|
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
February 19, 2009 |
|
C AHEAD INFO TECHNOLOGIES INDIA PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS-II)
|
January 2, 2009 |
|
CAV EDUCATIONAL SERVICES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2009 |
|
CCE Vs. PRECOT MERIDIAN LTD.
|
May 13, 2009 |
|
FAST ARITHMETIC Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND EOU DIVISION
|
May 1, 2009 |
|
FEDERAL BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2009 |
|
INDIAN INSTITUTE OF CHEMICAL TECHNOLOGY Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
May 19, 2009 |
|
INDIAN SCHOOL OF BUSINESS Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 16, 2009 |
|
ITC LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2009 |
|
JCG ASSOCIATES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2009 |
|
LENOVO (INDIA) PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS-II)
|
February 10, 2009 |
|
LSG SKY CHEFS (INDIA) (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 16, 2009 |
|
PASHA EDUCATIONAL TRAINING INSTITUTE Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2009 |
|
SHREE RAMA ELECTRICALS AND ELECTRONICS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2009 |
|
SOMA ENTERPRISE LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND SERVICE TAX
|
February 4, 2009 |
|
THE ANDHRA PRADESH PAPER MILLS LTD. Vs. CCE
|
March 18, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. SHARIFF MOTORS
|
March 12, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
|
April 8, 2009 |
|
THE COMMISSIONER OF SERVICE TAX Vs. PINNACLE INDIA
|
February 9, 2009 |
|
THE GRAND ASHOK Vs. THE COMMISSIONER OF SERVICE TAX
|
January 12, 2009 |
LOGIN