|
A C MANNA Vs. TOTI DEVI
|
August 26, 1970 |
|
A K GOPALAN Vs. ELECTION COMMISSIONER OF INDIA
|
August 21, 1970 |
|
A S PURI Vs. K L AHUJA
|
April 14, 1970 |
|
ABDUL AZIZ Vs. MOHAMMAD YAKUB
|
October 30, 1970 |
|
AJIT SINGH Vs. STATE
|
February 3, 1970 |
|
AJMER SINGH Vs. PRABHU DAYAL
|
October 16, 1970 |
|
AMALMALSIND Vs. RAM PARKASH
|
November 8, 1970 |
|
AMAR SINGH Vs. MANOHAR SINGH
|
December 8, 1970 |
|
AMIN CHATOD KARWASRA Vs. THE LIEUTENANT GOVERNOR, HIMACHAL PRADESH AND ORS.
|
October 19, 1970 |
|
AMIR CHAND RUSTAGI Vs. M K RAI
|
October 27, 1970 |
|
AMRIK CHAND Vs. HARBANS SINGH
|
May 25, 1970 |
|
AMRIT LAL SETHI Vs. GURBUX SINGH
|
March 2, 1970 |
|
ARJAN DASS Vs. MADAN LAL
|
January 26, 1970 |
|
AUTO LINK FINANCE PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
May 8, 1970 |
|
AVINASH KAUR Vs. BELI RAM
|
September 23, 1970 |
|
AWTAR SINGH Vs. ZONAL MANAGER LIFE INSURANCE CORP OF INDIA
|
September 7, 1970 |
|
AYA SINGH Vs. HARI RAM
|
February 27, 1970 |
|
B D SETHI Vs. V P DEWAN
|
November 12, 1970 |
|
B N AHUJA Vs. G S PATHAK
|
December 18, 1970 |
|
BABU Vs. STATE
|
March 30, 1970 |
|
BADRI PERSHAD Vs. MEHAR CHAND
|
December 4, 1970 |
|
BADRU RAM DHANNA RAM Vs. RAM CHANDER KHIBRU
|
October 12, 1970 |
|
BALBIR SINGH Vs. SHANTI DEVI
|
January 6, 1970 |
|
BALDEV RAJ Vs. DELHI DEVELOPMENT AUTHORITY
|
May 22, 1970 |
|
BALWANT SINGH Vs. MANDIR LAKSHMI NARAIN
|
August 25, 1970 |
|
BANWARI LAL AND ANOTHER Vs. BATTUMAL AND ANOTHER
|
February 14, 1970 |
|
BASI DEVI Vs. FAQIR CHAND
|
May 26, 1970 |
|
BASU DEV RAJA RAM Vs. CHHUHARA RAM
|
November 20, 1970 |
|
BATTOO MAL Vs. RAMESHWAR NATH
|
May 6, 1970 |
|
BAWA DALIP SINGH Vs. GOVERNMENT OF INDIA
|
March 10, 1970 |
|
BAWA R SINGH Vs. UNION OF INDIA
|
May 22, 1970 |
|
BHAGIRTHI DEVI Vs. PREM NATH
|
September 11, 1970 |
|
BHAI BROTHERS FINANCIERS PRIVATE LIMITED Vs. ORIENTAL REFRIGERATION AND ENGG COMPANY PRIVATE LIMITED
|
April 17, 1970 |
|
BHAI SUNDER DASS SARDAR SINGH P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 27, 1970 |
|
BHARAT KUMAR CHINUBHAI Vs. UNION OF INDIA
|
February 10, 1970 |
|
BISHAN DASS MEHTA Vs. UNION OF INDIA
|
April 24, 1970 |
|
BISHAN SARUP GUPTA Vs. UNION OF INDIA
|
September 22, 1970 |
|
BOOTA RAM Vs. BALMUKAND
|
October 21, 1970 |
|
BRIJ MOHAN Vs. SMT. KRISHNA WANTI
|
May 29, 1970 |
|
C R ABROL Vs. ADMINISTRATOR UNDER THE SLUM AREAS
|
May 4, 1970 |
|
C S LOGANATHAN Vs. P L KAPUR
|
December 9, 1970 |
|
CHAND Vs. DEVIA
|
August 19, 1970 |
|
CHANDER BHAN Vs. STATE,
|
June 9, 1970 |
|
CHANDER BHAN SHARMA Vs. SURAJ BHAN
|
May 19, 1970 |
|
CHANDER PARKASH SACHDEVA Vs. SUDESH KUMARI SHARMA
|
November 27, 1970 |
|
CHANDU Vs. HANS RAJ
|
May 6, 1970 |
|
CHUNI LAL Vs. UNIVERSITY OF DELHI
|
March 17, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. NAR HARI DALMIA
|
March 11, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL AND BROS
|
