DEPUTY COMMISSIONER OF CUSTOMS Vs. MOHENDRA SINGH ARORA
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October 1, 2012 |
KALYANI PAL Vs. STATE OF WEST BENGAL
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October 18, 2012 |
PASHUPATI MAHATO Vs. DIPALI MAHATO
|
May 9, 2012 |
SIB NATH BASAK Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
A K ROY TIMBER DEPOT Vs. STATE OF WEST BENGAL
|
January 13, 2012 |
A TOSH & SONS (INDIA) LIMITED Vs. HANJIN SHIPPING COMPANY LIMITED & ORS
|
September 28, 2012 |
A. MADAR Vs. SMT. S. LAXMI AND ANOTHER
|
December 14, 2012 |
A. PETER Vs. RAJENDER PRASAD
|
September 13, 2012 |
A. TALUKDAR AND CO. (FERTILIZERS) P. LTD. AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA AND OTHERS
|
August 3, 2012 |
ABA BUILDERS LIMITED Vs. ANJULA NAGPAL
|
October 9, 2012 |
ABANI BHUSAN SINGHA Vs. CBI
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April 24, 2012 |
ABANI MAHATO Vs. AMARTA GHOSH
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July 25, 2012 |
ABDUL GANI MANDAL Vs. STATE OF WEST BENGAL
|
October 9, 2012 |
ABDUL HAMID AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 30, 2012 |
ABDUL HAMID KHAN Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 25, 2012 |
ABDUL HANNAN Vs. THE STATE OF WEST BENGAL
|
July 18, 2012 |
ABDUL MAHID AND ANOTHER Vs. BELDANGA MUNICIPALITY AND OTHERS
|
January 3, 2012 |
ABDUL MALEK Vs. STATE OF WEST BENGAL
|
May 4, 2012 |
ABDUL MALEK Vs. STATE OF WEST BENGAL
|
June 4, 2012 |
ABDUL QUADI Vs. AKBARI BEGUM
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July 4, 2012 |
ABDUL RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
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January 9, 2012 |
ABDUL RASHID Vs. CALCUTTA DOCK
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August 1, 2012 |
ABDUL SALAM MOLLA Vs. THE STATE OF WEST BENGAL & ORS.
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January 4, 2012 |
ABDUL WAHED & ORS. Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 19, 2012 |
ABDUR RASHID AHMED Vs. STATE OF WEST BENGAL
|
December 4, 2012 |
ABDUS SALAM MONDAL Vs. STATE OF WEST BENGAL & ORS.
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March 13, 2012 |
ABHEDANANDA PANIGRAHI Vs. NETAJI SUBHAS OPEN UNIVERSITY & ORS.
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March 27, 2012 |
ABHIJIT MAHAPATRA Vs. STATE OF WEST BENGAL
|
December 20, 2012 |
ABHIJIT SEN Vs. SIBENDHU BASU
|
January 20, 2012 |
ABP PRIVATE LIMITED Vs. MEDIA RESEARCH USERS COUNCIL
|
September 25, 2012 |
ABS LAND DEVELOPMENT CONSTRUCTION PVT. LTD. Vs. RANISATI NIRMAN PRIVATE LIMITED
|
January 9, 2012 |
ABUL KALAM AZAD Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 15, 2012 |
ACC LIMITED & ORS Vs. DAMODAR VALLEY CORPORATION & ORS
|
February 6, 2012 |
ACHINA BEWA & ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. & ANR.
|
February 17, 2012 |
ACHINTA BAG Vs. STATE OF WEST BENGAL & ORS.
|
July 3, 2012 |
ACHINTYA KUMAR PODDAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 6, 2012 |
ACHYUT BANERJEE Vs. STATE BANK OF INDIA & ORS.
|
February 24, 2012 |
ACKNIT INDUSTRIES LTD & ORS. Vs. THE K.M.C. & ORS.
|
February 1, 2012 |
ADAMAN AND NICOBAR SEAMEN UNION Vs. UNION OF INDIA
|
December 20, 2012 |
ADANI WILMAR LTD. Vs. UNION OF INDIA
|
April 18, 2012 |
ADITI COMMODITIES PVT LTD Vs. STATE WEST BENGAL
|
June 21, 2012 |
ADITYA GHOSH Vs. UNIVERSITY OF CALCUTTA
|
March 7, 2012 |
ADWAITYA BERA Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
ADYANATH CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
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August 6, 2012 |
AFCONS INFRASTRUCTURE LTD Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
AFZALUR RAHAMAN BASUNIA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
AGRI TRADE INDIA SERVICES PVT. LTD. Vs. UNION OF INDIA
|
April 3, 2012 |
AGRO COMMODITIES Vs. GRAIN BOARD OF IRAQ, MINISTRY OF TRADE, GOVERNMENT OF IRAQ
|
February 23, 2012 |
AGRO CORPEX INDIA LTD Vs. UTPAL ROY
|
April 19, 2012 |
AHIDUL SARDAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
AHMED HOSSAIN Vs. STATE
|
September 24, 2012 |
AHMED MONDAL Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
AI CHAMPDANY INDUSTRIES LIMITED Vs. DUNCAN INTERNATIONAL LIMITED
|
February 16, 2012 |
AIIT RANJAN KAR Vs. STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
AIR CONSTRUCTIONS AND CONSULTANTS PVT. LTD Vs. REENA DAS
|
December 11, 2012 |
AJANTA MAHAPATRA Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
AJAY KUMAR HAZRA Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR.
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February 13, 2012 |
AJAY KUMAR PAUL Vs. SUSHIL KUMAR SAH
|
December 11, 2012 |
AJAY ROUTH AND ORS. Vs. THE RESERVE BANK OF INDIA AND ORS.
|
January 24, 2012 |
AJIJUL SK ALIAS DAFADAR ALIAS CHOTO MIYA Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
AJIMUL MD ALIAS AJIMUL HAQUE Vs. STATE OF WEST BENGAL
|
May 18, 2012 |
AJIT DUTTA Vs. KALPANA PAL
|
May 9, 2012 |
AJIT GHOSH Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
|
February 9, 2012 |
AJIT KUMAR ADHIKARY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
AJIT KUMAR AGARWAL Vs. NISCHINTAPUR TEA COMPANY LTD
|
August 6, 2012 |
AJIT KUMAR BANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
AJIT KUMAR DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
AJIT KUMAR DAS Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
AJODHY PRASAD SHAW Vs. STATE OF WEST BENGAL
|
February 14, 2012 |
AJODHYA PRASAD @ TATOA Vs. CESC LIMITED
|
October 19, 2012 |
AJOY BHATTACHARJEE Vs. THE STATE OF WEST BENGAL
|
March 16, 2012 |
AJOY KUMAR BANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
May 16, 2012 |
AJOY KUMAR BELTHARIA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
AJOY KUMAR CHATTAPADHYAYA Vs. STATE OF WEST BENGAL
|
August 31, 2012 |
AJOY KUMAR PATRA Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
AKA LOGISTIC PVT LTD Vs. DURGAPUR PROJECTS LIMITED
|
July 12, 2012 |
AKASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
AKHIL BANDHU SAHA Vs. STATE OF WEST BENGAL
|
April 17, 2012 |
AKHIL BANDHU SAHA Vs. BRANCH MANAGER STATE BANK OF INDIA
|
April 17, 2012 |
AKHIL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
AKHIL SAHA Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
AKHTAR HOSSAIN CHOWDHURY Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
AKSHAY PANT Vs. THE CENTRAL INFORMATION COMMISSION AND OTHERS
|
March 27, 2012 |
ALAK KUMAR BERA Vs. ARITRA CHATTERJEE
|
June 25, 2012 |
ALFA TIE-UP (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2012 |
ALFA TIW-UP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 2012 |
ALI HAQUE Vs. STATE OF WEST BENGAL
|
February 10, 2012 |
ALIYA KHATUN Vs. STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
ALO MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
ALOK CHAKROBARTY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
ALOK KUMAR GHOSHAL & ANOTHER Vs. UNION OF INDIA & OTHERS
|
February 6, 2012 |
ALOK KUMAR HAZRA Vs. UNION OF INDIA
|
May 10, 2012 |
ALOK KUMAR KAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR INDIAN AIRLINES LIMITED
|
April 3, 2012 |
ALOK SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
February 1, 2012 |
ALOK SARKER Vs. STATE OF WEST BENGAL
|
March 1, 2012 |
ALOKA MONDAL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 2, 2012 |
ALOKE CHATTERJEE Vs. RAM PRASAD CHANDRA
|
February 3, 2012 |
ALOKE KUMAR LAYEK Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2012 |
ALOKE KUMAR MAJUMDAR Vs. JAYA MAJUMDER
|
October 17, 2012 |
ALOKE KUMAR TARAFDER Vs. STATE OF WEST BENGAL & ORS
|
June 4, 2012 |
ALOKE NATH CHATTERJEE Vs. BURN STANDARD CO LTD & ORS
|
October 1, 2012 |
ALPANA DAS Vs. PARESH CHANDRA DAS
|
August 28, 2012 |
ALPANA DEY Vs. THE WEST BENGAL ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
February 23, 2012 |
ALPANA SARKAR (DAS) Vs. PARTHA SARKAR
|
April 30, 2012 |
AMAL CHANDRA RANA Vs. ASOKE KR GUCHHAIT
|
August 24, 2012 |
AMAL KUMAR MISRA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
AMAL KUMAR PAL Vs. UNION OF INDIA & ORS.
|
March 21, 2012 |
AMAL KUMAR SAHA Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
AMALENDU BHATTACHARJEE Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD
|
September 10, 2012 |
AMALENDU KUMAR BERA Vs. STATE OF WEST BENGAL
|
March 22, 2012 |
AMAR BARDHAN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
AMAR BIR ANAND Vs. RAJARAM JAIPURIA
|
December 10, 2012 |
AMAR KUMAR HALDAR Vs. SARASWATI PRESS LIMITED
|
November 29, 2012 |
AMAR NATH BANERJEE Vs. CENTRAL BANK OF INDIA
|
September 24, 2012 |
AMAR PRAKASH SHAW AND ANR. Vs. THE VICE CHANCELLOR, BISWA BHARATI UNIVERSITY AND ORS.
|
January 2, 2012 |
AMARDAS NANDY Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2012 |
AMARENDRA NATH MONDAL Vs. SUBHAS DUTTA
|
May 18, 2012 |
AMARESH CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 4, 2012 |
AMARNATH BANERJEE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2012 |
AMBICA JUTE MILLS LIMITED Vs. JUTE COMMISSIONER
|
October 8, 2012 |
AMBRISH PRASAD SINGH Vs. UNION OF INDIA
|
May 4, 2012 |
AMBRISH PRASAD SINGH Vs. UNION OF INDIA
|
May 2, 2012 |
AMEERUDIN AHMAD Vs. BOARD OF WAKFS WEST BENGAL
|
February 6, 2012 |
AMINA BIBI Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
March 15, 2012 |
AMINUL HAQUE Vs. KAJI SHAMSUL HAQUE
|
July 16, 2012 |
AMIRUL ISLAM Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
AMIRUL ISLAM Vs. EXECUTIVE OFFICER, DUBRAJPUR PANCHAYAT SAMITY & ORS.
|
March 13, 2012 |
AMIT BANERJEE Vs. STATE OF WEST BENGAL
|
September 28, 2012 |
AMIT BANERJEE Vs. STATE OF WEST BENGAL
|
September 27, 2012 |
AMIT KARJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 24, 2012 |
AMIT KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
AMIT KUMAR SEN Vs. COAL INDIA LTD. AND OTHERS
|
January 5, 2012 |
AMIT SINHA Vs. CHAITALI SINHA
|
March 26, 2012 |
AMITAVA DAS Vs. SHRIMATI MOUSUMI DAS
|
January 4, 2012 |
AMITAVA GANGULY Vs. UNION OF INDIA AND OTHERS
|
January 20, 2012 |
AMITAVA GANGULY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
AMITAVA KANJILAL Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
AMIYA KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 14, 2012 |
AMIYA PATRA Vs. DISTRICT MAGISTRATE
|
August 31, 2012 |
AMRI HOSPITALS LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 2012 |
AMRIT NARAYAN ACHARI Vs. SANAT CHOUDHURI
|
July 16, 2012 |
AMRITALAL DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
AMRITRAJ INVESTMENTS PVT LTD Vs. DHANALAKSHMI BANK LTD
|
February 20, 2012 |
AMULYA CHARAN MAITY Vs. THE STATE OF WEST BENGAL & ORS.
|
August 28, 2012 |
AMULYA RATAN DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
ANAMIKA FARM Vs. STATE OF WEST BENGAL
|
April 25, 2012 |
ANAND KUMAR SINGH Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
ANANDA MONDAL Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
ANANNYA CHOWDHURY Vs. GOURI SIRKAR
|
April 30, 2012 |
ANANTA DEB ADHIKARY Vs. STATE OF WEST BENGAL
|
February 27, 2012 |
ANANTA RAY Vs. STATE OF WEST BENGAL
|
December 17, 2012 |
ANARUL HAQUE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
ANATECH INSTRUMENTS PVT. LTD Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE
|
May 17, 2012 |
ANATH NATH PAUL Vs. REGIONAL PROVIDENT FUND
|
December 21, 2012 |
ANDAMAN PLANTATIONS AND DEVELOPMENT CORPORATION PVT LIMITED Vs. LIEUTENANT GOVERNOR
|
July 13, 2012 |
ANGEL DIGITAL PRIVATE LIMITED Vs. S B FILMS
|
April 12, 2012 |
ANGURBALA MAITY Vs. STATE OF WEST BENGAL
|
January 17, 2012 |
ANIDCO LIMITED Vs. DYC SELF HELP GROUP
|
August 8, 2012 |
ANIL HEMBRAM Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
ANIL KUMAR Vs. NETAIPADA KUNDU
|
August 31, 2012 |
ANIL KUMAR CHOWBAY Vs. STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
ANIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
March 15, 2012 |
ANIL KUMAR SINGHA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
ANILA CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 2012 |
ANILESH KHAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
ANIMA SAHA Vs. KOLKATA MUNICIPAL CORPORATION
|
January 18, 2012 |
ANITA CHAKRABORTY Vs. UNIVERSITY OF GOUR BANGA
|
January 25, 2012 |
ANITA PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 2012 |
ANJALI PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
ANJALI SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
January 13, 2012 |
ANJAN KUMAR BANERJEE Vs. GORA BANERJEE
|
April 5, 2012 |
ANJAN KUMAR PANDEY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
ANJAN KUMAR ROY Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS.
|
September 4, 2012 |
ANJAN MUKHERJEE Vs. SUNANDA BISWAS
|
April 18, 2012 |
ANJANA SRIVASTAVA Vs. SANDIP KUMAR
|
September 7, 2012 |
ANJUSREE NANDY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
ANKUR SEN Vs. KANCHAN SEN
|
February 22, 2012 |
ANNAPURNA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
ANNAPURNA ENGINEERING & MANUFACTURING LTD Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
ANU MAZUMDER & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
July 13, 2012 |
ANU MEHTA Vs. GUNMALA SALES PVT LTD
|
June 25, 2012 |
ANUBHA BANIK Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
ANUP AGARWALLA Vs. CASTRON MINING LIMITED
|
July 6, 2012 |
ANUP JAIN Vs. REGISTRAR OF ASSURANCES, KOLKATA
|
January 27, 2012 |
ANUP KUMAR BISWAS Vs. UNION OF INDIA AND OTHERS.
|
March 15, 2012 |
ANUP KUMAR DUTTA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
ANUP KUMAR PASWAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
ANUPANANDA CHAKLADAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
APELUDDIN SK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
|
April 26, 2012 |
APIRUDDIN MIA Vs. STATE OF WEST BENGAL
|
December 12, 2012 |
APU DHAR Vs. STATE OF WEST BENGAL
|
March 13, 2012 |
APU MANNA Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
APURBA CHOWDHURY Vs. SHAMPA MAITRA
|
March 6, 2012 |
APURBA KISHOR DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 2, 2012 |
ARABINDA MALLICK Vs. STATE
|
December 1, 2012 |
ARABINDA PAL Vs. THE STATE OF WEST BENGAL
|
January 30, 2012 |
ARABINDA SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
ARATI GHOSH Vs. CULTURAL ENTERPRISES CORPORATION & ORS.
|
February 22, 2012 |
ARATI GHOSH AND OTHERS Vs. THE UNITED INDIA INSURANCE CO. LTD.
|
January 25, 2012 |
ARC HOLDINGS LTD Vs. DECCAN TRADERS P LTD
|
August 14, 2012 |
ARCHANA BISWAS Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
ARCHANA PRODHAN Vs. STATE OF WEST BENGAL
|
September 6, 2012 |
ARFATUN JOHRA BIBI Vs. STATE OF WEST BENGAL & ORS.
|
March 12, 2012 |
ARGHA ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
ARGHYA BAKSHI Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
ARGHYA SENGUPTA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
ARIF MONDAL Vs. RATNAKAR
|
May 10, 2012 |
ARINDAM MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
February 6, 2012 |
ARINDAM MUKHERJEE Vs. DEBASISH BANERJEE
|
March 14, 2012 |
ARINDAM ROY AND ANR. Vs. THE STATE OF WEST BENGAL
|
January 30, 2012 |
ARINDAM SANYAL Vs. THE STATE OF WEST BENGAL & ORS.
|
August 31, 2012 |
ARJUN AGARWAL Vs. RAMESH AGARWAL
|
April 2, 2012 |
ARJUN CHANDRA SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
ARJUN MONDAL Vs. BIJOY KRISHNA MANDAL
|
December 21, 2012 |
ARJUNDAS GOENKA TRUST Vs. CESC LIMITED & ORS
|
July 31, 2012 |
ARNAB SAHA Vs. ANIL KUMAR JANA
|
September 28, 2012 |
ARPITA DAS Vs. AMAR DAS
|
January 4, 2012 |
ARTISTERY HOUSE PRIVATE LTD. Vs. U. FOAM PRIVATE LTD.
|
January 31, 2012 |
ARUN DEY Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
ARUN KUMAR AGARWAL Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
|
August 30, 2012 |
ARUN KUMAR BASU Vs. WEST BENGAL UNIVERSITY OF ANIMAL AND FISHERY SCIENCES
|
October 19, 2012 |
ARUN KUMAR HAZRA Vs. STATE OF WEST BENGAL
|
January 17, 2012 |
ARUN KUMAR MANNA Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
ARUN KUMAR NANDI Vs. STATE
|
September 18, 2012 |
ARUN KUMAR ROY Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
ARUN MUKHERJI Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
ARUN PRAMANIK & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
ARUNA KAR Vs. AMARENDRA NATH SANYAL
|
July 10, 2012 |
ARUNA LAMA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 25, 2012 |
ARUNA SARKAR Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 13, 2012 |
ARUP CHAKRABORTY Vs. STATE
|
July 19, 2012 |
ARUP PAL & OTHERS Vs. CHAIRMAN, BARRACKPUR MUNICIPALITY & OTHERS
|
January 2, 2012 |
ARUP PAUL Vs. STATE OF WEST BENGAL
|
March 12, 2012 |
ARYA PROJECTS LTD. AND OTHERS Vs. THERMAX PVT LTD.
|
January 19, 2012 |
ASANSOL MEDICAL CENTRE Vs. GITA DEVI MAROLIA
|
October 12, 2012 |
ASANSOL MINI BUS ASSOCIATION Vs. UNION OF INDIA
|
June 14, 2012 |
ASEBAN BIBI Vs. SAFIUDDIN SK
|
October 10, 2012 |
ASEDA KHATUN AND ORS. Vs. THE STATE WEST BENGAL AND ORS.
|
January 18, 2012 |
ASESH KUMAR MAITI Vs. THE STATE OF WEST BENGAL & ORS.
|
June 5, 2012 |
ASESH KUMAR SETH Vs. ASHIM KUMAR SETH
|
October 4, 2012 |
ASHIM DE CHOWDHURY Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
|
April 26, 2012 |
ASHIM KUMAR MITRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES WEST BENGAL
|
July 27, 2012 |
ASHIM KUMAR PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
July 25, 2012 |
ASHIM KUMAR PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
|
February 16, 2012 |
ASHIM MAJHI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
ASHIM PANJA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
ASHIS DAS @ SUMAN Vs. THE STATE OF WEST BENGAL
|
January 13, 2012 |
ASHIS MONDAL Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
ASHIT PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
ASHOK ALIAS ALOKE SANYAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
ASHOK BANERJEE ALIAS BAPI BOSE Vs. STATE OF WEST BENGAL
|
May 4, 2012 |
ASHOK BANERJEE ALIAS BAPI BOSE Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
ASHOK KUMAR Vs. THE UNION OF INDIA & ORS.
|
July 6, 2012 |
ASHOK KUMAR DEORA Vs. BALJIT SECURITIES LIMITED
|
June 26, 2012 |
ASHOK KUMAR GUPTA & ANR. Vs. STATE & ORS.
|
January 18, 2012 |
ASHOK KUMAR MUKHERJEE Vs. USHA RANI DEBI
|
May 18, 2012 |
ASHOK KUMAR SINGH Vs. VIJAYA BANK
|
October 18, 2012 |
ASHOK RAM Vs. STATE OF WEST BENGAL
|
December 5, 2012 |
ASHOKE ADHIKARI Vs. STATE OF WEST BENGAL AND OTHERS
|
January 2, 2012 |
ASHOKE DUTTA Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
|
October 9, 2012 |
ASHOKE KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
ASHOKE KUMAR GANGULY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
ASHOKE KUMAR KORA (ADAK) Vs. UNION OF INDIA & ORS.
|
February 8, 2012 |
ASHU MONDAL ALIAS ASHU KHAMARU Vs. STATE OF WEST BENGAL
|
December 7, 2012 |
ASHUTOSH MAJUMDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 20, 2012 |
ASHYANA CONSTRUCTION Vs. OMAR
|
September 6, 2012 |
ASISH RUIA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
ASIT DEY SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
ASIT DUTTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
ASIUR RAHAMN Vs. STATE OF WEST BENGAL
|
July 25, 2012 |
ASMA KHATOON Vs. BOARD OF WAKFS, WEST BENGAL
|
December 21, 2012 |
ASOK KUMAR MALIK Vs. STATE OF WEST BENGAL
|
October 18, 2012 |
ASOKE SAWOO Vs. STATE OF WEST BENGAL
|
October 5, 2012 |
ASSAM PRODUCE CO. PVT. LTD. Vs. C.I.T.W.B.
|
January 13, 2012 |
ATANU GHOSH Vs. TANIA GHOSH
|
January 20, 2012 |
ATANU ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 6, 2012 |
ATUL KUMAR DUTTA Vs. BABY DUTTA
|
March 6, 2012 |
AUSTIN DISTRIBUTORS P LIMITED Vs. ISWAR GANESH CHANDRA JIU
|
April 12, 2012 |
AVA RANI DUTTA Vs. 1ST LAND ACQUISITION COLLECTOR
|
August 22, 2012 |
AVIJIT MITRA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
AVIJIT SAHA Vs. UNION OF INDIA
|
February 22, 2012 |
AVISHEK MOHTA Vs. RAILTEL CORPORATION OF INDIA LTD. & ORS.
|
February 3, 2012 |
AWADH KISHORE DUBEY Vs. VIMAL J. BNAVISHI
|
January 17, 2012 |
AYES KANTI GHOSH Vs. MRINAL KANTI GHOSH AND ORS.
|
January 13, 2012 |
AYESHA KHATUN Vs. STATE OF WEST BENGAL
|
February 17, 2012 |
AYUB ALI MOLLA Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
AYUB ANSARI Vs. STATE OF WEST BENGAL
|
September 14, 2012 |
B ENGINEER AND BUILDERS LTD Vs. UNION OF INDIA
|
January 2, 2012 |
B JOGA RAO Vs. A AND N STATE COOPERATIVE BANK LTD
|
September 4, 2012 |
BABALU SINGH Vs. SANJU SINGH
|
September 26, 2012 |
BABU PAUL Vs. STATE OF WEST BENGAL
|
August 22, 2012 |
BABUL SAHA Vs. SANAT KUMAR MALLICK
|
September 24, 2012 |
BABULAL MAHATO Vs. STATE OF WEST BENGAL
|
January 17, 2012 |
BABULAL MAJHI Vs. EASTERN COALFIELDS LIMITED
|
April 25, 2012 |
BABULAL RANA Vs. STATE OF WEST BENGAL
|
December 12, 2012 |
BABURAIL PURKAIT & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 6, 2012 |
BABURALI MOLLA Vs. STATE OF WEST BENGAL
|
January 18, 2012 |
BADAL CHANDRA GIRI Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
BADAL CHANDRA PAUL Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
BAGREES CEREALS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
December 12, 2012 |
BAIDYA DAS Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
BAIDYA NATH GHOSH Vs. THE BOARD OF TRUSTEES OF THE CALCUTTA PORT TRUST & ORS.
|
February 9, 2012 |
BAIDYANATH MISHRA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
BAISHAKHI SHEIKH Vs. STATE OF WEST BENGAL
|
July 23, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. SILA TA @ TAH
|
February 13, 2012 |
BAL KISHUN YADAV Vs. THE STEEL AUTHORITY OF INDIA LIMITED & ORS.
|
March 5, 2012 |
BALAHARI BHOWMICK Vs. STATE OF W.B.
|
December 5, 2012 |
BALAHARI SAHA Vs. SUBODH KRISHNA HALDAR
|
January 17, 2012 |
BALAI CHANDRA PAUL Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
BALAJI TELE FILMS LTD Vs. SAREGAMA INDIA LTD
|
April 20, 2012 |
BALLY JUTE COMPANY LTD Vs. DIRECTOR OF INDUSTRIES WEST BENGAL
|
August 2, 2012 |
BANA BEHARI MAITY Vs. WEST BENGAL STATE ELECTRIC BOARD
|
January 19, 2012 |
BANAMALI MAHARAJ Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
BANASREE MONDAL Vs. STATE OF WEST BENGAL AND ORS.
|
January 13, 2012 |
BANDANA DUTTA Vs. MRITYUNJOY KUNDU AND ANR.
|
January 6, 2012 |
BANDANA HAZRA Vs. MAHUA HAZRA
|
January 11, 2012 |
BANDITA KUNDU Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 14, 2012 |
BANK OF INDIA Vs. PARAMESWARAN PADMANABHAN
|
January 17, 2012 |
BANKIM BEHARI DAS Vs. STATE OF WEST BENGAL
|
August 29, 2012 |
BANSHI DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
BAPPA KUMAR DAS Vs. PRESIDENT OF INSTITUTE OF COST & WORKS ACCOUNTS OF
|
June 28, 2012 |
BARADA MAHATO Vs. STATE OF WEST BENGAL & ORS
|
June 5, 2012 |
BARMESHWAR MISHRA Vs. STATE OF WEST BENGAL
|
November 21, 2012 |
BARUN KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
BARUN KUMAR DAS Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
BARUN KUMAR SADHUKHAN & ORS. Vs. CHETAN BAJAJ & ORS.
|
February 17, 2012 |
BASANTI COTTON MILLS Vs. REGISTRAR OF COMPANIES
|
August 8, 2012 |
BASANTI COTTON MILLS (1998) PRIVATE LIMITED Vs. NIRENDRANATH KAR
|
October 17, 2012 |
BASHIRHAT SARDARATI TANTUBAY SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
|
January 31, 2012 |
BASUDEB DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
BASUDEB LET Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
|
March 12, 2012 |
BASUDEV GAYEN Vs. STATE OF WEST BENGAL & ORS.
|
February 6, 2012 |
BAY CONTAINER TERMINAL PRIVATE LIMITED & ANR. Vs. THE KOLKATA PORT TRUST & ORS.
|
February 7, 2012 |
BEAUTY BANERJEE Vs. STATE OF WEST BENGAL AND ANR.
|
January 5, 2012 |
BECHARAM DOLUI AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 2, 2012 |
BELA SINGH Vs. STATE
|
December 19, 2012 |
BELA SINHA Vs. MOTILAL RAKSHIT
|
May 4, 2012 |
BELGACHI TEA COMPANY LIMITED Vs. ANIL KUMAR DALMIA
|
January 11, 2012 |
BENGAL & ASSAM CO. LTD. Vs. COMM. OF INCOME TAX CENTRAL
|
January 11, 2012 |
BENGAL AMBUJA HOUSING DEVELOPMENT LTD Vs. PRAMILA SANFUI
|
December 19, 2012 |
BENGAL BRICKFIELD OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
BENGAL HOME INDUSTRIES ASSOCIATION Vs. NORTEX MILLS LTD.
|
January 27, 2012 |
BENOY BHUSAN SINHA Vs. R.K. BHATTACHARYA AND ORS.
|
January 27, 2012 |
BENU BINODE MAJUMDAR AND ANOTHER Vs. MAHADEB BHATACHARJEE
|
January 2, 2012 |
BERGER PAINTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX KOLKATA-IV
|
May 17, 2012 |
BERGER PAINTS INDIA LTD. Vs. C.I.T., KOLKATA
|
January 18, 2012 |
BHABATOSH CHANDRA DAS Vs. UNITED BANK OF INDIA & ORS.
|
August 22, 2012 |
BHABESH CHANDRA DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
BHAGBAN SAW Vs. KANIKA DEY
|
August 24, 2012 |
BHAGGYADHAR MONDAL Vs. STATE
|
January 3, 2012 |
BHAGIRATHI AHIR Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND OTHERS
|
January 3, 2012 |
BHAGWAN SINGH Vs. THE STATE OF WEST BENGAL & ORS.
|
July 18, 2012 |
BHAGYRAAJ VYAPAAR PVT LTD Vs. REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS EASTERN REGION
|
August 14, 2012 |
BHANU BHOWMIK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
BHANU CHARAN DUTTA Vs. STATE OF WEST BENGAL
|
January 18, 2012 |
BHANU CHARAN KUILA Vs. STATE OF W B
|
July 23, 2012 |
BHARAT COKING COAL LIMITED Vs. PARESH CHANDRA GORAI
|
November 30, 2012 |
BHARAT KUMAR AMRITLAL SAYANI Vs. JAYANTILAL KALIDAS SAYANI
|
January 13, 2012 |
BHARAT MINMET EXIM LTD. Vs. THE STATE TRADING CORPORATION OF INDIA LIMITED
|
January 3, 2012 |
BHARAT SANCHAR NIGAM LIMITED & ORS Vs. PATHICK ENGINEERING WORKS & ORS.
|
January 5, 2012 |
BHARAT THAKKAR Vs. SURJYA KANTA MULLICK
|
April 27, 2012 |
BHARATI DAS Vs. ALOKE SEN AND OTHERS
|
January 30, 2012 |
BHASKAR CHANDRA DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
BHASKAR GAYEN Vs. SUBHADIP MULLICK
|
March 1, 2012 |
BHAVESH RAJNIKANT KAMPANI Vs. KOLKATA MUNICIPAL CORPORATION
|
August 28, 2012 |
BHIM JADAV Vs. UNION OF INDIA
|
January 18, 2012 |
BHIMCHARAN MANNA Vs. SABITA KOLEY
|
September 12, 2012 |
BHOLA NATH SARKAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
BHOLA SHAW Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 3, 2012 |
BHOLANATH PRAMANICK Vs. JATU KUNDU
|
October 4, 2012 |
BHOOPENDRA PAL SINGH Vs. UNION OF INDIA
|
December 21, 2012 |
BHUPINDER RAI Vs. S.M. KANNAPPA AUTOMOBILES (P.) LTD.
|
October 17, 2012 |
BHUTARIA VALVE UDYOG LTD Vs. COMMISSIONER OF INCOME TAX,
|
March 13, 2012 |
BHUTNATH BHUNIA Vs. SRIMANTA KUMAR MAITY
|
February 10, 2012 |
BIBEKANANDA DAS Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
BIBHABATI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
October 9, 2012 |
BIBHAS BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 17, 2012 |
BIBHU BHUSAN DAS Vs. SUDHIR KUMAR DEY
|
June 26, 2012 |
BIBI FATEMA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
BIDISHA CO Vs. THE STATE OF WEST BENGAL & ORS.
|
July 31, 2012 |
BIDISHA CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
|
October 17, 2012 |
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY
|
October 18, 2012 |
BIG BOSS STEEL AND ALLOYS LTD. Vs. S.K. SARAWAGI & CO. PVT. LTD.
|
January 9, 2012 |
BIHAR RUBBER CO. LTD. & ORS. Vs. BENGAL WATERPROOF LTD. & ORS
|
January 27, 2012 |
BIHAR RUBBER CO. LTD. & ORS. Vs. BENGAL WATERPROOF LTD. & ORS.
|
January 25, 2012 |
BIJAN BANERJEE MEMORIAL CHARITABLE TRUST AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
BIJAN NASKAR Vs. STATE
|
June 22, 2012 |
BIJAY CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
January 30, 2012 |
BIJITASWA ROUT Vs. STATE OF WEST BENGAL
|
December 10, 2012 |
BIJOY KRISHNA SAHA Vs. UNION OF INDIA & ORS.
|
January 3, 2012 |
BIJOY THAKUR Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
BIKASH CHAND Vs. FALGUNI CHAND
|
October 17, 2012 |
BIKASH HAZRA Vs. UNION OF INDIA
|
January 17, 2012 |
BIKASH KRISHNA BHOWMICK Vs. STATE
|
July 6, 2012 |
BIKASH KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
BIKASH NARJINARY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
BIMAL CHOWDHURY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
BIMAL KANTI AICH Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
BIMAL KANTI PAL & ORS. Vs. ASOKE PAUL & ORS.
|
February 9, 2012 |
BIMAL KRISHNA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 27, 2012 |
BIMAL KUMAR CHANDA Vs. BARASAT MUNICIPALITY & OTHERS
|
January 13, 2012 |
BIMAL KUMAR GHOSH Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
September 25, 2012 |
BIMAL KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
BIMAL MAJUMDER Vs. GOPAL KUMAR PILLAI
|
May 4, 2012 |
BIMAL MIMANI Vs. CESC LIMITED
|
July 24, 2012 |
BIMAN CHAKRABORTY Vs. HOWRAH SHREE RAMKRISHNA SANGHA
|
August 14, 2012 |
BIMAN GHOSH & ANR. Vs. CESC LTD. & ORS.
