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January 11, 2008 |
RAJUDDIN Vs. STATE (NCT OF DELHI)
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September 11, 2008 |
RAKESH Vs. MASTER AKASH
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November 24, 2008 |
RAKESH DABAS Vs. FINANCIAL COMMISSIONER
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September 11, 2008 |
RAKESH DHOON Vs. UNION OF INDIA
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March 28, 2008 |
RAKESH GROVER Vs. BHRAWAN WALI
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August 4, 2008 |
RAKESH JAIN A K JAIN Vs. STATE OF NCT OF DELHI
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February 18, 2008 |
RAKESH KUMAR Vs. STATE
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August 1, 2008 |
RAKESH KUMAR Vs. GANDHARV SINGH
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May 30, 2008 |
RAKESH KUMAR ANAND Vs. JANG BAHADUR ANAND
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September 26, 2008 |
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April 7, 2008 |
RAKESH KUMAR JAMBH ALIAS RAJA Vs. STATE
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August 25, 2008 |
RAKESH KUMAR JUNEJA Vs. RAKESH KATHURIA
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August 28, 2008 |
RAKESH MADAN Vs. RAJASTHAN FINANCIAL CORPORATION
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May 26, 2008 |
RAKESH RAJ Vs. STATE OF NCT OF DELHI
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July 28, 2008 |
RAKESH SHARMA Vs. UNION OF INDIA
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August 7, 2008 |
RAKESH SHARMA Vs. MAHAVIR SINGHVI
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July 4, 2008 |
RAKESH SHARMA Vs. STATE OF DELHI
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July 14, 2008 |
RAKESH SURI Vs. STATE
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January 3, 2008 |
RAKESH VATS Vs. SHARDA VATS
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May 19, 2008 |
RAM Vs. UNION OF INDIA
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RAM BABU SHARMA Vs. NARAINI DEVI SHARMA
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September 29, 2008 |
RAM CHANDER Vs. PURSHOTTAM DASS
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July 8, 2008 |
RAM CHANDER SHARMA ALIAS PANDIT Vs. STATE
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February 22, 2008 |
RAM CHANDER TALWAR Vs. DEVENDER KUMAR TALWAR
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RAM DEV SINGH Vs. UNION OF INDIA
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December 19, 2008 |
RAM DILWARI Vs. SHO PS SARITA VIHAR
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May 8, 2008 |
RAM K MAHBUBANI Vs. UOI
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August 27, 2008 |
RAM K MAHBUBANI Vs. U O I
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September 12, 2008 |
RAM KANWAR RAM NIWAS Vs. UNION OF INDIA
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January 31, 2008 |
RAM KISHOR Vs. JAI SINGH
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May 20, 2008 |
RAM KISHORE Vs. SAVITRI DEVI
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August 12, 2008 |
RAM KRISHNA AND SONS CHARITABLE TRUST LTD Vs. IILM BUSINESS SCHOOL
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November 26, 2008 |
RAM KUMAR Vs. UNION OF INDIA
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September 1, 2008 |
RAM LAL BANSIWAL Vs. MOHAN LAL BANSIWAL
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August 11, 2008 |
RAM MURTI CHOPRA Vs. NAGESH TYAGI
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September 25, 2008 |
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October 23, 2008 |
RAM NIWAS Vs. PITAMBER SINGH
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February 29, 2008 |
RAM PAL Vs. SUNIL KUMAR
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October 17, 2008 |
RAM PHAL Vs. DELHI TRANSPORT CORPORATION
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April 9, 2008 |
RAM PHAL Vs. DTC
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March 13, 2008 |
RAM PHAL Vs. UNION OF INDIA
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July 1, 2008 |
RAM PRAKASH Vs. DELHI UNIVERSITY
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November 24, 2008 |
RAM PRAKASH Vs. GOVERNMENT OF NCT OF DELHI
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February 15, 2008 |
RAM PRAKASH AGGARWAL Vs. STATE
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July 17, 2008 |
RAM PRASHAD Vs. MADAN LAL
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November 26, 2008 |
RAM RATI Vs. RAM KUMAR
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May 27, 2008 |
RAM REFRIGERATION INDUSTRIES LTD Vs. UNION OF INDIA
|
November 14, 2008 |
RAM SINGH Vs. STATE
|
September 1, 2008 |
RAMA DEVI Vs. PUNAM CHAND AGGRWAL
|
March 18, 2008 |
RAMA PATNAYAK Vs. GOVERNING BODY SHIVAJI COLLEGE
|
July 28, 2008 |
RAMAGYA Vs. BATA INDIA LTD
|
February 29, 2008 |
RAMAN AGGARWAL Vs. UOI
|
May 7, 2008 |
RAMAN KUMAR Vs. STATE OF GOVT OF NCT OF DELHI
|
December 18, 2008 |
RAMASWAMY ATHAPPAN Vs. BHARTI INFOTEL LTD
|
February 14, 2008 |
RAMAWATI Vs. SUSHIL KUMAR GOEL
|
July 1, 2008 |
RAMBIR ALIAS RAMU Vs. STATE OF DELHI
|
May 6, 2008 |
RAMCHAND SOBHRAJ KIMATRAI Vs. L S MONGA
|
November 21, 2008 |
RAMCO ROLLS Vs. GOVT OF NCT OF DELHI
|
March 14, 2008 |
RAMEE HOTELS PRIVATE LTD Vs. IFCI
|
July 4, 2008 |
RAMESH ALIAS BAJRANGI Vs. STATE
|
July 22, 2008 |
RAMESH ALIAS RAMOO Vs. STATE
|
July 22, 2008 |
RAMESH CHAND Vs. UGANTI DEVI
|
November 3, 2008 |
RAMESH CHAND SACHDEVA Vs. RAJ KUMAR MANCHANDA
|
August 8, 2008 |
RAMESH CHAND SACHDEVA Vs. LOVLEEN
|
March 17, 2008 |
RAMESH CHANDRA GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
February 25, 2008 |
RAMESH DHINGRA Vs. STATE
|
July 4, 2008 |
RAMESH GUPTA Vs. RAM AWADH
|
May 2, 2008 |
RAMESH KANTA Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI
|
May 13, 2008 |
RAMESH KANTA Vs. CHIEF SECRETARY, GOVT OF NCT OF DELHI
|
November 18, 2008 |
RAMESH KUMAR Vs. STATE
|
April 3, 2008 |
RAMESH KUMAR DHAMIJA Vs. NIRMAL AHLUWALIA
|
August 8, 2008 |
RAMESH KUMAR RAJPUT ALIAS KHAN Vs. STATE NCT OF DELHI
|
May 2, 2008 |
RAMESH NAGPAL Vs. STATE
|
August 7, 2008 |
RAMESH RAJA RAM Vs. STATE OF THE NCT OF DELHI
|
November 21, 2008 |
RAMESH TULI Vs. SHARDA KAPOOR
|
August 4, 2008 |
RAMESH VIMAL Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
May 5, 2008 |
RAMESHWAR DAS DWARKA DAS P LTD Vs. DEEPAK PUEMATICS P LTD
|
February 18, 2008 |
RAMINDER SINGH Vs. STATE
|
February 20, 2008 |
RAMJI LAL SHARMA Vs. LT GOVR OF DELHI
|
May 22, 2008 |
RAMNIRANJAN KEDIA TOURISM SERVICES PVT LIMITED Vs. TILAKRAJ
|
April 2, 2008 |
RAMUNIA FABRICATORS SBN BHD Vs. OIL AND NATURAL GAS CORPN LTD
|
April 11, 2008 |
RAMUNIA FABRICATORS SDN BHD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
August 13, 2008 |
RAMWATI W/O SH SAMAI SINGH Vs. SH RAJINDER SINGH S/O SH VIJAY SINGH (DRIVER),
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September 29, 2008 |
RANA DEVI Vs. LACHHMAN DASS CHATURVEDI
|
April 28, 2008 |
RANA INDERJIT SINGH Vs. KEMBIOTIC LABORATORIES
|
July 22, 2008 |
RANA STEELS Vs. RAN INDIA STEELS PVT LTD
|
March 25, 2008 |
RANBAXY LABORATORIES LIMITED Vs. CIPLA LIMITED
|
December 16, 2008 |
RANBAXY LABORATORIES LTD Vs. THE COMMISSIONER OF INCOME TAX
|
December 11, 2008 |
RANBIR Vs. SHIV DUTT SHARMA
|
September 18, 2008 |
RANBIR SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY KASHMIRE GATE
|
July 14, 2008 |
RANBIR SINGH AND ORS (LT COL ) Vs. UOI
|
May 29, 2008 |
RANBIT SINGH Vs. STATE (N.C.T. OF DELHI)
|
September 29, 2008 |
RANE PRAKASH Vs. N.R. BUILDCON PRIVATE LIMITED
|
January 23, 2008 |
RANI Vs. RAJ KUMAR
|
December 2, 2008 |
RANJAN RAGHUNATH BELEKAR Vs. UNION OF INDIA
|
February 7, 2008 |
RANJAN SUKHANI Vs. STATE
|
January 14, 2008 |
RANJANA BAMMI Vs. SURESH KUMAR MALHOTRA
|
August 4, 2008 |
RANJANA JAIN Vs. ADITYA SINGH
|
March 17, 2008 |
RANJEET KUMAR Vs. NEHA KUMAR
|
August 8, 2008 |
RANJEET KUMAR S/O PANNA LAL SHAH Vs. UNION OF INDIA & ORS
|
December 17, 2008 |
RANJEEV KUMAR KOCCHAR Vs. R B PANDEY
|
July 1, 2008 |
RANJIT CHAUDHARY Vs. SANJEEV THAREJA
|
September 9, 2008 |
RANJIT KUMAR CHOPRA Vs. VIRINDER KHOSLA
|
December 10, 2008 |
RANJIT LAL MALHOTRA Vs. INDU BALA MALHOTRA
|
October 16, 2008 |
RANJIV TALWAR Vs. STATE
|
May 8, 2008 |
RANJU Vs. STATE (DELHI)
|
May 2, 2008 |
RANKIDS IMPEX PVT LTD Vs. HIMALAYA LIVS
|
April 2, 2008 |
RANUTROL INDUSTRIES LIMITED Vs. NAVCHED SINGH
|
February 25, 2008 |
RATHI ISPAT LTD Vs. GOYAL MG GASES PVT LTD
|
January 3, 2008 |
RATTAN CHAND MEHTA Vs. JASWANT RAM
|
September 4, 2008 |
RATTAN SINGH ROOP Vs. BHARAT HEAVY ELECTRICAL LTD
|
February 5, 2008 |
RAVENDER PAUL Vs. GOETZE INDIA LTD
|
September 24, 2008 |
RAVENDRA KUMAR Vs. UNION OF INDIA
|
September 22, 2008 |
RAVI BHATIA Vs. STATE OF DELHI
|
July 7, 2008 |
RAVI BOX INDUSTRIES Vs. MCD
|
January 24, 2008 |
RAVI CHOPRA Vs. STATE
|
March 13, 2008 |
RAVI DUTT Vs. UNION OF INDIA
|
April 11, 2008 |
RAVI DUTTA Vs. STATE
|
May 2, 2008 |
RAVI GUPTA Vs. R.C. TIWARI
|
March 27, 2008 |
RAVI KANT AND ANR Vs. STATE THROUGH C B I
|
January 18, 2008 |
RAVI KANT CHOUDHARY Vs. STATE
|
September 2, 2008 |
RAVI KHANNA Vs. PANKAJ KHANNA
|
August 26, 2008 |
RAVI KUMAR MATHUR Vs. UNION OF INDIA
|
March 4, 2008 |
RAVI KUMAR SHARMA Vs. UNION OF INDIA
|
July 31, 2008 |
RAVI SHANKER SHARMA Vs. UNION OF INDIA
|
May 21, 2008 |
RAVI VISHNU PRASAD Vs. C B I
|
November 19, 2008 |
RAVINDER AHUJA Vs. ANU GROVER
|
November 21, 2008 |
RAVINDER CHADHA Vs. STATE
|
October 24, 2008 |
RAVINDER KUMAR SEJWAL Vs. D D A
