| Case Title | Date |
|---|---|
| ANANT OIL INDUSTRIES Vs. NEW NANDI SEEDS CORPORATION | November 30, 2009 |
| CHARANJIT SINGH Vs. DUA BROTHERS | July 27, 2009 |
| D.K. ELECTRICAL OF GALA NO. 1 Vs. SANCHETI APPLIANCES PVT. LTD. | March 4, 2009 |
| DAU DAYAL Vs. PRATAP SABUN UDYOG | March 30, 2009 |
| DEVINDER KAUR Vs. BRAKES INTERNATIONAL | January 21, 2009 |
| G. ROSAMMAL Vs. L. CHHOTALAL SAMJI VIRANI | December 9, 2009 |
| KISHORE BHAI N. PITHVA Vs. LAXMIKANT CHATURBHAI SIDHPURA | November 30, 2009 |
| KUSHA INC. Vs. SACHDEVA & SONS INDUSTRIES PVT. LTD. | April 12, 2009 |
| MARIE STOPES INTERNATIONAL Vs. PARIVAR SEVA SANSTHA | July 27, 2009 |
| PRATAP SABUN UDYOG Vs. RAMNAGAR KHADI GRAMOUDYOG VIKAR SAMITI | March 30, 2009 |
| PREETI SUPARI Vs. ANIL TULSANI | March 31, 2009 |
| RAJ KUMAR SHARAF Vs. VISAKHA CHEMICALS | January 21, 2009 |
| ROLEX S.A. Vs. ROLEX SALES | March 31, 2009 |
| VISAKHA CHEMICALS Vs. RAJ KUMAR SHARAF | January 21, 2009 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN