A S AHLUWALIA Vs. GENERAL MANAGER DELHI TELEPHONES
|
July 23, 1983 |
A S TIWARI Vs. DELHI ADMINISTRATION
|
December 6, 1983 |
ABDUL AZIZ Vs. UNION OF INDIA
|
November 2, 1983 |
ABHA ASTAVANTS Vs. SURESH ASTAVANTS
|
March 31, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
|
January 7, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SANWAR MAL
|
July 21, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. OM OILS AND OIL SEEDS EXCHANGE LIMITED
|
September 1, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JOGINDER SINGH
|
May 20, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAWA SINGH CHAWHAN DECD
|
May 26, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN LALL SHRI RAM PRIVATE LIMITED
|
September 22, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUNDER LAL BANWARI LAL
|
October 26, 1983 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALI AHMED F
|
November 22, 1983 |
ADDL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COLD STORAGE AND REFRIGERATION
|
August 3, 1983 |
ADDL COMMISSIONER OF INCOME TAX DELHI III NEW DELHI Vs. MANJEET ENGINEERING INDUSTRIES NEW DELHI
|
December 19, 1983 |
AIR FRANCE Vs. INDUSTRIAL TRIBUNAL
|
May 25, 1983 |
AJAI JOHRI Vs. SHINGHAL LAND AND FINANCE PRIVATE LIMITED
|
August 8, 1983 |
AJAY INDUSTRIAL CORPORATION Vs. SHIRO KANAO OF IBARAKI CITY
|
April 19, 1983 |
ALLIED TRADING CO Vs. S L VERMA
|
May 24, 1983 |
AMARJIT SINGH Vs. KHATOON QUAMARAIN
|
March 21, 1983 |
AMBALAL SARABHAI ENTERPRISES LTD Vs. UNION OF INDIA
|
March 9, 1983 |
ANDARD MOUNT LONDON LTD Vs. CUREWEL INDIA LTD
|
August 12, 1983 |
ANIL STARCH PRODUCTS LTD Vs. UNION OF INDIA
|
May 19, 1983 |
ANJU GUPTA Vs. NARESH KUVIAR
|
March 22, 1983 |
ANOOP PURI Vs. SURINDER KUMAR KHURANA
|
April 13, 1983 |
ARJUN Vs. STATE
|
April 7, 1983 |
ARJUN DEVI Vs. SMT. JAI KUMAR
|
February 16, 1983 |
ARWIN RICKY WARVICK Vs. UNION OF INDIA AND OTHERS
|
April 8, 1983 |
ASHOK KUMAR Vs. STATE
|
March 31, 1983 |
ASHOK KUMAR Vs. STATE
|
December 5, 1983 |
ATRO DEVI Vs. DITTU RAM
|
October 6, 1983 |
AUROBINDO MUKEIJI Vs. S C DAS
|
April 27, 1983 |
AVDHESH KUMAR Vs. STATE
|
April 5, 1983 |
AVINASH CHAND SHARMA Vs. TARUN BALA SHARMA
|
September 9, 1983 |
B K SHRESTHA Vs. COMMISSIONER OF POLICE
|
November 29, 1983 |
B N MITTAL Vs. D D KAKKAR
|
May 12, 1983 |
B R HERMAN AND MOHATTA INDIA LIMITED Vs. ASHOK RAI
|
April 20, 1983 |
BALAK RAM Vs. STATE
|
March 12, 1983 |
BALDEV BAND Vs. UNION OF INDIA
|
January 4, 1983 |
BALIK RAM Vs. STATE
|
March 2, 1983 |
BANK OF INDIA Vs. MEHTA BROS
|
April 19, 1983 |
BANMALI RANT Vs. PUSHPA SAKASENA
|
August 24, 1983 |
BANSAL EXPORT PRIVATE LIMITED Vs. UNION OF INDIA
|
March 3, 1983 |
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CO OP SUPPLY AND MARKETING FEDERATION LIMITED
|
May 2, 1983 |
BELREX INDIA LIMITED Vs. SINGHAL ELECTRIC COMPANY
|
March 18, 1983 |
BHAG SURANA Vs. BAL KRISHAN
|
January 11, 1983 |
BHAGWAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
|
September 7, 1983 |
BHAGWAN INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 23, 1983 |
BHAGWANT SARUP ALIAS BHAGWANT Vs. STATE
|
July 22, 1983 |
BHARAT KRISHAK SAMAJ Vs. M L KAKKAR
|
July 10, 1983 |
BHARAT KRISHAK SAMAJ Vs. N L KAKKAR
|
July 19, 1983 |
BHARAT TOBACCO MFG. CO. AND OTHERS Vs. NAV BHARAT TOBACCO MFG. CO. ETC
|
August 29, 1983 |
BHARTIYA PLASTIC UDYOG Vs. UNION OF INDIA
|
January 7, 1983 |
BHASIN FILM CORPORATION Vs. SHALIMAR CINEMA
|
January 10, 1983 |
BHAVANI SANKAR MICA MINERS Vs. UNION OF INDIA
|
May 27, 1983 |
BHIM SEN SHARMA Vs. KRISHA DEVI
|
February 17, 1983 |
BHORI LAL Vs. ADDL RENT CONTROLLER DELHI
