|
A S BHATTY Vs. K L GAMBHIR
|
May 15, 1978 |
|
AERO SYSTEM Vs. JAGANNATH SHARMA
|
September 27, 1978 |
|
AJIT SINGH Vs. INDER SARAN
|
November 22, 1978 |
|
AJIT SINGH Vs. THE UNION OF INDIA AND ANOTHER
|
May 18, 1978 |
|
AKHTAR BEGUM Vs. JAMSHED MUNIR
|
April 5, 1978 |
|
AMAL MAL SINDHI Vs. RAM PARKASH
|
November 8, 1978 |
|
AMOLAK SINGH JAIN Vs. KRISHNA MISHRA
|
September 20, 1978 |
|
AMRIK SINGH BHANDARI Vs. UTTAM SINGH DUGAL AND CO PRIVATE LIMITED
|
November 30, 1978 |
|
AMRIT LAL Vs. STATE AND MUNICIPAL CORPORATION OF DELHI
|
February 17, 1978 |
|
ANAND VARDHAN CHANDEL Vs. UNIVERSITY OF DELHI
|
May 5, 1978 |
|
ANIL KUMAR SACHDEVA Vs. FOUR A ASBESTOS PRIVATE LIMITED
|
November 22, 1978 |
|
APPOLLO TYRES LTD Vs. UNION OF INDIA
|
September 22, 1978 |
|
ARIAN AFGHAM AIRLINES COMPANY LIMITED Vs. CYCLE EQUIPMENT PRIVATE LIMITED
|
May 5, 1978 |
|
ASA RAM AND Vs. MAN SINGH
|
August 4, 1978 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
November 29, 1978 |
|
AVINASH CHANDER Vs. RAMA DEVI
|
August 8, 1978 |
|
AVNASH CHANDER Vs. SMT. RAMA DEVI
|
August 3, 1978 |
|
AZIAN BI Vs. GANGA DHAR
|
April 3, 1978 |
|
AZRA SEEMA IYENGAR Vs. J P S OBEROI
|
November 2, 1978 |
|
AZRA SEEMA IYENGAR Vs. J P S OBEROI
|
December 2, 1978 |
|
B L SHARMA Vs. M PERKASH MALHOTRA
|
May 4, 1978 |
|
B N MITTAL Vs. V S GOSWAMI
|
September 22, 1978 |
|
BACHAN DASS Vs. DELHI TRANSPORT CORPORATION
|
January 25, 1978 |
|
BADLOO RAM Vs. STATE
|
October 30, 1978 |
|
BAJAJ ELECTRICALS LTD Vs. M BHADWAN
|
September 15, 1978 |
|
BAKAL RAM Vs. KAUSHALYA
|
December 15, 1978 |
|
BALDEEP SINGH Vs. UNION OF INDIA
|
September 18, 1978 |
|
BASANT LAL Vs. MUNCIPAL CORPORATION OF DELHI
|
November 3, 1978 |
|
BEHARI LAL Vs. UNION OF INDIA
|
August 1, 1978 |
|
BEOPAR MANDAL YASAF SARAI MARKET Vs. LT GOVERNOR OF DELHI
|
October 20, 1978 |
|
BHAGWATI DEVI Vs. RAM DASS
|
August 31, 1978 |
|
BHAGWATI PRASAD Vs. OM PARKASH
|
July 18, 1978 |
|
BHAI SWINDER SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1978 |
|
BHARAT BHUSHAN Vs. VED PRAKASH
|
February 10, 1978 |
|
BHARAT CARPETS LTD Vs. UNION OF INDIA
|
February 2, 1978 |
|
BHARAT RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
November 2, 1978 |
|
BHARAT RAM CHARAT RAM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1978 |
|
BHIM SEN JAIN Vs. S H O
|
November 24, 1978 |
|
BHOPAL SINGH Vs. UNION OF INDIA
|
November 3, 1978 |
|
BHULLAN SINGH Vs. UNION OF INDIA
|
October 9, 1978 |
|
C L TANDON Vs. PREM PAL SINGH
