A D M STORES Vs. COMMISSIONER OF SALES TAX DELHI
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April 19, 1966 |
AJIT SINGH Vs. GURCHARAN SINGH
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November 8, 1966 |
AMERICAN FURNISHING HOUSE Vs. UDAT RAM BHURTI
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February 14, 1966 |
B K KHANNA Vs. M R BATRA
|
March 2, 1966 |
B S RAGHAVAN Vs. JAGDEV KUMAR GUPTA
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May 19, 1966 |
BABU Vs. BHAURAO AND OTNERS
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September 20, 1966 |
BALRAJ MUDHOK Vs. UNION OF INDIA
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November 18, 1966 |
BHAGWAN DAS Vs. APPELLATE OFFICER
|
April 4, 1966 |
BHARAT FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PARAMSHWARI PRASAD GUPTA
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November 25, 1966 |
BHIKU Vs. PRITHI
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April 29, 1966 |
BIBHA GHOSH Vs. P K GHOSH
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April 21, 1966 |
CENTRAL BANK OF INDIA Vs. GOKAL CHAND
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February 8, 1966 |
CHAMAN LAL Vs. EXCISE COMMISSIONER DELHI
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January 19, 1966 |
CHANDRA PARKASH AGARWALA Vs. S G BOSE MULLICK
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April 22, 1966 |
CHIEF CONTROLLING REVENUE AUTHORITY Vs. FERTILIZER CORPORATON OF INDIA LIMITED
|
September 20, 1966 |
CHIRANJI LAL RAM LAL PARTENERSHIP FIRM Vs. CHANDGI RAM KUNDAN LAL AND CO HYDERABAD
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December 16, 1966 |
DELHI BEOPAR MANDAL Vs. COMMISIONER OF INCOMETAX DELHI
|
September 26, 1966 |
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DELHI MUNICIPAL CORPORATION
|
March 24, 1966 |
DEWAN AMOLAK SINGH Vs. LAJPAL
|
January 10, 1966 |
ELECTRIC MANUFACTURING COMPANY LIMITED Vs. D D BHARGAVA
|
November 21, 1966 |
GOPI KISHAN Vs. ABDUL MAJID
|
November 7, 1966 |
GULAL Vs. ASSISTANT CUSTODIAN RURAL NEW DELHI AND ANOTHER
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May 19, 1966 |
HARI BROTHERS PRIVATE LIMITED DELHI Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION NEW DELHI
|
December 22, 1966 |
HARI RAM Vs. BANWARI LAL
|
September 30, 1966 |
HARINDER MOHAN DASS Vs. GENERAL MANAGER NORTHERN RAILWAY
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December 12, 1966 |
HARISH CHANDER Vs. UNION OF INDIA
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November 21, 1966 |
HARMOHINDER SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
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November 30, 1966 |
HARMOHINDER SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
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July 15, 1966 |
HARSARAN SINGH Vs. UNION OF INDIA AND ANOTHER
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December 14, 1966 |