|
April 7, 1983 |
BHUR SINGH Vs. G C JAIN
|
April 8, 1983 |
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
|
August 29, 1983 |
BISHAMBER DAYAL Vs. STATE
|
November 29, 1983 |
BISHAN Vs. STATE
|
November 11, 1983 |
BIST D S AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1983 |
BOMBAY CONDUCTORS AND ELECTRICALS LIMITED Vs. K CHANDRAMOULI UNDER SECRETARY TO THE GOVERNMENT OF INDIA
|
March 3, 1983 |
BRIJ MOHAN Vs. STATE OF DELHI
|
August 19, 1983 |
BRIJ MOHAN Vs. STATE
|
July 13, 1983 |
C B DHALL Vs. STATE BANK OF INDIA
|
September 2, 1983 |
C R E WOOD CO PRIVATE LIMITED Vs. SARDAR IQBAL SINGH
|
October 25, 1983 |
C.G V. MENON Vs. UNION OF INDIA
|
February 3, 1983 |
CENTRAL WAREHOUSING CORPORATION Vs. DELHI ADMINISTRATION ETC
|
March 23, 1983 |
CHAMELI WATI Vs. DELHI MUNICIPAL CORPORATION
|
July 19, 1983 |
CHANDER BHAN SONI Vs. ADMINISTRATION OF DELHI
|
December 5, 1983 |
CHANDER KISHORE SHARMA Vs. KAMPA WATI
|
July 4, 1983 |
CHANDER KISHORE SHARMA Vs. KAMPA WATI
|
May 6, 1983 |
CHARAN SINGH Vs. M R DHAWAN
|
January 4, 1983 |
CHETAN LAL JAIN Vs. MANOHAR LAL VOHRA
|
September 6, 1983 |
CHHOTTEY LAL GUPTA Vs. CHARAN SINGH GUPTA
|
August 3, 1983 |
COLLECTOR OF CENTRAL EXCISE AT POONA Vs. SUSHIL KUMAR
|
December 10, 1983 |
COMMISSIONER OF INCOME TAX Vs. NARULA P L DR
|
December 1, 1983 |
COMMISSIONER OF INCOME TAX Vs. BHARAT RAM CHARAT RAM PRIVATE LIMITED
|
November 29, 1983 |
COMMISSIONER OF INCOME TAX Vs. GUPTA H G AND SONS
|
December 8, 1983 |
COMMISSIONER OF INCOME TAX Vs. BHARAT NIDHI LIMITED
|
September 30, 1983 |
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
|
November 2, 1983 |
COMMISSIONER OF INCOME TAX Vs. VISHWA NATH ARORA AND CO
|
October 31, 1983 |
COMMISSIONER OF INCOME TAX Vs. PADMA BHANDARI
|
November 11, 1983 |
COMMISSIONER OF INCOME TAX Vs. DHINGRA AND SONS B L
|
November 17, 1983 |
COMMISSIONER OF INCOME TAX Vs. SIKKA V SMT
|
November 21, 1983 |
COMMISSIONER OF INCOME TAX Vs. BAWA SINGH CHAUHAN
|
September 14, 1983 |
COMMISSIONER OF INCOME TAX Vs. RAGHUMAL ASHOK KUMAR
|
September 21, 1983 |
COMMISSIONER OF INCOME TAX Vs. SUPREME MOTORS P LIMITED
|
April 19, 1983 |
COMMISSIONER OF INCOME TAX DELHI IV Vs. DAROPDI DEVI
|
November 18, 1983 |
CONCERNED WORKMEN OF SAHAI INDUSTRIES Vs. B D GUPTA
|
May 5, 1983 |
CRESCENT CAPACITORS Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1983 |
D K ENTERPRISES Vs. E S I CORPORATION
|
November 25, 1983 |
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1983 |
DALBIR SINGH TOKAS Vs. UNION OF INDIA
|
October 14, 1983 |
DALJIT SINGH MADAN Vs. SURINDER KUMAR
|
November 30, 1983 |
DARSHAN SINGH Vs. FORWARD INDIA FINANCE PRIVATE LIMITED
|
May 24, 1983 |
DAULATRAM KHANCHAND Vs. DELHI ADMINISTRATION
|
March 30, 1983 |
DEENA NATH NANDA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1983 |
DEEP CHAND Vs. LABOUR COURT DELHI
|
April 7, 1983 |
DEEPAK KHOSLA Vs. RAM NARAIN
|
September 8, 1983 |
DEEPAK KUMAR Vs. UNION OF INDIA
|
November 28, 1983 |
DEEPAK WADHWA Vs. AEROFLOT
|
April 26, 1983 |
DELHI CLOTH Vs. UNION OF INDIA
|
August 2, 1983 |
DELHI DEVELOPMENT AUTHORITY Vs. BHAGAT CONSTRUCTIONS COMPANY PRIVATE LIMITED
|
August 8, 1983 |
DELHI DEVELOPMENT AUTHORITY Vs. NEHRU PLACE HOTELS LIMITED
|
April 29, 1983 |
DELHI DEVELOPMENT AUTHORITY Vs. NATIONAL TONNAGE CLUB OF FARMERS
|
July 15, 1983 |
DELHI DEVELOPMENT AUTHORITY Vs. K P SHANKRA
|
April 13, 1983 |
DELHI DEVELOPMENT AUTHORITY Vs. KANTI LAL SUDH
|
November 11, 1983 |
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. G P SATSANGI
|
March 2, 1983 |
