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A AND J MAIN AND CO ENGINEERS PVT LTD Vs. STATE OF WEST BENGAL
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July 22, 2005 |
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A AND N ADMINISTRATION Vs. BHAN KHARIA
|
August 22, 2005 |
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A C BANIK Vs. NATIONAL INSURANCE COMPANY LTD
|
December 13, 2005 |
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A TOSH AND SONS INDIA LTD Vs. HAPPY VALLEY TEA COMPANY PVT LTD
|
March 15, 2005 |
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A V O ENGINEERS P LTD Vs. INDIA ICE AERATED WATER AND COLD STORAGE CO LTD
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September 19, 2005 |
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ABB LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
May 3, 2005 |
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ABDUL ANNA KHAN Vs. STATE OF WEST BENGAL
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August 25, 2005 |
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ABDUL GOFAR MOLLAH Vs. UNION OF INDIA AND OTHERS
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September 22, 2005 |
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ABDUL WAHED AKUNJEE Vs. STATE OF W B
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November 25, 2005 |
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ABDUS SALAM MAHALDER Vs. STATE OF W B
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February 24, 2005 |
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Abdus Sovan Vs. Rokia Bibi
|
March 24, 2005 |
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ABP LTD Vs. Joint Commissioner of Income tax
|
April 8, 2005 |
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ABUL HOSSAIN Vs. STATE OF W B
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January 19, 2005 |
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ABUL KALAM MALLICK Vs. ABDUL AZIZ MALLICK
|
February 25, 2005 |
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Acharya Ramendra Sundar Primary Teachers Training Institute Vs. State of West Bengal
|
February 9, 2005 |
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ACQUET TRADING CO PVT LTD Vs. STATE OF WEST BENGAL
|
December 16, 2005 |
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ADITYA NATH BANERJEE Vs. STATE BANK OF INDIA
|
August 18, 2005 |
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AGARWAL R K Vs. STATE OF W B
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March 28, 2005 |
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AGHANI RAJOWAR Vs. STATE OF WEST BENGAL
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September 2, 2005 |
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AJAB ALI ALIAS RAJAB ALI Vs. STATE OF W B
|
August 23, 2005 |
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AJAY KUMAR GHOSH Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
September 26, 2005 |
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AKALU PASWAN Vs. STATE OF WEST BENGAL
|
September 28, 2005 |
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AKBAR REZA Vs. CESC LTD
|
December 15, 2005 |
|
AKIMUDDIN ANSARI Vs. GENERAL MANAGER, TELECOM CALCUTTA TELECOMMUNICATION
|
September 5, 2005 |
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ALL INDIA GENERAL INSURANCE EMPLOYEES CONGRESS Vs. GENERAL INSURERS PUBLIC SECTOR ASSOCIATION OF INDIA
|
February 9, 2005 |
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ALLAHABAD BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 9, 2005 |
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ALLERGAN INC Vs. CHETANA PHARMACEUTICALS
|
November 11, 2005 |
|
ALLOY STEEL ROLLING MILLS Vs. W B POLLUTION CONTROL BOARD
|
June 28, 2005 |
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ALOKE NATH DUTTA Vs. STATE OF W B
|
March 4, 2005 |
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ALPANA MUKHERJEE Vs. GOUTAM MUKHERJEE
|
December 9, 2005 |
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ALTAF HOSSAIN & ORS. Vs. DWIJENDRALAL KARMAKAR & ORS.
|
July 27, 2005 |
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AMAL CHANDRA MONDAL Vs. ANITA BISWAS
|
July 5, 2005 |
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AMAR CHANDRA ROY Vs. STATE OF W B
|
October 4, 2005 |
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AMAR NATH CHAKROBORTY Vs. DUTTA BUCKET INDUSTRIES
|
March 17, 2005 |
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AMAR NATH MUKHERJEE Vs. SATYA RANJAN KARMAKAR
|
May 19, 2005 |
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AMBICA CHARAN SINHA Vs. UNION OF INDIA
|
May 2, 2005 |
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AMERICAN REFRIGERATOR CO LTD Vs. FRIST INDUSTRIAL TRIBUNAL WEST BENGAL
|
July 25, 2005 |
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AMIT CHAKRABORTY Vs. ALL BANK FINANCE LTD
|
July 14, 2005 |
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AMIT KUMAR SEN Vs. K A RAO DEPUTY REGISTRAR OF COMPANIES WEST BENGAL
|
May 4, 2005 |
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ANAND MEHTA AND CO Vs. ANGELS CONSULTANTS PRIVATE LIMITED
|
May 5, 2005 |
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ANANDA NANDA BERA Vs. STATE OF WEST BENGAL AND ORS.
|
January 19, 2005 |
|
ANCKLAND INTERNATIONAL LTD Vs. STATE OF WEST BENGAL
|
September 9, 2005 |
|
Andaman and Nicobar Islands Forest and Plantation Development Corpn LTD Vs. Commissioner of Income Tax
|
January 28, 2005 |
|
ANDMAN CHAMBER OF COMMERCE AND INDUSTRY Vs. UNION OF INDIA
|
November 21, 2005 |
|
ANDMAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. UNION OF INDIA
|
November 16, 2005 |
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ANIL CREDIT COMMERCIAL P LTD Vs. E C BOSE AND CO PRADIP P LTD
|
April 1, 2005 |
|
ANIL KUMAR BHUINYA Vs. STATE OF WEST BENGAL
|
December 16, 2005 |
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ANIL KUMAR BHUNIYA Vs. STATE OF WEST BANGAL
|
December 6, 2005 |
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ANIL KUMAR DEY Vs. BIDHU BHUSHAN DAS
|
February 24, 2005 |
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ANIL KUMAR GAYEN Vs. STATE OF W B
|
January 25, 2005 |
|
ANIL KUMAR MITRA Vs. SUNIL KUMAR MITRA
|
September 1, 2005 |
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ANIL KUMAR SHARMA Vs. INSPECTOR OF FACTORIES
|
April 27, 2005 |
|
ANIMA MAJHI Vs. ARUN MAJHI
|
February 25, 2005 |
|
ANIMA ROY Vs. UNITED INDIA INSURANCE CO LTD
|
April 7, 2005 |
|
ANIRUDDHA BASU Vs. KOLKATA MUNICIPAL CORPORATION
|
December 14, 2005 |
|
ANJALI GHOSH Vs. SUBODH KUMAR GHOSH
|
May 16, 2005 |
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ANJALI PAL Vs. PARUL PAL
|
June 23, 2005 |
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ANJALI SAHA Vs. AJIT KUMAR DATTA
|
August 18, 2005 |
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ANJU PAL AND ORS. Vs. STATE OF WEST BENGAL
|
October 6, 2005 |
|
ANOJ KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
April 29, 2005 |
|
ANUKUL CHANDRA MAITY Vs. RENUKA RANI PRODHAN
|
May 18, 2005 |
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ANUPAMA CHOWDHURY Vs. YEAR ALI MALLICK
|
June 7, 2005 |
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ANURADHA KHEMAKA NEE BANSAL Vs. SUDARSHAN KUMAR KHEMKA
|
March 8, 2005 |
|
ANWOR ALI HALDER Vs. SAKINA BIBI
|
April 21, 2005 |
|
APARNA GOLDAR Vs. SIKHA BISWAS
|
March 4, 2005 |
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ARJUN HELA Vs. DIRECTORE GENERAL C R P F
|
December 23, 2005 |
|
ARJUN SINGH Vs. STATE OF WEST BENGAL
|
May 18, 2005 |
|
ARUN KANTI GHOSH Vs. STATE BANK OF INDIA
|
November 14, 2005 |
|
ARUN KUMAR MOHANTI Vs. PROBHAT KUMAR CHAKRAVORTY
|
April 5, 2005 |
|
ARUNA MITRA Vs. STATE OF WEST BENGAL & ORS
|
June 22, 2005 |
|
ARUNANSHU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
January 10, 2005 |
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ARUP KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
July 27, 2005 |
|
ARUP SINGHA RAY Vs. STATE OF W B
|
January 28, 2005 |
|
ASANSOL IRON AND STEEL WORKERS UNION Vs. UNION OF INDIA
|
December 16, 2005 |
|
ASHIM KR ROY Vs. DOLI ROY & ANR
|
November 18, 2005 |
|
ASHIMA DUTTA Vs. CHANDRA NATH BHATTACHARYA
|
February 4, 2005 |
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ASHOK KUMAR SAHOO Vs. HINDUSTAN PAPER CORPON LTD
|
September 8, 2005 |
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ASHOK KUMAR SAHOO (HUF) Vs. HINDUSTAN PAPER CORPN. LTD. (HPCL)
|
August 8, 2005 |
|
ASHOK KUMAR SUKLA Vs. GAHANESHWAR AWASTY
|
February 10, 2005 |
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ASHOK KUMAR THAKUR Vs. STATE OF WEST BENGAL
|
December 1, 2005 |
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ASHOK ROY Vs. C B I A C B CALCUTTA
|
April 21, 2005 |
|
ASHOKA DAS Vs. STATE OF W B
|
April 28, 2005 |
|
ASHOKE KUMAR HIMMATSINGHKA Vs. RAJENDRA KUMAR HIMMATSINGHKA
|
June 7, 2005 |
|
ASHOKE REFRACTORIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 8, 2005 |
|
Ashoke Refractories P LTD Vs. Commissioner of Income Tax
|
August 5, 2005 |
|
ASIAN VILLAGE DEVLOPMENT SOCIETY Vs. STATE OF WEST BENGAL
|
September 8, 2005 |
|
ASIM KUMAR SAHA Vs. NEPAL MAHATO
|
December 16, 2005 |
|
ASIS BOSE Vs. STATE OF W B
|
June 30, 2005 |
|
ASISH TARU GHOSH Vs. STATE OF WEST BENGAL
|
March 21, 2005 |
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ASOK KUMAR YAGNIK Vs. STATE OF W B
|
May 19, 2005 |
|
ASOKE KUMAR HIMMATSINGHKA Vs. RAJENDRA KUMAR HIMMATSINGHKA & OTHERS
|
July 6, 2005 |
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ASSOCIATED CONTRACTORS Vs. STATE OF W B
|
April 11, 2005 |
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ASSOCIATEDINDEM MECHANICAL PRIVET LIMITED Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
December 13, 2005 |
|
ASSOCIATION OF WEST BENGAL ECRETARIAT ASSISTANTS Vs. STATE OF WEST BENGAL
|
June 15, 2005 |
|
ASWINI KUMAR GIRI Vs. STATE OF WEST BENGAL
|
July 8, 2005 |
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ATANU MAITYA Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
November 7, 2005 |
|
ATINRA NATH CHAKRABARTY Vs. ANIL KUMAR CHAKRAVARTY
|
December 2, 2005 |
|
ATMARAM SONTHALIA Vs. GITA DEVI LOHIA
|
March 21, 2005 |
|
ATN INTERNATIONAL LIMITED Vs. STATE OF WEST BENGAL
|
August 8, 2005 |
|
AUCKLAND INTERNATIONAL LTD Vs. STATE OF WEST BENGAL
|
September 6, 2005 |
|
AURO IMPEX PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
|
November 11, 2005 |
|
AUTHORISED OFFICER AND DEPUTY FIELD DIRECTOR BUXA TIGER RESERVE Vs. HARBANS LAL
|
December 12, 2005 |
|
AYAN CHATTERJEE Vs. FUTURE TECHNOLOGY FOUNDATION
|
July 21, 2005 |
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BABA LOKNATH ENTERPRISES Vs. STATE OF WEST BENGAL
|
September 30, 2005 |
|
BABAJI AUTOMOTIVE Vs. INDIAN OIL CORPORATION LTD
|
June 7, 2005 |
|
BABUL ALIAS BABUL KAR Vs. STATE OF W B
|
May 3, 2005 |
|
BABURAM MAHALI Vs. STATE OF WEST BENGAL
|
July 22, 2005 |
|
BAISAKHI BANERJEE Vs. CHAIRMAN WEST BENGAL COLLEGE SERVICE COMMISSION
|
August 17, 2005 |
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Bajaj Parivahan P Limited Vs. Commercial Tax Officer Howrah Range
|
March 2, 2005 |
|
BALARAM MAHATO Vs. STATE OF WEST BENGAL & ORS.