|
February 9, 1978 |
|
CENTRAL BANK OF INDIA Vs. INDIA MICA GRINDERS PRIVATE LIMITED
|
December 6, 1978 |
|
CENTRAL BOARD OF INDUSTRIES AND COMMERCE Vs. SHAM LAL GUPTA
|
August 21, 1978 |
|
CHANDER DEV CHADHA Vs. RANI BALA
|
April 25, 1978 |
|
CHARAN SINGH Vs. UNION OF INDIA
|
November 28, 1978 |
|
CHIEF CONTROLLING REVENUE AUTHORITY DELHI Vs. MARSHAL PRODUCE BROKERS CO PRIVATE LIMITED
|
September 22, 1978 |
|
CHLORIDE AND EXCIDE BATTERIES EASTERN LIMITED Vs. UMA WATI
|
July 14, 1978 |
|
CHOWDHURY AND GULZAR SINGH Vs. FRICK INDIA LIMITED
|
August 30, 1978 |
|
CO OPERATIVE FOR AMERICAN RELIEF Vs. P N KRISHNAMURTHY
|
September 8, 1978 |
|
COMMANDER BALAK RAM Vs. KAUSHALYA
|
December 15, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KESRI CHAND
|
August 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
April 19, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RAM PERSHAD
|
January 17, 1978 |
|
COMMISSIONER OF SALES TAX Vs. PREM NATH MOTORS PRIVATE LIMITED
|
May 1, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJ PAUL CHAWLA
|
July 18, 1978 |
|
CONTROLLER OF ESTATE DUTY NEW DELHI Vs. MADAN LAL
|
February 28, 1978 |
|
D L F UNITED PRIVATE LIMITED Vs. UNION OF INDIA
|
August 24, 1978 |
|
D P WOOL COMPANY Vs. UNION OF INDIA
|
July 14, 1978 |
|
DARSHAN SINGH KOCHAR Vs. S JASWANT SINGH KOCHHAR
|
January 31, 1978 |
|
DELHI BOTTLING CO PVT LTD PETITIONER Vs. MUNICIPAL CORPORATION OF DELHI - COMPLAINANTS RESPONDENTS
|
May 1, 1978 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. JOINT SECRETARY GOVERNMENT OF INDIA
|
February 16, 1978 |
|
DELHI TRANSPORT CORPORATION Vs. G C. JAIN AND ORS
|
January 9, 1978 |
|
DEVBRAT CHAUDHARY Vs. V.K. AGGARWAL
|
May 26, 1978 |
|
DHAWAN M R Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1978 |
|
DINA NATH Vs. B.L. SHARMA AND ORS.
|
May 4, 1978 |
|
DINESH CHANDER Vs. STATE
|
November 6, 1978 |
|
DR. DIP KAUR Vs. SMT. SAVITRI DEVI AND ANR
|
July 14, 1978 |
|
DR. M.N. BALIGA Vs. UNION OF INDIA AND OTHERS
|
September 29, 1978 |
|
DWARKA DASS Vs. INCOME TAX OFFICER
|
May 19, 1978 |
|
ERIC SUNIL EDRIDE Vs. STATE
|
September 6, 1978 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. R C MISHRA
|
May 25, 1978 |
|
G D MINING AND EXPORT CO Vs. UNION OF INDIA
|
August 9, 1978 |
|
GIAN CHAND Vs. ROOP NARAIN
|
October 23, 1978 |
|
GIDNEY CLUB NEW DELHI Vs. UNION OF INDIA
|
December 13, 1978 |
|
GOBIND RAM MATTA Vs. RAMESH LATA CHAUDHARY
|
September 4, 1978 |
|
