A.K. CHATERJEE Vs. BSES
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March 13, 2007 |
ABDUL MAJID & BROTHERS Vs. OMEGA SHIPPING PVT. LTD.
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August 16, 2007 |
AIR INDIA Vs. BABU BHAI CHANDEL
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September 17, 2007 |
ANANDI MEHTO Vs. NATIONAL INSURANCE CO.LIMITED
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September 24, 2007 |
ANSARI HOSPITAL Vs. NITIN KUMAR
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April 26, 2007 |
BABU LAL Vs. NATIONAL INSURANCE CO. LTD.
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October 8, 2007 |
BIMAN BANGLADESH AIRLINES Vs. ANUP MITTAL & ANR
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November 19, 2007 |
BRITISH AIRWAYS Vs. MONA BHOG
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January 24, 2007 |
CIMMCO BIRLA LTD Vs. ANIL SETHI
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October 22, 2007 |
DELHI AUTO & GENERAL FINANCE PVT. LTD. Vs. MEHRA GOEL & CO.
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September 6, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. BANSI B. SHAH
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September 19, 2007 |
DELHI DEVELOPMENT AUTHORITY Vs. MUKESH KUMAR JAIN
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July 20, 2007 |
DRAUPADI Vs. PRADEEP MITTAL
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October 12, 2007 |
EFFICIENT OFFSET PRINTERS Vs. DELHI DEVELOPMENT AUTHORITY
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September 7, 2007 |
EUREKA FORBES LTD. Vs. RENU VAISH
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September 5, 2007 |
HALDI RAM MARKETING PVT. LTD. Vs. ARUN KUMAR
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August 30, 2007 |
HIRA LAL & SON (EXPORTS) PVT. LTD. Vs. ROYAL JORDANIAN AIRLINES
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October 5, 2007 |
INDIAN AIRLINES LIMITED Vs. R.K. AGGARWAL
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September 20, 2007 |
JOGINDER BABBAR Vs. G.L. KAUL KILAM
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April 2, 2007 |
KAMBOJ ULTRA-SOUND AND DIAGNOSTIC PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
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September 10, 2007 |
KRISHAN KUMAR DHANKER Vs. HYDRO SPARES & SERVICES
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March 23, 2007 |
L.K. INDNANI Vs. INDRAPRASTHA APOLLO HOSPITAL
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April 26, 2007 |
MARUTI UDYOG LTD. Vs. PURAN CHAND WADHWA
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March 9, 2007 |
MUNICIPAL CORPORATION OF DELHI Vs. O.P. KACHRU
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September 12, 2007 |
NIRMAL Vs. LOK NAYAK HOSPITAL
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September 14, 2007 |
OM PRAKASH GUPTA Vs. ORIENTAL INSURANCE CO. LTD.
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August 24, 2007 |
ORIENTAL INSURANCE CO.LTD. Vs. HANS RAJ KHURANA
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November 22, 2007 |
POPULAR HOSIERY MILLS Vs. NEW INDIA ASSURANCE COMPANY LTD.
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October 11, 2007 |
PRABHA RAWAT Vs. DEEPTI SRIVASTAVA
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April 16, 2007 |
PRAKASH MOHAN TRIPATHI Vs. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
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October 4, 2007 |
PRAVEEN SURI Vs. ASHISH WADHERA
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August 10, 2007 |
RAKESH KUMAR KHATTAR Vs. RAJINDER KUMAR JAIN
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March 12, 2007 |
SCHILLER HEALTH CARE INDIA PRIVATE LIMITED Vs. ANEESH SHARMA
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September 3, 2007 |
SEEMA RANI Vs. ST. STEPHEN HOSPITAL
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April 12, 2007 |
STATE BANK OF INDIA Vs. USHA VAID
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April 27, 2007 |
SUBHASH KHURANA Vs. SATYAPRAKASH SETHI
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August 22, 2007 |
TATA MOTORS LTD Vs. MANOJ GADI & ANR
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December 17, 2007 |
V K SURI Vs. SUSHMA AGGARWAL
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April 10, 2007 |
VIDYA BHUSHAN JAIN Vs. SITARAM BHARTIA INSTITUTE OF SCIENCE & RESEARCH
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April 20, 2007 |