DELHI FLOUR MILLS COMPANY LIMITED Vs. COMMISSIONER FOOD AND SUPPLIES DELHI
|
January 11, 1983 |
DELHI TRANSPORT CORPORATION Vs. PREM DEVI PANDEY
|
September 1, 1983 |
DELHI TRANSPORT CORPORATION Vs. D D GUPTA
|
December 16, 1983 |
DESEIN NEW DELHI PRIVATE LIMITED Vs. R P F C
|
August 17, 1983 |
DEV DUTT SINGH Vs. RAJAL GANDHI
|
November 15, 1983 |
DEVI DAYAL METAL INDUSTRIES Vs. GIRNARI LAL
|
July 27, 1983 |
DEVINDER SINGH PURI Vs. MOHAN LAL MEHTA
|
February 15, 1983 |
DEWAN ANAND KUMAR Vs. UNION OF INDIA
|
September 30, 1983 |
DEWAN CHAND Vs. STATE
|
May 17, 1983 |
DHARAM PAL Vs. STATE
|
January 20, 1983 |
DIAMOND PUBLICATIONS Vs. HIND PUSTAK BHAWAN
|
April 4, 1983 |
DIPTI SINGH Vs. PREM NARAYAN
|
March 11, 1983 |
DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS Vs. COVENTLY METALS CORPORATION PRIVATE LIMITEDS
|
February 9, 1983 |
DODSAL PVT. LTD. Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
January 16, 1983 |
DRIPLEX WATER ENGG Vs. UNION OF INDIA
|
April 15, 1983 |
DULI CHAND Vs. MAHABIR PERSHAD TRILOK CHAND CHARITABLE TRUST
|
September 16, 1983 |
DWARKA NATH BHASIN Vs. UNION OF INDIA
|
November 18, 1983 |
DWARKA SINGH CHAUHAN Vs. STATE
|
October 26, 1983 |
EDWARD KELVENTERS SUCCESSORS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 7, 1983 |
ESCORTS LIMITED Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
|
May 13, 1983 |
FAQUIRA Vs. RAJ RANI
|
August 9, 1983 |
FATEH BAHADUR Vs. ANJU
|
August 24, 1983 |
FAYAZ UDDIN Vs. MOHAMMAD ISNAIL
|
October 13, 1983 |
FRANK ANTHONY PUBLIC SCHOOL Vs. AMAR KAUR
|
October 3, 1983 |
G.K. RALHAN Vs. STATE
|
November 5, 1983 |
GANESH FLOUR MILLS COMPANY LIMITED Vs. T P KHAITAN
|
December 6, 1983 |
GLAXO OP U K LIMITED Vs. SAMRAT PHARMA
|
September 23, 1983 |
GLOBLE MOTORS LIMITED Vs. MEHTA TEJA SINGH
|
July 5, 1983 |
GOPAL PARSHAD SHASTRI Vs. ARCHNA KUMAR
|
August 8, 1983 |
GORA MAL HARI RAM Vs. BHARAT SOAP
|
February 16, 1983 |
GRINDLAYS BANK LIMITED Vs. C R E WOOD AND COMPANY PRIVATE LIMITED
|
July 7, 1983 |
GUEST KEEN WILLIAMS LIMITED Vs. MURARI LAL
|
October 7, 1983 |
GUJRAJ Vs. STATE
|
May 20, 1983 |
GULATI CONSTRUCTION CO Vs. BETWA RIVER BD
|
October 10, 1983 |
GURDIPA SINGH Vs. RAM DEV
|
February 16, 1983 |
GURDWARA PRABANDHAK COMMITTEE Vs. AMARJIT SINGH
|
November 25, 1983 |
GURDWARA PRABANDHAK COMMITTEE, DELHI CANTONMENT AND OTHERS Vs. AMARJIT SINGH SABHARWAL AND OTHERS
|
July 15, 1983 |
GURDYAL SINGH Vs. DELHI ADMINISTRATION
|
August 3, 1983 |
HARBHAGWAN DASS Vs. KHARAK SINGH
|
May 10, 1983 |
HARGUN DAS Vs. REWA CHAND
|
July 29, 1983 |
HARI KUMAR LEKHI Vs. SUMAN LATA
|
July 21, 1983 |
HARISH BANSAL Vs. MOTI FILMS PRIVATE LIMITED
|
January 18, 1983 |
HARISH CHANDRA Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1983 |
HARISH TANEJA Vs. UNION OF INDIA
|
August 16, 1983 |
HARMAN SINGH Vs. CENTRAL BOARD OF DIRECT TAXES
|
May 20, 1983 |
HARVINDER KAUR Vs. HARMANDER SINGH CHOUDHRY
|
November 15, 1983 |
HEMWATI VERMA Vs. UNION OF INDIA
|
January 27, 1983 |
HINDUSTAN LEVER LIMITED Vs. PIONEER SOAP FACTORY
|
May 26, 1983 |
HINDUSTAN LEVER LTD Vs. POINEER SOAP FACTORY
|
May 26, 1983 |
HIRA LAL AND SONS Vs. LAKSHMI COMMERCIAL BANK
|
November 3, 1983 |
HIRA SINGH Vs. HARI RAM
|
September 8, 1983 |
I D RAJPUT Vs. RAMJI DASS
|
February 14, 1983 |
IDEAL BANK LIMITED Vs. OFFICIAL LIQUIDATOR PRIDE OF INDIA PICTURES LIMITED
|
January 25, 1983 |
IMPORT EXPORT SALES CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1983 |
INDER Vs. STATE
|
February 25, 1983 |
INDER PAL Vs. RAM CHARAN SHARMA
|
January 7, 1983 |
INDER SINGH Vs. RANA INDERJIT SINGH JHALAWAR
|
January 14, 1983 |