|
August 11, 2005 |
|
BAMANDAS CHAKI Vs. STATE OF WEST BENGAL
|
May 12, 2005 |
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BANA BEHARI CHAUWDHURY Vs. LLA ROY CHOWDHURY
|
October 7, 2005 |
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BANDANA GHOSH SARKAR Vs. STATE OF WEST BENGAL
|
August 16, 2005 |
|
BANGAL METROGRAPH CO P LTD Vs. STATE OF WEST BENGAL
|
August 12, 2005 |
|
BANGIADESH SHIPPING CORPORATION Vs. BATA INDIA LTD
|
August 25, 2005 |
|
BANK OF BARODA EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
January 31, 2005 |
|
BARRACKPORE SUPPLIER Vs. UNION OF INDIA
|
May 13, 2005 |
|
BASANT KUMAR BUCHARIA Vs. DVC
|
July 29, 2005 |
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BASANT KUMAR BUCHARIA Vs. DVC AND ORS.
|
July 26, 2005 |
|
BASANT KUMAR KEJRIWAL Vs. SUMAN KEJRIWAL
|
March 17, 2005 |
|
BASANTI DAS Vs. KULADA PROSAD BHOWMICK ALIAS BHOWMIK
|
May 11, 2005 |
|
BASANTI ROY Vs. STATE OF W B
|
May 20, 2005 |
|
BASUDEB DAS Vs. STATE OF W B
|
June 24, 2005 |
|
BASUMATI CORPORATION LTD Vs. STATE OF W B
|
June 23, 2005 |
|
BASUNDHARA TOWERS PVT LIMITED Vs. BINAPANI DAW
|
December 21, 2005 |
|
BATLIBOI LIMITED Vs. UNION OF INDIA
|
April 13, 2005 |
|
BELA BHATTACHARYA Vs. STATE OF W B
|
April 6, 2005 |
|
BELLE VUE CLINIC Vs. STATE OF W B
|
November 9, 2005 |
|
BELOWARA BIBI ALIAS BELAWARA KHATUN Vs. STATE OF W B
|
September 9, 2005 |
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BHABANI ADHIKARI Vs. WEST BENGAL STATE CO OPERATIVE BANK LIMITED
|
November 9, 2005 |
|
BHAGIRATH LOHAR Vs. SREEMATYA SANDHYA MALAKAR
|
March 7, 2005 |
|
BHARAT COKING COAL LIMITED Vs. RAMESH PRASAD SRIVASTAV
|
September 20, 2005 |
|
BHARAT COKING COAL LTD Vs. CHANDRAMA HARD COKE MFG CO
|
August 5, 2005 |
|
BHARAT VANIJYA EASTERN PRIVATE LTD Vs. STATE OF W B
|
February 11, 2005 |
|
BHARTIA ELECTRIC STEEL CO LTD Vs. BUDDHA DEV BOSE
|
September 13, 2005 |
|
BHOLA DAS Vs. NATIONAL INSURANCE CO LTD
|
January 17, 2005 |
|
BHOLANATH BANDOPADHYAY ALIAS BANERJEE Vs. STATE OF W B
|
April 8, 2005 |
|
BHUDAR CHANDRA PAL Vs. STATE OF WEST BENGAL
|
September 21, 2005 |
|
BIBHARANI DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
April 29, 2005 |
|
BIBHAS CHANDRA PARIA Vs. STATE OF WEST BENGAL
|
August 11, 2005 |
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BIBHUTI BHUSAN DHARA Vs. STATE OF WEST BENGAL
|
February 8, 2005 |
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BIDHU BHUSAN CHANDRA Vs. STATE OF WEST BENGAL
|
January 28, 2005 |
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BIDUT KUMAR KARAK ALIAS BIDUT KARAK Vs. STATE OF WEST BENGAL
|
June 30, 2005 |
|
BIECCO LAWRIE LTD Vs. STATE OF WEST BENGAL
|
September 30, 2005 |
|
BIJIT KUMAR BASU Vs. DILIP KUMAR SINHA
|
November 25, 2005 |
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BIMAL CHANDRA Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
March 14, 2005 |
|
BIMAL NASKAR ALIAS KRISHNA NASKAR Vs. STATE OF WEST BENGAL
|
September 1, 2005 |
|
BIMAL PRAKASH @ BIJAY @ MUNNA TIWARI Vs. STATE OF WEST BENGAL
|
January 14, 2005 |
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BIPLAB CHANDA Vs. STATE OF WEST BENGAL
|
September 16, 2005 |
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BIPLAB KUMAR DAS Vs. MALLABHUM GRAMIN BANK AND OTHERS
|
July 28, 2005 |
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BIRENDRA NATH SAHA Vs. CHANDANA SAHA
|
October 7, 2005 |
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BIRENDRA NATH SHARMA Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ACU II NEW DELHI
|
March 3, 2005 |
|
BIRLA CORPORATION LTD Vs. EAST INDIA INVESTMENT CO PVT LTD
|
August 24, 2005 |
|
BISHNUPADA PALUI Vs. STATE OF WEST BENGAL
|
April 12, 2005 |
|
BISHU MONDAL Vs. STATE OF W B
|
January 28, 2005 |
|
BISWANATH Vs. SANDHYA GOSHAL
|
April 1, 2005 |
|
Biswanath Dutta Vs. State of West Bengal
|
June 13, 2005 |
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BISWANATH MUKHERJEE Vs. CHITTA RANJAN DAS
|
June 22, 2005 |
|
BLIND PERSONS ASSOCIATION Vs. PUBLIC SERVICE COMMISSION
|
June 13, 2005 |
|
BLIND PERSONS ASSOCIATION & ANOTHER Vs. PUBLIC SERVICE COMMISSION, WEST BENGAL & OTHERS
|
July 13, 2005 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. KOLKATA MUNICIPAL CORPORATION
|
March 18, 2005 |
|
BRAH MANANDA Vs. UNION OF INDIA
|
March 1, 2005 |
|
BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD Vs. FOURTH INDUSTRIAL TRIBUNAL WEST BANGAL
|
July 13, 2005 |
|
BRAJ BHUSAN PROSAD SINGH Vs. COAL INDIA LTD. AND OTHERS
|
August 19, 2005 |
|
BRAJ BHUSAN SAHAY SRIVASTAVA Vs. UNION OF INDIA
|
April 29, 2005 |
|
BRIDLY FORD PASSAH Vs. UNION OF INDIA AND ORS.
|
December 1, 2005 |
|
BURN AND COMPANY LABOURERS CO OPERATIVE CREDIT SOCIETY LTD Vs. JOYDEB DUTTA
|
August 27, 2005 |
|
BURN STANDARD COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXICISE MIDNAPORE DIVISION
|
August 9, 2005 |
|
C E S C LTD Vs. APPELLATE AUTHORITY
|
June 6, 2005 |
|
C LIMITED Vs. EXPORTERS OF W A
|
July 13, 2005 |
|
CANARA BANK AND OTHERS Vs. DEBASIS DAS
|
February 3, 2005 |
|
CAPRI HOME PRODUCTS LTD Vs. REGIONAL P F COMMISSIONER
|
April 21, 2005 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. SUNIL CHANDRA MAZUMDAR
|
March 18, 2005 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. SATISH CHANDRA KAYAL
|
September 9, 2005 |
|
CENTURY PLYBOARDS INDIA LTD Vs. ASSAM WOOD and ALLIED PRODUCTS
|
April 20, 2005 |
|
CHABI RANI GHOSH Vs. CESC LIMITED
|
August 2, 2005 |
|
CHANCHAL KUMAR DAS Vs. PASUPATI NATH DAS
|
February 4, 2005 |
|
CHANDAN KR SINGH ALIAS SINHA Vs. STATE OF WEST BENGAL
|
June 17, 2005 |
|
CHANDAN KUMAR MAJI Vs. UNION OF INDIA
|
March 22, 2005 |
|
CHANDAN SENGUPTA Vs. PRESIDING OFFICER
|
March 16, 2005 |
|
CHANDI PADA BATABYAL Vs. SATYABALA DEY
|
May 17, 2005 |
|
CHANDI PRASAD SIKARIA Vs. PREMLATA NAHATA
|
May 19, 2005 |
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CHANDRA SEKHAR BHATTACHARYA Vs. SUBHRA BHATTACHARYA
|
November 18, 2005 |
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CHARU CHARAN BERA Vs. WBSEB
|
November 17, 2005 |
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CHHABI CHAKRABORTY Vs. STATE OF W B
|
September 6, 2005 |
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CHRISOMAR CORPORTION Vs. OWNERS AND PARTIES INTERESTED
|
April 28, 2005 |
|
CHUNIBALA BARUI Vs. LAKSHMIMANI ADHIKARY
|
July 22, 2005 |
|
CIT Vs. PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD
|
October 6, 2005 |
|
CIVIL ORIGINAL JURISDICTION NEW SAVAN SUGAR AND GU Vs. UNION OF INDIA
|
April 25, 2005 |
|
CIVIL REVISIONAL JURISDICTION DIPALI BISWAS Vs. NIRMALENDU MUKHERJEE
|
February 11, 2005 |
|
COASTAL ROADWAYS LTD. Vs. KANOI PLANTATION (P) LTD.
|
March 2, 2005 |
|
Commissioner of Commercial Taxes Vs. Krishna Kumar Mantri
|
June 24, 2005 |
|
COMMISSIONER OF CUSTOMS Vs. RATAN KUMAR SAHA
|
March 10, 2005 |
|
COMMISSIONER OF CUSTOMS Vs. RITU KUMAR
|
December 9, 2005 |
|
COMMISSIONER OF CUSTOMS Vs. SUNIL GHOSH
|
April 27, 2005 |
|
Commissioner of Income tax Vs. R G Sales P Ltd
|
March 7, 2005 |
|
Commissioner of Income Tax Vs. Britannia Industries Ltd
|
June 30, 2005 |
|
Commissioner of Income Tax Vs. A S Wardekar
|
May 3, 2005 |
|
Commissioner of Income tax Vs. Anandilal Poddar and Sons Ltd
|
July 25, 2005 |
|
Commissioner of Income Tax Vs. Hemraj Mahabir Prasad Ltd
|
August 10, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. TEZPORE TEA CO LTD
|
September 12, 2005 |
|
DALGAON AGRO INDUSTRIES LTD Vs. UNION OF INDIA
|
June 24, 2005 |
|
DALSINGER SINGH Vs. DAYAMOYEE SADHUKHAN
|
October 4, 2005 |
|
DANTU HAIDER Vs. STATE OF W.B. AND OTHERS
|
February 15, 2005 |
|
DEBABRATA GUPTA Vs. NANIGOPAL BHATTACHARJEE
|
January 28, 2005 |
|
DEBAJOTI PROSAD Vs. STATE OF W B
|
September 22, 2005 |
|
DEBASISH MUKHERJEE ETC. Vs. STATE OF WEST BENGAL AND OTHERS
|
January 20, 2005 |
|
DEBIDAS DUTTA Vs. STATE OF WEST BENGAL
|
April 29, 2005 |
|
DEBNARAYAN HALDER Vs. ANUSHREE HALDER
|
June 8, 2005 |
|
Deepak Kejriwal Vs. Govinda Enterprises Private Ltd
|
January 6, 2005 |
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DEEPIK DEVLOPERS P LTD Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
|
May 13, 2005 |
|
DELTA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 3, 2005 |
|
DEPUTY INSPECTOR GENERAL BORDER SECURITY FORCE Vs. ASHOK KUMAR MISHRA
|
February 2, 2005 |
|
DHANANJOY MAJUMDER Vs. MAHUYA MAJUMDER ALIAS JAYA
|
September 7, 2005 |
|
DHANANJOY SAHA Vs. W B STATE ELECTRICITY BOARD
|
July 26, 2005 |
|
DHARMSILA ROY Vs. STATE OF WEST BENGAL
|
January 27, 2005 |
|
DHIREN GHATA Vs. STATE OF W B
|
July 19, 2005 |
|
DHIREN MONDAL Vs. STATE OF WEST BENGAL
|
July 25, 2005 |
|
DHIREN SARKAR Vs. BAREN MALICK
|
December 15, 2005 |
|
DHRUBAJYOTI DUTTA Vs. STATE OF WEST BENGAL
|
February 10, 2005 |
|
DIBAKAR DAS Vs. REGISTRAR GENERAL APPELLATE SIDE HIGH COURT
|
July 28, 2005 |
|
DILIP KUMAR MANNA Vs. STATE OF WEST BENGAL
|
December 15, 2005 |
|
DILIP MUKHARJEE Vs. STATE OF WEST BENGAL
|
December 15, 2005 |
|
DILIP TARAFDER Vs. MONIKA TARAFDER
|
August 12, 2005 |
|
DINESH SAMANTA Vs. STATE OF WEST BENGAL
|
February 11, 2005 |
|
DINESH SHEE Vs. STATE OF W B
|
June 16, 2005 |
|
DIPAK KUMAR HAIDER Vs. STATE OF WEST BENGAL
|
June 17, 2005 |
|
DIPANKAR MUKHERJEE Vs. BINDU SARKAR
|
July 11, 2005 |
|
DIPESH CHAKRABORTY Vs. STATE OF W B
|
February 25, 2005 |
|
DIPIKA NASKAR Vs. STATE OF WEST BENGAL
|
July 29, 2005 |
|
DIRECTOR OF DRUGS CONTROL Vs. PIJUSH KANTI GHOSH
|
September 16, 2005 |
|
DIRECTOR OF SUPPLY AND DISPOSALS Vs. VIJAY SHREE LIMITED
|
May 6, 2005 |
|
Donald and Macarthy Pvt LTD Vs. Union of India
|
May 3, 2005 |
|
DR. MANIK BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
|
June 21, 2005 |
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DR. SHYAMALENDU DASGUPTA Vs. CALCUTTA (NOW KOLKATA) MUNICIPAL CORPORATION AND ORS.