March 2, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 7, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI
|
December 7, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT GENERAL REINSURANCE COMPANY LIMITED
|
December 24, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. JAGAT CINEMA
|
October 19, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. B N BHASKAR H U F
|
November 2, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR CHARITABLE TRUST
|
May 26, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. M S SHROFF
|
September 14, 1970 |
|
COMMISSIONER OF WEALTH TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
February 3, 1970 |
|
COMPAGNIE DE SAINT GOBAIN Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
August 28, 1970 |
|
D S SHARMA Vs. UNION OF INDIA
|
April 14, 1970 |
|
DALIP SINGH Vs. LT GOVERNOR DELHI ADMINISTRATION
|
March 2, 1970 |
|
DALMIA CEMENT BHARAT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1970 |
|
DAYAL WEAVING FACTORY Vs. UNION OF INDIA
|
August 12, 1970 |
|
DELHI CHEMICAL AND PHARMACEUTICAL WORKS Vs. UNION OF INDIA
|
February 5, 1970 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJEE
|
February 20, 1970 |
|
DELHI GLASS WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1970 |
|
DELHI PEASANTS CO OPERATIVE MULTIPURPOSE SOCIETY LIMITED Vs. COLLECTOR
|
September 22, 1970 |
|
DEUTSCHE STAHL METALLHANDE ISGESELLS HAFT Vs. JAMNA AUTO INDUSTRIES
|
January 1, 1970 |
|
DEV LATA Vs. CHEND
|
October 23, 1970 |
|
DEVI PARSHAD MATHUR Vs. UNION OF INDIA
|
November 19, 1970 |
|
DIGVIJAYA NARAIN SINGH Vs. A K SEN
|
December 3, 1970 |
|
DILBAGH RAJ CHOPRA Vs. KRISHAN LAL
|
January 30, 1970 |
|
DIN DAYAL Vs. STATE
|
December 2, 1970 |
|
DUNI CHAND Vs. PARAS RAM
|
May 12, 1970 |
|
DURGA CHAND Vs. ADMINISTRATOR
|
August 14, 1970 |
|
DURGA TIMBER WORKS Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1970 |
|
DURLAB SINGH Vs. STATE
|
September 16, 1970 |
|
EAGLE STAR INSURANCE COMPANY LIMITED Vs. L V KUMAR
|
August 25, 1970 |
|
EDWARD KELVENTERS SUCCESSORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1970 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. PETER SEWING MACHINE CO
|
February 16, 1970 |
|
ESCORTS AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1970 |
|
ESCORTS LIMITED Vs. INDUSTRIAL TRIBUNAL
|
January 28, 1970 |
|
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. COLLECTOR OF DELHI
|
April 3, 1970 |
|
GANGA RAM GOVIND RAM Vs. STATE,
|
February 23, 1970 |
|
GANGADHAR N AGRAWAL Vs. UNION OF INDIA
|
February 20, 1970 |
|
GAYCO PRIVATE LIMITED Vs. A A KHWAJA
|
December 8, 1970 |
|
GENERAL AUTO PARTS COMPANY Vs. PRITAM LAL THAPER
|
August 27, 1970 |
|
GERA SINGH Vs. KASTURI LAL
|
December 25, 1970 |
|
GHUNII Vs. PURAN
|
June 10, 1970 |
|
GIAN CHAND Vs. CHARANJIV LAL TALWAR
|
September 2, 1970 |
|
GOBIND DASS Vs. KULDIP SINGH
|
April 28, 1970 |
|
GOPAL KRISHAN WAHI Vs. HARCHARAN SINGH AND ANR.