HINDUSTAN MERCANTILE BANK LIMITED Vs. OFFICIAL RECEIVER DELHI
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March 22, 1966 |
HIRALAL Vs. NEW INDIA MUNICIPAL COMMITTEE NEW DELHI
|
December 13, 1966 |
HUKAM CHAND Vs. DISTRICT MAGISTRATE NEW DELHI
|
April 5, 1966 |
INDRA PERFUMERY COMPANY Vs. MOTI IAL
|
October 13, 1966 |
INDUSTRIAL AND TRADE PUBLICATION PRIVATE LIMITED NEW DELHI Vs. PARTAP CHAND
|
December 19, 1966 |
IRON TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
July 18, 1966 |
ISHERDASS SAHNI Vs. UNION OF INDIA
|
September 1, 1966 |
JAGDISH PRASAD Vs. HAMID HUSSAIN
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February 3, 1966 |
JAI SINGH Vs. STATE
|
November 18, 1966 |
JAMNA DASS Vs. STATE
|
December 10, 1966 |
JANTA MOTOR TRANSPORT REGISTERED DELHI Vs. STATE OF UTTAR PRADESH
|
March 28, 1966 |
JASBIR SINGH BEDI Vs. UNION OF INDIA
|
January 25, 1966 |
JASWANT SINGH Vs. DAYA SINGH
|
January 14, 1966 |
JAT CHANDER Vs. STATE
|
August 19, 1966 |
JAWAHAR SINGH Vs. JAI GOPAL GROVER
|
February 8, 1966 |
JAWAHAR SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
|
February 17, 1966 |
JAY PARKASH Vs. STATE
|
December 23, 1966 |
K S SAINI AND ANOTHE Vs. UNION OF INDIA
|
October 19, 1966 |
KAILASH SHARMA Vs. STATE
|
April 26, 1966 |
KALU RAM Vs. STATE
|
November 8, 1966 |
KANWAR BEHARI Vs. VINDHYA DEVI
|
February 25, 1966 |
KESHO PARSHAD Vs. STATE
|
November 15, 1966 |
KEWAL RAM Vs. DELHI DEVLOPMENT AUTHORITY
|
May 18, 1966 |
KIRPAL SINGH Vs. HARBANS KAUR
|
November 30, 1966 |
KRISHAN KUMAR Vs. LALA RAM SARUP KHANNA
|
July 26, 1966 |
KRISHENA KUMAR Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
January 28, 1966 |
L D JAIN Vs. GENERAL MANAGER GOVERNMENT OF INDIA PRESS NEW DELHI
|
March 16, 1966 |
LABH SINGH WARYAM SINGH Vs. UNION OF INDIA
|
December 22, 1966 |
LAWRANCE Vs. DISTRICT MAGISTRATE DELHI
|
January 7, 1966 |
LIEUT COL YOGESHWAR RAJ PURI Vs. YOG RAJ PURI
|
March 25, 1966 |
M L JOSHI Vs. DIRECTOR OF ESTATES GOVERNMENT OF INDIA
|
November 7, 1966 |
MADAN MOHAN KOHLI Vs. SARLA KOHLI
|
March 14, 1966 |
MANAGEMENT OF BAR ASSOCIATION CANTEEN NEW COURTS TIS HAZARI DELHI Vs. CHIEF COMMISSIONER
|
January 28, 1966 |
METAL CORPORATION OF INDIA LTD Vs. UNION OF INDIA
|
March 14, 1966 |
MOHAMMAD Vs. AGGARWAL FINANCE PRIVATE LIMITED
|
November 16, 1966 |
MOHD UMAR Vs. INSHALLA BI
|
December 15, 1966 |
MULLER AND PHIPPS INDIA PRIVATE LIMITED NEW DELHI Vs. MULLER AND PHIPPS INDIA PRIVATE LIMITED DELHI
|
February 24, 1966 |
MUNICIPAL CORPORATION OF DELHI Vs. BADRI
|
March 1, 1966 |
MUNICIPAL CORPORATION OF DELHI Vs. SHAH CONSTRUCTION COMPANY LIMITED
|
February 2, 1966 |
MUNICIPAL CORPORATION OF DELHI Vs. YOGESH VULK MADHOK
|
May 22, 1966 |
MUNSHI Vs. ABDUL QADEER
|
December 12, 1966 |
N C MAITRA Vs. DESH BANDHU GUPTA
|
May 6, 1966 |
NAND RAM SURAJ MAL Vs. R K KAIRA
|
September 28, 1966 |
NARESH CHANDRA MITAL Vs. BISHAMBER NATH CHOPRA
|
April 15, 1966 |
NIRMALA JOSHI Vs. LABOUR COURT DELHI
|
March 14, 1966 |
OFFICIAL RECEIVER INDORE Vs. GURBAX SINGH