|
November 26, 2008 |
RAVINDRA DESHMUKH Vs. PROMINENT ADVERTISING SERVICE
|
March 28, 2008 |
RAVISSANT PVT LTD Vs. D F EXPORT S A
|
April 23, 2008 |
RAVITA Vs. MCD
|
November 18, 2008 |
RAZIA BEGUM Vs. STATE
|
August 12, 2008 |
RBC MOTORS INDIA LIMITED Vs. MARATHON ELECTRIC MOTORS INDIA LIMITED
|
May 26, 2008 |
REBA MUKHERJEE Vs. RAJIV BEHL
|
January 10, 2008 |
RECKEWEG AND CO GMBH Vs. ADVEN BIOTECH PVT LTD
|
July 1, 2008 |
Reckitt Benckiser Australia Pty LTD Vs. R B Impex
|
March 5, 2008 |
RECKITT BENCKISER INDIA LTD Vs. HINDUSTAN LEVER LIMITED
|
July 7, 2008 |
REDIANCE FINCAP P LTD Vs. UOI
|
May 16, 2008 |
REFLEX INTERNATIONAL PVT LTD Vs. RAJINDER DEV CHOPRA
|
August 25, 2008 |
REGIONAL DIRECTOR Vs. GIRDHARI LAL
|
March 12, 2008 |
REHMATULLAH Vs. NARCOTICS CONTROL BUREAU
|
July 18, 2008 |
REKHA NANKANI Vs. KULWANT SINGH SACHDEVA
|
December 18, 2008 |
RELIANCE INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAYS AUTHORITY OFINDIA
|
December 16, 2008 |
RELIANCE POLYCRETE Vs. NATIONAL AGRICULTURAL CO-OPERATICE MARKETING FEDERATION OF INDIA
|
July 23, 2008 |
RENU CHHABRA Vs. MCD
|
September 15, 2008 |
RENU MADAN Vs. STATE
|
September 29, 2008 |
RENU MALHOTRA Vs. SHISHPAL SINGH SHINGARIA
|
January 16, 2008 |
RENUKA ENTERPRISES Vs. B P L LTD
|
April 24, 2008 |
RETIRED RAILWAY DRIVERS ASSOCIATION Vs. UNION OF INDIA
|
January 11, 2008 |
RICHA AND COMPANY Vs. SURESH CHAND
|
September 15, 2008 |
RICHA AND COMPANY Vs. SURESH CHAND
|
September 12, 2008 |
RICHA KAPUR Vs. PUNJAB NATIONAL BANK
|
March 3, 2008 |
RICHARDSON AND CRUDDAS LTD Vs. UOI
|
April 9, 2008 |
RIDHIMA OVERSEAS PVT LTD Vs. UOI
|
February 28, 2008 |
RIGA SUGAR CO. LTD Vs. KESSELS ENGG. WORKS PVT. LTD
|
March 5, 2008 |
RIGHT MARKETING Vs. J B THAKUR AND ORS
|
September 30, 2008 |
RINKU ALIAS SH JAI PAL Vs. STATE NCT OF DELHI
|
July 23, 2008 |
RISHI Vs. STATE
|
January 25, 2008 |
RISHI DEV @ ONKAR SINGH Vs. STATE (DELHI ADMN )
|
May 1, 2008 |
RISHI DEV ALIAS ONKAR SINGH Vs. STATE OF DELHI
|
May 1, 2008 |
RISHI KHANNA Vs. SUBHASH KHATTAR
|
May 28, 2008 |
RISHI KUMAR Vs. SUMAN
|
January 14, 2008 |
RITA HANDA Vs. CBI
|
August 1, 2008 |
RITA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 17, 2008 |
RITES LTD Vs. BIHAR SPONGE IRON LTD
|
September 24, 2008 |
RITU RAJ KANT Vs. ANITA
|
September 18, 2008 |
RITU RAWAT Vs. TEJ SINGH
|
October 24, 2008 |
RITU SENGUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
August 1, 2008 |
RIVIERA APARTMENTS P LTD Vs. RATTAN GUPTA
|
November 19, 2008 |
ROHINI VARSHNEI Vs. R B SINGH
|
December 4, 2008 |
ROHIT JOSHI Vs. FEDERAL BANK LTD
|
May 19, 2008 |
ROHIT KUMAR Vs. A S CHUGH
|
November 20, 2008 |
ROHIT KUMAR Vs. A S CHUGH
|
December 20, 2008 |
ROHITASAVA CHAND Vs. COMMISSIONER OF INCOME TAX
|
March 20, 2008 |
ROHTAS SINGH Vs. UNION OF INDIA
|
December 5, 2008 |
ROHTAS SINGH Vs. JASWANT SINGH
|
March 3, 2008 |
ROHTASH SHARMA Vs. STATE
|
September 4, 2008 |
ROMESH CHOPRA Vs. ANISH CHOPRA
|
March 31, 2008 |
ROOP CHAND Vs. CHIEF GENERAL MANAGER (V S N L )
|
March 12, 2008 |
ROOP KAUR SARAWAT Vs. STATE
|
May 21, 2008 |
ROOP SINGH Vs. GOVT OF NCT DELHI
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September 23, 2008 |
ROOPIN Vs. GOVT OF NCT OF DELHI
|
May 22, 2008 |
ROOPIN Vs. GOVT OF N C T OF DELHI
|
March 3, 2008 |
ROSHINI KHATTAR Vs. ABHISHEK VERMA
|
April 11, 2008 |
ROSHNI Vs. SATINDER KRISHAN
|
August 7, 2008 |
ROYAL FILE PRODUCTS Vs. RAM SAKAL
|
February 4, 2008 |
ROYAL GARMENTS Vs. GOVT OF NCT OF DELHI
|
May 7, 2008 |
ROYAL NEPAL AIRLINES CORPORATION Vs. ARUN JAIN
|
February 6, 2008 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. PINKI DEVI
|
September 10, 2008 |
ROYAL SUNDRAM ALLIANCE NORTHERN REGIONAL Vs. RAM RATTAN
|
May 30, 2008 |
RPS PANWAR Vs. UNION OF INDIA
|
July 4, 2008 |
RPS PANWAR Vs. UNION OF INDIA
|
May 16, 2008 |
RUCHIKA KANJALE Vs. MAJOR PARVIN KANJALE
|
July 8, 2008 |
RUDRA PRATAP SINGH Vs. UNION OF INDIA
|
February 7, 2008 |
RUDRA SINGH Vs. UNION OF INDIA
|
March 14, 2008 |
RUKMANI DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
May 19, 2008 |
RUSSO FOODS INDIA Vs. UOI
|
March 17, 2008 |
S A BUILDERS LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
February 19, 2008 |
S A SCHREDER Vs. TWINKLE LUMMINARIES PVT LTD
|
May 6, 2008 |
S C AWASTHI Vs. NATIONAL WATER DEVELOPMENT AGENCY
|
July 17, 2008 |
S C RASTOGI Vs. RIDHI ENTERPRISES
|
July 25, 2008 |
S GURUCHARAN SINGH BHASIN Vs. S S MOTA SINGH NILA CHARITABLE TRUST
|
August 7, 2008 |
S K BAHADUR Vs. UNION OF INDIA
|
July 10, 2008 |
S K CHATURVEDI Vs. STATE
|
August 26, 2008 |
S K CONTRACTOR AND ENGINEERS Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 30, 2008 |
S K INDUSTRIES PVT LTD Vs. RITE FOODS PRODUCT P LTD
|
August 4, 2008 |
S K RANA Vs. NIWAS GARG
|
March 20, 2008 |
S L YADAV @ SURENDER SINGH Vs. MAOHINDER KAUR
|
August 1, 2008 |
S M ENTERPRISES Vs. UNION OF INDIA
|
January 22, 2008 |
S M HAMOODUR REHMAN FARIDI Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
|
October 17, 2008 |
S M TOWERS PVT LTD Vs. STATE
|
February 4, 2008 |
S MAKHAN SINGH Vs. AMARJEET BALI
|
November 11, 2008 |
S MAKHAN SINGH Vs. AMARJEET BALI
|
November 3, 2008 |
S MELA SINGH KAPOOR FAMILY TRUST Vs. H DOHIL CONSTRUCTION COMPANY P LTD
|
May 12, 2008 |
S N BHANDARI Vs. J N BHANDARI
|
October 31, 2008 |
S N MALHOTRA Vs. AIRPORT AUTHORITY OF INDIA
|
April 1, 2008 |
S N REKHI Vs. PAMILA MANMOHAN SINGH
|
February 7, 2008 |
S N SAPRA Vs. P K JANA
|
March 5, 2008 |
S NARENDRA KUMAR Vs. EVEREST BEVERAGES AND FOODS INUDSTRIES
|
July 3, 2008 |
S P FRANCIS Vs. DIRECTORATE OF EDUCATION
|
May 19, 2008 |
S P MADAN Vs. M C D
|
April 28, 2008 |
S P PURI Vs. ALANKIT ASSIGNMENTS LTD
|
August 27, 2008 |
S P S RANA Vs. NATIONAL SEEDS CORPORATION
|
February 5, 2008 |
S P SINGLA CONSTRUCTIONS Vs. U O I
|
December 4, 2008 |
S R KHAN Vs. UNION OF INDIA
|
March 19, 2008 |
S RAJINDER PAL SINGH Vs. DALJIT KAUR
|
March 25, 2008 |
S S SAINI Vs. CENTRE FOR CULTURE RESOURCES AND TRAINING
|
February 4, 2008 |
S S SHEKHAVAT Vs. UNION OF INDIA
|
October 16, 2008 |
S SHEKHAR Vs. STATE OF DELHI
|
May 1, 2008 |
S SWARAN SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 18, 2008 |
S UJJAL SINGH Vs. UOI
|
May 16, 2008 |
S. RANDHIR SINGH CHANDHOK Vs. ATMA RAM BANSAL
|
March 20, 2008 |
S.K. BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
|
July 2, 2008 |
S.K. MAHAJAN Vs. B. SUBHASHCHANDRA SHETTY
|
May 20, 2008 |
S.N. SAPARA Vs. P.K. JANA
|
January 14, 2008 |
SACHIN GUPTA Vs. DELHI SUBORDINATE SERVICES
|
August 28, 2008 |
SACHIN J JOSHI Vs. LIEUTENANT GOVERNOR
|
April 8, 2008 |
SACHIN J. JOSHI Vs. LIEUTENANT GOVERNER
|
October 20, 2008 |
SACHIN KUMAR PRAVIN Vs. UNION OF INDIA
|
March 14, 2008 |
SACHIN SEHGAL Vs. STATE OF DELHI
|
April 28, 2008 |
SADHANA RAI Vs. BIMLA RAI
|
September 25, 2008 |
SAFARI INTERNATIONAL Vs. SUBHASH GUPTA
|
February 6, 2008 |
SAGAR WAREHOUSING CORPORATION Vs. PAWAN HANS HELICOPTERS LTD
|
August 11, 2008 |
SAHARA AIRLINES LTD. Vs. CAPT. R. KHOSLA
|
September 9, 2008 |
SAHARA INDIA COMMERCIAL CORPORATION LIMITED Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
August 20, 2008 |
SAHEB SINGH Vs. STATE
|
January 8, 2008 |
SAHI RAM Vs. RAM BABU
|
March 28, 2008 |
SAHIBABAD IMPEX PVT LTD Vs. UOI
|
February 7, 2008 |
SAHNEY KIRKWOOD PRIVATE LIMITED Vs. UNION OF INDIA
|
July 7, 2008 |
SAHU BASHESHAR DAYAL BANKERS Vs. SUJATA R NATH DECD
|
July 28, 2008 |
SAIDUL ALIAS AFJAL Vs. STATE
|
May 21, 2008 |
SAJID KHAN Vs. STATE
|
August 28, 2008 |
SALAHUDDIN QURESHI Vs. NDMC
|
September 18, 2008 |
SALEEM BANO Vs. MOHD. RAFI
|
November 3, 2008 |
SAMDEV DASGUPTA Vs. S K PANDA
|
January 30, 2008 |
SAMEER MALIK Vs. NATIONAL CAPITAL TERRITORY OF DELHI STATE
|
February 27, 2008 |
SAMLA DEVI Vs. ORIENTAL INSURANCE CO LTD
|
January 24, 2008 |
SAMRITI BHASIN Vs. UOI
|
November 19, 2008 |
SAMSUNG INDIA ELECTRONICS LTD Vs. ASHA MARKETING
|
January 28, 2008 |
SAMSUNG TELECOMMUNICATION INDIA PRIVATE LIMITED Vs. STATE
|
February 12, 2008 |
SANDEEP Vs. STATE
|
November 28, 2008 |
SANDEEP ARVIND Vs. D D A
|
February 29, 2008 |
SANDEEP BAHL Vs. MUNICIPAL CORPORATION OF DELHI
|
May 12, 2008 |
SANDEEP KAPOOR Vs. STATE
|
August 26, 2008 |
SANDEEP KUMAR Vs. VIDESH KUMAR
|
October 31, 2008 |
SANDEEP KUMAR Vs. NEELAM BHARTI GAUR
|
August 14, 2008 |
SANDEEP SHEORAN Vs. VICE CHANCELLOR DELHI UNIVERSITY
|
September 12, 2008 |
SANDEEP SINGH BISHT Vs. STATE
|
August 14, 2008 |
SANGEETA EXPORTS P LTD Vs. UNION OF INDIA
|
April 23, 2008 |
SANGEETA GARG Vs. DEEPAK BANSAL
|
July 14, 2008 |
SANGEETA GARG Vs. DEEPAK BANSAL
|
August 8, 2008 |
SANGEETA JEWELS PVT LTD Vs. AJAY KUMAR JAIN
|
February 8, 2008 |
SANGEETA SAYAL Vs. MUNICIPAL CORPORATION OF DELHI
|
May 12, 2008 |
SANJAY Vs. STATE
|
May 21, 2008 |
SANJAY Vs. NATIONAL CAPITAL TERRITORY OF DELHI STATE
|
July 7, 2008 |
SANJAY AGGRAWAL Vs. ANITA GOEL
|
September 22, 2008 |
SANJAY ALIAS SONESH DASS Vs. STATE OF DELHI
|
September 22, 2008 |
SANJAY BANAIK Vs. STATE
|
August 8, 2008 |
SANJAY CHAWLA Vs. STATE OF NCT OF DELHI
|
August 28, 2008 |
SANJAY DUTTA Vs. STATE NCT OF DELHI
|
July 28, 2008 |
SANJAY GOYAL Vs. UOI
|
May 9, 2008 |
SANJAY GUPTA Vs. COTTAGE INDUSTRISE EXPOSITION LTD
|
January 14, 2008 |
SANJAY KUMAR Vs. KAUSHAL CHAND PATHAK
|
February 15, 2008 |
SANJAY KUMAR GANGWAL Vs. SUNITA GANGWAL
|
March 31, 2008 |
SANJAY KUMAR JHA Vs. AIIMS
|
March 14, 2008 |
SANJAY SINGH Vs. THE STATE
|
February 20, 2008 |
SANJAY SINGH AND ANR Vs. STATE
|
April 23, 2008 |
SANJAY SINGH KUSHWAH Vs. RESIDENT COMMISSIONER M P BHAWAN
|
July 8, 2008 |
SANJAY SURI Vs. STATE
|
November 20, 2008 |
SANJEEV ARORA Vs. LEENA
|
September 5, 2008 |
SANJEEV GUPTA Vs. STATE GOVERNMENT OF N C T OF DELHI
|
February 11, 2008 |
SANJEEV K. BHATIA Vs. GOVT. OF N.C.T.
