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ABDUL AZAD Vs. ABDUL AZAD
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August 31, 2021 |
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ABHIJIT ROY Vs. STATE OF WEST BENGAL
|
November 17, 2021 |
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ABHIK KUSARI Vs. UNIVERSITY OF CALCUTTA
|
September 7, 2021 |
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ABHISHEK SINGH Vs. BHOLANATH KUNDU
|
December 23, 2021 |
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ABU SAHID GAZI Vs. STATE OF WEST BENGAL
|
December 17, 2021 |
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ADARSH JHUNJHUNJWALA Vs. STATE BANK OF INDIA
|
December 24, 2021 |
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ADITYA KHAITAN Vs. IL AND FS FINANCIAL SERVICES
|
January 12, 2021 |
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AINUDDIN SEK Vs. STATE OF WEST BENGAL
|
September 27, 2021 |
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AINUL HOQUE Vs. MANDEEPA ENTERPRISES
|
December 13, 2021 |
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AIRPORTS AUTHORITY OF INDIA Vs. J.P. AVIATION SERVICES PRIVATE LIMITED
|
June 23, 2021 |
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AJET BAIDYA Vs. STATE OF WEST BENGAL
|
December 22, 2021 |
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AJIT KUMAR HALDER Vs. SUJIT HALDER
|
February 26, 2021 |
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AKASH KUMAR ROY @ JOYDEEP Vs. STATE OF WEST BENGAL
|
March 23, 2021 |
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AKSHYA KUMAR SARANGI Vs. BAR COUNCIL OF WEST BENGAL
|
August 26, 2021 |
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ALAPAN BANDYOPADHYAY Vs. UNION OF INDIA
|
October 29, 2021 |
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ALEKHA SUPPLY PRIVATE LIMITED Vs. UNION OF INDIA
|
November 24, 2021 |
|
ALL INDIA TEA AND TRADING COMPANY LIMITED Vs. LOOBAH COMPANY LIMITED
|
November 10, 2021 |
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ALOKE SAMADDAR Vs. STATE OF WEST BENGAL
|
September 30, 2021 |
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ALPANA GHOSH Vs. AMITAVA GHOSH
|
October 1, 2021 |
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ALPANA MAJUMDER Vs. STATE OF WEST BENGAL
|
April 6, 2021 |
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ALW ESTATES PRIVATE LIMITED Vs. RAJLAXMI INVETMENT AND TRADING COMPANY PRIVATE LIMITED
|
April 7, 2021 |
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AMAL KANTA GIRI Vs. STATE OF WEST BENGAL
|
September 9, 2021 |
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AMAL KUMAR DEYATI Vs. HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL
|
December 3, 2021 |
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AMALENDU BHUNIA Vs. SABITA SADHUKHAN
|
July 14, 2021 |
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AMALGAMATED FUELS LTD. Vs. HELEN ALEXINA RODGERS MARTIN
|
April 9, 2021 |
|
AMAR NATH SAH Vs. UNION OF INDIA
|
January 11, 2021 |
|
AMARJEET SINGH Vs. STATE OF WEST BENGAL
|
April 21, 2021 |
|
AMBIKA ROY Vs. WEST BENGAL LEGISLATIVE ASSEMBLY
|
September 28, 2021 |
|
AMIJUDDIN SK Vs. STATE OF WEST BENGAL
|
June 30, 2021 |
|
AMIR BIRI FACTORY Vs. RASHID ALI
|
November 30, 2021 |
|
AMIRUL MONDAL @ AMINUL Vs. STATE OF WEST BENGAL
|
November 30, 2021 |
|
AMIT GUHA ROY Vs. AMLAN CHOWDHURY
|
August 11, 2021 |
|
AMIT KUMAR GUPTA Vs. DIPAK PRASAD
|
February 3, 2021 |
|
AMITA ROY Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 2, 2021 |
|
AMITAVA DAS Vs. STATE OF WEST BENGAL
|
November 15, 2021 |
|
AMITAVA MITRA Vs. KHANIVA MUKHERJEE VILLA
|
August 23, 2021 |
|
AMIYA SARKAR Vs. STATE OF WEST BENGAL
|
October 1, 2021 |
|
AMOORITH PIPES AND TUBES PRIVATE LIMITED Vs. DADU DAYAL COMMOTRADE LIMITED
|
July 8, 2021 |
|
AMRAPALI BOSE Vs. STATE OF WEST BENGAL
|
January 29, 2021 |
|
AMRITA SINGH Vs. STATE OF WEST BENGAL
|
January 12, 2021 |
|
AMSTAR INVESTMENTS PVT LTD Vs. ISWAR SATYANARAYANJEE
|
June 8, 2021 |
|
ANAND BHAGCHANDKA Vs. STATE OF WEST BENGAL
|
August 6, 2021 |
|
ANCHAL ADHIKARY Vs. STATE OF WEST BENGAL
|
August 25, 2021 |
|
ANDAMAN AND NICOBAR ADMINISTRATION Vs. SHYAMAL CHOWDHURY
|
September 20, 2021 |
|
ANDREW YULE Vs. UNI0N OF INDIA
|
July 20, 2021 |
|
ANGIRA MISHRA Vs. RASMITA HOTA
|
April 20, 2021 |
|
ANGSHUMAN KAR Vs. STATE OF WEST BENGAL
|
September 7, 2021 |
|
ANIL KUMAR NAHATA Vs. STATE OF WEST BENGAL
|
February 10, 2021 |
|
ANIMESH BAR Vs. STATE OF WEST BENGAL
|
June 14, 2021 |
|
ANIMESH CHOUDHURY Vs. STATE OF WEST BENGAL
|
March 25, 2021 |
|
ANIRBAN BANERJEE Vs. STATE OF WEST BENGAL
|
December 23, 2021 |
|
ANIRBAN DASGUPTA Vs. STATE OF WEST BENGAL
|
February 11, 2021 |
|
ANISUR RAHAMAN Vs. JAHAR SHA
|
July 2, 2021 |
|
ANJALI GHOSH Vs. INDIAN OIL CORPORATION LIMITED
|
April 22, 2021 |
|
ANJANA GUPTA NEE SENGUPTA Vs. TAPAN CHANDRA GUPTA
|
April 6, 2021 |
|
ANKUR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
January 13, 2021 |
|
ANOOP KUMAR JINDAL Vs. RAKESH KUMAR JINDAL
|
April 16, 2021 |
|
ANTARA MAJUMDER @ MAZUMDER Vs. STATE OF WEST BENGAL
|
June 25, 2021 |
|
ANTARTICA GRAPHICS LIMITED Vs. STATE OF WEST BENGAL
|
January 18, 2021 |
|
ANUMATI CONSULTANCY AND SERVICES PRIVATE LIMITED Vs. WELLSIDE GLOBAL PRIVATE LIMITED
|
February 19, 2021 |
|
ANUP MAJEE Vs. UNION OF INDIA
|
February 3, 2021 |
|
ANUPAM DAS Vs. ALLAHABAD BANK
|
February 26, 2021 |
|
ANURADHA AGARWAL Vs. SHIV SHANKAR AGARWAL
|
July 16, 2021 |
|
ANURADHA CHAUDHURI Vs. KOLKATA MUNICIPAL CORPORATION
|
January 19, 2021 |
|
APARAJITA CHAKROBORTY Vs. STATE OF WEST BENGAL
|
December 22, 2021 |
|
APARNA MUNSHI Vs. STATE OF WEST BENGAL
|
August 23, 2021 |
|
APU KUNDU Vs. STATE OF WEST BENGAL
|
March 16, 2021 |
|
APU KUNDU Vs. STATE OF WEST BENGAL
|
February 19, 2021 |
|
AQUA HIMALAYA Vs. KOLKATA MUNICIPAL CORPORATION
|
November 22, 2021 |
|
ARANAYA BASU ROY Vs. R.SUBRAHMANYAM
|
September 2, 2021 |
|
ARCHANA Vs. STATE OF WEST BENGAL
|
March 18, 2021 |
|
ARCHANA SINGH Vs. STATE OF WEST BENGAL
|
February 2, 2021 |
|
ARCHON POWERINFRA INDIA PRIVATE LIMITED Vs. INDIAN OIL CORPORATION
|
June 11, 2021 |
|
ARINDAM GHOSH Vs. UNION OF INDIA
|
March 31, 2021 |
|
ARINDAM ROY Vs. STATE OF WEST BENGAL
|
January 19, 2021 |
|
ARINDAM ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 14, 2021 |
|
ARNAB JYOTI SARKAR Vs. STATE OF W.B.
|
January 20, 2021 |
|
ARONI TUBES PRIVATE LIMITED Vs. WEST BENGAL AGRO INDUSTRIES CORPORATION LIMITED
|
February 23, 2021 |
|
ARPITA GUIN Vs. STATE OF WEST BENGAL
|
April 7, 2021 |
|
ARPITA MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 22, 2021 |
|
ARTI VERMA Vs. KOLKATA MUNICIPAL CORPORATION
|
October 19, 2021 |
|
ARUN SAMANTA Vs. STATE OF WEST BENGAL
|
August 24, 2021 |
|
ARUP MONDAL Vs. STATE OF WEST BENGAL
|
November 9, 2021 |
|
ARUP RATAN GOOPTU Vs. ANIL RATHI
|
June 10, 2021 |
|
ARVIND KUMAR NEWAR Vs. S. S. KOTHARI
|
April 22, 2021 |
|
ASHA GUPTA Vs. STATE OF WEST BENGAL
|
September 7, 2021 |
|
ASHA SINGH Vs. KAMAL KUMAR RATHI
|
February 3, 2021 |
|
ASHFAQUE AHAMED Vs. STATE OF WEST BENGAL
|
October 8, 2021 |
|
ASHIM @ ASIM KUMAR Vs. NATIONAL INVESTIGATION AGENCY (NIA)
|
March 15, 2021 |
|
ASHISH SINGHA Vs. STATE OF WEST BENGAL
|
November 11, 2021 |
|
ASHMITA BHATTACHARJEE (BIDYA) Vs. SAYANTAN BHATTACHARJEE
|
February 3, 2021 |
|
ASIT BARAN SAHA Vs. STATE OF WEST BENGAL
|
June 3, 2021 |
|
ASIT RAPTAN Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
|
ASOKE SHARMA Vs. STATE OF WEST BENGAL
|
March 1, 2021 |
|
ASRAFUL HAQUE Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
|
ASSOCIATION OF DIPLOMAT OF NATIONAL BOARD OF DOCTORS Vs. GOVERNMENT OF WEST BENGAL
|
February 5, 2021 |
|
ATAUR RAHAMAN GAZI Vs. STATE OF WEST BENGAL
|
February 2, 2021 |
|
ATISH GHOSH Vs. JANASEVAK TRUST.
|
August 19, 2021 |
|
ATMA RAM SARAF Vs. STATE OF WEST BENGAL
|
January 21, 2021 |
|
AVIJEET DAW Vs. UNION OF INDIA
|
July 22, 2021 |
|
AXIS FINANCE LTD. Vs. SUNIL KEDIA AND ANR.
|
July 19, 2021 |
|
AYAN MALLICK Vs. STATE BANK OF INDIA
|
March 4, 2021 |
|
AYASHA JULEKHA MONDAL Vs. STATE OF WEST BENGAL
|
November 3, 2021 |
|
AZIZ Vs. STATE OF WEST BENGAL
|
January 15, 2021 |
|
AZIZUL GAZI Vs. CHHAYAMA GAZI
|
March 8, 2021 |
|
B S ENTERPRISES Vs. INDIAN OIL CORPORATION
|
November 25, 2021 |
|
BACHU @ DHANANJAY SOREN Vs. STATE
|
December 10, 2021 |
|
BAJAJ ALLIANZ GENERAL INS. CO. LTD Vs. BIPASA ROY
|
November 25, 2021 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SUMAN BHAWAL
|
November 22, 2021 |
|
BALAI CHANDRA MONDAL Vs. LAXMIPRIYA DEY
|
November 16, 2021 |
|
BALARAM BANERJEE Vs. M/S. GLADESTONE LYALL AND CO. LTD
|
April 13, 2021 |
|
BALDEO MAHATO Vs. STATE OF WEST BENGAL
|
October 1, 2021 |
|
BALLYFABS INTERNATIONAL LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL
|
February 19, 2021 |
|
BANDANA ROY Vs. STATE OF WEST BENGAL
|
February 19, 2021 |
|
BANGA BARMAN Vs. MAHABIR BARMAN
|
December 20, 2021 |
|
BANSAL ENTERPRISES Vs. BANK OF BARODA
|
January 14, 2021 |
|
BEAUTY PANJA Vs. GENERAL MANAGER, EASTERN RAILWAY
|
December 16, 2021 |
|
BECHU SEKH Vs. STATE OF WEST BENGAL
|
October 5, 2021 |
|
BENIMADHAB CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 29, 2021 |
|
BHABANI MAITI Vs. STATE OF WEST BENGAL
|
April 13, 2021 |
|
BHABANI PRASAD DASGUPTA Vs. STATE OF WEST BENGAL
|
April 20, 2021 |
|
BHAG CHAND CHHABRA, A HINDU UNDIVIDED FAMILY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-12
|
November 11, 2021 |
|
BHAGWAN SINGH Vs. STATE OF WEST BENGAL
|
August 24, 2021 |
|
BHAGWATI PRASAD JHUNJHUNWALA (HUF) Vs. UCO BANK
|
October 7, 2021 |
|
BHANJA SARKAR Vs. STATE OF WEST BENGAL
|
January 20, 2021 |
|
BHARAT HEAVY ELECTRICALS LIMITED ELECTRIC DIVISION Vs. OPTIMAL POWER SYNERGY INDIA PVT. LTD.
