A AND N ADMINISTRATION Vs. RAJA SEKHAR
|
December 10, 2008 |
A K B CONSTRUCTION ENGINEERS PVT LTD Vs. LAKSHMI JANARDHAN JEW
|
March 28, 2008 |
A K MITRA AND ORS Vs. STATE OF WEST BENGAL
|
January 31, 2008 |
ABANI KUIRY Vs. STATE OF W B
|
August 22, 2008 |
ABBS ALI MONDAL Vs. STATE OF WEST BENAGAL
|
June 24, 2008 |
ABDUL HAMID MALLICK Vs. STATE OF WEST BENGAL
|
December 18, 2008 |
ABDUL HANNAN Vs. STATE OF WEST BENGAL
|
August 22, 2008 |
ABDUL KADER SK CHITTU Vs. STATE OF WEST BENGAL
|
May 14, 2008 |
ABDUL MALEK Vs. STATE OF WEST BENGAL
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April 29, 2008 |
ABDUL RASHID Vs. STATE OF WEST BENGAL
|
April 23, 2008 |
ABHIJIT KUNDU Vs. STATE OF WEST BENGAL
|
August 1, 2008 |
ABL INTERNATIONAL PVT LTD Vs. SUNITA RAMCHAND SADARANGANI
|
November 4, 2008 |
ACCOUNTS OFFICER Vs. R SEN AND CO
|
February 14, 2008 |
ACHINTYA KUMAR CHATTOPADHYAY Vs. STEEL AUTHORITY OF INDIA LTD
|
June 11, 2008 |
ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE \ Vs. SHRI NABO KUMAR JHA
|
May 15, 2008 |
ADHIR KUMAR BISWAS Vs. MADAN MOHAN MONDAL
|
May 16, 2008 |
ADHIRATH MONDAL Vs. STATE OF WEST BENGAL
|
September 24, 2008 |
ADHUNIK CORPORATION LTD Vs. UNION OF INDIA
|
November 26, 2008 |
ADVANCE MEDICARE AND RESEARCH INSTITUTE Vs. STATE OF WEST BENGAL AND OTHERS
|
December 19, 2008 |
ADWAITA KUMAR KOTAL Vs. STATE
|
March 28, 2008 |
AIR LIFT Vs. KARTICK CHANDRA CHANDRA
|
May 15, 2008 |
AJIT KUMAR SEN Vs. STATE OF WEST BENGAL
|
February 8, 2008 |
AJOY CHAKRABORTY Vs. MITHU CHAKRABORTY
|
September 4, 2008 |
AKHTER HOSSAIN Vs. CESC LIMITED
|
February 15, 2008 |
ALAUDDIN Vs. DIRECTOR OF SCHOOL EDUCATION
|
February 1, 2008 |
ALI Vs. STATE OF WEST BENGAL
|
July 14, 2008 |
ALIA BIBI Vs. STATE OF WEST BENAGAL
|
August 7, 2008 |
ALIPORE TARUN DAL Vs. MALATI PORE
|
August 21, 2008 |
ALIROMA CHEMICALS PVT LTD Vs. ALLAHABAD BANK
|
February 15, 2008 |
ALLAHABAD BANK Vs. SHANK S STEEL FAB PVT LTD
|
February 15, 2008 |
ALLIED LOGISTIC PRIVATE LIMITED Vs. REGISTRAR OF ASSURANCE AT KOLKATA
|
March 25, 2008 |
AMAL KUMAR MAJUMDAR Vs. STATE
|
February 13, 2008 |
AMALA SHANKAR Vs. MANDIRA KAR
|
January 16, 2008 |
AMALENDU BISKASH SAHU Vs. UNION OF INDIA
|
September 23, 2008 |
AMALENDU PAUL ALIAS JHANTU Vs. STATE OF WEST BENGAL
|
July 24, 2008 |
AMAR KANTI BARUA Vs. STATE OF WEST BENGAL
|
July 25, 2008 |
AMAR NATH CHOWDHURY Vs. UNION OF INDIA
|
May 6, 2008 |
AMAR NATH PRAMANICK Vs. SANJIB DAS GUPTA
|
February 4, 2008 |
AMARENDRA NATH DHAR Vs. HAPPY HOMES AND HOTELS PVT LTD
|
October 31, 2008 |
AMARENDRA SINGH Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
January 10, 2008 |
AMIT KUMAR PUGALIA Vs. TEZPORE TEA COMPANY LIMITED
|
April 7, 2008 |
AMITA KUNDU Vs. STATE OF WP
|
April 30, 2008 |
AMITA KUNDU RANA Vs. STATE OF WEST BENGAL
|
July 30, 2008 |
ANANTA NASKAR Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
November 24, 2008 |
ANANYA BANERJEE Vs. SAMARENDRA NATH BANERJEE
|
April 18, 2008 |
ANCHARUL HAQUE Vs. STATE
|
August 18, 2008 |
ANDREW YULE AND COMPANY LIMITED Vs. DESCON LIMITED
|
February 8, 2008 |
ANIL CHARAN RAKSHIT Vs. STATE
|
September 15, 2008 |
ANIL KR RAY Vs. KSHAMA RANI DUTTA
|
April 1, 2008 |
ANIL KUMAR MAJUMDAR Vs. STATE OF WEST BENGAL
|
January 9, 2008 |
ANIL KUMAR MAYRA Vs. STATE OF WEST BENGAL
|
July 10, 2008 |
ANIL KUMAR SAHA Vs. BOARD OF COUNCILLORS OF NABADWIP MUNICIPALITY
|
December 22, 2008 |
ANIMA GHOSE Vs. STATE OF W B
|
April 11, 2008 |
ANINDYADASGUPTA Vs. DEBASISH BAISYA
|
December 23, 2008 |
ANITA KUNDU Vs. SUPREME LEASING LTD
|
January 8, 2008 |
ANJALI KAMDU Vs. SHIB SHANKAR KUNDU
|
February 15, 2008 |
ANJAN DE Vs. STATE OF WEST BENGAL
|
January 9, 2008 |
ANNA PURNA SHAW Vs. ANANTA ROY
|
July 15, 2008 |
ANUP BISWAS Vs. STATE OF WEST BENGAL
|
June 2, 2008 |
ANUPAM TALUKDAR Vs. PIYALI TALUKDAR
|
November 21, 2008 |
ANURADHA GHOSH MOULICK Vs. SUBIR KRISHNA GHOSH MOULICK
|
February 18, 2008 |
APARNA DAS Vs. NATIONAL INSURANCE CO LTD
|
July 21, 2008 |
APL POLYFAB (P) LTD Vs. COMMISSIONER OF C EX , CALCUTTA-I
|
June 19, 2008 |
APTAR SARDAR Vs. STATE OF WEST BENGAL
|
October 31, 2008 |
ARATI BARUI Vs. STATE OF WEST BENGAL
|
May 16, 2008 |
ARATI DAS Vs. BHARTI SARKAR
|
July 18, 2008 |
ARATI DOLAI ALIAS ARATI RANI DOLAI Vs. BASER ALI BOX
|
February 15, 2008 |
ARATI GHOSE Vs. SATYANARAYAN TRIPATHI
|
April 17, 2008 |
ARIJIT MITTRA Vs. GOUTAM MITTER
|
July 14, 2008 |
ARPITA CHAKRABORTY Vs. AMIT CHAKRABORTY
|
April 18, 2008 |
ARUN BANERJEE Vs. BAIDYA NATH MULLICK
|
May 9, 2008 |
ARUN CHANDRA ROY (DECEASED) Vs. BINA ROY
|
March 7, 2008 |
ARUN KUMAR CHOUDHURY AND ANOTHER Vs. UMA RANI PAUL AND OTHERS
|
June 23, 2008 |
ARUN KUMAR DAS Vs. STATE OF WEST BENGAL
|
December 17, 2008 |
ARUN KUMAR MEHROTRA Vs. BHASKAR SEN
|
January 31, 2008 |
ARUN KUMAR MOHATA Vs. MANJUSHREE SINGHI
|
February 13, 2008 |
ARUNODOYA PLANTATIONS LTD Vs. STATE OF WEST BENGAL
|
January 28, 2008 |
ARUP MAZUMDAR Vs. DILIP KUMAR ROY
|
June 19, 2008 |
ARUP MONDAL Vs. STATE OF W B
|
May 14, 2008 |
ARUP RATAN PAUL Vs. AKSHYABAR SINGH
|
August 28, 2008 |
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY Vs. TAPAS BANERJEE
|
August 19, 2008 |
ASGAR ALI Vs. JAMIL AKHTAR SIDDIQUE
|
December 1, 2008 |
ASHIM KUMAR DAS Vs. PRATYUSH MAJUMDAR
|
April 24, 2008 |
ASHIMA KUMAR DUTTA Vs. SWAPAN DUTTA
|
July 25, 2008 |
ASHIMA SIL Vs. SUBHAS CHANDRA SIL
|
August 22, 2008 |
ASHIRUDDIN Vs. STATE OF WEST BENGAL
|
March 25, 2008 |
ASHIT KUMAR PALIT Vs. WEST BENGAL STEEL ELECTRICITY DISTRIBUTION COMPANY LTD
|
August 28, 2008 |
ASHMA KHATOON Vs. SUBROTO GHATAK
|
April 29, 2008 |
ASHOK BANIK Vs. THE STATE OF WEST BENGAL AND ORS.
|
December 16, 2008 |
ASHOK KUMAR Vs. KISHWAR JAHAN
|
September 19, 2008 |
ASHOK KUMAR AGARWAL Vs. NEENA CHAND
|
May 7, 2008 |
ASHOK KUMAR GUPTA Vs. UNION OF INDIA
|
August 4, 2008 |
ASHOK KUMAR ROY Vs. UNITED INDIA INSURANCE CO. LTD. AND ANR.
|
April 22, 2008 |
ASHOK KUMAR SINHA Vs. STATE OF WEST BENGAL
|
February 22, 2008 |
ASHOKE KUMAR SARKAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
|
August 6, 2008 |
ASHUTISH LAW Vs. GENERAL MANAGER METRO RAILWAYS
|
May 6, 2008 |
ASHUTOSH KUNDU Vs. STATE OF WEST BENGAL
|
September 24, 2008 |
ASHUTOSH MOOKERJEE MEMORIAL INSTITUTE Vs. KOLKATA MUNICIPAL CORPORATION
|
January 10, 2008 |
ASISH PANDEY Vs. SYNTECH INFORMATICS PVT LTD
|
November 26, 2008 |
ASIT BARAN BHATTACHARYA Vs. GOURI BHATTACHARYA
|
July 18, 2008 |
ASIT BARAN GHOSH Vs. SALES TAX OFFICER
|
December 8, 2008 |
ASIT GHOSH Vs. STATE OF WEST BENGAL
|
January 14, 2008 |
ASOK KUMAR PAL Vs. SAWAN PAL
|
July 11, 2008 |
ASSISTANT DIRECTOR OF NARCOTICS CONTROL BUREAU EASTERN Vs. DIPAK PODDAR
|
June 25, 2008 |
ASSISTANT DIRECTOR OF NARCOTICS CONTROL BUREAU EASTERN ZONAL UNIT CALCUTTA Vs. DIPAK PODDAR
|
July 25, 2008 |
ASURA BIBI Vs. SETARA BIBI
|
January 18, 2008 |
ATALENDU ROY Vs. BINA ROY
|
March 7, 2008 |
ATANU DAS Vs. SMT. SOMA DAS
|
November 20, 2008 |
ATANU RANJAN GHOSH Vs. ARUP RANJAN GHOSH
|
July 18, 2008 |
ATASI ROY (CHANDRA) Vs. DIPAK ROY AND ANOTHER.
|
February 29, 2008 |
ATISH AGARWALA Vs. STATE OF WEST BENGAL
|
July 27, 2008 |
ATISH AGRWALA Vs. STATE OF WEST BENGAL
|
June 27, 2008 |
ATUL CHANDRA CHATTOPADHYAY Vs. PRATUL CHANDRA CHATTOPADHYAY
|
January 30, 2008 |
ATUL DAGA Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF CALCUTTA
|
February 26, 2008 |
ATUL KRISHNA MONGAL Vs. ALOKELATA MONDAL
|
June 25, 2008 |
AUTOMOBILE ASSOCIATION OF EASTERN INDIA Vs. BOARD OF TRUSTEES OF THE PORT OF KOLKATA
|
June 11, 2008 |
B B M ENTERPRISES Vs. STATE OF WEST BENGAL
|
June 23, 2008 |
B K METAL INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
March 28, 2008 |
B L B LLIMITED Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION
|
November 6, 2008 |
BABLI MAJUMDAR Vs. STATE OF WEST BENGAL
|
April 11, 2008 |
BABLU ORAON Vs. STATE OF WEST BENGAL
|
April 30, 2008 |
BABLU SINGH Vs. COAL INDIA LTD
|
November 21, 2008 |
BABU ROY Vs. STATE OF W B
|
May 13, 2008 |
BACHASPATI BHATTACHARYA Vs. MIRA BHATTACHARJEE
|
February 15, 2008 |
BACHHA SINGH Vs. UNION OF INDIA
|
July 9, 2008 |
BADAL CHANDRA DAS Vs. COLLECTOR
|
February 15, 2008 |
BADAL DEY Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
BAIDYA NATH SAHA Vs. VISVA BHARATI SANTINIKETAN, BIRBHUM & ORS.
|
September 8, 2008 |
BAIDYANATH ROY Vs. STATE OF WEST BENGAL
|
August 18, 2008 |
BAIJNATH SINGH Vs. STATE OF WEST BENGAL
|
May 12, 2008 |
BAISHALI BANERJEE Vs. STATE OF WEST BENGAL
|
March 10, 2008 |
BALAJI AGRO INFOTECH ENTERPRISE Vs. ICICI BANK LIMITED
|
May 7, 2008 |
BALDEV RAJ Vs. UNION OF INDIA
|
May 5, 2008 |
BANDANA DAS Vs. SAROJ KUMAR
|
December 18, 2008 |
BANERJEE CONSTRUCTION Vs. UNION OF INDIA
|
March 6, 2008 |
BANI DAS Vs. DILIP KUMAR GHOSH & ANR.
|
December 18, 2008 |
BANI PRASANNA KUNDU Vs. JAITEN NEESSA SINCE DECEASED NAWSED ALI
|
March 13, 2008 |
BANIBRATA DAS Vs. STATE OF WEST BENGAL
|
January 21, 2008 |
BANK OF RAJASTHAN LTD. Vs. OFFICIAL LIQUIDATOR
|
September 22, 2008 |
BANWARILAL GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
|
January 8, 2008 |
BARUN BANDYOPADHYAY Vs. UNION OF INDIA
|
December 4, 2008 |
BARUN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 16, 2008 |
BASUDEO KHAITAN Vs. MADAN LAL PERIWAL
|
February 5, 2008 |
BASUDEV SINGH Vs. EASTERN COALFIELDS LTD
|
February 20, 2008 |
BASUDEV SINGH Vs. EASTERN COALFIELDS LIMITED
|
July 30, 2008 |
BATHGATE AND COMPANY Vs. REVEREND HANOK GHOSE
|
July 31, 2008 |
BATLIBOI & COMPANY LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
September 23, 2008 |
BELA DAS Vs. STATE OF WEST BENGAL
|
August 22, 2008 |
BENGAL STEEL INDUSTRIES LTD Vs. BANK OF INDIA
|
August 1, 2008 |
BERGER PAINTS INDIA LIMITED Vs. ASHISH CHATTOPADHYAY AND ORS.