|
July 16, 2012 |
BIMAN ROY Vs. KABERI ROY
|
July 3, 2012 |
BINAY CHATTERJEE Vs. KANANBALA CHATTERJEE
|
July 13, 2012 |
BINDESHWARI PRASAD SINGH Vs. EASTERN COAL FIELDS LTD
|
May 11, 2012 |
BINOY BHUSHAN CHAKRABORTY Vs. CHIEF GENERAL MANAGER
|
March 30, 2012 |
BINOY KUMAR GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
BINOY MAHATO Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
BIPADTARAN RUIDAS Vs. UNIVERSITY OF CALCUTTA & OTHERS
|
February 7, 2012 |
BIPASHA MAZUMDER AND OTHERS Vs. D J RESOURCES PRIVATE LIMITED AND OTHERS
|
June 19, 2012 |
BIPIN KUMAR SENAPATI Vs. STATE OF WEST BENGAL
|
January 18, 2012 |
BIPLAB MITRA Vs. PRASANTA KUMAR MAJUMDAR
|
January 6, 2012 |
BIPLAB MONDAL Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
BIPLAN GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
BIPTA KHARIA Vs. STATE
|
June 19, 2012 |
BIPUL KRISHNA SARKAR Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
BIPUL PARUA Vs. SAMPA PARUA
|
March 20, 2012 |
BIREN ROY @ BIRENDRA NATH ROY Vs. BASANTI ROY
|
June 25, 2012 |
BIRENDRA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
September 7, 2012 |
BIRENDRA NATH BALA Vs. STATE OF WEST BENGAL
|
January 4, 2012 |
BIRENDRA NATH ROY SINGHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
BIRENDRA SINGH Vs. KRISHNA KUMAR FOGLA AND OTHERS
|
January 10, 2012 |
BIRESWAR BHATTACHARJEE Vs. GIRIDHARI SARKAR
|
December 19, 2012 |
BISHAKHA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
BISHNU SARKAR Vs. HONOURABLE CHIF JUSTICE HONOURABL HIGH COURT CALCUTTA
|
July 20, 2012 |
BISHNUPADA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
BISHNUPADA PAL Vs. STATE OF WEST BENGAL AND ORS.
|
January 17, 2012 |
BISHNUPRIYA SARKAR Vs. AKHIL ROY CHOWDHURY
|
April 12, 2012 |
BISHWAJIT RANA Vs. STATE OF WEST BENGAL
|
July 30, 2012 |
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
BISWAJIT DAS Vs. RITA DAS
|
September 25, 2012 |
BISWAJIT DAS Vs. RUMA BARH
|
January 5, 2012 |
BISWAJIT ROOJ Vs. SAMARPITA (NAG) ROOJ @ MITHU ROOJ
|
January 31, 2012 |
BISWAJIT SAHA Vs. STATE
|
July 6, 2012 |
BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
|
August 1, 2012 |
BISWAJIT SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
August 6, 2012 |
BISWANATH CHAKRABORTY Vs. STATE BANK OF INDIA
|
January 20, 2012 |
BISWANATH DOLUI Vs. STATE OF WEST BENGAL
|
August 2, 2012 |
BISWANATH GHOSE Vs. KOLKATA MUNICIPAL CORPORATION
|
September 27, 2012 |
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
|
February 3, 2012 |
BISWANATH HALDER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 18, 2012 |
BISWANATH KAYAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
January 24, 2012 |
BISWANATH NANDY Vs. ASISH KUMAR PAL
|
October 4, 2012 |
BISWANATH PAUL Vs. WEST BENGAL AGRO INDUSTRIES CORPORATION LTD
|
June 28, 2012 |
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
|
June 27, 2012 |
BISWANATH TEWARY Vs. STATE
|
January 17, 2012 |
BISWANATH YADAV Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
BISWESWAR GHOSH Vs. RAJAT KUMAR SINHA
|
April 19, 2012 |
BISWESWAR RAKSHIT Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
BITHIKA PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
BOARD OF TRUSTEES BATA INDIA LTDEMPLOYEES STATUTORY PROVIDENT FUND SERVICE Vs. UNION OF INDIA
|
July 3, 2012 |
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ROYAL CONSTRUCTIONS
|
September 25, 2012 |
BOTHRA SHIPPING SERVICES Vs. COMMISSIONER OF INCOMETAX, KOLKATA XII
|
May 15, 2012 |
BOWREAH COTTON MILLS CO. LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
October 16, 2012 |
BOWREAH JUTE MILLS (P) LTD Vs. GLOSTER LTD
|
September 13, 2012 |
BRATINDRANATH MUKHERJEE Vs. CANS AND CLOSURES LTD
|
August 10, 2012 |
BRIDGE AND ROOF COMPANY (INDIA) LTD AND ORS Vs. INDIAN OIL CORPORATION LTD AND ORS
|
September 21, 2012 |
BRINDABAN GHOSH Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
BROJENDRA NATH SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
August 17, 2012 |
BUDHIBAL SUBBA Vs. STATE OF WEST BENGAL
|
July 25, 2012 |
BUILD FAB Vs. AIRPOT AUTHORITY OF INDIA
|
July 19, 2012 |
BULA GHOSH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) KOLKATA, WEST BENGAL
|
January 20, 2012 |
BULBULITALA COLD STORAGE Vs. STATE OF WEST BENGAL
|
April 12, 2012 |
C. HAMZA AND OTHERS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 22, 2012 |
C.E.S.C. LTD Vs. ABDOS TRADING CO. PVT LTD
|
October 19, 2012 |
CALCUTTA AUTO RICKSHAW OPERATORS UNION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
CALCUTTA TRAMWAYS CO Vs. B M S ENGINEERS REP BY SISIR
|
March 15, 2012 |
CAPRICORN OILS LIMITED Vs. RATAN MOHAN SARDA
|
February 21, 2012 |
CASTRON MINING LIMITED AND SRI MAHENDRA KUMAR AGARWALLA & ORS. Vs. SRI ANUP AGARWALLA & ORS.
|
July 6, 2012 |
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP KUMAR LAHIRI
|
March 1, 2012 |
CENTURY TEXTILE & INDUSTRIES LTD. Vs. UNION OF INDIA AND OTHERS
|
January 18, 2012 |
CHABI DEY Vs. GAYETRI NANDY
|
January 3, 2012 |
CHABI KONAR Vs. RANJIT KUMAR DEY
|
July 24, 2012 |
CHAMPA BAGDI Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
|
July 19, 2012 |
CHAMPA SHAW Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
CHAMPAK MUKHERJEE Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
September 4, 2012 |
CHANCHAL GOSWAMI Vs. TAPATI MUKHERJEE
|
January 3, 2012 |
CHANDAN MANDAL Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
CHANDAN MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
CHANDAN SARKAR Vs. STATE OF WEST BENGAL
|
June 12, 2012 |
CHANDI CHARAN BHANDARI Vs. ARAMBAGH MUNICIPALITY AND OTHERS
|
February 21, 2012 |
CHANDRA CHUR MUKHERJEE Vs. INDIAN OIL CORPORATION LTD
|
February 8, 2012 |
CHANDRA KANTA DAS Vs. STATE OF WEST BENGAL
|
January 30, 2012 |
CHARAN ROY Vs. SHYAMAL KANTI BANDHYOPADHYAY
|
July 26, 2012 |
CHARUA MUNDA Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
CHHABI GOSWAMI Vs. STATE OF WEST BENGAL
|
June 11, 2012 |
CHHANDA MONDAL Vs. BANDANA DAS
|
August 8, 2012 |
CHHANDA SINHA Vs. RANJAN SINHA
|
July 27, 2012 |
CHHOTU HAZRA Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
CHHUTU SINGH THAKUR Vs. STATE OF WEST BENGAL
|
January 6, 2012 |
CHIEF SECRETARY Vs. M. VASUDEVAN
|
September 20, 2012 |
CHINMAY MAITY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
CHINMOY BHOWMICK Vs. BAPI CHOWDHURY
|
September 18, 2012 |
CHIRA RANJAN BHATTACHERJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
CHITRA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
CHITTA RANJAN BASAK Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2012 |
CHITTA RANJAN MONDAL Vs. RAM KRISHNA GHOSH
|
August 8, 2012 |
CHITTA RANJAN SAHA Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
CHITTARANJAN BHUNIA Vs. WEST BENGAL FOREST DEVELOPMENT CORPORATION LIMITED
|
April 26, 2012 |
CHITTARANJAN PAUL Vs. STATE OF WEST BENGAL
|
June 22, 2012 |
CHITTARANJAN SAHU Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
CHITTARANJAN THOKDAR & ORS. Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 19, 2012 |
CHITTO MANERJEE Vs. CESC LIMITED
|
October 16, 2012 |
CHOWDHURY MINIRUZZAMAN Vs. STATE OF WEST BENGAL
|
July 4, 2012 |
CHOWHAN EXPORTS LIMITED Vs. UNION OF INDIA
|
January 6, 2012 |
CHOWRINGHEE PRAKASHAN (P) LTD Vs. BEGWANI TRADE & INDUSTRIES PVT. LTD
|
December 20, 2012 |
CHOWRINGHEE PRAKASHAN PRIVATE LIMITED Vs. BEGWANI TRADE AND INDUSTRIES PRIVATE LIMITED
|
February 8, 2012 |
CHUNILAL DHAR Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
CHUNILAL NANDA Vs. STATE OF WEST BENGAL
|
January 13, 2012 |
CHUNNU HEMBRAM Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
CITIBANK N A Vs. RAJBINDER KAUR
|
January 3, 2012 |
CITY DAIRY PRODUCTS PVT. LTD. (IN LIQN.) Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
January 13, 2012 |
CITY KEROSENE SUPPLY AGENCY Vs. STATE OF WEST BENGAL
|
February 2, 2012 |
CLS LIMITED & ANR Vs. ASHOK JATIA & ORS
|
March 21, 2012 |
COAL INDIA LIMITED Vs. AKSHAYA KUMAR JENA
|
March 1, 2012 |
COAL INDIA LIMITED Vs. CANADIAN COMMERCIAL CORPORATION
|
March 20, 2012 |
COAL INDIA LIMITED Vs. RAHUL INDUSTRIES LIMITED
|
April 4, 2012 |
COLLECTOR Vs. G BALESHWARI
|
June 19, 2012 |
COLOMBIA TRADING CO. LTD. AND OTHERS Vs. INTERNATIONAL COMMENTER LTD.
|
January 18, 2012 |
COMMISSIONER OF C. EX., KOLKATA-II Vs. SUPER FORGING AND STEELS LTD.
|
May 2, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. FABRICAST INDUSTRIES
|
April 11, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. G.I.S. COTTON MILLS LTD.
|
July 5, 2012 |
COMMISSIONER OF CENTRAL EXCISE, CAL.-VI Vs. VISUVIOUS INDIA LTD.
|
May 4, 2012 |
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I Vs. BLACK DIAMOND BEVERAJES LTD.
|
May 15, 2012 |
COMMISSIONER OF CUS. (PORT) Vs. L. MADANLAL (ALUMINIUM) LTD.
|
September 25, 2012 |
COMMISSIONER OF INCOME Vs. M/S. MCLEOD & CO LTD., KOLKATA
|
February 6, 2012 |
COMMISSIONER OF INCOME Vs. M/S. HINDUSTAN PAPER CORPORATION LTD.
|
February 13, 2012 |
COMMISSIONER OF INCOME Vs. M/S. NOWERA VALLEY PLANTATION (P) LTD.
|
February 27, 2012 |
COMMISSIONER OF INCOME TAX Vs. S.K. TEKRIWAL
|
December 3, 2012 |
COMMISSIONER OF INCOME TAX, ASANSOL Vs. SHRI SHANKAR KUMAR SHARMA
|
February 24, 2012 |
COMMISSIONER OF INCOME TAX, KOLKATA Vs. SRI BORENDRA NATH MOOKERJEE
|
February 7, 2012 |
COMMISSIONER OF WEALTH TAX, WB Vs. BRAHM DATT INVESTMENT & FINANCE CO. P. LTD
|
January 30, 2012 |
COMMR. OF CUS. Vs. MD. ABDUL MAJED SARDAR
|
April 16, 2012 |
CORPORATION BANK Vs. VIKASH METAL AND POWER LTD.
|
August 30, 2012 |
CROMPTON GREAVES LIMITED Vs. ASSISTANT COMMISSIONER
|
October 19, 2012 |
D.UDAYA KUMAR AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
|
March 16, 2012 |
DABU PAUL Vs. SUMATI DAS
|
August 10, 2012 |
DAKSHINESWAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
DAKSHINESWAR HOLY NEST RESIDENTS WELFARE ASSOCIATION Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 11, 2012 |
DAMODAR VALLEY CORPORATION Vs. BHASKAR SHARCHI ALLOYS LTD
|
August 16, 2012 |
DAMODAR VALLEY CORPORATION & ORS. Vs. CENTRAL INFORMATION COMMISSION & ORS.
|
February 2, 2012 |
DARSHANA SHAH AND OTHERS Vs. THE MAYOR, KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 10, 2012 |
DASHMI PUSHPA SANGA Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
DAULATUNNESHA BEGUM Vs. STATE OF WEST BENGAL & ORS.
|
January 13, 2012 |
DAYAMOY MAHATO & ORS Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2012 |
DBLAB LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ANR.
|
July 5, 2012 |
DEB KUMAR MAITY Vs. STATE OF WEST BENGAL & ORS
|
April 24, 2012 |
DEBABRATA BISWAS Vs. STATE OF WEST BENGAL & ORS
|
March 5, 2012 |
DEBABRATA BISWAS Vs. DR. SUDHANGSU SEKHAR MITRA
|
February 1, 2012 |
DEBABRATA PRAMANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
DEBAL DAS Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
DEBAPRASAD SINHA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
DEBARTHI SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
March 2, 2012 |
DEBASHIS BISWAS Vs. STATE OF WEST BENGAL
|
October 3, 2012 |
DEBASHISH CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
DEBASHISH CHATTERJEE Vs. STATE AND ORS.
|
January 9, 2012 |
DEBASHISH MAJUMDER Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
DEBASHISH SEN AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
|
February 3, 2012 |
DEBASIS BHATTACHARJEE & ANR. Vs. PUSPA MAJHI
|
March 16, 2012 |
DEBASISH KAR Vs. STATE OF WEST BENGAL
|
January 11, 2012 |
DEBASISH MONDAL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 27, 2012 |
DEBASISH PODDER Vs. STATE OF WEST BENGAL
|
August 22, 2012 |
DEBASRI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
DEBESH GHOSH MAJUMDAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
DEBIKAY ELECTRONICS INDUSTRIES LTD (IN LIQN) Vs. O/L AND OTHERS
|
January 10, 2012 |
DEBJANI GUPTA AND ANOTHER Vs. THE CALCUTTA STATE TRANSPORT CORPORATION
|
January 24, 2012 |
DEBJANI ROY Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
DEBNATH CHAKRABORTY Vs. UNION OF INDIA
|
January 13, 2012 |
DEEPAK KHEMKA Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
|
February 7, 2012 |
DEEPAK KUMAR PRAHLADKA AND ORS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
DEEPAK MITRA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 15, 2012 |
DEEPAK STEEL & POWER LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
February 14, 2012 |
DEEPAK STEEL AND POWER LTD Vs. UNION OF INDIA
|
September 18, 2012 |
DEPUTY CONSERVATOR OF FORESTS Vs. P. TATA RAO
|
September 20, 2012 |
DEPUTY CONSERVATOR OF FORESTS Vs. PARVATI UPADHYAY
|
September 20, 2012 |
DESHAPRAN BUILDING STORES Vs. SARDAR KIRTAN SINGH
|
April 18, 2012 |
DEV ALL PRIVATE LIMITED Vs. MD ZAHIR HOSSAIN
|
August 27, 2012 |
DEV PRASAD SARKER Vs. STATE OF WEST BENGAL
|
January 9, 2012 |
DEVAN MONDAL Vs. STATE
|
May 14, 2012 |
DEVANS MODERN BREWERIES LTD Vs. CONTROLLER OF PATENTS
|
August 2, 2012 |
DEVASMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
DEVDAS HALDER Vs. SANKAR BISWAS
|
August 28, 2012 |
DEVESH GUPTA Vs. STATE
|
January 18, 2012 |
DHANANJAY MOHANTA Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND OTHERS
|
February 2, 2012 |
DHANANJOY CHONGDAR Vs. PARUL BALA KOLEY
|
May 10, 2012 |
DHARAM GODHA Vs. UNIVERSAL PAPER MILLS LTD
|
April 19, 2012 |
DHARANI KANTA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
DHARNIDHAR Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
DHRUBA BANERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
DHUNSERI TEA & INDUSTRIES LTD. Vs. COMM. OF INCOME TAX II, KOLKATA
|
January 6, 2012 |
DIAMOND BEVERAGES PVT. LTD. Vs. COMMERCIAL ENTERPRISES
|
January 3, 2012 |
DIBYA SUNDAR GHOSH Vs. SIBU KANGSABANIK
|
January 4, 2012 |
DIBYENDU BANERJEE Vs. BIKRAM SEN AND ORS.
|
January 30, 2012 |
DIDRA MIYA & ORS. Vs. THE NATIONAL INSURANCE CO. LTD. & ORS.
|
February 15, 2012 |
DILDAR HOSSAIN Vs. STATE
|
October 18, 2012 |
DILIP DAS Vs. STATE
|
January 18, 2012 |
DILIP KAMTI Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
DILIP KR SARKAR Vs. STATE OF WEST BENGAL
|
August 8, 2012 |
DILIP KUMAR ARI Vs. ASHOK KUMAR GHOSH & ORS
|
February 15, 2012 |
DILIP KUMAR BARMAN Vs. BHASKAR ROY
|
December 20, 2012 |
DILIP KUMAR DAS Vs. SOURENDRA KUMAR SAHA AND OTHERS
|
January 4, 2012 |
DILIP KUMAR GHOSH Vs. ASHIM KUMAR GHOSH
|
December 19, 2012 |
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
|
June 20, 2012 |
DILIP KUMAR KUNDU Vs. GOBINDA PROSAD BHATTACHARYA
|
December 20, 2012 |
DILIP KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
DILIP KUMAR SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 2, 2012 |
DILIP KUMAR VERMA Vs. BIJAY KUMAR MAHARANA
|
February 10, 2012 |
DILIP MUKHERJEE Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
DILIP ROY Vs. PAHARI CONSTRUCTION PVT. LTD. & ANR.
|
March 22, 2012 |
DINA NATH SAHA Vs. ASHOK KUMAR BANSAL
|
March 16, 2012 |
DINESH CHANDRA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
DINESH GHOSH Vs. STATE & ORS.
|
February 13, 2012 |
DINESH KR. GUPTA Vs. STATE & ORS.
|
February 3, 2012 |
DINESH KUMAR ROY Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
DINESH SAHA Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
DINESH SARKAR Vs. UNION OF INDIA
|
December 21, 2012 |
DIPA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
DIPA HALDER Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
DIPAK CHAKRABORTY Vs. BOARD OF COUNCILLORS BHADRESWAR MUNICIPALITY
|
May 18, 2012 |
DIPAK DAS Vs. NEMAI DAS
|
June 20, 2012 |
DIPAK DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
DIPAK DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
DIPAK JANA Vs. STATE OF WEST BENGAL
|
September 24, 2012 |
DIPAK KR ROY Vs. ANJALI ROY
|
May 2, 2012 |
DIPAK KUMAR CHATTOPADHYAY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
DIPAK KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
DIPAK KUMAR DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
DIPAK KUMAR HIMATSINGKA Vs. JYOTSANA RAJGARHIA & ANR
|
March 15, 2012 |
DIPAK KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 2, 2012 |
DIPAK KUMAR SARKAR Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
|
October 9, 2012 |
DIPAK MAITY Vs. STATE OF WEST BENGAL
|
February 27, 2012 |
DIPAK ROY Vs. STATE OF WEST BENGAL & ORS
|
April 11, 2012 |
DIPAK SAHA Vs. SURESH PANDEY
|
October 17, 2012 |
DIPAK SASMAL Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
DIPAK TARAFDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
DIPALI GHOSH (KANJI) AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
|
January 19, 2012 |
DIPANJAN BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2012 |
DIPANKAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
DIPANKAR GAYEN Vs. STATE OF WEST BENGAL & ORS.
|
March 22, 2012 |
DIPANKAR GHOSH & ANR. Vs. SMT. SRILEKHA RAHA & ANR.
|
December 21, 2012 |
DIPANKAR ROY & ORS Vs. MOUSUMI ROY & ANR
|
April 20, 2012 |
DIPANKAR SAHA Vs. UNION OF INDIA & ORS.
|
February 13, 2012 |
DIPTI GHOSH AND OTHERS Vs. ANIL KUMAR CHATTERJEE AND OTHERS
|
August 16, 2012 |
DIPU CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
DIRECTOR, SATYAJIT RAY FILM AND TELEVISION INSTITUTE Vs. AVIJIT NANDY
|
January 18, 2012 |
DIVISIONAL ENGINEER Vs. BHAJAN CHANDRA HALDER ALIAS MANORANJAN HALDER
|
May 14, 2012 |
DIVYANK TRIPATHI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
DOLGOBINDA GUPTA Vs. STATE
|
May 7, 2012 |
DOLI KARMAKAR Vs. RANJAN KUMAR SADHUKHAN
|
January 16, 2012 |
DOLLY BASU Vs. PRABIR GHOSH
|
May 3, 2012 |
DR. ABDUL BASAR Vs. STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
DR. AMIT BANERJEE Vs. THE CHANCELLOR, WEST BENGAL UNIVERSITY OF HEALTH SCIENCES & ORS.
|
February 1, 2012 |
DR. AMIYA KUMAR NANDI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
DR. N. SARANGI Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH & OTHERS
|
March 29, 2012 |
DR. PAPIYA BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 18, 2012 |
DR. SAILENDRA KUMAR BAG Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
DR. SANDIP SANTRA AND OTHER Vs. DR. PAPIYA BISWAS AND OTHERS
|
October 18, 2012 |
DR. SOUMYA BHATTACHARYA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
DR. SREEPARNA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
July 5, 2012 |
DR. TAPAS KUMAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
DREDGING CORPORATION OF INDIA LTD Vs. P K BHATTACHARJEE
|
April 20, 2012 |
DRUPADI DEVI DALMIA AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
|
January 2, 2012 |
DUBEY PROJECT Vs. UNION OF INDIA
|
January 18, 2012 |
DULAL BHATTACHARYA Vs. SUPERINTENDENT OF POLICE & ORS
|
February 7, 2012 |
DULAL CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
DULAL CHANDRA NASKAR Vs. RAJPUR SONARPUR MUNICIPALITY & OTHERS
|
January 27, 2012 |
DUNLOP INDIA LIMITED Vs. MADURA COATS LIMITED
|
March 26, 2012 |
DUNLOP INDIA LTD Vs. E V MATHAI
|
January 13, 2012 |
DUNLOP INDIA LTD. Vs. MADURA COATS LTD.
|
July 19, 2012 |
DURGA BALA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
DURGA CHARAN MONDAL Vs. STATE OF WEST BENGAL
|
January 2, 2012 |
DURGA DAS Vs. SOLACE AND ASSOCIATES
|
April 30, 2012 |
DURGA DAS CHATTAPADHYAY Vs. STATE OF WEST BENGAL
|
February 23, 2012 |
DURGA DUTT MUNDRA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
April 10, 2012 |
DURGA KHANRA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
DURGA MATA, KALI MATA & LAKSHMI MATA THAKURANI Vs. STATE OF WEST BENGAL & ORS
|
February 27, 2012 |
DWIGENDRA NATH SARNAKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
March 2, 2012 |
E.C. BOSE & COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 12, 2012 |
E.R. COLD STORAGE PRIVATE LIMITED Vs. SK. ABDUL SABIR
|
January 17, 2012 |
EAST INDIA CHEMICAL PRODUCTS Vs. STATE BANK OF INDIA
|
April 17, 2012 |
EASTERN CHEMOFARB LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
January 19, 2012 |
EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
|
October 12, 2012 |
EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. STATE
|
October 5, 2012 |
EJAJUL HAQUE & ORS. Vs. TAPAS KUMAR DAS & ORS.
|
January 4, 2012 |
ELAHI BOX MANDAL Vs. STATE OF W.B.
|
December 5, 2012 |
EMAMI BIOTECH LIMITED Vs. STATE
|
February 8, 2012 |
EMAMI BIOTECH LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
January 25, 2012 |
EMAMI LIMITED Vs. TRIMURTI TEXTILE INDUSTRIES AND OTHERS
|
January 31, 2012 |
EMAMI LIMITED Vs. TRIMURTI TEXTILES INDUSTRIES
|
January 18, 2012 |
EMBEE SOFTWARE PRIVATE LTD Vs. SAMIR KUMAR SHAW
|
March 27, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
February 21, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION. Vs. PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD
|
June 11, 2012 |
EMPLOYEES’ STATE INSURANCE CORPORATION Vs. M/S M.P. ASSOCIATES ENGINEERS
|
October 10, 2012 |
ENGINEERING TRADE CENTRE (I) (P.) LTD. Vs. QUALITY STEEL WIRE PRODUCTS (P.) LTD.
|
November 20, 2012 |
ENGINEERING TRADE CENTRE (I) PVT. LTD. Vs. QUALITY STEEL WIRE PRODUCTS PVT. LTD.
|
January 10, 2012 |
ESQUIRE EXPRESS AND COURIER SERVICES AND ANOTHER Vs. UNION OF INDIA AND ORS.
|
January 9, 2012 |
ESQUIRE EXPRESS AND COURIER SERVICES AND ANR. Vs. UNION OF INDIA AND ORS.
|
January 30, 2012 |
ESTATE OF KALPANA DAS NEOGI Vs. DIPALI DAS NEOGI
|
December 17, 2012 |
ESTOMOHIN BECK Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHER
|
March 16, 2012 |
EVEREADY INDUSTRIES INDIA LTD Vs. GILLETTE INDIA LTD
|
December 13, 2012 |
EVEREADY INDUSTRIES INDIA LTD. Vs. GILLETTE INDIA LTD.
|
February 17, 2012 |
EVEREADY INDUSTRIES LTD Vs. GILLETTE INDIA LTD
|
March 19, 2012 |
EXCEL DEALCOM PVT. LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. & ORS.
|
February 1, 2012 |
EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY
|
May 3, 2012 |
EXOTICA GLOBAL PVT LTD Vs. UNION OF INDIA
|
May 10, 2012 |
FAKIR CHAND GOPE Vs. DEPUTY GENERAL MANAGER, RAM NAGORE COLLIERY AND OTHERS
|
January 11, 2012 |
FAMIDA BEGUM AND ORS. Vs. SK. SHAMIM AHMED AND ORS.
|
January 20, 2012 |
FARHAT AND ASSOCIATES Vs. MD NEZAMUDDIN ALIAS NEZAM MALLICK
|
May 3, 2012 |
FARID MONDAL Vs. ABDUL GANI MONDAL
|
February 1, 2012 |
FAZER ALI SARDAR Vs. IMAN ALI GAZI
|
April 26, 2012 |
FAZLUL HAQUE CHOWDHURY Vs. HOSSAIN ALI AND ORS.
|
January 17, 2012 |
FELURAM SAMANTA Vs. STATE
|
January 20, 2012 |
FIITJEE LTD Vs. DIPANJAN ROY CHOWDHURY
|
September 6, 2012 |
FIROJ ALI MOLLA Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE
|
October 12, 2012 |
FORTUNE MULTI TRADER Vs. EVERETT TRAVEL TRADERS
|
January 14, 2012 |
FORUM FOR HUMAN LEGAL AND ECOLOGICAL Vs. UNION OF INDIA
|
February 3, 2012 |
FRANKFINN AVIATION SERVICES PVT LTD Vs. FRANKLYN INSTITUTE OF LANGUAGE
|
August 31, 2012 |
FULAN DAS & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. & ORS.
|
February 21, 2012 |
FULMALA SAMADDAR AND OTHERS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
G BALESHWARI Vs. COLLECTOR
|
June 19, 2012 |
G N K DRUGS COMPANY PVT LTD Vs. SACHINDRA NATH SENAPATI
|
March 13, 2012 |
GAGANDEEP BUILDERS (P) LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
|
February 1, 2012 |
GAJENDRA NATH SAHA Vs. SOUMENDU ROY
|
June 27, 2012 |
GANESH DUTT SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 4, 2012 |
GANGA SAGAR MISHRA Vs. K.C.S. PILLAI
|
September 18, 2012 |
GANGADHAR MUKHERJEE & ORS. Vs. COAL INDIA LTD & ORS.
|
February 13, 2012 |
GANGARAMPUR SEBAYAN DEVELOPMENT ORGANISATION Vs. STATE OF WEST BENGAL
|
November 9, 2012 |
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
March 28, 2012 |
GAUR NARAYAN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 8, 2012 |
GAUTAM AGARWALLA Vs. CHAKRADHAR LAL AGARWALLA
|
May 18, 2012 |
GAUTAM DEY Vs. JYOTSNA CHATTERJEE
|
January 18, 2012 |
GAUTAM NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
GEETHALAKSHMI & ANR Vs. UMA BHATTACHARYYA & ANR
|
May 17, 2012 |
GHANSHYAM SHARMA Vs. SOUTH CITY PROJECTS KOLKATA LIMITED
|
January 31, 2012 |
GHOCHU RAJAK Vs. STATE OF WEST BENGAL
|
October 2, 2012 |
GHOCHU RAJAK Vs. STATE OF WEST BENGAL
|
August 2, 2012 |
GITA BISWAS Vs. UNION OF INDIA
|
April 25, 2012 |
GITA DAS Vs. C E S C LTD
|
June 8, 2012 |
GITA DUTTA Vs. MURSHIDABAD MUNICIPALITY AND ORS.
|
January 19, 2012 |
GITA GUHA NIOGI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 17, 2012 |
GITA PAUL Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 6, 2012 |
GITA RANI SAMANTA & ANR. Vs. THE NATIONAL INSURANCE CO. LTD. & ORS.
|
February 1, 2012 |
GITABALA DASHI ALIAS GITA RANI DASHI Vs. FATIK RUIDAS
|
August 10, 2012 |
GITARANI RAKSHIT Vs. STATE OF WEST BENGAL
|
August 17, 2012 |
GLAMOUR EXIM PVT. LTD. Vs. INTERLINE GLOBAL LOGISTICS PVT. LTD.
|
January 3, 2012 |
GLOSTER LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
|
April 16, 2012 |
GLOSTER LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
|
April 20, 2012 |
GLOSTER LTD. Vs. FORT GLOSTER INDUSTRIES LTD. & ANR.
|
September 13, 2012 |
GLUCOMATE HEALTH LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
January 5, 2012 |
GNANENDRA SINGHA ROY Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
GOBARDHAN CHATTERJEE Vs. COAL INDIA LTD
|
May 10, 2012 |
GOBINDA CHANDRA MONDAL Vs. PRINCIPAL RABINDRA MAHAVIDYALAYA
|
September 25, 2012 |
GOBINDA DAS Vs. UNION OF INDIA & ORS.
|
July 19, 2012 |
GOBINDA DEBNATH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
January 30, 2012 |
GOBINDA MAHATO AND OTHERS Vs. RUBU MAHATO AND OTHERS
|
January 11, 2012 |
GOBINDA MONDAL Vs. STATE
|
October 4, 2012 |
GOBINDA PRASAD PRAMANIK Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
GOBINDO GHOSH Vs. M/S. ANJUNA RESORTS PVT. LTD.
|
September 12, 2012 |
GOJER BROTHERS PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
|
February 3, 2012 |
GOLAK BEHARI KUMAR Vs. THE STATE OF WEST BENGAL & ORS.
|
February 2, 2012 |
GOLAK DHALI Vs. SARASWATI SEAL (DHALI)
|
June 13, 2012 |
GOLAK SANTRA Vs. KAKALI SANTRA
|
March 28, 2012 |
GOLAM KARIM Vs. SARIFAN BIBI
|
May 16, 2012 |
GOLAM MEHABUB Vs. STATE OF STATE OF WEST BENGAL & ORS
|
February 24, 2012 |
GOLAM MOHAMMAD Vs. STATE OF WEST BENGAL & ORS.
|
January 13, 2012 |
GOLAM MORTAZA Vs. STATE OF WEST BENGAL AND OTHERS
|
February 7, 2012 |
GOLAM MUSTAFA HAIDARI Vs. SAYEED SHEKH
|
February 15, 2012 |
GOLAM NABI BISWAS Vs. STATE OF WEST BENGAL
|
July 24, 2012 |
GOLAM RABBANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 16, 2012 |
GOLAM RABBANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
GOPA ROY Vs. DR. GOBINDA DEBNATH
|
February 1, 2012 |
GOPA ROY CHOWDHURY Vs. SOUMEN ROY CHOWDHURY AND ORS.
|
January 30, 2012 |
GOPAL CHANDRA DATTA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
GOPAL CHANDRA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 31, 2012 |
GOPAL CHANDRA DUTTA & ANR Vs. STATE OF WEST BENGAL & ORS
|
March 5, 2012 |
GOPAL CHANDRA MALLIK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 13, 2012 |
GOPAL CHANDRA MUKHERJEE Vs. MITA KARMAKAR
|
April 18, 2012 |
GOPAL DEY Vs. GHATAL MUNICIPALITY AND OTHERS
|
February 24, 2012 |
GOPAL GHOSH Vs. STATE & ORS.
|
February 3, 2012 |
GOPAL JAISWAL Vs. MASAND AGRITECH
|
March 28, 2012 |
GOPAL KHATICK Vs. CHAIRMAN CESC LIMITED
|
August 16, 2012 |
GOPAL MOHAN GHOSH Vs. STATE OF WEST BENGAL
|
December 5, 2012 |
GOPAL PANIGRAHI Vs. UNIVERSITY OF CALCUTTA & OTHERS
|
February 7, 2012 |
GOPAL PAUL Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
GOPAL PRASAD KANORIA Vs. TRADE SWIFT DEVELOPERS PRIVATE LIMITED
|
September 14, 2012 |
GOPAL SINGH Vs. THE UNION OF INDIA AND OTHERS
|
January 31, 2012 |
GOPENDRA NATH DEB Vs. STATE OF WEST BENGAL & ORS.
|
October 1, 2012 |
GOPENDRANATH SARKAR Vs. STATE OF W.B. & ORS.
