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A C FOOTWEAR CO Vs. DEIEM INDIA PVT LTD
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September 27, 2005 |
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A I I M S Vs. GOVERNMENT OF NCT OF DELHI
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August 30, 2005 |
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A K JAIN Vs. STATE CBI
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October 5, 2005 |
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A K SINGH Vs. UNION OF INDIA
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January 14, 2005 |
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A K TRAKRU Vs. M C D
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March 4, 2005 |
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A P JAIN Vs. FARIDABAD METAL UDYOG
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July 4, 2005 |
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A P KAPUR Vs. U O I
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February 23, 2005 |
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A R KHANNA AND SONS Vs. DDA
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November 23, 2005 |
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A.K. ASTHANA AND ANOTHER Vs. M.D. JINDAL
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April 7, 2005 |
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ABDUL KHALID Vs. STATE (NCT OF DELHI)
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January 17, 2005 |
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ABDUL MURASALIN Vs. STATE
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September 16, 2005 |
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ABDUL SALAM Vs. STATE
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March 24, 2005 |
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ABHAY CHAUHAN Vs. RACHNA SINGH
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April 6, 2005 |
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ABN AMRO BANK NV Vs. RATAN LAL VARMA and SONS
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April 26, 2005 |
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ADIDAS SALOMON AG Vs. A DHAWAN
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February 22, 2005 |
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ADIDAS SALOMON AG Vs. JAGDISH GROVER
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February 22, 2005 |
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ADITYA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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August 24, 2005 |
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AGGARWAL and MODI ENTERPRISES CINEMA PROJECT PVT LTD Vs. NEW DELHI MUNICIAPAL COUNCIL
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August 30, 2005 |
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AIR CONTROL AND CHEMICAL ENGINEERING CO. LTD. THROUGH SHRI B.C. JOSHI DY. GENERAL MANAGER Vs. UNION OF INDIA (UOI) THROUGH SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE,
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January 11, 2005 |
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AIR TRAVEL BUREAU LTD Vs. UNION OF INDIA
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March 11, 2005 |
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AIR VICE MARSHAL J S KUMAR Vs. GOVERNING COUNCIL OF AIR FORCE SPORTS COMPLEX
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August 12, 2005 |
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AIRPORT AUTHORITY OF INDIA Vs. PROTECTIVE CONSULTANCY AND SECURITY SERVICES P LIMITED
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November 8, 2005 |
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AIRPORTS AUTHORITY OFFICERS ASSOCIATION INDIA Vs. UNION OF INDIA
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May 16, 2005 |
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AISHWARYA TELECOM PVT LTD Vs. BHARAT SANCHAR NIGAM LIMITED
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September 19, 2005 |
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AJAY APPAN Vs. INDRAPRASTHA POWER GENERATION CORPORATION CO LTD
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August 5, 2005 |
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AJAY FOTEDAR Vs. STATE OF NCT OF DELHI
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July 29, 2005 |
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AJAY GUPATA Vs. STATE
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October 22, 2005 |
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AJAY KUMAR BHATNAGAR Vs. UNION OF INDIA
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August 16, 2005 |
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Ajay Kumar Ramineni Vs. IIT Delhi
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December 7, 2005 |
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AJAY KUMAR REMINENI Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
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August 24, 2005 |
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AJAY SINGH Vs. DELHI POLICE PUBLIC SCHOOL
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January 4, 2005 |
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AJEET KUMAR Vs. MANAGMENT OF MS RAIL INDIA TECHNICAL AND ECONOMIC SERVICE LTD
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December 6, 2005 |
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AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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March 2, 2005 |
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AJIT SINGH Vs. DIRECTORATE OF EDUCATION
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February 4, 2005 |
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AJIT SINGH Vs. RAMESH VOHRA
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April 25, 2005 |
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AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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September 5, 2005 |
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AJIT SINGH NAYYER Vs. UNION OF INDIA
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November 24, 2005 |
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AKHIL KUMAR Vs. UNIVERSITY OF DELHI
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April 29, 2005 |
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AKHTAR PARVEZ Vs. STATE
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September 28, 2005 |
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AKIL AND JAVED Vs. STATE
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September 16, 2005 |
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AKSHAY VERMA Vs. CANARA BANK
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November 10, 2005 |
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ALACS FINANZ LTD Vs. OKSH TECHNOLOGIES
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May 16, 2005 |
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ALBAMER AND CO LTD Vs. MINERALS AND METALSTRADING CORPORATION
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October 25, 2005 |
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ALBATROSS PHARMA Vs. CIPLA LIMITED
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August 23, 2005 |
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ALBERTO CULVER COMPANY Vs. VOI FASHION STORES
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January 20, 2005 |
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ALKARMA Vs. COMMISSIOINER OF CENTRAL EXCISE
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November 29, 2005 |
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ALL INDIA CONFEDERATION OF THE BLIND Vs. GOVT OF NCT OF DELHI
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August 3, 2005 |
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All India Council for Technical Education Vs. Ombir Kaushik
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December 22, 2005 |
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ALL INDIA PNB RETIRED OFFICERS ASSOCIATION Vs. PUNJAB NATIONAL BANK
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August 5, 2005 |
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ALL INDIA SIDDHARTH INTERNATIONAL EDUCATION SOCIETY Vs. LT GOVERNOR
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February 25, 2005 |
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ALLIED SHIPPING and PACKING CO PVT LTD Vs. SECRETARY LABOUR
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February 18, 2005 |
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ALLIED SHIPPING and PACKING CO PVT LTD Vs. SECRETARY LABOUR
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January 18, 2005 |
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ALSTOM Vs. NORTH EASTERN ELECTRIC POWER CORP
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November 9, 2005 |
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AMAN SERVICES Vs. COMISSIONER OF POLICE
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November 7, 2005 |
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AMAR ALIAS BAHADUR Vs. STATE
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April 8, 2005 |
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AMAR DEEP SINGH Vs. STATE
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September 30, 2005 |
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AMAR NATH SEHGAL Vs. UNION OF INDIA
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February 21, 2005 |
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AMAR PAL Vs. MCD
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December 23, 2005 |
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AMARDEEP SINGH Vs. STATE
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October 7, 2005 |
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AMARESH GANGULI Vs. ARUN GANGULI
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October 20, 2005 |
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AMARJIT KAUR KOHLI Vs. NEETA KAPOOR
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May 18, 2005 |
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AMARWATI EXPORTS PVT LTD Vs. U O I
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May 30, 2005 |
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AMBIANCE INDIA PVT LTD Vs. NAVEEN JAIN
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March 16, 2005 |
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AMERICAN EXPRESS TRAVEL RELATED SERVICES CO INC Vs. ATN ARIHANT INTERNATIONAL LTD
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July 14, 2005 |
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AMITOSH MOITRA Vs. RAM PRAKASH
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May 16, 2005 |
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AMRIT LAL BATRA Vs. DIVAKAR PANDEY
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March 16, 2005 |
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AMRITLAL MEHTA Vs. D G OF REVENUE INT and INVEST
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December 8, 2005 |
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ANAND & ANAND Vs. COMMISSIONER OF INCOME TAX
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November 18, 2005 |
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ANAND KUMAR Vs. ANIL ARORA
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September 8, 2005 |
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ANAND PRAKASH SINGAL Vs. GOVERNMENT OF NCT OF DELHI
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August 5, 2005 |
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ANAND SHRIVASTAV Vs. UNION OF INDIA
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September 8, 2005 |
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ANANG PAL SINGH Vs. UNION OF INDIA
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November 18, 2005 |
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ANANT RAJ AGENCIES Vs. D D A
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April 5, 2005 |
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ANGAD PAUL Vs. M D JINDAL
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May 31, 2005 |
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ANIL KRISHNA TANDON Vs. STATE
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November 8, 2005 |
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ANIL KUMAR Vs. UNION OF INDIA
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October 22, 2005 |
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ANIL KUMAR Vs. UOI
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August 24, 2005 |
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ANIL KUMAR Vs. STATE
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July 26, 2005 |
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ANIL KUMAR JAIN Vs. UNION OF INDIA
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May 5, 2005 |
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ANIL RAJPAL Vs. DELHI DEVELOPMENT AUTHORITY
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August 30, 2005 |
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ANIL RAJPUT Vs. DELHI DEVLOPMENT AUTHORITY
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August 24, 2005 |
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ANIL SINGH Vs. N D M C
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February 11, 2005 |
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ANIS AHMAD Vs. HONGKONG and SHANGAI BANKING CORPN
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July 15, 2005 |
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ANITA SHARMA and SHRI HARISH KUMAR SHARMA Vs. STATE
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March 22, 2005 |
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ANJU TAKYAR Vs. H C TAKYAR
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October 3, 2005 |
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ANJUM NATH Vs. BRITISH AIRWAYS PLC
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October 19, 2005 |
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ANNMARY LUKE KOCHERY Vs. UNIVERSITY OF DELHI
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December 8, 2005 |
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ANSAL BUILDWELL LTD Vs. NORTH EASTERN INDIRA GANDHI INSTITUTE OF HEALTH and MEDICAL SCIENCE
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March 2, 2005 |
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ANSAL HOTELS LTD. Vs. MUNICIPAL CORPORATION OF DELHI
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April 19, 2005 |
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ANSAR AHMED Vs. STATE GOVT OF NCT OF DELHI
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September 2, 2005 |
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ANUJ JOHRI Vs. UNION OF INDIA
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March 7, 2005 |
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ANUP SINGH Vs. GOVT OF N C T OF DELHI
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January 31, 2005 |
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ANUPAM BHARTEEYA Vs. STATE
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July 8, 2005 |
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ANUPAM THEATRES AND EXHIBITORS P LTD Vs. BESE RAJDHANI POWER LTD
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May 20, 2005 |
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ANURAG MALIK Vs. AMIT MALIK
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December 14, 2005 |
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ANURODH CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY
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August 18, 2005 |
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APEEJAY SCHOOL Vs. GOPI CHAND
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February 7, 2005 |
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APEX BANK OF URBAN COOP BANKS OF MAHARASHTRA AND GOA LTD Vs. JT SECY COOP AUTHORITY
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December 9, 2005 |
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APPAREL EXPORT PROMOTION COUNCIL Vs. PRABHATI PATNI PROPRIETOR COMFORT FURNISHERS
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December 1, 2005 |
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ARCHANA DAYAL Vs. UNION OF INDIA
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May 2, 2005 |
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ARCHANA MATHUR Vs. BSES RAJDHANI POWER LTD
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September 2, 2005 |
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ARGHA SEN Vs. INTERRA INFORMATION TECHNOLOGIES PVT LTD
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September 12, 2005 |
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ARNIE Club Vs. NDMC
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November 30, 2005 |
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ARUN KUMAR GARG Vs. UNIVERSITY OF DELHI
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May 20, 2005 |
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ARUN KUMAR GOENKA Vs. STATE NCT OF DELHI
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November 18, 2005 |
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ARUN NIRULA Vs. VIDYA GANDHI
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March 16, 2005 |
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ARUN PRASADA Vs. UNION OF INDIA
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January 25, 2005 |
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ARUNA KENNETH Vs. MCD
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October 5, 2005 |
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ARUNESH PUNETHA Vs. BOSTON SCIENTIFIC CORPORATION
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August 25, 2005 |
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ARUNWAN THAMVARO Vs. STATE
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March 24, 2005 |
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ARVINDRA KUMAR SINGH Vs. HARDAYAL KAUR
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January 31, 2005 |
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ARYA ORPHANAGE Vs. BIMLA BEDI
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March 1, 2005 |
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ASHA ROHTAGI Vs. ERSTWHILE NEW BANK OF INDIA
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April 21, 2005 |
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ASHI P LTD Vs. UNIUN OF INDIA
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September 29, 2005 |
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ASHISH GUPTA Vs. IBP CO LTD
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November 21, 2005 |
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ASHISH KUMAR PAL Vs. STATE
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March 18, 2005 |
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ASHISH PAUL Vs. UNION OF INDIA
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July 7, 2005 |
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ASHISH VIRMANI Vs. STATE
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July 4, 2005 |
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ASHOK Vs. STATE (GOVERNMENT OF N.C.T. OF DELHI) (DELHI)
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March 21, 2005 |
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ASHOK ANAND Vs. STATE BANK OF INDIA
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March 22, 2005 |
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ASHOK HOTEL Vs. GOVT OF NCT OF DELHI
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July 22, 2005 |
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ASHOK K MITTAL Vs. G D PATHAK
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November 17, 2005 |
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ASHOK K MITTAL Vs. G D PATHAK
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November 30, 2005 |
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ASHOK KUMAR Vs. LT GOVERNOR OF DELHI
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July 25, 2005 |
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ASHOK KUMAR Vs. SLUM and JJ DEPTT MCD
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August 11, 2005 |
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ASHOK KUMAR Vs. STATE
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March 30, 2005 |
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ASHOK KUMAR Vs. STATE
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February 7, 2005 |
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ASHOK KUMAR JAIN Vs. GOVT OF NCT
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August 11, 2005 |
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ASHOK KUMAR MITTAL Vs. ASHWANI KAPOOR
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May 27, 2005 |
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ASHOK MALHOTRA Vs. UNION OF INDIA
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November 18, 2005 |
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ASHOK MALHOTRA Vs. STATE
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December 20, 2005 |
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ASHWANI GUPTA Vs. GOVERNMENT OF INDIA
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January 7, 2005 |
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ASIA PACIFIC BREWERIES LTD Vs. SUPERIOR INDUSTRIES LIMITED
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November 30, 2005 |
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ASIASOFT INDIA PVT LTD Vs. GLOBESYN TECHNOLOGIES LTD
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April 27, 2005 |
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ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL
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July 27, 2005 |
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ASWANI KUMAR AGGARWAL Vs. RAMESHWAR AGGRARWAL
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October 21, 2005 |
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ATLANTA CONSTRUCTION COMPANY Vs. AIRPORTS AUTHORITY OF INDIA
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December 6, 2005 |
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ATLAS INTERACTIVE INDIA PVT LTD Vs. BHARAT SANCHAR NIGAM LIMITED
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February 17, 2005 |
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ATTAR SINGH Vs. U O I
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May 21, 2005 |
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ATTAR SINGH and BROS Vs. UNION OF INDIA
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January 10, 2005 |
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ATUL MAINI CHOPRA Vs. ADARSH BHALLA
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January 10, 2005 |
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AUSTBULK SHIPPING SDN BHD Vs. P E C LIMITED
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February 18, 2005 |
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AUSTIN NICHOLS and CO Vs. ARVIND BEHL
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November 29, 2005 |
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AUSTIN NICHOLS AND CO Vs. ARVIND BEHL DIRECTOR
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December 29, 2005 |
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AUTOCENTRE WORKSHOP Vs. DELHI ADMINISTRATION
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September 7, 2005 |
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AVIAT CHEMICALS PVT LTD Vs. MAGNA LABORATORIES GUJARAT PVT LTD
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September 29, 2005 |
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AVINASH BHATIA Vs. STATE NCT OF DELHI
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March 22, 2005 |
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AZRA SULTANA Vs. STATE
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March 3, 2005 |
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B D SHARMA Vs. UNION OF INDIA
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October 4, 2005 |
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B K BANSAL Vs. ENFORCEMENT DIRECTORATE
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September 22, 2005 |
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B K DAWESAR Vs. K K SAPRA
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May 31, 2005 |
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B K HIRDEY MOHINI Vs. GANGA SARAIN
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August 1, 2005 |
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B K PURI Vs. PRIMA INTERNATIONAL PVT LTD
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February 28, 2005 |
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B K SHARMA Vs. UNION OF INDIA
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January 28, 2005 |
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B KRISHAN Vs. UNION OF INDIA
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September 21, 2005 |
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B L NISHAD Vs. MARSONS ELECTRICALS LTD
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September 29, 2005 |
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B M SINGH Vs. UNION OF INDIA
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April 21, 2005 |
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B N KUMAR Vs. DELHI TRANSPORT CORPORATION
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January 14, 2005 |
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B R ANAND Vs. DDA
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September 1, 2005 |
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B S CHOPRA Vs. MANGT OF KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED
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November 17, 2005 |
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B.K. GAUR Vs. DELHI TRANSCO LTD. AND ANR.
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August 18, 2005 |
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BABITA RANI Vs. GOVT OF NCT OF DELHI
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September 26, 2005 |
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BABU KHAN Vs. STATE OF DELHI
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November 24, 2005 |
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BABU RAM Vs. UNION OF INDIA
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November 18, 2005 |
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BABY RUPALI Vs. RAJESH GROVER
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March 11, 2005 |
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BACCHU SINGH Vs. STATE OF DELHI
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September 15, 2005 |
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BAHADUR SINGH Vs. UNION OF INDIA
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May 27, 2005 |
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BALBIR SINGH Vs. FINANCIAL COMMISSIONER OF DELHI
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March 1, 2005 |
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BALBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI
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November 23, 2005 |
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BALDEV SINGH Vs. RARE FUEL and AUTOMOBILES TECHNOLOGIES P LTD
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March 24, 2005 |
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BALDEV SINGH DHILLION Vs. UNION OF INDIA
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May 26, 2005 |
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BALDEV SINGH DHILLION Vs. U O I
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May 20, 2005 |
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BALE RAM Vs. LAND ACQUISITION COLLECTOR
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May 12, 2005 |
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BALJEET SINGH Vs. DELHI VIDYUT BOARD
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May 11, 2005 |
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BALKRISHNA RAMKARAN GOYAL Vs. UNION OF INDIA
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January 28, 2005 |
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BALWANT Vs. UNION OF INDIA
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March 1, 2005 |
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BALWANT Vs. UNION OF INDIA
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March 3, 2005 |
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BALWANT SINGH Vs. STATE
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August 3, 2005 |
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BANK OF BARODA Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
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February 24, 2005 |
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BANK OF BARODA EMPLOYEE UNION Vs. BANK OF BARODA
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December 19, 2005 |
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BANK OF MAHARASHTRA Vs. G K ENTERPRISES
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May 27, 2005 |
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BASU DEV GUPTA Vs. DIRECTOR OF EDUCATION
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September 7, 2005 |
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BEDI CONSTRUCTION CO Vs. DDA
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November 10, 2005 |
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BEEBCON ENGINEERS PVT LTD Vs. BHARAT HEAVY ELECTRICALS LTD
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December 7, 2005 |
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BELAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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December 22, 2005 |
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BHAGIRATH SINGH Vs. UNION OF INDIA
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July 22, 2005 |
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BHAGWANT FINANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
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May 5, 2005 |
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BHAGWATI KAUR Vs. STATE
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July 21, 2005 |
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BHARAT FORGE LTD Vs. ONIL GULATI
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May 31, 2005 |
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BHARAT PRASAND NARAIN SINGH Vs. AIRPORTS AUTHORITY OF INDIA
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May 16, 2005 |
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BHARAT STARCH INDUSTRIES Vs. UNION OF INDIA (UOI)
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September 30, 2005 |
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BHARAT STEEL TUBES PVT LTD Vs. STATE
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April 19, 2005 |
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BHARTESH JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 20, 2005 |
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BHARTI GUPTA Vs. RAIL INDIA TECHNICAL AND ECONOMICAL SERVICES LTD
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August 9, 2005 |
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BHARTI JAIN Vs. M C D
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September 13, 2005 |
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BHARTI TELEVENTURES LTD Vs. DSS ENTERPRISES PRIVATE LTD
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August 17, 2005 |
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BHARTIYA NAVINTAM TAKNEEK Vs. NATIONAL COOPERATIVE UNION OF INDIA
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March 14, 2005 |
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BHASIN ASSOCIATES Vs. N.B.C.C.
