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ABHIJIT TIE UP (P) LTD. Vs. VIVEK KUMAR STATE OF WB ADDITIONAL CHIEF SECRETARY
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February 9, 2026 |
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ABICHAL CHATTOPADHYAY Vs. HOWRAH MUNICIPAL CORPORATION
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January 28, 2026 |
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ABUSALAM SEKH Vs. STATE OF WEST BENGAL
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May 6, 2026 |
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AIMUDDIN SHEIKH Vs. STATE OF WEST BENGAL
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February 18, 2026 |
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AJIT KUMAR NAYAK Vs. STATE OF WEST BENGAL
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January 21, 2026 |
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AKSHAY VINIMAY LLP Vs. NEERAJ BAJORIA
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March 31, 2026 |
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AMBE PLYWOODS PVT. LTD. Vs. OFFICE OF THE CONTROLLER, KOLKATA THIKA TENANCY
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May 14, 2026 |
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AMBEE ENGINEERING PVT. LTD. Vs. COMMISSIONER OF POLICE KOLKATA
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March 11, 2026 |
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AMIT SEN Vs. ASISH ROY
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February 17, 2026 |
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ANE INDUSTRIES PRIVATE LIMITED Vs. EASTERN COALFIELDS LIMITED
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June 3, 2026 |
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ANIRUDDHA MUKHERJEE Vs. CHAIRMAN, KAMARHATI MUNICIPALITY
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January 2, 2026 |
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ANUP AGARWALA Vs. PIYOTOSH BISWAS
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May 18, 2026 |
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ARNAB DAM Vs. STATE OF WEST BENGAL
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May 12, 2026 |
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ARUP ROY Vs. STATE OF WEST BENGAL
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March 30, 2026 |
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ASIAD DETECTIVE BUREAU Vs. UNION OF INDIA
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March 30, 2026 |
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ASIM KUMAR PAUL Vs. UNION OF INDIA
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May 19, 2026 |
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ASISH BERA Vs. STATE OF WEST BENGAL
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January 30, 2026 |
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AUSTIN DISTRIBUTORS (P) LTD. Vs. SRI SRI ISWAR GANESH CHANDRA JIU
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April 20, 2026 |
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BADARTALA MADHYAMIK BALIKA VIDYAMANDIR Vs. PRINCIPAL SECRETARY, LAND & LAND REFORMS AND REFUGEE RELIEF & REHABILITATION DEPARTMENT
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May 21, 2026 |
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BASANTA DAS BAIRAGYA Vs. REGIONAL MANAGER, HOOGHLY REGION, UBI
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January 30, 2026 |
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BASIRHAT FOOD SUPPLY CO-OP SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 19, 2026 |
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BATLIBOI ENVIRONMENTAL ENGINEERING LIMITED Vs. EASTERN METEC PRIVATE LIMITED
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February 19, 2026 |
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BHABANI BARMAN Vs. STATE OF WEST BENGAL
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June 8, 2026 |
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BHARAT HI-TECH (CEMENT) PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
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March 30, 2026 |
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BHARAT SONI Vs. NANDINI SONI
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February 24, 2026 |
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BHASKAR ADHIKARI Vs. BANK OF INDIA
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March 10, 2026 |
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BIKASH CHANDRA PAUL Vs. STATE OF WEST BENGAL
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May 5, 2026 |
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BIKASH RATH Vs. ELECTION COMMISSION OF INDIA
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January 7, 2026 |
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BIREN TUDU Vs. STATE OF WEST BENGAL
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January 27, 2026 |
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BISHNUPADA CHOUDHURY Vs. STATE OF WEST BENGAL
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February 13, 2026 |
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BISWAJIT ROOJ Vs. SAMARPITA (NAG) ROOJ
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February 5, 2026 |
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BOARD OF TRUSTEES, STEEL AUTHORITY OF INDIA Vs. UNION OF INDIA
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January 29, 2026 |
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BOON REALTORS PRIVATE LIMITED Vs. JULIEN EDUCATIONAL TRUST
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June 9, 2026 |
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BOREN MONDAL Vs. STATE OF WEST BENGAL
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March 27, 2026 |
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BURN STANDARD EX-EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
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March 18, 2026 |
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CHANDAN ROY Vs. STATE OF WEST BENGAL
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January 30, 2026 |