|
September 5, 2008 |
BERHAMPORE MUNICIPALITY Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
September 12, 2008 |
BHABANI ADHIKARI Vs. WEST BENGAL STATE CO
|
December 23, 2008 |
BHABANI PRASAD RANA Vs. ANIL DAS
|
April 15, 2008 |
BHAGAWATI FOODS P LIMITED Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
January 31, 2008 |
BHAIRAB KARMAKAR AND CONSTRUCTION COMPANY Vs. SARBARI BISWAS
|
August 8, 2008 |
BHAKTI BINOD SAMANTA Vs. STATE OF WEST BENAGAL
|
March 26, 2008 |
BHARAT BISCUIT PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND
|
August 1, 2008 |
BHARAT EARTH MOVERS LTD Vs. PURANMAL KEDIA
|
November 4, 2008 |
BHARAT LAL BIJLANI Vs. STATE OF WEST BENGAL
|
March 18, 2008 |
BHASKAR PANDA Vs. ASHUTHOSH TRIPATHI
|
April 2, 2008 |
BHAWANI SAHA Vs. UNION OF INDIA
|
September 26, 2008 |
BHAWANIPUR GUJARATI EDUCATION SOCIETY Vs. UNIVERSITY OF CALCUTTA
|
September 23, 2008 |
BHIKRAM DORJEE Vs. STATE OF WEST BENAGAL
|
April 11, 2008 |
BHOWANIPORE GUJARATI EDUCATION SOCIETY Vs. KOLKATA MINICIPAL CORPORATION
|
September 2, 2008 |
BHUMANI MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 5, 2008 |
BHUMENDRANATH GUHARAY Vs. GENERAL MANAGER CALCUTTA TELEPHONES
|
July 15, 2008 |
BHUPEN PURAKAIT Vs. STATE OF WEST BENGAL
|
June 27, 2008 |
BHUPENDRA CHANDRA ROUTH Vs. ALPANA GANGULY
|
December 5, 2008 |
BHUPESH CHANDRA KAR Vs. DURGA PRASAD GUPTA
|
September 12, 2008 |
BIBHAS CHANDRA DAS Vs. SAMIR CHANDRA DAS
|
November 4, 2008 |
BIBHUTI SARKAR Vs. STATE OF WEST BENGAL & ANR
|
November 11, 2008 |
BIDHAN ROY Vs. STATE OF W B
|
August 22, 2008 |
BIGNA LOHAR Vs. STATE
|
November 5, 2008 |
BIJAY KUMAR BHATTAR Vs. TRIMURATI ASSOCIATES PVT LTD
|
July 11, 2008 |
BIJON BALA DAS Vs. STATE OF WEST BENGAL
|
July 14, 2008 |
BIJOY YADAV Vs. STATE OF WEST BENGAL
|
January 16, 2008 |
BIKASH MAJUMDAR Vs. PRABIR CHATTERJEE
|
March 13, 2008 |
BIKASH MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
July 22, 2008 |
BIMAL BARMAN Vs. STATE OF WEST BENGAL
|
December 10, 2008 |
BIMAL KHEMKA Vs. A L K B CHAND
|
May 13, 2008 |
BIMAL SEAL Vs. STATE OF WEST BENGAL
|
July 22, 2008 |
BIMALA DEVI CHURIWALA Vs. KOLKATA MUNICIPAL CORPORATION
|
January 11, 2008 |
BIMALENDU GHOSE Vs. MUKTI GHOSE
|
March 28, 2008 |
BIMAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 9, 2008 |
BINA MONDAL NEE DAS Vs. STATE OF WEST BENGAL
|
July 18, 2008 |
BINA ROY Vs. BASANTI BHATTACHARYA
|
June 25, 2008 |
BINAYAK SARKAR Vs. SHUVAM WATCH STRAPS(P.) LTD
|
May 2, 2008 |
BIPROARSHI GUHA Vs. STATE OF WEST BENGAL
|
August 1, 2008 |
BIRAL CORPORATION LTD Vs. BIRALCORPORATION LTD
|
September 23, 2008 |
BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL Vs. MD MOKHTAR HOSSAIN
|
December 3, 2008 |
BIREN SINGH Vs. STATE OF W B
|
June 2, 2008 |
BIRESHWAR GOSWAMI Vs. STATE OF WEST BENGAL
|
July 27, 2008 |
BIRLA TEA LTD Vs. STATE
|
November 5, 2008 |
BISHU ROW ALIAS T BISES KUMAR Vs. STATE OF W B
|
July 29, 2008 |
BISWAJIT DAS Vs. RUMA BARH
|
May 16, 2008 |
BISWAJIT NAGA Vs. SHILPA NAGA
|
February 5, 2008 |
BISWAJIT NASKAR Vs. PRADHAN SHIRAKOLE GRAM PANCHAYAT
|
January 28, 2008 |
BISWANATH BAIN Vs. UNION OF INDIA AND OTHERS
|
November 21, 2008 |
BISWANATH BHATTACHARJEE Vs. UNITED BANK OF INDIA
|
December 16, 2008 |
BISWANATH ROY CHOWDHARY Vs. PRANAH KUMAR SENHUPTA
|
June 19, 2008 |
BISWANATH SINGH Vs. STATE OF WEST BENGAL
|
June 20, 2008 |
BISWANATH SINGHANIA Vs. KUMUD RANJAN SINHA
|
February 22, 2008 |
BIVA PYNE Vs. CHUNILAL PYNE
|
February 15, 2008 |
BOARD OF COUNCILLORS, BHADRESWAR MUNICIPALITY AND ORS. Vs. NIHAR BASU AND ORS.
|
August 7, 2008 |
BOARD OF TRUSTEES Vs. CANORO RESOURCES LTD
|
January 9, 2008 |
BOKUL RANI BASU Vs. STATE OF WEST BENGAL
|
April 25, 2008 |
BOM SAS ASHIM DAS Vs. KAJAL DEB
|
February 28, 2008 |
BRATATI CHAKRABORTY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 31, 2008 |
BRATATI CHAKRABORTY & ORS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
|
October 30, 2008 |
BRATINDRA NATH GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
September 5, 2008 |
BRIHASPATI MAHALI Vs. STATE OF W B
|
July 9, 2008 |
BRIJ RAJ PANDEY Vs. PADMABATI DASS
|
March 6, 2008 |
BRINCHI SHET Vs. STATE OF WEST BENGAL
|
December 10, 2008 |
BRINDA ROUTH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 5, 2008 |
BRINDABAN BAG ALIAS BRINDA Vs. STATE OF WEST BENGAL
|
July 31, 2008 |
BRITANNIA INDUSTRIES LTD. AND ANR. Vs. THE ESTATE OFFICER, KOLKATA PORT TRUST AND ORS.
|
December 12, 2008 |
BUDDHADEB GIRI @ BUDHADEB GIRI Vs. STATE OF WEST BENGAL
|
June 27, 2008 |
BUDDHESWAR PRAMANIK Vs. STATE OF WEST BENGAL
|
May 12, 2008 |
BUDHMAL BHANSALI ALIAS B BHANSALI Vs. STATE OF WEST BENGAL
|
February 15, 2008 |
BULBUL MONDAL ALIAS BHOLA MONDAL Vs. NATIONAL INSURANCE CO LTD
|
October 1, 2008 |
C E S C Vs. SK SALAUDDIN
|
December 23, 2008 |
C E S C LIMITED Vs. RAJPOOT SUPPLY SYNDICATE
|
January 25, 2008 |
C E S C LIMITED Vs. STATE OF WEST BENGAL
|
January 22, 2008 |
CALCUTTA DOCK LABOUR BOARD Vs. EIC HOLDING LIMITED
|
July 3, 2008 |
CALCUTTA MUNICIPAL CORPORATION Vs. SANTOK SINGH DEO
|
April 10, 2008 |
CALCUTTA MUNICIPAL CORPORATION Vs. RUKHSANA ANJUM
|
October 1, 2008 |
CENTRAL BANK OF INDIA Vs. NRIPENDRA NATH SARKAR
|
August 20, 2008 |
CENTRAL BANK OF INDIA Vs. GOUR NITYA INDUSTRIES LTD
|
March 13, 2008 |
CENTRAL PROVIDENT FUND COMMISSIONER Vs. MODERN TRANSPORTATION
CONSULTANCY SERVICE PVT LTD
|
May 7, 2008 |
CESC LIMITED Vs. WEST BENGAL POLLUTION CONTROL BOARD
|
November 17, 2008 |
CHAINRUP SAMPATRAM Vs. PUNJAB AND SIND BANK
|
December 10, 2008 |
CHAIRMAN CUM MANAGING DIRECTOR Vs. COAL INDIA OFFICERS ASSOCIATION
|
January 31, 2008 |
CHAIRMAN KOLKATA Vs. BASUDEB SOREN
|
December 18, 2008 |
CHAITANNA MAHATO Vs. STATE OF WEST BENAGAL
|
December 18, 2008 |
CHANCHAL KUMAR DAS Vs. STATE OF WEST BENGAL
|
April 9, 2008 |
CHANCHAL KUMAR PATRA Vs. STATE OF WEST BENGAL
|
August 26, 2008 |
CHANDAN CHOWDHURY Vs. UNION OF INDIA
|
August 4, 2008 |
CHANDAN NANDY Vs. CHANDRA NANDY
|
September 24, 2008 |
CHANDAN THAKUR Vs. IISCO STEEL PLANT AND ORS.
|
April 4, 2008 |
CHANDAN TIARI Vs. BALAGERIA CENTRAL CO
|
March 17, 2008 |
CHANDANA KARMAKAR Vs. AMIT KUMAR GHOSH
|
January 25, 2008 |
CHANDI CHARAN JANA @ C.C. JANA Vs. UNION OF INDIA AND OTHERS
|
September 30, 2008 |
CHAPAL KUMAR GAYEN Vs. STATE OF WEST BENGAL
|
January 15, 2008 |
CHARAN BALA BISWAS Vs. SHIPPING CORPORATION OF INDIA
|
April 18, 2008 |
CHAYANIKA BANERJEE Vs. BISWA RANJAN CHAKRABORTY
|
March 14, 2008 |
CHHANDA CHAKRABORTY Vs. RANJAN CHAKRABORTY
|
August 22, 2008 |
CHHAYA DEVI Vs. KALYANI CHATTOPADHYAY
|
March 31, 2008 |
CHHOTELAL CHODHURY Vs. STATE OF WEST BENGAL
|
May 9, 2008 |
CHINMOY PATHAK Vs. STANDARD CHARTERED BANK LIMITED
|
July 2, 2008 |
CHINU RANI BALO Vs. NATIONAL INSURANCE CO LTD
|
June 27, 2008 |
CHIRANJEEB GHOSH Vs. STATE OF WEST BENGAL
|
February 8, 2008 |
CHITTARANJAN PUROKAIT Vs. STATE OF WEST BENGAL AND OTHERS
|
July 8, 2008 |
CHITTARANJAN SAHA Vs. STATE OF WEST BENGAL
|
October 31, 2008 |
CHITTARANJAN SI Vs. STATE OF WEST BENGAL
|
July 11, 2008 |
CIT Vs. CPL TANNERY
|
August 4, 2008 |
CITICORP FINANCE INDIA LIMITED Vs. STATE OF WEST BENGAL
|
August 13, 2008 |
COAL INDIA LIMITED Vs. MAHADEV BANERJEE
|
December 11, 2008 |
COLLECTOR OF CUSTOMS Vs. A B P PVT LTD
|
December 10, 2008 |
COMMISSIONER OF C EX , KOLKATA-III Vs. HARBANS LAL MALHOTRA
|
August 4, 2008 |
COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. EXIDE INDUSTRIES LIMITED
|
January 4, 2008 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII Vs. RASOI LTD
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July 28, 2008 |
COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL Vs. OVER LAND AGENCY
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August 21, 2008 |
COMMISSIONER OF INCOME TAX Vs. CRESCENT EXPORT SYNDICATE
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July 30, 2008 |
COMMISSIONER OF INCOME TAX Vs. MCC INVESTMENT AND LEASING CO. LTD
|
February 7, 2008 |
COMMISSIONER OF INCOME-TAX Vs. SUPREME AND CO.
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August 5, 2008 |
COMMISSIONER OF INCOME-TAX Vs. COATS OF INDIA LTD.
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September 8, 2008 |
COMMR OF C EX , KOLKATA-I Vs. N K GOSSAIN & CO PRIVATE LIMITED
|
August 19, 2008 |
COMMR OF C EX , KOLKATA-II Vs. BEEKAY STEEL INDUSTRIES LTD
|
September 9, 2008 |
COMMUNICATE HOUSING AND DEVELOPMENT CO PVT LTD Vs. GOPAL CHANDRA SHAW
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April 4, 2008 |
CONTAI CO OPERATIVE BANK LTD Vs. UDAY CHANDRA DEY
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September 2, 2008 |
CORE CERAMICS LTD Vs. UNION OF INDIA
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February 8, 2008 |
CUSTODIAN OF TEXTILE UNDERTAKING Vs. HALL AND ANDERSON LTD
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December 14, 2008 |
D S G ROADLINES PVT LTD Vs. DIVISIONAL MANAGER
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August 28, 2008 |
D.K. SINGH MEEL Vs. UNION OF INDIA AND OTHERS
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January 21, 2008 |
DAMODAR VALLEY CORPORAION Vs. RAJESH KUMAR
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September 16, 2008 |
DAMODAR VALLEY CORPORATION Vs. GOUTAM SINHA AND ORS.
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March 26, 2008 |
DANIELI ENGINEERING INDIA Vs. STATE OF WEST BEGAL
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September 18, 2008 |
DARBARI INDUSTRIES Vs. PRESIDENT OF INDIA
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December 13, 2008 |
DARBARI INDUSTRIES Vs. PRESIDENT OF INDIA AND ANR.
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December 23, 2008 |
DEB KUMAR BHABANI ALIAS D K BHABANI Vs. MOHINI DEBI
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September 26, 2008 |
DEBA PRASAD ROY Vs. TANDRA ROY
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March 31, 2008 |
DEBABRATA CHAKRABORTY Vs. RINA CHAKRABORTY
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December 24, 2008 |
DEBABRATA MAITI Vs. MALLABHUM GRAMIN BANK
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April 11, 2008 |
DEBAGOPAL CHAKRABORTRY Vs. STATE OF WEST BENGAL
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July 18, 2008 |
DEBANDRA NATH MONDAL Vs. RATAN KUMAR DAS
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February 1, 2008 |
DEBANSHU GUHA ROY Vs. NATIONAL INSURANCE COMPANY LTD
|
March 6, 2008 |
DEBASIS BAGCHI Vs. INSTITUTE OF COST AND WORK ACCOUNTANTS OF INDIA
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November 21, 2008 |
DEBASISH DHARA Vs. STATE OF WEST BENGAL
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August 4, 2008 |
DEBASISH GHOSAL AND ORS. Vs. SIEMENS AKTIENGASELLSCHAFT
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May 15, 2008 |
DEBDAS MISHRA Vs. STATE OF WEST BENGAL
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July 16, 2008 |
DEEPAK SHARMA Vs. VINEETA SHARMA NEE DUBEY
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January 24, 2008 |
DEVENDRA KUMAR CHAUDHURY Vs. HIMANSHU RAY PAREKH
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September 22, 2008 |
DEWARANCE MACNEILL AND CO LTD Vs. PADAM KUMAR KHAITAN
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July 28, 2008 |
DHARMA RAJ SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
|
May 16, 2008 |
DHIREN BYADH Vs. STATE OF WEST BENGAL
|
August 22, 2008 |
DHIREN KARMAKAR & ORS. Vs. SUNITI KARMAKAR & ORS.
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April 16, 2008 |
DHIRENDRA NATH PURKAIT Vs. STATE OF WEST BENGAL
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July 18, 2008 |
DHUNSERI TEA AND INDUSTRIES LTD Vs. DHUNSIRI PLANTATION P LTD
|
May 16, 2008 |
DIALANI ALIAS VIJAY KUMAR CHELLARAM DIALANI Vs. LAKSHMI KANT RAJAK
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July 31, 2008 |
DIBYENDU BHATTACHARYA Vs. STEEL AUTHORITY OF INDIA LTD
|
August 1, 2008 |
DILESHWAR KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 23, 2008 |
DILIP ALIAS PRAMANIK DAS Vs. ALOK BARMAN
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May 16, 2008 |
DILIP DAS & ORS. Vs. STATE OF WEST BENGAL
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December 24, 2008 |
DILIP KUMAR DAS Vs. BENGAL HOSIERY HOUSE AND ORS.