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May 31, 2005 |
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BHATINDA CHEMCIALS LTD Vs. UNION OF INDIA
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September 22, 2005 |
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BHAWANI DEVI Vs. STATE
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July 25, 2005 |
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BHAWNA MANCHANDANI Vs. SWARAN DHAWAN
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April 7, 2005 |
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BHIM SINGH Vs. KRISHAN KUMAR
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February 4, 2005 |
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BHOGI CHAUDHARY Vs. STATE
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February 1, 2005 |
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BHUPESH KUMAR GUPTA Vs. GOVT OF NCT OF DELHI
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January 4, 2005 |
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BHUSHAN STEEL and STRIPS LTD Vs. BHARTIYA LOHA UDYOG P LTD
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January 13, 2005 |
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BIKANERVALA Vs. AGGARWAL BIKANERWALA
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January 31, 2005 |
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BINA MODI Vs. UNION OF INDIA
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November 18, 2005 |
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BINU ANAND KHANNA Vs. RATAN TATA CHAIRMAN TAJ GROUP
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September 1, 2005 |
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BIOCHEM PHARMACEUTICAL Vs. STATE
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May 30, 2005 |
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BISHAN SINGH Vs. STATE
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December 7, 2005 |
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BISHAN SWAROOP SHARMA Vs. STATE
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February 9, 2005 |
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BISRAM SINGH VERMA Vs. BALMER LAWRIE
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May 4, 2005 |
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BOMBAY SNUFF P LTD Vs. UNION OF INDIA
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December 8, 2005 |
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BRAHAMPAL Vs. UOI
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March 10, 2005 |
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BRAHM SINGH Vs. STATE NCT OF DELHI
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May 19, 2005 |
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BRAHMA PRAKASH KALRA Vs. NATIONAL THERMAL POWER CORPORATION
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February 9, 2005 |
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BRETTON WOODS FINLEASE LTD Vs. MAHANAGAR TELEPHONE NIGAM
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October 28, 2005 |
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BRIJ PRAKASH GOYAL Vs. M C D
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July 28, 2005 |
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BUFFALO NETWORKS PVT LTD Vs. MANISH JAIN
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February 5, 2005 |
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BULK TRADING S A Vs. DALMIA CEMENTBHARAT LIMITED
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December 1, 2005 |
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BULK TRADING S.A. Vs. DALMIA CEMENT (BHARAT) LIMITED
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December 19, 2005 |
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BUREAU OF INDIAN STANDARDS Vs. V J K BEDI
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December 22, 2005 |
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BUSH BOAKE ALLEN INDIA LTD Vs. MEHTAJEE AND COMPANY
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August 25, 2005 |
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C B I Vs. DHARAMPAL SINGH
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September 14, 2005 |
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C D SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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December 2, 2005 |
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CAN FIN HOMES LIMITED Vs. MITRE SPECIALISED SERVICE INDIA PVT LTD
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February 11, 2005 |
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CAPARO INDIA LTD Vs. CAPARO MARUTI LIMITED
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December 5, 2005 |
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CAPITAL FIRE ENGINEERS Vs. STATE BANK OF PATIALA
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September 29, 2005 |
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CAPITAL PUBLICITY PVT LTD Vs. NDMC
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March 22, 2005 |
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CAPRIHANS INDIA LIMITED Vs. R T PACKAGING LIMITED
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December 19, 2005 |
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CARLTON AND UNITED BREWERIES LTD Vs. HARMOHAN SINGH CHANDHOK
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September 15, 2005 |
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CASTROL LIMITED Vs. RAJAN SALES CORPORATION
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September 15, 2005 |
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CASTROL LIMITED Vs. GULSHAN KUMAR
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September 23, 2005 |
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CASTROL LTD Vs. SAMPAT LAL
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February 10, 2005 |
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CATERPILLAR INC Vs. KAILASH NICHANI
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December 6, 2005 |
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CAWNPORE SUGAR WORKS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL and FINANCIAL RECONSTRUCTION
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August 16, 2005 |
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CEEBROS HOTELS PRIVATE LIMITED Vs. UNION OF INDIA
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October 7, 2005 |
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CEMENT CORPORATION OF INDIA LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL and FINANCIAL RECONSTRUCTION
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February 24, 2005 |
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CEMENT CORPORATION OF INDIA LTD Vs. GOVT OF NCT OF DELHI
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March 2, 2005 |
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CENTRAL BANK OF INDIA Vs. RANE PARKASH
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October 28, 2005 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. TUSHR WELFARE SOCIETY
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December 9, 2005 |
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CENTRAL WAREHOUSING CORPORATION Vs. SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE
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May 5, 2005 |
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CHAKRAPANI DUTT Vs. STATE
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March 17, 2005 |
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CHAND Vs. LAND ACQUISITION COLLECTOR
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March 3, 2005 |
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CHANDER Vs. UNION OF INDIA
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July 29, 2005 |
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CHANDER MOHAN Vs. STATE
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April 12, 2005 |
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CHANDER WATI Vs. STATE
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July 18, 2005 |
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CHANDNI CHOWK SARV VYAPAR MANDAL Vs. MUNICIPAL CORPORATION OF DELHI
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October 3, 2005 |
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CHARANJIT SINGH Vs. STATE
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March 4, 2005 |
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CHATRO DEVI Vs. UNION OF INDIA
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March 3, 2005 |
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CHETAN GOEL Vs. UNIVERSITY OF DELHI
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September 26, 2005 |
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CHHATTAR SINGH Vs. UNION OF INDIA
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August 2, 2005 |
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CHILDRENS EDUCATION TRUST OF INDIA Vs. UNION OF INDIA
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August 8, 2005 |
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CHIMANLAL MALHOTARA Vs. UNION OF INDIA
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August 8, 2005 |
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CHINAR FABRICS and FURNISHING PRIVATE LIMITED Vs. STATE BANK OF INDIA
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November 17, 2005 |
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CHINAR TRUST Vs. USHA RECTIFIER CORPORATION
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March 16, 2005 |
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CHITRA SEIVASTAVA Vs. GOVT OF NCT OF DELHI
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July 7, 2005 |
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CHUNRI CREATIONS Vs. AMRIT KAUR
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April 7, 2005 |
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CISACO TECHNOLOGIES Vs. SHRIKANTH
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May 10, 2005 |
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CISCO SYSTEMS INDIA PVT LTD Vs. UNION OF INDIA
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December 8, 2005 |
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CLARIDGES HOTEL PVT LTD Vs. SALES TAX OFFICER
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November 18, 2005 |
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COL N K YADAV Vs. UOI
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May 20, 2005 |
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Col Y L Sud Vs. Ansal Properties and Industries Ltd
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November 24, 2005 |
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COLGATE PALMOLIVE CO LIMITED Vs. PATEL
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October 6, 2005 |
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COMISSIONER OF INCOME TAX Vs. SUDHIR CHOUDHRIE
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July 7, 2005 |
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COMMISSIONER OF C EX , DELHI-I Vs. ARYA EXPORTS AND INDUSTRIES
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April 5, 2005 |
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COMMISSIONER OF C EX , DELHI-II Vs. R S INDUSTRIES
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July 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRIYADARSHINI CABLE LTD
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January 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAYAJEE AND SONS (P) LTD.
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February 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UNIQUE LAMINATES (P) LTD.
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FOOTWEAR INDIA
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TRUE WOODS P LTD
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November 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE CHENNAI II Vs. CUSTOMS EXCISE and GOLD CONTROL
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE DELHI I Vs. RGL CONVERTORS
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE DELHI II Vs. BLUEMAX SPORT WEAR
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. DALMIA CEMENT BHARAT LTD
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December 8, 2005 |
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COMMISSIONER OF INCOME TAX Vs. J B EXPORTS LTD
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December 8, 2005 |
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COMMISSIONER OF INCOME TAX Vs. VAMCHAMPIGONS AND AGRO PRODU
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November 21, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MILK FOOD LTD
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November 8, 2005 |
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COMMISSIONER OF INCOME TAX Vs. RAJAN & CO.
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. AUTO IGNITION LTD.
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August 8, 2005 |
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COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO. LTD.
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September 22, 2005 |
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COMMISSIONER OF INCOME TAX Vs. HCL INFO SYSTEM LTD
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. VINITEC CORPORATION PVT LTD
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MATSUSHITA ELECTRIC INDUSTRIAL CO LTD
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May 12, 2005 |
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COMMISSIONER OF INCOME TAX Vs. USHA STUD and AGRICULATURAL FARMS PVT LTD
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MODERN SPINNERS LTD
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. B R SHARMA
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February 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD
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February 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. KHOSLA INDAIR LTD
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July 7, 2005 |
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COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CYCLES AND TUBES LTD
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. JYOTSNA HOLDING (P) LTD
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. INDO-KENYAN INDUSTRIAL ENTERPRISES
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. KUMKUM KOHLI
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. D.D. KHAITAN
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May 12, 2005 |
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COMMISSIONER OF INCOME TAX Vs. DURANT REFRIGERATION (PVT.) LTD.
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July 7, 2005 |
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COMMISSIONER OF INCOME TAX Vs. GLOBE SALES CORPORATION
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January 14, 2005 |
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COMMISSIONER OF INCOME TAX Vs. LG ELECTRONIC (INDIA) LIMITED
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. HUDCO LTD.
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November 17, 2005 |
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COMMISSIONER OF INCOME TAX Vs. RAGHAV BEHL
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September 21, 2005 |
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COMMISSIONER OF INCOME TAX Vs. GINNI INTERNATIONAL LTD.
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October 24, 2005 |
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COMMISSIONER OF INCOME TAX Vs. LEGATO SYSTEMS INDIA (P) LTD.
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July 12, 2005 |
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COMMISSIONER OF INCOME TAX Vs. FOCUS ESTATES (P) LTD.
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November 30, 2005 |
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COMMISSIONER OF INCOME TAX Vs. THIRANI CHEMICALS LTD.
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December 1, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MANOJ JAIN
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November 16, 2005 |
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COMMISSIONER OF INCOME TAX Vs. SUNITA AGGARWAL
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November 16, 2005 |
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COMMISSIONER OF INCOME TAX Vs. HITACHI LTD.
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April 27, 2005 |
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COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPN.
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July 15, 2005 |
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COMMISSIONER OF INCOME TAX Vs. VIKAS PROMOTERS (P) LTD.
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January 7, 2005 |
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COMMISSIONER OF INCOME TAX Vs. DALMIA RESORTS INTERNATIONAL
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November 28, 2005 |
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COMMISSIONER OF INCOME TAX Vs. AKASH INSTITUTE (P) LTD.
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November 17, 2005 |
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COMMISSIONER OF INCOME TAX Vs. LALIT BHASIN
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. SIEL LTD.
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August 16, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BLUE BIRD ENTERPRISES (P) LTD.
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December 20, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BENDA AMTEK LTD.
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August 2, 2005 |
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COMMISSIONER OF INCOME TAX Vs. USHABH METALS LTD.
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August 2, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BHAI MOHAN SINGH
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. SUDHISH KUMAR
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. NORTHERN AROMATICS LTD.
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February 28, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BHUSHAN DUA L/H OF LATE GULSHAN KUMAR
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. KESR KIMAM KARYALAYA
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX Vs. AKASH DEEP PROMOTORS & DEVELOPERS (P) LTD.
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February 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. DWARKADHISH FINANCIAL SERVICES
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April 7, 2005 |
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COMMISSIONER OF INCOME TAX Vs. ADITYA CHEMICALS LTD.
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July 29, 2005 |
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COMMISSIONER OF INCOME TAX Vs. LUNAR DIAMONDS LTD.
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March 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. VISHWANT KUMAR
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January 3, 2005 |
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COMMISSIONER OF INCOME TAX Vs. DABUR INDIA LTD.
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August 25, 2005 |
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COMMISSIONER OF INCOME TAX DELHI Vs. MATSUSHITA ELECTRIC INDUSTRIAL CO LTD
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May 19, 2005 |
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COMMISSIONER OF INCOME TAX DELHI I Vs. AUTO LAMPS LTD
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May 5, 2005 |
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COMMISSIONER OF INCOME TAX DELHI IV Vs. EXCELLENT COMMERCIAL ENTERPRISES and INVESTMENTS LTD
|
May 12, 2005 |
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COMMISSIONER OF INCOME TAX DELHI VII Vs. VISHAL AGGARWAL
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May 5, 2005 |
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COMMISSIONER OF POLICE Vs. REGIONAL SECRETARY BOARD OF SECONDARY EDUCATION
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February 11, 2005 |
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COMMISSIONER OF SALES TAX VIKAS BHAWAN NEW DELHI Vs. KHETU RAM BISHAMBAR NATH
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November 18, 2005 |
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COMMISSIONER OF THE INCOME TAX III Vs. S K G ENGINEERING PVT LTD
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May 5, 2005 |
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COMMISSIONER OF WEALTH TAX Vs. ALLIED FINANCE PVT LTD
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February 3, 2005 |
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COMMISSIONER OF WEALTH TAX Vs. D C M LTD
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February 3, 2005 |
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COMMISSIONER OF WEALTH TAX Vs. ALLIED FINANCE PVT LTD
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January 6, 2005 |
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COMMISSIONER OF WEALTH TAX Vs. SARASWATI DEVI DALMIA
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January 4, 2005 |
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COMMISSIONER OF WEALTH TAX Vs. R.K.K.R. INDUSTRIES (P) LTD.
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February 3, 2005 |
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CONTAINER CORPORATION OF INDIA Vs. D.R. SOOD OF SOOD AND SOOD
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September 14, 2005 |
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COURT ON ITS OWN MOTION Vs. HARISH ABROL
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May 31, 2005 |
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COURT ON ITS OWN MOTION Vs. PRADEEP
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August 2, 2005 |
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COURT ON ITS OWN MOTION Vs. P C CHOUREY
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December 19, 2005 |
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CRB CAPITAL MARKETS LTD Vs. BIMLA DEVI SAHNEY
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May 31, 2005 |
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CWT Vs. R.K.K.R. INDUSTRIES (P) LTD.
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March 2, 2005 |
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D D A Vs. K R BUILDERS P LTD
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March 1, 2005 |
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D D A Vs. ASHARFI DEVI
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February 25, 2005 |
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D D GEARS LTD Vs. SECRETARY LABOUR
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December 19, 2005 |
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D K GUPTA Vs. ORIENTAL BANK OF COMMERCE
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November 29, 2005 |
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D K JAIN Vs. DELHI JAL BOARD
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July 6, 2005 |
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D K JAIN Vs. UNION OF INDIA
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September 27, 2005 |
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D K SAHNI Vs. CENTRE FOR RAILWAY INFORMATION
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September 26, 2005 |
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D P KHANDELWAL Vs. MUNCIPAL CORPORATION OF DELHI
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November 25, 2005 |
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D P VERMA Vs. AIR SAHARA
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September 29, 2005 |
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D R AND CO Vs. D C B
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December 9, 2005 |
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D R BACKWIRE AND CABLE P LTD Vs. B B MURGAI
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September 1, 2005 |
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D R SRIVASTAVA Vs. DELHI DEVELOPMENT AUTHORITY
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January 17, 2005 |
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D S A ENGINEERS Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
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March 18, 2005 |
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D S MARKETING PVT LTD Vs. SYRUS MARKETING
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December 12, 2005 |
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D S PANDEY Vs. UNION OF INDIA
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May 31, 2005 |
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D T C Vs. ISHWAR SINGH
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February 14, 2005 |
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D T C Vs. RANDHIR SINGH
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February 4, 2005 |
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DABUR INDIA LIMITED Vs. EMAMI LIMITED
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November 23, 2005 |
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DALJIT SINGH NARULA Vs. STATE
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July 22, 2005 |
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DAMAN KUMAR MALHOTRA Vs. A K MALHOTRA
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October 18, 2005 |
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DAN SINGH BAWA Vs. NDMC
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March 24, 2005 |
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DANVIR VERMA Vs. PUNJAB NATIONAL BANK
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January 18, 2005 |
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DARIKA BHATIA Vs. V L BHATIA
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April 20, 2005 |
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DARSHAN LAL Vs. DELHI DEVELOPMENT AUTHORITY
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March 7, 2005 |
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DARSHAN SINGH Vs. RAMESH CHANDER CHOPRA
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July 19, 2005 |
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DARSHAN SINGH Vs. DTC
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December 23, 2005 |
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DARYAO SINGH Vs. UNION OF INDIA
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May 18, 2005 |
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DATA ACCESS INDIA LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
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December 20, 2005 |
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DATT ENTERPRISES LTD Vs. V K DUA
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March 7, 2005 |
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DAULAT RAM Vs. UNION OF INDIA
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April 28, 2005 |
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DAVINDER KUMAR JAIN Vs. ANIL SOBHRAJ TALREJA
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January 9, 2005 |
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DAVINDER SINGH Vs. SURJIT SINGH
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May 18, 2005 |
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DAVINDER SINGH Vs. SURJIT MALHOTRA
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October 19, 2005 |
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DAVINDER SINGH Vs. SURJIT SINGH
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May 29, 2005 |
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DAYA ARORA Vs. KAPUR SINGH
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September 5, 2005 |
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DCM FINANCIAL SERVICE LTD Vs. PRAXIS CONSULTING AND INFORMATION SERVICES PVT LTD
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April 19, 2005 |
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DDA VAHAN CHALAK KARAMCHARI UNION Vs. DELHI DEVELOPMENT AUTHRITY
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January 31, 2005 |
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DECCAN FIBRE GLASS LTD Vs. UNION OF INDIA
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May 5, 2005 |
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DEEPAK Vs. STATE
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May 10, 2005 |
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DEEPAK BHATTI Vs. BHAWNA BHATTI
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May 18, 2005 |
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DEEPAK INDUSTRIES LIMITED (PROP. OF ALLENBERRY WORKS) Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
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January 11, 2005 |
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DEEPAK INDUSTRIES LTD Vs. AIRPORT AUTHORITY OF INDIA
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February 1, 2005 |
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DEEPAK KUMAR Vs. STATE
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July 18, 2005 |
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DEEPAK KUMAR RAJPUT Vs. COUNCIL OF SCIENTIFIC and INDUSTRIAL RESEARCH
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September 27, 2005 |
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Delhi Book Store Vs. K S Subramaniam
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August 11, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. M L SODHI
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May 20, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATED BUILDERS ENGINEERS AND CONTRACTORS
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February 16, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. HINDUSTAN PREFAB LTD
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April 29, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. SUDHIR CHANDRA AGGARWAL
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May 3, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. ADITYA KUMAR JAJODIA
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March 14, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHIVRAJ SINGH
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March 11, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. TRILOK SINGH SAWHNEY
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December 19, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATED BUILDERS
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November 11, 2005 |
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DELHI DEVELOPMENT AUTHORITY Vs. S P BANSAL
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December 13, 2005 |
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Delhi Development Authority Vs. Prem Rani
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December 22, 2005 |
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DELHI ELECTRIC SUPPLY UNDERTAKING Vs. VICTOR CABLE INDUSTRIES LTD
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September 29, 2005 |
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DELHI JAL BOARD Vs. RELIABLE DIESEL ENG PVT LTD
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December 14, 2005 |
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DELHI JAL BOARD Vs. RAJ KUMAR
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October 28, 2005 |
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DELHI JAL BOARD Vs. VIJAY KUMAR GOEL
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October 28, 2005 |
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DELHI JAL BOARD Vs. SUBHASH PIPES LTD.
