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ABC (MINOR) THROUGH NATURAL GUARDIAN XYZ Vs. STATE OF CHHATTISGARH
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April 17, 2026 |
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AKANKSHA BHARDWAJ D/O SHRI ASHOK KUMAR BHARDWAJ Vs. STATE OF CHHATTISGARH
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April 22, 2026 |
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AKHILESH GUPTA Vs. STATE OF CHHATTISGARH
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January 9, 2026 |
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AMRIKA BAI W/O RANJIT LODHI Vs. BHAGWATI BAI W/O DHANKU LODHI
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January 30, 2026 |
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ANIL KUMAR DUBEY Vs. STATE OF CHHATTISGARH
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January 16, 2026 |
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ANJU GUPTA Vs. STATE OF CHHATTISGARH
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January 15, 2026 |
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ANUP GIDWANI, S/O SHRI NAWAL RAI GIDWANI Vs. MAHENDRA SINGH THAKUR, S/O SUDAN SINGH THAKUR
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April 10, 2026 |
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ANUP KUMAR AWALE, S/O BHIMRAO AWALE Vs. UNION OF INDIA
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April 21, 2026 |
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ASHOK KEJRIWAL SARANGARH Vs. STATE OF CHHATTISGARH
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March 11, 2026 |
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ASHUTOSH PANDEY Vs. STATE OF CHHATTISGARH
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March 27, 2026 |
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AWADH RAM SAHU Vs. LAKHAN LAL MESHRAM
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April 1, 2026 |
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BADRINATH DEVANGAN Vs. SARSWATI DEVANGAN
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February 6, 2026 |
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BASANTI BAI JAIN W/O SHRI SHUBASH CHAND JAIN Vs. CENTRAL BANK OF INDIA
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May 21, 2026 |
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BHARTI BAI Vs. PITAMBER DAS BHARTI
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January 16, 2026 |
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BHUPAT KARSH Vs. STATE OF CHHATTISGARH
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March 27, 2026 |
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C. V. BHAGVANT RAO Vs. UNION OF INDIA
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April 8, 2026 |
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CHHEDI LAL SHAHJIT Vs. RAJESH GUPTA
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March 27, 2026 |
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D.K. BHUIYA Vs. A. K. SINHA
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February 27, 2026 |
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DESHIYA TENGA KUJUR Vs. STATE OF CHHATTISGARH
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February 5, 2026 |
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DEVENDRA DADSENA S/O SHRI DASHRATH PRASAD DADSENA Vs. STATE OF CHHATTISGARH
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March 30, 2026 |
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DEVENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
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April 6, 2026 |
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DHANESH RAM Vs. STATE OF CHHATTISGARH
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February 20, 2026 |
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DILBAG SINGH Vs. STATE OF CHHATTISGARH
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March 13, 2026 |
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EXECUTIVE ENGINEER CSPDCL Vs. SITA BAI
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March 17, 2026 |
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GAYATRI KOUSHIK W/O LATE SHRI SARJOO PRASAD KOUSHIK Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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GHANSHYAM NARANG Vs. STATE OF CHHATTISGARH
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February 27, 2026 |
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GUDIYA NAGESH Vs. NIL.
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March 3, 2026 |
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GULAB RAI DAHARIA Vs. STATE OF CHHATTISGARH
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May 7, 2026 |
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GULAB SONI Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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HARISHANKAR, S/O BANSHIDHAR CHAUHAN Vs. STATE OF CHHATTISGARH
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April 15, 2026 |
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JINDAL STEEL LIMITED Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
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June 2, 2026 |
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KALAM SAHU S/O SHRI AAJURAM SAHU Vs. STATE OF CHHATTISGARH
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March 23, 2026 |
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KAUSHALYA TURKIYA W/O CHEDUREAM TURKIYA Vs. STATE OF CHHATTISGARH
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May 31, 2026 |
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KAUSHIK BEHRA Vs. STATE OF CHHATTISGARH
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April 2, 2026 |
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KEDIA TRADING / SHOLEY COKE AND BRIQUETTES Vs. STATE OF CHHATTISGARH
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March 27, 2026 |
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LAKHAN LAL Vs. STATE OF CHHATTISGARH
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January 29, 2026 |
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LALMAN SAHU Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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March 2, 2026 |
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LAXMAN KUMAR CHANDRA Vs. STATE OF CHHATTISGARH
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March 13, 2026 |
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LAXMIKANT JOSHI Vs. LOKESHWARI
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January 14, 2026 |
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LOKNATH PATEL S/O SHRI NEELKANTH PATEL Vs. STATE OF CHHATTISGARH
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May 12, 2026 |
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MANISH TRAVELS Vs. STATE OF CHHATTISGARH
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January 29, 2026 |
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MANJARI TIWARI (DUBEY) W/O VAIBHAV DUBEY Vs. VAIBHAV DUBEY S/O SHRI RAM PRAKASH DUBEY
