A D PROMOTERS PVT LTD Vs. ADHIR SARDAR & ORS
|
April 5, 2017 |
A S TRADERS Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL,KOLKATA
|
December 22, 2017 |
A.K.R. CONSULTANTS (P) LTD & ORS Vs. ASHA KESHRI & ANR
|
May 17, 2017 |
ABANI KANTA DE Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
ABDUL HALIM & ANR Vs. CESC LTD & ORS
|
August 8, 2017 |
ABDUL HAMID Vs. BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
May 16, 2017 |
ABDUL KALAM & ORS. Vs. JAIBUSESSA BEWA & ORS.
|
February 6, 2017 |
ABDUL MALLICK @ ABDUL MALIK@ MALEK Vs. STATE OF WEST BENGAL & ANR
|
August 4, 2017 |
ABDUL MUJID MONDAL & ORS. Vs. PIAR MD. GAYEN & ORS.
|
March 10, 2017 |
ABDUL ROUFF Vs. UCO BANK AND ORS.
|
November 28, 2017 |
ABDUL SALAM Vs. THE STATE OF WEST BENGAL & OTHERS
|
May 5, 2017 |
ABDUR RAZZAK Vs. SALMA BEGUM & ORS
|
April 3, 2017 |
ABHIJIT KUMAR BAKSHI Vs. KAKOLI ROY CHOWDHURY (SINCE DECEASED) REPRESENTED BY LRS
|
November 1, 2017 |
ABHIJIT SEN & ORS Vs. STATE OF WEST BENGAL
|
April 7, 2017 |
ABHIJIT TEA COMPANY PVT. LTD. Vs. STATE OF WEST BENGAL
|
March 24, 2017 |
ABHISHEK BUCHASIA Vs. MOHAN GENERAL TRADING COMPANY
|
July 20, 2017 |
ABL INTERNATIONAL LTD & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
March 17, 2017 |
ABL INTERNATIONAL PRIVATE LIMITED Vs. JITENDRA ISHWARDAS CHETLANI AND ANOTHER
|
July 13, 2017 |
ABP LIMITED Vs. STATE OF WEST BENGAL
|
January 24, 2017 |
ABP NEWS NETWORK PRIVATE LIMITED & ANR Vs. POBI INFRASTRUCTURE PRIVATE LIMITED & ANR
|
September 20, 2017 |
ABP PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
March 10, 2017 |
ABP PRIVATE LIMITED AND ANR. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
March 10, 2017 |
ABU KALAM @ SK ABU Vs. STATE OF WEST BENGAL
|
December 11, 2017 |
ACHARYA SARVESHVARANANDA AVADHUTA Vs. THE STATE OF WEST BENGAL & ANR.
|
November 20, 2017 |
ACHIN SHIL @ SEAL Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
ACHINTYA KUMAR JANA Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
ACHINTYA SAMANTA Vs. ASIM BERA & ANR
|
July 11, 2017 |
ADAMS ELEVATOR COMPANY PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND OROGANISATION
|
April 12, 2017 |
ADITYA KUMAR PRAMANIK Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2017 |
ADURI BEWA & ORS Vs. SUNIL NIKARI & ORS
|
August 28, 2017 |
ADYA PRASAD PATHAK Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION & OTHERS
|
December 21, 2017 |
AFCONS PAULING (INDIA) LTD. Vs. STATE OF WEST BENGAL
|
January 5, 2017 |
AFROZ KHAN Vs. STATE OF WEST BENGAL
|
December 13, 2017 |
AGENT, KALIDASPUR PROJECT, EASTERN COALFIELDS LIMITED Vs. BASANTI CHATTERJEE
|
June 6, 2017 |
AGNIMITRA SADHUKHAN Vs. SANJOY SAHDUKHAN
|
June 13, 2017 |
AHALYA BHAKAT Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
AHI BHUSAN NAYEKS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
AISHWARYA MAHATO & ORS Vs. STATE OF WEST BENGAL & ORS
|
October 27, 2017 |
AJID MONDAL @ AJIT MONDAL Vs. STATE OF WEST BENGAL
|
October 31, 2017 |
AJIJUR SK Vs. STATE
|
May 2, 2017 |
AJIT KUMAR NAYEK Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2017 |
AJIT NAIN Vs. BENGAL SILVER SPRING PROJECTS LTD. AND ANOTHER
|
March 15, 2017 |
AJOY BANGUR & ORS Vs. B. MAZUMDAR SAMAJPATI & SONS HOTELS PVT. LTD.
|
February 23, 2017 |
AJOY MALIK & ORS Vs. STATE OF WEST BENGAL
|
September 22, 2017 |
AKASH MALLAH Vs. THE UNION OF INDIA & OTHERS
|
June 13, 2017 |
AKSHAY JHUNJHUNWALA & ANR Vs. UNION OF INDIA THROUGH MINISTRY OF CORPORATE AFFAIRS & ORS
|
February 2, 2017 |
AKSHYA KUMAR SARANGI Vs. UNION OF INDIA & ORS.
|
February 10, 2017 |
ALAUDDIN MOLLA & ORS Vs. STATE OF WEST BENGAL & ORS
|
June 29, 2017 |
ALBANY HALL PUBLIC SCHOOL Vs. NAAZ KHAN SINGH
|
February 13, 2017 |
ALI AKBAR Vs. BOARD OF AUQAF, WEST BENGAL & ORS.
|
February 28, 2017 |
ALIA BEGAM @ ALEYA & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 16, 2017 |
ALIMUDDIN KHAN AND ORS. Vs. BINODINI MONDAL AND ORS.
|
May 11, 2017 |
ALLAHABAD BANK Vs. SPS STEELS ROLLING MILLS LIMITED
|
September 20, 2017 |
ALOK BANIK Vs. TAHERPUR NOTIFIED AREA AUTHORITY & ORS
|
July 18, 2017 |
ALOK KUMAR BANERJEE & ORS Vs. RAJIB GUHA & ORS
|
September 18, 2017 |
ALOK KUMAR MAJUMDER Vs. DILIP KUIMAR MAJUMDER
|
December 8, 2017 |
ALOKA SUNDARI PRAMANIK Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
ALOKE MUKHERJEE Vs. SATE OF WEST BENGAL & ORS
|
February 6, 2017 |
ALOM EXTRUSION LIMITED Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE
|
May 12, 2017 |
ALW ESTATES PRIVATE LIMITED Vs. RAJ LAXMI INVESTMENT & TRADING COMPANY PVT LTD & ANR
|
November 22, 2017 |
AMAL KRISHNA MAJUMDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 29, 2017 |
AMAL MODAK & OTHERS Vs. STATE OF WEST BENGAL
|
December 18, 2017 |
AMAL SARKAR Vs. STATE OF WEST BENGAL
|
June 20, 2017 |
AMALESH ROY DHAKUA & ORS. Vs. SUJAIRUL HOQUE
|
May 11, 2017 |
AMAR KRISHNA CHOWDURY Vs. GANESH TRIPATHI
|
October 25, 2017 |
AMAR NATH GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 11, 2017 |
AMAR NATH GUPTA & ANR Vs. AJIT KUMAR NANDI & ORS
|
September 6, 2017 |
AMAR SANKAR DUTTA Vs. STATE OF WEST BENGAL & ORS
|
May 15, 2017 |
AMBARISH GHOSH Vs. SREYASHI GHOSH (NEE RAY)
|
February 13, 2017 |
AMBER TIE- UP LIMITED Vs. INCOME TAX OFFICER
|
January 16, 2017 |
AMBUJ KUMAR Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
AMINUL HOQUE Vs. STATE OF WEST BENGAL
|
February 15, 2017 |
AMIRUL SK. @ AMANUL@ AMANULLA Vs. STATE OF WEST BENGAL
|
September 14, 2017 |
AMIT BANERJEE Vs. MANOJ KUMAR
|
April 17, 2017 |
AMIT GORAIN Vs. STATE OF WEST BENGAL
|
November 22, 2017 |
AMIT KUMAR Vs. R RAJAGOPAL
|
July 14, 2017 |
AMIT MONDAL SINCE DECEASED REPRESENTED BY HIS LEGAL HEIRS & REPRESENTATIVES Vs. PANNALAL DAS & ORS.
|
July 6, 2017 |
AMITAVA MONDAL Vs. NARAYAN CHANDRA ROY & ORS
|
September 14, 2017 |
AMIYA KUMAR DAS Vs. STATE OF WEST BENGAL
|
November 15, 2017 |
AMIYA KUMAR PRADHAN & ANR Vs. SARADAMAYEE AROGYA NIKETAN O
|
April 5, 2017 |
AMIYA STEEL PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD
|
May 3, 2017 |
AMRA SABAI CLUB & ORS Vs. BASANTI GHOSH & ORS
|
October 24, 2017 |
AMRIT SINGH SARDAR & ORS Vs. STATE OF WEST BENGAL
|
November 22, 2017 |
AMRITA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ANR.
|
December 22, 2017 |
ANAND NARAYAN SINGH Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
|
May 12, 2017 |
ANANDA GOPAL BHANDARI Vs. STATE OF WEST BENGAL
|
December 11, 2017 |
ANANDAROOP BERA AND ANOTHER Vs. SOMNATH MONDAL
|
July 5, 2017 |
ANANTA KAMILYA Vs. STATE OF WEST BENGAL
|
March 14, 2017 |
ANANTA KUMAR SAMANTA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
ANDAMAN PLANTATION & DEVELOPMENT CORPORATION PVT LTD & ANR Vs. UNION OF INDIA & ORS
|
June 9, 2017 |
ANEM AMMAJI Vs. STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
ANGELO BROTHERS LTD. Vs. BENNETT, COLEMAN & CO. LTD.
|
May 16, 2017 |
ANGELO BROTHERS LTD. (IN LIQN.) AND OTHERS Vs. HUNGERFORD INVESTMENT TRUST LTD.
|
June 29, 2017 |
ANIL BARAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 14, 2017 |
ANIL KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
November 2, 2017 |
ANINDYA SUNDAR DAS Vs. UNION OF INDIA & ORS
|
December 1, 2017 |
ANIRBAN CHATTERJEE Vs. HONBLE HIGH COURT OF CALCUTTA
|
June 19, 2017 |
ANIRBAN DUTTA Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ANR
|
July 14, 2017 |
ANIRBAN GHOSH Vs. SANCHITA GHOSH
|
December 21, 2017 |
ANIRBAN MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 12, 2017 |
ANJALI BARUA & ANR Vs. STATE
|
December 16, 2017 |
ANJALI MICROFIN PVT. LTD. Vs. BHOMYA VYAPAAR PRIVATE LIMITED
|
September 13, 2017 |
ANJALI SAHOO Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
ANJUM ARA & ORS Vs. MD SALAHUDDIN & ORS
|
April 13, 2017 |
ANKUR KUMAR GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 19, 2017 |
ANMOL BISCUITS PVT LTD. Vs. STATE OF WEST BENGAL
|
July 25, 2017 |
ANNAPURNA ASHRAY PRIVATE LIMITED Vs. STEELCO BRICK FIELD
|
March 6, 2017 |
ANNAPURNA MAHATA Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
ANNAPURNA SAHA Vs. RABINDRA BHARATI UNIVERSITY & ORS
|
August 9, 2017 |
ANOOP TEA COMPANY PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 27, 2017 |
ANUP KUMAR MURAH Vs. STATE BANK OF INDIA
|
January 1, 2017 |
ANURADHA DOVAL Vs. CONTROLLER OF PATENTS AND DESIGNS
|
April 13, 2017 |
ANWAR HUSSAIN Vs. RAJA MOHAMMED AMIN & ORS
|
November 23, 2017 |
APEEJAY PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
|
March 10, 2017 |
APPOLO MOTORS PVT. LTD. AND ANR. Vs. STATE BANK OF INDIA AND ORS.
|
March 9, 2017 |
ARATI NATH Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
ARATI PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
ARATI SAMATA Vs. BISWAJIT SAMANTA & ANR
|
November 24, 2017 |
ARDESHIR B. CURSETJEE & SONS LTD. Vs. THE WEST BENGAL POWER DEVELOPMENT CORPORATION LTD.
|
July 5, 2017 |
ARDHENDU SEKHAR KHANRA Vs. DIRECTOR, NATIONAL CHEMICAL LABORATORY & ANR
|
June 23, 2017 |
ARIHANT PLANTATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
|
September 11, 2017 |
ARIJIT SARKAR Vs. MONOSREE SARKAR & ORS.
|
January 9, 2017 |
ARINDAM CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
April 25, 2017 |
ARJUN GHORAI & ANR. Vs. THE STATE OF WEST BENGAL
|
November 3, 2017 |
ARJUN GHOSH Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
ARJUN SARKAR Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
ARKADEB MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
March 17, 2017 |
ARKAPRAVO DAS Vs. MADHUPARNA DAS
|
March 17, 2017 |
ARPITA BANERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2017 |
ARPITA GHOSH Vs. UNIVERSITY OF CALCUTTA & OTHERS
|
August 23, 2017 |
ARSHAD ALI Vs. STATE OF WEST BENGAL
|
May 3, 2017 |
ARUN KUMAR DATTA Vs. STATE BANK OF INDIA & ORS.
|
May 4, 2017 |
ARUN KUMAR DUTTA AND OTHERS Vs. THE PRINCIPAL SECRETARY AND OTHERS
|
March 1, 2017 |
ARUN KUMAR MUKHERJEE Vs. COAL INDIA LIMITED & ORS
|
September 14, 2017 |
ARUN KUMAR PANDA Vs. ZONAL OFFICER, STATE BANK OF INDIA & ORS
|
November 2, 2017 |
ARUN KUMAR SAHA & ANR Vs. UNION OF INDIA & ORS
|
June 14, 2017 |
ARUN SETH Vs. UNION OF INDIA & ORS
|
November 15, 2017 |
ARUNDHUTI MONDAL Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
September 22, 2017 |
ARUP KUMAR MURAH Vs. STATE BANK OF INDIA & ORS
|
July 6, 2017 |
ARVIND KAYAN Vs. UNION OF INDIA
|
August 30, 2017 |
ARVIND TIWARI Vs. STATE OF WEST BENGAL & ORS
|
January 31, 2017 |
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
June 30, 2017 |
ASHA DEBI & ANR. Vs. MOTI LAL SHAW & ORS.
|
February 21, 2017 |
ASHA ELECTRIC WORKS SHOP & ORS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD & ORS
|
December 20, 2017 |
ASHIMA NAHA (NEE DAS) Vs. ARDHENDU DAS AND ORS
|
January 11, 2017 |
ASHIS KUMAR DUTTA Vs. UNION OF INDIA & ORS
|
May 19, 2017 |
ASHIS KUMAR UPADHYAY Vs. UNION OF INDIA & ORS
|
September 13, 2017 |
ASHISH GANGOPADHYAY (GANGULY) Vs. STATE OF WEST BENGAL AND OTHERS
|
December 12, 2017 |
ASHISH SUBBA Vs. MANOJ KUMAR AGARWAL & ANR.
|
July 6, 2017 |
ASHOK BHATTACHARYYA @ ASHOKE BHATTACHARJEE & ORS Vs. STATE OF WEST BENGAL
|
December 12, 2017 |
ASHOK KR. TODI Vs. C.B.I.
|
June 12, 2017 |
ASHOK KUMAR BHAGNANI Vs. MANSUR AHMED
|
September 21, 2017 |
ASHOK KUMAR GUPTA & ORS Vs. PRAKASH CHANDRA GUPTA & ORS
|
September 22, 2017 |
ASHOK KUMAR NATH Vs. UNION OF INDIA & OTHERS
|
November 23, 2017 |
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
April 4, 2017 |
ASHOK KUMAR TALWAR Vs. SRI HIRALAL BHATTER AND OTHERS
|
February 10, 2017 |
ASHOKE CHAIR Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
ASHOKE KUMAR DAS Vs. DWIPANNITA SAHA & ORS
|
November 20, 2017 |
ASHUTOSH PATI Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
ASIATIC SOCIETY & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2017 |
ASIM KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS
|
January 25, 2017 |
ASISH ROY Vs. RITA SEAL
|
August 25, 2017 |
ASIT BARAN CHATTOPADHYAY & ANR Vs. STATE OF WEST BENGAL & ORS
|
September 8, 2017 |
ASIT KUMAR DAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 12, 2017 |
ASMINA BEGUM Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
May 12, 2017 |
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(1) Vs. EMTA COAL LIMITED
|
September 15, 2017 |
ASSOCIATED ELECTRONICS Vs. ANILENDU SEKHAR NASKAR
|
March 28, 2017 |
ASWINI KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
|
May 19, 2017 |
ASWINI KUMAR PATI Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
ATC LOGISTICS PVT. LTD. Vs. RANJIT KUMAR SAHA
|
January 30, 2017 |
ATIAR RAHAMAN Vs. STATE OF WEST BENGAL
|
December 13, 2017 |
ATINDRA NATH BHATTACHARYYA Vs. STATE BANK OF INDIA & ORS
|
April 7, 2017 |
ATUL NARSIBHAI PATEL Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS & ANR
|
February 16, 2017 |
ATUL NARSIBHAI PATEL Vs. THE ASSISTANT CONTROLLER OF PATENTS & DESINGS
|
January 17, 2017 |
AUCKLAND PROPERTIES PRIVATE LIMITED Vs. JAGJEET SINGH KOHLI & ANR.
|
December 19, 2017 |
AUROBINDA SEVA KENDRA & ORS Vs. STATE OF WEST BENGAL & ANR
|
July 13, 2017 |
AUTO CARS Vs. TRIMURTI CARGO MOVERS PVT. LTD. (CALCUTTA)(D.B.)
|
April 24, 2017 |
AVA RANI PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
AVABATI SAHA & ANR Vs. DYNAMIC CONSTRUCTIONS
|
July 28, 2017 |
AVANI PROJECTS & INFRASTRUCTURE LTD Vs. ORNATE TRADCOM PVT LTD
|
December 1, 2017 |
AVIJHIT GHOSH Vs. STATE OF WEST BENGAL & ORS
|
August 9, 2017 |
AVIK KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
December 19, 2017 |
AVINASH KANKANI Vs. NEW KENILWORTH HOTEL PVT. LTD
|
July 3, 2017 |
AYAKAR GRIHANIRMAN SAMABAYA SAMITY LTD Vs. SANDIP BHATTACHARYYA
|
July 10, 2017 |
AYESHA MONDAL Vs. THE STATE OF WEST BENGAL & ANR.
|
August 4, 2017 |
B GARDEN KRIRA SAMITY & ANR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
|
February 10, 2017 |
B. GHOSH AND CO. PVT. LTD. Vs. UNION OF INDIA
|
February 22, 2017 |
B.D. SIBANI DAS Vs. HIRA PRAVA CHANDRA & ORS.
|
March 17, 2017 |
BABLA SAMABAY KRISHI UNNAYAN SAMITY LIMITED Vs. MD SALAUDDIN MIDDYA & ORS
|
December 6, 2017 |
BABLU @ KATIRAM BISWAS Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
BABLU CHATTERJEE Vs. ASHIT CHAKRABORTY & ANR
|
July 27, 2017 |
BABLU HAZRA Vs. RELIANCE GENERAL INSURANCE CO. LTD. & ANR.
|
May 4, 2017 |
BABLU SARDAR AND OTHERS Vs. STATE OF WEST BENGAL
|
December 8, 2017 |
BABU @ MONOTOSH GAYEN Vs. THE STATE OF WEST BENGAL
|
July 12, 2017 |
BABU ALI MONDAL @ BABU ALI MOLLA Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
BABU DAS Vs. STATE OF WEST BENGAL
|
December 6, 2017 |
BABURAM JADAV Vs. HINDUSTAN PETROLEUM CORPORATION LTD & OTHERS
|
September 20, 2017 |
BACHA RAM BAG Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
BADAL BISWAS AND ANOTHER Vs. THE STATE OF WEST BENGAL
|
January 25, 2017 |
BADAL CHANDRA DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
BADAL DAS Vs. UNION OF INDIA
|
December 6, 2017 |
BADAL SK & ORS Vs. MD ZULLUR RAHAMAN & ORS
|
December 13, 2017 |
BAHARAI MURMU Vs. STATE OF WEST BENGAL
|
December 4, 2017 |
BAITALIK CO-OPERATIVE HOUSING SOCIETY LTD & ANR Vs. SUNIL KUMAR PAL & ORS
|
August 28, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SMT. SANTA DEY AND OTHERS
|
July 11, 2017 |
BAJI SK @ SK BAJU Vs. STATE OF WEST BENGAL & ANR
|
December 7, 2017 |
BAKYASHWRI SEA FOOD PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
February 10, 2017 |
BAL BINODE BAJORIA Vs. STATE OF WEST BENGAL & ANR
|
August 24, 2017 |
BALAI CHAND DATTA Vs. UTPAL BASU MALLICK & ORS.
|
December 8, 2017 |
BALAJI IMPEX PVT LTD Vs. UNION OF INDIA & ORS
|
August 29, 2017 |
BALMER LAWREI & CO. LTD. Vs. PARTHO SAROTHI BANERJEE
|
March 30, 2017 |
BANDANA MISHRA Vs. UNION OF INDIA
|
May 12, 2017 |
BANGUR BROTHERS LTD. (IN LTQN) & PDGD INVESTMENTS & TRADING (P) LTD. Vs. OFFICIAL LIQUIDATOR AND ANR.
|
November 16, 2017 |
BANKIM BEHARI BERA Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
BANKIM GHOSH Vs. STATE OF WEST BENGAL
|
December 6, 2017 |
BANO BIBI Vs. JEET SINGH
|
March 8, 2017 |
BANSAL TEA COMPANY Vs. HERSHEY INDIA PRIVATE LIMITED
|
August 16, 2017 |
BANSHI DHAR DEY Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
BANSIDHAR BAIJNATH PROJECTS PRIVATE LIMITED Vs. SHANTI NIKET RESIDENTS WELFARE ASSOCIATION & ORS
|
June 13, 2017 |
BANWARILAL AGARWAL AND ORS. Vs. PANKAJ LOHARIWAL AND ORS.
|
February 23, 2017 |
BARJORA ALERT CO-OPERATIVE LABOUR CONTRACT & CONSTRUCTION SOCIETY LTD Vs. SAHAKAR GLOBAL LTD & OTHERS
|
May 19, 2017 |
BARNALI CHAKRABORTY Vs. STATE OF WEST BENGAL & ANR
|
November 24, 2017 |
BARSHA DUTTA Vs. STATE OF WEST BENGAL AND ORS
|
April 18, 2017 |
BARUN HALDER Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
February 6, 2017 |
BARUN SAMANTA Vs. RABIN BHAKTA & ORS
|
November 21, 2017 |
BASANTI PAUL Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
BASANTI ROUTH & ORS. Vs. NATIONAL INSURANCE COMPANY LTD. & ANR.
|
May 12, 2017 |
BASIRANNESSA BIBI & ANR Vs. SK YEAR MOHAMMAD
|
April 28, 2017 |
BASU RANI PAUL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 12, 2017 |
BASUMATI CORPORATION LIMITED & OTHERS Vs. KABERI MAITRA & OTHERS
|
September 7, 2017 |
BCL SECURE PREMISES (P) LTD Vs. METRO RAILWAY
|
July 19, 2017 |
BELUR SREE GURU SANGHA & ORS Vs. GHATA BALAJI REALDED PRIVATE LIMITED & ORS
|
June 19, 2017 |
BENGAL BONDED WAREHOUSE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
|
April 28, 2017 |
BENGAL BONDED WAREHOUSE LIMITED & ANR Vs. STATE BANK OF INDIA & ORS
|
May 17, 2017 |
BENGAL INDIA GLOBAL INFRASTRUCTURE LTD & ORS Vs. CENTRAL BUREAU OF INVESTIGATION & ORS
|
October 12, 2017 |
BENGAL INDIA GLOBAL INFRASTRUCTURE LTD & ORS Vs. OFFICE OF SPECIAL DIRECTOR, EASTERN REGION
|
November 29, 2017 |
BENGAL SREI INFRASTRUCTURE DEVELOPMENT & ORS. Vs. UNION OF INDIA & ORS.
|
September 1, 2017 |
BENGAL TAXI ASSOCIATION & ANR Vs. STATE OF WEST BENGAL AND ORS
|
July 13, 2017 |
BENGAL WATERPROOF LIMITED Vs. BENGAL RUBBER COMPANY LIMITED
|
August 23, 2017 |
BENU GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
BERHAMPORE CONSTRUCTION SYNDICATE PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
June 30, 2017 |
BERRY ALLOYS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED & ORS.
|
April 28, 2017 |
BHABA RANI PATRA Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
BHABESH MAHATO Vs. STATE OF WEST BENGAL
|
July 4, 2017 |
BHADRA MAJHI & ORS Vs. BUDDHA MANDI & ORS
|
September 1, 2017 |
BHAGIRATH SARKAR Vs. THE STATE OF WEST BENGAL
|
June 23, 2017 |
BHAIRAB CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 30, 2017 |
BHAKTIPADA DAS Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
May 17, 2017 |
BHANU CHARAN BARIK Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
BHANU HALDAR Vs. STATE OF WEST BENGAL
|
August 8, 2017 |
BHANWARI DEVI KULTHIA Vs. SUDHA SONI
|
September 21, 2017 |
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF WEST BENGAL
|
July 6, 2017 |
BHARAT SANCHAR NIGAM LIMITED Vs. STAR BATTERY LIMITED
|
August 31, 2017 |
BHARAT SARKAR Vs. STATE OF WEST BENGAL
|
January 5, 2017 |
BHARATI BHATTACHARYA Vs. STATE OF WEST BENGAL
|
August 16, 2017 |
BHARATI DAS Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
BHARATI PHULKI AND ANOTHER Vs. KAMALA BALA DAS AND OTHERS
|
November 2, 2017 |
BHASKAR SARDAR Vs. SAMIR KUMAR PAL
|
June 6, 2017 |
BHASWATI RAY Vs. TAPASEE CHOWDHURY & ANR
|
December 19, 2017 |
BHAVANI Vs. GOVIND BHARGAVI
|
August 23, 2017 |
BHIM JADAV Vs. THE UNION OF INDIA AND ORS.
|
June 22, 2017 |
BHIM MONDAL & ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS
|
October 27, 2017 |
BHOLA DAS @ KANCHA DAS Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
BHOLA SINGH Vs. KARAN SINGH & ORS
|
December 13, 2017 |
BHOLANATH JAISWAL Vs. URMILA DEVI JAISWAL
|
March 15, 2017 |
BHUDDHADEB DAS & ANR Vs. BIDHANNAGAR MUNICIPAL CORPORATION & ORS
|
April 19, 2017 |
BHUPATI HALDER Vs. STATE OF WEST BENGAL & ORS
|
August 8, 2017 |
BHUT NATH PRAMANIK & ORS Vs. STATE OF WEST BENGAL & ORS
|
August 10, 2017 |
BHUWALKA TRADING & TEA CO Vs. STATE OF WEST BENGAL
|
July 23, 2017 |
BIBEKANANDA PRAMANIK Vs. STATE OF WEST BENGAL AND OTHERS
|
September 18, 2017 |
BIBHUTI BHUSAN GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
BIDHAN CHANDRA MANDAL Vs. SUBHAS CHANDRA DAS AND ORS
|
May 18, 2017 |
BIDYUT BARAN HALDER Vs. STATE OF WEST BENGAL
|
August 3, 2017 |
BIDYUT CHAKRABORTY Vs. INDRAKESH CHAUBEY
|
November 30, 2017 |
BIJAN KANTI CHOWDHURY Vs. THE STATE OF WEST BENGAL
|
May 11, 2017 |
BIJAN KUMAR SARKAR & ANOTHER Vs. IRA SARKAR & OTHERS
|
November 27, 2017 |
BIJOY @ GUDDU DAS Vs. THE STATE OF WEST BENGAL
|
March 2, 2017 |
BIJOY RANJAN DEY Vs. HARINARAYAN DHAR
|
November 20, 2017 |
BIJOY SAMANTA & ORS Vs. CHANDI RANI MANDAL & ANR
|
August 28, 2017 |
BIKRAM CHATTERJEE Vs. STATE
|
July 12, 2017 |
BILASINI BAURI Vs. BIPADTARAN SAHA
|
May 3, 2017 |
BIMAL BARMAN Vs. STATE OF WEST BENGAL
|
December 6, 2017 |
BIMAL CHANDRA CHOUDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
BIMAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS
|
September 7, 2017 |
BIMAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
June 15, 2017 |
BIMAL CHANDRA SARKAR & THIRTEEN Vs. STATE OF WEST BENGAL
|
August 11, 2017 |
BIMAL KR PODDAR Vs. AMIT DAS & ORS
|
April 28, 2017 |
BIMAL KUMAR GHOSH Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
November 23, 2017 |
BIMAL KUMAR SHAH Vs. STATE OF WEST BENGAL & ORS
|
September 14, 2017 |
BIMALA PODDAR & ANR Vs. SANJIB PRAMANIK (MINOR) & ORS
|
May 16, 2017 |
BIMLA DEVI BANKA Vs. M/S SIMENS INDIA LTD. AND OTHERS
|
December 20, 2017 |
BINA BALA DAS Vs. SUBAL DAS & ORS
|
November 27, 2017 |
BINA PANI MUKHERJEE & ORS Vs. DURGA PADA MUKHERJEE & ORS
|
September 11, 2017 |
BINANI INDUSTRIES LTD. Vs. MILESTONE BRANDCOM PVT. LTD.