GOODWILL INDIA LIMITED Vs. JAGIR SINGH
|
December 7, 1978 |
|
GURBAKSH SINGH Vs. DELHI DEVELOPMENT CORPORATION
|
May 19, 1978 |
|
GYASI RAM Vs. HAZARI LAL
|
March 10, 1978 |
|
HAJI MOHAMMAD DIN Vs. NARAIN DASS
|
November 6, 1978 |
|
HAKAM SINGH Vs. JAGAT SINGH
|
August 8, 1978 |
|
HARBHAGWAN DASS WADHWA Vs. ISHWAR DEVI MAJBOUR
|
August 26, 1978 |
|
HARI DATT VASHIST Vs. MUNICIPAL CORPORATION OF DELHI
|
February 28, 1978 |
|
HARI RAJKISHORE Vs. RAJ KUMAR
|
September 26, 1978 |
|
HIRA LAL Vs. BANARSI DASS
|
December 22, 1978 |
|
HOSHIAR SINGH Vs. STATE
|
November 27, 1978 |
|
HUKAM SINGH Vs. JAGJIT SINGH
|
August 8, 1978 |
|
INDER MOHAN KHANNA Vs. JAI PARKASH
|
May 17, 1978 |
|
INDER MOHAN LAL Vs. SECRETARY DELHI ADMINISTRATION
|
December 21, 1978 |
|
INDER PARKASH Vs. DEPUTY COMMISSIONER
|
August 31, 1978 |
|
INDIAN BANK Vs. DELHI DEVELOPMENT AUTHORITY
|
January 13, 1978 |
|
INDIAN ORGANIC CHEMICALS LIMITED Vs. UNION OF INDIA AND OTHERS
|
December 14, 1978 |
|
J P SHARMA Vs. SHASHI BALA
|
October 16, 1978 |
|
J.B. KANSAL Vs. WARYAM SINGH
|
November 28, 1978 |
|
JAGDISH Vs. HARSARUP
|
January 27, 1978 |
|
JAI NARIAN Vs. MANGAT RAM
|
January 31, 1978 |
|
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
|
August 11, 1978 |
|
JAIRAM GURNANI Vs. SHANTA GURNANI
|
September 12, 1978 |
|
JOGINDER SINGH Vs. STATE
|
September 9, 1978 |
|
K B HIRA LAL AND SONS Vs. KUMAR INDUSTRIES DELHI
|
October 13, 1978 |
|
K C DASS Vs. STATE
|
April 25, 1978 |
|
KALI CHARAN Vs. STATE & M.C.D.
|
August 8, 1978 |
|
KANTA DEVI Vs. SURINDER KUMAR
|
April 27, 1978 |
|
KARMA WALI Vs. RAJINDER SINGH
|
September 8, 1978 |
|
KARTAR CHAND Vs. JOWALA SINGH
|
April 26, 1978 |
|
KARUNAKARAN C K Vs. UNION OF INDIA
|
December 19, 1978 |
|
KEHAR SINGH Vs. RAGHUNANDAN SARAN ASHOK SARAN
|
January 3, 1978 |
|
KHEM CHAND Vs. HARI SINGH
|
May 5, 1978 |
|
KHURSHID HAIDER Vs. ZUBEDA BEGUM
|
December 15, 1978 |
|
KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED Vs. COMPANY LAW BOARD
|
May 26, 1978 |
|
KRISHNA TILES AND POTTERIES PRIVATE LIMITED Vs. COMPANY LAW BOARD
|
November 23, 1978 |
|
KUL BHUSAN CHOPRA Vs. PUNJAB NATIONAL BANK
|
September 22, 1978 |
|
KULDEEP CHAND SHARMA AND ANOTHER Vs. DELHI ADMINISTRATION AND ANOTHER
|
May 23, 1978 |
|
KULDIP SINGH Vs. COURT ON ITS OWN MOTION,
|
September 15, 1978 |
|
LACHMANDASS AGGARWAL Vs. PUNJAB NATIONAL BANK
|
April 14, 1978 |
|
LAKHBIR CHAND Vs. LAND ACQUISITION COLLECTOR DELHI
|
September 14, 1978 |
|
LAKSHARI Vs. STATE AND M.C.D.