|
September 1, 2021 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. PRADEEP KUMAR AGARWAL
|
September 15, 2021 |
|
BHEMA SK Vs. STATE OF WEST BENGAL
|
July 30, 2021 |
|
BHOLA SARDAR @ MONGOL Vs. STATE OF WEST BENGAL
|
February 10, 2021 |
|
BHOWMICK ENTERPRISE (INDIA) Vs. UNION OF INDIA
|
July 16, 2021 |
|
BHUBANESWAR DAS Vs. UNION OF INDIA
|
September 13, 2021 |
|
BIBEKESWAR MONDAL Vs. UNION OF INDIA
|
September 16, 2021 |
|
BIBHAS DEY Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
|
BIJAY KUMAR AGARWAL Vs. UNION OF INDIA
|
April 6, 2021 |
|
BIJAY KUMAR JHUNJHUNWALA Vs. JAYA JHUNJHUNWALA
|
January 5, 2021 |
|
BIJOY MODI Vs. ALAUDDIN AHMED
|
August 24, 2021 |
|
BIMALA AGARWAL Vs. KOLKATA MUNICIPAL CORPORATION
|
February 24, 2021 |
|
BIMLA DEVI JAISWAL Vs. M/S. INDUS TOWERS LIMITED
|
July 19, 2021 |
|
BINEETA PATNAIK PADHI Vs. UNION OF INDIA
|
June 1, 2021 |
|
BISWAJIT GOSWAMI Vs. STATE OF WEST BENGAL
|
January 27, 2021 |
|
BISWAJIT SAMANTA Vs. ARATI SAMANTA
|
April 7, 2021 |
|
BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
|
November 30, 2021 |
|
BISWANATH HOSIERY MILLS LIMITED Vs. MICKY METALS LIMITED
|
August 24, 2021 |
|
BLA PROJECTS PRIVATE LIMITED Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED
|
March 12, 2021 |
|
BMW INDUSTRIES LTD Vs. UCO BANK
|
July 14, 2021 |
|
BMW INDUSTRIES LTD. Vs. UCO BANK
|
July 12, 2021 |
|
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. METAL BOX INDIA LIMITED
|
September 3, 2021 |
|
BOLLORE LOGISTICS INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 29, 2021 |
|
BOMKESH DEB Vs. G.O.C-IN-CHARGE, EASTERN COMMAND FORT WILLIAM
|
September 24, 2021 |
|
BOWLOPEDIA RESTAURANTS INDIA LIMITED Vs. DEVYANI INTERNATIONAL LIMITED
|
January 21, 2021 |
|
BRAND ALLOYS PRIVATE LIMITED Vs. BURN STANDARD COMPANY LIMITED
|
March 24, 2021 |
|
BRIDGE TRACK AND TOWER PRIVATE LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED
|
August 4, 2021 |
|
BTL EPC LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
December 24, 2021 |
|
BULBUL BISWAS Vs. KOLKATA MUNICIPAL CORPORATION
|
September 13, 2021 |
|
BULTI CHOUDHURY Vs. PINTU CHOUDHURY
|
February 12, 2021 |
|
BURDWAN DEVELOPMENT AUTHORITY Vs. KHANDEKAR AFZALUL QUADER
|
July 6, 2021 |
|
BURO Vs. STATE OF WEST BENGAL
|
November 16, 2021 |
|
C.I.T. (EXEMPTION), KOLKATA Vs. GOVARDHAN FOUNDATION
|
November 10, 2021 |
|
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 24, 2021 |
|
CALCUTTA STATE TRANSPORT CORPORATION Vs. BIMAL CHANDRA ROY
|
March 11, 2021 |
|
CALCUTTA STOCK EXCHANGE LIMITED Vs. SUDHIR SATNALIWALA
|
October 4, 2021 |
|
CAPITAL ELECTRONICS AND APPLIANCES LTD Vs. RESERVE BANK OF INDIA
|
January 7, 2021 |
|
CBI ACB KOLKATA Vs. SHRI FIRHAD HAKIM
|
May 17, 2021 |
|
CBI, ACB, KOLKATA Vs. FIRHAD HAKIM @ BOBBY HAKIM
|
June 30, 2021 |
|
CENTURY METALS RECYLING LIMITED Vs. M/S. URGO CAPITAL LIMITED
|
September 21, 2021 |
|
CESC LIMITED Vs. SK ANSAR ALI
|
August 12, 2021 |
|
CESC POWER STHYAEE KARMACHARI SANGH Vs. STATE OF WEST BENGAL
|
October 4, 2021 |
|
CHABI RANI PAL Vs. STATE OF WEST BENGAL
|
March 3, 2021 |
|
CHAITANYA BARMAN Vs. STATE OF WEST BENGAL
|
September 7, 2021 |
|
CHAITANYA SINGHANIA Vs. KHUSBOO SINGHANIA
|
September 27, 2021 |
|
CHAND SAUDAGAR Vs. STATE OF WEST BENGAL
|
October 8, 2021 |
|
CHANDAN BOYRA @ CHANDAN BAIRA Vs. STATE OF WEST BENGAL
|
December 1, 2021 |
|
CHANDAN KUMAR BARIK Vs. STATE OF WEST BENGAL
|
November 15, 2021 |
|
CHANDI CHARAN GARANI @ CHANDI GARANI Vs. STATE OF WEST BENGAL
|
November 8, 2021 |
|
CHANDI CHARAN ROY Vs. STATE OF WEST BENGAL
|
November 17, 2021 |
|
CHANDRA MANI SHUKLA Vs. STATE OF WEST BENGAL
|
November 17, 2021 |
|
CHANDRA SANI HARDS Vs. SAINTHIA MUNICIPALITY
|
August 27, 2021 |
|
CHANDRAKALA NAYAK Vs. CESC LIMITED
|
December 8, 2021 |
|
CHANDRANI SARKAR Vs. SUDIPA CHOWDHURY
|
July 2, 2021 |
|
CHARAN NASKAR Vs. STATE OF WEST BENGAL
|
January 5, 2021 |
|
CHINMOYEE MONDAL Vs. STATE OF WEST BENGAL
|
July 15, 2021 |
|
CHIRANJIB BAG Vs. SUCHANDRA BAG
|
March 10, 2021 |
|
CHIRANJIB KAYAL Vs. STATE OF WEST BENGAL
|
March 26, 2021 |
|
CIMA ROADLINERS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
March 12, 2021 |
|
CITY CENTRE PROPERTIES PRIVATE LIMITED Vs. PRASANTA KUMAR MAHAPATRA
|
April 9, 2021 |
|
COAL INDIA LIMITED Vs. HYDERABAD INDUSTRIES LTD.
|
March 15, 2021 |
|
COAL INDIA LIMITED Vs. SUKHBINDER SINGH SAINI
|
March 11, 2021 |
|
COMMERCIAL DIVISION KHAITAN INDIA LIMITED Vs. KHAITAR INDUSTRIES PRIVATE LIMITED
|
March 5, 2021 |
|
COMMERCIAL DIVISION SWASTIK PROJECT PVT. LTD. Vs. CITY ENCLAVE PVT. LTD.
|
March 1, 2021 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, HALDIA COMMISSIONERATE Vs. INDUSTRIAL HANDLING
|
December 6, 2021 |
|
COMMISSIONER OF CUSTOMS (PORT), WEST BENGAL Vs. ASHOKE ENAMEL & GLASS WORK PVT. LTD.
|
November 22, 2021 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COPPER LIMITED
|
December 1, 2021 |
|
COMMISSIONER OF INCOME TAX (EXEMPTION) KOLKATA Vs. CONTAI ROTARY COMMUNITY WELFARE TRUST
|
December 2, 2021 |
|
COMMISSIONER OF INCOME TAX, (LARGE TAXPAYER UNITS), KOLKATA Vs. HINDUSTAN COPPER LIMITED
|
December 10, 2021 |
|
CONTAI CO-OPERATIVE BANK LIMITED & ANR. Vs. STATE OF WEST BENGAL
|
July 16, 2021 |
|
COURT IN ITS OWN MOTION: IN RE: OVERCROWDING IN PRISONS Vs. COURT IN ITS OWN MOTION: IN RE: OVERCROWDING IN PRISONS
|
January 8, 2021 |
|
CUPRUM BAGRODIA LIMITED Vs. GAINWELL COMMOSALES PRIVATE LIMITED
|
February 9, 2021 |
|
CYGNET INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
April 6, 2021 |
|
D AND I TAXCON SERVICES PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
July 22, 2021 |
|
D.C. PAUL GROUP CONSTRUCTION Vs. KIRAN RAY
|
February 5, 2021 |
|
DALGOBINDA DEOGHARIA Vs. STATE OF WEST BENGAL
|
April 21, 2021 |
|
DAMODAR VALLEY CORPORATION Vs. RELIANCE INFRASTRUCTURE LTD.
|
December 7, 2021 |
|
DAMODAR VALLEY CORPORATION Vs. RELIANCE INFRASTRUCTURE LTD
|
December 23, 2021 |
|
DASHARATH MAHATO Vs. SHRIMATI RABANI MAHATO
|
September 16, 2021 |
|
DATAJI RICE MILLS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 5, 2021 |
|
DBAR CODE RESTRO BAR AND CLUB LLP Vs. SIDDHANT COMMOTRADE PRIVATE LIMITED
|
November 25, 2021 |
|
DEB NARAYAN SAMANTA Vs. STATE OF WEST BENGAL
|
April 13, 2021 |
|
DEBABRATA DEY Vs. STATE OF WEST BENGAL
|
March 26, 2021 |
|
DEBABRATA MALLICK Vs. STATE OF WEST BENGAL
|
March 4, 2021 |
|
DEBABRATA SAHA @ DEBOBRATA SAHA Vs. STATE OF WEST BENGAL
|
December 17, 2021 |
|
DEBASISH BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 9, 2021 |
|
DEBASISH SENGUPTA Vs. STATE OF WEST BENGAL
|
September 24, 2021 |
|
DEBI KAR Vs. DEB KUMAR KAR
|
July 12, 2021 |
|
DEBJANI MUKHERJEE Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 19, 2021 |
|
DEBMALYA CHATTOPADHYAY Vs. BAISAKHI CHOWDHURY (CHATTERJEE)
|
October 1, 2021 |
|
DEEPA ASANI ALIAS DEEPA C. ASANI ALIAS DEEPA CHETAN ASANI Vs. POOJA C. ASANI
|
July 27, 2021 |
|
DEEPAK MEHRA Vs. SUJOY KUMAR NAG
|
December 23, 2021 |
|
DEEPAK POLYMERS PRIVATE LIMITED Vs. ANCHOR INVESTMENTS PRIVATE LIMITED
|
June 24, 2021 |
|
DEEPIKA KISHAN Vs. UNION OF INDIA
|
August 9, 2021 |
|
DEIFIC ABODE LLP Vs. UNION OF INDIA
|
April 16, 2021 |
|
DEVKI NANDAN GUPTA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
September 14, 2021 |
|
DEVSARIA IRON & STEEL Vs. STATE OF WEST BENGAL
|
April 7, 2021 |
|
DHANBAD FUELS LTD. Vs. UNION OF INDIA
|
February 22, 2021 |
|
DHYANESH NARAYAN GUHA Vs. STATE OF WEST BENGAL
|
July 8, 2021 |
|
DIBYA JYOTI PAUL Vs. STATE OF WEST BENGAL
|
April 9, 2021 |
|
DIBYENDU CHAKRABORTY Vs. UNION OF INDIA
|
December 1, 2021 |
|
DIBYENDU SUNDAR GUHA ROY Vs. SONIA GUHA ROY (NEE GHOSH)
|
February 24, 2021 |
|
DILIP KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 23, 2021 |
|
DILIP MEDDYA @ MEDYA Vs. STATE OF WEST BENGAL
|
February 22, 2021 |
|
DILIP SAHOO Vs. STATE OF WEST BENGAL
|
December 13, 2021 |
|
DILIP SHARMA Vs. STATE OF WEST BENGAL
|
October 25, 2021 |
|
DINESH AGARWAL Vs. STATE OF WEST BENGAL
|
November 16, 2021 |
|
DINESH KUMAR PATEL Vs. STATE OF WEST BENGAL
|
March 1, 2021 |
|
DIPAK MAJHI @ SOREN Vs. STATE OF WEST BENGAL
|
November 29, 2021 |
|
DIPAK MAJUMDER Vs. SWAPAN PODDAR
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June 24, 2021 |
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DIPAK MONDAL Vs. STATE OF WEST BENGAL
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August 6, 2021 |
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DIPALI GANTAIT Vs. STATE OF WEST BENGAL
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August 11, 2021 |
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DIPANKAR CHATTERJEE Vs. S.KUNDU, INSPECTOR OF FACTORIES, W.B.
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November 9, 2021 |
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DIPANKAR ROY Vs. STATE OF WEST BENGAL
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December 8, 2021 |
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DIRECTOR GENERAL, EMPLOYEES STATE INSURANCE CORPORATION Vs. SWAPAN KUMAR MONDAL
|
August 23, 2021 |
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DIRECTOR OF PENSION, PROVIDENT FUND & GROUP INSURANCE Vs. SUBHADRA PRADHAN
|
March 24, 2021 |
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DOLLAR INDUSTRIES LIMITED Vs. ESTATE OFFICER, KOLKATA PORT TRUST
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October 7, 2021 |
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DR. BIJAN KUMAR MUKHOPADHYAY Vs. TAPAS BANERJEE
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July 19, 2021 |
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DR. DILIP KR. GHOSH Vs. FUNIDEA PROJECTS PVT. LTD
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March 5, 2021 |
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DR. MD. IQBAL ALAM Vs. STATE OF WEST BENGAL
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October 5, 2021 |
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DREAM TOWER KOLKATA PRIVATE LIMITED Vs. SARAF INFRA PROJECTS LTD.
