REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A B G HEAVY INDUSTRIES LIMITED Vs. INDIAN OIL CORPORATION LIMITED	March 30, 1998
A E C ENTERPRISES LIMITED Vs. PEACOCK CHEMICALS PRIVATE LIMITED	August 1, 1998
A E C ENTERPRISES LTD Vs. PEACOCK CHEMICALS PVT LTD	August 2, 1998
A H DALMIA Vs. COMMISSIONER OF WEALTH TAX NEW DELHI	February 20, 1998
A I LAWYERS UNION Vs. MUNICIPAL CORPORATION OF DELHI NCT AND UNION OF INDIA	October 29, 1998
A KANNIAH Vs. NATIONAL SEEDS CORPORATION LIMITED	July 1, 1998
A P JAIN Vs. UNION OF INDIA	August 19, 1998
AAA FILM MOTION PICTURE PRODUCERS Vs. UNION OF INDIA	September 7, 1998
AARTI HEJMADI Vs. STATE	September 18, 1998
ABDUL HAMID Vs. CHARANJIT LAL MEHRA	May 26, 1998
ABHAY TULI Vs. LT GOVERNER	April 1, 1998
ACHHAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 1998
ADVANCE RULING P. NO. 14 OF 1997 Vs. STATE	July 20, 1998
AGANALL TRADERS LIMITED Vs. SHYAM AHUJA	December 1, 1998
AGRASEN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	January 23, 1998
AHUJA KASHYAP P LTD Vs. COMMISSIONER OF INCOME TAX	January 13, 1998
AIR UK LEASING LIMITED Vs. UNION OF INDIA	February 13, 1998
AIRPORT AUTHORITY OF INDIA Vs. PROMILA	December 8, 1998
AJAY BIJLI Vs. STATE	November 1, 1998
AJAY ENTERPRISES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	April 3, 1998
AJAY GOEL Vs. K K BHANDARI	October 14, 1998
AJAY RAJPAL Vs. COLLECTOR OF CUSTOMS	September 7, 1998
AJIT KUMAR Vs. SURINDER KUMAR AND SONS	July 21, 1998
AJUDHIA DISTILLERY Vs. DELHI ADMINISTRATION	January 1, 1998
AL MUSTANEER ESTABLISHMENT FOR TRADE Vs. VARUNA OVERSEAS PRIVATE LIMITED	February 1, 1998
ALEXANDER MATHEW MAJ Vs. UNION OF INDIA	September 24, 1998
ALKA AGARWAL Vs. UNION OF INDIA	January 27, 1998
ALL INDIA FEDERATION OF TAX PRACTICTIONERS Vs. UNION OF INDIA	November 1, 1998
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA	November 12, 1998
ALL INDIA LAWYERS UNION DELHI UNIT Vs. GOVT OF NCT DELHI	March 16, 1998
ALLIED TRADING CORPORATION Vs. NATIONAL SEEDS CORPORATION LIMITED	September 14, 1998
ALLORA ELECTRIC AND CABLE CO Vs. SHIV CHARAN AND BROS	March 10, 1998
ALPANA NAVIGATION CO PRIVATE LIMITED Vs. UNION OF INDIA	February 1, 1998
AMAR PRATAP SINGH BEDI COL Vs. UNION OF INDIA	November 1, 1998
AMAR SINGH Vs. UNION OF INDIA	July 22, 1998
AMARJEET SINGH Vs. UMA SETHI	November 5, 1998
AMARJIT SINGH Vs. BHUPINDER SINGH	November 1, 1998
AMARPAL SINGH Vs. NARCOTIC CONTROL BUREAU	April 13, 1998
AMERICAN POWER CONVERSION (I) PVT. LTD. Vs. UNION OF INDIA (UOI)	October 2, 1998
AN PRIVATE LIMITED Vs. UNION OF INDIA	January 21, 1998
ANAND KUMARI SHARMA Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	May 20, 1998
ANANT MADAN Vs. UNIVERSITY OF DELHI	December 11, 1998
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY	September 1, 1998
ANIL GOEL Vs. SARDARI LAL	September 16, 1998
ANIL GUPTA EX SQ LEADER Vs. UNION OF INDIA	July 21, 1998
ANIL KUMAR JAIN Vs. R K YADAV	May 8, 1998
ANIL MOHAN Vs. UNION OF INDIA	February 18, 1998
ANITA CHANDA Vs. REGISTRAR OF COMPANIES	July 20, 1998
ANITA DAHIYA Vs. STATE	August 4, 1998
ANJU PAHWA Vs. CHILD EDUCATION SOCIETY	July 13, 1998
ANSAL AND SAIGAL PROPERTIES PRIVATE LIMITED Vs. L AND D O	May 1, 1998
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. APPROPRIATE AUTHORITY	November 30, 1998
ANSAR ALAM Vs. MUNICIPAL CORPORATION OF DELHI	May 12, 1998
ANSHU YADAV Vs. MUNICIPAL CORPORATION OF DELHI	July 27, 1998
ANTONU FARIA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION	July 16, 1998
ANUP RAZDAN Vs. UNION OF INDIA	July 15, 1998
APRAJITA Vs. SCHOOL OF PLANNING AND ARCHITECTURE	August 21, 1998
ARADHANA BEVERAGES AND FOODS COMPANY LIMITED Vs. REGIONAL DIRECTOR OF COMPANIES	April 16, 1998
ARADHANA BEVERAGES AND FOODS COMPANY LIMITED Vs. STATE	April 16, 1998
ARAVALI LEASING LIMITED Vs. UNICOL BOTTLERS LIMITED	March 31, 1998
ARCHANA GARG Vs. RAJPUR ROAD TRANSPORT AUTHORITY	December 8, 1998
ARDHENDU SHEKHAR PANDEY Vs. UNION OF INDIA	April 22, 1998
ARJUN AHUJA Vs. S C MEHTA	December 10, 1998
AROON K BASAK Vs. UNION OF INDIA	September 16, 1998
ASEA BROWN BOVERI LIMITED Vs. CHIRANJIV LAL SHARMA	August 19, 1998
ASHA DHINGRA Vs. SHANTI DEVI	March 17, 1998
ASHA DHINGRA Vs. SHANTI DEVI	March 1, 1998
ASHA VIJ Vs. CHIEF OF ARMY STAFF	October 30, 1998
ASHOK CHAND AGGARWALA Vs. DELHI ADMINISTRATION	October 27, 1998
ASHOK CHAUDHARY Vs. INDERJIT SANDHU	May 29, 1998
ASHOK CHAWLA Vs. UNION OF INDIA	May 29, 1998
ASHOK CHAWLA Vs. UNION OF INDIA	December 7, 1998
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX	January 7, 1998
ASHOK KUMAR CHHABRA Vs. UNION OF INDIA	March 2, 1998
ASHOK KUMAR VAID Vs. INDIAN ROAD CONSTRUCTION CORPN LIMITED	July 14, 1998
ASHOK MAHARAJ Vs. VIRENDER SHARMA	January 27, 1998
ASHOK RAI Vs. KAILASH NATH AND ASSOCIATES	July 17, 1998
ASHWANI KAPOOR Vs. UNION OF INDIA	May 22, 1998
ASIAN HOTELS LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	July 17, 1998
ASLAM KHAN Vs. UNION OF INDIA	March 23, 1998
ASMAN INVESTMENT LIMITED Vs. K L SUNEJA	March 3, 1998
ATMA PARKASH Vs. ROSHAN LAL	October 16, 1998
ATTAR SINGH Vs. DELHI TRANSPORT CORPORATION	August 1, 1998
AVTAR SINGH CHADHA Vs. MUNICIPAL CORPORATION OF DELHI	March 11, 1998
B K AHUJA Vs. UNION OF INDIA	March 23, 1998
B KISHORE Vs. UNION GOVERNMENT OF INDIA	February 2, 1998
B L WADEHRA Vs. UNION OF INDIA	August 24, 1998
B N MULLICK Vs. RAM MULLICK	October 30, 1998
B P S VIRK Vs. UNION OF INDIA	September 11, 1998
B R SHARMA Vs. UNION OF INDIA	October 26, 1998
B S VIRDEE Vs. INDIA TOURISM DEVELOPMENT CORPORATION	January 9, 1998
B S VISHWANATHAN Vs. UNION OF INDIA	September 1, 1998
B SRINIVAS Vs. ASSISTANT REGISTRAR FACULTY OF MEDICAL SCIENCES	February 10, 1998
BABU LAL Vs. UNION OF INDIA	May 29, 1998
BADAM SINGH Vs. UNION OF INDIA	January 8, 1998
BAGRI FOUNDATION Vs. CHIEF COMMISSIONER OF INCOME TAX	September 15, 1998
BAKER HUGHES LIMITED Vs. HIROO KHUSHALANI	July 24, 1998
BAL KISHAN DABAS Vs. UNIVERSITY OF DELHI	October 6, 1998
BALESHWAR DASS RAIZADA Vs. UNION OF INDIA	September 1, 1998
BALKISHAN SHARMA Vs. MITHLESH GUPTA	April 24, 1998
BALKISHAN SHOKEEN Vs. STATE OF DELHI	March 27, 1998
BALRAJ VERMA Vs. DIRECTOR OF EDUCATION	February 10, 1998
BALWANT SINGH Vs. STATE	March 10, 1998
BANARASI DASS Vs. BINDRA BAN GUPTA	May 1, 1998
BANK OF RAJASTHAN LIMITED Vs. RAJ RANI	August 13, 1998
BANSAL CONTRACTORS INDIA LIMITED Vs. UNION OF INDIA	September 22, 1998
BARNES INVESTMENT LIMITED Vs. RAJ KUMAR GUPTA	February 3, 1998
BATRA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	October 23, 1998
BEACON ELECTRONICS Vs. SYLVANIA AND LAXMAN LIMITED	January 8, 1998
BEG RAH Vs. DELHI DEVELOPMENT AUTHORITY	October 23, 1998
BESTOCHEM FORMULATIONS Vs. DINESH AYURVEDIC AGENCIES	November 24, 1998
BHAGAT RAJ Vs. MUNICIPAL CORPORATION OF DELHI	August 7, 1998
BHAGAT RAM SAHANI AND SONS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 17, 1998
BHAGAT SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI	August 1, 1998
BHAGWAN DASS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	October 28, 1998
BHAGWANDAS Vs. STATE	July 22, 1998
BHAGWANDAS Vs. INDIAN AIRLINES LIMITED	July 16, 1998
BHARAT LAL Vs. HARYANA CHIT PRIVATE LIMITED	May 25, 1998
BHAWANI PICTURES Vs. M P A ORS	January 23, 1998
BHIKA RAM Vs. UNION OF INDIA	September 22, 1998
BHOLA DATT SHARMA Vs. G K MARWAH	March 10, 1998
BHOLA NATH Vs. MUNICIPAL CORPORATION OF DELHI	March 6, 1998
BHOLA NATH Vs. UNION OF INDIA	August 21, 1998
BHOM SINGH TAXAK Vs. STATE TRADING CORPORATION OF INDIA LIMITED	November 16, 1998
BHUPINDER SINGH Vs. JANAK RANI	October 16, 1998
BIMLA Vs. STATE	November 17, 1998
BIMLA WATI SETH Vs. KASTINGS PRIVATE LIMITED	February 20, 1998
BIN SABT JEWELLERY LLC DUBAI UAE Vs. COMMISSIONER OF INCOME TAX	October 9, 1998
BINDAL AGRO CHEMICAL LTD Vs. BALLARPUR INDUSTRIES LTD	December 1, 1998
BINDESHWAR PRASAD SINHA Vs. UNION OF INDIA	January 29, 1998
BIOFARMA Vs. SANJAY MEDICAL STORE	October 9, 1998
BIOFARMA Vs. SANJAY MEDICAL STORE	September 9, 1998
BIR SINGH Vs. ANGURI DEVI	October 1, 1998
BIR SINGH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES	May 22, 1998
BIRLA DLW LIMITED Vs. PREM ENGINEERING WORKS	August 1, 1998
BIRLA TEXTILE TECHNICAL EMPLOYEES UNION REGD Vs. TAXMACO LIMITED	December 1, 1998
BISHAMBER NATH SACHDEVA Vs. MUNICIPAL CORPORATION OF DELHI	May 19, 1998
BISHAN SINGH DIDAR SINGH Vs. COMMISSIONER OF INCOME TAX	October 27, 1998
BLOCK B4 SAFDARJUNG ENCLAVE RESIDENT ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF DELHI	August 1, 1998
