ABDULLAH BAESHEN Vs. PARAMOUNT TRADING CORPN. PVT. LTD.
|
September 21, 2008 |
AURIO PHARMA LABORATORIES PVT. Vs. PREM PATHAK
|
April 11, 2008 |
BATA INDIA LIMITED Vs. KHADIM HOLDINGS PVT. LTD.
|
April 11, 2008 |
BENGAL LAMPS LTD. Vs. PRESTIGE LIGHTS LTD.
|
April 11, 2008 |
BHARATI DUTTA Vs. SARADINDU BASU
|
April 11, 2008 |
DEOKI HOSIERY FACTORY Vs. CHITTARANJ AN KUMAR TARVEY
|
April 11, 2008 |
ENERCON SYSTEMS PVT. LTD. Vs. REGISTRAR OF COPYRIGHTS
|
July 4, 2008 |
ENERCON SYSTEMS PVT. LTD. Vs. THE REGISTRAR OF COPYRIGHTS
|
July 10, 2008 |
FEDERATION OF INDUSTRIES OF INDIA Vs. G. KESAVALU NAIDU
|
July 4, 2008 |
H.T. MEDIA LTD. Vs. REGISTRAR OF COPYRIGHT
|
September 21, 2008 |
JAGDISH PRASAD LADDA Vs. K. GANESH NADAR
|
January 15, 2008 |
JUPITER MATCH WORK Vs. KAVERI MATCH WORKS
|
July 4, 2008 |
LEO FOOD Vs. NUTRINE CONFECTIONERY CO. (P) LTD.
|
January 15, 2008 |
MARS INCORPORATED Vs. MONICA GALAXY PVT. LTD.
|
July 4, 2008 |
MOHD. NASEER Vs. IQBAL HUSSAIN
|
January 15, 2008 |
MOTHER INDIA INTERNATIONAL PVT. LTD. Vs. REGISTRAR OF COPYRIGHTS
|
September 21, 2008 |
OFFICE LAVA TO S.P.A. Vs. PREVINDHA JAGIVADAS MEHTA
|
January 15, 2008 |
OFFICE LOVATO S.P.A Vs. S.C. RAJAN
|
January 15, 2008 |
S.H.K.S. KHADEN Vs. TATA CONSULTANCY SERVICE
|
July 4, 2008 |
SOM FRAGRANCES PVT. LTD. Vs. RISING SUN FOOD PRODUCTS PVT. LTD.
|
September 21, 2008 |
TUCKER FASTNERS LTD. Vs. SOLSONS EXPORTS PVT. LTD.
|
November 25, 2008 |
U.C. JINDAL Vs. GALGOTIA PUBLICATION PVT. LTD.
|
September 21, 2008 |
WINGS PHARMACEUTICALS PVT. LTD. Vs. VEST PHARMACEUTICALS PVT. LTD.
|
September 21, 2008 |