|
April 21, 1970 |
|
GOPAL NARAIN Vs. DURGA PRASAD GOENKA
|
March 30, 1970 |
|
GOVERDHAN DASS Vs. SMT. INDRANI SARAN
|
March 10, 1970 |
|
GRAND IRON WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 20, 1970 |
|
GUIZARI LAL BHARGAVA Vs. MURARI LAL BHARGAVA
|
May 21, 1970 |
|
GURCHARAN SINGH Vs. HARSA SINGH AND OTHERS
|
March 3, 1970 |
|
GURDIAL SINGH Vs. BRIJ KISHORE
|
September 9, 1970 |
|
GYAN CHAND Vs. CHAMAN DASS
|
May 14, 1970 |
|
H N BHASIN Vs. CHAMBA MAL
|
April 21, 1970 |
|
H S SOBTI AND CO ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA
|
March 12, 1970 |
|
HANUMAN PRASAD GUPTA Vs. LT GOVERNOR UNION TERRITORY OF DELHI
|
November 6, 1970 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
November 27, 1970 |
|
HARDIT SINGH Vs. MELA RAM
|
November 15, 1970 |
|
HARDIT SINGH OBEROI Vs. KAUSHALYA RANI
|
April 9, 1970 |
|
HARI CHAND Vs. MUNNI
|
April 23, 1970 |
|
HARI KISHAN Vs. HARI RAM
|
May 29, 1970 |
|
HARI NARAIN Vs. GOPAL SOHAI
|
December 24, 1970 |
|
HARI SHANKAR GUPTA Vs. MUSADDI LAL
|
March 10, 1970 |
|
HARI SINGH Vs. GANGA SARAN
|
December 24, 1970 |
|
HARICHAND Vs. GOPAL KRISHAN
|
January 9, 1970 |
|
HARISH CHAND Vs. STATE
|
May 14, 1970 |
|
INDER SAIN MADHOK Vs. PHOOL CHAND
|
October 30, 1970 |
|
INDER SINGH Vs. F MUNSHI RAM RAM SARUP
|
August 31, 1970 |
|
INSPECTOR GENERAL OF POLICE, HIMACHAL PRADESH Vs. MUNSHI RAM
|
September 21, 1970 |
|
INTERNATIONAL IMEX AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 4, 1970 |
|
IQBAL SINGH Vs. INSPECTOR GENERAL OF POLICE DELHI
|
February 16, 1970 |
|
ISHWAR DUTT Vs. RAM PIAREY
|
February 24, 1970 |
|
J K SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE, DELHI
|
August 28, 1970 |
|
J L MEHTA Vs. HIRA DEVI
|
August 3, 1970 |
|
J N BANERJEE Vs. SOHAN LAL BHARGAVA
|
December 24, 1970 |
|
J R PARIKH Vs. DIRECTOR PV CHIEF PASSPORT OFFICER
|
April 17, 1970 |
|
JAGAN Vs. DANI RAM
|
April 10, 1970 |
|
JAGAN NATH Vs. TNBENI DEVI
|
March 20, 1970 |
|
JAGAN NATH Vs. QUARTER MASTER GENERAL AND ANR.
|
September 11, 1970 |
|
JAGDEV SINGH MUMICK Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1970 |
|
JAGDISH Vs. BARHAMA
|
August 11, 1970 |
|
JAGJIT SINGH SAWHNEY Vs. DEWAN HUKAM CHAND
|
April 28, 1970 |
|
JAGJIT SINGH UPPAL Vs. UNION OF INDIA
|
May 22, 1970 |
|
JAI DEVI Vs. JODHI RAM
|
April 28, 1970 |
|
JAMIL AHMED TABAN Vs. KHAIR UI NISA
|
March 16, 1970 |
|
JAMMU AND KASHMIR BANK LIMITED Vs. SETH RAWINANDAN
|
April 23, 1970 |
|
JAMNA DEVI Vs. PREM CHAND
|
May 14, 1970 |
|
JAN Vs. HAJI ABDUL SATTAR
|
October 23, 1970 |
|
JASWANTSINGHJI JU DEO Vs. UNION OF INDIA
|
January 16, 1970 |
|
JAVITRI DEVI Vs. STATE,
|
November 7, 1970 |
|
JIWAN BAL Vs. KURUKSHETRA UNIVERSITY
|
April 28, 1970 |
|
JOHAN TINSON AND CO LTD SIMLA Vs. AMAR CHAND SOOD AND ANOTHER