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January 15, 2008 |
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
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July 22, 2008 |
DILIP KUMAR PANDA Vs. STATE OF WEST BENAGAL
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March 20, 2008 |
DILIP KUMAR SARKAR Vs. UNITED BANK OF INDIA
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August 7, 2008 |
DILIP MUKHERJEE Vs. STATE OF WEST BENGAL
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September 23, 2008 |
DINABANDHU DAS Vs. STATE OF WEST BENGAL
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January 16, 2008 |
DINABANDHU MALLICK Vs. STATE OF WEST BENGAL & ORS.
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December 10, 2008 |
DIPA DAS Vs. DIPAK DAS
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April 18, 2008 |
DIPAK CHOUDHURY Vs. STATE OF WEST BENGAL
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May 16, 2008 |
DIPAK KUMAR SINGH Vs. STATE OF WB
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April 29, 2008 |
DIPALI BISWAS Vs. NIRMALENDU MUKHERJEE
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March 28, 2008 |
DIPALI CHATTERJEE GHOSH Vs. STATE OF WEST BENGAL
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October 1, 2008 |
DIPANKAR BANERJEE Vs. STATE OF WEST BENGAL & ORS.
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August 12, 2008 |
DIPANKAR PRAMANIK Vs. STATE OF WEST BENGAL
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January 16, 2008 |
DIPEN DAS Vs. ASHALATA MARIK
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July 17, 2008 |
DIPENDRA MOHAN SEN Vs. STATE OF WEST BENGAL
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January 28, 2008 |
DIPTI KANA GHOSE Vs. WEST BENGAL HIGHWAY AUTHORITY
|
March 12, 2008 |
DIPTYMOYEE DATTA Vs. KOLKATA MUNICIPAL CORPORATION
|
March 6, 2008 |
DIRECTOR CENTRAL GLASS AND CERAMEC RESEARCH INSTITUTE Vs. SUNILON PAL
|
July 25, 2008 |
DIRECTOR GENERAL Vs. DILIP ROY
|
June 25, 2008 |
DISTRICT MAGISTRATE Vs. SUMITRA DEVI
|
September 26, 2008 |
DIVINE GRACE APARTMENTS OWNERS WELFARE ASSOCIATION Vs. MUSSAMMAT ANIS FATMA BEGUM
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April 29, 2008 |
DIVYAJYOTI SPONGE IRON PVT. LTD. AND ANR. Vs. THE ASSISTANT P.F. COMMISSIONER AND ORS.
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January 14, 2008 |
DR KAYUM GOLDER Vs. M H MD ALLY
|
July 15, 2008 |
DR. VIKRAMJIT SINGH ROHATGI AND ANR. Vs. SMT. PROVABATI DAS AND ORS.
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April 17, 2008 |
DUNLOP INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 12, 2008 |
DURGA CHARAN VALLA Vs. MADAN MOHAN VALLA
|
January 21, 2008 |
DURGA PADA SAHOO Vs. STATE OF WEST BENGAL
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February 21, 2008 |
DURGA PRASAD SARKAR Vs. STATE OF W B
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July 9, 2008 |
DURGADAS PANDEY Vs. STATE OF WEST BENGAL
|
January 24, 2008 |
DWARKA NATH PYNE Vs. ABHIJIT SANYAN
|
February 25, 2008 |
EASTERN COAL FIELDS LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
July 22, 2008 |
EASTERN COALFIELD LTD Vs. NIRANJAN CHATTERJEE
|
May 2, 2008 |
EASTERN COALFIELDS LIMITED Vs. NAREN KORA
|
January 11, 2008 |
EIC HOLDINGS LIMITED Vs. CALCUTTA DOCK LABOUR BOARD
|
March 4, 2008 |
ELAHI Vs. STATE OF WEST BENGAL
|
November 12, 2008 |
ELANJCHELLIYAN AND ANOTHER Vs. DISTRICT AND SESSIONS JUDGE AND OTHERS
|
December 11, 2008 |
ELQUE POLYESTERS LIMITED Vs. COMMISSIONER OF CUSTOMS
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September 15, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNRISE SPICES PVT LTD
|
March 3, 2008 |
EMPLOYEES STATE OF INSURANCE CORPORATION Vs. BIRLA JUTE AND INDUSTRIES LTD
|
May 9, 2008 |
ENGINEERS INDIA LTD Vs. CHATTERJEE POLK PVT LTD
|
February 1, 2008 |
ENKON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
February 15, 2008 |
ESKAY STEEL FABRICATORS Vs. COMMISSIONER OF COMMEERCIAL TAXES
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February 19, 2008 |
ESTERN COALFIELDS LTD Vs. SIKANDER B P
|
March 5, 2008 |
EXCIDE INDUSTRIES LIMITED Vs. CESTAT
|
December 8, 2008 |
FARINNI Vs. DREAM FOOD PRODUCTS
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February 15, 2008 |
FATIK DEY Vs. STATE OF WEST BENGAL
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November 24, 2008 |
FEEGRADE AND CO. PVT. LTD. AND ANR. Vs. IND SYNERGY LIMITED AND ORS.
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January 8, 2008 |
FELU RAJBANSHI Vs. THE STATE OF W B
|
March 11, 2008 |
FIONA ROY Vs. SIPRA ROY
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February 6, 2008 |
FIROZ ALAM Vs. STATE OF WEST BENGAL
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April 10, 2008 |
FOOD CORPORATION OF INDIA Vs. PANKAJ KUMAR SARKAR
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April 2, 2008 |
FOOD CORPORATION OF INDIA AND ORS. Vs. UTPAL CHOWDHURY
|
April 4, 2008 |
FORIDA BIBI Vs. STATE OF WEST BENGAL
|
August 21, 2008 |
G K SAMANTA Vs. UNION OF INDIA
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April 9, 2008 |
G.D. PAUL Vs. UNION OF INDIA & OTHERS
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December 23, 2008 |
G.E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD. Vs. SOURAV DEY
|
December 18, 2008 |
GANDHABANIK MAHASABHA Vs. GANDHABANIK MAHASABHA BARDHAMAN SAKHA SAMITY
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October 1, 2008 |
GANESH GHOSE Vs. STATE OF WEST BENGAL
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May 15, 2008 |
GANGA RAM GHOSH & ORS. Vs. B.L. & L.R.O. & ORS.
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August 6, 2008 |
GANPAT LAL PAWAN KUMAR Vs. UTTAR PRADESH STATE SPINNING CO LTD
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November 4, 2008 |
GARDEN REACH SHIP BUILDERS Vs. STATE OF WEST BENGAL
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July 10, 2008 |
GARH MOYNA SAMABAY KRISHI UNNAYAN SAMITI LTD Vs. STATE OF WEST BENGAL
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March 26, 2008 |
GAUR KARUNA DEY Vs. NEMAI DEY
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April 9, 2008 |
GAUTAM KAYAL Vs. BULBUL KAYAL
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May 7, 2008 |
GAUTAM ROY Vs. DEBENDRA BAJORIA & ORS.
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July 29, 2008 |
GE INDIA INDUSTRIAL PVT LTD Vs. SECOND LABOUR COURT
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April 30, 2008 |
GENERAL MANAGER ORISSA STATE ROAD TRANSPORT CORPORATION Vs. BIJOY NATH KAPOOR
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March 14, 2008 |
GIMAGERIA WELFARE PRIMARY TEACHERS TRAINING INSTITUTE & ANR. Vs. CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
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October 1, 2008 |
GLAXOSMITHKLINE CONSUMBER HEALTHCARE LTD Vs. ABBOTT HEALTHCARE PVT LTD
|
July 31, 2008 |
GLOBAL FASHIONS INTERNATIONAL Vs. UNION OF INDIA
|
January 25, 2008 |
GOBINDA GHOSH Vs. STATE OF WEST BENGAL & ANR.
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August 25, 2008 |
GOPAL CHANDRA DEY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 11, 2008 |
GOPAL CHANDRA DEY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 8, 2008 |
GOPAL DAS Vs. BONITA GHOSE
|
June 30, 2008 |
GOPAL DAS BAGREE Vs. KRISHNA KUMAR KOTHARI
|
June 27, 2008 |
GOPAL DEBNATH Vs. SAMBHU DAS SET
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April 18, 2008 |
GOPAL TIWARI Vs. STATE OF WEST BENGAL
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February 3, 2008 |
GOPAL TIWARI Vs. STATE OF WEST BENGAL
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February 8, 2008 |
GOPINATH MUKHERJEE Vs. UTTAM BHARATI
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August 18, 2008 |
GOPSAI AVINANDAN SANGHA Vs. STATE OF WEST BENGAL
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April 16, 2008 |
GOUR GOPAL DUTTA Vs. STATE OF WEST BENGAL
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May 9, 2008 |
GOUR NITYE TEA AND INDUSTRIES LTD Vs. CENTRAL BANK OF INDIA
|
January 29, 2008 |
GOUR PROSAD PRAMANIK ALIAS MULUK CHAND Vs. STATE OF WEST BENGAL
|
April 25, 2008 |
GOURI BASU Vs. DURGA NATH BHATTACHARJEE
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July 15, 2008 |
GOURI SANKAR CHAKRABORTY Vs. MONI BHATTACHARJEE
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March 6, 2008 |
GOURI SHANKAR RAJGARHIA Vs. STATE OF WEST BENGAL
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December 24, 2008 |
GOURI SIRKAR AND ANR. Vs. MONI BHUSAN SIRKAR
|
August 14, 2008 |
GOYALS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
February 15, 2008 |
GUL AFGAN Vs. STATE OF WEST BENGAL
|
August 19, 2008 |
HABIR ALI SK ALIAS HABIR SK Vs. RAOSON ALI SK
|
June 26, 2008 |
HALADHAR KUMAR Vs. STATE OF WEST BENGAL
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August 18, 2008 |
HALDIA DEVELOPMENT AUTHORITY Vs. PRASANTA KUMAR MAITY
|
February 18, 2008 |
HALDIRAM LTD Vs. STATE OF WEST BENGAL
|
September 19, 2008 |
HAMIDA BEGUM ALIAS ALO BIBI Vs. UMRAN BIBI
|
March 6, 2008 |
HAMIDAN KHATUN Vs. STATE OF WEST BENGAL
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April 7, 2008 |
HARADHAN DAS Vs. RAKSHAKAR MUKHOPADHYAY
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September 8, 2008 |
HARADHAN DAS Vs. STATE OF WEST BENGAL
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June 26, 2008 |
HARADHAN DUTTA Vs. BABUL CHANDRA
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March 3, 2008 |
HARE KRISHNA SARDAR Vs. STATE OF WEST BENGAL
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July 18, 2008 |
HARENDRA PRASAD SHAW AND OTHERS Vs. BIMAL NASKAR
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April 23, 2008 |
HARIPADA SAMAI Vs. STATE OF WEST BENGAL
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April 9, 2008 |
HARNATH CHATTERJEE Vs. STATE OF W B
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June 30, 2008 |
HARU GHOSH Vs. STATE OF WEST BENGAL
|
March 27, 2008 |
HASI MAJUMDER Vs. STATE OF WEST BENGAL
|
January 9, 2008 |
HASNAHARA SK ALIAS HANSA BIBI Vs. NEW INDIA ASSURANCE CO LTD
|
March 6, 2008 |
HASTINGS JUTE MILL Vs. STATE OF WEST BENGAL
|
August 11, 2008 |
HEINZ INDIA PRIVATE LIMITED Vs. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED
|
January 31, 2008 |
HEINZ ITALIA S R L Vs. DABUR INDIA LIMITED
|
February 20, 2008 |
HEMRAJ MAHABIR PRASAD LIMITED Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
|
February 8, 2008 |
HIMADRI CHEMICAL AND INDUSTRIES LTD Vs. INDIAN OIL CORPORATION
|
March 31, 2008 |
HIMANGSHU DAS Vs. STATE OF WEST BENGAL
|
June 30, 2008 |
HIMANGSHU SEKHAR TAH Vs. BISWANATH BHATTACHARJEE
|
March 11, 2008 |
HIMANI ALLOYS LIMITED Vs. TATA STEEL LIMITED
|
September 22, 2008 |
HINDUSTAN UNILEVER LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ALIPORE CHARGE AND ORS.
|
January 15, 2008 |
HINDUSTHAN AUTO DISTRIBUTOR Vs. KAMLESH KHANDELWAL
|
March 3, 2008 |
HIRALAL BANERJEE Vs. ANJALI BANERJEE
|
March 28, 2008 |
HOTEL HINDUSTAN INTERNATIONAL KARMACHARI UNION Vs. HOTEL HINDUSTAN INTERNATIONAL
|
September 9, 2008 |
HOWRAH GANATANTRIK NAGARIK SAMITY Vs. UNION OF INDIA
|
July 18, 2008 |
HUNGERFORD INVESTMENT TRUST LTD Vs. HONBLE JUSTICE JAYANTA KUMAR BISWAS
|
August 22, 2008 |
HUNGERFORD INVESTMENT TRUST LTD. Vs. TURNER MORRISON & COMPANY LTD. & ORS.
|
August 11, 2008 |
IDEAL REAL ESTATE PRIVATE LTD Vs. WEST BENGAL FINANCIAL CORPORATION
|
March 4, 2008 |
IDRIS RAHAMAN Vs. ASHOK KUMAR ROY
|
August 29, 2008 |
ILA CHOUDHURY Vs. MAYA BOSE
|
November 19, 2008 |
IMPERIAL FRAGRANCES PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT)
|
June 20, 2008 |
IN RE: SREI INFRASTRUCTURE FINANCE LTD. Vs. STATE
|
January 28, 2008 |
IN RE: TATA TEA LTD. Vs. STATE
|
April 9, 2008 |
INDERPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
April 18, 2008 |
INDIA MEDIA SERVICES PRIVATE LIMITAED Vs. NEWSPRINT TRADINH AND SALES CORPORATION
|
July 30, 2008 |
INDIAN BANK Vs. S N ENGINEERS AND SUPPLIERS
|
February 28, 2008 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. TARAMONI
|
April 23, 2008 |
INDIAN IRON AND STEEL COMPANY LTD Vs. BHIM MAYA CHETTRI
|
May 7, 2008 |
INDIAN MERCHANTILE AGENCY Vs. COMMISSIONER OF CUSTOMS ADMINISTRATION KOLKATA
|
January 16, 2008 |
INDIAN PETRO PRODUCTS MANUFACTURING PVT. LTD. & OR Vs. STATE OF WEST BENGAL & ANR.
|
February 28, 2008 |
INDIAN RECORD MANUFACTURING COMPANY Vs. UNION OF INDIA
|
January 15, 2008 |
INDRAJIT GHOSH Vs. UNION OF INDIA
|
April 25, 2008 |
INDU BHUSAN JANA Vs. UNION OF INDIA
|
September 15, 2008 |
INDU BHUSAN JANA Vs. UNION OF INDIA
|
September 19, 2008 |
ING VYSYA BANK LTD Vs. STATE OF WEST BENGAL
|
April 9, 2008 |
INLAND MANUFACTURING COMPANY Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
|
December 23, 2008 |
IRA MUKHERJEE Vs. HIRENDRA NATH
|
December 23, 2008 |
IRCON EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD. Vs. UNIT CONSTRUCTION CO. PVT. LTD. AND ANR.
|
September 26, 2008 |
ISLAMUDDIN KHAN Vs. FOOD CORPORATION OF INDIA
|
February 22, 2008 |
JABIR HOSSAIN Vs. STATE OF WEST BENGAL
|
May 7, 2008 |
JADU HEMRAM Vs. GOUTAM CHAKRABORTY
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April 8, 2008 |
JAGDEV PRASAD BAJAJ Vs. TIRRIHANAH CO. LTD.
|
January 8, 2008 |
JAGDEV PRASAD BAJAJ Vs. TIRRIHANNAH CO. LTD.
|
November 5, 2008 |
JAIDEEP HALWASIYA Vs. RASOI LTD.