|
January 21, 2008 |
SANJEEV KUMAR SAXENA Vs. STATE GOVERNMENT OF DELHI
|
July 24, 2008 |
SANJEEV KUMAR SINGH Vs. STATE OF NCT OF DELHI
|
February 25, 2008 |
SANJEEV MAKKAR Vs. D.P. SINGH
|
August 7, 2008 |
SANJEEV NANDA Vs. STATE
|
October 4, 2008 |
SANJEEV NARANG Vs. PRISM BUILDCON PVT LTD
|
July 11, 2008 |
SANJEEV NARANG Vs. PRISM BUILDCON PRIVATE LIMITED
|
February 8, 2008 |
SANJEEV NARANG Vs. PRISM BUILDCON PVT LTD
|
April 24, 2008 |
SANJEEV R. APTE Vs. I.F.C.I. LTD
|
May 21, 2008 |
SANJEEV VERMA Vs. DISTRICT AND SESSION JUDGE
|
May 15, 2008 |
SANJIT MALIK Vs. STATE
|
January 24, 2008 |
SANJIV KUMAR Vs. STATE
|
February 4, 2008 |
SANJIV SADH ALIAS DABBU Vs. STATE NCT OF DELHI
|
July 25, 2008 |
SANRACHANA (INDIA) INC. Vs. ULTIMATE FLEXIPACK LTD.
|
July 31, 2008 |
SANT KIRPAL SINGH Vs. SIR SOBHA SINGH AND SONS PRIVATE LIMITED
|
August 1, 2008 |
SANT LAL KANHAIYA LAL Vs. UOI
|
April 23, 2008 |
SANTOSH Vs. MUNICIPAL CORPORATION OF DELHI
|
August 14, 2008 |
SANTOSH HASSIJA Vs. AMARJEET SINGH
|
October 24, 2008 |
SANTOSH KUMAR Vs. STATE
|
November 7, 2008 |
SANTOSH SINDHU Vs. SWARAN KUMARI
|
July 2, 2008 |
SANTOSH SINGH JAIN Vs. D G DIR OF CENTRAL EXCISE INTELLIGENCE
|
September 29, 2008 |
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 28, 2008 |
SAP AG Vs. SOMAYA KANTI DUTTA
|
February 25, 2008 |
SAPNA SABHARWAL Vs. SUMEET SABHARWAL
|
September 10, 2008 |
SARABJIT SINGH ANAND Vs. MANJIT SINGH ANAND
|
January 11, 2008 |
SARAF PAPERMILLS LTD Vs. STATE OF DELHI
|
November 25, 2008 |
SARASWATI KUNJ Vs. L N GADODIA
|
November 17, 2008 |
SARASWATI MARKETING CO LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 12, 2008 |
SARASWATI TRADING CO Vs. JAI PRAKASH SINGH
|
March 26, 2008 |
SARAYA INDUSTRIES LTD Vs. UNION OF INDIA
|
September 5, 2008 |
SARAYA INDUSTRIES LTD Vs. UNION OF INDIA
|
February 27, 2008 |
SARDAR AHMED Vs. MOINUDDIN
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May 30, 2008 |
SARDAR NIHAL SINGH Vs. SHYAM SUNDER AGGARWAL
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November 3, 2008 |
SARDAR NIRMAL SINGH Vs. SARDAR HARINDER SINGH
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February 29, 2008 |
SARDAR SINGH KOD Vs. COMMISSIONER FOOD AND SUPPLY
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February 29, 2008 |
SARDAR SURJIT SINGH ARORA Vs. RAMESH CHOPRA
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September 5, 2008 |
SARITA SARANGI Vs. UNION OF INDIA
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September 29, 2008 |
SARLA PRASAD Vs. KARVY COMPUTERSHARA PVT LTD
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March 26, 2008 |
SAROJ BHATNAGAR Vs. UNION OF INDIA
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May 16, 2008 |
SAROJ DEVI Vs. UNION OF INDIA
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December 19, 2008 |
SAROJ DHALL Vs. STATE BANK OF INDIA
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July 16, 2008 |
SAROJ HOSPITAL AND HEART INSTITUTE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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April 3, 2008 |
SAROJ JOSHI Vs. MOHD FAROOQ
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February 25, 2008 |
SAROJ RANA Vs. GOVT OF NCT OF DELHI
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July 25, 2008 |
SAROJ RANI Vs. STATE
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February 25, 2008 |
SAROJ SALKAN Vs. CAPT. SANJEEV SINGH
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November 28, 2008 |
SAROOPI DEVI Vs. BHARTIYA BRAHMAN CHARITABLE TRUST
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September 23, 2008 |
SARVADESHIK ARYA PRATINIDHI SABHA REGD Vs. KAILASH NATH SINGH YADAV
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August 7, 2008 |
SARVADESHIK PRESS Vs. USMAN GHANI
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October 24, 2008 |
SARVESH CHOPRA Vs. IRCON INTERNATIONAL LTD
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May 27, 2008 |
SARVESH CHOPRA BUILDERS PVT LTD Vs. UNION OF INDIA
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July 9, 2008 |
SARVJIT SINGH Vs. NDMC
|
January 29, 2008 |
SASKEN COMMUNICATIONS TECH LTD Vs. PRIME TELESYSTEMS
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April 23, 2008 |
SAT NARAIN Vs. SARDA DEVI
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August 22, 2008 |
SAT PREET KAUR Vs. RAJU SINGH RAWAT
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March 28, 2008 |
SATENDER KUMAR TIWARI Vs. STATE OF DELHI
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April 26, 2008 |
SATINDER KUMAR YADAV Vs. UOI
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May 9, 2008 |
SATINDER PAL SINGH Vs. DAMAN PREET KAUR
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December 10, 2008 |
SATISH ALIAS PANDIT Vs. STATE
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August 11, 2008 |
SATISH BATRA Vs. REGISTRAR OF COMPANIES
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May 12, 2008 |
SATISH CHAND JAIN Vs. GEETA BAJAJ
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July 21, 2008 |
SATISH CHANDRA SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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July 1, 2008 |
SATISH DAGAR Vs. STATE
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March 7, 2008 |
SATISH KHERA Vs. SUKHVINDER SINGH SAHANI
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November 19, 2008 |
SATISH KUMAR Vs. UOI
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July 28, 2008 |
SATISH KUMAR Vs. STATE
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April 23, 2008 |
SATISH KUMAR KATARIA Vs. STATE
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November 20, 2008 |
SATISH KUMAR MALHOTRA Vs. PUNJAB & SIND BANK
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July 7, 2008 |
SATISH NAMBIAR Vs. UNION OF INDIA
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May 16, 2008 |
SATISH RAHEJA Vs. PRAKASHWATI GUPTA
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January 22, 2008 |
SATISH WASNIK Vs. UNION OF INDIA
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March 14, 2008 |
SATNAM ENGINEERS AND FABRICATORS PVT LTD Vs. GURJEET SINGH DEFENDANT
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November 7, 2008 |
SATPAL @ PAPPU JAT Vs. STATE
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February 8, 2008 |
SATPAL MANCHANDA Vs. STATE
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August 14, 2008 |
SATVIK INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
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July 29, 2008 |
SATVIR SHARMA Vs. C B I
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May 12, 2008 |
SATVIR SINGH Vs. UNION OF INDIA
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December 19, 2008 |
SATWINDER SINGH Vs. KANWAR KRISHAN ANAND
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November 6, 2008 |
SATYA DEV TOMAR Vs. MCD
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February 8, 2008 |
SATYA DEVI Vs. STATE
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July 31, 2008 |
SATYA PAL JAIN Vs. KAILASH WATI GOEL
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September 25, 2008 |
SATYA PRAKASH Vs. UNION OF INDIA
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October 17, 2008 |
SATYA VIR SHARMA Vs. GUL MARG ICE FACTORY
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September 9, 2008 |
SATYABHAMA PRADHAN Vs. NCT OF DELHI
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July 31, 2008 |
SATYAVIR SINGH Vs. COLLECTOR OF STAMPS
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January 9, 2008 |
SATYENDRA SINGH Vs. UNIVERSITY OF DELHI
|
April 25, 2008 |
SAURABH KUMAR MALLICK Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
May 9, 2008 |
SAVEENA ENTERPRISES PVT LTD Vs. KALATEX
|
November 20, 2008 |
SAVITA DEVI Vs. D S I D C
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February 19, 2008 |
SAVITRI NAGRATH Vs. BIKRAMJIT NAGRATH
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December 10, 2008 |
SAWHNEY EXPORT HOUSE P LTD Vs. COMMR OF CUS IMPORT
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March 13, 2008 |
SAYEED ABU ALA Vs. NARCOTIC CONTROL BUREAU
|
August 7, 2008 |
SCHERING CORPORATION Vs. GETWELL LIFE SCIENCES INDIA PVT LTD
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July 4, 2008 |
SCHERING CORPORATION Vs. ALKEM LABORATORIES LTD
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July 4, 2008 |
SCHNEIDER ELECTRIC INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
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February 19, 2008 |
SCINDIA POTTERIES AND SERVICES PVT LTD Vs. SADHNA
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July 30, 2008 |
SECRETARY EDUCATION Vs. MUKESH CHAND
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September 23, 2008 |
SECRETARY MINISTRY OF HOME AFFAIRS Vs. R K GUPTA
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October 3, 2008 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. INDIAN BANK MUTUAL FUND
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October 3, 2008 |
SEEMA Vs. SURENDER KUMAR
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September 2, 2008 |
SEEMA ARYA Vs. SUDHA DEVI
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August 4, 2008 |
SEEMA GAUTAM Vs. SARNAM SINGH
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January 9, 2008 |
SEHDEO KASHYAP Vs. ANIL ELECTRIC COMPANY
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August 26, 2008 |
SEMI Vs. STATE
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August 6, 2008 |
SET DISCOVERY P LTD Vs. UOI
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May 16, 2008 |
SETECH ELECTRONICS LTD Vs. BINATONE COMPUTERS P LTD
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May 19, 2008 |
SH A S PARMAR Vs. DELHI TRANSCO CO LTD
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February 5, 2008 |
SH AKASH MOHAN GUPTA Vs. CIVCON ENGINEERING AND CONTRACTING CO INDIA PVT LTD
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February 11, 2008 |
SH DEEPAK KHANNA Vs. PANDIT BRO
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March 19, 2008 |
SH DHARAM PAL Vs. D T C
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February 19, 2008 |
SH HARBANS LAL CELLY Vs. STATE BANK OF INDIA
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September 24, 2008 |
SH HAYAT SINGH Vs. SH DEV RAJ
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February 6, 2008 |
SH INDERSEN CHHATWAL Vs. NATIONAL INSURANCE CO LTD
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April 29, 2008 |
SH JAGDISH CHANDER Vs. SH RAMESH CHAND AGGARWAL
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July 24, 2008 |
SH JAWAHAR SINGH Vs. GOVT OF NCT OF DELHI
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December 3, 2008 |
SH KRISHAN LAL POPLI Vs. MONA VIRK
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February 28, 2008 |
SH NARINDER BISHAL Vs. SH RAMBIR SINGH
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February 20, 2008 |
SH PRABHAT KUMAR SINGH Vs. SH RAMA KANT AGGARWAL
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February 16, 2008 |
SH PRAMOD BEHARI SAXENA Vs. BOOM EXPORTS
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February 22, 2008 |
SH RAJ DEV Vs. SH RAJ KUMAR
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February 1, 2008 |
SH RAJ KISHORE TYAGI Vs. RADHEY SHYAM
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April 25, 2008 |
SH RAJ KUMAR Vs. BALBIR SINGH
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May 1, 2008 |
SH RAJ KUMAR Vs. DELHI TRANSPORT CORPORATION
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May 15, 2008 |
SH RAJENDRA JHA Vs. ARTI ROHATGI
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February 27, 2008 |
SH RAJESH KUMAR GARG Vs. MCD
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March 14, 2008 |
SH RAM GOEL Vs. PRESIDING OFFICER LABOUR COURT VI
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February 22, 2008 |
SH RAMAN AGGARWAL Vs. UOI
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April 7, 2008 |
SH RAMASHISH Vs. GOVT OF NCT OF DELHI
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February 28, 2008 |
SH SUDHI RAM Vs. D N REHANI
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March 7, 2008 |
SH V K OHRI Vs. N D M C
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February 21, 2008 |
SH VIJAY KUMAR AGGARWAL Vs. UNION OF INDIA
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February 28, 2008 |
SH. BALRAM SHARMA Vs. UNION OF INDIA
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July 4, 2008 |
SH. MAHINDER KUMAR JAIN Vs. SH. MEHAR SINGH
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March 19, 2008 |
SH. RAJINDER SINGH VERMA, Vs. THE LT. GOVERNOR (ADMINISTRATOR) NCT OF DELHI AND ORS.
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May 2, 2008 |
SH. VED PRAKASH Vs. SMT. NATHO DEVI
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May 13, 2008 |
SHAFIQUL AIN USMANI Vs. JAMIA MILLIA ISLAMIA
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May 16, 2008 |
SHAGUFTA SHAMAS Vs. C B I
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April 29, 2008 |
SHAHID UMAR Vs. JAMIA HAMDARD
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May 12, 2008 |
SHAHJAD DAGAR Vs. NARESH GUJRAL
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November 24, 2008 |
SHAILENDER SHARMA Vs. STATE
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November 14, 2008 |
SHAKUN MOOLCHANDANI Vs. UNION OF INDIA
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February 8, 2008 |
SHAKUNTALA Vs. STATE NCT OF DELHI
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August 8, 2008 |
SHAKUNTALA CHAWLA Vs. OM PRAKASH CHAWLAQ
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May 28, 2008 |
SHAKUNTALA DEVI Vs. N.S. MOHAN CHIT FUND AND FINANCE CO. (PVT.) LTD.