|
March 19, 2012 |
GOPESHWAR MAHATO Vs. STATE OF WEST BENGAL
|
September 5, 2012 |
GOPI NATH DALUI Vs. SUKUMAR BHUSAN NANDY
|
December 7, 2012 |
GOPI NATH DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
June 12, 2012 |
GORA CHAND CHATTERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 13, 2012 |
GORA CHAND PAL Vs. NOMITA MONDAL
|
July 31, 2012 |
GORA CHAND PAL Vs. NOMITA MONDAL
|
May 10, 2012 |
GOUR CHANDRA ADHIKARY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
GOUR CHANDRA GHOSH AND OTHERS Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
|
January 11, 2012 |
GOUR HALDER & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 7, 2012 |
GOUR MOHAN DAS Vs. STATE
|
July 6, 2012 |
GOUR PADA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
GOURANGA DAS Vs. STATE OF WEST BENGAL
|
December 5, 2012 |
GOURI ROY Vs. BALAI ALIAS ASHISH MOHANTA
|
May 2, 2012 |
GOURI SANKAR ROY Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 13, 2012 |
GOURI SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ANR
|
May 16, 2012 |
GOUTAM BANERJEE Vs. DEPAK BANERJEE & OTHERS
|
September 25, 2012 |
GOUTAM BASU Vs. R RANJAN
|
January 5, 2012 |
GOUTAM BHOWMICK ALIAS BHUIYA Vs. SHRIMATI SABITRI BHUIYA
|
January 4, 2012 |
GOUTAM CHANDRA Vs. SRIKANTA BERIA
|
January 30, 2012 |
GOUTAM DEY AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 3, 2012 |
GOUTAM GHOSH Vs. STATE OF WEST BENGAL
|
September 24, 2012 |
GOUTAM KUMAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
GOUTAM SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
GOVIND PRASAD DALMIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
October 9, 2012 |
GRAND SUPPLY SERVICE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2012 |
GRAVIOUR PRINTING INDUSTRIES Vs. CESC LIMITED
|
April 25, 2012 |
GREATWALL VANIJYA LIMITED Vs. BENGAL WATERPROOF LIMITED & ORS.
|
February 6, 2012 |
GUARANTCO LTD. Vs. CALCOM CEMENT INDIA LTD.
|
February 2, 2012 |
GUJARAT NRE CO. LTD. AND ANOTHER Vs. M/S.GREGAARIUS ESTATES INCORPORATED AND OTHERS
|
January 10, 2012 |
GUJARAT NRE COKE LTD. & ANR. Vs. M/S. GREGARIUS ESTATES INCORPORATED & ORS.
|
February 2, 2012 |
GUJARAT NRE COKE LTD. AND ANOTHER Vs. M/S. GREGARIUS ESTATES INCORPORATED AND OTHERS
|
January 27, 2012 |
GUJRAT NRE COKE LIMITED & ANR. Vs. GREGARIOUS ESTATES INCORPORATED & ORS.
|
July 31, 2012 |
GUNADHAR MAJHI & ORS Vs. STATE OF WEST BENGAL & ANR
|
February 1, 2012 |
GUNADHAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
GUNENDRA CHANDRA MITRA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
GUNESWAR ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
June 12, 2012 |
GURUDAS ADAK Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
GURUPADA PRAMANIK AND ORS. Vs. GANGADHAR MISTRY AND ORS.
|
January 4, 2012 |
GURUPROSAD CHAKRABORTY & ANR. Vs. UMARANI KUNDU CHOWDHURY & ORS.
|
June 15, 2012 |
GYANTI DEVI Vs. SHANTI DEVI
|
April 16, 2012 |
HAFIZ AHMED KHAN Vs. TAPASI DAS
|
July 13, 2012 |
HAHNEMANN LABORATORY LTD Vs. HAHNEMANN INDIA LABORATORIES
|
February 3, 2012 |
HAIDRUS AND ANOTHER Vs. SMT. RATNA KUMARI
|
December 20, 2012 |
HALDIA BULK TERMINALS PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
December 19, 2012 |
HALDIA PETROCHEMICALS LIMITED Vs. CHATTERJEE PETROCHEM
|
May 18, 2012 |
HALDIA PETROCHEMICALS LTD. Vs. CHATTERJEE PETROCHEM COMPANY & ORS.
|
December 20, 2012 |
HANIF CHOWDHURY Vs. STATE
|
March 13, 2012 |
HANSWATI Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
March 30, 2012 |
HARADHAN BADYAKAR Vs. DISTRICT PRIMARY SCHOOL COUNCIL, BURDWAN AND OTHERS
|
May 10, 2012 |
HARADHAN BHATTACHARJEE Vs. STATE BANK OF INDIA
|
August 17, 2012 |
HARADHAN DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
HARADHAN MAHATO Vs. THE STATE OF WEST BENGAL & ANR.
|
January 17, 2012 |
HARAN GHATAK & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
HARENDRA NATH ROY Vs. STATE OF WEST BENGAL
|
September 5, 2012 |
HARI NANDI Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
HARI PADA SAMANTA Vs. STATE OF WEST BENGAL
|
August 28, 2012 |
HARI PRAKASH THAKUR Vs. STATE
|
January 19, 2012 |
HARIPADA GIRI Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
HARIPADA MAHATO Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
HARISH CHANDRA WADHWA AND OTHERS Vs. GHOSH BROTHERS HOSPITALITY PVT. LTD.
|
January 18, 2012 |
HARISH KUMAR SETH Vs. EASTERN COALFIELDS LIMITED & ORS
|
April 5, 2012 |
HARSH VARDHAN LODHA Vs. DEVENDRA KUMAR MANTRI
|
August 23, 2012 |
HARSH VARDHAN LODHA Vs. NAWAL KISHORE KEJRIWAL
|
December 13, 2012 |
HARSH VARDHAN LODHA & ORS. Vs. AJAY KUMAR NEWAR & ORS.
|
February 23, 2012 |
HARSHAVARDHAN SANCHETI Vs. BAR COUNCIL OF WEST BENGAL
|
February 13, 2012 |
HARU MOHAN GHORA Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
HARUN Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
HASEM ALI MALLICK Vs. ABAD ALI MALLICK
|
October 16, 2012 |
HASIBUL MALLICK @ KANA Vs. THE STATE OF WEST BENGAL
|
July 2, 2012 |
HATAGRIB PANCHADHYAI Vs. STATE OF WEST BENGAL & ORS.
|
February 14, 2012 |
HAYAT SK Vs. STATE OF WEST BENGAL
|
August 22, 2012 |
HDFC BANK LIMITED Vs. AMIT ROY CHOWDHURY
|
September 28, 2012 |
HDFC BANK LIMITED Vs. AMIT ROY CHOWDHURY
|
October 4, 2012 |
HEIGHT INSURANCE SERVICES LTD Vs. DY COMMISSIONER OF INCOME TAX
|
May 4, 2012 |
HEM KUMAR BARMAN Vs. STATE OF W.B.
|
December 5, 2012 |
HEMANTA BYABORTHA Vs. UTTAM SASMAL
|
July 24, 2012 |
HEWLETT PACKARD INDIA SALES P. LTD. Vs. JALAN INFOTECH P. LTD.
|
December 3, 2012 |
HIJLI CO OPERATIVE DEVELOPMENT SOCIETY LTD. Vs. STATE OF WEST BENGAL
|
September 17, 2012 |
HIMADRI CHEMICALS AND INDUSTRIES LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
April 11, 2012 |
HIMADRI SEKHAR BISWAS Vs. DIRECTOR OF SCHOOL OF EDUCATION
|
September 25, 2012 |
HIMANGSHU CHOUDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 23, 2012 |
HIMANGSHU RANJAN DUTTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 25, 2012 |
HIMANGSU RAY PAREKH Vs. DEBENDRA KUMAR CHOWDHURY
|
June 13, 2012 |
HIMANSU GHORAI Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
HIND CONTAINERS PVT. LTD. Vs. COMMISSIONER I. TAX, W.B.
|
January 6, 2012 |
HINDUJA LEYLAND FINANCE LTD. Vs. MEKAIL ISLAM & ANR.
|
February 22, 2012 |
HINDUSTAN MOTORS LTD. Vs. SANT KUMAR SHARMA & ORS.
|
February 2, 2012 |
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. BADRILAL CHAUHAN
|
April 17, 2012 |
HINDUSTAN PETROLEUM CORPOATION LTD. Vs. S.K.BANERJEE @ SUCHIT KUMAR BANERJEE
|
May 11, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. BARUN SANKAR CHATTERJEE
|
January 16, 2012 |
HINDUSTAN UNILEVER LIMITED Vs. DHARITRI TRADING AGENCY & ORS.
|
February 21, 2012 |
HINDUSTAN UNILEVER LTD Vs. RECKITT BENCKISER
|
July 10, 2012 |
HINDUSTAN UNILEVER LTD Vs. RECKITT BENCKISER INDIA LTD
|
June 25, 2012 |
HINDUSTHAN COPPER LTD Vs. INTEGRAL CONSTRUCTION COMPANY INDIA
|
August 13, 2012 |
HINDUSTHAN ENGG. & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
|
December 5, 2012 |
HINDUSTHAN ENGINEER & INDUSTRIES LTD. Vs. UNION OF INDIA
|
May 10, 2012 |
HINDUSTHAN PILKINGTON GLASS WORKS LTD Vs. WELLWORTH VANIJYA PVT LTD
|
August 22, 2012 |
HINDUSTHAN TOBACCO COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2012 |
HIRA DAS & ORS. Vs. ORIENTAL INSURANCE CO. LTD.
|
April 12, 2012 |
HIRAK KUMAR BANERJEE Vs. BANGIYA GRAMIN VIKASH BANK
|
August 23, 2012 |
HIRALAL SAHA Vs. STATE OF WEST BENGAL
|
May 14, 2012 |
HIRANMOY DEY Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 20, 2012 |
HOOGHLY CO OPERATIVE CREDIT BANK LTD Vs. GOBINDA CHANDRA SAHA
|
August 30, 2012 |
HOOGHLY INFRASTRUCTURE PRIVATE LIMITED & ANR. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & ORS.
|
February 17, 2012 |
HOTEL LAKSHMI BAR & RESTAURANT Vs. LT. GOVERNOR
|
September 24, 2012 |
HOTELIER AND ASSOCIATES Vs. KOLKATA MUNICIPAL CORPORATION
|
March 6, 2012 |
HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL Vs. SYED MINHAZ HASSAN
|
August 14, 2012 |
HOWRAH TRADING CO. PVT. LTD. AND OTHERS Vs. GOPAL KRISHNA JALAN AND OTHERS
|
January 9, 2012 |
HRISHIKESH MONDAL Vs. STATE OF W B
|
August 14, 2012 |
HUDING KURI HANSDA Vs. STATE
|
November 21, 2012 |
HUJUR SK Vs. STATE
|
January 18, 2012 |
HUMAYAN PROPERTIES LTD Vs. BANWARI LALL
|
April 16, 2012 |
I K MERCHANTS & ANR Vs. STATE OF RAJASTHAN & ORS
|
August 14, 2012 |
ILA GIRI Vs. THE STATE OF WEST BENGAL & ORS.
|
February 1, 2012 |
ILA SARKAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
August 7, 2012 |
IMECO LTD Vs. BEML LTD
|
October 18, 2012 |
IMRAN AHMED Vs. UNION OF INDIA & ORS
|
July 10, 2012 |
IN MATTE OF: EMAMI LIMITED Vs. TRIMURTI TEXTILE INDUSTRIES
|
July 4, 2012 |
IN MATTER : ANIJ SK @ ANIS SK & ANR Vs. STATE
|
January 18, 2012 |
IN MATTER OF : RAHUL PRADHAN (NEWAR) Vs. STATE
|
January 18, 2012 |
IN MATTER OF RAM CHARAN PAL Vs. STATE
|
September 19, 2012 |
IN MATTER OF SURHID GHOSHAL Vs. STATE
|
September 19, 2012 |
IN MATTER OF: CHITRA SENGUPTA Vs. KOLKATA MUNICIPAL CORPN. & ORS.
|
February 16, 2012 |
IN RE Vs. PARUL KHATOON
|
November 21, 2012 |
IN RE Vs. JAMUNA THAPA
|
September 17, 2012 |
IN RE Vs. STATE
|
July 16, 2012 |
IN RE : ARVIND SINGH @ MURLIDHARAN Vs. STATE
|
January 2, 2012 |
IN RE : BENGAL IMMUNITY LTD. (IN LIQUIDATION) Vs. ABC
|
August 2, 2012 |
IN RE : BHARAT KUMAR MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 22, 2012 |
IN RE : DEBABRATRA KUMAR AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 2012 |
IN RE : JUGAL CHANDRA MANNA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 25, 2012 |
IN RE : NANI GOPAL PANDIT Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 25, 2012 |
IN RE : RADHAGOBINDA KARAN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 25, 2012 |
IN RE : RAM NARAYAN SINGH MEMORIAL HIGH SCHOOL Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 30, 2012 |
IN RE : RUMA BOSE Vs. STATE
|
November 21, 2012 |
IN RE : SAHALOM MOLLA Vs. STATE
|
January 4, 2012 |
IN RE : SRI TAMAL TARAFDAR Vs. STATE
|
January 20, 2012 |
IN RE, DILIP DAS Vs. STATE
|
January 10, 2012 |
IN RE, SUNIL KUMAR GUPTA Vs. STATE
|
January 5, 2012 |
IN RE., ASRAF ALI MUNSI Vs. STATE
|
January 2, 2012 |
IN RE: A. B. MD. MUSFEQOOS SALEHIN Vs. STATE
|
September 11, 2012 |
IN RE: AMIT KUMAR DEB @ AMIT DEB Vs. STATE
|
November 2, 2012 |
In Re: An application under Section 482 read with Section 397 of the Code of Criminal Procedure Re: Asraf Ali Munsi Vs. STATE
|
January 2, 2012 |
IN RE: APPELLATE AUTHORITY Vs. STATE
|
July 3, 2012 |
IN RE: ARATI JANA Vs. STATE
|
February 16, 2012 |
IN RE: ATANU MONDAL Vs. STATE
|
February 23, 2012 |
IN RE: BHAGWATI TALWAR Vs. STATE
|
September 10, 2012 |
IN RE: BISWANATH TEWARY AND ORS. Vs. STATE
|
January 19, 2012 |
IN RE: CASTRON MINING LIMITED Vs. STATE
|
July 6, 2012 |
IN RE: DEBAPRIYA DAS Vs. STATE
|
January 13, 2012 |
IN RE: JAKIR KHAN @ JAKER Vs. STATE
|
May 14, 2012 |
IN RE: M/S. SARAF AUTO FINANCE AND ANOTHER Vs. STATE
|
January 3, 2012 |
IN RE: MD. BELAL HOSSAIN Vs. STATE
|
September 5, 2012 |
IN RE: NEERAJ KEJRIWAL AND OTHERS Vs. STATE
|
January 19, 2012 |
IN RE: SABYASACHI DUTTA Vs. STATE
|
December 18, 2012 |
IN RE: SAHADEB BANERJEE Vs. STATE
|
February 23, 2012 |
IN RE: SATYA VENTURES (P) LTD Vs. STATE
|
May 17, 2012 |
IN RE: SHAW WALLANCE & COMPANY LTD. Vs. STATE
|
October 3, 2012 |
IN RE: SK. MOFIDUL ISLAM AND OTHERS Vs. STATE
|
January 2, 2012 |
IN RE: SK. REJAUL HAQUE @ SK. REJABUL @ REJAUL HAQUE Vs. STATE
|
September 7, 2012 |
IN RE: SMITA AGARWALA Vs. STATE
|
November 21, 2012 |
IN RE: SRI. DEBASIS CHAUDHURI Vs. STATE
|
September 6, 2012 |
IN RE: TANTIA CONSTRUCTIONS LIMITED AND ROAD BUILDER (M) SDN BHD Vs. STATE
|
February 22, 2012 |
IN THE FUNIA DONE Vs. STATE
|
September 14, 2012 |
IN THE GOODS OF: SHREE KISHAN JHUNJHUNWALA, DECEASED Vs. BISWANATH JHUNJHUNWALA & ORS.
|
February 14, 2012 |
IN THE MATTER OF Vs. SYED MD REJA ALIAS GORA
|
July 31, 2012 |
IN THE MATTER OF : ALOK KR. KUNDU & ANR. Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
|
January 5, 2012 |
IN THE MATTER OF : ALTAB HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
IN THE MATTER OF : ARUN KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
IN THE MATTER OF : BAKUL CHAKRABORTY Vs. THE KOLKATA MUNICIPAL CORPN. & ORS.
|
January 4, 2012 |
IN THE MATTER OF : BIJOY KUMAR PAUL Vs. STATE
|
January 18, 2012 |
IN THE MATTER OF : DHIRENDRA JHA Vs. STATE
|
March 27, 2012 |
IN THE MATTER OF : DULAL SARKAR Vs. STATE
|
March 19, 2012 |
IN THE MATTER OF : GANESH CHANDRA ROY AND ORS. Vs. STATE
|
January 19, 2012 |
IN THE MATTER OF : GOUTAM RAY Vs. STATE
|
January 19, 2012 |
IN THE MATTER OF : HIMADRI SEKHAR MUKHERJEE Vs. STATE
|
January 13, 2012 |
IN THE MATTER OF : JHARNA GANGULY Vs. STATE
|
March 15, 2012 |
IN THE MATTER OF : KAJAL DE Vs. STATE OF WEST BENGAL & ORS.
|
January 13, 2012 |
IN THE MATTER OF : KETAKI BERA Vs. STATE
|
January 27, 2012 |
IN THE MATTER OF : KHOKAN DAS Vs. STATE
|
January 2, 2012 |
IN THE MATTER OF : KUNAL PODDAR Vs. STATE
|
March 20, 2012 |
IN THE MATTER OF : MANI BHUSAN SEN Vs. STATE
|
March 20, 2012 |
IN THE MATTER OF : MD. BECHAN @ ZAKIR Vs. STATE
|
January 27, 2012 |
IN THE MATTER OF : MD. IMTIAZ ALAM Vs. STATE
|
January 5, 2012 |
IN THE MATTER OF : MUKESH SAHA Vs. THE DUM DUM MUNICIPALITY & ORS.
|
January 4, 2012 |
IN THE MATTER OF : NITYA GOPAL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
IN THE MATTER OF : NITYA PROSAD MUKHERJEE Vs. STATE
|
March 6, 2012 |
IN THE MATTER OF : PARUL BERA Vs. STATE
|
March 1, 2012 |
IN THE MATTER OF : RADHESHYAM AGARWAL & ORS. Vs. STATE
|
February 17, 2012 |
IN THE MATTER OF : RAGHUNATH MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
IN THE MATTER OF : RAVI SHANKAR DWARY Vs. STATE
|
March 22, 2012 |
IN THE MATTER OF : SAGARIKA PAL (NEE PAUL) Vs. STATE
|
January 27, 2012 |
IN THE MATTER OF : SHEIK MD. HANIF Vs. STATE
|
January 31, 2012 |
IN THE MATTER OF : SRI KALIPADA DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 9, 2012 |
IN THE MATTER OF : SRI SHANTANIR BHOWMIK Vs. PANIHATI MUNICIPALITY & ORS.
|
January 27, 2012 |
IN THE MATTER OF : SRI SUBRATA CHAKRABORTY & ANR. Vs. THE RAJARHAT GOPALPUR MUNICIPALITY & ORS.
|
January 10, 2012 |
IN THE MATTER OF : SRI SWAPAN KR. GOSWAMI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
IN THE MATTER OF : SRI TARAK CHANDRA MAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 4, 2012 |
IN THE MATTER OF : SYEDA SHAKINA BEGUM & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
|
January 5, 2012 |
IN THE MATTER OF AMIT AGARWALA Vs. STATE
|
January 6, 2012 |
IN THE MATTER OF AOP INDIA PRIVATE LIMITED Vs. STATE
|
September 14, 2012 |
IN THE MATTER OF ASHOK DEYASI AND ORS. Vs. STATE
|
January 25, 2012 |
IN THE MATTER OF AVISHEK CHATTERJEE Vs. STATE
|
November 5, 2012 |
IN THE MATTER OF BABU BALA Vs. STATE
|
January 5, 2012 |
IN THE MATTER OF BHUSAN CHOWDHURY Vs. STATE
|
January 10, 2012 |
IN THE MATTER OF BISWANATH DAS Vs. STATE
|
January 4, 2012 |
IN THE MATTER OF KALYAN MAJI AND ANR. Vs. STATE
|
January 24, 2012 |
IN THE MATTER OF KAUSHIK KUMAR BARMAN AND ORS. Vs. STATE
|
January 17, 2012 |
IN THE MATTER OF MANASH MONDAL Vs. STATE
|
January 25, 2012 |
IN THE MATTER OF MANORANJAN SASMAL @ MANA Vs. STATE
|
January 3, 2012 |
IN THE MATTER OF MUKTA BAGDI AND ORS. Vs. STATE
|
January 24, 2012 |
IN THE MATTER OF NARAYAN CHATTERJEE @ NARU CHATTERJEE Vs. STATE
|
January 3, 2012 |
IN THE MATTER OF SADDAM HOSSAIN Vs. STATE
|
January 13, 2012 |
IN THE MATTER OF SIRAJ MONDAL AND ANR. Vs. STATE
|
January 13, 2012 |
IN THE MATTER OF SK. SANTU Vs. STATE
|
January 24, 2012 |
IN THE MATTER OF SWAPAN BISWAS Vs. STATE
|
January 18, 2012 |
IN THE MATTER OF SWAPAN PAUL Vs. STATE
|
January 30, 2012 |
IN THE MATTER OF TANMOY GHOSH AND ORS. Vs. STATE
|
January 4, 2012 |
IN THE MATTER OF: ASARI SK. @ SULTAN SK. AND ANR. Vs. STATE
|
January 17, 2012 |
IN THE MATTER OF: B.K. ENGINEERING WORKS Vs. THE K.M.C.
|
February 6, 2012 |
IN THE MATTER OF: BARUN KUMAR CHATTOPADHYAY Vs. STATE
|
January 3, 2012 |
IN THE MATTER OF: BAZLUR RAHAMAN MUSHI AND OTHERS Vs. STATE
|
January 20, 2012 |
IN THE MATTER OF: BIJAY KUMAR AGARWAL Vs. NARAYANI DEVI AGARWAL & ORS.
|
February 16, 2012 |
IN THE MATTER OF: BOSE INFRASTRUCTURE LTD. Vs. STATE
|
February 27, 2012 |
IN THE MATTER OF: CHANDRANATH CHATTERJEE Vs. STATE
|
January 3, 2012 |
IN THE MATTER OF: CLASSIC CREDIT LTD. (IN LIQN.) Vs. STATE
|
February 10, 2012 |
IN THE MATTER OF: GURUPADA CHOWDHARY Vs. STATE
|
January 3, 2012 |
IN THE MATTER OF: KAYCEE KALA FINVEST PVT LTD Vs. STATE
|
August 6, 2012 |
IN THE MATTER OF: M/S. CONSOLIDATED FIBRES AND CHEMICALS LTD. (IN LIQN.) Vs. STATE
|
February 10, 2012 |
IN THE MATTER OF: M/S. CYGNUS DEVELOPERS (INDIA) PVT. LTD. Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
|
February 24, 2012 |
IN THE MATTER OF: M/S. RIJU CEMENT PVT. LTD. Vs. STATE
|
February 27, 2012 |
IN THE MATTER OF: MANIK MONDAL Vs. STATE
|
January 2, 2012 |
IN THE MATTER OF: MANORANJAN MIDYA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
IN THE MATTER OF: MD. MAHBOOB ALAM Vs. KOLKATA MUNICIPAL CORPORATION. & ORS.
|
February 14, 2012 |
IN THE MATTER OF: MEDICA SYNERGIE PVT. LTD. Vs. SRI ARINDAM BOSE
|
February 3, 2012 |
IN THE MATTER OF: NAVIN CHANDRA OJHA Vs. CALCUTTA SAFE DEPOSIT CO. LTD. & ORS.
|
February 22, 2012 |
IN THE MATTER OF: NIMAI ACHARYA Vs. STATE
|
January 17, 2012 |
IN THE MATTER OF: PARTHA PAL Vs. STATE
|
January 20, 2012 |
IN THE MATTER OF: PETRON ENGINEERING CONSTRUCTION LIMITED Vs. STATE
|
February 6, 2012 |
IN THE MATTER OF: PRADYOT KUMAR DUTTA Vs. STATE
|
January 3, 2012 |
IN THE MATTER OF: PRATEEK WIRES PVT. LTD. Vs. MEHRA ELECTRIC COMPANY & ORS.
|
February 6, 2012 |
IN THE MATTER OF: PREMLAL DAS Vs. STATE
|
January 17, 2012 |
IN THE MATTER OF: SAHYOGI DISTRIBUTORS LTD. & ORS. Vs. CORPORATION BANK
|
February 14, 2012 |
IN THE MATTER OF: SRI SANTOSH JANY & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
IN THE MATTER OF: SUGAM INFRASTRUCTURE LTD. Vs. STATE
|
February 21, 2012 |
IN THE MATTER OF: TENZING SHERPA @ TENJING SHERPA AND ORS. Vs. STATE
|
January 2, 2012 |
IN THE MATTER OF: THE STATESMAN LIMITED AND BEGWANI TRADE Vs. STATE
|
February 8, 2012 |
IN THE MATTER OF: USHA MARTIN LTD. Vs. STATE
|
February 14, 2012 |
IN THE MATTER: BANSILAL LEISURE PARKS LTD. Vs. SALES TAX OFFICER, PARK STREET CHARGE & ORS.
|
February 17, 2012 |
INDIA STEAM LAUNDRY PRIVATE LIMITED & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
INDIAN IRON AND STEEL CO. LTD. Vs. UNION OF INDIA AND ORS.
|
January 9, 2012 |
INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. STATE OF WEST BENGAL
|
January 24, 2012 |
INDRAJIT SAHA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
INDRANATH BARMAN ALIAS RABIN Vs. THE STATE OF WEST BENGAL
|
August 1, 2012 |
INDRANI GHOSAL Vs. DULAL CHANDRA DAS
|
January 4, 2012 |
INDRANIL CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
INDUS TOWER LTD. & ANR. Vs. COOCH BEHAR MUNICIPALITY & ORS.
|
January 27, 2012 |
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA
|
September 28, 2012 |
INSTITUTE FOR INDIAN LABOUR Vs. M/S TRANSCON ELECTRONICS PVT.LTD
|
February 13, 2012 |
INSTITUTE FOR INDIAN LABOUR Vs. CESC LIMITED
|
October 19, 2012 |
INSTITUTE FOR INDIAN LABOUR & ANR Vs. STATE OF WEST BENGAL & ANR
|
March 7, 2012 |
INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY Vs. HERITAGE INSURANCE BROKERS PRIVATE LTD
|
May 17, 2012 |
IQBAL AHMED Vs. DISTRICT GRAND LODGE OF MARK MASTER MASON OF BENGAL
|
May 16, 2012 |
IRFAN AHMED KHAN Vs. STATE OF WEST BENGAL
|
August 27, 2012 |
ISHWAR LALL RAJAK Vs. STATE OF WEST BENGAL & ORS.
|
March 19, 2012 |
ISHWARI PRASAD SHAW Vs. BIBHUTI BHUSAN DUTTA
|
February 21, 2012 |
ISHWARNATH GUPTA Vs. PROBIR DAS @ KALUA
|
December 11, 2012 |
ISLAMIC REPUBLIC OF IRAN SHIPPING LINES Vs. MNB STEEL PRIVATE LIMITED
|
August 24, 2012 |
ITP LTD Vs. UNION OF INDIA
|
September 12, 2012 |
J D CASTING AND FORGING PVT LTD Vs. HANUMANDAS MEGHRAJ
|
April 4, 2012 |
J. KRISHNA KUMAR Vs. FAHIM TRADING COMPANY
|
January 9, 2012 |
J. MANI RAJ Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
March 29, 2012 |
J. RENGANATHAN Vs. TEHSILDAR, PORT BLAIR
|
February 1, 2012 |
J. THOMAS & CO. PVT. LTD Vs. M/S DEVENDRA & CO
|
October 12, 2012 |
J.K. AGRI GENETICS LTD Vs. UNION OF INDIA
|
September 10, 2012 |
JADAV SARKAR Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
JAGABANDHU BUINYA Vs. STATE OF WEST BENGAL AND ANR.
|
January 5, 2012 |
JAGABANDHU SINGHA RAJAK Vs. SHIBASISH SINGHA
|
September 13, 2012 |
JAGADISH BOSE NATIONAL SCIENCE TALENT SEARCH Vs. RABINDRA NATH NASKAR
|
September 18, 2012 |
JAGADISH CHANDRA CHAKI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
JAGADISH SINGH Vs. COMMISSIONER, KOLKATA MUNICIPAL CORPORATION
|
May 2, 2012 |
JAGADISH SINGH Vs. STATE OF WEST BENGAL
|
March 20, 2012 |
JAGANNATH BISWAS Vs. STATE
|
February 13, 2012 |
JAGANNATH DHANGAR Vs. COAL INDIA LTD. & OTHERS
|
September 18, 2012 |
JAGANNATH GANGULY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
JAGANNATH PATRA Vs. STATE OF WEST BENGAL & ORS.
|
July 25, 2012 |
JAGDAMBA TEKRIWAL Vs. PARAGON HIGHRISE MAKERS PVT LTD & ANOTHER
|
October 9, 2012 |
JAGOJYOTI ROY Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
JAHANARA BEGUM Vs. KANIZ FATEMA & ANR.
|
December 21, 2012 |
JAHAR LALV DAS Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
JAHAR MONDAL Vs. SEIKH AASHAN ALI
|
October 3, 2012 |
JAHARLAL KANU Vs. DR. KRISHNENDU MUKHERJEE AND ORS.
|
January 24, 2012 |
JAI BALAJI INDUSTRIES LIMITRED Vs. UNION OF INDIA
|
December 7, 2012 |
JAI BALAJI INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF CUS. (GROUP-IV)
|
June 15, 2012 |
JAI HIND PVT. LTD Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
JAI SHANKAR SINGH Vs. STATE OF WEST BENGAL
|
June 28, 2012 |
JAISWAL TRADE AND COMMERCE PVT LTD Vs. STATE
|
January 18, 2012 |
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL & OTHERS
|
September 24, 2012 |
JAKIR HUSSAIN Vs. BIJAY KUMAR JAYSWAL AND OTHERS
|
January 31, 2012 |
JALPAIGURU CENTRAL CO OPERATIVE BANK LTD Vs. RAKESH PURKAIT
|
June 4, 2012 |
JAMADAR AHMED Vs. STATE OF WEST BENGAL
|
March 27, 2012 |
JAMIRUDDIN Vs. SAHABUDDIN AHMED
|
December 12, 2012 |
JANAK SHARMA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
JATAI CHANDRA MONDAL Vs. SAKSHIGOPAL GHOSH & ORS.
|
February 10, 2012 |
JAVED AKHTAR Vs. DIBYENDU SEKHOR LAHIRI
|
February 21, 2012 |
JAVED SARWAR Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
JAY PROKAR BANSFORE Vs. UNION OF INDIA
|
January 19, 2012 |
JAYA RANI ROY Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
JAYANTA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
JAYANTA CHAKROBARTY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
JAYANTA DUTTA Vs. DHIRENDRA NATH DUTTA
|
September 12, 2012 |
JAYANTA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
JAYANTA KUMAR BHOWMICK Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2012 |
JAYANTA KUMAR GHOSH Vs. UNION OF INDIA & ORS
|
September 10, 2012 |
JAYANTA KUMAR GHOSH Vs. THE UNION OF INDIA & ORS.
|
February 16, 2012 |
JAYANTA KUMAR GHOSH Vs. UNION OF INDIA
|
September 5, 2012 |
JAYANTA KUMAR SEN Vs. NEMAI SEN
|
January 27, 2012 |
JAYANTA KUMAR SINHA Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
JAYASRI GUHA Vs. SUKLA GHOSH
|
March 21, 2012 |
JCT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2012 |
JEEVAN RAM Vs. LIEUTENANT GOVERNOR
|
March 13, 2012 |
JEEWANLAL (1929) LTD. Vs. SYNDICATE BANK
|
February 27, 2012 |
JENSON AND NICHOLSON INDIA LIMITED Vs. WORKMEN OF JENSON AND NICHOLSON LTD
|
April 2, 2012 |
JESSOP & CO. LTD. Vs. TECPRO SYSTEMS LTD. AND ANOTHER
|
January 6, 2012 |
JESSOP & CO. LTD. Vs. GIBRALTAR AIRSPRINGS PVT.LTD.
|
February 15, 2012 |
JESSOP AND CO LTD Vs. TECPRO SYSTEMS LTD
|
July 2, 2012 |
JESSOP AND CO. LTD Vs. ABHISHEK ENGINEERING
|
December 18, 2012 |
JESSY JOHN Vs. UNION TERRITORY ADMINISTRATION
|
September 24, 2012 |
JHANTU BARMAN Vs. STATE OF WEST BENGAL
|
August 10, 2012 |
JHARNA PALIT Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
JHARNA SAHA Vs. STATE OF WEST BENGAL
|
August 23, 2012 |
JHARNA SARKAR Vs. NITISH MOHAN SANYAL
|
June 20, 2012 |
JIBAN RATAN CHATTERJEE Vs. SAKTINATH MUKHERJEE
|
August 2, 2012 |
JIBENDRA NATH GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
January 17, 2012 |
JIBENDRA PRASAD DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
JITENDRA NATH KHATUA Vs. BINODINI MONDAL AND ANR.
|
January 3, 2012 |
JITENDRA PRASAD SHUKLA Vs. DOLA BANERJEE
|
July 6, 2012 |
JNNURM BUS OPERATORS WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
JOGENDRA KRISTO DUTT Vs. NRIPENDRA KRISTO DUTT & OTHERS
|
February 15, 2012 |
JOHNSON KOSHY Vs. MADHU MOHANAN
|
January 11, 2012 |
JOY ROY Vs. STATE OF WEST BENGAL
|
December 7, 2012 |
JOYDEB KUMAR HALDER Vs. DIBYEN MUKHERJEE
|
December 5, 2012 |
JOYDEV SADHU Vs. STATE OF WEST BENGAL & ORS.
|
February 27, 2012 |
JOYGOPAL MONDAL Vs. PRATIMA MONDAL
|
March 15, 2012 |
JOYITA GHOSH (SARKAR) Vs. AMIT KUMAR SARKAR
|
January 4, 2012 |
JOYNAGAR Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
JUGAL KISHORE SADANI Vs. MD ANWAR KHAN
|
July 3, 2012 |
JYOTI SEN Vs. THE COMMISSIONER OF INCOME TAX
|
February 17, 2012 |
JYOTIRMAY NANDI Vs. THE STATE OF WEST BENGAL & ORS.