INDERJIT Vs. STATE
|
March 15, 1983 |
INDIAN HANDICRAFTS Vs. DELHI DEVELOPMENT AUTHORITY
|
June 2, 1983 |
INDO IMEX AGENCIES PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 2, 1983 |
INDRAJIT BARUA Vs. STATE OF ASSAM
|
June 3, 1983 |
INDRAWATI KAPOOR Vs. UNION OF INDIA
|
December 19, 1983 |
INSTALMENT SUPPLY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1983 |
INSULATION AND ELECTRICAL PRODUCTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 29, 1983 |
INTERNATIONAL PACKERS AND MOVERS Vs. K L SURI
|
October 28, 1983 |
IOBU ENTERPRISES PVT. LTD Vs. TOHO CYCLE INDUSTRIES
|
October 7, 1983 |
IQBAL Vs. KANI RAM
|
July 27, 1983 |
ISH KUMAR GROVER Vs. SMT. SANTOSH GROVER
|
February 22, 1983 |
ISHWAR DASS MALHOTRA Vs. DHANWANT SINGH
|
October 4, 1983 |
ISHWAR DAYAL JAIN Vs. UNION OF INDIA
|
April 7, 1983 |
ISHWAR DEVI Vs. ELITE ELECTRICAL INDUSTRIES
|
April 1, 1983 |
ISHWAR SINGH Vs. COMMISSIONER OF POLICE
|
October 3, 1983 |
ISMAIL Vs. M K RAI
|
February 18, 1983 |
J K COTTON SPINNING AND WEAVING MILLS Vs. UNION OF INDIA
|
January 11, 1983 |
J MALIK Vs. CANTONMENT BOARD
|
July 21, 1983 |
J S ARORA Vs. UNION OF INDIA
|
April 7, 1983 |
J.L. NANDA Vs. VEENA NANDA
|
July 22, 1983 |
JAG MOHAN KAPOOR Vs. SHAKUNTALA DEVI
|
May 27, 1983 |
JAGDISH CHANDER BHATIA Vs. STATE
|
May 27, 1983 |
JAGDISH LAL CHANDA Vs. CENTRAL COTTEGE INDUSTRIES CORPORATION OF INDIA LIMITED
|
April 13, 1983 |
JAGDISH LAL MALHOTRA Vs. STATE
|
September 30, 1983 |
JAI CHAND BHASIN Vs. UNION OF INDIA
|
March 4, 1983 |
JAI RANI Vs. OM PARKASH SAINI
|
October 7, 1983 |
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 29, 1983 |
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
|
May 11, 1983 |
JAMNA AUTO INDUSTRIES YAMUNA NAGAR HARYANA Vs. UNION OF INDIA
|
October 22, 1983 |
JAWAHAR ENGINEERING CO Vs. JAVAHAR ENGINEERING PRIVATE LIMITED
|
February 16, 1983 |
JYOTI PERSHAD Vs. RAM AVTAR
|
October 28, 1983 |
K L VERMA Vs. UNION OF INDIA
|
April 28, 1983 |
K P M SUDHRAM Vs. RATTAN PRAKASHAN MANDIR
|
April 27, 1983 |
KAILASH CHAND Vs. SAKHIR CHAND
|
August 3, 1983 |
KAILASH PRASAD SINHA Vs. UNION OF INDIA
|
October 12, 1983 |
KAMAVARAM VEERANNA Vs. UNION OF INDIA
|
April 8, 1983 |
KAMLA Vs. SHRI KISHAN GEHANI
|
October 28, 1983 |
KAMLA TANDON Vs. BRIJ KISHORE KAPOOR
|
March 23, 1983 |
KANWAL NARAIN Vs. L F TELLIS
|
September 29, 1983 |
KAPTAN SINGH Vs. STATE
|
February 4, 1983 |
KAUSHALYA RANI Vs. WARYAM SINGH
|
February 22, 1983 |
KAUSHALYA SINGHA Vs. A K SINGHA
|
September 9, 1983 |
KERALA STATE CONSTRUCTION CORPORATION LIMITED Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
|
September 21, 1983 |
KHEM CHAND KATARIA Vs. SHAKUNTALA DEVI AND OTHERS
|
July 20, 1983 |
KRISHAN Vs. STATE OF DELHI
|
November 11, 1983 |
KRISHAN DAS Vs. UNION OF INDIA
|
July 4, 1983 |
KRISHAN DEV PURI Vs. UNION OF INDIA
|
April 20, 1983 |
KRISHAN KUMAR Vs. STATE
|
April 8, 1983 |
KRISHAN LAL Vs. BIMLA DEVI
|
July 11, 1983 |
KULDEEP KUMAR Vs. CHANDER KANTA
|
November 17, 1983 |
KULWANT RAI JAIN Vs. BANWARI LAL
|
August 25, 1983 |
KUNDAN LAL CHHABRA Vs. ADMINISTRATOR
|
February 10, 1983 |
L N GUPTA Vs. TARA MANI
|
May 9, 1983 |
L.A. JAI SINGHANI Vs. RAJ PAL KAKKAR
|
February 24, 1983 |
LAJPAT RAI SEHGAL Vs. STATE
|
February 11, 1983 |
LAKSHMI NARAIN MEHTA Vs. GRAMAPHONE COMPANY OF INDIA
|
May 26, 1983 |
LALLOO Vs. STATE
|
January 24, 1983 |
LATOONI LAL Vs. STATE
|
July 1, 1983 |
LATOORI LAL Vs. STATE
|
July 13, 1983 |
LAXMI FRUIT CO Vs. GAINDA RAM AND CO
|
January 4, 1983 |
LIEUTENANT GOVERNOR Vs. JAGDISH CHAND KARDAM
|
August 23, 1983 |