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January 10, 2008 |
SHAKUNTALA DEVI Vs. SEVEN STAR ELECTIRCALS (P) LTD.
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August 12, 2008 |
SHAM MURARI Vs. RAJNEESH K KSHYAP
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September 19, 2008 |
SHAMA KAUR Vs. DELHI TRANPORT CORPORATION
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May 19, 2008 |
SHAMBHU KUMAR AGGARWAL Vs. VED PRAKASH
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May 14, 2008 |
SHAMBU DHANDEO CHOUDHRY Vs. UNION OF INDIA
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July 30, 2008 |
SHAMMI MADAN Vs. GAON SABHA NANGALI SAKHARAVATI
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April 1, 2008 |
SHAMO DEVI Vs. UOI
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March 7, 2008 |
SHANTI DEVI MEHRA Vs. VINOD KUMAR JAIN
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March 10, 2008 |
SHANTI MANN Vs. MORAL PROPERTIES PVT. LTD.
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August 8, 2008 |
SHANTI MANN Vs. MORAL PROPERTIES PVT. LTD. AND ORS.
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August 9, 2008 |
SHARDA Vs. STATE
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November 20, 2008 |
SHARDA DEVI GILL Vs. RAKESH JAIN
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February 8, 2008 |
SHARDA GUN HOUSE Vs. STATE TRADING CORPORATION OF INDIA LTD
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January 21, 2008 |
SHARDA GUPTA Vs. HARISH KUMAR
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February 28, 2008 |
SHARDA NATHE Vs. DELHI ADMINISTRATION
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March 4, 2008 |
SHARDA NIGAM Vs. DAULAT RAM COLLEGE
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August 27, 2008 |
SHARIFUDDIN Vs. RIZAUDDIN
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November 27, 2008 |
SHARIFUDDIN Vs. MEHRUN NISA
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February 5, 2008 |
SHARIFUDDIN Vs. BABUDDIN
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November 24, 2008 |
SHARMA ENTERPRISES Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
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August 20, 2008 |
SHARMISHTHA Vs. SUJOY MITRA
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April 8, 2008 |
SHASHI AGGARWAL Vs. UNIVERSITY OF DELHI
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November 20, 2008 |
SHASHI AHUJA Vs. KULBHUSHAN MALIK
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August 13, 2008 |
SHASHI BALA Vs. UNION OF INDIA
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January 28, 2008 |
SHASHI BALA JAIN Vs. RAKESH SAPRA
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February 8, 2008 |
SHASHI BALA KULSHRESHTA Vs. INDIA TELEPHONE INDUSTRIES LTD
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September 18, 2008 |
SHASHI BHUSHAN Vs. STATE
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May 19, 2008 |
SHASHI GOYAL Vs. UOI
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February 26, 2008 |
SHASHI KANT SINGH Vs. STATE (NCT OF DELHI)
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January 15, 2008 |
SHASHI MANCHANDA Vs. AJAY KUMAR SABHARWAL
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May 15, 2008 |
SHASHI SHANKAR SHARMA Vs. PRAN NATH SHARMA
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May 13, 2008 |
SHATRUDHAN SINGH Vs. DEVI LAL MAHOTA
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August 5, 2008 |
SHAW WALLACE & CO. LTD Vs. M.P. BERAR PRODUCTS PVT. LTD
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April 9, 2008 |
SHEELA Vs. STATE NCT OF DELHI
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April 1, 2008 |
SHEKHAR Vs. STATE OF NCT OF DELHI
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February 15, 2008 |
SHEKHAR Vs. MCD
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April 11, 2008 |
SHER SINGH Vs. STATE
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July 4, 2008 |
SHER SINGH INDUSTRIES Vs. UOI
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April 24, 2008 |
SHIKSHA BHARATI EDUCATIONAL SOCIETY (REGD ) Vs. DINESH RAI
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August 8, 2008 |
SHILPA GARG Vs. NATIONAL BOARD OF EXAMINICATION
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May 29, 2008 |
SHILPI SHAKT Vs. STATE NCT OF DELHI
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July 4, 2008 |
SHILVI NIGAM Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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February 25, 2008 |
SHILVI NIGAM Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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February 29, 2008 |
SHIN SATELLITE PUBLIC COMPANY LIMITED Vs. JAIN STUDIOS LIMITED
|
October 3, 2008 |
SHISHU SANSAR PUBLIC SCHOOL (PRIMARY) Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 22, 2008 |
SHIV CHARAN Vs. HIGH COURT OF DELHI
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May 30, 2008 |
SHIV NANDAN SACHDEVA Vs. RUBY
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December 12, 2008 |
SHIV PAL SINGH Vs. SHRIRAM SCIENTIFIC AND INDUSTURI
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November 18, 2008 |
SHIV PRASAD Vs. STATE OF DELHI
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April 4, 2008 |
SHIV PRASAD ALIAS ANDRA Vs. STATE OF NCT OF DELHI
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October 3, 2008 |
SHIV SHANKAR Vs. NDMC
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September 29, 2008 |
SHIV SHANKAR Vs. STATE NCT OF DELHI
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August 11, 2008 |
SHIVA PAPER MILLS LTD. Vs. UNITED ALKALIES & ACIDS PVT. LTD.
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May 21, 2008 |
SHIVAM Vs. NCT OF DELHI
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August 12, 2008 |
SHIVANI KABRA Vs. STATE & ORS
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January 30, 2008 |
SHIVRAJ GUPTA Vs. DESHRAJ GUPTA
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February 22, 2008 |
SHMT BHUKANI DEVI Vs. HAZARI YADAV
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February 21, 2008 |
SHRDA BANSAL Vs. R D BANSAL
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July 30, 2008 |
SHREE KRISHNA WOOLEN MILLS P LTD Vs. UOI
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August 26, 2008 |
SHREM WATI Vs. S K PLASTICS
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January 7, 2008 |
SHREM WATI Vs. S.K. PLASTICS (DELHI)
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January 4, 2008 |
SHREYA LIFE SCIENCES PVT LTD Vs. MAGNA BIOCHEM PVT LTD
|
March 3, 2008 |
SHRI ASHOK KUMAR Vs. S P SINGH VERMA
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May 12, 2008 |
SHRI ATUL RAWAL Vs. S B EQUIPMENTS
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July 11, 2008 |
SHRI DEO PRAKASH Vs. UNION OF INDIA
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February 15, 2008 |
SHRI INDER SINGH Vs. SUB DIVISIONAL OFFICER
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January 8, 2008 |
SHRI JAGAN Vs. UNION OF INDIA
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January 21, 2008 |
SHRI KRISHNA DAYAL PVT LTD Vs. MUKESH SHARMA
|
February 28, 2008 |
SHRI LALJI Vs. THE NEW INDIA ASSURANCE CO LTD
|
January 16, 2008 |
SHRI O S CHAUHAN AND SHRI R K S CHAUHAN Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY MINISTR
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October 20, 2008 |
SHRI PRAKASH CHANDER S/O SHRI BALMANAND Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY MINISTR
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October 20, 2008 |
SHRI PRAVEEN SHARMA S/O SHRI H.L. SHARMA Vs. THE SECRETARY UNION PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN AND THE SECRETARY MINISTRY OF PERSONAL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONAL AND TRAINING GOVERNMENT OF INDIA
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December 16, 2008 |
SHRI RAM PISTONS AND RINGS LTD. Vs. C.B. AGARWAL HUF
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December 11, 2008 |
SHRI RAM PRAKASH Vs. GOVT OF NCT OF DELHI
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February 15, 2008 |
SHRI RAM REFRIGERATION INDUSTRIES LTD Vs. UNION OF INDIA
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December 14, 2008 |
SHRI SARBIR SINGH SARANG S/O LATE S. INDER SINGH Vs. SHRI KANWAL SUNIR SINGH SARANG S/O LATE S. INDER SINGH
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May 29, 2008 |
SHRI TEJ SINGH Vs. FCI
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July 1, 2008 |
SHRIRAM FUEL INJECTION INDUSTRIES LIMITED Vs. JAY ENGINEERING WORKS LIMITED
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May 26, 2008 |
SHRIRAM HOUSING FINANCE AND INVESTMENT & INVESTMENT OF INDIA LTD Vs. YOGESH MISHRA
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November 27, 2008 |
SHRIRAM PISTONS AND RINGS LTD Vs. COMMISSIONER OF INCOME TAX
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April 29, 2008 |
SHUKLA Vs. MAHAVEER SINGH JUDDA
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March 13, 2008 |
SHYAM Vs. STATE NCT OF DELHI
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July 15, 2008 |
SHYAM BABU PRASAD YADAV ALIAS NAGRAJ Vs. STATE
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May 13, 2008 |
SHYAM GOENKA Vs. ZEVRAT PREMSONS (INDIA) PVT. LTD.
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March 7, 2008 |
SHYAM KISHORE MATHUR Vs. STATE
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January 30, 2008 |
SHYAM LAL Vs. DARSHAN DEVI
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September 23, 2008 |
SHYAM SINGH SHAH Vs. JAWAHAR LAL NEHRU UNIVERISTY
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December 19, 2008 |
SHYAM SUNDER Vs. SUMIT ENGG CORPORATION AND ANR
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January 15, 2008 |
SHYAM SUNDER ARORA Vs. DIWAN CHAND
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March 28, 2008 |
SHYAM TELECOM LTD Vs. A.R.M. LTD
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May 30, 2008 |
SHYNI VARGHESE Vs. STATE GOVT OF NCT OF DELHI
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February 15, 2008 |
SIDDHARTH RAVINDRA JAIN Vs. STATE OF NCT OF DELHI
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July 14, 2008 |
SIDDHARTH SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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April 30, 2008 |
SIDHARTH TRADING AND EXPORTS PVT LTD Vs. ALCOBEX METALS LIMITED
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April 1, 2008 |
SIEL LTD Vs. PRIME INDUSTRIES LTD
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October 23, 2008 |
SIEMENS LIMITED` Vs. S R P INDUSTRIES LTD
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September 15, 2008 |
SIEMENS LTD Vs. NOVA IRON AND STEEL LTD
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February 28, 2008 |
SIGMA FREUDENBERG NOK P LTD Vs. VINAY TANEJA
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April 23, 2008 |
SIGNAPS Vs. BUMPY UDYOG
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February 5, 2008 |
SIIDHI VINAYAK AROMATICS PVT LIMITED Vs. BHARAT EXPORT CORPORATION PVT LIMITED
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May 30, 2008 |
SIKANDER SHAH CHADHA Vs. GOVERNMENT OF NCT OF DELHI
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January 18, 2008 |
SIKKA ASSOCIATES Vs. AIRPORTS AUTHORITY OF INDIA
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November 25, 2008 |
SIKKA STEEL & HEAT TREATMENT CENTRE Vs. COMMISSIONER OF INCOME TAX
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April 25, 2008 |
SILVER OAK LABORATORIES (P) LTD Vs. DCIT
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December 18, 2008 |
SINGHAL R K Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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December 3, 2008 |
SIR SOBHA SINGH AND SONS PVT LTD Vs. SUNITA
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February 25, 2008 |
SIRI CHAND GUPTA Vs. SANTOSH KUMARI
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March 12, 2008 |
SIRI RAM SYAL AND SONS (ENGINEERS) PVT LTD Vs. IRCON INTERNATIONAL LTD
|
August 20, 2008 |
SITA RAM Vs. STATE
|
May 28, 2008 |
SMARTCHIP LTD Vs. CENTRAL BUREAU OF NARCOTICS
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April 9, 2008 |
SMIT REKHA VISHNOI Vs. UNION OF INDIA
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March 14, 2008 |
SMITHKLINE BEECHAM PLC Vs. UMESHBHAI PATEL
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October 23, 2008 |
SMS INFRASTRUCTURE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
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January 18, 2008 |
SMT BANARASI Vs. GOVERNMENT OF NCT OF DELHI
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March 14, 2008 |
SMT GEETA DEVI Vs. THE UNION OF INDIA (UOI)
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November 11, 2008 |
SMT HANSI DEVI W/O LT SH DEVINDER SINGH Vs. SHRI SARBHJEET SINGH S/O MUKHTIAR SINGH
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October 3, 2008 |
SMT KANTA VASHIST AND ORS Vs. SHRI ASHWANI KHURANA
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March 4, 2008 |
SMT SUDHA PADMANABHAN Vs. KARAM SINGH
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May 19, 2008 |
SMT TAIRA Vs. KANHIYA LAL
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September 23, 2008 |
SMT. ARUN GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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November 8, 2008 |
SMT. KAVITA KHANDELWAL Vs. THE COMMISSIONER OF INCOME TAX
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January 18, 2008 |
SMT. PHOOLWATI AND ORS. Vs. SMT. RAM DEI AND ORS.