BLUECHIP CONSTRUCTION CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	September 11, 1998
BOBBY BAKSHI Vs. UNIVERSITY OF DELHI	September 15, 1998
BOINPALLY MADHAVA RAO Vs. UNION OF INDIA	August 12, 1998
BOIRON Vs. SBL PRIVATE LIMITED	December 16, 1998
BOMBAY AMMONIA PRIVATE LIMITED Vs. BLUE DIAMOND ICE FACTORY	January 7, 1998
BOROSIL GLASS WORKS LIMITED Vs. O P BATRA	January 13, 1998
BRIJ MOHAN TAYLA Vs. UNION OF INDIA	December 7, 1998
BRINDAVAN AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA	January 29, 1998
BUDH SINGH EX CONSTABLE Vs. UNION OF INDIA	September 22, 1998
C B I Vs. SHIV KUMAR SINGH	July 15, 1998
C BHASKAR RAO Vs. UNION OF INDIA	August 24, 1998
C P ABDUL LATHEEF Vs. UNION OF INDIA	February 11, 1998
C S MATHUR Vs. CENTRAL BOARD OF DIRECT TAXES	March 27, 1998
CANARA BANK Vs. MARSHALL CYCLE	February 1, 1998
CANARA BANK Vs. SHANTI VAISH	April 15, 1998
CANARA BANK Vs. SHANTI VAISH	April 1, 1998
CANARA BANK Vs. FOUR A ASBESTOS PRIVATE LIMITED	August 26, 1998
CAP HARMINDER KUMAR Vs. UNION OF INDIA	September 8, 1998
CAPITAL METERS Vs. CIMMCO INTERNATIONAL	October 27, 1998
CAPT B K KUKREJA Vs. INDIAN AIRLINES LIMITED	November 1, 1998
CAPTAIN RAM SINGH Vs. LT GOVERNER OF DELHI	August 14, 1998
CAPTAIN S S MEHTA Vs. UNION OF INDIA	May 27, 1998
CASHMERE WOOLLEN AND SILK MILLS Vs. COMMISSIONER OF INCOME TAX	January 9, 1998
CDR BHUPINDER SINGH REKHI Vs. C S REKHI	October 1, 1998
CEAT FINANCIAL SERVICES LIMITED Vs. MARDIA COPPER PRODUCTS LIMITED	January 19, 1998
CEMENT CORPORATION OF INDIA LIMITED Vs. TEGA INDIA LIMITED	March 23, 1998
CENTRAL INDUSTRIAL SECURITIES FORCE Vs. SHIELA DINA NATH	July 14, 1998
CHAGAN LAL TIWARI Vs. GANGA APARTMENTS PRIVATE LIMITED	September 8, 1998
CHAIN SUKH Vs. STATE	March 18, 1998
CHAMAN Vs. STATE	April 24, 1998
CHAND BAK Vs. KAMAL KUMAR	May 26, 1998
CHANDER BHAN Vs. STATE CENTRAL BUREAU OF INVESTIGATION	May 4, 1998
CHANDER PAL Vs. STATE	September 7, 1998
CHANDER PRAKASH GUPTA Vs. PUSHPA GUPTA	January 6, 1998
CHANDERLEKHA TULI Vs. SHIV SARAN DAS TULI	October 1, 1998
CHANDERPAL SINGH Vs. UNION OF INDIA	May 15, 1998
CHANDRA BALLABH Vs. DELHI DEVELOPMENT AUTHORITY	December 18, 1998
CHARAK PHARMACEUTICALS INDIA LIMITED Vs. DEEPHARMA LIMITED	July 22, 1998
CHATTARBHUN Vs. MUNICIPAL CORPORATION OF DELHI	April 17, 1998
CHAUDHARY CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	January 27, 1998
CHET RAM Vs. UNION OF INDIA	July 1, 1998
CHHATHIA KAUR Vs. COVERNMENT OF N C T OF DELHI	November 10, 1998
CHHEDI SINGH Vs. ADMINISTRATOR APMC PANCHWATI	April 1, 1998
CIBA GEIGY LIMITED Vs. SURINDER SINGH	May 21, 1998
COLLECTOR A K MEHTA Vs. UNION OF INDIA	November 20, 1998
COMMANDER V S BATRA Vs. CHIEF OF THE NAVAL STAFF	July 27, 1998
COMMISSIONER OF CENTRAL EXCISE Vs. TECHNOLOGICAL INSTITUTE OF TEXTILES	November 9, 1998
COMMISSIONER OF INCOME TAX Vs. KAILASH APARTMENTS PRIVATE LIMITED	October 27, 1998
COMMISSIONER OF INCOME TAX Vs. RAJDHANI COLD STORAGE PRIVATE LIMITED	November 23, 1998
COMMISSIONER OF INCOME TAX Vs. HANSALAYA PROPERTIES	November 16, 1998
COMMISSIONER OF INCOME TAX Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED	November 27, 1998
COMMISSIONER OF INCOME TAX Vs. RAM COMMERCIAL ENTERPRISES LIMITED	October 8, 1998
COMMISSIONER OF INCOME TAX Vs. BANSAL EXPORTS PRIVATE LIMITED	September 24, 1998
COMMISSIONER OF INCOME TAX Vs. POPULAR JEWELLERS	September 2, 1998
COMMISSIONER OF INCOME TAX Vs. KABIRDAS INVESTMENT COMPANY PRIVATE LIMITED	September 17, 1998
COMMISSIONER OF INCOME TAX Vs. P S JAIN AND COMPANY LIMITED	September 11, 1998
COMMISSIONER OF INCOME TAX Vs. R D RAMNATH AND CO	August 5, 1998
COMMISSIONER OF INCOME TAX Vs. OM INTER SERVICES P LIMITED	July 30, 1998
COMMISSIONER OF INCOME TAX Vs. DELHI AUTOMOBILES P LIMITED	July 28, 1998
COMMISSIONER OF INCOME TAX Vs. TWINKLERS	August 3, 1998
COMMISSIONER OF INCOME TAX Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED	August 26, 1998
COMMISSIONER OF INCOME TAX Vs. TRILOKI NATH OBEROI	August 17, 1998
COMMISSIONER OF INCOME TAX Vs. G SAGAR SURI AND SONS	May 21, 1998
COMMISSIONER OF INCOME TAX Vs. IMPULSE I LIMITED	April 24, 1998
COMMISSIONER OF INCOME TAX Vs. BHANDARI MACHINERY COMPANY PRIVATE LIMITED	February 13, 1998
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR SEN	January 7, 1998
COMMISSIONER OF INCOME TAX Vs. YASHWANT SINGH M K	January 7, 1998
COMMISSIONER OF INCOME TAX Vs. SMARTS P LIMITED	January 12, 1998
COMMISSIONER OF INCOME TAX Vs. DOON APARTMENTS PRIVATE LIMITED	January 13, 1998
COMMISSIONER OF INCOME TAX Vs. LLOYD SALES CORPN	January 19, 1998
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LTD	January 16, 1998
COMMISSIONER OF INCOME TAX Vs. MAYA J DARYANI SMT	January 14, 1998
COMMISSIONER OF INCOME TAX Vs. PYARE LAL	January 20, 1998
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE	January 19, 1998
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	March 27, 1998
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL EXPORTERS	March 9, 1998
COMMISSIONER OF INCOME TAX Vs. BANARAS HOUSE LIMITED	March 4, 1998
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED	March 9, 1998
COMMISSIONER OF INCOME TAX DELHI III Vs. RAM COMMERCIAL ENTERPRISE LIMITED	October 8, 1998
COMMISSIONER OF INCOME TAX DELHI X Vs. KASHMIR SINGH	February 13, 1998
COMMISSIONER OF WEALTH TAX Vs. SHEILA MARETT	September 17, 1998
COMMISSIONER OF WEALTH TAX Vs. SHEILA MARETT	September 7, 1998
COMMISSIONER OF WEALTH TAX Vs. PREM NATH MOTORS	August 11, 1998
COMMON CAUSE Vs. UNION OF INDIA	May 6, 1998
COMMONDOR DJ SINGH Vs. NEW DELHI MUNICIPAL COUNCIL	May 20, 1998
CONSOLIDATED STEELS AND ALLOYS LIMITED Vs. KAMLA LAKHANPAL	September 1, 1998
CONSTELLATE CONSULTANTS PRIVATE LIMITED Vs. SHAMMI JAIN	September 3, 1998
CONTINENTAL CONSTRUCTION LIMITED Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED	April 20, 1998
CORPORATION BANK Vs. RAMA INDUSTRIES	May 12, 1998
COURT ON ITS OWN MOTION Vs. MUNICIPAL CORPORATION OF DELHI	August 1, 1998
COURT ON ITS OWN MOTION Vs. MOINUDDIN KHAN	November 9, 1998
CROMPTON GREAVES LIMITED Vs. HYUNDAI ELECTRONICS INDUSTRIES COMPANY LIMITED	October 29, 1998
CYBER MEDIA INDIA LIMITED Vs. COM ASIA LIMITED	April 1, 1998
CZECH OCEAN SHIPPING Vs. M M T C	May 14, 1998
D C M FINANCIAL SERVICES LIMITED Vs. KHAITAN HOSTOMBE SPINELS LIMITED	September 14, 1998
D C M LIMITED Vs. LT GOVERNOR	November 1, 1998
D D SHARMA Vs. UNION OF INDIA	May 27, 1998
D L F INDUSTRIES LIMITED Vs. STANDARD CHARTERED BANK	August 24, 1998
D MALLESHAM GOUD Vs. STATE	October 27, 1998
D P BAMBHA Vs. UNION OF INDIA	May 22, 1998
D R AGGARWAL Vs. NEW DELHI MUNICIPAL COMMITTEE	September 7, 1998
D R KHANNA Vs. UNION OF INDIA	January 1, 1998
D R SINGH Vs. N T P C	January 27, 1998
D S BINDRA Vs. PUNJAB AND SIND BANK	October 27, 1998
DAILY BREAD BAKERS PRIVATE LIMITED Vs. JAGJIT SINGH BAWA	February 13, 1998
DAISY TRADING CORPORATION Vs. UNION OF INDIA	October 6, 1998
DALIP SINGH Vs. SANT SINGH	July 9, 1998
DALJIT SINGH Vs. CDR BIPIN KUMAR SHARMA	April 1, 1998
DALMIA A H Vs. COMMISSIONER OF WEALTH TAX	February 20, 1998
DARSHAN KUMAR Vs. UNION OF INDIA	April 1, 1998
DARSHAN PAL Vs. UNION OF INDIA	May 19, 1998
DAU DAYAL AGGARWAL Vs. AKHIL ROHTAGI	May 25, 1998
DAULAT ZIA Vs. GOVT OF N C T OF DELHI	May 20, 1998
DAVENDRA NATH Vs. PREM NATH MOTORS LIMITED	September 1, 1998
DAYA NARAIN KHATRI Vs. SURESH KUMAR GUPTA	July 28, 1998
DCM LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	April 3, 1998
DEEPA SINGH Vs. STATE	March 3, 1998
DEEPAK DETWAL Vs. STATE	January 1, 1998
DEEPAK INDUSTRIES LIMITED Vs. SALES TAX OFFICER NEW DELHI	May 27, 1998
DEEPAK SINGH Vs. INTERGRAL MARKETING PRIVATE LIMITED	May 6, 1998
DELHI ABIBHAVAK MAHASANGH Vs. UNION OF INDIA	October 30, 1998
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. LT GOVERNOR	March 1, 1998
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. LT. GOVERNOR	March 27, 1998
DELHI DEVELOPMENT AUTHORITY Vs. U KASHYAP	October 13, 1998
DELHI DEVELOPMENT AUTHORITY Vs. SURINDER PAL JAIN	October 14, 1998
DELHI DEVELOPMENT AUTHORITY Vs. DHANI TAM KAPOOR	November 20, 1998
DELHI DEVELOPMENT AUTHORITY Vs. SHYAM PRASAD MUKHERJEE PARK PLOT HOLDERS WELFARE ASSOCIATION	August 14, 1998
DELHI MUNICIPAL WORKERS UNION REGD Vs. MANAGEMENT OF M C D	November 26, 1998
DELHI TRANSPORT CORPORATION WORKERS UNION Vs. GOVT OF NCT OF DELHI	July 1, 1998
DELHI URBAN HOUSE OWNERS WELFARE ASSOCIATION Vs. UNION OF INDIA	January 29, 1998
DELHI WAKF BOARD Vs. DEVINDER KUMAR SHARMA	July 27, 1998
DEOKI NANDAN SHARMA Vs. UNION OF INDIA	May 14, 1998
DEVENDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	September 9, 1998