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September 17, 2021 |
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DREDGING AND DESILTATION COMPANY PVT. LTD. Vs. MACKINTOSH BURN AND NORTHERN CONSORTIUM
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April 7, 2021 |
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DUFF PRIMARY SCHOOL FOR GIRLS Vs. STATE OF WEST BENGAL
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May 6, 2021 |
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DURGA DAS Vs. STATE OF WEST BENGAL
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September 2, 2021 |
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DURGA ENTERPRISE Vs. STATE OF WEST BENGAL
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August 19, 2021 |
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DURGAPUR FERRO SCRAP NIGAM LIMITED PERMANENT EMPLOYEES UNION Vs. UNION OF INDIA
|
April 17, 2021 |
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E.D. ENTERPRISES PRIVATE LIMITED Vs. KAISER BEGUM
|
September 9, 2021 |
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EASTERN COALFIELDS LIMITED Vs. IMPERIUM ENERGY UTILITY SERVICES LLP
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September 9, 2021 |
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EASTERN COALFIELDS LIMITED Vs. LACHMAN BHUIYA
|
January 13, 2021 |
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EASTERN HOUSING UDYOG FINANCE COMPANY Vs. ARCUTTIPORE TEA COMPANY LIMITED
|
June 29, 2021 |
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EASTERN HOUSING UDYOG FINANCE COMPANY LIMITED Vs. ARCUTTIPORE TEA COMPANY LIMITED
|
May 19, 2021 |
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EIG (MAURITIUS) LIMITED Vs. MCNALLY BHARAT ENGINEERING COMPANY LIMITED
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November 10, 2021 |
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ELDYNE ELECTRO SYSTEMS PVT. LTD. Vs. UNION OF INDIA
|
December 14, 2021 |
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ELDYNE ELECTRO SYSTEMS PVT. LTD. Vs. UNION OF INDIA
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August 31, 2021 |
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EMARS MINING AND CONSTRUCTION PVT LTD Vs. MANJUNATH HEBBAR
|
January 13, 2021 |
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ERA BANTHIA Vs. SHIVSONS
|
March 10, 2021 |
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EXECUTIVE ENGINEER Vs. MANICKAM ENTERPRISES
|
September 9, 2021 |
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EXECUTIVE OFFICER Vs. SAKERA KHATUN
|
July 6, 2021 |
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EXIDE INDIA LIMITED Vs. URMILA PASARI
|
November 26, 2021 |
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EXIDE INDUSTRIES LIMITED (FORMERLY KNOWN AS CHLORIDE INDIA LIMITED) Vs. URMILA PASARI
|
July 5, 2021 |
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FAIR DEAL SUPPLIES LIMITED Vs. R. PIYARELALL IRON AND STEEL PRIVATE LIMITED
|
December 7, 2021 |
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FAIR DEAL SUPPLIES LIMITED Vs. R. PIYARELALL IRON AND STEEL PVT LTD.
|
September 16, 2021 |
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FAIRDEAL SUPPLIES LIMITED Vs. UNION OF INDIA
|
April 23, 2021 |
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FARIDUL RAHAMAN Vs. STATE OF WEST BENGAL
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June 28, 2021 |
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FIROJ SK. Vs. STATE OF WEST BENGAL
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December 22, 2021 |
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FIS PAYMENT SOLUTIONS AND SERVICES INDIA PVT. LTD. Vs. ALL BENGAL CONTRACT SECURITY WORKMENS UNION
|
February 11, 2021 |
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FOREJ LASKAR Vs. STATE OF WEST BENGAL
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March 4, 2021 |
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G.P. ENTERPRISE Vs. STATE OF WEST BENGAL
|
August 26, 2021 |
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GANAPATI TECHNOLOGY SERVICES P LTD Vs. STATE FISHERIES DEVELOPMENT CORPORATION LTD
|
February 3, 2021 |
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GANESH DAS Vs. RABIUL SK
|
April 6, 2021 |
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GANESH GRAINS LIMITED Vs. SHREE GANESH BESAN MILL
|
March 15, 2021 |
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GANESH MOVERS & LOGISTICS (P) LTD Vs. INDIAN OIL CORPORATION LIMITED
|
December 20, 2021 |
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GANGES MANUFACTURING COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
January 28, 2021 |
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GANNON DUNKERLEY AND CO. LTD. Vs. SREI EQUIPMENT FINANCE LTD
|
March 23, 2021 |
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GARIMA RUNGTA Vs. UNION OF INDIA
|
July 26, 2021 |
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GENEVIEVE REBEIRO Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
April 6, 2021 |
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GIRIJA SHANKAR SHAW Vs. HOWRAH MUNICIPAL CORPORATION
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July 2, 2021 |
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GOBINDO DAS Vs. UNION OF INDIA
|
October 1, 2021 |
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GOPAL SARKAR Vs. STATE OF WEST BENGAL
|
April 9, 2021 |
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GOPAL SARKAR Vs. STATE OF WEST BENGAL
|
February 19, 2021 |
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GOPAL SHIT Vs. STATE OF WEST BENGAL
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September 30, 2021 |
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GOUR SARKAR Vs. STATE OF WEST BENGAL
|
February 10, 2021 |
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GOURI PRASAD GOENKA Vs. STATE BANK OF INDIA
|
June 21, 2021 |
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GOUTAM SARKAR Vs. DIPAK SARKAR
|
November 22, 2021 |
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GREEN BAND APARTMENTS PRIVATE LIMITED Vs. MINT MATRIX
|
February 22, 2021 |
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GUJJDI VARAPRASAD Vs. UNION OF INDIA
|
December 9, 2021 |
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GULIN CHANDRA HANSDA Vs. STATE OF WEST BENGAL
|
November 16, 2021 |
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GURAI BHAKTA Vs. STATE OF WEST BENGAL
|
September 30, 2021 |
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GURUPADA KHATUA Vs. ONKAR SINGH MINA
|
July 19, 2021 |
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H. H. BEENA KUMARI Vs. DEEPAK RAM
|
September 20, 2021 |
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HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL
|
July 12, 2021 |
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HANIF MIYA Vs. STATE OF WEST BENGAL
|
July 15, 2021 |
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HANUMAN PRASAD KHEMKA Vs. STATE BANK OF INDIA
|
August 3, 2021 |
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HARADHAN DUTTA Vs. STATE OF WEST BENGAL
|
April 30, 2021 |
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HARI DAS ADHIKARY Vs. STATE OF WEST BENGAL
|
September 27, 2021 |
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HARI PADA JANA Vs. STATE OF WEST BENGAL
|
August 25, 2021 |
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HARI PRASAD PAL Vs. ASIT KUMAR MONDAL
|
November 10, 2021 |
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HARIPADA MALIK Vs. BIRENDRA NATH MALIK
|
January 8, 2021 |
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HARIPADA SARKAR Vs. STATE OF WEST BENGAL
|
December 13, 2021 |
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HARJI ENGINEERING WORKS PVT. LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
|
September 14, 2021 |
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HARUN AL RASHID Vs. HASNAIN
|
December 24, 2021 |
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HARUN RASHID KHAN Vs. STATE OF WEST BENGAL
|
July 16, 2021 |
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HDFC BANK LTD. Vs. A.F. ENTERPRISE
|
July 12, 2021 |
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HEDLU BARMAN @ SWAPAN BARMAN Vs. STATE OF WEST BENGAL
|
December 16, 2021 |
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HEMANTA KUMAR BANKA Vs. UNION OF INDIA
|
February 23, 2021 |
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HEMANTA KUMAR DAS Vs. ANJAN KUMAR KAR
|
March 9, 2021 |
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HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
February 4, 2021 |
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HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
September 30, 2021 |
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HIRA BOURI Vs. NEW INDIA ASSURANCE COMPANY LTD. RANIGANJ BRANCH
|
July 12, 2021 |
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HIRANMAYE ENERGY LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
|
July 2, 2021 |
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HIRANMAYE ENERGY LIMITED & ANR. Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
|
October 7, 2021 |
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HOMAR ROY Vs. STATE OF WEST BENGAL
|
November 10, 2021 |
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HOOGHLY PARKS AND RESORTS LLP Vs. STATE OF WEST BENGAL
|
August 9, 2021 |
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HOSSAIN Vs. STATE OF WEST BENGAL
|
March 5, 2021 |
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HUMANITY, SALT LAKE Vs. STATE OF WEST BENGAL
|
September 27, 2021 |
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IL AND FS FINANCIAL SERVICES Vs. ADITYA KHAITAN
|
February 26, 2021 |
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IL AND FS INFRASTRUCTURE DEBT FUND Vs. WILLIAMSON MAGOR AND COMPANY LTD.
|
February 23, 2021 |
|
IMPERIAL TUBES PRIVATE LIMITED Vs. RAMESH CO
|
February 11, 2021 |
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IN RE Vs. OVERCROWDING IN PRISONS
|
January 8, 2021 |
|
IN RE Vs. ASIF HOSSAIN
|
April 28, 2021 |
|
IN RE Vs. SARIKUL MAHALAT
|
November 22, 2021 |
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IN RE : MASIRUL SK Vs. STATE
|
July 1, 2021 |
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IN RE : SMT. PAPIYA DAS Vs. IN RE : SMT. PAPIYA DAS
|
August 26, 2021 |
|
IN RE : SRI KARTICK CHANDRA MULA Vs. STATE
|
June 9, 2021 |
|
IN RE: HARUN RASID KHAN, MINAJUDDIN MONDAL Vs. STATE OF WEST BENGAL
|
August 3, 2021 |
|
IN RE: KETABUL SK. @KITABUL SK. Vs. STATE
|
August 12, 2021 |
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IN RE: M/S KANORIA JUTE & INDUSTRIES LTD Vs. STATE
|
July 1, 2021 |
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IN RE:- SRI GOPAL SARKAR Vs. STATE OF WEST BENGAL
|
July 9, 2021 |
|
IN THE GOODS OF : ANIRUDH CHAMRIA (DEC) Vs. IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)
|
July 1, 2021 |
|
IN THE GOODS OF: KISHORILAL JALAN (DEC.) AND NEELAM JALAN Vs. VISHAL JALAN
|
September 22, 2021 |
|
IN THE GOODS OF: PARTHO DE Vs. IN THE GOODS OF: PARTHO DE
|
April 17, 2021 |
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IN THE GOODS OF: SAROJ KUMAR CHATTERJEE Vs. IN THE GOODS OF: SAROJ KUMAR CHATTERJEE
|
August 27, 2021 |
|
IN THE GOODS OF: SHRI OM PRAKASH MANIYAR (DECEASED) Vs. IN THE GOODS OF: SHRI OM PRAKASH MANIYAR (DECEASED)
|
December 24, 2021 |
|
IN THE MATTER OF Vs. LUKMAN SK
|
December 11, 2021 |
|
IN THE MATTER OF : MURARI SARDAR Vs. IN THE MATTER OF : MURARI SARDAR
|
October 29, 2021 |
|
IN THE MATTER OF : RAJU JAISWAL Vs. STATE
|
April 22, 2021 |
|
IN THE MATTER OF : RASID LASKER @ RASID LASKAR @ BACHHU Vs. STATE
|
April 20, 2021 |
|
IN THE MATTER OF : SIRAJUL MIA Vs. IN THE MATTER OF : SIRAJUL MIA
|
April 29, 2021 |
|
IN THE MATTER OF: ARIFUL HAQUE MONDAL Vs. IN THE MATTER OF: ARIFUL HAQUE MONDAL
|
July 6, 2021 |
|
IN THE MATTER OF: MONORUDDIN MALLICK @ MONIR SK. Vs. IN THE MATTER OF: MONORUDDIN MALLICK @ MONIR SK.
|
July 8, 2021 |
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IN THE MATTER OF: RAMESWAR CHAKRABORTY Vs. STATE
|
June 30, 2021 |
|
IN THE MATTER OF: SCOTT & SAXBY LTD Vs. IN THE MATTER OF: SCOTT & SAXBY LTD
|
April 16, 2021 |
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IN THE MATTER OF:- RAKESH MALO Vs. STATE
|
August 17, 2021 |
|
INDIAN CITY PROPERTIES LIMITED Vs. RELIANCE COMMERCIAL FINANCE LTD
|
February 9, 2021 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF WEST BENGAL
|
July 30, 2021 |
|
INDIAN OIL CORPORATION LIMITED Vs. ANCHIT AGARWAL
|
September 3, 2021 |
|
INDIAN OIL CORPORATION LTD. Vs. BRIDGE & ROOF CO (INDIA) LTD.
|
June 10, 2021 |
|
INDIAN OIL CORPORATION LTD. Vs. TAPAS KUMAR DAS
|
July 12, 2021 |
|
INDRAJIT SINGH Vs. EASTERN COAL FIELDS LIMITED
|
March 10, 2021 |
|
INDRANIL ROY Vs. STATE OF WEST BENGAL
|
May 12, 2021 |
|
INFIZ ALAM Vs. STATE OF WEST BENGAL
|
August 24, 2021 |
|
INNOVATIVE COMMODITIES PVT. LTD. Vs. PROVIDENT FUND ENFORCEMENT INSPECTOR
|
December 24, 2021 |
|
INSAR KHAN Vs. STATE OF WEST BENGAL
|
August 17, 2021 |
|
INSTITUTE FOR INDIAN LABOUR Vs. TERAI TEA COMPANY LIMITED
|
February 15, 2021 |
|
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. INSHWARI PRASAD SINGH ROY
|
November 15, 2021 |
|
ISHWARI PRASAD TANTIA Vs. IDBI BANK LTD
|
January 29, 2021 |
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ITD-ITD CEM JOINT VENTURE Vs. KOLKATA METRO RAIL CORPORATION LIMITED
|
August 24, 2021 |
|
IYASIN SEKH Vs. NEW INDIA ASSURANCE CO. LTD..
|
July 12, 2021 |
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JAGADISH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
June 10, 2021 |
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JAGANNATH HANSDA Vs. STATE OF WEST BENGAL
|
December 22, 2021 |
|
JAGANNATH MAROTHIA Vs. NORMAN WILLIAM WILSON
|
May 4, 2021 |
|
JAGANNATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
November 22, 2021 |
|
JAGJEET SINGH KOHLI Vs. STATE OF WEST BENGAL
|
February 9, 2021 |
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JAISHREE STEELS PRIVATE LIMITED Vs. SHIVAM DHATU UDYOG PRIVATE LIMITED
|
June 28, 2021 |
|
JAISHREE STEELS PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
July 23, 2021 |
|
JAISHREE STEELS PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
November 17, 2021 |
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JAISHREE STELLS PRIVATE LIMITED AND ORS. Vs. SHIVAM DHATU UDYOG PRIVATE LIMITED
|
April 23, 2021 |
|
JAMAL SIKARI Vs. STATE OF WEST BENGAL
|
November 23, 2021 |
|
JASPAL SINGH CHANDHOK Vs. SANDEEP PODDAR
|
September 14, 2021 |
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JHUMAI SARKAR NEE DUTTA Vs. CHIRANJIB SARKAR
|
November 22, 2021 |
|
JINDAL ITF LIMITED Vs. MARINE INFRATECH (INDIA) PVT LTD
|
January 29, 2021 |
|
JIYARUL MONDAL Vs. AINUR HAQUE
|
September 10, 2021 |
|
JOHORUL HAQUE Vs. STATE OF WEST BENGAL
|
December 17, 2021 |
|
JOINT COMMISSIONER OF CUSTOMS (PORT) Vs. VINOD KUMAR JAIN
|
November 24, 2021 |
|
JOYDEB SHIL Vs. STATE OF WEST BENGAL
|
December 16, 2021 |
|
JUST DIAL LIMITED Vs. MICRO AND SMALL ENTERPRISE FACILITATION COUNCIL.