|
May 18, 2005 |
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DUNCAN INDUSTRIES LTD Vs. STATE
|
March 18, 2005 |
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DURGADAS MUKHOPADHYAY Vs. STATE OF WEST BENGAL
|
November 8, 2005 |
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EAST BENGAL STEAM SERVICES LTD Vs. EAST BENGAL STEAM SERVICE AND ENGG WORKS CO OPERATIVE INDUSTRIAL SOCIETY LTD
|
April 13, 2005 |
|
Eastern Wood Products Vs. Commercial Tax Officer College Street Charge
|
May 20, 2005 |
|
Electro Zavod India Pvt LTD Vs. Commissioner of Income tax
|
May 13, 2005 |
|
ELLENBARRIE TEA CO LTD Vs. UNION OF INDIA
|
February 25, 2005 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BIRLAPUR VIDYALAYA
|
September 26, 2005 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL AIRPORT ASHOK
|
July 22, 2005 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. BIRLA CORPORATION LTD
|
April 11, 2005 |
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EMPLOYES STATE INSURANCE CORPO Vs. DUNCAN GLENEAGLES HOSPITAL LTD
|
March 29, 2005 |
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EXIDE INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
|
April 13, 2005 |
|
FATEH CHAND BHANSALI Vs. HINDUSTAN DEVELOPMENT CORPORATION LTD
|
March 23, 2005 |
|
FEROZ BELAL Vs. BENGAL PROPERTIES PVT LTD
|
August 24, 2005 |
|
FERTILISER CORPORATION OF INDIA Vs. INDIAN EXPLOSIVE LTD
|
December 16, 2005 |
|
FOOD CORPORATION OF INDIA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 AND REGIONAL LABOUR COMMISSIONER CENTRAL ASANSOL
|
December 16, 2005 |
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FOOD CORPORATION OF INDIA Vs. KRISHNA ROY AND NINE
|
July 21, 2005 |
|
G PHALAGUNA Vs. GENERAL MANAGER
|
August 5, 2005 |
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GADAL ALIAS JITEN BOURI Vs. STATE OF WEST BENGAL
|
September 7, 2005 |
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GAFFAR ALI KHAN Vs. HAZI SUKHOWAT ALI KHAN AND ORS.
|
May 2, 2005 |
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GANESH BANZOPLAST LIMITED Vs. HINDUSTHAN PAPER CORPORATION LIMITED
|
June 15, 2005 |
|
Ganesh Chandra Banerjee Vs. Francy Banerjee
|
March 30, 2005 |
|
GANESH CHANDRA PRODHAN Vs. MAYA SINHA
|
May 16, 2005 |
|
GANGADHARAN MOHAN Vs. STATE
|
December 19, 2005 |
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GARGI NATH Vs. STATE OF W B
|
March 14, 2005 |
|
GAURANGA SARKAR Vs. BISWAJIT SARKAR
|
January 13, 2005 |
|
GAUTAM BISWAS Vs. STATE OF WEST BENGAL
|
August 26, 2005 |
|
GENERAL MANAGER ANDAMAN AND NICOBAR ISLANDS INTEGRATED DEVELOPMENT CORPORATION LTD Vs. A G ROY
|
March 7, 2005 |
|
GILLANDERS ARBUTHNOT AND CO LTD Vs. STATE OF WEST BENGAL
|
August 1, 2005 |
|
GILLANDERS ARBUTHNOT AND COMPANY LTD Vs. STATE OF WEST BENGAL
|
July 12, 2005 |
|
Gita Dutta Vs. Commissioner of Income Tax
|
January 24, 2005 |
|
GOBINDA GHOSH Vs. BISWANATH GHOSH
|
March 28, 2005 |
|
GOLAM HASEN Vs. FATEMA SARKAR
|
June 17, 2005 |
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GOPAL CHANDRA DEY Vs. MINAKSHI SANYAL
|
February 4, 2005 |
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GOPAL CHARABORTY Vs. STATE OF W B
|
June 22, 2005 |
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GOPAL GLASS WORKS LTD Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
|
August 17, 2005 |
|
GOPAL SIDHYA Vs. STATE OF WEST BENGAL
|
June 29, 2005 |
|
GOPEE NATH PAUL AND SONS Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
March 8, 2005 |
|
Gopee Nath Paul and Sons Vs. Deputy Commissioner of Income Tax
|
February 15, 2005 |
|
GOUR HARI GHOSH Vs. PUNJAB NATIONAL BANK
|
January 10, 2005 |
|
GOUR HARI KAYAL Vs. STATE OF WEST BENGAL
|
December 20, 2005 |
|
GOUR LAL MITRA Vs. NETAI CHANDRA DUTTA & OTHERS
|
February 18, 2005 |
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GOURANGA CHANDRA SARKAR Vs. STATE OF WEST BENGAL
|
December 15, 2005 |
|
GOURANGA RANJAN KOLEY Vs. STATE OF WEST BENGAL
|
March 11, 2005 |
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GOURI SHANKAR KAYAN AND ORS. Vs. EAST INDIA INVESTMENT COMPANY PVT. LTD. AND ORS.
|
August 24, 2005 |
|
GOURISHANKAR MISHRA Vs. STATE OF WEST BENGAL
|
September 9, 2005 |
|
GOUTAM HAZRA Vs. PINAKI HAZRA
|
May 4, 2005 |
|
GRACE HILL TEA INDUSTRY Vs. TEA AUCTION LTD
|
May 2, 2005 |
|
GRAPHITE INDIA LIMITED Vs. BANDANA BOSE
|
March 24, 2005 |
|
GUJA ALIAS NIRANJAN MONDAL Vs. STATE
|
July 6, 2005 |
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GULSHAN BIBI Vs. HASMAT ALI
|
March 14, 2005 |
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GURBIR KAUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT ORGANISATION
|
December 21, 2005 |
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GURDEB SINGH Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
September 30, 2005 |
|
H P BHATTACHARJEE Vs. L I C EMPLOYEES CO OPERATIVE HOUSING SOCIETY LIMITED
|
August 11, 2005 |
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HALL and ANDERSON LTD Vs. UNION OF INDIA
|
January 6, 2005 |
|
HAPPY NOOK CO OP HOUSING SOC LTD Vs. STATE OF WEST BENGAL
|
March 18, 2005 |
|
HARADHAN BANDYOPADHYAY Vs. UNION OF INDIA
|
January 17, 2005 |
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HARE KRISHNA KUNDU Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
March 3, 2005 |
|
HARI KRISHNA BHAKAT Vs. SUKLA ROY
|
February 11, 2005 |
|
Hariom Freight Carriers P Limited Vs. Commercial Tax Officer
|
June 17, 2005 |
|
HARJEET SINGH Vs. STATE OF W B
|
April 6, 2005 |
|
HARKA BAHADUR RAI Vs. STATE OF W B
|
July 12, 2005 |
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HASI MAZUMDAR Vs. W B STATE ELECTRICITY BOARD
|
August 25, 2005 |
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HEILGUS PVT LTD Vs. STANDARD CHARTERED BANK
|
March 15, 2005 |
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HEINZ INDIA PVT LTD Vs. GLAXOO SMITHKLINE CONSUMER HEALTHCARE LIMITED
|
August 17, 2005 |
|
HILLTOP HOLDINGS INDIA LTD Vs. COMMISSIONER OF INCOME TAX KOLKATA II
|
May 18, 2005 |
|
HIMADRI SEKHAR BISWAS Vs. BEHALA COLLEGE
|
February 24, 2005 |
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HINDUSTAN CASTING AND ENGINEERING CO Vs. UNION OF INDIA
|
June 9, 2005 |
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HINDUSTAN CLUB LTD Vs. PAWAN KUMAR JAIN
|
August 2, 2005 |
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HINDUSTAN DEVELOPMENT CORPORATION Vs. MODILUFT LTD
|
July 11, 2005 |
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HINDUSTAN LAW BOOK COMPANY Vs. GANESH SRIVASTAV
|
March 21, 2005 |
|
HINDUSTHAN MACHINE TOOLS CORPORATION Vs. UNION OF INDIA
|
August 18, 2005 |
|
HONGKONG AND SHANGHAI BANKING CORPN LTD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
November 22, 2005 |
|
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AT CALCUTTA
|
November 22, 2005 |
|
HOTEL HINDUSTHAN INTERNATIONAL EMPLOYEES Vs. STATE OF WEST BENGAL
|
July 7, 2005 |
|
HOTEL MOUNT VIEW Vs. COMMISSIONER OF INCOME TAX SILINGURI
|
August 8, 2005 |
|
Hotel Mount View Vs. Commissioner of Income Tax
|
August 5, 2005 |
|
HOWRAH GANATANTRIK NAGARIK SAMITY Vs. STATE OF W B
|
May 6, 2005 |
|
HOWRAH MILLS CO LTD Vs. STATE OF WEST BANGAL
|
September 1, 2005 |
|
HOWRAH MOTOR COMPANY LTD Vs. EXCIDE INDUSTRIES LTD
|
May 19, 2005 |
|
I F C I LIMITED Vs. OFFICIAL LIQUIDATORS
|
April 5, 2005 |
|
I K MERCHANTS PVT LTD Vs. SIRPUR PAPER MILLS LTD
|
March 17, 2005 |
|
ICICI BANK LTD Vs. GARODIA VYAPAR PRATISTHAN
|
December 9, 2005 |
|
ILA CHOWDHURY Vs. SHYAMALI DAS
|
September 30, 2005 |
|
INDIA MEDIA SERVICES PVT LTD Vs. NEWSPRINT TRADING AND SALES CORPORATION
|
November 21, 2005 |
|
India Steamship Co LTD Vs. Joint Commissioner of Income Tax
|
February 11, 2005 |
|
INDIAN IRON AND STEEL CO LTD Vs. NINGH INDUSTRIAL TRIBUNAL WEST BENGAL
|
March 24, 2005 |
|
INDIAN IRON AND STEEL CO LTD Vs. HIMANGSHU BIKASH SARKAR
|
December 23, 2005 |
|
INDO AMERICAN ELECTRICALS LTD Vs. STATE OF W B
|
July 11, 2005 |
|
INDO ARYA CENTRAL TRANSPORT LTD Vs. STATE OF W B
|
September 2, 2005 |
|
INSPECTOR GENERAL OF POLICE Vs. ENCORP E SERVICE LIMITED
|
February 1, 2005 |
|
INTERNATIONAL GENERAL ELECTRIC INDIA LTD Vs. HARADHAN SASMAL
|
March 17, 2005 |
|
ISRAFUL HAQUE Vs. STATE OF WEST BENGAL
|
October 7, 2005 |
|
ISWAR GOPAL GOBINDA JEW THAKUR Vs. RUPA MUKHERJEE
|
April 29, 2005 |
|
J M BAXI AND COMPANY Vs. FOOD CORPORATION OF INDIA
|
December 2, 2005 |
|
J Thomas and Co P LTD Vs. Commissioner of Income Tax
|
January 27, 2005 |
|
JAGDISH KESHRI ALIAS SAO Vs. STATE OF WEST BENGAL
|
February 18, 2005 |
|
JAHAR ALI MONDAL Vs. HAZI AMIR ALI
|
March 23, 2005 |
|
JAHARLAL SAHA Vs. PRADIP SAHA
|
November 18, 2005 |
|
JAI GLASS AND CHEMICALS PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
April 27, 2005 |
|
JAI KRISHNA ARORA Vs. MAULVI ABDUR RAB FIROZE AHMED AND CO
|
August 24, 2005 |
|
JALPALGURI ZILLA PARISHAD Vs. SHANKAR PRASAD HALDER
|
April 8, 2005 |
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JAMAL ALI MONDAL Vs. STATE OF W B
|
February 18, 2005 |
|
JANAK ROY Vs. UNION OF INDIA
|
March 17, 2005 |
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JANANI HANSDA Vs. STATE OF WEST BENGAL
|
September 29, 2005 |
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JASWANT SINGH Vs. PUNJAB NATIONAL BANK
|
September 6, 2005 |
|
JATROO ORAON Vs. STATE OF W B
|
September 28, 2005 |
|
JAYA COMPUTERS AND SOFTWARES LTD Vs. RETAIL INFOTECH P LTD
|
March 22, 2005 |
|
JAYABHARAT CREDIT and INVESTMENT CO LTD Vs. ARUN KUMAR GHOSH
|
May 16, 2005 |
|
JAYANTA KUMAR SIKDAR Vs. STATE OF WEST BENGAL
|
August 25, 2005 |
|
JES RAJ SARAF Vs. MOHIJULI TEA COMPANY PVT. LTD. & ANR.