DEVI RAM Vs. RAM KAPOOR	November 3, 1998
DEVINDER KUMAR Vs. UNION OF INDIA	May 27, 1998
DEVINDER SINGH Vs. STATE	July 22, 1998
DEWAN CHAND Vs. INDIAN OIL CORPORATION LIMITED	September 1, 1998
DEWAN SINGH Vs. STATE	July 1, 1998
DHAMMO Vs. STATE	September 11, 1998
DHANPATMAL VIRMANI SENIOR SECONDARY SCHOOL AND ORD Vs. J D KAPOOR	July 27, 1998
DHARAMPAL ARORA Vs. SHARE TIPS	April 21, 1998
DIGVIJAY CEMENT COMPANY LIMITED Vs. UNION OF INDIA	July 30, 1998
DILJEET SINGH Vs. UNION OF INDIA	April 15, 1998
DINESH KUMAR Vs. STATE	March 20, 1998
DIRECTOR OF INCOME TAX EXEMPTION Vs. DHARM PRATISTHANAM	July 20, 1998
DIRECTOR OF INCOMETAX Vs. SARLA EDUCATION TRUST	August 4, 1998
DIRECTORATE OF REVENUE INTELLIGENCE Vs. ATTARPAL SINGH	July 28, 1998
DIVAKAR MISHRA Vs. UNION OF INDIA	September 14, 1998
DIWAN ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	November 5, 1998
DROPDI DEVI Vs. AMARJEET SINGH	September 24, 1998
DSS MOBILE COMMUNICATIONS LIMITED Vs. UNION OF INDIA	December 16, 1998
DTC RETIRED EMPLOYEES ASSOCIATION Vs. DELHI TRANSPORT CORPORATION	October 9, 1998
DURGA CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	March 20, 1998
DURGA STEEL Vs. RAJESH KUMAR	August 28, 1998
EACOMS CONTROL INDIA LIMITED Vs. BAILY CONTROLS COMPANY	May 6, 1998
EIH LIMITED Vs. JYOTI PRIVATE LIMITED	March 1, 1998
ELECTRO APPLIANCES Vs. ARORA CROCKERY AND GIFT CORNER	October 7, 1998
ELECTRO APPLIANCES Vs. CLASSIC CREATIONS	October 7, 1998
ELECTRO APPLIANCES Vs. RAMESH L VADODARIA	October 7, 1998
EMCO GENERAL PLASTIC INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	August 6, 1998
EN VEEKA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	November 13, 1998
ESCORTS CONSTRUCTION EQUIPMENT LIMITED Vs. ACTION CONSTRUCTION EQUIPMENT PRIVATE LIMITED	October 16, 1998
ESCORTS YAMAHA MOTORS LIMITED Vs. STATE	November 20, 1998
ESCOTEL MOBILE COMMUNICATION LIMITED Vs. UNION OF INDIA	January 1, 1998
ESCOTEL MOBILE COMMUNICATION LTD Vs. UNION OF INDIA	April 19, 1998
ESSEX MARKETING PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA	November 20, 1998
EX ANIL BEHL Vs. UNION OF INDIA	August 25, 1998
FAQIR CHAND RAGHUNATH DASS Vs. COMMISSIONER OF INCOME TAX	March 4, 1998
FAROOQ Vs. STATE	March 23, 1998
FATEH SINGH Vs. SUDHA SHARMA	September 25, 1998
FIRST STONEX LIMITED Vs. MANOJ KUMAR	December 16, 1998
FLEMMING LUNDING LARSEN Vs. UNION OF INDIA	January 1, 1998
FORMOSA PLASTIC CORPORATION LIMITED Vs. ASHOK CHAUHAN	October 8, 1998
G C BANDHA Vs. UNIVERSITY OF DELHI	April 20, 1998
G J MALIK Vs. APPROPRIATE AUTHORITY INCOME TAX DEPTT NEW DELHI	November 27, 1998
G K MALIK Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	March 31, 1998
G K W LIMITED Vs. SHRIRAM BEARINGS LIMITED	October 1, 1998
G L BHATIA Vs. UNION OF INDIA	August 11, 1998
G L VERMA Vs. DELHI DEVELOPMENT AUTHORITY	March 18, 1998
G PREMJEE TRADING PRIVATE LIMITED Vs. ASHOKA ALLOYS LIMITED	September 21, 1998
G S DAHIYA UNSOUND MIND Vs. UNION OF INDIA	October 16, 1998
G.K.W. LTD Vs. SHRIRAM BEARINGS LTD	October 8, 1998
GAGAN KISHOR SRIVASTAV Vs. STATE	September 2, 1998
GANESH PRASHAD SETH Vs. KARAM CHAND THAPAR	May 22, 1998
GANGANAGAR SUGAR MILLS LIMITED Vs. DELHI CLOTH MILLS AND GENERAL COMPANY LTD	November 11, 1998
GAUTAM ENTERPRISES Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LTD	May 25, 1998
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LIMITED Vs. DEE PHARMA LIMITED	September 22, 1998
GEDORE TOOLS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI I	March 9, 1998
GEETA Vs. LT GOVERNER	September 18, 1998
GEETA MOHAN Vs. BALDEV RAJ HASIJA	February 5, 1998
GENUINE PAINTS AND CHEMICALS CO Vs. UNION OF INDIA	April 27, 1998
GIRDHAR LAL M PITTIE Vs. APPELLATE AUTHORITY FOR INDUS AND FIN RECONSTRUCTION	May 22, 1998
GLAXO INDIA LIMITED Vs. EUDORA LABORATORIES PRIVATE LIMITED	November 12, 1998
GLOBAL COMPANY Vs. NATIONAL FERTILIZERS LIMITED	May 26, 1998
GOENKA ENGINEERING INDIA PRIVATE LIMITED Vs. UNION OF INDIA	October 1, 1998
GOOD MEDIA LIMITED Vs. PRASAR BHARTI	October 8, 1998
GOODYEAR INDIA LIMITED Vs. B B JAIN	September 14, 1998
GOPI NATH PRIVATE LIMITED Vs. DEPARTMENT OF ENVIRONMENT GOVERNMENT OF N C T OF DELHI	March 24, 1998
GOPIKA NINA PILLAI Vs. MEDIA ASIA PRIVATE LIMITED	April 24, 1998
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. V S CHAUHAN	September 11, 1998
GOYAL MG GASES LIMITED Vs. GRIESHEIM GMBH	September 22, 1998
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. SUPER CASSETTE INDUSTRIES LTD	December 4, 1998
GRANDLAY ELECTRICALS INDIA LIMITED Vs. VIDYA BATRA	September 1, 1998
GUJARAT STATE FERTILIZERS Vs. S M AGGARWAL	December 1, 1998
GULAB IMPAX ENTERPRISES LIMITED Vs. UNION OF INDIA	May 8, 1998
GUN MALLA RAJGARAHIA Vs. CANARA BANK	October 23, 1998
GUPTA ENTERPRISES Vs. GUPTA ENTERPRISES	January 20, 1998
GURCHARAN SINGH Vs. STATE	July 15, 1998
GURDEV SINGH Vs. STATE	April 30, 1998
GURDEV SINGH DHILLON Vs. T S MAHAL	August 13, 1998
GURDIAL SINGH Vs. RANGHBIR SINGH	October 28, 1998
GURDIAL SINGH Vs. COMMISSIONER OF POLICE DELHI	April 30, 1998
GURU TEG BAHADUR PUBLIC SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	August 21, 1998
H C L LIMITED Vs. I T AND T PRIVATE LIMITED	January 29, 1998
H C MAHAVIR SINGH Vs. STATE CENTRAL BUREAU OF INVESTIGATION	February 18, 1998
H DOHIL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK	November 1, 1998
H L SAINI Vs. DELHI DEVELOPMENT AUTHORITY	October 28, 1998
H S GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	March 25, 1998
HANIF Vs. STATE	September 2, 1998
HANSA INDUSTRIES PRIVATE LIMITED Vs. KIDARSONS INDUSTRIES PRIVATE LIMITED	March 25, 1998
HANUMAN MANDIR MIDDLE SCHOOL Vs. SAROJ ANAND	October 1, 1998
HARASH TALWAR Vs. RANI GADHOKE	March 17, 1998
HARDAYAL Vs. RAJ KUMAR	November 2, 1998
HARESH PHARMA CHEM Vs. MAX GB LIMITED	April 28, 1998
HARI SHANKAR Vs. BIHAR BHAVAN	September 21, 1998
HARIOM DHANGRA Vs. DIRECTOR O VIDESH SANCHAR NIGAM LIMITED	July 21, 1998
HARISH AHUJA Vs. C S REKHI	May 15, 1998
HARJEET SINGH Vs. STATE	April 30, 1998
HARYANA ENGINEERING AND FOUNDERY WORKS Vs. UNION OF INDIA	August 11, 1998
HARYANA STATE LOTTERIES Vs. GOVT OF NCT OF NELHI	July 17, 1998
HARYANA TRADING COMPANY Vs. ADDI COMMISSIONER OF SALES TAX I	January 20, 1998
HAWA SINGH Vs. UNION OF INDIA	July 21, 1998
HC SURENDER SINGH Vs. UNION OF INDIA	October 9, 1998
HEALTH AND HYGIENE Vs. NEW GOODWILL COOPERATIVE HOUSING SOCIETY LIMITED	January 20, 1998
HEDE NAVIGATION LIMITED Vs. SAHNTI BHUSHAN AND SONS H U F	August 1, 1998
HESHAM BADAWY MEHMOUD PUSHKARNA Vs. UNION OF INDIA	September 25, 1998
HI TECH FOODS Vs. KHANNA ENTERPRISES	September 15, 1998
HIGHWAY TYRES Vs. GOVT OF NCT OF DELHI	September 1, 1998
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	October 1, 1998
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY	October 30, 1998
HINDUSTAN EVEREST TOOLS LIMITED Vs. ATMA RAM PROPERTIES PRIVATE LIMITED	February 26, 1998
HINDUSTAN FERTILIZER CORPORATION LIMITED Vs. GREAT EASTERN SHIPPING COMPANY LIMITED	May 22, 1998
HINDUSTAN LEVER LIMITED Vs. RAJESHWARI PANDEY	August 28, 1998
HINDUSTAN MOTORS LTD. Vs. UNION OF INDIA (UOI)	September 9, 1998
HINDUSTAN TIMES LIMITED Vs. COMPAGNIE INTERNATIONAL POUR LE RADIOTELEPHONE	July 17, 1998
HINDUSTAN TRADING CORPORATION Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	September 1, 1998
HIRA LAL Vs. PREM CHAND	July 1, 1998
HOECHST AG Vs. UNISULE PRIVATE LIMITED	March 3, 1998
HONERABLE CHIEF JUSTICE DELHI HIGH COURT Vs. GAJENDRA PAL VOHRA	November 5, 1998
HOSIYAR SINGH GHANGHAS Vs. UNION OF INDIA	November 9, 1998
HYDEL CONSTRUCTION CO P LTD Vs. COMMISSIONER OF INCOME TAX	January 13, 1998
I N C A BUILDERS Vs. I A A I	July 21, 1998
IC 24663K COL JASWANT SINGH YADAV Vs. UNION OF INDIA	November 1, 1998
IEC SCHOOL OF ART AND FASHION Vs. GURSHARAN GOYAL	April 1, 1998
IFTAKHAR MOBIN ANJUM Vs. JAMIA MILLIA ISLAMIA	September 22, 1998
INDER KUMAR KAPUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED	November 1, 1998
INDER KUMAR KAPUR Vs. UNITED INDIA INSURANCE CO LTD	November 30, 1998
INDER SAIN BEDI Vs. CHOPRA ELECTRICALS	July 9, 1998
INDERA BAHADUR SINGH Vs. UNION OF INDIA	August 26, 1998
INDIAN AIR GASES LIMITED Vs. TARAWATI SOOD	November 12, 1998
INDIAN ALUMINIUM CABLES LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI	March 5, 1998
INDIAN APPLIANCES COMPANY Vs. APPELLATE TRIBUNAL SALES TAX	November 1, 1998
INDIAN BANK Vs. CHEESE WAFERS INDIA PRIVATE LIMITED	April 29, 1998
INDIAN CIRCUS FEDERATION Vs. UNION OF INDIA	December 16, 1998