|
October 16, 2012 |
JYOTIRMOY CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
January 11, 2012 |
JYOTSNA SAHA Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
JYOTSONA DHARA (PANDIT) Vs. THE STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
K UMAR Vs. MANAGER SYNDICATE BANK
|
March 16, 2012 |
K. CHELLAIAH Vs. SASIVARNAM
|
September 20, 2012 |
K. RAJESH KUMAR Vs. UNION OF INDIA & OTHERS
|
September 6, 2012 |
K.A.REHMAN Vs. STATE
|
September 21, 2012 |
K.V.S. KRISHNAN Vs. COAL INDIA LIMITED
|
February 15, 2012 |
KABARI PRIVATE LIMITED Vs. SHRIMATI ILA BASU & ORS.
|
January 24, 2012 |
KABEERIYYA MASJID COMMITTEE Vs. LIEUTENANT GOVERNOR
|
February 6, 2012 |
KABUL HOSSAIN ALIAS KABUL HOSSEN ALIAS KABUL ISLAM Vs. STATE OF WEST BENGAL
|
August 28, 2012 |
KAJAL BARAN DAS Vs. SANTA DAS @ BAG
|
October 17, 2012 |
KAJAL KUMAR SAHA Vs. SOURAV MITRA
|
March 15, 2012 |
KAJAL MAGHI Vs. THE STATE OF WEST BENGAL & ORS.
|
July 18, 2012 |
KAJAL PAL Vs. NATIONAL INSURANCE CO LTD
|
March 7, 2012 |
KAJAL RANI SINGHA Vs. W.B.S.E.D.C.L AND ORS.
|
January 17, 2012 |
KAJAL REKHA BIBI @ KAJAL REKHA Vs. STATE OF WEST BENGAL AND ANR.
|
January 19, 2012 |
KAJAL SENGUPTA Vs. STATE OF WEST BENGAL
|
November 30, 2012 |
KAKALI MAHATA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
KAKALI MONDAL Vs. AMIT JYOTI BHATTACHARYA AND ANR.
|
January 13, 2012 |
KAKALI NASKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
KALI CHARAN DAS Vs. STATE OF WEST BENGAL
|
May 11, 2012 |
KALI NARAYAN ROY Vs. DILIP KUMAR ROY CHOUDHURY
|
May 2, 2012 |
KALIPADA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
October 19, 2012 |
KALIPADA MAITY Vs. NAKUL CHANDRA SANTRA
|
May 9, 2012 |
KALIPADA SAHA Vs. SUDHANGSHU SAU & ORS.
|
March 27, 2012 |
KALIPASAD PAUL Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
KALLAL BHATTACHARJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
KALOBARAN MAITY Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
KALPANA PATRA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 13, 2012 |
KALPANA PRADHAN Vs. BIBI RANI JANA
|
December 20, 2012 |
KALPANA RANI DUTTA Vs. CONCORDE CO OPERATIVE HOUSING SOCIETY LTD
|
April 20, 2012 |
KALPANA SINGHA Vs. SUNIL KUMAR SINGHA
|
June 22, 2012 |
KALYAN CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
|
April 5, 2012 |
KALYAN CHATTOPADHYAY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
KALYAN KANTI CHOWDHURY Vs. MITHU CHOWDHURY
|
March 28, 2012 |
KALYAN MAJUMDAR Vs. STATE
|
February 27, 2012 |
KALYANI PAL Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
KAMAKHYA SINGH DEO Vs. MODULA INDIA
|
August 24, 2012 |
KAMAL DEY Vs. G. K. PILLAI & ORS.
|
February 1, 2012 |
KAMAL KUMAR GHOSH Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS
|
September 4, 2012 |
KAMAL KUMAR ISHORE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
KAMAL RANJAN DAS Vs. STATE
|
June 5, 2012 |
KAMAL SK. Vs. STATE OF WEST BENGAL
|
January 25, 2012 |
KAMALA BIBI Vs. NURUL ISLAM AND ORS.
|
January 9, 2012 |
KAMALA DEBI MUKHERJEE Vs. SAMIR ROY
|
June 19, 2012 |
KAMALESH GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
KAMALPUR SUGAR & INDUSTRIES LTD. (IN LIQN.) Vs. INDIA FINANCE LTD.
|
February 10, 2012 |
KAMARHATTY POWER LTD Vs. STATE OF W B
|
August 14, 2012 |
KAMARPOLE SAMAJ KALYAN SAMITY Vs. STATE OF WEST BENGAL & ORS
|
January 27, 2012 |
KAMINI ROY Vs. STATE & ORS.
|
February 22, 2012 |
KANAI LAL SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
KANAILAL MUKHERJEE Vs. CALCUTTA DOCK LABOUR BOARD
|
April 2, 2012 |
KANAK LALL SEAL AND ANOTHER Vs. VIJAYA BAL VIDYALAYA
|
January 4, 2012 |
KANAK MAJUMDAR Vs. INDRANI ROY
|
October 4, 2012 |
KANAK PRAMANIK Vs. INDRAJIT BANDOPADHYAY
|
July 24, 2012 |
KANAK PRAVA DAS Vs. PRAHLAD KUMAR MAITY
|
July 5, 2012 |
KANAK PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
April 12, 2012 |
KANAN SAMADDAR & OTHERS Vs. SHRI GIRISH ARORA
|
March 15, 2012 |
KANANBALA MALIK Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
KANAT GOPINATH AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 11, 2012 |
KANIKA DUTTA Vs. SHIRSHENDU DUTTA
|
January 31, 2012 |
KANIKA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
KANISHKA PANDA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 2, 2012 |
KANKA HASDA Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
KANKANI ESTATE PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE
|
May 3, 2012 |
KANORIA CHEMICALS AND INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX-IV
|
October 19, 2012 |
KANU GOPAL SIKDAR Vs. STATE OF WEST BENGAL
|
July 17, 2012 |
KARMU PRADHAN Vs. STATE
|
July 18, 2012 |
KARTICK BID Vs. STATE
|
January 27, 2012 |
KARTICK CH. SAHA Vs. STATE AND ORS.
|
January 25, 2012 |
KARTICK CHANDRA DALUI Vs. STATE OF WEST BENGAL
|
September 18, 2012 |
KARTICK CHANDRA MAITY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
January 20, 2012 |
KARTICK CHANDRA MONDAL Vs. SUNIL KUMAR PURKAIT
|
April 18, 2012 |
KARTICK CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
KARTICK CHOUDHURY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
KARTICK MONDAL Vs. STATE OF W.B. & ORS.
|
March 19, 2012 |
KARTICK RUIDAS Vs. STATE OF WEST BENGAL
|
August 23, 2012 |
KARTICK SUR & ORS Vs. STATE OF WEST BENGAL & ORS
|
February 20, 2012 |
KARUPUSWAMY Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 30, 2012 |
KASBAGOLA F.O.B. HIGH MADRASAH (H.S.) & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
July 31, 2012 |
KASHED ALI SARDAR Vs. HAMIDA BIBI
|
January 30, 2012 |
KATYANI GHOSH Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
KAUSAR ALI KHAN Vs. STATE OF WEST BENGAL AND OTHERS
|
January 24, 2012 |
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
January 24, 2012 |
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
January 30, 2012 |
KAUSHIK DE Vs. STATE OF WEST BENGAL
|
June 12, 2012 |
KAUSHIK PAHARI Vs. AD HOC PRESIDENT, DISTRICT PRIMARY SCHOOL BOARD
|
February 24, 2012 |
KAUSHIK SAHA Vs. STATE OF WEST BENGAL
|
March 27, 2012 |
KAUSHIK TALUKDAR Vs. SUDHIR CHANDRA DAS
|
December 20, 2012 |
KAZI NABIYAT ALI Vs. THE UNION OF INDIA AND OTHERS
|
January 20, 2012 |
KESHAB CHANDRA GHOSH Vs. SANDHYA RANI JANA
|
April 18, 2012 |
KESHAB CHANDRA SAHA Vs. UNITED COMMERCIAL BANK
|
January 11, 2012 |
KESHAB NASKAR Vs. STATE
|
September 4, 2012 |
KESHARSHYAM CONSTRUCTION P LTD Vs. COMFORT INDIA LIMITED
|
January 17, 2012 |
KESHOV PRASAD SHAW Vs. KOLKATA MUNICIPAL CORPORATION
|
March 30, 2012 |
KETABUL SK Vs. STATE
|
November 29, 2012 |
KEYA BISWAS & OTHERS Vs. THE WEST BENGAL UNIVERSITY OF HEALTH SCIENCES & ORS.
|
January 17, 2012 |
KHADIM INDIA LTD Vs. BATA INDIA LTD
|
August 2, 2012 |
KHAITAN (INDIA) LTD Vs. MAHARSHI COMMERCE LTD
|
September 28, 2012 |
KHANDAKAR MOMTAJUDDIN AHMED Vs. THE STATE OF WEST BENGAL & ORS.
|
February 27, 2012 |
KHOKAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
KHOKAN HALDER Vs. STATE OF WEST BENGAL
|
September 28, 2012 |
KHURSHID ALAM Vs. STATE
|
December 17, 2012 |
KHURSHIDA AHMED Vs. KOLKATA PORT TRUST
|
July 16, 2012 |
KINGSLEY INDUSTRIES LIMITED Vs. CHITAVALSAH JUTE MILLS LIMITED & ANR.
|
February 27, 2012 |
KINKAR CHANDRA RANA Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
|
January 9, 2012 |
KIRAN SINGH Vs. STATE OF WEST BENGAL
|
July 27, 2012 |
KIRON CHOWDHURY AND OTHERS Vs. AMITAVA DEY AND OTHERS
|
January 27, 2012 |
KISHALAY MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 13, 2012 |
KISHAN BHANIRAMKA Vs. ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE XXIII KOLKATA
|
May 14, 2012 |
KISHAN MIMANI Vs. INDU KOCHER
|
December 11, 2012 |
KISHEN CHAND Vs. SMTI BHAGWANTI DEVI
|
March 6, 2012 |
KISHEN LALL Vs. LIEUTENANT GOVERNOR
|
August 7, 2012 |
KISHORE MAITY Vs. STATE OF WEST BENGAL & ORS
|
January 10, 2012 |
KISHORI BALA Vs. STATE OF WEST BENGAL
|
June 29, 2012 |
KOLAY PROPERTIES P LTD Vs. STATE OF WEST BENGAL
|
April 18, 2012 |
KOLKATA IMPROVEMENT TRUST Vs. SARDARMULL KANKARIA
|
February 14, 2012 |
KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. NURUL HUDA LAYEK
|
January 4, 2012 |
KOPEX-SHAFT SINKING COMPANY Vs. HINDUSTAN COPPER LIMITED
|
December 13, 2012 |
KOSMOS HEALTHCARE PVT. LTD Vs. ASSTT. COMMR. OF C. EX.
|
September 19, 2012 |
KOTAK MAHINDRA BANK LTD. Vs. SRINATHPUR TEA CO. LTD. AND ORS.
|
January 19, 2012 |
KRISHNA CH. DE Vs. STATE OF W.B. & ORS.
|
March 5, 2012 |
KRISHNA CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 16, 2012 |
KRISHNA COKE (INDIA) PVT. LTD. Vs. FAIRDEAL SUPPLIES PVT. LTD.
|
January 9, 2012 |
KRISHNA GHOSH Vs. ANANTA BANERJEE AND ORS.
|
January 4, 2012 |
KRISHNA KAMAL GOSWAMI Vs. CHIRANJIT ROYCHOWDHURY
|
January 20, 2012 |
KRISHNA KUMAR RUNGTA & ANR. Vs. RESERVE BANK OF INDIA & ORS.
|
February 13, 2012 |
KRISHNA KUMAR RUNGTA AND ANOTHER Vs. RESERVE BANK OF INDIA AND OTHERS
|
January 9, 2012 |
KRISHNA MURARI PANDEY Vs. UNION OF INDIA
|
January 18, 2012 |
KRISHNA PADA Vs. STATE OF WEST BENGAL
|
September 24, 2012 |
KRISHNA PADA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
KRITTIBAS SARDAR Vs. STATE OF WEST BENGAL & ORS.
|
February 24, 2012 |
KSB PROPERTIES PRIVATE LIMITED Vs. KSB AKTIENGESELLSCHAFT
|
December 5, 2012 |
KULATEGHARI-KETERA SAMABAY KRISHI UNNAYN SAMITY LIMITED Vs. STATE OF WEST BENGAL
|
August 30, 2012 |
KULTALI FOOD MARKETING PVT. LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
KUMARI BHAGABATI SARKAR Vs. UNION OF INDIA AND OTHERS
|
January 2, 2012 |
KUMARI SREYA SAMANTA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
KUMKUM ALIAS ESRAT BEGUM Vs. MUNSHI ABUL KASEM NURUDDIN
|
December 5, 2012 |
KUNAL KRISHNA DEB Vs. SAJAL CHOWDHURY AND ANR.
|
January 3, 2012 |
KUNAL KUMAR BOSE AND ORS. Vs. DULAL CHANDRA BOSE AND ORS.
|
January 3, 2012 |
KUNAL SAHA (DR) Vs. MR GORA CHAND DEY JASTICE (RETIRED)
|
September 21, 2012 |
KURORAM BISWAS Vs. TEHATTA VILLAGE JITPUR UTTARPARA BARWARI
|
November 29, 2012 |
KURSIA KHATUN @ MERINA KHATUN Vs. STATE
|
September 19, 2012 |
KUSH CHANDRA BARMAN Vs. STATE OF WEST BENGAL
|
May 4, 2012 |
KUSUM JAIN Vs. VINAY KUMAR AGARWALLA
|
December 5, 2012 |
KUTUBUDDINI MOLLA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
January 25, 2012 |
L & T FINANCE LTD. Vs. BHAGWANDAS AUTO FINANCE & ANR.
|
February 10, 2012 |
LAHOR SK @ LOHAR SK Vs. STATE
|
July 24, 2012 |
LAKSHAN DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
LAKSHAN SARAN VERMA Vs. OM PRAKASH JAISWAL
|
March 27, 2012 |
LAKSHI CHANDRA (DUTTA) Vs. THE STATE OF WEST BENGAL & ORS.
|
August 6, 2012 |
LAKSHMAN CHANDRA BERA Vs. STATE OF WEST BENGAL & ORS
|
January 31, 2012 |
LAKSHMAN KUMAR DAS Vs. THE UNION OF INDIA & ORS.
|
January 10, 2012 |
LAKSHMAN MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
July 9, 2012 |
LAKSHMAN SETH Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
LAKSHMI DE Vs. STATE OF WEST BENGAL
|
July 6, 2012 |
LAKSHMI NARAYAN KUNDU Vs. SADHAN CHANDRA GHOSH
|
July 31, 2012 |
LAKSHMI NIWAS BANGUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL & ORS.
|
February 1, 2012 |
LAKSHMI RANI PAN Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 31, 2012 |
LALALIT KUMAR HALDAR Vs. STATE OF WEST BENGAL AND ORS
|
February 13, 2012 |
LALIT KUMAR KHETTRY Vs. HAIMANTI DEB ROY
|
September 3, 2012 |
LALITA DAS Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
LALTU @ DIPAK MUKHERJEE Vs. STATE
|
July 6, 2012 |
LALTU MALLICK Vs. MINTU MALLICK
|
June 28, 2012 |
LARICA ESTATES LIMITED Vs. SAMAR & SAMAR INFRASTRUCTURE DEVELOPMENT PVT. LTD. & ANR.
|
February 15, 2012 |
LARSEN & TOUBRO LTD Vs. VISA POWER LTD
|
July 12, 2012 |
LARSEN AND TOUBRO LTD Vs. VISA POWER LTD
|
August 14, 2012 |
LARSEN AND TOUBRO LTD Vs. VISA POWER LTD
|
July 10, 2012 |
LATE SURAJ NARAIN DAGA Vs. STATE
|
December 21, 2012 |
LATIKA SARDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
LAXMI KANTA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
|
January 17, 2012 |
LEILA PASSAH Vs. MARGARET MADEIRA
|
July 18, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NEW THEATRES LTD. (IN LIQN.) & ANR.
|
February 8, 2012 |
LIKHU DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
LILA MAHATO & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
LILA RAY Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
LINDSAY DEVELOPERS PVT LTD & ANR Vs. THE K.M.C. & ORS.
|
February 15, 2012 |
LIPIKA DAS Vs. KOLKATA MUNICIPAL CORPORATION
|
August 31, 2012 |
LIPITA ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
LMJ INTERNATIONAL LIMITED Vs. SLEEPWELL INDUSTRIES CO. LTD
|
September 28, 2012 |
LOKESH CHANDRA UKIL & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
LOKESH NAG Vs. UNION OF INDIA
|
October 18, 2012 |
LOKNATH GEM AND CONSTRUCTION PVT. LTD. AND ORS. Vs. KAUSHIK BASU AND ANR.
|
January 19, 2012 |
LOKNATH HANSDA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
LOOMTEX ENGINEERING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
December 14, 2012 |
LOOMTEX ENGINEERING PVT LTD Vs. JITENDRA NATH CHAUBEY
|
August 13, 2012 |
LOPAMUDRA DUTTA CHOWDHURY Vs. ABHIJIT DUTTA CHOWDHURY
|
October 19, 2012 |
LOTUS COMMODITIES PRIVATE LIMITED Vs. MR. ANIL KUMAR SETHI
|
February 15, 2012 |
LOURDES TEXTILES PVT. LTD. Vs. PAM INFRASTRUCTURE PROJECTS LTD.
|
January 25, 2012 |
M RAMESH Vs. UNION OF INDIA
|
March 16, 2012 |
M. C. MEHTA Vs. UNION OF INDIA & ORS.
|
February 22, 2012 |
M.P. ARUN Vs. THE STATE
|
March 14, 2012 |
M/S A.P. FASHIONS (P) LTD. Vs. COMM. OF INCOME TAX W.B
|
January 13, 2012 |
M/S EASTERN COALFIELDS LTD Vs. FALGUNI DASGUPTA
|
July 24, 2012 |
M/S KRISHNA STORE Vs. SHRI SATHISHWAR LALL AND ANOTHER
|
March 29, 2012 |
M/S N. GOCULDAS & CO. & ANR. Vs. THE SALES TAX OFFICER, FAIRLIE PLACE CHARGE AND OTHERS
|
February 1, 2012 |
M/S OCEAN SHELL CRAFT Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
M/S PRAMILA INTERNATIONAL Vs. UNION OF INDIA & ORS.
|
February 15, 2012 |
M/S SHABNAM SHELL CRAFTS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
M/S. ADYAMA ENGINEERING CONCERNED Vs. LEARNED SECOND LABOUR COURT, WEST BENGAL & ORS.
|
February 10, 2012 |
M/S. AEROLITE BATTERY COMPANY AND ORS. Vs. JAGANNATH SHARMA AND ORS.
|
January 4, 2012 |
M/S. AJOY KUMAR JAIN AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 24, 2012 |
M/S. ASHIRBAD IMPES (P) LIMITED AND ANOTHER Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
|
January 31, 2012 |
M/S. BALURGHAT TRANSPORT CO. Vs. M/S. WARDEX PHARMACEUTICALS P. LTD.
|
February 21, 2012 |
M/S. BHARAT BATTERY MANUFACTURING CO. PRIVATE LTD. & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II ETC. & ORS.
|
July 4, 2012 |
M/S. C D STEEL PVT. LTD. & ANR. Vs. M/S. TRANSMISSION & DISTRIBUTION (INDIA) LTD. & ANR.
|
February 9, 2012 |
M/S. CHOUDHURY CONSTRUCTION Vs. STATE OF WEST BENGAL
|
January 5, 2012 |
M/S. CRYSTAL FABRICATION PVT. LTD & ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
July 10, 2012 |
M/S. D SILVA PRODUCTIONS Vs. ROSE VALLEY FILMS LTD. & RGM
|
February 15, 2012 |
M/S. DAGCON (INDIA) PVT. LTD. Vs. VEEKAY INTERNATIONAL
|
January 9, 2012 |
M/S. DIN CHEMICALS & COATINGS PVT. LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 5, 2012 |
M/S. DREDGING CORPORATION OF INDIA LTD. AND OTHERS Vs. RANJIT KISHORE MAJUMDER
|
January 11, 2012 |
M/S. DUNLOP INDIA LTD. Vs. M/S. E.V. MATHAI & SONS.
|
January 6, 2012 |
M/S. EMPIRE & SINGLO TEA LTD. Vs. COMMISSIONER OF INCOME TAX, CENTRAL
|
January 3, 2012 |
M/S. EMPIRE JUTE CO. LTD. & ANR. Vs. THE UNION OF INDIA & ORS.
|
January 4, 2012 |
M/S. ENKON PRIVATE LIMITED & ANR. Vs. INDIAN OIL CORPORATION LIMITED & ORS.
|
February 13, 2012 |
M/S. FUEL O FILL PRIVATE LIMITED Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
M/S. HAZRA FILLING STATION Vs. THE INDIAN OIL CORPORATION LIMITED & ORS.
|
February 17, 2012 |
M/S. HIMALAYA CONSTRUCTION Vs. UNION OF INDIA
|
February 15, 2012 |
M/S. IDEAL ENGINEERING WRIGHTS Vs. UNION OF INDIA
|
January 4, 2012 |
M/S. INFRASTRUCTURES Vs. UNION OF INDIA
|
January 4, 2012 |
M/S. KAMALA TRANSPORT AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
M/S. KANJILAL TRADING AGENCY AND ANR. Vs. RAM SWARTH THAKUR AND ORS.
|
January 9, 2012 |
M/S. KUNDU ENTERPRISES & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
M/S. M.P.R.S. LOGISTICS CARE Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMINISTRATION)
|
January 18, 2012 |
M/S. MADHAV STRUCTURAL ENGINEERING LIMITED Vs. M/S. SREI INTERNATIONAL FINANCE LIMITED
|
October 12, 2012 |
M/S. NEW CENTRAL JUTE MILLS CO. LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
February 21, 2012 |
M/S. NEW HINDUSTHAN MERCANTILE CO. Vs. UCO BANK
|
July 20, 2012 |
M/S. NIZAM RESTAURANT PRIVATE LIMITED AND OTHERS Vs. THE KOLKATA MUNICIPAL CORPORATION
|
January 31, 2012 |
M/S. P.L. BHARDWAJ & CO. Vs. UNION OF INDIA
|
January 5, 2012 |
M/S. PREMIER MICA MINING AND MANUFACTURING COMPANY AND ANOTHER Vs. THE COMPETENT AUTHORITY AND OTHERS
|
January 25, 2012 |
M/S. PRIME IMPEX LTD. Vs. THE STATE TRADING CORPORATION
|
January 25, 2012 |
M/S. RAJESH ISPAT PVT. LTD. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
|
July 6, 2012 |
M/S. SANDERSONS & MORGANS & ORS. Vs. UNION OF INDIA & ORS.
|
March 31, 2012 |
M/S. SARAF TREXIM LIMITED AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
M/S. SATYA VYAPER NIRYAT (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 27, 2012 |
M/S. SEA PRINCESS AND ANOTHER Vs. THE A AND N ADMINISTRATION AND OTHERS
|
January 10, 2012 |
M/S. SHIVAM CONCRIT PVT. LTD. Vs. SK. SOUKAT ALI MONDAL @ MONA MONDAL AND ORS.
|
January 24, 2012 |
M/S. SKV TRADE & COMMERCE PVT. LTD. Vs. B.H. INTERNATIONAL PVT. LTD.
|
January 3, 2012 |
M/S. SRIJAN BUILDCON WORKS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
M/S. TULSI ENTERPRISES Vs. ADMINISTRATOR
|
August 7, 2012 |
M/S.MAHESH PROPERTIES PVT LTD & ANR. Vs. THE K.M.C. & ORS.
|
February 17, 2012 |
M/S.MAHESH PROPERTIES PVT. LTD & ANR. Vs. THE K.M.C. & ORS.
|
February 23, 2012 |
MA KREENG CONSTRUCTION PVT. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
MAA JAHARA CONSTRUCTION Vs. STATE OF WEST BENGAL AND ORS
|
January 6, 2012 |
MAA JAHARA CONSTRUCTION Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
MACKINTOSH BURN LIMITED Vs. UNION OF INDIA
|
January 27, 2012 |
MACKINTOSH BURN LTD Vs. STATE OF WEST BENGAL
|
March 14, 2012 |
MACNEILL ENGINEERING LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD
|
October 19, 2012 |
MADAN MOHAN SADHUKHAN Vs. RANADHI KUMAR DAS
|
May 15, 2012 |
MADAN SIDHY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
MADHAB CHANDRA DUTTA Vs. SAMARENDRA NATH BHADRA
|
May 11, 2012 |
MADHABI MUKHERJEE Vs. DIPALI MITRA
|
July 16, 2012 |
MADHURI GHOSH Vs. UNION OF INDIA
|
July 19, 2012 |
MADHUSUDAN BANERJEE Vs. AHMED HOSSAIN
|
December 20, 2012 |
MADHUSUDAN DAS AND ANOTHER Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 6, 2012 |
MADHUSUDAN DE HALDER & ORS. Vs. BANGIYA GRAMIN VIKAS BANK & ORS.
|
January 4, 2012 |
MADHUSUDAN KAYAL Vs. STATE OF WEST BENGAL
|
September 12, 2012 |
MADURA COATS LTD. Vs. DUNLOP INDIA LTD.
|
March 26, 2012 |
MADURA COATS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV COMMISSIONERATE
|
July 3, 2012 |
MADVAI AHLUWALIA Vs. VIMAL KUMAR GUPTA
|
February 29, 2012 |
MADVAI AHLUWALIA Vs. VIMAL KUMAR GUPTA
|
February 28, 2012 |
MAGMA FINCORP LIMITED Vs. LORDS POLYMER (I) PVT. LTD. AND ANOTHER
|
January 9, 2012 |
MAGMA FINCORP LIMITED Vs. ABDUL MOTALAB JAMADAR AND OTHERS
|
January 13, 2012 |
MAGMA FINCORP LIMITED Vs. LAKHAN SAW AND ANOTHER
|
January 25, 2012 |
MAGMA FINCORP LTD Vs. UNION OF INDIA
|
June 14, 2012 |
MAGMA FINCORP LTD. Vs. MUKESH BERLIA AND ANOTHER
|
January 27, 2012 |
MAGMA FINCORP LTD. Vs. ABDUL MOTALAB JAMADAR AND OTHERS
|
January 10, 2012 |
MAGMA FINCORP LTD. Vs. ARCHCON READYMIX CONCRETE PVT. LTD. AND ANOTHER
|
January 17, 2012 |
MAGMA FINCORP LTD. Vs. ANUP KUMAR GUPTA AND ANOTHER
|
January 24, 2012 |
MAHADEB NASKAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 8, 2012 |
MAHADEV MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 2012 |
MAHAFUJA BANU Vs. MD ASADUL ISLAM
|
September 3, 2012 |
MAHAMAYA PAUL Vs. DIPAK KUMAR MUKHERJEE AND OTHERS
|
October 3, 2012 |
MAHARAJA KR.SADAY CHAND MAHATAB Vs. SUSHILA DEVI JAJORIA & ORS.
|
February 7, 2012 |
MAHAVIR PROPERTIES PRIVATE LIMITED Vs. LAKSHMI COMMERCIAL BANK LIMITED
|
October 18, 2012 |
MAHENDRA DHAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
MAHENDRA KUMAR AGARAWALLA Vs. ANUP AGARWALLA
|
July 6, 2012 |
MAHENDRA SHIVJI THAKKAR (NAGPURIA) @ MAHENDRA THAKKAR Vs. BISWANAT LAHA & ORS.
|
July 20, 2012 |
MAHESH CHANDRA GHOSAL Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
MAHESH RABI DAS Vs. STATE
|
August 28, 2012 |
MAHESHWARI DEVI ALIAS SINGH Vs. VIKRAMADITYA PRASAD SINGH DEO & ANR.
|
February 7, 2012 |
MAHESHWARY ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
|
October 12, 2012 |
MAHISADAL CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF WEST BENGAL
|
September 26, 2012 |
MAHIUDDIN SAPUI & ORS. Vs. THE CHAIRMAN, SOUTH DUM MUNICIPALITY & ORS.
|
July 16, 2012 |
MAINAK GANGULY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
MAJIDAN BIBI ALIAS NAZENA BIBI Vs. RAMA KANT MISHRA @ MISRA BEING DEAD SUBSTITUTED BY HIS L.R.S RABI SHANKAR MISHRA @ MISRA
|
March 13, 2012 |
MAK LOGISTICS PRIVATE LIMITED AND ANOTHER Vs. LIEUTENANT GOVERNOR AND OTHERS
|
June 13, 2012 |
MAKHAN LAL DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
MALA DEBI CHOUDHARY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER& ORS.
|
February 14, 2012 |
MALA MUKHERJEE Vs. NILIMA DEBI
|
July 24, 2012 |
MALATI GANGOPADHYAY ALIAS GANGULY Vs. VOLTAS LIMITED & ORS.
|
February 9, 2012 |
MALAY KUMAR DEY Vs. DURGA NARAYAN SEN
|
March 14, 2012 |
MALAY MUNSHI Vs. KOLKATA MUNICIPAL CORPORATION
|
June 26, 2012 |
MALDA DISTRICT PRIMARY SCHOOL COUNCIL AND ANOTHER Vs. MD. NURUDDIN AND OTHERS
|
January 24, 2012 |
MALLAR KARMAKAR & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
MALLAR KARMAKAR & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
MAMATA DEBNATH Vs. UNION OF INDIA
|
April 3, 2012 |
MAMATA SAHA Vs. SANTOSH SARDAR
|
August 29, 2012 |
MAMTAZ BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
MANAGER H D F C BANK LTD Vs. SAHEDUL HAQUE
|
January 4, 2012 |
MANAGER, DIVISIONAL OFFICE-III, NATIONAL INSURANCE CO. LTD Vs. SUBRATA BARAN SEN
|
October 17, 2012 |
MANAGING COMMITTEE OF MITRA INSTITUTION Vs. ANISUR RAHAMAN
|
March 28, 2012 |
MANAGING COMMITTEE OF MITRA INSTITUTION(MAIN) Vs. DR. ANISUR RAHAMAN AND OTHERS
|
January 5, 2012 |
MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KOLOBARAN JANA & ORS.
|
February 21, 2012 |
MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KRISHNENDU JANA & ORS.
|
February 21, 2012 |
MANAS KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
MANAS KUMAR MISRA Vs. MOINUDDIN ALI
|
December 20, 2012 |
MANAS KUMAR MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL AND OTHERS
|
January 19, 2012 |
MANAS RANJANKUMAR Vs. STATE OF WEST BENGAL
|
August 27, 2012 |
MANASI GHOSH Vs. SUSHIL KUMAR KONAR
|
May 16, 2012 |
MANDODORI BHAKAT Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
MANICK SADHUKHAN Vs. STATE OF WEST BENGAL
|
March 22, 2012 |
MANIK KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
MANIK LAL DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
MANIK PAUL Vs. STATE OF WEST BENGAL
|
June 27, 2012 |
MANIK SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
MANISH KUMAR BHATTACHARYYA Vs. SANHITA BHATTACHARYYA
|
April 3, 2012 |
MANISHI MAITY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMP LTD
|
May 16, 2012 |
MANJARI SEKSARIA Vs. GAURAV SEKSARIA
|
December 7, 2012 |
MANJOOR ALAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 21, 2012 |
MANJUL KUMAR CHATTERJEE Vs. DILIP KUMAR CHATTOPADHYAY
|
July 23, 2012 |
MANJULA SAWHREY Vs. STATE
|
February 29, 2012 |
MANJUSA PAPER MILLS LTD. (IN LIQN) Vs. O/L, HIGH COURT, CALCUTTA
|
February 27, 2012 |
MANJUSREE CHANDRA Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
MANMOYEE BISWAS Vs. THE BOARD OF COUNCILORS, BARASAT MUNICIPALITY & OTHERS
|
January 5, 2012 |
MANOJ KANTI DEY Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
MANOJ KR. DAS Vs. RAM KRISHNA DAS AND ORS.
|
January 30, 2012 |
MANOJ KUMAR BANERJEE Vs. CENTRAL BANK OF INDIA AND OTHERS
|
January 17, 2012 |
MANOJ KUMAR DEY Vs. LILY DE
|
May 9, 2012 |
MANOJ RAJAK Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
MANOJ SARKAR Vs. CHANDI BALA DASI
|
May 4, 2012 |
MANOJ SARKAR & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
MANORANJAN SAHA Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
|
October 9, 2012 |
MANORANJAN SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
MANOWARA BEGAM Vs. STATE OF WEST BENGAL & ORS
|
October 17, 2012 |
MANOWARA BEGUM ALIAS MANOWARA KHATUN Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
MANTU CHANDRA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
MANTU DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
MAP MINES AND MINERALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
September 7, 2012 |
MAPEX INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-III
|
October 19, 2012 |
MAQBOOL AHMAD KHAN Vs. ESTATE MANAGER, MURSHIDABAD ESTATE
|
April 5, 2012 |
MARJIA BEGUM Vs. STATE OF WEST BENGAL
|
June 19, 2012 |
MASUD ALI Vs. STATE OF WEST BENGAL
|
September 7, 2012 |
MATHURAPUR CONTRACTORS WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
MATHURAPUR NO. II BLOCK KEROSENE OIL DEALER ASSOCIATION OFFICE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 17, 2012 |
MAYA DEBI GOND Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
MAYURAKSHI BASU Vs. SANDEEP BASU
|
October 20, 2012 |
MAYURAKSHI BASU Vs. SANDEEP BASU
|
October 18, 2012 |
MD ABED ALI LASKAR Vs. MD AYNAL LASKAR
|
September 14, 2012 |
MD ALI REZA Vs. STATE OF WEST BENGAL
|
February 23, 2012 |
MD ALI SARDAR Vs. HOSSAIN ALI MONDAL
|
February 16, 2012 |
MD MAINUDDIN MONDAL Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
MD MIZANUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
|
February 24, 2012 |
MD MUKHTAR Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
MD NAZIR GHOSHI ALIAS BHAISWALA Vs. CESC LIMITED & ORS
|
January 20, 2012 |
MD PARIRIKH HOSSAIN Vs. STATE OF WEST BENGAL
|
July 17, 2012 |
MD RAFI AHAMMED Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 31, 2012 |
MD SALAUDDIN MIRZA Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
MD SALIM RAHAMAN Vs. MONORAMA MONDAL
|
March 2, 2012 |
MD SALIM RAHAMAN Vs. MONORAMA MONDAL
|
May 2, 2012 |
MD SARFUDDIN Vs. QUMRUDDIN @ QAMURADDIN & ORS
|
June 22, 2012 |
MD SHAHID KHAN ALIAS MD SAHID KHAN Vs. STATE OF WEST BENGAL
|
April 5, 2012 |
MD SHAMIM RAJA AND ORS Vs. MUSST KHARIUN NESSA
|
January 13, 2012 |
MD SUREBORDDIN KHAN Vs. STATE OF WEST BENGAL
|
August 14, 2012 |
MD. ABDUL HANNAN LASKAR Vs. STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
MD. ABDUL ROUF Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
MD. ABU HOSSAIN ANSARI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
MD. ABUL KASEM Vs. STATE & ORS.