|
September 3, 2021 |
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JYOTI SANKAR BERA Vs. STATE OF WEST BENGAL
|
March 2, 2021 |
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JYOTSNA PAUL Vs. STATE OF WEST BENGAL
|
July 1, 2021 |
|
JYOTSNA ROY Vs. STATE OF WEST BENGAL
|
January 21, 2021 |
|
K. BALASUBRAMANIAN @ BALASBRAMANIAN KESAVAN Vs. STATE OF WEST BENGAL
|
March 8, 2021 |
|
K. PAKA SINGH Vs. NIVEDITA SENGUPTA
|
August 12, 2021 |
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K. TAMILARASI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
December 15, 2021 |
|
KABRA MARBLE CORPORATION Vs. SUDIPTO MUKERJEE
|
February 22, 2021 |
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KAI COMMERCIAL PVT.LTD Vs. AUROSHIKHA VINIMAY PVT.LTD
|
October 27, 2021 |
|
KAILASH VIJAYVARGIYA Vs. STATE OF WEST BENGAL
|
October 14, 2021 |
|
KAJAL SARKAR Vs. HALDIBARI TEA MANUFACTURERS LLP
|
March 23, 2021 |
|
KALPANA DUBEY, SINCE DECEASED, REPRESENTED BY SRI PRADIP DUBEY Vs. SRI RADHYASHYAM GUREY
|
March 8, 2021 |
|
KALPANA RAKSHIT Vs. STATE OF WEST BENGAL
|
August 23, 2021 |
|
KALYAN KUMAR DUTTA Vs. SANATAN SARKAR
|
April 20, 2021 |
|
KAMAL ROY Vs. STATE OF WEST BENGAL
|
September 30, 2021 |
|
KAMALA CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 9, 2021 |
|
KAMALA MAJHI Vs. RABINDRA NATH CHAKRABORTY
|
February 8, 2021 |
|
KAMALA TEA COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
March 26, 2021 |
|
KAMSCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
December 15, 2021 |
|
KAMSCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
December 13, 2021 |
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KANAI CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
June 10, 2021 |
|
KANAI LAL JANA Vs. PULIN BIHARI PATRA
|
June 29, 2021 |
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KANCHAN OIL INDUSTRIES LIMITED Vs. RANGANATH SUKLA
|
July 6, 2021 |
|
KANHAIYA DUSAD ALIAS KANAILAL DUSAD Vs. BABITA DEVI DUSAD
|
October 7, 2021 |
|
KANOI TEA PRIVATE LIMITED Vs. OCTAVIUS TEA AND INDUSTRIES LIMITED
|
June 1, 2021 |
|
KARTICK CHANDRA MAHISH Vs. UNION OF INDIA
|
June 11, 2021 |
|
KARTIK CHANDRA DAS Vs. DEWANBHERI UTTARPARA SAMABY KRISHI UNNAYAN SAMITI LTD.
|
September 28, 2021 |
|
KASEM ALI MONDAL Vs. STATE OF WEST BENGAL
|
December 13, 2021 |
|
KAUSHIK GHOSH Vs. SHATARUPA GHOSH @ SHATARUPA BRAHMA
|
October 1, 2021 |
|
KAUSIK GHOSH Vs. STATE OF WEST BENGAL
|
January 8, 2021 |
|
KAUSTAV BISWAS Vs. STATE OF WEST BENGAL
|
November 30, 2021 |
|
KHAITAN INDIA LIMITED Vs. KHAITAR INDUSTRIES PRIVATE LIMITED
|
March 5, 2021 |
|
KHUSBUR RAHAMAN Vs. STATE OF WEST BENGAL
|
February 22, 2021 |
|
KINJAL DAS Vs. STATE OF WEST BENGAL
|
October 29, 2021 |
|
KIRAN MIR Vs. STATE OF WEST BENGAL
|
August 3, 2021 |
|
KISHOR GHOSH Vs. CHANDERNAGORE MUNICIPAL CORPORATION
|
February 19, 2021 |
|
KISKU MAINO MURMU Vs. UNITED INDIA INSURANCE CO. LTD.
|
December 22, 2021 |
|
KOLKATA METRO RAIL CORPORATION LIMITED Vs. ITD-ITD CEM JOINT VENTURE
|
March 23, 2021 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SOUTH CITY PROJECTS (KOLKATA) LTD
|
February 3, 2021 |
|
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. DHOOT DEVELOPERS PVT. LTD.
|
November 16, 2021 |
|
KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRA PROJECTS LIMITED
|
August 27, 2021 |
|
KOLKATA MUNICIPAL CORPORATION Vs. AI-SUMAMA AGRO FOODS PVT. LTD.
|
December 17, 2021 |
|
KOLKATA MUNICIPAL CORPORATION Vs. YUSUF KHAN
|
March 25, 2021 |
|
KOLKATA MUNICIPAL CORPORATION Vs. UNION OF INDIA
|
January 29, 2021 |
|
KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRAPROJECTS LIMITED
|
February 22, 2021 |
|
KRISHANU MONDAL Vs. STATE OF WEST BENGAL
|
January 29, 2021 |
|
KRISHNA KUMAR RUNGTA Vs. UNION OF INDIA
|
November 8, 2021 |
|
KRISHNA PRASAD MUKHERJEE Vs. RABINDRA NATH CHATTERJEE
|
July 1, 2021 |
|
KRISHNA SANKAR GANGULY Vs. KOLKATA MUNICIPAL CORPORATION
|
September 8, 2021 |
|
KRISHNA VENI Vs. UNION OF INDIA
|
February 18, 2021 |
|
KRISHNENDU CHATTERJEE Vs. STATE OF WEST BENGAL
|
November 22, 2021 |
|
KRISHNENDU GHOSH Vs. STATE OF WEST BENGAL
|
February 9, 2021 |
|
KSE ELECTRICALS PRIVATE LIMITED Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
|
May 18, 2021 |
|
KSE ELECTRICALS PVT. LTD Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
|
November 23, 2021 |
|
KULESH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
February 26, 2021 |
|
KUMAR SANTU ROY Vs. STATE OF WEST BENGAL
|
August 5, 2021 |
|
KUNAL FINANCE AND CREDIT PRIVATE LIMITED Vs. VINAYAK MICA EXPORT COMPANY
|
December 30, 2021 |
|
KUSVIN VYAPAAR PVT. LTD. Vs. JANARDAN NIRMAN PVT. LTD
|
October 25, 2021 |
|
LADYMOON TOWERS PRIVATE LIMITED Vs. MAHENDRA INVESTMENT ADVISORS PRIVATE LIMITED
|
August 13, 2021 |
|
LAILA ARJUMAN BANU Vs. STATE OF WEST BENGAL
|
December 9, 2021 |
|
LAKSHMI MISHRA Vs. STATE OF WEST BENGAL
|
December 2, 2021 |
|
LALBABU BEGAM ALIAS LALBANU BEGAM Vs. PADMAMOYEE CHAI
|
April 8, 2021 |
|
LAV PAL ALIAS PRABIR PAL Vs. CHIEF EXECUTIVE OFFICER, BOARD OF WAQFS, WEST BENGAL
|
August 23, 2021 |
|
LAXMI BASFORE Vs. INDIAN OIL CORPN. LTD.
|
August 19, 2021 |
|
LAXMI ORAON Vs. STATE OF WEST BENGAL
|
August 31, 2021 |
|
LAXMI PAT SURANA Vs. FUTURE ENTERPRISES LIMITED
|
April 7, 2021 |
|
LAXMI POLYFAB PVT. LTD. Vs. EDEN REALTY VENTURES PVT. LTD.
|
April 7, 2021 |
|
LAYEK ALI Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
|
LIEUTENANT COLONEL RAJNEESH TIWARI Vs. UNION OF INDIA
|
August 4, 2021 |
|
LIEUTENANT GOVERNOR Vs. P. KATHIRESAN
|
September 20, 2021 |
|
LIEUTENANT GOVERNOR, A & N ISLANDS Vs. YOHANNAN SAJEEVAN
|
July 26, 2021 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHILA LODHA
|
March 17, 2021 |
|
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. LAXMI NIWAS MITTAL
|
November 9, 2021 |
|
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LIMITED
|
June 25, 2021 |
|
LUDLOW JUTE & SPECIALITIES LTD. Vs. STATE OF WEST BENGAL
|
December 24, 2021 |
|
M. K K PROCESSING UDYOG PRIVATE LIMITED Vs. DYTRON MARKETING SERVICES PRIVATE LIMITED
|
February 4, 2021 |
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M.K. SAHA AND CO. Vs. UNION OF INDIA
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September 6, 2021 |
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M/S K.S. PROPERTY SERVICE AND OTHERS Vs. SRI SAJAL KANTI MAJUMDAR
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August 16, 2021 |
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M/S. AVION BUILDERS PVT. LTD Vs. STATE OF WEST BENGAL
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March 25, 2021 |
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M/S. B. CHOUDHURY & CO. Vs. CESC LIMITED
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November 16, 2021 |
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M/S. CHOLAMANDALAM INVESTMENT ANS FINANCE COMPANY LIMITED Vs. JAWAID HUSSAIN
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July 23, 2021 |
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M/S. EMGEE @ EMGEE ASHUTOSH NURSHING HOME Vs. MIHIR KUMAR BANERJEE
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November 16, 2021 |
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M/S. INDUSIND BANK LTD Vs. ANIL KUMAR YADAV
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December 8, 2021 |
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M/S. K.B. CONSORTIUM Vs. CRYSTAL PROCESSORS PVT.LTD.
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October 7, 2021 |
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M/S. KSE ELECTRICALS PRIVATE LIMITED Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
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May 7, 2021 |
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M/S. KUSARI ENTERPRISES Vs. IDFC FIRST BANK LIMITED
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December 14, 2021 |
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M/S. S. JAY KISHAN (I) LIMITED Vs. SRI SATYANARAYAN RAY
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March 9, 2021 |
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M/S. TATA STEEL LTD. Vs. STATE OF WEST BENGAL
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December 6, 2021 |
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M/S. VICTORY CASTING LIITED Vs. CANARA BANK OF INDIA
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August 13, 2021 |
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M/S.PRECIOUS CARRYING CORPORATION LTD. Vs. STATE OF WEST BENGAL
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April 30, 2021 |
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M/S.SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
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April 30, 2021 |
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MAA NANDI KESHRI RICE MILL Vs. UNION OF INDIA
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May 6, 2021 |
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MAA NANDI KESHRI RICE MILL Vs. UNION OF INDIA
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July 6, 2021 |
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MADAN KUMAR SAHA Vs. INDIAN OIL CORPORATION LIMITED
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April 7, 2021 |
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MADAN LAL MALLICK Vs. STATE OF WEST BENGAL
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September 6, 2021 |
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MADHO DAS MUNDHRA Vs. RAILTEL CORPORATION OF INDIA LIMITED
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December 20, 2021 |
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MADHUSRI KONAR Vs. NEW CENTRAL BOOK AGENCY PVT. LTD
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March 17, 2021 |
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MAGEBA BRIDGE PRODUCTS LTD. Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORTATION LTD.
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April 8, 2021 |
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MAGMA HDI GENERAL INSURANCE CO. LTD. Vs. INCOME TAX OFFICER, WARD-8(1)
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September 10, 2021 |
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MAHABALI TECHNO ENGINEERS Vs. EASTERN COALFIELDS LIMITED
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January 12, 2021 |
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MAHADEV SAHA Vs. STATE OF WEST BENGAL
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November 29, 2021 |
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MAHENDRA KUMAR AGARWAL Vs. STATE OF WEST BENGAL
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July 30, 2021 |
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MAHESH KUMAR KEJRIWAL Vs. RAMESH KUMAR KEJRIWAL
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August 5, 2021 |
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MAHESH PROPERTIES PVT LTD Vs. PARTHA PRATIM MAJRA
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January 27, 2021 |
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MAHFUZA KHATUN Vs. STATE OF WEST BENGAL
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December 30, 2021 |
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MAHUA KUMAR NEE LAHIRI Vs. STATE OF WEST BENGAL
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August 27, 2021 |
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MAINUDDIN SK. @ MAINU Vs. MAINUDDIN SK. @ MAINU
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November 2, 2021 |
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MALA SANYAL Vs. SECRETARY, DEPARTMENT OF LABOUR
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September 27, 2021 |
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MALAY BANERJEE Vs. ANTARA BANERJEE
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March 24, 2021 |
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MALAY KUMAR JANA Vs. STATE OF WEST BENGAL
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February 10, 2021 |
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MAMATA BANERJEE Vs. SUVENDU ADHIKARI
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November 15, 2021 |
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MAMATA BANERJEE Vs. SUVENDU ADHIKARI
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July 7, 2021 |
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MAMON SK Vs. STATE OF WEST BENGAL
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November 24, 2021 |
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MANA HANSDA Vs. STATE OF WEST BENGAL
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November 18, 2021 |
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MANASH GHOSH Vs. STATE OF WEST BENGAL
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December 1, 2021 |
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MANASH KUMAR CHOUDHURY Vs. UNIVERSITY OF BURDWAN
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May 19, 2021 |
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MANICKAM Vs. RAGINI GANESH
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February 25, 2021 |
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MANIK CHOWDHURY Vs. STATE OF WEST BENGAL
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November 26, 2021 |
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MANIK LAL JAISWARA Vs. MONJU DEVI @ MANJU DEVI
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April 8, 2021 |
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MANINDRA PAUL Vs. STATE OF WEST BENGAL
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November 23, 2021 |
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MANJU BOURI Vs. NATIONAL INSURANCE CO. LTD
|
September 8, 2021 |
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MANJUHARA BIBI MIR Vs. RAFIKUL ALAM SK.