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March 13, 2008 |
SMT. RAJ ROSHINI Vs. SHRI SURINDER KUMAR
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March 3, 2008 |
SNEH LATA GULLIYA Vs. R.K. GUPTA
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September 22, 2008 |
SOBHAG NARAIN MATHUR Vs. PRAGYA AGRAWAL
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July 18, 2008 |
SOCIAL JURIST A CIVIL RIGHTS GROUP Vs. GNCT
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February 8, 2008 |
SOCIETE DES PRODUITS NESTLE Vs. GOPAL BAKERS AND CONFECTIONERS DISTRIBUTOR
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March 18, 2008 |
SOCIETY DES PRODUCTS NESTLE S A Vs. SATYA PRAKASH MAHESHWARI
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September 5, 2008 |
SOHAN DEVI Vs. KESHAV CHANDRA
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September 5, 2008 |
SOHAN DEVI Vs. STATE
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April 10, 2008 |
SOHAN LAL JAIN Vs. UNION OF INDIA
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July 9, 2008 |
SOHAN LAL KAPOOR Vs. UNION OF INDIA
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August 11, 2008 |
SOM NATH Vs. DAYA CHAND
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February 8, 2008 |
SOM NATH SETIA Vs. RAVI SETIA
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December 10, 2008 |
SONA DEVI Vs. KARAMVIR AGGARWAL
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January 3, 2008 |
SONA SPICES PVT LTD Vs. SOONGACHI TEA INDUSTRIES PVT LTD
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September 1, 2008 |
SONIA FARMS PVT LTD Vs. STATE
|
March 4, 2008 |
SONIA KHOSLA Vs. VIKRAM BAKSHI
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April 22, 2008 |
SONICA JAGGI Vs. LT GOVERNOR
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March 12, 2008 |
SONICA JAGGI Vs. LT. GOVERNOR AND ORS.
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August 14, 2008 |
SONU Vs. DELHI TRANSPORT CORPN
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September 17, 2008 |
SORAN SINGH Vs. UNION OF INDIA
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July 16, 2008 |
SOUL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 7, 2008 |
SOUTHERN EXPORT CORPORATION Vs. VIJAYSEEMA GARMENTS AND HOSIERY PRIVATE LIMITED
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September 23, 2008 |
SOWMYANARAYANAN T V Vs. NATIONAL BOARD OF EXAMINATIONS
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January 21, 2008 |
SPACEAGE SWITCHGEARS LTD. AND ANR. Vs. GOVT. OF NCT OF DELHI AND ANR.
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July 4, 2008 |
SPACEVISION IMPEX PVT LTD Vs. VIJAYA BANK
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February 27, 2008 |
SPAN DIAGNOSTIC Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGN
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April 1, 2008 |
SPINTEX CORPORATION Vs. DHARMENDRA KUMAR RATHI
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January 11, 2008 |
SPRING VALLEY FINANCE AND TRADE LTD Vs. PRAKASH KAUR
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March 31, 2008 |
SRGP INDUSTRIES LTD Vs. CURRIE AND BROWN INDIA LTD
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November 4, 2008 |
SRI RAM Vs. UNION OF INDIA
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April 3, 2008 |
SRI SHARMA Vs. STATE OF DELHI
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March 12, 2008 |
SRIMOHAN TAYAL Vs. REGIONAL PROVIDENT FUND COMISSIONER
|
January 30, 2008 |
SRS ENGINERRING INDUSTRIES Vs. SECRETARY TO GOVT OF INDIA
|
November 20, 2008 |
STAILA SAYYED Vs. STATE
|
February 4, 2008 |
STAR ELECTRIC WORKS Vs. BHARAT SANCHAR NIGAM LTD
|
January 21, 2008 |
STARTECH ENGGCON PVT. LTD Vs. BUNDELKHAND UNIVERSITY
|
January 17, 2008 |
STATE Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
|
July 2, 2008 |
STATE Vs. R.P. TYAGI
|
March 5, 2008 |
STATE Vs. SATBIR SINGH
|
January 18, 2008 |
STATE Vs. GIAN CHAND
|
July 22, 2008 |
STATE Vs. JANTA SHUDH MASALA STORE
|
January 31, 2008 |
STATE Vs. MAHENDER KUMAR
|
January 24, 2008 |
STATE Vs. D P BHATIA
|
February 28, 2008 |
STATE Vs. DEVINDER KUMAR
|
March 26, 2008 |
STATE Vs. JAIVEER
|
October 3, 2008 |
STATE Vs. MOHD IQBAL GHAZI
|
September 12, 2008 |
STATE Vs. LAL BAHADUR
|
August 27, 2008 |
STATE Vs. SIKANDAR LAL JAINQ
|
August 14, 2008 |
STATE (DELHI ADMN ) Vs. SATINDER KUMAR
|
November 14, 2008 |
STATE BANK OF INDIA Vs. CHAMAN LAL RESPONDENT
|
July 2, 2008 |
STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING Vs. RAVI DWIVEDI
|
February 5, 2008 |
STATE DELHI ADMINISTRATION Vs. VIRENDRA KUMAR
|
June 11, 2008 |
STATE GOVT OF NCT OF DELHI Vs. SHASHI SHEKHAR ALIAS NEERAJ ALIAS RAJU
|
November 4, 2008 |
STATE OF DELHI Vs. ANIL BATRA
|
April 2, 2008 |
STATE OF DELHI ADMINISTRATION Vs. RAM SINGH
|
December 5, 2008 |
STATE OF HARYANA Vs. K LSHROFF
|
May 15, 2008 |
STATE OF HARYANA Vs. MURTI DEVI
|
April 3, 2008 |
STEPHENS COLLEGE Vs. UNIVERSITY OF DELHI
|
August 21, 2008 |
STEPHENS HOSPITAL Vs. WORKMAN SH. S.K. ADHIKARI
|
September 29, 2008 |
STRENGTH INDIA EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
March 2, 2008 |
STV ENTERPRISES LTD. Vs. SHIN SATELLITE PUBLIC CO. LTD.
|
July 2, 2008 |
SUAVE APPARELS P LTD Vs. HARISH KAPOOR
|
February 26, 2008 |
SUBEDAR ASHOK KUMAR CHAUHAN Vs. UNION OF INDIA
|
November 3, 2008 |
SUBEDAR M T V KUNHI KANNAN NAMBIAR Vs. UNION OF INDIA
|
September 24, 2008 |
SUBEDAR M T V KUNHI KANNAN NAMBIAR Vs. UNION OF INDIA
|
September 25, 2008 |
SUBEDAR SKT PUTTAN LAL Vs. UNION OF INDIA
|
November 20, 2008 |
SUBHASH CHAND DHIMAN Vs. STATE NCT OF DELHI
|
August 12, 2008 |
SUBHASH CHAND GOEL Vs. OM PRAKASH GUPTA
|
December 10, 2008 |
SUBHASH CHAND KUKREJA Vs. STATE
|
January 11, 2008 |
SUBHASH CHAND VERMA Vs. NEW DELHI MUNICIPAL COUNCIL
|
October 15, 2008 |
SUBHASH CHANDER Vs. DELHI TRANSPORT CORPORATION
|
September 23, 2008 |
SUBHASH CHANDER GUPTA Vs. VASUDEV KUMAR
|
September 30, 2008 |
SUBHASH CHANDER SEHGAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 4, 2008 |
SUBHASH GOEL Vs. HARJEET SINGH
|
February 13, 2008 |
SUBHASH MOTWANI Vs. FRANK FINN MANAGEMENT CONSULTANTS
|
February 27, 2008 |
SUBHASH PROJECTS AND MARKETING LTD Vs. TIRUPATI TRADE COMM. PVT. LTD
|
November 3, 2008 |
SUBHASH SETHI Vs. SHANTI LAL BHATIA
|
August 28, 2008 |
SUBODH KUMAR BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
|
November 26, 2008 |
SUBODH KUMAR JAIN Vs. N C T OF DELHI
|
May 1, 2008 |
SUDARSHAN KUMAR Vs. GURMAIL SINGH
|
July 1, 2008 |
SUDERSHANA SEHDEV Vs. SHIVALIK BUILDERS
|
January 14, 2008 |
SUDESH KUMARI SONI Vs. PRABHA KHANNA
|
October 3, 2008 |
SUDHAKAR PRASAD SINGH Vs. USHA SINHA
|
August 8, 2008 |
SUDHIR DIWAN Vs. TRIPTA DIWAN
|
February 18, 2008 |
SUDHIR KUMAR Vs. DISTT AND SESSIONS JUDGE, DELHI
|
January 10, 2008 |
SUDHIR KUMAR SAHANI Vs. TRIVENI COOPERATIVE GROUP HOUSING SOCIETY
|
September 10, 2008 |
SUDHIR KUMR SETH Vs. STATE OF DELHI
|
April 23, 2008 |
SUDHIR MALHOTRA Vs. NCT OF DELHI
|
May 16, 2008 |
SUDHIR TRADING CO Vs. MANGLANI INVESTMENT P LTD
|
September 25, 2008 |
SUGANTHIE DEVADANAM Vs. DHARAMBIR SINGH
|
July 1, 2008 |
SUJATA AGGARWAL Vs. RAVI SHANKAR AGARWAL
|
October 3, 2008 |
SUJIT KUMAR MONDAL Vs. UOI
|
May 22, 2008 |
SUKARAN KUMAR JAIN Vs. TODAY HOMES AND INFRASTRUCTURE PVT LTD
|
April 2, 2008 |
SUKH RAM SHARMA Vs. STATE BANK OF INDIA
|
April 1, 2008 |
SUKHBIR SINGH Vs. STATE
|
April 3, 2008 |
SUKHBIR SINGH Vs. UNION OF INDIA
|
January 14, 2008 |
SUKHBIR SINGH BEDI Vs. STATE
|
July 18, 2008 |
SUKHDEEP KAPOOR Vs. ATTAR SINGH
|
May 29, 2008 |
SUKHDEV SINGH GAMBHIR Vs. AMRIT PAL SINGH GAMBHIR
|
March 17, 2008 |
SUKHNANDAN SWAROOP ALIAS S N PREMI Vs. MAHAVIR PARSAD
|
July 21, 2008 |
SUMAN HANDA Vs. KIRPAL SINGH
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April 3, 2008 |
SUMAN KAUSHIK Vs. N.P. KAUSHIK
|
November 6, 2008 |
SUMAN RANI CHADHA Vs. RAJESH KUMAR
|
August 1, 2008 |
SUMITRA ALIASE SUMMAN EX RED NARENDER SINGH Vs. UNION OF INDIA
|
March 19, 2008 |
SUMMIT INPORT SERVICES LTD Vs. DELHI METRO RAIL CORPORATION
|
April 11, 2008 |
SUN AIR HOTELS LTD Vs. NEW DELHI MUNICIPAL CORPORATION OF DELHI
|
September 8, 2008 |
SUN PHARMACEUTICAL Vs. CIPLA LIMITED
|
October 3, 2008 |
SUNDEEP INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
July 16, 2008 |
SUNDER SINGH Vs. UNION OF INDIA
|
December 19, 2008 |
SUNEEL RAINSINGHANI Vs. STATE OF DELHI
|
August 27, 2008 |
SUNEHARI FINANCIAL SERVICES (P.) LTD Vs. STATE
|
May 5, 2008 |
SUNEHARI FINANCIAL SERVICES PVT LTD Vs. SUNEHARI EXPORTS LTD
|
May 5, 2008 |
SUNHARI Vs. STATE (N C T OF DELHI)
|
February 18, 2008 |
SUNIL Vs. STATE NCT OF DELHI
|
November 24, 2008 |
SUNIL AGGARWAL Vs. M C SHARMA
|
November 4, 2008 |
SUNIL ANAND Vs. RAJIV ANAND
|
April 7, 2008 |
SUNIL DANG Vs. INDIAN NEWSPAPER SOCIETY
|
September 9, 2008 |
SUNIL DUA Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2008 |
SUNIL GOEL Vs. ORIENTAL INSURANCE CO LTD
|
October 20, 2008 |
SUNIL GUPTA Vs. UNION OF INDIA
|
July 15, 2008 |
SUNIL GUPTA Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
April 10, 2008 |
SUNIL KAPOOR Vs. RAMPAT ESTATE PVT LTD
|
September 9, 2008 |
SUNIL KAPOOR Vs. HIMMAT SINGH & ORS.