|
September 20, 2017 |
BINDESWARI DUBEY Vs. LAKHU DUBEY & ANR
|
July 12, 2017 |
BINDU DEVI Vs. GENERAL MANAGER
|
April 19, 2017 |
BIPANDTARAN RUIDAS Vs. UNIVERSITY OF CALCUTTA & ORS
|
July 5, 2017 |
BIPIN SARKAR Vs. STATE OF WEST BENGAL
|
November 30, 2017 |
BIPLAB DAS Vs. BANGIYA GRAMIN VIKASH BANK AND ORS.
|
February 17, 2017 |
BIPUL BISWAS Vs. THE STATE OF WEST BENGAL
|
October 23, 2017 |
BIREN HALDER & OTHERS Vs. DULAL DHALI & ANOTHER
|
July 10, 2017 |
BIRLA CORPORATION LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED & ORS
|
September 8, 2017 |
BISHNU KUMAR SHAH Vs. SHYAM SUNDAR SARAWGI
|
May 8, 2017 |
BISHNU PADA MAITY Vs. DEEPAK KUMAR MONDAL
|
March 30, 2017 |
BISHNU SARKAR Vs. THE STATE OF WEST BENGAL
|
February 14, 2017 |
BISHNUPADA SAMANTA & ANR. Vs. THE STATE OF WEST BENGAL
|
February 16, 2017 |
BISWAJIT @ KALA MAJHI Vs. STATE OF WEST BENGAL
|
March 2, 2017 |
BISWAJIT DAS Vs. STATE OF WEST BENGAL
|
April 11, 2017 |
BISWAJIT GHATA Vs. STATE OF WEST BENGAL & ORS
|
December 15, 2017 |
BISWAJIT GIRI Vs. PRADIP PRADHAN
|
September 18, 2017 |
BISWAJIT KAR Vs. STATE OF WEST BENGAL & ANR
|
May 4, 2017 |
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL
|
February 15, 2017 |
BISWAJIT RUIDAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 22, 2017 |
BISWAJIT SARKAR & ORS Vs. SUBRATA DEY & ORS
|
December 13, 2017 |
BISWANATH DAS Vs. KESHAB DUBEY & ORS
|
December 1, 2017 |
BISWANATH GHOSH Vs. M/S. HIJAL KANYA
|
June 23, 2017 |
BISWANATH KARMAKAR Vs. RAMKRISHNA GHOSH
|
July 11, 2017 |
BISWANATH MONDAL Vs. SMT. SULEKHA ROY & ORS.
|
February 8, 2017 |
BISWESWAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
BITHIKA JANA Vs. STATE
|
September 5, 2017 |
BMA STAINLESS LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 17, 2017 |
BOARD OF TRUSTEES Vs. SECRETARY, GOVERNMENT OF INDIA
|
September 8, 2017 |
BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ANR Vs. KARTICK CHANDRA SAHA
|
May 4, 2017 |
BOWREAH JUTE MILLS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
December 19, 2017 |
BRAITHWAITE BURN & JESSOP CONSTRUCTION CO LTD Vs. INDO WAGON ENGINEERING LTD
|
June 28, 2017 |
BRAJESH JHA Vs. UNION OF INDIA
|
March 17, 2017 |
BRIDGE & ROOF COMPANY (INDIA) LIMITED EXECUTIVES ASSOCIATION & ANOTHER Vs. UNION OF INDIA & OTHERS
|
December 20, 2017 |
BRIGHT ADVERTISING PVT LTD Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX & ORS
|
October 24, 2017 |
BRITANNIA INDUSTRIES LIMITED COVENANTED STAFF PENSION FUND & ANR Vs. UNION OF INDIA & ORS
|
August 28, 2017 |
BROADWAY CENTRE & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
|
August 17, 2017 |
BROADWAY CENTRE & ANR Vs. HARENDRA DUBEY & ORS
|
July 13, 2017 |
BROJENDRA NATH KHAN Vs. STATE OF WEST BENGAL
|
August 3, 2017 |
BROJOGOPAL MONDAL & ANR. Vs. THE STATE OF WEST BENGAL
|
June 15, 2017 |
BUDDHADEB GHOSH Vs. TARAPADA KARMAKAR & ORS
|
August 11, 2017 |
BUDDHADEB LAHA Vs. THE STATE OF WEST BENGAL
|
January 5, 2017 |
BUDGE BUDGE COMPANY LIMITED Vs. STATE OF WEST BENGAL & ORS.
|
December 21, 2017 |
BULA NASRIN LASKAR Vs. STATE OF WEST BENGAL & ORS
|
April 17, 2017 |
BYASDEV HALDAR Vs. STATE OF WEST BENGAL
|
March 22, 2017 |
CALCAST FERROUS LIMITED Vs. STATE
|
January 30, 2017 |
CALCUTTA BERTHING SERVICE ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
|
July 19, 2017 |
CAPRICORN OILS LIMITED Vs. M/S. MULTICHEM
|
July 26, 2017 |
CAPTAIN SHRI PRAKASH & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
|
July 14, 2017 |
CARBON MANAGEMENT CONSULTING PRIVATE LIMITED Vs. YASH PAPER LIMITED
|
April 25, 2017 |
CENTEX (INDIA) ENGINEERS PVT. LTD Vs. UNION OF INDIA
|
January 13, 2017 |
CENTRAL AGRICULTURAL RESEARCH INSTITUTE Vs. GENERAL SECRETARY PLANTATION CROPS WORKERS UNION
|
April 17, 2017 |
CENTRAL ARYA ROAD TRANSPORT Vs. SAROJ THAKKAR
|
March 23, 2017 |
CENTRAL BANK OF INDIA Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL)
|
July 19, 2017 |
CENTRAL BOARD, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
May 16, 2017 |
CENTRAL BUREAU OF INVESTIGATION Vs. JOYDEB GHATAK & ANR
|
December 19, 2017 |
CENTRAL LEATHER RESEARCH INSTITUTE Vs. LIPIKA MONDAL AND ORS.
|
March 1, 2017 |
CENTRAL SCHOOL SERVICE COMMISSION & ORS. Vs. TANUJ PAUL
|
May 18, 2017 |
CENTURY PLYBOARDS (INDIA) LTD. Vs. THE GOVERNMENT OF WEST BENGAL
|
February 17, 2017 |
CHABI RANI MISRA Vs. UNION OF INDIA & OTHERS
|
August 18, 2017 |
CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL & ANR Vs. SHERINA KHATOON
|
June 8, 2017 |
CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR Vs. ABHIMUNYA MONDAL & ORS
|
September 14, 2017 |
CHAITALI SIKDAR Vs. SUBHENDU GUPTA
|
August 25, 2017 |
CHAMPA DEY Vs. MANI SQUARE LIMITED
|
June 22, 2017 |
CHAND MAL & ORS. Vs. THE STATE OF WEST BENGAL
|
May 3, 2017 |
CHANDAN BHATTACHARJEE Vs. SANJAY KUMAR JAISWAL & ANR
|
June 21, 2017 |
CHANDAN HAZRA Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2017 |
CHANDAN KUMAR Vs. UNION OF INDIA
|
March 24, 2017 |
CHANDAN PAUL & ANR Vs. STATE OF WEST BENGAL
|
September 1, 2017 |
CHANDER BHUSAN SOOD Vs. COAL INDIA LIMITED
|
April 21, 2017 |
CHANDRA NATH MONDAL Vs. DURGA MONDAL & ORS
|
July 19, 2017 |
CHANDRA SEKHAR Vs. EXECUTIVE DIRECTOR & APPELLATE AUTHORITY, BANK OF BARODA & ORS
|
April 5, 2017 |
CHANDRA SEKHAR BHATTACHARYA & ORS Vs. PORITOSH ROY & ORS
|
June 13, 2017 |
CHANDRA SEKHAR BHATTACHARYA & ORS Vs. BIRENDRA NATH SAHA & ORS
|
June 13, 2017 |
CHANDRAKANT HIMATLAL KAMPANI & ORS Vs. EXPRESS TOWER PROPERTIES PRIVATE LIMITED & ORS
|
December 6, 2017 |
CHANDRAKANT HIMATLAL KAMPANI & ORS. Vs. ASCON AGRO PRODUCTS EXPORTERS & BUILDERS PVT. LTD.
|
July 26, 2017 |
CHANDRANI DE BHOWMICK Vs. STATE OF WEST BENGAL & ANR
|
August 4, 2017 |
CHANDUALAL BAGREE Vs. DAUDAYAL KOTHARI AND OTHERS
|
November 6, 2017 |
CHAPA GHOSH (ROY) & ORS. Vs. CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. & ANR.
|
May 12, 2017 |
CHHABI RANI SATPATHY Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
CHHABI SAHA Vs. MITHUN BARMAN & ANR
|
March 17, 2017 |
CHHEKTAR MIA Vs. STATE OF WEST BENGAL
|
August 1, 2017 |
CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES & ANR Vs. LAXMI GHOSH & ORS
|
December 19, 2017 |
CHINMAY SARKAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 6, 2017 |
CHINMOY KUMAR PANDA Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
CHIRAG AGRO TRADERS (P) LIMITED Vs. MAA SATYA MERCHANTS PRIVATE LIMITED & ORS
|
November 15, 2017 |
CHITRITA DEY & ANR Vs. SATYANARAYAN TRIPATHI & ORS
|
November 2, 2017 |
CHITTARANJAN DASS & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
July 31, 2017 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. ECHHLAM MOLLA & ORS
|
June 14, 2017 |
CITICORP FINANCE (INDIA) LTD. Vs. MANOJ RAY
|
July 31, 2017 |
CLASSIC ADVERTISING Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ANR
|
July 14, 2017 |
CLW LABOUR UNION Vs. UNION OF INDIA
|
May 15, 2017 |
CMC MANUFACTURING CO. PVT. LTD Vs. EASUN REYROLLE LIMITED
|
July 12, 2017 |
COGNITION PROJECTS PVT. LTD Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS
|
July 17, 2017 |
COMMERCIAL HYDRAULICS INDIA PRIVATE LIMITED Vs. PARKER HANNIFIN INDIA PRIVATE LIMITED
|
January 12, 2017 |
COMMISSIONER HEALTH, DIRECTORATE OF HEALTH SERVICES Vs. NITAPOL INDUSTRIES
|
November 24, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. G K K CAPITAL MARKETS (P) LIMITED
|
February 10, 2017 |
COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. KEDIA CASTLE DELLION INDUSTRIES LTD
|
November 22, 2017 |
COMMISSIONER OF INCOME TAX, WEST BENGAL-XI Vs. DILIP SINGH
|
December 7, 2017 |
CONFEDERATION OF STATE GOVERNMENT EMPLOYEES WEST BENGAL & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 19, 2017 |
CONFEDERATION OVERSEAS CLEARING Vs. C.C. (AIRPORT & ADMN.)
|
January 24, 2017 |
CONSTABLE NO 94016118, SANATAN BARUI Vs. DIG, BOARDER SECURITY FORCE & ORS
|
May 17, 2017 |
CSTS RETIRES AND PENSIONERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
March 22, 2017 |
CYGNUS INVESTMENTS & FINANCE PVT. LTD Vs. KAMALA RANJAN
|
August 30, 2017 |
D M P NIRMAN PVT LTD & ANOTHER Vs. WEST BENGAL STATE AGRICULTURAL MARKETING BOARD & OTHERS
|
April 28, 2017 |
D.M.P. NIRMAN PVT. LTD. & ANR. Vs. WEST BENGAL STATE AGRICULTURAL MARKETING BOARD & ORS.
|
February 10, 2017 |
DAGA BANDHU Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 7, 2017 |
DAKSHIN 24 PARGANAS SAKSHARATA SHIKSHAK SAMITY & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 1, 2017 |
DAKSHIN KOLKATA HAWKERS UNION & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
May 17, 2017 |
DALIM PANDEY Vs. STATE OF WEST BENGAL & ORS
|
July 21, 2017 |
DALKOLAH MUNICIPALITY Vs. UNION OF INDIA & ORS
|
September 12, 2017 |
DAMAYANTI BANDHAPADHYAY Vs. STATE OF WEST BENGAL AND ORS
|
May 4, 2017 |
DAMODAR MAITY Vs. STATE OF WEST BENGAL & ORS
|
December 19, 2017 |
DAMODAR VALLEY CORPORATION Vs. THE WEST BENGAL ELECTRICITY REGULATORY COMMISSION & ORS.
|
January 9, 2017 |
DANKUNI HATCHERIES PVT. LTD Vs. PROSANTO SAHA
|
September 21, 2017 |
DANKUNI STEEL LIMITED Vs. SARAT CHATTERJEE & CO. (VSP) PRIVATE LIMITED & ORS.
|
May 15, 2017 |
DARSHAN MEKANI Vs. AMAN KHEMKA
|
August 22, 2017 |
DASARATHI POLLEY Vs. STATE OF WEST BENGAL
|
February 23, 2017 |
DCS LIMITED & ORS Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
DEB AND COMPANY AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 7, 2017 |
DEB PRASANNA SINHA @ SURYA SINHA Vs. DEBABRATA CHOWDHURY
|
February 10, 2017 |
DEBA BRATA CHATTERJEE Vs. MAYA KANRAR AND ANOTHER
|
January 3, 2017 |
DEBABRATA BAKSHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 24, 2017 |
DEBAJIT BORAH & ORS Vs. TEA BOARD, INDIA & ORS
|
December 14, 2017 |
DEBASHIS CHAKRABORTY Vs. THE FOOD CORPORATION OF INDIA & OTHERS
|
June 15, 2017 |
DEBASHIS MULLICK Vs. MONOJ KUMAR DATTA & ORS.
|
March 21, 2017 |
DEBASIS DAS Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
December 14, 2017 |
DEBASISH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
November 15, 2017 |
DEBASISH MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
June 13, 2017 |
DEBASISH ROY CHOWDHURY & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 13, 2017 |
DEBDATTA CHAKRABORTI Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES & ORS
|
August 16, 2017 |
DEBEN BAIDYAKAR Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
DEBRAJ DHUR & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
September 18, 2017 |
DELTA INTERNATIONAL LIMITED Vs. SMT. NUPUR MITRA
|
August 28, 2017 |
DELTA INTERNATIONAL LTD. & ORS. Vs. SMT. NUPUR MITRA & ORS.
|
July 24, 2017 |
DEPUTY DIRECTOR Vs. WARD MEMORIAL CHURCH SCHOOL AND ANOTHER
|
December 11, 2017 |
DERBY SALES PVT. LTD. & ANR. Vs. SANJAY MITRA, CHIEF SECY., LAND & LAND REFORMS DEPT. & ORS.
|
January 13, 2017 |
DEVADANAM Vs. STATE
|
July 28, 2017 |
DEVANSHU PRAVIN DESAI Vs. RAVINA EXPORTS PVT. LTD.
|
April 12, 2017 |
DEVENDRA SINGH Vs. SINGH ENTERPRISES & ORS
|
April 7, 2017 |
DHANESH CHANDRA BHATTACHARYA Vs. PANNA LAL SAHA
|
April 24, 2017 |
DHANSRI ABSAN PVT. LTD. & ANR Vs. THE STATE OF WEST BENGAL
|
February 14, 2017 |
DHARAM CHAND CHHAJER Vs. THE OODLABARI COMPANY LTD.
|
December 22, 2017 |
DHARAM RAJ Vs. AKSHAY PANT & OTHERS
|
July 6, 2017 |
DHARMARAJ SINGH & ANR Vs. STATE OF WEST BENGAL
|
November 30, 2017 |
DHIRAJ NATH Vs. SUDHIR KUMAR GUPTA
|
May 18, 2017 |
DHIRENDRA NATH MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2017 |
DHRUBA JYOTI BASU Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
|
December 19, 2017 |
DHRUBA KANRAR Vs. SUBRATA DHARA & ORS.
|
January 10, 2017 |
DHURMTOLLAH PROPERTIES PRIVATE LIMITED & ANR Vs. KRISHNA METALLICS PRIVATE LIMITED & ORS
|
July 24, 2017 |
DIAMOND SHIPPING COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
September 5, 2017 |
DIBAKAR MONDAL Vs. STATE OF WEST BENGAL
|
May 15, 2017 |
DIBAKAR PAUL Vs. STATE OF WEST BENGAL & ANR
|
May 15, 2017 |
DILIP BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
DILIP DAS Vs. JYOTSNA DAS & ANR.
|
November 2, 2017 |
DILIP DEBNATH Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
DILIP GHOSH Vs. THE STATE OF WEST BENGAL
|
November 6, 2017 |
DILIP KUMAR BOSE Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
DILIP KUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
|
November 9, 2017 |
DILIP KUMAR DUTTA & OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 4, 2017 |
DILIP KUMAR DUTTA AND ANOTHER Vs. SANATAN SAHA & ANOTHER
|
March 28, 2017 |
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
July 18, 2017 |
DILIP KUMAR MAJUMDAR Vs. GAUTAM KUMAR BERA & ANR
|
September 14, 2017 |
DILIP MEHENA Vs. STATE OF WEST BENGAL & ORS
|
July 18, 2017 |
DILIP POLLEY & ORS. Vs. STATE OF W.B. & ORS.
|
March 28, 2017 |
DILIP TARAFDAR Vs. THE STATE OF WEST BENGAL
|
May 8, 2017 |
DINA NATH PAROLIA Vs. BHARTIA STEEL & ENGINEERING CO. PVT. LTD
|
July 27, 2017 |
DINA NAYEK Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
DINABANDHU MODAK Vs. MONOJ KUMAR DAS
|
July 4, 2017 |
DINESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
DINONATH DALUI @ DINO @ DIN DALUI Vs. STATE OF WEST BENGAL
|
July 10, 2017 |
DINU KOIBARTYA Vs. STATE OF WEST BENGAL
|
September 5, 2017 |
DIPA CHAKRABORTY Vs. NETAI BANERJEE
|
March 15, 2017 |
DIPA DUTTA Vs. STATE OF WEST BENGAL & ORS
|
November 27, 2017 |
DIPA MITRA Vs. STATE OF WEST BENGAL & ORS.
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June 28, 2017 |
DIPAK ASUR Vs. STATE OF WEST BENGAL
|
November 29, 2017 |
DIPAK BANDHAPADHYAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 11, 2017 |
DIPAK CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 16, 2017 |
DIPAK CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2017 |
DIPAK SANTRA Vs. SRI RANJIT KR. PATRA
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July 25, 2017 |
DIPAK SARKAR Vs. STATE OF WEST BENGAL & ORS
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September 4, 2017 |
DIPALI MONDAL Vs. GADADHAR NANDI & ORS
|
November 13, 2017 |
DIPANKAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
March 28, 2017 |
DIPANKAR DAS @ PUCHAI DAS Vs. STATE OF WEST BENGAL
|
August 7, 2017 |
DIRECTOR OF INCOME TAX(INTERNATIONAL TAXATION) Vs. INCOME TAX SETTLEMENT COMMISSION
|
September 12, 2017 |
DIRECTOR, NATIONAL INSTITUTION FOR ORTHOPEDICALLY HANDICAPPED & ORS Vs. GOUTAM BANERJEE & ORS
|
September 18, 2017 |
DIRECTOR, RAILWAY PROTECTION FORCE & OTHERS Vs. RAJKUMAR & & ANR
|
July 24, 2017 |
DISTRICT INSPECTOR OF SCHOOLS (S E ), PURBA MEDINIPUR Vs. TARAPADA JANA AND ORS
|
April 19, 2017 |
DIVINE NURSING HOME PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
|
January 6, 2017 |
DR. BRATINDRA NATH MUKHERJEE Vs. M/S. ADORE WELDING LTD.
|
February 13, 2017 |
DR. CHHATRADHAR DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2017 |
DR. DIPANKAR CHAKRABORTY Vs. ALLAHABAD BANK
|
July 7, 2017 |
DR. KRISHNENDU DAS Vs. THE STATE OF WEST BENGAL & ANR.
|
January 10, 2017 |
DR. MANI KUMAR CHHETRI Vs. STATE OF WEST BENGAL
|
June 30, 2017 |
DR. MOUSUMI KAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 6, 2017 |
DR. PROF. PRADIP KUMAR MITRA Vs. LIPI BASU AND ANR.
|
March 10, 2017 |
DR. RAVI GANESH BHARADWAJ Vs. MEDICAL COUNCIL OF INDIA
|
December 19, 2017 |
DR. SUDHANYA KUMAR BARDHAN Vs. SAMARENDRA KUMAR BARDHAN
|
August 11, 2017 |
DR. TONMOY MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
January 20, 2017 |
DR. VINAY MAHENDRA Vs. THE STATE OF WEST BENGAL & ORS.
|
December 21, 2017 |
DREAM DEVELOPERS & ANR Vs. CHIRANJIB BHOWMICK & ANR
|
November 1, 2017 |
DURGA ORAON Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
DURGABALA CHAKRABORTY Vs. SRI HARE KRISHNA CHAKRABORTY
|
May 19, 2017 |
DURGAPADA PATRA Vs. ESTATE OFFICER, SER & ANR.
|
November 9, 2017 |
DWARKESH ENGINEERING WORKS PVT. LTD. Vs. INDO MECHANICAL CORPORATION
|
January 5, 2017 |
DYSTAR COLOURS DISTRUBUTION GMBH Vs. JAY CHEMICAL INDUSTRIES LTD
|
July 18, 2017 |
EASTERN COALFIELDS LIMITED Vs. YUDHISTIR MALAKAR & ORS
|
July 25, 2017 |
EASTERN COALFIELDS LIMITED Vs. BASANTI CHATTERJEE
|
June 6, 2017 |
EASTERN COALFIELDS LTD Vs. RATHI VYAPAR AND VINIMOY PVT LTD & ORS
|
September 8, 2017 |
EASTERN COALFIELDS LTD. Vs. SMT. KARUNA RANI LAHA
|
August 18, 2017 |
EASTERN COALFIELDS LTD. AND ANOTHER Vs. JANANADA PRASANNA MUKHERJEE AND ANOTHER
|
December 1, 2017 |
EASTERN GASES LTD Vs. ICICI BANK LTD
|
September 20, 2017 |
EASTERN RAILWAY Vs. LAFARGE INDIA PVT. LTD.
|
January 4, 2017 |
ECONOMIC TRANSPORT ORGANISATION LIMITED Vs. PODDAR PROJECTS LIMITED
|
August 22, 2017 |
EFCALON TIE UP PRIVATE LIMITED Vs. STARTRACK AGENCY PRIVATE LIMITED
|
June 5, 2017 |
EFCALON TIE UP PVT. LTD. Vs. STARTRACK
|
August 30, 2017 |
EKADASHI NAYAK Vs. STATE OF WEST BENGAL
|
November 8, 2017 |
EKRAMUL HAQUE Vs. STATE OF WEST BENGAL
|
May 18, 2017 |
ELECTROTEKNICA SWITCHGEAR PVT. LTD. Vs. ASSTT. COMMR. OF C. EX.
|
December 19, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANI ELECTRONICS
|
November 1, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION & ORS. Vs. KESORAM INDUSTRIES LIMITED & ANR.
|
July 14, 2017 |
EMPLOYEESSTATE INSURANCE CORPN Vs. TIMKEN INDIA LTD
|
September 8, 2017 |
ENAMUL HAQUE Vs. STATE OF WEST BENGAL
|
June 20, 2017 |
ERI Vs. THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
|
December 21, 2017 |
ESS DEE ALUMINUM LTD. Vs. STATE OF WEST BENGAL
|
September 14, 2017 |
ESTAB ALI Vs. STATE
|
April 11, 2017 |
EVA MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
EXECUTIVE ENGINEER (DESIGN), BOROUGH VI, HOWRAH MUNICIPAL CORPORATION & ORS Vs. B GARDEN KRIRA SAMITY & ANR
|
August 2, 2017 |
EXECUTIVE ENGINEER (DESIGNATED) BOROUGH-VI, HOWRAH MUNICIPAL CORPORATION & ORS Vs. B GARDEN KRIRA SAMITY & ORS
|
August 21, 2017 |
FAIZUL KARIM Vs. STATE OF WEST BENGAL AND ORS.
|
July 5, 2017 |
FAKHRE ALAM & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 8, 2017 |
FAKIRUDDIN MOLLA Vs. STATE OF WEST BENGAL AND OTHERS
|
December 18, 2017 |
FARUK HOSSAIN Vs. BANI ISRAIL & ORS
|
May 3, 2017 |
FATIK @ NASIRUDDIN SK. Vs. STATE OF WEST BENGAL
|
January 13, 2017 |
FINANCE CORPORATION LIMITED Vs. UCO BANK
|
February 7, 2017 |
FIVE STAR SHIPPING AGENCY PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
|
August 18, 2017 |
FREE INDIA DRY ACCUMULATORS LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
June 13, 2017 |
FRONTLINE CORPORATION LTD. Vs. PUNJAB & SIND BANK
|
January 30, 2017 |
G.D. ENGINEERING CO. (INDIA) PRIVATE LIMITED Vs. HOWRAH ZILLA PARISHAD
|
March 16, 2017 |
GANESH CHANDRA PAUL Vs. MAYA PAUL & ANR
|
April 3, 2017 |
GANESH DAS Vs. STATE OF WEST BENGAL
|
March 2, 2017 |
GANESH DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 18, 2017 |
GANESH DAS & ANR Vs. STATE OF WEST BENGAL & ORS
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August 7, 2017 |
GANESH MONDAL Vs. STATE OF WEST BENGAL
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December 18, 2017 |
GANESH MURMU Vs. THE STATE OF WEST BENGAL
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June 5, 2017 |
GANESH RAJWAR Vs. STATE OF WEST BENGAL
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July 12, 2017 |
GANGADHAR MAITY Vs. THE STATE OF WEST BENGAL
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May 12, 2017 |
GANGESWAR MAITY Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
GASTEL INDIA LTD. (IN DISSOLUTION) Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA FOR CENTRAL COALFIELDS LTD.
|
February 28, 2017 |
GAURAV SURANA Vs. HEM PRAKASH SURANA & ORS
|
September 20, 2017 |
GAUTAM SAHA Vs. STATE
|
April 4, 2017 |
GAUTAM SAHA ROY Vs. RIYA SAHA (ROY)
|
November 24, 2017 |
GAYATRI CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION
|
January 3, 2017 |
GEDU SK Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
GENERAL BODY OF GAIGHATA THANA AGRICULTURAL PRIMARY MARKETING CO-OPERATIVE SOCIETY LTD & ORS Vs. SANDIP SAHA
|
August 7, 2017 |
GENERAL BODY OF GAIGHATA THANA AGRICULTURAL PRIMARY MARKETING CO-OPERATIVE SOCIETY LTD & ORS Vs. PROVAT DAS
|
August 7, 2017 |
GENERAL MANAGER, EASTERN RAILWAYS & ORS Vs. SURYA ALLOY INDUSTRIES LTD & ANR
|
December 12, 2017 |
GHANASHYAM CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2017 |
GHOSH TRANSPORT BUS SERVICE Vs. STATE OF WEST BENGAL & ORS
|
December 6, 2017 |
GIRIDHARI LAL SHAHA Vs. RAMESHWAR LAL SAHA
|
December 20, 2017 |
GITA DAS & ANR Vs. SEPHALI LATA DAS
|
October 24, 2017 |
GITA KOLEY Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
GITA RANI DAS Vs. SMT. JAYABATI DUTTA AND OTHERS
|
June 23, 2017 |
GOBIND SUGAR MILLS LTD Vs. UNION OF INDIA
|
May 19, 2017 |
GOBINDA BAIDYA AND ORS. Vs. BIJAY KRISHNA BAIDYA AND ORS.
|
June 5, 2017 |
GOBINDA GURIA Vs. STATE OF WEST BENGAL & ORS
|
May 16, 2017 |
GOBINDA PRASAD DEY Vs. REBATI DOLAI @ RABE & ORS
|
November 3, 2017 |
GODREJ CONSUMER PRODUCTS LTD. Vs. P.C. CHANDRA GEMS PVT. LTD.
|
March 8, 2017 |
GOODS OF Vs. ASIM KUMAR DAS (DEC) AND MANOJ KUMAR DAS
|
September 6, 2017 |
GOODS OF SAROJ KUMAR CHATTERJEE (DECEASED) Vs. STATE
|
September 6, 2017 |
GOPA BANERJEE & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 15, 2017 |
GOPAL CHANDRA DAS Vs. MANTU BAGDI & ORS
|
April 25, 2017 |
GOPAL CHANDRA MUKHERJEE Vs. FOOD CORPORATION OF INDIA
|
January 17, 2017 |
GOPAL CHANDRA NASKAR & ORS Vs. BHAKTI BILAS NASKAR & ORS
|
September 4, 2017 |
GOPAL DAS Vs. STATE
|
February 7, 2017 |
GOPAL TEWARI Vs. NANDAN MISHRA & ANR
|
May 2, 2017 |
GOPENDRA NATH GHOSH Vs. NANDA GOPAL BISWAS
|
March 24, 2017 |
GOPI DAS MIMANI Vs. MONIKA DAW
|
June 28, 2017 |
GOUR CHANDRA GORAI Vs. STATE OF WEST BENGAL
|
May 19, 2017 |
GOUR GOPAL MONDAL Vs. THE UNITED BANK OF INDIA
|
August 2, 2017 |
GOUR PALMAL Vs. STATE OF WEST BENGAL
|
April 19, 2017 |
GOURANGA KUNDU Vs. SMT. SARATHI HALDER
|
April 12, 2017 |
GOURANGA MONDAL Vs. THE STATE OF WEST BENGAL
|
March 16, 2017 |
GOURANGO DAS Vs. NIRMAL KANTI BISWAS & ANR
|
September 4, 2017 |
GOURI BALA DAS Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
GOURI RANI DAS Vs. SACHINANDAN DAS & ANR
|
November 27, 2017 |
GOUTAM BASU Vs. NABA BALLYGUNGE MAHAVIDYALAYA & ORS
|
July 21, 2017 |
GOUTAM DAS ADHIKARY & ORS Vs. STATE OF WEST BENGAL & ORS
|
July 12, 2017 |
GOUTAM LAHIRI Vs. MALAY KUMAR ADHIKARI
|
January 10, 2017 |
GOUTAM MANDAL Vs. STATE OF WEST BENGAL
|
August 10, 2017 |
GOUTAM NANDI Vs. UNITED BANK OF INDIA & ORS
|
April 13, 2017 |
GOUTAM ROY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION (CESC) LIMITED & ORS
|
October 10, 2017 |
GOVERNMENT OF WEST BENGAL Vs. CHATTERJEE PETROCHEM (MAURITIUS) CO.
|
September 20, 2017 |
GREAT EASTERN HOTEL AUTHORITY Vs. SMT. SOMA KAR & ORS.
|
February 10, 2017 |
GREATWALL VANIJYA LTD. Vs. BENGAL WATERPROOF LTD.
|
March 7, 2017 |
GURAPADA ROY Vs. STATE OF WEST BENGAL
|
April 18, 2017 |
GURU PRASAD CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ANR
|
December 8, 2017 |
H S OBEROI BUILTECH PVT LTD & ANR Vs. SHRISTI HOTEL PVT LTD
|
April 27, 2017 |
HABIB SAIKH Vs. UNION OF INDIA & ORS
|
December 12, 2017 |
HABIBUR RAHAMAN MONDAL Vs. STATE PROJECT DIRECTOR, PBSSM & ORS
|
August 3, 2017 |
HALDIRAM BHUJIAWALA LTD Vs. JETHMAL RAJPUROHIT & ORS
|
September 6, 2017 |
HALIDA BIBI AND OTHERS Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
June 20, 2017 |
HARADHAN DUTTA Vs. STATE OF WEST BENGAL
|
June 29, 2017 |
HARADHAN LET Vs. STATE OF WEST BENGAL
|
August 8, 2017 |
HARAN CHANDRA DUARI & ORS Vs. GOBINDA DUARI & ORS
|
April 28, 2017 |
HARAPRASAD GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
September 7, 2017 |
HARENDRA NATH PAL Vs. BIBHUTI BHUSAN MALLICK & ORS
|
November 1, 2017 |
HARI MOHAN BISWAS. Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
HARI PRASANNA GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
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June 21, 2017 |
HARI SINGH & ORS Vs. STATE OF WEST BENGAL & ANR
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December 15, 2017 |
HARIDAS GOPE ALIAS LALAN Vs. THE STATE OF WEST BENGAL
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May 3, 2017 |
HARITOSH SHIT Vs. STATE OF WEST BENGAL
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June 13, 2017 |
HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
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April 28, 2017 |
HARU ROY Vs. THE STATE OF WEST BENGAL
|
March 6, 2017 |
HASHI MUKHERJEE & ORS Vs. THE STATE OF WEST BENGAL & ORS.