|
July 4, 2008 |
JALAUDDIN SK ALIAS KALU Vs. STATE OF WEST BENGAL
|
February 29, 2008 |
JAMINI DAS Vs. HIRENDRA KUMAR SUKLA
|
April 24, 2008 |
JATAN DAS Vs. SATE OF WEST BENGAL
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March 11, 2008 |
JATINDRA NATH GHATAK Vs. MANIK CHATTERJEE
|
April 18, 2008 |
JATINDRA NATH GHATAK Vs. SUPRATIK CHATTERJEE
|
April 18, 2008 |
JAY PRAKASH GAUR Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
JAYANTA GHOSH Vs. UNION OF INDIA
|
August 1, 2008 |
JAYANTA KUMAR BOSE Vs. SWAPAN KUMAR SAHA
|
August 11, 2008 |
JAYANTI SENGUPTA Vs. STATE OF WEST BENGAL & ORS.
|
April 8, 2008 |
JAYASHREE MAHATA Vs. STATE OF WEST BENGAL & ORS.
|
August 18, 2008 |
JAYASHRI GUHANEE GHOSE Vs. SHUKLA GHOSE
|
May 15, 2008 |
JAYASRI GUHA NEE GHOSH Vs. SHUKLA GHOSH
|
April 30, 2008 |
JENSON NICHOLSON I LTD Vs. CONTROLING AUTHORITY
|
January 21, 2008 |
JERRY B SUMANILOG Vs. STATE OF WEST BENGAL
|
December 24, 2008 |
JHARNA ROY (NEE BERA) Vs. SAMAR KUMAR ROY
|
February 13, 2008 |
JMD MEDICARE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
|
January 22, 2008 |
JMD MEDICARE LIMITED Vs. SIEMEN AKTIENGASELLSCHAFT AND DEBASISH GHOSAL
|
May 15, 2008 |
JOE DÏ¿½SILVA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 8, 2008 |
JOONKTOLLEE ENTERPRISES LTD. Vs. STATE
|
April 9, 2008 |
JOYDEB SAW Vs. BEJOY KRISHNA MAITY
|
July 3, 2008 |
JOYDEEP MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 18, 2008 |
JYOTSNA KHATOON Vs. SONALI KHATOON
|
February 1, 2008 |
K JAYRAJ Vs. MOSES PANDIAN
|
March 24, 2008 |
K M C Vs. DERBY SALES PVT LTD
|
February 18, 2008 |
K R R NAIR Vs. STATE
|
November 20, 2008 |
KABITA SIT Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
February 20, 2008 |
KAILASH KUMAR KANORIA Vs. SHIV SHANKAR PASARI
|
September 10, 2008 |
KAILASH NATH BANERJEE Vs. STEEL AUTHORITY OF INDIA LTD
|
August 14, 2008 |
KAISAR ALI Vs. ASGAR ALI
|
August 28, 2008 |
KAJAL CHAKRABORTY Vs. DIBYEN MUKHERJEE
|
December 5, 2008 |
KAJAL CHOWDHURY Vs. DILIP CHOWDHURY
|
February 8, 2008 |
KAKALI MAHATO Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
KALAVATI PANDEY Vs. MADHABI MUKHERJEE
|
July 30, 2008 |
KALI KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
February 15, 2008 |
KALIMATA THAKURANI Vs. STATE OF WEST BENGAL
|
June 16, 2008 |
KALIPADA BOURI Vs. STATE OF WEST BENGAL
|
August 4, 2008 |
KALIPADA KIRTAN Vs. BIJOY BAG
|
January 28, 2008 |
KALYAN KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
August 4, 2008 |
KALYAN KUMAR CHATTERJEE Vs. NAMITA GUHO
|
May 6, 2008 |
KALYANI ROY Vs. STATE OF WEST BENGAL
|
September 3, 2008 |
KAMAKHYA SINGHDEO Vs. MADULA INDIA
|
June 25, 2008 |
KAMAL KUMAR DUTTA Vs. STATE OF W B
|
June 25, 2008 |
KAMAL KUMAR MAJUMDAR Vs. UNION OF INDIA
|
January 11, 2008 |
KAMAL KUMAR MITRA Vs. STATE OF WEST BENAGAL
|
March 19, 2008 |
KAMALESH ADGIRI Vs. STATE OF WEST BENGAL
|
May 6, 2008 |
KAMALUDDIN MONDAL Vs. STATE
|
March 5, 2008 |
KAMESWAR PRASAD SINGH Vs. STATE OF WEST BENGAL
|
February 29, 2008 |
KAMLENDAR SINGH Vs. UNION OF INDIA
|
August 22, 2008 |
KANAI MANNA Vs. UNITED INDIA INSURANCE CO LTD
|
August 1, 2008 |
KANAI MARDI Vs. STATE OF W B
|
August 22, 2008 |
KANAILAL MAITY Vs. KOLKATA CONSTRUCTION AND ORS.
|
May 5, 2008 |
KANAILAL SARKAR & ANR Vs. STATE OF WEST BENGAL
|
November 6, 2008 |
KANANBALA DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
December 10, 2008 |
KANCHILAL PAUL Vs. SASTHI CHARAN BANERJEE AND ORS.
|
December 5, 2008 |
KANCHRAPARA COLLEGE Vs. SUNIL KUMAR KHAN
|
June 19, 2008 |
KANNIZ FATEMA ALIAS RUBASANA BEGUM Vs. SHIPPING CORPORATION OF INDIA LIMITED
|
November 21, 2008 |
KANORIA JUTE AND INDUSTRIES LTD. Vs. INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
June 27, 2008 |
KARAMCHAND THAPAR AND BROS CAOL SALES LTD Vs. UNION OF INDIA
|
June 30, 2008 |
KARTICK MONDAL Vs. BIMAN SEN
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July 4, 2008 |
KARZAN SHOW Vs. STATE OF W B
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July 16, 2008 |
KASHED SAHAJI Vs. STATE OF WEST BENGAL
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August 7, 2008 |
KASHIMUDDIN SK Vs. STATE OF WEST BENGAL
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August 21, 2008 |
KASHINATH KUNDU Vs. STATE OF WEST BENGAL
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August 6, 2008 |
KASHMIR SINGH KANG Vs. PUNJAB & SIND BANK
|
March 4, 2008 |
KAUSHIK BISWAS Vs. INDUSIND BANK LTD.
|
October 1, 2008 |
KAVERI LABOUR CONTRACT AND MULTIPURPOSE COOPERATIVE SOCIETY LTD. Vs. THE CHIEF SECRETARY AND OTHERS
|
December 5, 2008 |
KAZEM SK Vs. STATE OF W B
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May 16, 2008 |
KEFAT SK IN JAIL Vs. STATE OF WEST BENGAL
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September 11, 2008 |
KERENDRA CHANDRA BARMAN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
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July 9, 2008 |
KHARAGPUR TRIBAL PRIMARY TEACHERS Vs. STATE OF WEST BENGAL
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July 22, 2008 |
KHOKAN BHUNIA Vs. DIPALI BHUNIA
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January 21, 2008 |
KINGSHUK NEOGI Vs. STATE OF WEST BENGAL
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March 14, 2008 |
KIRAN BALA ROY Vs. BEJOY KUMAR GHOSH
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August 1, 2008 |
KISHORI PRASAD Vs. UNION OF INDIA (UOI) AND OTHERS
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February 18, 2008 |
KISHWAR JAHAN Vs. STATE OF WEST BENGAL
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August 14, 2008 |
KOHINUR BEGUM Vs. NEW INDIA ASSURANCE CO LTD
|
March 6, 2008 |
KOLKATA MUNICIPAL CORPORATION Vs. HUMAYUN PROPERTIES LIMITED
|
April 18, 2008 |
KOLKATA MUNICIPAL CORPORATION Vs. KANAK PROJECTS LTD
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April 18, 2008 |
KOLKATA MUNICIPAL CORPORATION AND ORS. Vs. RAM NIRANJAN KAJARIA AND ORS.
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August 8, 2008 |
KRISHNA ADHIKARY ALIAS BARMAN Vs. STATE OF WEST BENGAL
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March 3, 2008 |
KRISHNA CHANDRA DUTTA Vs. PACHER PALLY DURGA PUJA COMMITTEE
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August 1, 2008 |
KRISHNA CHANDRA DUTTA COOKME PVT LTD Vs. P K SANKAR INSPECTOR OF LEGAL METROLOGY
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April 2, 2008 |
KRISHNA DEY Vs. NATIONAL INSURANCE COMPANY LTD
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June 11, 2008 |
KRISHNA KANT PANDEY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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December 24, 2008 |
KRISHNA KANTA BORDER Vs. STATE OF WEST BENGAL
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August 22, 2008 |
KRISHNA KHAITAN Vs. ADDITIONAL REGISTRAE OF COMPANIES
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March 20, 2008 |
KRISHNA KUMAR BANGUR Vs. STATE OF WEST BENGAL
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March 27, 2008 |
KRISHNA PADA ALIAS KESTOPADA SANTRA Vs. GUNADHAR MANNA
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December 23, 2008 |
KRISHNENDU NARAYAN CHOWDHURY Vs. STATE OF WEST BENGAL
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January 25, 2008 |
KUNDA PADA PAIK Vs. STATE OF WEST BENGAL
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July 8, 2008 |
KUNTAL KUNDU Vs. NATIONAL INSURANCE COMPANY LIMITED
|
August 18, 2008 |
LAKHI BARUA Vs. UNION OF INDIA
|
February 8, 2008 |
LAKSHMI DEVI SINGH Vs. MUNICIPAL COMMISSIONER
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June 26, 2008 |
LAKSHMI NIWAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 7, 2008 |
LAL BAHADUR YADAV Vs. STATE OF WEST BENGAL
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January 14, 2008 |
LAL MOHAN MUKHERJEE Vs. MD WASIM
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March 25, 2008 |
LALTU MAL Vs. STATE OF WEST BENGAL
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July 1, 2008 |
LATIKA BHAR Vs. JYOTSNA DEY
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June 11, 2008 |
LATIKA BHAR Vs. JYOTSNA DEY
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June 3, 2008 |
LAW CLERKS ASSO Vs. HON BLE CHIEF JUSTICE
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May 5, 2008 |
LGW LTD Vs. STATE OF WEST BENGAL
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November 6, 2008 |
LIEUTENANT GOVERNOR AND OTHERS Vs. SHRI KAUSHIK GANGULY AND OTHERS
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November 20, 2008 |
LILA SARANGI Vs. STATE OF WEST BENAGAL
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May 6, 2008 |
LIPI CINEMA PVT LTD Vs. UNION OF INDIA
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February 29, 2008 |
M EMDADUL HOQUE Vs. STATE OF WEST BENGAL
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May 7, 2008 |
M/S BABA LOKNATH ENTERPRISE Vs. ALOKE KUMAR DAS
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May 13, 2008 |
M/S. FAB LEATHERS LIMITED & ANR. Vs. KND ENGINEERING TECHNOLOGIES LTD.
|
July 11, 2008 |
M/S. MARSHALL TREXIM (P)LTD. AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 22, 2008 |
MADAN LAL PERIWAL AND OTHERS Vs. BASUDEO KHAITAN AND OTHER
|
September 23, 2008 |
MADAN MOHAN MONDAL Vs. STATE OF WEST BENGAL
|
July 31, 2008 |
MADAN MOHAN PATRA & ORS. Vs. UNION OF INDIA & ORS.
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August 7, 2008 |
MADAN MOHANTA Vs. STATE OF WEST BENGAL
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January 16, 2008 |
MADHU GOYAL Vs. STATE OF WEST BENGAL
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March 19, 2008 |
MADHULATA KANKANI Vs. KOLKATA MUNICIPAL CORPORATION
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January 30, 2008 |
MADHUSUDAN SAHA Vs. REBATI RANI MUKHERJEE AND ORS.
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December 24, 2008 |
MADHUSUDAN SARKAR Vs. STATE
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August 8, 2008 |
MAFUJA BIBI ALIAS MAFURJAN BIBI Vs. STATE OF WEST BENGAL
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May 16, 2008 |
MAHADEB BISWAS Vs. STATE OF WEST BENGAL
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April 9, 2008 |
MAHENDRA KUMAR NAHATA Vs. CALCUTTA STOCK EXCHANGE
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April 25, 2008 |
MAHESH AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
|
January 8, 2008 |
MAHESHWARI KUMARI Vs. STATE
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October 1, 2008 |
MAHUYA NANDA Vs. TAPAN NANDA
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December 1, 2008 |
MAITJUL HOSSAIN Vs. UNION OF INDIA
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December 17, 2008 |
MALA BANERJEE Vs. STATE OF WEST BENGAL
|
January 8, 2008 |
MALATI CHANDRA Vs. DILIP KUMAR DEBNATH
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February 22, 2008 |
MALATI RANI BARMAN Vs. STATE OF WEST BENGAL
|
April 2, 2008 |
MANDEEP MISHRA Vs. UNION OF INDIA
|
October 9, 2008 |
MANIKLAL CHOWDHURY AND OTHERS Vs. MARKANDEYA CHOWDHURY
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December 3, 2008 |
MANISHA MONDAL Vs. ANINDYA THAKUR
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December 24, 2008 |
MANJU DEVI Vs. NEW INDIA ASSURANCE CO LTD
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September 19, 2008 |
MANORANJAN MAITY Vs. STATE BANK OF INDIA
|
April 11, 2008 |
MANORANJAN SAMADDAR Vs. STATE OF WEST BENGAL
|
January 9, 2008 |
MANORANJAN SIL Vs. STATE OF WEST BENGAL
|
September 8, 2008 |
MARCO SHIPPING AGENCY Vs. R PIYARELAL INTERNATIONAL
|
September 3, 2008 |
MATHUR CHANDRA MISHRA Vs. STATE OF W B
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July 11, 2008 |
MATHUR SAO Vs. CHAMPAKLATA SEN
|
January 8, 2008 |
MAYA RANI LAHA Vs. BIRENDRA NATH AUDDY
|
February 7, 2008 |
MAYA RANI SUR ALIAS MAYA DEBI SUR Vs. SANKAR CHANDRA MAJUMDER
|
September 30, 2008 |
MAYA SINHA Vs. SOMENDRA SINHA ALIAS SOMENDRA PRASAD SINHA
|
June 19, 2008 |
MD HASEM Vs. STATE OF WEST BENGAL
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August 22, 2008 |
MD MIZAM Vs. STATE OF WEST BENAGAL
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February 25, 2008 |
MD MOHIUDDIN Vs. STATE OF WEST BENGAL
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June 27, 2008 |
MD NAZRUL ISLAM Vs. AZIZUL ISLAM
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April 17, 2008 |
MD. ASLAM Vs. STATE OF WEST BENGAL
|
April 11, 2008 |
MD. AZIMUDDIN & ORS. Vs. MUNICIPAL SERVICE COMMISSION & ORS.
|
December 15, 2008 |
MD. MANJUR HOQUE MONDAL Vs. THE STATE OF WEST BENGAL
|
February 4, 2008 |
MEHEDI MASUD Vs. STATE OF WEST BENGAL
|
May 14, 2008 |
MEHTA SURAYA PVT LTD Vs. UNITED INVESTMENT CORPORATION
|
April 11, 2008 |
MIDNIGHT MERCHANTS PRIVATE LIMITED Vs. JULIEN EDUCATIONAL TRUST
|
May 15, 2008 |
MILAN KRISHNA ROY Vs. ALLAHABAD BANK
|
August 1, 2008 |
MILAN KUMAR DEY Vs. STATE OF WEST BENGAL & ORS.