|
February 17, 1978 |
|
LAL CHAND Vs. GOPI KISHAN
|
January 18, 1978 |
|
LAL CHAND Vs. JAGDISH CHANDER
|
August 18, 1978 |
|
LASHKAR SINGH AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI
|
May 8, 1978 |
|
LAXMI STARCH LIMITED Vs. STATE AND MUNICIPAL CORPORATION OF DELHI
|
November 30, 1978 |
|
LOK KALYAN SAMITI Vs. MUNICIPAL CORPORATION OF DELHI
|
February 17, 1978 |
|
M C ARORA Vs. UNION OF INDIA
|
April 27, 1978 |
|
M L SACHDEVA Vs. STATE
|
July 31, 1978 |
|
M R DHAWAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1978 |
|
M.C.D. Vs. JAWAHAR SINGH
|
February 20, 1978 |
|
M.C.D. Vs. SHAHZAD AKHTAR AND OTHERS
|
February 27, 1978 |
|
M.C.D. Vs. RAMESHWAR DAYAL AND ANOTHER
|
April 3, 1978 |
|
M/S. BIRLA COTTON SPINNING AND WEAVING MILLS LTD. DELHI Vs. EMPLOYEES STATE INSURANCE CORPORATION, NEW DELHI
|
October 13, 1978 |
|
M/S. M.D. OSWAL HOSIERY (REGD.) Vs. SHRI SWAMI VIVEKANAND
|
November 28, 1978 |
|
MADAN LAL AND ANOTHER Vs. M.C.D.
|
May 4, 1978 |
|
MADAN LAL SINDHWANI Vs. MOHINDER LAL ARORA
|
August 11, 1978 |
|
MADAN MACHINE TOOLS NEW DELHI Vs. FINANCIAL COMMISSIONER OF SALES TAX DELHI
|
October 3, 1978 |
|
MADHAV TRADING COMPANY Vs. UNION OF INDIA
|
March 2, 1978 |
|
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA AND ORS
|
November 2, 1978 |
|
MAHABIR PARSHAD Vs. RADHEY LAL
|
August 7, 1978 |
|
MAHABIR SINGH Vs. JAI SINGH AND ORS.
|
April 17, 1978 |
|
MAHAVIR SINGH Vs. KAMAL NARAIN
|
August 24, 1978 |
|
MAN SINGH Vs. STATE OF DELHI
|
March 10, 1978 |
|
MANAGEMENT OF SHRI RAM INDUSTITUTE FOR INDUSTRIAL RESERARCH Vs. N L KAKKAR
|
April 3, 1978 |
|
MANAGEMENT OF STATE BANK OF INDIA, NEW DELHI Vs. J D JAIN
|
October 18, 1978 |
|
MANIFOLD MACHINES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
September 25, 1978 |
|
MANJULA S DESHMUKH Vs. SURESH DESHMUKH
|
November 9, 1978 |
|
MODI FLOUR MILLS AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
|
November 30, 1978 |
|
MODI RUBBER LIMITED Vs. BOARD OF CENTRAL EXCISE AND CUSTOMS
|
February 8, 1978 |
|
MOHAMMAD MASOOM Vs. UNION OF INDIA
|
February 15, 1978 |
|
MOHAN LAL Vs. STATE
|
May 24, 1978 |
|
MOHAN LAL INDORIA Vs. BABU RAM SOLANKI
|
March 6, 1978 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
November 21, 1978 |
|
MOTI RAM Vs. BALDEV KRISHAN
|
November 30, 1978 |
|
MUKAND LAL Vs. STATE
|
March 15, 1978 |
|
MUKAT BEHARI Vs. UNION OF INDIA
|
August 28, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. J B BOTTLING COMPANY PRIVATE LIMITED
|
May 12, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MAHABIR
|
February 15, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HET RAM
|
January 30, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. POPUL DASS
|
January 11, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M M TULI
|
October 13, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. M M TULI NITCO ROADWAYS
|
September 13, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KANSHI RAM