INDIAN LABOUR CO OP SOCIETY LIMITED Vs. UNION OF INDIA	September 1, 1998
INDIAN OIL CORPORATION LIMITED Vs. AGRITRICO PAPER EDGE PRIVATE LIMITED	July 23, 1998
INDIAN SHAVING PRODUCTS LIMITED Vs. GIFT PACK	November 1, 1998
INDIAN SHAVING PRODUCTS LTD Vs. GIFT PACK	November 9, 1998
INDRA MEHENDIRATA Vs. RAJ MOHINI	September 8, 1998
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. PARASRAMPURIA SYNTHETICS LIMITED	January 15, 1998
INTERNATIONAL COMPUTERS INDIAN MANUFACTURING LIMITED Vs. GLOWBUS OFFICE EQUIPMENT PRIVATE LIMITED	July 22, 1998
INTERNATIONAL ENGINEERS AND PROJECTS Vs. ASEA BROWN BOVERI LIMITED	November 1, 1998
INTERNATIONAL PHARMACEUTICALS Vs. UNION OF INDIA	May 13, 1998
INVESTIGATORS ASSOCIATION DDA Vs. DELHI DEVELOPMENT AUTHORITY	November 11, 1998
ISHWAR SINGH Vs. DELHI TRANSPORT CORPORATION	July 21, 1998
J C SINGH Vs. UNION OF INDIA	September 15, 1998
J K ENTERPRISE Vs. WIN NEDICARE LIMITED	January 28, 1998
J K INDUSTRIES LIMITED Vs. PATRIOT LINK WORKERS UNION REGD	March 18, 1998
J K SAXENA Vs. MADAN LAL KHURANA	September 15, 1998
J K THAKUR Vs. DELHI ADMINISTRATION	November 17, 1998
J R SOOD Vs. MUNICIPAL CORPORATION OF DELHI	August 25, 1998
JAGADEESAN DR K Vs. CENTRAL BOARD OF DIRECT TAXES	February 23, 1998
JAGDISH DUTTA BARUAH PROF Vs. INDIAN COUNCIL OF MEDICAL RESEARCH	September 2, 1998
JAGDISH EX CFN Vs. UNION OF INDIA	November 1, 1998
JAGDISH PRASAD Vs. I O C LIMITED	August 14, 1998
JAGPAL SINGH AULAK Vs. CHATTAR SINGH AULAK	March 3, 1998
JAGSON AIRLINES LIMITED Vs. UNION OF INDIA	November 16, 1998
JAI BHAGWAN Vs. STATE	November 17, 1998
JAI KISHAN Vs. MEHAR LAL	March 20, 1998
JAI RANI PURI Vs. VINOD KUMAR PURI	January 9, 1998
JAIMAL SINGH Vs. PARAMJIT SINGH	August 28, 1998
JAMAL UDDIN Vs. LT GOVERNOR DELHI	January 22, 1998
JASBIR SINGH KOHLI Vs. KUWAIT INTERNATIONAL FINANCE COMPANY S A K	February 9, 1998
JASPAL KAUR Vs. UNION OF INDIA	February 13, 1998
JASPAL SINGH Vs. COMMERCIAL OFFICER GENERAL MANAGER AIRPORTS AUTHORITY OF INDIA	September 18, 1998
JASPAL SINGH SAHNI Vs. KUWAIT INTERNATIONAL FINANCE COMPANY S A K UNDER LIQUIDATION	February 1, 1998
JASWANT SINGH Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	March 31, 1998
JAWALA DASS Vs. LADHA RAM	January 22, 1998
JAYSHREE OZA Vs. RAKESH MOHAN	April 29, 1998
JINDAL PHOTO FILMS LIMITED Vs. DEPUTY CIT	May 28, 1998
JITENDER KUMAR AGGARWAL Vs. UNION OF INDIA	March 9, 1998
JOGINDER LAL Vs. STATE DELHI ADMINISTRATION	March 20, 1998
JOINT ACTION COMMITTEE OF KENDRIYA VIDYALAYA EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	November 1, 1998
JOSEPH CHACKO Vs. STATE	January 9, 1998
K BHASKARAN Vs. UNION OF INDIA	December 3, 1998
K C SHARMA Vs. DPA	January 9, 1998
K K BHARGAVA Vs. STATE	May 13, 1998
K K DHAWAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 27, 1998
K K LOOMBA Vs. COMMISSIONER OF INCOME TAX	November 30, 1998
K K MODI Vs. K N MODI	April 28, 1998
K K SETHI Vs. UNION OF INDIA	November 5, 1998
K KISHORE AND CONSTRUCTION HUF Vs. ALLAHABAD BANK	January 28, 1998
K L GOSWAMI Vs. MUNICIPAL CORPORATION OF DELHI	March 23, 1998
K L SEHGAL Vs. CHAIRMAN STATE BANK OF INDIA	February 17, 1998
K L SHROFF Vs. STATE OF HARYANA	April 17, 1998
K N MEMANI Vs. BRIG NIRMALENDU GHOSH	January 16, 1998
K P GROVER Vs. INDIAN ROAD CONSTRUCTION CORPN LIMITED	October 16, 1998
K P RAWAT Vs. MUNICIPAL CORPORATION OF DELHI	July 14, 1998
K R DONGRA Vs. VIDYAVATI	February 24, 1998
KAILASH ARYA Vs. MUNICIPAL CORPORATION OF DELHI	November 22, 1998
KAILASH CHAND Vs. CHAND	August 6, 1998
KALAWWATI AGGARWAL Vs. CHAIRMAN MTNL	December 1, 1998
KALKAJI INDUSTRIES ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY	September 1, 1998
KALYAN CHAND GOYAL Vs. DELHI DEVELOPMENT AUTHORITY	November 3, 1998
KAMAL KUMAR Vs. AIRPORT AUTHORITY OF INDIA	March 25, 1998
KAMAL KUMAR Vs. J P S MALIK PRESIDING OFFICER LABOUR OFFICER	May 18, 1998
KAMAL KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION	August 10, 1998
KAMAL PRASHAR Vs. NATIONAL AIRPORT AUTHORITY	November 2, 1998
KAMAL SETH Vs. SAROJ SETH	November 11, 1998
KAMLESH KOHLI Vs. ESCOTROE F AND I	March 24, 1998
KAMNA PRASAD Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 9, 1998
KANAHI RAM Vs. KARTAR SINGH	April 3, 1998
KANTA Vs. AHMED	September 17, 1998
KANTA MANOCHA Vs. HINDUSTAN PAPER CORPN	July 13, 1998
KAPIL KHANNA Vs. STATE	November 1, 1998
KATHURIA AND SONS Vs. M C D DESU	November 3, 1998
KATHURIA AND SONS Vs. MUNICIPAL CORPORATION OF DELHI	August 19, 1998
KAVITA DEVI Vs. COMMISSIONER OF POLICE	July 27, 1998
KAVITA SHARMA Vs. UNION OF INDIA	January 1, 1998
KEDAR NATH Vs. RAM PRAKASH	November 24, 1998
KERALA STATE CONSTRUCTION CORPN LIMITED Vs. NATIONAL DUILDING CONSTRUCTION CORPN LIMITED	July 17, 1998
KEWAL KRISHAN Vs. LALIT KALA AKADAMI	November 17, 1998
KEWAL SILK EMPORIUM Vs. COMMISSIONER OF INCOME TAX	August 25, 1998
KHALIL AHMAD Vs. SECRETARY HOME	November 13, 1998
KHALIL ALIAS KHALIL AHMED Vs. STATE	September 3, 1998
KHAZAN CHAND Vs. UNION OF INDIA	July 27, 1998
KHEMCHAND Vs. MUNICIPAL CORPORATION OF DELHI	May 15, 1998
KIRTI CHAND TARAWATI CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION	March 27, 1998
KISHAN CHAND CHOPRA Vs. STATE	March 1, 1998
KISHAN CHAND ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA	September 1, 1998
KISHORE ZARDA FACTORY PRIVATE LIMITED Vs. J P TOBACCO HOUSE	October 9, 1998
KITEC INDUSTRIES INDIA LIMITED Vs. UNICOR GMBH RAHN PLASTMASCHINEN	October 13, 1998
KITECHNOLOGY NV Vs. UNICOR GMBH RAHN PLASTMASCHINEN	October 13, 1998
KOCCHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY	September 7, 1998
KOCCHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY	May 22, 1998
KOHLI MOTORS INDIA Vs. ASHA MENON	March 3, 1998
KOMAL KUMAR Vs. J P S MALIK	May 1, 1998
KRISHAN KUMAR NATHANI Vs. STATE	January 20, 1998
KRISHNA GUPTA Vs. COMMISSIONER OF INCOME TAX	February 18, 1998
KULBHUSHAN SOBTI Vs. FOOD CORPORATION OF INDIA	April 3, 1998
KULBIR SINGH RATTAN SINGH Vs. NEW DELHI MUNICIPAL COUNCIL	February 5, 1998
KULDEEP ART PRESS Vs. GOVT OF NCT OF DELHI	July 15, 1998
KULDEEP SINGH Vs. STATE	November 27, 1998
KULDIP SINGH SURI Vs. SURINDER SINGH KALRA	May 29, 1998
KULVINDER KAUR CHAWLA Vs. RAMLAL SHARMA	January 22, 1998
KUMAR APPARELS ACEESSORIES COMPANY PRIVATE LIMITED Vs. PREM RANJAN	November 30, 1998
KUMARI HARPREET KAUR Vs. SARDAR KANWALJIT SINGH	February 27, 1998
KUNDANLAL Vs. STATE	April 15, 1998
L K JHUNJHUNWALA Vs. M N DASTUR AND COMPANY PRIVATE LIMITED	January 27, 1998
L S BISHAT Vs. UNION OF INDIA	May 18, 1998
LA MEDICA MFG PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	May 5, 1998
LACHHMAN BHATIA Vs. N K MEHRA	September 1, 1998
LADO DEVI Vs. SATVIR SHARMA	April 21, 1998
LADO DEVI ORS Vs. SATVIR SHARMA	April 1, 1998
LAJ KHOSLA Vs. RANDHIR KHOSLA	May 28, 1998
LAJPAT RAI SHARMA Vs. UNION OF INDIA	August 11, 1998
LAJWANTI KAKKAR Vs. INDIA SULPHACID INDUSTRIES LIMITED	November 19, 1998
LAKSHMIKANT SHREEKANT HUF Vs. M N DASTUR AND COMPANY PRIVATE LIMITED	January 27, 1998
LAL SINGH Vs. DELHI VIDYUT BOARD	April 1, 1998
LALIT POPLI Vs. UNION OF INDIA	August 7, 1998
LALMAN Vs. STATE	August 21, 1998
LATE SHRI PURAN SINGH Vs. D C M LIMITED	September 1, 1998
LAXMAN C BHATIA Vs. S P SINHA	April 1, 1998
LEELAWATI SINGH Vs. STATE	September 16, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA	August 13, 1998
LINK INTERNATIONAL Vs. UNION OF INDIA	November 27, 1998
LITTLE ANGLES PUBLIC SCHOOL SOCIETY Vs. UNION OF INDIA	August 21, 1998
LT COL B K SHARMA Vs. UNION OF INDIA	March 20, 1998
LT COL GAEL SINGH YADAV Vs. SATISH CHAND YADAV	August 4, 1998
LT COL K S BHIMWAL Vs. UNION OF INDIA	March 22, 1998
LT COL RAM SARUP LAU Vs. BAKSHI KRISHAN LALL LAU	May 1, 1998
LT COL SARJIT SINGH SAHARAN Vs. UNION OF INDIA	May 12, 1998
LT GENERAL RAJENDRA SINGH KADYAN Vs. UNION OF INDIA	December 1, 1998
M B S HYGIENE PRODUCTS PVT Vs. UNION OF INDIA	February 3, 1998
M C GUPTA Vs. UNION OF INDIA	October 5, 1998
M C VATS Vs. DELHI DEVELOPMENT AUTHORITY	May 27, 1998
M G F INDIA LIMITED Vs. PINKEY BHATIA	March 9, 1998
M L CHADHA Vs. MUNICIPAL CORPORATION OF DELHI	March 7, 1998
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY	September 23, 1998
M P SHARMA Vs. UNION OF INDIA	May 1, 1998
M PAUL BABUTA Vs. UNION OF INDIA	September 1, 1998
M RIYAZ KHAN Vs. MUNICIPAL CORPORATION OF DELHI	August 7, 1998
M Z KHAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	December 10, 1998
MADAN LAL Vs. UNION OF INDIA	September 25, 1998
MADHOK CONSTRUCTION CO PRIVATE LIMITED Vs. UNION OF INDIA	January 14, 1998
MADHU BALA VERMA Vs. TRIBHUVAN SINGH	October 1, 1998