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November 26, 2008 |
MINA BOSE Vs. PRABIR DAS
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May 2, 2008 |
MINA KARMAKAR Vs. STATE OF WEST BENAGAL
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March 4, 2008 |
MIR MOHAMMAD ALI Vs. SAIRUNESSA
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July 8, 2008 |
MIRA DAS Vs. DIPALI DEY
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April 9, 2008 |
MISHRA & MISHRA (AGENCIES) ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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March 25, 2008 |
MITALI SENGUPTA Vs. ORIENTAL INSURANCE CO LTD
|
July 21, 2008 |
MODERN SUPPLY SERVICE AND ANR. AND KRILL CONGEAL CRYSTAL CO. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
December 18, 2008 |
MOJAMMEL Vs. STATE OF WEST BENGAL
|
August 22, 2008 |
MONGAL DAS Vs. STATE OF WEST BENGAL
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June 30, 2008 |
MONOBALA KARMAKAR Vs. SNEHALATA DHAR
|
September 9, 2008 |
MONOJIT GHOSH Vs. STATE OF WEST BENGAL
|
June 4, 2008 |
MONORAMA ROY Vs. STATE OF WEST BENGAL
|
July 30, 2008 |
MOSTAFA ALI ALIAS MOSTAFA HOSSAIN Vs. STATE OF WEST BENGAL
|
February 18, 2008 |
MOUSMI DAS MAITY Vs. STATE OF WEST BENGAL
|
November 25, 2008 |
MOVEWELL GRIHA NIRMAN PVT LTD & ANR Vs. ANDREW YULE CO LTD & ORS
|
July 23, 2008 |
MRINAL KANTI BERA Vs. STATE OF WEST BENGAL
|
April 30, 2008 |
MUNICIPAL COMMISSIONER Vs. KEDAR NATH BANSAL
|
September 15, 2008 |
MUNSHI ABDUL MANNAF Vs. ABDUL LATIF MULLICK FOUNDER OF WAKF ESTATE MUTWALLI
|
April 30, 2008 |
MUSTAFA SK Vs. GENERAL MANAGER EASTERN RAILWAY
|
January 28, 2008 |
N D TUBES IMPEX PRIVATE LIMITED Vs. GEETA GUPTA
|
January 30, 2008 |
NABA KUMAR BANERJEE Vs. STATE OF WEST BENGAL
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January 10, 2008 |
NABANITA DAS NEE MAITY Vs. STATE OF WEST BENGAL
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May 12, 2008 |
NABULAL YADAV Vs. THE STATE OF WEST BENGAL AND ORS.
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March 10, 2008 |
NADIA DISTRICT CENTRAL ENGINEERS CO-OPERATIVE SOCIETY LTD Vs. BIPLAB DEY
|
April 30, 2008 |
NAGAR SANKAR RAJENDRA Vs. VICE CHANCELLOR WEST BENGAL NATIONAL LAW UNIVERSITY OF JURIDICAL SCIENCES
|
August 1, 2008 |
NAMITA BHATTACHARYYA Vs. CALCUTTA MUNICIPAL CORPORATION
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February 25, 2008 |
NANDA KISOR ROY Vs. STEEL AUTHORITY OF INDIA LTD
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July 22, 2008 |
NANDALAL BASAK Vs. BEAUTI ALIAS BEAUTY BASAK
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September 2, 2008 |
NANDINI CHOWDHURY Vs. RANA ROY
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April 30, 2008 |
NANI GOPAL KAR Vs. STATE OF WEST BENGAL
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January 18, 2008 |
NARAYAN DAS Vs. STATE OF WEST BENGAL
|
November 26, 2008 |
NARAYAN PALMAL Vs. STATE
|
July 11, 2008 |
NARBHERAM FINANCE COMPANY LIMITED Vs. PARIJAT VYAPAAR PVT LTD
|
September 11, 2008 |
NARBU LAMA Vs. KISHORE PRODHAN
|
August 22, 2008 |
NAREN RAJBANSHI Vs. KHOKA RAJBANSHI ALIAS MANDAL
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January 22, 2008 |
NARENDRA LOHIA Vs. ASSISTANT COMMISSIONER OF CUSTOMS (PREV )
|
December 11, 2008 |
NARENDRA SINGH Vs. PURSHOTAMDASS BANGUR
|
May 7, 2008 |
NASHA TOYS PVT LTD Vs. INDIAN BANK
|
May 9, 2008 |
NATHURAM TOPPO Vs. STATE OF WEST BENGAL
|
April 22, 2008 |
NATIONAL FILM DEVELOPMENT CORPORATION LTD Vs. SHANTILAL BAKLIWAL
|
March 20, 2008 |
NATIONAL HIDGHWAYS AUTHORITY OF INDIA Vs. ADDITIONAL DISTRICT MAGISTRATE LAND ACQUISITION AND COMPETENT AUTHORITY
|
December 24, 2008 |
NATIONAL INSURANCE CO LTD Vs. BANASHREE PATHAK
|
December 19, 2008 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHYAMALI GUHATHAKURTA
|
April 18, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. SURAJMAN GURUNG
|
July 9, 2008 |
NAWRATAM PUROHIT Vs. ARVIND AGARWAL
|
February 27, 2008 |
NAZRUL ISLAM Vs. STATE OF WEST BENAGAL
|
June 25, 2008 |
NEMAI DEY Vs. STATE OF W B
|
August 22, 2008 |
NEMAI ENTERPRISES Vs. STATE OF WEST BENGAL
|
June 17, 2008 |
NEMCHAND JAIN AND SONS Vs. STATE OF WEST BENGAL
|
July 22, 2008 |
NEW HOWRAH BAKERY BAPUJI PRIVATE LIMITED Vs. PRATYOSH KUMAR JANA
|
February 21, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. PUTUL MANZIR
|
July 9, 2008 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KRISHNA RANI SAHA ALIAS KRISHNA SAHA AND OTHERS
|
March 19, 2008 |
NIHARKANA SAHA SIKDER Vs. STATE
|
September 26, 2008 |
NIKHIL MONDAL Vs. STATE OF WEST BENGAL
|
July 22, 2008 |
NILMONI MUKHERJEE Vs. ASIM KUMAR CHATTOPADHYAY
|
March 19, 2008 |
NIRAJ KUMAR BOHRA Vs. UNION OF INDIA
|
August 22, 2008 |
NIRAPADA DAS Vs. PRABHAS CHANDRA MONDAL
|
April 11, 2008 |
NIREN MOLHTRA Vs. PROTAP KUMAR GHOSH
|
February 7, 2008 |
NIRMAL KUMAR AGARWAL Vs. STATE OF WEST BENGAL
|
April 9, 2008 |
NIVA NANI CHANDRA Vs. STATE OF WEST BENGAL
|
January 18, 2008 |
NOOR SABAH ANSARI Vs. STATE OF WEST BENGAL
|
August 13, 2008 |
NOZRUL ISLAM Vs. STATE OFWEST BENGAL
|
May 9, 2008 |
NRIPATI NATH MITRA Vs. DILIP KUMAR DAS
|
January 21, 2008 |
NURUL AMIN Vs. EXECUTIVE OFFICER
|
March 24, 2008 |
OLIVINE MERCANTILE PVT. LTD. Vs. UNION OF INDIA
|
September 5, 2008 |
OM PRAKASH KAJARIA Vs. CIRCULAR IN VESTMENT TRUST LTD
|
September 16, 2008 |
OM PRAKASH YADAV Vs. UNION OF INDIA
|
September 15, 2008 |
ORIENTAL REMEDIES AND HERBALS LTD Vs. MRINAL KANTI CHOWDHURY
|
April 23, 2008 |
ORIENTALBANK OF COMMERCE Vs. SANTOSH KUMAR AGARWAL
|
May 15, 2008 |
OXFORD MISSION TRUST ASSOCIATION Vs. STATE OF WEST BENGAL AND OTHERS
|
December 3, 2008 |
P C CHANDRA JEWELLERY APEX PVT LTD Vs. STATE OF WEST BENGAL
|
April 25, 2008 |
P G AND SAWOOP P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
|
September 26, 2008 |
P.V. SHASHIDHAR Vs. ALLAHABAD BANK AND ORS.
|
September 24, 2008 |
PADMAVATI ESTATE PVT LTD Vs. KUSUM AGARWAL
|
July 4, 2008 |
PADMAVATI ESTATE PVT LTD Vs. KUSUM AGARWAL
|
January 30, 2008 |
PALASH BANERJEE Vs. CHANDANBATI SAMABAY KRISHI UNNAYAN SAMITY LTD
|
February 2, 2008 |
PALASH BANERJEE Vs. CHANDANBATI SAMABY KRISHI UNNAYAN SAMITY LTD
|
February 25, 2008 |
PALASH ROY Vs. STATE OF WEST BENGAL
|
April 30, 2008 |
PAM DEVELOPMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
March 28, 2008 |
PANKAJ C MUNJAL ALIAS PANKAJ MUNJAL Vs. STATE OF WEST BENGAL
|
July 21, 2008 |
PANKAJ KESHAN Vs. STATE OF WEST BENGAL
|
February 5, 2008 |
PANNALAL SAGARMAL Vs. CENTRAL BANK OF INDIA
|
July 16, 2008 |
PARAMESWAR LAL SONI Vs. THE STATE OF WEST BENGAL
|
April 16, 2008 |
PARESH CHANDRA KAR Vs. STATE
|
March 31, 2008 |
PARIMAL KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 13, 2008 |
PARITOSH BANERJEE Vs. UOI & ORS.
|
February 20, 2008 |
PARIWAR DEVELOPERS & TRADERS PVT. LTD. & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
September 12, 2008 |
PARTHA DEB ROY Vs. STATE OF WEST BENGAL
|
May 16, 2008 |
PARTHO PRATIM PHUKAN Vs. STATE OF WEST BENGAL
|
March 18, 2008 |
PARTHO PRATIM PHUKAN ALIAS MEJA Vs. STATE OF WEST BENGAL
|
March 14, 2008 |
PASUPATI GHOSH Vs. MARITYUNJOY GHOSH
|
October 15, 2008 |
PASUPATI PAUL Vs. RASH BEHARI PAUL
|
March 31, 2008 |
PATEL NAGAR MINERALS INDUSTRIES PVT LTD Vs. HINDUSTHAN PAPER CORPORATION LTD
|
January 11, 2008 |
PATO MONDAL Vs. NEW INDIA ASSURANCE COMPANY LTD
|
April 3, 2008 |
PATTON INTERNATIONAL LTD. Vs. PATTON ELECTRONICS (I) PVT. LTD.
|
September 26, 2008 |
PAWAN KUMAR TIBREWALLA Vs. J THOMAS AND CO PVT LIMITED
|
February 22, 2008 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
February 22, 2008 |
PEMBA TSHERING Vs. STATE OF WEST BENGAL
|
February 8, 2008 |
PEOPLE UNITED FOR BETTER LIVING IN CALCUTTA Vs. EAST KOLKATA WETLANDS MANAGEMENT AUTHORITY
|
December 24, 2008 |
PERSONAL MANAGER NORTH ESTERN COALFIELDS Vs. MUKUL KUMAR CHAUDHURI
|
September 22, 2008 |
PHANI BHUSHAN KONAR Vs. STATE OF WEST BENGAL
|
August 25, 2008 |
PHOOL CHAND Vs. STATE OF WEST BENGAL
|
April 16, 2008 |
PIG IRON SUPPLYING Vs. STEEL AUTHORITY OF INDIA LTD
|
November 28, 2008 |
PINTU BAUD AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 5, 2008 |
PIYUSH PERIWAL Vs. STATE OF WEST BENGAL
|
May 7, 2008 |
PRABAL KANTO DUTTA Vs. STATE
|
August 28, 2008 |
PRABIR KUMAR MAJI Vs. STATE OF WEST BENGAL
|
April 11, 2008 |
PRADHAN KALABANI GRAM PANCHAYAT Vs. PRAMILA MANDI
|
December 2, 2008 |
PRADIP DUTTA Vs. STATE OF WEST BENGAL
|
April 9, 2008 |
PRADIP KUMAR BOSE Vs. UNIVERSITY OF CALCUTTA
|
March 19, 2008 |
PRADIP KUMAR KOTAL Vs. STATE OF WEST BENGAL
|
September 11, 2008 |
PRADIP KUMAR SARKAR Vs. BANGIYA GRAMIN VIKASH BANK
|
August 8, 2008 |
PRADYUT BHOWMICK Vs. STAT OF WEST BENGAL
|
November 28, 2008 |
PRAFULLA KUMAR JANA Vs. STATE OF WEST BENGAL
|
February 15, 2008 |
PRAKASH CHANDRA MONDAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 1, 2008 |
PRALAY KARMAKAR Vs. UTTARA CO OPERATIVE HOUSING SOCIETY LIMITED
|
January 18, 2008 |
PRAMOD CHANDRA GHOSE AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
August 25, 2008 |
PRAMOD KUMAR BAJAJ Vs. SHEW RATAN BAJAN
|
February 26, 2008 |
PRANAB DUTTA Vs. UNION OF INDIA
|
November 17, 2008 |
PRANAB KUMAR CHOWDHURY Vs. KISHAN CO OPERATIVE MILK PRODUCERS UNION LTD
|
August 13, 2008 |
PRANAB KUMAR KARMAKAR Vs. ARATI KARMAKAR
|
May 7, 2008 |
PRASANTA BANERJEE Vs. TANDRA BANERJEE
|
November 19, 2008 |
PRASANTA BARDHAN Vs. STATE OF WEST BENGAL
|
June 16, 2008 |
PRASANTA KUMAR GHOSH Vs. BASUDEB GHOSH
|
August 7, 2008 |
PRATAP CHANDRA MAITI Vs. STATE OF WEST BENGAL
|
April 16, 2008 |
PRATHA SARATHI GHOSE Vs. MAA CONSTRUCTION
|
May 6, 2008 |
PRATIK MARKETING PVT LTD Vs. PRATAP PROPERTIES LTD
|
April 30, 2008 |
PRATIVA BISWAS Vs. UNION OF INDIA
|
September 23, 2008 |
PRATYUSH KUMAR JANA Vs. NEW HOWRAH BAKERY BAPUJI PRIVATE LTD
|
April 29, 2008 |
PRAVASH HAZRA Vs. SUBRATA SEN
|
May 7, 2008 |
PRAVAT CHANDA @ MANA CHANDA & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
|
August 1, 2008 |
PREMA GUPTA Vs. TCI FINANCE LTD
|
March 6, 2008 |
PRITAM ROOJ Vs. UNIVERSITY OF CALCUTTA
|
March 28, 2008 |
PRITAM SEN Vs. SWASTIKA SEN (MUKHERJEE)
|
September 25, 2008 |
PROBAL GUPTA Vs. BURDWAN CENTRAL CO OPERATIVE BANK LTD
|
January 9, 2008 |
PROBIR KUMSR MURMSN Vs. KASHI NATH DAS
|
April 4, 2008 |
PROMODH JHA Vs. STATE OF WEST BENGAL
|
January 22, 2008 |
PROVAT KUMAR MITRA Vs. PRASANTA MITRA
|
January 18, 2008 |
PULIN BIHARI JANA Vs. ASHOK KUMAR MAITY
|
May 9, 2008 |
PUNJAB NATIONAL BANK Vs. CHAMA RANI TANDON
|
February 13, 2008 |
PUNJAB NATIONAL BANK Vs. SRI GULAB CHAND BHORA
|
February 8, 2008 |
PUNJAB NATIONAL BANK Vs. BENGAL POTTERIES LTD
|
August 6, 2008 |
PURNENDU BISWAS Vs. STATE OF WEST BENGAL
|
May 2, 2008 |
PUSKAR RAJ WASON Vs. UNION OF INDIA
|
September 2, 2008 |
PUSPA MUKHERJEE Vs. SMRITIKANA MUKHERJEE
|
January 28, 2008 |
PUSPA RANI Vs. ULUBERIA MUNICIPALITY
|
April 1, 2008 |
PUSPITA MAITY ALIAS PUSPITA JANA Vs. STATE IF WEST BENGAL
|
June 27, 2008 |
R KUNJAN PILLAI Vs. RANIBALA DINDA
|
January 16, 2008 |
R S LODHA Vs. LAXMI DEVI NEWAR
|
September 12, 2008 |
R V PALEGA Vs. STATE OF WEST BENGAL
|
January 16, 2008 |
R. MOORTHY AND OTHERS Vs. VIVEK RAE AND OTHERS
|
December 8, 2008 |
RABIN GHOSH Vs. NILMONI ALIAS SACHINDRA NATH NANDY
|
January 14, 2008 |
RABIN KUMAR CHANDRA Vs. SIKHA CHANDRA
|
September 26, 2008 |
RABINDRA NATH BAG Vs. PARTH SARATHI BAG
|
November 4, 2008 |
RABINDRA NATH DAS Vs. SHIBNATH DAS
|
August 28, 2008 |
RABINDRA NATH DAS Vs. STATE BANK OF INDIA
|
July 24, 2008 |
RABINDRA NATH DAS Vs. STATE BANK OF INDIA
|
August 22, 2008 |
RABINDRA NATH DUTTA Vs. IRA DUTT
|
April 18, 2008 |
RABINDRA NATH MAITY Vs. STATE OF WEST BENGAL
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January 24, 2008 |
RADHA GOBINDA MAITY Vs. CONTAI THANA CO OPERATIVE ARIGULTURAL MARKETING SOCIETY LIMITED
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July 15, 2008 |
RADHESHYAM SHAW ALIAS RADHEY SHYAM SHAW Vs. UNION OF INDIA
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March 4, 2008 |
RADHIKA SOOD Vs. DOOLY MINHANS
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November 18, 2008 |
RADIO TODAY BROADCASTING LTD. Vs. INDIAN PERFORMING RIGHTS SOCIETY LTD.