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February 11, 2026 |
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MINKETAN CHANDRA Vs. SOUTH EASTERN COALFIELDS LIMITED
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January 7, 2026 |
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MITESH CHOUKSEY Vs. SOUTH EAST CENTRAL RAILWAY
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February 20, 2026 |
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MOHOMMAD BAKS S/O SAMEED ANSARI Vs. STATE OF CHHATTISGARH
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May 26, 2026 |
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MUTHU NADAR ARUN SANDRON Vs. STATE OF CHHATTISGARH
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February 11, 2026 |
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NAYAN DUTTA Vs. K.K. AGRAWAL
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February 5, 2026 |
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PANKAJ SHARMA S/O SHRI RAMRAJ SHARMA Vs. STATE OF CHHATTISGARH
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May 4, 2026 |
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PARAMESHWAR VISHWAKARMA Vs. NIRMALA SHARMA
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March 13, 2026 |
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R. K. TRANSPORT COMPANY Vs. BHARAT ALUMINUM COMPANY LIMITED
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May 11, 2026 |
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RAHUL TANDI @ KALIYA Vs. STATE OF CHHATTISGARH
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January 16, 2026 |
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RAHUL THAKUR Vs. STATE OF CHHATTISGARH
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February 27, 2026 |
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RAJU NIRMALKAR / ATMARAM S/O RAJKUMAR NIRMALKAR Vs. STATE OF CHHATTISGARH
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May 8, 2026 |
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RAKESH RAI Vs. STATE OF CHHATTISGARH
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April 7, 2026 |
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RAM ASARA S/O PANCHU PAL Vs. STATE OF CHHATTISGARH
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March 20, 2026 |
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RAM GENERAL INSURANCE COMPANY LTD. Vs. SUKDI
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February 20, 2026 |
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RAMAVTAR SAHU Vs. SOBHARAM SAHU
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February 27, 2026 |
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RAMKISHNA PANDEY Vs. STATE OF CHHATTISGARH
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January 20, 2026 |
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RAMKUMAR ARVIND S/O ANAND SINGH BINJHWAR Vs. STATE OF CHHATTISGARH
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June 4, 2026 |
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RAMPYARE S/O RAM AWATAR AHIR Vs. RAMKISHUN S/O JAGDEV AHIR
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January 29, 2026 |
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RISHAB PANIKAR S/O SHRI SANJAY PANIKAR Vs. STATE OF CHHATTISGARH
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May 13, 2026 |
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SADHANA JAISWAL W/O SHRI ASHOK JAISWAL Vs. NAVITA SHIVHARE W/O SHRI SHAILESH SHIVHARE
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April 10, 2026 |
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SANGEETA YADAV D/O SHRI BABLU YADAV Vs. ASHOK YADAV S/O SHRI RAMSWASTH YADAV
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February 2, 2026 |
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SANJAY SINGH S/O LATE SANT BAHADUR SINGH Vs. STATE OF CHHATTISGARH
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April 13, 2026 |
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SETRAM NAGESIA S/O KUWARSAI NAGESIA Vs. STATE OF CHHATTISGARH
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April 23, 2026 |
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SHEIKH JAVED Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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SOORAJ BAI Vs. HIRAN BAI
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January 13, 2026 |
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STATE OF CHHATTISGARH Vs. CHAMPA KARMA S/O. BUDHU KARMA
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May 14, 2026 |
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STATE OF CHHATTISGARH Vs. RAKESH @ GOPI PATLE
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March 27, 2026 |
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STATE OF CHHATTISGARH Vs. GILCON PROJECT SERVICE LTD.
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March 25, 2026 |
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STATE OF CHHATTISGARH Vs. AKASH NIRMALKAR
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March 13, 2026 |
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SUKHRAM Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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SUMIT SINGH S/O LATE SHRI PHOOL SINGH Vs. STATE OF CHHATTISGARH
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April 16, 2026 |
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SURESH SIHORE Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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SYED RASHID HASHMI Vs. STATE OF CHHATTISGARH
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January 29, 2026 |
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T.A. KHAN S/O LATE SHRI A. W. KHAN Vs. STATE OF CHHATTISGARH
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May 5, 2026 |
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TAMARAM UMARE S/O JHUMUK RAM Vs. STATE OF CHHATTISGARH
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April 9, 2026 |
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TATA PROJECT LIMITED Vs. BHUWAL BIND
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February 20, 2026 |
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UTTAM KUMAR Vs. URMILA BAI
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January 29, 2026 |
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VASUDEO GOND Vs. STATE OF CHHATTISGARH
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February 16, 2026 |
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VIJAY KUMAR MANGTU RAM CHAUHAN Vs. STATE OF CHHATTISGARH
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February 5, 2026 |
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VIKASH KUMAR RAY S/O LALU RAY Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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March 24, 2026 |
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XYZ Vs. STATE OF CHHATTISGARH
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February 27, 2026 |
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