|
August 16, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. DADAJEE DHAKJEE AND COMPANY AND OTHERS
|
November 9, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SANGAT RAM AND ANOTHER
|
February 1, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MAHESH CHAND
|
January 23, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KARTAR SINGH AND ANOTHER
|
May 5, 1978 |
|
MUNICIPAL CORPORATION OF DELHI Vs. MADAN LAL
|
March 28, 1978 |
|
MURARI LAL Vs. UNION OF INDIA
|
January 12, 1978 |
|
N N KHANNA Vs. LEELA MALHOTRA
|
December 1, 1978 |
|
N P BERRY Vs. DELHI TRANSPORT CORPORATION
|
October 20, 1978 |
|
N.D.M.C. Vs. GURMUKH DAS AND ANOTHER
|
April 10, 1978 |
|
N.S. NEELAKANTHAN Vs. NIRANJAN DASS
|
March 7, 1978 |
|
NAHAR SINGH Vs. DELHI ADMINISTRATION AND OTHER
|
May 9, 1978 |
|
NANAK CHAND SOOD Vs. UNION OF INDIA
|
May 3, 1978 |
|
NAND KISHORE AND ANOTHER Vs. STATE AND M.C.D.
|
November 30, 1978 |
|
NASSIM JANIV Vs. LT GOVERNOR
|
October 30, 1978 |
|
NATIONAL OILS AND CHEMICAL INDUSTRIES DELHI Vs. PUNJAB AND SINDH BANK LTD
|
May 2, 1978 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. PUNJAB TIN PRINTING AND METAL INDUSTRIES
|
September 12, 1978 |
|
NAV BHARAT CONSTRUCTION CO NEW DELHI Vs. UNION OF INDIA
|
July 26, 1978 |
|
NAVNIT LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
October 5, 1978 |
|
NAZRUDDIN AND OTHERS Vs. M.C.D.
|
March 2, 1978 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. SUBHASH MALHOTRA AND OTHERS
|
September 12, 1978 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. CHAMAN LAL CHOPRA
|
August 21, 1978 |
|
NIRMAL CHAUDHARY Vs. BISHAMBAR LAL
|
March 29, 1978 |
|
NOOR MOHD Vs. STATE
|
April 26, 1978 |
|
NORTHERN RAILWAY VENDORS INDUSTRIAL SERVICE SOCIETY LIMITED Vs. UNION OF INDIA
|
November 13, 1978 |
|
OFFICIAL LIQUIDATOR OF LIBERTY FINANCE PRIVATE LIMITED Vs. PANDIT RADHA MOHAN
|
August 21, 1978 |
|
OFFICIAL LIQUIDATOR, UNITED INDIA GENERAL FINANCE P. LTD. Vs. H.K. DASS SHARMA AND ANR.
|
May 22, 1978 |
|
OM PARKASH Vs. MOHINDERJIT SINGH NARULA
|
August 31, 1978 |
|
OM PARKASH MANGAL Vs. URMIL MANGAL
|
August 9, 1978 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
October 27, 1978 |
|
P S GILL Vs. UNION OF INDIA
|
October 12, 1978 |
|
P S GM Vs. UNION OF INDIA
|
January 25, 1978 |
|
PANNA LAL Vs. STATE
|
September 29, 1978 |
|
PARKASH CHAND GUPTA Vs. KAMLA GUPTA
|
February 21, 1978 |
|
PEARELAL AND SONS E P PRIVATE LIMITED Vs. V O MASHPRIBORINTORG
|
November 21, 1978 |
|
PEARL HOSIERY MILLS Vs. UNION OF INDIA
|
August 11, 1978 |
|
PRAKASH WATI Vs. P C VERMA
|
April 4, 1978 |
|
PRAMILLA KHOSLA Vs. CAPTAIN RAJNISH KUMAR KHOSLA
|
July 21, 1978 |
|
PRATUL CHAUDHARI AND OTHERS Vs. STATE
|
November 30, 1978 |
|
PREM NARAIN Vs. CHANDERWATI
|
August 10, 1978 |
|
PREMILLA KHOSLA Vs. RAJNISH KUMAR KHOSLE
|
July 21, 1978 |
|
PRESTIGE FINANCE P. LTD. (IN LIQUIDATION) Vs. BALWANT SINGH AND ANR.