|
February 3, 2005 |
|
JHARU MONDAL Vs. STATE
|
April 21, 2005 |
|
JHONSON AND JHONSON LIMITED Vs. THIRD INDUSTRIAL TRIBUNAL WEST BENGAL
|
January 6, 2005 |
|
JIAUL HAQUE Vs. STATE OF W B
|
February 18, 2005 |
|
JIBAN CHAKRABORTY Vs. WEST BENGAL STATE ELECTRICITY
|
January 6, 2005 |
|
JITENDRA NATH ROY Vs. STATE
|
February 18, 2005 |
|
JITENDRA PRASAD SUKLA Vs. DIPAK ADAK
|
May 5, 2005 |
|
JITU SK JHANTU SK AND MANSUR BARAJEE Vs. STATE OF WEST BENGAL
|
August 3, 2005 |
|
Jiwanram Sheoduttrai Vs. Commissioner of Income Tax
|
August 2, 2005 |
|
JNANARANJAN GHOSE & ORS. Vs. THE GOVERNMENT OF WEST BENGAL & ORS.
|
April 5, 2005 |
|
JOHNSON Vs. STATE OF WEST BENGAL
|
December 19, 2005 |
|
JOY DEV MAJHI Vs. UNION OF INDIA
|
September 12, 2005 |
|
JOYDEB PRADHAN Vs. STAT
|
July 28, 2005 |
|
JOYDEEP MAJUMDER Vs. SHANTI KUMAR SURANA
|
July 6, 2005 |
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JYOTI BENOD BISWAS Vs. STATE OF WEST BENGAL
|
February 3, 2005 |
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JYOTIRMOY GANGULY Vs. SUDPT OF THE CENTRAL BEREAU OF INVESTIGATION
|
February 21, 2005 |
|
K S Mehta HUF Vs. Commissioner of Income Tax
|
February 11, 2005 |
|
KABERI MULLICK Vs. STATE OF WEST BENGAL AND ORS.
|
September 7, 2005 |
|
KABUSHIKI KAISHA TOSHIBA TOSIBA CORPORATION Vs. TOSIBA APPLIANCES CO
|
December 8, 2005 |
|
KALIDAS SADHU Vs. SUSHIL KUMAR AGARWAL
|
February 21, 2005 |
|
KALIKA GIRI AND ORS. Vs. INDIAN IRON AND STEEL COMPANY AND ORS.
|
November 11, 2005 |
|
KALJANI GROUP SAMITY Vs. STATE OF WEST BENGAL
|
May 17, 2005 |
|
KALLOL GUHA THAKURATA Vs. BIMAN BASU
|
March 31, 2005 |
|
KALPANA GHORAI Vs. BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD
|
June 20, 2005 |
|
KALYAN BANERJEE Vs. EASTERN COAL FIELDS LIMITED AND ORS.
|
November 25, 2005 |
|
KALYAN DEY CHOWDHURY Vs. RITA DEY CHOWDHURY
|
April 1, 2005 |
|
KALYAN KUMAR DUTTA Vs. UNION OF INDIA
|
February 3, 2005 |
|
KALYANI CHATTERJEE Vs. SMT. MANJUSREE MUKHERJEE
|
June 16, 2005 |
|
KAMAL ADHIKARI Vs. STATE OF WEST BENGAL
|
December 7, 2005 |
|
KAMALA BALA MUSTAPHY Vs. DEBABRATA GHOSH
|
August 11, 2005 |
|
KARNA LET Vs. STATE OF W B
|
February 25, 2005 |
|
KARTICK CHANDRA DHAR Vs. DEVELOPMENT INVESTORS LTD
|
March 28, 2005 |
|
KARTICK DEBNATH Vs. STATE OF W B
|
July 14, 2005 |
|
KASHINATH GHOSH Vs. KALPANA PAL
|
December 12, 2005 |
|
KAUSHIK BOSE Vs. KAMAL KUMAR GHOSH
|
April 13, 2005 |
|
KAWSAR ALI ALIAS KAWSAR SK Vs. STATE OF WEST BENGAL
|
August 5, 2005 |
|
KEVIN INFOTECH PVT LTD Vs. UNION OF INDIA
|
November 18, 2005 |
|
KHAITAN INDIA LTD Vs. STATE OF W B
|
February 16, 2005 |
|
KHALEK SHAIK Vs. STATE OF WEST BENGAL
|
December 21, 2005 |
|
KHAMA SUNDAR GAYEN Vs. ADDITIONAL DIGP CENTRE CENTRAL RESERVE POLICE FORCE DURGAPUR
|
December 22, 2005 |
|
KHARIBARI TEA COMPANY LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
June 21, 2005 |
|
KHAZANA PROJECTS AND INDUSTRIES PVT LTD Vs. ADDITIONAL DISTRICT MAGISTRATE AND DISTRICT LAND AND LAND REFORMS OFICER
|
August 30, 2005 |
|
KHOKAN CHANDRA KARMAKAR Vs. STATE OF W B
|
February 24, 2005 |
|
KINKAR MAHATO Vs. SAHAN MAHATO
|
January 17, 2005 |
|
KINU MD Vs. STATE OF W B
|
July 19, 2005 |
|
KOLKATA MUNICIPAL CORPORATION Vs. KALAWATI SHRIMALI
|
February 8, 2005 |
|
KRIPAL MOHON VIRMANI Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 14, 2005 |
|
KRISHNA BAHADUR Vs. STATE
|
February 11, 2005 |
|
KRISHNA LAL SARKAR Vs. JAHARLAL SARKAR
|
February 11, 2005 |
|
KRISHNA MUKHERJEE Vs. NARAYAN MUKHERJEE
|
September 1, 2005 |
|
KRISHNA PRASAD PAUL Vs. STATE OF W B
|
May 11, 2005 |
|
KRISHNA PROSAD CHATTERJEE Vs. SATYEN CHAKRABORTY
|
December 7, 2005 |
|
KURSHID AHMED Vs. RAVI FOGLA
|
March 1, 2005 |
|
L.P. BARPLUNGPA, DIRECTOR OF STATE LOTTERIES Vs. DIRECTOR OF STATE LOTTERIES AND ORS.
|
April 18, 2005 |
|
LACHMAN SHOW Vs. KALYANI SARKAR
|
February 25, 2005 |
|
LALIT KUMAR NAHATA Vs. STATE OF W B
|
April 18, 2005 |
|
LALTA PROSAD JAISWAL Vs. CONTROLLER CALCUTTA THIKA TENANCY
|
March 8, 2005 |
|
LALTU PAL Vs. STATE OF WEST BENGAL
|
December 21, 2005 |
|
LAUCAL PROMOTER PVT LTD Vs. GAUTAM DUDHORIA
|
November 23, 2005 |
|
LAYEEQUE AHMED AKHTAR Vs. STATE OF WEST BENGAL
|
November 24, 2005 |
|
LYONS CORPORATE MARKET LTD Vs. UMA GUPTA
|
April 21, 2005 |
|
M N Dastur and Co LTD Vs. Union of India
|
February 28, 2005 |
|
M R MONDAL Vs. STATE OF WEST BENGAL
|
May 16, 2005 |
|
M/S. ALLENS INDIA LTD. AND ANR. Vs. IST INDUSTRIAL TRIBUNAL AT WEST BENGAL, CALCUTTA AND ANR.
|
December 6, 2005 |
|
M/S. ASIATIC INVESTMENT LIMITED & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
|
October 5, 2005 |
|
M/S. BAHUBALI ESTATE LTD. Vs. CENTURY PROCESS SERVICES & OTHERS
|
April 27, 2005 |
|
M/S. CHEMICAL MOULDING AND MANUFACTURING CO. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 3, 2005 |
|
M/S. OM CREDIT CORPORATION Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
|
January 1, 2005 |
|
M/S. S.N. ROY AND SONS Vs. ANANTA KUMAR SHAW
|
July 14, 2005 |
|
M/S. THE MYSORE CHIPBOARD PVT. LTD. Vs. SEVENTH INDUSTRIAL TRIBUNAL AND ORS.
|
December 21, 2005 |
|
MACHU GAGRAI Vs. STATE OF WEST BENGAL
|
August 30, 2005 |
|
MADAN MOHAN DAS Vs. KARTICK CHANDRA DAS
|
February 8, 2005 |
|
MADAN MOHAN DUBEY Vs. STATE
|
March 28, 2005 |
|
MADHAB SAHA Vs. STATE
|
August 17, 2005 |
|
MADHAI DAS Vs. TATA ENGINEERING and LOCOMOTIVE CO LTD
|
April 8, 2005 |
|
MADHULATA KANKANI Vs. HOMANT BANGUR
|
February 9, 2005 |
|
MADHUR PODDAR Vs. ASHOK PODDAR
|
October 7, 2005 |
|
MADHUSUDAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
December 12, 2005 |
|
MADINIPUR GRAMIN TAPSIL KALYAN PARISHAD Vs. STATE OF W B
|
March 14, 2005 |
|
MADURA COATS LIMITED Vs. DUNLOP INDIA LIMITED
|
June 21, 2005 |
|
MAFIJUDDIN SHEIKH Vs. STATE OF WEST BENGAL
|
September 23, 2005 |
|
MAGMA LEASING LTD Vs. DEVELOPMENT CONSULTANTS PVT LTD
|
July 5, 2005 |
|
MAHABIR GHOSH Vs. STATE OF WEST BENGAL
|
August 23, 2005 |
|
MAILI BISWAKARMA Vs. ORIENTAL INSURANCE CO LTD
|
March 3, 2005 |
|
MAITHAN ALLOYS LTD Vs. UNION OF INDIA
|
April 26, 2005 |
|
MAKHAN LAL BISWAS Vs. THE STATE OF WEST BENGAL
|
December 9, 2005 |
|
MALTI ALIAS MALA ALIAS MITA GOON Vs. UNION OF INDIA
|
March 17, 2005 |
|
MANAGEMENT LUDLOW JUTE MILLS Vs. SHEIKH MOYMUR
|
February 9, 2005 |
|
MANAGING DIRECTOR BHARATIYA RESERVE BANK NOTE MUDRAN PAV LTD Vs. SAJAL TALUKDAR
|
May 18, 2005 |
|
MANAS KARMAKAR Vs. STATE OF W B
|
March 18, 2005 |
|
MANGAL BURMAN Vs. STATE OF W B
|
June 30, 2005 |
|
MANI BANERJEE AND OTHERS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS.