LILA WATI DEV Vs. MOHINDER KUMAR JUNEJA
|
March 2, 1983 |
LOVELY BENEFIT CHIT FUND AND FINANCE PRIVATE LIMITED Vs. PURAN DUTT SOOD
|
January 17, 1983 |
M C D Vs. PRABHU DAYAL
|
September 13, 1983 |
M R DHAWAN Vs. COMMISSIONER OF INCOME TAX DELHI CENTRAL
|
September 29, 1983 |
MADAN LAL Vs. TEJ RAM
|
March 24, 1983 |
MADAN LAL Vs. DELHI FIRE SERVICE
|
February 2, 1983 |
MADAN MOHAN BEHL Vs. VEENA RANI
|
September 23, 1983 |
MAGNUM FILMS Vs. GOLCHA PROPERTIES PRIVATE LIMITED
|
April 8, 1983 |
MAN MOHAN MEHRA Vs. J S BUTALIA
|
July 4, 1983 |
MAN SINGH Vs. UNION OF INDIA
|
May 18, 1983 |
MAN SINGH AND ANR Vs. STATE (DELHI ADMINISTRATION)
|
March 30, 1983 |
MANAGEMENT OF KANTI WEEKLY Vs. D D GUPTA
|
January 10, 1983 |
MANEK SINGH Vs. UNION OF INDIA
|
July 8, 1983 |
MANGAT RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
December 16, 1983 |
MANGE RAM ALIAS MAHINDRA SINGH Vs. STATE
|
August 19, 1983 |
MANOJ PLASTIC INDIA Vs. BHOLA PLASTIC INDUSTRIES
|
October 5, 1983 |
MAY AND BAKER 1 PRIVATE LIMITED Vs. M N KUMAR
|
May 24, 1983 |
MEHRA MEHRA Vs. SANT KAUR GREWAL
|
May 19, 1983 |
MEHTA AND CO Vs. UNION OF INDIA
|
March 10, 1983 |
MEVA RAM ARYA Vs. DELHI ADMINISTRATION
|
December 6, 1983 |
MISRI LAL Vs. TOTA RAM
|
October 31, 1983 |
MODERN AUTOMOBILES Vs. UNION OF INDIA
|
November 30, 1983 |
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. KRISHNA BOTTLERS PRIVATE LIMITED
|
March 30, 1983 |
MOHAMMAD SAYEED Vs. CHIRANJI LAL GUPTA
|
February 25, 1983 |
MOHAMMAD YAMIN Vs. STATE
|
April 4, 1983 |
MOHAMMED YUNUS Vs. DELHI TRANSPORT CORPORATION
|
December 19, 1983 |
MOHAN LAL KHATRI Vs. KHATRI BIDI WORKS
|
September 20, 1983 |
MOHD. ISMAIL Vs. M.K. RAI
|
February 15, 1983 |
MOHINDER PAL SINGH Vs. GURCHARAN KAUR RANDHAWA
|
July 25, 1983 |
MOHINDER SINGH Vs. MAL SINGH
|
November 11, 1983 |
MOHINDER SINGH DAHIYA Vs. STATE
|
November 2, 1983 |
MOHINDER SINGH SALUJA Vs. VANSON SHOES
|
October 31, 1983 |
MRS. INDU ARORA NEE INDU BEHL Vs. DR. GURBAKSH LAL ARORA
|
February 4, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. RAMJI DAS
|
December 15, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. MODEM FLOUR MILLS
|
September 13, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN SARUP
|
September 14, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. STATE
|
April 22, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER MOHAN
|
March 2, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. GOBIND RAM
|
March 3, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. RAVINDER KUMAR GUPTA
|
March 6, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. ROSHAN LAL
|
November 9, 1983 |
MUNICIPAL CORPORATION OF DELHI Vs. CHELA RAM
|
December 25, 1983 |
MUNILAL Vs. LT GOVERNOR OF DELHI
|
November 15, 1983 |
MURARI LAL Vs. STATE
|
January 9, 1983 |
MURTI DEVI Vs. DEV RAJ SONI
|
March 11, 1983 |
N ECKO DRY CLEANERS Vs. RAM KISHAN AHUJA
|
December 16, 1983 |
NAIK GIAN CHAND Vs. UNION OF INDIA
|
March 15, 1983 |
NAND GOPAL Vs. S KARTAR SINGH
|
August 22, 1983 |
NANDITA NARAIN Vs. UNIVERSITY OF DELHI
|
January 7, 1983 |
NARESH LUTHER Vs. MAN MOHAN LUTHER
|
March 21, 1983 |
NASIR Vs. STATE
|
October 7, 1983 |
NASIR AHMED Vs. STATE
|
November 11, 1983 |
NAWABGANJ SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1983 |
NEELAM CHATURVEDI Vs. MUKUL KUMAR CHATURVEDI
|
December 19, 1983 |
NEELAM KUMAR SOOD Vs. STATE DELHI ADMINISTRATION
|
April 7, 1983 |
NEHRU BHAWAN TRUST Vs. C L MISRA
|
January 7, 1983 |
NEW DELHI HOLY FAMILY HOSPITAL Vs. MUNICIPAL CORPORATION OF DELHI
|
May 3, 1983 |
NIHAL SINGH Vs. PARKASH CHAND KHURANA
|