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February 15, 2005 |
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DELHI MUNICIPAL WORKERS UNION Vs. DELHI JAL BOARD
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January 12, 2005 |
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DELHI STATE CIVIL SUPPLIERS CORPORATION LTD Vs. BISHAN LAL
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July 5, 2005 |
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DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. VIKAS PHARMA INDIA PVT LTD
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February 14, 2005 |
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DELHI TRANSPORT CORPORATION Vs. JASMER SINGH
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February 22, 2005 |
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DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH
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February 3, 2005 |
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DELHI TRANSPORT CORPORATION Vs. JAGDISH CHANDER
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February 3, 2005 |
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DELHI TRANSPORT CORPORATION Vs. MEENA CHATURVEDI
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April 29, 2005 |
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DELHI TRANSPORT CORPORATION Vs. CAPITAL BODY BUILDER
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September 15, 2005 |
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DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
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November 25, 2005 |
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DELHI TRANSPORT CORPORATION Vs. RAMPHAL
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December 23, 2005 |
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DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE Vs. BAL KISHAN
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September 19, 2005 |
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DELHI VIDYUT BOARD Vs. DEVENDRA SINGH
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December 16, 2005 |
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DELKON INDIA PVT LTD Vs. GENERAL MANAGER BHARAT HEAVY ELECTRICALS LTD
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May 24, 2005 |
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DELL COMPUTER CORPN Vs. ARUN KUMAR
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October 28, 2005 |
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DENCAP ELECTRONICS (P) LTD. Vs. ADDL. DIR. GENERAL OF FOREIGN TRADE
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May 27, 2005 |
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DEPUTY COMMISSIONER OF POLICE Vs. RAVINDER SINGH
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March 23, 2005 |
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DEV SHARMA Vs. UNION OF INDIA
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February 24, 2005 |
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Devender Kandhari Vs. DDA
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November 7, 2005 |
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DEVINDER SINGH NEGI Vs. SUNIL BHANDARI
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March 16, 2005 |
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DEVKI GUPTA Vs. PRAKASH CHAND GUPTA
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September 20, 2005 |
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DHANPATI @ DHANNI & ANOTHER Vs. STATE OR DELHI
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December 2, 2005 |
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DHANWANT SINGH Vs. M C D
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February 3, 2005 |
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DHARAM PAL MALIK Vs. M C D
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February 25, 2005 |
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DHARAM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
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October 7, 2005 |
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DHARAMBIR SINGH Vs. STATE
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May 11, 2005 |
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DHARMAMVEER SINGH Vs. CBI
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March 4, 2005 |
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DHARMESH KUMAR ALIAS DHARMENDRA Vs. STATE
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May 10, 2005 |
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DHEERAJ SINGH Vs. STATE
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July 5, 2005 |
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Dheeraj Singh Vs. BSES Yamuna Power Limited
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November 18, 2005 |
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DHIRENDRA SHETH ALIAS DHIRBHAI Vs. DIRECTORATE OF REVENUE INTELLIGENCE DRI NEW DELHI
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May 16, 2005 |
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DIAMOND COMIC PVT LTD Vs. RAJA POCKET BOOKS
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September 16, 2005 |
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DIGITAL FILING SYSTEM INC Vs. AKHILESH AGARWAL
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January 24, 2005 |
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DILBAGH SINGH Vs. DELHI TRANSPORT CORPORATION
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August 1, 2005 |
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DIMPEL GROVER Vs. MCD
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September 22, 2005 |
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DIRECTOR GENERAL C S I R Vs. SERAVJEET SINGH
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May 20, 2005 |
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DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. K K CHAKRAVARTY
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January 28, 2005 |
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DIRECTOR OF INCOME TAX Vs. ANDHRA EDUCATIONAL SOCIETY
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April 7, 2005 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. KESHAV SOCIAL & CHARITABLE
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February 3, 2005 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. DAULAT RAM EDUCATION SOCIETY
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August 24, 2005 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. ALL INDIA DEAF & DUMB SOCIETY
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May 26, 2005 |
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DIRECTOR OF INCOME TAX (EXEMPTION) Vs. INSTITUTE OF THE FRANCISCAN CLARIST
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May 12, 2005 |
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DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. ARUNODYA
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November 24, 2005 |
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DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. INDO SOVIET MEDICARE AND RESEARCH FOUNDATION
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February 22, 2005 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. KANWARJIT SINGH
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March 22, 2005 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. ISHWAR SINGH
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March 22, 2005 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. JAGDISH RAJ
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March 22, 2005 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. TEHAL SINGH
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September 14, 2005 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. TEHAL SINGH AND OTHERS
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October 14, 2005 |
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DISHA Vs. UNION OF INDIA
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May 31, 2005 |
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DOUBLE DOT FINANCE LTD Vs. GOYAL MG GASES LTD
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February 3, 2005 |
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DSS ENTERPRISES PRIVATE LTD Vs. BHARTI MOBINET LIMITED
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May 12, 2005 |
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DSS MOBILE COMMUNICATIONS LTD Vs. MOTOROLA INDIA LTD
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August 3, 2005 |
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DSV CHEMICALS PVT LTD Vs. NORTHERN RESINS
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August 11, 2005 |
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DURGA DEVI Vs. VINOD KUMAR SHARMA
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September 21, 2005 |
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DURGA DEVI Vs. VINOD KUMAR
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March 16, 2005 |
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DURHA COMPONENTS P LTD Vs. M A ANSARI
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February 1, 2005 |
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EAST DELHI FRUITS and VEGETABLES THOK VIKRETA ASSOCIATION Vs. MUKHTIAR SINGH
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August 12, 2005 |
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EAST INDIA HOTELS LTD Vs. ASSESSING AUTHORITY SALES TAX
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May 5, 2005 |
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EASTERN BOOK COMPANY Vs. DEEPAK KAPOOR
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December 12, 2005 |
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EDUCATE INDIA SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL
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November 8, 2005 |
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ELMER HAVELL ELECTRICS Vs. COMMISSIONER OF INCOME TAX
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May 5, 2005 |
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ELSON COTTON MILLS LTD Vs. STATE
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April 7, 2005 |
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EMEKA OKAFOR Vs. STATE NCT DELHI
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April 7, 2005 |
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EMMSONS INTERNATIONAL LTD Vs. METAL DISTRIBUTORS UK
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January 7, 2005 |
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EMPIRE INDUSTRIES LTD Vs. WIGAN and LEIGH COLLEGE INDIA LTD
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February 28, 2005 |
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ENGINEERING and INDUSTRIAL COPORATION PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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February 28, 2005 |
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Engineering Development Corporation Vs. MCD
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September 9, 2005 |
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ENTERTAINMENT NETWORK (INDIA) LTD Vs. UNION OF INDIA
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February 28, 2005 |
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ESCORTS HEART INSTITUTE AND RESEARCH Vs. DELHI MAZDOOR SANGTHAN REGD
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October 25, 2005 |
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ESSEL INTERNATIONAL Vs. NAV AURO INVESTMENT P LTD
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July 28, 2005 |
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EVEREST ADVERTISING PVT LTD Vs. STATE
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July 13, 2005 |
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EVEREST ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
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February 16, 2005 |
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EX CONST DRIVER BHAGIRATH SINGH Vs. UNION OF INDIA
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July 22, 2005 |
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EX SUB INPECTOR CISF KEWAL KUMAR GOGIA Vs. UOI
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December 19, 2005 |
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EX SUD LIMITED Vs. INDIAN ALUMINIUM CABLES LTD
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February 28, 2005 |
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EXIM CONCEPT Vs. UNION OF INDIA
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January 19, 2005 |
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Exmar NV Vs. Union of India
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December 22, 2005 |
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F S VIRDI Vs. UNION OF INDIA
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May 26, 2005 |
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FEDDERS LLOYD CORPORATION LTD Vs. FEDDERS CORPORATION
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April 8, 2005 |
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Federation of Motorsports Clubs of India Vs. Motorsports Association of India
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August 25, 2005 |
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FERRO ALLOYS CORPORATION Vs. NATIONAL STEEL and GENERAL MILLS P LTD
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May 2, 2005 |
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FESTO CONTROLS PVT LTD Vs. NUMERO UNO PNEUMATICS PVT LTD
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July 4, 2005 |
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FILEX SYSTEM Vs. ROTOMAC PENS
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September 28, 2005 |
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FINNPAP FINISH PAPER MILLS ASSOCIATION Vs. STC OF INDIA LTD
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March 15, 2005 |
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FIROZ AHMED Vs. DELHI DEVELOPMENT AUTHORITY
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December 15, 2005 |
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FIROZ ALIAS SAHIL Vs. STATE
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May 31, 2005 |
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Fixopan Engineers P LTD Vs. Union of India
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August 11, 2005 |
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FOOD CORPORATION OF INDIA Vs. RAM BABU SINGHAL ENTERPRISES PVT LTD
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April 7, 2005 |
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FRANKFINN AVIATION SERVICES PVT LTD Vs. AKASH GUPTA PROPRIETOR AIR HOSTESS ACADEMY
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August 10, 2005 |
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G D SEARLE LLC Vs. MAIDEN PHARMACEUTICALS LTD
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May 31, 2005 |
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G D TEWARI Vs. DDA
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April 19, 2005 |
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G M ENTERPRISES PVT LTD Vs. SEM TIAN EXPORTS and HOTELS PVT LTD
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March 11, 2005 |
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G S MAYAWALA Vs. MOTION PICTURE ASSOCIATION
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July 4, 2005 |
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G.G. CORPORATION Vs. MRS. RAJ BHALLA
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December 12, 2005 |
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GAJENDER SOLANKI Vs. BANSO DEVI
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August 31, 2005 |
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GANESH CHAND Vs. UNION OF INDIA
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May 26, 2005 |
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GANESHI BAI Vs. UNION OF INDIA
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July 21, 2005 |
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GANGA VISHNU RAHEJA Vs. SWAMI SATYANAND DHARMARTH TRUST
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May 26, 2005 |
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GANGADHAR Vs. CUSTOMS
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July 23, 2005 |
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GARDEN VIEW MEADOWS P LTD Vs. LAND and DEVELOPMENT OFFICER and A
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November 11, 2005 |
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GAURAV SONDHI Vs. DIYA SONDHI
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May 3, 2005 |
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Gaya Parshad Vs. N D M C
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December 16, 2005 |
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GE MOTORS INDIA PVT LTD Vs. MUKESH KUMAR
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September 1, 2005 |
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GEEP BATTERIES INDIA PVT LTD Vs. GILLETTE INDIA LTD
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April 7, 2005 |
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GEETA KAPOOR Vs. UNION OF INDIA
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January 11, 2005 |
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GEETA OFFISET P LTD Vs. MANJIT KAUR
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October 7, 2005 |
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GENERAL MANAGER COMMERCIAL NORTHERN REGION INDIAN AIRLINES IGI AIRPORT NEW DELHI Vs. EXCHANGE TRAVEL SERVICES PVT LTD
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February 18, 2005 |
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GENERAL MANAGER NORTHERN RAILWAY Vs. VISHVA NATH NANGIA
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February 28, 2005 |
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GHARDA CHEMICALS LIMITED Vs. CENTRAL WAREHOUSING CORPN
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February 14, 2005 |
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GIAN KAUR SURI Vs. U O I
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July 8, 2005 |
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GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. RATHISON PHARMACEUTICAL COMPANY
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March 20, 2005 |
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GODFREY PHILIPS INDIA LTD Vs. UNION OF INDIA
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November 18, 2005 |
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GOEL ASSOCIATES Vs. JIWAN BIMA RASHTRIYA AVAS SAMITI
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May 25, 2005 |
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Golden Peakock Overseas Limited Vs. Ranjit Industries
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September 29, 2005 |
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GOODVIEW PROPERTIES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
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May 20, 2005 |
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GOPAL SINGH Vs. CBI
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May 23, 2005 |
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GOVERMENT OF NCT OF DELHI Vs. SHAKUNTALA GUPTA
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September 12, 2005 |
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GOVERNMENT OF NATION CAPITAL TERRITORY OF DELHI Vs. PREM PRAKASH
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October 5, 2005 |
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GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. SOM DUTT SHARMA
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February 23, 2005 |
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GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. RATTAN LAL GUPTA
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February 23, 2005 |
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GOVERNMENT OF NCT OF DELHI Vs. VIDYAWATI
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December 22, 2005 |
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GOVIND LAL SONI Vs. TEXMACO LTD
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May 31, 2005 |
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GOVIND RAM CHAPRANA AND SONS Vs. JANSATTA SHAKARI AWAS SAMITI LTD
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August 25, 2005 |
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GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. ALL INDIA CONFEDERATION OF THE BLIND
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December 22, 2005 |
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GOVT OF NCT OF DELHI Vs. KRISHAN SEMWAL
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October 4, 2005 |
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GOVT OF NCT OF DELHI Vs. VED PRAKASH MEHTA
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September 8, 2005 |
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GOVT OF NCT OF DELHI Vs. WORKMEN
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February 24, 2005 |
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Govt of NCT of Delhi Vs. Chaman Lal
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December 12, 2005 |
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GOVT OF NCT OF DELHI Vs. POONAM GUPTA
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December 5, 2005 |
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Govt of NCT of Delhi Vs. Arvind Kumar
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December 22, 2005 |
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GREATER KAILASH WELFARE ASSOCIATION Vs. MUNICIPAL CORPRORATION OF DELHI
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October 18, 2005 |
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GREAVES LIMITED Vs. SANDEEP DAWAR
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August 25, 2005 |
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GUDDU Vs. MEDICAL SUPERINTENDENT
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August 30, 2005 |
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GULIJEET SINGH KOCHAR Vs. STATE
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July 5, 2005 |
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GULJAR SINGH Vs. UNION OF INDIA
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October 5, 2005 |
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GULMARG RESTAURANT Vs. DELHI DEVELOPMENT AUTHORITY
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April 8, 2005 |
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GULSHAN S O AHMED ALI Vs. STATE
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May 4, 2005 |
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GUNJAN VERMA Vs. VICE CHANCELLOR
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March 10, 2005 |
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GURBAKSH SINGH Vs. GOVT OF NCT OF DELHI
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November 7, 2005 |
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GURPAL SINGH Vs. INDIAN AIRLINES LTD
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October 4, 2005 |
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GURU OVERSEAS P LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
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April 4, 2005 |
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GURU TEGH BAHADUR HOSPITAL Vs. KAMLESH
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December 22, 2005 |
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GYANENDER PAL Vs. STATE OF DELHI
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December 14, 2005 |
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H B CHATURVEDI Vs. STATE
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October 5, 2005 |
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H C HEM CHANDER Vs. GOVT OF NCT OF DELHI
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February 8, 2005 |
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H K GOODS TRANSPORT PVT LTD Vs. RAMESH CHANDER BAMMI
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December 20, 2005 |
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H K KAPOOR Vs. UNION OF INDIA
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July 28, 2005 |
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H P L CHAWLA Vs. MCD
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November 1, 2005 |
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H P LABELLETTE INDIA INDIA PRIVATE LTD Vs. DELHI VIDYUT BOARD
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August 16, 2005 |
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H P S CHAWLA Vs. N P S CHAWLA
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September 22, 2005 |
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H P S Chawla Vs. MCD
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November 21, 2005 |
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H P SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LTD
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October 3, 2005 |
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H.B. CHATURVEDI Vs. STATE AND ANR.