|
March 21, 2012 |
MD. ASHRAFUL HAQUE Vs. STATE OF WEST BENGAL AND ORS.
|
February 27, 2012 |
MD. ATATUR RAHAMAN Vs. BISWAJIT BISWAS
|
February 3, 2012 |
MD. AZHERUL ISLAM CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
MD. EHTESHA MUDDIN Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
MD. HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
MD. HAFIZUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
MD. ISHAQUE ALIAS JAWAID Vs. COMMISSIONER OF CUSTOMS (PORT)
|
August 29, 2012 |
MD. ISLAHUDDIN Vs. STATE OF W.B. & ORS.
|
January 4, 2012 |
MD. ISMAIL HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
July 26, 2012 |
MD. JAKARIA Vs. NAHU SK.
|
January 18, 2012 |
MD. JAMIN SK. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
MD. JIAUR RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
|
January 27, 2012 |
MD. KACHIMUDDIN MIAH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
MD. KALAM ALI AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 18, 2012 |
MD. KAUSAR ALI Vs. STATE OF WEST BENGAL & ORS.
|
March 29, 2012 |
MD. KHAIRUL ALAM Vs. STATE OF WEST BENGAL
|
October 9, 2012 |
MD. KHALIQUEZZAMAN Vs. COAL INDIA LIMITED AND OTHERS
|
January 9, 2012 |
MD. MAHASIN ALI Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
MD. MAIZUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
MD. MOSARRAF HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
March 2, 2012 |
MD. NADER ALI Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS.
|
February 15, 2012 |
MD. NASIM Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 6, 2012 |
MD. NASIR Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
MD. NAZIFUR RAHMAN & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
MD. RAJU Vs. STATE OF WEST BENGAL
|
October 18, 2012 |
MD. RAKIUL HOSSAIN AND OTHERS Vs. THE STATE OF WEST BENGALAND OTHERS
|
February 2, 2012 |
MD. ROFIQUDDIN Vs. STATE OF WEST BENGAL AND ORS.
|
January 13, 2012 |
MD. SABIR HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
MD. SAHANWAJ ALAM Vs. STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
MD. SAHIMUDDIN MIA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
MD. SALE AKRAM RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
MD. SALIMUDDIN AHMED Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
MD. SAMIM MOLLA Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
MD. SHAHID KHAN @ MD. SAHID KHAN AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
April 12, 2012 |
MD. SHAHJAMAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 20, 2012 |
MD. SHAKIL VAKIL Vs. REHANA BEGUM & ORS.
|
February 9, 2012 |
MD. SHIARAF ALI ALI MOLLA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 9, 2012 |
MD. ZAFIR Vs. UNION OF INDIA
|
October 9, 2012 |
MEDICOS INDIA Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 12, 2012 |
MEGHDUT BANERJEE Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS
|
September 4, 2012 |
MEP INFRASTRUCTURE DEVELOPERS Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
MERIT INVESTMENT LTD. & ORS. Vs. OCTAVIUS TEA & INDUSTRIES LTD.
|
February 10, 2012 |
METRO INFRASTRUCTURE DEVELOPMENT LTD Vs. GNB CREDIT PVT
|
April 19, 2012 |
MIHIR KUMAR MAITY Vs. STATE OF WEST BENGAL
|
February 9, 2012 |
MIHIR ROY Vs. UNION OF INDIA & ORS
|
April 5, 2012 |
MIHIR SAMANTA Vs. THE CHAIRMAN, GHATAL MUNICIPALITY & ORS.
|
February 14, 2012 |
MILAN Vs. STATE
|
October 16, 2012 |
MINATI BISWAS Vs. STATE
|
June 22, 2012 |
MINATI RANI KOTAL Vs. STATE OF WEST BENGAL
|
September 12, 2012 |
MINATI SAHA Vs. SANJIT KUMAR PANDEY
|
October 4, 2012 |
MINOR SUMITA CHAKRABORTY Vs. NEW INDIA ASSURANCE CO LTD
|
January 19, 2012 |
MINTU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
MIRA DIKSHIT Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
MIRA GANGULY Vs. JIBAN KUMAR GANGULY
|
July 6, 2012 |
MISRILAL MINES PVT. LTD Vs. MMTC LTD
|
December 13, 2012 |
MISS MUSFIRA Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
September 24, 2012 |
MITA DUTTA RAY Vs. PRITI GOPAL DUTT ROY
|
June 13, 2012 |
MITA GHOSH Vs. STATE OF WEST BENGAL
|
August 13, 2012 |
MITA GHOSH Vs. STATE OF WEST BENGAL
|
October 12, 2012 |
MITA MAJUMDAR Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
January 18, 2012 |
MITHU CHATTERJEE Vs. DEPUTY CHAIRMAN, CALCUTTA DOCK LABOUR BOARD AND ORS.
|
January 24, 2012 |
MITHU DAS Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
MITHU DEY (PAUL) & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 13, 2012 |
MITHU MONDAL Vs. STATE OF WEST BENGAL
|
February 27, 2012 |
MITHU RANI MAHATO Vs. THE STATE OF WEST BENGAL AND ANR.
|
January 18, 2012 |
MITHU SINGHA ROY Vs. STATE OF WEST BENGAL & ORS
|
June 15, 2012 |
MODERN MALLEABLES LTD. Vs. NUOVA ELETTROMECCANICA SUD S.P.A.
|
January 11, 2012 |
MOHAMMAD ALI Vs. STATE OF WEST BENGAL
|
March 14, 2012 |
MOHAMMAD BASIRUDDIN Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 19, 2012 |
MOHAMMED AHMED & ORS. Vs. CAPTIVATE MARKETING & SERVICES LIMITED & ORS.
|
February 2, 2012 |
MOHAMMED JAWED Vs. THE STATE OF WEST BENGAL & ORS.
|
July 31, 2012 |
MOHAMMED YOUSUF Vs. UNION OF INDIA
|
September 24, 2012 |
MOHAN CHANDRA KARAK Vs. BANI ROY AND ANOTHER
|
January 11, 2012 |
MOHAN CHANDRA KARAK Vs. BANI ROY
|
April 19, 2012 |
MOHAN GENERAL TRADING CO. Vs. UNITED BANK OF INDIA
|
August 27, 2012 |
MOHAN LAL SARKAR Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
MOHANLAL GHOSH Vs. UDAY CHAND BERA & ORS.
|
March 30, 2012 |
MOHASINA KHATUN Vs. STATE OF WEST BENGAL
|
June 20, 2012 |
MOHIT KUMAR GHOSH Vs. STATE OF WEST BENGAL & OTHERS
|
January 3, 2012 |
MOHITOSH MONDAL Vs. STATE OF WEST BENGAL
|
June 20, 2012 |
MOKIBUL ALIAS MOKIBUR Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
MOKLESWAR RAHAMAN Vs. THE STATE OF WEST BENGAL
|
July 13, 2012 |
MOLLA AJFAR HOSSAIN ALIAS MOLLA AJFAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY & ORS.
|
February 17, 2012 |
MOLOY KUMAR GHOSH Vs. SAMARENDRA KUMAR GHOSH
|
June 19, 2012 |
MOLU ALI SAHA @ MAISHU ALI SAHA Vs. SRI BIMAL KUMAR DINDA
|
June 21, 2012 |
MOMIN MOLLA Vs. ABUL KHAIR MOLLA
|
March 20, 2012 |
MONALISA MOHANTY Vs. STATE OF WEST BENGAL
|
March 6, 2012 |
MONIKA KAHALI Vs. ASTIK MONI DAS
|
May 17, 2012 |
MONIKA MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 27, 2012 |
MONOJ KUMAR CHOUDHURY Vs. M/S. LARSON & TUBRO FINANCE LTD. AND OTHERS
|
January 5, 2012 |
MONOJ LAL Vs. UNITED SPIRITS LIMITED
|
October 3, 2012 |
MONOJIT SANYAL Vs. OIL AND NATURAL GAS COMMISSION
|
December 20, 2012 |
MONORANJAN SARKAR Vs. STATE OF WEST BENGAL
|
February 2, 2012 |
MONOTOSH ALIAS MANTOSH KUMAR DEB Vs. TITU ALIAS SANJAY JAIN
|
April 16, 2012 |
MONOTOSH KUMAR RAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 16, 2012 |
MONOTOSH ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
MORJINA BIBI Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
MOSAREF HOSSAIN MONDAL Vs. STATE OF WEST BENGAL
|
April 25, 2012 |
MOSLEM HOSSAIN Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
|
June 20, 2012 |
MOSTAFA KAMAL Vs. ASMA KHATUN
|
August 2, 2012 |
MOUMITA BANERJEE Vs. THE WEST BENGAL UNIVERSITY OF TECHNOLOGY & ORS.
|
February 7, 2012 |
MOUSHUMI SARKAR @ MOUSAMI SARKAR Vs. THE STATE
|
January 31, 2012 |
MOUSUMI BISWAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 7, 2012 |
MOUSUMI BOSE Vs. WEST BENGAL STATE CO OPERATIVE BANK LTD
|
January 17, 2012 |
MOUSUMI MAJUMDER Vs. STATE OF WEST BENGAL AND OTHERS
|
January 2, 2012 |
MOW CHANG PVT. LTD. TANNERY Vs. ELEGANT FASHION FIBRE CHEMICALS LSTD. & ANR.
|
January 5, 2012 |
MR. JAKIR HOSSAIN & ANR. Vs. SHIV KUMAR SHAKARRAO THAKUR & ORS.
|
January 4, 2012 |
MRIDUL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
MRINAL CHANDRA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 10, 2012 |
MRINAL KANTI PANDA Vs. TAPAN KUMAR KAMILA
|
May 16, 2012 |
MRIT NARAYAN ACHARI Vs. SANAT CHOUDHURI
|
July 16, 2012 |
MRITUNJOY KUMAR DEY Vs. ANWARULHAQUE
|
June 11, 2012 |
MRS. SEMIRA KHALEELI Vs. STATE OF WEST BENGAL AND OTHERS
|
December 11, 2012 |
MS. EASTERN REFRIGERATION & ELECTRICAL COMPANY & ANR. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ORS.
|
February 13, 2012 |
MS. REENA DE Vs. THE UNION OF INDIA AND OTHERS
|
February 22, 2012 |
MS. SORMI SAHA Vs. UNION OF INDIA & ORS.
|
February 8, 2012 |
MST AFSARI BEGUM Vs. THE STATE OF WEST BENGAL
|
January 25, 2012 |
MST. SABANA AZMI Vs. MST. WAHIDA RAHAMAN & ORS.
|
February 21, 2012 |
MUJIBAR SK Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
MUKESH KUMAR TIWARY Vs. UNION OF INDIA
|
October 19, 2012 |
MUKESH TANTI @ PRASAD Vs. STATE
|
January 17, 2012 |
MUKHTAR HOSSAIN Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
February 21, 2012 |
MUKTA DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2012 |
MUKTA RANJAN DUTTA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
MUKTI BISWAS Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
MUKTI SENGUPTA Vs. GOLOK SAHA
|
March 15, 2012 |
MUKTI SUR Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
MUKTIPADA SETH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
January 25, 2012 |
MUKUL DEY Vs. SUNITA SEN
|
November 30, 2012 |
MUNEER AHMED Vs. THE UNION OF INDIA AND OTHERS
|
March 12, 2012 |
MUNESHWAR PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 3, 2012 |
MUNMUN BANERJEE & ORS. Vs. SAMIR NASKAR & ANR.
|
February 13, 2012 |
MUNMUN PARAL Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
MURAHI DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
March 30, 2012 |
MURARI MOHAN KAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
MURARI MOHAN ROY Vs. DEPUTY CHAIRMAN, CALCUTTA DOCK LABOUR BOARD AND ORS.
|
January 17, 2012 |
MURARI MOHAN SARKAR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 24, 2012 |
MURSHED ALI KHAN Vs. STATE OF WEST BENGAL & ORS.
|
January 10, 2012 |
MUSST GOBEDA KHATOON Vs. SK RAFIKUDDIN
|
March 28, 2012 |
MUSTAFA KAMAL MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 25, 2012 |
MUSTAKIN MONDAL @ MOSTAK AHAMED MONDAL Vs. STATE OF W.B. & ORS.
|
March 19, 2012 |
MUTWALLI JOYNAL ABDEN SARKAR Vs. STATE OF WEST BENGAL
|
May 18, 2012 |
MYCO ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA & ORS
|
January 31, 2012 |
N TARKESWAR RAO Vs. ANAJALI MAITY
|
September 25, 2012 |
N.K.LOUHA UDYOG(P) LTD. Vs. UNION OF INDIA & ORS.
|
February 13, 2012 |
NABAMITA CHOWDHURY ALIAS CHAUDHURI Vs. STATE
|
July 13, 2012 |
NABANI DHAR LAYAK Vs. STATE OF WEST BENGAL
|
April 19, 2012 |
NABANITA DAS Vs. STATE
|
September 19, 2012 |
NABARUN BHATTACHARYYA Vs. KOTAK MOHINDRA BANK LTD
|
September 12, 2012 |
NADIA CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. UNION OF INDIA
|
December 20, 2012 |
NADIA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs. UNION OF INDIA
|
November 29, 2012 |
NADIM FIROZ Vs. STATE OF W.B. AND OTHERS
|
January 4, 2012 |
NAGENDRA SINGH Vs. SURENDER SINGH @ SURENDER KUMAR SINGH & ORS.
|
March 27, 2012 |
NAIMUDDIN SK. Vs. THE STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
NAKARI SARKAR Vs. SAILENDRANATH BAKSHI
|
November 21, 2012 |
NAKIBUDDIN SK Vs. STATE OF WEST BENGAL AND ORS
|
February 29, 2012 |
NAKUL MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
July 6, 2012 |
NAKUL MONDAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
July 16, 2012 |
NAKUL ORAON Vs. UNION OF INDIA AND OTHERS
|
January 24, 2012 |
NAMAKAR VINIMAY PVT LTD Vs. YASHDEEP TREXIM PVT LTD
|
October 19, 2012 |
NAMITA BARUA Vs. D K SINGHAL
|
February 6, 2012 |
NAMITA DAS Vs. AMIYA KUMAR DAS
|
May 2, 2012 |
NAMITA MISHRA Vs. NEW INDIA ASSURANCE CO.LTD.
|
March 16, 2012 |
NAMITA SARKAR Vs. STATE OF WEST BENGAL
|
June 18, 2012 |
NANDA DULAL GHOSH AND ANOTHER Vs. ASSOCIATED TRADE AGENTS AND OTHERS
|
January 10, 2012 |
NANDA ROY Vs. THE BERHAMPORE MUNICIPALITY AND OTHERS
|
January 13, 2012 |
NANDINI BASU ROY. Vs. NAMITA MANNA
|
May 15, 2012 |
NANDINI DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 27, 2012 |
NANDINI SENGUPTA Vs. STATE
|
October 19, 2012 |
NANDINI SINHA Vs. ANADI KUMAR MAJEE
|
August 27, 2012 |
NANTU CHAKRABORTY ALIAS GOPAL Vs. STATE OF WEST BENGAL
|
October 5, 2012 |
NARAYAN ADHIKARY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
January 18, 2012 |
NARAYAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
NARAYAN CHANDRA BOSE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
NARAYAN CHANDRA DEY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
NARAYAN CHANDRA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
|
July 19, 2012 |
NARAYAN CHANDRA SARKAR Vs. AMRITA KUMAR SARKAR
|
August 14, 2012 |
NARAYAN CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
January 10, 2012 |
NARAYAN MISTRY Vs. DEPUTY COMMISSIONER
|
March 15, 2012 |
NARBADA DEVI HARLALKA Vs. KOLKATA MUNICIPAL CORPORATION
|
May 16, 2012 |
NAREN ROY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
NARENDRA GARG & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
NARENDRA KOHLI Vs. RATAN MAROTHIA
|
March 6, 2012 |
NARENDRA NATH DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
NARENDRA NATH MITRA Vs. STATE
|
January 19, 2012 |
NARENDRANATH BANERJEE Vs. STATE OF WEST BENGAL & ORS.
|
July 17, 2012 |
NARESH VERMA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 24, 2012 |
NARINDER KUMAR CHADHA Vs. COMMISSIONER OF INCOME
|
February 8, 2012 |
NASIM AHAMED Vs. THE STATE OF WEST BENGAL & ORS.
|
July 30, 2012 |
NASIR HALDER Vs. TOFIK HALDER
|
December 7, 2012 |
NATABAR DUTTA PRORPERTIES P LTD Vs. OFFICIAL LIQUIDATOR
|
January 20, 2012 |
NATIONAL AVIATION COMPANY OF INDIA LTD. Vs. THE UNION OF INDIA AND OTHERS
|
March 13, 2012 |
NATIONAL COUNCIL OF SCIENCE MUSEUMS Vs. BRIDGE & ROOF COMPANY (INDIA) LTD
|
September 24, 2012 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. B SEENAIAH AND COMPANY LIMITED
|
August 13, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. PIARE LAL
|
June 21, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. KALOSONA BANERJEE AND OTHERS
|
March 6, 2012 |
NAVIN VANIJYA PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ANR.
|
February 21, 2012 |
NAWAL KISHORE TEKRIWAL AND OTHERS Vs. GOPAL CHAND BHURA AND OTHERS
|
January 5, 2012 |
NAWN ESTATES PVT LTD AND ANOTHER Vs. THE K.M.C. AND OTHERS
|
January 9, 2012 |
NAY NITY SANGHA Vs. THE UNION OF INDIA AND ORS.
|
January 3, 2012 |
NAYAN RANJAN MAHAPATRA Vs. SUDHA KRISHNA DAS
|
June 12, 2012 |
NAZIA BEGAM Vs. STATE OF WEST BENGAL & OTHERS
|
January 27, 2012 |
NEHA BIJI Vs. UNION OF INDIA & ORS
|
September 12, 2012 |
NEHARU MAZHI Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 16, 2012 |
NELLIMARLA JUTE MILLS COMPANY LIMITED Vs. RAMPURIA INDUSTRIES & INVESTMENTS LIMITED
|
January 9, 2012 |
NEMAI BISWAS Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2012 |
NEMAI ENTERPRISES Vs. JOYDEV KUMAR SEN
|
May 18, 2012 |
NEMAI KARMAKAR Vs. THE CHAIRMAN, NORTH BARRACKPORE MUNICIPALITY & ORS.
|
January 4, 2012 |
NEMAI PALIT & ANOTHER. Vs. BIMAL CHANDRA MITRA
|
February 14, 2012 |
NEPAL CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 19, 2012 |
NEPAL CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
NEPAL CHANDRA PARIA Vs. SUSHILA DINDA
|
August 14, 2012 |
NETAI KUMAR BARIK Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 24, 2012 |
NETAI SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
NEW AGE REALITY PRIVATE LIMITED Vs. KARTHIKEYA ANCILLARIES PRIVATE LIMITED
|
October 19, 2012 |
NEW CENTRAL JUTE MILLS COMPANY LTD. Vs. MESSRS. M.B.K ENTERPRISE
|
January 24, 2012 |
NEW HORIZONES LTD Vs. COMMISSIONER OF I.T. WB
|
January 16, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. KIRTI LAKHOTIA
|
June 29, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. SMRITILEKHA TEWARI
|
January 31, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR GHATA
|
January 9, 2012 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAYA SANTRA
|
June 20, 2012 |
NIBESH CHANDRA NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
NIGHA COLLIERY MAJDOOR UNION, ASANSOL Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2012 |
NIJAM UDDIN MOLLA Vs. STATE OF WEST BENGAL
|
March 7, 2012 |
NIK-NISH RETAIL PVT LTD Vs. UNION BANK
|
June 25, 2012 |
NIKHIL BARAN JANA Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
NIKHIL CHAND CHATTOPADHYAY Vs. STATE & ORS
|
June 22, 2012 |
NIKHIL CHANDRA MITRA Vs. STATE OF WEST BENGAL
|
July 27, 2012 |
NIKHIL CHANDRA SEN Vs. THE STATE OF WEST BENGAL & ORS.
|
June 4, 2012 |
NIKHIL MATABBAR Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
NIKHIL SARDAR Vs. STATE OF WEST BENGAL
|
December 5, 2012 |
NIKHIL SHANDRA DEB Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
NILACHAL IRON & POWER LTD. Vs. CESTAT
|
July 24, 2012 |
NILADRI BASU AND OTHERS Vs. GANADEB BASU AND OTHERS
|
February 14, 2012 |
NILADRI SEKHAR BASU Vs. SMT. SARMISTHA BASU
|
July 9, 2012 |
NILIMA DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 13, 2012 |
NILKAMAL MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
September 13, 2012 |
NILOTPAL ROY CHOWDHURY Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
|
February 10, 2012 |
NILOY MODAK Vs. STATE OF WEST BENGAL
|
August 13, 2012 |
NIMAI CHAND BETAL Vs. STATE OF WEST BENGAL AND ORS
|
February 27, 2012 |
NIMAI CHANDRA ADHIKARY Vs. STATE OF WEST BENGAL & ORS
|
February 13, 2012 |
NIMAI SEN Vs. STATE OF WEST BENGAL
|
July 23, 2012 |
NIRANJAN CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
NIRANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 9, 2012 |
NIRANJAN LAL JANGIR Vs. SKETCH VINIMAY PRIVATE LIMITED AND OTHERS
|
February 3, 2012 |
NIRANJAN MAJUMDER Vs. STATE OF WEST BENGAL AND ORS
|
January 2, 2012 |
NIRBAN BASU Vs. GAYATRI BHATTACHARJEE
|
March 20, 2012 |
NIRENDRA KR. SENGUPTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
NIRMAL KR. DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
NIRMAL KUMAR JANA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
NIRMAL KUMAR MITRA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
NIRMAL KUMAR NANDI Vs. ALLAHABAD BANK
|
August 24, 2012 |
NIRMAL KUMAR PROSAD BHAGAT Vs. HARI SANKAR PROSAD BHAGAT AND ORS.
|
January 20, 2012 |
NIRMAL KUMAR SAHA Vs. SEFALIKA SAHA
|
January 24, 2012 |
NIRMAL KUMAR SAHA Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
NIRMAL KUMAR SARKAR & ANR Vs. CESC LIMITED & ORS
|
August 27, 2012 |
NIRMALA RAI AND ANR. Vs. THE COMMANDANT, EASTERN FRONTIERS RIFLES, 3RD BATTALION AND ORS.
|
January 5, 2012 |
NIRMAN ENGINEERS CO-OPERATIVE SOCIETY LIMITED & AN Vs. STATE OF WEST BENGAL & ORS
|
January 20, 2012 |
NIRU DEVI Vs. UNION OF INDIA
|
July 19, 2012 |
NIRUPAM MIDYA Vs. THE UNION OF INDIA & ORS.
|
February 23, 2012 |
NIRUPAMA MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
NISANTA BISWAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 14, 2012 |
NISHIKANTA MONDAL & ORS Vs. BASAB CHANDRA MONDAL & ORS
|
March 7, 2012 |
NITAI BHAKAT Vs. MANOJ KUMAR BHAKAT
|
July 6, 2012 |
NITAI CHANDRA DEB Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
NITAI CHANDRA GHOSH Vs. THE UNION OF INDIA & ORS.
|
January 10, 2012 |
NITAI SARKAR Vs. STATE OF WEST BENGAL
|
August 13, 2012 |
NITISH SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 13, 2012 |
NITISH SAHA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
NITRANANDA SAMADDAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
August 17, 2012 |
NITYANANDA SAHA Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
NIVA CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
NOOR MOHAMMAD SHEIKH Vs. KASHEM ALI SHEIKH
|
June 27, 2012 |
NOOR SABA Vs. TAPASI DAS
|
July 17, 2012 |
NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORP Vs. STATE OF WEST BENGAL & ORS
|
January 27, 2012 |
NOWSAD ALI Vs. STATE OF WEST BENGAL AND OTHERS
|
February 7, 2012 |
NOZRUL KHAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 11, 2012 |
NRC LIMITED Vs. DUNLOP INDIA LIMITED
|
February 10, 2012 |
NRIPEN ACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
NRIPENDRA NATH DUBEY Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
NRIPENDRA NATH ROY Vs. BARINDRA NATH ROY
|
May 2, 2012 |
NRP PROJECTS PVT LTD Vs. HIRAK MUKHOPADHYAY
|
September 25, 2012 |
NUPUR DEB Vs. SK NASIRUDDIN
|
June 13, 2012 |
NUPUR KUMAR DUTTA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
NUR ISLAM MONDAL Vs. KASEM ALI MONDAL
|
February 8, 2012 |
NURUL HUDA Vs. STATE OF WEST BENGAL & ORS.
|
March 29, 2012 |
NURUZZAMAN AND ANOTHER Vs. DISTRICT LAND & LAND REFORMS OFFICER & ADDITIONAL DISTRICT MAGISTRATE, BIRBHUM & ORS.
|
February 23, 2012 |
OHID MONDAL @ PRADIP Vs. STATE OF WEST BENGAL
|
July 30, 2012 |
OM PRAKASH BAHETI Vs. NARAYAN PAUL
|
April 5, 2012 |
OMKAR BHAKAT Vs. STATE OF WEST BENGAL & ORS
|
January 9, 2012 |
ON THE DEATH OF TARAK ROY Vs. ANIL KUMAR SHAW
|
August 1, 2012 |
OPERATION MANAGER AUTO LOAN CONSUMER SERVICE DEPT Vs. PRAVEEN KHAITAN & ANR
|
March 7, 2012 |
ORIENTAL INSURANCE CO. LTD. AND OTHER Vs. ANU RANI BAKSHI AND OTHERS
|
February 27, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. VIKRANT REFRIGERATION PVT LTD
|
July 5, 2012 |
ORISSA MANGANESE AND MINERALS LIMITED Vs. SYNERGY ISPAT PRIVATE LIMITED
|
May 9, 2012 |
OXFORD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
February 8, 2012 |
P RAMASWAMY Vs. STATE
|
July 13, 2012 |
P. KANNAN Vs. THE CENTRAL INFORMATION COMMISSIONER AND OTHERS
|
March 12, 2012 |
P. UMMU HABEEBA Vs. UNION OF INDIA
|
September 19, 2012 |
P.T. ALAXENDER Vs. UNION OF INDIA AND OTHERS
|
January 27, 2012 |
PADMABATI MITRA Vs. UNION OF INDIA
|
June 29, 2012 |
PADMARANI KARMAKAR Vs. BHOLANATH CHANDRA
|
October 4, 2012 |
PALAN CHANDRA PAIK Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
PALASH BANERJEE Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
PALASH CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
PALLY UNNAYAN SAMITY Vs. TAPAN BANERJEE @ TAPAN KUMAR BANDYOPADHAYAY
|
October 18, 2012 |
PAMELA SYAL Vs. STATE OF WEST BENGAL
|
December 14, 2012 |
PAMPA BARAT Vs. KHAITAN LAND LIMITED & ANR.
|
January 3, 2012 |
PANBARI TEA COMPANY LTD. Vs. PREMIER IRRIGATION ADRITEC LTD.
|
February 13, 2012 |
PANKAJ GATAIT Vs. STATE OF WEST BENGAL & ORS.
|
July 23, 2012 |
PANKAJ KUMAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ANR
|
May 16, 2012 |
PANU ROY Vs. STATE OF WEST BENGAL
|
December 17, 2012 |
PAPIYA GHOSH (PAL) Vs. THE STATE OF WEST BENGAL AND ANR.
|
January 18, 2012 |
PAPIYA MUKHERJEE Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION RESPONDENTS AND OTHERS
|
January 20, 2012 |
PAPPU JADAV Vs. THE STATE OF WEST BENGAL & ORS.
|
August 28, 2012 |
PAPRI MAJUMDER Vs. STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
PAPU MONDAL Vs. STATE OF WEST BENGAL
|
December 3, 2012 |
PARA TOPPO Vs. THE STATE
|
January 5, 2012 |
PARAG MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
February 23, 2012 |
PARAMESWARAN PADMANABHAN Vs. BANK OF INDIA
|
January 17, 2012 |
PARAMITA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
PARASANTA KARMAKAR Vs. STATE OF WEST BENGAL
|
August 30, 2012 |
PARBATI CHATTERJEE AND ANR. Vs. MANTU GANGULY AND ORS.
|
January 5, 2012 |
PAREEK AGENCIES PVT. LTD. Vs. CHANDANMAL RAIJADA
|
January 30, 2012 |
PARESH CHANDRA DAS AND OTHERS Vs. ANITA PARUI AND OTHERS
|
August 1, 2012 |
PARESH CHANDRA NANDI Vs. STATE OF WEST BENGAL
|
August 24, 2012 |
PARIMAL HAWLADER Vs. STATE
|
December 12, 2012 |
PARIMAL MONDAL Vs. STATE AND ORS.
|
January 6, 2012 |
PARITOSH KUMAR DEY Vs. DEPUTY COMMISSIONER
|
March 14, 2012 |
PARITOSH KUMAR KAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
PARITOSH ROY PRADHAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
PARITOSH SEAL Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
PARMANAND AGARWAL Vs. PARMESHWAR DAS AGARWAL
|
October 12, 2012 |
PARTHA BANDYOPADHYAY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
PARTHA DUTTA Vs. UNION OF INDIA AND OTHERS
|
January 4, 2012 |
PARTHA PROTIM MITRA Vs. STATE OF WEST BENGAL
|
November 30, 2012 |
PARTHA SHARMA @ PARTHA SHIL SHARMA @
PARTHA ROY Vs. STATE
|
January 17, 2012 |
PARUL BALA ROY Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2012 |
PARVEX JILANI Vs. RUKHASANA PARVEEN
|
March 20, 2012 |
PASCHIM BANGA NON Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
PATIT PABAN BHATTACHARYYA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 17, 2012 |
PAWAN PROPERTIES Vs. NARAYANI DEVI
|
December 21, 2012 |
PCM TEA PROCESSING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
January 5, 2012 |
PEAR UDDIN AHMED Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
PEERLESS GEN. FINANCE INV. COM LTD. Vs. W B SMALL INDUSTRIES CORPN LTD.
|
September 24, 2012 |
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2012 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX W B-I KOLKATA
|
May 17, 2012 |
PHOOLBAGAN KARUNAMOYEE AUTO RICKSHAW OPERATORS UNION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 1, 2012 |
PHUDDI MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 27, 2012 |
PHULMAYA TAMANG Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 27, 2012 |
PIALI SAHA Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
PIJUSH KANTI GUHA THAKURTA Vs. WEST BENGAL STATE ELECTRICITY
|
August 23, 2012 |
PIJUSH KANTI NAG Vs. NATIONAL INSURANCE COMPANY LTD
|
February 15, 2012 |
PIJUSH KANTI SAHA Vs. ANDHRA BANK & ORS.
|
February 21, 2012 |
PINAKI RANJAN MAITY Vs. SABUJ KUMAR SAHOO
|
July 24, 2012 |
PINKY DAS @ REHANA KHATOON ALIAS RINA MITRA Vs. STATE OF WEST BENGAL
|
August 2, 2012 |
PINTU MANNA ALIAS PARESH Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
POLAR INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL
|
December 17, 2012 |
POODAR PROJECTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 17, 2012 |
POOJA MINING AND MARBLES (P) LTD & ANOTHER Vs. UNION OF INDIA & ANR.
|
August 29, 2012 |
POWER TRANSMISSION EMPLOYEES AND WORKERS UNION & ORS. Vs. UNION OF INDIA & ORS.
|
February 14, 2012 |
PRABHA WINSTON Vs. SMT. MALAR VIZHI
|
January 6, 2012 |
PRABHANGSHU SEKHAR MAITY Vs. STATE OF WEST BENGAL
|
January 27, 2012 |
PRABHAS CHANDRA BISWAS Vs. UNION OF INDIA & ORS.
|
January 5, 2012 |
PRABHASH KUMAR BASU Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
PRABHAT KUMAR BHATTACHARYYA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 11, 2012 |
PRABHU KUMAR PODDAR Vs. SHEW PRASAD BHUJAWALA ANS ORS
|
January 3, 2012 |
PRABIR BISWAS Vs. STATE OF WEST BENGAL
|
July 16, 2012 |
PRABIR HALDER Vs. UNION OF INDIA
|
September 19, 2012 |
PRABIR KUMAR JALAN Vs. LAXMI NARAYAN JALAN
|
February 6, 2012 |
PRABIR KUMAR SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
PRADIP CHANDA Vs. STATE
|
April 5, 2012 |
PRADIP DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
PRADIP GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
PRADIP HISABIA Vs. STATE OF WEST BENGAL
|
August 7, 2012 |
PRADIP KUMAR BANERJEE Vs. AIRPORT AUTHORITY OF INDIA
|
March 1, 2012 |
PRADIP KUMAR CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
PRADIP KUMAR DAS Vs. BIJOY TALUKDAR
|
April 18, 2012 |
PRADIP KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
March 12, 2012 |
PRADIP KUMAR MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO. PVT. LTD.
|
April 5, 2012 |
PRADIP NAGCHOWDHURY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
PRADYUT GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
PRADYUT KUMAR KAILTHYA Vs. MIRZAPUR GRAM HINDU JANASADHARAN
|
August 24, 2012 |
PRAKASH BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
PRAKASH BISWAS Vs. RABINDRA NATH NAYEK
|
January 30, 2012 |
PRALAY DAS Vs. UNION OF INDIA
|
January 27, 2012 |
PRAMESHWAR PRASAD Vs. MAHANTH JHA
|
January 9, 2012 |
PRAMILA INTERNATIONAL Vs. UNION OF INDIA
|
August 24, 2012 |
PRAN GOPAL DAS Vs. CHIEF ENGINEER APWD
|
September 18, 2012 |
PRAN GOPAL DAS Vs. THE CHIEF ENGINEER AND ANOTHER
|
March 30, 2012 |
PRAN KUMAR BHATTACHARYYA Vs. SUKUMAR BHATTACHARYYA
|
December 10, 2012 |
PRANAB BANERJEE Vs. BITHIKA MAHATO
|
April 30, 2012 |
PRANAB RANJAN BARDHAN Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
PRANABESH DAS Vs. STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
PRANABESH MITRA Vs. MAMATA MITRA
|
January 3, 2012 |
PRANABESH SINGH Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
PRANATI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
PRANGOPAL GOSWAMI Vs. STATE
|
November 21, 2012 |
PRANKRISHNA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS
|
May 15, 2012 |
PRAPHULLA RABI DEY Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 7, 2012 |
PRASANTA CHATTERJEE Vs. STATE OF WEST BENGAL
|
July 20, 2012 |
PRASANTA KUMAR MAITY Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
PRASANTA MONDAL Vs. BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL AND ORS.