|
October 28, 1970 |
|
K C MADAN LAL AND CO Vs. JULLUNDUR EX SERVICEMAN MOTOR TRANSPORT CO OPERATIVE SOCIETY LIMITED
|
May 8, 1970 |
|
K G KHOSLA AND CO PRIVATE LIMITED Vs. UNION OF INDIA
|
February 3, 1970 |
|
K G KHOSLA AND CO PRIVATE LIMITED Vs. TRUSTEES OF THE PORT OF BOMBAY
|
March 27, 1970 |
|
K G MALHOTRA Vs. VIJAY KUMAR
|
April 17, 1970 |
|
KAICKER TYPEWRITER EXCHANGE Vs. RAM NARAIN MEHRA
|
August 11, 1970 |
|
KAILASH CHAND GUPTA Vs. CHIEF COMMISSIONER DELHI ADMINISTRATION
|
August 3, 1970 |
|
KAMLA DEVI Vs. JANKI
|
May 27, 1970 |
|
KANWAR DURGA CHAND Vs. ADMINISTRATOR LT GOVERNOR
|
July 24, 1970 |
|
KEVENTERS KARAMCHARISINGH Vs. LT GOVERNOR DELHI
|
April 6, 1970 |
|
KHACHARU Vs. RISAL SINGH
|
April 21, 1970 |
|
KHACHEROO MAL Vs. STATE
|
December 24, 1970 |
|
KHALIL AHMED Vs. DELHI ADMINISTRATION
|
May 25, 1970 |
|
KHAN DURRANG Vs. PRINICIPAL SHRI TULSI RAM SHIVAJI COLLEGE
|
October 14, 1970 |
|
KHAZANO Vs. KANI RAM
|
August 27, 1970 |
|
KISHAN CHAND SOOD Vs. STATE
|
September 22, 1970 |
|
KISHAN LAL Vs. STATE
|
April 17, 1970 |
|
KRISHAN CHAND AGGARWAL Vs. THE GOVERNMENT OF UNION TERRITORY, HIMACHAL PRADESH AND ANOTHER
|
July 24, 1970 |
|
KRISHAN LAL Vs. STATE,
|
March 31, 1970 |
|
KRISHAN LAL MEHTA Vs. INDUSTRIAL TRIBUNAL
|
August 5, 1970 |
|
KRISHNA OBROI Vs. VIJAY KUMAR OBROI
|
February 24, 1970 |
|
KRISHNA PRASAD Vs. UNION OF INDIA
|
January 23, 1970 |
|
KULBIR CHAND Vs. BAHADUR CHAND
|
April 2, 1970 |
|
KUMARI SAROJ Vs. REGISTRAR OF COMPANIES DELHI
|
August 25, 1970 |
|
KUNDAN LAL Vs. KUNJ LAL AND OTHERS
|
December 17, 1970 |
|
KUNDAN LAL VIJ Vs. DELHI ADMINISTRATION
|
August 6, 1970 |
|
L T THADANI Vs. YOGASHWAR DAYAL
|
October 27, 1970 |
|
LADLI PRASAD Vs. FINANCIAL COMMISSIONER AND ANR
|
July 30, 1970 |
|
LAKSHMI INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1970 |
|
LALA SHAMBHU NATH Vs. PANDIT RAM SARUP SHARMA
|
August 4, 1970 |
|
LAXMI DATT Vs. UNION OF INDIA AND OTHERS
|
September 18, 1970 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MEGHRAJ MANNULAL
|
May 25, 1970 |
|
LILA SARDANA Vs. PREMJUS ROY
|
August 5, 1970 |
|
M CHOWDHURY Vs. COLLECTOR OF STAMPS
|
May 13, 1970 |
|
M K MATHULLA Vs. N N WANCHOO
|
January 21, 1970 |
|
M/S MANI LAL AND BROS. AND ANOTHER Vs. M/S CHHOTE LAL JAIPAL MAL AND OTHERS
|
December 24, 1970 |
|
M/S MERCURY ELECTRONIC CORPORATION (P) LTD. Vs. L. K. VEDI AND OTHERS
|
May 25, 1970 |
|
M/S THE DELHI CLOTH AND GENERAL MILLS CO. LTD, BARA HINDU RAO, DELHI Vs. PT. KESAR NATH DAVE
|
July 30, 1970 |
|
MADAN IRON STORES Vs. DELHI DEVELOPMENT AUTHORITY
|
October 13, 1970 |
|
MADAN LAL Vs. HEMA WATI
|
December 14, 1970 |
|
MADAN LAL ANAND Vs. HIMACHAL PRADESH GOVERNMENT AND OTHERS
|
July 28, 1970 |
|
MADAN LAL HALWAI Vs. R. GUJRAL, ASSISTANT PUBLIC PROSECUTOR, M.C.D.