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May 10, 2005 |
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HAMDARD EMPLOYEES AND GENERAL WORKERS UNION REGD DELHI and GHAZIABAD Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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August 30, 2005 |
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HANMAT SINGH Vs. NODAL OFFICER
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May 18, 2005 |
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HANS ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
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December 19, 2005 |
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HAPPY ANAND @ PRABHJOT SINGH Vs. BABY DEEPALI
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December 9, 2005 |
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HAR PRASAD ALIAS LALA Vs. STATE
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March 24, 2005 |
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HARBHAJAN SINGH AWLA Vs. MINISTRY OF FOOD AND CIVIL SUPPLIES
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May 20, 2005 |
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HARBIR SINGH Vs. STATE
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November 18, 2005 |
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HARDEV SINGH DHANOA Vs. DELHI DEVLOPMENT AUTHORITY
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September 1, 2005 |
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HARI DUTT SHARMA Vs. UNION OF INDIA
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November 9, 2005 |
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HARI MOHAN GUPTA Vs. D D A
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January 24, 2005 |
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HARI OM Vs. STATE
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March 11, 2005 |
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HARIHAR Vs. GOVT OF NCT OF DELHI STATE
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December 16, 2005 |
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HARINDER SINGH BEDI Vs. STATE
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September 23, 2005 |
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HARISH CHAND KHURANA Vs. STATE
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April 20, 2005 |
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HARISH CHANDER Vs. BHARTI
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February 21, 2005 |
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HARISH CHANDER Vs. STATE NCT OF DELHI
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May 25, 2005 |
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HARISH KUMAR Vs. UNION OF INDIA
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May 4, 2005 |
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Harminder Anand Vs. UOI
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November 9, 2005 |
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HARMINDER KAUR Vs. HARVINDER SINGH BAWEJA
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August 18, 2005 |
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HARMOHAN SINGH Vs. GURBUX SINGH
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August 31, 2005 |
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HARSH DABAS Vs. CENTRAL BOARD OF SECONDRY EDUCATION
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July 12, 2005 |
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HARSH KHURANA Vs. UNION OF INDIA
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May 31, 2005 |
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HARSH RASTOGI Vs. STATE
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September 30, 2005 |
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HARYANA ACRYLIC MANUFACTUR Vs. COMMISSIONER OF CUSTOMS ICD N
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September 23, 2005 |
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HASEEBA KHATOON Vs. RAFIQ
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May 20, 2005 |
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HAUZ RANI SEED FARM Vs. KASHMIRI
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September 21, 2005 |
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HAVILDAR A K SINGH Vs. UOI
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January 14, 2005 |
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HAWA SINGH Vs. UNION OF INDIA
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May 31, 2005 |
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HAWKINS COOKERS LTD Vs. RAKESH KUMAR MUKESH KUMAR
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January 19, 2005 |
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HBL NIFE POWER SYSTEMS LTD Vs. UNION OF INDIA
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October 6, 2005 |
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HBL NIFE POWER SYSTEMS LTD Vs. UOI
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October 27, 2005 |
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HEGEDUS LAHEL CSABA Vs. UNION OF INDIA
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May 19, 2005 |
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HEGEDUS LAHEL CSABA Vs. UNION OF INDIA
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January 20, 2005 |
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HELPAGE INDIA Vs. HELPAGE AND CHILDCARE
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September 30, 2005 |
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HERO HONDA MOTORS LTD Vs. ASSURAMJI SCOOTERS
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November 29, 2005 |
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HERO HONDA MOTORS LTD Vs. RAJ SCOOTERS
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November 29, 2005 |
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HERO HONDA MOTORS LTD Vs. LAXMIKANT PATEL
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November 29, 2005 |
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HEWA PVT LTD Vs. D D A
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September 5, 2005 |
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HILL PACKAGING LTD. Vs. STATE
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April 5, 2005 |
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HIMALAYA DRUG COMPANY Vs. SUMIT
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December 5, 2005 |
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HIND SAMACHAR LIMITED Vs. INDIAN NEWSPAPER SOCIETY
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March 10, 2005 |
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Hindustan Construction Co LTD Vs. Satluj Jal Vidyut Nigam Ltd
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November 24, 2005 |
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HINDUSTAN CONSTRUCTION CORPN LTD Vs. DELHI DEVLOPMENT AUTHORITY
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November 9, 2005 |
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HINDUSTAN ENGINEERING and INDUSTRIES LIMITED Vs. CONTAINER CORPORATION OF INDIA LIMITED
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March 11, 2005 |
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HINDUSTAN PAPER CORP LTD Vs. K K NAREDA
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November 9, 2005 |
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HINDUSTAN PENCILS Vs. VIPIN TRADINAG COMPANY
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October 27, 2005 |
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HINDUSTAN PENCILS LTD Vs. G T V MARKETING
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January 24, 2005 |
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HINDUSTAN PENCILS LTD Vs. PUMA STATIONERY LTD
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September 2, 2005 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. MOHINDER PAL
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February 11, 2005 |
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HINDUSTAN ROLLER SUPPLY CO Vs. STATE OF UTTER PRADESH
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May 12, 2005 |
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HINDUSTAN TIN WORKS LTD Vs. HIMALAYA INTERNATIONAL LTD
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April 21, 2005 |
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HONG KONG AND SHANGAHI BANKING CORPORATION Vs. MANAS SATPATHY
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May 5, 2005 |
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Hora Sales Agencies Vs. Quest Components P Ltd
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December 20, 2005 |
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HORI LAL S O GANGA RAM Vs. STATE NCT OF DELHI
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August 31, 2005 |
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HOTEL QUEEN ROAD P LTD Vs. HILL CREST REALTY SDN BHD
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August 12, 2005 |
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IDEAS INCORPORATED PVT LTD Vs. SECRETORY LABOUR
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September 27, 2005 |
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IN RE: SOLDIER UNITED MOTOR TPT. CO. LTD. Vs.
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July 4, 2005 |
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INDERJEET NAGPAL Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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March 1, 2005 |
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INDERJIT KAUR Vs. STATE
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March 19, 2005 |
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INDIA METAL Vs. UNION OF INDIA
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December 16, 2005 |
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INDIA TOURISM DEVELOPMENT CORPN Vs. GS PANWAR
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November 17, 2005 |
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INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. POONAM RAI
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December 7, 2005 |
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INDIAN AIRLINES Vs. UNION OF INDIA
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August 25, 2005 |
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Indian Institute of Public Opinion Pvt LTD Vs. Gopal Krishnan
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September 8, 2005 |
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INDIAN RENEWABLE ENERGY DEVLOPMENT AGENCY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
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November 18, 2005 |
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INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. ANIL KUMAR KHANNA
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October 20, 2005 |
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INDIRA UPPAL Vs. J N UPPAL
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January 17, 2005 |
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INDO POLYCOATS (P) LTD Vs. CIT
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November 24, 2005 |
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INDOEUROPA TRADING CO PVT LTD Vs. P O LABOUR
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May 23, 2005 |
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INDRA DEO PASWAN Vs. UNION OF INDIA
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November 28, 2005 |
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INDRA DHALL Vs. ARUNESHWAR GUPTA
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May 11, 2005 |
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INDRADHANUSH T V PVT LTD Vs. NATIONAL FILM DEVELOPMENT CORPORATION
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August 8, 2005 |
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Indradhanush T V Pvt LTD Vs. National Film Development Corporation
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September 8, 2005 |
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INFOSYS TECHNOLOGIES LIMITED Vs. K T I INFOSYS LIMITED
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September 5, 2005 |
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INFOSYS TECHNOLOGIES LIMITED Vs. AKHIL GUPTA AND ORS.
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November 21, 2005 |
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INFOSYS TECHNOLOGIES LTD Vs. ACCESS INFOSYS
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September 16, 2005 |
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INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD. Vs. SANTOSH BAWEJA
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November 10, 2005 |
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INJECTO LTD Vs. CONTROLLER OF AID ACCOUNT
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February 10, 2005 |
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INSPECTOR RAJENDER SAINI Vs. STATE
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March 21, 2005 |
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INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. UNION OF INDIA
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August 5, 2005 |
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INTEL CORPORATION Vs. RETD ADMIRAL B R VASANT
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August 25, 2005 |
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INTEL CORPORATION Vs. NARESH NARULA
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October 25, 2005 |
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INTERDS ADVERTISING PRIVATE LTD Vs. MODI SPINNING AND WEAVING MILLS CO LTD
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September 15, 2005 |
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INTERNATIONAL AIRPORT A I OFFICERS ASSO Vs. UNION OF INDIA
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September 9, 2005 |
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INTERNATIONAL CARGO SERVICES Vs. UNION OF INDIA
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May 5, 2005 |
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INTERNATIONAL CATERERS PVT LTD Vs. MANOR HOTEL PVT LTD
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April 28, 2005 |
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INTERNATIONAL CATERERS PVT LTD Vs. MANOR HOTEL PVT LTD
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July 12, 2005 |
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INTERNATIONAL METRO CIVIL CONTRACTORS Vs. R K VERMA
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November 18, 2005 |
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INTERNATIONAL TRACTORS LTD Vs. PUNJAB TRACTORS LTD
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November 24, 2005 |
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INTERNATIONAL TRACTORS LTD Vs. PUNJAB TRACTORS LIMITED
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July 28, 2005 |
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INTERTOLL ICS CECONS O and M COMPANY P LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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December 15, 2005 |
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IQBAL HUSSAIN Vs. MCD
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September 22, 2005 |
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IQUBAL CONSTRUCTION CO Vs. GAS AUTHORITY OF INDIA LTD
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September 20, 2005 |
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IRFAN KHAN Vs. STATE
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March 18, 2005 |
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ISHWAR CHANDRA DUTTA Vs. UNION OF INDIA
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December 12, 2005 |
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ISM AIRPORT TECHNIQUES Vs. AIRPORT AUTHORITY OF INDIA
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October 27, 2005 |
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ITE INDIA PRIVATE LTD Vs. MUKESH SHARMA
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December 20, 2005 |
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J B DADACHANJI Vs. RAVINDER NARAIN
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January 27, 2005 |
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J C DEY Vs. UNION OF INDIA
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December 12, 2005 |
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J C SINDHWANI Vs. UNION OF INDIA
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October 7, 2005 |
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J K Bhartiya Vs. UOI
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December 5, 2005 |
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J K GOEL Vs. DELHI DEVELOPMENT AUTHORITY
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February 14, 2005 |
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J L GUGNANI Vs. N D M C
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November 21, 2005 |
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J P THAKUR Vs. STATE NCT OF DELHI
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February 16, 2005 |
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J PRATAP REDDY Vs. UNION OF INDIA
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November 28, 2005 |
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J R GUPTA Vs. DELHI DEVLOPMENT AUTHORITY
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November 7, 2005 |
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J R SHARMA OVERSEAS LTD Vs. ABNER PHARMACEUTICALS LTD
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January 12, 2005 |
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J S JAMWAL Vs. UOI
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May 16, 2005 |
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JACKSON and COMPANY Vs. UNION OF INDIA
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April 7, 2005 |
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JAGAN NATH ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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November 21, 2005 |
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JAGAT RAM TREHAN AND SONS Vs. DDA
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October 27, 2005 |
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JAGAT SINGH Vs. DSIDC LTD
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March 10, 2005 |
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JAGATJIT INDUSTIES LTD Vs. CONTROLLER GENERAL OF PATENTS DESIGNS
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September 13, 2005 |
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JAGATJIT INDUSTRIES LTD Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARKS
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October 6, 2005 |
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JAGBIR SHARMA Vs. MCD
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May 20, 2005 |
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JAGDISH Vs. LAND ACQUISITION COLLECTOR
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May 19, 2005 |
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JAGDISH Vs. STATE GOVT OF NCT OF DELHI
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November 7, 2005 |
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JAGDISH PRASAD SHARMA Vs. MASTERMIND PUBLISHING HOUSE
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July 28, 2005 |
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JAGDISH PRESHAD GUPTA Vs. JT COMMISSIONER OF INCOME TAX
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July 7, 2005 |
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JAGDISH PRESHAD GUPTA Vs. JOINT COMMISSIONER OF INCOME TAX
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April 6, 2005 |
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JAGPREET SINGH Vs. A P SINGH INTELLIGENCE OFFICER
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November 8, 2005 |
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JAI PRAKASH @ J.P Vs. STATE
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January 12, 2005 |
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JAI SINGH Vs. UNION OF INDIA
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March 7, 2005 |
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JAI SINSH Vs. NCT OF DELHI
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April 21, 2005 |
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JAIN BROTHERS Vs. UNION OF INDIA
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March 3, 2005 |
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JAIN GIRLS SR SEC SCHOOL Vs. RUPO DEVI
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February 9, 2005 |
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JAINANDER KUMAR JAIN Vs. MUNCIPAL CORPORATION OF DELHI
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October 20, 2005 |
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JAIPRAKASH HYUNDAI CONSORTIUM Vs. SATLUJ JAL VIDYUT NIGAM LTD
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February 25, 2005 |
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JAIPUR GOLDEN TRANSPORT CO P LTD Vs. MUNICIPAL CORPORATION OF DELHI
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September 5, 2005 |
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JAISU SHIPPING CO PVT LTD Vs. IRANIN OFFSHORE ENGG AND CONST CO
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October 21, 2005 |
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JAIVIR TYAGI Vs. UNION OF INDIA
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October 27, 2005 |
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JANSATTA SHAKARI AWAS SAMITI LTD Vs. ORGANIC INDIA
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August 25, 2005 |
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JASHBIR SINGH Vs. DIRECTOR INMAS
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May 12, 2005 |
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JASPAL SINGH Vs. ASHA RANI
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October 6, 2005 |
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JASPAL SINGH JOLLY Vs. MUNICIPAL CORPORATION OF DELHI
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November 14, 2005 |
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JASWANTI Vs. STATE
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May 16, 2005 |
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JASWINDER SINGH A V S M Vs. UNION OF INDIA
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February 11, 2005 |
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JAVED AHMED MUNSHI Vs. STATE
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September 20, 2005 |
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JAWAHARLAL NEHRU UNIVERSITY Vs. CONSUMERS DISPUTES
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May 25, 2005 |
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Jayanita Export P LTD Vs. MCD
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November 18, 2005 |
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JAYPEE REWA PLANT Vs. UNION OF INDIA
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November 30, 2005 |
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JEET SINGH Vs. DELHI POWER SUPPLY COMPANY LTD
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January 7, 2005 |
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JESSE CORPORATION LTD Vs. SHIVALINK SERVICE P LTD
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February 28, 2005 |
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JINDAL DYECHEM INDUSTRIES PVT LTD Vs. SALES TAX OFFICER ENFORCEMENT
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July 7, 2005 |
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JINDAL POLYSTER LIMITED Vs. RAHUL JAURA
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October 18, 2005 |
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JINDAL STAINLESS LTD Vs. UNION OF INDIA
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November 18, 2005 |
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JITENDRA MOHAN GUPTA Vs. GANGA DUTT BHARDWAJ
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February 3, 2005 |
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JITENDRA NATH BANERJEE Vs. UNION OF INDIA
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December 5, 2005 |
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JITENDRA NATH BENERJEE Vs. UNION OF INDIA
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December 20, 2005 |
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JOGENDER SHARMA Vs. DELHI ADMINISTRATION
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January 17, 2005 |
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JOGINDER KAUR and CO OWNERS Vs. PUNJAB and SIND BANK
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March 4, 2005 |
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JOGINDER KUMAR SINGLA Vs. GOVERNMENT OF N C T OF DELHI
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January 25, 2005 |
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JOSOKA INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
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November 18, 2005 |
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JUGAL KISHORE DAWER Vs. D R I
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March 9, 2005 |
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JUGENDER SHARMA Vs. SECRETARY DELHI ADMINISTRATION GOVT OF NATIONAL
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April 15, 2005 |
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JVG LEASING SECURITIES AND FINANCE LTD Vs. STATE
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November 25, 2005 |
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JWALA SINGH Vs. U O I
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May 31, 2005 |
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K C CHOPRA Vs. RAKESH MEHTA
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May 10, 2005 |
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K K ARORA Vs. UNION OF INDIA
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May 31, 2005 |
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K K MODI Vs. UNION OF INDIA
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November 18, 2005 |
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K M SHARMA Vs. STATE BANK OF INDIA
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November 10, 2005 |
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K S BAKSHI Vs. P M MATHRANI
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October 27, 2005 |
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K S MATHEW Vs. UNION OF INDIA
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July 28, 2005 |
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K.M.A. CATERERS Vs. INDIAN RAILWAY CATERING AND CO.
