Case Title | Date |
---|---|
CESC LIMITED Vs. SAHEBA BEGAM | June 27, 2006 |
NEW INDIA ASSURANCE CO. LTD. Vs. BASANTA KUMAR MUKHERJEE | February 21, 2006 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHEW PRASAD TANTI | September 8, 2006 |
W.B.S.E.B. Vs. ROOPLAL MONDAL | April 17, 2006 |