| Case Title | Date |
|---|---|
| ABDUL RASHID Vs. M R BIDI FACTORY | May 14, 2004 |
| ACCURATE TRANSHEAT PVT LTD Vs. DEVENDRA SOMABHAI NAIK | June 4, 2004 |
| R P MITTAL Vs. BASANT INDUSTRIES | June 14, 2004 |
| TRILOKI NATH GUPTA Vs. DURGA PRASAD GUPTA | June 9, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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