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July 8, 2021 |
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MANNAN SARDAR Vs. STATE OF WEST BENGAL
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February 2, 2021 |
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MANORANJANA SINH Vs. CENTRAL BUREAU OF INVESTIGATION
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October 1, 2021 |
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MANOTOSH GHOSH Vs. STATE OF WEST BENGAL
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October 8, 2021 |
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MANSA BHAKTA Vs. STATE OF WEST BENGAL
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December 3, 2021 |
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MANTU LAL SASMAL Vs. STATE OF WEST BENGAL
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April 13, 2021 |
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MANU SK. Vs. STATE OF WEST BENGAL
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November 11, 2021 |
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MANWARA BIBI Vs. STATE OF WEST BENGAL
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July 15, 2021 |
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MAPLE HOTELS & RESORTS LTD. (FORMERLY KNOWN AS DARJEELING PLANTATION INDUSTRIES LIMITED) Vs. ASSISTANT LABOUR COMMISSIONER, PLANTATION, BIRPARA, JALPAIGURI
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October 8, 2021 |
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MARMAGOA STEELS LTD Vs. MSTC LTD
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March 19, 2021 |
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MARUDHAR SUPPLIERS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME RANGE
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November 23, 2021 |
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MASIUR RAHAMAN Vs. STATE OF WEST BENGAL
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December 22, 2021 |
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MATIUR RAHAMAN Vs. STATE OF WEST BENGAL
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July 15, 2021 |
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MAURJAN MOLLA Vs. STATE OF WEST BENGAL
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September 20, 2021 |
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MAYUR VENEER & PLYWOOD INDUSTRIES Vs. UNION OF INDIA
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September 29, 2021 |
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MBL INFRASTRUCTURES LIMITED Vs. WEST BENGAL HIGHWAY DEVELOPMENT CORPORATION LIMITED
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June 28, 2021 |
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MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 6, 2021 |
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MD ADEEL UZ ZAMAN Vs. STATE OF WEST BENGAL
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February 11, 2021 |
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MD ENAMUL HAQUE Vs. CENTRAL BUREAU OF INVESTIGATION
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November 11, 2021 |
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MD JAMAL Vs. STATE OF WEST BENGAL
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January 25, 2021 |
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MD MOFAZZULAR RAHMAN Vs. MD SARFARAZ ALAM
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April 7, 2021 |
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MD SABBU ALIAS MD. SHABBU Vs. STATE OF WEST BENGAL
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January 25, 2021 |
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MD. ABDUL HADI Vs. STATE OF WEST BENGAL
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November 11, 2021 |
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MD. BAFATULLAH Vs. STATE OF WEST BENGAL
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August 26, 2021 |
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MD. GULAM MOHIUDDIN Vs. STATE OF WEST BENGAL
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April 16, 2021 |
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MD. KALIM Vs. STATE OF WEST BENGAL
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March 12, 2021 |
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MD. MAKSHUD Vs. STATE OF WEST BENGAL
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September 24, 2021 |
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MD. MOHSIN @ MEGHU BHAI Vs. STATE OF WEST BENGAL
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October 7, 2021 |
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MD. NOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL
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August 16, 2021 |
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MD. SAMIUL ISLAM SAON Vs. STATE OF WEST BENGAL
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February 9, 2021 |
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MD. SULTAN Vs. STATE OF WEST BENGAL
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November 26, 2021 |
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MEDIMA LLC Vs. BALASORE ALLOYS LTD.
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December 22, 2021 |
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MEERA BAIRAGY Vs. STATE OF WEST BENGAL
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December 15, 2021 |
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MEHANNARA BEWA @ MEHENNAGAR BIBI Vs. STATE OF WEST BENGAL
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March 10, 2021 |
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MEHUL KOTECHA & ANR. Vs. STATE OF WEST BENGAL
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February 15, 2021 |
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MERCANTILE BUILDING TENANTS ASSOCIATIONS Vs. CESC LTD.
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December 20, 2021 |
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METAL BOX INDIA LIMITED Vs. BOARD OF TRUSTEES FOR THE SHYAMA PRASAD MUKHERJEE PORT
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September 3, 2021 |
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MILON MONDAL Vs. STATE OF WEST BENGAL
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February 2, 2021 |
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MINA BEGUM Vs. KOLKATA PORT TRUST
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January 7, 2021 |
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MINA MITRA Vs. STATE OF WEST BENGAL
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November 29, 2021 |
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MITALI NANDY Vs. STATE OF WEST BENGAL
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October 8, 2021 |
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MITESH MEHTA Vs. SAREGAMA INDIA LIMITED
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March 2, 2021 |
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MITHUN CHAKRABORTY Vs. STATE OF WEST BENGAL
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December 9, 2021 |
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MITTAL PORTFOLIOS PVT LTD Vs. SUBIR KUMAR DAS
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January 18, 2021 |
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MOHAMMED NAIM Vs. STATE OF WEST BENGAL
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June 25, 2021 |
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MOHAN GUPTA Vs. UNION OF INDIA
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December 8, 2021 |
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MOHAN MOTOR BUSINESS PRIVATE LIMITED Vs. ICICI BANK LIMITED
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April 27, 2021 |
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MOHUA BHATACHARJEE Vs. GOUTAM BHOWMIK
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January 6, 2021 |
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MOHURGONG & GULMA TEA ESTATES Vs. STATE OF WEST BENGAL
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May 27, 2021 |
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MOMENUL HAQUE SARKAR Vs. STATE OF WEST BENGAL
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September 1, 2021 |
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MONGAL MONDAL Vs. STATE OF WEST BENGAL
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December 15, 2021 |
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MONIKA GHOSH Vs. STATE OF WEST BENGAL
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January 15, 2021 |
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MONO ORION FOODS INDIA LIMITED Vs. SYNDICATE REALTYINFRA PRIVATE LIMITED
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December 23, 2021 |
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MOSTAFA AHAMED Vs. STATE OF WEST BENGAL
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June 9, 2021 |
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MOTIUR RAHAMAN KHAN Vs. BOARD OF WAKF, WEST BENGAL
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August 23, 2021 |
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MOUMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 18, 2021 |
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MOUSAMI SARKAR Vs. SUBHENDU SARKAR
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March 19, 2021 |
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MOUSUMI BISWAS Vs. STATE OF WEST BENGAL
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March 16, 2021 |
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MRINAL KANTI BISWAS Vs. STATE OF WEST BENGAL
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June 25, 2021 |
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MRINALINI MANDAL Vs. SWAPAN KUMAR MANDAL
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December 24, 2021 |
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MRITUNJAY SINGH Vs. UNION OF INDIA
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April 20, 2021 |
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MRITUNJOY MONDAL Vs. STATE OF WEST BENGAL
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October 8, 2021 |
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MRITYUNJOY GOUDA Vs. UNION OF INDIA
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October 1, 2021 |
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MSC AGENCY (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
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December 3, 2021 |
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MUKTI HALDER Vs. STATE OF WEST BENGAL
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August 24, 2021 |
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MUKUL RAY Vs. SAMAR BIJOY ROY
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February 18, 2021 |
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MUNNA MISHRA Vs. STATE OF WEST BENGAL
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November 29, 2021 |
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MUNNI DEVI Vs. STATE OF WEST BENGAL
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January 27, 2021 |
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MURARI MOHAN KEJRIWAL Vs. RAMESH
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December 17, 2021 |
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MURARI SARKAR Vs. UNION OF INDIA
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April 16, 2021 |
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NABA KUMAR MONDAL Vs. STATE OF WEST BENGAL
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August 18, 2021 |
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NAMITA ROY (GHARAMI) Vs. STATE OF WEST BENGAL
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August 31, 2021 |
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NAND KISHORE RAJAK Vs. RASHMI RAJAK
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June 16, 2021 |
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NAND LAL SHAW Vs. UNION OF INDIA
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March 9, 2021 |
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NARAYAN CHANDRA SAHA Vs. STATE OF WEST BENGAL
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June 4, 2021 |
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NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA
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October 4, 2021 |
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NARESH KUMAR PODDAR Vs. UNION OF INDIA
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January 5, 2021 |
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NARSINGH ISPAT UDYOG PRIVATE LTD. Vs. JWALA COKE PRIVATE LTD.
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December 14, 2021 |
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NARU GOPAL ADAK Vs. UNION OF INDIA
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December 13, 2021 |
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NATIONAL INSURANCE CO. LTD. Vs. MAHUA BHAR
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August 23, 2021 |
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NAVODAYA VIDYALAYA SAMITI Vs. MRINMOY KONAR
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July 14, 2021 |
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NEHA SONTHALIA Vs. STATE OF WEST BENGAL
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April 8, 2021 |
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February 24, 2021 |
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NETAI GHOSH Vs. STATE OF WEST BENGAL
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June 21, 2021 |
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NEWAZ SHARIF Vs. STATE OF WEST BENGAL
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February 19, 2021 |
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NIHAR BISWAS Vs. STATE OF WEST BENGAL
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January 8, 2021 |
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NILANJANA GHOSAL Vs. STATE OF WEST BENGAL
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July 2, 2021 |
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NILANJANA GHOSAL Vs. STATE OF WEST BENGAL
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June 30, 2021 |
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NILLESH PARREKH Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, KOLKATA
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June 10, 2021 |
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NIMAI CHAND PARIHARI Vs. STATE OF WEST BENGAL
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January 4, 2021 |
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NIRAD CHAKRABORTY Vs. MANABENDRA MUKHERJEE
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February 2, 2021 |
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NIRANJAN GHOSH, SINCE DECEASED REPRESENTED BY ILA GHOSH Vs. N. P. K. BOSE
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March 15, 2021 |
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NIRANJAN MAITY Vs. STATE OF WEST BENGAL
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November 17, 2021 |
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NIRMAL SAHANI Vs. UNION OF INDIA
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November 18, 2021 |
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NIRMALENDU MISHRA Vs. SWAPAN RAJ
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August 2, 2021 |
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July 7, 2021 |
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June 8, 2021 |
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NITYANANDA BERA Vs. STATE OF WEST BENGAL
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April 9, 2021 |
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NODAL OFFICER, JT. COMMISSIONER, IT GRIEVANCE, GST BHAWAN Vs. DAS AUTO CENTRE
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December 14, 2021 |
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NOOR MOHAMMED Vs. STATE OF WEST BENGAL
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July 7, 2021 |
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NORTH DUM DUM MUNICIPALITY Vs. GOUTAM GANGULY
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July 2, 2021 |
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NORTH DUM DUM MUNICIPALITY Vs. MALABIKA SAHA
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July 2, 2021 |
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NORTH WESTERN CACHAR TEA COMPANY LIMITED Vs. RESERVE BANK OF INDIA
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January 28, 2021 |
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NUR ISLAM Vs. STATE OF WEST BENGAL
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December 13, 2021 |
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OCTAVIUS TEA AND INDUSTRIES LIMITED Vs. KANOI TEA PRIVATE LIMITED
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June 14, 2021 |
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OHIDUL SK. Vs. STATE OF WEST BENGAL
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December 23, 2021 |
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P. SIMHACHALAM Vs. YASODA
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June 19, 2021 |
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PABAN KUMAR TARAFDAR Vs. STATE OF WEST BENGAL
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September 6, 2021 |
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PABITRA Vs. STATE OF WEST BENGAL
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July 13, 2021 |
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PABITRA KAR Vs. STATE OF WEST BENGAL
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July 7, 2021 |
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PABITRA KUMAR MAITY Vs. SHYAMALI MANNA
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April 8, 2021 |
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PAHARPUR COOLING TOWERS LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CALCUTTA
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February 8, 2021 |
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PAM DEVELOPMENTS PVT LTD Vs. STATE OF WEST BENGAL
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June 3, 2021 |
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March 3, 2021 |
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PANNALAL MAHABIR PRASAD Vs. INDIA INFOLINE FINANCE LTD.
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June 11, 2021 |
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PAPIYA DAS Vs. THE HIGH COURT AT CALCUTTA AND ORS.
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June 21, 2021 |
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PARTHA SAKHA MAITY Vs. BIJALI MAITY
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March 26, 2021 |
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PARTHA SARATHI MANNA Vs. STATE OF WEST BENGAL
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August 19, 2021 |
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PAYEL BAG Vs. STATE OF WEST BENGAL
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September 3, 2021 |
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PEARSON DRUMS & BARRELS PVT. LTD. Vs. GENERAL MANAGER, CONSUMER EDUCATION & PROTECTION CELL OF RESERVE BANK OF INDIA
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March 10, 2021 |
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PHANI SARKAR Vs. STATE OF WEST BENGAL
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September 14, 2021 |
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PIJUSH BANDOPADHYAY Vs. CHAITALI KARMAKAR
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November 22, 2021 |
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PINTU MONDAL Vs. SOMNATH DEY
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September 28, 2021 |
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PLACID LIMITED Vs. ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
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December 24, 2021 |
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PRABARTAK JUTE MILLS LTD Vs. ASSISTANT LABOUR COMMISSIONER
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June 29, 2021 |
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PRABHA SURANA Vs. JAIDEEP HALWASIYA
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June 22, 2021 |
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PRABIR BHUIAN ALIAS PRABIR BHUINYAN Vs. STATE OF WEST BENGAL
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December 16, 2021 |
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PRABIR KUMAR DHALI Vs. KOLKATA PORT TRUST
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April 7, 2021 |
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PRABIR PROSAD ROY Vs. STATE OF WEST BENGAL
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February 3, 2021 |
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February 4, 2021 |
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PRADIP KUMAR DUTTA Vs. DURGAPUR PROJECTS LIMITED
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April 16, 2021 |
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PRADIP SARKAR Vs. NEW INDIA INSURANCE CO. LTD.
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June 28, 2021 |
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PRAFULLA KANJILAL Vs. STATE OF WEST BENGAL
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March 16, 2021 |
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March 24, 2021 |
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PRAGATI PRATISTHAN PRIVATE LIMITED Vs. ASHOK KUMAR AGARWAL
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September 24, 2021 |
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PRAJJAL KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
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January 5, 2021 |
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June 17, 2021 |
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PRANAB KUMAR LAYEK Vs. EASTERN COALFIELDS LIMITED
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February 12, 2021 |
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PRASENJIT GHOSH Vs. STATE OF WEST BENGAL
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January 20, 2021 |
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PRASENJIT MUKHERJEE Vs. STATE OF WEST BENGAL
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September 2, 2021 |
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PRASUN KANTI BHAUMIK Vs. STATE OF WEST BENGAL
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October 1, 2021 |
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PRATAP BANERJEE Vs. STATE OF WEST BENGAL
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December 15, 2021 |
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PRAVEEN KUMAR BAID Vs. UNION OF INDIA
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November 18, 2021 |
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PRAVEEN KUMAR BAID Vs. UNION OF INDIA
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November 18, 2021 |
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PREMIER DIGITAL SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
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March 17, 2021 |
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PREMLATA CHORORIA Vs. UMA SHANKAR LADIA
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March 10, 2021 |
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PRINCIPAL COMMISIONER OF INCOME TAX-4, KOLKATA Vs. AKZO NOBLE INDIA LIMITED
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December 7, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ICI INDIA
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November 24, 2021 |
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September 14, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX , CENTRAL-1, KOLKATA Vs. MONOJ KUMAR JAIN & SONS
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December 15, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX KOL-4, KOLKATA Vs. VANTAGE ADVERTISING PVT. LTD.