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December 14, 2005 |
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KAILASH CHAND GUPTA Vs. STATE
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January 25, 2005 |
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KAILASH CHAND SHARMA Vs. STATE
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January 31, 2005 |
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KALYAN CHANDRA GOYAL AND CO Vs. DDA
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October 27, 2005 |
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KAMAL CHAND JAIN Vs. INCOME TAX OFFICER
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May 5, 2005 |
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KAMAL GUPTA Vs. UMA GUPTA
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September 8, 2005 |
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KAMALA SEN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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September 16, 2005 |
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KAMALJIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 4, 2005 |
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KAMLA JAIN Vs. STATE
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January 4, 2005 |
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KAMLAWATI Vs. BRIJ MOHAN
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September 19, 2005 |
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KANHA CREDIT and HOLDING PVT LTD Vs. JANACIM ELETRONICS
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February 4, 2005 |
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KANSHI NATH Vs. STATE
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September 19, 2005 |
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KANSHI NATH Vs. STATE
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September 9, 2005 |
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KANTA Vs. M T N L
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July 22, 2005 |
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KANTA DEVI MITTAL Vs. UNION OF INDIA
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April 21, 2005 |
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KANWAL KISHORE MANCHANDA Vs. S D TECHNICAL SERVICES PVT LTD
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April 8, 2005 |
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KANWAL MALHOTRA Vs. STATE
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November 7, 2005 |
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KANWAR SINGH Vs. UNION OF INDIA
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May 12, 2005 |
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KANWARJI BHAGIRATHMAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 4, 2005 |
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KAPIL DEV Vs. STATE
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May 24, 2005 |
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KAPOOR SINGH RANA Vs. STATE OF DELHI
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November 17, 2005 |
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KARAM CHAND Vs. STATE
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December 16, 2005 |
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KARAMCHAND APPLIANCES PVT LTD Vs. SH ADHIKARI BROTHERS
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May 23, 2005 |
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KARAN MENDIRATTA Vs. DEAN FACULTY OF TECHNOLOGY DELHI UNIVERSITY
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July 25, 2005 |
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KARAN SINGH Vs. UNION OF INDIA
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August 22, 2005 |
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KARTAR SINGH GIROH Vs. AIR INDIA
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August 2, 2005 |
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KASHO RAM Vs. DDA
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November 24, 2005 |
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KATHURIA PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
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July 22, 2005 |
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KATIKEYA INDIA PVT LTD Vs. UNION OF INDIA
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February 14, 2005 |
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KAYCEE ELECTRICALS Vs. UNION OF INDIA
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May 19, 2005 |
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KEHAR SINGH Vs. STATE
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February 21, 2005 |
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KEHAR SINGH Vs. UNION OF INDIA
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March 17, 2005 |
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KERUP ENGINEERING CO LTD Vs. BHARAT HEAVY ELECTRONICALS LTD
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November 25, 2005 |
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KHATRI COOPERATIVE URBAN BANK LTD Vs. DELHI DEVELOPMENT AUTHORITY
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September 15, 2005 |
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KHUSHI RAM Vs. UNION OF INDIA
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January 27, 2005 |
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KILLICK NIXON LTD Vs. UNION OF INDIA
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September 21, 2005 |
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KIRANDEEP KAUR Vs. REGIONAL PASSPORT OFFICE
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August 17, 2005 |
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KISHAN CHAND BHATIA Vs. UNION OF INDIA
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March 2, 2005 |
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KISHAN LAL Vs. GOVT OF NCT OF DELHI
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August 23, 2005 |
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KOHINOOR CREATIONS Vs. SYNDICATE BANK
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May 26, 2005 |
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KOLA SHIPPING LIMITED Vs. SHAKTI BHOG FOODS LIMITED
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September 28, 2005 |
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KONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. TRIPAT CHOUDHURY
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December 19, 2005 |
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KONINKLIJKE PHILIPS ELECTRONICS NV Vs. KANTA ARORA
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May 23, 2005 |
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KRISHAK BHARTI CO OPERATIVE LTD Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
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October 28, 2005 |
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KRISHAN KAUSHIK Vs. UNION OF INDIA
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January 20, 2005 |
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KRISHAN LAL Vs. DELHI DEVELOPMENT AUTHORITY
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February 15, 2005 |
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KRISHAN LAL ARORA Vs. UNION OF INDIA
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September 27, 2005 |
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KRISHNA CONSTRUCTION CO Vs. ENGINEER MEMBER D D A
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March 14, 2005 |
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KRISHNA KUMARI UPPAL Vs. UNION OF INDIA
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August 12, 2005 |
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KRISHNA RANI Vs. UNION OF INDIA
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September 1, 2005 |
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KRISHNA SIKAND Vs. SESAKA ADVERTISING and MARKETING
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April 28, 2005 |
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KRISHNA WANTI Vs. B D BANSAL
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November 11, 2005 |
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KRITHIKA AGRO FARM CHEM ENG IN Vs. UOI
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December 14, 2005 |
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KUBER PLANTERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 22, 2005 |
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KULBHUSHAN SHARMA Vs. STATE
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August 4, 2005 |
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KULDEEP KAPOOR Vs. SUSANTA SENGUPTA
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December 8, 2005 |
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KULDEEP SINGH Vs. D S S S B
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February 18, 2005 |
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KULDIP GANDOTRA Vs. UNION OF INDIA
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October 7, 2005 |
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KULDIP KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
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May 23, 2005 |
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KUNDAL LAL Vs. INDIAN RED CROSS SOCIETY
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March 16, 2005 |
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KURUP ENGINEERING COMPANY PVT LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
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July 26, 2005 |
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KUSUM MALIK Vs. STATE
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February 28, 2005 |
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KUTUB PROPERTIES PRIVATE LTD Vs. C L CONSTRUCTION COMPANY
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January 19, 2005 |
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L K JAIN Vs. STATE
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September 16, 2005 |
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L T OVERSEAS LTD Vs. GURUJI TRADING CO
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September 7, 2005 |
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LAKHI RAM Vs. MUNCIPAL CORPORATION OF DELHI
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October 26, 2005 |
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LAKSHMI CHAND Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
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July 6, 2005 |
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LAL BAHADUR Vs. STATE
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July 13, 2005 |
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LAL MOHD Vs. STATE
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January 19, 2005 |
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LALIT KALA AKADEMI Vs. SVAPAN CONST AE
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July 5, 2005 |
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LALIT SHARMA Vs. MANAGING COMMITTE RUKMANI DEVI JAIPUR PUBLIC SCHOOL
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November 7, 2005 |
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LALITA RAJPUT Vs. DIRECTOR OF EDUCTION
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September 19, 2005 |
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LALTECH ENGG PROJECTS PVT LTD Vs. INDIAN OIL CORPORATION LTD
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September 1, 2005 |
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LALTECH ENGINEERING PROJECT PVT LTD Vs. GYPSUM STRUCTURAL INDIA PVT LTD
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February 21, 2005 |
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LARSEN and TOUBRO LTD Vs. K S BAIDWAN
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July 5, 2005 |
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LAXMAN S O PRATAP SINGH Vs. STATE
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March 21, 2005 |
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LAXMI Vs. STATE
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May 31, 2005 |
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LAXMI DEVI Vs. UNION OF INDIA
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March 7, 2005 |
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LAXMI NARAIN GUPTA S/O LATE SHRI BAL KISHAN DAS GUPTA Vs. UNION OF INDIA
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March 3, 2005 |
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LEELADHAR KACHROO Vs. UMANG BHAT KACHROO
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June 8, 2005 |
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LEKH RAJ GAWARI Vs. THE STATE (NCT OF DELHI) AND ANOTHER
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March 14, 2005 |
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LIC HOUSING FINANCE LTD Vs. PEARL DEVELOPERS P LTD
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September 29, 2005 |
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LILY THOMAS Vs. STATE OF MAHARASHTRA
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April 28, 2005 |
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LIVING MEDIA INDIA LTD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
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July 15, 2005 |
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LODHI HOTEL EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
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August 5, 2005 |
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LOHMANN RAUSHER GMBH Vs. MEDISPHERE MARKETING PVT LTD
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January 13, 2005 |
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LOKESH KUMAR Vs. STATE OF NCT OF DELHI
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May 31, 2005 |
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LT COL M P S GILL Vs. UNION OF INDIA
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January 10, 2005 |
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M B LAL Vs. COMMISSIONER OF INCOME TAX DELHI
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September 22, 2005 |
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M C D Vs. NARAIN DASS
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May 23, 2005 |
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M C D Vs. DHARMA PROPERTIES
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March 4, 2005 |
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M C D Vs. G D BUILDERS
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March 11, 2005 |
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M C D Vs. NARESH KUMAR
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March 22, 2005 |
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M L GUPTA Vs. SH SAHEB SINGH VERMA SH RAJESH GAHLOT
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February 22, 2005 |
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M L HUSSAIN Vs. N SINGH
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November 7, 2005 |
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M L MAHAJAN Vs. D D A
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April 4, 2005 |
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M M KNITWEARS PVT LTD Vs. IRAN AIR
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November 17, 2005 |
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M P SHARMA Vs. UNION OF INDIA
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January 12, 2005 |
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M.M. FISHERIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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July 7, 2005 |
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M.N. ARORA Vs. DDA
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July 14, 2005 |
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M.S.GUPTA Vs. DELHI TRANSPORT CORPORATION
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July 21, 2005 |
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M/S. COX AND KINGS (INDIA) PVT. LTD. Vs. NCT OF DELHI
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March 3, 2005 |
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MADAN GOPAL Vs. THE STATE (GOVT OF NCT OF DELHI)
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September 26, 2005 |
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MADAN LAL ARORA Vs. MOHAN LAL KHURANA
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May 30, 2005 |
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MADAN LAL GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
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July 28, 2005 |
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MADAN LAL JAIN Vs. KAUSHALAYA DEVI AHUJA
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April 15, 2005 |
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MADAN LAL MITTAL Vs. UNION OF INDIA
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May 5, 2005 |
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MADAN LAL MOKHAWAL Vs. DELHI DEVELOPMENT AUTHORITY
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February 21, 2005 |
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MADAN LAMBA Vs. JAGDISH LAMBA
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March 16, 2005 |
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MADHO PRASAD Vs. RAM KISHAN
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June 6, 2005 |
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MADHU GARG Vs. NORTH DELHI POWER LTD
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November 9, 2005 |
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MADHU JAIN Vs. MUNICIPAL CORPORATION OF DELHI
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May 31, 2005 |
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MADHU PURI Vs. MOTI LAL PURI
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November 8, 2005 |
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MADHUBALA Vs. GOVT OF NCT OF DELHI
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April 8, 2005 |
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MADHYA PRADESH BHAWAN Vs. SH SHIV KUMAR TIWARI
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November 25, 2005 |
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MAGMA (INDIA) AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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July 20, 2005 |
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MAHABIR SINGH Vs. COMMISSIONER OF POLICE DELHI
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December 20, 2005 |
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MAHADEV CORPORATION Vs. ALLAHABAD BANK
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May 9, 2005 |
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MAHALINGASHETTY AND CO Vs. NPCC LTD
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December 6, 2005 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. SIEMENS PUBLIC COMMUNICATION NETWORK LTD
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February 25, 2005 |
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MAHARASHTRA APEX CORP LTD Vs. SVC SUPERCHEM LTD
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February 14, 2005 |
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MAHARASHTRA APEX CORPORATION LTD. Vs. SOL LTD.
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December 20, 2005 |
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MAHAVIR PRASAD Vs. UNION OF INDIA
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September 29, 2005 |
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MAHENDER KUMAR KASHYAP Vs. M C D
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April 20, 2005 |
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MAHENDER RANI JOHAR Vs. STATE OF NCT OF DELHI
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February 8, 2005 |
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MAHENDER SINGH Vs. U O I
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February 3, 2005 |
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MAHENDRA MODI Vs. STATE OF U P
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January 14, 2005 |
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MAHENDRA PAL Vs. UNION OF INDIA
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January 20, 2005 |
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MAHESH NATHANI Vs. SIR EDWARD DUNLOP HOSPITALS INDIA LTD
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April 21, 2005 |
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MAHINDER SINGH Vs. ESTATE OFFICER DELHI STATION
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January 19, 2005 |
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MAHINDRA & MAHINDRA LIMITED Vs. ASHWANI KUMAR
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March 27, 2005 |
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MAHIP SINGH THAKUR Vs. HEMA THAKUR
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April 4, 2005 |
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MAHMOODAN BEGUM Vs. FAIZUL HASAN
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February 3, 2005 |
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MAJOR GENERAL PRADEEP KUMAR MAHAJAN Vs. D D A
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February 15, 2005 |
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MALA Vs. STATE
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May 10, 2005 |
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MALA KUMAR ENGINEERS PVT LTD Vs. B SEENAIAH and CO
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January 13, 2005 |
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MALA KUMAR ENGINEERS PVT LTD Vs. B SEENAIAH and CO PROJECTS LTD
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January 3, 2005 |
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MALHOTRA TYRE SERVICE COMPANY Vs. NATIONAL CAPITAL TERRITORY OF DELHI
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February 7, 2005 |
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MALIK BHUPINDER SINGH Vs. RAJ GUPTA
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November 24, 2005 |
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MALKIAT SINGH Vs. STATE
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May 26, 2005 |
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MALOOK NAGAR Vs. UNION OF INDIA
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March 3, 2005 |
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MAMRAJ Vs. MANAGEMENT OF SHANTI DEVELOPERS and PROMOTERS I LTD
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March 1, 2005 |
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Mamta Devi Vs. BSES
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December 5, 2005 |
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MAMTA SAHU Vs. STATE
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September 16, 2005 |
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MANAGEMENT OF THE DELHI GYMKHANA CLUB LTD Vs. GOVT OF NCT OF DELHI
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March 9, 2005 |
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Mangal Singh Vs. State
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December 20, 2005 |
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MANGAL SINGH Vs. UNION OF INDIA
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November 16, 2005 |
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MANISH KUMAR JAYANT Vs. STATE
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May 10, 2005 |
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MANISH SINGH Vs. STATE GOVT OF NCT
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December 7, 2005 |
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MANJEET KAUR Vs. AMARJEET KAUR
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May 2, 2005 |
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MANJEET KUMAR ANAND Vs. STATE
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February 21, 2005 |
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MANJIT SINGH SAWHNEY Vs. UNION OF INDIA
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May 13, 2005 |
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MANJIT SINGH SAWHNEY Vs. UNION OF INDIA
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May 19, 2005 |
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MANJU TIWARI Vs. UNION OF INDIA
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March 4, 2005 |
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MANOHAR LAL MALHOTRA Vs. PREMLATA MALHOTRA
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August 3, 2005 |
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MANOJ KUMAR ALIAS GOLDY Vs. SH S K SRIVASTAVA INTELLIGENCE OFFICER DRI
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November 17, 2005 |
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MANSOOR AHMED SHAH Vs. STATE OF DELHI
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May 27, 2005 |
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MANUFACTURERS ASSOCIATION Vs. GOVT OF NCT OF DELHI
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December 8, 2005 |
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Marsons Electricals LTD Vs. Union of India
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September 29, 2005 |
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MASHREQ BANK Vs. NAVIN KHILNANI
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November 9, 2005 |
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MASTER ABHISHEK Vs. STATE
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January 27, 2005 |
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MCD Vs. ANJALI DEVI JAJODIA EDUCATION FOUNDATION
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December 5, 2005 |
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MEENA DEVI JINDAL MEDICAL INSTITUTE AND RESEARCH CENTRE Vs. LT GOVERNOR RAJ NIWAS DELHI
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March 3, 2005 |
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MEERA MISHRA Vs. DIRECTORATE OF EDUCATION
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July 6, 2005 |
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MGT. OF MAHARAJA WEARS Vs. NAIPAL SINGH AND ANR.
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February 14, 2005 |
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MIC EELCTRONIC LIMITED Vs. UNION OF INDIA
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July 22, 2005 |
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MICROSOFT CORPORATION Vs. YOGESH PAPAT
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February 22, 2005 |
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MIRA GUPTA Vs. DINESH CHAND
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February 7, 2005 |
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MISUKI EXPORTS PVT LTD Vs. STERLING INDIA
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August 24, 2005 |
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MITHAN LAL GOEL Vs. R K BAWEJA
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March 24, 2005 |
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Mittal Roadways India Vs. Union of India
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December 13, 2005 |
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MODERN DIES Vs. SYMPHONY COMFPRTS SYSTEMS LTD
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October 7, 2005 |
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MODERN FOOD INDUSTRIES INDIA LTD Vs. RAJ NARAIN PRATAP NARAIN ROLLING ENTERPRISES P LTD
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December 1, 2005 |
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MODERN FOOD INDUSTRIES INDIA LTD Vs. STATE OF UTTAR PRADESH
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November 21, 2005 |
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MODI RUBBER LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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June 8, 2005 |
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MODILUFT LTD Vs. S K MODI
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July 15, 2005 |
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MOHAMMAD ABULLAS ALIAS ABDUL Vs. MUSSADI LAL
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March 2, 2005 |
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MOHAN CONSTRUCTION CO Vs. D D A
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May 23, 2005 |
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MOHAN CONSTRUCTION CO. Vs. DDA
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September 12, 2005 |
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MOHD ASHQIN QURESHI Vs. MUNCIPAL CORPORATION OF DELHI
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September 27, 2005 |
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MOHD ASLAM Vs. STATE
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May 16, 2005 |
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MOHD FAROOQ Vs. UNION OF INDIA
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May 12, 2005 |
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MOHD FEROZ ALIAS BHOLA Vs. STATE
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March 23, 2005 |
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MOHD HUSSAIN ANSAR Vs. STATE GOVT OF NCT OF DELHI
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March 24, 2005 |
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MOHD IQBAL Vs. DEPUTY SECRETARYGOVT OF NCT OF DELHI
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August 3, 2005 |
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MOHD KHAN NASIR Vs. STATE
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November 21, 2005 |
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MOHD RAMZAN Vs. STATE
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May 5, 2005 |
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MOHIT STANLEY Vs. SUNEET BALA SIMON
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May 16, 2005 |
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MONICA GOGIA Vs. STATE
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February 16, 2005 |
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MONO CAPS INDIA Vs. STATE BANK OF INDIA
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November 7, 2005 |
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MOTHER DAIRY FOODS and PROCESSING LTD Vs. ZEE TELEFILMS LTD
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January 24, 2005 |
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MOTI LAL JAIN Vs. MUKHTIAR SINGH
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February 7, 2005 |
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MOTORPRESSE INTERNATIONAL Vs. MISTRALE PUBLISHING PVT LTD
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March 11, 2005 |
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MOUNT ABU EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
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September 7, 2005 |
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MRIDULA PRIYADARSHANI Vs. UNIVERSITY OF DELHI
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May 24, 2005 |
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MUKESH GUPTA Vs. SUSHMA VASISHTHA
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December 16, 2005 |
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MUKESH MITTAL Vs. SEEMA MITTAL
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December 12, 2005 |
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MUKESH MITTAL Vs. SEEMA MITTAL
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June 6, 2005 |
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MUKUT LAL DUGGAL Vs. UNITED INDIA INSURANCE CO LTD
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January 7, 2005 |
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MULAKH RAJ WADHAYA RAM WEST PATEL NAGAR NEW DELHI Vs. SHASHI RANI
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February 23, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. ASHA RAM
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January 11, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. PATLIPUTRA CONSTRUCTION
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January 17, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. WORKMAN MATES
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January 17, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. MAHIPAL SINGH
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January 17, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAM PAL
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January 25, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. BEGH RAJ
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January 27, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. AJAY KUMAR
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February 4, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. SUNIL KUMAR JAIN
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February 1, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. SUNIL KUMAR JAIN
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March 4, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. SATISH KUMAR
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March 7, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. RAKESH BROTHERS
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April 28, 2005 |
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MUNICIPAL CORPORATION OF DELHI Vs. INDIAN OIL CORPORATION LTD
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July 26, 2005 |
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MUNICIPAL CORPORATION OF FARIDABAD Vs. STATE
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May 20, 2005 |
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MUNNA KUMAR Vs. STATE
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May 4, 2005 |
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MUSIC BROADCAST PRIVATE LTD Vs. UNION OF INDIA
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February 1, 2005 |
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N A KARNIK Vs. SYNDICATE BANK
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March 2, 2005 |
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N D M C Vs. RAJENDER
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February 1, 2005 |
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N K RAJGARHIA Vs. MAHAVIR PLANTATION LTD
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May 17, 2005 |
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N K SETHI Vs. INDIA TRADE PROMOTION ORGANIZATION
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February 22, 2005 |
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N P S C COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
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March 11, 2005 |
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N R SHARMA Vs. BHAGAT SINGH COLLEGE
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May 19, 2005 |
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N RANGA RAO Vs. ANIL GARG
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December 2, 2005 |
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N SINGH Vs. DIRECTOR OF EDUCATION
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July 20, 2005 |
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NAGESH SHARMA Vs. DELHI TRANSPORT CORPORATION
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November 30, 2005 |
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NAHATA LTD Vs. RAAMRAJ KALA MANDIR
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February 7, 2005 |
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NAIRMAN FILMS Vs. DILIP R MEHTA
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October 21, 2005 |
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NANNU RAM Vs. PARBHATI DEVI
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October 21, 2005 |
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NARAIN DAS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
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October 28, 2005 |
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Narain Singh Vs. Consolidation Officer
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December 14, 2005 |
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NARAIN SINGH Vs. STATE OF DELHI
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February 4, 2005 |
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NARAYAN PRASAD JALAN Vs. CHETAN P S CHAUHAN
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August 18, 2005 |
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NARENDER Vs. STATE
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May 16, 2005 |
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NARENDER JAIN Vs. UNION BANK OF INDIA
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March 4, 2005 |
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NARENDER JAIN Vs. UNION BANK OF INDIA
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March 3, 2005 |
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NARENDER RANA Vs. GOVT OF NCT OF DELHI
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September 22, 2005 |
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NARENDER SINGH Vs. STATE
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January 17, 2005 |
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NARESH DATT SHARMA Vs. STATE
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September 28, 2005 |
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NARESH KUMAR JAIN Vs. ALLIAZ SECURITIES LTD
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December 13, 2005 |
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NATIONAL AGRO CHEMICAL INDUSTRIES LTD Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
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March 14, 2005 |
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NATIONAL ASSOCIATION OF SOFTWARE AND SERVICE COMPANIES Vs. AJAY SOOD
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March 23, 2005 |
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NATIONAL HIGHWAYS AUTHORITY INDIA Vs. YOU ONE MAHARIA
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April 4, 2005 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PNC CONSTRUCTIONS CO LTD
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July 14, 2005 |
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NATIONAL HOUSING BANK Vs. B C S BALIGA
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December 9, 2005 |
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NATIONAL INSTITUTE OF BANKING STUDIES and CORPORATION MANAGEMENT Vs. VIJ CONSTRUCTION LTD
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May 24, 2005 |
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NATIONAL INSURANCE CO LTD Vs. DEEPA ARYA
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May 4, 2005 |
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NATIONAL INSURANCE COMPANY LTD Vs. KAMALA KHAITAN
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July 7, 2005 |
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NATIONAL RADIO and ELECTRONIC CO LTD Vs. MOTION PICTURES ASSOCIATION
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May 31, 2005 |
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NATIONAL SMALL INDUSTRIAL CORPORATION LTD Vs. TAKDIR SINGH
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May 20, 2005 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. GLOBE CIRCUITS
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July 5, 2005 |
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NATIONAL STOCK EXCHANGE MEMBER Vs. UNION OF INDIA
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November 7, 2005 |
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NATIONAL TEXTILE CORPORATION DELHI PUNJAB AND RAJASTHAN LTD Vs. SURESH CHAND GUPTA