|
September 22, 2008 |
SUNIL KUMAR Vs. STATE OF NCT OF DELHI
|
July 28, 2008 |
SUNIL KUMAR Vs. JYOTI GARG
|
February 14, 2008 |
SUNIL KUMAR JHA Vs. STATE
|
September 16, 2008 |
SUNIL KUMAR YADAV Vs. STATE
|
May 9, 2008 |
SUNIL MAURYA Vs. STATE
|
August 28, 2008 |
SUNITA Vs. DSSSB
|
November 20, 2008 |
SUNITA Vs. STATE OF NATIONAL CAPITAL TERRITORY
|
July 2, 2008 |
SUNITA Vs. SATVIR SINGH
|
February 14, 2008 |
SUNITA DEVI Vs. GOVERNMENT OF NCT
|
September 3, 2008 |
SUNITA JAIN Vs. RAM PAL
|
September 5, 2008 |
SUNITA RANI Vs. UNION OF INDIA
|
July 8, 2008 |
SUNITA RANI SHARMA Vs. DELHI BAR ASSOCIATION
|
January 14, 2008 |
SUNITA VIJAYKUMAR DESHPANDE Vs. MITHANLAL MARKETING LTD
|
February 12, 2008 |
SUNNY INTERNATIONAL Vs. TEXCOMASH EXPORT
|
July 15, 2008 |
SUO MOTU CONTEMPT PROCEEDINGS Vs. STATE
|
August 21, 2008 |
SUPER AUTO CORPORATION Vs. GOVERNMENT OF NCT OF DELHI
|
March 12, 2008 |
SUPER CASSETTES INDUSTRIES LTD. Vs. WANG ZHI ZHU CE YONG HU
|
December 11, 2008 |
SUPERB MARKETING PVT LTD Vs. STATE
|
March 5, 2008 |
SUPERCASSETTE INDUSTRIES Vs. NIRULAS CORNER HOUSE P LTD
|
March 17, 2008 |
SUPEREX STEEL PRODUCTS P LTD Vs. DESU
|
May 23, 2008 |
SUPERIOR CRAFTS Vs. CENTRE OF INDIAN TRADE UNIONS
|
March 10, 2008 |
SUPREME STRUCTURE PVT LTD Vs. HARBANS SINGH
|
February 5, 2008 |
SURAJ BHAN Vs. STATE
|
January 10, 2008 |
SURAJ JIT CHAUDHRI Vs. CBI
|
September 29, 2008 |
SURANA TELECOM LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
April 1, 2008 |
SURAT SINGH Vs. UNION OF INDIA
|
November 17, 2008 |
SURENDER KUMAR Vs. STATE
|
March 5, 2008 |
SURENDER KUMAR Vs. BALDEV SINGH
|
March 28, 2008 |
SURENDER PAL Vs. KANWALJIT KAUR
|
July 2, 2008 |
SURENDER SINGH Vs. D S S S B
|
November 3, 2008 |
SURENDER SINGH Vs. DIVISIONAL COMMISSIONER
|
January 4, 2008 |
SURESH ARORA Vs. DRT BAR ASSOCIATION DELHI
|
May 1, 2008 |
SURESH CHAND Vs. PRESIDING OFFICER, CGIT AND ANR
|
December 19, 2008 |
SURESH DUTT Vs. HARBANS LAL
|
March 24, 2008 |
SURESH JAIN Vs. DINESH KUMAR
|
April 30, 2008 |
SURESH JINDAL Vs. STATE
|
November 3, 2008 |
SURESH JINDAL Vs. LONG JOURNEY IND
|
July 8, 2008 |
SURESH KAKKAR Vs. MAHENDER NATH KAKKAR
|
July 2, 2008 |
SURESH KUMAR Vs. STATE OF GOA
|
July 9, 2008 |
SURESH KUMAR Vs. NTPC LTD
|
July 23, 2008 |
SURESH KUMAR Vs. STATE
|
August 6, 2008 |
SURESH KUMAR Vs. UNION OF INDIA
|
February 26, 2008 |
SURESH KUMAR Vs. DELHI TRANSPORT CORPORATION
|
September 25, 2008 |
SURESH KUMAR AGGARWAL Vs. KISHAN KUMAR AGGARWAL
|
March 25, 2008 |
SURESH KUMAR GUPTA Vs. COMMISSIONER OF FOOD AND SUPPLIES
|
March 28, 2008 |
SURINDER J SUD Vs. R R BHANDARI
|
March 25, 2008 |
SURINDER KAUR Vs. S RAJDEV SINGH
|
July 30, 2008 |
SURINDER KUMAR Vs. UNION OF INDIA
|
August 12, 2008 |
SURINDER KUMAR Vs. MADHU BALA
|
May 26, 2008 |
SURINDER KUMAR Vs. MADHU BALA
|
November 7, 2008 |
SURINDER KUMAR Vs. SWARN SINGH
|
May 21, 2008 |
SURINDER KUMAR Vs. SAT NARAIN
|
September 1, 2008 |
SURINDER PAL Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
|
July 11, 2008 |
SURINDER PAL SINGH Vs. UOI
|
July 23, 2008 |
SURINDER SINGH Vs. STATE GOVT OF NCT
|
July 14, 2008 |
SURJIT ANGRA Vs. A I C T E
|
September 23, 2008 |
SURJIT KAUR GILL Vs. STATE
|
October 31, 2008 |
SURMILA DEVI Vs. STATE
|
December 3, 2008 |
SURYA Vs. STATE OF DELHI
|
March 20, 2008 |
SURYA KANT GUPTA Vs. RICHLOOK GARMENTS PVT. LTD.
|
September 26, 2008 |
SURYA PHARMACEUTICALS LTD Vs. AIR INDIA LIMITED
|
August 19, 2008 |
SURYA PRATEEK SINGH Vs. VICE CHANCELLOR, GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
|
October 21, 2008 |
SUSHEELA DEVI Vs. UNION OF INDIA
|
January 8, 2008 |
SUSHIL ANSAL Vs. STATE
|
May 19, 2008 |
SUSHIL BHARDWAJ Vs. VED PARKASH SHASTRI
|
August 28, 2008 |
SUSHIL GARG Vs. KAUSAR PROPERTIES PVT LTD
|
February 26, 2008 |
SUSHIL KUMAR Vs. MCD
|
July 21, 2008 |
SUSHIL KUMAR Vs. PREM PAL
|
August 6, 2008 |
SUSHIL KUMAR Vs. UNIVERSITY OF DELHI
|
September 9, 2008 |
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
|
March 28, 2008 |
SUSHMA RANI Vs. A K CHADHA
|
July 1, 2008 |
SWAMI GOVARDHAN RANGACHARYAJI
MAHARAJ TRUST Vs. GOVERNMENT OF INDIA
|
January 21, 2008 |
SWARAN KANTA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 1, 2008 |
SWARAN KANTA Vs. CHAIRMAN DELHI TRANSPORT CORPORATION
|
July 1, 2008 |
SWARAN KANTA Vs. N R AGGARWAL
|
August 28, 2008 |
SWARAN KANTA SURI Vs. M C D
|
March 17, 2008 |
SWARAN LATA Vs. P.P. SHARMA
|
April 29, 2008 |
SWARAN SINGH Vs. DRI
|
July 23, 2008 |
SWARN MALHOTRA Vs. VISHNU PURI
|
April 22, 2008 |
SWATCH LIMITED Vs. PRIYA EXHIBITORS PRIVATE LIMITED
|
March 7, 2008 |
SYED MIRZA Vs. UNION OF INDIA
|
February 15, 2008 |
SYNDICATE BANK Vs. RAJ KUMAR TANWAR
|
September 30, 2008 |
SYSTEMS AND STAMPING Vs. EMPLOYEES PROVIDENT FUND APPELLANT TRIBUNAL
|
January 14, 2008 |
T B JAIN Vs. SAVITA RAVI
|
February 27, 2008 |
T P SUYAL Vs. INDIAN INSTITUTE OF PUBLIC ADMINISTRATION
|
November 19, 2008 |
TAHILIANI DESIGN PVT LTD Vs. RAJESH MASRANI
|
July 16, 2008 |
TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE Vs. HARBANS LAL GUPTA
|
December 5, 2008 |
TANDAN KUMAR Vs. UNIVERSITY OF DELHI
|
September 10, 2008 |
TANTIA CONSTRUCTIONS LTD Vs. DDA
|
February 25, 2008 |
TAPAN KUMAR DUTTA Vs. ELECTION COMMISSION OF INDIA
|
May 2, 2008 |
TARA CHAND Vs. KUMARI RAJNI JAIN
|
April 28, 2008 |
TARA CHAND JAI NARAIN Vs. U O I
|
May 22, 2008 |
TARIF SINGH Vs. UNION OF INDIA
|
May 19, 2008 |
TARUN BHATNAGAR Vs. DMRC AND ORS.
|
December 9, 2008 |
TARUN KUMAR Vs. DELHI GOLF CLUB LTD
|
January 25, 2008 |
TARUNA BATRA Vs. SHIKHA BATRA
|
January 31, 2008 |
TEAM INDIA ADVISORY LIMITED Vs. CHATRAPATI SHIVAJI MAHARAJ MEMORIAL
|
May 23, 2008 |
TECHNOLOGY DEVELOPMENT BOARD Vs. PUSKAR CHEM LIMITED
|
January 28, 2008 |
TECHPARK INDIA (P) LTD Vs. UT STARCOM INC.
|
November 14, 2008 |
TEJ PAL SINGH Vs. STATE NCT OF DELHI
|
May 23, 2008 |
TEJ SINGH Vs. STATE
|
March 5, 2008 |
TEK BAHADUR Vs. STATE OF DELHI
|
March 25, 2008 |
TEK CHAND SINGH MEMORIAL SIKSHA SAMITI Vs. GOVT NCT OF DELHI
|
January 29, 2008 |
TERRA MANUFACTURING Vs. ALAGENDIRAA APPARELS PVT LTD
|
August 28, 2008 |
TEXCOMASH EXPORT Vs. SUNNY INTERNATIONAL
|
August 4, 2008 |
TEXMODE Vs. SANA OVERSEAS
|
August 22, 2008 |
THE COMMISSIONER OF INCOME TAX Vs. SHRI RAM PISTONS AND RINGS LTD.
|
May 5, 2008 |
THE COMMISSIONER OF INCOME TAX Vs. DEEPAK AGGARWAL
|
August 12, 2008 |
THE COMMISSIONER OF INCOME TAX Vs. DELUXE ENTERPRISES
|
November 3, 2008 |
THE NEW INDIA ASSURANCE CO LTD Vs. SMT SHAH JAHAN BEGUM, WIDOW OF LATE SH SULTAN AHMA
|
November 18, 2008 |
THE NEW INDIA ASSURANCE CO LTD Vs. SH AMRU RAM S/O SH ASHA RAM
|
November 12, 2008 |
THE ORIENTAL INSURANCE CO LTD Vs. OM PRAKASH S/O SH HUKAM CHAND; SMT MURTI W/O SH OM PRAKASH; SUKHBIR SINGH S/O SH GURDIAL SINGH; PARAMJEET SINGH S/O SH HARBANS SINGH
|
September 26, 2008 |
THE WORKMAN S.K.ADHIKARI Vs. THE MANAGEMENT OF ST.STEPHENS HOSPITAL SOCIETY
|
September 29, 2008 |
THOMAS AND CO. PVT. LTD. Vs. BELL POLY MOULDERS PVT. LTD. AND ANR.
|
March 19, 2008 |
TIFFINS BARYTES ASBESTOS AND PAINTS LTD Vs. UNION OF INDIA
|
January 7, 2008 |
TILAK RAJ SACHDEVA Vs. CGIT CUM LABOUR COURT
|
October 24, 2008 |
TIME WARNER ENTERTAINMENT COMPANY I P Vs. RPG NOM LTD
|
February 29, 2008 |
TIME WARNER ENTERTAINMENT L P Vs. SUDHIR SHIVRAM JADAV
|
February 18, 2008 |
TIMES TRAVELS Vs. CHIEF MANAGING DIRECTOR
|
November 21, 2008 |
TIRATH DASS CHOUDHARY Vs. JAIDEVI BAI
|
February 21, 2008 |
TIRUPATI CEMENT PRODUCTS Vs. DELHI JAL BOARD
|
January 25, 2008 |
TIRUPATI INKS LIMITED Vs. JYOTIRGAMAYA PROMOTERS LTD
|
May 21, 2008 |
TITAGARH WAGONS LTD Vs. CONTAINER CORP. OF INDIA LTD
|
December 5, 2008 |
TNM AGRICULTURE PVT LTD Vs. STATE
|
February 27, 2008 |
TOBU ENTERPRISES LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
November 10, 2008 |
TODAY TEA LTD Vs. BINOD KUMAR GOEL
|
October 23, 2008 |
TOSH APARTMENTS Vs. PRADEEP KUMAR KHANNA
|
May 26, 2008 |
TOTAL Vs. KRISHAN GUPTA
|
August 28, 2008 |
TRADING ENGG Vs. UNION OF INDIA
|
October 9, 2008 |
TRADING ENGINEER Vs. SH SUDARSHAN YADAV
|
February 6, 2008 |
TRAVEL AGENTS ASSOCIATION OF INDIA LTD Vs. KWICK TRAVEL P LTD
|
February 21, 2008 |
TRAVEL PLANNERS PVT. LTD. Vs. HARPREET SINGH
|
February 27, 2008 |
TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA Vs. SIDDHARTHA KUMAR
|
February 15, 2008 |
TRIBHUVAN NATH PURI Vs. STATE
|
May 14, 2008 |
TRILOK CHAND Vs. STATE
|
August 6, 2008 |
TRILOK NATH MITTAL Vs. CUSTOMS
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May 23, 2008 |
TRINAINI ASSOCIATES Vs. MADHU GOYAL
|
January 22, 2008 |
TRINITY INSTITUTE OF HIGHER EDUCATION Vs. GOVT NCT OF DELHI
|
July 21, 2008 |
TRIPTINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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February 15, 2008 |
TRIVENI ENGINEERING & INDUSTRIES LTD Vs. DELHI JAL BOARD
|
December 18, 2008 |
TULSIENT TECHNOLOGIES I P LTD Vs. MODI CARE LIMITED
|
February 25, 2008 |
TUNCAY ALANUS Vs. CENTRAL BUREAUOF INVESTINGATION
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May 23, 2008 |
TV TODAY NETWORK LIMITED Vs. KESARI SINGH GUJJAR
|
May 19, 2008 |
TVC INDIA PVT LTD Vs. ABN AMRO BANK N V
|
February 13, 2008 |