|
January 31, 2012 |
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) ALL INDIA RADIO AND TELEVISION, KOLKATA Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
March 27, 2012 |
PRATAP KUMAR SADHU Vs. MANOWARA BEGUM
|
March 8, 2012 |
PRATHAM MAHATO Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2012 |
PRATIP KUMAR HALDER Vs. UNION OF INDIA AND OTHERS
|
February 15, 2012 |
PRATIVA BISWAS Vs. STATE OF WEST BENGAL
|
July 3, 2012 |
PREMLATA BISWAS Vs. DEBDAS BISWAS
|
May 17, 2012 |
PRIME RETAIL INDIA PRIVATE LTD Vs. STATE
|
August 8, 2012 |
PRIME SHIPPING INC SIX Vs. ALL PERSONS AND ENTITIES WHO HAVE CLAIM AGAINST THE VESSEL M V
|
May 11, 2012 |
PRINCIPAL SECRETARY, TECHNICAL EDUCATION AND TRANING Vs. SATYABRATA MUKHERJEE
|
April 25, 2012 |
PRITHWIS RAY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 24, 2012 |
PRITHWISH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
June 12, 2012 |
PRITI SARKAR Vs. STATE OF W.B. AND ANR.
|
January 5, 2012 |
PRIYAMVADA DEVI BIRLA, DECD. Vs. DEVENDRA KUMAR MANTRI AND ANOTHER
|
January 5, 2012 |
PRIYANKA MAITY Vs. SABYASACHI MAITY
|
May 4, 2012 |
PRIYANKA MAITY Vs. SABYASACHI MAITY
|
May 14, 2012 |
PRIYANKA SAHA Vs. BIKRAMJIT SAHA
|
March 29, 2012 |
PRODIP DAS (SARKAR) Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
PRODYUT NARAYAN CHAKRARBORTY Vs. THE STATE OF WEST BENGAL & OTHERS
|
January 20, 2012 |
PROFESSOR UTTAM MONDAL Vs. CHANDRA NATH MONDAL AND OTHERS
|
January 9, 2012 |
PROFULLA KUMAR GHOSH Vs. STATE
|
October 8, 2012 |
PROMOD KUMAR AGARWALA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 9, 2012 |
PROMOD ROY ALIAS PROMOD CH ROY Vs. STATE OF WEST BENGAL
|
August 14, 2012 |
PROMPT CASTINGS PVT. LTD. Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
September 13, 2012 |
PRONAB BASAK Vs. STATE OF WEST BENGAL & ORS.
|
January 30, 2012 |
PRONOY KANTI DATTA Vs. TRIPTI SAHA & ANR
|
September 12, 2012 |
PROSENJIT CHOWDHURY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 14, 2012 |
PROVAT KUMAR MITRA Vs. SUDAKSHINA SEN
|
April 27, 2012 |
PS GROUP REALITY LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
April 19, 2012 |
PUBLICATION MADE IN THE TIMES OF INDIA Vs. NEWS TELECAST
|
December 18, 2012 |
PULAK KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 1, 2012 |
PUNJAB AND SIND BANK Vs. TECHNOSHOP PRIVATE LIMITED
|
April 19, 2012 |
PURNA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & OTHERS
|
January 25, 2012 |
PURNIMA PRADHAN Vs. NEW INDIA ASSURANCE COMPANY LTD
|
March 28, 2012 |
PUROVI DUTTA Vs. STATE OF WEST BENGAL
|
May 10, 2012 |
PUSHPALATA MONDAL Vs. INCOME TAX OFFICER, WARD 2(2), ASANSOL & ORS.
|
January 17, 2012 |
PUSHPANJALI APPLIANCES (P) LTD. Vs. ORIENTAL BANK OF COMMERCE & ORS.
|
February 10, 2012 |
PUSHPANJALI TREIM LTD. AND OTHERS Vs. INTERNATIONAL COMMENTER LTD.
|
January 18, 2012 |
PUSHPEN BISWAS ALIAS PUSPEN BISWAS Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
PUSPA SHAW Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 18, 2012 |
PUSPENDU BIKASH SAHU Vs. DILIP KUMAR BASAK
|
September 5, 2012 |
PUTUL JASH Vs. ITO
|
December 18, 2012 |
PUTUL RAY Vs. SURAJ PROKASH JAISHWAL
|
January 3, 2012 |
QUALITY STEEL WIRE PRODUCTS P LTD Vs. NIRMAL WIRES P LTD
|
August 8, 2012 |
R B AGARWALLA AND COMPANY Vs. UNION OF INDIA
|
December 12, 2012 |
R GEETHA RAJ Vs. UNION OF INDIA
|
March 7, 2012 |
R K AGENCIES LIMITED Vs. CENTRAL BANK OF INDIA
|
February 3, 2012 |
R REBEIRO Vs. MONOJ LAL SEAL
|
July 6, 2012 |
R. PIYARELALL IMPORT & EXPORT LTD. Vs. UNION OF INDIA
|
September 19, 2012 |
R. PIYARELALL IRON & STEEL COMPANY LIMITED Vs. MMTC LIMITED & ORS.
|
February 17, 2012 |
R. V. RAIL PRODUCTS PVT. LTD. Vs. UNION OF INDIA & ORS.
|
February 7, 2012 |
R.K. AGENCIES LIMITED Vs. CENTRAL BANK OF INDIA
|
February 3, 2012 |
R.S. IRON INDUSTRIES PVT. LTD Vs. CALCUTTA PINKJRAPOLE SOCIETY
|
October 17, 2012 |
RABI DALUI Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
RABIN MARANDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 17, 2012 |
RABINDRA CH. BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
RABINDRA NATH BERA Vs. SENIOR GEOLOGIST, GOVT OF WEST BENGAL & ORS
|
January 24, 2012 |
RABINDRA NATH KATHAM Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 17, 2012 |
RABINDRA NATH MAHALDER Vs. STATE OF WEST BENGAL
|
August 29, 2012 |
RABINDRA NATH MAJHEE Vs. BIJOY CHATTERJEE
|
February 8, 2012 |
RABINDRA NATH TALUKDAR Vs. UNION OF INDIA
|
January 17, 2012 |
RABINDRA SINGH Vs. THE CESC LIMITED & ORS.
|
July 20, 2012 |
RABINDRANATH SAHA & ORS. Vs. STATE & ORS.
|
February 22, 2012 |
RADHA DUTTA Vs. STATE OF WEST BENGAL
|
January 18, 2012 |
RADHA MOHAN KAPOOR Vs. SUSANTA ROY
|
April 19, 2012 |
RADHA RANI BASAK Vs. NIVA ALIAS SANKARI BOSE
|
December 17, 2012 |
RADHAPADA PAUL Vs. STATE OF WEST BENGAL
|
August 31, 2012 |
RADHARAMAN BEHARI TRUST & ORS Vs. CESC LIMITED & ORS
|
July 31, 2012 |
RADHARANI MONDAL Vs. DIPANKAR GANGULY
|
July 17, 2012 |
RAGHUBANS KANWAR Vs. SHRI NIRANJAN LALL AND ANOTHER
|
March 30, 2012 |
RAGHUBAR SHARMA Vs. STATE OF WEST BENGAL & ORS
|
February 14, 2012 |
RAGHUNATH BANERJEE Vs. STATE OF WEST BENGAL & ORS.
|
January 10, 2012 |
RAGHUNATH GHOSH Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
RAHEE INFRATECH LIMITED Vs. J. SONS COMPANY LIMITED
|
February 14, 2012 |
RAHID ALI SK Vs. STATE OF WEST BENGAL
|
June 29, 2012 |
RAHIMAN BIBI Vs. KASEM SK. & ORS.
|
March 20, 2012 |
RAHUL AUTO-N-ELECTRONICS & ANR Vs. STATE BANK OF INDIA & ORS
|
January 5, 2012 |
RAHUL MAHESHWARI Vs. GUHA
|
July 10, 2012 |
RAHUL SAMANTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
RAJ DEO PRASAD Vs. CHOLAMANDALAM DBS
|
January 3, 2012 |
RAJ KUMAR AGARWAL Vs. JANASEVAK TRUST
|
March 28, 2012 |
RAJ KUMAR AGARWALA Vs. EASTERN COAL FIELDS LTD. & ORS.
|
February 27, 2012 |
RAJ KUMAR MONDAL Vs. STATE
|
June 27, 2012 |
RAJ SHEKHAR AGARWAL Vs. PRAGATI 47 DEVELOPMENT LTD
|
March 16, 2012 |
RAJAB ALI MALLICK Vs. STATE OF WEST BENGAL & ORS
|
January 11, 2012 |
RAJAN SRKAR Vs. P K KEJARIAL
|
May 14, 2012 |
RAJEEV LOHIA Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
|
October 19, 2012 |
RAJEEV MAHESWARI Vs. INDU KOCHER
|
March 13, 2012 |
RAJENDRA KUMAR SHARMA & ORS. Vs. PRASHANT SHRIVASTAVA & ORS.
|
February 22, 2012 |
RAJENDRA KUMAR SINGHA Vs. GENERAL MANAGER
|
April 26, 2012 |
RAJENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
March 12, 2012 |
RAJESH DHANUKA Vs. SUNIL KUMAR SAHA
|
May 16, 2012 |
RAJESH KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS.
|
February 21, 2012 |
RAJESH KUMAR ROUTH Vs. STATE OF W.B. & OTHERS
|
January 5, 2012 |
RAJIB CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
RAJIB LOCHAN GHOSH AND ANR. Vs. DILIP KUMAR PAL AND ORS.
|
January 10, 2012 |
RAJIV TANDON Vs. DENA BANKC
|
July 23, 2012 |
RAJJAK MOLLA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 24, 2012 |
RAJKUMAR MIDYA Vs. UNIVERSITY OF CALCUTTA & OTHERS
|
February 7, 2012 |
RAJU DAS Vs. STATE OF WEST BENGAL
|
May 15, 2012 |
RAJU PAL Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
RAKESH CHOWRASIA Vs. MADAN MOHAN DAS
|
February 6, 2012 |
RAKESH KUMAR SINGH Vs. STATE OF WEST BENGAL & ORS
|
February 8, 2012 |
RAM BABU SHAW Vs. STATE
|
December 21, 2012 |
RAM CHANDRA PRASAD Vs. SHRIDHAR MONDAL & ANR
|
February 29, 2012 |
RAM CHANDRA PRASAD Vs. KOLKATA MUNICIPAL CORPORATION
|
April 2, 2012 |
RAM CHANDRA SUREKA Vs. ANIL SUREKA & ANR.
|
February 7, 2012 |
RAM GOPAL AGARWALLA Vs. DINESH CHANDRA NANDY
|
March 28, 2012 |
RAM KRISHNA SAHA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
RAM KUMAR SHOW Vs. PURNIMA SHOW
|
July 13, 2012 |
RAM NIWAS CHOWDHURY Vs. SUPERINTENDENT OF POLICE
|
April 20, 2012 |
RAM PRASAD Vs. ANDAMAN & NICOBAR ADMINISTRATION
|
September 24, 2012 |
RAM PRASAD GHOSH Vs. STATE OF WEST BENGAL
|
February 13, 2012 |
RAM RANJAN CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 2012 |
RAM SHANKAR SINGH Vs. ARUNA SHUKLA & ORS.
|
March 15, 2012 |
RAM UDGAR ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
RAM UGRAH DUBEY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 10, 2012 |
RAMA GHOSH Vs. STATE OF WEST BENGAL
|
April 10, 2012 |
RAMA RANI PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
February 8, 2012 |
RAMEN CHANDRA BANERJEE Vs. BOARD OF COUNCILLORS OF BURDWAN
|
July 18, 2012 |
RAMEN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
June 8, 2012 |
RAMEN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
August 8, 2012 |
RAMESH CHAND CHOWDHURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
RAMESH CHANDRA BHANDARI Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2012 |
RAMESH KUMAR ALIAS CHANDRA KHOWALA Vs. MAMATA CHAKRABORTY
|
March 1, 2012 |
RAMESH KUMAR BANIK Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
RAMESHWAR PROPERTIES PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
|
June 26, 2012 |
RAMKRISHNA SARADA SIKSHA MANDIR (E.ED. COLLEGE) & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 9, 2012 |
RAMPROSAD LAHA Vs. STATE OF WEST BENGAL & ORS
|
March 5, 2012 |
RAMRENU BANDOPADHYAY AND ORS. Vs. SACHCHIDANANDA DAS MODAK AND ORS.
|
January 25, 2012 |
RANA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 4, 2012 |
RANADHIR BISWAS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 27, 2012 |
RANAJIT MIDYA Vs. RABINDRANATH MIDYA
|
September 5, 2012 |
RANAJIT SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
RANBAXY LABORATORIES LIMITED Vs. STATE OF WEST BENGAL
|
May 3, 2012 |
RANGINA BEWA Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
RANI BALA GUCHHAIT Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
RANJAN DAS Vs. ASHOK KUMAR DAS
|
June 19, 2012 |
RANJANA DUTTA Vs. ASHIM KUMAR DUTTA & ORS.
|
February 23, 2012 |
RANJIT CHAKRABORTY Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
January 13, 2012 |
RANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
|
March 14, 2012 |
RANJIT GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
RANJIT GHOSH Vs. MANOJ PAL
|
February 7, 2012 |
RANJIT KARJI Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
RANJIT KUMAR CHOWDHURY & ANR. Vs. UNION OF INDIA & ORS.
|
March 27, 2012 |
RANJIT KUMAR DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
RANJIT KUMAR GHOSH Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS.
|
March 30, 2012 |
RANJIT MANDAL Vs. UNION OF INDIA AND OTHERS
|
January 17, 2012 |
RANJIT MONDAL Vs. BALAI CHANDRA BANIK
|
June 26, 2012 |
RANJIT PAL Vs. HOWRAH MUNICIPAL CORPORATION
|
July 18, 2012 |
RASHMAY DAS Vs. KOLKATA MUNICIPAL CORPORATION
|
April 30, 2012 |
RASHMI INDUSTRIES Vs. LION PAPER PRODUCTS
|
April 11, 2012 |
RASTRIYA COLLIERY MOJDOOR SANGH & ORS. Vs. COAL INDIA LTD & ORS.
|
January 5, 2012 |
RATAN CHANDRA DOLAI Vs. THE STATE OF WEST BENGAL & ORS.
|
June 5, 2012 |
RATAN CHANDRA NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 25, 2012 |
RATAN DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
October 19, 2012 |
RATAN KUMARI SURANA Vs. VIJAY KUMAR RAIJADA
|
July 2, 2012 |
RATAN SAHA Vs. INDIAN OIL CORPORATION LTD
|
May 3, 2012 |
RATHIN BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
September 18, 2012 |
RATNA BHATTACHARYA Vs. UNION OF INDIA
|
December 6, 2012 |
RAVI CEMENT PRODUCT LIMITED Vs. KANKANI CONSTRUCTION PVT LTD
|
September 5, 2012 |
RAVI CEMENT PRODUCT LIMITED Vs. KANKANI CONSTRUCTION PVT. LTD.
|
September 6, 2012 |
RAVI CEMENT PRODUCTS LIMITED Vs. UNKNOWN
|
January 17, 2012 |
RAVI MOHAN KULSHRESTHA Vs. MAGMA FINCORP LTD
|
September 6, 2012 |
RAVI MOHAN KULSHRESTHA Vs. MAGMA FINCORP LTD
|
September 21, 2012 |
RAVI MOHAN KULSHRESTHA Vs. MAGMA SHRACHI FINANCE LTD.
|
February 2, 2012 |
RAVINDRA KAMALAKANT SHUKLA Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMN.)
|
October 9, 2012 |
RAYEESH AHMED Vs. ESTATE OFFICER
|
March 12, 2012 |
RE: BISWANATH TEWARY Vs. STATE
|
January 19, 2012 |
REBA KAYAL Vs. STATE OF WEST BENGAL & ORS.
|
February 8, 2012 |
REBATI RAMAN KOLEY Vs. STATE OF WEST BENGAL
|
June 15, 2012 |
REBOTI MAL Vs. STATE OF WEST BENGAL
|
May 3, 2012 |
REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHERS EDUCATION & ANR. Vs. SIDRA B. ED COLLEGE & ORS.
|
March 2, 2012 |
REHANA BEGUM @ REHANA KHATUN Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
|
February 17, 2012 |
REJAUL ISLAM Vs. THE STATE OF WEST BENGAL & ORS.
|
March 16, 2012 |
REKHA BANDYOPADHYAY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
REKHA SENGUPTA Vs. STATE OF WEST BENGAL
|
October 18, 2012 |
RENUKA MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
RENUKA MONDAL & ORS. Vs. HIRONMOY MONDAL & ANR.
|
February 21, 2012 |
RIAJUDDIN SHEIKH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2012 |
RINA BISWAS Vs. STATE OF WEST BENGAL & ORS.
|
August 1, 2012 |
RINA DHAR Vs. BANI DHAR
|
October 11, 2012 |
RINA DHAR Vs. BANI DHAR
|
October 5, 2012 |
RINA GHOSH Vs. MAKHAN LAL GHOSH
|
October 4, 2012 |
RINKU SAHA Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
RISHIKA BUBNA Vs. JADAVPUR UNIVERSITY & ORS.
|
January 10, 2012 |
RISHRA STEEL LIMITED IN LIQUIDATION AND DECCAN TRADERS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR AND GOURINANDAN REAL ESTATE PRIVATE LIMITED
|
May 17, 2012 |
RITA SAHA RAY & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
RITA SANTRA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
RNB DIGITRONIX PVT. LTD. Vs. DIPAK KUMAR SARKER
|
January 30, 2012 |
ROAD BUILDER M SDN BHD Vs. TANTIA CONSTRUCTIONS LTD
|
July 31, 2012 |
ROAD MACHINES (INDIA) PRIVATE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ORS
|
August 24, 2012 |
ROBERT JOHNSON Vs. THE UNION OF INDIA AND OTHERS
|
March 14, 2012 |
ROBIN KUMAR SHET Vs. STATE OF W.B. & ORS.
|
January 2, 2012 |
ROKIA BIBI Vs. AMRITA KUMAR JANA
|
March 15, 2012 |
ROMOLA BHATTACHARJEE Vs. TWILIGHT PROPERTIES PVT. LTD
|
November 20, 2012 |
RONAK ALI Vs. LIEUTENANT GOVERNOR
|
August 7, 2012 |
RONAK OPTIK INDIA & ANR Vs. UNION OF INDIA & ORS
|
September 17, 2012 |
ROOPACHERA TEA CO.LTD. Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
ROUNAK MANUFACTURING CO P LTD Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. DHIREN AHIR
|
March 30, 2012 |
RUBY GENERAL HOSPITAL LIMITED Vs. SAJAL DUTTA
|
March 28, 2012 |
RUKSHNA PARVEEN & ORS. Vs. AHMED HUSSAIN
|
February 2, 2012 |
RUMA PAL (CHOWDHURY) Vs. STATE OF WEST BENGAL & ORS.
|
February 6, 2012 |
RUMANA YEASMIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
|
January 13, 2012 |
RUPA PAUL Vs. STATE OF WEST BENGAL
|
December 13, 2012 |
RUPALI GAYEN Vs. STATE OF WEST BENGAL & ORS.
|
October 12, 2012 |
RUPANTAR CONSTRUCTION Vs. SETT & DEY
|
February 10, 2012 |
RUPLEKHA SEN Vs. SRIJITA FILMS
|
November 12, 2012 |
S K SAMANTA & CO LTD Vs. CUSTOMS,EXCISE AND SERVICE TAX APPELLATE TRIBUNAL,EAST ZONAL BENCH,KOLKATA
|
September 13, 2012 |
S SRINIVAS Vs. REGIONAL CENTRE IGNOU
|
August 7, 2012 |
S. MOOKANDI Vs. UNION OF INDIA
|
September 17, 2012 |
S. VIJAYARAJAN Vs. PRABHU DAYAL CHOUBEY
|
April 3, 2012 |
SABILA BIBI & ORS. Vs. KESHAB CHANDRA GURIA & ANR.
|
February 17, 2012 |
SABITA BHATTACHARJEE Vs. STATE
|
May 11, 2012 |
SABITA KUNDU Vs. RATAN KUMAR BISWAS
|
March 29, 2012 |
SABITA RANI MAJILYA Vs. STATE OF WEST BENGAL
|
April 24, 2012 |
SABITRI KUMAR Vs. SAROJ KR MONDAL
|
June 14, 2012 |
SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
|
February 22, 2012 |
SABYASACHI SENGUPTA Vs. STATE OF WEST BENGAL
|
June 22, 2012 |
SADARALI BISWAS Vs. WAZED ALI MONDAL
|
December 17, 2012 |
SADHAN CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
SADHAN CHANDRA SAHA Vs. STATE OF WEST BENGAL & ORS.
|
January 11, 2012 |
SADHAN KUMAR KUNDU Vs. UNION OF INDIA
|
March 26, 2012 |
SADHANA BANERJEE Vs. SWARNENDU DAS GUPTA
|
March 27, 2012 |
SADHANA DAS Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
SAGAR CHATTERJEE Vs. DISTRICT MAGISTRATE BANKURA
|
August 31, 2012 |
SAGARIKA PAL Vs. STATE OF WEST BENGAL
|
March 5, 2012 |
SAHABUDDIN KHAN Vs. YATRA SIDDHI DHARMA THAKUR
|
October 18, 2012 |
SAHADEB GHOSH Vs. STATE OF WEST BENGAL
|
April 27, 2012 |
SAHANAJ AKHTARY Vs. THE STATE OF WEST BENGAL & ORS.
|
July 2, 2012 |
SAHANAJ PARVEEN Vs. STATE OF WEST BENGAL & ORS
|
February 2, 2012 |
SAHELI PATRA Vs. BHARAT PETROLEUM CORPORATION LTD
|
April 4, 2012 |
SAHIDAN BIBI Vs. MD SAUKAT ALI
|
August 13, 2012 |
SAHILA BIBI AND OTHERS Vs. M/S PRAGATI PARIBAHAN AND ANOTHER
|
January 17, 2012 |
SAHYOGI DISTRIBUTORS LTD. & ORS. Vs. CORPORATION BANK
|
February 9, 2012 |
SAILEN CHAKRABORTY Vs. CHHANDA SINGH
|
August 10, 2012 |
SAILEN KUNDU & ORS. Vs. UNION OF INDIA & ORS.
|
February 2, 2012 |
SAILENDRA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
|
January 11, 2012 |
SAILENDRA NATH PAL Vs. AGRI HORTICULTURE SOCIETY OF INDIA
|
August 13, 2012 |
SAILESWAR BAG Vs. STATE OF WEST BENGAL & ORS.
|
July 6, 2012 |
SAJAL GUHA Vs. SIMAMDA GURI
|
October 16, 2012 |
SAJEDA KHATOON Vs. SHAH ATA HOSSAIN
|
June 11, 2012 |
SAJEDA KHATOON Vs. BANK OF INDIA
|
September 12, 2012 |
SAJJAN KUMAR SARAF Vs. KABARI PVT. LTD. & ORS.
|
February 21, 2012 |
SAKHI SONA GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
January 11, 2012 |
SAKTI PADA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
SAKTI RANJAN MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
June 8, 2012 |
SAMABAY SAMITY LIMITED & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
SAMAR BARMAN Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
SAMAR KUMAR BARAI Vs. STATE OF WEST BENGAL
|
March 7, 2012 |
SAMAR NATH BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
June 26, 2012 |
SAMARENDRA MOHAN SEN Vs. STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
SAMARENDRA NATH CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION
|
September 19, 2012 |
SAMARENDRA PRASAD BHOWMICK Vs. SHYAMALENDRA PRASAD BHOWMICK
|
January 13, 2012 |
SAMBHU NATH SINHA Vs. STATE BANK OF INDIA
|
July 17, 2012 |
SAMIDER RAHAMAN Vs. STATE & ORS.
|
February 22, 2012 |
SAMIR HAZRA Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
SAMIR KAR @ TOTAN KAR & ANR Vs. ASIT KUMAR LAHIRI & ORS
|
February 1, 2012 |
SAMIR KUMAR BAITALIK Vs. MRINMOY BAITALIK
|
April 5, 2012 |
SAMIR KUMAR DEY AND ANOTHER Vs. PARIMAL KUMAR DUTTA
|
January 17, 2012 |
SAMIR KUMAR DUTTA Vs. SUNIL KUMAR DUTTA
|
April 18, 2012 |
SAMIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
March 28, 2012 |
SAMIR KUMAR ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
October 12, 2012 |
SAMIR KUMAR SAHA Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
SAMIR MITRA Vs. TAPATI BANERJEE
|
July 10, 2012 |
SAMPA DUTTA GUPTA Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
SAMSHAD BEGUM & ANOTHER Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
February 21, 2012 |
SAMSUDDIN ALIAS KALIA Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
SAMSUL ARFIN Vs. ZAMURAD SULTANA
|
July 26, 2012 |
SAMSUN NEHAR BIBI Vs. STATE & ORS.
|
February 13, 2012 |
SAMULAM KERKETTA Vs. UNION OF INDIA
|
September 13, 2012 |
SANAKA GHOSH Vs. ASTAM CHANDRA GHOSH
|
December 13, 2012 |
SANAKA GHOSH Vs. ASTAM CHANDRA GHOSH
|
August 13, 2012 |
SANAKA JANA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
SANAT KUMAR HALDER Vs. AMAR KR SEAL
|
August 28, 2012 |
SANATAN MONDAL Vs. SREEPATI MONDAL
|
July 24, 2012 |
SANATAN SARDAR Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
SANCHAY DEY Vs. PAILAN PARK DEVELOPMENT AUTHORITY LTD
|
July 31, 2012 |
SANDEEP DHANUKA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
SANDEEP JHUNJHUNWALA Vs. THE K.M.C. AND OTHERS
|
January 2, 2012 |
SANDHYA MONDAL Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
SANDHYA PRASAD Vs. LALJEE PRASAD
|
October 17, 2012 |
SANDHYA RANI BANERJEE Vs. SUBRATAMITRA
|
July 2, 2012 |
SANDIP BAGUI Vs. WEST BENGAL INFORMATION COMMISSION & ORS.
|
February 1, 2012 |
SANDIP SANTRA Vs. PAPIYA BISWAS
|
October 18, 2012 |
SANJAY AGARWALA Vs. ANJALI ROY (HALDER) AND ORS.
|
January 6, 2012 |
SANJAY DAS Vs. STATE OF WEST BENGAL
|
July 26, 2012 |
SANJAY HAZRA Vs. STATE OF WEST BENGAL & ORS
|
October 17, 2012 |
SANJAY KOLEY Vs. STATE OF WEST BENGAL
|
June 29, 2012 |
SANJAY KUMAR SETHI Vs. STATE OF WEST BENGAL
|
January 5, 2012 |
SANJAY SHAH Vs. SRIRAM BHUWALKA & ANR.
|
January 18, 2012 |
SANJAY TRIPATHI Vs. UNION OF INDIA & ORS.
|
January 9, 2012 |
SANJIB BERA @ TOLO AND ANR Vs. STATE
|
January 17, 2012 |
SANJIB KUMAR BOSE Vs. SMT. ROMA BOSE & ORS.
|
February 27, 2012 |
SANJIB KUMAR JAIN Vs. STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
SANJIB KUMAR SETH Vs. RABINDRA KUMAR SETT AND OTHERS
|
January 24, 2012 |
SANJIB SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
SANJIB SINGH ALIAS SANJIT KUMAR SINGH ALIAS INDRADEV SINGH Vs. STATE OF WEST BENGAL
|
August 7, 2012 |
SANJIT ACHARJEE Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
SANJIT BISWAS Vs. STATE OF WEST BENGAL
|
June 14, 2012 |
SANJIT KUMAR PATRA Vs. CALCUTTA TRAMWAYS COMPANY (1978) LTD.
|
June 21, 2012 |
SANJIT ROY ALIAS KOSTU Vs. STATE OF WEST BENGAL
|
August 10, 2012 |
SANJOY DAS Vs. DIPANWITA DAS
|
June 28, 2012 |
SANJOY SARKAR Vs. STATE OF WEST BENGAL
|
June 25, 2012 |
SANKAR BARIK Vs. STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
SANKAR DUTTA Vs. UTTAM HOWLADAR & ORS.
|
February 2, 2012 |
SANKAR KUMAR DAS Vs. BASUDEV GUCHAIT
|
July 6, 2012 |
SANKAR KUMAR DEB Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK
|
June 27, 2012 |
SANKAR LAL MAJUMDAR Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
SANKAR NATH DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
August 31, 2012 |
SANKAR NATH SINHA Vs. DISTRICT INSPECTOR OF SCHOOL
|
May 7, 2012 |
SANKAR ROY Vs. STATE OF WEST BENGAL
|
April 16, 2012 |
SANKAR SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
September 4, 2012 |
SANKARI GHOSH Vs. STATE OF WEST BENGAL
|
June 6, 2012 |
SANTANU CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 11, 2012 |
SANTANU GHOSH & ORS Vs. STATE BANK OF INDIA & ORS
|
February 10, 2012 |
SANTANU KUMAR SAHA Vs. S.S. PRASAD
|
February 1, 2012 |
SANTANU MAJUMDER Vs. BAISHAKHI MAJUMDER ALIAS MONDAL
|
September 7, 2012 |
SANTANU NASKAR Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
SANTI BALADHIKARI Vs. DILIP JAIN
|
July 13, 2012 |
SANTI JHA Vs. GURDIP SINGH SALUJA ALIAS DIP
|
June 28, 2012 |
SANTI KUMAR MATHUR Vs. STATE OF WEST BENGAL AND ORS
|
January 13, 2012 |
SANTI KUMAR PAUL Vs. UNION OF INDIA & ORS
|
February 24, 2012 |
SANTOSH GARERIA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
SANTOSH GIRI Vs. STATE
|
June 25, 2012 |
SANTOSH KUMAR DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
June 4, 2012 |
SANTOSH KUMAR SINHA ROY Vs. STATE OF WEST BENGAL
|
June 14, 2012 |
SANTOSH PRASAD JAISWAL @ SANTOSH KR
JAISWAL & ANR Vs. STATE
|
January 17, 2012 |
SANTWANA BANERJEE Vs. STATE OF WEST BENGAL & ORS
|
March 7, 2012 |
SARA INTERNATIONAL LIMITED AND ANR. Vs. UNION OF INDIA AND ORS.
|
January 27, 2012 |
SARAD KUMAR BOHRA Vs. UNION OF INDIA
|
May 10, 2012 |
SARAMA JANA Vs. STATE OF WEST BENGAL & ORS
|
February 22, 2012 |
SARBAN BHUIAN Vs. COAL INDIA LIMITED
|
October 17, 2012 |
SARBANI SAMANTA Vs. PRATAP KUMAR PANJA
|
September 7, 2012 |
SARBANI SAMANTA Vs. PRATAP KUMAR PANJA
|
September 5, 2012 |
SARBANI SEN Vs. TAPAS KUMAR SAMANTA
|
February 29, 2012 |
SARBANI SEN Vs. TAPAS KUMAR SAMANTA
|
February 28, 2012 |
SARBESWAR JANA Vs. STATE OF WEST BENGAL
|
July 24, 2012 |
SARDA PLYWOOD INDUSTRIES LTD Vs. HEMANT KUMAR MOTIHAR
|
April 19, 2012 |
SAREGAMA INDIA LTD Vs. BALAJI TELEFILM LTD
|
April 18, 2012 |
SARIFA BIBI Vs. STATE
|
September 12, 2012 |
SARIT CHAKRABORTY Vs. WEST BENGAL UNIVERSITY OF TECHONOLOGY
|
August 2, 2012 |
SARMISTHA BHATTACHARYYA Vs. RAM CHANDRA PRASAD AND ORS.
|
January 27, 2012 |
SAROJ JHUNJHUNWALA Vs. STATE OF WEST BENGAL
|
May 16, 2012 |
SAROJ KUMAR DAS Vs. STATE OF WEST BENGAL
|
August 6, 2012 |
SAROJ KUMAR JANA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
SAROWAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
|
February 21, 2012 |
SASADHAR BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 7, 2012 |
SASHI BHUSAN MAHATO Vs. SUSHIL KUMAR PAL
|
June 19, 2012 |
SATINDAR ROY Vs. STATE OF WEST BENGAL
|
May 18, 2012 |
SATISH CHANDRA DAS Vs. UNION OF INDIA
|
January 10, 2012 |
SATISH KUMAR SHUKLA Vs. STATE OF WEST BENGAL & ORS.
|
January 5, 2012 |
SATKARI GHOSHAL Vs. TAPAN KUMAR CHATTERJEE
|
March 1, 2012 |
SATYA NARAIN TAPARIA Vs. DURGA INVESTMENT CORPORATION (P) LTD. & ORS.
|
March 30, 2012 |
SATYABRATA BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
February 29, 2012 |
SATYAJIT BAKSI Vs. UNION OF INDIA
|
March 14, 2012 |
SATYAKAM PAL Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
SATYENDRA KUMAR KUNDU Vs. BANDITA KUNDU
|
October 17, 2012 |
SAYED ALI MALICK Vs. RAMJAN ALI
|
May 10, 2012 |
SAYED ALI MALLICK Vs. RAMJAN ALI
|
May 17, 2012 |
SAYEEDUL ISLAM MIR Vs. STATE OF WEST BENGAL
|
December 13, 2012 |
SAYERA BANU Vs. STATE OF WEST BENGAL
|
October 4, 2012 |
SEA MERIDIAN SHIPPING AGENCY PVT. LTD. Vs. MEHEK OVERSEAS PVT. LTD.
|
February 24, 2012 |
SECRETARY, DHADALIBAR HIGH SCHOOL Vs. STATE OF WEST BENGAL
|
February 10, 2012 |
SECRETARY, RAGHUNATHPUR HIGH SCHOOL Vs. MIHIR KUMAR HAZRA
|
March 14, 2012 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SATYA RANJAN BAIDYA
|
December 19, 2012 |
SECURITY & INTELLIGENCE SERVICES AND OTHERS Vs. THE REGIONAL PROVIDENT FUND COMISSIONER AND OTHERS
|
January 20, 2012 |
SEEMA SARIN Vs. SUDESH CHANDER TALWAR
|
September 10, 2012 |
SEKH IDRIS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
January 24, 2012 |
SEKHAR CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS.