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November 15, 2017 |
HASI RANI MOITRA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 30, 2017 |
HASIBUL SHEIKH Vs. THE STATE OF WEST BENGAL & ORS.
|
August 29, 2017 |
HASINA BEGAM Vs. STATE OF WEST BENGAL
|
December 7, 2017 |
HAWCOPLAST CHEMICALS LTD. Vs. THE FIRST INDUSTRIAL TRIBUNAL, W.B.
|
March 17, 2017 |
HEAD CONSTABLE, RAJ KUMAR Vs. COMMANDANT 125 BATTALION BORDER SECURITY FORCES
|
January 11, 2017 |
HEADMASTER, BHOTEBARI SITANATH HIGH SCHOOL Vs. MAPITA SAMADDAR
|
June 22, 2017 |
HEADMASTER-CUM-SECRETARY, KANUA BHOWANIPUR HIGH SCHOOL Vs. ASAD ALI & ORS
|
September 12, 2017 |
HEM PRAKASH SURANA Vs. ABHAY SINGH SURANA
|
August 25, 2017 |
HEMANT SUBBA Vs. STATE OF WEST BENGAL
|
September 11, 2017 |
HEMANTA BARMAN & ORS Vs. STATE OF WEST BENGAL
|
November 20, 2017 |
HEMENDRA NATH DUTTA Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
HI-TECH SYSTEMS AND SERVICES LIMITED Vs. DILO AMATUREN UND ANLAGEN GMBH & ANR.
|
May 12, 2017 |
HIMACHAL MRIDHA Vs. THE FOOD CORPORATION OF INDIA & OTHERS
|
June 15, 2017 |
HIMALAY PAPER & BOARD MILLS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 15, 2017 |
HIMANGSHU PRAKASH MAITY Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
HIMANGSU KUMAR CHOWDHURY & ORS Vs. MEGHA ENCLAVE PVT LTD & ORS
|
October 23, 2017 |
HINDU JAGARAN MANCH Vs. STATE OF WEST BENGAL & ORS.
|
December 28, 2017 |
HINDUJA LEYLAND FINANCE LTD Vs. DEBDAS ROUTH & ANR
|
December 15, 2017 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF WEST BENGAL & ORS
|
June 15, 2017 |
HINDUSTAN UNILEVER LIMITED Vs. GUDDU
|
June 14, 2017 |
HINDUSTAN UNILEVER LIMITED Vs. RAJSHREE ENTERPRISES PVT. LTD
|
June 28, 2017 |
HINDUSTAN UNILEVER LIMITED Vs. SHIV SHANKER KARAR
|
September 13, 2017 |
HINDUSTHAN FERTILIZER CORPORATION LIMITED Vs. UNION OF INDIA
|
August 2, 2017 |
HIRALAL PANDEY Vs. M/S. HILL TARAI CONSTRUCTION CO. & ORS
|
September 20, 2017 |
HIRAN KUNDU Vs. STATE OF WEST BENGAL
|
February 24, 2017 |
HIRANMAY SINHA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
HOSSAIN SHEIKH Vs. STATE OF WEST BENGAL
|
June 14, 2017 |
HOWRAH FORGINGS LIMITED & ANR. Vs. UNION OF INDIA & ORS.
|
December 21, 2017 |
HRIDAY DAS (BAIRAGYA) Vs. STATE
|
September 6, 2017 |
HUMAYUN PROPERTIES LTD. Vs. ARUN ROY AND OTHERS
|
September 8, 2017 |
HUNGERFORD INVESTMENT TRUST LIMITED Vs. TURNER MORRISON AND CO. LTD.
|
April 18, 2017 |
ICHCHHAMATI PANDA Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
ICICI BANK Vs. VCK SHARE AND STOCK BROKING SERVICES LIMITED
|
November 30, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. SABITA GHORAI & ORS.
|
November 22, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SADIK MOLYA @ SADEK MOLLA @ SADEK ALI MOLLA AND ANOTHER
|
June 29, 2017 |
IFB AGRO INDUSTRIES LIMITED Vs. INTEGRATED PROJECT MANAGEMENT & SERVICES & ANR
|
January 16, 2017 |
IFB AGRO INDUSTRIES LTD Vs. CHIEF COMMERCIAL MANAGER (FM) EASTERN RAILWAY
|
May 16, 2017 |
ILLIAS SARDAR & ORS Vs. STATE OF WEST BENGAL
|
November 13, 2017 |
IN GOODS OF Vs. PURNO CHANDRA BARICK[DECD ]
|
November 21, 2017 |
IN MATTER OF Vs. BAIJU RADHAKRISHNAN NAIR
|
July 14, 2017 |
IN MATTER OF AN APPLICATION UNDER ARTICLE 227 OF CONSTITUTION OF INDIA Vs. SANKAR BAIDYA
|
December 22, 2017 |
IN MATTER OF DANKUNI HATCHERIES PVT LTD Vs. STATE
|
September 21, 2017 |
IN RE Vs. BARUN GHOSH & ANR
|
June 20, 2017 |
IN RE Vs. NAYAN DAS & ORS
|
March 6, 2017 |
IN RE Vs. MD AFTAB ALAM ALIAS AFATAB ALAM ALIAS APTAB ALAM ALIAS REHAN
|
August 25, 2017 |
IN RE : SHREE GANESH JEWELLERY HOUSE (I) LTD. AND ORS. Vs. STATE
|
June 29, 2017 |
IN RE, SANTU CHONGDER Vs. STATE OF WEST BENGAL
|
January 3, 2017 |
IN RE. SK. KALO @ RABIAL & ORS. Vs. STATE
|
May 8, 2017 |
IN RE., SMT. JAMUNA BERA @ TANUSHREE BERA & ANR. Vs. STATE
|
November 29, 2017 |
IN RE: NAYAN DAS Vs. STATE
|
March 6, 2017 |
IN RE: SABIR HOSSAIN KHAN Vs. STATE
|
March 23, 2017 |
IN THE MATTER OF SAYANTAN CHATTERJEE Vs. STATE
|
January 13, 2017 |
IN THE GOODS OF Vs. KAMAL KRISHNA MITTER @ KAMAL MITRA
|
December 15, 2017 |
IN THE GOODS OF Vs. NURUN NAHAR, DECEASED AND SHEIKH ABDUS SADEK
|
April 5, 2017 |
IN THE GOODS OF Vs. SAMIR KUMAR BISWAS AND SUPRIYA BISWAS
|
November 13, 2017 |
IN THE GOODS OF : JOYDEV PAL (DECEASED) AND JOYDEB PAUL Vs. SMT. DIPANWITA PAL
|
June 22, 2017 |
IN THE GOODS OF : NURUN NAHAR, DECEASED Vs. SHEIKH ABDUL MUKIM
|
April 5, 2017 |
IN THE GOODS OF : SHRUTIKA DOSHI (DEC.) Vs. STATE
|
June 28, 2017 |
IN THE GOODS OF : SMT. ARANYA SAHA, DECEASED AND SRIKANTA SAHA Vs. SANKAR LAL SAHA & ORS.
|
December 21, 2017 |
IN THE GOODS OF : SUBRATA PAL (DEC) Vs. SONALI PAL & ANR.
|
June 30, 2017 |
IN THE GOODS OF ABHA RANI SINHA @ ABHA SINHA (DECEASED) Vs. STATE
|
August 23, 2017 |
IN THE GOODS OF: AKHILES KUMAR SINHA Vs. RABI SINHA
|
July 19, 2017 |
IN THE GOODS OF: KAMAL KRISHNA MITTER @ KAMAL MITRA Vs. STATE
|
December 15, 2017 |
IN THE MATTER OF Vs. SUMAN GHOSH
|
February 10, 2017 |
IN THE MATTER OF Vs. BINDU DEVI
|
May 3, 2017 |
IN THE MATTER OF : ASANSOL DURGAPUR DEVELOPMENT AUTHORITY Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
June 30, 2017 |
IN THE MATTER OF : BABLU SHAW @ MATI BABLU Vs. STATE
|
June 5, 2017 |
IN THE MATTER OF : SUKUR ALI MUDI AND ORS. Vs. STATE
|
June 23, 2017 |
IN THE MATTER OF : TIMA DAS ALIAS SURAJ KUMAR DAS Vs. THE STATE OF WEST BENGAL
|
January 13, 2017 |
IN THE MATTER OF SAHADEV PRASAD GUPTA Vs. SMT. SUKUNTALA GUPTA
|
August 8, 2017 |
IN THE MATTER OF SUMAN GHOSH Vs. STATE
|
February 10, 2017 |
IN THE MATTER OF: MONALLY BHARAT ENGINEERING COMPANY LIMITED Vs. STATE
|
December 13, 2017 |
IN THE MATTER OF: UTPAL MONDAL Vs. STATE
|
June 30, 2017 |
IN THE MATTER OF: UTTAM KUMAR HALDER Vs. STATE
|
January 24, 2017 |
INCAB INDUSTRIES LTD & ORS Vs. STATE & ANR
|
May 18, 2017 |
INDIA POWER CORPORATION LTD. & DPSC LTD. Vs. IN THE MATTER OF: SECURITIES & EXCHANGE BOARD OF INDIA
|
January 27, 2017 |
INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR Vs. SANJEEB KUMAR SINGH & ORS
|
April 10, 2017 |
INDIAN METALS & FERRO ALLOYS LIMITED Vs. ALCAST ENGINEERING PRIVATE LIMITED & ORS.
|
February 7, 2017 |
INDIAN OIL CORPORATION LTD & ANR Vs. ROY AND COMPANY & ORS
|
December 7, 2017 |
INDIAN OIL CORPORATION LTD. Vs. UNION OF INDIA
|
September 12, 2017 |
INDIAN OIL CORPORATION LTD. Vs. PRIYANKU BAKSHI
|
April 12, 2017 |
INDO Vs. UNION OF INDIA
|
April 12, 2017 |
INDO FOREIGN (AGENTS) PVT LTD Vs. UNION OF INDIA & ANR
|
February 22, 2017 |
INDO FOREIGN (AGENTS) PVT. LTD. Vs. UNION OF INDIA
|
February 22, 2017 |
INDRAJIT BISWAS Vs. STATE OF WEST BENGAL
|
September 21, 2017 |
INDRANIL MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2017 |
INDRANIL MUKHERJEE Vs. JAYEETA MUKHERJEE (NEE BHATTACHERJEE) & ORS
|
December 21, 2017 |
INDRANIL SAU & ANR. Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
INDRAPAL SINGH Vs. UNION OF INDIA AND OTHERS
|
June 23, 2017 |
INDU BALA BERA Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
INDUMATI GIRJASHANKAR OJHA Vs. PURUSHOTTAM JAGANNATH BHIDE & ANR
|
November 6, 2017 |
INDUS INTEGRATED INFORMATION MANAGEMENT Vs. PR. C.S.T., KOLKATA
|
April 6, 2017 |
INDUS INTEGRATED INFORMATION MGMT. LTD. Vs. PR. COMMR. OF CGST AND CS, KOLKATA
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December 20, 2017 |
INDUS INTEGRATED INFORMATION MGMT. LTD. Vs. PR. COMMR. OF S.T.
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March 8, 2017 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. ASHOK KUMAR & ORS
|
April 10, 2017 |
INSTITUTE FOR INDIAN MOTHER AND CHILD Vs. STATE OF WEST BENGAL AND ORS.
|
September 4, 2017 |
INTEGRATED DESICCATED COCONUT INDUSTRIES AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 3, 2017 |
INTELLYSIS TECHNOLOGIES & RESEARCH LIMITED Vs. TECHNO TEACHING INFO SOLUTION PRIVATE LIMITED
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August 31, 2017 |
INTERNATIONAL FERRITES LTD. Vs. THE STATE OF WEST BENGAL & ORS.
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December 4, 2017 |
IQ CITY FOUNDATION & ANR Vs. STATE OF WEST BENGAL & ORS
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August 11, 2017 |
IRA RANI ROY Vs. STATE OF WEST BENGAL AND ORS.
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June 21, 2017 |
IRINJALAKUDA TOWN CO-OPERATIVE BANK LTD Vs. ITC LTD AND OTHERS
|
May 16, 2017 |
IRSHAD AHMED Vs. UNION OF INDIA
|
January 18, 2017 |
ISHA DISTRIBUTION HOUSE PVT. LTD. Vs. ADITYA BIRLA NUVO LIMITED
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February 13, 2017 |
ISHITA PATRA Vs. MAULANA ABUL KALAM AZAD UNIVERSITY OF TECHNOLOGY & ORS
|
June 5, 2017 |
IT IS SUBMITTED THAT IN ... Vs. RAJENDRA
|
June 28, 2017 |
ITC LIMITED Vs. CONTROLLER OF PATENTS AND DESIGNS
|
March 6, 2017 |
ITC LIMITED Vs. GREEN INDIA RICE MILLERS AND EXPORTERS PRIVATE LIMITED
|
April 12, 2017 |
ITC LTD. Vs. IRINJALAKUDA TOWN CO-OPERATIVE BANK LTD.
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April 11, 2017 |
J K ENGINEERING PVT LTD Vs. ANE INDUSTRIES PVT LTD
|
November 22, 2017 |
J&J BUILDCON PVT. LTD. Vs. CONTROLLER OF PATENTS AND DESIGNS
|
April 27, 2017 |
J.H.INDUSTRIAL CORPORATION Vs. VIJENDRA KUMAR GOEL
|
April 13, 2017 |
JADAVPUR UNIVERSITY Vs. SUBHAMOY SINGHA ROY
|
March 30, 2017 |
JADUNATH DUTTA & ANR Vs. UNION OF INDIA & ORS
|
December 20, 2017 |
JAGABANDHU PATRA Vs. JOYDEB DESHALI & ANR
|
May 5, 2017 |
JAGAI GHOSH Vs. STATE OF WEST BENGAL
|
December 18, 2017 |
JAGANNATH DEY Vs. BHARAT SANCHAR NIGAM LTD.
|
September 12, 2017 |
JAGANNATH GUPTA FAMILY TRUST Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS)
|
September 18, 2017 |
JAGANNATH MONDAL Vs. STATE OF WEST BENGAL
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September 21, 2017 |
JAGANNATH PATRA Vs. STATE OF WEST BENGAL & ORS.
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June 21, 2017 |
JAGANNATH RAJBHAR & ANR Vs. STATE OF WEST BENGAL
|
December 11, 2017 |
JAGDHIR SINGH Vs. CONTROLLER GENERAL OF PATENTS
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March 30, 2017 |
JAHANGIR KHAN Vs. STATE OF WEST BENGAL
|
November 21, 2017 |
JAHAR MISRA Vs. STATE OF WEST BENGAL
|
March 3, 2017 |
JAHARLAL MAJUMDAR Vs. SMT. SANDHYA MAJUMDAR
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November 24, 2017 |
JAHIR ALAM @ JAHID @ JABED Vs. STATE OF WEST BENGAL
|
April 18, 2017 |
JAI MATA DI PROPERTIES PVT. LTD. Vs. SMT. ANJANA BASU
|
April 25, 2017 |
JAI VIKSHU NIKETAN PVT LTD Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL, KOLKATA
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December 22, 2017 |
JAISHREE STEELS PRIVATE LIMITED & ANR Vs. STATE BANK OF INDIA & ORS.
|
August 24, 2017 |
JAISHREE STEELS PVT. LTD. Vs. ASSTT. COMMR. OF C. EX., DURGAPUR
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July 13, 2017 |
JAJU PETRO CHEMICAL PVT. LTD. & ANR. Vs. THE COMMISSIONER OF CUSTOMS
|
July 6, 2017 |
JAKIR HOSSAIN CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
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June 14, 2017 |
JALAN INTER CONTINENTAL HOTELS PVT. LTD. Vs. STATE BANK OF INDIA
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August 1, 2017 |
JALDHI OVERSEAS PTE LTD Vs. BHUSHAN POWER & STEEL LIMITED
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May 4, 2017 |
JALPAIGURI DISTRICT PRIMARY SCHOOL COUNCIL & ORS Vs. AMAL KUMAR DEBNATH & ORS
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June 7, 2017 |
JAMSHED ALI AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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June 13, 2017 |
JAMUNA GORAIN Vs. STATE OF WEST BENGAL AND ORS.
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June 28, 2017 |
JAMUNA PAL Vs. SUKUMAR ALIAS SUKHMOY DHABAL & ORS
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June 13, 2017 |
JANAKI BALA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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June 21, 2017 |
JANARDAN NIRMAN PVT LTD Vs. ERA INFRA ENGINEERING LTD & ANR
|
August 4, 2017 |
JANKI DEVI SONKAR & ORS. Vs. GHANSHYAM SONKAR & ANR.
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January 9, 2017 |
JASODA NANDAN DUTT Vs. BIDHAN NIRMAN PVT. LTD.
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March 17, 2017 |
JAY PRAKASH MAJUMDAR Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
JAYANTA KUMAR DAS Vs. BARUN KUMAR GUIN & ORS
|
May 2, 2017 |
JAYANTA KUMAR SADHU Vs. THE CHANDERNAGORE MUNICIPAL CORPORATION AND OTHERS
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June 19, 2017 |
JAYANTA SANKAR & ANR Vs. STATE OF WEST BENGAL
|
November 30, 2017 |
JAYANTI MONDAL Vs. STATE OF WEST BENGAL & ORS
|
March 3, 2017 |
JAYANTI PAUL & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
|
November 13, 2017 |
JAYDEB PURAKAIT Vs. M/S. INDUSIND BANK LTD. AND ANR.
|
August 31, 2017 |
JAYDEV PAL Vs. STATE OF WEST BENGAL & ORS.
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March 16, 2017 |
JAYNAL SK @ KATA Vs. STATE OF WEST BENGAL
|
August 11, 2017 |
JAYTEE EXPORT Vs. NATVAR PAREKH IND. LTD
|
August 2, 2017 |
JEHER ALI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
JESMINA BIBI (BISWAS) Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2017 |
JESMINA BIBI BISWAS & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 13, 2017 |
JET AIR AGENCIES PVT LTD & ANR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
June 15, 2017 |
JHARIBALA MAL Vs. STATE OF WEST BENGAL AND ORS.
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June 14, 2017 |
JHARNA MAULIK & ORS Vs. KHALIL AHMED & ANR
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September 12, 2017 |
JHIYAN MANAO DEVI ALIA NAWAO DEVI Vs. STATE OF WEST BENGAL
|
December 4, 2017 |
JHUMA SANTRA Vs. STATE OF WEST BENGAL & ORS
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November 24, 2017 |
JIBAN CHANDRA CHAKRABORTY Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION & ORS
|
November 1, 2017 |
JIBANGSHU KUMAR CHAKRABORTY & ORS Vs. SRI PRADIP CHURIWAL & ORS
|
August 28, 2017 |
JITEN JOYDER Vs. SMT. URMILA JAISWAL
|
December 11, 2017 |
JITENDRA KUMAR MISRA Vs. UNION OF INDIA AND OTHERS
|
August 4, 2017 |
JITENDRA PRASAD Vs. UNION OF INDIA
|
May 16, 2017 |
JOINT DIRECTOR, ENFORCEMENT DIRECTORATE Vs. UNITED MOHUN BAGAN FOOTBALL TEAM PVT.LTD.
|
September 18, 2017 |
JOYDEB KARMAKAR & ORS Vs. JYOTISH HAWLADAR
|
May 2, 2017 |
JOYDEEP SUR Vs. PRONITA SUR
|
November 14, 2017 |
JOYDEV MONDAL Vs. STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
JOYNAL MONDAL @ SHAIKH & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2017 |
JSB CEMENT LLP Vs. ASSAM ROOFING LIMITED AND OTHERS
|
May 18, 2017 |
JUGAL KISHORE SADANI Vs. SOUTH CITY PROJECTS (KOLKATA) LIMITED
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April 4, 2017 |
JUHI FINALEASE (P) LTD. Vs. THE STATE OF WEST BENGAL
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May 15, 2017 |
JULMUDDIN SK Vs. STATE OF WEST BENGAL
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December 16, 2017 |
JYOTIRMOY CHATTERJEE Vs. STATE
|
June 2, 2017 |
K.K. SAHA & CO. PVT. LTD. Vs. ASHOK AGARWAL (ASSIGNED)
|
March 16, 2017 |
KAAISER OILS PRIVATE LIMITED & ORS Vs. ALLAHABAD BANK & ORS
|
August 30, 2017 |
KABERI MUKHRJEE Vs. STATE OF WEST BENGAL
|
July 27, 2017 |
KABERI SAHA & ANR Vs. CHITTA RANJAN SAHA
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April 4, 2017 |
KABILUDDIN MONDAL Vs. STATE OF WEST BENGAL
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May 19, 2017 |
KABITA DAS AND OTHERS Vs. SUBRATA SARKAR AND ANOTHER
|
December 14, 2017 |
KABRA BROTHERS & ANR Vs. SPEED CARGO MOVERS PRIVATE LIMITED
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August 24, 2017 |
KABU MALIK Vs. THE STATE OF WEST BENGAL
|
February 10, 2017 |
KACHAN BIBI & ORS. Vs. KHABIR SK. & ORS.
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November 2, 2017 |
KAIJAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
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December 4, 2017 |
KAJAL DUTTA ROY Vs. ANIL KUMAR JOSHI
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January 12, 2017 |
KAJAL SARKAR Vs. NAGESWAR SINGH & ANR
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July 24, 2017 |
KAKALI CHAKRABORTY Vs. LIC OF INDIA
|
April 26, 2017 |
KAKALI DAS NEE SIL Vs. NILANGSHU MOHAN DAS
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July 7, 2017 |
KALA MUNDA Vs. STATE OF WEST BENGAL
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December 4, 2017 |
KALACHAND SARKAR Vs. TAPAN KUMAR MITRA
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April 3, 2017 |
KALI SHANKAR GANGULY Vs. LALIT KUMAR AGARWALA & ORS
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April 20, 2017 |
KALIDASI RAY Vs. STATE OF WEST BENGAL AND ORS.
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June 21, 2017 |
KALIKA PATHAK Vs. UNION OF INDIA & ORS
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November 17, 2017 |
KALIMANDIR FILING STATION & ANR Vs. SANJUKTA DAS & ANR
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August 16, 2017 |
KALIPADA ACHARJYA. Vs. STATE OF WEST BENGAL
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January 18, 2017 |
KALITHODY SAHADERAN THIRUMULPAD @ K.S. THIRUMULPAD Vs. RAHUL MOITRA
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March 9, 2017 |
KALPANA CHAKRABORTY Vs. THE STATE BANK OF INDIA & ORS.
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March 23, 2017 |
KALPANA HAZRA & ANR Vs. UMA HAZRA & ORS
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May 15, 2017 |
KALPANA PRAMANIK (DUTTA) Vs. STATE OF WEST BENGAL & ORS
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December 1, 2017 |
KALPANA SINGHA ROY & ORS Vs. RANJANA DEY KABIRAJ (SINGHA ROY) & ORS
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June 5, 2017 |
KALU ROY @ DILIP & ANR Vs. STATE OF WEST BENGAL
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November 22, 2017 |
KALYAN BANDOPADHYAY Vs. STATE OF WEST BENGAL AND ANOTHER
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July 21, 2017 |
KALYAN BARLA Vs. STATE
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April 28, 2017 |
KALYAN BISWAS Vs. THE KOLKATA MUNICIPAL CORPORATION
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March 23, 2017 |
KALYAN MONDAL Vs. RAJAT KORURI & ANR
|
September 15, 2017 |
KALYANI DAS Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA BENGAL & ANR
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July 14, 2017 |
KAMALA BHAUMIK Vs. STATE OF WEST BENGAL & ORS.
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June 21, 2017 |
KAMALA SINHA MAHAPATRA Vs. STATE OF WEST BENGAL AND ORS.
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June 14, 2017 |
KANAILAL BHAKAT & ANR. Vs. SAMBHU PRASAD BHAKAT & ANR.
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July 27, 2017 |
KANAK BASU Vs. NANDINI BASU
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November 23, 2017 |
KANAK PROJECTS LIMITED Vs. STEWARTS & LLOYDS OF INDIA LIMITED
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September 11, 2017 |
KANANBALA BAGDINI & ANR Vs. SUKOMOL DAS & ORS
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December 15, 2017 |
KANCHAN CHOUDHARY Vs. THE STATE OF WEST BENGAL
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August 7, 2017 |
KANCHAN KUMAR SINHA Vs. UNION OF INDIA & OTHERS
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May 18, 2017 |
KANTI PRASAD KHAITAN Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
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June 15, 2017 |
KARABI MAJUMDER Vs. SUKHEN MAJUMDAR
|
November 24, 2017 |
KARIWALA INDUSTRIES LIMITED Vs. DEVELOPMENT COMMISSIONER, FALTA ECONOMIC ZONE & ORS
|
September 15, 2017 |
KARNANI PROPERTIES LIMITED Vs. SPACE INTERNATIONAL PVT. LTD.
|
October 23, 2017 |
KARTICK GHOSH @ KARTICK CHANDRA GHOSH Vs. THE STATE OF WEST BENGAL
|
September 8, 2017 |
KARTIK CHANDRA KAPAS & ORS Vs. HARIPADA SINGHA & ORS
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May 4, 2017 |
KASHIM SK. & ORS. Vs. THE STATE OF WEST BENGAL
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June 30, 2017 |
KASHINATH KUMAR & ANR Vs. SUMAN KUMAR & ORS
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July 4, 2017 |
KAUSHAL KISHORE SINGH Vs. COAL INDIA LIMITED AND OTHERS
|
April 27, 2017 |
KAUSHIK SINHA SARKAR & ANR Vs. STATE OF WEST BENGAL & ANR
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October 25, 2017 |
KAZI GHOLAM MURTAZA KAMAL & ORS Vs. STATE OF WEST BENGAL & ORS
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August 4, 2017 |
KESHABANANDA GANGULY Vs. UNION OF INDIA & OTHERS
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November 27, 2017 |
KESHAW PRASAD Vs. STATE OF WEST BENGAL
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September 8, 2017 |
KHAGENDRA KUMAR DAS Vs. STATE OF WEST BENGAL
|
February 28, 2017 |
KHAGENDRA NATH DAS UKIL Vs. STATE OF WEST BENGAL
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August 4, 2017 |
KHAGENDRA NATH SAU Vs. STATE OF WEST BENGAL & ORS
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December 1, 2017 |
KHAIRUL BASAR SK @ BASAR Vs. THE STATE OF WEST BENGAL
|
October 24, 2017 |
KHAJERA BIBI & ORS Vs. BHANU BEWA & ANR
|
August 7, 2017 |
KHALID HASIN KHAN & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
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May 11, 2017 |
KHARDAH CO-OPERATIVE BANK LTD & ORS Vs. JOYDEB SADHUKHAN & ORS
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September 4, 2017 |
KHEM CHAND DHINGRA Vs. PRABIR ROY CHOWDHURY & ORS
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April 13, 2017 |
KHEMANKARI PATRA Vs. STATE OF WEST BENGAL AND ORS.