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September 26, 2008 |
RAGHU NATH BISWAH Vs. RABI RAM CHANDRA JALADHAR
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January 29, 2008 |
RAGHUNATH SAMANTA Vs. UNION OF INDIA
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May 9, 2008 |
RAHAMAT KHAN ALIAS BADAL KHAN Vs. STATE OF W B
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June 24, 2008 |
RAHAMBARI MONDAL Vs. STATE OF WEST BENGAL
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August 21, 2008 |
RAHARMAN PRODHAN Vs. STATE OF WEST BENGAL
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August 28, 2008 |
RAHAT ALI Vs. TAPAN KUMAR SEN
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January 24, 2008 |
RAJ KUAMR DUTTA Vs. BIMAL KUMAR DHAR
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April 3, 2008 |
RAJ KUMAR Vs. SPARK DEALERS PVT LTD
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August 25, 2008 |
RAJ KUMAR SAHA Vs. STATE OF BENGAL
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November 26, 2008 |
RAJ RAJESWARI MUKHOPADHYAY Vs. STATE OF WEST BENGAL
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August 26, 2008 |
RAJA ALIAS RAJU Vs. STATE OF WEST BENGAL
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March 31, 2008 |
RAJENDRA AGARWAL Vs. XPRO INDIA LTD
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February 7, 2008 |
RAJENDRA KUMAR JAJODIA Vs. PUJA JAJODIA
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April 17, 2008 |
RAJENDRA KUMAR MAJUMDAR Vs. KOLKATA MUNICIPAL CORPORATION
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April 23, 2008 |
RAJENDRA PRASAD Vs. KISHORI DEBI
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November 4, 2008 |
RAJESWAR PROSAD BHAKAT Vs. MURARI LAL BHAKAT
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July 22, 2008 |
RAJKUMAR GANDHI Vs. FIRST LABOIR COURT W B
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May 2, 2008 |
RAJMANI SHARMA Vs. KHITISH DEBNATH
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May 7, 2008 |
RAKESH THAKUR Vs. STATE OF WEST BENGAL
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March 25, 2008 |
RAM CHANDRA BEHARA Vs. SAMBHU NATH BEHARA
|
September 17, 2008 |
RAM CHANDRA PRASHAD Vs. CHIEF EXECUTIVE OFFICER
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February 5, 2008 |
RAM CHOWDHURY Vs. STATE OF WEST BENGAL
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September 5, 2008 |
RAM NATH PODDAR Vs. STATE OF WEST BENGAL
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April 23, 2008 |
RAM PROSAD MUKHERJEE Vs. ASHALATA DEY
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January 18, 2008 |
RAM RANJAN MAJI Vs. STATE OF WEST BENGAL
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August 22, 2008 |
RAMA DAS Vs. UNIVERSAL FIBRE GLASS PRODUCTS
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June 9, 2008 |
RAMAPATI ROY Vs. KOLKATA MUNICIPAL CORPORATION
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March 12, 2008 |
RAMDULARI DEVI Vs. UDAY NARAYAN SONAR
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July 14, 2008 |
RAMENDRA SUNDAR KARMAKAR Vs. UNION OF INDIA (UOI) AND ORS.
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July 28, 2008 |
RAMESH CHANDRA MISHRA Vs. PRAKASH H MAHATANI
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February 18, 2008 |
RAMESH GOEL Vs. DWINDERPAL SINGH
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January 24, 2008 |
RAMESHWAR SARKAR Vs. COLLECTOR NADIA
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June 13, 2008 |
RAMESWAR ROY Vs. MOLY SARKAR
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January 22, 2008 |
RAMKRISHNAPUR CO Vs. STATE OF WEST BENGAL AND OTHERS
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January 7, 2008 |
RAMPADA DAS Vs. STATE OF WEST BENGAL
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May 7, 2008 |
RAMPRAHALAD MISHRA Vs. STATE OF WEST BENGAL
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August 13, 2008 |
RANG BIRAJGI SAREES (P) LTD. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
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May 7, 2008 |
RANI BALA JANA Vs. STATE OF WEST BENGAL
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July 8, 2008 |
RANJAN KR BANERJEE Vs. STATEOF WEST BENGAL
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September 17, 2008 |
RANJIT BHATTACHARJEE Vs. STATE
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September 10, 2008 |
RANJIT SINGHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
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May 16, 2008 |
RASABALL CHOWDHURY Vs. ORIENTAL INSURANCE CO LTD
|
August 18, 2008 |
RASID ALAM ALIAS GABBAR Vs. STATE OF WEST BENGAL
|
March 10, 2008 |
RATAN CHANDRA NATH Vs. RANJIT KUMAR NATH
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July 16, 2008 |
RATAN DAS Vs. STATE OF WEST OF BENGAL
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September 30, 2008 |
RATAN RUIDAS Vs. STATE OF WEST BENGAL
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May 12, 2008 |
RATAN SEN Vs. KANAILAL SINHA
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April 24, 2008 |
RAVINDRA KUMAR Vs. STATE OF WEST BENGAL
|
August 13, 2008 |
RAZZAK KHAN Vs. LEARNED PRESIDING OFFICER
|
December 23, 2008 |
REBA ROYCHOUDHURY Vs. TITASH ROYCHOWDHURY
|
February 13, 2008 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HOOGHLY MILLS CO LTD
|
September 26, 2008 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EVERYDY INDUSTRIES LIMITED
|
March 3, 2008 |
REJUANUL HOQUE ALIAS MITHUN Vs. STATE OF WEST BENGAL
|
May 9, 2008 |
RENU BALA DAS Vs. SANDYA DAS
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February 8, 2008 |
RENUBALA DEY Vs. STATE OF W B
|
April 11, 2008 |
RESERVE BANK OF INDIA AND ORS. Vs. SHRI MIHIR CHAKRABORTY AND ORS.
|
December 10, 2008 |
RINA MUKHERJEE Vs. NEW INDIA ASSURANCE CO LTD
|
February 15, 2008 |
RINA PAL Vs. UNION OF INDIA AND ORS.
|
January 10, 2008 |
RINKU MONDAL Vs. UNION OF INDIA
|
February 20, 2008 |
ROBIN PAUL Vs. PRASANTA KUMAR DUTTA
|
March 20, 2008 |
ROBIN PAUL Vs. STATE OF WEST BENGAL
|
March 11, 2008 |
ROMA BOSE Vs. STATE OF WEST BENGAL
|
May 13, 2008 |
ROMA BOSE Vs. STATE OF WEST BENGAL
|
June 11, 2008 |
RONALD IVOR SALVADORE TALLIS Vs. ICI INDIA MANAGEMENT STAFF PENSION
|
June 12, 2008 |
RUKBANUR RAHMAN Vs. CBI
|
November 18, 2008 |
RUPCHAND MAHATO Vs. STATE OF WEST BENGAL
|
July 29, 2008 |
S ARAVAMUTHAN Vs. PRASANTA KUMAR DAS
|
March 26, 2008 |
S K DEVANATH ALAIS SAMPANGI Vs. STATE OF WEST BENGAL
|
March 24, 2008 |
S P S MENTAL CAST AND ALLOYS LTD Vs. UNION OF INDIA
|
July 15, 2008 |
S. SIVAKUMAR Vs. UNION OF INDIA AND OTHERS
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December 8, 2008 |
S.F. FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2008 |
SABHAS CHANDRA DAS Vs. STATE OF WEST BENGAL
|
December 8, 2008 |
SABUR HOSSAIN BISWAS ALIAS PALTU Vs. STATE OF WEST BENGAL
|
January 10, 2008 |
SACHCHIDANANDA SINGH Vs. STATE OF WEST BENGAL
|
March 10, 2008 |
SACHIN BHUPENDRA DESAI Vs. UNION OF INDIA
|
February 8, 2008 |
SADANANDA CHAKRABORTY Vs. UNION OF INDIA
|
July 22, 2008 |
SADANANDA MONDAL Vs. STATE OF W B
|
April 11, 2008 |
SADHAN BANERJEE Vs. STATE OF WEST BENGAL
|
February 7, 2008 |
SADHU CHARAN GOSWAMI Vs. GORA CHAND BURAL
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June 4, 2008 |
SAHAJADA Vs. STATE OF WEST BENGAL
|
September 9, 2008 |
SAILENDRA NATH PAL Vs. NEELACHAL HOUSING CO-OPERATIVE COLONY SOCIETY LIMITED
|
June 19, 2008 |
SAILESH PAL ALIAS SAILESH KUMAR PAL Vs. STATE OF WEST BENGAL
|
November 12, 2008 |
SAJJAN SHARMA Vs. DINDAYAL SHARMA
|
June 9, 2008 |
SALIL DAS Vs. STATE OF WEST BENGAL
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February 22, 2008 |
SALIM AKTHAR Vs. STATE OF WEST BENGAL
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May 16, 2008 |
SALIM MAKKAR Vs. STATE OF WEST BENGAL
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May 16, 2008 |
SALKIA ESTATE DEVELOPMENT PVT LTD Vs. PRATAP PROPERTIES LTD
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February 27, 2008 |
SALKIA ESTATE DEVELOPMENT PVT LTD Vs. PRATAP PROPERTIES LTD
|
April 3, 2008 |
SAMARENDRA NATH Vs. STATE OF WEST BENGAL
|
December 3, 2008 |
SAMBHUNATH GHOSH AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
December 19, 2008 |
SAMHITA KABASI Vs. SWAPAN DAS
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December 5, 2008 |
SAMIR KUMAR GHOSH Vs. UNION OF INDIA AND OTHERS
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October 1, 2008 |
SAMIR KUMAR TANDON Vs. KOLKATA MUNICIPAL CORPORATION
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February 18, 2008 |
SAMIR RANJAN ROY Vs. USHA MITRA
|
May 7, 2008 |
SAMIRAN SEN Vs. ARPITA SEN
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September 23, 2008 |
SAMPA SAHU Vs. STATE OF WEST BENGAL
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July 31, 2008 |
SAMSUL HAQUE Vs. NADIA GRAMIN BANK
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May 16, 2008 |
SANAKA KUMAR Vs. UNITED INDIA INSURANCE CORPORATION LIMITED
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March 20, 2008 |
SANAT KUMAR GANGULY Vs. SANDHYA DUTTA CHOWDHURY
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January 10, 2008 |
SANAT PANJA Vs. STATE OF WEST BENGAL
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August 1, 2008 |
SANATAN BURMAN Vs. STATE OF WEST BENGAL
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January 18, 2008 |
SANATAN GHOSH Vs. PRASANTA BOSE
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July 17, 2008 |
SANATAN MANDI Vs. SHRIMATI USHA RANI MANDI
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April 16, 2008 |
SANCHIT BANSAL & ANR. Vs. THE JOINT ADMISSION BOARD & ORS.
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June 13, 2008 |
SANDEEP MITRA ALIAS SANDIP MITRA Vs. SHRIMATI JHARNA MITRA
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February 19, 2008 |
SANDHYA BHAR Vs. CALCUTTA MUNICIPAL CORPORATION
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May 13, 2008 |
SANDHYA RANI BISWAS Vs. TARAK CHANDRA GHOSH
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November 27, 2008 |
SANDIP GUHA Vs. SAKTIPADA GHOSH
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April 16, 2008 |
SANGITA BISWAS (DAS) Vs. BLOCK DEVELOPMENT OFFICER, RANAGHAT
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April 9, 2008 |
SANJAY BHOWMICK Vs. STATE OF WEST BENGAL
|
March 11, 2008 |
SANJAY KUMAR KEDIA Vs. NARCOTIE CONTROL BUREAU
|
September 20, 2008 |
SANJAY KUMAR KEDIA ALIAS SANJAY Vs. INTELLIGENCE OFFICER NARCOTIE CONTROL BUREAU
|
August 6, 2008 |
SANJAY KUMAR KEDIA ALIAS SANJAY KEDIA Vs. STATE
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September 5, 2008 |
SANJAY MEHTA Vs. JAYANTA GUPTA & ORS
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December 17, 2008 |
SANJIB KUMAR AGARWAL Vs. COMMISSIONER OF INCOME-TAX
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September 15, 2008 |
SANJIT KUMAR SHEET Vs. STATE OF WEST BENGAL
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May 7, 2008 |
SANJOY YADAV Vs. STATE OF WEST BENGAL & ANR.
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December 12, 2008 |
SANKAR CHOWDHURY Vs. UNION OF INDIA
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December 15, 2008 |
SANKAR DAS Vs. MUNICIPAL COMMISSIONER
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May 13, 2008 |
SANKAR KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
April 4, 2008 |
SANKARI SARKAR Vs. STATE OF WEST BENGAL
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April 23, 2008 |
SANTOSH JAISWAL Vs. CESC LIMITED
|
July 22, 2008 |
SANTOSH KUMAR AGARWAL Vs. UNION OF INDIA AND OTHERS
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April 2, 2008 |
SANTOSH KUMAR JAIN Vs. VIJAY KUMAR JAIN
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June 12, 2008 |
SANTOSH KUMAR PANJA Vs. STATE OF WEST BENGAL
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November 28, 2008 |
SARAJU BALA ROY Vs. STATE OF WEST BENGAL
|
April 28, 2008 |
SARAMA DAS Vs. BHUTNATH GHORUI
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November 3, 2008 |
SARIF ALIAS PUNA Vs. STATE
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April 4, 2008 |
SAROJ ALIAS SURAJ PANCHAL Vs. STATE OF WEST BENGAL
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May 12, 2008 |
SAROOJ KUMAR PAUL Vs. STATE OF WEST BENAGAL
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March 24, 2008 |
SARTAJ BEGUM Vs. UMA CHARAN BAJPAI
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August 14, 2008 |
SASWATI ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
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August 12, 2008 |
SATANU TIRKI Vs. STATE OF WEST BENGAL
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July 23, 2008 |
SATAYNARAYAN BRICK Vs. UNION OF INDIA
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November 21, 2008 |
SATISH CHANDRA MAJUMDER Vs. SAKTI GANGULY ALIAS SAKTI PADA GANGULY
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August 7, 2008 |
SATISH JAISWAL Vs. CAPITAL TRANSPORT CORPORATION OF INDIA
|
August 8, 2008 |
SATISH KUMAR JHUNJHUNWALA Vs. STATE OF WEST BENGAL
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March 11, 2008 |
SATRAMDAS DHALAMAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 16, 2008 |
SATYABRATA GUPTA Vs. UNION OF INDIA & ORS.