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December 15, 2005 |
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NATIONAL THERMAL POWER CORPORATION Vs. GAURI SHANKAR AGARWAL and CO
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March 4, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. SIEMENS ATIENGESELLSCHAFT
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May 24, 2005 |
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NAUSHAD KHAN Vs. DEPUTY COMMISSIONER OF CUSTOMS
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September 14, 2005 |
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NAVDEEP Vs. STATE
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January 24, 2005 |
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NAVRANG PAL Vs. STATE
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February 15, 2005 |
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NB SUB RAJ PAL SINGH Vs. UOI
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October 7, 2005 |
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NC E RAJA Vs. UNION OF INDIA
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October 1, 2005 |
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NCT OF DELHI Vs. S P KHANNA
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November 7, 2005 |
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NDMC Vs. R K YADAV
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September 21, 2005 |
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NEERAJ SHARMA Vs. RAKESH KUMAR SHARMA
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March 22, 2005 |
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NEERU ARORA Vs. MUNICIPAL CORPRORATION OF DELHI
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September 29, 2005 |
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NEHA SHARMA Vs. VICE CHANCELLOR
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March 10, 2005 |
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NEHRU JAIN Vs. STATE NCT OF DELHI
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January 15, 2005 |
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April 6, 2005 |
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NESET HOLDINGS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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May 26, 2005 |
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NEW DELHI MUNICIPAL COUNCIL Vs. Indira Gandhi National Centre for Arts
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December 19, 2005 |
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NEW DELHI MUNICIPAL COUNCIL AND ORS. Vs. SOHAN LAL
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February 18, 2005 |
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NEW DELHI MUNICIPAL COUNCIL PALIKA KENDRA SANSAD MARG Vs. STATE TRADING CORPORATION OF INDIA LTD
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December 15, 2005 |
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NEW HOLLAND TRACTORS INDIA PVT LTD Vs. RAJA INDUSTRIAL WORKS
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September 8, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. KASHMIRI LAL
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December 9, 2005 |
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NEW VENUS COOPERATIVE GROUP Vs. R K K PRINTERS
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December 14, 2005 |
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NIRMAL EXPORTS Vs. UNION OF INDIA
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January 20, 2005 |
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NIRMAL VERMA Vs. MCD
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March 18, 2005 |
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NIRMAN SINGH CONTRACTOR AND BUILDERS WELFARE ASSOCIATION Vs. M C D
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October 24, 2005 |
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NOIDA TOLL BRIDGE COMPANY LTD Vs. MITSUI MARUBENI CORPORATION
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September 16, 2005 |
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NOVARTIS AG Vs. WANBURY LTD
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July 4, 2005 |
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NYAYA BHOOMI Vs. MUNICIPAL CORPORATION OF DELHI
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July 27, 2005 |
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NZPH RAILWAY EMPLOYEES COOP G H SO LTD Vs. DELHI VIDYUT BOARD
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January 11, 2005 |
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NZPH RAILWAY EMPLOYEES COOP G H SOCY LTD Vs. DELHI VIDYUT BOARD
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March 10, 2005 |
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O P MALHOTRA Vs. STATE
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May 26, 2005 |
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September 26, 2005 |
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February 4, 2005 |
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OCS FRIENDS CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. NBCC LTD
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December 5, 2005 |
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December 22, 2005 |
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Ojas Industries P LTD Vs. UOI
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December 22, 2005 |
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OM KISHAN ALIAS OMMI Vs. STATE
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March 19, 2005 |
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OM PRAKASH Vs. UNION OF INDIA
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May 5, 2005 |
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OM PRAKASH Vs. STATE NCT OF DELHI
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June 22, 2005 |
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OM PRAKASH GULSHAN Vs. J D GULSHAN
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February 18, 2005 |
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August 4, 2005 |
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October 19, 2005 |
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May 16, 2005 |
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February 24, 2005 |
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April 26, 2005 |
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December 22, 2005 |
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ORISSA CEMENT LTD Vs. UNION OF INDIA
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July 28, 2005 |
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ORWO LIMITED Vs. COMMISSIONER OF SALES TAX
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May 12, 2005 |
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February 3, 2005 |
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P C S KANAUJIA Vs. MADAN MOHAN CHITKARA
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November 8, 2005 |
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P K CHANDLA Vs. UNION OF INDIA
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April 27, 2005 |
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P K DELICACIES PVT LTD Vs. UNION OF INDIA
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July 26, 2005 |
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P R SUBA LAKSHMI Vs. BRIJ MOHAN SHARMA
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August 17, 2005 |
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December 8, 2005 |
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P.L. KHATALA Vs. K.C. MALHOTRA AND ANR.
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February 16, 2005 |
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July 12, 2005 |
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PACIFIC CONVERGENCE COPROATION LTD Vs. DATA ACCESS INDIA LIMITED
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November 18, 2005 |
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PADAM CHAND Vs. MUNICIPAL CORPORATION OF DELHI
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August 11, 2005 |
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PADMA KAUL Vs. DELHI DEVELOPMENT AUTHORITY
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December 19, 2005 |
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PALM ELECTRICAL APPLIANCES PVT LTD Vs. SYLVANIA and LAXMAN LTD
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January 6, 2005 |
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PANKAJ Vs. UNION OF INDIA
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July 28, 2005 |
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PANKAJ DAHIYA Vs. NCT OF DELHI
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February 17, 2005 |
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PANKAJ KUMAR ATRAY Vs. DELHI JAL BOARD
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December 5, 2005 |
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PANKAJ PARMAR Vs. SHIKHA PARMAR
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April 25, 2005 |
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PAPPU Vs. STATE
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May 25, 2005 |
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September 1, 2005 |
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PARINDA PUNCHI Vs. MUNICIPAL CORPORATION OF DELHI
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March 11, 2005 |
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October 21, 2005 |
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March 7, 2005 |
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Partap Singh Vs. Om Prakash
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November 25, 2005 |
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PARVATI DEVI Vs. STATE
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November 25, 2005 |
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February 4, 2005 |
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December 5, 2005 |
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February 28, 2005 |
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March 4, 2005 |
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October 25, 2005 |
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August 25, 2005 |
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April 21, 2005 |
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March 18, 2005 |
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September 8, 2005 |
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October 3, 2005 |
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December 19, 2005 |
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January 31, 2005 |
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July 4, 2005 |
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February 25, 2005 |
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December 15, 2005 |
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December 22, 2005 |
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October 3, 2005 |
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PRABHU STEEL INDUSTRIES LTD Vs. UNION OF INDIA
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March 23, 2005 |
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August 12, 2005 |
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November 17, 2005 |
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September 20, 2005 |
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March 7, 2005 |
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March 10, 2005 |
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March 24, 2005 |
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September 15, 2005 |
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February 11, 2005 |
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February 28, 2005 |
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September 9, 2005 |
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March 15, 2005 |
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March 15, 2005 |
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November 25, 2005 |
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August 23, 2005 |
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May 16, 2005 |
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November 23, 2005 |
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November 8, 2005 |
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October 21, 2005 |
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February 10, 2005 |
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May 18, 2005 |
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October 27, 2005 |
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December 8, 2005 |
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September 22, 2005 |
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March 2, 2005 |
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January 24, 2005 |
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November 18, 2005 |
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August 30, 2005 |
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March 14, 2005 |
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May 23, 2005 |
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March 4, 2005 |
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May 5, 2005 |
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December 7, 2005 |
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December 15, 2005 |
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December 19, 2005 |
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August 3, 2005 |
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February 9, 2005 |
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December 7, 2005 |
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March 17, 2005 |
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April 13, 2005 |
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July 4, 2005 |
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March 18, 2005 |
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May 16, 2005 |
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December 8, 2005 |
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July 20, 2005 |
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November 30, 2005 |
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April 29, 2005 |
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January 11, 2005 |
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August 25, 2005 |
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March 4, 2005 |
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July 28, 2005 |
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October 27, 2005 |
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July 25, 2005 |
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October 19, 2005 |
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December 8, 2005 |
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September 19, 2005 |
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May 17, 2005 |
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March 4, 2005 |
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May 25, 2005 |
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December 14, 2005 |
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May 16, 2005 |
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February 3, 2005 |
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May 20, 2005 |
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May 25, 2005 |
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July 8, 2005 |
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May 5, 2005 |
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May 23, 2005 |
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March 24, 2005 |
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June 4, 2005 |
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November 22, 2005 |
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May 19, 2005 |
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December 22, 2005 |
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July 22, 2005 |
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July 7, 2005 |
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March 24, 2005 |
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March 10, 2005 |
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September 30, 2005 |
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RAJ KUMAR Vs. STATE OF NCT OF DELHI
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September 12, 2005 |
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March 10, 2005 |
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September 5, 2005 |
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Raj Kumar Sharma Vs. Pushpa Jaggi
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November 24, 2005 |
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May 17, 2005 |
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February 21, 2005 |
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October 6, 2005 |
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December 20, 2005 |
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November 11, 2005 |
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December 2, 2005 |
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January 4, 2005 |
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January 18, 2005 |
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April 27, 2005 |
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September 27, 2005 |
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July 19, 2005 |
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November 9, 2005 |
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January 31, 2005 |
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January 12, 2005 |
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April 7, 2005 |
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December 6, 2005 |
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August 12, 2005 |
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February 3, 2005 |
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December 7, 2005 |
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January 4, 2005 |
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August 22, 2005 |
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May 31, 2005 |
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January 13, 2005 |
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May 18, 2005 |
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February 4, 2005 |
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September 2, 2005 |
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March 24, 2005 |
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October 20, 2005 |
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September 9, 2005 |
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February 1, 2005 |
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November 17, 2005 |
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RAJNI DEVI Vs. STATE
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January 24, 2005 |
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July 25, 2005 |
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January 4, 2005 |
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March 24, 2005 |
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November 29, 2005 |
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July 26, 2005 |
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December 12, 2005 |
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May 11, 2005 |
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November 7, 2005 |
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February 17, 2005 |
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March 4, 2005 |
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July 8, 2005 |
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November 30, 2005 |
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February 9, 2005 |
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December 22, 2005 |
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May 5, 2005 |
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Ram Murti Devi Vs. Raj Kishore
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September 12, 2005 |
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March 10, 2005 |
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May 24, 2005 |
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October 7, 2005 |
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November 17, 2005 |
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July 28, 2005 |
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July 26, 2005 |
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December 1, 2005 |
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January 6, 2005 |
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March 2, 2005 |
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May 26, 2005 |
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RAMAKRISHNA SALES P. LTD Vs. UNION OF INDIA
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May 27, 2005 |
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Raman Kumar Vs. Ashwini Kumar
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November 18, 2005 |
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RAMANAND Vs. UNION OF INDIA
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July 7, 2005 |
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January 10, 2005 |
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September 20, 2005 |
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May 31, 2005 |
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September 1, 2005 |
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August 4, 2005 |
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July 5, 2005 |
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RAMESH L ANEJA ALIAS R L ANEJA Vs. STATE
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May 17, 2005 |
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February 1, 2005 |
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July 6, 2005 |
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November 30, 2005 |
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January 6, 2005 |
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March 7, 2005 |
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RAMJEE POWER CONSTRUCTION LTD Vs. UNION OF INDIA
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December 9, 2005 |
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May 27, 2005 |
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December 5, 2005 |
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November 11, 2005 |
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July 13, 2005 |
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November 17, 2005 |
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July 28, 2005 |
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November 28, 2005 |
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May 30, 2005 |
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September 8, 2005 |
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September 19, 2005 |
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RAVI HASIJA Vs. M C D
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April 8, 2005 |
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October 5, 2005 |
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RAVI N TIKOO Vs. DEPUTY COMMISSIONER
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December 23, 2005 |
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RAVI UL ISLAM Vs. STATE OF DELHI
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September 27, 2005 |
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RAVINDER KUMAR Vs. DIRECTOR, AIIMS
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December 7, 2005 |
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RECKITT BENCKISER INDIA LTD Vs. STATE
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May 31, 2005 |
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December 20, 2005 |
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RELIANCE INFOCOM LTD Vs. BHARAT SANCHAR NIGAM LTD
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February 10, 2005 |
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REMFRY and SONS Vs. COMMISSIONER OF INCOME TAX VIII NEW DELHI
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March 3, 2005 |
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RENU BALI Vs. DELHI DEVLOPMENT AUTHORITY
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July 22, 2005 |
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RESERVE BANK OF INDIA Vs. J V G FINANCE LIMITED
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July 4, 2005 |
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RESERVE BANK OF INDIA Vs. APPELLATE AUTHORITY FOR NBFC REGISTRATION
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September 8, 2005 |
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RESERVE BANK OF INDIA Vs. J V G FINANCE LTD
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April 21, 2005 |
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RESERVE BANK OF INDIA Vs. CRYSTAL CREDIT CORPORATION LTD
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May 6, 2005 |
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RESERVE BANK OF INDIA Vs. AL FALAH FINLEASE LTD
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November 28, 2005 |
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RESERVE BANK OF INDIA Vs. UNION OF INDIA
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December 5, 2005 |
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RESERVE BANK OF INDIA Vs. APPELLATE AUTHORITY FOR NBFC REGISTRATION CASES AND ORS.
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August 9, 2005 |
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RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVLOPMENT AUTHORITY
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December 5, 2005 |
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RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
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September 5, 2005 |
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REUNION ENGG CO LIMITED Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION
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April 5, 2005 |
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RIASUDDIN Vs. SHEIKH MOHD ARIF
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May 10, 2005 |
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RIETER INDIA (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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October 27, 2005 |
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RITA SINGH Vs. STATE
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May 13, 2005 |
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ROBIL SHAH Vs. STATE
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January 4, 2005 |
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ROBIN SINGH Vs. STATE
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February 28, 2005 |
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ROHIT KOCHHAR Vs. VIPUL INFRASTRUCTURE DEVELOPERS LTD
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April 25, 2005 |
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ROHTAS Vs. STATE OF DELHI
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January 6, 2005 |
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ROMI SHARMA Vs. EIH LTD
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November 19, 2005 |
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RUKMANI AND SONS Vs. TEHRI HYDRO DEVLOPMENT CORPORATION
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September 29, 2005 |
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RUPAK MUDGAL Vs. STATE
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September 30, 2005 |
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S ASHRAJ HASNAIN RIZVI Vs. EMBASSY OF ISLAMIC REPUBLIC OF IRAN
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July 14, 2005 |
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S B SINGHAL Vs. UOI
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October 26, 2005 |
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S C AGARWAL Vs. UNION OF INDIA
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March 4, 2005 |
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S C Chemicals Vs. UNION OF INDIA
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December 8, 2005 |
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S C GUPTA Vs. N C T OF DELHI
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May 5, 2005 |
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S C KHOSLA Vs. STATE BANK OF INDIA
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July 15, 2005 |
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S D JOSHI Vs. UNION OF INDIA
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January 14, 2005 |
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S D SIDDHIQUI Vs. UNIVERSITY OF DELHI
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October 5, 2005 |
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S D SIDDIQUI Vs. UNIVERSITY OF DELHI
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November 19, 2005 |
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S DARSHAN SINGH Vs. S DIDAR SINGH
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December 8, 2005 |
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January 8, 2005 |
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S GURUBACHAN SINGH Vs. MUNCIPAL CORPORATION OF DELHI
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September 1, 2005 |
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S K GUPTA Vs. AVTAR SINGH BEDI
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May 24, 2005 |
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S K KANOJIA Vs. BUREAU OF INDIAN STANDARDS
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May 31, 2005 |
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S K MUTREJA Vs. UNION OF INDIA
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May 19, 2005 |
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S K MUTREJA Vs. UNION OF INDIA
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January 19, 2005 |
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S K RAHI Vs. BUREAU OF INDIAN STANDARDS
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May 31, 2005 |
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S K RUNGTA Vs. MUNICIPAL CORPORATION OF DELHI
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October 21, 2005 |
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S K VERMA Vs. OFFICIAL LIQUIDATOR
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April 21, 2005 |
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S L RAINA Vs. SUNIL BHATT
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May 9, 2005 |
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S L YADAV Vs. MAHINDER KAUR
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October 20, 2005 |
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S M JAIN MODERN SENIOR SECONDARY SCHOOL Vs. RAM DULARI DEVI
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July 12, 2005 |
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S M NAQUI IMAM DENTAL COLLEGE and HOSPITAL Vs. UNION OF INDIA
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January 23, 2005 |
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S M WAHI Vs. REETA WAHI
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May 31, 2005 |
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S N BHALLA Vs. SOLDIER UNITED MOTOR TPT CO LTD
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July 4, 2005 |
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S P CHOPRA Vs. CHOPRA GEMS
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March 11, 2005 |
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S P GUPTA Vs. STATE
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March 24, 2005 |
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S P PANDEY Vs. M C D
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August 1, 2005 |
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S P THUKRAL Vs. DELHI DEVELOPMENT AUTHORITY
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August 11, 2005 |
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S R GROVER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 12, 2005 |
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S S BAKSHI Vs. P M MATHRANI
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March 16, 2005 |
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S S CHOWDHARY Vs. MUNICIPAL CORPORATION OF DELHI
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January 10, 2005 |
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S S INTERNATIONAL Vs. UNION OF INDIA
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July 13, 2005 |
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S SHANDIL Vs. D A V COLLEGE MANAGING COMMITTEE
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October 7, 2005 |
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December 19, 2005 |
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November 18, 2005 |
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Sadhna Sharma Vs. Premlata Gautam
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September 29, 2005 |
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SAHIL SINGH MANIKTALA Vs. HARPREET SINGH
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January 18, 2005 |
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November 8, 2005 |
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September 1, 2005 |
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May 26, 2005 |
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SALEEM @ SAFIQ @ GUCHHAN Vs. STATE
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July 5, 2005 |
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SAMPANGI RAM Vs. N C T OF DELHI
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November 25, 2005 |
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SAMRIDHI DEVI Vs. UNION OF INDIA
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November 7, 2005 |
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SAMSAR BEGUM Vs. SURESH
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March 17, 2005 |
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SANDEEP GARG Vs. COMMISSIONER OF CUSTOMS
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May 13, 2005 |
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March 21, 2005 |
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September 27, 2005 |
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March 22, 2005 |
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January 24, 2005 |
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November 17, 2005 |
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December 1, 2005 |
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SANJAY JAIN Vs. STATE OF DELHI
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April 20, 2005 |
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SANJAY KUMAR RANA Vs. INDUST. FINANCE CORP. OF (I) LTD
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December 23, 2005 |
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April 25, 2005 |
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January 14, 2005 |
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December 8, 2005 |
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August 17, 2005 |
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December 8, 2005 |
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SANJEEV VERMA Vs. DISTT and SESSION JUDGE
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November 29, 2005 |
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SANJIV Vs. STATE OF DELHI
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January 15, 2005 |
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SANJIV KUMAR Vs. STATE
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February 3, 2005 |
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SANJIV LAMBA Vs. DELHI METRO RAIL CORPORATION
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March 10, 2005 |
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SANRACHNA (INDIA) INC Vs. A B HOTELS LTD
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October 27, 2005 |
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SANRACHNA INDIA INC Vs. A B HOTELS LTD
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September 19, 2005 |
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SANT GURBUX SINGH Vs. UNION OF INDIA
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February 17, 2005 |
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SANT KUMAR SINGH Vs. STATE
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May 27, 2005 |
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SANT RAM SODHI Vs. LT GOVERNOR
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March 14, 2005 |
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SANTOSH KUMAR Vs. STATE
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July 12, 2005 |
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SANTOSH KUMAR GUPTA Vs. STATE
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May 3, 2005 |
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SANTOSH KUMAR PANIGRAHI Vs. P NARAYANAN CHIEF GENERAL MANAGER HRMD NABARD
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July 20, 2005 |
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SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
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November 29, 2005 |
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SARBANS SINGH Vs. STATE OF NCT OF DELHI
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January 18, 2005 |
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SARDAR JAGAT SINGH Vs. NEW DELHI MUNICIPAL COUNCIL
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April 8, 2005 |
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SARDAR PREM SINGH Vs. UNION OF INDIA
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November 14, 2005 |
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SARDAR SINGH Vs. UNION OF INDIA
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November 18, 2005 |
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SARLA DEVI JAIN Vs. UNION OF INDIA
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July 7, 2005 |
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SAROJ BALA Vs. RAJIVE STOCK BROKERS LTD
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March 11, 2005 |
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SAROJ GUPTA Vs. UNION OF INDIA
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November 22, 2005 |
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Sarovar Park Plaza Hotels and Resorts Pvt LTD Vs. World Park Hotels India Ltd
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September 29, 2005 |
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SARTI DEVI Vs. UNION OF INDIA
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January 28, 2005 |
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SARTORI LIVIO Vs. STATE
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February 22, 2005 |
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SARVESH KUMAR PRAJAPATI Vs. STATE N C T OF DELHI
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February 17, 2005 |
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SARWARI BEGUM Vs. ADDL. COMMISSIONER OF CUSTOMS
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July 26, 2005 |
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SATBEER RATHI AND ORS. AND MANOKARAN Vs. M.C.D.