|
October 6, 1970 |
|
MADHO Vs. KAKA RAM
|
April 9, 1970 |
|
MADHO LAL Vs. ROOP CHAND
|
February 11, 1970 |
|
MADHUBAN PRIVATE LIMITED Vs. NARAIN DASS GOKAL CHAND
|
October 20, 1970 |
|
MAHAJOT SAHAI Vs. COMPETENT AUTHORITY
|
March 4, 1970 |
|
MAHANT GOVIND DASS Vs. KULDIP SINGH
|
March 28, 1970 |
|
MAHARANI RAM SUNDARI Vs. STATE OF HIMACHAL PRADESH
|
August 20, 1970 |
|
MAHESH CHANDER Vs. CHUNGO
|
September 23, 1970 |
|
MALIK AMAR CHAND KAPOOR Vs. UNION OF INDIA
|
May 8, 1970 |
|
MAN SINGH PATEL Vs. PHOOL SINGH
|
March 12, 1970 |
|
MANAGEMENT OF BLUE STAR ENGINEERING CO PRIVATE LIMITED Vs. LT GOVERNOR DELHI ADMINISTRATION
|
March 2, 1970 |
|
MANAGEMENT OF HAMDARD WAQF LABORATORY Vs. RAUNAQ HUSSAIN
|
September 4, 1970 |
|
MANAWAR KHAN Vs. ABDUL REHAMAN
|
February 5, 1970 |
|
MANDIR THAKUR RAGHUNATH Vs. LAND ASQUISITION COLLECTOR
|
December 23, 1970 |
|
MANGAT RAM Vs. MUKAND LAL
|
May 19, 1970 |
|
MANGLI Vs. STATE
|
August 21, 1970 |
|
MANI Vs. DEVKU
|
September 16, 1970 |
|
MANOHAR LAL Vs. UNION OF INDIA
|
January 12, 1970 |
|
MAQBOOL AHMED Vs. MOHAMMAD IBRAHIM
|
July 27, 1970 |
|
MEHAR CHAND Vs. JAGDISH CHAND GUPTA
|
May 28, 1970 |
|
MEHTA RADHA KISHAN Vs. RAJ RANI
|
January 8, 1970 |
|
MELA SINGH Vs. HARKIRAT SINGH
|
April 7, 1970 |
|
MESSRS HINDUSTAN TRUST PRIVATE LIMITED Vs. G S GUPTA AND OTHERS
|
September 29, 1970 |
|
MINERAL INDUSTRY ASSOCIATION Vs. UNION OF INDIA
|
September 30, 1970 |
|
MODERN MILLS LIMITED Vs. UNION OF INDIA AND OTHERS
|
January 29, 1970 |
|
MODI INDUSTRIES LIMITED Vs. UNION OF INDIA
|
April 2, 1970 |
|
MOHAMMAD ISRHAQ Vs. JANNAT BI
|
July 20, 1970 |
|
MOHAN C VANJANI Vs. SANT DASS
|
December 23, 1970 |
|
MOHAN SINGH Vs. LT GOVERNOR HIMACHAL PRADESH
|
April 28, 1970 |
|
MOHINDER SINGH Vs. STATE
|
October 8, 1970 |
|
MOTI RAM Vs. STATE
|
August 25, 1970 |
|
MOTI RAM Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
August 31, 1970 |
|
MOTI RAM Vs. STATE
|
December 4, 1970 |
|
MRS. D. DAVID Vs. MISS R. MUKHA
|
December 17, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARUP
|
April 22, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. TRILOK CHAND AND ROOP CHAND
|
February 5, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. NAND KISHORE
|
July 22, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. PYARE LAL
|
September 3, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. RAM CHANDER
|
April 8, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. THAKUR DASS
|
April 23, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SARUP CHAND
|
October 5, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN
|
October 28, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. KULDIP LAL BHANDARI
|
April 20, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN SARUP
|
March 11, 1970 |
|
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN TANDON
|
January 7, 1970 |
|
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. BRAHM PAL AND ANOTHER
|
September 4, 1970 |
|
MUNICIPAL CORPORATION, DELHI Vs. HIRA LAL
|
October 19, 1970 |
|
MUNSHI LAL Vs. DELHI ADMINISTRATION
|
December 10, 1970 |
|
N DUTT Vs. SAT PARKASH BHASIN
|
November 12, 1970 |
|
N S MAINI Vs. COMMISSIONER OF INCOME TAX DELHI
|
March 26, 1970 |
|
NAHAN FOUNDARY LTD Vs. RAM KISHAN KULWANT RAI
|
July 7, 1970 |
|
NANAK CHAND Vs. TOTI
|
July 8, 1970 |
|
NANAK CHAND Vs. KOHINOOR CHEMICAL COMPANY LIMITED
|
November 9, 1970 |
|
NARINDER CHAND RAM NATH AND CO Vs. GOVERNOR HIMACHAL PRADESH
|
January 13, 1970 |
|
NARSINGH DASS SHARMA Vs. DELHI ADMINISTRATION UNION TERRITORY OF DELHI
|
December 24, 1970 |
|
NATHURAM MATHURA PRASHAD Vs. MAMLESHWAR PRASHAD
|
July 30, 1970 |
|
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. DELHI ADMINISTRATION
|
March 5, 1970 |
|
NEELMA STATIONERY MANUFACTURERS Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
February 26, 1970 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. INDER NARAIN
|
November 30, 1970 |
|
NEW INDIAN COLOUR CO Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1970 |
|
NIADAR Vs. STATE
|
November 2, 1970 |
|
NIRANJAN SINGH Vs. DELHI ADMINISTRATION
|
August 29, 1970 |
|
OBEROI CLERKS Vs. EXCISE TAXATION OFFICER
|
December 22, 1970 |
|
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1970 |
|
P L MEHRA Vs. D R KHANNA
|
September 2, 1970 |
|
P P YAJURVEDI Vs. C L HANDA
|
March 26, 1970 |
|
P.N. KHANNA Vs. T.P. BALAKANI
|
December 15, 1970 |
|
PADAM CHAND Vs. BHARAT SINGH
|
November 18, 1970 |
|
PANDIT CHANDER SAIN Vs. RANI VIDYAWANTI
|
October 20, 1970 |
|
PANNA LAL Vs. STATE
|
November 6, 1970 |
|
PARMESHWARI DEVI AND OTHERS Vs. ANGOORI DEVI AND ANOTHER
|
February 20, 1970 |
|
PHOOL SINGH Vs. MADAN LAL BAJAJ
|
December 23, 1970 |
|
PRABHATI PARSHADI Vs. STATE
|
July 13, 1970 |
|