|
November 30, 2005 |
|
MANICK MOHAN SAHA Vs. MD MASUDAL HAQUE
|
January 11, 2005 |
|
MANIK SHAW Vs. STATE OF W B
|
August 23, 2005 |
|
MANJU BANERJEE Vs. DEBABRATA PAL
|
October 6, 2005 |
|
MANJU DEVI Vs. NEW INDIA ANSSURANCE CO LTD
|
July 19, 2005 |
|
MANOJ MOHAN GHOSH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 26, 2005 |
|
MANOJ SINGH Vs. STATE OF WEST BENGAL
|
November 25, 2005 |
|
MANTHAN BRAND BAND SERVICES PVT LTD Vs. C K T COMMUNICATIONS PVT LTD
|
April 8, 2005 |
|
Matigara Rolling Mills P LTD Vs. Commissioner of C Ex
|
September 19, 2005 |
|
MATIUR BISWAS Vs. STATE OF W B
|
July 12, 2005 |
|
MD ABDUL MANNAN Vs. STATE OF W B
|
August 4, 2005 |
|
MD AFTAB ALAM Vs. STATE OF W B
|
October 6, 2005 |
|
MD ALI Vs. STATE OF WEST WENGAL
|
December 21, 2005 |
|
MD AZIMUL ALIAS MD AJIM Vs. STATE
|
February 10, 2005 |
|
MD ISMAIL Vs. STATE OF W B
|
November 9, 2005 |
|
MD MUJIBAR MOLLA ALIAS KHOKAN Vs. STATE
|
August 24, 2005 |
|
MD SARIF Vs. STATE OF WEST BENGAL
|
October 4, 2005 |
|
MD SHAFIQUE Vs. STATE OF WEST BENGAL
|
August 2, 2005 |
|
MD SHAMIM Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
|
May 13, 2005 |
|
MD. MAJID SARDAR Vs. MST. SAFIRON RIHI
|
April 19, 2005 |
|
MEGHNATH ALIAS MEGHCHAND MONDAL Vs. STATE OF WEST BENGAL
|
December 2, 2005 |
|
MEGHNATH ALIAS MEGHCHAND MONDAL RASIBALA MONDAL JALADHAR MONDAL Vs. STATE OF WEST BENGAL
|
December 9, 2005 |
|
MENU PODDAR Vs. CESC LTD
|
June 7, 2005 |
|
METROPOLITAN CO OPRATIVE HOUSING SOCIETY LTD Vs. REGISTRAR OF CO OPRATIVE SOCIETIES WEST BENGAL
|
May 1, 2005 |
|
MIHIR SAHA Vs. TANMOY SAHA
|
February 4, 2005 |
|
MINA BARAI Vs. STATE OF WEST BENGAL
|
September 16, 2005 |
|
MINATI PAUL Vs. STATE OF WEST BENGAL
|
June 16, 2005 |
|
MINOR SHIB CHANDRA MISHRA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 11, 2005 |
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MITA PAL Vs. UNION OF INDIA
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July 10, 2005 |
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MITA PAL Vs. UNON OF INDIA
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October 10, 2005 |
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MITA PAL Vs. UNION OF INDIA
|
October 7, 2005 |
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MITHU RANI SARDAR Vs. UNITED INDIA INSURANCE COMPANY LTD
|
October 6, 2005 |
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MOBASSOR HOSSAIN Vs. MANIK CHANDRA PAL
|
September 6, 2005 |
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MOHAMMAD AYUB Vs. STATE OF W B
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May 20, 2005 |
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MOHAN LAL SARKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
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April 29, 2005 |
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MOHANLAL MITRA Vs. KOLKATA MUNICIPAL CORPORATION
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April 29, 2005 |
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MONORANJAN JANA Vs. STATE OF WEST BENGAL
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May 2, 2005 |
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MOSAMMAT MAMUDA BIBI Vs. SK MANIRUDDIN alias MONIRUL
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March 23, 2005 |
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MOTIUR RAHMAN MOLLAH Vs. SK ASHAR ALI
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January 7, 2005 |
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Mukundray K Shah Vs. Commissioner of Income tax
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May 12, 2005 |
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Multican Builders LTD Vs. Commissioner of Income tax
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February 15, 2005 |
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MUNNA PRASAD CHOWDHARY Vs. PREM NATH CHOWDHARY
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September 16, 2005 |
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MUNSI ABDUL KASEM @ PALTU Vs. STATE OF WEST BENGAL
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August 3, 2005 |
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NABA KUMAR BERA Vs. STATE OF WEST BENGAL
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August 16, 2005 |
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NABA MUDRAN PVT LTD Vs. CHIEF POST MASTER GENERAL WEST BENGAL CIRCLE
|
September 14, 2005 |
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NADIA CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE W B
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May 1, 2005 |
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NALLY BHARAT ENGG CO LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL V CALCUTTA
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April 7, 2005 |
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Namita Sarkar Vs. Commissioner of Income Tax
|
February 4, 2005 |
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NANDA DULAL DEY Vs. MAYA DEY
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April 19, 2005 |
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NARAYAN CHANDRA BAGDI Vs. SRI SRI KALIMATA AND DURGAMATA THAKURANI
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December 16, 2005 |
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NARAYAN CHANDRA BOSE Vs. SUKHENDU KUMAR MUKHERJEE
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March 21, 2005 |
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NARAYAN CHANDRA DAS Vs. GITA RANI DAS
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December 15, 2005 |
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NARAYAN CHANDRA GHOSH Vs. BISWAJIT LAHIRI
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December 19, 2005 |
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NARAYAN PRASAD AGARWALLA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
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March 1, 2005 |
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NAREN MAHATO Vs. STATE OF WEST BENGAL
|
September 1, 2005 |
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NATAI BHATTACHRJEE Vs. ARUNODAY DUTTA
|
April 7, 2005 |
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NATIONAL INSSURANCE CO LTD Vs. ABDUL KHAN
|
August 5, 2005 |
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NATIONAL INSURANCE CO LTD Vs. KRIPA SINDHU NAYAK
|
July 20, 2005 |
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NATIONAL INSURANCE CO LTD Vs. AMESH MONDAL
|
September 26, 2005 |
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NATIONAL INSURANCE CO LTD Vs. DIPALI RAJ
|
February 22, 2005 |
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NATIONAL INSURANCE CO LTD Vs. NIRMALA GHOSH
|
January 10, 2005 |
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NATIONAL TEXTILE CORPORATION LIMITED UNIT ARATI COTTON MILLS Vs. LEARNED SECOND INDUSTRIAL TRIBUNAL
|
June 24, 2005 |
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NAVIN JHUNJHUNWALA Vs. VIJAY KUMAR SHARMA
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January 20, 2005 |
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NAWAL KISHORE AGARWALLA Vs. HARYANA STATE ELECTRICITY BOARD
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January 20, 2005 |
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NEMCAND SARAOGI & ORS Vs. OFFICER-IN-CHARGE, CHETLA POLICE STATION
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June 22, 2005 |
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NEPAL CHANDRA BANIK Vs. RAFIULLA TEA AND INDUSTRIES P LTD
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August 5, 2005 |
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NEPAL MONDAL Vs. STATE
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November 30, 2005 |
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NETAI CHANDRA PAUL Vs. DILIPKUMAR SHAH
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February 18, 2005 |
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NETRA NIRAMAY NIKETAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 9, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. SRIKANTA TEWARI
|
May 13, 2005 |
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New India Transport Corporation Regd Vs. Commercial Tax Officer
|
May 6, 2005 |
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NEW SAVAN SUGAR AND GUR REFINING CO LTD Vs. UNION OF INDIA
|
April 25, 2005 |
|
NIRANJAN SAHU Vs. STATE OF W B
|
January 25, 2005 |
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NIREN ADHIKARY Vs. STATE OF WEST BENGAL
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May 5, 2005 |
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NIRMAL KUMAR KHARKIA Vs. STATE OF W B
|
August 9, 2005 |
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NIRMALA DEVI Vs. RANJIT SINGH
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May 6, 2005 |
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NIRMALENDU KAR Vs. KAMALABALA NASKAR
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January 28, 2005 |
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NISHI ROY Vs. STATE OF WEST BENGAL
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August 30, 2005 |
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NOYEL BARLA Vs. STATE OF WEST BENGAL
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August 23, 2005 |
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ONKAR ROLLING MILLS PVT LTD Vs. STATE OF WEST BENGAL
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August 26, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. ARUN KUMAR MAITRA
|
April 13, 2005 |
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ORIENTAL MOTOR ACCESSORIES AGENCY Vs. THIKA CONTROLLER
|
May 5, 2005 |
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P G FOILS LTD Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION
|
November 16, 2005 |
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P SURYA RAO Vs. ASSISTANT EMPLOYEES PROVIDENT FUND
|
September 27, 2005 |
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P U FOAMS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
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August 5, 2005 |
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PADMABATI DEBI Vs. CHITTARANJAN DASGUPTA
|
July 14, 2005 |
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PAIKAR HEMRAM @ PATA KUMAR HEMRAM Vs. NATIONAL INSURANCE CO. LTD
|
July 18, 2005 |
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Palriwal Hydrocarbons Chemicals Private Limited Vs. Assistant Commissioner Commercial Taxes Kharagpur Range
|
May 20, 2005 |
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PALTU SHEIKH Vs. STATE OF WEST BENGAL
|
July 14, 2005 |
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PAMPA DAS Vs. SANJIB DAS
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January 19, 2005 |
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PANCHU RANI DEY Vs. SATYEN SENGUPTA
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June 17, 2005 |
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PARESH CHANDRA NATH Vs. NARESH CHANDRA NATH
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November 29, 2005 |
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PARESH HELA Vs. STATE OF WEST BENGAL
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August 11, 2005 |
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Pawan Jain Vs. Hindusthan Club Limited
|
April 29, 2005 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PODDAR PROJECTS LIMITED
|
August 2, 2005 |
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PHANI BHUSAN ROY AND SUKUMAR ROY Vs. STATE OF W B
|
December 22, 2005 |
|
Phool Lata Somani Vs. Commissioner of Income tax
|
April 29, 2005 |
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PIJUSH KANTI DASGUPTA Vs. STATE OF W B
|
April 11, 2005 |
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PIYALI HALDER Vs. RATHIN KUMAR HALDER
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June 17, 2005 |
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PLANT DEALERS ASSOCN PVT LTD Vs. SATISH CHANDRA SANWALKA
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September 14, 2005 |
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PRABHA AGARWAL Vs. TECHNOFAB ENGINEERING LIMITED
|
October 7, 2005 |
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PRABIR KUMAR PATRA Vs. SHYAM SUNDAR GIRI
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October 5, 2005 |
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PRADIP KUMAR BASU Vs. STATE OF WEST BENGAL
|
July 29, 2005 |
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PRADIP KUMAR DAS Vs. UNION OF INDIA
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January 19, 2005 |
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PRADIP KUMAR MONDAL Vs. SSK BROKING SERVICES PVT LTD
|
April 19, 2005 |
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PRADYUT KUAMR MUKHERJEE ALIAS P.K. MUKHERJEE Vs. STEEL AUTHORITY OF INDIA LTD.
|
June 18, 2005 |
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PRAKASH GLASS AND RUBBER WORKS Vs. HINDUSTAN SAFETY GLASS PVT LTD
|
August 5, 2005 |
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PRANAB KUMAR CHAKRABORTY Vs. KUMKUM CHAKRABORTY
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July 5, 2005 |
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PRASANT KUMAR GUHA AND ANOTHERS Vs. UCO BANK
|
September 2, 2005 |
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PRASANTA BANARJEE Vs. ORIENTAL INSURANCE CO LTD
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March 29, 2005 |
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PRASANTA CHAUDHURY Vs. UNION OF INDIA
|
August 4, 2005 |
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PRASANTA GHOSH Vs. PUSHKAR KUMAR ASH
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November 9, 2005 |
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PRATIMA GHOSH Vs. STATE OF WEST BENGAL
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December 23, 2005 |
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PRAYAL CHOWDHURY Vs. MOHUN BAGAN ATHLETIC CLUB
|
September 8, 2005 |
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PREM DAS ALIAS PREMA Vs. STATE OF W B
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July 27, 2005 |
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PREMCHAND PODDAR Vs. JAGANNATH PODDAR
|
June 30, 2005 |
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PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT W B Vs. RAMNIWAS GOYAL MEMORIAL TRUST
|
August 18, 2005 |
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Pritam Daftary Vs. Commissioner of Income Tax
|
February 22, 2005 |
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PRIYA NATH BASURI Vs. STATE OF W B
|
August 8, 2005 |
|
PRIYAMVADA DEVI BIRLA Vs. MADHAV PRASAD BIRLA
|
May 11, 2005 |
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PRIYAMVADA DEVI BIRLA Vs. MADHAV PRASAD BIRLA
|
March 11, 2005 |
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PRIYAMVADA DEVI BIRLA RAJENDRA SINGH LODHA Vs. LAXMI DEVI NEWAR
|
March 23, 2005 |
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PRODYUT NATH BHADURI Vs. CHIEF JUSTICE OF CALCATTA HIGH COURT
|
September 7, 2005 |
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PRODYUT NATH BHADURI Vs. CHIEF JUSTICE OF CALCUTTA HIGH COURT
|
September 27, 2005 |
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PROPART ADVERTISING SERVICES P LTD Vs. STATE OF W B
|
May 12, 2005 |
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PROPERTY COMPANY PVT. LTD. Vs. R.S.I. LIMITED
|
February 28, 2005 |
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PULAKESH MUKHERJEE AND OTHERS Vs. UNION OF INDIA AND OTHERS
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July 6, 2005 |
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PURNENDU MAITY Vs. STATE OF WEST BENGAL
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September 2, 2005 |
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PURNIMA SAHA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 21, 2005 |
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QUORESH KHATOON Vs. NISSAR KHAN
|
March 15, 2005 |
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R A INTERNATIONAL Vs. UNION OF INDIA
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April 29, 2005 |
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R. PIYARELALL IMPORT AND EXPORT LTD. Vs. BRIGHT CONSUMER CO-OPERATIVE AND STORES LTD. AND ORS.
