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A B APPANNA Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED
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January 16, 2003 |
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A C CHAUDHURI AND MRS PURNIMA CHAUDHURI Vs. CANADIAN SCHOOL OF INDIA PRIVATE LIMITED
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April 23, 2003 |
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A CHANNABASAPPA Vs. GIRNAR PACKAGING PVT LTD
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March 25, 2003 |
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A H AHMED JAFFER Vs. ACE RUBBER AND ALLIED PRODUCTS PRIVATE LIMITED AND
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November 24, 2003 |
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A SESHA CHARYULU Vs. PENNAR INDUSTRIES LTD
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June 11, 2003 |
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ABRAHAM MATHEW Vs. SUNGKAI PLANTATIONS P LTD
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March 28, 2003 |
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AIRTOUCH INTERNATIONAL MAURITIUS LIMITED Vs. RPG CELLULAR INVESTMENTS AND HOLDINGS PRIVATE LIMITED
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August 19, 2003 |
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ARATI DUTTA GUPTA Vs. UNIT CONSTRUCTION COMPANY LIMITED
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November 21, 2003 |
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CANARA BANK Vs. NATIONAL POWER GRID CORPORATION LTD
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July 2, 2003 |
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CENTURION BANK LIMITED Vs. BELLARY STEELS AND ALLOYS LIMITED
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December 23, 2003 |
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CESC LIMITED Vs. STATE
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June 26, 2003 |
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CHANDRAKANT KANTILAL SHAH Vs. NATIONAL REFINERY PRIVATE LIMITED
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October 21, 2003 |
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D RAMKISHORE Vs. VIJAYAWADA SHARE BROKERS LIMITED
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May 6, 2003 |
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D RAMKISHORE Vs. VIJAYAWADA SHARE BROKERS LIMITED
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July 17, 2003 |
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D RAVICHANDRAN Vs. MYLAPORE HINDU PERMANENT FUND LIMITED AND SHRI T M SHANMUGHAM
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September 9, 2003 |
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DUROFLEX LIMITED Vs. JOHNNY MATHEW
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September 9, 2003 |
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DWIJA BANDHU SARKAR Vs. DIPENDRA NATH CHAKRABORTY AND COOCH BEHAR EYE CARE AND RESEARCH CENTRE PRIVATE LTD
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December 2, 2003 |
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G RAMA RAJU Vs. SOUTH INDIA RESEARCH INSTITUTE PRIVATE LIMITED
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February 20, 2003 |
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GAURAV TOSHNIWAL Vs. BEST AND CROMPTON ENGINEERING LIMITED
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November 24, 2003 |
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GOPALAKRISHNA KAMATH Vs. MANGALORE TRADING ASSOCIATION PRIVATE LIMITED
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November 14, 2003 |
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HB STOCKHOLDINGS LIMITED Vs. JAIPRAKASH INDUSTRIES LIMITED
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January 30, 2003 |
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INDER MOHAN SANSI Vs. CLASSIC APPARELS LTD AND
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February 11, 2003 |
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INDIRA BHARDWAJ Vs. GOLD LAMINATES INDIA LIMITED
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October 6, 2003 |
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JAMEELA BEEVI Vs. NARMADA BUILDING ENTERPRISES P LTD
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November 11, 2003 |
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K BALASUNDARAM Vs. G K STEELS COIMBATORE LTD
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July 10, 2003 |
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K RAMA RAO Vs. PRESSTEELS & FABRICATIONS PRIVATE LIMITED
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January 28, 2003 |
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KISHAN KHARIWAL Vs. GANGANAGAR INDUSTRIES LIMITED
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October 6, 2003 |
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KISHORE KUNDAN SIPPY AND SHRI KUNDAN HASHMATRAI SIPPY Vs. SAMRAT SHIPPING AND TRANSPORT SYSTEMS PVT LTD
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October 29, 2003 |
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KRITHIKA MULLENGADA AND SHRI M M KAVERIAPPA Vs. WIPRO LIMITED
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December 5, 2003 |
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KUMAR MALAVALLI Vs. CRCW SEARCH TECHNOLOGIES PRIVATE LIMITED
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June 23, 2003 |
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LAKSHMI NARAYANAN Vs. COIMBATORE LAKSHMI INVESTMENT AND FINANCE COMPANY LIMITED
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August 14, 2003 |
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M GOPALAN LATE AND DR CHITRA GOPALAN Vs. NARMADA CONSUMER STORES P LTD
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November 11, 2003 |
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M K DHIR Vs. GIVO LIMITED
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February 11, 2003 |
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M S KUMANAN AND SHRI M S MATHIVANAN Vs. S S M PROCESSING MILLS LIMITED
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October 30, 2003 |
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MACHINO PLASTICS LTD AND MACHNO FINANCE PVT LTD Vs. CAPARO MARUTI LTD
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November 10, 2003 |
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MAHARASHTRA POWER DEVELOPMENT CORPORATION LTD Vs. DABHOL POWER COMPANY
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April 2, 2003 |
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MOREPEN LABORATORIES LTD Vs. STATE
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August 19, 2003 |
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O PADMANABHAN Vs. SUPRA HI TECH ELECTRO EQUIPMENTS P LTD
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May 2, 2003 |
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PERFECT REFRACTORIES LIMITED Vs. STATE
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November 18, 2003 |
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PINAMANENI SUBB RAO AND Vs. SEMICONDUCTORS LIMITED
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December 30, 2003 |
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POOJA JOSHI Vs. CENTURY GASES AND PETRO CHEMICALS LTD AND SHRI R VIJAY TATA
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October 6, 2003 |
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PRAMEELA RAVINDRAN Vs. VITAL INSTRUMENTATION PRIVATE LIMITED
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January 28, 2003 |
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S SRINIVASAN Vs. S R P TOOLS LIMITED
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October 9, 2003 |
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SAILESH RAJNIKANT PAREKH Vs. STARLINE TRAVELS PRIVATE LIMITED
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May 6, 2003 |
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SH GURMIT SINGH Vs. POLYMER PAPERS LTD
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January 28, 2003 |
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STATE BANK OF INDIA Vs. SHAKTHI COTTON PROCESS PRIVATE LIMITED AND REGISTRAR OF COMPANIES
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February 19, 2003 |
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SUBHASH GHOSH Vs. PEERLESS ABASAN FINANCE LIMITED
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October 3, 2003 |
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VIJAYAWADA SHARE BROKERS LIMITED Vs. D RAMKISHORE
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February 7, 2003 |
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WINFRED INVESTMENTS LIMITED AND Vs. MAINSTAY TELESERVICES PRIVATE LIMITED
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August 14, 2003 |
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YATRINI VINOD CHANDRA MEHTA Vs. RPG CABLES LTD
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June 16, 2003 |
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