|
October 10, 1966 |
OM PARKASH BHARDWAJ Vs. UNION OF INDIA
|
July 25, 1966 |
OM PARKASH MANGAL Vs. LEKH RAJ AGGARWAL
|
February 1, 1966 |
PARVATI DEVI Vs. TIBBIA COLLEGE BOARD
|
January 4, 1966 |
PEHIAD SINGH Vs. SURJAN SINGH
|
December 6, 1966 |
PHOOL CHAND GOYAL Vs. UNION OF INDIA
|
May 27, 1966 |
PLYCAST DEL PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
February 27, 1966 |
PREM NATH Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
March 25, 1966 |
RABINDER NATH MALIK Vs. REGIONAL PASSPORT OFFICER NEW DELHI
|
December 23, 1966 |
RAIZADA SANWAL DAS Vs. KANHYA LAL
|
May 13, 1966 |
RAM DASS AMIR CHAND Vs. MANGAT RAI CHHITTUMAL
|
November 25, 1966 |
RAM LAL PURI Vs. GOKALNAGAR SUGAR MILLS COMPANY LIMITED
|
December 18, 1966 |
RAM PARSHAD RASTOGI Vs. JAGDISH NARAIN
|
July 26, 1966 |
RAM PERSHAD Vs. STATE OF DELHI
|
May 17, 1966 |
RAM SARUP Vs. STATE
|
November 16, 1966 |
RAM VICHAR Vs. DAULAT RAM MOHAN DASS
|
October 19, 1966 |
RAMESH CHANDER Vs. UNION OF INDIA
|
November 18, 1966 |
RAMGOPAL BHAGWANDAS Vs. ROSHAN LAL
|
January 13, 1966 |
RAMLABHAYA Vs. UNION OF INDIA
|
August 18, 1966 |
RANBIR SINGH Vs. STATE
|
February 2, 1966 |
RISAL SINGH Vs. CHANDGI RAM
|
February 14, 1966 |
ROOP LAL MEHRA Vs. KAMLA SONI
|
February 28, 1966 |
RULYA RAM Vs. UNION OF INDIA
|
September 1, 1966 |
S AVTAR SINGH Vs. STATE
|
December 19, 1966 |
S GOPAL Vs. STATE
|
September 1, 1966 |
S K CHATTERJEE Vs. J N GHOSHAL
|
November 7, 1966 |
SAHIB DAYAL Vs. JOTI PERSHAD
|
September 15, 1966 |
SARDAR BAHADUR Vs. UNION OF INDIA
|
March 23, 1966 |
SARDAR BEGUM Vs. JAGDISH CHAND BHANDARI
|
November 7, 1966 |
SARDAR SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
|
March 3, 1966 |
SARDUL SINGH Vs. STATE
|
October 7, 1966 |
SATJIT SINGH Vs. AMARJIT KAUR
|
May 19, 1966 |
SHADI LAL Vs. UNION OF INDIA
|
November 9, 1966 |
SHAMBHU DAYAL GUPTA Vs. UNION OF INDIA
|
March 2, 1966 |
SHER SINGH Vs. UNION OF INDIA
|
January 10, 1966 |
SHYAM SUNDER Vs. KHAN CHAND
|
January 19, 1966 |
SIRI NIWAS PANDIT Vs. R S MOTORS PRIVATE LIMITED
|
May 25, 1966 |
SITA RAM AGGARWAL Vs. UNION OF INDIA
|
December 16, 1966 |
STATE DELHI ADMINISTRATION Vs. SINHA GOVINDJI
|
December 22, 1966 |
SURAJ PARKASH SAWHNEY Vs. BHAGAT RAM
|
January 20, 1966 |
SWAMI JAI RAM CHELA SARJU DAS Vs. HARI SINGH
|
May 26, 1966 |
TEJ BHAN KHANNA Vs. GHIAS ALI
|
May 26, 1966 |
TILLO RAM Vs. STATE
|
November 9, 1966 |
TIN PRINTERS PRIVATE LIMITED Vs. A N KAUL
|
April 28, 1966 |
TIRLOKI NATH Vs. STATE
|
January 1, 1966 |
TURAT SINGH SHADI RAM Vs. COSTODIAN OF EVACUEES PROPERTY AND REGIONEL SETTLEMENT COMMISSIONER NEW DELHI
|
December 20, 1966 |
UMRAO SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
March 11, 1966 |
UNION OF INDIA Vs. BEHARI LAL AND CO
|
May 18, 1966 |
UNION OF INDIA Vs. VIRANWALI
|
November 1, 1966 |
UNION OF INDIA Vs. DAULAT RAM
|
November 2, 1966 |
UNITED TAXI OPERATORS CO OPERATIVE URBAN THRIFT AND CREDIT SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1966 |