MADHUKAR GOEL Vs. M S GOEL	February 11, 1998
MADHURESH Vs. CENTRAL BUREAU OF INVESTIGATION	July 15, 1998
MAGNUM FILMS Vs. MOTION PICTURE ASSOC	December 16, 1998
MAHABIR PARSHAD Vs. STATE	October 6, 1998
MAHAJAN INDUSTRIES LIMITED Vs. UNION OF INDIA	January 1, 1998
MAHALAKSHMI SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA	September 2, 1998
MAHARISHI AYURVEDA CORPN LTD Vs. CENTRAL BOARD OF DIRECT TAXES	January 14, 1998
MAHENDER PAL SINGH Vs. UNION OF INDIA	March 23, 1998
MAHENDRA KUMAR JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES	July 30, 1998
MAHENDRA PRATAP SINGH RATRA Vs. N K METALS	August 19, 1998
MAHESH CHAND GUPTA Vs. SHIV SARUO GUPTA	October 9, 1998
MAHESHWARI DEVI JOSHI Vs. DELHI VIDYUT BOARD	October 9, 1998
MAHINDER PAL JAIN Vs. JAI BHAGWAN	February 1, 1998
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA	April 17, 1998
MAJ GEN SUJAN SINGH UBAN Vs. STATE	May 1, 1998
MAJ SURESH RANA Vs. UNION OF INDIA	January 20, 1998
MAJOR ANIL KUMAR Vs. UNION OF INDIA	September 7, 1998
MAM CHAND Vs. STATE	December 1, 1998
MANAGING COMMITTEE OF ARMY PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION	April 16, 1998
MANALI SINGHAL Vs. RAVI SINGHAL	October 28, 1998
MANALI SINGHAL Vs. RAVI SINGHAL	October 1, 1998
MANGLA BUILDERS Vs. UNION OF INDIA	May 8, 1998
MANIRA BAKSHI Vs. GOVT IF NATIONAL TERRITORY OF DELHI	October 12, 1998
MANIRAM MAURYA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 27, 1998
MANISH PAPER AND BOARD MILLS LIMITED Vs. JAINSON CLOTHING CORPORATION	January 19, 1998
MANOHAR LAL CHATRATH Vs. MUNICIPAL CORPORATION OF DELHI	November 1, 1998
MARK AUTO INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)	March 26, 1998
MASTER AJAY KUMAR Vs. DIRECTOR OF EDUCATION	March 6, 1998
MATHEW JACOB Vs. SALESTINE JACOB	February 12, 1998
MAYA DEVI Vs. AMAR SINGH	August 13, 1998
MAYA WATI Vs. CENTRAL BUREAU OF INVESTIGATION ACU V	July 17, 1998
MEDISOURCE AGENCIES PRIVATE LIMITED Vs. UNION OF INDIA	September 22, 1998
MEENA AGRAWAL Vs. WORLDLINK FINANCE LIMITED	March 19, 1998
MEENA DEVI Vs. RAMESH KUMAR	May 1, 1998
MEENA DEVI Vs. RAMESH KUMAR	May 4, 1998
MEENAKSHI Vs. UNION OF INDIA	April 22, 1998
MEHAR SINGH Vs. UNION OF INDIA	March 1, 1998
MEHMOOD ALIAS MUDIA Vs. STATE	March 9, 1998
MERYFUR INDUSTRIES LIMITED Vs. UNION OF INDIA	January 19, 1998
METAL FORGINGS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	October 23, 1998
METRO PLASTIC INDUSTRIES REGD Vs. GALAXY FOOTWEAR	July 13, 1998
METRO PLASTIC INDUSTRIES REGD Vs. GALAXY FOOTWEAR	July 1, 1998
MEWA RAM Vs. N C T OF DELHI	July 9, 1998
MEWA RAM Vs. N.C.T. OF DELHI	July 10, 1998
MEWAR SUGAR MILLS LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	October 9, 1998
MIRA SINGH DR Vs. JAMIA MILLIA ISLAMIA	May 19, 1998
MITSUI AND CO. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.	November 23, 1998
MOHAMMAD SEDIQ Vs. UNION OF INDIA	August 21, 1998
MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	March 27, 1998
MOHANLAL HARBANS LAL BHAYANA AND CO Vs. OK PLAY INDIA LIMITED	September 11, 1998
MOHD CHAMAN Vs. STATE	April 28, 1998
MOHD. GOLIZADA Vs. STATE	September 15, 1998
MOHINDER NATH Vs. NARENDER NATH	April 1, 1998
MOHINDER SINGH EX CONSTABLE Vs. UNION OF INDIA	September 24, 1998
MOHKAM SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI	October 30, 1998
MOHRAM ALI Vs. RAKESH KAPOOR	May 27, 1998
MOOHANDAS LAL CHAND Vs. FEDERAL BANKS LIMITED	October 1, 1998
MOOLCHAND KHAIRATI RAM HOSPITAL Vs. ANIL DHAWAN	July 22, 1998
MOTIKA SINHA Vs. DELHI UNIVERSITY	September 15, 1998
MRF LIMITED Vs. NR FARIDABAD RUBBERS	July 9, 1998
MTNL Vs. V K JAIN	January 16, 1998
MUKUL SHARMA Vs. GOVT OF NCT OF DELHI	April 1, 1998
MUNICIPAL CORPORATION OF DELHI Vs. ARIES DEVELOPERS PRIVATE LIMITED	July 28, 1998
MUNICIPAL CORPORATION OF DELHI Vs. AJANT IRON AND STEEL COMPANY PRIVATE LIMITED	January 16, 1998
MUNICIPAL CORPORATION OF DELHI Vs. C L NADHOK	October 1, 1998
MUNICIPAL CORPORATION OF DELHI Vs. SARITA BHUSHAN	July 28, 1998
MUNICIPAL CORPORATION OF DELHI Vs. AVINASH CHANDRA GUPTA	October 14, 1998
MUNICIPAL CORPORATION OF INDIA Vs. JEEVAN DASS	February 18, 1998
MUNNA ALI Vs. STATE	October 22, 1998
MURLIDHAR Vs. DELHI TRANSPORT CORPORATION	January 22, 1998
N C JAIN Vs. INDIAN OIL CORPORATION	December 8, 1998
N C JAIN ALIAS CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION	July 27, 1998
N C SINGHAL Vs. STATE	May 18, 1998
N K NAYYAR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI	October 8, 1998
N P SHARMA Vs. DELHI DEVELOPMENT AUTHORITY	November 6, 1998
N.D.M.C. Vs. AIRTECH (P) LTD	March 30, 1998
NABHA INVESTMENT PRIVATE LIMITED Vs. HARKISHAN DASS LUKHMI DASS	September 1, 1998
NAIB RISALDAR MAN SINGH Vs. CHIEF OF ARMY STAFF	May 6, 1998
NAIM SAHEL Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER	August 21, 1998
NAJMA SIDDIQUI Vs. UNIVERSITY OF DELHI	January 16, 1998
NAMITA SAHRAWAT Vs. SWARAN JAYANTI KANYA PRODYOGIKI SANSTHAN	December 1, 1998
NAND KISHORE Vs. UNION OF INDIA	April 17, 1998
NARANG INDUSTRIES LIMITED Vs. MOHAN GOLD WATER BREWERIES LTD	July 15, 1998
NARBADA KANNAN Vs. DELHI ADMINISTRATION	April 22, 1998
NARENDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	March 26, 1998
NARENDRA KANTILAL DAVE Vs. UNION OF INDIA	July 24, 1998
NARENDRA KAPOOR Vs. RAMESH C BANSAL	February 19, 1998
NARENDRA LAL SARASWAT Vs. CENTRAL BANK OF INDIA	September 4, 1998
NARENDRA MOHAN MISHRA Vs. CHIEF OF AIR STAFF	December 1, 1998
NARESH CHAND Vs. JAMIA MILLIA ISLAMIA	August 1, 1998
NARESH KUMAR Vs. UNION OF INDIA	December 1, 1998
NASIB KAUR Vs. CURUCHARAN SINGH	September 23, 1998
NASIR ALI Vs. UNION OF INDIA	September 25, 1998
NATHI DEVI Vs. RADHA DEVI GUPTA	September 15, 1998
NATHULAL INSPECTOR Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	October 9, 1998
NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA LIMITED Vs. JWALA PERSHAD ASHOK KUMAR CHOPRA	May 26, 1998
NATIONAL FERTILIZERS LIMITED Vs. CHEMICALS AND ALLIED INDUSTRIES CORPORATION	August 25, 1998
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. TITANIUM TANTALUM PRODUCTS LIMITED	August 26, 1998
NAURANG SINGH Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE	July 16, 1998
NAVBHARAT FERRO ALLOYS LIMITED Vs. CONTINENTAL FLOAT GLASS LIMITED	March 10, 1998
NAVEEN CHITKARA Vs. UNIVERSITY OF DELHI	February 18, 1998
NAVEEN PROJECT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 1998
NB SUB GURBAKSH SINGH Vs. CHIEF OF ARMY STAFF	August 12, 1998
NEELAM KUMAR NANDA Vs. SATISH KUMAR NANDA	May 22, 1998
NEELENDRA PANDEY Vs. STATE OF UTTAR PRADESH	April 28, 1998
NEELGIRI CEMENTS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	May 5, 1998
NELESH KUMAR SHAH Vs. R C KHUNDRA INSPRCTOR CUSTOMS	November 10, 1998
NETHERLANDS ORGANISATION FOR INTERNATIONAL DEVELOPMENT CO OPERATION Vs. UNION OF INDIA	November 9, 1998
NEVEEN KUMAR Vs. STATE	November 10, 1998
NEW DELHI MUNICIPAL CORPORATION Vs. PRADEEP KUMAR	September 22, 1998
NEW DELHI MUNICIPAL CORPORATION Vs. AIRTECH PRIVATE LIMITED	March 30, 1998
NEW INDIA ASSURANCE CO. LTD Vs. MOHINDER KUMAR AHUJA AND OTHERS	February 5, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAILASH DEVI	February 23, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA SHARMA	February 19, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. URMILA DEVI	February 6, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAKUNTALA DEVI	February 6, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA DEVI	February 1, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA SHARMA	January 19, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHINAR GOODS CARRIERS REGD	August 7, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. KRISHNA DEVI	February 9, 1998
NIDHI CHOPRA Vs. STATE	October 1, 1998
NIHON NIRMAN LTD. Vs. UNION OF INDIA (UOI)	September 25, 1998
NIRANJAN LAL AGGARWAL Vs. PREM NATH AGGARWAL	May 8, 1998
NIRAYU PRIVATE LIMITED Vs. MOHAN LAL	April 1, 1998
NIRBHAY SINGH Vs. UNION OF INDIA	November 17, 1998
NIRMAL SHARMA Vs. JAGDISH CHANDER JAITLEY	March 1, 1998
NIRMAL SHARMA Vs. JAGDISH CHANDER JAITELY	March 10, 1998
NIRMALA DEVI Vs. BHUWANESHWAR SINGH	March 5, 1998
NIRMALENDU DEV NATH Vs. UNION OF INDIA	September 23, 1998
NTPC Vs. SPECTRUM POWER GENERATION COMPANY LIMITED	July 16, 1998
NTPC UP LIMITED Vs. SWADESH POLYTEX LIMITED	April 13, 1998
O P CHIRANIA Vs. DIRECTOR OF LOTTERIES	March 12, 1998
O P DHINGRA Vs. REGISTRAR COOPERATIVE SOCIETIES	August 7, 1998
O P GUPTA Vs. DELHI TRANSPORT CORPORATION	August 11, 1998
O P KHAITAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 3, 1998