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June 20, 2008 |
SATYABRATA MUKHERJEE Vs. DEBRABRATA MUKHERJEE
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March 31, 2008 |
SATYAJIT MAITY Vs. R S S BRICKS WORKS
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January 18, 2008 |
SATYANARAYAN DASS AND ANOTHER Vs. PRABHUNATH KESHRI(SHAW) AND ANOTHER
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April 30, 2008 |
SATYENDRA NATH BANERJEE Vs. ARATI BANERJEE
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May 9, 2008 |
SAUGATA CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 25, 2008 |
SECRETARY MANAGING COMMITTEE MADHU T E HIGH SCHOOL Vs. ASHIS BHATTACHARJEE
|
August 13, 2008 |
SECRETARY RAM NAGAR LAYEK PARA SAMABAY KRISHI UNNAYAN SAMITI LIMITED Vs. GOURI SANKAR KAR
|
April 24, 2008 |
SEKHAR CHANDRA CHAKRABORTY Vs. SUBHRA MUKHERJEE
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July 31, 2008 |
SHAJAN T. OOMMEN Vs. LIEUTENANT GOVERNOR AND OTHERS
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November 24, 2008 |
SHAKAMBARI ANDCO Vs. UNION OF INDIA
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September 19, 2008 |
SHAMBUNATH DAS Vs. STATE OF WEST BENGAL
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March 27, 2008 |
SHANTA ROY (SEN) Vs. STATE OF WEST BENGAL AND OTHERS
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November 24, 2008 |
SHANTI BHATTACHARJEE Vs. RANJIT MKKHERJEE
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April 2, 2008 |
SHANTI PROVA ROY CHOUDHURY & ORS. Vs. SASCON COMPLEX
|
March 12, 2008 |
SHARMILA SINGH Vs. RABIN GHOSH
|
August 22, 2008 |
SHEO RAM Vs. BHOPINDER SINGH
|
September 24, 2008 |
SHEW KUMAR SINGH AND ANR. Vs. THE STATE OF WEST BENGAL AND ANR.
|
December 17, 2008 |
SHIB SAHA Vs. SHIBUDAS KANSHABANIK
|
February 14, 2008 |
SHIBNATH SAHA Vs. BANK OF BARODA
|
August 1, 2008 |
SHIBSADAY ROY Vs. STATE OF WEST BENGAL
|
November 3, 2008 |
SHIV KUMAR PODDAR Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 19, 2008 |
SHIVARPAN ENGINEERING PVT. LTD. Vs. OFFICIAL LIQUIDATOR
|
November 5, 2008 |
SHRAVAN MURMU ALIAS MAZI Vs. STATE OF WEST BENGAL
|
December 11, 2008 |
SHREE CONSTRUTION CORPORATION AND ORS. Vs. THE BOARD OF TRUSTEES OF HOWRAH IMPROVEMENT TRUST AND ORS.
|
April 3, 2008 |
SHRI A. NAZER Vs. THE LIEUTENANT GOVERNOR & ORS.
|
December 3, 2008 |
SHUVAM WATCH STRAPS PVT LTD Vs. BINAYAK SARKAR
|
May 2, 2008 |
SHYAMAL BISWAS Vs. STATE OF WEST BENGAL
|
March 7, 2008 |
SHYAMALI DAS Vs. STATE OF WEST BENGAL
|
April 11, 2008 |
SHYAMAPADA SAHA Vs. STATE OF WEST BENGAL
|
June 26, 2008 |
SIBCO INVESTMENT PVT LTD Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
April 9, 2008 |
SIBDAS ROY Vs. STATE OF W B
|
May 7, 2008 |
SIMPLE VINIYOG P. LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 20, 2008 |
SIMPLEX INFRASTRUCTURES LTD. Vs. COMMR. OF SERVICE TAX
|
August 21, 2008 |
SINCLAIRS HOTELS AND TRANSPORTATION LIMITED Vs. STATE OF WEST BENGAL
|
January 10, 2008 |
SIRNATH ALIAS SRIBAS DURLAV Vs. STATE OF WEST BENGAL
|
December 16, 2008 |
SISIRKANA GUHA Vs. AYAKAR GRIHANIRMAN SAMABAYA SAMITY LIMITED
|
February 28, 2008 |
SK FAKIR MOHAMMAD Vs. SK JAN MOHAMMAD
|
August 1, 2008 |
SK HAFIJUL RAHAMAN Vs. STATE OF WEST BENGAL
|
March 26, 2008 |
SK MAISON & ORS Vs. STATE OF WEST BENGAL & ORS
|
October 27, 2008 |
SK RAFIUDDIN AHMED Vs. HAZI ABDUR RAHIM
|
January 29, 2008 |
SK RUKUNUDDIN Vs. STATE OF WEST BENGAL
|
June 30, 2008 |
SMT. ANKHI MITRA Vs. STATE OF WEST BENGAL AND ORS.
|
November 10, 2008 |
SMT. BIMALA DEVI AGARWAL & ANR. Vs. UNION OF INDIA & ORS.
|
July 9, 2008 |
SMT. NANU SABAR Vs. CHHUTU MAHATO AND ORS.
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March 27, 2008 |
SMT. PRATIMA GHOSH Vs. SRI BIMAL KRISHNA DUTTA
|
December 18, 2008 |
SMT. REBA SINHA (BAGCHI) Vs. STATE OF WEST BENGAL AND ORS.
|
March 4, 2008 |
SMT. SHYAMARANI GARG & ANOTHER. Vs. THE STATE OF WEST BENGAL & ANOTHER.
|
March 31, 2008 |
SMT. SUJATA DASGUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 4, 2008 |
SMT. THAKAMONI SANTRA AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
|
February 28, 2008 |
SMTI ANANTA Vs. RAMCHANDER
|
November 24, 2008 |
SNEHALATA MONDAL Vs. STATE OF WEST BENGAL
|
January 25, 2008 |
SNEHASIS THAKUR Vs. STATE OF WEST BENGAL
|
March 5, 2008 |
SOMA CHOWDHURY SARKAR Vs. PRADIP KUMAR CHOWDHURY
|
June 26, 2008 |
SOMA REDDY Vs. LT GOVERNOR
|
March 18, 2008 |
SOMA SHARMA HALDER Vs. GOURI HALDER
|
January 18, 2008 |
SOMENATH SINHA ROY Vs. STATE OF WEST BENGAL & ORS.
|
December 24, 2008 |
SONALI BANK Vs. UNION OF INDIA (UOI) AND ORS.
|
January 15, 2008 |
SONALI KAR Vs. D I OF SCHOOL S E KOLKATA
|
July 28, 2008 |
SOUBHIK EXPORTS LTD. Vs. UNION OF INDIA (UOI)
|
May 16, 2008 |
SOUMEN KUMAR KAR Vs. SWAPAN KUMAR KAR
|
July 14, 2008 |
SOUMITRA SANYAL Vs. MUNICIPAL COMMISSIONER
|
March 20, 2008 |
SOURAV GANGULY Vs. TATATEA LTD.
|
April 24, 2008 |
SOURAV KR. ROY Vs. THE STATE OF WEST BENGAL & ORS.
|
August 19, 2008 |
SOUTHERN COOLING TOWER PVT LTD Vs. STATE OF WEST BENGAL
|
September 15, 2008 |
SOVAN MOLLA Vs. THE STATE OF WEST BENGAL AND ANR.
|
December 17, 2008 |
SPACE AGE TECHNOCRATS PRIVATE LIMITED Vs. GOBINDA CHARAN PYNE
|
January 31, 2008 |
SRABAN KUMAR SUR Vs. STATE OF W B & ORS
|
July 11, 2008 |
SRI AJOY KUMAR MAITI Vs. DR. ANIL KUMAR MAITI AND ORS.
|
July 4, 2008 |
SRI ARUP BANERJEE Vs. SMT. ANINDITA BANERJEE
|
May 16, 2008 |
SRI ARUP MAZUMDAR Vs. SRI DILIP KUMAR ROY AND ANR.
|
May 16, 2008 |
SRI DIPENDRA LAL SHAW Vs. SRI GAURAV VIRENDRA SANGHVI
|
November 21, 2008 |
SRI KARENDRA CHANDRA BARAM Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
|
July 9, 2008 |
SRI KARUNAMOY KANJILAL AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
|
April 30, 2008 |
SRI N. PAL Vs. UNITED COMMERCIAL BANK & ORS.
|
August 4, 2008 |
SRI NIMAI CHANDRA LAHA AND ORS. Vs. SRI MADHUSUDAN NATH AND ORS.
|
April 11, 2008 |
SRI PRABHASANKAR BARDHAN Vs. THE STATE OF WEST BENGAL
|
December 5, 2008 |
SRI RAM PRAKASH SINGH Vs. STATE OF WEST BENGAL
|
January 8, 2008 |
SRI SATYENDRA NATH GHOSH AND ANR. Vs. GULF OIL CORPORATION LTD.
|
August 29, 2008 |
SRI SUDARSHANMOY GHOSH AND ORS. Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
|
April 25, 2008 |
SRI TAPAN KUMAR PAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
|
April 30, 2008 |
SRI TARAK NATH PAUL Vs. SRI JOY KRISHNA DHARA
|
September 11, 2008 |
SRIKANTA DUTTA Vs. STATE OF WEST BENGAL
|
May 12, 2008 |
SRIKANTA PAHARI Vs. DEBABRATA JANA
|
May 7, 2008 |
SRIKANTA PATRA Vs. STATE OF WEST BENGAL
|
March 20, 2008 |
SRISTIDHAR MAHATO Vs. STATE OF WEST BENGAL
|
December 1, 2008 |
STAR TEXTILES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
July 16, 2008 |
STATE BANK OF INDIA Vs. ARABINDA GHOSH
|
December 5, 2008 |
STATE BANK OF INDIA Vs. BALAI CHANDRA SARKAR
|
January 11, 2008 |
STATE OF WEST BENAGAL Vs. SABITA MONDAL
|
January 18, 2008 |
STATE OF WEST BENAGAL Vs. BURDWAN DISTRICT BUS ASSOCIATION
|
June 20, 2008 |
STATE OF WEST BENAGAL Vs. SAUVIK GHOSH
|
April 8, 2008 |
STATE OF WEST BENAGAL Vs. AFTAB ALIAS AFTAB ANSARI
|
February 22, 2008 |
STATE OF WEST BENGAL Vs. MOHAN CHANDRA PAL
|
February 29, 2008 |
STATE OF WEST BENGAL Vs. KINKAR KARMAKAR
|
January 31, 2008 |
STATE OF WEST BENGAL Vs. MOSTAFIZER RAHAMAN
|
February 5, 2008 |
STATE OF WEST BENGAL Vs. CALCUTTA CLUB LIMITED
|
February 1, 2008 |
STATE OF WEST BENGAL Vs. KABIRUDDIN SK
|
April 4, 2008 |
STATE OF WEST BENGAL Vs. ABUL KALAM
|
April 7, 2008 |
STATE OF WEST BENGAL Vs. KRISHNAPADA PRAMANIK KRISHNA CHANDRA PRAMANIK
|
April 15, 2008 |
STATE OF WEST BENGAL Vs. PRABIR CHATTERJEE
|
March 13, 2008 |
STATE OF WEST BENGAL Vs. SUMIT DAS
|
June 26, 2008 |
STATE OF WEST BENGAL Vs. SK NAZRUL ISLAM
|
July 8, 2008 |
STATE OF WEST BENGAL Vs. SHAW WALLACE AND COMPANY LIMITED
|
May 9, 2008 |
STATE OF WEST BENGAL Vs. FIRMA PITHRI AGRO PRODUCTS PVT LTD
|
May 16, 2008 |
STATE OF WEST BENGAL Vs. BIKASH MOHAN SANYAL
|
December 2, 2008 |
STATE OF WEST BENGAL Vs. NIKHIL CHANDRA MONDAL
|
December 15, 2008 |
STATE OF WEST BENGAL Vs. SUKESH NASKAR ALIAS PANDAR
|
December 12, 2008 |
STATE OF WEST BENGAL Vs. SATI ENCLAVE PVT LTD
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September 26, 2008 |
STATE OF WEST BENGAL Vs. BAHR ALAM
|
August 11, 2008 |
STATE OF WEST BENGAL Vs. SAMBHU NATH BOSE
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August 22, 2008 |
STATE OF WEST BENGAL Vs. BELA BANERJEE
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August 28, 2008 |
STATE OF WEST BENGAL Vs. SHYAMAL SAHA & PROSANTA @ KABU KABIRAJ
|
March 11, 2008 |
STATE OF WEST BENGAL Vs. MONIRA BEGAM
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February 20, 2008 |
STATE OF WEST BENGAL Vs. SHYAMAL SAHA & PROSANTA @ KABU
|
March 22, 2008 |
STATE OF WEST BENGAL Vs. RITA KAR
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January 10, 2008 |
STATE OF WEST BENGAL & ORS. Vs. DIPAK KUMAR DAS & ORS.
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June 16, 2008 |
STATE OF WEST BENGAL AND ANOTHER Vs. BARINDRA NATH SAHA AND OTHERS
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September 16, 2008 |
STEPHEN MONDAL Vs. STATE OF WEST BENGAL
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June 16, 2008 |
SUBHAMOY SINGHA ROY Vs. JADAVPUR UNIVERSITY
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April 25, 2008 |
SUBHANKAR MUKHERJEE Vs. RAKHI MUKHERJEE NEE BANERJEE
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July 1, 2008 |
SUBHAS CHANDRA DASGUPTA Vs. STATE OF WEST BENGAL
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January 31, 2008 |
SUBHASH CHANDRA DAS CHOWDHURY Vs. SANDHYA DAS CHOWDHURY
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July 18, 2008 |
SUBHASISH MUHURI Vs. PUBLIC SERVICE COMMISSION
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August 7, 2008 |
SUBHASREE DATTA Vs. STATE
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March 26, 2008 |
SUBHOJIT DUTTA Vs. UNION OF INDIA & ORS.
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December 23, 2008 |
SUBHRANGSHU DASGUPTA Vs. STATE OF WEST BENGAL
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November 17, 2008 |
SUBIMAL KANTI PRAMANIK Vs. STATE AND OTHERS
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November 11, 2008 |
SUBINOY NANDI Vs. GAUTAM DARIPA
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September 2, 2008 |
SUBL DULEY Vs. STATE OF WEST BENAGAL
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April 29, 2008 |
SUBODH CHANDRA MONDAL Vs. PRAKASH CHANDRA MONDAL
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May 13, 2008 |
SUBORNO BOSE Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
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September 17, 2008 |
SUBOTH KUMAR MITTRA Vs. UNION OF INDIA
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June 27, 2008 |
SUBRATA GHOSH Vs. STATE OF WEST BENGAL
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January 8, 2008 |
SUBRATA KUMAR CHOUDHURY Vs. STATE BANK OF INDIA
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September 3, 2008 |
SUBRATA KUMAR MAITY Vs. STATE OF WEST BENGAL
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April 29, 2008 |
SUBRATA KUMAR MISHRA Vs. SUNDARAM FINANCE LIMITED
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August 13, 2008 |
SUBRATA KUMAR ROY Vs. OUTRAM CLUB
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April 23, 2008 |
SUBRATA PATRA Vs. DISTRICT INSPECTOR OF SCHOOLS
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August 26, 2008 |
SUBRATA ROY Vs. STATE OF WEST BENGAL
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May 15, 2008 |
SUBRATA SARKAR Vs. STATE OF W B
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June 13, 2008 |
SUDAKSHINA GHOSH Vs. ARUNANGSHU CHAKRABORTY UDAY
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January 16, 2008 |
SUDHA RANI ROY AND ORS. Vs. GOPAL KRISHNA DAW AND ORS.
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December 12, 2008 |
SUDHANSHU SEKHAR BORAL Vs. FOOD CORPORATION OF INDIA AND ORS.