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CHITTANKU RANJAN DAS Vs. SWATI DAS
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January 5, 2026 |
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COMMERCE HOUSE OWNERS ASSOCIATION LTD. Vs. STATE OF WEST BENGAL
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March 24, 2026 |
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DALHOUSIE PROPERTIES LIMITED Vs. TANNA ELECTRO MECHANICS PRIVATE LIMITED
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May 11, 2026 |
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DAVIDIAN GIRLS SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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March 31, 2026 |
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DEBASHIS GHOSH Vs. UNION OF INDIA
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April 2, 2026 |
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DEBU GOPE Vs. EASTERN COALFIELDS LIMITED
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January 28, 2026 |
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DEV SAHITYA KUTIR PVT LTD Vs. ARCHANA DEBNATH
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January 21, 2026 |
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DINABANDHU DAS BAIRAGYA Vs. STATE OF WEST BENGAL
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April 28, 2026 |
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DOOARS JUTE TEXTILES PRIVATE LIMITED Vs. STATE BANK OF INDIA
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February 12, 2026 |
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DUAKEM PHARMA PVT. LTD. Vs. DEPUTY COMMISSIONER OF REVENUE, STRAND ROAD, CHINABAZAR
|
January 21, 2026 |
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EASTERN COALFIELDS LIMITED Vs. UNION OF INDIA
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April 1, 2026 |
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ESTATE OF NARAYAN CHANDRA GHOSH Vs. BOARD OF TRUSTEES
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January 22, 2026 |
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FULMALA BISWAS Vs. BISWAJIT SARKAR
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February 12, 2026 |
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FULMONI BARIK Vs. SISIR KUMAR MONDAL
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January 8, 2026 |
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GAUTAM DEY Vs. GOLAM SAHARIA
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April 28, 2026 |
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GOPAL BANERJEE Vs. STATE OF WEST BENGAL
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February 27, 2026 |
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GOPAL PODDAR Vs. STATE OF WEST BENGAL
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January 16, 2026 |
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GOUTAM GHOSH Vs. STATE OF W.B.
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March 20, 2026 |
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GOUTAM SAHA Vs. STATE OF WEST BENGAL
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May 12, 2026 |
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HMR CONSTRUCTIONS PRIVATE LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 8, 2026 |
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IN THE MATTER OF : SANDIP GHOSH Vs. STATE
|
February 23, 2026 |
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IN THE MATTER OF: - MOHIRUL HOQUE Vs. STATE
|
March 25, 2026 |
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INDIAN COMPRESSORS LIMITED Vs. STATE OF WEST BENGAL
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January 30, 2026 |
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INDIAN OIL CORPORATION LIMITED Vs. JAYANTA KRISHNA DATTA
|
March 12, 2026 |
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INDRANI DATTA (CHAUDHURI) Vs. VIDYASAGAR UNIVERSITY
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April 16, 2026 |
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INSTITUTION OF ENGINEERS Vs. UNION OF INDIA
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March 30, 2026 |
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JAGADISH MISHRA Vs. STATE OF WEST BENGAL
|
January 22, 2026 |
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JAGANNATH GUHA Vs. MANJU GUHA
|
March 23, 2026 |
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JAGANNATH HEIGHTS PVT. LTD. Vs. SAMMAAN CAPITAL LIMITED
|
January 9, 2026 |
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JAHANGIR KHAN Vs. STATE OF WEST BENGAL
|
May 26, 2026 |
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JAI BALAJI INFOTECH PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 2, 2026 |
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JIBANKRISHNA MONDAL (SINCE DECEASED) SUSHANTA MONDAL Vs. STATE OF WEST BENGAL
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April 30, 2026 |
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JYOTSANA INVESTMENTS COMPANY LIMITED Vs. R. K. DE
|
January 28, 2026 |
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KARNANI PROPERTIES LIMITED Vs. HARROW HALL
|
January 29, 2026 |
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KASHMIRA BIBI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 9, 2026 |
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KAUSHIK PANJA Vs. STATE OF WEST BENGAL
|
March 17, 2026 |
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KRISHNA PRASAD GHOSH Vs. STATE OF WEST BENGAL
|
January 20, 2026 |
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LAGAN ENGINEERING COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
April 27, 2026 |
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MADHULINA SEN Vs. STATE OF WEST BENGAL
|
March 16, 2026 |
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MADHURINA MITRA Vs. STATE OF WEST BENGAL
|
February 11, 2026 |
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MAMATA RANI BAIRAGY Vs. KRISHNA PADA MAJUMDER
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January 20, 2026 |
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MANISH KAKRANIA Vs. EARTHLINK ESTATE PVT. LTD.