U K ELECTRICALS PVT LTD Vs. AJIT PRASAD JAIN
|
November 20, 2008 |
U K PAINTS (INDIA) PVT LTD Vs. JAGDISH RAI
|
April 23, 2008 |
U M CABLES LIMITED Vs. BHARAT SANCHAR NIGAM LTD
|
May 20, 2008 |
U O I Vs. KASHMIRI LAL MAINI
|
November 10, 2008 |
U O I Vs. RAJ KUMAR GOVIL
|
December 4, 2008 |
U P S R T C THROUGH ITS REGIONAL MANAGER Vs. RAJENDER SINGH S/O SH TEJ SINGH AND JAWAHAR LAL S/
|
November 17, 2008 |
U P STATE BRIDGE Vs. UOI
|
May 20, 2008 |
U.P. INSTRUMENTS LTD Vs. DELHI JAL BOARD
|
January 25, 2008 |
UDAI SINGH Vs. STATE
|
December 2, 2008 |
UDMI RAM Vs. KAMAL PREET
|
August 8, 2008 |
UFO INDIA LTD. Vs. STATE
|
May 19, 2008 |
UFO MOVIEZ LIMITED TRANSFEROR COMPANY Vs. UFO INDIA LIMITED TRANSFEREE COMPANY
|
May 19, 2008 |
UFO MOVIEZ LTD Vs. STATE
|
February 19, 2008 |
UJJAL DASGUPTA Vs. STATE
|
April 25, 2008 |
ULTIMATE FASHION MAKER LTD Vs. COMMISSIONER OF INCOME TAX
|
December 2, 2008 |
UMA OJHA Vs. SAT NARAIN
|
March 17, 2008 |
UMA PREM KUMAR Vs. STATE
|
March 28, 2008 |
UMASHANKAR Vs. STATE NCT OF DELHI
|
July 23, 2008 |
UMED SINGH Vs. STATE
|
April 4, 2008 |
UMESH MEDIRATTA Vs. STATE BANK OF INDORE
|
October 23, 2008 |
UMESH VERMA Vs. CHAIRMAN/MANAGING DIRECTOR NATIONAL THERMAL POWER CORPORATION LTD
|
October 24, 2008 |
UNIOIN OF INDIA Vs. SH INNOCENT SIMON
|
February 15, 2008 |
UNION OF INDIA Vs. SUB INSPECTOR SANJAY SHARMA
|
February 15, 2008 |
UNION OF INDIA Vs. BHARAT BHUSHAN
|
February 15, 2008 |
UNION OF INDIA Vs. RAMJEE SINGH
|
February 22, 2008 |
UNION OF INDIA Vs. Y R MAHAJAN
|
February 1, 2008 |
UNION OF INDIA Vs. MAHAVIR INDUSTRIES
|
February 1, 2008 |
UNION OF INDIA Vs. EX SQN LDR R SOOD
|
January 11, 2008 |
UNION OF INDIA Vs. ASHOK KUMAR
|
January 17, 2008 |
UNION OF INDIA Vs. SIDDHARTH NAGPAL
|
January 18, 2008 |
UNION OF INDIA Vs. HINDUSTAN PETROLEUM CORP LTD
|
April 3, 2008 |
UNION OF INDIA Vs. BEATTY CHEMICALS
|
April 1, 2008 |
UNION OF INDIA Vs. SANTOKH SINGH
|
March 31, 2008 |
UNION OF INDIA Vs. MD SAKUR
|
April 9, 2008 |
UNION OF INDIA Vs. MOHAN LAL
|
March 28, 2008 |
UNION OF INDIA Vs. RAJESH KUMAR PARVEEN KUMAR
|
March 27, 2008 |
UNION OF INDIA Vs. N K GARG
|
March 19, 2008 |
UNION OF INDIA Vs. KRISHNAN LAL
|
March 17, 2008 |
UNION OF INDIA Vs. G D GOEL
|
March 14, 2008 |
UNION OF INDIA Vs. R N GOEL
|
May 12, 2008 |
UNION OF INDIA Vs. KAY BEE ALUMS PVT LTD
|
October 3, 2008 |
UNION OF INDIA Vs. RISHIPAL SINGH MANOHAR SINGH
|
November 6, 2008 |
UNION OF INDIA Vs. KOHINOOR TARPAULIN INDUSTRIES
|
November 6, 2008 |
UNION OF INDIA Vs. NAND KISHOR AGGARWAL DULI CHAND AGGARWAL
|
November 3, 2008 |
UNION OF INDIA Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
November 25, 2008 |
UNION OF INDIA Vs. HARCHARAN DASS GUPTA
|
August 25, 2008 |
UNION OF INDIA Vs. ALL INDIA CENSUS EMPLOYEES ASSOCIATION
|
August 19, 2008 |
UNION OF INDIA Vs. SURINDER KUMAR KHOSLA AND CO
|
September 4, 2008 |
UNION OF INDIA Vs. YOGESH KUMAR
|
September 5, 2008 |
UNION OF INDIA Vs. SATISH KUMAR
|
July 16, 2008 |
UNION OF INDIA Vs. SANGHU CHAKRA HOTELS PRIVATE LIMITED
|
August 8, 2008 |
UNION OF INDIA Vs. SOUTHERN COMMERCIAL ENTERPRISES
|
August 7, 2008 |
UNION OF INDIA Vs. S V NAGARAJAN
|
August 8, 2008 |
UNION OF INDIA Vs. M L MEHTA
|
August 8, 2008 |
UNION OF INDIA Vs. R K CHOPRA
|
August 4, 2008 |
UNION OF INDIA Vs. R C GUPTA
|
May 26, 2008 |
UNION OF INDIA Vs. AVINASH MISHRA
|
June 4, 2008 |
UNION OF INDIA Vs. KAMLESH
|
June 4, 2008 |
UNION OF INDIA Vs. MECANO EXPORT IMPORT S A
|
July 4, 2008 |
UNION OF INDIA Vs. AJAY KUMAR
|
July 4, 2008 |
UNION OF INDIA Vs. L K PURI
|
July 4, 2008 |
UNION OF INDIA Vs. CT SHAMSHER SINGH
|
July 4, 2008 |
UNION OF INDIA Vs. PIYUSH GAUR
|
July 10, 2008 |
UNION OF INDIA Vs. HAWALDAR VED PRAKASH SANGWAN
|
February 22, 2008 |
UNION OF INDIA Vs. J.P. SHARMA
|
July 4, 2008 |
UNION OF INDIA Vs. BALJIT SINGH
|
March 10, 2008 |
UNION OF INDIA Vs. KILPEST P LTD
|
January 10, 2008 |
UNION OF INDIA Vs. PANIPAT FOODS LIMITED
|
July 10, 2008 |
UNION OF INDIA Vs. ACHHU BABU
|
July 15, 2008 |
UNION OF INDIA Vs. GIRWAR SINGH
|
July 11, 2008 |
UNION OF INDIA Vs. KILOB SINGH
|
July 11, 2008 |
UNION OF INDIA Vs. AMRIK CHAND
|
August 29, 2008 |
UNION OF INDIA Vs. MOHAN KAINTH
|
December 8, 2008 |
UNION OF INDIA Vs. N.K. GARG
|
May 26, 2008 |
UNION OF INDIA Vs. PEEKAY INDUSTRIES
|
August 28, 2008 |
UNION OF INDIA Vs. HARDEEP ENGINEERS P. LTD
|
March 17, 2008 |
UNION OF INDIA Vs. MODERN LAMINATORS LTD
|
August 20, 2008 |
UNION OF INDIA Vs. MITTAL STEELS
|
August 20, 2008 |
UNION OF INDIA Vs. VIDEOCON INDUSTRIES LTD.
|
April 30, 2008 |
UNION OF INDIA Vs. BAHL BUILDERS (P) LTD
|
August 13, 2008 |
UNION OF INDIA Vs. AJAY TIWARI
|
July 11, 2008 |
UNION OF INDIA (UOI) Vs. SELECT IMPEX LTD
|
August 29, 2008 |
UNION OF INDIA (UOI) Vs. M A J FAROOQUI
|
March 28, 2008 |
UNION OF INDIA (UOI) Vs. CLASSIC CREDIT LTD.
|
October 20, 2008 |
UNION OF INDIA (UOI) THROUGH ITS GENERAL MANAGER NORTHERN RAILWAY Vs. SHISH PAL SINGH S/O KESHERIYA SINGH; BASANT KUMAR S/O PHOOL SINGH
|
December 12, 2008 |
UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY O Vs. SHRI MADAN LAL S/O LATE SHRI BALRAJ
|
November 28, 2008 |
UNION OF INDIA (UOI) THROUGH THE SECRETARY MINISTR Vs. SHRI OM PRAKASH S/O LATE CHET RAM
|
November 27, 2008 |
UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINIST Vs. HARI MITRA BHANDARI S/O SHRI Y P BHANDARI
|
November 27, 2008 |
UNION OF INDIA THROUGH SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE; THE CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS AND THE ESTABLISHMENT OFFICER MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS; C L MAHAR AND ORS Vs. S K PANDEY S/O LATE H N PANDEY UNION OF INDIA, DEPARTMENT OF REVENUE
|
November 11, 2008 |
UNION PUBLIC SERVICE COMMISSION Vs. SHIV SHAMBHU
|
September 3, 2008 |
UNIQUE FRAGRANCES Vs. STATE NCT OF DELHI
|
November 19, 2008 |
UNITED BANK OF INDIA Vs. P.K. DUGGAL
|
May 22, 2008 |
UNITED BREWERIES LTD. Vs. INDO AGRO INDUSTRIES
|
September 11, 2008 |
UNITED CUTLERY WORKS Vs. ANOOP KHURANA
|
December 17, 2008 |
UNITED ENGINEERS MALAYSIA ESSAR PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 8, 2008 |
UNITED INDIA INSURANC CO LTD Vs. REETA DEVI
|
November 4, 2008 |
UNITED INDIA INSURANCE CO Vs. VIJAY KARKETTA ALIAS ROHAN
|
August 4, 2008 |
UNITED INDIA INSURANCE CO Vs. BIMLA DEVI
|
January 23, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. BHUSHAN LAL KHERA
|
February 12, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. SH RAM DASS
|
February 13, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA DEVI
|
February 4, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. SAVITA TYAGI
|
February 20, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. MANJEET SINGH
|
February 28, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. ALKA MANGLA
|
February 29, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. BRIJ RAJ SINGH
|
March 13, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. RAMESH CHANDER
|
September 1, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. DURGA DASS @ DURGA PRASAD
|
September 12, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. SMT HABIJAN
|
April 2, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. KAWALJEET KAUR
|
April 3, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. I N D U
|
March 27, 2008 |
UNITED INDIA INSURANCE COMPANY LTD Vs. BLUE DART EXPRESS LTD
|
October 24, 2008 |
UNITED OF INDIA Vs. BOMBAY AMMONIA (P) LTD
|
July 17, 2008 |
UNITED OF INDIA Vs. B P ENGINEERING WORKS
|
July 4, 2008 |
UNITRD INDIA INSURANCE CO LTD Vs. ANITA
|
January 8, 2008 |
UNIVERSAL BUILDERS AND CONTRACTORS Vs. SHEILA SINGH UPPAL
|
October 17, 2008 |
UOI Vs. KILPEST P LTD
|
January 10, 2008 |
UOI Vs. ANKUR PACHAURI
|
February 13, 2008 |
UOI Vs. NATIONAL COOP CONSUMER FEDERAT
|
March 20, 2008 |
UOI Vs. MAIMUM NISHA
|
March 26, 2008 |
UOI Vs. MADAN SINGH
|
March 27, 2008 |
UPENDER SAINI Vs. STATE
|
July 23, 2008 |
UPENDRA DUTT Vs. UNION OF INDIA
|
January 18, 2008 |
UPENDRA KUMAR SINGHAL Vs. UOI
|
July 4, 2008 |
UPPAL ENGINEERING CO PVT LTD Vs. ABHIV COOPERATIVE GROUP HOUSING SOCIETY LTD
|
July 3, 2008 |
UPPAL ENGINEERING CORPORATION Vs. C.W.C
|
September 11, 2008 |
UPSRC Vs. MUNNI DEVI
|
July 28, 2008 |
URMIL RAWAL Vs. STATE (GOVERNMENT OF NCT OF DELHI)
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January 4, 2008 |
URMILA Vs. STATE OF NCT OF DELHI
|
January 29, 2008 |
URMILA GOEL Vs. HEMLATA GOEL
|
November 20, 2008 |
URMILA PUNERA Vs. U O I
|
January 7, 2008 |
USHA BABBAR Vs. TEJINDER SINGH
|
July 1, 2008 |
USHA GUPTA Vs. AJAY KUMAR SAXENA
|
July 1, 2008 |
USHA HANDA Vs. LT GOVERNOR NCT OF DELHI
|
February 15, 2008 |
USHA INTERNATIONAL LTD Vs. STATE
|
February 4, 2008 |
USHA MAHESHWARI Vs. ARUN KUMAR GUPTA
|
January 30, 2008 |
USHA RANI GUPTA Vs. STATE
|
October 31, 2008 |
USHA SAHAI Vs. DELHI SCHOOL TRIBUNAL
|
March 24, 2008 |
USHAK KAAL COMMUNICATIONS LTD Vs. THOMSON PRESS INDIA LTD
|
October 3, 2008 |
UTI ASSET MANAGEMENT CO PVT LTD Vs. PRESIDING OFFICER
|
March 3, 2008 |
UTSAV BHASIN Vs. STATE
|
September 26, 2008 |
UTTAM COMPANY Vs. S G STOCK SERVICES LTD
|
February 19, 2008 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BABY SAKSHI YADAV