|
January 25, 1978 |
|
PUNJAB NATIONAL BANK LIMITED Vs. PANCHSHEELA INDUSTRIAL CO OPERATIVE SOCIETY LIMITED
|
October 10, 1978 |
|
PUNNU RAM Vs. M.C.D. AND THE STATE
|
July 14, 1978 |
|
R K GUPTA Vs. DELHI ADMINISTRATION
|
January 20, 1978 |
|
R K PARIKH Vs. UMA VERMA
|
August 2, 1978 |
|
R P JAISWAL Vs. HANS RAJ
|
August 23, 1978 |
|
R PRAKASH Vs. CHOWDHARY PLASTIC WORKS
|
November 14, 1978 |
|
R PRAKASH Vs. CHOWDRI PLASTIC WORKS
|
November 10, 1978 |
|
R RAMANUJAM Vs. AJIT SINGH THUKRAL
|
April 28, 1978 |
|
R.P. DATTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 5, 1978 |
|
RAFIQ AHMED Vs. STATE
|
September 11, 1978 |
|
RAI SINGH Vs. UNION OF INDIA AND ANOTHER
|
November 20, 1978 |
|
RAJ BALA Vs. PRAMOD KUMAR
|
July 24, 1978 |
|
RAJA RAMAN DEO SINGH Vs. JAWAHAR LAL BHASIN
|
August 18, 1978 |
|
RAJINDER KUMAR Vs. STATE & M.C.D.
|
May 25, 1978 |
|
RAM DHAR Vs. UNION OF INDIA
|
August 17, 1978 |
|
RAM JEEWAN Vs. STATE
|
January 17, 1978 |
|
RAM KISHAN DASS Vs. JAGAN NATH
|
August 14, 1978 |
|
RAM RIKH Vs. STATE AND M.C.D.
|
April 20, 1978 |
|
RAM SWARUP Vs. ASHARFI DEVI
|
August 9, 1978 |
|
RAMESHWAR DASS Vs. STATE AND M.C.D.
|
February 23, 1978 |
|
RAMJILAL Vs. RAM PERSHAD
|
February 3, 1978 |
|
RANBAXY LABORATORIES Vs. DOON APARTMENTS PRIVATE LIMITED
|
July 7, 1978 |
|
RANBIR CHANDER Vs. UNION OF INDIA
|
January 19, 1978 |
|
RANJIT KUMAR Vs. STATE
|
August 1, 1978 |
|
RANJIT SINGH Vs. SYLVANIA AND LAXMAN LIMITED
|
May 26, 1978 |
|
RATTAN DEVI Vs. BAL KRISHAN
|
February 8, 1978 |
|
RAVINDER NATH SHARMA Vs. NAGESH SHARMA
|
August 9, 1978 |
|
S FAUJA SINGH Vs. KULDIP SINGH
|
May 23, 1978 |
|
S GURBAKHSH SINGH Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
May 5, 1978 |
|
S.M. BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
|
August 22, 1978 |
|
S.S. GOYAL AND OTHERS Vs. VISITOR, UNIVERSITY OF DELHI AND OTHERS
|
May 15, 1978 |
|
SAGAR SHAMSHER JANG BAHADUR RANA Vs. UNION OF INDIA
|
December 22, 1978 |
|
SALEEMUDDIN Vs. SHARAFUDDIN
|
July 31, 1978 |
|
SARDAR HARBANS SINGH Vs. E R SRINIVASAN
|
October 19, 1978 |
|
SARWAN SINGH AND SONS LUDHIANA Vs. RICO INDUSTRIES
|
December 19, 1978 |
|
SATINDER KUMAR Vs. M.C.D.
