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AAFTAB AHMED Vs. NORTHERN RAILWAY
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June 2, 2005 |
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ADITYA PRASAD SONI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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January 1, 2005 |
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AMALNDU RUDRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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July 12, 2005 |
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ARVIND LAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 20, 2005 |
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ASHOK LEYLAND CO LTD & ANR Vs. SHASHI KUMAR SINGH & ANR
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February 21, 2005 |
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B P SHARMA Vs. RAJA GAS AGENCY
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May 4, 2005 |
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BEDI GOODS TRANSPORT Vs. B S AGRAWAL
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July 2, 2005 |
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BHAGCHAND JAIN Vs. ORIENTAL INSURANCE COMPANY LIMITED
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February 22, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. T R RAUTKAR
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May 25, 2005 |
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BISAMBHAR LAL SABOO Vs. PUNJAB NATIONAL BANK
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May 18, 2005 |
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BRIJMOHAN AGRAWAL Vs. S B I FUNDS MANAGEMENT LTD
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June 28, 2005 |
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CHANDA DEVI KOTHARI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 16, 2005 |
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CHHATTISGARH GRIH NIRMAN MANDAL Vs. LAXMI KUMAR MISHRA
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March 11, 2005 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. JAYESH IRON FOUNDRY
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May 18, 2005 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. HARIKISHAN DAMMANI
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January 3, 2005 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. RAMDEV RAJWADE
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December 31, 2005 |
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D MANOHARLAL (SHELLAC) PRIVATE LIMITED Vs. DISTRICT ENGINEER TELECOM
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May 26, 2005 |
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DABUR INDIA LIMITED Vs. SUDHIR ROAD TRANSPORT CORPORATION
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May 3, 2005 |
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DEARS FARMS Vs. VASUDEV THAMBOLI
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March 22, 2005 |
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DEEPIKA DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 1, 2005 |
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DIGVIJAY SINGH CHOUHAN Vs. NEW INDIA ASSURANCE CO LTD
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June 2, 2005 |
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GANGA OPTICAL Vs. POST MASTER GENERAL GOVT OF INDIA
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September 26, 2005 |
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GAYA RAM DEWANGAN Vs. DAINIK BHASKER
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January 12, 2005 |
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GAYATRI Vs. NATIONAL INSURANCE CO LTD
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June 16, 2005 |
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GOUTAM LUNAWAT Vs. RAJESHKUMAR SAHU
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January 1, 2005 |
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HANUMAN TUBES Vs. NAS ENTERPRISES
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February 17, 2005 |
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J S CHAUHAN Vs. DAINIK BHASKER NEWS PAPER
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April 13, 2005 |
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KHIRBATI Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 7, 2005 |
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KRISHNARAO CHIRVATKAR & ANR Vs. BASANT KUMAR PALIA & ORS
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October 10, 2005 |
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LAXMAN DAS Vs. ORIENTAL INSURANCE COMPANY LIMITED
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September 26, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GAUTAM BAI
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March 24, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MEERA BAI
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September 26, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. BELMATI HEERA
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January 2, 2005 |
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MAHINDRA & MAHINDRA LIMITED Vs. NAZIM KHAN
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March 24, 2005 |
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MEERA Vs. BHILAI STEEL PLANT
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June 14, 2005 |
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N P KASHYAP Vs. JAWAHARLAL NEHRU HOSPITAL AND RESEARCH CENTRE
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May 25, 2005 |
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NATIONAL GARAGE Vs. GIRWAR AGRAWAL
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January 1, 2005 |
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NATIONAL INSURANCE CO Vs. SHAKUN
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March 3, 2005 |
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NATIONAL INSURANCE CO LTD Vs. HAZRA BEGUM & ORS
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March 2, 2005 |
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NATIONAL INSURANCE COMPANY Vs. RAFTAR PARIVAHAN SAHKARI SAMITI
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February 5, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAMHIN BAI
|
January 13, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. HARJEET KAUR
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June 23, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PRABHAT KUMAR GUPTA
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September 26, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
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May 4, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. PURUSHOTTAM KUMAR JAIN
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May 25, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. SUSHILA BAI
|
August 2, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. MAKHAN SAHU
|
July 26, 2005 |
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ORIENTAL INSURANCE CO LTD & ANR Vs. RAJENDRA KUMAR BANERJEE & ANR
|
April 20, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. ANAND STONE
|
March 24, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. B KANTAN
|
April 20, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SAJI P JOHN
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June 2, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SHYAM SUNDER AGRAWAL
|
January 14, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. MUSLIM
|
February 2, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. AJAY SAHU
|
February 23, 2005 |
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PIECO ELECTRONICS AND ELECTRICALS LIMITED Vs. RAKESH KUMAR SWARNKAR
|
February 5, 2005 |
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PRABHAVATI PRADHAN Vs. PRASHANT SHRIVASTAVA
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June 28, 2005 |
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PRAJAKTA KARKARE Vs. VITHAL MADHAVRAO KASLIKAR
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January 24, 2005 |
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R B SINGH Vs. CHHATTISGARH DIESEL
|
March 10, 2005 |
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R K KATIYAR Vs. CHHATTISGARH STATE ELECTRICITY BOARD
|
May 9, 2005 |
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RAJESH SEN Vs. RAVINDRA NATH PANDEY & ANR
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August 3, 2005 |
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RAMBHAROSHE AGRAWAL Vs. CENTRAL BANK OF INDIA
|
March 24, 2005 |
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RAMSWAROOP SINGH & ORS Vs. S DIWAN & ORS
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December 31, 2005 |
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RAMVISHAL AGRAWAL Vs. BHARAT SANCHAR NIGAM LTD
|
May 18, 2005 |
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REETA ANJANA SAHU Vs. Y R KRISHNA
|
December 27, 2005 |
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SANDEEP AGRAWAL Vs. MODERN MEDICAL INSTITUTE
|
March 1, 2005 |
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SANJIV MISHRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 28, 2005 |
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SHANKAR RICE INDUSTRIES Vs. CHHATTISGARH STATE ELECTRICITY BOARD
|
February 23, 2005 |
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SITARAM AGRAWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 24, 2005 |
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STATE BANK OF INDIA Vs. TRISHUL ENTERPRISES
|
March 23, 2005 |
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SURGUJA GRANITE INDUSTRIES Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 29, 2005 |
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SURJI DEVI LOHIA Vs. S B I MUTUAL FUND
|
July 4, 2005 |
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SUSHILABAI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 11, 2005 |
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TATA ENGINEERING & LOCOMOTIVE CO Vs. HOJEF VANAK
|
March 24, 2005 |
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TEK SINGH Vs. ASHOK LEYLAND CO LTD
|
February 14, 2005 |
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UMA SINGH Vs. DOOR SANCHAR
|
May 3, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. KUSUM CHATURVEDI & ORS
|
September 21, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARDA DEVI
|
June 14, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANESH KUMAR JAIN
|
September 14, 2005 |
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V MANOJ Vs. UNIT TRUST OF INDIA
|
September 27, 2005 |
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ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. MANGALCHAND BAFNA
|
April 20, 2005 |
LOGIN