PRATAP SINGH Vs. STATE
|
November 19, 1970 |
|
PREM NARAIN AGGARWAL Vs. BASHESHAR DASS
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October 26, 1970 |
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PREM SHAKTI Vs. STATE OF DELHI
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October 26, 1970 |
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PREM SHEEL MALHAN Vs. CHAND KUMARI
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May 19, 1970 |
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PREM SINGH Vs. STATE
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November 18, 1970 |
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PREMNATH MOTORS WORKSHOP BRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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July 20, 1970 |
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PRITAM SINGH Vs. STATE
|
September 29, 1970 |
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PUNJAB REGISTERED IRON AND STEEL STOCKHOLDERS ASSOCIATION LIMITED Vs. UNION OF INDIA
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October 30, 1970 |
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PUNJAB STATE Vs. JAGINDER NATH
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November 11, 1970 |
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R C SOOD AND CO PVT LTD Vs. UNION OF INDIA
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October 14, 1970 |
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R D GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
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March 12, 1970 |
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RADHE SHYAM Vs. J M RAINA
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April 27, 1970 |
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RADHEY SHAM Vs. LT GOVERNOR
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April 3, 1970 |
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RAFIQ Vs. MODI SUGAR MILLS LIMITED
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August 25, 1970 |
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RAGHUBIR SINGH Vs. UNION OF INDIA
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August 6, 1970 |
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RAI AND SONS PRIVATE LIMITED Vs. PHELPS AND CO PRIVATE LIMITED
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May 11, 1970 |
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RAJ ENGINEERING WORKS PRIVATE LIMITED Vs. E KRISHNA MURTHI
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October 16, 1970 |
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RAJ KHANNA Vs. KRISHAN LAL KHANNA
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April 30, 1970 |
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RAJ KUMAR AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI
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May 6, 1970 |
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RAJA PARTAP SINGH AND OTHERS Vs. SHRI BRIJ MOHAN NANDA
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March 12, 1970 |
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RAM DEV Vs. CHAMAN LAL
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September 14, 1970 |
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RAM GOPAL Vs. STATE
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September 15, 1970 |
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RAM KISHEN Vs. MUNICIPAL CORPORATION OF DELHI AND ANOTHER
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May 29, 1970 |
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RAM KUMAR Vs. STATE
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May 8, 1970 |
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RAM PARKASH Vs. STATE
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February 20, 1970 |
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RAM SAHAI Vs. DURGA DASS
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September 7, 1970 |
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RAM SINGH Vs. KHUSHWANT RAI
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November 9, 1970 |
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RAMESHWAR DAYAL Vs. RAM AVTAR
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February 12, 1970 |
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RANI SARLA DEVI Vs. BANDA ELECRIC SUPLY COMPANY LIMITED
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February 9, 1970 |
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RANJIT SINGH Vs. ASSESSING AUTHORITY
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October 16, 1970 |