|
April 19, 1978 |
|
SETH BANARSI DASS GUPTA Vs. COMMISSIONER OF INCOME TAX DELHI
|
March 10, 1978 |
|
SH. ARJUN DEV DEWAN Vs. SMT. SHEELA DEVI & ORS.
|
February 1, 1978 |
|
SH. R.P. SHARMA Vs. SHRIMATI MOHINI VIJ
|
February 2, 1978 |
|
SHAKUNTALA DEVI Vs. N D KHULLAR
|
March 10, 1978 |
|
SHAM KRISHAN CHANDIWALA Vs. UNION OF INDIA
|
August 9, 1978 |
|
SHAM LAL Vs. INTERADS ADVERTISING PRIVATE LIMITED
|
May 4, 1978 |
|
SHAMLAL Vs. STATE
|
March 10, 1978 |
|
SHANTI DEVI Vs. PREM CHAND AGGARWAL
|
July 19, 1978 |
|
SHASHI BHUSHAN VOHRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 16, 1978 |
|
SHASHI KUMAR NAYAK Vs. RAJ LAXMI
|
September 19, 1978 |
|
SHITAL PARSHAD Vs. MOHAN LAL
|
September 1, 1978 |
|
SHIV CHARAN Vs. H L GUPTA
|
August 7, 1978 |
|
SHIV LAL KALRA Vs. DEWAK RAM
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January 30, 1978 |
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SHIV NATH SINGH Vs. PIYARE LAL SHARMA
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November 30, 1978 |
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SHRI D.K. GUPTA AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
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February 2, 1978 |
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SHRI GURDIAL NAGDEV Vs. SMT. DEVI BAI
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November 10, 1978 |
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SHRI JOGA SINGH Vs. UNION OF INDIA AND OTHERS
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September 20, 1978 |
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SHRI KANHIYA LAL Vs. SHRI MANOHAR LAL
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February 8, 1978 |
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SHRI N.C. GUPTA Vs. THE LIEUTENANT GOVERNOR OF DELHI AND OTHERS
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March 23, 1978 |
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SHRI OM PARKASH GUPTA Vs. SHRI RAJINDER NATH GUPTA
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November 17, 1978 |
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SHRI PREM SINGH AND ORS. Vs. SHRI PEJU RAM
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December 22, 1978 |
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SHRI R. N. ATRI Vs. UNION OF INDIA AND ANOTHER
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September 8, 1978 |
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SHRI T. SUBHA RAO AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
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February 3, 1978 |
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SHRI VIJAY KUMAR JAIN Vs. SHRI BRIJ BHUSHAN AND ANR.
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February 6, 1978 |
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SIKAND CONSTRUCTION CO Vs. STATE BANK OF INDIA
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October 27, 1978 |
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SINGH Vs. UNION OF INDIA
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August 4, 1978 |
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SIRI PAL JAIN Vs. RAJ RANI
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September 29, 1978 |
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SMT. KUNDAN KAUR Vs. SH. K.P. VERMA, SECOND ADDITIONAL CONTROLLER, DELHI AND ANOTHER
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February 28, 1978 |
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SOM NATH Vs. INDIAN INSTITUTE OF TECHNOLOGY AND OTHERS
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July 13, 1978 |
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STATE Vs. RANJIT SINGH
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May 7, 1978 |
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STATE Vs. SUNIL BATRA
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February 23, 1978 |
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STATE BANK OF INDIA Vs. SAWHNEY FINANCE CO.