February 18, 1983 |
NIHAL SINGH Vs. PREM PARKASH JAGGIA
|
February 18, 1983 |
NIHAL SINGH Vs. DIRECTORE OF EDUCATION
|
March 17, 1983 |
O K RALHAN Vs. STATE
|
November 15, 1983 |
O N TANDON HARIF AHMED AND K N SINGH Vs. FOOD CORPORATION OF INDIA
|
February 17, 1983 |
O P MEHTA Vs. SAROJ MEHTA
|
May 27, 1983 |
O P NIGAM Vs. UNION OF INDIA
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February 15, 1983 |
O P SANGHI Vs. MANUFACTURERS CO OP INDUSTRIAL ESTATE
|
September 15, 1983 |
O.P. TREHAN Vs. PARVINDER SINGH MONGA
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April 28, 1983 |
OM PARKASH Vs. NORTHERN RAILWAY
|
January 28, 1983 |
OM WATI Vs. KISHAN CHAND
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November 14, 1983 |
OSWAL WOOLLEN MILLS LTD , LUDHIANA Vs. ASSTT COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS
|
September 23, 1983 |
P. BHAGAT Vs. S. BANERJEE
|
February 24, 1983 |
P.D. SHARMA Vs. SAVINDER SHARM
|
December 12, 1983 |
PADAM NARAIN Vs. G C JAIN
|
November 3, 1983 |
PADAM SINGH Vs. STATE
|
March 8, 1983 |
PAL Vs. STATE
|
April 7, 1983 |
PANCHSHUA CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
July 19, 1983 |
PANNA LAL JAIN Vs. MEMO DEVI
|
April 27, 1983 |
PARAMJIT SINGH Vs. STATE
|
March 9, 1983 |
PARMANAND Vs. SNEH LATA
|
February 23, 1983 |
PEAPLES PATRIOTIC FRONT Vs. K K BIRIA
|
April 18, 1983 |
PEILU RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
March 1, 1983 |
PIAXE LAL Vs. STATE
|
April 22, 1983 |
POKARDAS VARANDANI Vs. RAMESHSETHI
|
August 25, 1983 |
PRADEEP KUMAR Vs. STATE
|
April 6, 1983 |
PRAMILA GHAI Vs. UNION OF INDIA
|
April 26, 1983 |
PRAMOD CHOPRA Vs. APPAREL EXPORT PROMOTION COUNCIL
|
May 19, 1983 |
PRAN NATH DHAWAN Vs. UNION OF INDIA
|
December 19, 1983 |
PRAVEEN KUMARI Vs. MAN MOHAN KUMAR
|
May 26, 1983 |
PREETAM SINGH Vs. FOOD CORPORATION OF INDIA
|
September 8, 1983 |
PRIT PAL SINGH Vs. RANJIT RAL
|
September 21, 1983 |
PRITHVI PAL SINGH Vs. JOGINDER KAUR
|
April 4, 1983 |
PUNJAB AND SIND BANK Vs. RAMJI DAS KHANNA
|
April 12, 1983 |
PUNJAB NATIONAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1983 |
PUROLATOR INDIA LIMITED Vs. UNION OF INDIA
|
May 24, 1983 |
QUALITY POLY VINYLS PRIVATE LIMITED Vs. DELHI FINANCIAL CORPORATION
|
August 2, 1983 |
R A PRASAD Vs. FOOD CORPORATION OF INDIA
|
April 12, 1983 |
R K AGGAIWAL Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
August 17, 1983 |
R P GUPTA Vs. SURESHTA GUPTA
|
March 17, 1983 |
R S DHULL Vs. DELHI ADMINISTRATION
|
September 24, 1983 |
R S SEHGAL Vs. DIRECTOR GENERAL POST AND TELEGRAPH
|
January 4, 1983 |
R.K.TIWARI Vs. UNION OF INDIA
|
March 10, 1983 |
R.M. KESHWANI Vs. R.K. BHAGOTRA
|
January 6, 1983 |
RADHA KANT DEYASI Vs. CHIEF OF ARMY STAFF
|
May 23, 1983 |
RADHEY SHIAM BANSAL Vs. UNION OF INDIA
|
February 18, 1983 |
RAGHUNATH RAI KUMAR Vs. B N KHANNA
|
April 22, 1983 |
RAJ INTERNATIONAL Vs. STATE
|
May 26, 1983 |
RAJ KUMAR Vs. STATE OF DELHI
|
May 2, 1983 |
RAJ NARAIN AGGARWAL Vs. BAIJ NATH KHANNA
|
May 26, 1983 |
RAJASTHAN HANDICRAFTS EMPORIUM NEW DELHI Vs. PAN AMERICAN WORLD AIRWAYS
|
August 26, 1983 |
RAJBIR SMGH Vs. STATE
|
August 3, 1983 |
RAJESH Vs. STATE OF DELHI
|
September 9, 1983 |
RAJINDER KUMAR Vs. RAVEL SINGH
|
July 6, 1983 |
RAJINDER PRASAD Vs. DEVI DAYAL
|
August 8, 1983 |
RAM DULARI T Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1983 |
RAM GOPAL Vs. UNION OF INDIA
|
April 28, 1983 |
RAM GOPAL KEJRIWAL Vs. DEVKI RANI
|
March 17, 1983 |
RAM I LAL MAHINDAR KUMAR Vs. NARESH KUMARI
|
February 15, 1983 |
RAM KUMAR Vs. PUNJAB EXCHANGE LIMITED
|
October 7, 1983 |