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RATAN SINGH Vs. DELHI ADMINISTRATION
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March 26, 1970 |
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ROSHAN LAL DEVI DASS Vs. MAN MOHAN CHOPRA
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December 21, 1970 |
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S B RAJPAL Vs. KAMLA WATI
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August 21, 1970 |
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S JASBIR SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
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December 23, 1970 |
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S K SHARMA Vs. UNION OF INDIA
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August 21, 1970 |
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S LABH SINGH Vs. JAGAN NATH BAHL
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December 24, 1970 |
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S P ARORA Vs. AJIT SINGH
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January 9, 1970 |
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S S LIGHT RIY COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL CENTRAL
|
March 31, 1970 |
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S S PASUPATHY Vs. UNION OF INDIA
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September 11, 1970 |
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SAID UD DIN Vs. MAHABIR SINGH
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November 27, 1970 |
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SARASWATI Vs. TUISI RAM SETH
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September 2, 1970 |
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SARASWATI DEVI Vs. L GIAN CHAND
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March 10, 1970 |
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SARDAR BEGUM Vs. AJIT KUMAR (DECEASED) REPRESENTED BY LEGAL REPRESENTATIVES
|
July 21, 1970 |
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SARDARU Vs. UNION OF INDIA
|
May 6, 1970 |
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SARMUKH SINGH Vs. HAZARI LAL MARWAH AND ANR.
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July 22, 1970 |
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SARUP SINGH Vs. UNION OF INDIA
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October 12, 1970 |
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SETH R DALMIA Vs. UNION OF INDIA
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March 24, 1970 |
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SETH SATNARIN GOENKA Vs. UNION OF INDIA
|
February 10, 1970 |
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SEWA RAM Vs. STATE
|
July 31, 1970 |
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SHAKUNTALA Vs. STATE
|
April 23, 1970 |
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SHAKUNTALA NEGI Vs. STATE
|
February 26, 1970 |
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SHAKUTALA NEGI Vs. STATE
|
April 23, 1970 |
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SHAMBHU NATH CHOPRA Vs. STATE
|
March 11, 1970 |
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SHANKAR LAL Vs. SHADI RAM RAM SWAROOP
|
May 29, 1970 |
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SHANTI RANI Vs. MOHAN LAL
|
October 6, 1970 |
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SHEO NATH Vs. UNION OF INDIA
|
November 11, 1970 |
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SHIV KUMAR Vs. UNION OF INDIA
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December 29, 1970 |
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SHIV SARAN DASS Vs. UNION OF INDIA
|
March 31, 1970 |
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SHRI AMAR DASS JUNEJA Vs. SHRI TEJ BHAN DEV
|
May 29, 1970 |
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SHRI DEVI DAYAL, RETIRED CHIEF ENGINEER Vs. SHRI T. R. MALHOTRA
|
May 28, 1970 |
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SHRI JIWAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
|
August 14, 1970 |
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SHRI KESHAV RAM Vs. DARAN TRUST (REGD.)
|
November 18, 1970 |
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SHRI SATYENDRA SINGH BHAGAT Vs. SHRI MURARI LAL POPLAI
|
May 1, 1970 |
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SHUBH KARAN JAGNANI Vs. STATE
|
May 1, 1970 |
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SMT. KAMAL KUMARI Vs. SHRI JADISH RAI AGGARWAL AND ORS.
|
August 13, 1970 |
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SMT. MOTIA DEVI Vs. SHRI D. P. KHOSLA AND ANR.