O P KURECHIA Vs. MANJU	September 2, 1998
O.P. JEWELLERS Vs. ASSTT. COMMISSIONER OF INCOME TAX	December 31, 1998
OIL AND NATURAL GAS COMMISSION Vs. UNION OF INDIA	March 10, 1998
OM PRAKASH Vs. STATE	March 17, 1998
OM PRAKASH Vs. BRIJ BHUSHAN	July 1, 1998
OM PRAKASH Vs. STATE	May 28, 1998
OM PRAKASH KUTHIALA Vs. SHARAD ROHTAGI	September 21, 1998
OM PRAKASH PAHWA Vs. STATE OF DELHI	August 25, 1998
ONKAR GULATI Vs. STATE	January 20, 1998
ORIENT NOVELTIES P LTD Vs. COMMISSIONER OF INCOME TAX	January 9, 1998
ORIENT ROADWAYS Vs. COMMISSIONER OF INCOME TAX NEW DELHI	February 12, 1998
ORIENTAL STRUCTURAL ENGINEERING PRIVATE LIMITED Vs. RITES	September 25, 1998
OTIS ELEVATORS CO PRIVATE LIMITED Vs. SKIPPER CONSTRUCTION COMPANY PVT LIMITED	March 9, 1998
OTIS ELEVATORS CO PRIVATE LIMITED Vs. SKIPPER TOWER PRIVATE LIMITED	March 9, 1998
OTTAVIO QUATTROCCHI Vs. CENTRAL BUREAU OF INVESTIGATION	August 5, 1998
P BHNDARI Vs. RETREAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	August 21, 1998
P C ADVERTISING Vs. MUNICIPAL CORPORATION OF DELHI	April 1, 1998
P D ALKARMA PRIVATE LIMITED Vs. CANARA BANK	April 28, 1998
P M DIESELS PRIVATE LIMITED Vs. PATEL FIELD MARSHAL INDUSTRIES	March 10, 1998
PADAM CHAND JAIN Vs. HUKAM CHAND JAIN	September 4, 1998
PADMA BEDI Vs. JOGINDER SINGH	May 1, 1998
PAHLAD SINGH Vs. UNION OF INDIA	March 10, 1998
PALMYRA TSIRIS LINES S A OF PIRAEUS C O TRANSPORT COUNSELLORS INTERNATIONAL LIMITED Vs. UNION OF INDIA	March 10, 1998
PANNA LAL SURI Vs. SURINDER KUMAR KHULLAR	October 23, 1998
PARAMJEET SINGH Vs. SOHAN SINGH	January 19, 1998
PARKASH WANTI Vs. MUNICIPAL CORPORATION OF DELHI	February 4, 1998
PARMALI WALLACE LIMITED Vs. UNION OF INDIA	May 29, 1998
PARMALI WALLACE LIMITED Vs. UNION OF INDIA	May 27, 1998
PARVINDER KAUR Vs. KANWAL JIT KAUR	November 16, 1998
PATEL OIL MILLS Vs. RELAXO RUBBER AND ALLIED INDUSTRIES EMPLOYEES UNION	September 11, 1998
PAWAN KUMAR Vs. CHIEF OF AIR STAFF	February 4, 1998
PEE TEE ENGINEERS ASSOCIATIES Vs. CHAIRMAN N T P C	March 1, 1998
PENNWALT I LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION	July 10, 1998
PERFECT ELECTRIC CONCERN PRIVATE LIMITED Vs. ASSISTANT COLLECTOR COMMISSIONER CENTRAL EXCISE	August 27, 1998
PESTICIDES MFRS. AND FORMULATORS ASCN. OF INDIA Vs. UNION OF INDIA (UOI)	November 30, 1998
PHOOL KUMAR Vs. GURDIAL SINGH	August 31, 1998
PHOOL KUMAR Vs. VIJAY KUMAR	November 19, 1998
PINDI ROADLINKS PRIVATE LIMITED Vs. SKY LAND TRANSPORT COMPANY	August 31, 1998
PIYUSH GUPTA Vs. UNIVERSITY OF DELHI	April 29, 1998
POOJA BHASIN Vs. C B S E	March 12, 1998
POST GREDUATE STUDENTS OF M D Vs. UNION OF INDIA	January 27, 1998
PRADEEP ANOOP TRUST Vs. A K BURMAN	August 26, 1998
PRADEEP KUMAR SHARMA Vs. GEETA	November 5, 1998
PRADUMAN KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION	April 27, 1998
Prakash Industries LTD Vs. Bajaj Auto Finance Ltd	November 5, 1998
PRAMOD KUMAR RASTOGI Vs. UNION OF INDIA	November 16, 1998
PRAN NATH LEKHI Vs. RAJIV GANDHI FOUNDATION	August 13, 1998
PRASAR BHARATI BROADCASTING CORPORATION OF INDIA Vs. SURAJ PAL SHARMA	December 7, 1998
PRATAP PAWAR Vs. PRIYA PAWAR	July 24, 1998
PRAVEEN KUMAR Vs. GOVERNMENT OF N C T OF DELHI	October 16, 1998
PRAYAG CHAND AGARWAL Vs. MAYUR PLASTIC INDUSTRIES	February 11, 1998
PREM CHAND BANSAL AND SONS Vs. INCOME TAX OFFICER	October 9, 1998
PREM DEVA NIRANJAN DEVI TAYAL Vs. MUNICIPAL CORPORATION OF DELHI	March 15, 1998
PREM SAGAR SHARMA Vs. CENTRAL WAREHOUSING CORPORATION	May 5, 1998
PRITHI SINGH Vs. UNION OF INDIA	January 23, 1998
PRITHVI RAJ Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 16, 1998
PRITHVI SINGH KHEM Vs. HONBLE CHIEF JUSTICE	April 21, 1998
PRIYANKA Vs. STATE	September 25, 1998
PROBOL ROY Vs. S K BHOWAL	December 8, 1998
PT NIRANJAN DASS Vs. COMMISSIONER OF POLICE DELHI	July 29, 1998
PUNJAB COMMUNICATIONS LTD Vs. UNION OF INDIA	November 1, 1998
PURAN CHAND KAUSHIK Vs. PREM WATI KAUSHIK	August 6, 1998
PURI CONSTRUCTIONS PRIVATE LIMITED Vs. BALDEV SAHAI AND SONS	October 7, 1998
PUSHPA SHARMA Vs. UNIVERSITY OF DELHI	February 17, 1998
QAISER JAHAN BRGAM Vs. RAMZAN KARIM AND SONS	April 1, 1998
R D GUPTA DECD Vs. UNITED COMMERCIAL BANK	July 15, 1998
R D SAGAR Vs. UNION OF INDIA	November 16, 1998
R DAYAL Vs. LT GOVERNER	September 2, 1998
R K APARTMENTS PRIVATE LIMITED Vs. ARUNA BAHREE	September 14, 1998
R K GAUTAM Vs. UNION OF INDIA	May 13, 1998
R K GUPTA Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED	February 1, 1998
R L JINDAL Vs. LT GOVERNOR OF DELHI	March 27, 1998
R P VERMA RETD MAJOR Vs. UNION OF INDIA	April 17, 1998
R P YADAV Vs. UNION OF INDIA	October 23, 1998
R S BALJIT SINGH Vs. UNION OF INDIA	February 12, 1998
R S CHHABRA Vs. UNION OF INDIA	January 1, 1998
R S GUPTA Vs. STATE BANK OF INDIA	May 1, 1998
R S MANI Vs. S RAVI	October 28, 1998
R S MURGAI RETD Vs. EX SERVICEMEN AIRLINK TRANSPORT SERVICES PRIVATE LIMITED	July 17, 1998
R V LAKSHMI Vs. MUNICIPAL CORPORATION OF DELHI	September 3, 1998
R.K. ANEJA Vs. DELHI DEVELOPMENT AUTHORITY	July 31, 1998
RADHEY SHAM GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	May 14, 1998
RADHEY SHYAM GUPTA Vs. KAMAL OIL AND ALLIED INDUSTRIES LIMITED	November 26, 1998
RADHIKA AGRO INDUSTRIES PRIVATE LIMITED Vs. PAAWAN AGRO FOODS LIMITED	February 18, 1998
RAFIQ ALIAS RAFIQ KANA Vs. STATE	December 23, 1998
RAGHUBIR SINGH Vs. UNION OF INDIA	May 1, 1998
RAGHUNANDAN SARAN ASHOK SARAN HUF Vs. UNION OF INDIA	January 12, 1998
RAHUL ENTERPRISES Vs. COMMISSIONER OF SALES-TAX	December 3, 1998
RAJ BIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 24, 1998
RAJ CYLINDERS AND CONTAINERS Vs. HINDUSTAN GENERAL INDUSTRIES LIMITED	August 21, 1998
RAJ GUPTA Vs. STATE	September 1, 1998
RAJ KUMAR Vs. STATE	November 1, 1998
RAJ KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	May 14, 1998
RAJ KUMAR MANGLA Vs. CHAIRMAN CBDT	May 15, 1998
RAJA RAM Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 11, 1998
RAJASTHAN MERCANTILE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 18, 1998
RAJBIR SINGH Vs. UNION OF INDIA	August 1, 1998
RAJBIR SINGH Vs. UNION OF INDIA	September 4, 1998
RAJEEV ANAND Vs. UNION OF INDIA	February 20, 1998
RAJEEV SINGH Vs. GURMEET SINGH	April 27, 1998
RAJENDER SINGH Vs. UNION OF INDIA	December 7, 1998
RAJENDRA KUMAR MOHATTA Vs. NEW DELHI MUNICIPAL COMMITTEE	September 25, 1998
RAJENDRA PRASAD SHARMA Vs. DELHI ADMINISTRATION DIRECTORATE OF EDUCATION	November 1, 1998
RAJESH DIWAN Vs. NATIONAL CAPITAL TERRITORY OF DELHI STATE	October 16, 1998
RAJESH KUMAR Vs. MANOJ JAIN	June 2, 1998
RAJESHWARI DEVI BAHUKHANDI Vs. UNION OF INDIA	October 22, 1998
RAJINDER Vs. STATE	August 25, 1998
RAJINDER PAL SINGH LAMBA Vs. ADMINISTRATOR OF DELHI	November 9, 1998
RAJINDER PARSHAD JAIN Vs. BAL GOPL DAS	November 24, 1998
RAJINDER SINGH Vs. STATE	October 13, 1998
RAJINDER SINGH Vs. MANGE LAL	April 1, 1998
RAJIV KUMAR Vs. STATE OF DELHI	January 9, 1998
RAJNI DUA Vs. BHUSHAN KUMAR	September 1, 1998
RAJNI DUA Vs. BHUSHAN KUMAR	September 16, 1998
RAJNI VOHRA Vs. UNION OF INDIA	May 14, 1998
RAKESH CHANDER RASTOGI Vs. APPROPRIATE AUTHORITY	November 16, 1998
RAKESH JUNEJA Vs. BABA CHAKRAVORTY DARVESH	October 6, 1998
RAKESH KUMAR JAIN Vs. STATE	April 17, 1998
RAKESH SINHA Vs. STATE	September 18, 1998
RAM BAHADUR THAKUR PRIVATE LIMITED Vs. BRY AIR INDIA PRIVATE LIMITED	April 29, 1998
RAM CHANDER AGGARWAL Vs. CHAIRMAN CENTRAL BOARAD OF DIRECT TAXES	August 7, 1998
RAM CHANDER SINGH Vs. UNION OF INDIA	August 1, 1998
RAM KISHAN Vs. STATE	November 17, 1998
RAM LAL AGGARWAL AND CO Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 1998
RAM NATH Vs. STATE	March 23, 1998
RAM PAT Vs. LALTU RAM	November 5, 1998
RAM PHOOL Vs. UNION OF INDIA	July 22, 1998
RAM PISTON AND RINGS LIMITED Vs. BANWARI LAL	April 1, 1998
RAMA ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	July 1, 1998
RAMA BANGIA Vs. PUSHPA BUILDERS LIMITED	August 18, 1998
RAMA PURI Vs. GOLDEN PLASTIC INDUSTRIES	November 12, 1998
RAMAN ARORA Vs. NIRMALA AGGARWAL	May 1, 1998
RAMAN KUMAR SOOD Vs. K K RATTAN	August 14, 1998
RAMAN NATH SETHI Vs. STATE	September 25, 1998
RAMESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY	October 1, 1998
RAMESH CHAND INDUSTRIES LTD Vs. UNION OF INDIA	April 2, 1998
RAMESH CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY	October 27, 1998
RAMESH SINGH Vs. UNION OF INDIA	May 5, 1998
RAMESHWAR DAYAL Vs. UNION OF INDIA	December 4, 1998
RAMESHWAR DUTT SHARMA Vs. CHANDU LAL SHARMA	August 18, 1998
RAMESWAR DAYAL Vs. RENT CONTROLLOR TRIBUNAL DELHI	May 1, 1998
RAMJI YADAV Vs. DALIP K YADAV	September 9, 1998