|
July 31, 2008 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PREM SINGH
|
September 1, 2008 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION (U Vs. RAKESH TAYAL S/O LATE BANARASI DASS AND ORS
|
November 28, 2008 |
UTTER PRADESH STATE ROAD TRANSPORT CORP Vs. UTTAM ALIAS SONU
|
March 19, 2008 |
V GANGU BAI Vs. INDERJIT KAUR
|
July 1, 2008 |
V JAYAPALAN Vs. COMMISSIONER OF POLICE
|
April 11, 2008 |
V K BINDAL Vs. STATE
|
May 1, 2008 |
V K GUPTA Vs. STATE NCT OF DELHI
|
July 28, 2008 |
V K NAYYAR AND SONS Vs. GOVERNMENT OF NCT OF DELHI
|
January 31, 2008 |
V K SAYAL Vs. BHARAT HEAVY ELECTRICAL LTD
|
March 4, 2008 |
V K SHALI Vs. GOVT OF NCT OF DELHI
|
March 7, 2008 |
V.K. THAPAR Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
May 13, 2008 |
V.K. WAHI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 19, 2008 |
V.S. SHARMA Vs. THE STATE
|
January 15, 2008 |
VAISHNU DASS ALIAS BALDEV Vs. STATE
|
October 31, 2008 |
VALVOLINE CUMMINS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 2008 |
VANDANA GOSWAMI Vs. STATE
|
January 31, 2008 |
VANDANA GROVER Vs. STATE
|
August 7, 2008 |
VANDANA SHARMA Vs. ANKUR SHARMA
|
February 8, 2008 |
VANEETA KHANNA Vs. RAJEEV GUPTA
|
January 30, 2008 |
VANISHREE ENTERPRISES Vs. BSES RAJDHANI POWER LIMITED
|
April 22, 2008 |
VARINDER KUMAR SHARMA Vs. STATE
|
September 3, 2008 |
VASU TECH LTD Vs. RATNA COMMERCIAL ENTERPRISES LTD
|
April 30, 2008 |
VATIKA FARMS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 28, 2008 |
VED PRAKASH Vs. ASHOK KUMAR
|
November 3, 2008 |
VED PRAKASH YADAV Vs. SHER SINGH
|
September 19, 2008 |
VED RAM AND SONS PRIVATE LIMITED Vs. V R S FOODS LIMITED
|
January 15, 2008 |
VEENA ANEJA Vs. LT GOVERNOR
|
April 25, 2008 |
VEENA GANDHI Vs. DDA
|
May 19, 2008 |
VEENA GUPTA Vs. DIRECTOR OF EDUCATION
|
February 20, 2008 |
VEENA MALHOTRA Vs. MANTUN CHAUDHARY
|
March 31, 2008 |
VEENA RANI Vs. DHARAMVIR SINGH
|
March 31, 2008 |
VEENA RANI CHHABRA Vs. MANJU ROHIDA
|
September 16, 2008 |
VEERAN DEVI Vs. S SUBHASH
|
August 8, 2008 |
VERMA SONS Vs. MANISH JAIN
|
March 24, 2008 |
VICTOR CABLES INDUSTRIES Vs. DELHI ELECTRIC SUPPLY
|
December 19, 2008 |
VIDHYA DEVI Vs. ANIL KUMAR
|
August 25, 2008 |
VIDYA DEVI Vs. UNION OF INDIA
|
January 28, 2008 |
VIDYANIDHI DALMIA Vs. NILANJANA DALMIA
|
March 17, 2008 |
VIDYAWATI Vs. KALI CHARAN
|
May 21, 2008 |
VIDYAWATI Vs. VIJAYA BANK
|
February 14, 2008 |
VIJ ENGINEERING INFRASTRUCTURE PVT LTD Vs. VIJ ENGINEERS AND CONSULTANTS PVT LTD
|
May 21, 2008 |
VIJAY Vs. STATE
|
February 28, 2008 |
VIJAY BAHADUR Vs. STATE OF DELHI
|
April 8, 2008 |
VIJAY CABLES INDUSTRIES Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
March 3, 2008 |
VIJAY CHADHA Vs. CENTRAL BANK OF INDIA
|
January 23, 2008 |
VIJAY CHAUDHARY Vs. GYAN CHAND JAIN
|
May 6, 2008 |
VIJAY DIXIT Vs. STATE
|
September 11, 2008 |
VIJAY GUPTA Vs. RENU MALHOTRA
|
December 19, 2008 |
VIJAY GUPTA Vs. RENU MALHOTRA
|
February 25, 2008 |
VIJAY GUPTA Vs. MANOJ MEHTA
|
November 4, 2008 |
VIJAY KUMAR Vs. BLOCK DEVELOPMENT OFFICER
|
September 29, 2008 |
VIJAY KUMAR Vs. HARSH LATA AGGARWAL
|
September 10, 2008 |
VIJAY KUMAR Vs. GOVERNMENT OF NCT
|
July 2, 2008 |
VIJAY KUMAR Vs. STATE OF DELHI
|
February 22, 2008 |
VIJAY KUMAR Vs. APPELLATE AUTHORITY
|
April 9, 2008 |
VIJAY KUMAR AGGARWAL Vs. STATE
|
January 3, 2008 |
VIJAY KUMAR ARORA Vs. STATE
|
May 15, 2008 |
VIJAY KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
October 24, 2008 |
VIJAY KUMAR MILLS LTD Vs. ICICI BANK
|
July 10, 2008 |
VIJAY KUMAR SINGH Vs. UNION OF INDIA
|
August 27, 2008 |
VIJAY KUMAR TIWARI Vs. STATE
|
May 28, 2008 |
VIJAY KUMAR WASTE PRODUCTS Vs. LOK NAYAK HOSPITAL
|
February 28, 2008 |
VIJAY LAKSHMI TRANSPORT CO Vs. MCD
|
February 5, 2008 |
VIJAY PAL Vs. GHANSHYAM
|
July 1, 2008 |
VIJAY PAL SINGH Vs. PHOOLWATI SHARMA
|
March 19, 2008 |
VIJAY PAL SINGH Vs. N D M C
|
February 19, 2008 |
VIJAY SHAH Vs. PADMINI SHAH
|
August 14, 2008 |
VIJAY SINGHANIA Vs. STATE
|
July 4, 2008 |
VIJAYPOWER GENERATORS LTD Vs. UNION OF INDIA
|
February 7, 2008 |
VIJE KUMAR Vs. VAIBHAV GUPTA
|
July 8, 2008 |
VIJE KUMAR AND ORS. Vs. VAIBHAV GUPTA AND ORS.
|
August 7, 2008 |
VIJENDER SINGH Vs. UNION OF INDIA
|
August 20, 2008 |
VIJENDER SINGH Vs. PHOOLWATI
|
August 4, 2008 |
VIJENDRA KISHAN GUPTA Vs. YUSUF ENGINEERING CO PVT LTD
|
March 7, 2008 |
VIKAS GUMBER Vs. UNION OF INDIA
|
July 29, 2008 |
VIKAS VIJ Vs. RAJIV MARWAH
|
March 27, 2008 |
VIKESH CHUGH Vs. B LB LTD
|
September 24, 2008 |
VIMAL KUMAR BEHI Vs. UNION OF INDIA
|
January 11, 2008 |
VIMAL PRASAD Vs. UOI
|
February 1, 2008 |
VIMAL V GHOSH Vs. STATE
|
May 13, 2008 |
VIMLA BALANI Vs. JAI KRISHAN BALANI
|
December 17, 2008 |
VIMLA MEHRA Vs. K S MEHRA
|
November 24, 2008 |
VIMLA RANI Vs. MAHENDER SINGH
|
July 31, 2008 |
VINAY BHARAT RAM Vs. REGISTRAR OF COMPANIES NCT OF DELHI
|
January 30, 2008 |
VINAY BHUSHAN BHATIA Vs. BHARAT SANCHAR NIGAM LIMITED
|
September 5, 2008 |
VINAY JAIN Vs. STATE
|
September 18, 2008 |
VINAY JUDE DIAS Vs. RENAJEET KAUR
|
September 19, 2008 |
VINEDALE DISTILLERIES LTD Vs. UNION OF INDIA
|
April 23, 2008 |
VINITA VASHISHTH Vs. MANAV STHALI SCHOOL
|
May 16, 2008 |
VINOD KAPOOR Vs. KAILASH SETHI
|
August 8, 2008 |
VINOD KUMAR Vs. SH S K SRIVASTAVA
|
April 30, 2008 |
VINOD KUMAR Vs. JOGINDER PAL
|
July 1, 2008 |
VINOD KUMAR ARORA & ORS. Vs. M/S. ROHIT ADVERTISING SERVICE
|
September 15, 2008 |
VINOD KUMAR BAKSHI Vs. DELHI CANTONMENT BOARD
|
April 11, 2008 |
VINOD KUMAR JAIN Vs. BSES RAJDHANI POWER LIMITED
|
April 30, 2008 |
VINOD KUMAR JAIN Vs. UNION OF INDIA
|
August 7, 2008 |
VINOD KUMAR KANVARIA Vs. DELHI UNIVERSITY
|
March 14, 2008 |
VINOD KUMAR VERMA Vs. MANMOHAN VERMA & ANR
|
February 25, 2008 |
VINOD SHARMA Vs. STATE OF NCT OF DELHI
|
November 19, 2008 |
VIPIN JAIN Vs. YOGESH JAIN
|
December 1, 2008 |
VIPIN MALIK Vs. ENPRO INDIA LIMITED
|
August 27, 2008 |
VIPIN MALIK Vs. ENPRO INDIA LIMITED
|
May 21, 2008 |
VIPIN MALIK Vs. HINDUSTAN TIMES LIMITED
|
May 21, 2008 |
VIPUL INFRASTURCTURE SEVELOPERS LTD Vs. ROHIT KOCHHAR
|
March 11, 2008 |
VIPUL KHOSLA Vs. ANIL KHOSLA
|
July 18, 2008 |
VIRENDER AGGARWAL Vs. DIRECTORATE OF CENTRAL GOVT HEALTH
|
September 26, 2008 |
VIRENDER KUMAR Vs. MAYA DEVI
|
July 22, 2008 |
VIRENDER KUMAR (MINOR) Vs. MANISH KUMAR THAKUR
|
July 17, 2008 |
VIRENDER KUMAR KANSAL Vs. GIRDHARI LAL GOEL
|
May 14, 2008 |
VIRENDER KUMAR SHARMA Vs. STATE
|
August 5, 2008 |
VIRENDER KUMAR SINGH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 30, 2008 |
VIRENDER YADAV Vs. AEROSVIT AIRLINES
|
August 22, 2008 |
VISHAL GUPTA Vs. STATE (NCT OF DELHI)
|
September 1, 2008 |
VISHNU TRADING COMPANY Vs. SADA RAM
|
April 2, 2008 |
VIVEK AHUJA Vs. SHYAM SUNDER
|
January 30, 2008 |
VIVEK JAIN Vs. UNION OF INDIA
|
February 25, 2008 |
VLS FINANCE LTD Vs. STATE (GOVT OF N C T OF DELHI)
|
January 10, 2008 |
VOLGA METAL INDUSTRIES Vs. GOVT OF NCT OF DELHI
|
March 19, 2008 |
VOLTAS LIMITED Vs. UNION OF INDIA
|
December 1, 2008 |
VYSYA LEASING AND FINANCE LTD Vs. AMRIT LAL BAJAJ & CO
|
January 7, 2008 |
WAHID KHAN Vs. STATE N C T OF DELHI
|
July 16, 2008 |
WAJID KHAN Vs. STATE
|
August 28, 2008 |
WARNER BROS ENTERTAINMENT INC Vs. HARIDNER KOHLI
|
September 22, 2008 |
WATER AND SEWAGE LABORATORY STAFF ASSOCIATION (REG Vs. DELHI JAL BOARD
|
September 23, 2008 |
WEBNEURON SERVICES LTD. Vs. MONSTER.COM (INDIA) (P.) LTD.
|
April 28, 2008 |
WEL INTERTRADE PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
August 11, 2008 |
WG CDR S K GOEL Vs. UNION OF INDIA
|
February 15, 2008 |
WING COMMANDER V MEHTA Vs. UNION OF INDIA
|
September 1, 2008 |
WISHWA PRAKASHAN PUBLISHERS AND EXPORTS PVT LTD Vs. A RADHIKA
|
March 11, 2008 |
WORKMEN OF NORTHERN RAILWAY ZONAL TRAINING SCHOOL Vs. MANAGEMENT OF MESS COMMITTEE, UTTAR RAILWAY
|
October 15, 2008 |
X Vs. STATE OF NCT
|
January 28, 2008 |
XEROX CORPORATION Vs. SAILASH PATEL
|
May 15, 2008 |
Y R GUPTA Vs. GOLD CROFT COOPERATIVE GROUP HOUSING SOCIEY LTD
|
July 3, 2008 |
Y.R. MIDHA Vs. UNION OF INDIA
|
July 25, 2008 |
YADAV FLOUR MILLS P. LTD Vs. GLOBUS AGRONICS LTD
|
December 12, 2008 |
YAMIN KHAN ALIAS MOHD AMIN KHAN Vs. ASHOK KUMAR
|
July 8, 2008 |
YASH AHUJA Vs. UNION OF INDIA
|
September 26, 2008 |
YASH BUILD WELL (P) LTD Vs. VIRAJ ALLOYS LTD
|
July 24, 2008 |
YASH PAL SHARMA Vs. M C D
|
May 14, 2008 |
YASH RAJPUT Vs. STATE NCT
|
August 4, 2008 |
YASHWANT JAIN Vs. S E B I
|
February 26, 2008 |
YOGENDER PAL GUREJA Vs. PARO DEVI
|
August 4, 2008 |
YOGESH CHAWLA Vs. HAWKINS COOKERS LTD
|
January 14, 2008 |
YOGESH DAULAT RAI MEHTA Vs. UNION OF INDIA
|
July 11, 2008 |
YOGESH TYAGI Vs. KELA DEVI
|
November 26, 2008 |
YOGI RAJ KRISHNA COOPERATIVE Vs. DELHI DEVELOPMENT AUTHORITY
|
August 25, 2008 |
YOGUM DEVELOPERS PRIVATE LIMITED TRANSFEROR COMPANY Vs. GAHOI BUILDWELL LIMITED TRANSFEREE COMPANY
|
May 13, 2008 |
YUM RESTAURANTS MARKETING PVT LTD Vs. YUM RESTAURANTS INDIA PVT LTD
|
May 21, 2008 |
YUSUF KHAN Vs. STATE
|
May 9, 2008 |
ZAL BALSARA Vs. STATE OF DELHI
|
February 25, 2008 |
ZAREENA SANO Vs. SUKHPAL SINGH
|
January 16, 2008 |
ZOOLOGICAL SURVEY OF INDIA Vs. ARJUN KUMAR KHANNA
|
March 17, 2008 |