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March 22, 2005 |
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RABI PRAKASH CHOWDHURY Vs. CHIEF JUSTICE HIGH COURT CALCATTA
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August 1, 2005 |
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RABI SARKAR Vs. THE STATE OF WEST BENGAL
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July 29, 2005 |
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RABINDRA KUMAR PAUL Vs. SATYENDRA KUMAR MOOKHERJEE
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July 11, 2005 |
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RABINDRA NATH CHAKRABORTY Vs. STATE OF W B
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January 19, 2005 |
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RABINDRA NATH JATI Vs. STATE OF W B
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March 18, 2005 |
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RABINDRA NATH MAHATA Vs. STATE OF W B
|
July 7, 2005 |
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RADHA KRISHNA PODDAR Vs. SIMPLEX ENGINEERING AND FOUNDRY WORKS LTD.
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January 20, 2005 |
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RADHE SHYAM SARAF Vs. CENTRAL BANK OF INDIA
|
November 17, 2005 |
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RADHESHYAM AGARWALA Vs. STATE OF WEST BENGAL
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April 27, 2005 |
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RADHESHYAM TULSIAN AND OTHERS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND OTHERS
|
May 6, 2005 |
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RAFIULLA TEA AND INDUSTRIES P LTD Vs. HILLMENS TEA AND TRADING CO LTD
|
August 5, 2005 |
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RAGHAB CHANDRA DESHMUKH Vs. STATE OF WEST BENGAL
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August 26, 2005 |
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RAJ KUMAR KEJRIWAL Vs. LEYDEN LEASING & FINANCIAL SERVICES LIMITED
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July 12, 2005 |
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RAJ KUMAR KISHOREPURIA Vs. GENERAL MANAGER SECURITIES AND EXCHANGE BOARD OF INDIA
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March 23, 2005 |
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RAJANI KANTA BURMAN Vs. UNION OF INDIA
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March 7, 2005 |
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RAJENDRA SHAW Vs. STATE OF W B
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July 25, 2005 |
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RAJESH KUMAR Vs. RAJAN
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March 8, 2005 |
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RAJIB CHATTERJEE and CO Vs. STATE OF W B
|
June 8, 2005 |
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RAJINDER SINGH Vs. UNIONOF INDIA
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November 25, 2005 |
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Rajiv Jain Vs. CC Port
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April 27, 2005 |
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RAM KISHORE SHAW Vs. SANKAR PROSAD BHAKAT
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January 18, 2005 |
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RAM PRASAD Vs. STATE OF W B
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July 11, 2005 |
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RAM SINGH SARAF Vs. STATE OF W B
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July 5, 2005 |
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RAM SWARATH YADAV Vs. STATE OF WEST BENGAL
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August 26, 2005 |
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RAM SWARATH YADAV Vs. STATE OF WEST BENGAL
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January 14, 2005 |
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RAMAGATIKHAN Vs. GOBINDA CHANDRA KHAN
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November 6, 2005 |
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RAMANDAS CHAKI Vs. STATE OF WEST BENGAL
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May 2, 2005 |
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RAMESH CHANDRA PRAMANICK Vs. SUSHIL KUMAR PRADHAN
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July 26, 2005 |
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RAMESH KUMAR AGARWAL & ORS Vs. TANAZANIA COMMODITIES TRADING COMPANY LIMITED
|
June 20, 2005 |
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RAMGATI KHAN Vs. GOBINDA CHANDRA KHAN
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May 6, 2005 |
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RANADHIR GOON Vs. UNION OF INDIA
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March 17, 2005 |
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RANBINDRA NATH PAL Vs. SUBODH CHANDRA HALDER
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May 16, 2005 |
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RANJAN PODDAR Vs. STATE OF WEST BENGAL
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November 23, 2005 |
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RANJIT KUMAR BAG ADDITIONAL DISTRICT AND SESSIONS JUDGE CUM SPECIAL COURT UNDER THE ELECTRICITY PURBA MIDNAPORE Vs. STATE OF WEST BENGAL
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May 3, 2005 |
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RANJIT KUMAR BAGCHI Vs. STATE OF W B
|
January 18, 2005 |
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RANJIT KUMAR HALDER Vs. STATE OF WEST BENGAL
|
May 3, 2005 |
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RASHI METALS PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
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July 14, 2005 |
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RASHMOY DAS Vs. RANJIT KUMAR DAS
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April 27, 2005 |
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RASUL MOHAMMAD Vs. STATE OF W B
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July 1, 2005 |
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RATIPATI BANDOPADHYAY Vs. MRINALINI DEBI
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March 24, 2005 |
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Ravi Marketing P LTD Vs. Commissioner of Income Tax
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January 18, 2005 |
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RAYA BHATTACHARJEE Vs. PUNJAB NATIONAL BANK
|
May 3, 2005 |
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REAZTULLA MOLLA Vs. HALIMA BIBIA
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December 13, 2005 |
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REENA RANI ROY Vs. STATE OF W B
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July 22, 2005 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. ASAM BIRI FACTORIES P LTD
|
October 4, 2005 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. ATREYEE WELFARE TRUST
|
February 7, 2005 |
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REGIONAL PROVIDENT FUND COMMISSIONER II WEST BENGAL Vs. VIVEKANANDA VIDYAMANDIR
|
January 13, 2005 |
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REGISTRAR GENERAL OF HIGH COURT CALCUTTA Vs. CHITRA BISWAS
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April 21, 2005 |
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REGISTRAR HIGH COURT CALCUTTA Vs. JAYANTA KUMAR DASGUPTA
|
March 23, 2005 |
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REJAUL KARIM Vs. THAKURANI BASKEY
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March 16, 2005 |
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REKHA MITRA Vs. SHYAMAL KUMAR MITRA
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March 10, 2005 |
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REKHA MONDAL SINGH Vs. STATE OF WEST BENGAL
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August 1, 2005 |
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RINKU KUNDU Vs. STATE OF WEST BENGAL
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January 17, 2005 |
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RITA PAUL BAGCHI Vs. STATE OF W B
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August 19, 2005 |
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RK AGARWAL Vs. STATE OF WEST BENGAL
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March 28, 2005 |
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ROHIT FERRO TECH LIMITED Vs. WEST BENGAL STATE ELECTRICITY REGULATORY COMMISSION
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February 25, 2005 |
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Ruby General Hospital Limited Vs. Kamal Kumar Dutta
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March 31, 2005 |
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RUBY KHATOON Vs. NEW INDIA ASSURANCE CO LTD
|
August 12, 2005 |
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RUSTAM ALI Vs. STATE OF WEST BENGAL
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May 19, 2005 |
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RYDAK SYNDICATE LTD. Vs. ROSHANLAL AGARWAL
|
December 19, 2005 |
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S B I Home Finance LTD Vs. Commissioner of Income Tax
|
August 25, 2005 |
|
S B PROPERTIES PVT LTD Vs. BANK OF INDIA
|
October 7, 2005 |
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S INDU BALA Vs. UNION OF INDIA
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March 14, 2005 |
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S K Bhagat and Co Vs. Commissioner of Income Tax
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February 1, 2005 |
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S K SHARIF Vs. HASINA MAMTAJ & ORS
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March 24, 2005 |
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S.A. PLYWOOD INDUSTRY Vs. RAJAN STEEL
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June 21, 2005 |
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SADHAN DUTTA Vs. STATE OF W B
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February 22, 2005 |
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SADIFUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
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December 5, 2005 |
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SAGAR SAHA ALIAS SALIM SK Vs. STATE OF W B
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May 5, 2005 |
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SAHAJAMAN MIA Vs. STATE OF WEST BENGAL
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September 1, 2005 |
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SAHANAJ BIBI Vs. STATE OF WEST BENGAL AND OTHERS.
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August 18, 2005 |
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SAILI HALDER Vs. DEBAPRASAD HALDER
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February 25, 2005 |
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Sajid Mowjee Vs. Income Tax Officer
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August 4, 2005 |
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SAJID MOWJEE Vs. INCOME TAX OFFICER
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August 5, 2005 |
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SAMAR GHOSH Vs. RAMBARAN SINGH
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October 5, 2005 |
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SAMARENDRA NATH DAS Vs. SUPRIYO MAITRA
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December 16, 2005 |
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SAMARJIT GHOSH Vs. STATE OF W B
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August 12, 2005 |
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SAMBHUNATH MITRA Vs. KHAITAN CONSULTANT LTD
|
April 1, 2005 |
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SAMIR CHATTERJEE Vs. STATE OF WEST BENGAL
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September 16, 2005 |
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SAMIR GANGULY Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL
|
February 7, 2005 |
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SAMIR KUMAR MALLICK & ANR Vs. UNION OF INDIA & ORS
|
May 16, 2005 |
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SAMIR KUMAR NASKAR Vs. DIRECTOR OF SCHOOL EDUCATION
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September 27, 2005 |
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SAMIR NATH BHATTACHARYA Vs. SANDHYA BHATTACHARJEE
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December 12, 2005 |
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SAMSUL HAQUE MOLLIK Vs. CESC LTD
|
August 12, 2005 |
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SANAT KUMAR MULLICK Vs. OCTAVIOUS TEA AND INDUSTRIES LTD
|
July 6, 2005 |
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SANATAN ALIAS SONA LAYEK Vs. STATE
|
June 13, 2005 |
|
SANDHYA BAUL Vs. DIRECTOR OF PANCHAYAT
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August 22, 2005 |
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SANDHYA GHOSH Vs. STATE OF WEST BENGAL
|
June 24, 2005 |
|
SANDHYA GHOSH Vs. STATE OF W B
|
April 5, 2005 |
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SANDIP AGARWAL Vs. UNION OF INDIA
|
June 10, 2005 |
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SANGEETA KUMARI SHOW Vs. STATE OF WEST BENGAL
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December 15, 2005 |
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SANGITA JALAL Vs. STATE OF WEST BENGAL
|
June 13, 2005 |
|
Sanjay Kumar Modi Vs. Director of Income tax Investigation
|
March 7, 2005 |
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SANKAR DASTIDAR Vs. BANJULA DASTIDAR
|
January 19, 2005 |
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SANKAR KUMAR GHOSH Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
|
January 24, 2005 |
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SANKAR SAHA Vs. STATE OF WEST BENGAL
|
December 21, 2005 |
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SANKARI ROY PROPRIETRIX OF BHARAT HOMEO LABORATORY Vs. BALAI CHANDRA PAUL
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May 20, 2005 |
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SANTANU CHAUDHURI Vs. SUBIR GHOSH
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August 25, 2005 |
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SANTANU MUKHERJEE Vs. UNIVERSITY OF CALCUTTA
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February 25, 2005 |
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SANTI CHAKRABORTY Vs. STATE OF WEST BENGAL
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June 10, 2005 |
|
Santimay Chaudhuri Vs. Union of India
|
January 27, 2005 |
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SANTOSH KUMAR DEY Vs. JAYANYI SANYAL
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August 5, 2005 |
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SARAOGI ENTERPRISES Vs. GOURI SHANKAR INVESTMENT PVT. LTD. AND ORS.