RAMPISTONS AND RINGS LIMITED Vs. BANWARI LAL	April 13, 1998
RANDHIR SINGH Vs. STATE	November 11, 1998
RANI DEVI Vs. ASHOK KUMAR NAGI	September 10, 1998
RANJAN AGENCIES Vs. UNION OF INDIA	December 16, 1998
RANJIT SINGH RANA Vs. GOVT OF NCT OF DELHI	September 16, 1998
RANJIT VERMA Vs. UNION OF INDIA	July 14, 1998
RANVIR SARAN Vs. STATE DELHI ADMINISTRATION	March 20, 1998
RATTAN BAXI Vs. STATE OF GOVERNMENT OF NCT OF DELHI	January 4, 1998
RATTAN BAXI Vs. STATE	April 3, 1998
RATTAN GUPTA Vs. UNION OF INDIA	May 28, 1998
RATTAN SINGH Vs. MIR SINGH	May 15, 1998
RAUNAQ INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX	January 9, 1998
RAVI DUTT EX L NK Vs. UNION OF INDIA	August 7, 1998
RAVINDER KUMAR KHANNA Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED	September 17, 1998
RAVINDER RAJ Vs. UNION BANK OF INDIA	March 18, 1998
REKHA BHASIN Vs. UNION OF INDIA	May 13, 1998
RELAXO RUBBER LIMITED Vs. AMAN CABLE INDUSTRIES	October 23, 1998
RISHI PAL GUPTA Vs. S J KNITTING AND FINISHING MILLS LIMITED	August 6, 1998
RISHI PAL GUPTA Vs. S J KNITTING AND FINISHING MILLS PRIVATE LIMITED	May 18, 1998
RISK CAPITAL AND TECHNOLOGY FINANCE CORPORATION LIMITED Vs. J N DAAMODAR	January 19, 1998
RITESH Vs. BAL KISHAN	August 5, 1998
RITU SINGH Vs. MUNICIPAL CORPORATION OF DELHI	October 28, 1998
ROADMASTER CYCLE LIMITED Vs. SUSHMA NANGIA	April 1, 1998
ROCHI VIDHANI Vs. HARMINDER KAUR	September 21, 1998
ROGER ENTERPRISES PRIVATE LIMITED Vs. RENU VAISH	January 13, 1998
ROLLS ROYCE INDUSTRIAL POWER INDIA LIMITED Vs. URMILA AND COMPANY PRIVATE LIMITED	May 20, 1998
ROOF RITES PRIVATE LIMITED Vs. UNION OF INDIA	March 1, 1998
ROOP KUMAR Vs. UNION OF INDIA	February 20, 1998
ROOPAK STORES Vs. RUPAK DEPARTMENTAL STORE	August 7, 1998
ROSHANLAL Vs. MADAN MOHAN LAL SHARMA	April 1, 1998
ROURKELA SHRAMIK SANGH Vs. STEEL AUTHORITY OF INDIA LIMITED	July 15, 1998
ROURKELA STEEL PLANT EXECUTIVES ASSOCIATION Vs. CHAIRMAN STEEL AUTHORITY OF INDIA LIMITED	November 1, 1998
RUNGTA IRRIGATION LIMITED Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED	September 25, 1998
S A BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	September 10, 1998
S AMRJIT SINGH Vs. STATE	May 28, 1998
S C SHUKLA Vs. DELHI DEVELOPMENT AUTHORITY	April 1, 1998
S C SOOD AND CO Vs. DELHI DEVELOPMENT AUTHORITY	August 5, 1998
S C TYAGI Vs. D C M LIMITED	November 1, 1998
S I MANOJ PANT Vs. STATE OF DELHI	November 5, 1998
S J SD CHHATWAL Vs. PUSHPA BUILDERS LIMITED	September 14, 1998
S K BANSAL Vs. UNION OF INDIA	July 15, 1998
S K BHASIN Vs. MUNICIPAL CORPORATION OF DELHI	May 18, 1998
S K DEWAN Vs. K S MARWAHA	March 31, 1998
S K JOHAR Vs. VIDESH SANCHAR NIGAM LIMITED	August 5, 1998
S K MALHOTRA Vs. DELHI DEVELOPMENT AUTHORITY	February 20, 1998
S K NAGPAL Vs. DELHI DEVELOPMENT AUTHORITY	January 22, 1998
S KUMAR Vs. G R KATAPALIA	August 14, 1998
S L TAGRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	February 1, 1998
S N KOTVALA Vs. PREM SARAL	August 21, 1998
S ORITAM SINGH Vs. RAM NARAIN VIJ	September 1, 1998
S P SHARMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI	September 18, 1998
S R BHATTACHARYA Vs. SUBRATA MAJUMDAR	September 8, 1998
S R KULKARNI Vs. BIRLA VXL LIMITED	May 14, 1998
S S JETLY CONTRACTOR Vs. DELHI DEVELOPMENT AUTHORITY	January 22, 1998
S T MAKJIJAN Vs. STATE	March 16, 1998
S.C. TYAGI Vs. D.C.M. LTD.	December 25, 1998
SACHDEVA AND SONS INDUSTRIES PRIVATE LIMITED Vs. SYRIAN ARAB REPUBLIC	March 27, 1998
SACO RUBBER PRIVATE LIMITED Vs. UNION OF INDIA	January 19, 1998
SAFIR AHMED Vs. LT GOVERNOR NATIONAL CAPITAL TERRITORY OF DELHI	September 22, 1998
SAG CONSTRUCTION ASSOCIATES Vs. UNION OF INDIA	July 28, 1998
SAHDEV BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY	March 11, 1998
SAHI RAM Vs. AVTAR SINGH	November 2, 1998
SAHNTI SARUP KHULLAR Vs. O P SOOD	April 1, 1998
SAMEER MATHUR Vs. HAPPY SCHOOL	January 1, 1998
SAMEY SINGH Vs. STATE	April 2, 1998
SAMIR MUKHERJEE Vs. DAVINDER KUMAR BAJAJ	January 23, 1998
SAMSONITE CORPORATE Vs. VIJAY SALES	May 1, 1998
SANDEEP CHANDRA Vs. VICE ADMIRAL SUBHASH C CHOPRA RETD	August 28, 1998
SANJAY GUPTA Vs. JAKKI MULL AND SONS	July 20, 1998
SANJAY JAIN Vs. BAR COUNCIL OF DELHI	August 7, 1998
SANJAY KUMAR Vs. CENTRAL POLLUTION CONTROL BOARD	September 2, 1998
SANJAY LAGWAL Vs. RAM DITTA LAGWAL	November 2, 1998
SANJAY RISHI Vs. UNION OF INDIA	May 28, 1998
SANJIV KAKKAR Vs. L KUMAR	March 27, 1998
SANTOSH JAIN Vs. SURESH CHAND BHARGAVA	January 14, 1998
SANTOSH KAKKAR Vs. RAM PRASAD	January 6, 1998
SANWAL RAM AGARWAL Vs. GIANWATI	December 3, 1998
SAPNA SINGH PATHANI Vs. JAGDISH CHANDER MEHTA	May 14, 1998
SARABJIT SINGH Vs. COMMISSIONER OF INCOME TAX	July 14, 1998
SARASWATI CONSTRUCTION COMPANY Vs. INDIAN OVERSEAS BANK	September 7, 1998
SARDAR IQBAL SINGH KOHLI Vs. STATE	August 27, 1998
SARDARNI DALJEET KAUR Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE	November 18, 1998
SAROJ TANEJA Vs. UNION OF INDIA	October 22, 1998
SARUP LAL SINGLA Vs. NATIONAL FERTILIZERS LIMITED	February 18, 1998
SAT PAL Vs. DELHI DEVELOPMENT AUTHORITY	October 26, 1998
SATISH GATHWAL Vs. STATE	August 14, 1998
SATISH KUMAR Vs. MADHUSUDAN LAL	August 25, 1998
SATISH KUMAR PAHWA Vs. SURAJ PRAKASH PAWHA	May 13, 1998
SATISH MEHRA Vs. ANITA MEHRA	November 3, 1998
SATLAJ PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION	March 1, 1998
SATPAL Vs. MUNICIPAL CORPORATION OF DELHI	August 14, 1998
SATWANT SINGH Vs. ALLIED BEVERAGES COMPANY PRIVATE LIMITED	May 29, 1998
SAVITA KHANNA Vs. SUBASH CHANDER KHANNA	March 18, 1998
SAW PIPES LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED	October 16, 1998
SENOR LABORATORIES LIMITED Vs. JAGSONPAL PHARMACEUTICALS LIMITED	July 28, 1998
SEVA NIVRITI ISPAT KARMACHARI ASSOCIATION Vs. UNION OF INDIA	August 7, 1998
SHADI LAL ENTERPRISES LIMITED Vs. KESAR ENTERPRISES LIMITED	January 1, 1998
SHAFIQ UR RAHMAN Vs. UNION OF INDIA	April 27, 1998
SHAHID KHAN ALIAS MUNNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 9, 1998
SHAM LAL KAPUR Vs. STATE	July 17, 1998
SHAMIM AHMED ALIAS SHAMIM Vs. NASEEBAN	February 27, 1998
SHAMSHAD ALI Vs. STATE	March 1, 1998
SHANTA ALIAS CHANCHAL Vs. RAJA RAM	October 7, 1998
SHANTI DEVI Vs. DELHI DEVELOPMENT AUTHORITY	November 24, 1998
SHANTI DEVI Vs. UNION OF INDIA	May 15, 1998
SHARDENDU Vs. LABOUR COMMISSIONER	May 19, 1998
SHARITA Vs. UNION OF INDIA	February 18, 1998
SHEELA AGARWAL Vs. INFOCOM DIGITAL SYSTEMS LIMITED	March 25, 1998
SHIKHA PROPERTIES PRIVATE LIMITED Vs. S BHAGWANT SINGH	July 9, 1998
SHIV CHARAN Vs. DEEP CHAND	February 1, 1998
SHIV NANDAN PRASAD JAIN Vs. SUSHIL GUPTA	April 1, 1998
SHIV SINGH Vs. N P C C LIMITED	May 25, 1998
SHORT PILE CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	October 14, 1998
SHRADHANJALI DEVI Vs. UNION OF INDIA	January 16, 1998
SHREEKANT GUPTA Vs. MINISTRY OF ENVIRONMENT AND FOREST	November 18, 1998
SHRI KRISHNA ENGG CO Vs. COMMISSIONER OF SALES TAX DELHI	November 30, 1998
SHUBHI KHANDELWAL Vs. UNIVERSITY OF DELHI	February 1, 1998
SHUKLA MALHOTRA Vs. VYASA BANK LIMITED	April 22, 1998
SHYAM SUNDER MANCHANDA Vs. SUDESH MANCHANDA	November 5, 1998
SHYAMAL KUMAR Vs. UNIVERSITY OF DELHI	December 11, 1998
SIEMENS PUBLIC COMMUNICATION NETWORKS LIMITED Vs. KANHA CREDIT AND HOLDING PRIVATE LIMITED	December 17, 1998
SIKANDER KUMAR Vs. STATE	March 20, 1998
SINGH Vs. UNION OF INDIA	April 24, 1998
SITA JUNEJA AND ASSOCIATION Vs. COMMISSIONER OF SALES TAX	September 22, 1998
SITA RAM BHANDAR SOCIETY Vs. LT GOVERNOR	September 2, 1998
SITA RAM KHANNA Vs. SURINDER KUMAR	September 9, 1998
SOHAN LAL BEHL Vs. CHHOTEY LAL	March 1, 1998
SOKHANDA Vs. UNION OF INDIA	November 17, 1998
SOMANI MARKETING PRIVATE LIMITED Vs. SUBHASH C RASWANT	August 31, 1998
SONAL SHARMA Vs. GOVT OF NCT OF DELHI	March 3, 1998
SPACE ENTERPRISES Vs. SRIVIVASA ENTERPRISES LIMITED	April 1, 1998
SPACE ENTERPRISES Vs. SRIVIVASA ENTERPRISES LTD	December 25, 1998
SPECTRUM TECHNOLOGIES USA INC Vs. SPECTRUM POWER GENERATION COMPANY LIMITED	July 16, 1998
SRI KRISHNA Vs. UNION OF INDIA (UOI)	July 29, 1998
STATE Vs. RAMESH	February 12, 1998
STATE Vs. SHIV LAL	March 23, 1998
STATE Vs. SHIV CHARAN	March 19, 1998
STATE Vs. MANOHAR LAL	October 16, 1998
STATE Vs. KISHORI	October 16, 1998
STATE Vs. SHIV CHARAN	March 1, 1998
STATE BANK OF INDIA Vs. PREM SETHI	November 29, 1998
STATE BANK OF INDIA Vs. JOY PAINTS AND CHEMICALS	September 1, 1998
STATE BANK OF INDIA Vs. GLAVKOSMOS	October 1, 1998
STATE BANK OF INDIA Vs. JACKSON MAYE AND CO	February 27, 1998
STATE BANK OF INDIA Vs. RAJDHANI STEELS	February 5, 1998