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November 18, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, ASANSOL Vs. EASTERN COALFIELDS LTD.
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December 14, 2021 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL -1, KOLKATA Vs. HINDUSTAN ENGINEERING AND INDUSTRIES LIMITED
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November 22, 2021 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. M/S. SHALIMAR PELLET FEEDS LIMITED
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December 7, 2021 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA Vs. AXIS STEELS LTD.
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November 24, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-II, KOLKATA Vs. PARMANAND AGARWAL
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December 15, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA 2, KOLKATA Vs. V.N. ENTERPRISES LIMITED
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September 30, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-2 Vs. KHAITAN CONSULTANTS LIMITED
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November 16, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. AKZO NOBLE INDIA LIMITED
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November 24, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. EVEREADY INDUSTRIES INDIA LIMITED
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November 30, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4, KOLKATA Vs. JCT LIMITED
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November 25, 2021 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-11, KOLKATA Vs. WEST BENGAL HOUSING BOARD
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December 6, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-2, KOLKATA Vs. MCLEOD RUSSEL INDIA LTD.
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November 30, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. M/S. EIH LTD.
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December 16, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. M/S. FAIRLUCK COMMERCIAL CO. LIMITED
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December 6, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA Vs. BRIDGE & ROOF CO. (INDIA) LIMITED
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December 6, 2021 |
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PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE, GOVERNMENT OF WEST BENGAL Vs. AMALENDU BIKAS MOHAPATRA
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June 10, 2021 |
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PRITAM BANERJEE Vs. STATE OF WEST BENGAL
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September 6, 2021 |
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PRIYANKA BARMAN Vs. STATE OF WEST BENGAL
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July 15, 2021 |
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PUBLIC SERVICE COMMISSION, W.B Vs. MINARUL ISLAM MONDAL
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September 22, 2021 |
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PULAK MONDAL Vs. STATE OF WEST BENGAL
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June 22, 2021 |
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PUNJAB NATIONAL BANK Vs. APEEJAY HOUSE PRIVATE LIMITED
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April 6, 2021 |
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PUSHPA BOURI Vs. EASTERN COAL FIELDS LTD.
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September 7, 2021 |
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QUIPPO INFRASTRUCTURE LTD Vs. AZZ INFRASERVICES LTD
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January 21, 2021 |
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QUIPPO INFRASTRUCTURE LTD Vs. A2Z INFRASERVICES LTD
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June 3, 2021 |
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R.C. SUPPLIERS PRIVATE LIMITED Vs. UNION OF INDIA
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August 5, 2021 |
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RABEYA BIBI Vs. BINA DAS
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January 7, 2021 |
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RABINDRA KUMAR BHARTI Vs. EASTERN COALFIELDS LIMITED
|
March 4, 2021 |
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RADHA MAJUMDER Vs. ARUN KUMAR MAJUMDER
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March 23, 2021 |
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RADHESHYAM BHARTIA Vs. MANJU BHARTIA
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February 22, 2021 |
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RAGAIBUL HAQUE Vs. STATE OF WEST BENGAL
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June 29, 2021 |
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RAGHAVACHARI SRINIVISAN Vs. STATE OF WEST BENGAL
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January 28, 2021 |
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RAGHUNATH KARFA Vs. UMESH KUMAR ROY
|
November 8, 2021 |
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RAGHUNATH SIKDER Vs. TAPAS SAHA
|
February 2, 2021 |
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RAHAT ALI KHAN Vs. STATE OF WEST BENGAL
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February 26, 2021 |
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RAHUL SIL Vs. STATE OF WEST BENGAL
|
February 2, 2021 |
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RAJ KISHORE THAKUR Vs. RID KARAN SHARMA
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September 2, 2021 |
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RAJA CHATTERJEE Vs. STATE OF WEST BENGAL
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June 25, 2021 |
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RAJAT GHOSH Vs. RATNA GHOSH
|
March 10, 2021 |
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RAJCO STEEL ENTERPRISES Vs. KAVITA SARAFF
|
December 6, 2021 |
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RAJEN MANDAL Vs. STATE OF WEST BENGAL
|
July 23, 2021 |
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RAJENDRA KUMAR GHIMIRAY Vs. STATE OF WEST BENGAL
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December 14, 2021 |
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RAJESH MALLICK Vs. STATE OF WEST BENGAL
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December 13, 2021 |
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RAJESH NARAYAN Vs. SNEHA BHATTACHARYA (NEE CHATTERJEE)
|
October 1, 2021 |
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RAJIA BEGUM Vs. BARNALI MUKHERJEE
|
September 24, 2021 |
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RAJIB PAUL Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
December 14, 2021 |
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RAJIV KUMAR Vs. STATE OF WEST BENGAL
|
December 9, 2021 |
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RAJKUMAR MONDAL @ RAJA Vs. STATE OF WEST BENGAL
|
July 14, 2021 |
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RAJLAKSHMI CHAUDHURI Vs. STATE OF WEST BENGAL
|
October 1, 2021 |
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RAJPATH CONTRACTORS & ENGINEERS LTD Vs. STATE OF WEST BENGAL
|
January 28, 2021 |
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RAJU ROY Vs. STATE OF WEST BENGAL
|
September 29, 2021 |
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RAKESH KUMAR JINDAL Vs. ASHOK KUMAR JINDAL
|
March 5, 2021 |
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RAKESH S. KATHOTIA Vs. STATE OF WEST BENGAL
|
January 5, 2021 |
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RAKESH SINGH @ RAKESH KUMAR SINGH Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
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RAMA PRASAD SARKAR Vs. TATE OF WEST BENGAL
|
December 13, 2021 |
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RAMAPADA BASAK Vs. STATE OF WEST BENGAL
|
July 23, 2021 |
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RAMENDRA KUMAR SHAH Vs. STATE OF WEST BENGAL
|
July 8, 2021 |
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RAMESH CHAND SINGH Vs. STATE OF WEST BENGAL
|
September 23, 2021 |
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RAMESH CHANDRA AGARWAL Vs. STATE OF WEST BENGAL
|
April 9, 2021 |
|
RAMJEE SINGH Vs. LALMONI PANDEY
|
August 24, 2021 |
|
RAMPADA SARDAR Vs. STATE OF WEST BENGAL
|
October 8, 2021 |
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RANAJIT KUMAR BERA Vs. STATE OF WEST BENGAL
|
September 1, 2021 |
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RANGALAL MAVAI Vs. STATE OF WEST BENGAL
|
April 8, 2021 |
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RANJIT RAJBANSHI Vs. STATE OF WEST BENGAL
|
September 17, 2021 |
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RANU PAL Vs. KOLKATA MUNICIPAL CORPORATION
|
June 25, 2021 |
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RASHMI METALIKS LIMITED Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
July 16, 2021 |
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RATAN MISTRI Vs. STATE OF WEST BENGAL
|
November 25, 2021 |
|
RATNA SAHA Vs. STATE OF WEST BENGAL
|
January 14, 2021 |
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RATNESH VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 28, 2021 |
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RAYEES ALAM Vs. GANGES GARDEN REALTORS PVT. LTD
|
March 9, 2021 |
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RDB AND COMPANY Vs. ZEE ENTERTAINMENT ENTERPRISES LTD.
|
August 18, 2021 |
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RDS PROJECT LIMITED Vs. UNION OF INDIA
|
February 8, 2021 |
|
REGENT HIRISE PRIVATE LIMITED Vs. SANCHITA CHATTERJEE
|
April 8, 2021 |
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REHENA KHATOON Vs. JARGIS HOSSAIN
|
June 24, 2021 |
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REKHA BHAKAT Vs. STATE OF WEST BENGAL
|
June 16, 2021 |
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RELIANCE COMMERCIAL FINANCE LIMITED Vs. AXIS BANK LIMITED
|
March 18, 2021 |
|
RENTU BISWAS Vs. STATE OF WEST BENGAL
|
September 15, 2021 |
|
RENUBALA COLLEGE OF EDUCATION & ANR. Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
|
September 16, 2021 |
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RIMA ROY KARMAKAR Vs. STATE OF WEST BENGAL
|
March 17, 2021 |
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RIYA SARKAR Vs. STATE OF WEST BENGAL
|
November 16, 2021 |
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ROSHNI ALI Vs. STATE OF WEST BENGAL
|
November 3, 2021 |
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ROYD NURSING HOME AND HEALTHCARE LIMITED Vs. STATE OF WEST BENGAL
|
July 22, 2021 |
|
RUBY INFRALOGISTICS PVT. LTD. Vs. RASHMI ENTERPRISES (PVT.) LTD.
|
December 24, 2021 |
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RUDRA BHATTACHARYA Vs. BANK OF INDIA
|
July 15, 2021 |
|
RUDRA CHINNAMASTIKA PROJECTS PVT. LTD. Vs. LALIT KUMAR GENERIWALA
|
July 27, 2021 |
|
RUMI SARKAR Vs. NEW INDIA ASSURANCE CO. LTD.
|
June 18, 2021 |
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S. ARUN RAJ Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
February 24, 2021 |
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S. GUHASARKAR AND CO. Vs. DISTRICT MAGISTRATE, S. 24 PGS.
|
August 31, 2021 |
|
SABANA BIBI Vs. STATE OF WEST BENGAL
|
July 23, 2021 |
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SABEDA BIBI Vs. NEW INDIA ASSURANCE CO. LTD
|
November 30, 2021 |
|
SADDAM HUSSAIN Vs. STATE OF WEST BENGAL
|
December 7, 2021 |
|
SAFIA KHATUN Vs. STATE OF WEST BENGAL
|
September 16, 2021 |
|
SAHADEV PRASAD AGARWAL Vs. STATE OF WEST BENGAL
|
July 30, 2021 |
|
SAHAJAN ALI @ SAHAJAHAN ALI Vs. STATE
|
September 13, 2021 |
|
SAHAKAR GLOBAL LIMITED Vs. STATE OF WEST BENGAL
|
June 11, 2021 |
|
SAHANAJ GAZI @ GAZI MD. SAHANAZ Vs. STATE OF WEST BENGAL
|
December 3, 2021 |
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SAHANGIR MOLLA Vs. STATE OF WEST BENGAL
|
November 25, 2021 |
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SAJAHAN MIA Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
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SAJAL BISWAS Vs. STATE OF WEST BENGAL
|
March 4, 2021 |
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SAJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
December 23, 2021 |
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SAJAY KUMAR MONDAL Vs. SULEMAN MONDAL
|
December 23, 2021 |
|
SAKINA BANU Vs. STATE OF WEST BENGAL
|
November 26, 2021 |
|
SAKTIPADA PAUL Vs. STATE OF WEST BENGAL
|
December 10, 2021 |
|
SALT LAKE SOCIETY FOR HOTEL MANAGEMENT Vs. GAZI MURSHIDUL AREFIN
|
September 3, 2021 |
|
SAMBHUNATH MAITY @ SAMBHU Vs. STATE OF WEST BENGAL
|
November 29, 2021 |
|
SAMIM RAHAMAN Vs. NASIMA KHATUN
|
March 26, 2021 |
|
SAMIR HALDER Vs. PROMILA HALDER
|
November 22, 2021 |
|
SAMIR KUMAR ADHIKARI Vs. SUBHOJIT GHOSH
|
January 5, 2021 |
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SAMIR SARDAR Vs. STATE OF WEST BENGAL
|
October 7, 2021 |
|
SAMIRAN MAITY Vs. STATE OF WEST BENGAL
|
April 28, 2021 |
|
SAMIT KAPOOR Vs. PUNAM KAPOOR
|
July 19, 2021 |
|
SAMIT KUMAR RAY Vs. FILTER & PROTECT
|
January 29, 2021 |
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SAMJAD SEKH Vs. STATE OF WEST BENGAL
|
July 1, 2021 |
|
SAMPA RANI (MANDAL) SINHA Vs. STATE OF WEST BENGAL
|
August 31, 2021 |
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SAMSUDDIN LASKAR Vs. JAHANGIR LASKAR
|
March 22, 2021 |
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SAMSUL HAQUE Vs. STATE OF WEST BENGAL
|
August 23, 2021 |
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SANCHAY KUMAR PYNE Vs. DURGAPUR PROJECTS LIMITED
|
November 9, 2021 |
|
SANDEEP ROHATGI Vs. MAYA DAYANI
|
June 23, 2021 |
|
SANDIP BHOWMICK Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
|
SANIYA SUBHASH Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
November 11, 2021 |
|
SANJAY BISWAS Vs. COMMISSIONER OF EXCISE
|
June 30, 2021 |
|
SANJIB SARKAR Vs. SMT. RAJASREE ROY
|
November 11, 2021 |
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SANJIDA YASMIN Vs. NORTH BENGAL MEDICAL COLLEGE AND HOSPITAL
|
February 9, 2021 |
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SANJOY SINGH TAMTA Vs. STATE OF WEST BENGAL
|
June 3, 2021 |
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SANKAR BOSE Vs. STATE OF WEST BENGAL
|
April 28, 2021 |
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SANKAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 20, 2021 |
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SANTANU SINGHA @ SANTANU SINHA Vs. STATE OF WEST BENGAL
|
October 14, 2021 |
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SANTARA KHATUN Vs. STATE OF WEST BENGAL
|
September 2, 2021 |
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SANTI BYPARI Vs. STATE OF WEST BENGAL
|
April 8, 2021 |
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SANTILA @ SANTHILA ORAON Vs. STATE OF WEST BENGAL
|
February 10, 2021 |
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SANTOSH AGARWAL Vs. CESC LIMITED
|
December 9, 2021 |
|
SANTOSH KAR Vs. MAHIMA RANJAN KAR
|
February 4, 2021 |
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SANTOSH KUMAR SINGH Vs. UNION OF INDIA
|
March 9, 2021 |
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SANTOSH KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
October 1, 2021 |
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SANTOSH PATHAK Vs. STATE OF WEST BENGAL
|
October 8, 2021 |
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SANTOSH ROY Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
January 14, 2021 |
|
SARADA SINGHA Vs. STATE OF WEST BENGAL
|
July 14, 2021 |
|
SARASWATI OJHA Vs. SRI BIRENDRA PRASAD SINGH
|
February 25, 2021 |
|
SARIYAT SK Vs. STATE OF WEST BENGAL
|
September 9, 2021 |
|
SAROJ AGARWAL Vs. UNION OF INDIA AND ORS.