|
November 20, 1970 |
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SMT. RAM KALI Vs. VIJAY GOPAL SRIVASTAVA
|
May 26, 1970 |
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STATE Vs. SEWAK RAM
|
May 15, 1970 |
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STATE Vs. MUSSA
|
August 10, 1970 |
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STATE OF PUNJAB Vs. DEV
|
May 12, 1970 |
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SUDERSHAN KUMAR Vs. STATE
|
March 31, 1970 |
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SUDERSHAN LAL WADHAWAN Vs. DEVI DAS
|
September 25, 1970 |
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SUKHDEV SAHAI Vs. DISTRICT MAGISTRATE DELHI
|
December 24, 1970 |
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SUMITRA NANDAN GUPTA Vs. COPYRIGHT BOARD
|
May 1, 1970 |
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SUMITRA RANI SONDHI Vs. BENNET COLLEMAN AND COMPANY
|
May 1, 1970 |
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SUNDER LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
April 23, 1970 |
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SURAJ BHAN KAILASH CHAND Vs. HARI SHANKAR VASHIST
|
August 28, 1970 |
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SURAT SINGH Vs. S R BAKSHI
|
October 5, 1970 |
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SURJAN SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 8, 1970 |
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SURMDER KUMAR KAPUR Vs. SUJAN SINGH CHADHA
|
September 29, 1970 |
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SURMDER NATH Vs. STATE
|
July 16, 1970 |
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SURRINDER SINGH Vs. STATE
|
February 26, 1970 |
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SUSHIELA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
|
May 29, 1970 |
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SWAM KUMARI MALHOTRA Vs. AMIR CHAND MALHOTRA
|
February 5, 1970 |
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T P VERMA Vs. UNION OF INDIA
|
March 30, 1970 |
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TALLI Vs. STATE
|
February 20, 1970 |
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TARA CHAND Vs. LAND ACQUISITION COLLECTOR DELHI SHAHDARA DELHI
|
July 27, 1970 |
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TARA CHAND GOEL Vs. SUMMER FIELD SCHOOL
|
May 13, 1970 |
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TARIF SINGH SHANTI SAROOP Vs. UNION OF INDIA
|
November 26, 1970 |
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TEJ RAM Vs. UNION OF INDIA
|
September 14, 1970 |
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TIKAM RAM Vs. MANGTU
|
June 17, 1970 |
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TILAK RAI SETHI Vs. RAM PIYARI DEVI
|
March 5, 1970 |
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UNION OF INDIA Vs. LAKHPAT
|
May 29, 1970 |
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UNION OF INDIA Vs. KHAN CHAND BHAGAT RAM JAIN AND SONS
|
May 27, 1970 |
|
UNION OF INDIA Vs. GANGA DUTT
|
May 19, 1970 |
|
UNION OF INDIA Vs. MODI SUGAR MILLS LIMITED
|
May 11, 1970 |
|
UNION OF INDIA Vs. DINA NATH
|
April 28, 1970 |
|
UNION OF INDIA Vs. GIAN SINGH KADIAN
|
February 26, 1970 |
|
UNION OF INDIA Vs. BEHARI LAL AND COMPANY
|
January 14, 1970 |
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UNION OF INDIA Vs. SARJU PRASAD JAGDISH PRASAD
|
January 22, 1970 |
|
UNION OF INDIA Vs. SURAJ BHAN
|
January 20, 1970 |
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UNION OF INDIA Vs. ORIENTAL CONSTRUCTION DELHI PRIVATE LIMITED
|
July 24, 1970 |
|
UNION OF INDIA Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
|
July 24, 1970 |
|
UNION OF INDIA Vs. TRIBHUWAN DAS LALJI PATEL
|
August 6, 1970 |
|
UNION OF INDIA Vs. BHIM SINGH
|
August 5, 1970 |
|
UNION OF INDIA Vs. R P DHIR
|
December 14, 1970 |
|
UNION OF INDIA Vs. N K PRIVATE LIMITED
|
October 30, 1970 |
|
URMILA RANI Vs. SAVITRI DEVI
|
May 15, 1970 |
|
UTTAM SINGH KALA SINGH Vs. UNION OF INDIA
|
May 6, 1970 |
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V RADHAKRISHAN MURTHY Vs. SECRETARY NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
|
December 9, 1970 |
|
V.P. BABYLONI Vs. UNION OF INDIA AND ORS.
|
December 15, 1970 |
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VED PARKASH Vs. RASHID
|
October 16, 1970 |
|
VED PARKASH Vs. CHUNI LAL
|
July 20, 1970 |
|
VIDYA WATI Vs. HIMACHAL GOVERNMENT TRANSPORT
|
September 11, 1970 |
|
VIJAY ROSIN AND TURPENTINE FACTORY OSHIARPUR Vs. UNION OF INDIA
|
September 29, 1970 |
|
VIR BHAN Vs. BALWANT SINGH
|
April 1, 1970 |
|
WAZIR CHAND WADHWA Vs. STATE
|
December 7, 1970 |
|
WIRE NETTING STORES Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
February 19, 1970 |
|
WOODCRAFTS ENTERPRISES CORPORATION PRIVATE LTD Vs. SALES TAX OFFICER
|
March 2, 1970 |
|
WORKMEN OF INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK
|
November 12, 1970 |
|
YAQUB Vs. UNION OF INDIA
|
August 5, 1970 |
|
YASIN Vs. MUNICIPAL CORPORATION OF DELHI
|
April 17, 1970 |
|
YUSUF Vs. UNION OF INDIA
|
March 17, 1970 |
LOGIN