|
March 28, 2012 |
SERAJUDDIN & BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
May 17, 2012 |
SERI INFRASTRUCTURE FINANCE LTD Vs. FITCH RATINGS INDIA PVT LTD
|
September 17, 2012 |
SEVEN HILL BYTES PVT. LTD Vs. STATE OF WEST BENGAL
|
October 1, 2012 |
SHA ABDUL MOMIN, VILLAGE MOSQUE PUBLIC WAKF ESTATE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 18, 2012 |
SHABAJAN MOLLA Vs. AKBAR HOSSAIN
|
July 5, 2012 |
SHAH ZABEEN AHMED Vs. STATE
|
July 4, 2012 |
SHAHID ALI Vs. COMMISSIONER OF CUSTOMS, AIRPORT AND ADMINISTRATION
|
September 25, 2012 |
SHAHID KHAN ALIAS MD SAHID KHAN Vs. STATE OF WEST BENGAL
|
April 15, 2012 |
SHAHJAD AHMED Vs. STATE BANK OF INDIA
|
March 29, 2012 |
SHAKTI NATH MUKHERJEE AND ANR. Vs. SACHINDRA NATH BALLAV AND ORS.
|
January 18, 2012 |
SHAKTI PADA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
|
June 5, 2012 |
SHAKUNTALA MURMU Vs. KISHORE PRASAD BHAGAT
|
July 13, 2012 |
SHAKUNTALA SINGH Vs. ADDL. DRI, KOLKATA ZONAL UNIT
|
September 19, 2012 |
SHALIMAR CHEMICAL WORKS LTD Vs. USHA HOLDING AND ENCLAVE P LTD
|
May 15, 2012 |
SHALIMAR WIRES INDUS. LTD. Vs. ASSTT. COMMR. OF COMMERCIAL TAXES
|
August 30, 2012 |
SHALINI CHATTERJEE Vs. JADAVPUR UNIVERSITY
|
March 20, 2012 |
SHALINI CHATTERJEE Vs. JADAVPUR UNIVERSITY & ORS.
|
January 10, 2012 |
SHALINI PODDAR Vs. VCK SHARE & STOCK BROKING SERVICES LIMITED
|
December 14, 2012 |
SHAMBHU DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
SHAMIMA ABSAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 30, 2012 |
SHAMSER ALI Vs. NILKAMAL SARKAR
|
September 6, 2012 |
SHAMSUL HAQUE Vs. STATE OF W. B.
|
February 10, 2012 |
SHANKAR DAS Vs. SHAHALA IQBAL
|
July 17, 2012 |
SHANKAR PRASAD SHRIVASTAVA Vs. STATE OF WEST BENGAL
|
November 21, 2012 |
SHANTA SINGH SIDHU Vs. GURUDWARA DR. DIWAN SINGH
|
September 14, 2012 |
SHANTI LAL VIRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-45
|
April 11, 2012 |
SHARMISTHA MAJI Vs. STATE OF WEST BENGAL
|
October 10, 2012 |
SHAW WALLACE AND COMPANY LIMITED Vs. KISHORE RAJARAM CHHABRIA
|
June 25, 2012 |
SHEFALI MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
SHENTRACON CHEMICALS LTD Vs. UNKNOWN
|
January 30, 2012 |
SHER ALI SARDAR Vs. STATE OF WEST BENGAL
|
September 27, 2012 |
SHIB SANKAR GUHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
September 4, 2012 |
SHIB SANKAR NANDI Vs. STATE OF WEST BENGAL & ORS.
|
October 16, 2012 |
SHIBAJEE HALDER Vs. STATE OF WEST BENGAL & ORS.
|
March 29, 2012 |
SHIBANI GHOSH Vs. STATE BANK OF INDIA
|
January 18, 2012 |
SHIBNANDAN LAL Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
SHIBORAM MANDAL Vs. STATE OF WEST BENGAL
|
October 19, 2012 |
SHIBSANKAR CHAIL Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2012 |
SHIKSHAYATAN COLLEGE Vs. STATE OF WEST BENGAL
|
October 16, 2012 |
SHILA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
SHILA GEORGE AND OTHERS Vs. DILIP KUMAR DEY AND ANOTHER
|
January 3, 2012 |
SHILADITYA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
|
August 21, 2012 |
SHILARANI SAMANTA Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. & ORS.
|
January 19, 2012 |
SHIPPING CORPORATION OF INDIA LTD. Vs. JARINA KHATUN
|
January 30, 2012 |
SHIV SHANKAR SHAW ALIAS JAISWAL Vs. MIRA GUPTA
|
September 4, 2012 |
SHIV SHANKER SHAW & ORS. Vs. MONOTOSH DEB & ORS.
|
February 1, 2012 |
SHIV SURAT PANDEY Vs. STATE OF WEST BENGAL
|
September 5, 2012 |
SHIVA PRADHAN Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 8, 2012 |
SHIVAM EDIBLE PVT. LTD. Vs. DALAL STREET SECURITIES LTD.
|
January 17, 2012 |
SHIVANI PROPERTIES PVT. LTD Vs. UNITED BANK OF INDIA
|
October 8, 2012 |
SHOSTHI MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 15, 2012 |
SHREE BAHUBALI INTERNATIONAL LTD. Vs. SARITA SETHI
|
January 13, 2012 |
SHREE BALASARIA CONSTRUCTION PVT. LTD. Vs. VODAFONE ESSAR EAST LTD.
|
February 1, 2012 |
SHREE GOURI SHANKAR JUTE MILLS LTD Vs. UNION OF INDIA
|
March 7, 2012 |
SHREE GROTEX TRADE LINKS PVT. LTD Vs. COMMR. OF CUS. (PREVENTIVE)
|
April 18, 2012 |
SHREE KRISHNA PAPER & ANR Vs. CENTRAL BANK OF INDIA & ANR
|
February 21, 2012 |
SHREE NIWAS RAMGOPAL Vs. DIRECTOR OF CONSUMER GOODS
|
July 3, 2012 |
SHREE SHREE SATYANARAYANJEE & ORS. Vs. DR. V.S.SESHADRI, INDIAN AMBASSADOR AT MYANMAR
|
December 14, 2012 |
SHREEPROKASH MISHRA Vs. SABITRI SANTHALIAY
|
July 10, 2012 |
SHRI BIJAN KUMAR GANGULI Vs. THE STATE OF WEST BENGAL & ORS.
|
April 2, 2012 |
SHRI DILIP KUMAR MONDAL AND ANR. Vs. THE STATE OF WEST BENGAL
|
February 13, 2012 |
SHRI HOSSAIN SAHID ABEDIN Vs. UNION OF INDIA & ORS.
|
July 3, 2012 |
SHRI JAGAT SINGH Vs. SHRI ELUMALAI
|
January 13, 2012 |
SHRI K. UMAR Vs. THE MANAGEMENT, SYNDICATE BANK AND OTHERS
|
January 16, 2012 |
SHRI NISHIKANTA ADHIKARY Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.
|
January 19, 2012 |
SHRI SANJIB KUMAR DEWAN Vs. THE UNION OF INDIA & ORS.
|
September 19, 2012 |
SHRIKANTA MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
|
February 8, 2012 |
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. MFAR CONSTRUCTION PVT LTD
|
January 11, 2012 |
SHRISTIDHAR PATHAK Vs. UNION OF INDIA
|
June 12, 2012 |
SHUBHRENDU SEKHAR DAS Vs. STATE OF WEST BENGAL & ORS
|
February 15, 2012 |
SHUBRA MITRA Vs. DIPANKAR SAHA
|
July 20, 2012 |
SHUVADITYA MONDAL (MINOR) Vs. BHARAT SEVASHRAM SANGHA PRANAV VIDYAPITH & ORS.
|
February 20, 2012 |
SHYAM COMMERCIAL CO Vs. STATE
|
July 13, 2012 |
SHYAM SEL & POWER LIMITED Vs. COAL INDIA LIMITED & ORS
|
February 15, 2012 |
SHYAM SUNDAR CHATTERJEE Vs. BAPI SAHA ALIAS NARAYAN CH SAHA
|
April 11, 2012 |
SHYAMA SHARAN BHALOTIA Vs. FORTUNE ENTERPRISES PRIVATE LIMITED
|
March 2, 2012 |
SHYAMAL BANDYOPADHYAY Vs. THE CALCUTTA STATE TRANSPORT CORPORATION & ORS.
|
February 2, 2012 |
SHYAMAL CHANDRA SARKAR Vs. BISWAJIT BISWAS
|
February 3, 2012 |
SHYAMAL DE Vs. ARATI DE
|
July 27, 2012 |
SHYAMAL KUMAR DAS Vs. STATE OF WEST BENGAL
|
October 8, 2012 |
SHYAMAL KUMAR DEB Vs. SUSHILA BALA SARDAR
|
February 22, 2012 |
SHYAMAL KUMAR HALDER Vs. COAL INDIA LIMITED
|
April 12, 2012 |
SHYAMAL KUMAR MAITY Vs. STATE OF WEST BENGAL
|
June 29, 2012 |
SHYAMAL KUMAR SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
August 17, 2012 |
SHYAMAL MAHANTO Vs. STATE OF WEST BENGAL
|
September 28, 2012 |
SHYAMAL SAHA ALIAS SHYAMLAL Vs. STATE OF WEST BENGAL
|
April 3, 2012 |
SHYAMAL SAMADDAR Vs. SAMPA SAMADDAR
|
April 11, 2012 |
SHYAMAL SHANKAR CHAKRABORTY AND ORS. Vs. STATE AND ORS.
|
January 10, 2012 |
SHYAMALI DAS Vs. WEST BENGAL SCHOOL SERVICE COMMISSION, NORTHERN REGION & OTHERS
|
September 2, 2012 |
SHYAMALI HALDER Vs. SHIBNATH BANERJEE
|
March 29, 2012 |
SHYAMAPADA DEY Vs. STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
SHYAMBABU CHOWDHURY Vs. GANESH JUTE MILLS LTD
|
July 13, 2012 |
SHYAMBABU VARMA Vs. UNION OF INDIA
|
August 3, 2012 |
SHYASMLI PATRADHAR Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
SIB NATH BASAK Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
SIBANI DAS Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
January 19, 2012 |
SIDDHARTHA SAMANTA Vs. THE STATE OF WEST BENGAL & ORS.
|
January 20, 2012 |
SIDDHESWAR MAJUMDAR Vs. SENIOR DIVISIONAL MANAGER
|
April 27, 2012 |
SIDDHESWARI COTTON MILLS PVT. LTD Vs. OFFICIAL LIQUIDATOR BEING LIQUIDATOR OF M/S. ANANTAPUR TEXTILE LTD
|
December 4, 2012 |
SIDDHI VINAYAK INDUSTRIES PVT. LTD. & ANR. Vs. MAHESH GOYAL & ORS.
|
February 2, 2012 |
SIDDIK MORAL ALIAS SIDIK MORAL Vs. STATE
|
March 12, 2012 |
SIKHA BAGDI Vs. UMA MUKHERJEE & ANR.
|
January 27, 2012 |
SIKHA DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 13, 2012 |
SIKHA GHOSH Vs. STATE OF WEST BENGAL
|
March 16, 2012 |
SIKHA MONDAL (SAHA) Vs. THE STATE OF WEST BENGAL & ORS.
|
January 31, 2012 |
SILICON DEVELOPERS PVT. LTD. Vs. SIKARIA INFRAPROJECTS PVT. LTD.
|
January 5, 2012 |
SIMA MAJHI Vs. STATE
|
June 22, 2012 |
SIMI JANA Vs. STATE OF WEST BENGAL
|
September 12, 2012 |
SINGHANIA AND SONS PVT. LTD. Vs. UNION OF INDIA
|
August 24, 2012 |
SIRAJUDDIN MOLLA Vs. EBADAR RAHMAN MOLLA
|
November 20, 2012 |
SIRAJUDDIN MONDAL Vs. SAMSUNNESHA
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May 11, 2012 |
SIRAJUL ISLAM MOLLA Vs. STATE OF WEST BENGAL
|
September 21, 2012 |
SISIR KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
|
February 10, 2012 |
SITAL CHANDRA BODHAK Vs. HOWRAH MUNICIPAL CORPORATION
|
February 28, 2012 |
SITAL CHANDRA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
September 4, 2012 |
SITESH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
SK IBRAHIM Vs. STATE OF WEST BENGAL
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July 13, 2012 |
SK ISLAM ALI Vs. SK AMIR ALI & ORS
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March 7, 2012 |
SK MAKBUL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
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February 14, 2012 |
SK MOJAMMEL HAQUE Vs. STATE OF W B
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August 2, 2012 |
SK REJABUL HAQUE Vs. SK SERAJUDDIN
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February 7, 2012 |
SK SAIFUDDIN ALI Vs. PROPRIETOR, MAHALAKSHMI HIMGHAR PVT LTD
|
August 24, 2012 |
SK SAMER ALI Vs. SERINA BIBI
|
February 20, 2012 |
SK SAMSUD DOHA Vs. WEST BENGAL STATE ELECTRICITY
|
May 2, 2012 |
SK SHABAJAN MOLLA Vs. AKBAR HOSSAIN
|
May 17, 2012 |
SK. AFTAB AHMED Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 8, 2012 |
SK. ANAWAR ALI Vs. STATE OF WEST BENGAL
|
June 7, 2012 |
SK. ANWAR ALI Vs. STATE OF WEST BENGAL & OTHERS
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January 25, 2012 |
SK. ASHRAF ALI Vs. THE STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
SK. HABIBUR RAHAMAN AND OTHERS Vs. STATE OF WEST BENGAL & ORS.
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February 14, 2012 |
SK. ILIASH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
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January 19, 2012 |
SK. JOYNAL ABEDIN Vs. MOHAMMAD ABDUL SALAM
|
October 4, 2012 |
SK. MAFIJUL ISLAM AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LTD.
|
March 5, 2012 |
SK. NABI Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 21, 2012 |
SK. NURUL AMIN Vs. STATE OF WEST BENGAL
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April 12, 2012 |
SK. RAJU @ LALA Vs. THE STATE OF WEST BENGAL
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November 27, 2012 |
SK. SAKIR HUSSAIN Vs. STATE OF WEST BENGAL AND ORS.
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January 4, 2012 |
SK. SHAMSUL HAQUE Vs. STATE OF W. B. & ORS.
|
February 10, 2012 |
SK. SIRAJ Vs. ADDITIONAL DISTRICT MAGISTRATE, BIRBHUM AND ADDITIONAL EXECUTIVE OFFICER, BIRBHUM ZILLA PARISHAD & ORS.
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February 21, 2012 |
SKP SECURITIES LTD Vs. DEPUTY DIRECTOR
|
September 26, 2012 |
SLIPCO CONSTRUCTIONS PRIVATE LIMITED Vs. SHAPPORJI PALLONJI AND COMPANY LIMITED
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August 22, 2012 |
SLIPCO CONSTRUCTIONS PRIVATE LIMITED Vs. SHAPPORJI PALLONJI AND COMPANY LIMITED
|
August 23, 2012 |
SM. BIMALA SAHA (NEE BAG) Vs. SMT. INDRANI SAHA (NEE ITI SARKAR)
|
March 30, 2012 |
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. MANJU GOLCHA
|
June 11, 2012 |
SMRITI KUNDU PODDAR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
|
January 20, 2012 |
SMRITIKANA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
February 9, 2012 |
SMT PARUL SAHA Vs. STATE OF WEST BENGAL & ORS
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January 31, 2012 |
SMT PINKI GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
SMT. APARNA ROY Vs. STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
SMT. ARATI MAJUMDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
SMT. ARATI SAMANTA & ANR. Vs. UNION OF INDIA & ORS.
|
January 25, 2012 |
SMT. ASHIMA PAL Vs. STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
SMT. BELA GHOSH Vs. SWAPAN KR. GANGULY & ORS.
|
August 8, 2012 |
SMT. BHARATI SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
July 24, 2012 |
SMT. GOURI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
January 2, 2012 |
SMT. GOURI SIRKAR & ORS. Vs. SMT. SUDESHNA SIRKAR & ORS.
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August 27, 2012 |
SMT. KALPANA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
SMT. MAYARANI RAY Vs. STATE OF WEST BENGAL & ORS.
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March 30, 2012 |
SMT. NABANITA PRADHAN Vs. STATE OF WEST BENGAL & ORS.
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July 18, 2012 |
SMT. PELI KUMAR & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
October 17, 2012 |
SMT. REENA DAS Vs. M/S. AIR CONSTRUCTIONS & CONSULTANTS PVT. LTD.
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July 30, 2012 |
SMT. REKHA NATH Vs. SMT. BIVA KOLEY
|
July 9, 2012 |
SMT. RITA MAJHI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
SMT. SIKHA MANDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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January 3, 2012 |
SMT. SIPRA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
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July 2, 2012 |
SMT. SONA DUTTA Vs. STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
SMT. SUDHAMAYEE BISWAS (SINCE DECEASED) AND ORS. Vs. SMT. JYOTSNA DAS AND ANR.
|
March 31, 2012 |
SMT. TRIPTI GUHA Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 31, 2012 |
SMTI JYOTSNA MITRA Vs. THE UNION OF INDIA AND OTHERS
|
March 6, 2012 |
SMTI. R. GEETHA RAJ Vs. UNION OF INDIA AND OTHERS
|
March 7, 2012 |
SNEHA SAHA Vs. STATE OF WEST BENGAL & ORS.
|
April 2, 2012 |
SNEHANDU JANA AND ORS. Vs. STATE AND ORS.
|
January 25, 2012 |
SNEHASIS BAG Vs. THE STATE OF WEST BENGAL & ORS.
|
July 2, 2012 |
SNEHASISH BHOWMIK Vs. WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPN. LTD. & ORS.
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February 10, 2012 |
SOBHAMAY BISWAS Vs. GOPAL ROY
|
April 12, 2012 |
SOFIKUL ISLAM KHAN Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
SOHOM HAZRA & ANR. Vs. THE CHIEF COMMISSIONER OF CUSTOMS & ORS.
|
February 1, 2012 |
SOMA DUTTA Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
SOMA MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
|
June 25, 2012 |
SOMA MUKHERJEE Vs. STATE OF WEST BENGAL
|
October 11, 2012 |
SOMENDRA NATH MITRA AND ANOTHER Vs. ARINDAM GANGULY AND OTHERS
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July 31, 2012 |
SOMNATH BISWAS Vs. STATE OF WEST BENGAL
|
August 29, 2012 |
SOMNATH CHATTERJEE Vs. SMT. JUTHIKA BANERJEE & ORS.
|
February 15, 2012 |
SOMNATH DUTTA Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 9, 2012 |
SOMNATH GUIN Vs. MONAJ KUMAR SENAPATI
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November 21, 2012 |
SOMNATH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
SOMOJIT KUMAR Vs. SRI BHASKARMOY BASU
|
March 22, 2012 |
SONA MAJUMDAR Vs. THE K.M.C.& ORS.
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February 13, 2012 |
SONA RANI KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
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August 21, 2012 |
SONATA FOUNDATION Vs. STATE OF WEST BENGAL
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October 17, 2012 |
SONIA CHOUDHURY Vs. JADAVPUR UNIVERSITY & ORS.
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January 10, 2012 |
SOUBHADRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
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January 24, 2012 |
SOUMAJIT NAG Vs. NITIN BOSE
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April 24, 2012 |
SOUMEN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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January 25, 2012 |
SOUMEN GHOSH Vs. STATE OF WEST BENGAL
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September 18, 2012 |
SOUMEN KUMAR ROY CHOWDHURY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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February 15, 2012 |
SOUMEN MAITY Vs. STATE OF WEST BENGAL AND ORS.
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January 11, 2012 |
SOUMEN MALLICK ALIAS BAPPA Vs. STATE OF WEST BENGAL
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March 15, 2012 |
SOUMEN SAHA Vs. THE STATE OF WEST BENGAL & ORS.
|
August 6, 2012 |
SOUMITA GHOSH Vs. STATE OF WEST BENGAL & ORS.
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September 13, 2012 |
SOUMITRA KUMAR DEY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
SOUMITRA RANJAN MUKHERJEE Vs. SABINE MARIANNE MUKHERJEE
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May 15, 2012 |
SOURAV DAS Vs. THE STATE OF WEST BENGAL & ORS.
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April 5, 2012 |
SOURAV GANGULY Vs. MAHUAA MEDIA PVT LTD
|
October 11, 2012 |
SOURAV GHOSH Vs. STATE OF WEST BENGAL
|
August 10, 2012 |
SOURAV MITRA Vs. TAPAS KUMAR MANDAL
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July 6, 2012 |
SOURAV MONDAL Vs. THE CHAIRMAN, BALLY MUNICIPALITY AND OTHERS
|
January 10, 2012 |
SOURAV PRAMANIK @ SOURAV PRAMANICK Vs. STATE OF WEST BENGAL
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January 13, 2012 |
SOURENDRANATH MAITY Vs. STATE OF WEST BENGAL
|
March 6, 2012 |
SOURINDRA KISHORE BHATTACHARYYA Vs. THE UNION OF INDIA & ORS.
|
January 3, 2012 |
SOVA RANI BHAKAT AND OTHERS Vs. SEFALI CHAKRABORTY AND OTHERS
|
January 3, 2012 |
SRABANI MASCHARAK CHOWDHURY Vs. MESSRS DEY DUTTA ENTERPRISES & OTHERS
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February 16, 2012 |
SREE ENGINEERING PRODUCTS LTD. & ANR. Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS.
|
February 15, 2012 |
SREE SREE LAKSHMI JANARDAN THAKUR & ORS. Vs. KIRTY CHANDRA DEY & ORS.
|
February 1, 2012 |
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. AUM MINES & MINERALS
|
January 17, 2012 |
SREI EQUIPMENT FINANCE PVT. LTD. Vs. THUPPATI ESWARAIAH AND ANOTHER
|
January 10, 2012 |
SREI EQUIPMENT FINANCE PVT. LTD. Vs. MEHTA TRANSPORT CO. AND OTHERS
|
January 9, 2012 |
SREI EQUIPMENT FINANCE PVT. LTD. Vs. MR. MISA DEVELOPERS & ORS.
|
February 1, 2012 |
SREI EQUIPMENT FINANCE PVT. LTD. Vs. M/S. HILL VIEW COAL PVT. LTD. AND ANR.
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September 24, 2012 |
SRI AJIT KUMAR BANERJEE Vs. UNION OF INDIA AND ORS.
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July 25, 2012 |
SRI AMIT KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL & ORS.
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October 18, 2012 |
SRI ANANTA NARAYAN JHA Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
SRI ANIL CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
SRI ARUN PROSAD DEY Vs. THE STATE OF WEST BENGAL & ORS.
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January 17, 2012 |
SRI BADAL BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
SRI BHABESH BHATTACHARJEE Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
SRI BIKASH MALAKAR Vs. THE STATE OF WEST BENGAL & ORS.
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October 12, 2012 |
SRI CHANDI CHARAN DAS Vs. STATE OF WEST BENGAL AND ORS.
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January 3, 2012 |
SRI DHIRESH CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
SRI DHUR JATI MUKHOPADHYAY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
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February 23, 2012 |
SRI EQUIPMENT FINANCE PRIVATE LIMITED Vs. MR. RADHAKRISHNAN DHEURAM DHANJAL & ANR.
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February 10, 2012 |
SRI GODADHAR ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
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July 4, 2012 |
SRI GOPAL KRISHNA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
SRI GOUTAM SENGUPTA Vs. UNION OF INDIA & ORS.
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March 29, 2012 |
SRI HARI SINGH KARJEE Vs. THE STATE OF WEST BENGAL AND ORS.
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January 25, 2012 |
SRI HIRENDRA NATH SEN Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
SRI KARTICK CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
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July 31, 2012 |
SRI MALAY GUHA NEOGI Vs. THE STATE OF WEST BENGAL AND ORS.
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July 16, 2012 |
SRI MANGAL CHANDRA BANGAL Vs. THE STATE OF WEST BENGAL AND ORS.
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January 17, 2012 |
SRI MANIK DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
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August 31, 2012 |
SRI NAGENDRA NATH ADAK Vs. THE STATE OF WEST BENGAL AND ORS.
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July 19, 2012 |
SRI NAREN SAHA Vs. SMT. SUKHODA BALA SAHA
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October 17, 2012 |
SRI NEMAI MAITY @ NEMAI CHAND MAITY Vs. THE DISTRICT CONTROLLER, FOOD & SUPPLY & EX-OFFICIO JOINT DIRECTOR PURBA MEDINIPUR & ORS.
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August 17, 2012 |
SRI NIRMAL DIYALI Vs. THE STATE OF WEST BENGAL & ORS.
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October 18, 2012 |
SRI OM PRAKASH GUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
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July 25, 2012 |
SRI PRADIP MAL Vs. STATE OF WEST BENGAL
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March 14, 2012 |
SRI PROVASH CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
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August 6, 2012 |
SRI RABINDRA CHANDRA DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
|
July 16, 2012 |
SRI RABINDRA NATH MONDAL Vs. THE SPECIAL LAND ACQUISITION COLLECTOR (H.I.T), HOWRAH & ORS.
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July 13, 2012 |
SRI RAM KRISHNA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
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July 31, 2012 |
SRI RANJIT KUMAR RAY Vs. UNION OF INDIA & ORS.
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August 21, 2012 |
SRI SATYA SANKAR SHYAMAL & ANR Vs. DR. ARUN SANKAR SHYAMAL & ORS.
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February 22, 2012 |
SRI SHYAM SUNDER LOKHMI JANARDHAN JEW THAKUR, JUGAL MURTI INSTALLED & ANR. Vs. PARAMJIT SINGH SETHI & ORS.
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October 26, 2012 |
SRI SHYAMAL KUMAR MUKHERJEE Vs. THE STATE OF WEST BENGAL
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April 2, 2012 |
SRI SRI ONKERASHWARA RICE MILL PVT. LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
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January 6, 2012 |
SRI SRI RADHARAMAN BEHARI TRUST & ORS Vs. CESC LIMITED & ORS
|
July 30, 2012 |
SRI SRI RAMJI GOSSAIN & ORS. Vs. SMT. LALITA DUTT & ANR.
|
September 19, 2012 |
SRIJAN BUILDCON WORKS & ANR Vs. STATE OF WEST BENGAL & ORS
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January 30, 2012 |
SRIKANTA MUKHERJEE Vs. STATE OF WEST BENGAL
|
April 20, 2012 |
SRIKANTA ROY Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
SRIKANTA SEN Vs. THE STATE OF WEST BENGAL AND ORS.
|
August 6, 2012 |
SRIKUMAR NARJINARY Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
SRINIKETAN FASHIONS PVT LTD Vs. DURGAPUR SRINIKETAN
|
March 28, 2012 |
SSS LOHA MARKETING PVT. LTD. Vs. BIBBY FINANCIAL SERVICES INDIA PVT. LTD.
|
February 5, 2012 |
STADMED PRIVATE LIMITED Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
|
June 6, 2012 |
STANDIPACK PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2012 |
STATE Vs. M P ARUN
|
February 6, 2012 |
STATE Vs. SIRAJUL ISLAM
|
October 11, 2012 |
STATE BANK OF INDIA Vs. MITRA KUMAR MONDAL
|
December 18, 2012 |
STATE OF BIHAR & ANR. Vs. BANK OF BARODA & ANR.
|
February 9, 2012 |
STATE OF GUJARAT FERTILIZERS Vs. ADDITIONAL SECRETARY
|
August 7, 2012 |
STATE OF W B & ORS. Vs. B.B.J CONSTRUCTION CO. LTD
|
December 19, 2012 |
STATE OF WEST BENGAL Vs. SAMBHU LOHAR
|
September 28, 2012 |
STATE OF WEST BENGAL Vs. MD HASSAN
|
August 30, 2012 |
STATE OF WEST BENGAL Vs. N BHAKAT
|
March 28, 2012 |
STATE OF WEST BENGAL Vs. RANJIT KUMAR MAITY
|
April 25, 2012 |
STATE OF WEST BENGAL Vs. STAR IRON WORKS LTD
|
March 28, 2012 |
STATE OF WEST BENGAL Vs. PAPIA PRODHAN
|
March 6, 2012 |
STATE OF WEST BENGAL Vs. TEXMACO LTD
|
December 20, 2012 |
STATE OF WEST BENGAL Vs. SOWVICK DUTTA
|
September 18, 2012 |
STATE OF WEST BENGAL Vs. USHA RANJAN SARKAR
|
August 27, 2012 |
STATE OF WEST BENGAL Vs. BINOY BAGDI ALIAS BHULO BAGDI
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August 24, 2012 |
STATE OF WEST BENGAL Vs. KIRITI PAL
|
June 20, 2012 |
STATE OF WEST BENGAL Vs. BINOD KUMAR SHAW
|
August 28, 2012 |
STATE OF WEST BENGAL Vs. S N BHAKAT
|
October 9, 2012 |
STATE OF WEST BENGAL Vs. SANJIV ALIAS SANJIT PAN
|
April 27, 2012 |
STATE OF WEST BENGAL Vs. TARUN DAS
|
September 21, 2012 |
STATE OF WEST BENGAL Vs. SATYAWANTI DEVI FOMRA
|
March 7, 2012 |
STATE OF WEST BENGAL Vs. K BANERJEE
|
October 11, 2012 |
STATE OF WEST BENGAL & ORS. Vs. RAJA RAM NAYEK
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January 3, 2012 |
STATE OF WEST BENGAL & ANR. Vs. ATISH CHANDRA SINHA & ORS.
|
February 24, 2012 |
STATE OF WEST BENGAL & ORS. Vs. SRIHARI CHARAN BERA & ORS.
|
February 21, 2012 |
STATE OF WEST BENGAL & ORS. Vs. SACHINANDAN ADHIKARY & ANR.
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January 3, 2012 |
STATE OF WEST BENGAL & ORS. Vs. ESKAY ENGINEERING CONCERN
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September 19, 2012 |
STATESMAN LIMITED Vs. BEGWANI TRADE & INDUSTRIES PVT. LTD.
|
February 8, 2012 |
STATESMAN LIMITED Vs. PAPER TRADE & INDUSTRIES PVT LTD
|
February 8, 2012 |
STATESMAN LTD Vs. NEVATIA UDYOG LTD
|
July 4, 2012 |
STEEL AUTHORITY OF INDIA LIMITED Vs. PILANI INVESTMENTAND INDUSTRIES COR LTD
|
May 10, 2012 |
STEEL AUTHORITY OF INDIA LTD Vs. INDIAN CEMENTS LTD
|
September 4, 2012 |
STEEL FITTINGS MANUFACTURING CO. LTD Vs. UNION OF INDIA
|
April 25, 2012 |
STEWAR HOLL (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2012 |
STOCK HOLDING CORPORATION OF INDIA LTD Vs. INDU DEVI TAPURIAH
|
March 13, 2012 |
SUBAL CHANDRA SAHA Vs. AMBER TOURS AND TRAVELS PVT LTD
|
May 3, 2012 |
SUBAL CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
February 16, 2012 |
SUBAL MALAKAR Vs. BISWANATH KARMAKAR AND ORS.
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January 3, 2012 |
SUBAL ROY Vs. STATE OF WEST BENGAL
|
October 4, 2012 |
SUBANTA KUMAR PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
SUBASH CHANDRA BISWAS Vs. THE CONTROLLER OF THIKA TENENCY GOVERNMENT & ORS.
|
January 11, 2012 |
SUBHADRA DEVI DALMIA Vs. THE MAYOR,THE K.M.C. & ORS
|
February 27, 2012 |
SUBHAJIT DAS Vs. THE STATE OF WEST BENGAL & ORS.
|
January 18, 2012 |
SUBHAJIT SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
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October 17, 2012 |
SUBHAS CH. CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
SUBHAS CHANDRA Vs. LAXMI RANI DAS
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February 20, 2012 |
SUBHAS CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
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August 28, 2012 |
SUBHAS CHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
July 13, 2012 |
SUBHASH CHANDRA BISWAS NO. 2 Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
SUBHASH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 25, 2012 |
SUBHASH CHANDRA SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
June 12, 2012 |
SUBHASH CHOUDHURY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
SUBHASHIS TARAN Vs. THE STATE OF WEST BENGAL & ORS.
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July 26, 2012 |
SUBHASIS NASKAR Vs. STATE OF WEST BENGAL
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January 4, 2012 |
SUBHRA GHOSH Vs. NEW INDIA INSURANCE CO LTD
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March 2, 2012 |
SUBHRA HALDER Vs. STATE OF WEST BENGAL
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September 17, 2012 |
SUBHRA HALDER (DUBEY) Vs. THE STATE OF WEST BENGAL AND ORS.
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January 10, 2012 |
SUBHRAJIT SAHA Vs. ALLAHABAD BANK & ORS.