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October 25, 1978 |
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STATE DELHI ADMINISTRATION Vs. RANJIT SINGH
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November 8, 1978 |
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SUDHIR BHASIN Vs. BABU RAM GUPTA
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October 27, 1978 |
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SUNIL BATRA Vs. STATE
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February 23, 1978 |
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SURAJ PARKASH KATAL Vs. SANTOSH
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November 27, 1978 |
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SURAJ PARKASH OM PARKASH Vs. LADHA RAM
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May 4, 1978 |
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SURESH NAND Vs. RAJIV CHOUDHRIE
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October 18, 1978 |
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SURJIT SINGH Vs. J CHAWLA
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July 21, 1978 |
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SUSHIL PRASAD Vs. OFFICIAL LIQUIDATOR OF VINOD MOTORS PRIVATE LIMITED
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January 5, 1978 |
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SWADESHI COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
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February 14, 1978 |
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SWARAJ GARG Vs. K M GARG
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March 7, 1978 |
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SWARAJ KUMAR GROVER Vs. SMT. SUDERSHAN GROVER
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September 18, 1978 |
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SWARAN SINGH Vs. KUL BHUSHAN BHATIA
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February 21, 1978 |
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SYNDICATE BANK Vs. RALLIES INDIA LIMITED
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January 13, 1978 |
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TARA CHAND Vs. HOLKAR MAL
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September 28, 1978 |
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TARLOK SINGH Vs. SUPERINTENDENT OF CUSTOMS
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April 6, 1978 |
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TATA OIL MILLS COMPANY LIMITED Vs. HANSA CHEMICAL PHARMACY
|
November 24, 1978 |
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TEK CHAND Vs. STATE AND MUNICIPAL CORPORATION OF DELHI
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August 14, 1978 |
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THANESHWAR SINGH Vs. UNION OF INDIA
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September 25, 1978 |
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THE OFFICIAL LIQUIDATOR OF LIBERTY FINANCE PVT. LTD. (IN LIQUIDATION) Vs. RADHA MOHAN AND ORS.
|
August 21, 1978 |
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TIKKA SHATRUJIT SINGH Vs. BRIG SUKHJIT SINGH
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December 8, 1978 |
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TILAK RAJ AND SHANTI DEVI Vs. STATE
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December 6, 1978 |
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U B S TEOTIA Vs. UNION OF INDIA
|
February 6, 1978 |
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UMESH KAPOOR Vs. SHANKUNTLA KAPOOR
|
November 29, 1978 |
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UNICEL LIMITED Vs. STATE TRADING CORPORETION
|
March 29, 1978 |
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UNION BANK OF INDIA Vs. JAGAN NATH RADHEY SHYAM AND COMPANY
|
April 17, 1978 |
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UNION OF INDIA Vs. MAI DAYAL AGARWAL
|
September 1, 1978 |
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UPENDRA KUMAR Vs. HARPRIYA KUMAR
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January 19, 1978 |
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V P NANDA Vs. REGISTRAR OF COMPANIES DELHI
|
April 4, 1978 |
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V V PURIE Vs. E M STEEL LIMITED
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December 22, 1978 |
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VED RATTAN AND BROS Vs. JANAK RAJ
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September 27, 1978 |
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VIJAY KUMAR Vs. MANOHAR LAL
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May 19, 1978 |
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VIJAY POCKET BOOKS DELHI Vs. KEWAL KRISHAN KALIA
|
April 5, 1978 |
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VINOD KUMAR MALHOTRA Vs. INDIAN AIRIMES CORPORATION
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October 6, 1978 |
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VISHNU DUTT Vs. STATE
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January 13, 1978 |
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VISHWA NATH Vs. STATE
|
September 6, 1978 |
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WENGER AND CO Vs. DISTRICT VALUATION OFFICER
|
August 30, 1978 |
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WIDRAMAC SALES PRIVATE LIMITED NEW DELHI Vs. J E C CABMAC PRIVATE LIMITED NEW DELHI
|
November 10, 1978 |
|
YAMIN Vs. STATE
|
September 8, 1978 |
LOGIN