|
January 25, 2021 |
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SAROJ KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
June 30, 2021 |
|
SAROSIJ BANDHOPADHYAY Vs. PRANATI BANERJEE
|
December 17, 2021 |
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SATADRU ADHIKARY Vs. STATE OF WEST BENGAL
|
July 1, 2021 |
|
SATELLITE ELECTRIC COMPANY Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
September 20, 2021 |
|
SATENDRA SINGH Vs. HON’BLE SPEAKER OF THE W.B. LEGISLATIVE ASSEMBLY, BIMAN BANERJEE
|
October 4, 2021 |
|
SATISH CHANDRA PANDIT @ SISIR PANDIT Vs. STATE OF WEST BENGAL
|
June 14, 2021 |
|
SATISH KUMAR JHUNJHUNWALA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 18, 2021 |
|
SATYA BHUSAN MALLIK Vs. STATE OF WEST BENGAL
|
November 2, 2021 |
|
SATYA PAL SINGH Vs. UNION OF INDIA
|
September 15, 2021 |
|
SATYA PRAKASH Vs. HINDUSTAN PETROLEUM CORP LTD
|
April 6, 2021 |
|
SATYABRATA PRADHAN Vs. STATE OF WEST BENGAL
|
January 19, 2021 |
|
SATYAJIT MONDAL Vs. STATE OF WEST BENGAL
|
November 26, 2021 |
|
SATYAJIT ROY Vs. STATE OF WEST BENGAL
|
November 24, 2021 |
|
SATYENDRA NATH RAY Vs. VCK SHARE & STOCK BROKING SERVICES LIMITED
|
July 19, 2021 |
|
SATYENDRA SINGH Vs. STATE OF WEST BENGAL
|
January 28, 2021 |
|
SAYAN BANEJEE Vs. ELECTION COMMISSION OF INDIA
|
September 28, 2021 |
|
SAYAN SARKER Vs. AUSTIN DISTRIBUTION PRIVATE LIMITED
|
January 21, 2021 |
|
SAYANDIP DHAR Vs. HIMESH CHANDRA
|
October 25, 2021 |
|
SECRETARY, CONSUMER COOPERATIVE STORES LIMITED Vs. PREM SINGH & ORS
|
January 19, 2021 |
|
SEIKH ABDUL MAJED Vs. STATE OF WEST BENGAL
|
December 23, 2021 |
|
SEPHALI BARMAN Vs. STATE OF WEST BENGAL
|
July 9, 2021 |
|
SERAJUL SK. Vs. STATE OF WEST BENGAL
|
April 22, 2021 |
|
SHAILENDRA KUMAR Vs. UNION OF INDIA
|
January 29, 2021 |
|
SHAMBHU NATH & BROTHERS Vs. PARAS NATH SHARRAF
|
March 15, 2021 |
|
SHANTA PRAMANIK Vs. BANGIYA GRAMIN VIKASH BANK
|
April 16, 2021 |
|
SHANTI PRASAD DE Vs. ALOKE KUMAR PAL
|
December 23, 2021 |
|
SHATARUPA GHOSH @ SHATARUPA BRAHMA Vs. STATE
|
October 1, 2021 |
|
SHEETAL AMIT PATIL Vs. STATE OF WEST BENGAL
|
June 11, 2021 |
|
SHELTER PROJECTS LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
March 25, 2021 |
|
SHEORAPHULI KANCHA SABZEE BABSAYEE SAMITY Vs. STATE OF WEST BENGAL
|
February 19, 2021 |
|
SHIBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL
|
April 7, 2021 |
|
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL
|
January 22, 2021 |
|
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL
|
November 25, 2021 |
|
SHIKHA BINANI Vs. STATE OF WEST BENGAL
|
January 7, 2021 |
|
SHILA DAS Vs. DURGAPUR PROJECTS LIMITED
|
November 9, 2021 |
|
SHIV CHARAN MAJHI Vs. RADHA BAI
|
September 9, 2021 |
|
SHIV SHANKAR AGARWAL Vs. STATE OF WEST BENHAL
|
July 14, 2021 |
|
SHIVAJI DAS Vs. STATE OF WEST BENGAL
|
November 9, 2021 |
|
SHIVAM DHATU UDYOG PVT. LTD. Vs. JAISHREE STEELS PVT. LTD.
|
June 9, 2021 |
|
SHREE GANESH BESAN MILLL Vs. GANESH GRAINS LIMITED
|
December 24, 2021 |
|
SHREE SHREE LACHMINARAIN JEW Vs. KOLKATA MUNICIPAL CORPORATION
|
July 13, 2021 |
|
SHREYA BERIA Vs. VEDANT BHAGAT
|
January 20, 2021 |
|
SHRI BALAJI INFRADEVELOPERS PRIVATE LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
|
July 8, 2021 |
|
SHRIMATI ARCHANA DAS Vs. SUBRATA DAWN
|
September 6, 2021 |
|
SHRISTI-SPML JV Vs. KOLKATA MUNICIPAL CORPORATION
|
January 12, 2021 |
|
SHYAMAL AUDDY Vs. ASIT KUMAR HALDAR
|
September 2, 2021 |
|
SHYAMAL KUMAR DATTA Vs. BIPIN CHANDRA DAS
|
February 25, 2021 |
|
SHYAMAL SUNDAR KUNDU @ SHYAMAL KUNDU Vs. STATE OF WEST BENGAL
|
June 17, 2021 |
|
SIBA PRASAD CHAKRABORTY Vs. STATE
|
June 11, 2021 |
|
SIMA MAJUMDAR Vs. STATE OF WEST BENGAL
|
July 15, 2021 |
|
SIRAJ HAQUE Vs. STATE OF WEST BENGAL
|
March 1, 2021 |
|
SIRPUR PAPER MILLS LIMITED Vs. I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS)
|
May 7, 2021 |
|
SIRSHENDU GHOSH Vs. STATE OF WEST BENGAL
|
December 22, 2021 |
|
SISIR KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
April 27, 2021 |
|
SITA DEVI PODDAR Vs. UNION OF INDIA
|
July 28, 2021 |
|
SITARAM SAHU Vs. USHA SAHU
|
December 23, 2021 |
|
SIULI CHOUDHURY Vs. STATE OF WEST BENGAL
|
September 20, 2021 |
|
SK ASMAT ALI ALIAS ASMAT ALI Vs. STATE OF WEST BENGAL
|
June 16, 2021 |
|
SK HAMID Vs. STATE OF WEST BENGAL
|
June 21, 2021 |
|
SK. ABDUL ODUD ALI Vs. EMANULLA KHAN
|
July 16, 2021 |
|
SK. ALIMUDDIN Vs. STATE OF WEST BENGAL
|
November 30, 2021 |
|
SK. ASFAR ALI Vs. SK. ASGAR ALI
|
September 17, 2021 |
|
SK. GOLAM LALCHAND Vs. NANDU LAL SHAW
|
July 6, 2021 |
|
SK. SAFIK Vs. BOARD OF WAKFS, WEST BENGAL
|
September 21, 2021 |
|
SK. WASIM AKRAM Vs. GHULAM ASHRAF
|
July 13, 2021 |
|
SK.SAIFUDDIN Vs. SK.YAMIN
|
November 22, 2021 |
|
SKG PULP & PAPER MILLS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMPLIANCE)
|
February 23, 2021 |
|
SMARAJIT ROYCHOWDHURY Vs. UNION OF INDIA
|
September 29, 2021 |
|
SMC GLOBAL SECURITIES LTD Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
|
November 2, 2021 |
|
SMT. MAHUA KUMAR NEE LAHIRI Vs. STATE OF WEST BENGAL
|
August 27, 2021 |
|
SOHAN MINERALS AND MINING COMPANY PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 25, 2021 |
|
SOHAN SINGH YADAV @ BANTI @ LALTU Vs. STATE OF WEST BENGAL
|
December 1, 2021 |
|
SOHINI DAS BANERJEE Vs. AKASH DAS
|
January 20, 2021 |
|
SOLVEX PROPERTIES & SERVICES PVT LTD Vs. MARCO POLO RESTAURANTS PVT LTD
|
January 8, 2021 |
|
SOMA GHOSH Vs. JAGANNATH DEY
|
June 4, 2021 |
|
SOMNATH DUTTA Vs. HOWRAH MUNICIPAL CORPORATION
|
March 19, 2021 |
|
SOMNATH SARKAR Vs. ATASI SAHA
|
August 9, 2021 |
|
SONAI FOOD MARKETING PVT. LTD Vs. STATE OF WEST BENGAL
|
August 26, 2021 |
|
SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
|
March 17, 2021 |
|
SONALI BOSE Vs. STATE OF WEST BENGAL
|
December 24, 2021 |
|
SONALI HATUA GIRI Vs. UNION OF INDIA
|
April 7, 2021 |
|
SONU ANSARI @ JAMSHED ANSRI Vs. STATE OF WEST BENGAL
|
October 7, 2021 |
|
SOUMEN Vs. STATE OF WEST BENGAL
|
March 5, 2021 |
|
SOUMEN CHARBI Vs. REGISTRAR CO-OPERATION DIRECTORATE
|
October 7, 2021 |
|
SOUMENDRA KRISTO DUTT Vs. KOLKATA MUNICIPAL CORPORATION
|
February 24, 2021 |
|
SOUMIK ROY Vs. STATE OF WEST BENGAL
|
March 5, 2021 |
|
SOUMITA CONSTRUCTION PRIVATE LIMITED Vs. FAIRLAND DEVELOPMENT INDIA LIMITED
|
June 23, 2021 |
|
SOUMITRA KANTI DEY Vs. STATE OF WEST BENGAL
|
July 26, 2021 |
|
SOUTH CITY PROJECTS (KOLKATA) LTD. Vs. IDEAL REAL ESTATES PVT. LTD.
|
April 7, 2021 |
|
SOUTRIK SARANGI Vs. IIT KHARAGPUR
|
August 25, 2021 |
|
SOUVIK GHOSH Vs. UNIVERSITY OF BURDWAN
|
August 10, 2021 |
|
SOVA SOLAR LIMITED Vs. STATE OF WEST BENGAL
|
February 23, 2021 |
|
SQUARE FOUR ASSETS MANAGEMENT & RECONSTRUCTION CO. P. LTD Vs. ORIENT BEVERAGES LTD.
|
September 29, 2021 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. MARG LIMITED
|
June 30, 2021 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. MARG LIMITED
|
July 26, 2021 |
|
SREI EQUIPMENT FINANCE LIMITED Vs. ECOGREEN ENVIROTECH SOLUTION LIMITED
|
June 11, 2021 |
|
SREI INFRASTRUCTURE FINANCE LIMITED Vs. UNION OF INDIA
|
July 29, 2021 |
|
SREJANY SAMADDAR Vs. KUNTAL SAMADDAR
|
February 4, 2021 |
|
SRI BAPPA CHAKRABORTY Vs. REGISTRAR GENERAL
|
March 8, 2021 |
|
SRI NIRANJAN GHOSH, SINCE DECEASED REPRESENTED BY ILA GHOSH Vs. SRI N. P. K. BOSE
|
March 15, 2021 |
|
SRI PARTHA SARATHI MANNA Vs. STATE OF WEST BENGAL
|
August 19, 2021 |
|
SRI PIJUSH KANTI ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
April 20, 2021 |
|
SRI PRABIR PROSAD ROY Vs. STATE OF WEST BENGAL
|
February 3, 2021 |
|
SRI RAGHUNATH SIKDER Vs. SRI TAPAS SAHA
|
February 2, 2021 |
|
SRI SUJIT DALUI Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF WEST BENGAL
|
June 10, 2021 |
|
SRI SWARAJ KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
January 22, 2021 |
|
SRIKUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
March 12, 2021 |
|
SRILA DUTTA Vs. KANTA DEVI BHUTORIA
|
March 16, 2021 |
|
SRISHAILA CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
|
February 2, 2021 |
|
STATE OF RAJASTHAN Vs. I. K. MERCHANTS LIMITED
|
April 28, 2021 |
|
STATE OF WEST BENGAL Vs. PARIMAL CHAKRABORTY
|
May 28, 2021 |
|
STATE OF WEST BENGAL Vs. RABINDRA NATH GHOSH
|
May 28, 2021 |
|
STATE OF WEST BENGAL Vs. CHANCHAL NANDI
|
November 17, 2021 |
|
STATE OF WEST BENGAL Vs. SUJIT PAL
|
June 3, 2021 |
|
STATE OF WEST BENGAL Vs. FULKUMARI PASWAN
|
August 13, 2021 |
|
STATE OF WEST BENGAL Vs. TUHIN CHAKRABORTY
|
September 8, 2021 |
|
STATE OF WEST BENGAL Vs. DILIP KUMAR SAHA
|
November 29, 2021 |
|
STATE OF WEST BENGAL Vs. CHOWDHURY CONSTRUCTION
|
September 6, 2021 |
|
SUBHADIP PAL Vs. STATE OF W.B
|
February 3, 2021 |
|
SUBHAJIT SOM Vs. STATE OF WEST BENGAL
|
March 2, 2021 |
|
SUBHAM MAHANTA Vs. STATE OF WEST BENGAL
|
March 11, 2021 |
|
SUBHAS SAHA Vs. UNION OF INDIA
|
March 12, 2021 |
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SUBHASH DEB BARMAN Vs. SIKHA GHOSH
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February 10, 2021 |
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SUBHASIS BANDYOPADHYAY Vs. CENTRAL BANK OF INDIA
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April 27, 2021 |
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SUBHASIS NEGEL Vs. STATE OF WEST BENGAL
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January 19, 2021 |
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SUBHRAJIT GUHA Vs. STATE OF WEST BENGAL
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February 3, 2021 |
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SUBIMAL CHAKRAVARTI Vs. STATE OF WEST BENGAL
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January 12, 2021 |
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SUBRATA BHATTACHARJEE Vs. ABDUL MATIN MALLICK
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July 27, 2021 |
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SUBRATA KUMAR PAUL Vs. DURGAPUR PROJECTS LIMITED
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June 25, 2021 |
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SUBRATA NATH Vs. UNION OF INDIA
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September 9, 2021 |
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SUCHI KARMAKAR NEE ACHARYA Vs. ARNAB KARMAKAR
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May 25, 2021 |
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SUDARSHAN KOLYA Vs. STATE OF WEST BENGAL
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March 11, 2021 |
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SUDHANSHU SAHA Vs. RAMKRISHNA PODDAR
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February 25, 2021 |
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SUDHARSHAN KUMAR BIRLA Vs. RAIGANJ PROPERTIES PVT. LTD.