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February 14, 2012 |
SUBHRANGSHU CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 23, 2012 |
SUBHRODIP BISWAS AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
February 7, 2012 |
SUBIMAL SARKAR Vs. STATE OF WEST BENGAL
|
April 30, 2012 |
SUBIR GHOSH Vs. UNION OF INDIA
|
August 21, 2012 |
SUBIR MONDAL Vs. ADHIR MONDAL
|
June 19, 2012 |
SUBODH PAL Vs. STATE OF WEST BENGAL & ORS
|
February 1, 2012 |
SUBOL CHANDRA DOLAI Vs. STATE OF WEST BENGAL
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March 21, 2012 |
SUBRATA BANERJEE Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
SUBRATA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
SUBRATA MAITY Vs. STATE
|
January 17, 2012 |
SUBRATA MUKHERJEE Vs. SUMATI KUMAR SETHIA & ORS.
|
March 7, 2012 |
SUBRATA PAL Vs. DISTRICT INSPECTOR OF SCHOOLS (SE) PASCHIM MEDINIPUR & OTHERS
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September 5, 2012 |
SUDARSHAN VYAPAR PVT LTD Vs. MADHUSUDAN GUHA
|
December 6, 2012 |
SUDEB KUMAR MUKHERJEE Vs. UNION OF INDIA & ORS.
|
March 1, 2012 |
SUDESHNA BHADURI Vs. STATE
|
July 6, 2012 |
SUDESHNA MAITY Vs. STATE OF WEST BENGAL
|
February 6, 2012 |
SUDHA KHEMKA Vs. CENTRAL BANK OF INDIA
|
September 5, 2012 |
SUDHALATA SOMABALAN AND ANOTHER Vs. UMA PANDEY AND OTHERS
|
January 25, 2012 |
SUDHAMYEE BISWAS Vs. JYOTSNA DAS
|
March 30, 2012 |
SUDHANGSHU SEKHAR MONDAL Vs. STATE OF WEST BENGAL SERVICE & ORS
|
June 25, 2012 |
SUDHARSAN MONDAL AND ANR. Vs. SUKUMAR PURKAIT @ PURKAYASTHA
|
January 9, 2012 |
SUDHINDRA KANTA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
May 16, 2012 |
SUDHIR BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
SUDHIR CHANDRA PAYRA Vs. STATE OF WEST BENGAL & ORS.
|
March 13, 2012 |
SUDHIR DAS Vs. STATE OF WEST BENGAL
|
April 4, 2012 |
SUDHIR KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS.
|
August 17, 2012 |
SUDHIR KUMAR DAS Vs. UNION OF INDIA ANS ORS.
|
January 10, 2012 |
SUDHIR KUMAR GHOSAL Vs. STATE OF WEST BENGAL & ORS
|
October 19, 2012 |
SUDHIR KUMAR KARMAKAR Vs. RATAN CHANDRA DUTTA
|
May 3, 2012 |
SUDIP CHATTERJEE Vs. STATE
|
August 24, 2012 |
SUDIP KUMAR DAS Vs. UNION OF INDIA & ORS.
|
April 5, 2012 |
SUDIP MAJUMDER Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
SUDIP SAIN Vs. SASADA SAIN
|
February 17, 2012 |
SUDIPTA BOSE ALIAS RAMU Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
SUDIPTA MOITRA Vs. SREYASHEE BISWAS
|
July 10, 2012 |
SUFAL HALDER Vs. THE STATE OF WEST BENGAL
|
February 21, 2012 |
SUHASINI P. KURKURE Vs. METALLURGICAL LABORATORIES (P.) LTD.
|
July 31, 2012 |
SUHRID GOPAL ROY Vs. STATE OF WEST BENGAL
|
April 20, 2012 |
SUJALA PROPERTIES PRIVATE LTD Vs. SIPRA GHOSH
|
November 20, 2012 |
SUJAN CHAKRABORTY Vs. MADHUMITA CHAKRABORTY
|
August 30, 2012 |
SUJATA MITRA & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
August 1, 2012 |
SUJIT KUMAR DAS Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 2, 2012 |
SUJIT KUMAR GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
|
June 4, 2012 |
SUJIT KUMAR MONDAL & ORS Vs. RAMENDRA KUMAR MONDAL & ORS
|
April 17, 2012 |
SUJOY HALDER Vs. STATE OF WEST BENGAL
|
January 10, 2012 |
SUJOY SAHA Vs. STATE OF WEST BENGAL
|
August 22, 2012 |
SUJOY SARKAR @ RAJU Vs. THE STATE OF WEST BENGAL
|
January 4, 2012 |
SUKANTA HAZRA AND OTHERS Vs. VISWA BHARATI UNIVERSITY AND OTHERS
|
January 27, 2012 |
SUKCHAND SHEIKH @ MONDAL @ SUKCHAND SK Vs. STATE OF WEST BENGAL
|
July 23, 2012 |
SUKHADABALA SAHA Vs. NAREN SAHA
|
January 18, 2012 |
SUKHDEO GOWALA Vs. THE STATE OF WEST BENGAL & ORS.
|
August 31, 2012 |
SUKHENDU BIKASH ROY & ANR Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES & OR
|
February 14, 2012 |
SUKHENDU DAS Vs. RITA MUKHERJEE
|
April 4, 2012 |
SUKUMAR BERA Vs. THE STATE OF WEST BENGAL & ORS.
|
June 5, 2012 |
SUKUMAR BHATTACHARYYA Vs. PRAN KUMAR BHATTACHARYYA AND OTHERS
|
January 25, 2012 |
SUKUMAR CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
|
May 17, 2012 |
SUKUMAR DEY Vs. UNION OF INDIA AND OTHERS.(S.E. RAILWAY)
|
February 21, 2012 |
SUKUMAR MAITY Vs. STATE OF WEST BENGAL AND ORS.
|
January 5, 2012 |
SUKUMAR MULLICK Vs. BARUN MULLICK
|
December 10, 2012 |
SUKUMAR ROY Vs. NARENDRA DEO DUBEY
|
January 13, 2012 |
SUKUNTALA GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 6, 2012 |
SUKUR ALI @ SUKUR ALI KHA @ BABLU Vs. STATE OF WEST BENGAL
|
December 18, 2012 |
SUMAN CHATTERJEE Vs. THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, BURDWAN & ORS.
|
February 23, 2012 |
SUMAN DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
|
January 17, 2012 |
SUMAN KALYAN CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
|
January 4, 2012 |
SUMANTA BHAKTA Vs. THE STATE OF WEST BENGAL
|
January 30, 2012 |
SUMITA CHATTERJEE Vs. MAITREYEE SINHA ROY & ANR
|
June 18, 2012 |
SUMITA SEN GUPTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
SUMITRA DAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
|
March 5, 2012 |
SUMITRA MAHANTA Vs. SANTOSH CHANDRA GORAI
|
March 20, 2012 |
SUMITRA SINHA Vs. SHRI SUDIPTA POREL AND ORS.
|
January 27, 2012 |
SUMON DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
SUNANDA SAHA Vs. STATE AND ORS
|
January 4, 2012 |
SUNIL KUMAR BAGDI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
SUNIL KUMAR DAS Vs. SUSHIL KUMAR SETH
|
January 24, 2012 |
SUNIL KUMAR MONDAL Vs. MAHARANI MONDAL
|
April 12, 2012 |
SUNIL KUMAR SEN Vs. SUBHAM CONSTRUCTION
|
March 22, 2012 |
SUNIL KUMAR TALAPATRA Vs. STATE OF WEST BENGAL
|
June 13, 2012 |
SUNIL MONDAL Vs. HARI MOYEE BACHAR
|
September 12, 2012 |
SUNIL MONDAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
SUNIL SAHA Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 2012 |
SUNILENDU SENGUPTA Vs. BROJODULAL MITRA
|
May 18, 2012 |
SUNILRAMCHANDRA NAIK Vs. COMMISSIONER OF CUSTOMS
|
April 11, 2012 |
SUNIRMAL CHAKRABARTY Vs. STATE OF WEST BENGAL
|
September 5, 2012 |
SUNIRMAL CHANDRA RAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
May 16, 2012 |
SUNITA MAJUMDER Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 3, 2012 |
SUNRISE ENTERPRISES & ANR. Vs. SIDDHI VINAYAK INDUSTRIES PVT. LTD. & ORS.
|
February 22, 2012 |
SUNRISE ORE AND MINERALS PVT LTD Vs. ORE CAST INDIA
|
August 23, 2012 |
SURAJ RAJAK ALIAS DHOBI Vs. JAMBULAL DHOBI
|
January 3, 2012 |
SURAJIT DAS Vs. STATE OF WEST BENGAL
|
November 23, 2012 |
SURAJIT DAS Vs. STATE OF WEST BENGAL
|
September 6, 2012 |
SURAJIT DUTTA Vs. RESERVE BANK OF INDIA & ORS
|
January 30, 2012 |
SURANJAN CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
SURATAN NESA Vs. NUR NEHAR BEWA
|
August 24, 2012 |
SURENDAR KUMAR GOEL Vs. AMARTA GHOSH
|
July 17, 2012 |
SURENDAR KUMAR GOEL Vs. STATE
|
July 17, 2012 |
SURENDRA NATH KAPOOR & ORS Vs. FAG PRECISION BEARINGS LTD & ORS
|
September 28, 2012 |
SURENDRA NATH NEOGI Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
August 7, 2012 |
SURESH CHANDRA PANDAY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 29, 2012 |
SURESH KUMAR RUNGTA Vs. ROADCO PRIVATE LIMITED
|
February 22, 2012 |
SURESH KUMAR RUNGTA HUF Vs. RAJENDRA PRASAD RUNGTA AND OTHERS
|
January 6, 2012 |
SURJEYANDU PANDA Vs. STATE OF WEST BENGAL & ORS.
|
July 10, 2012 |
SUROJIT DAS Vs. STATE OF WEST BENGAL
|
September 13, 2012 |
SURYA ALLOY INDUSTRIES LIMITED & ANR. Vs. DAMODAR VALLEY CORPORATION & ORS.
|
January 20, 2012 |
SURYA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 20, 2012 |
SURYA KUMAR SUNWAR & ORS. Vs. UNION OF INDIA & ORS.
|
February 2, 2012 |
SUSAMA DAS MAHAPATRA Vs. STATE OF WEST BENGAL
|
July 27, 2012 |
SUSANTA BAG Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION & ANR
|
February 13, 2012 |
SUSANTA GHOSH Vs. GOPAL PRASAD BARUI
|
February 1, 2012 |
SUSANTA JADAV Vs. RUPCHAND DHAR
|
December 5, 2012 |
SUSANTA KABASI Vs. STATE OF WEST BENGAL AND OTHERS
|
January 24, 2012 |
SUSANTA KUMAR HALDER Vs. STATE OF WEST BENGAL
|
November 29, 2012 |
SUSANTA SEN Vs. KUNAL SHUKLA
|
December 3, 2012 |
SUSANTA SEN Vs. KUNAL SHUKLA
|
December 6, 2012 |
SUSHANTA DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
|
April 3, 2012 |
SUSHANTA KUMAR BHAUMIK Vs. STATE OF WEST BENGAL & ORS.
|
January 2, 2012 |
SUSHANTA KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
SUSHIL DAS Vs. STATE OF WEST BENGAL & ORS.
|
February 3, 2012 |
SUSHIL KUMAR DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
SUSHILA MONDAL & ORS Vs. MAYARANI PAL & ORS
|
January 5, 2012 |
SUSHILA SHARMA Vs. TARITSRI GHOSH
|
November 30, 2012 |
SUSHOBHAN GANGULY Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
SUSMITA BHOWMICK Vs. CHAIRMAN, AD HOC COMMITTEE
|
December 14, 2012 |
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMEROY ARCHITECTS PC
|
January 25, 2012 |
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMERAY ARCHITECTS PC
|
January 31, 2012 |
SUTODIYA INVESTMENTS & TRADING CO. LTD. Vs. TIVOLI PARK APARTMENTS (P.) LTD.
|
March 16, 2012 |
SUVANKAR BARIK Vs. STATE OF WEST BENGAL & ORS.
|
August 28, 2012 |
SUVANKAR BARIK Vs. THE STATE OF WEST BENGAL & ORS.
|
February 21, 2012 |
SWADES RANJAN MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
|
January 3, 2012 |
SWADESH KUMAR GAYEN Vs. STATE OF WEST BENGAL
|
September 19, 2012 |
SWADESH RANJAN MISRA Vs. SISIR CHAKRABORTY
|
May 17, 2012 |
SWAMI SATYANAND Vs. RAJIV RANJAN KUMAR SINGH
|
June 11, 2012 |
SWAN GOLD MINING LIMITED Vs. HINDUSTAN COPPER LTD.
|
February 17, 2012 |
SWAN GOLD MINING LTD Vs. HINDUSTAN COPPER LTD
|
September 19, 2012 |
SWAPAN CHANDA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 18, 2012 |
SWAPAN JHERIAT AND ANOTHER Vs. COAL INDIA LIMITED AND OTHERS
|
January 5, 2012 |
SWAPAN KR. PATRA Vs. STATE AND ORS.
|
January 25, 2012 |
SWAPAN KUMAR BANERJEE Vs. PRODYUT KUMAR DUTTA
|
March 2, 2012 |
SWAPAN KUMAR BASU Vs. RAM PROSAD PAL
|
March 6, 2012 |
SWAPAN KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
|
March 5, 2012 |
SWAPAN KUMAR CHATTERJEE Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
|
October 9, 2012 |
SWAPAN KUMAR CHATTERJEE Vs. THE CHAIRPERSON UTTARPARA KOTRUNG MUNICIPALITY
|
August 7, 2012 |
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
|
May 2, 2012 |
SWAPAN KUMAR GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 31, 2012 |
SWAPAN KUMAR LOHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
|
July 20, 2012 |
SWAPAN KUMAR MAITY Vs. BAISHYA
|
April 19, 2012 |
SWAPAN KUMAR MANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 17, 2012 |
SWAPAN KUMAR MRIDHA Vs. STATE OF WEST BENGAL & ORS.
|
March 26, 2012 |
SWAPAN KUMAR NASKAR ALIAS SWAPAN NASKAR Vs. STATE OF WEST BENGAL
|
December 21, 2012 |
SWAPAN KUMAR PUSILAL Vs. STATE OF WEST BENGAL
|
April 26, 2012 |
SWAPAN KUMAR PUSILAL Vs. STATE OF WEST BENGAL
|
December 4, 2012 |
SWAPAN KUMAR SAMANTA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 30, 2012 |
SWAPAN KUMAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
|
July 18, 2012 |
SWAPAN SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
SWAPNENDU CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
SWARUP DUTTA AND ORS. Vs. UNION OF INDIA & ORS.
|
June 22, 2012 |
SYED SHAH ABUL BASAR MOHIDDIN MD. ZABER Vs. STATE OF WEST BENGAL
|
September 11, 2012 |
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
|
August 30, 2012 |
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
|
September 5, 2012 |
TAIMUR KHAN Vs. STATE OF WEST BENGAL
|
March 12, 2012 |
TAJKERA KHATUN Vs. THE STATE OF WEST BENGAL & ORS.
|
February 1, 2012 |
TALUARA BIBI Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 17, 2012 |
TAMAL BHATTACHARYA Vs. ANUP BHATTACHARYA AND ORS.
|
January 30, 2012 |
TAMAL SENGUPTA ALIAS RAJA Vs. STATE OF WEST BENGAL
|
September 7, 2012 |
TAMIL NADU CO-OPERATIVE SUGAR FEDERATION LTD Vs. H R TRADERS AND INVESTORS PVT LTD
|
July 31, 2012 |
TANDRA BHATTACHARJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 18, 2012 |
TANMOY CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 10, 2012 |
TANMOY KUMAR Vs. GOVERNMENT OF WEST BENGAL & ORS
|
January 24, 2012 |
TANMOY PRAMANIK Vs. STATE OF WEST BENGAL
|
January 19, 2012 |
TAPAN ADHIKARY AND OTHERS Vs. SAYED MASHOOQUE AHMED AND OTHERS
|
January 9, 2012 |
TAPAN BHUNIA Vs. STATE OF WEST BENGAL
|
July 10, 2012 |
TAPAN CHAKRABORTY Vs. KAMAL KUMAR BHATTACHARYA
|
May 11, 2012 |
TAPAN CHANDRA GUHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
|
July 18, 2012 |
TAPAN DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
April 5, 2012 |
TAPAN KANTI BHATTACHARYA Vs. BIDHANNAGAR MUNICIPALITY AND OTHERS
|
January 10, 2012 |
TAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 31, 2012 |
TAPAN KUMAR DAS Vs. THE UNION OF INDIA AND ORS.
|
January 3, 2012 |
TAPAN KUMAR DE Vs. BARANAGORE MUNICIPALITY & OTHERS
|
January 3, 2012 |
TAPAN KUMAR MAHANTY Vs. STATE OF WEST BENGAL & ORS.
|
March 28, 2012 |
TAPAN KUMAR MONDAL Vs. NETAI GOBINDA DUTTA
|
October 4, 2012 |
TAPAN KUMAR SHEET Vs. STATE OF WEST BENGAL
|
July 25, 2012 |
TAPAN MAHATA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 2, 2012 |
TAPAN MAITY Vs. STATE OF WEST BENGAL & ORS.
|
July 10, 2012 |
TAPAN MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 4, 2012 |
TAPAN MUKHERJEE Vs. STATE OF WEST BENGAL & OTHERS.
|
February 15, 2012 |
TAPAN SARKAR Vs. THE DIRECTOR OF TRANSPORT AND ANOTHER
|
January 30, 2012 |
TAPAN SARKAR Vs. THE DIRECTOR OF TRANSPORT AND ANOTHER
|
January 17, 2012 |
TAPAS GHOSAL Vs. CHAITALI BHATTACHARYA
|
February 10, 2012 |
TAPAS GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
TAPAS KANTY MONDAL & ORS. Vs. WEST BENGAL STATE ELECTRICITY TRANSMISSION CO. LTD. & ORS.
|
January 30, 2012 |
TAPAS KUMAR BOSE Vs. UNION OF INDIA
|
December 6, 2012 |
TAPAS SARKAR Vs. UNION OF INDIA & ORS.
|
February 10, 2012 |
TAPASH CHANDRA DEY Vs. THE STATE OF WEST BENGAL & ORS.
|
October 18, 2012 |
TAPU BASAK Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 18, 2012 |
TARA CHAND AGARWALLA Vs. STATE OF WEST BENGAL
|
August 28, 2012 |
TARA CHATTERJEE Vs. P R DASGUPTA
|
August 2, 2012 |
TARAK CHANDRA PATRA Vs. STATE OF WEST BENGAL & ORS.
|
March 28, 2012 |
TARAK KUMAR MONDAL & ANR Vs. KAILASH NATH DHAR
|
May 18, 2012 |
TARAKESHWAR DUBEY Vs. UNION OF INDIA & OTHERS
|
September 26, 2012 |
TARAKESHWAR SETH Vs. STATE OF WEST BENGAL & OTHERS
|
September 18, 2012 |
TARANNUM RAHAMAN Vs. CHAIRMAN WEST BENGAL REGIONAL SCHOOL
|
May 13, 2012 |
TARIT KUMAR KARAK Vs. UNION OF INDIA & ORS
|
April 30, 2012 |
TARIT SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
TARULATA MAHANTA Vs. HARIPADA SARKAR
|
January 13, 2012 |
TARUN KHAN Vs. STATE OF WEST BENGAL
|
September 25, 2012 |
TARUN KUMAR CCHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
|
February 23, 2012 |
TARUN KUMAR DUTTA Vs. DEPUTY PERSONNEL MANAGER KUNUSTORIA & ORS.
|
January 3, 2012 |
TARUN KUMAR KAYAL Vs. STATE OF WEST BENGAL
|
June 19, 2012 |
TARUN KUMAR MAJUMDER AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 25, 2012 |
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. STATE
|
October 5, 2012 |
TATA CAPITAL LIMITED Vs. M/S. VIDA ENGG. CO AND ANOTHER
|
January 30, 2012 |
TATAI MONDAL Vs. STATE OF WEST BENGAL
|
May 17, 2012 |
TERAI TEA COMPANY LIMITED Vs. NATHMAL KEDIA
|
January 11, 2012 |
TETULIA COKE PLANT (P)LTD AND OTHERS Vs. P. S. BHATTACHARYA
|
January 31, 2012 |
TETULIA COKE PLANT P LTD Vs. P S BHATTACHARYA
|
August 23, 2012 |
THE BOARD OF TRUSTEES, CALCUTTA ZOOLOGICAL GARDEN EMPLOYEES PROVIDENT FUND & ANR. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ORS.
|
February 27, 2012 |
THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, NORTH 24 PARGANAS Vs. PAPIA GUPTA & ORS.
|
February 1, 2012 |
THE CHAIRMAN, NADIA DISTRICT PRIMARY SCHOOL Vs. SMT. RAMA RANI SAHA (SARKAR) & ORS.
|
February 3, 2012 |
THE COMMISSIONER OF CENTRAL EXCISE & ORS. Vs. V.B. SEVA TRUST & ANR.
|
February 27, 2012 |
THE FRIENDS TEA COMPANY LTD. Vs. DIPANKAR MITRA
|
February 1, 2012 |
THE GENERAL MANAGER, METRO RAILWAY Vs. DEBASIS SEN & ORS.
|
January 3, 2012 |
THE HOOGHLY MILLS COMPANY LIMITED & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
January 17, 2012 |
THE ISLAND WELFARE & DEVELOPMENT SOCIETY LTD. Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
|
March 16, 2012 |
THE KOLKATA MUNICIPAL CORP. & ANR. Vs. SRI TAPAN KUMAR GHOSH & ORS.
|
February 13, 2012 |
THE KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. LALITA ALMAL AND OTHERS
|
January 19, 2012 |
THE MANAGING DIRECTOR, CTC LTD. & ORS. Vs. PRANAB KUMAR ROY CHOWDHURY & ORS.
|
March 27, 2012 |
THE MANAGING DIRECTOR, CTC LTD. & ORS. Vs. BISWANATH CHATTERJEE & ORS.
|
March 27, 2012 |
THE NATIONAL INSURANCE CO. LTD. Vs. SUMITRA SHARMA & ORS
|
February 21, 2012 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. MAYA ADAK AND ANOTHER
|
January 5, 2012 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. NIYATI BOURI & ORS.
|
February 3, 2012 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. TRIDIB HALDER AND OTHERS
|
January 10, 2012 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SAKINA AND OTHERS
|
January 11, 2012 |
THE SECRETARY, AKPURA VILLAGE EDUCATION COMMITTEE Vs. GITA DEY (JANA) & ORS.
|
February 16, 2012 |
THE STATE Vs. ABDUL ISHAQUE
|
January 30, 2012 |
THE STATE OF WEST BENGAL Vs. SUPRATIK CHATTERJEE & ORS.
|
March 27, 2012 |
THE STATE OF WEST BENGAL & ORS. Vs. PATASPUR THANA CO OPERATIVE RICE MILLS S
|
January 19, 2012 |
THE STATE OF WEST BENGAL AND OTHERS Vs. ASHIM SINHA ROY AND OTHERS
|
January 17, 2012 |
THE STATE OF WEST BENGAL AND OTHERS Vs. PIJUSH KANTI GHOSH & ORS.
|
February 3, 2012 |
THE UNION OF INDIA AND ANOTHER Vs. MAYA RANI DEY AND OTHERS
|
January 27, 2012 |
THE UNION OF INDIA AND OTHERS Vs. T.GURUMURTHY
|
March 7, 2012 |
THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION AND ANR. Vs. SALIMA KHATUN AND ANR.
|
January 30, 2012 |
THRIVE ALLIED LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. "DAJI"
|
January 10, 2012 |
TIMIR BARAN CHATTERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
|
January 3, 2012 |
TIRUPATI AGROSEED DISTRIBUTOR PVT LTD Vs. THE STATE OF WEST BENGAL & ORS.
|
February 27, 2012 |
TITAGARH WAGONS LIMITED Vs. STATE OF WEST BENGAL
|
July 25, 2012 |
TITAGARH WAGONS LIMITED Vs. UNION OF INDIA
|
December 19, 2012 |
TOTAN CHOWDHURY & ANR Vs. STATE OF WEST BENGAL & ORS
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January 18, 2012 |
TRACTEL S.A. Vs. TRACTEL TIRFOR INDIA (PVT) LTD.
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January 11, 2012 |
TRADECOM INFRASTRUCTURE PVT LTD Vs. S S INFRASTRUCTURE
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June 25, 2012 |
TRINATH SETHI Vs. COAL INDIA LIMITED
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October 10, 2012 |
TRIVENI ENGICONS Vs. UNION OF INDIA
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July 25, 2012 |
TRIVENI SHEET GLASS WORKS LIMITED Vs. YOGESH CHANDRA AGARWAL
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March 13, 2012 |
TRUST ESTATE KHIMJI KESHAWJI Vs. KOLKATA MUNICIPAL CORPORATION
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May 7, 2012 |
TUHIN MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
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January 3, 2012 |
TUSHAR KANTI ROY Vs. EIGHTH INDUSTRIAL TRIBUNAL, KOLKATA
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October 17, 2012 |
TUSHAR KANTI ROY Vs. EIGHTH INDUSTRIAL TRIBUNAL
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October 10, 2012 |
UCO BANK Vs. WEST BENGAL FINANCIAL CORPORATION
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February 22, 2012 |
UDAY KAR Vs. THE STATE OF WEST BENGAL & ORS.
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April 3, 2012 |
UDAY NARAYAN SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
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July 18, 2012 |
UDAY SHANKAR CHAKRABARTY Vs. STATE OF WEST BENGAL
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September 3, 2012 |
UJJAL MALI @ BALTU Vs. STATE OF WEST BENGAL
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October 4, 2012 |
UJJAL MITRA Vs. THE STATE OF WEST BENGAL AND ORS.
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January 2, 2012 |
UJJAL MONDAL Vs. STATE OF WEST BENGAL
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June 12, 2012 |
UJJWAL RAY @ UJJAL ROY Vs. THE STATE OF WEST BENGAL & ORS.
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February 24, 2012 |
UMAPADA SANTRA Vs. STATE OF WEST BENGAL
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July 10, 2012 |
UNION OF INDIA Vs. RAJAT KUMAR GHOSH
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July 16, 2012 |
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
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March 27, 2012 |
UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
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August 2, 2012 |
UNION OF INDIA Vs. STAFF COUNCIL CHIEF PAY ACCOUNTS ORGANIZATION
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February 7, 2012 |
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
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March 28, 2012 |
UNION OF INDIA Vs. MEENA ORAON
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April 27, 2012 |
UNION OF INDIA Vs. SARAT CHANDRA RATHO
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January 19, 2012 |
UNION OF INDIA Vs. K M CONSTUCTION
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December 5, 2012 |
UNION OF INDIA Vs. CEMENTONE
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October 12, 2012 |
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD.
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August 28, 2012 |
UNION OF INDIA Vs. JAGDISH PRASAD JALAN NANDALAL
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June 20, 2012 |
UNION OF INDIA Vs. SHREE DURGA IRON STORES
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September 25, 2012 |
UNION OF INDIA Vs. NIRMAL KUMAR SARDAR
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January 4, 2012 |
UNION OF INDIA Vs. KALAICHELVI MANICKAVELU
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December 14, 2012 |
UNION OF INDIA Vs. SEEMA ADHIKARI
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December 10, 2012 |
UNION OF INDIA Vs. BAROOK MESHACK
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September 24, 2012 |
UNION OF INDIA Vs. RAJ KUMAR
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September 29, 2012 |
UNION OF INDIA Vs. PRATIMA RANI MANNA
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March 7, 2012 |
UNION OF INDIA Vs. TARA LAL DAS
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June 29, 2012 |
UNION OF INDIA Vs. M/S. BIRLA CORPORATION LIMITED
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January 10, 2012 |
UNION OF INDIA Vs. M/S. PAM DEVELOPMENTS PVT. LTD.
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January 18, 2012 |
UNION OF INDIA Vs. M/S.MAA KALI SUPPLY AGENCY
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July 17, 2012 |
UNION OF INDIA Vs. BINOD KUMAR AGARWAL
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August 16, 2012 |
UNION OF INDIA AND ANOTHER Vs. M/S MAA VINDHYA VASINI STEEL TRADERS AND OTHERS
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January 4, 2012 |
UNION OF INDIA AND ANOTHER Vs. DHIREY MURMU
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January 13, 2012 |
UNION OF INDIA AND ORS Vs. RAJ KUMAR AND OTHERS
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November 29, 2012 |
UNION OF INDIA AND OTHERS Vs. ANIL KUMAR AND OTHERS
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January 4, 2012 |
UNION OF INDIA AND OTHERS Vs. SOVA RANI MONDAL
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January 3, 2012 |
UNION OF INDIA AND OTHERS Vs. NIRMAL KANTI DUTTA AND ANOTHER
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January 25, 2012 |
UNION OF INDIA AND OTHERS Vs. NAMDEO HIRAMAN KHADSE
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February 8, 2012 |
UNION OF INDIA AND OTHERS Vs. DR. NITYANANDA DEY
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February 23, 2012 |
UNION OF INDIA AND OTHERS Vs. BIKASH KANTI MISHRA AND OTHER
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February 15, 2012 |
UNION OF INDIA REPRESENTED BY GENERAL MANAGER, EASTERN RAILWAY Vs. SAHANAJ BIBI & ORS.
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February 23, 2012 |
UNION OF INDIA REPRESENTED BY GENERAL MANAGER, EASTERN RAILWAY Vs. BASANTI MAHALI & ORS.
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February 23, 2012 |
UNIT CONSTRUCTION CO PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
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October 3, 2012 |
UNIT CONSTRUCTION COMPANY PVT LTD Vs. STEEL AUTHORITY OF INDIA
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March 30, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. SEPHALI NATH
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March 22, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SK KAMALUDDIN
|
May 18, 2012 |
UNITED ROLLING MILLS (P) LTD Vs. BASUDEB MUKHERJEE
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July 10, 2012 |
UNIWORTH TEXTILES LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
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September 12, 2012 |
UNIWORTH TEXTILES LTD. Vs. ASSET RECONSTRUCTION CO. (INDIA) LTD.
|
September 6, 2012 |
UNNAYAN BUILDERS PVT. LTD. Vs. ARUN GADIA
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January 30, 2012 |
UNNAYAN DEVELOPERS PVT. LTD. Vs. STATE OF WEST BENGAL & ORS.
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September 21, 2012 |
UPANANDA MAL Vs. STATE OF WEST BENGAL AND ANR.
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January 25, 2012 |
USHA INTERNATIONAL LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
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October 18, 2012 |
USHA MARTIN LIMITED Vs. THE REGISTRAR OF COMPANIES, WEST BENGAL
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February 21, 2012 |
UTPAL KUMAR GANGULY Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
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October 9, 2012 |
UTPAL MAULIK Vs. THE STATE OF WEST BENGAL AND ORS.
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January 20, 2012 |
UTTAM DAS Vs. STATE
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October 3, 2012 |
UTTAM KUMAR Vs. STATE OF WEST BENGAL
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July 4, 2012 |
UTTAM KUMAR MOHANTA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
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February 22, 2012 |
UTTAM KUMAR MONDAL Vs. STATE OF WEST BENGAL
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April 24, 2012 |
UTTAM KUMAR PATRA Vs. THE STATE OF WEST BENGAL AND OTHERS
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January 18, 2012 |
UTTAM KUMAR SARKAR Vs. STATE OF WEST BENGAL & OTHERS
|
September 6, 2012 |
UTTAM MAITY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
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January 19, 2012 |
UTTAM MAJUMDAR Vs. UNION OF INDIA
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February 27, 2012 |
UTTAM SAHA Vs. STATE OF WEST BENGAL
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August 6, 2012 |
UTTAM VERMA AND ANR. Vs. STATE OF W.B. AND ANR.
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January 25, 2012 |
UTTAMBIR SINGH SABHARWAL Vs. INDIAN OIL CORPORATION LTD.
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February 3, 2012 |
UTTAR DINAJPUR PRIMARYTEACHERS Vs. STATE OF WEST BENGAL
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June 20, 2012 |
V VENKATASWARA REDDY Vs. STATE
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August 8, 2012 |
V.B. SEVA TRUST & ORS. Vs. CANARA BANK
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February 2, 2012 |
VARINDER KAUR SODHI Vs. STATE OF WEST BENGAL
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January 13, 2012 |
VAYAPI CHANDRA GUPTA Vs. THE SECRETARY (IP&T) AND OTHERS
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March 14, 2012 |
VEENA LOHIA Vs. STATE OF WEST BENGAL
|
August 10, 2012 |
VEER HANUMAN DEVELOPERS PVT LTD Vs. ALLAHABAD BANK
|
May 2, 2012 |
VIDULA CHEMICALS & MANUFACTURING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUNDS COMMISSIONER
|
May 14, 2012 |
VIDULA CHEMICALS AND MANUFACTURING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUND
|
May 14, 2012 |
VIJAY GUPTA Vs. THE WEST BENGAL STATE ELECTRICITY BOARD & ORS.
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July 16, 2012 |
VIJAY KAPOOR Vs. ANJU KAPOOR
|
October 16, 2012 |
VIKASH METAL & POWER LIMITED Vs. NEO CARBONS PVT. LIMITED
|
January 30, 2012 |
VIKASH METAL AND POWER LIMITED Vs. CORPORATION BANK
|
October 16, 2012 |
VIKASH METAL AND POWER LTD. & ORS. Vs. CORPORATION BANK
|
February 9, 2012 |
VINOD KAPUR Vs. CHABI PYNE
|
May 3, 2012 |
VIRENDRA KRISHNA MISRA Vs. THE UNION OF INDIA AND OTHERS
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March 14, 2012 |
VISHNU AGRI FOODS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
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April 5, 2012 |
WAJIHUDDIN AHMED Vs. STATE OF WEST BENGAL
|
July 17, 2012 |
WASIM AHAMED Vs. THE STATE OF WEST BENGAL & ORS.
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July 30, 2012 |
WASIM ANSARI Vs. STATE OF WEST BENGAL
|
January 20, 2012 |
WASIM REZA Vs. STATE OF WEST BENGAL
|
March 19, 2012 |
WEB TECHNIQUES AND NET SOLUTIONS PVT LTD Vs. GATI LTD
|
May 2, 2012 |
WEBTECH INDUSTRIES PVT. LTD. Vs. EXCEL DEALCOM PVT. LTD. AND OTHERS
|
December 21, 2012 |
WELLMAN WACOMA LTD Vs. TIVOLI PARK APARTMENTS P LTD
|
September 4, 2012 |
WEST BENGAL BOARD OF PRIMARY EDUCATION Vs. RUPA PAUL
|
December 19, 2012 |
WEST BENGAL COURT EMPLOYEES’ ASSOCIATION AND ANOTHER Vs. THE STATE OF WEST BENGAL & ORS.
|
February 17, 2012 |
WEST BENGAL ELECTRONICS INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SNEHASIS BHOWMICK
|
September 20, 2012 |
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
|
April 18, 2012 |
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
|
December 4, 2012 |
WEST BENGAL STATE CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
|
October 17, 2012 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. WEST DINAJPUR ENGINEERS’ CO-OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LTD
|
October 10, 2012 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SRI BASUDEV GHOSH & ORS
|
February 21, 2012 |
WEST BENGAL STATE ELECTRICITY DISTRUBUTION COMPANY LIMITED Vs. RAM KRISHNA TIWARI
|
February 27, 2012 |
WILLIAM Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
March 29, 2012 |
WILLIAMSON MAGOR & CO LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 9, 2012 |
Y. ABULU AND ANOTHER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
|
March 27, 2012 |
YOGESH ACHARYA Vs. COMMISSIONER OF CUSTOMS
|
April 11, 2012 |
YOGINDERA SINGH Vs. COAL INDIA LIMITED
|
May 17, 2012 |
YUG NIRMAN TRUST Vs. ASHIM CHANDRA BHATTACHARJEE & ORS.
|
February 7, 2012 |
ZAKI AHMED Vs. LIEUTENANT GOVERNOR
|
September 18, 2012 |
ZEPHYR EXPORTS PVT. LTD. Vs. CENTRAL BANK OF INDIA
|
August 30, 2012 |
ZULFIKER ALI SEIKH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
January 10, 2012 |