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April 29, 2008 |
SUDHANSUMOY MAJUMDAR Vs. STATE OF WEST BENGAL
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August 5, 2008 |
SUDHIR KUMAR BHATTACHARJEE Vs. NAMITA CHOWDHURY
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March 7, 2008 |
SUDHIR KUMAR MANNA Vs. BENGAL CHEMICALS AND PHARMACEUTICALS LTD
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January 11, 2008 |
SUDHIR MAHATO Vs. STATE OF WEST BENGAL
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February 25, 2008 |
SUDIPATA MUKHERJEE Vs. UNION OF INDIA
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February 8, 2008 |
SUDIPTA DUTTA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
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September 23, 2008 |
SUJASH KUMAR GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
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August 7, 2008 |
SUJIT ALIAS JHANTU PRADHAN Vs. STATE OF WEST BENGAL
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September 16, 2008 |
SUJIT KUMAR PATI Vs. ATASI SINGHA MAHAPATRA
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April 11, 2008 |
SUKDEB KHAN & ORS. Vs. THE STATE OF WEST BENGAL
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November 11, 2008 |
SUKDEB MONDAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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June 26, 2008 |
SUKDEV SINGH Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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June 26, 2008 |
SUKOMAL CHANDRA ROY Vs. STATE OF WEST BENGAL
|
April 22, 2008 |
SUKUMAR ADHIKARY Vs. DIPU RANI ADHIKARY
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July 24, 2008 |
SUKUMAR ADHIKARY Vs. DIPU RANI ADHIKARY
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August 1, 2008 |
SUKUMAR DALAL Vs. STATE OF WEST BENGAL
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August 8, 2008 |
SUKUMAR MONDAL Vs. STATE OF WEST BENGAL
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July 25, 2008 |
SUKUMAR SAMANTA Vs. SIBDAS ROY
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June 4, 2008 |
SUMAN GHOSH Vs. CHIEF GENERAL MANAGER
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April 4, 2008 |
SUMAN KUMAR BANERJEE Vs. UNION OF INDIA
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July 22, 2008 |
SUMANTA NIYOGI AND ANOTHER Vs. SADHAMASRAM SEVA SARMSAD AND OTHER
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December 3, 2008 |
SUNANDA SARMA Vs. STATE OF WEST BENGAL
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February 7, 2008 |
SUNIL KUMAR GANGULY Vs. INCOME TAX OFFICER
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June 10, 2008 |
SUNIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
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April 18, 2008 |
SUNIL KUMAR GHOSH Vs. MADAN GHOSH
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May 16, 2008 |
SUNITA JAIN Vs. STATE OF WEST BENGAL
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May 13, 2008 |
SUNITA MAJHI Vs. STATE OF WEST BENGAL
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July 4, 2008 |
SUNITI BANERJEE Vs. CHAMPA ALIAS SANGHAMITRA BANERJEE
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May 13, 2008 |
SUNRISE SPORTS INDIA PVT LTD Vs. STATE OF WEST BENGAL
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May 7, 2008 |
SUPRIYA BASU Vs. UNION OF INDIA
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May 12, 2008 |
SURE RAHAMAN Vs. JAMIDAR SHAIKH
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March 3, 2008 |
SURESH KUMAR CHAUHAN Vs. COMMISSIONER OF CUSTOMS (PORT) & ORS.
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January 29, 2008 |
SURESH MAHATO Vs. G E INDUSTRIAL PVT LTD
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November 18, 2008 |
SURESH ROY Vs. COAL INDIA LTD. AND OTHERS
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November 21, 2008 |
SURESH SINGH Vs. STATE OF WEST BENGAL
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October 1, 2008 |
SUSANA DASGUPTA Vs. PAUL SARAI
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June 3, 2008 |
SUSANT PAL Vs. UNION OF INDIA & ORS.
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November 26, 2008 |
SUSHIL KUMAR NATH Vs. TAPAS MITRA
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July 30, 2008 |
SUVADIP MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ANR.
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May 16, 2008 |
SWAPAN CHATTERJEE Vs. STATE OF WEST BENGAL
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June 18, 2008 |
SWAPAN GHOSH Vs. STATE OF WEST BENGAL
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April 10, 2008 |
SWAPAN GUHA THAKURATA Vs. UNION OF INDIA AND OTHERS
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December 15, 2008 |
SWAPAN KUMAR NANDAN Vs. RAM KISHORE DUBEY
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January 31, 2008 |
SWAPAN KUMAR NAYAK Vs. EGRA MUNICIPALITY
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February 19, 2008 |
SWAPAN KUMAR SAHA Vs. JAYANTA KUMAR BOSE
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March 12, 2008 |
SWAPAN ROY Vs. MAYA ROY
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April 25, 2008 |
SWAPNA NANDY Vs. STATE OF WEST BENGAL & ANR.
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December 24, 2008 |
SWARUP KUMAR SEN Vs. NEPAL CHATTERJEE
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March 28, 2008 |
SYED SAMSAD AHMED ALIAS S SHAMSAD AHEMAD Vs. HSCO STEEL PLANT
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February 28, 2008 |
SYED ZAHIRUDDIN AHMED BAGDADI Vs. BOARD OF WAKFS
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October 1, 2008 |
TAMAL KUMAR BANERJEE Vs. CHAITALI BANERJEE
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March 18, 2008 |
TANDAR DAS Vs. ASHOKE KUMAR
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June 23, 2008 |
TANDON BROTHERS Vs. RAJESH PANDEY AND ANR.
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January 9, 2008 |
TANMOY RAMAYA LAHIRI Vs. STATE OF WEST BENGAL
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June 23, 2008 |
TANUSHREE DUTTA Vs. STATE OF WEST BENGAL
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September 4, 2008 |
TAPAN BANERJEE Vs. MAYA RANI BANERJEE
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September 25, 2008 |
TAPAN KUMAR BARMAN Vs. STATE OF WEST BENGAL
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January 22, 2008 |
TAPAN KUMAR DUTTA Vs. STATE OF WEST BENGAL AND ORS.
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April 16, 2008 |
TAPAN KUMAR KUNDU Vs. UNION OF INDIA
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July 29, 2008 |
TAPAN KURNAR MUKHERJEE ALIAS TAPAN MUKHERJEE Vs. NIRMAL KANTI GUHA
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November 21, 2008 |
TAPAN PRAKASH BOSE Vs. ARUN KUMAR BOSE
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March 26, 2008 |
TAPAS BISWAS Vs. SHYAMA PROSAD GHOSAL
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November 28, 2008 |
TAPAS DEY Vs. STATE OF WEST BENGAL
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July 31, 2008 |
TAPAS KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
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February 22, 2008 |
TAPASH SINHA Vs. STATE OF WEST BENGAL
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April 8, 2008 |
TARA PROPERTIES PRIVATE LIMITED Vs. SHALIMAR PAINTS LIMITED
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July 15, 2008 |
TARAK CHANDRA ROY Vs. STATE OF WEST BENGAL
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January 17, 2008 |
TARAK NATH DAS Vs. MANORAMA CHOWDHURY
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April 7, 2008 |
TARAPADA MAJI Vs. BANSARI MOHAN MAJI
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January 18, 2008 |
TARUN DAS Vs. STATE OF WEST BENGAL
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July 11, 2008 |
TARUN KUMAR HALDER & ANR. Vs. STATE OF WEST BENGAL & ORS.
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November 6, 2008 |
TARUN KUMAR KHEMKA Vs. PAWAN KUMAR JHUNJHUNWALA
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March 20, 2008 |
TATA IRON AND STEEL COMPANY LIMITED Vs. HIMANI ALLOYS LIMITED
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January 28, 2008 |
TATA TELE SERVICES LTD Vs. STATE
|
May 5, 2008 |
TATHAGATA CHATTERJEE Vs. PAPIYA CHATTERJEE
|
April 3, 2008 |
TAUHID ALAM Vs. WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION
|
September 5, 2008 |
TEJEN MITRA Vs. UNION OF INDIA
|
February 1, 2008 |
THE COLLECTOR OF CUSTOMS NOW KNOWN AS THE COMMISSIONER OF CUSTOMS (AIRPORT) Vs. MR. JOSE MARCIO BARRETO RAMIRES AND ANR.
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April 23, 2008 |
THE ISLAMPUR MUNICIPALITY AND ANR. Vs. CHAUDHURI M. MANJAR AFAQUE AND ORS.
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June 19, 2008 |
THE STATE OF WEST BENGAL AND ORS. Vs. SRI UTTAM KUMAR DAS
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April 23, 2008 |
THOMAS G RATHINA RAJ Vs. UNION OF INDIA
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March 13, 2008 |
THREE CHEERS ENTERTAINMENT PVT LTD Vs. C E S C LTD
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July 22, 2008 |
THREE-N-PRODUCTS PRIVATE LIMITED Vs. EMAMI LIMITED
|
August 26, 2008 |
THREETY IRANI Vs. SUSHMA RATHI
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September 4, 2008 |
TRILACHAN JANA Vs. STATE OF W B
|
May 7, 2008 |
TRILOCHAN DAS Vs. KRISHNA DUTTA
|
December 23, 2008 |
TRILOCHAN MUKHERJEE Vs. ASANSOL MUNICIPAL CORPORATION
|
December 16, 2008 |
TRUAN KUMAR ROY Vs. STATE OF WEST BENAGAL
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February 27, 2008 |
TULSHI BAKSHI Vs. STATE OF WEST BENGAL
|
November 28, 2008 |
TULSI BAKSI Vs. STATE OF WEST BENGAL
|
October 1, 2008 |
TULSI ROY Vs. KRISHANU ROY
|
March 17, 2008 |
TURNER MORRISON LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 10, 2008 |
UMA BISWAS Vs. RAM NARAYAN BISWAS
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April 3, 2008 |
UNENCO INDIA PVT LTD Vs. UNITES BANK OF INDIA
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January 30, 2008 |
UNION OF INDIA Vs. AMBIKA CONSTRUCTION
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March 31, 2008 |
UNION OF INDIA Vs. SANTI RANJAN DUTTA
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March 31, 2008 |
UNION OF INDIA Vs. MAYA BISWAS
|
April 7, 2008 |
UNION OF INDIA Vs. BISWANATH AGARWAL
|
March 20, 2008 |
UNION OF INDIA Vs. BAJRANGLAL JUGALKISHORE
|
March 7, 2008 |
UNION OF INDIA Vs. PRANAB KUMAR
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June 23, 2008 |
UNION OF INDIA Vs. SANJOY GOOPTU
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June 11, 2008 |
UNION OF INDIA Vs. SANJOY GOOPTU
|
June 25, 2008 |
UNION OF INDIA Vs. BUDHLANI ENGINEERING PVT LTD
|
May 7, 2008 |
UNION OF INDIA Vs. PRAVASH DUTTA
|
November 6, 2008 |
UNION OF INDIA Vs. PRABIR KUMAR
|
December 2, 2008 |
UNION OF INDIA Vs. SATISH CHANDRA UPADHYAY
|
July 30, 2008 |
UNION OF INDIA Vs. UJIGAR SHAW ALIAS UJAGIR SHAW
|
July 23, 2008 |
UNION OF INDIA Vs. HARADHAN DENRE
|
December 24, 2008 |
UNION OF INDIA Vs. USAPUR GOVINDA RAO AND ANOTHER
|
April 1, 2008 |
UNION OF INDIA Vs. SUDARSHAN MONDAL
|
January 10, 2008 |
UNION OF INDIA & ORS. Vs. DR. SOMNATH KUNDU & ANR.
|
December 24, 2008 |
UNION OF INDIA (UOI) Vs. P.K.S. LIMITED
|
September 17, 2008 |
UNION OF INDIA (UOI) AND ORS. Vs. HARI SINGH AND ORS.
|
December 23, 2008 |
UNION OF INDIA AND ORS. Vs. NARAYAN RAM AND ORS.
|
January 16, 2008 |
UNION OF INDIA AND OTHERS Vs. AJAY RAJVANSHI
|
November 5, 2008 |
UNION OF INDIA AND OTHERS Vs. RAJESH CHATURVEDI
|
November 24, 2008 |
UNION OF INDIA AND OTHERS Vs. CHANDAN KUMAR MAJI AND OTHERS
|
August 27, 2008 |
UNIQUE INTERNATIONAL PVT LIMITED Vs. DINESH KUMAR SINGHANIA
|
February 1, 2008 |
UNIQUE SCINTIFIC CO Vs. SUMITRA DAS
|
February 22, 2008 |
UNITED BANK OF INDIA Vs. ANJALI MUKHERJEE
|
April 10, 2008 |
UNITED INDIA ASSURANACE COMPANY LIMITED Vs. SUBHOMOY NAG
|
August 8, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. NETAI CHANDRA GHOSH
|
May 10, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. NETAI CHANDRA GHOSH
|
May 16, 2008 |
UNIVERSAL PETROCHEMICALS LIMITED Vs. B P PLC
|
February 18, 2008 |
UPAJADU MAJHI BIKASH MAJHI Vs. STATE OF WEST BENGAL
|
September 30, 2008 |
USHA DALMALA Vs. DEBASHIS ROY
|
June 25, 2008 |
USHA INFOTECH PVT LTD Vs. SALORA INTERNATIONAL LTD
|
April 1, 2008 |
UTKAL ASBESTOS LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
January 11, 2008 |
UTTAM KAYAL Vs. SUNIL PAL
|
January 22, 2008 |
UTTAM KUMAR PRAMANIK Vs. STATE OF WEST BENGAL
|
July 10, 2008 |
VEENA KEJRIWAL Vs. KOLKATA MUNICIPAL CORPORATION
|
March 18, 2008 |
VELJI NARAYAN PATEL Vs. JAYANTI LAL PTEL
|
December 23, 2008 |
VERSON TRADING COMPANY Vs. MRS. SANJIDA BEGUM AND ORS.
|
December 18, 2008 |
VIJAI SHREE LIMITED Vs. UNION OF INDIA
|
February 28, 2008 |
VINOD KUMAR & ANR Vs. STATE OF WEST BENGAL & ORS
|
August 21, 2008 |
VINOD KUMAR GARG Vs. UNION OF INDIA
|
September 19, 2008 |
VINOD MIMANI Vs. ALAPAN BANDYOPADHYAY AND ORS.
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August 22, 2008 |
VISVA BHARATI Vs. BAIDYA NATH SAHA
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December 3, 2008 |
VISVA BHARTI Vs. SAKAR AND SARKAR
|
April 23, 2008 |
VIVEK BAJORIA Vs. STATE OF WEST BENGAL
|
March 10, 2008 |
VIVEK KATHOTIA Vs. STATE OF WEST BENGAL
|
September 15, 2008 |
VIVEK KATHOTIA Vs. SALTEE INFOTECH (INDIA) PRIVATE LIMITED
|
January 15, 2008 |
W B DEED WRITERS ASSOCIATIOON Vs. DISTRIS\CT REGISTRAR NADIA
|
April 7, 2008 |
W H TARGETT INDIA LIMITED Vs. S ASHRAF
|
June 4, 2008 |
W.B. ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD. AND ANR. Vs. THE BOARD OF TRUSTEES OF THE PORT OF CALCUTTA AND ORS.
|
March 14, 2008 |
WEST BENGAL FOREIGH LIQUOR Vs. STATE OF WEST BENGAL
|
January 22, 2008 |
WEST BENGAL FOREIGN LIQUOR OFF AND ON SHOP OWNERS Vs. STATE OF WEST BENGAL
|
January 21, 2008 |
WEST BENGAL GOVERNMENT EMPLOYEES COOPERATIVE SOC LTD Vs. DEBABRATA SEN
|
August 19, 2008 |
WEST BENGAL GOVERNMENT EMPLOYEES F AND S CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DEBABRATA SEN
|
June 19, 2008 |
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPN LTD Vs. NICON ELECTRONICS DEVICES PVT LTD
|
January 22, 2008 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD Vs. MAHADEB DAS
|
August 1, 2008 |
WEST BENGAL UNIVERSITY OF TECHNOLOGY Vs. RISHIN MITRA
|
December 23, 2008 |
WST BENGAL DEED WRITERS ASSOCIATION NADIA DISTRICT BRANCH Vs. STATE OF WEST BENGAL
|
April 7, 2008 |
YOGRAJ GURUNG Vs. AIKON NETWORK MARKETING PRIVATE LIMITED
|
January 24, 2008 |
Z I KHAN Vs. STATE
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December 10, 2008 |
ZAHIRUNESSA BIBI Vs. SUDAMA MAJHI
|
February 8, 2008 |
ZONAL MANAGER, BANK OF INDIA AND ANR. Vs. MD. MAMTAJ HOSSAIN AND ORS.
|
March 12, 2008 |
ZOOLOGICAL SURVEY OF INDIA Vs. PISCEAN ENTERPRISES
|
February 8, 2008 |
ZORINA KHANTUN Vs. STATE OF WEST BENGAL
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January 16, 2008 |