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October 7, 2021 |
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SUDHIR AHUJA Vs. STATE OF WEST BENGAL
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June 23, 2021 |
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SUDIP MITRA Vs. GAYESHPUR MUNICIPALITY
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March 19, 2021 |
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SUDIP SHARMA Vs. GORKHALAND TERRITORIAL ADMINISTRATION
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February 9, 2021 |
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SUDIPTA BHATTACHARYYA Vs. VISVA-BHARATI
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July 27, 2021 |
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SUDIPTA MAHADANI Vs. STATE OF WEST BENGAL
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December 2, 2021 |
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SUDIPTA SARKAR Vs. STATE OF WEST BENGAL
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February 5, 2021 |
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SUFAL BISWAS Vs. BAHUBALLAV BISWAS BEING DEAD IS SUBSTITUTED BY MANIBALA BISWAS
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September 8, 2021 |
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SUJIT DALUI Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF WEST BENGAL
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June 10, 2021 |
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SUJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
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October 7, 2021 |
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SUJIT MOULIK Vs. STATE OF WEST BENGAL
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February 8, 2021 |
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SUJOY KUMAR PAL Vs. STATE OF WEST BENGAL
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February 3, 2021 |
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SUJYOTI KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
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March 4, 2021 |
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SUKDEV SAHA Vs. TUSHER KANTI SENGUPTA
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June 3, 2021 |
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SUKLA MUKHERJEE Vs. STATE OF WEST BENGAL
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October 1, 2021 |
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SUKUMAR SEN Vs. STATE OF WEST BENGAL
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September 24, 2021 |
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SULATA BARMAN Vs. ORIENTAL INSURANCE CO. LTD
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November 23, 2021 |
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SUMAN BHATTACHARYYA Vs. INDIAN BANK
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October 7, 2021 |
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SUMAN MONDAL Vs. PRIYANKA MONDAL
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January 20, 2021 |
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SUMANTA SUSANTA OVERSEAS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
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March 18, 2021 |
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SUMIT ROY Vs. UNION OF INDIA
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November 9, 2021 |
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SUMITRA DEVI SHAH Vs. TATA STEEL BSL LTD
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January 22, 2021 |
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SUMITRA SARKAR Vs. STATE OF WEST BENGAL
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February 25, 2021 |
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SUNDARANANDA BARMAN Vs. STATE OF WEST BENGAL
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April 22, 2021 |
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SUNIL BARAN PANDA Vs. DURGAPUR PROJECTS LIMITED
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June 21, 2021 |
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SUNIL BISWAS Vs. STATE OF WEST BENGAL
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January 27, 2021 |
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SUNIL GHOSH Vs. STATE OF WEST BENGAL
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November 30, 2021 |
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SUNRIT DEB Vs. SUDIP DEB
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February 11, 2021 |
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SUPARNA KANJILAL CHAKRABORTY Vs. SUVENDU ADHIKARI
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November 17, 2021 |
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SUPER SMELTERS LIMITED Vs. VISA RESOURCES PTE LIMITED
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January 5, 2021 |
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SUPRATIK GHOSH Vs. ALIROMA CHEMICALS PVT. LTD.
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August 26, 2021 |
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SUPRATIM MAITY Vs. STATE OF WEST BENGAL
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July 20, 2021 |
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SUPRIYA KUMAR GOOPTU Vs. ALOKA GOOPTU
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March 4, 2021 |
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SURABHI JAIN Vs. STATE OF WEST BENGAL
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August 23, 2021 |
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SURESH KOTHARI Vs. STATE OF WEST BENGAL
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November 25, 2021 |
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SURESH KUMAR PATNI Vs. STATE BANK OF INDIA
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July 26, 2021 |
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SUSAMA Vs. STATE OF WEST BENGAL
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August 25, 2021 |
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SUSHANKA GHOSH Vs. STATE OF WEST BENGAL
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September 21, 2021 |
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SUSHEN BARMAN Vs. STATE OF WEST BENGAL
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November 30, 2021 |
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SUSMITA GAYEN Vs. STATE OF WEST BENGAL
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February 11, 2021 |
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SUSMITA SAHA DUTTA Vs. UNION OF INDIA
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August 19, 2021 |
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SUSMITA SAHA DUTTA Vs. UNION OF INDIA
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June 18, 2021 |
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SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
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July 2, 2021 |
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SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
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October 4, 2021 |
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SWADHA BUILDERS PVT LTD Vs. NABARUN BHATTACHARJEE
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January 13, 2021 |
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SWAMINA INTERNATIONAL PRIVATE LIMITED Vs. INCOME TAX SETTLEMENT COMMISSION (IT&WT).
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December 9, 2021 |
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SWAPAN BANERJEE Vs. STATE OF WEST BENGAL
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September 1, 2021 |
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SWAPAN KUMAR CHAKRABORTY Vs. RITA CHAKRABORTY
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October 1, 2021 |
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SWAPAN KUMAR SAHA Vs. BANGIYA GRAMIN VIKASH BANK
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March 25, 2021 |
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SWAPAN MONDAL Vs. STATE
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June 29, 2021 |
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SWAPAN ROYCHOWDHURY Vs. STATE OF WEST BENGAL
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April 20, 2021 |
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SWAROOP SEN Vs. AJAY KUMAR BORAL
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October 1, 2021 |
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SWARUP GUHU ROY Vs. STATE OF WEST BENGAL
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March 11, 2021 |
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SWARUP SEN Vs. STATE OF WEST BENGAL
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September 1, 2021 |
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SWASTIK PROJECT PVT. LTD. Vs. CITY ENCLAVE PVT. LTD.
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March 1, 2021 |
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SWETA CHOUDHURY Vs. ANAND SUREKA
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November 18, 2021 |
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SYED SAMSAD AHMED ALIAS S. SHAMSAAD AHMED Vs. IISCO STEEL PLANT (SAIL)
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March 10, 2021 |
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TANIA BANERJEE (NEE MUKHERJEE) Vs. STATE OF WEST BENGAL
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June 23, 2021 |
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TANIA HALDER Vs. STATE OF WEST BENGAL
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February 23, 2021 |
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TANMOY KARAN Vs. STATE OF WEST BENGAL
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August 25, 2021 |
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TANTIA CONSTRUCTION LIMITED Vs. UNION OF INDIA
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September 16, 2021 |
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TANTIA CONSTRUCTIONS LIMITED Vs. UNION OF INDIA
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January 11, 2021 |
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TANUSHRI MITRA Vs. STATE OF WEST BENGAL
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April 7, 2021 |
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TANUSREE MONDAL Vs. INDIAN OIL CORPORATION LIMITED
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April 21, 2021 |
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TAPABRATA SINHA Vs. STATE OF WEST BENGAL
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November 18, 2021 |
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TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
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March 11, 2021 |
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TAPAN KUMAR GHOSHBANK LIMITED, BIJNOR Vs. GOPAL CHANDRA MAITY
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December 15, 2021 |
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TAPAN KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION
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March 19, 2021 |
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TAPAN POREL Vs. STATE OF WEST BENGAL
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August 17, 2021 |
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TAPAN ROY Vs. STATE OF WEST BENGAL
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January 20, 2021 |
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TAPAS KUMAR BASAK Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION-II
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September 16, 2021 |
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TARAK CHANDRA BHADRA @ GOURAGA BHADRA Vs. SMT. KALPANA DAS
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November 23, 2021 |
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TARAK SAHA Vs. HARIPADA SAHA
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March 22, 2021 |
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TARAKESWAR PRASAD Vs. UNION OF INDIA
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January 14, 2021 |
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TARINI MINERALS (P) LTD. Vs. UNION OF INDIA
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June 21, 2021 |
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TARUNJYOTI TEWARI Vs. UNION OF INDIA
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July 9, 2021 |
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TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. ROKIBUL SHAKE
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February 19, 2021 |
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TAZAMMAL HOSSAIN Vs. GOLCHEHARA BEGAM
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November 9, 2021 |
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TECHNO ELECTRIC AND ENGINEERING COMPANY LIMITED Vs. BENGAL ENERGY LIMITED
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July 20, 2021 |
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TEJ NARAYAN NIRALA Vs. J. P. M. EXPORTS (P) LTD
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June 29, 2021 |
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THE KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRAPROJECTS LIMITED
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February 22, 2021 |
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THE ZONAL MANAGER, WBSEDCL Vs. SRI SUBODH KUMAR SAMANTA
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May 19, 2021 |
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TIBREWALA REALTORS PVT. LTD. Vs. KESAR TRADING CO. PVT. LTD.
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August 11, 2021 |
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TILAK RATAN REALTORS PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
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April 21, 2021 |
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TOLARAM (INDIA) LIMITED Vs. UNION OF INDIA
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November 15, 2021 |
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TOLARAM (INDIA) LIMITED Vs. UNION OF INDIA
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August 4, 2021 |
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TOP MOST DEALERS PRIVATE LIMITED Vs. HANDLOOM BHANDAR
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June 9, 2021 |
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TOYEB ALI MIDDAY Vs. STATE OF WEST BENGAL
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November 11, 2021 |
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TRIMULA SPONGE IRON PRIVATE LIMITED Vs. UNION OF INDIA
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April 6, 2021 |
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TRIPARNA MONDAL Vs. NATIONAL INSURANCE CO. LTD.
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July 8, 2021 |
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TRIRANI INDUSTRIES PRIVATE LIMITED Vs. WEST BENGAL FINANCIAL CORPORATION
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January 28, 2021 |
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TUSHAR KANTI SATPATHI Vs. UNION OF INDIA
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November 17, 2021 |
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TUTUL HALSANA Vs. STATE OF WEST BENGAL
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July 16, 2021 |
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UDAY NARAYAN GHOSH Vs. STATE BANK OF INDIA
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February 19, 2021 |
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UDDIPTO ROY Vs. STATE OF WEST BENGAL
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January 7, 2021 |
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UJJAL KUMAR SHIL Vs. STATE OF WEST BENGAL
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January 22, 2021 |
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UJJWAL GHOSH Vs. HASIB CHOUDHURY
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July 13, 2021 |
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ULTRA TECH NATHDWARA CEMENT LIMITED Vs. UNION OF INDIA
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July 8, 2021 |
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UNION OF INDIA Vs. JAHANGIR CHOWDHURY
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July 1, 2021 |
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UNION OF INDIA Vs. SATYA JIBAN ROY
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December 1, 2021 |
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UNION OF INDIA Vs. BIMAL CHANDRA PAUL
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July 8, 2021 |
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UNION OF INDIA Vs. GURTIBOINA APPAIA V.G. SHANKAR
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November 17, 2021 |
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UNION OF INDIA Vs. RAJ KUMAR RANJAN
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November 16, 2021 |
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UNION OF INDIA Vs. SHYAMA PRASAD CHATTOPADHYAY
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September 7, 2021 |
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UNION OF INDIA Vs. APURBA LAL BISWAS
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March 5, 2021 |
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UNION OF INDIA Vs. M.DEVENDRAN
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September 20, 2021 |
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UNION OF INDIA Vs. UCO BANK
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January 5, 2021 |
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UNION OF INDIA Vs. RAJABALI PRASAD
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March 26, 2021 |
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UNION OF INDIA Vs. MD GARIB NAWAZ & ORS
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March 22, 2021 |
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UNION OF INDIA Vs. UMESH PRASAD SINGH
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April 13, 2021 |
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UNION OF INDIA Vs. SUBRATA RANJAN DAS
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June 10, 2021 |
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UNISOURCE HYDRO CARBON SERVICES PVT. LTD. Vs. UNION OF INDIA
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August 25, 2021 |
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UNITED INDIA INSURANCE CO. LTD Vs. NASIMA MOLLICK
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November 30, 2021 |
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UNITED ORDER AND SUPPLY CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
January 5, 2021 |
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UNIVERSAL CONSORTIUM OF ENGINEERS PVT. LTD. Vs. KANAK MITRA
|
April 7, 2021 |
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UPANITA DAS Vs. ARUNAVA DAS
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April 9, 2021 |
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USHA MARTIN TELEMATICS LTD Vs. REGISTRAR OF COMPANIES, WEST BENGAL
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January 27, 2021 |
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USMAN @ LUBA ANSARY Vs. STATE OF WEST BENGAL
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December 20, 2021 |
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UTKARSH INDIA LIMITED Vs. CENTRAL COALFIELDS LIMITED
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December 23, 2021 |
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UTTAM BISWAS Vs. STATE OF WEST BENGAL
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August 6, 2021 |
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VARUN GOENKA Vs. STATE OF WEST BENGAL
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December 2, 2021 |
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VARUN JAIN Vs. UNION OF INDIA
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September 14, 2021 |
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VENKATESH FOUNDATION PVT. LTD. Vs. JALAN CARBONS AND CHEMICALS PVT. LTD.
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August 9, 2021 |
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VERDANT PROJECTS Vs. DIPANKAR SEN
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July 8, 2021 |
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VIJAI SHREE PVT. LTD Vs. UNION OF INDIA
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September 7, 2021 |
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VIJAY SPORTS CLUB Vs. VIJAY SPORTS CLUB
|
February 12, 2021 |
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VINAY MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 28, 2021 |
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VINEET KOTHARI Vs. STATE OF WEST BENGAL
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August 5, 2021 |
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VISHAL METAL AND MINING LTD Vs. RAKESH PIROGIWAL
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July 1, 2021 |
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VISHAMBHAR SARAN Vs. BUREAU OF IMMIGRATION
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December 24, 2021 |
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WBSEDCL Vs. RABI BESRA.
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December 23, 2021 |
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WEBFIL LTD Vs. DIPESH KUMAR BAGCHI
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June 30, 2021 |
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WEST BENGAL COLLEGE SERVICE COMMISSION Vs. BINAY KRISHNA PAL
|
November 15, 2021 |
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WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
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December 24, 2021 |
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WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. HILLTAKE ELECTRONICS PRIVATE LIMITED.
|
December 23, 2021 |
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WEST BENGAL STATE ELECTRICITY TRANSMISSION CO. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION
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September 17, 2021 |
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WRITER SAFEGUARD PRIVATE LIMITED Vs. STATE OF WEST BENGAL
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December 16, 2021 |
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YASMIN KHALIQUE Vs. MUKHTAR ALAM
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March 25, 2021 |
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YOHANNAN SAJEEVAN Vs. LIEUTENANT GOVERNOR, ANDAMAN AND NICOBAR ISLAND
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June 16, 2021 |
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ZUBAIR P. K. Vs. STATE
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September 8, 2021 |
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