STATE BANK OF INDIA Vs. ADITYA FINANCE AND LEASING CO PRIVATE LIMITED	July 17, 1998
STATE BANK OF INDIA Vs. GOBBS KAY INDIA	July 9, 1998
STATE DELHI ADMINISTRATION Vs. SOM PRAKASH alias SOM NATH alias SOMI	October 9, 1998
STATE OF HARYANA Vs. K L PARICHA	April 1, 1998
STATE OF HARYANA Vs. BHAGWAN DEVI	April 20, 1998
STATE OF HARYANA Vs. K.L. PASRICHA	April 28, 1998
STATE OF HARYANA Vs. BHAGWAN DEVI	April 15, 1998
SUBEDAR S N THAKUR Vs. UNION OF INDIA	November 20, 1998
SUBHASH CHANDER CHADHA Vs. DELHI DEVELOPMENT AUTHORITY	March 9, 1998
SUBHASH CHANDER CHUGH Vs. ANITA alias KOMAL	October 28, 1998
SUBHASH CHANDER GUPTA AND CO Vs. DELHI DEVELOPMENT AUTHORITY	May 6, 1998
SUBODH GUPTA Vs. STATE CENTRAL BUREAU OF INVESTIGATION	August 13, 1998
SUBRAMANIAM SWAMY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	January 23, 1998
SUDESH KUMAR KATHURIA Vs. LYCA FINANCE LIMITED	July 20, 1998
SUDHIR GULATI Vs. UNION OF INDIA	February 20, 1998
SUDHIR SAREEN Vs. COMMISSIONER OF INCOME TAX	October 27, 1998
SUJAT VORA Vs. STATE	August 1, 1998
SUKHCHARAN SINGH Vs. HARBANS SINGH	April 21, 1998
SUKHMAL JAIN Vs. BHAGWATI DEVI	November 24, 1998
SUKHPAL SINGH Vs. UNION OF INDIA	May 6, 1998
SUMER SINGH Vs. UNION OF INDIA	May 27, 1998
SUMITRA DEVI MALIK Vs. MUNICIPAL CORPORATION OF DELHI	July 1, 1998
SUNANDA SURI Vs. KAMLESH SURI	July 13, 1998
SUNIL Vs. STATE	November 17, 1998
SUNIL KUMAR GUPTA Vs. STATE	August 13, 1998
SUNITA GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	September 22, 1998
SUPER CASSETTE INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 28, 1998
SURAJ PRAKASH Vs. GOPAL	September 1, 1998
SURAJ WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS BOMBAY	July 15, 1998
SURENDER ARORA Vs. P N MEHTA	January 13, 1998
SURESH KUMAR Vs. STATE	July 29, 1998
SURESH KUMAR JAIN Vs. UNION OF INDIA	March 6, 1998
SURESH KUMAR VASISTH Vs. UNION OF INDIA	March 5, 1998
SURINDER KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	March 10, 1998
SURINDER KUMAR PRUTHI Vs. UDAN CHITS PRIVATE LIMITED	July 22, 1998
SURINDER PAL JAIN Vs. DELHI DEVELOPMENT AUTHORITY	May 13, 1998
SURJEET SINGH Vs. STATE	March 16, 1998
SURJIT KAUR Vs. SOHAN SINGH	September 17, 1998
SUSHIL KUMAR Vs. UNION OF INDIA	May 5, 1998
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA	July 28, 1998
SUSHIL KUMAR SHARMA Vs. STATE	August 26, 1998
SUSHILA Vs. UNION OF INDIA	November 9, 1998
SUSHMA SHUKLA PANDEY Vs. JAMIA MILLIA ISLAMIA	December 11, 1998
SUSHMITA GHOSH Vs. G C GHOSH	September 4, 1998
T P S SCOTT Vs. COMMISSIONER OF INCOME TAX	January 23, 1998
T S NARAYANASWAMY Vs. SWAYAM SEWA COOPERATIVE GROUP HOUSING SOCIETY	July 14, 1998
T T K PRESTIGE LIMITED Vs. HAR PRASAD GUPTA	October 13, 1998
T V N RAO Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD	September 24, 1998
TARA CHAND Vs. JAGGI	March 1, 1998
TARLOCHAN SINGH MOKHA Vs. SHRIRAM PISTONS AND RINGS LIMITED	May 27, 1998
TARUN GOEL Vs. UNION OF INDIA	September 8, 1998
TASNEEM AHMED Vs. HEM KUMARI GUPTA	March 1, 1998
TATA FINANCE LIMITED Vs. VINIYOG INTERNATIONAL LIMITED	February 19, 1998
TECHNOFAB ENGG LIMITED Vs. BHARAT PETROLEUM	September 7, 1998
TEKA RAM Vs. STATE	March 23, 1998
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. NANGIA CONSTRUCTIONS INDIA PRIVATE LIMITED	April 2, 1998
THANDI RAM JAI NARAIN Vs. UNION OF INDIA	July 28, 1998
THANE BELAPUR INDUSTRIES ASSOCIATION Vs. UNION OF INDIA	March 23, 1998
THOMAS GEORGE Vs. COUNCIL FOR INDIAN SCHOOL	July 16, 1998
THYSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA	September 1, 1998
TIKKAM CHAND Vs. DEPUTY REGISTRAR OF TRADE MARKS	July 23, 1998
TILAK RAJ KATYAL Vs. UNION OF INDIA	September 17, 1998
TILAK RAJ SABHARWAL Vs. PIAR KAUR	February 20, 1998
TRADERS BANK LTD Vs. LAXMI METALS INDIA	January 20, 1998
TRAVELS AND RENTALS Vs. NETWORK LIMITED	October 1, 1998
TRIVENI EDUCATIONAL AND SOCIAL WELFARE SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	August 21, 1998
U P JAL NIGAM Vs. BHASIN AND ASSOCIATES LIMITED	April 16, 1998
UBEROISONS MACHINES LTD Vs. COMMISSIONER OF INCOME TAX	May 21, 1998
UDAL SINGH Vs. NEW DELHI MUNICIPAL CORPORATION OF DELHI	September 23, 1998
UDAYJEET PARKASH Vs. S S ARORA	March 23, 1998
UMA DEVI Vs. VIMLA DAVE	July 24, 1998
UNI STEEL CORPORATION Vs. SKODAEXPORT COMPANY LIMITED	May 29, 1998
UNION OF INDIA Vs. INDIAN PROOFING AND GENERAL INDS	May 29, 1998
UNION OF INDIA Vs. EX NAIK TEK CHAND	June 6, 1998
UNION OF INDIA Vs. MODERN CONSTRUCTION COMPANY	May 21, 1998
UNION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA	July 16, 1998
UNION OF INDIA Vs. JAI SOCIETY WOOD WORKS	January 14, 1998
UNION OF INDIA Vs. INDIRA RAI	January 13, 1998
UNION OF INDIA Vs. M P GUPTA	August 18, 1998
UNION OF INDIA Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LIMITED	August 25, 1998
UNION OF INDIA Vs. MADHYA PRADESH EXPORTS CORPORATION LIMITED	August 24, 1998
UNION OF INDIA Vs. C P KUKREJA	August 4, 1998
UNION OF INDIA Vs. ORIENTAL BUILDING AND FURNISHING COMPANY LIMITED	October 12, 1998
UNION OF INDIA Vs. SHIBU RAM MITTAL	October 16, 1998
UNION OF INDIA Vs. SUPER TRADERS CORPN	November 5, 1998
UNION OF INDIA Vs. UPPAL ENGINEERING CONSTRUCTION COMPANY PRIVATE LIMITED	November 1, 1998
UNITED BANK OF INDIA Vs. POPULAR TOURS AND TRAVELS	January 22, 1998
UNITED ENGINEERS Vs. AHINSA CO OP G H SOCIETY LIMITED	March 30, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUREKHA BAKSHI	April 16, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARLA AHUJA	April 1, 1998
UNIVERSITY OF DELHI Vs. RAM SAGAR	November 16, 1998
URMILA AND COMPANY PRIVATE LIMITED Vs. INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED	November 1, 1998
URMILA SRIVASTAVA Vs. STATE	December 3, 1998
USHA HANDA Vs. LT GOVERNOR UNION TERRITORY OF DELHI	November 1, 1998
USHA SOG AND WVG MILLS EX WORKMEN ASSOCIATION Vs. USHA INDIA LIMITED	November 17, 1998
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA	April 3, 1998
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA	March 20, 1998
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. IAAI	January 22, 1998
V C RAMULU Vs. BHARAT HEAVY ELECTRICALS LIMITED	March 20, 1998
V K KHOSLA Vs. UNION OF INDIA	February 1, 1998
V R PANIKAR Vs. LT COL A K BEHAL	December 2, 1998
VAISH BROTHERS AND CO Vs. UNION OF INDIA	September 10, 1998
VANSH BAHADUR SINGH Vs. STATE	May 19, 1998
VARIETY AGENTS PRIVATE LIMITED Vs. BRIG JAGDEV SINGH RETD	May 22, 1998
VED KUMARI Vs. KISHAN LAL	October 14, 1998
VEENA Vs. MUNICIPAL CORPORATION OF DELHI	March 10, 1998
VEENA KOHLI Vs. RAWAL APARTMENTS PRIVATE LIMITED	January 22, 1998
VEENA MAHAJAN Vs. V N VERMA	April 29, 1998
VICTOR CABLE INDUSTRIES LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	October 26, 1998
VIDYA RANI Vs. SURINDER KAUR	September 16, 1998
VIDYA WATI Vs. A N WANCHU	November 18, 1998
VIJAY KHANNA Vs. UNION OF INDIA	November 5, 1998
VIJAY KUMAR Vs. STATE OF DELHI	September 14, 1998
VIJAY KUMAR Vs. MUNICIPAL CORPORATION OF DELHI	May 14, 1998
VIJAY KUMAR SETHI Vs. MANEK CHAND	April 1, 1998
VIJAYA BANK Vs. GOLD FOOT PRIVATE LIMITED	July 30, 1998
VIKAS THEATRES AND EXHIBITORS Vs. PUNJAB AND SIND BANK	January 7, 1998
VIKRAMADITYA JAIN MINOR Vs. UNION OF INDIA	September 14, 1998
VIMLA NANDA Vs. GOVT PF NCT OF DELHI	May 1, 1998
VINAY KUMAR Vs. MANAGEMENT THE BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED	May 14, 1998
VINOD KUMAR GAMBHIR Vs. POWER FIN CORP	May 28, 1998
VIRENDER SINGH Vs. GENERAL MANAGER FRUIT AND VEGETABLE PROJECT	March 24, 1998
VISHAL ENGINEERS AND BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY	July 1, 1998
VISHWANATH KHANNA AND SONS HUF Vs. BANK OF BARODA	January 14, 1998
VIVEK CHOPRA Vs. UNION OF INDIA	November 6, 1998
VOLTAS LIMITED Vs. UNION OF INDIA	November 9, 1998
WAHIDUDDIN Vs. STATE	March 27, 1998
WARIS RASHI KIDWAI Vs. UNION OF INDIA	March 18, 1998
WG CDR I KOVOOR RETD Vs. MAHALAKSHMI LAND AND FINANCE PRIVATE LIMITED	March 17, 1998
WING COMMANDER RETD H M SETHI Vs. MINISTRY OF HUMAN RESOURCES	November 18, 1998
WINGS WEAR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 25, 1998
WOCK HARDT VETERINARY Vs. RAJ MEDICO	April 20, 1998
WORLD TEL INC Vs. UNION OF INDIA	November 11, 1998
Y K SHARMA Vs. UNIVERSITY OF DELHI	May 8, 1998
YARO KHAN ALIAS AHMAD SHAH Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER	August 21, 1998
ZAHIDA BEGUM Vs. ABDUL GAFFAR	July 21, 1998
ZAREEQ KHAN Vs. JAMIA MILLIA ISLAMIA	December 11, 1998
ZIFF DAVIS INC Vs. D K JAIN	September 23, 1998

Year 1998 of HIGH COURT OF DELHI

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