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January 20, 2005 |
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SARASWATI MONDAL Vs. SACHIDULAL SAHA
|
February 21, 2005 |
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SARBESWAR GIRI Vs. BIMALENDU KHATUA
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February 8, 2005 |
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SARFARAZ ALIAS SARFU Vs. STATE
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May 13, 2005 |
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SARKAR AND SARKAR Vs. STATE OF WEST BENGAL
|
December 9, 2005 |
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SASANKA SEKHAR MAITY Vs. DULAL KUMAR MAITY
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February 4, 2005 |
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SASANKO BAGDI Vs. STATE OF WEST BENGAL
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March 11, 2005 |
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SASTI MOHANTA Vs. STATE OF W B
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March 15, 2005 |
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SATISH CHANDRA SARKAR Vs. SANDHYA SARKAR
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January 31, 2005 |
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SATISH KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS (PORT)
|
January 25, 2005 |
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SATYEN SANNIGRAHI Vs. INDIAN IRON and STEEL CO LTD
|
August 17, 2005 |
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SAVITRI DEVI DAGA Vs. PURANMALL GOENKA
|
April 1, 2005 |
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SECRETARY COUNCIL OF SCIENCE AND TECHNOLOGY Vs. COMMISSIONER OF CUSTOMS PORT
|
December 22, 2005 |
|
SECRETARY, HOME (POLICE) DEPARTMENT, GOVT. OF W.B & ORS. Vs. SOMNATH CHAKRABORTY AND ANR.
|
January 14, 2005 |
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SEKH SAJAHAN Vs. SHEBAITS OF PIR GORACHAND SHAHEB SEKH ABDUL MOHIT
|
January 6, 2005 |
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SEKHAR SAHA Vs. STATE OF W B
|
January 18, 2005 |
|
SEKHARSREE BANERJEE Vs. TEA BOARD
|
September 23, 2005 |
|
SENTU MAL Vs. STATE OF WEST BENGAL
|
September 1, 2005 |
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SHAKA ALIAS MAQSOOD NAWAZ Vs. STATE OF WEST BENGAL
|
June 22, 2005 |
|
SHAKTI SANKAR DEY Vs. UNION OF INDIA
|
April 26, 2005 |
|
SHAMBHU NATH GHOSH Vs. LAKSHMI RANI GHOSH
|
February 25, 2005 |
|
SHAMPA GHATAK Vs. ALLAHBAD BANK
|
December 2, 2005 |
|
SHANKAR LAL LADIA Vs. THE COMMISSIONER OF PAYMENTS (JUTE) & ORS.
|
July 27, 2005 |
|
SHANTILATA PAUL Vs. SWAPAN KUMAR PAUL
|
January 28, 2005 |
|
SHARMISTHA GON Vs. HABIB AHMED
|
December 16, 2005 |
|
SHIBENDRA MOHAN KUSHARI Vs. CENTRAL BANK OF INDIA
|
January 10, 2005 |
|
SHIBNATH MUKHERJEE Vs. STATE OF W B
|
February 4, 2005 |
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SHIBUPADA SAHA Vs. STATE OF W B
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May 10, 2005 |
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SHIPPING AND CLEARING AGENTS PVT LTD Vs. STATE OF WEST BENGAL
|
September 16, 2005 |
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SHIPPING CORPORATION OF INDIA Vs. LEE MUIRHEAD LTD
|
September 5, 2005 |
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SHIVA NATH PRASAD Vs. STATE OF WEST BENGAL
|
July 1, 2005 |
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SHOVAN KUMAR RUJ Vs. VICTORIA MEMORIAL HALL
|
February 23, 2005 |
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SHOWLAL Vs. KOLKATA PORT TRUST
|
April 6, 2005 |
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SHREE VARDAAN IMPROVEMENT PVT LTD Vs. PUSPA DEVI AGARWAL
|
October 5, 2005 |
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SHRENIK KUMAR SINGHEE Vs. STATE OF WEST BENGAL
|
December 14, 2005 |
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SHREYASHI TRADECOM PVT LTD Vs. CHAIRMAN BARANAGAR MUNICIPALITY
|
December 22, 2005 |
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SHRI JOGENDRA NATH MUKHERJEE Vs. SHRI NABADWIP SAHA & ANOTHER
|
May 2, 2005 |
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SHRIDHAR RUIDAS Vs. STATE OF WEST BENGAL
|
August 23, 2005 |
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SHRIMATI LAXMI SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLSSE KOLKATA
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August 26, 2005 |
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SHRIMATI LLA GUHA Vs. SHYAMAL BHATTACHARYA
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January 10, 2005 |
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SHYAM NARAYAN SINGH Vs. ARU RATAN PAUL
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June 7, 2005 |
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SHYAM SUNDER GOENKA Vs. CHIEF JUSTICE HIGH COURT CALCUTTA
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September 22, 2005 |
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SHYAMA SINGH AND ORS. Vs. CESC LIMITED AND ANR.
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February 23, 2005 |
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SHYAMADAS BANERJEE Vs. STATE OF W B
|
October 7, 2005 |
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SHYAMAL KR JANA Vs. STATE OF W B
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March 28, 2005 |
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SHYAMAPADA MONDAL Vs. STATE OF WEST BENGAL
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June 6, 2005 |
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SHYMAPADA MONDAL Vs. STATE OF W B
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June 7, 2005 |
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Siddharth Construction and Trading Private LTD Vs. Assistant Commissioner of Commercial Taxes
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February 23, 2005 |
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SIKHA RANI SINGHA Vs. G M CALCUTTA TRAMWAYS CO LTD
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January 31, 2005 |
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SIMPLEX CONCRETE PILES (INDIA) P. LTD Vs. COMMISSIONER OF INCOME-TAX
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December 23, 2005 |
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SIPRA GHOSH Vs. STATE OF WEST BENGAL
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January 19, 2005 |
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SITA RAM TEWARI Vs. MANORANJAN DEY
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September 30, 2005 |
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SITAL GUPTA Vs. STATE OF WEST BENGAL
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November 28, 2005 |
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SK ABDUS SAMIM ALIAS PINTU Vs. STATE OF WEST BENGAL
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August 26, 2005 |
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SK LUTFAR RAHAMAN Vs. ABU HOSSAIN
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August 24, 2005 |
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SK NOOR MOHAMMAD Vs. SAMERUNNISA BIBI
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February 4, 2005 |
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SK SERAJUL ALIAS RAJU ALIAS GOPAL DUTTA Vs. STATE OF W B
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April 8, 2005 |
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SMT. GOURI BALA BHOWMIK AND ORS. Vs. SMT. SANTA BALA FADIKAR AND ORS.
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May 10, 2005 |
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SMT. RENUKA BASAK Vs. SRI BIMAL KUMAR PODDAR
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May 16, 2005 |
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SNEHENDU CHOWDHARY Vs. STATE OF WEST BENGAL
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December 2, 2005 |
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SOHORAB MOLLA Vs. THE STATE OF WEST BENGAL
|
December 9, 2005 |
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SOMA DEY Vs. SWAPAN KUMAR DEY
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November 28, 2005 |
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SOMAK DAS Vs. STATE OF W B
|
April 21, 2005 |
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SOMENNATH CHAKRABORTY Vs. STATE OF W B
|
May 2, 2005 |
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SOUMITRA CHATTERJEE Vs. CHAIRMAN, WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION AND ORS.
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September 20, 2005 |
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SOUMITRA KR JANA Vs. MALATI JANA
|
January 14, 2005 |
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SOURAV GHOSH Vs. W B STATE ELECTRICITY BOARD
|
August 16, 2005 |
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SOVAN SARKAR Vs. PAMPA SARKAR
|
May 16, 2005 |
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SPECIAL OFFICER D I OF SCHOOLS SE Vs. DURGADAS MUKHOPADHYAY
|
August 12, 2005 |
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SPECIAL OFFICER DISTRICT OF SCHOOLS Vs. DURGADAS MUKHOPADHYAY
|
November 8, 2005 |
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SRI ANANDA KUMAR PATRA AND ANOTHER Vs. M/S. COAL INDIA LIMITED AND OTHERS
|
August 26, 2005 |
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SRI BARID BARAN BOSE Vs. CALCUTTA STATE TRANSPORT CORPORATION AND ORS.
|
August 2, 2005 |
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SRI CHAND KR SINGH Vs. STATE OF WEST BENGAL
|
July 17, 2005 |
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SRI DILIP MANNA & OTHERS Vs. SMT. BINA BERA & OTHERS
|
March 7, 2005 |
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SRI JAGANNATH CHANDRA Vs. SRI SITARAM SINGH & ORS.
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September 13, 2005 |
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SRI KALPATARU MONDAL Vs. SAGAR GRAMIN BANK
|
April 13, 2005 |
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SRI KASHINATH GHOSH Vs. HONBLE CHIEF JUSTICE, HIGH COURT, CALCUTTA AND ORS.
|
October 7, 2005 |
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SRI PRADYUT KUMAR MUKHERJEE ALIAS P.K. MUKHERJEE Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 18, 2005 |
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SRI RANABIR BHUNIA Vs. SRI SUNIL KUMAR MONDAL
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April 27, 2005 |
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SRI SUBHENDU DUTTA Vs. SMT. RITA DUTTA
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April 7, 2005 |
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SRIKUMAR LAHIRI Vs. SONALI LAHIRI
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July 18, 2005 |
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SRIMANTA BANERJEE Vs. ASHOKA DAS
|
March 22, 2005 |
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SRIRAM RAYONS Vs. ASHOK NAIN
|
April 1, 2005 |
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STATE Vs. MANPIYARI BAI
|
November 23, 2005 |
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STATE BANK OF INDIA Vs. TARIL APLLIANCES AND EQUIPMENT PVT LTD
|
December 16, 2005 |
|
STATE OF UKRAINE Vs. MD SHAFIQUE KHAN
|
February 21, 2005 |
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STATE OF W B Vs. RAMA DEVI
|
January 14, 2005 |
|
STATE OF W B Vs. KABITA AGARWAL
|
January 13, 2005 |
|
STATE OF W B Vs. SHYAMAPADA NASKAR
|
August 17, 2005 |
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STATE OF W B Vs. DULAL CHANDRA MONDAL
|
May 20, 2005 |
|
STATE OF W B Vs. ASOK RANJAN DAS GUPATA
|
July 7, 2005 |
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STATE OF WEST BENGAL Vs. KALYAN CHAKRABARTY
|
August 8, 2005 |
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STATE OF WEST BENGAL Vs. ALEXIUS TIRKEY
|
November 23, 2005 |
|
STATE OF WEST BENGAL Vs. SNJEEVANI PROJECTSP LTD
|
November 16, 2005 |
|
STATE OF WEST BENGAL Vs. BALARAM HALDER
|
August 29, 2005 |
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STATE OF WEST BENGAL Vs. KALYAN CHAKRABARTY
|
September 8, 2005 |
|
STATE OF WEST BENGAL Vs. SARKAR AND SARKAR
|
September 12, 2005 |
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STATE OF WEST BENGAL Vs. BROJESH CHANDRA SINGHA BARMAN
|
February 1, 2005 |
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STATE OF WEST BENGAL Vs. BRIGHT CONSTRUCTION
|
August 17, 2005 |
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STATE OF WEST BENGAL AND ORS. Vs. SHAMBHU NATH GUHA
|
September 22, 2005 |
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STEEL AUTHORITY OF INDIA Vs. NINTH INDUSTRIAL TRIBUNAL
|
August 17, 2005 |
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STEEL AUTHORITY OF INDIA LTD Vs. PRANABESH KUMAR SAMANTA
|
July 14, 2005 |
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STEEL AUTHORITY OF INDIA LTD Vs. SHYAM SUNDAR CHOUDHURY
|
March 16, 2005 |
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SUBAL CHANDRA SAHU Vs. STATE OF W B
|
August 24, 2005 |
|
SUBHAS CHANDRA DAS Vs. STATE OF WEST BENGAL
|
December 9, 2005 |
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SUBHASIS SINGHA Vs. STATE OF WEST BENGAL
|
July 29, 2005 |
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SUBHENDU BANERJEE Vs. SHOVAN KUMAR RUJ
|
May 10, 2005 |
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SUBHENDU SENGUPTA Vs. CENTRAL BANK OF INDIA
|
November 24, 2005 |
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SUBIR KUMAR NAG Vs. SK MOHAMMAD SHAHANAWAJ
|
August 12, 2005 |
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SUBOL CHANDRA PAUL Vs. NEMAI PAUL
|
February 1, 2005 |
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SUBRATA DEY Vs. BARDHAMAN GRAMIN BANK AND ORS.
|
December 9, 2005 |
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SUBRATA KUMAR BISWAS Vs. SWAPAN CHAKRABORTY
|
March 24, 2005 |
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SUDARSHAN SHAW Vs. SUBHAS SHAW
|
July 6, 2005 |
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SUDHANGSHU DAS Vs. TAPANKUMAR ADHIKARY
|
February 4, 2005 |
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SUDHANGSHU PRAMANICK Vs. STATE OF W B
|
June 17, 2005 |
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SUDIN KUMAR CHATTERJEE Vs. IMPETUS ENGINEERING PVT LTD
|
June 28, 2005 |
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SUJATA BASU Vs. PRAGATI ENGINEERING PVT. LTD.