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February 16, 2005 |
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SATBIR Vs. UNION OF INDIA
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September 2, 2005 |
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SATBIR YADAV Vs. MUNICIPAL CORPORATION OF DELHI
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March 24, 2005 |
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SATINDER PAL SINGH Vs. JOGINDER SETHI
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July 6, 2005 |
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SATISH CHANDER SABHARWAL Vs. STATE
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July 19, 2005 |
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SATISH KUMAR Vs. UNION OF INDIA
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December 2, 2005 |
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SATPAL SINGH Vs. UNION OF INDIA
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January 10, 2005 |
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SATYA PAL Vs. DELHI SUBORDINATE SERVICE SELECTION BOARD
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July 18, 2005 |
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SATYA PRAKASH Vs. GOVT OF N C T OF DELHI
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February 17, 2005 |
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SATYAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
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August 22, 2005 |
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SATYENDRA KUMAR SHARMA Vs. JITENDER KUDSIA
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April 21, 2005 |
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SAVITA SAPRU Vs. AMARJEET SINGH JUNEJA
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May 30, 2005 |
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SAVITRI DEVI Vs. UNION OF INDIA
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October 5, 2005 |
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SCHINDLER AUFZUGE UND FAHRTREPPEN AG Vs. DIRECTOR OF INCOME TAX
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August 22, 2005 |
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SEAGRAM INDIA PVT LTD Vs. JAGATJIT INDUSTRIES LTD
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November 29, 2005 |
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SECRETARY HOME DEPARTMENT GOVT OF MAHARASHTRA MANTRALAYAMUMBAI Vs. SANJAY PANDEY EX IPS
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December 15, 2005 |
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Secretary Sindhi Academy Vs. Sarla Dharia
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December 22, 2005 |
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SECURITY AND FINANCE PVT LTD Vs. B K BEDI
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July 21, 2005 |
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SEEMA KUMARI Vs. JAWAHARLAL NEHRU UNIVERSITY
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July 28, 2005 |
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SELECT IMPEX LTD Vs. UNION OF INDIA
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September 16, 2005 |
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SELVEL ADVERTISING PVT LTD Vs. GLOBSYN TECHNOLOGIES LTD
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October 10, 2005 |
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SERGERANT R M SINGH Vs. UNION OF INDIA
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December 8, 2005 |
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SEWA HOTEL and RESORTS Vs. DDA
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September 5, 2005 |
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SH AMARJEET LAL SURI Vs. SH MOTI SAGAR SURI
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March 4, 2005 |
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SH PREM NATH NARULA Vs. SYNDICATE BANK
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March 2, 2005 |
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SH ROSHAN LAL GOYAL Vs. ARTI SOLVEX LIMITED
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March 24, 2005 |
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SH SYED ASHRAF Vs. STATE
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November 23, 2005 |
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SHABBIR AHMAD KHAN Vs. UNION OF INDIA
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August 29, 2005 |
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SHADI LAL Vs. ANITA AND STATE
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March 15, 2005 |
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SHAHID ATIQ L/H OF LATE S.H. ATIQUER REHMAN Vs. COMMISSIONER OF INCOME TAX
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November 22, 2005 |
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SHAILESH KUMAR Vs. UNION OF INDIA
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September 7, 2005 |
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SHAIYARA Vs. STATE
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January 30, 2005 |
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SHAKUNTALA EXPORT HOUSE PVT LTD Vs. P O LABOUR COURT
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February 4, 2005 |
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SHAMBHU PRASAD NAWANI Vs. UNION OF INDIA
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November 17, 2005 |
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SHAMMY Vs. LT GOVERNOR DELHI
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February 17, 2005 |
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SHANKAR TRADING CO. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL
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March 22, 2005 |
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SHARADA RANI Vs. GANGA RAM GUPTA
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December 12, 2005 |
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SHARAFAT SHEIKH Vs. UNION OF INDIA
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January 15, 2005 |
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SHASHI JAI KRISHNA Vs. LAND ACQUISITION COLLECTOR
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May 12, 2005 |
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SHASHI KUMAR SAINI Vs. STATE
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May 13, 2005 |
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SHASHI LATA KHANNA Vs. STATE OF DELHI
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July 15, 2005 |
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SHASHI PAL SHARMA Vs. GOVT OF NCT OF DELHI
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December 13, 2005 |
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SHAUKAT ALI Vs. STATE
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May 11, 2005 |
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SHEELA DEVI Vs. COMMISSIONER OF POLICE
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July 6, 2005 |
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SHEELA GEHLOT Vs. SONU KOCHAR
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September 6, 2005 |
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SHEETAL FABRICS Vs. COIR CUSHIONS LTD
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February 28, 2005 |
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SHEFALI PATHAK Vs. INDIAN INSTITUTE OF TECHNOLOGY
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October 24, 2005 |
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SHEFALI PATHAK Vs. INDIAN INSTITUTE OF TECHNOLOGY
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December 15, 2005 |
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SHIV MANDIR JEERNODHAN SANATHAN SABHA Vs. DELHI DEVELOPMENT AUTHOROTY
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March 7, 2005 |
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SHIV NATH SAO Vs. PRESIDING OFFICE LABOUR COURT
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February 24, 2005 |
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SHIVALIK RASAYAN LTD Vs. PESTO CHEM INDIA LTD
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July 14, 2005 |
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Shmey Singh Vs. Union of India
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November 16, 2005 |
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SHOKEEN ALI Vs. D D A
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February 10, 2005 |
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SHOKHISTA Vs. STATE
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September 5, 2005 |
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SHREE KRISHNA AGRO INDUSTRIES Vs. NORTH DELHI POWER LTD.
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June 5, 2005 |
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SHREE RUB TEX INDIA P LTD Vs. UNION OF INDIA
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February 14, 2005 |
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SHRI NIWAS Vs. STATE
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March 4, 2005 |
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SHRI RAMESH CHANDER Vs. SHRI SURESH BHASIN AND ORS.
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March 22, 2005 |
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SHRIKANT SOMANI Vs. RAM KUMAR AGGARWAL
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February 10, 2005 |
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SHRINIWAS Vs. VIDYAWATI
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July 29, 2005 |
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SHUKUL TYAGI Vs. UOI
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December 14, 2005 |
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SHYAM LAL Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD
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December 14, 2005 |
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SHYAM NARAYAN Vs. KITTY TOURS TRAVELS
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August 31, 2005 |
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SHYAM SUNDER MALIK Vs. GEETIKA MALIK
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August 29, 2005 |
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SIEMENS LIMITED Vs. K K GUPTA
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October 21, 2005 |
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SIS PAL SINGH Vs. UNION OF INDIA
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September 5, 2005 |
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SITA RAM AGGARWAL Vs. CUSTOMS
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January 19, 2005 |
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SIYA NAND GOLA Vs. COMMISSIONER OF INCOME TAX
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July 13, 2005 |
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SLIKWAYS TRAVELS PVT LTD Vs. STATE
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December 2, 2005 |
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SMI ELECTROWIRE PVT LTD Vs. UNION OF INDIA
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August 10, 2005 |
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SMITA PAUL Vs. PRINCIPAL ST ANTHONYS SENIOR SECONDARY SCHOOL
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November 25, 2005 |
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SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMABH Vs. G D RATHORE
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October 7, 2005 |
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SMITHKLINE BEECHAM PLC Vs. S VENKATAIAH
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October 28, 2005 |
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SMT. SWARAN KAUR AND ANR. Vs. DDA
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May 9, 2005 |
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SNOWHITE APPARELS LTD Vs. K S A TECHNOPAK I LTD
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April 26, 2005 |
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SOBAN SINGH Vs. N D M C
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October 7, 2005 |
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SOHAN LAL Vs. STATE
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July 25, 2005 |
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SOHAN SINGH Vs. STATE NCT OF DELHI
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February 10, 2005 |
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SOLDIERS UNITED MOTOR TRANSPORT COMPANY PVT LTD Vs. OFFICIAL LIQUIDATOR
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September 30, 2005 |
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SOM PAL Vs. STATE
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July 6, 2005 |
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SOMA CHAKRAVARTY Vs. STATE
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October 22, 2005 |
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SOMA DEVI JAIN Vs. UNION OF INDIA
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November 28, 2005 |
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SONA KOYO STEERING SYSTEMS LIMITED Vs. SHONKH TECHNOLOGIES INTEL LIMITED
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November 17, 2005 |
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SONIA JASPAL Vs. STATE COUNSEL FOR EDUCATION RESEARCH and TRAINING
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February 24, 2005 |
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SONU Vs. M C D
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March 17, 2005 |
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SONY INDIA LTD Vs. COMMISSIONER OF INCOME TAX DELHI III
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May 12, 2005 |
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SPL SIDDHARTHA Vs. UNION OF INDIA (UOI) AND ORS.
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May 26, 2005 |
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SPLS SIDHARTHA LTD Vs. UNION OF INDIA
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November 7, 2005 |
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SPRINGDALE SCHOOL Vs. REGIOAL PROVIDENT FUND COMMISSIONER
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July 27, 2005 |
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Sqn Ldr B M Shukla Vs. Delhi Development Authority
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November 25, 2005 |
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SQN LDR SHKUL TYAGI Vs. UNION OF INDIA
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December 14, 2005 |
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SRICHAND P HINDUJA Vs. C B I
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May 31, 2005 |
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SRIKANT SOMANI Vs. SHARAD GUPTA
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April 11, 2005 |
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SRIKRISHAN GUPTA Vs. GOVT OF NCT OF DELHI
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August 23, 2005 |
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ST ANTHONYS GIRLS SENIOR SEC SCHOOL Vs. GOVT OF NCT OF DELHI
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May 23, 2005 |
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ST IVES LABORATORIES INC Vs. INDO COSMESI PVT LTD
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September 22, 2005 |
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STAR INDIA PRIVET LTD Vs. SANKARDHANI CABLE NETWORK
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December 16, 2005 |
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STARKL FERDINAND Vs. STATE
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April 25, 2005 |
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STATE Vs. SRIVARDHAN & ANR
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February 23, 2005 |
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STATE Vs. PARTAP TAKWAL
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December 8, 2005 |
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STATE Vs. ASHOK KUMAR
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November 7, 2005 |
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STATE Vs. ASHOK KUMAR
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November 21, 2005 |
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STATE Vs. GURPAL SINGH
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September 27, 2005 |
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STATE Vs. RAJINDER
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May 25, 2005 |
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STATE Vs. SURJIT SINGH
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May 18, 2005 |
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STATE Vs. PRADEEP
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August 2, 2005 |
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July 15, 2005 |
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May 10, 2005 |
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May 9, 2005 |
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STATE Vs. TIKA RAM
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March 4, 2005 |
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STATE Vs. SRIVARDHAN
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February 25, 2005 |
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STATE Vs. VINOD KUMAR
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February 23, 2005 |
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STATE Vs. INDERJIT SINGH
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February 23, 2005 |
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STATE Vs. MANGE RAM
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February 23, 2005 |
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STATE Vs. RAJPAL SINGH SHASTRI
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February 23, 2005 |
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February 23, 2005 |
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STATE Vs. PARTAP SINGH
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February 23, 2005 |
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STATE Vs. RAMESH CHAND JAIN
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February 23, 2005 |
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STATE Vs. DAYAL DASS
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February 25, 2005 |
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STATE Vs. OMPARKASH MANN
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December 7, 2005 |
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STATE BANK OF BIKANER AND JAIPUR Vs. I S RATTA
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May 20, 2005 |
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STEEL AUTHORITY OF INDIA LTD Vs. CENTURY TUBES LTD
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May 23, 2005 |
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February 11, 2005 |
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STEEL AUTO INDUSTRIES Vs. NAT BUILDING CONST CORPN LTD
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November 9, 2005 |
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SUBHASH Vs. STATE OF DELHI
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November 25, 2005 |
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SUBHASH CHAND Vs. N D P L
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December 12, 2005 |
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SUBHASH CHAND Vs. GOVT OF NCT
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February 3, 2005 |
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SUBHASH CHAND Vs. STATE
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April 6, 2005 |
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SUBHASH CHAND CHAUHAN Vs. C B I
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January 4, 2005 |
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SUBHASH CHAND KAKKAR Vs. STATE
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February 21, 2005 |
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SUBHASH KUMAR Vs. STATE GOVT OF NCT OF DELHI
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August 31, 2005 |
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SUBRAMANIAN SWAMY Vs. UNION OF INDIA
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April 21, 2005 |
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SUCHA SINGH Vs. STATE
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July 8, 2005 |
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July 28, 2005 |
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SUDHANSHU M PVT LTD Vs. B S E S YAMUNA POWER LTD
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August 10, 2005 |
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May 31, 2005 |
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SUDHIR GENSETS LTD Vs. UNION OF INDIA
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December 7, 2005 |
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SUDHIR KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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February 9, 2005 |
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SUKHBIR SINGH Vs. COMMISSIONER MCD
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November 25, 2005 |
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SUKHBIRI DEVI Vs. UNION OF INDIA
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February 28, 2005 |
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SUKHVINDER KAUR Vs. RAKESH MEHTA
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July 29, 2005 |
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SULEMAN Vs. UNION OF INDIA
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August 25, 2005 |
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August 31, 2005 |
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March 3, 2005 |
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January 20, 2005 |
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July 23, 2005 |
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September 5, 2005 |
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July 18, 2005 |
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SUNIL ENGINEERING CORPORATION Vs. UNION OF INDIA
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February 8, 2005 |
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SUNIL KOHLI Vs. UNION OF INDIA
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July 23, 2005 |
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SUNIL KUMAR Vs. DELHI TRANSPORT CORPORATION
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May 10, 2005 |
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SUNIL KUMAR SHARMA Vs. STATE (NCT OF DELHI)
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June 27, 2005 |
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SUNINT KAUR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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February 17, 2005 |
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SUNITA Vs. UNION OF INDIA AND ORS
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July 8, 2005 |
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SUNITA Vs. STATE
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March 10, 2005 |
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SUNITA Vs. GOVT OF NCT OF DELHI
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March 24, 2005 |
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SUNITA Vs. STATE
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March 24, 2005 |
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SUNITA Vs. UNION OF INDIA (UOI) AND ORS.
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August 7, 2005 |
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SUNITA RATHORE Vs. N D P L
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October 28, 2005 |
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SUPER CASSETTES INDUSTRIES LTD Vs. ACMM
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January 28, 2005 |
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SUPER ELECTRICALS Vs. DELHI STATE INDUSTRIAL
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September 22, 2005 |
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SUPER TYRES PVT. LTD. Vs. UNION OF INDIA (UOI)
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January 10, 2005 |
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SUPRA ENTERPRISE Vs. BYGGING INDIA LIMITED
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December 1, 2005 |
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SURAJ DEV S O NANKESAR Vs. STATE
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March 11, 2005 |
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SURAJ PAL SINGH Vs. PRESIDING OFFICER
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September 9, 2005 |
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SURENDER Vs. COMMISSIONER and SECRETARY NCT
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September 9, 2005 |
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SURENDER KUMAR Vs. COMMISSIONER OF POLICE
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July 25, 2005 |
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SURENDER PATRICK LALL Vs. STATE
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March 11, 2005 |
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SURENDRA KUMAR JAIN Vs. M G ATTRI
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February 10, 2005 |
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SURESH Vs. STATE
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December 2, 2005 |
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Suresh Jindal Vs. BSES Rajdhani Power Ltd
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December 14, 2005 |
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SURESH KUMAR Vs. STATE
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January 4, 2005 |
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SURESH KUMAR Vs. STATE
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July 28, 2005 |
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SURESH PATHRELLA Vs. ORIENTAL BANK OF COMMERCE
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April 28, 2005 |
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Sureshwar Dayal Seth Vs. L AND DO
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November 14, 2005 |
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SURGEON REAR ADMIRAL P SIVADAS Vs. UNION OF INDIA
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November 24, 2005 |
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SURINDER GROVER Vs. STATE
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October 5, 2005 |
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SURINDER KAUR Vs. UNION OF INDIA
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September 29, 2005 |
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SURINDER KAUR Vs. S RAJDEV SINGH
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October 27, 2005 |
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SURINDER KAUR & ORS. Vs. PRITAM SINGH & ORS.