|
January 16, 2026 |
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MANOJ JOSHI Vs. ANJANA MEHARIA
|
May 7, 2026 |
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MAUSUMI ROY Vs. HOWRAH MUNICIPAL CORPORATION
|
May 31, 2026 |
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MD. FARHAD ZAMAN Vs. UNION OF INDIA
|
April 9, 2026 |
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MECON LIMITED Vs. UNION OF INDIA
|
January 20, 2026 |
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MILAN KUMAR BHUTI Vs. STATE OF WEST BENGAL
|
January 8, 2026 |
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MINATI ROY Vs. ASHIM GHOSH @ KHOKAN GHOSH
|
January 2, 2026 |
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MIRJA ABDUL ALIM Vs. STATE OF WEST BENGAL
|
January 6, 2026 |
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MODERN ROADWAYS CORPORATION Vs. SIMPLEX INFRASTRUCTURES LIMITED
|
April 17, 2026 |
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MOHAN AGARWAL Vs. BIPLAB CHAKRABORTY
|
January 5, 2026 |
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MOHD. ABDUL WADOOD Vs. UNION OF INDIA
|
February 23, 2026 |
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MUNNA SK Vs. STATE OF WEST BENGAL
|
February 9, 2026 |
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N. MAMATHA NAGESH Vs. STATE OF WEST BENGAL
|
May 8, 2026 |
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NABANITA MANDAL @ NABENEETA MANDAL Vs. STATE OF WEST BENGAL
|
April 22, 2026 |
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NANDALAL KURMI Vs. RAM RAJ DAS
|
January 13, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. NILA BAURI
|
January 15, 2026 |
|
NATIONAL INSURANCE CO. LTD. Vs. LIRASA BIBI
|
February 4, 2026 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. TIRUPATI FOOD PRODUCTS
|
February 9, 2026 |
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NATIONAL INSURANCE COMPANY LIMITED & OTHERS Vs. PUTUL DEY
|
January 5, 2026 |
|
NAUSHAD ALAM Vs. STATE OF WEST BENGAL
|
February 10, 2026 |
|
NIRMAL MONDAL Vs. UNION OF INDIA
|
March 9, 2026 |
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NIRMALENDU JANA Vs. STATE OF WEST BENGAL
|
February 11, 2026 |
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NISHIKANTA HAWLADAR & SOUMEN MONDAL Vs. STATE OF WEST BENGAL
|
January 22, 2026 |
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P.L. MULLICK Vs. KHAITAN CONSULTANTS LTD.
|
January 6, 2026 |
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PANKAJ KUMAR Vs. STATE OF WEST BENGAL
|
March 12, 2026 |
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PARRAJ AUTOMOBILES PRIVATE LIMITED Vs. SAMIRAN SINHA
|
February 10, 2026 |
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PASARI MULTI PROJECTS PRIVATE LIMITED Vs. AHLUWALIA CONTRACT (INDIA) LIMITED
|
March 27, 2026 |
|
PINTU MAHATA Vs. SWARNALATA MAHATA
|
March 9, 2026 |
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PRADYUT SAMANTA Vs. STATE OF WEST BENGAL
|
February 11, 2026 |
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PRAPTI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 21, 2026 |
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PRASANTA KUMAR BHATTACHARYA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
March 2, 2026 |
|
PRASENJIT DAS Vs. ENFORCEMENT DIRECTORATE
|
March 16, 2026 |
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PRATAP DIGAL Vs. STATE OF WEST BENGAL
|
May 22, 2026 |
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PRATIMA GHOSH Vs. STATE OF WEST BENGAL
|
February 9, 2026 |
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PRESIDENT, GOVERNING BODY, MALDA COLLEGE Vs. KAUSHIK MISHRA
|
January 23, 2026 |
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PRITAM SINHA ROY & ADRIAN FARNANDEZ Vs. STATE OF WEST BENGAL
|
April 8, 2026 |
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PROSANTA BAG Vs. UNION OF INDIA
|
January 29, 2026 |
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RAHUL BARI Vs. UNION OF INDIA
|
January 2, 2026 |
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RAJ KRISHNA LAHIRI Vs. STATE OF WEST BENGAL
|
January 9, 2026 |