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June 14, 2017 |
KHOKON TUDU Vs. STATE OF WEST BENGAL
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November 8, 2017 |
KIDZ HEALTHCARE PRIVATE LIMITED & ORS Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ORS
|
December 12, 2017 |
KISHOR KUMAR LALA Vs. SHRIMATYA SANDHYA LALA & ORS
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February 6, 2017 |
KISHORI MOHAN DAS Vs. SWAPAN KUMAR DAS
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June 16, 2017 |
KISHORI RANJAN JANA Vs. HARADHAN DAS & ORS
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May 17, 2017 |
KMDA SECURITY CONTRACTORS GUARDS UNION & ANR. Vs. STATE OF WEST BENGAL & ORS.
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December 22, 2017 |
KOHINOOR TEA CO. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 28, 2017 |
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SANMOHAN CHATTERJEE & ORS
|
August 21, 2017 |
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. HINDUSTAN CONSTRUCTION CO LTD
|
December 1, 2017 |
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. THE THIRD INDUSTRIAL TRIBUNAL, GOVERNMENT OF WEST BENGAL
|
May 2, 2017 |
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS Vs. MFAR CONSTRUCTIONS PRIVATE LIMITED & ORS
|
November 14, 2017 |
KOLKATA MUNICIPAL CORPORATION Vs. SHISHIR GUPTA
|
February 13, 2017 |
KOLKATA MUNICIPAL CORPORATION Vs. SATYENDRANATH DUTTA
|
April 3, 2017 |
KOLKATA MUNICIPAL CORPORATION & ANR Vs. MERLIN DEVELOPERS & ORS
|
September 18, 2017 |
KOLKATA MUNICIPAL CORPORATION & ORS Vs. ANURAG GUPTA
|
August 23, 2017 |
KOLKATA MUNICIPAL CORPORATION & ORS Vs. GUDDI DEVI SHARMA & ORS
|
June 14, 2017 |
KOLKATA MUNICIPAL CORPORATION & ORS Vs. BALADEV BASU ALIAS DAVE BASU & ORS
|
June 14, 2017 |
KOLKATA MUNICIPAL CORPORATION & ORS Vs. PABITRA KUMAR MANDAL & ANR
|
August 9, 2017 |
KOLKATA MUNICIPAL CORPORATION & ORS. Vs. DALHOUSIE INSTITUTE & ANR.
|
August 29, 2017 |
KOTAK MAHINDRA BANK LIMITED Vs. TWADANYA AGARWAL
|
August 18, 2017 |
KOTAK MAHINDRA BANK LTD. Vs. SHANTANU DEB MOOKERJEA & ORS
|
August 3, 2017 |
KRIPA NAND SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 8, 2017 |
KRIPANATH BARMAN Vs. STATE OF WEST BENGAL
|
December 7, 2017 |
KRISHNA AGROTECH LIMITED Vs. PIL INDIA PRIVATE LIMITED
|
April 27, 2017 |
KRISHNA KANT DWIVEDI Vs. THE STATE OF WEST BENGAL & ORS.
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October 23, 2017 |
KRISHNA KUMAR BIRLA Vs. RAJENDRA SINGH LODHA
|
September 6, 2017 |
KRISHNA NATH GHOSH & ORS Vs. MONOJ BHAKAT ALIAS MONOJ KUMAR BHAKAT & ORS
|
July 3, 2017 |
KRISHNA NATH GHOSH AND ORS. Vs. MONOJ BHAKAT ALIAS MONOJ KUMAR BHAKAT AND ORS.
|
June 20, 2017 |
KRISHNA PADA SARNAKAR Vs. STATE OF WEST BENGAL
|
December 14, 2017 |
KRISHNA PRASAD Vs. SUMATI SARDAR & ORS
|
April 4, 2017 |
KRISHNANAGAR MUNICIPALITY Vs. BIKASH KUMAR DUTTA
|
January 5, 2017 |
KRISTO LALL DUTT ALIAS KRISTA LAL DUTT (DEC ) Vs. MIRA SEN AND OTHERS
|
July 20, 2017 |
KSHIRSWARI ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
KULTALI FOOD MARKETING PVT LTD Vs. BARUN GHOSH & ORS
|
November 27, 2017 |
KUNAL CHATTERJEE Vs. NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT & ORS
|
September 21, 2017 |
KUNU MURMU Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
KUSHAL CHAND DUGAR Vs. ZOHRA COMMERCIAL PVT. LTD. & ORS.
|
December 22, 2017 |
KUSUM MARKETING LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2017 |
L & T FINANCE LIMITED Vs. USI LOGISTICS PRIVATE LIMITED & ORS
|
September 15, 2017 |
L & T FINANCE LTD Vs. CYGNUS EQUIPMENTS & RENTALS PVT. LTD. & ANR
|
September 21, 2017 |
L & T FINANCE LTD Vs. SAUMYA INFRAVENTURES PVT LTD
|
April 20, 2017 |
LAFARGE INDIA (P) LTD Vs. MADAN LAL AGARWAL & ANR.
|
September 12, 2017 |
LAFARGE INDIA PRIVATE LIMITED Vs. KISHORE KUMAR SAHOO
|
January 10, 2017 |
LAGNAJITA CHATTERJEE Vs. STATE BANK OF INDIA
|
February 23, 2017 |
LAKHU DUBEY Vs. KOLKATA MUNICIPAL CORPORATION
|
April 28, 2017 |
LAKSHIPRIYA MAITY Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
LAKSHMI KANTAM Vs. LIEUTENANT GOVERNOR & OTHERS
|
July 10, 2017 |
LAKSHMI KANTAM Vs. LIEUTENANT GOVERNOR & OTHERS
|
April 3, 2017 |
LAKSHMI NARAYAN DEY Vs. STATE OF WEST BENGAL & ORS
|
October 23, 2017 |
LALIT HIMATLAL KAMPANI Vs. PRESIDENT, ADVERTISING CLUB, CALCUTTA & ORS
|
December 12, 2017 |
LALLAN THAKUR Vs. UNION OF INDIA AND OTHERS
|
September 21, 2017 |
LALMOHAN MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
LALTU SINGH & ANR Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
LAND AND BRICKS AND ENTERTAINMENTS LIMITED & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 6, 2017 |
LANKESWAR SARKAR Vs. STATE OF WEST BENGAL
|
November 20, 2017 |
LAXMAN BAGDI Vs. STATE OF WEST BENGAL
|
April 11, 2017 |
LAXMI BAGDI Vs. SAGAR BAGDI
|
July 18, 2017 |
LAXMI MAJHI Vs. STATE OF WEST BENGAL
|
January 24, 2017 |
LAXMI MONI MANDI Vs. STATE OF WEST BENGAL & ORS.
|
December 20, 2017 |
LAXMI NARAYAN UDYOG LIMITED (IN LIQN) AND PANKAJ KUMAR AGARWAL Vs. OMENDRA KUMAR CHOWDHURY
|
July 24, 2017 |
LAXMI PAT SURANA Vs. THE CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
|
June 22, 2017 |
LICHU BALA GHARA Vs. UNION OF INDIA & ORS
|
November 21, 2017 |
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. INSURANCE OMBUDSMAN & ORS
|
September 15, 2017 |
LINDSAY INTERNATIONAL PVT. LTD. Vs. LAXMI NIWAS MITTAL
|
February 17, 2017 |
LINDSAY INTERNATIONAL PVT. LTD. & ORS. Vs. LAXMI NIWAS MITTAL & ORS.
|
September 18, 2017 |
LIPI BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
August 16, 2017 |
LMJ INTERNATIONAL LTD. Vs. SLEEPWELL INDUSTRIES CO. LTD. & ANR.
|
August 29, 2017 |
LOKNATH SARKAR & ANOTHER Vs. STATE OF WEST BENGAL
|
December 20, 2017 |
LUBRICATING OIL DEALERS ASSOCIATION Vs. UNION OF INDIA
|
July 14, 2017 |
LUN KARAN SUREKA Vs. STATE OF WEST BENGAL
|
August 4, 2017 |
LUNATIC/INSANE SUSANTA ADHIKARY Vs. SMT. RUPALI GANGULY
|
July 5, 2017 |
LUX INDUSTRIES LTD. Vs. SURENDRA CHOPRA
|
December 21, 2017 |
M MUTHARASU Vs. A&N ADMINISTRATION & OTHERS
|
July 10, 2017 |
M/S BANWARILAL GOEL & SONS & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
September 18, 2017 |
M/S BHUWALKA TRADING & TEA CO. (P) LTD. Vs. STATE OF WEST BENGAL
|
July 13, 2017 |
M/S ELITE PHARMACEUTICALS & ANR Vs. INCOME TAX OFFICER, WARD 46 (1)
|
September 15, 2017 |
M/S GUIN BROTHERS Vs. THE STATE OF WEST BENGAL
|
January 16, 2017 |
M/S MACKINTOSH BURN LTD. Vs. M/S SARKAR & CHOWDHURY ENTERPRISE PVT. LTD.
|
September 15, 2017 |
M/S PUNAM PROJECTS (P) LTD Vs. SRI RAJENDRA SINGH
|
July 20, 2017 |
M/S SUPREME INDUSTRIAL SECURITY CO. Vs. E.S.I. CORPORATION
|
June 6, 2017 |
M/S TERAI INFRASTRUCTURES LTD. Vs. M/S ROBIN COMMERCIAL PVT. LTD. AND OTHERS
|
February 21, 2017 |
M/S. AMAN EXPORTS AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (PORT) AND ANR.
|
December 8, 2017 |
M/S. AMBO EXPORTS LIMITED Vs. M/S. NARASUS EXPORTS & ANOTHER
|
January 31, 2017 |
M/S. BATA INDIA LIMITED Vs. UNION OF INDIA AND OTHERS
|
November 17, 2017 |
M/S. CANNING FARMS PVT. LTD. Vs. THE STATE OF WEST BENGAL
|
May 17, 2017 |
M/S. CHAMPDANY INDUSTRIES LTD. Vs. STATE OF W.B.
|
April 17, 2017 |
M/S. DEBENDRA BIJOY GHOSH Vs. UNION OF INDIA
|
February 14, 2017 |
M/S. GOURHATI COLD STORAGE PVT. LTD. Vs. THE WEST BENGAL STATE ELECTRICITY BOARD & ORS.
|
February 10, 2017 |
M/S. INDO Vs. M/S. ARIHANT INTERNATIONAL LTD. ORS.
|
March 3, 2017 |
M/S. INDUSIND BANK LTD Vs. RAJIB BHATTACHARJEE
|
July 21, 2017 |
M/S. KESORAM INDUSTRIES LIMITED Vs. ALLAHABAD BANK
|
April 3, 2017 |
M/S. KHUSHAGRA INFRASTRUCTURE PVT. LTD. AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 20, 2017 |
M/S. MERCK LTD. Vs. RADHA NATH NANDI
|
August 25, 2017 |
M/S. MUSTAK HOSSAIN & ORS. Vs. DR. AKBAR ALI KHAN
|
January 20, 2017 |
M/S. NEWS TRAVEL AGENCY PVT. LTD. Vs. STATE OF WEST BENGAL
|
November 10, 2017 |
M/S. PAHARPUR COOLING TOWERS LTD. Vs. M/S. PATHBREAKING PROJECTS LTD.
|
May 11, 2017 |
M/S. PALASHBARI TEA COMPANY LTD. & ORS. Vs. STATE OF WEST BENGAL & ANR.
|
May 5, 2017 |
M/S. PEERLESS INN Vs. FOURTH INDUSTRIAL TRIBUNAL
|
March 29, 2017 |
M/S. PORT SHRAMIK CO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, REGIONAL OFFICE, KOLKATA & ORS.
|
September 4, 2017 |
M/S. PUSHKAR IMPEX PVT. LTD. & ANR. Vs. THE COMMISSIONER OF CUSTOMS (PORT) & ORS.
|
August 31, 2017 |
M/S. RAMPRASAD OMPRAKASH Vs. LOK NATH CHOUDHURY
|
January 17, 2017 |
M/S. REATA PHARMACEUTICALS Vs. UNION OF INDIA & ANR.
|
August 22, 2017 |
M/S. ROTOMAC ELECTRICALS PVT. LIMITED Vs. UNION OF INDIA
|
January 6, 2017 |
M/S. S.G. TIN PRINTERS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 3, 2017 |
M/S. SABITA ENTERPRISE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
|
June 8, 2017 |
M/S. SABITA ENTERPRISE AND ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 28, 2017 |
M/S. SMART ENTERPRISES Vs. SHREE RAM TRUST
|
August 16, 2017 |
M/S. SREI INFRASTRUCTURE FINANCE LTD. Vs. DY COMMISSIONER OF INCOME TAX, CIRCLE -11(2), KOLKATA
|
August 12, 2017 |
M/S. UNI-CRYSTAL TECHNOCHEM Vs. SECOND LABOUR COURT
|
August 30, 2017 |
M/S. V.K. UDYOG LIMITED Vs. UNION OF INDIA
|
February 24, 2017 |
M/S. VATECH WABAG LIMITED Vs. DEPUTY COMMISSIONER OF SALES TAX
|
March 30, 2017 |
M/S. VIVEK SARDA (HUF) Vs. AMRAPALI HIGHRISE PRIVATE LIMITED
|
April 24, 2017 |
MAAN CONCAST PVT LTD & ANR Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
|
December 6, 2017 |
MACHINO MOTORS PRIVATE LIMITED & ANR. Vs. MAC DEVELOPERS PRIVATE LIMITED
|
May 4, 2017 |
MADAN CHANDRA SAMANTA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
MADAN GOPAL SEN Vs. SM. ARCHANA PAL AND ANOTHER
|
June 16, 2017 |
MADAN MOHAN HAZRA Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2017 |
MADDOCK FILMS PRIVATE LIMITED Vs. SHIBOPRASAD MUKHERJEE & ORS
|
July 17, 2017 |
MADHAI CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
April 27, 2017 |
MADHUMITA ROY Vs. UNION OF INDIA & ORS
|
June 28, 2017 |
MADHURI BANERJEE Vs. STATE OF WEST BENGAL AND ORS
|
January 18, 2017 |
MADHUSUDAN SAMANTA Vs. STATE OF WEST BENGAL
|
March 20, 2017 |
MADHYAMGRAM MUNICIPALITY & ORS Vs. MANAS DASGUPTA & ORS
|
September 6, 2017 |
MAGMA FINCORP LIMITED Vs. SRINIVASA STEEL PRODUCTS & ORS
|
July 7, 2017 |
MAGMA FINCORP LIMITED Vs. MATHA METALS
|
December 20, 2017 |
MAGMA FINCORP LIMITED Vs. ASHOK KUMAR & ORS
|
September 13, 2017 |
MAGMA FINCORP LTD Vs. SANDRA COMPANY & ORS
|
July 12, 2017 |
MAGMA HDI GENERAL INSURANCE COMPANY LTD Vs. UNION OF INDIA & ORS
|
September 1, 2017 |
MAGMA SHARCHI FINANCE LTD Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
July 13, 2017 |
MAHABIR THAKUR Vs. CESC LTD. & ORS.
|
September 18, 2017 |
MAHADEB KES & ORS Vs. SUBRATA SAHA & ANR
|
July 28, 2017 |
MAHADEV DUTTA Vs. STATE OF WEST BENGAL
|
January 10, 2017 |
MAHAMMAD ALI Vs. STATE OF WEST BENGAL
|
November 22, 2017 |
MAHAMUDA BIBI Vs. STATE OF WEST BENGAL & ORS
|
July 10, 2017 |
MAHAMUDA PARVIN Vs. STATE OF WEST BENGAL & ORS
|
September 13, 2017 |
MAHENDRA KUMAR JAIN (HUF) Vs. TILAK RAJ AGARWAL (HUF) & ORS
|
July 14, 2017 |
MAHENDRA KUMAR JALAN & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
May 5, 2017 |
MAHENDRA KUMAR KARNANI Vs. RADHA DEVI KARNANI
|
July 7, 2017 |
MAHESH AGARWALLA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT (E.D.)
|
August 2, 2017 |
MAHESH MUDALIA Vs. STATE OF WEST BENGAL
|
July 5, 2017 |
MAINUDDIN SARKAR Vs. STATE OF WEST BENGAL & ORS
|
August 16, 2017 |
MAJLUM MOMIN & ORS Vs. DUKKHU MOMIN & ORS
|
May 4, 2017 |
MALATI SARDAR Vs. STATE OF WEST BENGAL
|
July 20, 2017 |
MALAY SARKAR & ANR Vs. STATE OF WEST BENGAL & ORS
|
December 6, 2017 |
MAN PRAKASH PROJECTS PVT. LTD. Vs. HARISH CHOPRA & ORS.
|
September 12, 2017 |
MANAGING COMMITTEE BEGUNABARI HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
February 3, 2017 |
MANAGING COMMITTEE OF B K N T SENIOR MADRASAH & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 19, 2017 |
MANAGING COMMITTEE OF BADURIA SENIOR MADRASAH (W.P. NO. 3321 (W) OF 2011) Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2017 |
MANAGING COMMITTEE OF HARANAGAR CHANDIPUR SENIOR MADRASAH Vs. MD ABDUS SOBHAN & ORS
|
June 9, 2017 |
MANAGING COMMITTEE OF KUNOIR K C HIGH SCHOOL (H S) & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 21, 2017 |
MANAGING COMMITTEE, VIDYA VIKASH HIGH SCHOOL (HS) & ANR Vs. DIRECTOR OF SCHOOL EDUCATION, WEST BENGAL & ORS
|
September 22, 2017 |
MANASH FORGINGS PVT. LTD Vs. SOUTH EASTERN RAILWAYS
|
July 13, 2017 |
MANENDRA KUMAR Vs. THE UNION OF INDIA AND ORS.
|
January 18, 2017 |
MANGAL DANDAPAT Vs. STATE
|
December 16, 2017 |
MANGAL MAHATO Vs. STATE OF WEST BENGAL
|
December 19, 2017 |
MANGAL MURMU Vs. THE STATE OF WEST BENGAL
|
March 7, 2017 |
MANICKAM Vs. RAGINI SOLANKI & ANOTHER
|
November 6, 2017 |
MANIK LAL BHOWMIK Vs. BHARAT SANCHAR NIGAM LIMITED
|
February 17, 2017 |
MANIK SINGH & ORS Vs. CHANCHAL PRASAD SINGH & ORS
|
December 4, 2017 |
MANILAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 16, 2017 |
MANIRUL BISWAS @ RAJU Vs. STATE
|
December 16, 2017 |
MANISHA GIRI & ANR Vs. STATE OF WEST BENGAL & ORS
|
March 20, 2017 |
MANISHANKAR GARANG Vs. SK NAFIS ALI & ORS
|
May 17, 2017 |
MANJU DUTTA Vs. STATE OF WEST BENGAL
|
April 19, 2017 |
MANJU DUTTA & ORS. Vs. THE DECEASED APPELLANT SUBAL CHANDRA DUTTA
|
April 19, 2017 |
MANJU MANNA Vs. STATE OF WEST BENGAL & ORS
|
June 21, 2017 |
MANJUR ALI Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 29, 2017 |
MANJUSHREE TECHNOPACK LTD. Vs. MAGPET POLYMERS PVT. LTD.
|
July 26, 2017 |
MANMATHA DALUI Vs. STATE OF WEST BENGAL
|
August 18, 2017 |
MANMATHA MAITY Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
MANORANJAN DAS Vs. DEBABRATA KHATUA & ORS
|
December 18, 2017 |
MANOWARA BIBI AND ANR. Vs. ALAUDDIN MIDDAY AND ANR.
|
June 20, 2017 |
MANTU BARMAN Vs. STATE OF WEST BENGAL
|
December 4, 2017 |
MANTU PAL Vs. THE STATE OF WEST BENGAL
|
January 5, 2017 |
MANTU PRASAD BHAGAT @ BHAGAD Vs. BIRBHUM DISTRICT CENTRAL CO-OPERATIVE BANK LTD & ORS
|
April 13, 2017 |
MANU KAR & ORS Vs. HIRONMOY DAS
|
August 7, 2017 |
MANUBALA SINHA MAHAPTRA & ORS Vs. NIKHIL SINHA MAHAPTRA & ORS
|
August 1, 2017 |
MARCO POLO RESTAURANT PVT. LTD Vs. AMIT TIWARI & OTHERS
|
August 23, 2017 |
MARICO LIMITED Vs. G P L OIL COMPANY & ANR
|
November 2, 2017 |
MARTHA XALXO & ORS Vs. UNION OF INDIA & ORS
|
June 14, 2017 |
MARYMIT LEPCHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
MASTER ARPAN CHHETRI Vs. MRS. SUJATA SEN
|
September 14, 2017 |
MASUD ALI SK. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 24, 2017 |
MATA PRASAD SHAW Vs. SUDAMA DEBI
|
December 20, 2017 |
MATILAL SASMAL & ANR Vs. SAHADEB KAR & ANR
|
August 8, 2017 |
MAYANK PODDAR & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
June 15, 2017 |
MAYARANI KARMAKAR Vs. ASHIM BOSE
|
August 11, 2017 |
MAYNA MURMU Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
MBL INFRASTRUCTURES LIMITED Vs. IRCON INTERNATIONAL LIMITED
|
March 1, 2017 |
MBL INFRASTRUCTURES LTD & ORS Vs. RITES LTD & ORS
|
December 14, 2017 |
MD AFTAB ALAM @ CHELA Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
MD AJAM Vs. STATE OF W B & ORS
|
July 13, 2017 |
MD AKBAR ALI GAYEN Vs. MD RAICHUDDIN LASKAR & ORS
|
December 11, 2017 |
MD AKMAL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
|
October 24, 2017 |
MD ALAUDDIN MALLICK Vs. STATE OF WEST BENGAL & ORS
|
December 13, 2017 |
MD ALTAF HOSSAIN & ORS Vs. ABHIJIT AGARWALA
|
May 16, 2017 |
MD GULZAR ALI @ MD DHIMAN Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
MD JAMAL @ JAMALUDDIN & ORS Vs. STATE OF WEST BENGAL
|
December 18, 2017 |
MD KAMAR RAJA @ RAJU Vs. STATE OF WEST BENGAL
|
April 21, 2017 |
MD MAHIUDDIN & ORS Vs. GURU PROSAD PAL & ANR
|
August 21, 2017 |
MD MOJAMMEL HOQUE & ORS Vs. ALLAUDDIN & ORS
|
August 7, 2017 |
MD RAFIK MOLLA & ORS Vs. SAJEDAR RAHAMAN MOLLA & ANR
|
September 1, 2017 |
MD SAHAJAHAN Vs. STATE OF WEST BENGAL
|
December 8, 2017 |
MD SANUWAR ALIAS MD KASEM Vs. INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU, EASTERN ZONAL UNIT
|
December 7, 2017 |
MD SIRAJ Vs. STATE OF WEST BENGAL
|
August 16, 2017 |
MD TOHIDUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
|
September 21, 2017 |
MD ZAKARIA HOSSAIN & ORS Vs. MD ISMAIL
|
April 10, 2017 |
MD. AINUL Vs. STATE OF WEST BENGAL
|
May 15, 2017 |
MD. ALAUDDIN MOLLA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
June 29, 2017 |
MD. ASHRAFUL HOQUE @ FATIK SK Vs. STATE OF WEST BENGAL
|
February 14, 2017 |
MD. DANIYAL KAUR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2017 |
MD. MORFUL HAQUE Vs. THE STATE OF WEST BENGAL
|
April 21, 2017 |
MD. MOSTAFA PARHAD HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
April 7, 2017 |
MD. NASIRUDDIN Vs. HONBLE HIGH COURT AT CALCUTTA
|
May 19, 2017 |
MD. NAZRUL ISLAM AND ANR. Vs. SRI UDAY CHAKRABORTY AND ORS.
|
March 24, 2017 |
MD. REZAUL KARIM Vs. STATE OF WEST BENGAL
|
August 17, 2017 |
MD. SAHAZADA ALI Vs. STATE OF WEST BENGAL
|
April 11, 2017 |
MD. ZAWED KHAN Vs. SRI NARAYAN SWAROOP NIGAM
|
July 14, 2017 |
MD. ZIAUR RAHAMAN Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
June 15, 2017 |
ME2WE FOUNDATION & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 12, 2017 |
MECHON SERVICES Vs. PREDOMINANT ENGINEERS & CONTRACTORS (P) LIMITED
|
December 4, 2017 |
MEDLEY PHARMACEUTICALS LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
|
April 20, 2017 |
MEKA DREDGING COMPANY PRIVATE LIMITED Vs. CORPORATION BANK & ANR
|
June 29, 2017 |
MERAJUL HOQUE Vs. THE STATE OF WEST BENGAL
|
September 21, 2017 |
MESSRS SERAJUDDIN AND CO. Vs. UNION OF INDIA
|
February 16, 2017 |
METAL BOX INDIA LIMITED Vs. ARUP KUMAR DATTA & OTHERS
|
January 27, 2017 |
METRO RAILWAY Vs. ARIJIT MALLIK & ANR
|
April 7, 2017 |
MICROCON SYSTEM ENGINEERS PVT LTD & ANR Vs. STATE & ANR
|
May 3, 2017 |
MIHIR CHOREY Vs. THE STATE OF WEST BENGAL & ORS
|
August 1, 2017 |
MIJANUR RAHAMAN & ORS Vs. MD MOSTAFA FORHAD HOSSAIN & ORS
|
September 20, 2017 |
MILAN BEETHI CO-OPERATIVE HOUSING SOCIETY LTD & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
|
January 10, 2017 |
MINATI CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
MINATI CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
|
January 25, 2017 |
MINATI NASKAR Vs. RAJPUR SONARPUR MUNICIPALITY & ORS
|
September 18, 2017 |
MINERAL OVERSEAS PVT. LTD. & ANR Vs. CHIEF COMMERCIAL MANAGER
|
January 31, 2017 |
MINOR RIYAN GHOSH Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR.
|
August 17, 2017 |
MINOR SEEMA MAHATO Vs. ALOK MAHATO & ANR.
|
December 22, 2017 |
MINTU MALLICK Vs. THE HONBLE HIGH COURT AT CALCUTTA
|
July 14, 2017 |
MINTU MONDAL Vs. UNION OF INDIA & ORS.
|
July 5, 2017 |
MINU TAMANG @ MALA Vs. THE STATE OF WEST BENGAL
|
March 14, 2017 |
MIRA GHOSH Vs. ARUP KUMAR JANA
|
August 11, 2017 |
MIRA HALDER & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
December 22, 2017 |
MISS SONALI NANDI Vs. THE WEST BENGAL NURSING COUNCIL & ORS.
|
March 22, 2017 |
MITALI GHOSH Vs. UNION OF INDIA
|
June 14, 2017 |
MITHUN @ AKHTAR ALI Vs. SK AZIZ HAQUE & ORS
|
November 24, 2017 |
MITTAL TECHNOPACK PRIVATE LIMITED & ANR Vs. DEVELOPMENT COMMISSIONER & ORS.
|
August 17, 2017 |
MITTAL TECHNOPACK PRIVATE LTD. & ANR. Vs. ECGC LTD. (FORMERLY EXPORT CREDIT GUARANTEE CORP. OF INDIA LTD.)
|
January 27, 2017 |
MOHAN DAS Vs. IRA MUKHERJEE & ANR
|
June 14, 2017 |
MOHAN SINGH RAI Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
MOHANLAL DAS Vs. STATE OF WEST BENGAL
|
August 24, 2017 |
MOHANLAL GOENKA, DECEASED AND RAJESH GOENKA Vs. CHANDRA PRAKASH GOENKA
|
November 2, 2017 |
MOHARAM DHALI & ANR Vs. STATE OF WEST BENGAL & ANR
|
April 12, 2017 |
MOHIBUR MOLLA Vs. STATE OF WEST BENGAL
|
November 6, 2017 |
MOHINI MOHAN MAITY Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
MOKARIM NASKAR & ORS. Vs. R.J. HOMES PVT. LTD. & ORS.
|
April 4, 2017 |
MOLOY KUMAR BANERJEE Vs. SMT. AKURI JHAL (LR OF ANIL JHAL) & ORS.
|
December 20, 2017 |
MOLU ALI SAHA Vs. BIMAL KUMAR DINDA
|
June 30, 2017 |
MONIKA DAS Vs. BISWARAN CHATERJEE
|
August 7, 2017 |
MONIRUL ISLAM Vs. RABIUL HAQUE & ANR
|
April 27, 2017 |
MONOJIT DAS Vs. SUJIT ROY CHOWDHURY
|
April 27, 2017 |
MONORANJAN DULEY @ MONA Vs. STATE
|
December 4, 2017 |
MONORANJAN KOLEY & ANR Vs. STATE OF WEST BENGAL
|
July 24, 2017 |
MONSUR ALI MONDAL @ PUNTE KHOKA & ORS Vs. STATE OF WEST BENGAL & ANR
|
November 28, 2017 |
MOUMITA MONDAL Vs. STATE
|
January 25, 2017 |
MOUSUMI BOSE (PAL) Vs. SONALI PAL & ANR
|
June 30, 2017 |
MRINAL KANTI KAMAR Vs. STATE OF WEST BENGAL
|
May 19, 2017 |
MRINAL KANTI SIL Vs. SAMPA KABIRAJ
|
March 14, 2017 |
MRITYUNJOY BAR & ANR. Vs. SRI ACHINTYA MONDAL & ORS.
|
June 30, 2017 |
MS. SHIPRA BANIK Vs. THE EXECUTIVE OFFICER AND OTHERS
|
June 14, 2017 |
MST. SHEFALI KHATUN Vs. STATE OF WEST BENGAL AND ORS.