|
March 9, 2005 |
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SUJATA GANGULY Vs. STATE OF WEST BENGAL
|
September 27, 2005 |
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SUJATO BHADRA Vs. STATE OF W B
|
September 22, 2005 |
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SUKHENDU DUTTA Vs. STATE OF WEST BENGAL
|
September 2, 2005 |
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Sukhendu Guha Thakurta Vs. Recovery Officer DRT and State Bank of India
|
May 20, 2005 |
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SUKHENDU MAITY Vs. ABHINABA PRAKASHAN
|
April 19, 2005 |
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SUKUMAR DAS Vs. STATE
|
December 9, 2005 |
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SUKUMAR DEY Vs. MUNICIPAL COMMISSIONER
|
August 26, 2005 |
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SUKUMAR SAHA Vs. SHYAMAL KUMAR SAHA
|
July 27, 2005 |
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SUNIL BAG Vs. AMITA BAG CHAKRABORTY
|
April 1, 2005 |
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SUNIL CHOWDHURY Vs. ARUP KUMAR GHOSH
|
December 16, 2005 |
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SUNIL DEB Vs. STATE OF WEST BENGAL
|
July 21, 2005 |
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SUNIRMAL KUMAR RAY Vs. UNION OF INDIA
|
July 15, 2005 |
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SUNITI BALA PAUL ALIAS BINA PANI PAUL Vs. ARUNANGSHU BHUSAN PAUL
|
November 22, 2005 |
|
SUPER CASSETTES LTD Vs. COOMMISIONER OF CUSTOMS
|
December 9, 2005 |
|
SUPRIYA PANJA Vs. MANJU BANERJEE
|
April 20, 2005 |
|
SURAJ MULL GOUTI Vs. SUMATI GOTI
|
June 30, 2005 |
|
SURAJIT BANERJEE Vs. BAIDYA NATH PRAMANICK
|
August 12, 2005 |
|
SURAJMAL BAIJNATH INDUSTRIES PVT LTD Vs. PASUPATI AGRO CHEM NEPAL PVT LTD
|
September 1, 2005 |
|
SUREN KR BAID Vs. PRAKRITI NATH MUKHARJEE
|
June 23, 2005 |
|
SURENDRAN PAL SINGH Vs. UNION OF INDIA
|
November 24, 2005 |
|
SURENDRANATH SINGH Vs. SMT. SABITRI DEY
|
March 14, 2005 |
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SURESH AGARWAL Vs. STATE OF W B
|
July 7, 2005 |
|
SURESH CHANDRA SINHA Vs. STATE OF WEST BENGAL
|
August 26, 2005 |
|
SURESH MAHATO Vs. STATE OF WEST BENGAL
|
December 7, 2005 |
|
SUSHIL ORAON Vs. STATE OF WEST BENGAL
|
August 29, 2005 |
|
SUVOBRATA GUHA ALIAS BASU Vs. SNIGDHA BASU
|
February 3, 2005 |
|
SWAGATA GOSH Vs. DEBASIS GHOSH
|
April 19, 2005 |
|
Swahom Shipping Services Pvt LTD Vs. Commissioner of Cus
|
June 28, 2005 |
|
SWARUP KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 25, 2005 |
|
SYED MEHDI Vs. MD ALI JAFFAR
|
November 9, 2005 |
|
SYED NASIRUDDIN HOSSAIN MEERZA Vs. SYED MANSOORUDDIN HOSSAIN MEERZA
|
July 14, 2005 |
|
TAHER ALI KHAN Vs. ABDUL HAKIM
|
April 8, 2005 |
|
TAILAKSHYA DAS Vs. STATE OF W B
|
June 29, 2005 |
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TAKU ALIAS RANJAN NAG Vs. STATE OF W B
|
June 30, 2005 |
|
TALMUL HOSSAIN SHAH ALIAS TAJU SHAH Vs. STATE OF WEST BENGAL
|
August 31, 2005 |
|
TANUSHREE GHOSH Vs. A AND N ADMINISTRATION
|
September 22, 2005 |
|
TAPA SHANKAR DASGUPTA Vs. SUNANDA DASGUPTA
|
April 19, 2005 |
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TAPAS CHAKRABORTY Vs. RAMHARI MONDAL
|
February 16, 2005 |
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TAPAS KUMAR BHANJA Vs. STATE OF WEST BENGAL
|
November 18, 2005 |
|
TAPAS KUMAR RAHA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
June 22, 2005 |
|
TAPAS SUR Vs. STATE OF W B
|
January 28, 2005 |
|
TAPASH MAJMUDER Vs. PRANAB DASGUPTA
|
August 30, 2005 |
|
TAPATI GHOSH Vs. STATE OF W B
|
January 18, 2005 |
|
TARAK NATH PANDEY Vs. CTO/DURGAPUR RANGE AND ORS.
|
February 17, 2005 |
|
TARAPADA DAS Vs. UNION OF INDIA
|
April 21, 2005 |
|
TARUN KUMAR CHAKRABORTY Vs. STATE
|
August 12, 2005 |
|
TATA IRON Vs. DURGAPUR PROJECT LTD
|
August 16, 2005 |
|
TATA IRON AND STEEL CO LTD Vs. STANDARD CHROME LTD
|
August 5, 2005 |
|
TATA IRON AND STEEL COMPANY LTD Vs. PRAKASH SALES CORPORATION
|
October 7, 2005 |
|
TECHNOCHEM INDIA Vs. GOURI SHANKAR INVESTMENT PVT LTD
|
January 20, 2005 |
|
THE CALCUTTA MUNICIPAL CO. COLLECTION DEPARTMENT EMPLOYEES UNION AND ORS. Vs. KOLKATA MUNICIPAL CO. AND ORS.
|
May 20, 2005 |
|
THE REGIONAL PROVIDENT FUND COMMISSIONER(II), WEST BENGAL AND ANOTHER Vs. VIVEKANANDA VIDYAMANDIR & OTHERS
|
January 11, 2005 |
|
THE TATA IRON & STEEL COMPANY LIMITED Vs. BALAJI AGENCIES
|
September 30, 2005 |
|
TIN PLATE DEALERS ASSOCIATION PVT LTD Vs. SATISH CHANDRA SANWALKA
|
September 14, 2005 |
|
Titan Engg Co Pvt LTD Vs. Commissioner of Central Excise
|
January 11, 2005 |
|
TRAVELS and RENTALS PVT LTD Vs. UNION OF INDIA
|
May 13, 2005 |
|
TREND VYAPPAR LTD Vs. REVISIONAL PROVIDENT FUND COMMISSIONER II
|
February 8, 2005 |
|
TRIBHANGA BIHARI BHANJA Vs. PRAHLAD CHANDRA TUNG
|
August 2, 2005 |
|
TRIBIDALL PRIVATE LIMITED Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED
|
December 9, 2005 |
|
TRIDIP MITRA Vs. STATE OF WEST BENGAL
|
October 7, 2005 |
|
TURNER MORRISON LTD Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION
|
February 10, 2005 |
|
UDAY DAS Vs. THE UNION OF INDIA
|
April 7, 2005 |
|
UDAYAN MUKHERJEE Vs. COMMISSIONER OF INCOME-TAX
|
November 14, 2005 |
|
UMA DEVI KHANNA Vs. AVA RANI DAS
|
June 28, 2005 |
|
UMA RANI SETT Vs. DIPALI RANI SETT
|
December 9, 2005 |
|
UNION OF INDIA Vs. LAKSHMI ENGINEERING WORKS
|
June 23, 2005 |
|
UNION OF INDIA Vs. PAM DEVELOPMENT PVT LTD
|
June 15, 2005 |
|
UNION OF INDIA Vs. ADARSH PROPERTIES P LTD
|
May 16, 2005 |
|
Union of India Vs. Budhlani Engineering P Ltd
|
April 29, 2005 |
|
UNION OF INDIA Vs. RAJ KUMAR JHA
|
April 20, 2005 |
|
UNION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 8, 2005 |
|
UNION OF INDIA Vs. HONBLE CHIEF JUSTICE HIGH CURT AT CALCUTTA
|
August 12, 2005 |
|
UNION OF INDIA Vs. LACHMAN SINGH
|
August 18, 2005 |
|
UNION OF INDIA Vs. TAPAS CHAKRABORTY
|
January 13, 2005 |
|
UNION OF INDIA Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
|
January 28, 2005 |
|
UNION OF INDIA Vs. AMITAVA PAUL
|
September 16, 2005 |
|
UNION OF INDIA (UOI) Vs. SUDHANGSHU KUMAR MUKHERJEE
|
June 17, 2005 |
|
UNION OF INDIA (UOI) AND ORS. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANR.
|
March 7, 2005 |
|
Union of India UOI Vs. C E S T A T
|
February 15, 2005 |
|
UNITED BANK OF INDIA Vs. PIJUSH KANTI NANDY
|
September 19, 2005 |
|
UNITED BANK OF INDIA AND ANOTHER Vs. SUBHAS CHANDRA DE AND OTNER
|
July 13, 2005 |
|
UNITED EASTERN SUPPLIERS PVT LTD Vs. INDIA ICEAERATED WATERAND COLD STORAGE COMPANY LTD
|
September 19, 2005 |
|
UNITED EASTERN SUPPLIERS PVT LTD Vs. INDIA ICE AERATED WATER
|
July 12, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. FUTU DUARI alias PRADIP KUMAR DUARI
|
April 25, 2005 |
|
UNIVERSAL PETRO CHEMICALS LIMITED Vs. B P P L C
|
December 23, 2005 |
|
UNIVERSAL PETRO CHEMICALS LIMITED Vs. BP P L C
|
January 10, 2005 |
|
UNIVERSITY OF CALCUTTA Vs. SAIMA GAZIANI
|
November 17, 2005 |
|
UNIWORTH BIO TECH LIMITED Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
November 23, 2005 |
|
UPASANA FINANCE LTD Vs. S N BAGLA and CO
|
July 21, 2005 |
|
USHA GHOSH Vs. RABINDRANATH DAS
|
March 7, 2005 |
|
USHACOMM INDIA PRIVATE LTD Vs. STATE OF WEST BENGAL
|
August 8, 2005 |
|
UTPAL BARMAN (DR.) Vs. STATE OF WEST BENGAL
|
July 7, 2005 |
|
UTPAL MITRA Vs. CHIEF EXECUTIVE OFFICER
|
August 9, 2005 |
|
UTTAM KIRTONIA Vs. STATE OF WEST BENGAL
|
October 6, 2005 |
|
UTTAM KUMAR Vs. STATEOF WEST BENGAL
|
July 28, 2005 |
|
UTTAM KUMAR MAHATO Vs. STATE OF WEST BENGAL
|
December 23, 2005 |
|
V V RAMANA MURTHY Vs. UNION OF INDIA
|
January 14, 2005 |
|
VEER PROBHU MARKETING LIMITED Vs. NATIONAL SUPPLY CORPORATION
|
November 11, 2005 |
|
VIKASH ENTERPRISE Vs. METFLOW CORPORATION PVT LTD
|
October 7, 2005 |
|
VIP BUILDCOM PVT LTD Vs. EVEREST KANTO CYLINDER LTD
|
January 17, 2005 |
|
W B STATE WAREHOUSING CORPORATION EMPLOYEES ASSOCIATION Vs. REGISTRAR OF TRADE UNIONS
|
June 14, 2005 |
|
W J ALCOCK AND CO PVT LTD Vs. EXECUTIVE DIRECTOR WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
April 18, 2005 |
|
WAXPOL INDUSTRIES LIMITED Vs. STATE OF WESTBENGAL
|
November 22, 2005 |
|
WEST BENGAL HOUSING BOARD Vs. STATE OF W B
|
March 9, 2005 |
|
WEST BENGAL MINIMUM WAGES INSPECTORS ASSOSIATION Vs. STATE OF WEST BENGAL
|
January 27, 2005 |
|
WEST BENGAL ROLLING MILLS ASOCIATION Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
|
February 3, 2005 |
|
West Bengal State Electricity Board Vs. Deputy Commissioner of Income Tax
|
March 2, 2005 |
|
WEST BENGAL STATE ELECTRICITY BOARD Vs. GILLORAM GOURI SHANKAR
|
June 13, 2005 |
|
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. INDRAPURI STUDIOP LTD
|
April 8, 2005 |
|
WEST BWNGAL MUNICIPAL SANITARY INSPECTORS ASSOCIATION Vs. STATE OF WEST BENGAL
|
November 30, 2005 |
|
WEST DINAJPUR CHAMBER OF COMMERCE Vs. STATE OF W B
|
February 3, 2005 |
|
WESTINGHHOUSE SAXBY FARMER LTD Vs. SUNIL KUMAR GUPTA ROY
|
March 30, 2005 |
|
WILLIAMSON MAGOR AND COMPANYLIMITED AND ASSOCIATED CONCERNOFFICERS ASSOCIATION Vs. MACNEILL AND MAGOR LIMITED
|
September 21, 2005 |
|
WINIFRED WILSON MONGOSE Vs. YUSUF YACOOB KHARWA
|
May 18, 2005 |
|
WORKMAN REP Vs. VIII INDUSTRIAL TRIBUNAL
|
February 3, 2005 |
|
YASHMIN KHATOON Vs. STATE OF WEST BENGAL
|
November 18, 2005 |
|
YUSUF GAYEN Vs. STATE OF WEST BENGAL
|
July 20, 2005 |
|
ZAMIL AKHTAR Vs. STATE OF WEST BENGAL
|
February 10, 2005 |
|
ZIAUL KADER Vs. ASISH KUMAR MALLICK
|
August 19, 2005 |
LOGIN