RAM NATH Vs. FINANCE COMMISSIONER DELHI
|
July 18, 1983 |
RAM PARSHAD Vs. STATE
|
November 14, 1983 |
RAM PRASHAD Vs. POORNIMA
|
November 29, 1983 |
RAM RATAN GUPTA Vs. UNION OF INDIA
|
March 28, 1983 |
RAM SARAN Vs. MISRI LAL MAURIYA
|
August 24, 1983 |
RAM SAROOP RAM NATH Vs. SHIKHAR CHAND JAIN
|
October 6, 1983 |
RAM WATI Vs. STATE
|
May 26, 1983 |
RAMA DHAR Vs. UNION OF INDIA
|
March 28, 1983 |
RAMA KRISHNA Vs. SIRI DHAR CARGO SECTION SITA WORLD TRAVELS
|
February 1, 1983 |
RAMASH KUMAR Vs. STATE OF DELHI
|
November 18, 1983 |
RANI RAJ KAUR Vs. KULDIP SINGH
|
December 14, 1983 |
RAS BIHARI Vs. DIRECTOR OF EDUCATION
|
January 27, 1983 |
RAVI KUMAR Vs. DEPUTY COMMISSIONER OF POLICE
|
August 5, 1983 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. AMAR NATH
|
July 1, 1983 |
RITA Vs. BRIJ KISHORE GANDHI
|
November 10, 1983 |
ROOFRITE PRIVATE LIMITED Vs. UNION OF INDIA
|
October 6, 1983 |
RUDNAP EXPORT IMPORT Vs. ESTERN ASSOCIATES CO
|
April 26, 1983 |
RUKHSANA SULTANA Vs. MOHINDER KAUR
|
August 4, 1983 |
S C GUPTA Vs. FOOD CORPORATION OF INDIA
|
July 7, 1983 |
S C JAIN Vs. UNION OF INDIA
|
March 16, 1983 |
S C MEHTA Vs. UNION OF INDIA
|
July 13, 1983 |
S G STEELS PRIVATE LIMITED Vs. UNION OF INDIA
|
November 21, 1983 |
S HARNAM SINGH SURI Vs. CENTRAL BOARD OF DIRECT TAXES
|
May 20, 1983 |
S K CHATTERJEE Vs. SUBRATA BISWAS
|
November 17, 1983 |
S K DUBEY Vs. UNION OF INDIA
|
February 10, 1983 |
S K EXPORT CORPORATION Vs. PUNJAB AND SIND BANK
|
December 15, 1983 |
S K GUPTA Vs. R C JAIN
|
February 11, 1983 |
S P GUPTA Vs. UNION OF INDIA
|
December 5, 1983 |
S SWARANJIT SINGH KOHLI Vs. SHIV DUTT SALWAN
|
January 14, 1983 |
S WARYAM SINGH DUGGAL Vs. SAVITRI DEVI
|
April 29, 1983 |
SAHIB SINGH Vs. DELHI ADMINISTRATION, DELHI
|
October 5, 1983 |
SANJIV PARKASH Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 18, 1983 |
SAT NARAIN Vs. STATE
|
March 4, 1983 |
SAT PAL Vs. ASSISTANT COMMISSIONER OF POLICE
|
November 22, 1983 |
SATYA WATI PATHAK Vs. HARI RAM
|
February 25, 1983 |
SAVITRI KHANNA Vs. UNION OF INDIA
|
November 28, 1983 |
SAWHNEY BROS Vs. DELHI DEVELOPMENT AUTHORITY
|
May 23, 1983 |
SHAKTI TRADING CO PRIVATE LIMITED Vs. UNION OF INDIA
|
May 26, 1983 |
SHAKUNTALA CHOPRA Vs. UNION OF INDIA
|
May 5, 1983 |
SHAM LAL Vs. UNION OF INDIA
|
December 19, 1983 |
SHAMBU NATH BASU ETC. Vs. UNION OF INDIA ETC.
|
January 7, 1983 |
SHANKUTLA Vs. STATE
|
November 3, 1983 |
SHARDA TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1983 |
SHARMA CLOTHIERS PRIVATE LIMITED Vs. APPAREL EXPORT PROMOTION COUNCIL
|
August 18, 1983 |
SHEELA Vs. TUNGAL SINGH
|
October 28, 1983 |
SHIV DUTT SALWAN Vs. STATE
|
December 6, 1983 |
SHIV SINGH Vs. STATE
|
May 19, 1983 |
SHRI MAHINDER NARAIN CHOPRA Vs. SHRI R. N. KAPOOR
|
March 8, 1983 |
SHUBE CHANDRA JAIN Vs. STATE
|
July 13, 1983 |
SHYAM KAK Vs. J P GUPTA
|
April 27, 1983 |
SIDDHARTH KUMAR MODI Vs. JAGJIT SINGH BINDRA
|
April 19, 1983 |
SIDHU RAM Vs. RAMESHWAR DASS
|
July 29, 1983 |
SILVERTORE MANUFACTURING COMPANY OF INDIA Vs. USHA SOI
|
December 1, 1983 |
SIRI KISHAN Vs. KANTA
|
February 16, 1983 |
SMT. PRAKASH Vs. VINOD K. DUA
|
August 9, 1983 |
SOHAN LAL Vs. KRISHAN CHANDER RAMESH CHANDER
|
July 5, 1983 |
ST MICHAELS EDUCATION FOUNDATION Vs. LT GOVERNOR
|
February 25, 1983 |
STATE Vs. BASHIR AHMED
|
April 26, 1983 |
STATE Vs. HARBANS LAL
|
August 5, 1983 |
STATE CBI Vs. RAM LAL NARANG
|
February 7, 1983 |
STATE DELHI ADMINISTRATION Vs. KAMLESH KUMAR
|
September 8, 1983 |
STATE DELHI ADMINISTRATION Vs. KHEM CHAND
|
November 24, 1983 |
STATE DELHI ADMINISTRATION Vs. RAMESH