|
January 11, 2017 |
MUKHTAR @ MOKTAR MONDAL & ORS Vs. STATE OF WEST BENGAL
|
November 22, 2017 |
MUKLAL SUKUL Vs. SHYAMLAL SUKUL & ORS
|
September 13, 2017 |
MUKTAR KHAN Vs. SALIM KHAN
|
June 21, 2017 |
MUKUL ROY Vs. STATE OF WEST BENGAL & ANR.
|
December 20, 2017 |
MULTIPLE RESORTS PVT. LTD. Vs. MARS BULLION TRADE PVT. LTD.
|
February 24, 2017 |
MUNNA SK @ NOOR ISLAM Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
MURARI MOHAN SHA Vs. KESHAB CHANDRA SHA AND ANR.
|
October 24, 2017 |
MUSTAQUE ANSARI Vs. STATE OF WEST BENGAL
|
September 8, 2017 |
NABA KUMAR MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
NABADWIP JALAPATH PARIBAHAN CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL & OTHERS
|
December 1, 2017 |
NABIN CHANDRA GIRI & OTHERS Vs. THE STATE OF WEST BENGAL
|
November 27, 2017 |
NAGMA BEGUM & ORS. Vs. BOARD OF AUQAF, WEST BENGAL & ORS.
|
December 19, 2017 |
NAGORI PLY ARCADE LTD. Vs. PUNJAB NATIONAL BANK
|
July 5, 2017 |
NAKUL BISWAS Vs. STATE OF WEST BENGAL
|
December 8, 2017 |
NAMITA DAS & ANR Vs. GANESH CHANDRA BASAK
|
July 13, 2017 |
NAMITA DE Vs. STATE OF WEST BENGAL AND OTHERS
|
December 1, 2017 |
NANDA DULAL BISWAS Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
July 25, 2017 |
NANDA KUMAR MISHRA Vs. SK. MD. ANISUR RAHMAN & ORS.
|
December 20, 2017 |
NANDA RANI MAJHI & ORS Vs. SAMIR NASKAR & ORS
|
October 23, 2017 |
NANDA RANI MAJUMDAR & ANR Vs. SAMARESH THAKURATA
|
September 5, 2017 |
NANDLAL GUPTA Vs. C E S C LIMITED & ORS
|
February 15, 2017 |
NANDU K BELANI & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
September 14, 2017 |
NARAYAN BHOWMIK @ BAPI Vs. STATE OF WEST BENGAL
|
September 5, 2017 |
NARAYAN CHANDRA MAJI & ORS Vs. STATE OF WEST BENGAL & ORS
|
July 6, 2017 |
NARBADA VYAPAAR PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
December 12, 2017 |
NARBHERAM POWER AND STEEL PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
|
September 5, 2017 |
NARCOTIC CONTROL BUREAU Vs. RAFIQU AHMED SK
|
May 3, 2017 |
NARGIS PARBHIN BEGUM Vs. STATE OF WEST BENGAL & ORS
|
December 6, 2017 |
NASINA KHATOON (BIBI) & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2017 |
NASIR DAFADAR Vs. STATE OF WEST BENGAL
|
March 14, 2017 |
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. WEST BENGAL STATE HANDLOOM CO-OPERATIVE SOCIETY LTD
|
April 12, 2017 |
NATIONAL INSURACNE CO LTD Vs. NIMAI @ NEMAI CHANDRA GORAI & ANR
|
September 12, 2017 |
NATIONAL INSURANCE CO. LTD Vs. SMT. RUNU SINGH & ORS.
|
July 4, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. JYOTSNA GOURI & OTHERS
|
March 15, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. MAINAK GHOSH & ANR.
|
January 12, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SULEKHA DAS & ORS.
|
November 22, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. PRATIMA BARICK AND ANR.
|
March 3, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHIRANJAN ADDY AND ORS
|
April 18, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUJATA MANNA AND OTHERS
|
June 14, 2017 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. WEST BENGAL STATE MICRO SMALL ENTERPRISES
|
February 16, 2017 |
NAVAL PATEL & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 3, 2017 |
NAVEEN GOEL Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2017 |
NAVIN GUPTA Vs. RABINDRA AGARWAL
|
July 19, 2017 |
NAYEEM AKHTAR KHAN Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
|
June 22, 2017 |
NAZIMUDDIN KHAN Vs. LLOYD INSULATION(S) INDIA LIMITED
|
February 23, 2017 |
NAZRUL ISLAM Vs. STATE OF WEST BENGAL & ORS
|
August 28, 2017 |
NAZRUL ISLAM & ORS Vs. STATE OF WEST BENGAL
|
November 20, 2017 |
NEJAB MOROL @ NIJAMUDDIN AND OTHERS Vs. STATE OF WEST BENGAL
|
April 11, 2017 |
NEMAI CHANDRA HALDER Vs. UNION OF INDIA AND OTHERS
|
November 7, 2017 |
NEMAI MAJHI Vs. STATE
|
December 14, 2017 |
NERA BAG @ GOURANGA & ANOTHER Vs. STATE OF WEST BENGAL
|
November 17, 2017 |
NETAI SEN Vs. STATE OF WEST BENGAL
|
November 2, 2017 |
NETAI SEN @ NETAIPADA SEN Vs. STATE OF WEST BENGAL
|
April 3, 2017 |
NEW ALL INDUSTRIS & ANR Vs. UNITED BANK OF INDIA & ORS
|
December 20, 2017 |
NEW KENILWORTH HOTEL PVT. LTD. Vs. STATE OF WEST BENGAL
|
December 21, 2017 |
NEWS TRAVEL AGENCY PVT LTD Vs. STATE OF WEST BENGAL & ORS
|
November 10, 2017 |
NIBARAN MURMU @ SAHEBRAM Vs. STATE OF WEST BENGAL
|
June 30, 2017 |
NIBEDITA MUKHERJEE Vs. JOSEPH BIKASH BAGH
|
July 18, 2017 |
NILIMA ROYCHOWDHURY Vs. SUBHAS CHANDRA GHOSH & ORS
|
April 25, 2017 |
NILMADHAV GHORA Vs. ARJUN KUMAR DUTTA AND ANR.
|
January 9, 2017 |
NILOTPAL ROY CHOUDHURI Vs. BANGIYA GRAMIN VIKASH BANK & ORS
|
August 3, 2017 |
NIMAI CHARAN SASMAL. Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
NINGMA DOLMA LAMA Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
NIPUL BISWAS Vs. STATE OF WEST BENGAL
|
November 2, 2017 |
NIRANJAN GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
NIRANJAN HALDER Vs. STATE OF WEST BENGAL & ORS
|
September 6, 2017 |
NIRANJAN KUMAR SUDH & ANR Vs. RANI DEVI AGARWAL & ORS
|
December 8, 2017 |
NIRAPADA DHARA & ORS Vs. STATE OF WEST BENGAL
|
May 3, 2017 |
NIRMAL CH DHAR Vs. STATE OF WEST BENGAL
|
December 13, 2017 |
NIRMAL KUMAR NEOGI Vs. SAMAR GHOSH @ BHOMBAL GHOSH & ORS
|
April 3, 2017 |
NIRMAL MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
NIRMAL SADHUKHAN Vs. UCO BANK
|
May 17, 2017 |
NIRMAL WIRES PVT. LTD. Vs. MEHRA ELECTRIC COMPANY AND OTHERS
|
June 22, 2017 |
NIRMALA MISRA Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
NIRMALENDU DAS Vs. MONIKA GHOSH
|
July 25, 2017 |
NITISH MONDAL Vs. SUJAN FERRY OPERATORS & ORS
|
September 13, 2017 |
NITYA GOPAL ROY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2017 |
NITYANANDA SINGHA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
NIYATI SANGIRI Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
NO 1, PATRABAD MATSYAJIBI SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
|
September 1, 2017 |
NOOR ALAM & ORS Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
|
July 18, 2017 |
NOOR HOSSAIN ALIAS RAJESH AND ANOTHER Vs. STATE OF WEST BENGAL
|
September 12, 2017 |
NOOR ISLAM & ORS Vs. STATE OF WEST BENGAL & ORS
|
September 11, 2017 |
NOOR ISLAM SK @ NOOR ISLAM Vs. STATE OF WEST BENGAL
|
October 25, 2017 |
NORTH 24-PARGANAS DISTRICT PRIMARY SCHOOL COUNCIL Vs. RAMPROSAD KHAN AND ORS
|
April 19, 2017 |
NPR FINANCE LTD. Vs. DEEPAK JHUNJHUNWALA
|
July 27, 2017 |
NRIPENDRA NARAYAN GHOSH Vs. DR. CHANDRA SHEKHER MURMU
|
July 11, 2017 |
NRSKL HEALTH CARE PRIVATE LIMITED Vs. STATE BANK OF INDIA & ANR
|
December 28, 2017 |
NUPUR CHANDRA GHOSH Vs. UNION OF INDIA & OTHERS
|
August 16, 2017 |
NUR BAKT @ MD NURBAKT & ORS Vs. BAJARUDDIN MIAN & ORS
|
July 13, 2017 |
NURPUR ISLAMIA DARUL HUDA SENIOR MADRASAH Vs. STATE OF WEST BENGAL & ORS
|
May 11, 2017 |
NURUL ISLAM Vs. ESRATUN BIBI
|
July 26, 2017 |
OENDDRELA CHANDRA NEE DUTTA Vs. LOKNATH CHANDRA
|
July 18, 2017 |
OLIUL MONDAL Vs. EKSAD ALI
|
May 19, 2017 |
OM PRAKASH VERMA Vs. THE STATE OF WEST BENGAL & ORS.
|
September 1, 2017 |
OMBIR SINGH Vs. UNION OF INDIA
|
September 11, 2017 |
OMPRAKASH THAKUR Vs. BHOLA SHAW
|
February 15, 2017 |
ONKAR PARIVAHAN FINANCE PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
February 24, 2017 |
ORGANON (INDIA) PRIVATE LIMITED Vs. MARTIN & HARRIS PRIVATE LIMITED
|
September 12, 2017 |
ORIENTAL BANK OF COMMERCE Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL), KOLKATA & ORS
|
April 5, 2017 |
ORIENTAL GAS CO LTD & ORS Vs. DINESH VINIYOG LTD & ORS
|
September 5, 2017 |
ORIENTAL INSURANCE CO LTD Vs. SHYAM TUDU (DEAD) & ORS
|
November 22, 2017 |
ORIENTAL INSURANCE CO LTD Vs. ABEDA BIBI AND ORS
|
September 12, 2017 |
ORIGINAL SIDE OF COMMISSIONER CUSTOMS Vs. SANJIB KR DEB AND ANR
|
September 11, 2017 |
ORION METAL PVT LTD & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
|
December 18, 2017 |
OSMAN SK. ALIAS USMAN SK. Vs. CHOLA MANDALAM
|
May 12, 2017 |
P K THAKUR & COMPANY (PVT ) LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
November 23, 2017 |
P MARICA Vs. BHOLA NATH KUNDU
|
December 13, 2017 |
P.S.MITRA @ PARTHA SARATHI MITRA Vs. MANOR TRAVELS PRIVATE LIMITED & ANR.
|
March 21, 2017 |
PABAN DAS Vs. STATE
|
April 27, 2017 |
PABAN KUMAR BAGUI Vs. SUNIL KUMAR SHAW & ORS.
|
August 25, 2017 |
PABITRA KUMAR BHOWAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
December 18, 2017 |
PABITRA KUMAR KUNDU Vs. STATE OF WEST BENGAL & ORS
|
August 30, 2017 |
PADA HEMBRAM Vs. STATE OF WEST BENGAL
|
December 11, 2017 |
PADMA RANI KARAR Vs. STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
PAHARPUR COOLING TOWERS LIMITED Vs. SENIOR JOINT COMMISSIONER & ORS
|
July 19, 2017 |
PALLISHREE LIMITED Vs. STATE OF WEST BENGAL & ORS.
|
January 4, 2017 |
PALTU BISWAS Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
PANCHANAN BERA & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 15, 2017 |
PANCHUGOPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 11, 2017 |
PANKAJ ADHIKARI Vs. THE STATE OF WEST BENGAL & ANR.
|
July 13, 2017 |
PANKAJ KUMAR AGARWAL Vs. OMENDRA KUMAR CHOWDHURY
|
July 24, 2017 |
PANKAJ KUMAR MALLICK @ PANKAJ MALLICK Vs. STATE OF WEST BENGAL
|
August 3, 2017 |
PANKAJ MUKHERJEE & ANR. Vs. SMT. SHANTI THAKUR
|
December 6, 2017 |
PANNA LAL KANHIYA LAL BANSAL Vs. THE GENERAL MANAGER EASTERN RAILWAYS
|
February 24, 2017 |
PANPATI DEBI LOHAR Vs. COAL INDIA LIMITED & ORS
|
November 3, 2017 |
PAPPU GHOSH & ORS Vs. MANIKA RANI GHOSH & ORS
|
April 11, 2017 |
PAPPU KUMAR SINGH Vs. SUBHAS SAHA AND OTHERS
|
March 17, 2017 |
PARAKH VANIJYA PRIVATE LIMITED Vs. BAROMA AGRO PRODUCT & ORS.
|
March 1, 2017 |
PARAMA HAZRA & ORS Vs. UNITED BANK OF INDIA & ORS
|
August 30, 2017 |
PARAMESH CHANDRA SEN Vs. SANJUKTA MUKHERJEE
|
June 6, 2017 |
PARAMESWAR PAUL Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
PARAS MARKETING CO (P) LTD Vs. AIR INDIA LIMITED AND ANOTHER
|
August 28, 2017 |
PARESH BAG Vs. ZONAL DIRECTOR, NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT & ANR
|
December 16, 2017 |
PARESH CHANDRA JANA. Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
PARIMAL SARKAR Vs. STATE OF WEST BENGAL
|
June 19, 2017 |
PARITOSH DEY Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
PARK STREET PROPERTIES (P) LTD Vs. DIPAK KUMAR SINGH & ANR
|
November 8, 2017 |
PARTH SARATHI SEN & ORS Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ORS
|
May 12, 2017 |
PARTHA CHANDRA & ORS Vs. MANJU CHANDRA & ORS
|
October 24, 2017 |
PARTHA PRATIM HAZRA & ANR Vs. GITA LAW & ORS
|
December 12, 2017 |
PASCHIM BANGA GRAMIN BANK AND ORS Vs. UNION OF INDIA AND ORS
|
June 8, 2017 |
PAWAN KUMAR CHETANI Vs. AMAR NATH GUPTA & ORS
|
September 11, 2017 |
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF & ORS.
|
August 30, 2017 |
PCM STRESCON OVERSEAS VENTURES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 11, 2017 |
PEERLESS GENERAL FINANCE Vs. COMMISSIONER OF INCOME
|
September 6, 2017 |
PEERLESS INN Vs. FIRST INDUSTRIAL TRIBUNAL & ORS
|
July 28, 2017 |
PETER ORENUBI OLUWAGBENGA Vs. THE STATE OF WEST BENGAL
|
December 12, 2017 |
PHAETHON INTERNATIONAL SA Vs. LORDS POLYMER (INDIA) PVT. LTD.
|
May 2, 2017 |
PHILCO INDUSTRIES Vs. THE DY. CONTROLLER OF PATENTS & DESIGNS
|
July 13, 2017 |
PHILIPS LIGHTING INDIA LTD. Vs. THE STATE OF WEST BENGAL
|
November 22, 2017 |
PHJANI SARDAR Vs. STATE OF WEST BENGAL
|
December 11, 2017 |
PHOENIX ENCLAVES PVT. LTD. Vs. SRI BANKIM DAS AND ORS.
|
June 22, 2017 |
PHONEX TRADERS & ANR Vs. UNION OF INDIA & ORS
|
December 1, 2017 |
PIJUSH SARKAR & ORS Vs. ASESH KARMAKAR & ORS
|
May 18, 2017 |
PINAKI ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 10, 2017 |
PINTU MALLICK Vs. JAYANTA MALLICK AND ORS.
|
March 17, 2017 |
PIONEER PUBLICITY CORPORATION PVT LTD Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS AND ANOTHER
|
July 14, 2017 |
PIYALI DUTTA Vs. STATE OF WEST BENGAL
|
July 7, 2017 |
PIYUSH KANODIA Vs. WEST BENGAL FINANCIAL CORPORATION
|
July 12, 2017 |
PLABAN MUKHERJEE & ORS Vs. HON BLE HIGH COURT AT CALCUTTA & ORS
|
June 16, 2017 |
PODDAR PROJECTS LTD Vs. ECONOMIC TRANSPORT ORGANISATION LTD
|
February 26, 2017 |
POONAM RAJ MIRCHANDANI & ANR Vs. SUNIL KISHIN PUNWANI & ORS.
|
July 3, 2017 |
POPI DAS Vs. STATE OF WEST BENGAL
|
December 12, 2017 |
PORT SHRAMIK CO-OPERATIVE ENTERPRISE LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
September 4, 2017 |
PRABAL KUMAR BASU Vs. STATE OF WEST BENGAL & ORS
|
July 19, 2017 |
PRABASH AICH AND ANOTHER Vs. SHIV SHANKAR AICH AND OTHERS
|
December 6, 2017 |
PRABHASH CHANDRA BARMAN Vs. SARBESWAR BARMAN
|
April 12, 2017 |
PRABHU POLY COLOR LIMITED Vs. REENA ORGANICS PVT. LTD.
|
May 4, 2017 |
PRABHU POLY COLOR LTD Vs. REENA ORGANICS PVT.LTD.
|
June 20, 2017 |
PRABIR CHAKRABORTY & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
PRABIR KUMAR CHATTERJEE Vs. AMBITION REALTY PROJECTS PVT. LTD.
|
July 17, 2017 |
PRABIR KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL DEVELOPMENT AUTHORITY AND OTHERS
|
July 28, 2017 |
PRABIR KUMAR PAL & ANOTHER Vs. DILIP CHOUDHURY & OTHERS
|
August 22, 2017 |
PRABIR NASKAR Vs. STATE OF WEST BENGAL AND ANOTHER
|
August 25, 2017 |
PRADIP GHOSH Vs. SUKUMAR BOSE
|
April 4, 2017 |
PRADIP KUMAR AND OTHERS Vs. STATE OF WEST BENGAL
|
September 21, 2017 |
PRADIP KUMAR BHUNIA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
PRADIP KUMAR KHAITAN & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
April 28, 2017 |
PRADIP KUMAR LUNIA & ANR Vs. CBI
|
August 25, 2017 |
PRADIP KUMAR MAITY Vs. UNION OF INDIA AND ORS.
|
June 29, 2017 |
PRADIP KUMAR MITRA Vs. STATE OF WEST BENGAL & ANR
|
September 7, 2017 |
PRADIP KUMAR MITRA Vs. LIPI BASU
|
March 10, 2017 |
PRADIP KUMAR MITRA Vs. STATE OF WEST BENGAL
|
April 3, 2017 |
PRADIP KUMAR RAY CHAUDHURI Vs. KOLKATA MUNICIPAL CORPORATION
|
June 29, 2017 |
PRADIP KUMAR SEN GUPTA Vs. TITAN ENGINEERING CO PRIVATE LIMITED
|
July 17, 2017 |
PRADIP SINGH Vs. STATE BANK OF INDIA
|
April 10, 2017 |
PRADIP SINGH @ MUNNA SINGH Vs. STATE OF WEST BENGAL & ANR
|
August 4, 2017 |
PRADIPTA PATRA & ANR Vs. SHANTI DEY & ORS
|
June 28, 2017 |
PRADYUT KUMAR ROY Vs. SAMPA ROY
|
December 19, 2017 |
PRAFULLA BARMAN Vs. STATE OF WEST BENGAL
|
July 12, 2017 |
PRAGATI 47 DEVELOPMENT LTD. Vs. PARTHA GHOSH & ORS.
|
February 10, 2017 |
PRAHLAD SINGH JAGGI Vs. KOLKATA MUNICIPAL CORPORATION
|
March 28, 2017 |
PRAKASH SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
December 18, 2017 |
PRAKRITI MONDAL & ORS Vs. ABU KAHAR GAJI & ORS
|
September 13, 2017 |
PRAMILA DEVI Vs. UNION OF INDIA & ORS
|
December 15, 2017 |
PRAMILA JANA Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
PRAMOD RAM Vs. STATE
|
June 19, 2017 |
PRANAB KUMAR MANDAL Vs. THE BRANCH MANAGER, INDUSIND BANK
|
June 13, 2017 |
PRANABESH ADHIKARI Vs. SUKANTA SINGHA AND ANOTHER
|
June 13, 2017 |
PRASANTA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 15, 2017 |
PRASANTA KUMAR MITRA Vs. INDIA STEAM LAUNDRY(P) LTD.
|
March 22, 2017 |
PRASANTA PAL & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 7, 2017 |
PRASENJIT GHOSH @ MANU Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 20, 2017 |
PRASENJIT MONDAL Vs. STATE OF WEST BENGAL & OTHERS
|
September 20, 2017 |
PRASUN DAS Vs. CHIEF ELECTION COMMISSIONER & ORS
|
November 22, 2017 |
PRATAP BHANU KUMAR Vs. STATE OF WEST BENGAL
|
December 18, 2017 |
PRATAPRAI VRAJILAL JOGI & ORS. Vs. ADMINISTRATOR GENERAL OF WB
|
September 13, 2017 |
PREMAL SEN Vs. RANJIT SEN
|
April 17, 2017 |
PREMJIT GUHA THAKURTA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 11, 2017 |
PREMLATA BISWAL & ANR Vs. JAGADISHWAR KUNDU & ORS
|
July 19, 2017 |
PREMRANJAN ADAK Vs. STATE OF WEST BENGAL
|
March 7, 2017 |
PRIME TIMBERS PVT. LTD. AND OTHERS Vs. STATE BANK OF INDIA AND ANOTHER
|
December 19, 2017 |
PRINCE RICE MILL PVT LTD & ORS Vs. STATE BANK OF INDIA & ORS
|
December 4, 2017 |
PRINCIPAL AND EX-OFFICIO, SECRETARY, GOVERNING BODY OF BHAIRAB GANGULY COLLEGE & ANR Vs. PRITIMOY HORE & ORS
|
May 12, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL Vs. M/S. AJANTA FOOTCARE (INDIA) PVT. LTD.
|
June 15, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. RASOI LIMITED
|
February 15, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-14, KOLKATA Vs. VINOD KUMAR SURANA 35A PRINCEP STREET, KOLKATA
|
October 25, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. ENTREPRENEURS
|
September 13, 2017 |
PRINCIPAL SECRETARY AS WELL AS THE PRINCIPAL OF MAHARAJA MANINDRA CHANDRA COLLEGE Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 25, 2017 |
PRITHA KARMAKAR Vs. STATE OF WEST BENGAL & ANR
|
November 24, 2017 |
PRITHVI ASSOCIATES Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ANR
|
July 14, 2017 |
PRITI GUPTA Vs. PROMOD GUPTA
|
February 10, 2017 |
PRITI PODDAR AND ORS Vs. PANNALAL KASHUKA
|
July 6, 2017 |
PRITI RANJAN SARKAR Vs. DISTRICT MAGISTRATE, NADIA & ORS
|
August 9, 2017 |
PRIYAMVADA DEVI BIRLA Vs. AJAY KUMAR NEWAR & ORS
|
April 28, 2017 |
PRIYANKA DUTTA Vs. STATE OF WEST BENGAL
|
April 10, 2017 |
PRIYANKA ROY Vs. STATE OF WEST BENGAL & ORS
|
September 20, 2017 |
PRODHAN KANDUAH GRAM PANCHAYAT Vs. NIVA BACHAR & ORS
|
September 13, 2017 |
PRONAB KUMAR PAUL Vs. STATE OF W B & ORS
|
July 25, 2017 |
PRONAB PAL Vs. TAPAN PAL
|
July 28, 2017 |
PROSANTA MAJHI & ORS Vs. STATE OF WEST BENGAL
|
December 12, 2017 |
PROSPEROUS VINTRADE PVT LTD Vs. RITWICK MUKHERJEE
|
September 11, 2017 |
PROVASH CHANDRA BAIDYA Vs. SRI PRADIP SIKDER
|
June 16, 2017 |
PULEN BARMAN Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
PULSAR RUBBER MANUFACTURING CO. PVT. LTD. & ANR Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2017 |
PUNALUR PAPER MILLS LIMITED AND ANOTHER Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
January 16, 2017 |
PUNALUR PAPER MILLS LTD Vs. LAND ACQUISITION COLLECTOR
|
February 7, 2017 |
PURBAYAN CHATTERJEE Vs. SANGHITA CHATTERJEE
|
March 30, 2017 |
PURNA CHANDRA BARICK (DECD) AND NETAI CHANDRA BARIK Vs. SARALABALA BARICK & ORS
|
November 13, 2017 |
PURNA CHANDRA BERA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
PURNA CHANDRA MAHATA Vs. STATE OF WEST BENGAL
|
December 13, 2017 |
PURNENDU KUMAR BAGCHI Vs. INDIAN OVERSEAS BANK & ANR.
|
January 13, 2017 |
PURNIMA DAS MAHANTA (BISWAS) Vs. UNION OF INDIA & ORS
|
September 15, 2017 |
PURTI VANASPATI PRIVATE LIMITED Vs. KARVY STOCK BROKING LIMITED
|
April 27, 2017 |
PURULIA BOTTLING PRIVATE LIMITED & ORS Vs. STATE OF WET BENGAL & ORS
|
November 22, 2017 |
PUSHPA JHA & ORS Vs. THE STATE OF WEST BENGAL & ORS
|
September 13, 2017 |
PUSHPRAJ BAJAJ Vs. CONSULTANTS COMBINE PRIVATE LIMITED
|
July 26, 2017 |
PUTUL RABIDAS Vs. EASTERN COALFIELDS LTD
|
September 13, 2017 |
QUADRAFIC MEDIA PVT. LTD. Vs. RAJAT AGARWAL & ORS.
|
August 10, 2017 |
QUIPPO CONSTRUCTION EQUIPMENT LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
May 15, 2017 |
R K EXPORTS & ORS Vs. COMMISSIONER OF CUSTOMS (PORT) & ANR
|
November 17, 2017 |
R K MILLEN & COMPANY (INDIA) PVT LTD & ORS Vs. STATE OF WEST BENGAL & ORS
|
October 27, 2017 |
R. K. ASSOCIATES AND HOTELIERS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 7, 2017 |
R.K. ASSOCIATES AND HOTELIER PRIVATE LTD. Vs. THE UNION OF INDIA.
|
July 28, 2017 |
RABI KANARY Vs. UNION OF INDIA
|
March 7, 2017 |
RABINDRA CHANDRA SAHA, ON HIS DEATH RANU SAHA & ORS Vs. NETAI CHAND ROY, ON HIS DEATH GOURI ROY & ORS
|
July 4, 2017 |
RABINDRA KUMAR MISHRA Vs. STATE OF WEST BENGAL & ORS
|
September 11, 2017 |
RABINDRA NATH DAS Vs. UNION OF INDIA & ORS
|
April 5, 2017 |
RABINDRA NATH DAS Vs. SRI KARTICK MONDAL & ORS.
|
December 21, 2017 |
RABINDRA NATH ROY & ANR Vs. MONALISA SAHA
|
December 13, 2017 |
RABINDRA NATH ROY @ RABI ROY Vs. MONORANJAN BISWAS
|
June 20, 2017 |
RABIUL ALAM Vs. JANNATUL FERDOUS & ORS
|
April 10, 2017 |
RADHA BALLAV DAS Vs. PRAN BALLAV DAS
|
June 30, 2017 |
RADHA KRISHNA GIRI Vs. KHAGENDRA NATH MAITY & ORS
|
June 30, 2017 |
RADHA RAMAN SAHA Vs. KINKAR CHATTERJEE AND ANOTHER
|
September 1, 2017 |
RADHA RANI MAITY Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
RADHARANI MAITY @ RADHA MAITY Vs. STATE OF WEST BENGAL
|
November 27, 2017 |
RAGHUNANDAN PATRA Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
RAGHUNATHPUR MUNICIPALITY & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 15, 2017 |
RAHEE GPT (JV) & ORS Vs. UNION OF INDIA & ORS
|
November 10, 2017 |
RAHUL KUMAR ROUTH AND ORS Vs. UNION OF INDIA AND ORS.
|
June 1, 2017 |
RAHUL PATI Vs. STATE OF WEST BENGAL
|
April 7, 2017 |
RAJ KISHORE MOHANTY Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
RAJ KUMAR AND ORS Vs. COMMANDANT 125 BATTALION BORDER SECURITY FORCES AND ORS
|
January 11, 2017 |
RAJ KUMAR CHOWDHURY Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 28, 2017 |
RAJ KUMAR KEDIA Vs. UNION OF INDIA
|
June 22, 2017 |
RAJ KUMAR KEDIA Vs. THE SUPERINTENDENT, CBI, ANTI CORRUPTION BRANCH,KOLKATA
|
February 6, 2017 |
RAJ KUMAR MUKHERJEE Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD
|
May 19, 2017 |
RAJ KUMAR SHAW Vs. BIJOY KUMAR SHAW & ORS
|
July 3, 2017 |
RAJ MOHAN BARMAN Vs. STATE
|
December 16, 2017 |
RAJA RAM Vs. UNION OF INDIA & OTHERS
|
July 10, 2017 |
RAJAT AGARWAL Vs. SPARTAN ONLINE PVT. LTD
|
May 12, 2017 |
RAJAT AGARWAL Vs. SPARTAN ONLINE PRIVATE LIMITED
|
April 25, 2017 |
RAJAT AGARWAL & ANR Vs. QUADRIFIC MEDIA PVT LTD & ANR
|
September 6, 2017 |
RAJAT KR CHATTERJEE Vs. STATE OF W B & ORS
|
August 8, 2017 |
RAJBALA BARIK Vs. THE STATE OF WEST BENGAL & ORS.