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December 20, 2005 |
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SURKHI LAL Vs. UNION OF INDIA
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May 31, 2005 |
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SURYA PRAKASH Vs. MANAGEMENT
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April 20, 2005 |
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SUSANNE LENATZ Vs. INTERNATIONAL HOTELS LIMITED
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November 29, 2005 |
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SUSHIL KUMAR RAUT Vs. HOTEL MARINA
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February 22, 2005 |
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Sushila Vs. S C Batra
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November 9, 2005 |
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SUSHILA KUMARI Vs. RAMA STORES
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May 3, 2005 |
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SUSHILA SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
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December 5, 2005 |
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SVAPN CONSTRUCTION Vs. IDPL EMPLOYEES CO OPERATIVE GROUP HOUSING SOCIETY LTD
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December 20, 2005 |
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SWARAN KAUR Vs. DDA
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September 5, 2005 |
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SWARAN LATA Vs. P P SHARMA
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August 18, 2005 |
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SWARAN LATA Vs. STATE
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August 18, 2005 |
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SWASHRAYI MAHILA SEVA SANGH Vs. U O I
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February 10, 2005 |
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SWEETY Vs. PRAKASH KAUR
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July 8, 2005 |
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SYAM SUNDER Vs. MCD
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November 16, 2005 |
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SYED ABBAS MEHDI Vs. STATE
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May 18, 2005 |
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SYNDICATE OF PRESS OF THE UNIVERSITY OF CAMBRIDGE TRADING AS CAMBRIDE UNIVERSITY
PRESS Vs. B D BHANDARI
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June 8, 2005 |
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SYNDICATE OF PRESS OF UNIVERSITY OF CAMBRIDGE Vs. KASTURI LAL AND SONS
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May 31, 2005 |
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SYSTOPIC LABOURATORIES LTD Vs. PALSONS DRUGS AND CHEMICAL INDUSTRIES
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December 6, 2005 |
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T GURUDEO Vs. STATE N C T OF DELHI
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January 12, 2005 |
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T K AGGARWAL Vs. TARA CHAND JAIN
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March 16, 2005 |
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TANYA REKHI Vs. DIPENDER SINGH REKHI
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October 20, 2005 |
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TARA CHAND JAIN Vs. ATTAR CHAND JAIN
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October 7, 2005 |
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TARAI FOODS LTD Vs. WIMPY INTERNATIONAL PVT LTD
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September 29, 2005 |
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TARLOCHAN SINGH AUJLA Vs. D T C
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May 12, 2005 |
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TARUN KUMAR VAISH Vs. MEENAKSHI VAISH
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April 13, 2005 |
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TARUNA BATRA Vs. S R BATRA
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January 17, 2005 |
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TATA MOTORS LTD Vs. N D M C
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November 29, 2005 |
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TATA SONS LTD Vs. FASHION ID LTD
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January 20, 2005 |
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TATA TELESERVICES LTD. AND ANR. Vs. BHARAT SANCHAR NIGAM LTD.
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May 30, 2005 |
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TCIL BELLOSOUTH LTD Vs. UNION BANK OF INDIA
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October 27, 2005 |
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TEA CONSULTANCY AND PLANTATION SERVICES INDIA PVT LTD Vs. UNION OF INDIA
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March 3, 2005 |
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TECHNO CONSTRUCTION Vs. KUNJ VIHAR CO OPERATIVE GROUP HOUSING SOCIETY LTD
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March 16, 2005 |
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TELECOM REGULATORY AUTHORITY OF INDIA Vs. TELECOM DISPUTES AND SETTLEMENT APPELLATE TRIBUNAL & ANR.
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December 23, 2005 |
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TEXON UK LTD Vs. AGRA LEATHER BOARD PVT LTD
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March 24, 2005 |
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THAKUR SINGH RAWAT Vs. K S JAISWAL
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August 11, 2005 |
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THE COMMISSIONER OF INCOME TAX Vs. RAJAN AND CO.
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March 3, 2005 |
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TILAK RAJ JAGGI Vs. PRIYA RANI
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September 28, 2005 |
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TIME INCORPORATED Vs. LOKESH SRIVASTAVA
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January 3, 2005 |
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TIME WARNER ENTERTAINMENT COMPANY L P Vs. HARBHAJAN SINGH
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November 7, 2005 |
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TITAN INDUSTRIES Vs. NITIN P JAIN
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December 6, 2005 |
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TRIBHUVAN Vs. MADHYA PRADESH ADMINISTRATION
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February 24, 2005 |
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TRINA ENGINEERING COMPANY P LTD Vs. SECRETARY LABOUR
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July 26, 2005 |
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TRIVENI ENGINEERING WORKS LTD Vs. UNION OF INDIA
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February 28, 2005 |
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TRIVENI ENGINERING INDUSTRIES LTD Vs. DASUYA CO OPERATIVE SUGARMILLS LTD
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January 20, 2005 |
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TUNCAY ALANKUS Vs. C B I
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July 14, 2005 |
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TUSHAR WELFARE SOCIETY Vs. CENTRAL BOARD OF SECONDARY EDUCATION DELHI
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September 8, 2005 |
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TUSHAR WELFARE SOCIETY Vs. CENTRAL BOARD OF SECONDARY EDUCATION, DELHI
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August 8, 2005 |
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U O I Vs. REKHA LAL
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April 20, 2005 |
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U P SAMAJ COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
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January 27, 2005 |
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UCO BANK Vs. KALICHARAN AND SONS
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July 15, 2005 |
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UEE ELECTRICAL ENGINEERS P LTD Vs. DELHI DEVELOPMENT
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March 4, 2005 |
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UEE ELECTRICAL ENGINEERS PVT LTD Vs. DELHI JAL BOARD
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March 4, 2005 |
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UIKAM INVESTMENT & FINANCE Vs. COMMISSIONER OF INCOME TAX
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February 14, 2005 |
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UMESH GUPTA Vs. STATE
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August 4, 2005 |
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UNION BANK OF INDIA Vs. SUSHILA GOELA
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November 7, 2005 |
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UNION OF INDIA Vs. ARCTIC INDIA
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November 8, 2005 |
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UNION OF INDIA Vs. B G VERGHEESE
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November 14, 2005 |
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UNION OF INDIA Vs. PREM KHANNA
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November 21, 2005 |
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UNION OF INDIA Vs. SEIL LTD
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December 7, 2005 |
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UNION OF INDIA Vs. KAMESHWAR DUBEY
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December 12, 2005 |
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UNION OF INDIA Vs. G SAREEN
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December 9, 2005 |
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UNION OF INDIA Vs. SUCHITA STEELS INDIA
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November 29, 2005 |
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UNION OF INDIA Vs. PRADEEP VINOD CONSTRUCTION CO
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November 30, 2005 |
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UNION OF INDIA Vs. UGC CLASS I OFFICERS ASSOCIATION
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November 29, 2005 |
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UNION OF INDIA Vs. PROF P N BHAT
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December 1, 2005 |
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UNION OF INDIA Vs. B S ENGINEERING WORKS CO
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March 7, 2005 |
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UNION OF INDIA Vs. KESHO RAM
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April 13, 2005 |
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UNION OF INDIA Vs. B S ENGINEERING WORKS CO
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April 7, 2005 |
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UNION OF INDIA Vs. SHEELA RANI
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January 28, 2005 |
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UNION OF INDIA Vs. VINAY KUMAR AGARWAL
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January 7, 2005 |
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UNION OF INDIA Vs. ALL INDIA CPWD OFFICE STAFF ASSOCIATION
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February 24, 2005 |
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UNION OF INDIA Vs. BAKSHI STEEL LIMITED
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July 28, 2005 |
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UNION OF INDIA Vs. JAGADISH SARAN
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August 10, 2005 |
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UNION OF INDIA Vs. R R INDUSTRIES
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May 19, 2005 |
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UNION OF INDIA Vs. JAGDISH SARAN
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August 23, 2005 |
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UNION OF INDIA Vs. KRISHAN KUMAR MADHOK
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August 25, 2005 |
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UNION OF INDIA Vs. ABN AMRO BANK
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September 21, 2005 |
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UNION OF INDIA Vs. BIRBAL ARORA
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September 21, 2005 |
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Union of India Vs. Stelco Engineers
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September 29, 2005 |
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UNION OF INDIA Vs. D.P. SHARMA
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October 5, 2005 |
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UNION OF INDIA Vs. G K K PILLAI
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December 22, 2005 |
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UNION OF INDIA AND OTHERS Vs. PREM KUMAR LIHALA
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September 6, 2005 |
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UNITED DISTILLERS AND VINTNERS Vs. KHODAY BREWERIES LIMITED
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September 16, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. PHOOL KAUR
|
February 15, 2005 |
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UNITED TELECOM LTD Vs. M T N L
|
May 26, 2005 |
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UOI Vs. RAM PHAL SINGH RANA
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March 16, 2005 |
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UPPAL ENG CO PVT LTD Vs. CIMMCO BIRLA LTD
|
July 8, 2005 |
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USHA ANAND Vs. DIOR INTERNATIONAL
|
August 22, 2005 |
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USHA ARYA Vs. SPS INTERNATIONAL LTD.
|
August 25, 2005 |
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USHA CHOWDHARY Vs. VEENA CHOWDHARY
|
May 16, 2005 |
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USHA DRAGER PVT LTD Vs. DRAEGERWERK AKTIENGESELLSCHAFT
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January 20, 2005 |
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USHA INTERNATIONAL LIMITED Vs. UNITED INDIA INSURANCE CO LTD
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September 2, 2005 |
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USHA RANI JAIN Vs. NIRULAS CORNER HOUSE PVT. LTD
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August 8, 2005 |
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V K AGRAWAL Vs. UNIVERSITY OF DELHI
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November 28, 2005 |
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V K AGRAWAL Vs. UNIVERSITY OF DELHI
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November 18, 2005 |
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V K BHUTIANI Vs. CENTRAL BUREAU OF INV
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April 20, 2005 |
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V K JAGDHARI Vs. UNION OF INDIA
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October 7, 2005 |
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V K SABHARWAL Vs. N P T I
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November 28, 2005 |
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V K SAYAL Vs. BHARAT HEAVY ELECTRICALS LIMITED
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May 11, 2005 |
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V K SHARMA Vs. UOI
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October 6, 2005 |
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V K THUKRAL Vs. LALIT
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August 18, 2005 |
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V M J ENTERPRISES Vs. BINDAL AGRO CHEMICALS LTD
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February 9, 2005 |
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V S MURTHY Vs. STATE
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May 31, 2005 |
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V.K. JAIN Vs. COMMISSIONER OF INCOME TAX
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February 3, 2005 |
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VARUN ASSOCIATES Vs. ARMY WELFARE HOUSING ORGANISATION
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July 28, 2005 |
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VASANT KUNJ ENCLAVE HOUSING WELFARE SOCIETY Vs. UNION OF INDIA
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March 3, 2005 |
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VDCS ENTERPRISES Vs. UNION OF INDIA
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November 16, 2005 |
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Ved Prakash Vs. Ashok Mehta
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September 29, 2005 |
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VED PRAKASH Vs. GOVERNOR, NCT
|
April 4, 2005 |
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VED PRAKASH AND O S GAUTAM Vs. FOOD CORPORATION OF INDIA
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September 7, 2005 |
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VED PRAKASH YADAV Vs. STATE
|
September 30, 2005 |
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Veena Enterprises LTD Vs. Greater Noida Industrial Development Authority
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August 25, 2005 |
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VEENA ENTERPRISES LTD. Vs. GREATER INDIA INDUSTRIAL DEVELOPMENT AUTHORITY
|
September 1, 2005 |
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VEENA JHA Vs. GOVT OF NCT OF DELHI
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December 2, 2005 |
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VEENA SHARMA Vs. MANAGER AIR FORCE SCHOOL PALAM
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August 22, 2005 |
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VICTOR CABLES INDUSTRIES LIMITED Vs. DELHI VIDYUT BOARD
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September 29, 2005 |
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VIDEOCON LEASING and INDUSTRIAL FINANCE LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 2005 |
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VIDYA SAGAR INSTITUTE OF MENTAL HELTH AND NEURO SCIENCES Vs. VIDYA SAGAR HOSPITAL EMPLIYEES UNION
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September 16, 2005 |
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VIJAY BUDHRAJA Vs. R.K. SANDHU, DEPUTY COMMISSIONER OF INCOME TAX
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January 24, 2005 |
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VIJAY CHANDELA Vs. CABLE SALES AND SERVICES INDIA
|
January 10, 2005 |
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VIJAY FERTILIZERS PVT LTD Vs. UNION OF INDIA
|
October 28, 2005 |
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VIJAY K SALUJA Vs. NEW DELHI MUNICIPAL COMMITTEE
|
April 13, 2005 |
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VIJAY KUMAR Vs. STATE
|
March 24, 2005 |
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VIJAY KUMAR Vs. STATE
|
February 4, 2005 |
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VIJAY KUMAR Vs. D T C
|
December 15, 2005 |
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VIJAY KUMAR Vs. STATE OF NCT OF DELHI AND ORS.
|
June 7, 2005 |
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VIJAY KUMAR LUTHRA Vs. STATE
|
July 19, 2005 |
|
Vijay Sagar Vs. Sunder Lal Sagar
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August 25, 2005 |
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VIJAY WIRE and STEEL CO Vs. UNION OF INDIA
|
February 25, 2005 |
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VIKAS AGGARWAL Vs. TRIPTA MEHRA
|
May 4, 2005 |
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VIKAS HAPPA Vs. UNIVERSITY OF DELHI
|
February 24, 2005 |
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VIKAS SINGH Vs. STATE
|
July 12, 2005 |
|
VIKRAM MALIK Vs. STATE
|
February 10, 2005 |
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VIMLA DEVI Vs. CHANDER KRISHAN GUPTA
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July 22, 2005 |
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VINAY KUMAR Vs. COMMISSIONER OF POLICE
|
April 5, 2005 |
|
VINOD Vs. STATE NCT DELHI
|
May 30, 2005 |
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VINOD JATAV Vs. STATE NCT OF THE DELHI
|
May 26, 2005 |
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VINOD KUMAR Vs. MUNCIPAL CORPORATION OF DELHI
|
October 25, 2005 |
|
VINOD KUMAR Vs. S K SRIVASTAVA INTELLIGENCE OFFICER
|
November 17, 2005 |
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VINOD KUMAR GUPTA Vs. COMMISSIONER OF CUSTOM
|
September 1, 2005 |
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VINOD KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2005 |
|
VINOD KUMAR MALIK Vs. STATE BANK OF INDIA
|
February 25, 2005 |
|
VIPLAV SHARMA Vs. UNION OF INDIA
|
May 23, 2005 |
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VIPUL KUMAR MITTAL Vs. VARISHTHA LEASINGI LTD
|
July 13, 2005 |
|
VIRENDER SHARMA Vs. STATE
|
February 28, 2005 |
|
VIRENDER SINGH Vs. COMMISSIONER OF POLICE
|
September 19, 2005 |
|
VISHAL YADAV Vs. STATE OF DELHI
|
January 4, 2005 |
|
VISHNU PROMOTERS PVT LTD Vs. SUSHILA SINGHAL
|
May 18, 2005 |
|
VLS FINANCE LTD Vs. SUNAIR HOTELS LTD
|
December 16, 2005 |
|
VOGEL MEDIAL INTERNATIONAL GMBH Vs. JASU SHAN
|
October 5, 2005 |
|
WASEEM BEGUM Vs. UNIVERSITY OF DELHI
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August 31, 2005 |
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WELL PROJECT MANPOWER SERVICE Vs. INDIAN COUNCIL OF AGRICULTUREL RESEARCH
|
August 30, 2005 |
|
WELL PROTECT MANPOWER SERVICE PVT LTD Vs. D D A
|
January 28, 2005 |
|
WERNLI MONIKA BARBARA Vs. STATE
|
May 23, 2005 |
|
WILLARD INDIA LTD Vs. STATE
|
April 8, 2005 |
|
WIN MEDICARE PVT LTD Vs. K PHARMACEUTICALS WORK
|
November 9, 2005 |
|
WIN MEDICARE PVT LTD Vs. MCLAREN BIOTECH P LTD
|
December 8, 2005 |
|
WIPRA FINACE LTD Vs. SRG INFOTECH LTD
|
December 5, 2005 |
|
WOODS Vs. STATE
|
May 17, 2005 |
|
WORKMEN AS Vs. WINGS WEAR PVT LTD
|
February 9, 2005 |
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WORLD WIDE FUND FOR NATURE INDIA Vs. UNION OF INDIA
|
July 20, 2005 |
|
YAD RAM Vs. UNION OF INDIA
|
February 14, 2005 |
|
YASHBIR SHARMA Vs. SULAKSHNA LAL
|
February 25, 2005 |
|
YASHBIR SHARMA Vs. SUDESH SHARMA
|
February 25, 2005 |
|
YOGESH SARAF Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORP UP LTD
|
September 29, 2005 |
|
YORK KNITWEAR LTD Vs. ASSTT COLLECTOR OF CUSTOMS
|
February 3, 2005 |
|
YUM RESTAURANTS INDIA PVT LTD Vs. COMMISSIONE R OF INCOME TAX DELHI
|
May 12, 2005 |
|
YUV RAJNARAIN GORWANEY Vs. STATE
|
November 18, 2005 |
|
YUVNEET KUMAR Vs. M C D
|
January 31, 2005 |
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Z U SIDDIQUI Vs. BAL KISHAN KAPOOR
|
May 18, 2005 |
|
ZENITH FASHION MAKERS PVT LTD Vs. ULTIMATE FASHION MAKERS LTD
|
May 30, 2005 |
|
ZIFF DAVIS INC Vs. J K JAIN
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December 5, 2005 |
LOGIN