|
November 10, 1983 |
STEEL BIRD INDUSTRIES NEW DELHI Vs. ELOFIC INDUSTRIES INDIA DELHI
|
January 31, 1983 |
SUBHASH CHAND Vs. S M AGGARWAL
|
December 2, 1983 |
SUBHASH CHANDER Vs. STATE
|
November 22, 1983 |
SUDESH KAUSHAL Vs. DARSHAN BALA
|
August 26, 1983 |
SUESSEN TEXTILE BEARINGS LIMITED Vs. UNION OF INDIA
|
November 14, 1983 |
SUGAR MILLS COMPANY LIMITED Vs. JOINT SECRETARY SUGAR GOVERNMENT OF INDIA
|
December 19, 1983 |
SUKHAMA DEVI Vs. NIRANJAN SINGH
|
April 29, 1983 |
SUNDER DASS Vs. ASTHETIC EXPORTS PRIVATE LIMITED
|
May 18, 1983 |
SUNDER DEV Vs. DEPUTY COMMISSIONER OF POLICE
|
September 20, 1983 |
SUNDER GROVER Vs. UNION OF INDIA
|
September 19, 1983 |
SUNDER LAL Vs. STATE
|
January 21, 1983 |
SUNITI BALA DATTA Vs. STATE OF UTTAR PRADESH
|
July 11, 1983 |
SURENDER ALIAS SURESH Vs. STATE (DELHI ADMINISTRATION)
|
May 30, 1983 |
SURESH GUPTA Vs. RAMESH CHANDER
|
March 17, 1983 |
SURINDER KUMAR Vs. STATE
|
July 28, 1983 |
SUSHMA Vs. SATISH CHANDER
|
May 24, 1983 |
SWARANA Vs. DHARAM PAL MALHOTRA
|
August 24, 1983 |
SWAROOP SINGH Vs. KULWINDER KAUR
|
April 7, 1983 |
TEKRAJ VASANDI ALIAS K.L. BASANDHI Vs. UNION OF INDIA AND OTHERS
|
August 23, 1983 |
TELU RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
March 1, 1983 |
THARIA RAM Vs. CHITRA DEVI
|
March 28, 1983 |
THE INDIAN INSTITUTE OF TECHNOLOGY, NEW DELHI Vs. JAWAHAR LAL MAMTANI
|
September 26, 1983 |
TIKAM CHAND Vs. STATE
|
December 19, 1983 |
TOBU ENTERPRISES PVT. LTD. Vs. MEGHA ENTERPRISES AND ANOTHER
|
October 3, 1983 |
TRILOCHAN JOSHI Vs. UNION OF INDIA
|
March 21, 1983 |
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1983 |
UDEY RAJ GIRI Vs. UNION OF INDIA
|
April 22, 1983 |
UNION OF INDIA Vs. BIKARAMJIT NAYAR
|
April 19, 1983 |
UNION OF INDIA Vs. BATLIBOI AND COMPANY
|
January 13, 1983 |
UNION OF INDIA Vs. V P KOCHHAR
|
January 14, 1983 |
UNION OF INDIA Vs. HARENDRALAL BHATTACHARYA
|
August 7, 1983 |
UNION OF INDIA Vs. BAKHTAWAR SINGH BAL KRISHAN
|
November 18, 1983 |
UNION OF INDIA Vs. R C JAM
|
December 8, 1983 |
USHA GUPTA Vs. SANTOSH KUMAR
|
February 14, 1983 |
USHA RANI Vs. SIKANDER LAL
|
January 6, 1983 |
USHA SALES LIMITED Vs. HINDUSTAN PUBLICITY CORPORATION
|
January 5, 1983 |
V.S. CHALLAPPA Vs. COMPTROLLER AUDITOR GENERAL OF INDIA, NEW DELHI AND ANOTHER
|
May 23, 1983 |
VALI RAM Vs. SAEWANTI KAUR
|
March 18, 1983 |
VED PRAKASH GAUR Vs. SUKHAN
|
October 11, 1983 |
VED PRAKASH GULATI Vs. COMMISSIONER OF POLICE
|
May 20, 1983 |
VEENA Vs. MAKHAN LAL
|
July 6, 1983 |
VEENA DEVI Vs. YASH PAL AND OTHERS
|
August 9, 1983 |
VEENA HANDA Vs. AVINASH HANDA
|
August 2, 1983 |
VIJINDER SINGH Vs. STATE
|
November 10, 1983 |
VILAYAT RAJ ALIAS VILAYAT KHAN Vs. SUNILA
|
February 17, 1983 |
VINOD BEDI Vs. MAHA PRABHU P SINGHANIA
|
January 7, 1983 |
VINOD KUMAR Vs. COMMISSIONER OF POLICE
|
September 26, 1983 |
VINOD KUMAR ARORA ALIAS VINOD KUMAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
October 14, 1983 |
VIRENDER NATH Vs. STATE OF DELHI
|
September 20, 1983 |
WIMCO LIMITED Vs. MEENA MATCH INDUSTRIES
|
May 26, 1983 |
WORKMEN OF SWATANTRA BHARAT MILLS CANTEEN, NEW DELHI Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS, NEW DELHI
|
November 30, 1983 |
WORKMEN OF WINGS WEAR CORPORATION Vs. LT GOVERNOR OF DELHI
|
March 22, 1983 |
YASHBIR SINGH Vs. DELHI ADMINISTRATION
|
February 14, 1983 |
YOGINDER PAL SINGH Vs. UNION OF INDIA
|
July 21, 1983 |
YOGIRAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1983 |
YOUNG INDIA MINING AND TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1983 |
YUNUS Vs. D T C
|
December 19, 1983 |