|
August 11, 2017 |
RAJEN CHHETRI & ANR. Vs. THE STATE OF WEST BENGAL
|
February 14, 2017 |
RAJENDRA BAJORIA & ORS Vs. CHIRANJILAL BAJORIA & ORS
|
September 22, 2017 |
RAJENDRA BAJORIA & ORS. Vs. SUDHIR JALAN & ORS.
|
September 22, 2017 |
RAJENDRA KUMAR PODDAR Vs. KOLKATA MUNICIPAL CORPORATION
|
January 5, 2017 |
RAJENDRA PRASAD BAJORIA Vs. SWAPAN MUKHERJEE
|
December 20, 2017 |
RAJENDRA PRASAD AGARWAL Vs. THE STATE OF WEST BENGAL & ORS.
|
August 18, 2017 |
RAJESH BAR Vs. STATE OF WEST BENGAL & ORS
|
November 10, 2017 |
RAJESH KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) & ORS.
|
June 13, 2017 |
RAJESH KUMAR ROY Vs. STATE OF WEST BENGAL & ORS
|
September 11, 2017 |
RAJESH KUMAR YADAV Vs. UNION OF INDIA & ORS.
|
March 29, 2017 |
RAJESWAR CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
RAJIB KUMAR GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2017 |
RAJIB SAHA Vs. MONJUR ALAM MALLICK
|
April 25, 2017 |
RAJIV JAJODIA AND ANR. Vs. THE STATE OF WEST BENGAL AND ANR.
|
November 17, 2017 |
RAJIV SINGH Vs. MANOJ KANTI SENSARMA & ORS
|
May 11, 2017 |
RAJKUMAR DHANANIA & ORS. Vs. PAWAN PROPERTIES
|
June 28, 2017 |
RAJKUMAR JANA Vs. STATE OF WEST BENGAL & ORS
|
December 7, 2017 |
RAJU CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
|
December 15, 2017 |
RAJU JAISWAL Vs. STATE OF WEST BENGAL
|
April 21, 2017 |
RAJYASHREE CHAUDHURI Vs. STATE OF WEST BENGAL & ORS
|
September 1, 2017 |
RAKESH TIWARI Vs. ASHA ARORA
|
July 10, 2017 |
RAKESH TIWARI Vs. SHIVAKANT PRASAD
|
May 2, 2017 |
RAKHAL DHAR AND ANOTHER Vs. KUMAR KANTI GUHA AND OTHERS
|
March 23, 2017 |
RAM CHANDRA MALIK Vs. UNION OF INDIA
|
October 26, 2017 |
RAM DAWAR SHAW & OTHERS Vs. SURJYA PATI DEVI
|
December 19, 2017 |
RAM KRISHNA BHATTACHARYA ALIAS RAM KRISHNA BHATTCHARJEE Vs. BITOSH BHATTACHARYA & ORS
|
September 7, 2017 |
RAM NATH RAM Vs. UNION OF INDIA AND OTHERS
|
May 13, 2017 |
RAM NATH RAM Vs. UNION OF INDIA & OTHERS
|
February 13, 2017 |
RAMA PRASAD SARKAR Vs. STATE OF WEST BENGAL & ORS
|
October 17, 2017 |
RAMA RANI PAUL Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
RAMCHANDRA BHATTACHARJEE & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
|
June 30, 2017 |
RAMCHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL & ORS
|
July 19, 2017 |
RAMCHANDRA NAYAK Vs. NITAICHANDRA DAS
|
January 9, 2017 |
RAMDEO PRASAD YADAV Vs. MANAS KUMAR BASU
|
June 13, 2017 |
RAMEN KUMAR GHOSH Vs. GOURI DAS AND ANOTHER
|
November 13, 2017 |
RAMEN KUMAR GHOSH Vs. SMT. GOURI DAS AND ANOTHER
|
November 13, 2017 |
RAMESH BURNWAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 6, 2017 |
RAMESH KUMAR MEHRA Vs. AJAY KUMAR BARMAN (KHETTRY) & OTHERS
|
August 18, 2017 |
RAMESH RAY Vs. THE STATE OF WEST BENGAL & ANR.
|
December 22, 2017 |
RAMESH SOREN Vs. STATE OF WEST BENGAL
|
June 22, 2017 |
RAMKRISHNA BHANDARI & ORS Vs. STATE OF WEST BENGAL
|
November 30, 2017 |
RAMTANU DAS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
May 17, 2017 |
RANAPROTAP MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
RANICHERRA TEA COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, JALPAIGURI & OTHERS
|
September 14, 2017 |
RANJAN MONDAL & ORS Vs. SAILENDRA NATH DAS & ORS
|
June 16, 2017 |
RANJANA SINGH & ORS Vs. STATE OF WEST BENGAL & ORS
|
May 19, 2017 |
RANJIT KUMAR SAPUI Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 21, 2017 |
RANJIT KUMAR SENGUPTA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ORS.
|
December 20, 2017 |
RANJIT SARKAR & ORS Vs. UNIVERSITY OF KALYANI & ORS
|
May 17, 2017 |
RANJIT SINGHA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 4, 2017 |
RASHID SK. Vs. STATE OF WEST BENGAL
|
October 31, 2017 |
RASHMI METALIKS LIMITED Vs. STATE OF WEST BENGAL
|
July 11, 2017 |
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
|
April 25, 2017 |
RATAN CHANDRA MONDAL Vs. DHANONJOY MONDAL AND OTHERS
|
April 28, 2017 |
RATNA KUMARI PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
RAVINDRA KUMAR PANDEY Vs. SHARWAN KUMAR DAMANI & ORS
|
June 30, 2017 |
RAVINDRA SHYAMAO WADHAI & ORS Vs. COAL INDIA LTD. & ORS
|
March 1, 2017 |
RAVINDRA SHYAMRAO WADHAI & ORS. Vs. COAL INDIA LTD. & ORS.
|
December 22, 2017 |
RDB REALTY & INFRASTRUCTURE LTD. Vs. UTTARPARA KOTRUNG MUNICIPALITY
|
July 7, 2017 |
RDS PROJECT LIMITED & ANOTHER Vs. UNION OF INDIA & OTHERS
|
July 31, 2017 |
RE: THE STATE OF WEST BENGAL & ANR. Vs. DR.ARIJIT ROY & ORS.
|
May 11, 2017 |
REACH DREDGING LIMITED Vs. BOARD OF TRUSTEES
|
February 21, 2017 |
REBA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
|
September 6, 2017 |
REBA SENGUPTA & ORS Vs. LINA GANGULY & ORS
|
January 25, 2017 |
REBATI RAMAN SAMANTA Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
REBORN CASTLE CLEANING PRIVATE LIMITED & ANR Vs. UNION OF INDIA & ORS
|
September 7, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S. SYLEE TEA ESTATE & ORS.
|
January 3, 2017 |
REKHA BIBI Vs. STATE OF WEST BENGAL & ORS
|
August 7, 2017 |
REKHA SINGH MAHATO Vs. UNION OF INDIA & ORS
|
April 26, 2017 |
REKHARANI CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
REKSONA BIBI @ EKSONA Vs. STATE OF WEST BENGAL
|
November 29, 2017 |
RELIENCE CORPORATE IT PARK LTD Vs. UNITED BANK OF INDIA & ANR
|
April 3, 2017 |
REPOSE PROPERTIES PVT. LTD. Vs. MS. ARATI GHOSH & ORS.
|
June 21, 2017 |
RISHIMA SA INVESTMENTS LLC Vs. REGISTRAR OF COMPANIES, WEST BENGAL
|
March 1, 2017 |
RITA DEY CHOWDHURY NEE NANDY Vs. KALYAN DEY CHOWDHURY
|
January 25, 2017 |
RITA GHOSH Vs. INDRANIL SAHA & ORS
|
April 27, 2017 |
RITHVIK BHATTACHARYA Vs. SUMITRA BASU AND ORS.
|
December 13, 2017 |
RITWIKA BISWAS Vs. SWAGATAM SAHA
|
August 18, 2017 |
RIYAN GHOSH Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR
|
August 17, 2017 |
ROBKUL SHEIKH Vs. STATE OF WEST BENGAL
|
August 29, 2017 |
ROHINI MOHAN ROY Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
ROMA ADHIKARY Vs. STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
ROMITA SINGH Vs. BINOD KUMAR SINGH
|
July 18, 2017 |
ROOPA R. GANDHI & ORS. Vs. M/S GLADSTONE ENGINEERING INDUSTRIES LTD.
|
June 14, 2017 |
ROUSON ALI MOLLA & ORS Vs. STATE OF WEST BENGAL
|
November 23, 2017 |
ROYAL ENTERPRISES Vs. UNION OF INDIA AND OTHERS
|
February 8, 2017 |
RUCHI SARAOGI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD & ORS
|
April 7, 2017 |
RUDRENDRA NARAYAN PODDAR & ORS. Vs. HIRENDRA NATH PODDAR & ORS.
|
July 12, 2017 |
RUPLAL MAHATO AND OTHERS Vs. STATE OF WEST BENGAL
|
January 20, 2017 |
S KAVITHA Vs. BABI JOSEPH & ANOTHER
|
March 28, 2017 |
S NAGARAJAN Vs. LIEUTENANT GOVERNOR & OTHERS
|
July 10, 2017 |
S.B. CONSTRUCTION Vs. STATE OF WEST BENGAL
|
January 6, 2017 |
S.K. SURANA (HUF) REP. BY ITS KARTA SHANTI KUMAR SURANA Vs. PANKAJ SHAH
|
June 21, 2017 |
SABITA BASU Vs. STATE OF WEST BENGAL & ORS
|
June 6, 2017 |
SABITA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
SABITRI DHARA Vs. THE STATE OF WEST BENGAL & ORS.
|
June 14, 2017 |
SACHCHIDANANDA BANERJEE Vs. MOLY GUPTA AND OTHERS
|
March 21, 2017 |
SACHI NANDAN SINGHA MAHAPATRA Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 2017 |
SACHINDRA NATH KARMAKAR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
June 20, 2017 |
SADHAN ROY Vs. THE STATE OF WEST BENGAL
|
January 24, 2017 |
SAGAR BOSE Vs. STATE OF WEST BENGAL
|
November 9, 2017 |
SAGAR INTERNATIONAL LIMITED Vs. TIANJIN HUILITONG STEEL TUBE CO. LTD.
|
July 26, 2017 |
SAHA INSTITUTE OF NUCLEAR PHYSICS Vs. TAPAS KUMAR MANDAL & ORS
|
June 29, 2017 |
SAHADEV PRASAD GUPTA Vs. SUKUNTALA GUPTA
|
August 8, 2017 |
SAHAJAN AHAMMAD SIDDIQUE Vs. GOLAM DASTAGIR SIDDIQUE & ORS.
|
December 1, 2017 |
SAHID HOSSAIN BISWAS Vs. STATE OF WEST BENGAL
|
May 4, 2017 |
SAHIDUN NISA Vs. LIEUTENANT GOVERNOR AND OTHERS
|
October 31, 2017 |
SAHINA HAQUE Vs. TAZAMUL HAQUE
|
March 1, 2017 |
SAIFUL MONDAL Vs. STATE OF WEST BENGAL
|
November 21, 2017 |
SAILAJA KANTA JANA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
SAILEN HALDER AND ANOTHER Vs. STATE OF WEST BENGAL
|
November 7, 2017 |
SAILESH NATH PAUL Vs. UNION OF INDIA
|
July 20, 2017 |
SAKERA BIBI Vs. SK JAMIRUL ISLAM & ORS
|
August 4, 2017 |
SAKILA BEGUM JAMADAR AND ORS. Vs. SRI SUDHIR GHORUI AND ANR.
|
June 5, 2017 |
SAKINA BIBI Vs. STATE OF WEST BENGAL
|
December 4, 2017 |
SAKINA BIBI @ SAKHINA BIBI & ORS Vs. ENAMUL HAQUE & ORS
|
July 28, 2017 |
SAKTI KUMAR SAHA Vs. BRIJ BEHARI PANDEY
|
November 30, 2017 |
SAKTI SANKAR BANERJEE Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
SALAM SARKAR Vs. STATE OF WEST BENGAL AND ORS
|
August 10, 2017 |
SALIL KUMAR PATHAK Vs. STATE OF WEST BENGAL & ORS
|
November 23, 2017 |
SALIM HAQUE & ORS Vs. STATE OF WEST BENGAL
|
December 16, 2017 |
SALINA SULTANA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 6, 2017 |
SAMARENDRA KUMAR BISWAS Vs. GAJENDRA SINGH & ANR
|
July 5, 2017 |
SAMBHU SHAW Vs. STATE
|
December 4, 2017 |
SAMIR BARAUI @ BARUI Vs. STATE OF WEST BENGAL
|
December 8, 2017 |
SAMIR DAS Vs. STATE OF WEST BENGAL & ORS
|
May 19, 2017 |
SAMIR KUMAR ADHIKARI Vs. ANGSUMAN CHATTERJEE AND ANR.
|
January 24, 2017 |
SAMIR KUMAR BISWAS Vs. MUNMUN NEOGI
|
November 13, 2017 |
SAMIR KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
|
December 15, 2017 |
SAMIR KUMAR PAUL Vs. ADHIR KUMAR PAUL & ORS
|
October 25, 2017 |
SAMIR KUMAR TALUKDAR Vs. SAMIR KRISHNA SINHA & ANR
|
November 23, 2017 |
SANAT CHOUDHURI Vs. NARAYANA KRISHNA ACHARI
|
April 6, 2017 |
SANAT KUMAR GHOSH Vs. TRIPTI BOSE OTHERS
|
November 3, 2017 |
SANAT KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
June 28, 2017 |
SANAY ADHIKARI Vs. STATE OF WEST BENGAL
|
June 29, 2017 |
SANCHITA MITRA Vs. PRITHWISH MOHAN CHAKRABORTY AND ANOTHER
|
January 6, 2017 |
SANDHYA HALDER Vs. STATE OF WEST BENGAL
|
December 14, 2017 |
SANDHYA POLEN Vs. STATE OF WEST BENGAL & ORS
|
September 6, 2017 |
SANDHYA RANI PAHARI Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
SANDIP DAS Vs. SRI SUSHOBHAN DAS AND ANOTHER
|
July 3, 2017 |
SANDIP NARAYAN BHATTACHARYA Vs. SUJIT NARAYAN BHATTACHARYA & ORS.
|
March 8, 2017 |
SANGITA SINGHA (DUTTA) Vs. STATE OF WEST BENGAL & ORS
|
November 24, 2017 |
SANJAY ANJAY STORES Vs. UNION OF INDIA & ORS
|
November 1, 2017 |
SANJAY BASU Vs. CESC LIMITED & OTHERS
|
September 12, 2017 |
SANJAY DANCHAND GHODAWAT Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PORT) KOLKATA & ORS
|
September 21, 2017 |
SANJAY DUTTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
December 7, 2017 |
SANJAY KHEMANI Vs. NPR FINANCE LIMITED
|
August 10, 2017 |
SANJAY KUMAR PATWARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 19, 2017 |
SANJAY PATRA Vs. BINOY KUMAR GHOSH
|
April 10, 2017 |
SANJAY SINGH Vs. HINDUSTAN UNILEVER LIMITED
|
August 30, 2017 |
SANJIB SARDAR Vs. THE STATE OF WEST BENGAL
|
February 7, 2017 |
SANJIB SARKAR Vs. DISTRICT INSPECTOR OF SCHOOLS (S E ), DAKSHIN DINAJPUR & ORS
|
June 7, 2017 |
SANJOY DAS GUPTA & ORS Vs. JHARNA MAULIK & ORS
|
September 13, 2017 |
SANJOY KUNDU Vs. STATE OF WEST BENGAL
|
May 17, 2017 |
SANKAR BURMA Vs. DIPAK SONKAR @KHATIK & ORS
|
May 15, 2017 |
SANKAR CHANDRA SAHA Vs. BADAL KRISHNA PAL
|
July 18, 2017 |
SANKAR MAJHI Vs. ASHIM MONDAL
|
August 1, 2017 |
SANKAR MANDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
April 26, 2017 |
SANKAR PRASAD PANDA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 8, 2017 |
SANKAR SAMANTA Vs. STATE OF WEST BENGAL
|
November 27, 2017 |
SANKARI RAJAK Vs. STATE OF WEST BENGAL
|
May 2, 2017 |
SANT AGARWAL Vs. RABI SINHA
|
July 19, 2017 |
SANTANU BANDYOPADHYAY Vs. THE FOOD CORPORATION OF INDIA & OTHERS
|
June 15, 2017 |
SANTANU CHATTERJEE Vs. THE STATE OF WEST BENGAL & OTHERS
|
June 5, 2017 |
SANTANU DAS AND ORS Vs. STATE OF WEST BENGAL
|
May 16, 2017 |
SANTANU MAITY Vs. STATE OF WEST BENGAL & ORS
|
December 6, 2017 |
SANTANU MAITY Vs. THE STATE OF W.B. AND ORS.
|
June 28, 2017 |
SANTI PADA PANDA Vs. ZONAL OFFICER, STATE BANK OF INDIA & ORS
|
November 2, 2017 |
SANTI PRASAD DEY Vs. STATE OF WEST BENGAL
|
April 19, 2017 |
SANTOSH JAISWAL @ SANTOSH KUMAR JAISWAL Vs. STATE OF WEST BENGAL
|
December 7, 2017 |
SANTOSH KR. TASHNIWAL Vs. UNION OF INDIA
|
February 17, 2017 |
SANTOSH KUMAR MUKHIA Vs. STATE BANK OF INDIA AND OTHERS
|
November 16, 2017 |
SANTOSHPUR UDBASTU UNNAYAN SAMITY Vs. THE STATE OF WEST BENGAL & ORS.
|
March 10, 2017 |
SANUKIT LEPCHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
SARAF AGENCIES PVT. LTD. AND ANR. Vs. FEDERAL AGENCIES FOR STATE PROPERTY MANAGEMENT AND ANR.
|
March 24, 2017 |
SARAF HOME APPLIANCES PRIVATE LIMITED Vs. JET SETTLERS LIMITED
|
February 16, 2017 |
SARAJIT BASU @ SURAJIT BASU Vs. STATE
|
December 13, 2017 |
SARALA BARMAN Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2017 |
SARALA BARMAN Vs. STATE OF WEST BENGAL & ORS
|
August 7, 2017 |
SARASWATI MAITY @ SARASWATI JANA Vs. GOUTAM MAITY
|
August 18, 2017 |
SARASWATI PANJA Vs. STATE OF WEST BENGAL & ORS
|
November 1, 2017 |
SAREGAMA INDIA LIMITED Vs. WHACKEDOUT MEDIA PVT. LTD.
|
April 24, 2017 |
SAREGAMA INDIA LTD Vs. EROS DIGITAL FZ LLC & ORS
|
November 13, 2017 |
SAREGAMA LTD. Vs. NEW DIGITAL MEDIA
|
December 22, 2017 |
SARENGA SASHAN KALIBARI RATHTALA COMMITTEE & ORS Vs. ABDUL JOBBAR DEWAN & ORS
|
December 7, 2017 |
SARFARAJ AHMED Vs. SANGEETA GHOSH @ SANGEETA MULLICK
|
June 12, 2017 |
SARFARAZ MAHAMMED Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
|
July 25, 2017 |
SARINA YASMIN Vs. FARIDA BEGAM & ORS.
|
March 17, 2017 |
SARIYAT SK. Vs. THE STATE OF WEST BENGAL
|
December 19, 2017 |
SARMILA BOSE Vs. SMT. KRISHNA BOSE & ANR.
|
February 17, 2017 |
SAROJ KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL
|
May 3, 2017 |
SARTHAK GHOSH & ORS Vs. THE STATE OF WEST BENGAL
|
March 1, 2017 |
SASANKA SARKAR & ORS Vs. DHARAMPUR SAMABAY KRISHI UNNAYAN SAMITY LTD & ORS
|
August 23, 2017 |
SASTANAN SINGH Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
SASWATA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
|
September 7, 2017 |
SATHI JANA & ORS Vs. UTTAM BERA & ORS
|
July 17, 2017 |
SATIRTHA MOHANTY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
September 11, 2017 |
SATISH CHANDRA NAG & SONS Vs. NARBADA DEVI GUPTA
|
June 15, 2017 |
SATPALSA HIGH SCHOOL Vs. KRISHNA RAM BHATTACHARYA
|
February 14, 2017 |
SATYA NARAYAN ROY ALIAS SATTYA ROY Vs. SANGITA ROY & ORS
|
July 5, 2017 |
SATYAJIT BHATTACHARYA Vs. SUPARNA ROY & ORS
|
June 13, 2017 |
SATYAJIT KOWAR Vs. ANIMA KOWER & ORS
|
August 9, 2017 |
SATYAK FOOD & BEVERAGE ENTERPRISES Vs. BUREAU OF INDIAN STANDARDS
|
November 7, 2017 |
SATYEN BARMAN ALIAS Vs. THE STATE OF WEST BENGAL
|
July 5, 2017 |
SAVITRI DEVI SIKHWAL (DECEASED) Vs. STATE
|
August 24, 2017 |
SECRETARY, BSNL CONTRACT MAZDOOR UNION Vs. CHIEF GENERAL MANAGER, BSNL
|
July 7, 2017 |
SECRETARY, MANAGING COMMITTEE, CHAKNAN PALLISHREE SIKSHANIKETAN & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2017 |
SECRETARY, WEST BENGAL CO-OPERATIVE ELECTION COMMISSION Vs. COMMISSIONER, WEST BENGAL CO-OPERATIVE ELECTION COMMISSION & ORS
|
April 10, 2017 |
SEEMA BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
|
November 22, 2017 |
SEFALI CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
SENBO ENGINEERING LTD Vs. UNION OF INDIA & ORS
|
November 17, 2017 |
SERAJUDDIN & CO Vs. UNION OF INDIA & ORS
|
July 18, 2017 |
SEREJ SK & ORS Vs. WBSEDCL & ORS
|
July 17, 2017 |
SESA INTERNATIONAL LIMITED Vs. AVANI PROJECTS & INFRASTRUCTURE LIMITED & ORS.
|
September 5, 2017 |
SESA INTERNATIONAL LIMITED Vs. AVANI PROJECTS AND INFRASTRUCTURE LIMITED AND OTHERS
|
November 16, 2017 |
SETH SOORAJMAL JALAN BALIKA VIDYALAYA Vs. STATE OF WEST BENGAL
|
March 1, 2017 |
SHABNAM PARVEEN Vs. STATE OF WEST BENGAL
|
November 24, 2017 |
SHADAB SIDDIQUE @ AMAN Vs. STATE OF WEST BENGAL & ANR.
|
January 16, 2017 |
SHADAB SIDDIQUI Vs. STATE OF WEST BENGAL
|
July 14, 2017 |
SHAKTI MUKHERJEE Vs. UNION OF INDIA
|
June 12, 2017 |
SHALEEN KHEMANI & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
August 18, 2017 |
SHALEEN KHEMANI AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
October 30, 2017 |
SHAMBHU NATH BERA Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
SHANKAR MAHATO Vs. THE STATE OF WEST BENGAL
|
July 10, 2017 |
SHANKAR PRASAD Vs. STATE OF WEST BENGAL
|
July 24, 2017 |
SHANTI DEVI KHANDELWAL Vs. SANJAY JHUNJHUNWALA
|
December 22, 2017 |
SHANTI KR. CHHETRI Vs. THE STATE OF WEST BENGAL AND ORS.
|
June 28, 2017 |
SHANTI KUMAR SURANA Vs. PANKAJ SHAH
|
June 21, 2017 |
SHANTI ROAD SERVICES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 1, 2017 |
SHARMA AYURVED PVT LTD Vs. SHARMA CHEMICAL & ANR
|
November 21, 2017 |
SHARMISTHA CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 27, 2017 |
SHASHANK KOCHER Vs. RAJEEV MAHESHWARI
|
February 10, 2017 |
SHEIKH ABDUS SADEK Vs. SHEIKH ABDUL MUKIM
|
April 5, 2017 |
SHELTER PROJECT LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION
|
August 30, 2017 |
SHIB SANKAR SAHOO Vs. STATE OF WEST BENGAL & ORS
|
November 28, 2017 |
SHIBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 29, 2017 |
SHIBA PRASAD PATRA Vs. UNION OF INDIA
|
February 28, 2017 |
SHIBA RANI MAITY Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
SHIBARAM MAHATO Vs. STATE OF WEST BENGAL
|
August 8, 2017 |
SHIBU SARKAR Vs. STATE OF WEST BENGAL & ORS
|
July 5, 2017 |
SHIPRA BANIK Vs. EXECUTIVE OFFICER AND OTHERS
|
December 13, 2017 |
SHIPRA HALDER Vs. UNION OF INDIA AND OTHERS
|
November 2, 2017 |
SHIRIN FOODS LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
April 13, 2017 |
SHIRIN FOODS LIMITED & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
May 11, 2017 |
SHIVAM COKE PRIVATE LIMITED Vs. EASTERN COALFIELD LIMITED & ORS
|
November 17, 2017 |
SHRABANI MONDAL (PAL) Vs. STATE OF WEST BENGAL
|
July 14, 2017 |
SHRABONI KHATUN & ORS Vs. SK. MOMTAJ
|
March 15, 2017 |
SHRACHI BURDWAN DEVELOPERS PVT. LTD. Vs. STATE OF WEST BENGAL
|
February 16, 2017 |
SHREE ENTERPRISES COAL SALES PRIVATE LIMITED & ANR. Vs. EASTERN RAILWAY & ORS.
|
March 8, 2017 |
SHREE GURU AGROTECH PVT. LTD Vs. INCOME TAX, WARD 5(1)
|
February 17, 2017 |
SHREE JAIN VIDYALAYA Vs. STATE OF WEST BENGAL
|
July 5, 2017 |
SHREE LAXMI IRON & STEEL WORKS PVT LTD Vs. RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)& ORS
|
September 22, 2017 |
SHREE PACETRONIX LTD. Vs. STATE OF WEST BENGAL
|
April 7, 2017 |
SHREE RATH CHEMICALS Vs. BIMALA DEVI JALAN & ORS
|
October 30, 2017 |
SHREE SHANKAR SAW MILL (P) LTD & ANR Vs. UNITED BANK OF INDIA & ORS
|
December 6, 2017 |
SHREE SHREE ISWAR SARADESWAR SHIBALING JEW & ORS Vs. SNOWPACK VYAPAAR PVT LTD & ANR
|
October 24, 2017 |
SHREE SHREE ISWAR SATYANARAYANJEE Vs. SHREE RANI SATI JUTE PVT. LTD
|
March 17, 2017 |
SHREE SHREE ISWAR SATYANARAYANJEE Vs. SHREE RANISATI JUTE PVT. LTD.
|
January 10, 2017 |
SHREENATH YADAV & ORS. Vs. THE STATE WEST BENGAL & ORS.
|
January 27, 2017 |
SHRI ABDUL WAJID ALIAS BABLU Vs. THE STATE
|
January 18, 2017 |
SHRI BIPAD BHANJAN SARKAR Vs. COMMISSIONER OF CUSTOMS (PREV.) KOLKATA & ORS.
|
June 19, 2017 |
SHRI G.SEKHAR Vs. SMT. K. PRASANNA JYOTI RAO & ANR.
|
July 28, 2017 |
SHRI JAICHANDLAL ASHOK KUMAR & CO. PVT. LTD. Vs. NAWAB YOSSUF & ANR.
|
February 21, 2017 |
SHRI K J BENEDICT Vs. STATE (CBI)
|
March 28, 2017 |
SHRI KUNAL AGARWAL & ANR. Vs. M/S. JAGAT NARAYAN & CO.
|
January 27, 2017 |
SHRI SELESTIE Vs. THE STATE
|
January 17, 2017 |
SHRI SHEIKH KHALIL & ANR. Vs. THE HONBLE LT. GOVERNOR & ORS.
|
August 17, 2017 |
SHRI SILASH SINGH @ KURID Vs. STATE
|
December 18, 2017 |
SHRI. AKSHAY PANT Vs. LIEUTENANT GOVERNOR
|
January 13, 2017 |
SHUBHAJIT ROY Vs. THE SECRETARY, PARNASREE PALLY SAMAVAYA SAMITY LIMITED & OTHERS
|
March 29, 2017 |
SHYAM STEEL MANUFACTURING LTD. Vs. JAI BALAJI INDUSTRIES LTD.
|
December 21, 2017 |
SHYAM SUNDAR JANA Vs. STATE OF WEST BENGAL & ORS
|
December 18, 2017 |
SHYAM SUNDAR MALLICK Vs. STATE OF WEST BENGAL & ANR
|
December 8, 2017 |
SHYAMA BIOCONS PRIVATE LIMITED Vs. JAGJEET SINGH KOHLI AND ANR.
|
December 19, 2017 |
SHYAMA ENCLAVE PVT. LTD Vs. SANJIB KR. ROY & ORS
|
June 29, 2017 |
SHYAMAL CHOWDHURY Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
December 7, 2017 |
SHYAMAPADA GHOSH ALIAS SHYAMAPRASAD GHOSH Vs. ARATI PURKAIT
|
October 23, 2017 |
SHYAMLAL GIRI & ANR Vs. STATE OF WEST BENGAL
|
December 6, 2017 |
SIBSANKAR BHAKAT AND ANR. Vs. RADHARANI BHAKAT AND ANR.