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RAJA CHANDRA GARG Vs. STATE OF WEST BENGAL
|
January 29, 2026 |
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RAJA SHAH Vs. KOWSHIK SHOW
|
February 17, 2026 |
|
RAM BABU YADAV Vs. UNION OF INDIA
|
February 11, 2026 |
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RANADEB ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 13, 2026 |
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RANAJIT RAKSHIT Vs. STATE OF WEST BENGAL
|
February 25, 2026 |
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RAVINDRA PRATAP SINGH AND ANOTHE Vs. RESERVE BANK OF INDIA
|
January 5, 2026 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
February 20, 2026 |
|
RINKU SINGH Vs. UNION OF INDIA
|
May 20, 2026 |
|
RITA GHOSH Vs. STATE OF WEST BENGAL
|
February 2, 2026 |
|
RITANKAR DAS Vs. STATE OF WEST BENGAL
|
April 24, 2026 |
|
RUCHI SOYA INDUSTRIES LIMITED Vs. LABOUR COMMISSIONER & SPECIAL SECRETARY
|
February 2, 2026 |
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RUHI AGARWALLA Vs. SANTOSH AGARWAL
|
February 3, 2026 |
|
SABBIR ALAM Vs. ABABS
|
April 7, 2026 |
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SAHUJAIN CHARITABLE SOCIETY Vs. KOLKATA MUNICIPAL CORPORATION
|
March 24, 2026 |
|
SAKIL ANSARI Vs. STATE OF WEST BENGAL
|
January 5, 2026 |
|
SAMBHU DAS Vs. STATE OF WEST BENGAL
|
February 6, 2026 |
|
SANDIP KUMAR SAHA Vs. SOMNATH SAHA
|
February 9, 2026 |
|
SANKAR AUTO KIT Vs. STATE OF WEST BENGAL
|
February 10, 2026 |
|
SANTOSH PANDEY Vs. STATE OF WEST BENGAL
|
March 23, 2026 |
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SARANJIT KAUR (HURA) Vs. INDER SINGH HURA
|
April 6, 2026 |
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SATYAKI KSHETRAPAL Vs. UNION OF INDIA
|
June 10, 2026 |
|
SHABAZ ALAM Vs. UNION OF INDIA
|
March 5, 2026 |
|
SHARAD KUMAR SETH Vs. STATE OF WEST BENGAL
|
March 20, 2026 |
|
SIDDHARTHA MUKHERJEE Vs. JYOTIKONA BANERJEE
|
January 27, 2026 |
|
SKIPPER FURNISHING PVT. LTD Vs. ANUBANDH FINANCIAL SERVICES PVT. LTD.
|
May 6, 2026 |
|
SOMEN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 25, 2026 |
|
SOURAV DASPATNAIK Vs. UNION OF INDIA
|
January 15, 2026 |
|
SOVAN KRISHNA MUKHOPADHYAYA Vs. STATE OF WEST BENGAL
|
February 9, 2026 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. ROADWINGS INTERNATIONAL PRIVATE LIMITED
|
March 13, 2026 |
|
SRIKANTA PATRA Vs. INDUSIND BANK LTD.
|
March 25, 2026 |
|
STATE OF WEST BENGAL Vs. NILKAMAL SARKAR AND OTHER
|
January 6, 2026 |
|
STATE OF WEST BENGAL Vs. SHILADITYA BANERJEE
|
February 13, 2026 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 16, 2026 |
|
SUDIP RANJAN DEY Vs. MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
|
February 24, 2026 |
|
SUKANTA CHATTOPADHYAY Vs. KAKALI BHATTACHARYA
|
May 4, 2026 |
|
SUKANYA DAS Vs. SRI SANKAR DUTTA
|
February 2, 2026 |
|
SUNANDITA SARANGI Vs. STATE OF WEST BENGAL
|
May 15, 2026 |
|
SUNRISE TIMPLY COMPANY PVT. LTD Vs. UNION OF INDIA
|
January 19, 2026 |
|
SURAJIT MNDAL Vs. STATE OF WEST BENGAL
|
January 5, 2026 |
|
SWAPAN CHAKRABORTY Vs. AMIT BANERJEE
|
March 2, 2026 |
|
TAPAN MAJHI Vs. SOUMYA SAHA
|
January 5, 2026 |
|
THUPA BALA SARDAR Vs. SUNITI SARDAR
|
February 10, 2026 |
|
THUPA BALA SARDAR Vs. SUNITI SARDAR
|
January 6, 2026 |
|
TIRUPATI AGRO SEED DISTRIBUTORS PVT. LTD. Vs. STATE OF WEST BENGAL
|
February 17, 2026 |
|
TIRUPATI VANCOM PRIVATE LIMITED Vs. JAMES GLENDYE AND CO. PRIVATE LIMITED
|
March 6, 2026 |
|
TRIBENI CONSTRUCTIONS LIMITED Vs. DAMODAR VALLEY CORPORATION
|
April 13, 2026 |
|
TRIPTI BISWAS ROY Vs. STATE OF WEST BENGAL
|
March 18, 2026 |
|
TUAMAN ENGINEERING LIMITED Vs. RESERVE BANK OF INDIA
|
June 5, 2026 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOME BHATTACHARJEE
|
January 22, 2026 |
|
USHA MARTIN LIMITED Vs. BALURGHAT TECHNOLOGIES
|
February 23, 2026 |
|
VISHAL SHARMA Vs. STATE OF WEST BENGAL
|
March 23, 2026 |
|
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
|
February 16, 2026 |
|
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT LIMITED Vs. TWINSTAR INDUSTRIES
|
March 19, 2026 |
|
WINSHER TIE-UP PRIVATE LTD. Vs. GTR COMPANY PRIVATE LTD
|
April 10, 2026 |