|
November 24, 2017 |
SIDDHARTHA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
|
April 26, 2017 |
SIDDHARTHA CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL & ORS
|
July 17, 2017 |
SIDDHIVINAYAK ASSOCIATES & ANR Vs. SKYLARK CIVIL WORKS PVT LTD & ORS
|
August 4, 2017 |
SIGMA POWER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
March 8, 2017 |
SIKARIA DIVINITY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
August 18, 2017 |
SILA BOSE Vs. STATE OF WEST BENGAL
|
July 27, 2017 |
SIMA DUTTA Vs. THE CENTRAL BANK OF INDIA AND ORS.
|
November 27, 2017 |
SIMITA DEB Vs. STATE OF WEST BENGAL & ORS
|
July 27, 2017 |
SIMPLEX INFRASTRUCTURES LIMITED Vs. MAHENRA INVESTMENT ADVISORS PVT. LTD.
|
September 20, 2017 |
SINCLAIR MURRAY CO. (PVT.) LIMITED Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
December 21, 2017 |
SINCLAIRS HOTELS LTD. Vs. STATE OF WEST BENGAL & OTHERS
|
January 17, 2017 |
SIRAJ GOOPTU Vs. DHITOSH MAITY & ANR.
|
March 24, 2017 |
SIRAJUL MALLICK AND ORS. Vs. STATE OF WEST BENGAL
|
June 5, 2017 |
SISIR KUMAR ADAK AND ANR. Vs. AMITAVA SINGHA AND ORS.
|
June 30, 2017 |
SITA RANI DINDA Vs. SANTOSH ROY & ANR
|
June 23, 2017 |
SITAL ROY@ BURU & ANR Vs. STATE OF WEST BENGAL
|
November 30, 2017 |
SITALA BALA DHARA & ORS Vs. KASHINATH DHARA & ORS
|
August 28, 2017 |
SITARAM PANDIT Vs. STATE OF WEST BENGAL
|
December 19, 2017 |
SITUNATH MONDAL Vs. STATE OF WEST BENGAL & ORS
|
May 3, 2017 |
SK ANISHAL HAQUE Vs. STATE OF WEST BENGAL & ORS
|
December 12, 2017 |
SK BADRODDOZA Vs. SK ABDULLAH
|
October 23, 2017 |
SK FAZLE WAHEB @ PANU & ANR Vs. MEENA BIBI & ORS
|
April 25, 2017 |
SK GOPAL @ MEHRUL Vs. STATE OF WEST BENGAL
|
April 3, 2017 |
SK HAFIJUDDIN Vs. STATE OF WEST BENGAL
|
September 13, 2017 |
SK KALO @ RABIAL & ORS Vs. STATE OF WEST BENGAL
|
September 21, 2017 |
SK KASHEM ALI & ORS Vs. SK LIAQUAT ALI & ANR
|
August 18, 2017 |
SK MAHAMMED BECHU Vs. BOARD OF WAKFS, WEST BENGAL & ORS
|
May 17, 2017 |
SK MEHERBAN Vs. STATE
|
December 14, 2017 |
SK MUSTAFA & OTHERS Vs. STATE OF WEST BENGAL
|
July 18, 2017 |
SK NAZMUL @ SATAL @ SATYA Vs. STATE
|
April 10, 2017 |
SK RUSTAM @ SK RASTAM Vs. STATE OF WEST BENGAL AND OTHERS
|
October 24, 2017 |
SK SABER ALI @ APEL Vs. STATE OF WEST BENGAL
|
December 5, 2017 |
SK SAFIC @ SK SAFIK @ SK SAFIQUE Vs. STATE OF WEST BENGAL
|
December 14, 2017 |
SK SAFIULLA @ SAIFUL Vs. STATE
|
December 15, 2017 |
SK SALAM & ANR Vs. STATE OF WEST BENGAL
|
November 7, 2017 |
SK SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
|
December 7, 2017 |
SK UMBAR ALI Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
SK. ABDUL BASAR Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
SK. ABDUL KASEM @ SK. KASEM ALI Vs. AWA RANI MONDAL & ORS.
|
November 2, 2017 |
SK. MD. ANISUR RAHMAN Vs. STATE OF WEST BENGAL & ORS.
|
December 13, 2017 |
SK. MUSTAFA NEWAJ @ BHOMBAL Vs. THE STATE OF WEST BENGAL
|
January 16, 2017 |
SK. RABI @ RABIUL Vs. THE STATE OF WEST BENGAL
|
April 24, 2017 |
SK. SHANE ALAM & ORS. Vs. SUFIA BEGAM & ORS.
|
November 3, 2017 |
SKIPPER LIMITED Vs. AKASH BANSAL & ORS.
|
August 9, 2017 |
SKIPPER LTD. Vs. BANK OF BARODA
|
July 26, 2017 |
SKYRISE OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
June 15, 2017 |
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
|
August 22, 2017 |
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
|
January 10, 2017 |
SM. BIDYUT LATA MONDAL Vs. BADAL CHANDRA SHEET AND ORS.
|
June 29, 2017 |
SMT DARSHINI BHUTA Vs. STATE OF WEST BENGAL & ORS.
|
December 12, 2017 |
SMT SUMANA VENKATESH NEE SUR Vs. SUSANTA KUMAR SUR AND OTHERS
|
April 19, 2017 |
SMT. ALAKANANDA NAN Vs. DR. ABHIJIT NAN
|
November 21, 2017 |
SMT. ALPANA PATRA Vs. RANJAN NIYOGI
|
September 15, 2017 |
SMT. ARANYA SAHA, DECEASED AND ANR. Vs. SANKAR LAL SAHA AND ORS.
|
December 21, 2017 |
SMT. BARNALI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
November 24, 2017 |
SMT. BARNALI DUTTA & ORS Vs. SRI SOMNATH MULLICK & ANR
|
July 5, 2017 |
SMT. BASANTI DAS Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
SMT. BASU RANI PAUL Vs. EMPLOYEES STATE INSURANCE
|
April 12, 2017 |
SMT. BIJOLI RANI SAHA @ BIJALI SAHA Vs. PRABAL BASAK & ORS.
|
December 4, 2017 |
SMT. BINA KUMAR Vs. SRI JANARDAN ROY
|
March 17, 2017 |
SMT. CHINMOYEE PAUL & ORS Vs. UNION OF INDIA & ORS
|
July 10, 2017 |
SMT. DIPALI HALDER AND OTHERS Vs. SRI CHANDAN DAS AND ANR.
|
December 13, 2017 |
SMT. DIPANWITA KARMAKAR NEE RANA Vs. PRASANTA KARMAKAR
|
March 3, 2017 |
SMT. DIPTI AGGARWAL Vs. SRI ASHISH CHANDRA
|
July 7, 2017 |
SMT. DOLLY MITRA Vs. TAPAN MITRA
|
July 19, 2017 |
SMT. GUNJAN RAY Vs. SRI ARINDAM RAY
|
May 11, 2017 |
SMT. JAYANTI PAUL AND OTHERS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
March 14, 2017 |
SMT. KALPANA MAJUMDER Vs. THE STATE OF WEST BENGAL & ANR.
|
January 19, 2017 |
SMT. KAMALA NASKAR & ORS. Vs. SRI GOPAL MAITY & ORS.
|
December 22, 2017 |
SMT. KAMALA RANI KUNDU Vs. SRI DINESH BISWAS
|
November 3, 2017 |
SMT. KANCHAN VORA Vs. SMT. TARAMATI VORA & ORS
|
July 6, 2017 |
SMT. KHUDIBALA PANDA & ORS. Vs. JANAB KHAN & ORS.
|
October 26, 2017 |
SMT. KUMKUM ROY Vs. UNION OF INDIA
|
February 10, 2017 |
SMT. MAHUA MULLICK & ORS Vs. GOVERNENT OF WEST BENGAL
|
September 13, 2017 |
SMT. MENOKA ALIAS MINA GHOSH (CHOWDHURY) & ORS. Vs. DURGA SHANKAR GHOSH & ORS.
|
November 16, 2017 |
SMT. MITALI CHAKRABORTI (BHATTACHARYA) Vs. STATE OF WEST BENGAL & ORS.
|
June 12, 2017 |
SMT. NANDITA RAM(BHATTACHARJEE) Vs. RRITWIK BHATTACHARJEE
|
March 24, 2017 |
SMT. NILIMA MARIK Vs. SRI MRITUNJOY GHOSH
|
July 19, 2017 |
SMT. PRATIMA GUCHAIT & ORS. Vs. NIRUPAM GUCHAIT & ORS.
|
March 14, 2017 |
SMT. PURAVBI MUKHERJEE (GHOSH) Vs. THE KOLKATA IMPROVEMENT TRUST & ORS.
|
January 20, 2017 |
SMT. PUTUL BASKI & ORS. Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
|
January 27, 2017 |
SMT. RADHA YADAV Vs. UNION OF INDIA
|
March 3, 2017 |
SMT. RAJUL MUKIM Vs. SUMERMAL SURANA AND ANOTHER
|
December 14, 2017 |
SMT. RATNA BOSE @ BASU Vs. SMT. JHARNA MULLICK & ORS.
|
January 10, 2017 |
SMT. RENU DEVI JALAN Vs. SHREE SHREE ISWAR SARADESWAR SHIBALING JEW & ORS.
|
March 29, 2017 |
SMT. ROMA CHATTERJEE AND ANR. Vs. SMT. CHABI BANERJEE AND ORS.
|
January 13, 2017 |
SMT. RUCHIKA AGARWAL Vs. SRI VIKAS AGARWAL
|
April 18, 2017 |
SMT. SABITA ROY Vs. SHYAMAL KUMAR DAS
|
July 20, 2017 |
SMT. SAMPAT DEVI KULTHIA Vs. SMT. SUDHA SONI
|
September 21, 2017 |
SMT. SANDHYA MALLICK Vs. SRI HALADHAR MALLICK
|
October 26, 2017 |
SMT. SANTOSI SAHOO (GIRI) Vs. SMT. NAMITA MANDAL (MAITY) ORS.
|
March 24, 2017 |
SMT. SARALA DEVI DERASARIA Vs. MANIK LAL SHARMA AND ORS.
|
November 13, 2017 |
SMT. SHARMISTHA KAR PURKAYASTHA Vs. SHRI SURAJIT KAR PURKAYASTHA
|
September 12, 2017 |
SMT. SIPRA GHOSHAL Vs. SRI GOURCHAND PODDAR
|
August 28, 2017 |
SMT. SOMA DEY DUTTA Vs. SRI SANKAR DUTTA
|
November 28, 2017 |
SMT. SONALI BASAK Vs. SRI SUMON BASAK
|
February 27, 2017 |
SMT. SUKLA DUTTA Vs. SRI SAMIR KUMAR BHATTACHARJEE AND OTHERS
|
January 6, 2017 |
SMT. SUMANA BANDYOPADHYAY Vs. THE DEPUTY DIRECTOR OF INCOME TAX
|
July 13, 2017 |
SMT. TARAMONI @ TARAMANI GUPTA Vs. SMT. SAKTI DHARA SAHA
|
September 4, 2017 |
SMT. TRIPTI CHAKRABORTY Vs. ANJAN CHAKRABORTY
|
July 28, 2017 |
SMT.RANI AMUDA K Vs. SHRI ABDULARIF AND ANOTHER
|
July 27, 2017 |
SMTI. PREM SANTHI & ORS. Vs. THE STATE
|
June 19, 2017 |
SNIGDHA MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
|
June 21, 2017 |
SNIGDHENDU GHOSH Vs. STATE OF WEST BENGAL & ORS
|
July 19, 2017 |
SOCIETE DES PRODUITS NESTLE S A & ANR Vs. KIT KAT FOOD PRODUCTS & ANR
|
August 3, 2017 |
SOHAN MINERALS & MINING COMPANY PRIVATE LIMITED Vs. LLOYDS METALS AND ENERGY LIMITED
|
July 26, 2017 |
SOMA MARDI AND ANOTHER Vs. STATE OF WEST BENGAL
|
March 14, 2017 |
SOMA SAHA SEN Vs. STATE OF WEST BENGAL
|
March 23, 2017 |
SOMANATH BANERJEE Vs. PARNA BANERJEE
|
March 1, 2017 |
SONIYA KHATUN @ SONIYA BIBI Vs. SEKH AKIB JABHED @ SEKH AKIB JAVED & ANR
|
November 10, 2017 |
SONY INDIA PRIVATE LIMITED Vs. MADHURI COMMODITIES PRIVATE LIMITED
|
September 5, 2017 |
SONY INDIA PVT LTD Vs. MADHURI COMMODITIES PVT LTD
|
October 17, 2017 |
SOUMEN DAS & ANR Vs. STATE OF WEST BENGAL
|
May 17, 2017 |
SOUMENDRA MALIK Vs. TUMPA MALIK
|
December 21, 2017 |
SOUMYA MINING LIMITED Vs. VOLTAS LIMITED
|
May 19, 2017 |
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. SHRI SUNIL CHANDRA SARKAR & ANR.
|
January 19, 2017 |
SOUTH CALCUTTA DIESELS PVT. LTD Vs. BENGAL DIESELS & ORS
|
January 12, 2017 |
SOUTH CITY PROJECT (KOLKATA) LIMITED & ANR Vs. KOLKATA METROPOLITAN DEVELOPMENT & ORS
|
December 19, 2017 |
SOUTHERN COOLING TOWERS PVT. LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, EAST ZONAL BENCH & ORS.
|
January 20, 2017 |
SPML INFRA LIMITED Vs. COMMISSIONER OF SERVICE TAX, KOLKATA-II
|
February 23, 2017 |
SQUARE FOUR ASSETS MANAGEMENT & RECONSTRUCTION CO P LTD Vs. ORIENT BEVERAGES LTD & ORS
|
August 17, 2017 |
SREE METALIKS LIMITED Vs. UNION OF INDIA
|
April 7, 2017 |
SREEJIT KUMAR TAGORE Vs. RADHA KISSEN BHATTER & ORS
|
December 7, 2017 |
SREEMA DUTTA Vs. STATE BANK OF MYSORE & OTHERS
|
September 14, 2017 |
SREI EQUIPMENT FINANCE LIMITED Vs. RAMSARUP INDUSTRIES LIMITED
|
July 4, 2017 |
SREI EQUIPMENT FINANCE LIMITED Vs. SANJAY KUMAR SHAH & ANR
|
July 5, 2017 |
SREI EQUIPMENT FINANCE LIMITED Vs. ANWAR ALI MONDAL & ANR.
|
January 25, 2017 |
SREI EQUIPMENT FINANCE LIMITED Vs. PRABIR MONDAL
|
September 21, 2017 |
SREI EQUIPMENT FINANCE LTD Vs. AQDAS MARITIME AGENCY PVT. LTD.
|
September 13, 2017 |
SREI EQUIPMENT FINANCE LTD. Vs. PABAN PODDAR & ANR.
|
January 9, 2017 |
SREI EQUIPMENT FINANCE LTD. Vs. BANSILAL SIHAG
|
September 7, 2017 |
SREI EQUPIMENT FINANCE LIMITED Vs. PABAN PODDAR AND ANR.
|
December 19, 2017 |
SRI ABHIMANU DEBSHARMA Vs. THE UNIVERSITY OF GOUR BANGA & ORS.
|
June 16, 2017 |
SRI ANIL CHORONE ROQUITTE Vs. SRI BHAGAWATI CHORONE ROQUITTEE
|
January 17, 2017 |
SRI ANIL PATRA Vs. SRIMATYA ANGURBALA PRAMANIK
|
August 22, 2017 |
SRI ANNAPURNA DEBI MATA THAKURANI, REPRESENTED BY DEBASHIS CHAKRABORTY Vs. SRI ANNAPURNA DEBI MATA THAKURANI, REPRESENTED BY SATYA BRATA CHAKRABARTY & ORS.
|
May 5, 2017 |
SRI ASIM KUMAR CHOWDHURY Vs. SRI MONOJIT DAS
|
May 16, 2017 |
SRI ASWINI KUMAR DAS Vs. STATE OF WEST BENGAL AND ORS.
|
May 19, 2017 |
SRI BALADEV BASU ALIAS DAVE BASU Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
March 22, 2017 |
SRI BASUDEV PAUL Vs. SM. KANTA DEVI BURMAN & ORS.
|
February 15, 2017 |
SRI BIJAY KRISHNA SAHOO Vs. PRAMILA PRADHAN AND ORS
|
April 10, 2017 |
SRI BISWAJIT DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
September 22, 2017 |
SRI CHAITAN CHOUDHURY & ANR Vs. THE O/L & ORS.
|
May 4, 2017 |
SRI CHAITAN CHOUDHURY & ANR. Vs. THE O/L & ORS.
|
July 6, 2017 |
SRI CHANCHAL BASU Vs. STATE OF WEST BENGAL
|
March 7, 2017 |
SRI CHANDAN MUKHERJEE Vs. PANKAJ KUMAR BEHERA
|
March 6, 2017 |
SRI DEBASISH SAHA Vs. STATE OF WEST BENGAL & ORS.
|
January 27, 2017 |
SRI DILIP POLLEY Vs. STATE OF WEST BENGAL
|
April 4, 2017 |
SRI DIPAK J. POPAT & ORS Vs. M/S. EXPRESS TRADING AGENCY
|
January 27, 2017 |
SRI GANESH CHANDRA GHOSH AND OTHERS Vs. SRI AJIT KUMAR GHOSH AND OTHERS
|
March 24, 2017 |
SRI GHETU MONDAL Vs. UNION OF INDIA
|
March 21, 2017 |
SRI GOPAL CHANDRA JAISWAL Vs. M/S. BIRLA TYRES
|
March 24, 2017 |
SRI GOUTAM PATRA Vs. THE STATE OF WEST BENGAL AND ORS.
|
September 6, 2017 |
SRI ISWAR MAHADEB & ORS. Vs. PRADEEP KUMAR JAIN
|
September 4, 2017 |
SRI KALI CHARAN SHAW Vs. THE STATE OF WEST BENGAL AND ANR.
|
January 20, 2017 |
SRI KAMAL SINGH BAID AND ORS. Vs. SRI DIPENDRA NATH BANERJEE AND ANR.
|
February 7, 2017 |
SRI KANAK BASU Vs. NANDINI BASU
|
November 23, 2017 |
SRI KARTIC DEY Vs. SMT. NISHARANI BOSE
|
April 27, 2017 |
SRI KARTICK CHANDRA CHAKRABORLTY Vs. SRI ANUKUL BHUNIA
|
October 24, 2017 |
SRI KENARAM DUTTA & ORS. Vs. AMAL KUMAR BASU & ORS.
|
December 21, 2017 |
SRI MAHESH KUMAR LAL AND OTHERS Vs. AZAHAR ALI AND OTHERS
|
May 18, 2017 |
SRI MALAY KUMAR SEN Vs. SMT. REKHA DAS
|
February 7, 2017 |
SRI MANIK MONDAL Vs. UNION OF INDIA
|
August 3, 2017 |
SRI MRIDULANANDA BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2017 |
SRI MRINAL KANTI DAS Vs. MITALI GHOSE
|
November 30, 2017 |
SRI MURARI SAMANTA Vs. SRI ASHOK NANDY AND ANR.
|
December 18, 2017 |
SRI NARAYAN MISHRA Vs. COAL INDIA LTD.
|
August 1, 2017 |
SRI NEMAI CHAND DUTT Vs. KOLKATA MUNICIPAL CORPORATION
|
March 29, 2017 |
SRI PRABHAT KUMAR DAS Vs. BAIDYABATI MUNICIPALITY AND ORS.
|
December 18, 2017 |
SRI RAJENDRA PRASAD BAJORIA Vs. SRI SWAPAN MUKHERJEE
|
December 20, 2017 |
SRI SAKTI PADA ROY Vs. SRI HARI PADA ROY
|
June 23, 2017 |
SRI SAMIR DUTTA Vs. SMT. MAMATA DAS & ANR.
|
November 16, 2017 |
SRI SAMIR RANA Vs. SMT. MANASHI MAITY (RANA)
|
August 29, 2017 |
SRI SANKAR BAIDYA Vs. SMT. SIKHA BISWAS AND OTHERS
|
December 22, 2017 |
SRI SOHAM LAL MANPURIAB Vs. KOLKATA MUNICIPAL CORPORATION
|
June 6, 2017 |
SRI SWADESH CHANDRA SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 26, 2017 |
SRI TRILOCHAN PATTANAYAK Vs. THE FOURTH INDUSTRIAL TRIBUNAL
|
February 3, 2017 |
SRI UPENDRA KAMAT Vs. SRI NARINDER SINGH
|
June 15, 2017 |
SRI. KAMAL HAZRA Vs. NITISH MAJHI
|
March 8, 2017 |
SRI. PRASANTA KUMAR DEY Vs. SRI. GOPI NATH DEY
|
December 13, 2017 |
SRI. SRIBRATA DEB Vs. BANK OF INDIA
|
June 16, 2017 |
SRI. SUBRATA KUNDU Vs. SMT. KOYLEE SEAL
|
December 13, 2017 |
SRIHARI CHARAN BERA Vs. STATE OF WEST BENGAL & ORS
|
December 19, 2017 |
SRIKANTA MODAK & ANR Vs. STATE OF WEST BENGAL
|
November 22, 2017 |
SRIKANTA SINHABABU Vs. STATE OF WEST BENGAL & ORS
|
November 20, 2017 |
SRIPADA LET Vs. THE STATE OF WEST BENGAL
|
February 13, 2017 |
SRISTIDHAR MAITY. Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
STATE BANK OF INDIA Vs. SMT. MINAKSHI PODDAR
|
March 16, 2017 |
STATE BANK OF INDIA & ANR. Vs. SMT. NIRMALA SHAW & ORS.
|
November 20, 2017 |
STATE BANK OF INDIA & ORS. Vs. K.D. FABRICS PRIVATE LIMITED & ANR.
|
December 21, 2017 |
STATE BANK OF INDIA AND ANOTHER Vs. M/S HELIOS DIAGNOSTICS & HEALTH CARE PRIVATE LIMITED AND ANOTHER
|
July 24, 2017 |
STATE OF W B & ORS Vs. RINA MONDAL & ORS
|
May 19, 2017 |
STATE OF W.B. & ORS Vs. GAUTAM SADHAN BOSE & ORS.
|
May 2, 2017 |
STATE OF WEST BENGAL Vs. BHARAT VANIJYA EASTERN PVT. LTD.
|
January 4, 2017 |
STATE OF WEST BENGAL Vs. SATTAR KHAN
|
July 14, 2017 |
STATE OF WEST BENGAL Vs. M/S. DESIRE AGRO RESORTS DEVELOPMENT PRIVATE LIMITED
|
August 10, 2017 |
STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PRIVATE LIMITED
|
September 21, 2017 |
STATE OF WEST BENGAL Vs. STATE OF WEST BENGAL
|
February 10, 2017 |
STATE OF WEST BENGAL Vs. KAJAL KORA & ORS
|
June 2, 2017 |
STATE OF WEST BENGAL Vs. JAGADISH PROSAD AGARWAL
|
November 22, 2017 |
STATE OF WEST BENGAL Vs. SANJOY KUMAR PAL & ANR.
|
November 13, 2017 |
STATE OF WEST BENGAL Vs. SIDDHESWAR MANNA
|
June 2, 2017 |
STATE OF WEST BENGAL Vs. UNION OF INDIA
|
December 1, 2017 |
STATE OF WEST BENGAL Vs. RABINDRA NATH MUNSI
|
May 15, 2017 |
STATE OF WEST BENGAL Vs. AVIK GHOSH
|
March 16, 2017 |
STATE OF WEST BENGAL Vs. MD. SOHRAB & ORS.
|
July 25, 2017 |
STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PVT. LTD.
|
October 3, 2017 |
STATE OF WEST BENGAL & ANR Vs. MOHAIMENUL ISLAM & ORS
|
June 8, 2017 |
STATE OF WEST BENGAL & ANR. Vs. SMT. SANGITA SINHA & ORS.
|
March 15, 2017 |
STATE OF WEST BENGAL & ORS Vs. BITHIKA BAGCHI (GUPTA)
|
August 23, 2017 |
STATE OF WEST BENGAL & ORS Vs. NAZRUL HAQUE & ORS
|
September 13, 2017 |
STATE OF WEST BENGAL & ORS Vs. GOUTAM DALAL
|
September 20, 2017 |
STATE OF WEST BENGAL & ORS Vs. SHIBANI CHAKDAR & ORS
|
September 18, 2017 |
STATE OF WEST BENGAL & ORS Vs. NILADRI CHATTERJEE & ORS
|
August 23, 2017 |
STATE OF WEST BENGAL & ORS Vs. SUBRATA BASU & ORS
|
August 22, 2017 |
STATE OF WEST BENGAL & ORS Vs. KHARAGPUR FLOUR MILLS PVT LTD
|
August 10, 2017 |
STATE OF WEST BENGAL & ORS Vs. NIRMAL KOLE & ORS
|
June 29, 2017 |
STATE OF WEST BENGAL & ORS Vs. DILIP KUMAR SAMANTA & ORS
|
June 29, 2017 |
STATE OF WEST BENGAL & ORS Vs. ASHIM KUMAR OJHA & ORS
|
June 29, 2017 |
STATE OF WEST BENGAL & ORS Vs. G S N MURTY & ORS
|
May 19, 2017 |
STATE OF WEST BENGAL & ORS Vs. SIDDHARTHA SANKAR MUKHOPADHYAY
|
December 19, 2017 |
STATE OF WEST BENGAL & ORS Vs. BIMAL MUNDA
|
November 20, 2017 |
STATE OF WEST BENGAL & ORS Vs. IMAN ALI MOLLA
|
December 11, 2017 |
STATE OF WEST BENGAL & ORS Vs. ANJAN CHAKRABORTY & ORS
|
January 17, 2017 |
STATE OF WEST BENGAL & ORS. Vs. SRI RANAJIT BAR & ORS.
|
February 14, 2017 |
STATE OF WEST BENGAL & ORS. Vs. NIRANJAN MUNIAN
|
June 16, 2017 |
STATE OF WEST BENGAL & OTHERS Vs. TAPAN KUMAR DAS & OTHERS
|
September 14, 2017 |
STATE OF WEST BENGAL & OTHERS Vs. CHANDRA KANTA GANGULI
|
April 26, 2017 |
STATE OF WEST BENGAL AND ORS. Vs. KALIDHAN BANERJEE AND ORS.
|
June 7, 2017 |
STEEL AUTHORITY OF INDIA LIMITED Vs. WORKMEN OF STEEL AUTHORITY OF INDIA LIMITED & OTHERS
|
January 17, 2017 |
STEEL AUTHORITY OF INDIA LIMITED Vs. LD. CONTROLLING AUTHORITY
|
August 8, 2017 |
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA & ORS
|
August 3, 2017 |
STEEL AUTHORITY OF INDIA LTD & ORS Vs. DURGAPUR ISWAR CHANDRA VIDYASAGAR (DICV) PUBLIC HIGH SCHOOL & ORS
|
December 20, 2017 |
STEEL AUTHORITY OF INDIA LTD. Vs. AMIYA STEEL PRIVATE LIMITED
|
March 30, 2017 |
STEEL AUTHORITY OF INDIA LTD. & ANR Vs. UNION OF INDIA & ORS.
|
July 28, 2017 |
STEPHANIE FERNANDES MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
May 12, 2017 |
SUBAL CHANDRA DAS. Vs. STATE OF WEST BENGAL
|
January 18, 2017 |
SUBAL MAITY @ SUBAL CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
December 8, 2017 |
SUBHA SANKAR DEY Vs. THE KOLKATA MUNICIPAL CORPORATION & ANR.
|
January 31, 2017 |
SUBHANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
September 21, 2017 |
SUBHAS BHOLLA & ANR Vs. STATE OF WEST BENGAL
|
December 1, 2017 |
SUBHAS CHANDRA PARAMANIK Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 7, 2017 |
SUBHAS ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 10, 2017 |
SUBHASH CHURAN LAW & ORS Vs. TRIPTI LAW
|
February 28, 2017 |
SUBHASH MONDAL & OTHERS Vs. STATE OF WEST BENGAL
|
December 6, 2017 |
SUBHASHISH ADDY Vs. HARIPADA DAS & ANR
|
November 16, 2017 |
SUBIMAL CHANDRA LAHA Vs. PARIMAL CHANDRA LAHA
|
March 6, 2017 |
SUBIMAL SARKAR @ DAS DECEASED, REPRESENTED BY LEGAL HEIRS ARATI SARKAR & ORS Vs. BIJON BIHARI ROY CHOUDHURY & ORS
|
September 11, 2017 |
SUBIR DAS & ORS Vs. SAILEN NANDY & ORS
|
September 22, 2017 |
SUBIR KUMAR BOSE & ANR Vs. SUBHAS GHOSH & ORS
|
April 3, 2017 |
SUBRATA CHATTERJEE Vs. NATIONAL INSURANCE CO. LTD. & ANR.
|
April 3, 2017 |
SUBRATA CHATTERJEE AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
April 25, 2017 |
SUBRATA GHOSH Vs. SABITENDRA NATH ROY AND ORS.
|
January 13, 2017 |
SUBRATA SHARMA Vs. STATE OF WEST BENGAL
|
August 28, 2017 |
SUCHANDRA ROY & ANR Vs. SECRETARY, EDUCATION DEPARTMENT, STATE OF WEST BENGAL & ORS
|
August 23, 2017 |
SUDARSHAN SEEDS PVT LTD Vs. VISHAL KRISHI PRODUCTS PVT LTD
|
November 1, 2017 |
SUDESHNA MITRA Vs. STATE OF WEST BENGAL & ORS
|
May 17, 2017 |
SUDHANGSU SEKHAR DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
SUDHINDRA NATH MONDAL Vs. SOMNATH MONDAL
|
July 5, 2017 |
SUDHIR GHOSH & ANR Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
SUDHIR GHOSH & ANR Vs. SHANTILATA ROY GANGULY
|
June 14, 2017 |
SUDHIR PRAKASH Vs. STATE OF WEST BENGAL & ANR
|
July 21, 2017 |
SUDIP AGARWAL Vs. SASANKA SEKHAR HALDER
|
April 26, 2017 |
SUDIP BHATTACHARYA Vs. THE STATE OF WEST BENGAL & ORS.
|
March 31, 2017 |
SUDIP DATTA Vs. STATE OF W B & ANR
|
July 5, 2017 |
SUDIPTA CHAKRABORTY Vs. MADHUMITA BHATTACHARYA
|
July 3, 2017 |
SUHRID MUKHERJEE Vs. UNION OF INDIA
|
April 11, 2017 |
SUJAN KUMAR GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 14, 2017 |
SUJAN MAITY Vs. SRI RAJ KUMAR KOLEY & ORS.
|
January 17, 2017 |
SUJATA BHACHHAR (KIRTONIA) Vs. THE STATE OF WEST BENGAL
|
March 6, 2017 |
SUJIT ADHIKARI @ SUJIT ADHIKARY Vs. TULIKA ADHIKARI
|
November 16, 2017 |
SUJJAMAL MULLICK & ORS Vs. STATE OF WEST BENGAL & ORS
|
August 16, 2017 |
SUJOY LAHIRI Vs. SM. NANDINI LAHIRI & ANR.
|
May 19, 2017 |
SUJOY MAHATO Vs. STATE OF WEST BENGAL & OTHERS
|
August 18, 2017 |
SUJOY SEN Vs. MRS. SUJATA SEN
|
September 14, 2017 |
SUKHDEB BARUI & ORS Vs. STATE OF WEST BENGAL
|
November 17, 2017 |
SUKNA MAHATO Vs. SADHANA DEBNATH AND OTHERS
|
November 27, 2017 |
SUKUMAR BHATTACHARJEE @ SONA Vs. THE STATE OF WEST BENGAL
|
August 22, 2017 |
SUKUMAR JANA Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
April 25, 2017 |
SUKUMAR SARKAR & ANR Vs. PRITHIS RANJAN SARKAR
|
August 28, 2017 |
SUKUR ALI SARDAR & ANR Vs. MD MUKTAR ALI GAZI & ORS
|
December 20, 2017 |
SULAKSHANA TRADE HOLDINGS LTD & ANR Vs. INCOME TAX OFFICER,WARD5(1),KOLKATA & ORS
|
March 9, 2017 |
SUMAN JANA Vs. STATE OF WEST BENGAL
|
December 21, 2017 |
SUMAN LUGUN @ MUNDA Vs. STATE OF WEST BENGAL
|
August 22, 2017 |
SUMAN SAMANTA Vs. STATE OF WEST BENGAL & ORS
|
April 27, 2017 |
SUMANA BANDYOPADHYAY & ANR Vs. DEPUTY DIRECTOR OF INCOME-TAX
|
July 11, 2017 |
SUMANA BANERJEE Vs. SUMITA MITRA & ORS
|
June 28, 2017 |
SUMERMAL SURANA & ANR Vs. BHAWAR LAL BHANDARI & ORS
|
September 11, 2017 |
SUMITRA DAN Vs. THE STATE OF WEST BENGAL & ANR
|
July 18, 2017 |
SUMITRA KANRAR Vs. SANJIT JANA & ORS
|
November 23, 2017 |
SUNIL GIRIA & ANR. Vs. THE STATE OF WEST BENGAL
|
August 4, 2017 |
SUNIL KUMAR BHATTACHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2017 |
SUNIL KUMAR SEN Vs. KOLKATA MUNICIPAL CORPORATION
|
June 23, 2017 |
SUNIL SARDAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
November 22, 2017 |
SUNIL SARDAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
July 17, 2017 |
SUNITA GHOSH Vs. STATE OF WEST BENGAL
|
July 13, 2017 |
SUNITA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 13, 2017 |
SUPARNA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ANR.
|
May 2, 2017 |
SUPER DIAMOND NIRMAN PRIVATE LIMITED Vs. DEEPAK AGARWAL & ORS.
|
January 19, 2017 |
SUPER IRON FOUNDRY PVT LTD & ANR Vs. UNION OF INDIA & ORS
|
July 4, 2017 |
SUPRAKAS PODDER Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2017 |
SUPRAVA ACHARJA CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
SUPRIYA ROY AND ANOTHER Vs. BIJAYA BOSE
|
December 14, 2017 |
SURAJIT PANIGRAHI Vs. THE INFORMATION COMMISSIONER, CIC AND ANR.
|
June 23, 2017 |
SURENDER AGARWAL Vs. GAUTAM AHUJA & ORS
|
August 21, 2017 |
SURESH AGARWAL Vs. REGISTRAR OF COMPANIES
|
May 17, 2017 |
SURESH BABU AND OTHERS Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
December 14, 2017 |
SURESH CHAND JAIN Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
May 12, 2017 |
SURESH CHANDRA AGARWAL Vs. RAJU AGARWAL
|
August 17, 2017 |
SURESH SINGH Vs. CHINMOY SARKAR
|
November 3, 2017 |
SURESH TULSHAN & ORS Vs. DEVELOPMENT CONSULTANTS PVT LTD
|
December 1, 2017 |
SURINDER SINGH & ORS Vs. STATE
|
November 28, 2017 |
SURINDER SINGH & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
|
April 26, 2017 |
SURJA RAM Vs. UNION OF INDIA & ORS
|
October 25, 2017 |
SURYA ALLOY INDUSTRIES LIMITED Vs. RAGHAVENDRA PRESTRESS PRODUCTS PRIVATE LIMITED
|
December 12, 2017 |
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA & ORS
|
September 22, 2017 |
SURYA CHAKRABORTY Vs. MRS. SUJATA SEN
|
September 14, 2017 |
SUSAN MANTOSH Vs. ARUN ROY & ANR
|
September 8, 2017 |
SUSANTA MONDAL Vs. RAMESH AGARWAL & ORS
|
August 4, 2017 |
SUSANTA SARDAR Vs. STATE OF WEST BENGAL
|
September 12, 2017 |
SUSANTA SARDAR @ DUKHA Vs. STATE OF WEST BENGAL
|
July 18, 2017 |
SUSHIL KUMAR JAIN & ORS Vs. PILANI PROPERTIES LIMITED
|
November 29, 2017 |
SUSHILA LODHA AND ANOTHER Vs. ESTATE OFFICER, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
March 16, 2017 |
SUSIL KR. SINHA Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 2017 |
SUTAPA PAUL ALIAS SUTAPA KARMAKAR Vs. PRANJAL KARMAKAR
|
February 6, 2017 |
SWAMINA INTERNATIONAL PRIVATE LIMITED Vs. INCOME TAX SETTLEMENT COMMISSION
|
August 17, 2017 |
SWAPAN BANERJEE Vs. TAPAN BANERJEE & ORS
|
May 11, 2017 |
SWAPAN CHATTOPADHYAY & ORS. Vs. MR.ADITYA MUKHERJEE (DEVELOPER)
|
November 30, 2017 |
SWAPAN GHOSH Vs. STATE OF WEST BENGAL
|
August 9, 2017 |
SWAPAN KUMAR CHOWDHURY Vs. UNION OF INDIA & ORS
|
August 4, 2017 |
SWAPAN KUMAR DAS Vs. TARUN AICH & ORS
|
August 2, 2017 |
SWAPAN KUMAR HAZRA Vs. MAHITOSH SINGH & ORS
|
July 4, 2017 |
SWAPAN KUMAR PANDA Vs. ZONAL OFFICER, STATE BANK OF INDIA & ORS
|
November 2, 2017 |
SWAPAN KUMAR SAMANTA AND OTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 14, 2017 |
SWAPAN ROUTH Vs. NARENDRANATH MANNA AND OTHERS
|
January 6, 2017 |
SWAPNA BANERJEE Vs. THE STATE OF WEST BENGAL
|
April 7, 2017 |
SWARUP GHOSH Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS.
|
February 17, 2017 |
SWASTIK OIL REFINERY PRIVATE LIMITED Vs. UNION OF INDIA & ANR
|
August 31, 2017 |
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LTD Vs. LMJ INTERNATIONAL LIMITED
|
July 6, 2017 |
SYLEE TEA ESTATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, JALPAIGURI & OTHERS
|
November 9, 2017 |
T.E. THOMSON & CO. LTD Vs. ROMA CHOPRA & ORS
|
September 18, 2017 |
T.E. THOMSON & CO. LTD. Vs. SAMPARK ADVERTISING AND MEDIA PVT. LTD. & ORS
|
September 18, 2017 |
T.J. MATHEW Vs. UNION OF INDIA
|
June 15, 2017 |
T.K. SHAWAL INDUSTRIES PVT. LTD. Vs. CONTROLLER OF PATENTS AND DESIGNS
|
July 10, 2017 |
TAMAL MONDAL Vs. THE STATE OF WEST BENGAL
|
February 6, 2017 |
TAMIJUDDIN Vs. STATE OF WEST BENGAL
|
January 31, 2017 |
TANDRA MUKHERJEE & ORS Vs. UNION OF INDIA & ORS
|
June 13, 2017 |
TANMOY MOSHAT Vs. THE STATE OF WEST BENGAL & ORS.
|
July 18, 2017 |
TANTIA CONSTRUCTIONS LIMITED Vs. STATE OF BIHAR ROAD CONSTRUCTION DEPARTMEMT
|
November 21, 2017 |
TANTIA CONSTRUCTIONS LTD Vs. STATE OF BIHAR ROAD CONSTRUCTION DEPARTMENT
|
September 20, 2017 |
TANUSHREE HAIT Vs. RABINDRANATH GORANG & ORS
|
December 12, 2017 |
TAPAN BISWAS Vs. STATE OF WEST BENGAL & ANR
|
August 16, 2017 |
TAPAN DEY & ANR Vs. ARUN MULLICK & ANR
|
August 25, 2017 |
TAPAN KUMAR DAS & ORS Vs. BANK OF INDIA & ORS
|
December 20, 2017 |
TAPAN KUMAR GANGULY Vs. APARNA GANGULY
|
November 20, 2017 |
TAPAN KUMAR GHOSH Vs. AJANTA GHOSH
|
November 24, 2017 |
TAPAN KUMAR MAHAPATRA Vs. BRAMBHANANDA DEY & ORS
|
November 1, 2017 |
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS
|
August 25, 2017 |
TAPAN KUMAR SAHOO Vs. STATE OF WEST BENGAL
|
September 5, 2017 |
TAPAN KUMAR SEN Vs. TARUN AICH & ORS.
|
August 2, 2017 |
TAPAN MAL Vs. STATE OF WEST BENGAL & ORS
|
July 3, 2017 |
TAPAS KUMAR GUPTA Vs. STATE OF WEST BENGAL & ORS
|
July 25, 2017 |
TAPAS KUMAR PALMAL Vs. STATE OF WEST BENGAL
|
December 15, 2017 |
TAPAS KUMAR PRAMANIK & ANR Vs. STATE OF WEST BENGAL & ORS
|
April 3, 2017 |
TAPAS KUMAR SAHA Vs. STATE OF WEST BENGAL
|
December 7, 2017 |
TAPAS SANFUI Vs. UNION OF INDIA & OTHERS
|
May 19, 2017 |
TAPASI PAL Vs. STATE OF WEST BENGAL & OTHERS
|
September 4, 2017 |
TAPATI KABASI YASH Vs. STATE OF WEST BENGAL & ORS
|
December 21, 2017 |
TARAK NATH KESHARI Vs. STATE OF WEST BENGAL
|
July 4, 2017 |
TARAK SARKAR Vs. STATE OF WEST BENGAL
|
November 22, 2017 |
TARAKESHWAR DUBEY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
June 15, 2017 |
TARAKESWAR NUNIA Vs. COAL INDIA LIMITED AND OTHERS
|
June 12, 2017 |
TARANI PAUL & ANOTHER Vs. STATE OF WEST BENGAL
|
November 23, 2017 |
TARAPADA PATRA Vs. PRINCIPAL SECRETARY, PANCHAYATS & RURA DEVELOPMENT DEPARTMENT & ORS
|
December 11, 2017 |
TARIT KANTI BAGCHI Vs. KOLKATA MUNICIPAL CORPORATION
|
January 4, 2017 |
TARIT KANTI NASKAR Vs. STATE OF WEST BENGAL & ORS
|
August 8, 2017 |
TARUNA DAS Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 2017 |
TATA CAPITAL FINANCIAL SERVICES LTD Vs. BISWAJIT CHAKRABORTY
|
November 8, 2017 |
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. AMIT CHAKRABORTY
|
August 3, 2017 |
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. M/S. SP SANYAL ENTERPRISE PVT. LTD. AND ANR.
|
December 19, 2017 |
TATA STEEL PROCESSING & DISTRIBUTION LTD. Vs. IDEB PROJECTS PVT. LTD.
|
May 19, 2017 |
TATA STEEL PROCESSING AND DISTRIBUTION LTD. Vs. IDEB PROJECTS PVT. LTD.
|
July 24, 2017 |
TAX RECOVERY OFFICER-47 KOLKATA Vs. STATE BANK OF INDIA
|
August 3, 2017 |
TAXACO CONSULTANCY PVT. LTD. Vs. THE COMPETENT AUTHORITY AND A.D.M. [LA] & ANR.
|
September 12, 2017 |
TCP MARKETING & RESEARCH PRIVATE LIMITED Vs. KHURSHID ALAM
|
April 11, 2017 |
TECHMA ENGINEERING ENTERPRISE Vs. UNION OF INDIA
|
October 12, 2017 |
TECHMA ENGINEERING ENTERPRISE PVT LTD Vs. UNION OF INDIA
|
December 1, 2017 |
TECHMA ENGINEERING ENTERPRISE PVT. LTD. Vs. UNION OF INDIA
|
November 12, 2017 |
TECHPROP DEVELOPERS PRIVATE LIMITED Vs. ROSE VALLEY PATRIKA LIMITED
|
July 25, 2017 |
TESATI TEA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JALPAIGURI
|
August 1, 2017 |
THAKUR DAS MAHATO AND ORS Vs. STATE OF WEST BENGAL AND ORS
|
April 25, 2017 |
THE BARANAGORE JUTE FACTORY PLC (IN LIQUIDATION) Vs. STATE
|
January 19, 2017 |
THE CHAIRMAN, DISTRICT PRIMARY COUNCIL, UTTAR DINAJPUR Vs. SUBODH SINGH AND ORS.
|
June 13, 2017 |
THE CHANCELLOR Vs. HANSHA TANNA
|
January 20, 2017 |
THE CHIEF ELECTORAL OFFICER, WEST BENGAL Vs. SUBHASIS DAS & ORS.
|
June 15, 2017 |
THE CHIEF EXECUTIVE OFFICER, KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS. Vs. MADAN MOHAN HALDER & ANR.
|
February 9, 2017 |
THE COMMISSIONER OF INCOME TAX.W.B. Vs. SHALIMAR INDUSTRIES LTD.
|
December 12, 2017 |
THE IST LAND ACQUISITION COLLECTOR Vs. SMT. PURABI DE & ORS
|
September 20, 2017 |
THE JEWISH GIRLS SCHOOLS & ANR Vs. ISAAC ELIAS NAHOUM & ORS
|
September 12, 2017 |
THE KOLKATA MUNICIPAL CORPORATION Vs. SMT. SHIBANI MUKHERJEE
|
April 5, 2017 |
THE KOLKATA MUNICIPAL CORPORATION Vs. KAJARI BANERJEE AND ANOTHER
|
December 18, 2017 |
THE KOLKATA MUNICIPAL CORPORATION & ANR Vs. SRI PYARELAL JALAN
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February 8, 2017 |
THE KOLKATA MUNICIPAL CORPORATION AND OTHERS Vs. BLUE DREAMZ ADVERTISING PVT. LTD. AND ANOTHER
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June 21, 2017 |
THE LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. SMT. SUSHILA LODHA & ORS.
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July 20, 2017 |
THE MANAGING COMMITTEE OF HARANAGAR CHANDIPUR SENIOR MADRASAH Vs. MD. ABDUS SOBHAN AND ORS.
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June 9, 2017 |
THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. Vs. RESERVE BANK OF INDIA
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March 3, 2017 |
THE PEI MAY CHINESE HIGH SCHOOL & ANR. Vs. STATE OF WEST BENGAL
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May 18, 2017 |
THE STATE OF WEST BENGAL Vs. LAL CHAND MIA @ ABDUL LATIF & ORS
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February 10, 2017 |
THE STATE OF WEST BENGAL Vs. LAKHIKANTA ADHIKARY
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February 10, 2017 |
THE STATE OF WEST BENGAL Vs. PURNIMA DAS
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September 13, 2017 |
THE STATE OF WEST BENGAL Vs. POLY DUTTA
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February 22, 2017 |
THE STATE OF WEST BENGAL Vs. SUBRATA SAHA
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August 1, 2017 |
THE STATE OF WEST BENGAL Vs. AFCONS PAULING (INDIA) LTD.
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February 3, 2017 |
THE STATE OF WEST BENGAL Vs. SADHAN @ HARI SADHAN RAY @ BAGDI
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June 2, 2017 |
THE STATE OF WEST BENGAL & ORS Vs. DEBARGHYA CHAKRABORTY & ORS
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January 12, 2017 |
THE STATE OF WEST BENGAL & OTHERS Vs. TAPAN KUMAR DAS & OTHERS
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September 14, 2017 |
THE STATE PROJECT DIRECTOR, PASCHIM BANGA SARVA SIKSHA MISSION Vs. SMT. ARPITA DAS AND ORS.
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February 23, 2017 |
THE TARA CHARAN SATYA SANGHA Vs. ATANU BANERJEE & ANR
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July 28, 2017 |
THE WEST BENGAL PETROLEUM DEALERS ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
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December 20, 2017 |
TIBREWALA REALTORS PVT. LTD. Vs. SHRI PREMCHAND JAISWAL
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August 17, 2017 |
TIRTHAPADA GHOSH Vs. STATE OF WEST BENGAL
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May 29, 2017 |
TITAGARH WAGONS LIMITED Vs. T NARASHIMA RAO
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November 20, 2017 |
TRANSTONNELSTROY AFCONS JV AND ANOTHER Vs. KOLKATA METRO RAILWAY CORPORATION LIMITED AND OTHERS
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June 19, 2017 |
TRF LIMITED Vs. DAMODER VALLEY CORPORATION AND OTHERS
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July 19, 2017 |
TUHIN SUBHRA DUTTA & ANR Vs. ASHOK MONDAL & ORS
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November 24, 2017 |
TULSI CHARAN GHOSH Vs. CHANDIDAS MUKHOPADHYA
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March 9, 2017 |
TULSI RANI GORAI & ORS. Vs. THE STATE OF WEST BENGAL
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August 1, 2017 |
TUMPA GHOSH Vs. UNION OF INDIA AND OTHERS
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September 13, 2017 |
TUSHAR KANTI MONDAL Vs. KASHI NATH BARDHAN
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July 5, 2017 |
TUSHTA CHARAN PRAMANIK Vs. STATE OF WEST BENGAL & ORS.
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June 21, 2017 |
TUSHTA CHARAN PRAMANIK Vs. STATE OF WEST BENGAL & ORS.
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June 28, 2017 |
TYRE CORPORATION OF INDIA LTD Vs. UNION OF INDIA
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September 22, 2017 |
UDAY CHAND DAW Vs. DINABANDHU PAL (SINCE DECEASED) REPRESENTED BY LRS SMT CHANDANA PAL & ORS
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June 15, 2017 |
UDAY SANKAR ROY & ANR Vs. STATE OF WEST BENGAL & ORS
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August 11, 2017 |
UJJAL GHOSH Vs. PRABIR KUMAR CHATTOPADHYAY & ORS
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July 27, 2017 |
UJJAL KUMAR MONDAL & ORS Vs. STATE OF WEST BENGAL & ORS
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October 26, 2017 |
UJJALA DAS Vs. PANNALAL BASU
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December 11, 2017 |
UJJWAL KUMAR SINGHA Vs. STATE OF WEST BENGAL & ORS
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January 18, 2017 |
UKIL MURMU Vs. STATE OF WEST BENGAL
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November 15, 2017 |
UMA CORPORATION Vs. UNION OF INDIA & ORS
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September 6, 2017 |
UMA SHANKAR TRADES LIMITED Vs. ARNAB BHATTACHARYA & ORS
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April 3, 2017 |
UNILEVER PLC AND ANR Vs. FIROZ AND ANR
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September 21, 2017 |
UNION OF INDIA Vs. M/S. JASUMALL & CO.
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February 21, 2017 |
UNION OF INDIA Vs. S.A.F. BUILDERS (PVT.) LIMITED
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June 12, 2017 |
UNION OF INDIA Vs. M/S. MOHANLAL ROONGTA
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February 28, 2017 |
UNION OF INDIA Vs. PALZER MACHINE CRAFT PRIVATE LIMITED
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November 7, 2017 |
UNION OF INDIA Vs. H.M.R. CONSTRUCTION PVT. LTD. & ANR.
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April 12, 2017 |
UNION OF INDIA Vs. INDUSTRIAL LAMINATED (INDIA) PVT. LTD.
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February 7, 2017 |
UNION OF INDIA Vs. M/S. DEECON INDIA PVT. LTD.
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January 19, 2017 |
UNION OF INDIA Vs. M/S. BUILD FAB
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April 10, 2017 |
UNION OF INDIA Vs. JHUMUR CHANDRA
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November 7, 2017 |
UNION OF INDIA Vs. ANGUR BALA BHANJA
|
March 8, 2017 |
UNION OF INDIA Vs. SANDIP KR. BOSE
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September 6, 2017 |
UNION OF INDIA Vs. RADHEY SHYAM
|
August 16, 2017 |
UNION OF INDIA & ANR Vs. M/S. S.S CIVIL CONSTRUCTION PVT. LTD
|
September 20, 2017 |
UNION OF INDIA & ORS Vs. RAUSHAN KUMAR SINGH
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July 17, 2017 |
UNION OF INDIA & ORS Vs. ISCHROTECH
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March 14, 2017 |
UNION OF INDIA & ORS Vs. SOMNATH CHAKRABORTY & ANR
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December 19, 2017 |
UNION OF INDIA & ORS Vs. UMESH SINGH
|
November 7, 2017 |
UNION OF INDIA & ORS Vs. INDU BHUSAN JANA & ORS
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April 26, 2017 |
UNION OF INDIA AND OTHERS Vs. M/S. VENUS ENGINEERING CONCERN PVT. LTD.
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February 28, 2017 |
UNION OF INDIA AND OTHERS Vs. T N KRISHNAMOORTHI
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December 15, 2017 |
UNIQUE FINANCE & SECURITIES PRIVATE LIMITED Vs. OASIS INFRACON LIMITED
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July 4, 2017 |
UNITED BANK OF INDIA Vs. RANA MAZUMDER & ORS.
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December 22, 2017 |
UNITED BANK OF INDIA & ANR Vs. STATE OF WEST BENGAL & ORS
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September 1, 2017 |
UNITED CLEARING Vs. STAR CEMENT LTD.
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August 9, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. AMAL KUMAR RAY AND ANR.
|
February 17, 2017 |
UNIVERSITY & COLLEGE LABORATORY STAFF FEDERATION OF WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
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July 5, 2017 |
UNIVERSITY OF BURDWAN Vs. NIRVIK BANERJEE
|
April 10, 2017 |
UNIVERSITY OF KALYANI & ORS Vs. ASOKE KUMAR SINHA RAY & ANR
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June 16, 2017 |
UNNAYAN DEVELOPERS PVT LTD & ANR Vs. UTPAL KUMAR MANDAL & ANR
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August 11, 2017 |
UPA-PRADHAN, AGDMTHI KANTI GRAM PANCHAYET Vs. TAHER ALAM & ORS
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December 13, 2017 |
UPASANA MUKHERJEE Vs. STATE OF WEST BENGAL & ANR
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November 24, 2017 |
UPASI BALA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 3, 2017 |
URBAN INFRA NIRMAAN PVT LTD Vs. ANIL TANNA
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November 30, 2017 |
URMILA DEVI Vs. NITYANANDA LAL DAS
|
August 11, 2017 |
URMILA JALAN AND ORS. Vs. TULSI DEVI RATHI AND ORS.
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June 15, 2017 |
URMILA PATI Vs. STATE OF WEST BENGAL
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June 14, 2017 |
USHA SHAW & ORS Vs. STATE OF WEST BENGAL & ORS
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December 18, 2017 |
UTKARSH TUBES & PIPES LIMITED Vs. THE STATE OF MIZORAM
|
June 30, 2017 |
UTPAL DASGUPTA Vs. MRINAL KANTI SINHA
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January 5, 2017 |
UTTAM HAZRA Vs. ASHOK KUMAR GHOSH
|
November 1, 2017 |
UTTAM KUMAR KHAN Vs. STATE OF WEST BENGAL & ORS
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May 17, 2017 |
VAIDIC DHARMA SANASTHAN & ANR Vs. STATE OF WEST BENGAL & ORS
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November 28, 2017 |
VAISHNO MATA CONSTRUCTION Vs. STATE OF WEST BENGAL
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April 24, 2017 |
VASAVI INDUSTRIES LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
December 7, 2017 |
VCK SHARE AND STOCK BROKING SERVICES LIMITED Vs. ICICI BANK
|
November 30, 2017 |
VENKATESHWAR MEDICARE PVT LTD Vs. STATE OF WEST BENGAL & ORS
|
January 16, 2017 |
VIDYA RAM STEELS PRIVATE LIMITED & ANR. Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & ANR.
|
September 11, 2017 |
VIDYASAGAR UNIVERSITY & ANR Vs. SABITRI SARDAR & ORS
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December 7, 2017 |
VIJAI SHREE LIMITED Vs. UNION OF INDIA & ORS.
|
January 10, 2017 |
VIJAI SHREE PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS.
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September 13, 2017 |
VIJAI SHREE PVT LTD Vs. BHARAT SANCHAR NIGAM LTD
|
September 13, 2017 |
VIKHARI HARI Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2017 |
VIKRAM J. TANNA Vs. THE CHANCELLOR
|
January 27, 2017 |
VIMLA DEVI KOTHARI Vs. OFFICIAL LIQUIDATOR
|
July 26, 2017 |
VINOD KUMAR JOSHI Vs. DINESH KUMAR AGARWALA
|
July 21, 2017 |
VIPUL RAJ Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 18, 2017 |
VISVESHWARAN SURESH KUMAR & ANR Vs. STATE OF WEST BENGAL & ORS
|
November 24, 2017 |
VODAFONE MOBILE SERVICES LIMITED & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
May 3, 2017 |
VODAFONE MOBILE SERVICES LTD Vs. COMMISSIONER OF INCOME TAX-TDS, KOLKATA & ORS
|
August 28, 2017 |
VODAFONE MOBILE SERVICES LTD. Vs. STATE OF WEST BENGAL
|
May 16, 2017 |
VORA FASTENERS PRIVATE LIMITED Vs. RAZIA KHATOON
|
February 14, 2017 |
W B SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT & FINANCE CORPORATION & ANR Vs. DIBYENDU SEN & ORS
|
July 19, 2017 |
W. NEWMAN AND COMPANY LIMITED Vs. APOLLO ZIPPER INDIA LIMITED
|
June 13, 2017 |
W.W.A. COSSIPORE ENGLISH SCHOOL Vs. STATE OF WEST BENGAL
|
September 8, 2017 |
WEBEL SL ENERGY SYSTEM LTD. Vs. UNION OF INDIA
|
April 12, 2017 |
WELCOME CONSTRUCTION Vs. STARCON & ORS
|
October 23, 2017 |
WELLMAN CARBO METALICKS (INDIA) LIMITED Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS
|
July 28, 2017 |
WEST BENGAL COLLEGE SERVICE COMMISSION AND ANR Vs. GAUTAM PAL
|
April 12, 2017 |
WEST BENGAL COURT EMPLOYEES ASSOCIATION Vs. STATE OF WEST BENGAL
|
April 6, 2017 |
WEST BENGAL ELECTRONIC INDUSTRY Vs. SHANTA PROJECTS
|
August 22, 2017 |
WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LIMITED Vs. UCO BANK
|
February 7, 2017 |
WEST BENGAL M R DEALERS ASSOCIATION & ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
October 26, 2017 |
WEST BENGAL MEDICAL AND SALES REPRESENTATIVES UNION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
February 16, 2017 |
WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. DONGFANG ELECTRIC CORPORATION
|
July 17, 2017 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. RATHIN GHOSH
|
September 20, 2017 |
WEST BENGAL SUGAR INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. PUNALUR PAPER MILLS LTD. & ORS.
|
December 20, 2017 |
WORKMEN OF INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
|
July 13, 2017 |
WORKMEN OF NAVNIL ENTERPRISE Vs. INDIAN OIL PETRONAS PRIVATE LIMITED
|
June 7, 2017 |
YASH VARDHAN MALL Vs. TEJASH DOSHI
|
August 28, 2017 |
YOGENDRA SHAH Vs. ROHITASH KUMAR MITTAL
|
June 30, 2017 |
YUNUS GAZI & ANR Vs. GOLAM RABBANI & ORS
|
August 21, 2017 |
YUNUS LASKAR & ORS Vs. STATE OF WEST BENGAL & ORS
|
August 28, 2017 |
ZAID ALAM Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
August 9, 2017 |